A K SUBRAMAN S S OJHA Vs. UNION OF INDIA
|
December 11, 1974 |
ABDUL HUSSAIN MIR Vs. SHAMSUL HUDA
|
December 20, 1974 |
ABDUL MUNNAF Vs. STATE OF WEST BENGAL
|
March 22, 1974 |
ACHARYA MAHARAJSHRI NARENDRA PRASADJI ANANDPRASADJI MAHARAJ Vs. STATE OF GUJARAT
|
October 3, 1974 |
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON Vs. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI
|
August 23, 1974 |
AHMED YAR JUNG Vs. COLLECTOR LAND ACQUISITION HYDERABAD
|
February 26, 1974 |
AHMEDABAD ST XAVIERS COLLEGE SOCIETY Vs. STATE OF GUJARAT
|
April 26, 1974 |
AJANTHA TRANSPORTS PRIVATE LIMITED COIMBATORE KANAN MOTORS PRIVATE LIMITED KANAN MOTORS PRIVATE LIMITED Vs. T V K TRANSPORTS PULAMPATTI COIMBATORE DISTRICT:A E A VEIRANA CHETTIAR:PRABHU TRANSPORTS PRIVATE LIMITED
|
September 24, 1974 |
AJIT KUMAR KAVIRAJ Vs. DISTRICT MAGISTRATE BIRBHUM
|
September 6, 1974 |
AJODHYA BHAGAT Vs. STATE OF BIHAR
|
August 13, 1974 |
ALEK MOHAMMAD Vs. STATE OF WEST BENGAL
|
February 19, 1974 |
ALI AHMAD AND SONS BUS OPERATORS KOTHI ROAD REWA Vs. RAMGOPAL SATYA NARAIN
|
August 6, 1974 |
AMALGAMATED TEA ESTATES CO LIMITED MALAYALAM PLANTATIONS LIMITED Vs. STATE OF KERALA
|
April 2, 1974 |
AMARJIT KAUR SMT TEJ KAUR BANTA SINGH KARAM CHAND RANJIT SINGH CHHANGA SINGH BAKSHISH SINGH HARBHAJAN SINGH Vs. PRITAM SINGH:AJAIB SINGH:BACHAN SINGH:PARTAP SINGH:NARINJAN SINGH:MAGHAR SINGH:HARBANS SINGH:MOHAN SINGH
|
August 6, 1974 |
AMARJIT SINGH AHLUWALIA Vs. STATE OF PUNJAB
|
December 20, 1974 |
AMIR Vs. STATE OF MAHARASHTRA
|
January 9, 1974 |
AMRIT LAL BERRY K N KAPUR Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI:COLLECTOR OF CENTRAL EXCISE CENTRAL REVENUE
|
December 10, 1974 |
ANDHRA INDUSTRIAL WORKS Vs. CHIEF CONTROLLER OF IMPORTS
|
April 26, 1974 |
ANIL DEY Vs. STATE OF WEST BENGAL
|
February 22, 1974 |
ANIL KUMAR BOSE RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
April 10, 1974 |
APPELLATE ASSTT COMMISSIONER STATE OF TAMIL NADU Vs. L M S SADAK TAMBY AND CO:A M SAFIULLAH AND CO
|
October 15, 1974 |
ARJUN LAL GUPTA Vs. MRIGANKA MOHAN SUR
|
August 22, 1974 |
ARVIND MOHAN SINHA Vs. AMULYA KUMAR BISWAS
|
January 17, 1974 |
ASGAR ALI Vs. DISTRICT MAGISTRATE BURDWAN
|
February 27, 1974 |
ASHA DEVI Vs. DUKHI SAO
|
August 8, 1974 |
ASSISTANT CUSTODIAN EVACUEE PROPERTY Vs. BRIJ KISHORE AGARWALA
|
October 7, 1974 |
B BANERJEE KAMAL LAL GHOSAL Vs. ANITA PAN:ENA DUTTA
|
November 20, 1974 |
B M LAKSHMANAMURTHY Vs. EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
|
January 21, 1974 |
BABAR S O MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
|
August 6, 1974 |
BABLU HEMBRAM Vs. STATE OF WEST BENGAL
|
May 28, 1974 |
BABUBHAI MULJIBHAI PATEL Vs. NANDLAL KHODTDAS BAROT
|
September 17, 1974 |
BALAK RAM MOHD SAYEED KHAN Vs. STATE OF UTTAR PRADESH
|
August 16, 1974 |
BALBIR SINGH Vs. BOGH SINGH
|
January 23, 1974 |
BANDARUPALLI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
November 5, 1974 |
BANKATLAL Vs. STATE OF RAJASTHAN
|
October 17, 1974 |
BARADA KANTA MISHRA Vs. MR: JUSTICE GATIKRUSHNA MISRA CHIEF JUSTICE OF THE ORISSA HIGH COURT
|
June 21, 1974 |
BARATI Vs. STATE OF UTTAR PRADESH
|
March 12, 1974 |
BAVA HAJEE HAMSA Vs. STATE OF KERALA
|
February 21, 1974 |
BELA DAS Vs. SAMARENDRA NATH BOSE
|
December 11, 1974 |
BELIRAM BHALAIK Vs. JAI BEHARILAL KHACHI
|
December 3, 1974 |
BHAGAT RAM ALIAS BHAGTU RAM Vs. BHAGAT RAM
|
November 22, 1974 |
BHAGWAN DASS Vs. STATE OF RAJASTHAN
|
July 18, 1974 |
BHAGWAN DUTT Vs. KAMLA DEVI
|
October 17, 1974 |
BHAGWANDAS KESHWANI Vs. STATE OF RAJASTHAN
|
April 3, 1974 |
BHAJAN SINGH Vs. STATE OF UTTAR PRADESH
|
April 9, 1974 |
BHARATPUR MOTOR WORKERS CO OPERATIVE SOCIETY LIMITED BHARAT BUS SERVICE ALWAR Vs. STATE OF UTTAR PRADESH
|
September 10, 1974 |
BHOLA BHUIYA Vs. STATE OF WEST BENGAL
|
October 3, 1974 |
BHOOR SINGH Vs. STATE OF PUNJAB
|
February 28, 1974 |
BHUT NATH METE Vs. STATE OF WEST BENGAL
|
February 8, 1974 |
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. BHUBNESHWAR PRASAD CHOUDHARY
|
April 9, 1974 |
BIKASH CHANDRA SAHA Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
BINOD BIHARI MAHATO Vs. STATE OF BIHAR
|
October 1, 1974 |
BIRAM CHAND Vs. STATE OF UTTAR PRADESH
|
March 28, 1974 |
BIRANSINGH Vs. STATE OF BIHAR
|
October 17, 1974 |
BISHAN CHAND Vs. SARBJIT SINGH
|
August 27, 1974 |
BISHAN SARUP GUPTA SADHU SARAN SINGH Vs. UNION OF INDIA
|
April 16, 1974 |
BOARD OF DIRECTORS OF ANDHRA PRADESH CO OPERATIVE CENTRAL LAND MORT GAGE BANK LIMITED Vs. CHITTOR PRIMARY CO OPERATIVE LAND MORTGAGE BANK LIMITED
|
February 21, 1974 |
BOLANI ORES LIMITED DALMIA CEMENT BHARAT LIMITED BOLANI ORES LIMITED Vs. STATF OF ORISSA:THE REGIONAL TRANSPORT OFFICER BALLERY MYSORE :STATE OF ORISSA
|
September 24, 1974 |
BOUCHER PIERRE ANDRE Vs. SUPERINTENDENT CENTRAL JAIL TIHAR NEW DELHI
|
November 21, 1974 |
BRAHM PAL Vs. MUNICIPAL CORPORATION OF DELHI
|
November 1, 1974 |
C KRISHNA PRASAD Vs. COMMISSIONER OF INCOME TAX BANGALORE
|
November 12, 1974 |
C P SIKH REGULAR MOTOR SERVICE KRISHAN GOPAL TRANSPORT CO KUNJILAL HANUMANLALA JAISWAL LOKPRIYA MOTOR SERVICE NEW DATAR TRANSPORT CO P LIMITED R G SONI SURAJMAL BHUMAL SHARMA PRE Vs. STATE OF MAHARASHTRA
|
September 5, 1974 |
CARLOSE JOHN Vs. STATE OF KERALA
|
May 2, 1974 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. WORKMEN
|
April 23, 1974 |
CHAIRMAN RAMAPPA GUNDAPPA SAHAKARI SAMYAKTA BESAVA SANGHA LIMITED CHAIRMAN RAMAPPA GUNDAPPA SAHAKARI SAMYAKTA BESAVA SANGHA LIMITED Vs. STATE OF MYSORE
|
April 5, 1974 |
CHALLAPALLI SUGAR LIMITED C I T CENTRAL CALCUTTA Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD:HINDUSTAN PETROLEUM CORPORATION LTD
|
October 31, 1974 |
CHAMPAKLAL GANESHMAL Vs. STATE OF MAHARASHTRA
|
November 5, 1974 |
CHANDA SINGH Vs. CHOUDHARY SHIV RAM VERMA
|
December 19, 1974 |
CHANDRA MOHAN Vs. SAUBHAG SINGH
|
October 15, 1974 |
CHANDRAKANT GANPAT SOVITKAR Vs. STATE OF MAHARASHTRA
|
May 3, 1974 |
CHARAN LAL SAHU Vs. FAKRUDDIN ALI AHMED
|
October 14, 1974 |
CHARAN SINGH Vs. DARSHAN SINGH
|
December 17, 1974 |
CHARAN SINGH Vs. STATE OF PUNJAB
|
July 26, 1974 |
CHAWLA Vs. STATE OF HARYANA
|
February 12, 1974 |
CHIEF COMMISSIONER DELHI Vs. FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY NEW DELHI
|
April 30, 1974 |
COLLECTOR OF CUSTOMS MADRAS Vs. C TARACHAND
|
April 5, 1974 |
COLLECTOR OF CUSTOMS MADRAS Vs. D BHOORMALL
|
April 3, 1974 |
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. K ERANNA
|
August 30, 1974 |
COMMISSIONER OF INCOME TAX BOMBAY CITY C I T BOMBAY CITY RAM KRISHAN Vs. R H PANDI MANAGING TRUSTEES OF TRUST BOMBAY:THE PUBLIC UTILITIES INVESTMENT TRUST LTD
|
September 4, 1974 |
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. SOUTHERN ROADWAYS PRIVATE LIMITED
|
November 28, 1974 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. NAWAB MIR BARKAT ALI KHAN BAHADUR
|
October 16, 1974 |
COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA Vs. INDIAN SUGAR MILLS ASSOCIATION
|
November 5, 1974 |
COMMISSIONER OF WEALTH TAX U P Vs. KUNDAN LAL BEHARI LAL
|
September 5, 1974 |
CONTROLLER OF ESTATE DUTY MADRAS Vs. PARVATHIAMMAL
|
November 11, 1974 |
D BHUVAN MOHAN PATNAIK Vs. STATE OF ANDHRA PRADESH
|
September 9, 1974 |
D CAWASJI AND COMPANY D CAWASJI AND COMPANY Vs. STATE OF MYSORE
|
October 29, 1974 |
D N SANGHAVI AND SONS Vs. AMBALAL TRIBHUWAN DAS
|
January 9, 1974 |
D SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
January 17, 1974 |
DAKTAR MUDI Vs. STATE OF WEST BENGAL
|
September 16, 1974 |
DANIRAIJI VRAJLALJI JUNAGADH Vs. VAHUJI MAHARAJ SHRI CHANDRAPRABHA WIDOW OF DECEASED MAHARAJ SHRI PURSHOTTAMLALJI RAGHUNATHLALJI JUNAGADH
|
December 13, 1974 |
DAROGA RAI Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
DATTATREYA SHANKER MOTE Vs. ANAND CHINTAMAN DATAR
|
October 3, 1974 |
DAYA SINGH DEAD Vs. DHAN KAUR
|
March 5, 1974 |
DEBEN DAS Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
DEBU MAHATO Vs. STATE OF WEST BENGAL
|
February 15, 1974 |
DELHI DEVELOPMENT AUTHORITY NEW DELHI DELHI DEVELOPMENT AUTHORITY DELHI DEVELOPMENT AUTHORITY Vs. LILA D BHAGAT:SARDARI LAL AND THE STATE:R S BAJWA 2 THE STATE
|
November 19, 1974 |
DEOCHAND Vs. STATE OF MAHARASHTRA
|
April 4, 1974 |
DHAN SINGH RAMKRISHNA CHAUDHARI Vs. LAXMINARAYAN RAMKISHAN
|
April 16, 1974 |
DHARM DAS WADHWANI Vs. STATE OF UTTAR PRADESH
|
March 14, 1974 |
DHARMAN RAJ BANSHI Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
DHONDIBA GUNDU POMAJE Vs. STATE OF MAHARASHTRA
|
September 17, 1974 |
DILAWARSAB BABUSAB MULLASAB Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 8, 1974 |
DILIP KUMAR GON Vs. DURGA PRASAD SINGH
|
November 4, 1974 |
DIRECTOR OF INSPECTION OF INCOME TAX INVESTIGATION NEW DELHI Vs. POORAN MAL AND SONS
|
September 20, 1974 |
DIVISIONAL SUPERINTENDENT EASTERN RAILWAY DINAPUR UNION OF INDIA Vs. L N KE
|
August 6, 1974 |
DIVYA PRAKASH Vs. KULTAR CHAND RANA
|
November 18, 1974 |
DULAL CHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL
|
November 5, 1974 |
DWARIKA PRASAD SAHU Vs. STATE OF BIHAR
|
November 12, 1974 |
EDIGA ANAMMA Vs. STATE OF ANDHRA PRADESH
|
February 11, 1974 |
ELVIN SANGMA Vs. PROJENGTON MOMIN
|
November 21, 1974 |
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA Vs. STATE OF WEST BENGAL:A K MITHIBORWALA
|
November 11, 1974 |
ESHARUDDIN ESHARU MD Vs. DISTRICT MAGISTRATE WEST DINAJPUR
|
December 19, 1974 |
FENDAN NAHA Vs. STATE OF WEST BENGAL
|
May 3, 1974 |
FIRM OF PRATAPCHAND NOPAJI Vs. FIRM OF KOTRIKE VENKATA SETTY AND SONS
|
December 12, 1974 |
FOGLA Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
FOOD CORPORATION OF INDIA Vs. THAKUR SHIPPING CO
|
December 19, 1974 |
FRANCIS ALIAS PONNAN BHAGWANTA Vs. STATE OF KERALA:STATE OF MAHARASHTRA
|
May 17, 1974 |
G K KRISHNAN A SUBRAMANYAM SIVA TOURISTS Vs. STATE OF TAMIL NADU:GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU
|
November 12, 1974 |
G K OHAB Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
G R LUTHRA ADDITIONAL DISTRTCT JUDGE DELHI Vs. LT GOVERNOR DELHI
|
September 3, 1974 |
G S GILL Vs. STATE OF PUNJAB
|
July 30, 1974 |
GAJENDRA TRANSPORT P LIMITED Vs. ANAMALLAIS BUS TRANSPORT P LIMITED
|
December 11, 1974 |
GAMMON INDIA LTD Vs. UNION OF INDIA
|
March 20, 1974 |
GANGA BAI Vs. VIJAY KUMAR
|
April 9, 1974 |
GANPAT Vs. RETURNING OFFICER
|
December 4, 1974 |
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. A V R SIDDHANTTI
|
January 30, 1974 |
GHANSHYAM DAS Vs. MUNICIPAL CORPORATION OF DELHI
|
August 6, 1974 |
GIAN DEVI Vs. SUPERINTENDENT NARI NIKETAN DELHI
|
August 27, 1974 |
GIAN SINGH Vs. STATE OF PUNJAB
|
March 5, 1974 |
GODHRA ELECTRICITY COMPANY LIMITED Vs. STATE OF GUJARAT
|
September 12, 1974 |
GODHU Vs. STATE OF RAJASTHAN
|
August 27, 1974 |
GOGULA GURUMURTHY Vs. KURIMETI AYYAPPA
|
March 14, 1974 |
GOJER BROS PRIVATE LIMITED Vs. RATAN LAL SINGH
|
May 1, 1974 |
GOLAM ALIAS GOLAM MALLICK Vs. STATE OF WEST BENGAL
|
September 12, 1974 |
GOLAM HOSSAIN MONDAL Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
GOLAM HUSSAIN ALIAS GAMA Vs. COMMISSIONER OF POLICE CALCUTTA
|
March 15, 1974 |
GORA Vs. STATE OF WEST BENGAL
|
December 11, 1974 |
GOVERNMENT OF INDIA Vs. C A BALAKRISHNAN
|
October 3, 1974 |
GOVERNMENT OF MYSORE Vs. J V BHAT
|
October 14, 1974 |
GURDIT SINGH Vs. STATE OF PUNJAB
|
April 10, 1974 |
GURDIT SINGH AULAKH Vs. STATE OF PUNJAB
|
August 16, 1974 |
GURNAM SINGH Vs. SURJIT SINGH
|
August 5, 1974 |
H L MEHRA Vs. UNION OF INDIA
|
April 23, 1974 |
H V RAJAN Vs. C N GOPAL
|
August 9, 1974 |
HALLU Vs. STATE OF MADHYA PRADESH
|
March 19, 1974 |
HANS RAJ KEHAR Vs. STATE OF UTTAR PRADESH
|
December 4, 1974 |
HAR SWARUP Vs. GENERAL MANAGER CENTRAL RAILWAY
|
October 29, 1974 |
HARADHAN SAHA MADAN LAL AGARWALA Vs. STATE OF WEST BENGAL
|
August 21, 1974 |
HARBANS LAL JAIN Vs. UNION OF INDIA AND VICE VERSA
|
February 7, 1974 |
HARDEEP KAUR Vs. STATE OF PUNJAB
|
March 21, 1974 |
HARDEV SINGH Vs. STATE OF PUNJAB
|
December 4, 1974 |
HARI SINGH MANN Vs. STATE OF PUNJAB
|
August 20, 1974 |
HARIHAR PRASAD SINGH Vs. BALMIKI PRASAD SINGH
|
December 10, 1974 |
HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 21, 1974 |
HARU SARKAR Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
HEM RAJ Vs. RAMJI LAL
|
December 11, 1974 |
HINDUSTAN HOSIERY INDUSTRIES Vs. F H LALA
|
February 8, 1974 |
IFTIKHAR AHMED Vs. SYED MEHARBAN ALI
|
February 26, 1974 |
IMAM SHAIK Vs. STATE OF WEST BENGAL
|
October 4, 1974 |
INCOME TAX OFFICER INCOME TAX CUM WEALTH TAX CIRCLE II HYDERABAD Vs. NAWAB MIR BARKAT ALI KHAN BAHADUR HYDERABAD
|
October 16, 1974 |
INDERJIT C PAREKH Vs. V K BHATT
|
January 8, 1974 |
INDIA TOBACCO COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER BHAVANIPORE
|
November 6, 1974 |
INDRAPURI GRIHA NIRMAN SAHAKARI SAM ITI LIMITED Vs. STATE OF RAJASTHAN
|
September 17, 1974 |
INSTALMENT SUPPLY LIMITED Vs. S T 0 AHMEDABAD I
|
May 1, 1974 |
INTERNATIONAL COTTON CORPN PRIVATE LIMITED H BASAPPA RALLIS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER HUBLI :COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
|
October 4, 1974 |
IQBAL ISMAIL SODAWALA IQBAL ISMAIL SODAWALA Vs. STATE OF MAHARASHTRAS:REGISTRAR HONBLE HIGH COURT BOMBAY
|
August 13, 1974 |
IRLAPATI SUBBAYA Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
|
March 14, 1974 |
ISHA VALIMOHAMED Vs. HAJI GULAM MOHAMAD AND HAJI DADA TRUST
|
August 14, 1974 |
ISRAIL SK Vs. DISTRICT MAGISTRATE OF WEST DINAJPUR
|
November 26, 1974 |
J K KAPUR Vs. STATE OF GUJARAT
|
January 24, 1974 |
JAGDEV DAULATA MAHADIK Vs. GOVINDRAO BALWANTRAO
|
August 14, 1974 |
JAGDIP SINGH Vs. STATE OF HARYANA
|
February 27, 1974 |
JAGDISH PRASAD Vs. STATE OF BIHAR
|
February 13, 1974 |
JAGDISH PRASAD TIWARI Vs. RAMDHANI MISHRA
|
November 18, 1974 |
JAGIR SINGH Vs. STATE DELHI
|
December 4, 1974 |
JAGTA Vs. STATE OF HARYANA
|
April 23, 1974 |
JAIKISH^N DASS MULL Vs. LUCHHIMINARAIN KANORIA AND CO
|
May 3, 1974 |
JAINAL SK Vs. DISTRICT MAGISTRATE WEST DINAJPUR
|
November 26, 1974 |
JAY AND COMPANY P R NATARAJAN KANAH MOTOR TRANSPORTS Vs. REGIONAL TRANSPORT AUTHORITY MADURAI:REGIONAL TRANSPORT AUTHORITY:STATE OF TAMIL NADU
|
November 5, 1974 |
JAYANTA JADAV Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
JEHAN SINGH Vs. DELHI ADMINISTRATION
|
March 27, 1974 |
JHAGRAKHAN COLLIERIES PRIVATE LIMITED Vs. G C AGRAWAL PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRTAL TRIBSNAL CSM LABOUR COURT JABALPUR
|
November 28, 1974 |
JHAMMAN Vs. STATE OF UTTAR PRADESH
|
December 4, 1974 |
JIWAN SINGH Vs. RAJENDRA PRASAD
|
December 18, 1974 |
JOGINDER NATH Vs. UNION OF INDIA
|
October 31, 1974 |
K BALASUBRAMANIA CHETTY Vs. N M SAMBANDAMOORTHY CHETTY
|
December 20, 1974 |
K L VARADARAJAN Vs. COMMISSIONER OF INCOME TAX MADRAS
|
November 5, 1974 |
K RAMADAS SHENOY Vs. CHIEF OFFICERS TOWN MUNICIPAL COUNCIL UDIPI
|
August 9, 1974 |
KALI CHARAN MAL Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
KALI KINKOR GANGULY Vs. PANNA BANERJEE
|
August 16, 1974 |
KAMAL PATHAK Vs. DISTRICT MAGISTRATE BURDWAN
|
December 20, 1974 |
KAMAL PRAMANIK Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
KAMLA PRASAD Vs. DISTRICT MAGISTRATE SARAN
|
December 20, 1974 |
KAMROONISSA Vs. STATE OF MAHARASHTRA
|
October 4, 1974 |
KANU SANYAL Vs. DISTRICT MAGISTRATE DARJEELING
|
February 5, 1974 |
KANWAR LAL GUPTA Vs. AMAR NATH CHAWLA
|
October 3, 1974 |
KARBHARI BHIMAJI ROHAMARE Vs. SHANKER RAO GENUJI KOLHE
|
November 18, 1974 |
KARTAR SINGH MINOR Vs. SURJAN SINGH DEAD
|
August 16, 1974 |
KARTIC CHANDRA GUHA Vs. STATE OF WEST BENGAL
|
June 18, 1974 |
KAVIRAJ BASUDEVANAND Vs. MAHANT HARIHAR GIR DEAD
|
August 1, 1974 |
KAYJAY INDUSTRIES PRIVATE LIMITED Vs. ASNEW DRUMS PRIVATE LIMITED
|
March 20, 1974 |
KESAR SINGH Vs. STATE OF PUNJAB
|
March 4, 1974 |
KESAVEN VELAYUDHA PANICKER Vs. STATE OF KERALA
|
August 30, 1974 |
KESHAB CHANDRA DAS Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
KESHO RAM Vs. DELHI ADMINISTRATION
|
April 3, 1974 |
KH FIDA ALI Vs. STATE OF JAMMU AND KASHMIR
|
April 30, 1974 |
KHEM KARAN Vs. STATE OF UTTAR PRADESH
|
April 8, 1974 |
KHUDIRAM DAS Vs. STATE OF WEST BENGAL
|
November 26, 1974 |
KONDABAI KUNKALIKA SALUNKE Vs. SHRIMANT CHINTAMANRAO
|
March 25, 1974 |
KRISHNA CHANDRA TANDON Vs. UNION OF INDIA
|
April 24, 1974 |
KRISHNA LAL DUTTA Vs. STATE OF WEST BENGAL
|
February 21, 1974 |
KUJU COLLIERIES LIMITED Vs. JHARKHAND MINES LIMITED
|
August 12, 1974 |
KUMAR PASHUPATI NATH MULLAH Vs. STATE OF WEST BENGAL
|
March 5, 1974 |
KUNDAN SINGH MOHINDER SINGH PAIRA SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
December 20, 1974 |
LABHCHAND DHANPAT SINGH JAIN Vs. STATE OF MAHARASHTRA
|
December 3, 1974 |
LAKSHMAN KHATIK Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
LAKSHMI NIWAS Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 4, 1974 |
LALAI ALIAS DINDOO Vs. STATE OF UTTAR PRADESH
|
October 4, 1974 |
LAXMAN Vs. STATE INDUSTRIAL COURT
|
March 11, 1974 |
LOKENATH TOLARAM Vs. B N RANGAWANI
|
August 9, 1974 |
LOKNATH PADHAN Vs. BIRENDRA KUMAR SAHU
|
January 16, 1974 |
M A RASHEED Vs. STATE OF KERALA
|
September 18, 1974 |
M P PERIA KARUPPAN CHETTIAR M R M RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX WEALTH TAX GIFT TAX MADRAS:COMMISSIONER OF INCOME TAX WEALTH TAX GIFT TAX MADRAS
|
November 19, 1974 |
M S BANSAL PRIVATE LIMITED Vs. BHAGWAN SWARUP MATHUR
|
December 10, 1974 |
MADEVA UPENDRA SINAI DAMODAR MANGALJI AND COMPANY Vs. UNION OF INDIA
|
November 7, 1974 |
MADHAB ROY ALIAS MADHA ROY Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS
|
April 11, 1974 |
MAHESH TRANSPORT COMPANY Vs. TRANSPORT AND DOCK WORKERS UNION
|
March 11, 1974 |
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
|
February 28, 1974 |
MALWA SHAW Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
MANAGEMENT COMMITTEE T K GHOSHS ACADEMY Vs. T C PALIT
|
April 9, 1974 |
MANDTR SITA RAMJI Vs. I T GOVERNOR OH DELHI
|
August 6, 1974 |
MANEKSHA ARDESHTR TRANT Vs. MANEKJT EDULJT MISTRY
|
October 4, 1974 |
MANGAL SINGH Vs. STATE OF UTTAR PRADESH
|
July 16, 1974 |
MANGALORE GANESH BEEDI WORKS M SARVETHAM KAMATH D C DIWAN MOHIDEEN AND SONS DHANUSHKODI VILAS CIGAR CO PATEL BROS STATE OF MAHARASHTRA UNION OF INDIA DAVINDRA TRADING CO Vs. UNION OF INDIA
|
January 31, 1974 |
MANPHUL SINGH Vs. SURINDER SINGH
|
November 11, 1974 |
MARUTI BALA RAUT Vs. DASHRATH BABU WATHARE
|
August 27, 1974 |
MATTULAL Vs. RADHE LAL
|
April 23, 1974 |
MEHTAB SINGH Vs. STATE OF MADHYA PRADESH
|
November 19, 1974 |
MILAN BANIK Vs. STATE OF WEST BENGAL
|
March 26, 1974 |
MIRZA NAUSHERWAN KHAN Vs. COLLECTOR LAND ACQUISITION HYDERABAD
|
September 26, 1974 |
MITTHULAL Vs. STATE OF MADHYA PRADESH
|
November 11, 1974 |
MOHAMMAD ALAM JITEN NINIA Vs. STATE OF WEST BENGAL
|
February 14, 1974 |
MOHAMMAD ASLAM Vs. STATE OF UTTAR PRADESH
|
February 12, 1974 |
MOHAMMAD ILYAS Vs. STATE OF UTTAR PRADESH
|
February 18, 1974 |
MOHAMMAD JAMIL KHAN Vs. STATE OF WEST BENGAL
|
January 22, 1974 |
MOHAMMAD RAJAB GUJARI Vs. STATE OF JAMMU AND KASHMIR
|
February 27, 1974 |
MOHAMMAD RAJAB GUJARI Vs. STATE OF JAMMU AND KASHMIR
|
September 26, 1974 |
MOHAMMAD SHAUKAT HUSSAIN KHAN Vs. STATE OF ANDHRA PRADESH
|
May 2, 1974 |
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO Vs. UNION OF INDIA
|
May 3, 1974 |
MOHAMMAD YASIN Vs. UNIVERSITY OF KASHMIR SRINAGAR
|
October 9, 1974 |
MOHAMMAD YUNUS SALEEM Vs. SHIV KUMAR SHASTRT
|
March 25, 1974 |
MOHAN LAL PANGASA Vs. STATE OF UTTAR PRADESH
|
April 9, 1974 |
MOHANLAL ISHVARDAS PANCHAL Vs. UNION OF INDIA
|
August 28, 1974 |
MOHINDER SINGH SUB AT SINGH Vs. STATK OF HARYANA:STATE OF HARYANA
|
March 5, 1974 |
MULKH RAJ SIKKA Vs. DELHI ADMINISTRATION
|
July 23, 1974 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. POLYCHEM LIMITED
|
March 20, 1974 |
MUNICIPAL COUNCIL TIRUPATHI Vs. TIRUMALAI TIRUPATHI DEVASTHANAM
|
February 6, 1974 |
MUNICIPALITY OF BHIWANDI AND NIZAMPUR Vs. KAILASH SIZING WORKS
|
September 20, 1974 |
MURLIDHAR AGGARWAL MURLIDHAR AGGARWAL Vs. STATE OF UTTAR PRADESHS:RAM AGYAN SINGH
|
July 29, 1974 |
MURTHY MATCH WORKS Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
January 17, 1974 |
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE REVENUE APPELLATE TRIBUNAL
|
May 17, 1974 |
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
|
August 8, 1974 |
N BOMAN BEHRAM Vs. STATE OF MYSORE
|
July 24, 1974 |
N CHELLAPPAN Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
|
November 21, 1974 |
N KRTSHNAIH SETTY Vs. GOPALAKRISHNA
|
September 3, 1974 |
N VIMALA DEVI Vs. K MADHUSUDHANA REDDY
|
December 20, 1974 |
NABANI ALIAS ALANI SAHA Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
NACHHITTAR SINGH Vs. STATE OF PUNJAB
|
September 30, 1974 |
NALANGORA INASU PYLETH Vs. S T VAREE
|
August 12, 1974 |
NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 14, 1974 |
NARAINDAS Vs. GOVERNMENT OF MADHYA PRADESH
|
March 18, 1974 |
NARAINDAS INDURKHYA Vs. STATE OF MADHYA PRADESH
|
March 18, 1974 |
NARAYAN DEBNATH Vs. STATE OF WEST BENGAL
|
September 13, 1974 |
NARAYAN SHANKAR GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 12, 1974 |
NASHIRWAR SETHI WINE STORES P RAMACHANDRA JOSEPH MICHAEL T GOVINDAN KUTTY MENON P M CHOKO Vs. STATE OF MADHYA PRADESH
|
November 27, 1974 |
NAWAB ALI Vs. STATE OF UTTAR PRADESH
|
March 22, 1974 |
NAWABKHAN ABBASKHAN Vs. STATE OF GUJARAT
|
February 19, 1974 |
NEMU RAM BORA Vs. STATE OF ASSAM AND NAGALAND
|
December 20, 1974 |
NIZAMUDDIN Vs. STATE OF WEST BENGAL
|
November 5, 1974 |
NONSUCH ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
|
November 21, 1974 |
NOOR CHAND SHEIKH Vs. STATE OF WEST BENGAL
|
October 4, 1974 |
ODUT ALI MIAH Vs. STATE OF WEST BENGAL
|
February 18, 1974 |
OFFICIAL LIQUIDATOR Vs. RAGHAWA DESIKACHAR
|
August 26, 1974 |
OLIA MALLICK ALIAS OLIRUDDIN MALLICK Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
ONKARNATH SINGH Vs. STATE OF UTTAR PRADESH
|
April 15, 1974 |
P DASA MUNI REDDY Vs. P APPA RAO
|
September 10, 1974 |
P G JOSHI S PANCHAMUKHI UNION OF INDIA K SANKARA WARRIER Vs. DIRECTOR GENERAL POSTS AND TELEGRAPHS NEW DELHI:UNION OF INDIA:MATHURA PRASAD:DIRECTOR GENERAL POSTS AND TELEGRAPHS
|
September 20, 1974 |
P J GUPTA AND CO Vs. K VENKATESAN MERCHANT
|
October 11, 1974 |
P S SADASIVASWAMY Vs. STATE OF TAMIL NADU
|
October 7, 1974 |
PANDIA NADAR Vs. STATE OF TAMIL NADU
|
April 30, 1974 |
PAPATHI AMMAL Vs. VEERAMALAI VANNIAR
|
April 3, 1974 |
PARMAR HIMATSINGH JUGATSINGH Vs. PATEL HARMANBHAI NARSIBHAI
|
February 22, 1974 |
PARVEZ QADIR Vs. UNION OF INDIA
|
October 16, 1974 |
PATIALA BUS SIRHIND PVT LIMITED Vs. STATE TRANSPORT APPELLATE TRIBUNAL PUNJAB
|
March 26, 1974 |
PEDAMALLU RAMANAMMA Vs. ARISENKULA APPALANARASAMMA
|
February 26, 1974 |
PERUMAL PERUMAL ALIAS THANKACHAN Vs. STATE OF KERALA
|
August 2, 1974 |
PHIROZE BAMANJI DESAI Vs. CHANDRAKANT N PATEL
|
February 4, 1974 |
PRADIP KUMAR DAS Vs. STATE OF WEST BENGAL
|
April 29, 1974 |
PREM EX SERVICEMEN CO OP TENANT FARMING SOCIETY LIMITED HELWA EX SERVICEMEN CO OP TENANT FARMING SOCIETY KAMALPUR GITALPUR EX SERVICEMEN CO OP FARMING SOCIETY LIMITED Vs. STATE OF HARYANA
|
April 11, 1974 |
PREM RAJ Vs. RAM CHARAN
|
March 4, 1974 |
PRESIDENT OF INDIA Vs. PRESIDENTIAL POLL
|
June 5, 1974 |
PRESS TRUST OF INDIA INDIAN NATIONAL PRESS BOMBAY Vs. UNION OF INDIA
|
April 23, 1974 |
PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
February 27, 1974 |
PURXOTOMA RAMANATA QUENIM PURXOTOMA RAMANATA QUENIM Vs. MAKAN KALYAN TANDEL:MOHANLAL CANJI
|
January 9, 1974 |
R S SIAL Vs. STATE OF UTTAR PRADESH
|
March 25, 1974 |
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
March 28, 1974 |
RAGHUBIR SINGH Vs. STATE OF HARYANA
|
February 12, 1974 |
RAGHUNANDAN GANGA SAHAI Vs. STATE OF UTTAR PRADESH
|
January 10, 1974 |
RAGHUNANDAN PANDA Vs. STATE OF ORISSA
|
November 19, 1974 |
RAHIM KHAN Vs. KHURSHID AHMED
|
August 8, 1974 |
RAJ KUMAR Vs. UNION OF INDIA
|
October 7, 1974 |
RAJA BAHADUR MOTILAL BOMBAY MILLS LIMITED Vs. GOVIND RAM BROTHERS P LTD
|
March 12, 1974 |
RAJALDAS GURUNAMAL PAMANANI Vs. STATE OF MAHARASHTRA
|
December 3, 1974 |
RAJENDRA KUMAR CHATURVEDI Vs. STATE OF MAHARASHTRA
|
April 4, 1974 |
RAJENDRA RAI Vs. STATE OF BIHAR
|
August 19, 1974 |
RAM ANJORE Vs. STATE OF UTTAR PRADESH
|
December 3, 1974 |
RAM AUTAR LAL JAIN Vs. MAYA KAUR
|
April 11, 1974 |
RAM BAHADUR RAI Vs. STATE OF BIHAR
|
November 12, 1974 |
RAM BALI RAJBHAR Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
RAM LABHAYA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 26, 1974 |
RAM SARAT SINGH Vs. HARISH CHANDRA MAHTO
|
December 13, 1974 |
RAM SIA RAM Vs. STATE OF UTTAR PRADESH
|
November 6, 1974 |
RAMAGYA PRASAD GUPTA Vs. MURLI PRASAD
|
April 11, 1974 |
RAMAKRISHNA RAWAT Vs. DISTRICT MAGISTRATE JABALPUR
|
October 11, 1974 |
RAMBACHAN HARDWAR Vs. STATE OF GUJARAT
|
April 4, 1974 |
RANGNATH Vs. DAULATRAO
|
December 20, 1974 |
RATAN LAL SHARMA RATAN LAL SHARMA Vs. PURSHOTTAM HARIT:PURSHOTTAM HARIT
|
January 11, 1974 |
RAVULAPPALI KONDAIAH Vs. STATE OF ANDHRA PRADESH
|
November 20, 1974 |
REMINGTON RAND OF INDIA LIMITED Vs. THIRU R JAMBULINGAM
|
September 5, 1974 |
ROSHANLAL KUTHALIA Vs. R B MOHAN SINGH OBEROI
|
October 17, 1974 |
RUKMANI BAI GUPTA Vs. STATE GOVERNMENT OF MADHYA PRADESH BHOPAL
|
December 20, 1974 |
S CHANDRA SEKHARAN Vs. GOVERNMENT OF TAMIL NADU
|
April 25, 1974 |
S K G SUGAR LIMITED Vs. STATE OF BIHAR
|
April 26, 1974 |
S KODAR INDIAN MOTORS PARTS AND ACCESSORIES LIMITED SUNDRAM INDUSTRIES P LIMITED UPPER INDIA TRADING P LIMITED THE CENTURY RAYON SALES DEPOT SALEM THE ASSOCIATED CEMENT CO LIMITED TAMIL NADU THE GENERAL ELECTRIC CO OF INDIA Vs. STATE OF KERALA:STATE OF TAMIL NADUS:STATE OF TAMIL NADU:THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT MADRAS:STATE OF TAMIL NADU
|
April 17, 1974 |
S N KARKHANIS Vs. UNION OF INDIA
|
March 14, 1974 |
S P M SHARMA Vs. UNION OF INDIA
|
March 26, 1974 |
S S SANDHU Vs. FERTILIZER CORPORATION OF INDIA LIMITED
|
April 18, 1974 |
SAILESH DUTTA ALIAS KATLA Vs. STATE OF WEST BENGAL
|
February 26, 1974 |
SALIGRAM RUPLAL KHANNA Vs. KANWAR RAJNATH
|
May 1, 1974 |
SAMPAT TATYADA SHINDE Vs. STATE OF MAHARASHTRA
|
February 14, 1974 |
SAMSHER SINGH ISHWAR CHAND AGARWAL Vs. STATE OF PUNJAB
|
August 23, 1974 |
SANDIP KUMAR DEY Vs. OFFICER IN CHARGE SAKCHI P S JAMSHEDPUR
|
March 12, 1974 |
SANKARAN GOVINDAN Vs. LAKSHMI BHARATHI
|
April 15, 1974 |
SANT NARAIN MATHUR Vs. RAMA KRISHNA MISSION
|
September 27, 1974 |
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
August 30, 1974 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
December 12, 1974 |
SASTHI KEOT Vs. STATE OF WEST BENGAL
|
February 8, 1974 |
SATYA Vs. TEJA SINGH
|
October 1, 1974 |
SATYA DEO PRASAD GUPTA Vs. STATE OF BIHAR
|
November 27, 1974 |
SATYENDRA NATH DUTTA Vs. RAM NARAIN
|
November 18, 1974 |
SAWAL DAS Vs. STATE OF BIHAR
|
January 9, 1974 |
SAWAL DAS Vs. STATE OF BIHAR
|
August 7, 1974 |
SECRETARY TO GOVERNMENT OF HOME DEPARTMENT TAMIL NADU Vs. SALEM DHARMAPURI OMNIBUS ASSO CIATION
|
November 12, 1974 |
SEKAWAT Vs. STATE OF WEST BENGAL
|
September 24, 1974 |
SERAJUL Vs. STATE OF WEST BENGAL
|
September 9, 1974 |
SETHU MADHAVAN NAIR Vs. STATE OF KERALA
|
August 9, 1974 |
SHAHOODUL HAQUE Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
|
August 9, 1974 |
SHAIK HANIF KAMAL SAHA GUDMA MAJHI Vs. STATE OF WEST BENGAL :STATE OF WEST BENGAL :STATE OF WEST BENGAL
|
February 1, 1974 |
SHAIK JAFFAR SHAIK MAHMOOD Vs. MOHAMMAD PASHA HAKKANI SAHEB
|
December 3, 1974 |
SHANTI KUMAR R CANJI Vs. HOME INSURANCE CO OF NEW YORK
|
July 24, 1974 |
SHEORAJ PRASAD YADAV Vs. STATE OF BIHAR
|
December 20, 1974 |
SHIKHARCHAND JAIN Vs. DIGAMBER JAIN PRABAND KARINI SABHA
|
January 11, 1974 |
SHIV SINGH Vs. STATE OF MADHYA PRADESH
|
July 17, 1974 |
SHRIPAD GAJANAN SUTHANKAR Vs. DATTARAM KASHINATH SUTHANKAR
|
March 1, 1974 |
SHRT BANWARI DASS Vs. SUMER CHAND
|
February 13, 1974 |
SHRT BHAGWAN DASS SEHGAL Vs. STATE OF HARYANA
|
November 5, 1974 |
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
March 12, 1974 |
SIDDHI VINAYAKA COCONUT AND CO CHODISETTY CHANDRA RAO AND COMPANY Vs. STATE OF ANDHRA PRADESH :STATE OF ANDHRA PRADESH
|
May 2, 1974 |
SINCLAIRE MURRAY AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
November 6, 1974 |
SITA RAM Vs. STATE OF MADHYA PRADESH
|
March 13, 1974 |
SITA RAM SHARMA Vs. STATE OF RAJASTHAN
|
May 3, 1974 |
SOM PRAKASH Vs. STATE OF DELHI
|
January 25, 1974 |
SOONDA RAM Vs. RAMESHWARLAL
|
December 11, 1974 |
SOUTHERN RAJAMANI TRANSPORTS PRIVATE LIMITED Vs. RAHIM TRANSPORT P LTD
|
February 27, 1974 |
SRILAL SHAW Vs. STATE OF WEST BENGAL
|
December 4, 1974 |
STATE OF ANDHRA PRADESH Vs. K JAYARAMAN
|
October 1, 1974 |
STATE OF BIHAR Vs. ASIS KUMAR MUKHERJEE
|
December 3, 1974 |
STATE OF GUJARAT Vs. JAMNADAS G PABRI
|
October 3, 1974 |
STATE OF GUJARAT Vs. AMBICA MILLS LTD
|
March 26, 1974 |
STATE OF HARYANA Vs. GURDIAL SINGH
|
March 19, 1974 |
STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
|
April 10, 1974 |
STATE OF KARNATAKA STATE OF MYSORE Vs. D P SHARMA:B A JAYARAM
|
November 12, 1974 |
STATE OF KERALA Vs. K P GOVINDAN TAPIOCA EXPORTER:K C ABUBECKER:P MARAKKAR TAPIOCA MERCHANT
|
November 7, 1974 |
STATE OF KERALA Vs. MOOLJI VISSANJI
|
April 3, 1974 |
STATE OF MAHARASHTRA Vs. ASSOCIATION OF MAHARASHTRA EDUCATION SERVICE CLASS II OFFICERS
|
April 11, 1974 |
STATE OF MYSORE Vs. ALLUM KARIBASAPPA
|
August 6, 1974 |
STATE OF MYSORE Vs. C R SHESHADRI
|
January 10, 1974 |
STATE OF MYSORE Vs. ANANT VINAYAK PATWARDHAN
|
February 26, 1974 |
STATE OF MYSORE Vs. WEST COAST PAPERS MILLS LIMITED
|
September 24, 1974 |
STATE OF MYSORE M M THAMMAIAH Vs. M M THAMMAIAH:STATE OF MYSORE
|
May 2, 1974 |
STATE OF PUNJAB Vs. BHAJAN SINGH
|
August 16, 1974 |
STATE OF PUNJAB Vs. HARI SINGH
|
March 21, 1974 |
STATE OF PUNJAB Vs. BHAGAT RAM
|
October 9, 1974 |
STATE OF PUNJAB NOW HARYANA Vs. AMAR SINGH
|
January 21, 1974 |
STATE OF UTTAR PRADESH Vs. JASHODHA NANDAN GUPTA
|
February 25, 1974 |
STATE OF UTTAR PRADESH Vs. SHEO RAM
|
August 14, 1974 |
STATE OF UTTAR PRADESH Vs. DURGA PRASAD
|
August 23, 1974 |
STATE OF UTTAR PRADESH Vs. HARIHAR BUX SINGH
|
August 13, 1974 |
STATE OF UTTAR PRADESH Vs. RAM SWARUP
|
May 2, 1974 |
STATE OF UTTAR PRADESH Vs. MAHENDRA SINGH:KARAN SINGH AND ARJUN SINGH
|
October 15, 1974 |
STATE OF UTTAR PRADESH Vs. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
|
November 19, 1974 |
STERLING GENERAL INSURANCE COMPANY LIMITED Vs. PLANTERS AIRWAYS PRIVATE LIMITED
|
December 19, 1974 |
SUBRAMANIAN Vs. STATE OF TAMIL NADU
|
November 12, 1974 |
SUDERSHAN KUMAR Vs. STATE OF DELHI
|
October 30, 1974 |
SUDHIR CHANDRA SINGH Vs. DISTT MAGISTRATE MALDA
|
December 20, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENG?L Vs. MOHAMMAD SAMSUDDIN
|
November 12, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MOHAN SINGH
|
October 8, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. S K ROY
|
February 12, 1974 |
SURAJMAL SUROLIA Vs. BAR COUNCIL OF INDIA
|
March 28, 1974 |
SURENDRA PAL Vs. SARASWATI ARORA
|
August 9, 1974 |
SURESH MAHATO Vs. DISTRICT MAGISTRATE BURDWAN
|
December 20, 1974 |
SURESH PRASAD YADAV Vs. JAI PRAKASH MISHRA
|
December 13, 1974 |
SURU MALLICK Vs. STATE OF WEST BENGAL
|
September 5, 1974 |
SWAMI PARAMATMANAND SARASWATI Vs. RAMJI TRIPATHI
|
August 21, 1974 |
SWANTRAJ Vs. STATE OF MAHARASHTRA
|
February 5, 1974 |
T V R V RADHAKRISHNANA CHETTIAR Vs. STATE OF TAMIL NADU
|
August 8, 1974 |
T V SUNDRAM IYENGAR AND SONS THE COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE Vs. STATE OF MADRAS: M G BROTHERS
|
October 10, 1974 |
TEHMI P SIDHWA Vs. SHIB BANERJEE AND SONS PRIVATE LIMITED
|
September 3, 1974 |
TEKA BAHADUR Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
THAKOREBHAI KEVELBHAI PATEL Vs. STATE OF GUJARAT
|
November 7, 1974 |
TRUSTEES OF PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LIMITED
|
February 15, 1974 |
TUKARAM GANPAT PANDARE Vs. STATE OF MAHARASHTRA
|
February 6, 1974 |
TULSHI KAHAR Vs. STATE OF WEST BENGAL
|
June 18, 1974 |
UMED Vs. RAJ SINGH
|
August 28, 1974 |
UNION OF INDIA Vs. RAMAN IRON FOUNDRY:AIR FOAM INDUSTRIES PRIVATE LIMITED
|
March 12, 1974 |
UNION OF INDIA Vs. EXEN INDUSTRIES
|
October 9, 1974 |
UNION OF INDIA ANOTHER SUPERINTENDENT OF CENTRAL EXCISE Vs. PARAMESWARAN MATCH WORKS:GANDHIJI COTTAGE MATCH WORKS
|
November 4, 1974 |
UNIVERSITY OF COCHIN Vs. N RAMAN NAIR
|
October 30, 1974 |
UTTAM SINGH Vs. STATE DELHI ADMINISTRATION
|
March 21, 1974 |
V B RAJU S N MAITRA UNION OF INDIA V B RAJU I M LAL I M LAL AND KRISHAN PRASAD Vs. STATE OF GUJARAT:UNION OF INDIA:J D KAPADIA:STATE OF GUJARAT:UNION OF INDIA
|
August 22, 1974 |
V S THIAGARAJA MUDALIAR BRAHADEESWARAN SHANMUGHA SUNDRAM Vs. BAVA C CHOKKAPPA MUDALIAR:BAVA C CHOKKAPPA MUDALIAR
|
February 14, 1974 |
V V V SATYANARAYANA Vs. G RAMACHANDRA NAIDU
|
August 16, 1974 |
VAKIL SINGH Vs. STATE OF JAMMU AND KASHMIR
|
October 10, 1974 |
VASANT KRISHNARAO PATURKAR Vs. D R MAJRAMKAR
|
April 8, 1974 |
VASANT LAXMAN MORE Vs. STATE OF MAHARASHTRA
|
July 19, 1974 |
VASUDEV RAMCHANDRA SHELAT Vs. PRANLAL JAYANAND THAKAR
|
July 17, 1974 |
VATAL NAGARAJ Vs. R DAYANAND SAGAR
|
October 11, 1974 |
VEDPRAKASHHANDOOJA Vs. DELHI ADMINISTRATION
|
March 20, 1974 |
VIDHYADHAR KRISHNARAO MUNGI Vs. USMAN GANI SAHEB KONKANI
|
February 26, 1974 |
VISHNU DAYAL MAHENDRA PAL MS KESHO RAM BUDH PRAKASH HARI RAM KRISHAN GOPAL LALA RAM LAL BHAGAT RAM GYAN CHAND ANIL KUMAR AGGARWAL Vs. STATE OF UTTAR PRADESH
|
May 1, 1974 |
WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. STRAW BOARD MANUFACTURING COMPANY LIMITED
|
March 21, 1974 |