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A RAGHAVAMMA Vs. A CHENCHAMMA
|
April 9, 1963 |
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A S K KRISHNAPPA CHETTIAR C T C T CHIDAMBARAM CHETTIAR SOMASUNDARAM ALIAS NACHIAPPA CHATTIA VR A U UMAYAL ACHI Vs. S V V SOMIAH NAVNIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:S V V SOMIAH NAVNIAPPA CHETTIAR
|
March 17, 1963 |
|
ABDUL AZIZ Vs. STATE OF MAHARASHTRA
|
February 7, 1963 |
|
ADDANKI TIRUVENKATA THATA DESIKA CHARYULU SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. STATE OF ANDHRA PRADESH
|
November 7, 1963 |
|
AFZAL ULLAH Vs. STATE OF UTTER PRADESH
|
September 20, 1963 |
|
AGNANI Vs. BADRI DAS
|
March 25, 1963 |
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AHMAD ADAM SAIT Vs. M E MAKHRI
|
March 29, 1963 |
|
AHMAD HAFIZ KHAN Vs. MOHAMMAD HASAN KHAN
|
March 4, 1963 |
|
AIRLINES HOTEL PRIVATE, LIMITED Vs. ITS WORKMEN
|
August 14, 1963 |
|
AJENDRANATH Vs. STATE OF MADHYA PRADESH
|
April 23, 1963 |
|
AKOLA ELECTRIC SUPPLY CO P LIMITED Vs. J N JARARE
|
March 25, 1963 |
|
ALUMINIUM CORPORATION Vs. THEIR WORKMEN
|
August 14, 1963 |
|
ANAND NIVAS PRIVATE LIMITED Vs. ANANDJI KALYANJIS PEDHI
|
September 5, 1963 |
|
ANANDA BAZAR PATRIKA PRIVATE LIMITED Vs. THEIR EEMPLOYEES
|
May 7, 1963 |
|
ARJAN SINGH Vs. NARAIN SINGH
|
February 12, 1963 |
|
ARJUN SINGH Vs. MOHINDRA KUMAR
|
December 13, 1963 |
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ASSOCIATED CEMENT STAFF UNION THIS ASSOCIATED CEMENT COS LIMITED BOMBAY Vs. ASSOCIATED CEMENT CO LTD
|
December 3, 1963 |
|
ASSOCIATED INDUSTRIES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER KERALA TRIVANDRUM
|
April 9, 1963 |
|
ASSOCIATED POWER COMPANY, LIMITED Vs. ITS WORKMEN
|
November 14, 1963 |
|
ATHIMANATHASWAMI DEVASTHANANI Vs. K GOPALASWAMI AYYANGAR
|
May 9, 1963 |
|
BABU LAL Vs. STATE OF UTTAR PRADESH
|
September 18, 1963 |
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BACHCHOO LAL Vs. STATE OF UTTAR PRADESH
|
April 25, 1963 |
|
BADAT AND CO BOMBAY Vs. EAST INDIA TRADING CO
|
May 10, 1963 |
|
BAI ACHHUBA AMARSINGH Vs. KALIDAS HARNATH OJHA
|
December 6, 1963 |
|
BAI VELBAI Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1963 |
|
BANK OF BIHAR Vs. MAHABIR LAL
|
February 7, 1963 |
|
BASTI SUGAR MILLS LIMITED Vs. RAM VJAGAR
|
April 4, 1963 |
|
BENGAL BHATDE COAL CO LIMITED Vs. RAM PROBESH SINGH
|
January 7, 1963 |
|
BENGAL KAGAZKAL MAZDOOR UNION Vs. TITAGHUR PAPER MILLS COMPANY LIMITED
|
April 11, 1963 |
|
BENGAL KAGAZKAL MAZDOOR UNION Vs. TITAGHUR PAPER MILLS COMPANY
|
November 29, 1963 |
|
BENGAL NAGPUR COTTON MILLS LIMITED Vs. BOARD OF REVENUE MADHYA PRADESH
|
July 30, 1963 |
|
BHAGWAN SWARUP LAL BISHAN LAL V V SUBEDAR NARAYAN VITHAL SAYANA SARDAR SARDUL SINGH CAVEESHAR DAMODAR SARUP SETH Vs. STATE OF MAHARASHTRA
|
March 18, 1963 |
|
BHAGWATI PRASAD SAH Vs. BHAGWATI PRASAD SAH
|
October 10, 1963 |
|
BHIKARI Vs. STATE OF UTTAR PRADESH
|
February 25, 1963 |
|
BHIKUSA YAMASA KSHATRIYA PRI LIMITED Vs. UNION OF INDIA
|
February 8, 1963 |
|
BHOGAMJU VENKATA JANAKI RAMA RAO PEDDINTI VENKATA SESHACHAYULU Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS ANDHRA PRADESH HYDERABAD BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS MADRAS NOW ANDHRA PRADESH
|
October 31, 1963 |
|
BHUSAWAL BOROUGH MUNICIPALITY Vs. AMALGAMATED ELECTRICITY CO LTD
|
December 10, 1963 |
|
BIHARI MILLS Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 9, 1963 |
|
BIJAYANANDA PATNAIK Vs. SATRUGHNA SAHU
|
March 26, 1963 |
|
BOMBAY GAS CO LIMITED Vs. GOPAL BHIVA
|
May 9, 1963 |
|
BOMBAY UNION OF JOURNALISTS Vs. STATE OF BOMBAY
|
December 19, 1963 |
|
BRAHM PARKASH Vs. MANBIR SINGH AND ORS.
|
March 14, 1963 |
|
BRULTAM PURKASH JAGDISH CHAND Vs. MANBIR SINGH MINOR
|
March 14, 1963 |
|
BURN AND COMPANY LIMITED Vs. ITS WORKMEN
|
December 6, 1963 |
|
BYRAMJEE JEEJEEBHOY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
April 3, 1963 |
|
C BEEPATHLIMA Vs. VELASURI SHANKARANARAYANA KADAMBOLITHAYA
|
December 6, 1963 |
|
CANARA BANK LIMITED Vs. ANANT NARAYAN SURKUND
|
April 22, 1963 |
|
CANARA BANKING CORPORATION LIMITED Vs. U VITTAL
|
April 22, 1963 |
|
CENTRA BANK OF INDIA LIMITED Vs. P S RAJAGOPALAN
|
April 19, 1963 |
|
CHALIAGULLA RAMACHANDRAYYA Vs. BOPPANA SATYANARAYANA
|
May 10, 1963 |
|
CHAMPAKLAL CHIMANLAL SHAH Vs. UNION OF INDIA
|
October 23, 1963 |
|
CHAMPARAN CANE CONCERN DISSOLVED Vs. STATE OF BIHAR IN ALL THE APPEALS
|
April 9, 1963 |
|
CHANDI KUMAR DAS KARMARKAR AND AN OTHER Vs. ABANIDHAR ROY
|
October 9, 1963 |
|
CHANDNEE WIDYA VATI MADDEN Vs. C L KATIAL
|
March 23, 1963 |
|
CHANDRA BHAN GOSAIN Vs. STATE OF ORISSA
|
April 5, 1963 |
|
CHANDRU DEO SINGH Vs. PROKASH CHANDRA BOSE ALIAS CHABI BOSE
|
January 22, 1963 |
|
CHERUBIN GREGORY Vs. STATE OF BIHAR
|
July 31, 1963 |
|
CHITTARANJAN DAS Vs. STATE OF WEST BENGAL
|
April 22, 1963 |
|
COCHIN STATE POWER, LIGHT CORPORATION, LIMITED Vs. ITS WORKMEN
|
May 7, 1963 |
|
COLLECTOR OF SOUTH SATARA Vs. LAXMAN MAHADEV DESHPANDE
|
February 18, 1963 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. RAJA REDDY MALLARAM
|
November 20, 1963 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. JAMES ANDERSON
|
December 2, 1963 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. C G KRISHNASWAMI NAIDU
|
November 25, 1963 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. C M KOTHARI MADRAS DEA AND AFTER HIM HIS LEGAL REPRESENTATIVE AND WIFE RAMA KOTHARI:
|
March 26, 1963 |
|
COMMISSIONER OF INCOME TAX PUNJAB Vs. JAI PARKASH OM PARKASH COMPANY LIMITED
|
November 26, 1963 |
|
CONSTITUTION OF INDIA Vs. SEA CUSTOM ACT 1878
|
May 10, 1963 |
|
CORPORATION OF CALCUTTA Vs. CALCUTTA TRAMWAYS CO LTD
|
October 4, 1963 |
|
DALURAM PANNALAL MODI Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE
|
March 8, 1963 |
|
DARYA SINGH Vs. STATE OF PUNJAB
|
April 25, 1963 |
|
DEPUTY DIRECTOR OF CONSOLIDATION AZAINGARH Vs. DEEN BANDHHU RAI
|
August 23, 1963 |
|
DINARAM CHUTIYA Vs. KAKAJAN TEA ESTATE
|
January 14, 1963 |
|
EASTERN BANK, LIMITED Vs. SHIVDAS VISHNU NAIK
|
April 19, 1963 |
|
FAKHRUDDIN Vs. STATE OF MADHYA PRADESH
|
June 26, 1963 |
|
FATEH CHAND Vs. BALKISHAN DASS
|
January 15, 1963 |
|
FIRM OF ILLURI SUBBAYYA CHETTY AND SONS Vs. STATE OF ANDHRA PRADESH
|
January 25, 1963 |
|
FIRM SETH RADHA KISHAN Vs. ADMINISTRATOR MUNICIPAL COMMITTEE LUDHIANA
|
March 7, 1963 |
|
G S BANSAL Vs. DELHI ADMINISTRATION
|
March 21, 1963 |
|
GENERAL ASSURANCE SOCIETY LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 8, 1963 |
|
GENERAL MANAGER B E S T UNDERTAKING BOMBAY Vs. AGNES
|
May 10, 1963 |
|
GENERAL MANAGER BHILAI STEEL V PROJECT BHILAI M P GENERAL MANAGER HINDUSTAN STEEL LTD Vs. STEEL WORKS UNION BHOPAL:NARAHARI TRIPATHI TURNER GENERAL SECRETARY UNITED STEEL WORKERS OF BHILAI:S K BISWAS
|
November 8, 1963 |
|
GHANSHYAMDAS Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX NAGPUR
|
August 16, 1963 |
|
GIRDHARMAL KAPUR CHAND Vs. DEV RAJ MADAN GOPAL
|
February 11, 1963 |
|
GOPAL JALAN AND CO Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED
|
May 9, 1963 |
|
GOPAL NARAIN Vs. STATE OF UTTAR PRADESH
|
September 3, 1963 |
|
GREAVES COTTON AND COMPANY LIMITED GREAVES COTTON AND CROMPTON PARKINSOII PRIVATE LIMITED KENYON GREAVES PRIVATE LIMITED RUSTON AND HORNS Vs. GREAVES COTTON AND ALLIED COMPANIES EMPLOYEES UNION:GREAVES COTTON AND ALLIED COMPANIES EMPLOYEES UNION
|
November 14, 1963 |
|
GURAMMA BHRATAR CHANBASAPPA DESHMUKH NAGAMMA BHRATAR GHANBASAPPA DESHMUKH Vs. MALLAPPA CHANBASAPPA:GURAMMA BHRATAR CHANBASAPPA
|
August 19, 1963 |
|
GURU GOBINDA BASU Vs. SANKARI PRASAD GHOSAL
|
August 14, 1963 |
|
H H THE MAHARANA SAHIB SHRI BHAGWAT SINGH BAHADUR OF UDAIPUR Vs. STATE OF RAJASTHAN
|
October 3, 1963 |
|
HARI NARAIN Vs. BADRI DAS
|
March 4, 1963 |
|
HARINAGAR CANE FARM MESSRS MOTIPUR ZAMINDARY CO Vs. STATE OF BIHAR
|
March 21, 1963 |
|
HAZARA SINGH GILL Vs. STATE OF PUNJAB
|
May 10, 1963 |
|
HIMANSU KUMAR BOSE Vs. JYOTI PROKASH MITTER
|
October 14, 1963 |
|
HOTEL AMBASSADOR Vs. ITS WORKMEN
|
March 20, 1963 |
|
HUKMA Vs. STATE OF RAJASTHAN
|
August 29, 1963 |
|
INDIAN HUME PIPE COMPANY LIMITED Vs. ITS WORKMEN
|
July 29, 1963 |
|
INDIAN OXYGEN, LIMITED Vs. ITS WORKMEN
|
January 14, 1963 |
|
INDUSTRIAL CHEMICAL CORPORATION Vs. EXCISE COMMISSIONER
|
October 24, 1963 |
|
INNAMURI GOPALAN Vs. STATE OF ANDHRA PRADESH
|
April 8, 1963 |
|
ITTYAVIRA MATHAI Vs. VARKEY VARKEY
|
January 15, 1963 |
|
J K COTTON SPINNING AND WEAVING MILLS CO LIMITED Vs. LABOUR APPELLATE TRIBUNAL OF INDIA IIIRD BRANCH LUCKNOW
|
May 9, 1963 |
|
JABAR SINGH Vs. GENDA LAL
|
December 20, 1963 |
|
JABARSINGH Vs. GENDALAL
|
December 20, 1963 |
|
JAGANNATHAM AND BROS Vs. SOWDAMBIGAI MOTORS SERVICE
|
May 8, 1963 |
|
JAGIR KAUR Vs. JASWANT SINGH
|
February 13, 1963 |
|
JAMUNA SINGLI Vs. BHADAI SHAH
|
October 4, 1963 |
|
JANAPAREDDY LATCHAN NAIDU Vs. JANAPAREDDY SANYASAMMA
|
February 11, 1963 |
|
JANG SINGH Vs. BRIJ LAL
|
February 20, 1963 |
|
JAYANTILAL AMRATLAL SHODHAN Vs. F N RANA
|
November 5, 1963 |
|
JIVARAJBHAI UJAMSHI SHETH Vs. CHINTAPANRAO BALAJI
|
November 19, 1963 |
|
JUGDISH MITTER Vs. UNION OF INDIA
|
September 20, 1963 |
|
K M SHANMUGAM PROPRIETOR K M S TRANSPORT TANJORE MADRAS STATE Vs. S R V PRIVATE LIMITED
|
February 6, 1963 |
|
K S RAMAMURTHY REDDIAR K S RAMAMURTHY REDDIAR S SIVARAMA REDDIAR INTERVENER Vs. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY
|
January 22, 1963 |
|
K VENKATARAMIAH Vs. A SEETHARAMA REDDY
|
February 12, 1963 |
|
KALE KHAN MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
|
February 8, 1963 |
|
KALWA DEVADATTAM KALWA DEVADATTAM Vs. UNION OF INDIA
|
April 19, 1963 |
|
KAMALA MILLS LIMITED Vs. STATE OF BOMBAY
|
April 23, 1963 |
|
KAMLA DEVI Vs. TAKLIATMAL
|
February 21, 1963 |
|
KANAKARATHANAMMAL Vs. V S LOGANATHA MUDALIAR
|
December 18, 1963 |
|
KARAM CHAND THAPAR AND BROS. LIMITED Vs. WORKMEN
|
August 2, 1963 |
|
KARAM SINGH SOBTI Vs. PRATAP CHAND
|
August 29, 1963 |
|
KATHEESA UMMA Vs. KUNHAMU
|
August 23, 1963 |
|
KAUSHALYA DEVI Vs. MOOL, RAJ
|
September 4, 1963 |
|
KAUSHALYA RANI Vs. GOPAL SINGH
|
September 20, 1963 |
|
KESORAM COTTON MILLS LIMITED Vs. GANGADHAR
|
April 4, 1963 |
|
KHANDIGE SHAM BHAT K KRISHNA BHATTA Vs. AGRICULTURAL INCOME TAX OFFICER KASARAGOD:AGRICULTURAL INCOME TAX OFFICER KASARAGOD
|
August 29, 1963 |
|
KHARDAH AND COMPANY LIMITED Vs. WORKMEN
|
May 2, 1963 |
|
KHARKAN Vs. STATE OF UTTAR PRADESH
|
August 29, 1963 |
|
KHYERBARI TEA CO LIMITED KHYERBARI TEA CO LIMITED Vs. STATE OF ASSAM:DESSAI AND PARBUTTIA TEA CO LTD
|
December 13, 1963 |
|
KIRPAL SINGH Vs. STATE OF UTTAR PRADESH
|
May 10, 1963 |
|
KRISHANLAL ISHWARLAL DESAI Vs. BAI VIJKOR
|
January 18, 1963 |
|
KRISHNA GOVIND PATIL Vs. STATE OF MAHARASHTRA
|
January 23, 1963 |
|
KRISHNACHANDRA Vs. STATE OF MADHYA PRADESH
|
January 25, 1963 |
|
KUNJU KESAVAN Vs. M M PHILIP
|
May 8, 1963 |
|
LAKSHMI ACHI Vs. T V V KAILASA THEVAR
|
March 7, 1963 |
|
LALITAREDDI CHINNA VENKATA REDDI Vs. LAKKUEDDI LAKSHMAMA
|
March 4, 1963 |
|
LAXIMDAS DAYAHUAL KABRAWALA Vs. NANABHAI CHUNILNL AABRAWALA
|
March 27, 1963 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
December 9, 1963 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SUNIL KUMAR MUKHERJEE
|
November 22, 1963 |
|
LONDON RUBBER CO LIMITED Vs. DUREX PRODUCTS INCORPORATED
|
March 4, 1963 |
|
M RAMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 22, 1963 |
|
M SELVARAJ DANIEL Vs. MANAGEMENT OF STATE BANK OF INDIA
|
April 22, 1963 |
|
MADAMAIICHI RANIAPPA Vs. MUTHALURU BOJJAPPA
|
March 29, 1963 |
|
MAHALAKSHMI MILLS LIMITED BHAVNAGAR Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
October 23, 1963 |
|
MAHARAJA SIR PATESHWARI PRASAD SINGH Vs. STATE OF UTTAR PRADESH
|
March 28, 1963 |
|
MAJOR S S KHANNA IN BOTH THE APPEALS Vs. BRIG F J DILLON IN BOTH THE APPEALS
|
August 14, 1963 |
|
MAKHAN SINGH TARSIKKA SHAMSHER SINGH JOSH GURBUX SINGH ATTA DHANPAT RAI NAHAR DALIP SINGH MUTA SINGH DARSHAN SINGH JHABAL CHANAN SINGH DHUT KARNAIL SINGH FIDA SHRIMATI GODAVARI SHAMRAO PARULEKAR SHAMRAO VISHNU PARULEKAR PRALAD KRISHNA KURANE SHRIPAD YESH Vs. STATE OF PUNJAB:STATE OF PUNJAB:STATE OF MAHARASHTRAS:STATE OF MAHARASHTRAS:TH
|
September 2, 1963 |
|
MANAGEMENT OF EXPRESS NEWS PAPERS LIMITED Vs. B SOMAYAJULU
|
April 18, 1963 |
|
MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED MADURAI Vs. PRESIDING OFFICER LABOUR COURT MADURAI
|
December 18, 1963 |
|
MANAGEMENT OF R S MADHO RAM AND SONS AGENCIES PRIVATE LIMITED Vs. WORKMEN AS
|
November 14, 1963 |
|
MANGILAL Vs. SUGAN CHAIID RATHIDECEASED AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES
|
October 24, 1963 |
|
MANINDRA LAND AND BUILDING CORPORATION LTD Vs. BHUTNATH BANERJEE
|
May 2, 1963 |
|
MANIPUR ADMINISTRATION Vs. M NILA CHANDRA SINGH
|
November 29, 1963 |
|
MATHRI Vs. STATE OF PUNJAB
|
December 11, 1963 |
|
MCLEOD AND COMPANY LIMITED Vs. WORKMEN
|
November 29, 1963 |
|
MEENGLAS TEA ESTATE Vs. WORKMEN
|
February 22, 1963 |
|
MOHAMMAD IKRAM HUSSAIN Vs. STATE OF UTTAR PRADESH
|
October 9, 1963 |
|
MOHAN CHOWDHURY K C DULIA ON BEHALT OF RAJ KUMAR VOHRA DETENU Vs. CHIEF COMMISSIONER UNION TERRITORY OF TRIPURA:CHIEF COMMISSIONER UNION TERRITORY OF TRIPURA
|
April 29, 1963 |
|
MOHAN SINGH Vs. BHANWARLAL
|
October 3, 1963 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 31, 1963 |
|
MONIMALA DEVI Vs. INDU BALA DEBYA
|
December 3, 1963 |
|
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA Vs. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW
|
December 5, 1963 |
|
MUNICIPAL COUNCIL PALAI Vs. T J JOSEPH
|
February 14, 1963 |
|
MUNNALAL Vs. STATE OF UTTAR PRADESH
|
April 17, 1963 |
|
MURARKA RADBEY SHYAM KAM KUMAR Vs. ROOP SINGH RATHORE
|
May 7, 1963 |
|
N A MALBARY AND BROS SURAT Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD
|
November 25, 1963 |
|
NAGRAJ Vs. STATE OF MYSORE
|
May 8, 1963 |
|
NANDESHWAR PRASAD DEOKI NANDAN Vs. U P GOVERNMENT
|
April 26, 1963 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 4, 1963 |
|
NATIONAL RADIO CORPORATION Vs. THEIR WORKMEN
|
January 11, 1963 |
|
NAUNIHAL KISHAN Vs. R S CH PARTAP SINGH
|
March 13, 1963 |
|
NAWABGANJ SUGAR MILLS COMPANY, LIMITED Vs. ITS WORKMEN
|
December 19, 1963 |
|
NEW CENTRAL JUTE MILLS CO LIMITED ADVOCATES GENERAL ANDHRA PRADESH MADHYA PRADESH AND MAHARASHTRA Vs. STATE OF WEST BENGAL
|
January 17, 1963 |
|
NEW JEHANGIR VAKIL MILLS CO LIMITED BHAVNAGAR Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
April 10, 1963 |
|
NEW MARINE COAL CO BENGAL PRIVATE LIMITED Vs. UNION OF INDIA
|
April 5, 1963 |
|
NIHAL SINGH Vs. STATE OF PUNJAB
|
May 10, 1963 |
|
NOOR KHAN Vs. STATE OF RAJASTHAN
|
August 19, 1963 |
|
NORTHERN DOOARS TEA COMPANY LIMITED Vs. WORKMEN OF DEMDIMA TEA ESTATE
|
August 13, 1963 |
|
ORIENTAL BANK OF COMMERCE LIMITED Vs. HARCHARN DAS LOOMBA
|
March 5, 1963 |
|
P H KALYANI Vs. AIR FRANCE CALCUTTA
|
February 15, 1963 |
|
P J RATNAM Vs. D KANIKARAM
|
April 10, 1963 |
|
PABITRA KUMAR BANERJI MEMBERS BAR ASSOCIATION CALCUTTA H C Vs. STATE OF WEST BENGAL
|
October 7, 1963 |
|
PANNA LAL Vs. STATE OF BOMBAY
|
February 11, 1963 |
|
PATEL GORDHANDAS HARGOVINDAS Vs. MUNICIPAL COMMISSIONER AHMEDABAD
|
March 28, 1963 |
|
PHILIP JOHN PLASKET THOMAS Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
March 22, 1963 |
|
PODAR PLASTICS PRIVATE LIMITED BOMBAY Vs. WORKMEN EXCLUDING CLERKS EMPLOYED UNDER THE APPELLANT AND
|
December 19, 1963 |
|
PRATIVA BOSE Vs. KUMAR RUPENDRA DEB RAIKAT
|
May 10, 1963 |
|
PRESIDENT OF INDIA Vs. P AN ADVOCATE
|
January 23, 1963 |
|
PROVINCIAL GOVERNMENT OF MADRAS Vs. J S BASAPPA
|
November 20, 1963 |
|
PULAVARTHI VENKATA SUBBA RAO Vs. VALLURI JAGANNADHA RAO
|
March 13, 1963 |
|
PUNJAB NATIONAL BANK, LIMITED Vs. ITS WORKMEN
|
January 24, 1963 |
|
R P KAPUR Vs. UNION OF INDIA
|
November 10, 1963 |
|
R P KAPUR Vs. S PRATAP SINGH KAIROA
|
August 2, 1963 |
|
RAGHUBIR PROSAD DUDHEWALLA Vs. CHAMANLAL MEHRA
|
May 10, 1963 |
|
RAGHUBIR SARAN Vs. STATE OF BIHAR
|
March 14, 1963 |
|
RAGHUNATH KESHAVA KHARKAR Vs. GANESH ALIAS MADHUKAR BALAKRISHNA KHARKAR
|
May 2, 1963 |
|
RAI RAMKRISHNA Vs. STATE OF BIHAR IN BOTH THE APPEALLS
|
February 11, 1963 |
|
RAI SAHIB RAMDAYAL GHASIRAM OIL MILLS AND PARTNERSHIP FIRM Vs. LABOUR APPELLATE TRIBUNAL
|
December 10, 1963 |
|
RAICHAND AMULAKH SHAH Vs. UNION OF INDIA
|
October 21, 1963 |
|
RAIZADA TOPANDAS Vs. GORAKHRAM GOKALCHAND
|
April 22, 1963 |
|
RAJ KISHORE TEWARI Vs. GOVINDARAM BHANSALI
|
October 10, 1963 |
|
RAJA RAM JAISWAL Vs. STATE OF BIHAR
|
April 4, 1963 |
|
RAJA RAMESHWARA RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
April 4, 1963 |
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RAJABBAI ABDUL REBRNAN MUNSHI Vs. VASUDEV DHANJIBHAI MODY
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May 1, 1963 |
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RAM BILAS SINGH Vs. STATE OR BIHAR
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January 29, 1963 |
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RAM M. VIJAYALAKSHRNAMRNA RAO BAHADUR Vs. COLLECTOR OF MADRAS
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April 24, 1963 |
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RAM SARAN DASS Vs. STATE OF PUNJAB
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September 16, 1963 |
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RAM SARUP Vs. UNION OF INDIA
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December 12, 1963 |
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RAMA VILAS SERVICE F LIMITED Vs. C CHANDRASEKARAN
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December 9, 1963 |
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RAMACHANDRA SHENOY Vs. HILDA BRITE
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April 1, 1963 |
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RAMESHWAR PRASAD Vs. SHAMBEHARI LAL JAGANNATH
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May 3, 1963 |
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RAMESHWAR SHAW Vs. DISTRICT MAGISTRATE BURDWAN
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September 11, 1963 |
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RAMNARAYAN MOR Vs. STATE OF MAHARASHTRA
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December 16, 1963 |
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RANENDRA CHANDRA BANERJEE Vs. UNION OF INDIA
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February 18, 1963 |
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S CHATTANATHA KARAYALAR Vs. CENTRAL BANK OF INDIA LIMITED
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March 9, 1963 |
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S N RANADE Vs. UNION OF INDIA
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February 8, 1963 |
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S PARTAP SINGH Vs. STATE OF PUNJAB
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September 2, 1963 |
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S R TEWARI Vs. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA
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April 15, 1963 |
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SAIT NAGJEE PURUSHOTHAM AND CO CALICUT Vs. COMMISSIONER OF INCOME TAX MADRASNOW KERALA
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December 20, 1963 |
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SAJJAN SINGH Vs. STATE OF PUNJAB
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August 28, 1963 |
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SAMNUGGUR JUTE FACTORY COMPANY, LIMITED Vs. THEIR WORKMEN
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November 5, 1963 |
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SANTA SILA DEVI Vs. DHIRENDRA NATH SEN
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April 20, 1963 |
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SEKENDAR SHEIKH Vs. STATE OF WEST BENGAL
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February 8, 1963 |
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SHAHZAD KUNWAR DECEASED AND AFTER HER LEGAL REPRESENTATIVE LALLI BIBI ALIAS BALLO BIBI Vs. RAJA RAM KARAN BAHADUR
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December 16, 1963 |
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SHANKARLAL AGGARWALA Vs. SHANKARLAL PODDARRESPON DENTS
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January 24, 1963 |
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SHARNAPP A MUTYAPPA HALKE PARASHRAM ALIAS PARSAPPA NINGAPPA SABALE GURPADAPPA AMANNA KONADE Vs. STATE OF MAHARASHTRA IN BOTH APPEALS :STATE OF MAHARASHTRA IN BOTH APPEALS
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August 27, 1963 |
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SHASHI KUMAR BANERJEE Vs. SUBODH KUMAR BANERJEE
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September 13, 1963 |
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SHIVRAM PODDAR Vs. INCOME TAX OFFICER CENTRAL CIRCLE II CALCUTTA
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December 13, 1963 |
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SHYAMLAL Vs. STATE OF UTTAR PRADESH
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February 13, 1963 |
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SIRSILK LIMITED THE SIRPUR PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
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March 20, 1963 |
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SITALPUR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
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April 10, 1963 |
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SOCIETE DE TRACTION CT DEICCTRICITE SOCIETE AIIONYME Vs. KAMANI ENGINEERING CO LIMITED
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April 18, 1963 |
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SOUTH INDIA CORPORATION PRIVATE LIMITED Vs. SECRETARY BOARD OF REVENUE TRIVANDRUM
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August 13, 1963 |
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SOUTH INDIAN BANK LIMITED Vs. A R CHACKO
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December 2, 1963 |
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SREELEKHA BANERJEE Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
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March 27, 1963 |
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STATE BANK BIKANER Vs. BALAI CHANDER SEN
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August 14, 1963 |
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STATE BANK OF INDIA Vs. NANAK CHAND JAIN
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December 2, 1963 |
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STATE OF ANDHRA PRADESH Vs. N VENUGOPAL
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May 9, 1963 |
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STATE OF ANDHRA PRADESH Vs. GUNDUGOLA VENKATA SURYANARAYANA GARU
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September 12, 1963 |
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STATE OF ANDHRA PRADESH Vs. S SREE RAMA RAO
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April 10, 1963 |
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STATE OF ANDHRA PRADESH Vs. CHEEMALAPATI GANESWARA RAO
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April 23, 1963 |
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STATE OF ASSAM Vs. BIMAL KUMAR PANDIT
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February 12, 1963 |
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STATE OF GUJARAT Vs. JETHALAL CHELABHAI PATEL
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December 6, 1963 |
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STATE OF KERALA Vs. GOVERDHAN HATHIBHAI AND CO
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November 26, 1963 |
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STATE OF MADHYA PRADESH Vs. CHAMPALAL GULAB CHAND MATHURA PRASAD RATTAN CHAND MOHAMMAD MATEEN KHAN
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December 19, 1963 |
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STATE OF MADHYA PRADESH Vs. RATANLAL
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September 10, 1963 |
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STATE OF MADHYA PRADESH Vs. BALKISHAN NATHANI
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January 30, 1963 |
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STATE OF MADRAS Vs. KARUMUTHU THIAGARAJAN CHETTIAR
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November 15, 1963 |
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STATE OF MAHARASHTRA Vs. MISHRIJAL TARACHAND LODHA
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October 24, 1963 |
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STATE OF MAHARASHTRA Vs. JAGATSING CHARASING ARORA
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August 13, 1963 |
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STATE OF MYSORE Vs. K MANOHE GOWDA
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August 22, 1963 |
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STATE OF ORISSA Vs. RAM CHANDRA DEV:MOHAN PRASAD SINGH DEO
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November 25, 1963 |
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STATE OF ORISSA IN ALL APPEALS STATE OF ORISSA IN ALL APPEALS STATE OF ORISSA IN ALL APPEALS Vs. DEBAKI DEBI:HAZI ALI MAHAMMAD OSMAN:FAKIR CHOUDHURY
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October 29, 1963 |
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STATE OF ORISSA IN BOTH THE APPEALS STATE OF ORISSA IN BOTH THE APPEALS H R S MURTHY Vs. M A TULLOCH AND CO :MISRILAL JAIN:M A TULLOCH AND CO
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August 16, 1963 |
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STATE OF PUNJAB Vs. JAGDIP SINGH:GURDHIAN SINGH:MALVINDER SINGH:RAJWANT SINGH
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September 19, 1963 |
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STATE OF PUNJAB Vs. OKARA GRAIN BUYERS SYNDICATE LTD
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November 15, 1963 |
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STATE OF PUNJAB Vs. RATTAN SINGH
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December 16, 1963 |
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STATE OF PUNJAB Vs. QAISAR JEHAN BEIGUN
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February 11, 1963 |
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STATE OF PUNJAB Vs. BRITISH INDIA CORPORATION LIMITED :SHREE GOPAL PAPER MILLS LIMITED
|
February 15, 1963 |
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STATE OF RAJASTHAN Vs. SRIPAL JAIN
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January 24, 1963 |
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STATE OF RAJASTHAN Vs. RAM SARAN
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April 10, 1963 |
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STATE OF UTTAR PRADESH Vs. BHAGWANT KISHORE JOSHI
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April 17, 1963 |
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STATE OF UTTAR PRADESH Vs. JOGENDRA SINGH
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March 4, 1963 |
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STATE OF UTTAR PRADESH Vs. MOHAMMAD NAIM
|
March 15, 1963 |
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STATE OF UTTAR PRADESH Vs. KAUSHAILIYA:RANI:CHAMPA:KANTA:RARNKALI ALIAS GITA:ASHA
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October 1, 1963 |
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STATE OF UTTAR PRADESH Vs. SINGHARA SINGH
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August 16, 1963 |
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STATE TRADING CORPORATION OF INDIA LIMITED Vs. COMMERCIAL TAX OFFICER:ASST SUPDT OF COMMERCIAL TAXES BIHAR:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
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May 20, 1963 |
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SUBE SINGH Vs. KANHAYA
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April 9, 1963 |
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SUBODH GOPAL BOSE Vs. AJLT KUMAR HALDAR
|
May 7, 1963 |
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SULTAN BROTHERS PRIVATE LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY
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December 6, 1963 |
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SUNIL KURNAR DAS Vs. DISTRICT MAGISTRATE BURDWAN
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September 11, 1963 |
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SUR ENAMEL AND STAMPING WORLD LIMITED Vs. WORKMEN
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May 7, 1963 |
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SYED YAKOOB Vs. K S RADHAKRISHNAN
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October 9, 1963 |
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T PREM SAGAR Vs. STANDARD VACUUM OIL COMPANY MADRAS
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December 16, 1963 |
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TANDUR AND NAVANDGI STONE QUARRIES PRIVATE, LIMITED Vs. THEIR WORKMEN
|
November 7, 1963 |
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TATA OIL MILLS COMPANY LIMITED Vs. WORKMEN
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February 15, 1963 |
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THAKKAR HEMRAJ KESHAVJI Vs. SHAH HARIDAS JETHABHAI
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March 29, 1963 |
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THUNGABHADRA INDUSTRIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 22, 1963 |
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TILKAYAT SHRI GOVINDLALJI MAHARAJ TRIYAMBAK LAL GOSWAMI SHN CILANSHYAMLAIJI TILKAYAT SHRI GOWINDLAIJI Vs. STATE OF RAJASTHAN
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January 21, 1963 |
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UKHA KOLHE Vs. STATE OF MAHARASHTRA
|
February 11, 1963 |
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UNION Vs. BENNETT COLEMAN AND COMPANY EMPLOYEES'BENNETT
|
August 13, 1963 |
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UNION OF INDIA Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED
|
March 27, 1963 |
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UNION OF INDIA Vs. BIBHUTI BHUSAN SEN
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May 8, 1963 |
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UNION OF INDIA Vs. RAM CHARAN
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April 30, 1963 |
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UNION OF INDIA Vs. A L RALLIA RAM
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April 19, 1963 |
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UNION OF INDIA Vs. H C GOEL
|
August 30, 1963 |
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UNION OF INDIA Vs. LADULAL JAIN
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May 7, 1963 |
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UNION OF INDIA Vs. MADDALA THATHAIAH
|
May 9, 1963 |
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UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA Vs. RAM NATH
|
April 1, 1963 |
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UNIVERSITY OF MYSORE H H ANNISH GOWDA Vs. C D GOVINDA RAO
|
August 26, 1963 |
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V D TALWAR DEAD AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX BIHAR
|
March 26, 1963 |
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V K VERMA Vs. RADHEY SHYAM
|
December 17, 1963 |
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V R SADAGOPA NAIDU DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. BAKTHAVATSALAM
|
December 11, 1963 |
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VALIA PEEDIKAKKANDI KATHEESSA UMMA Vs. PATHAKKALAN NARAYANATH KUNHAMU DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES
|
August 23, 1963 |
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VALJIBHAI MULJIBHAI SONEJI ASHRS TEXTILE WORKS Vs. STATE OF BOMBAY GUJARAT:STATE OF BOMBAY GUJARAT
|
May 8, 1963 |
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VARADA BHAVANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
|
March 25, 1963 |
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VASUDEV GOPALKRISHNA TAMBWEKAR Vs. BOARD OF LIQUIDATORS HAPPY HOME CO OPERATIVE HOUSING SOCIETY LTD
|
May 10, 1963 |
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VASUMATIBEN GAURISHANKAR BHATT Vs. NAVIRAM MANCHHARAM VORA
|
August 14, 1963 |
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VIDYACHARAN SHUKLA Vs. KHUBCHAND BAGHEL
|
December 20, 1963 |
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VIRDHACHALAM PILLAI Vs. CHALDEAN SYRIAN BANK LTD
|
December 3, 1963 |
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VORA ABBASBHAI ALIMAHOMED Vs. HAJI GULAMNABI HAJI SAFIBHAI
|
October 22, 1963 |
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WESTERN INDIA MATCH COMPANY LIMITED Vs. THEIR WORKMEN
|
May 3, 1963 |
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WILLIAM JACKS AND COMPANY LIMITED Vs. STATE OF BIHAR
|
November 21, 1963 |
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WORKMEN OF BALMER LAWRIE AND COMPANY LIMITED Vs. BALMER LAWRIE AND COMPANY LIMITED
|
November 7, 1963 |
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WORKMEN OF DEWAN TEA ESTATE Vs. THEIR MANAGEMENT
|
November 23, 1963 |
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WORKMEN OF JESSOP AND COMPANY LIMITED Vs. JESSOP
|
August 2, 1963 |
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WORKMEN OF JOINT STEAMER COMPANIES Vs. JOINT STEAMER COMPANIES
|
April 29, 1963 |
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WORKMEN OF SUBONG TEA ESTATE Vs. OUTGOING MANAGEMENT OF SUBONG TEA ESTATE ANA ANOTHER
|
December 2, 1963 |
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YASH PAL SAHI Vs. DELHI ADMINISTRATION
|
November 28, 1963 |
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