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A B ABDULCADI A K MAMOO T E ABRAHAM E J MATTHEW E P EAPAN Vs. STATE OF KERALA
|
January 24, 1962 |
|
A L V R S T VEERAPPA CHETTIAR IN BOTH THE APPEALS A L V R S T VEERAPPA CHETTIAR IN BOTH THE APPEALS Vs. I S MICHAEL:DURAIRAJA
|
November 19, 1962 |
|
A LAKSHMANASWAMI MUDALIAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 11, 1962 |
|
A V THOMAS AND CO LIMITED OUTCHERLONEY VALLEY ESTATES 1938 LIMITED COIMBATORE Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX TRIVENDRUM:DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX TRIVENDRUM
|
November 30, 1962 |
|
A V THOMAS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
October 25, 1962 |
|
ABDUL MATEEN Vs. RAM KAILASH PANDEY
|
July 31, 1962 |
|
ABINASH CHANDRA BOSE Vs. BIMAL KRISHNA SEN
|
August 3, 1962 |
|
ACHYUT ADHICARY Vs. STATE OF WEST BENGAL
|
April 12, 1962 |
|
ADBYAKSHA MATHUR BABUS SAKTI OUSHADHALAYA DACCA PRIVATE LIMITED NARESH CHANDRA GHOSH Vs. UNION OF INDIA IN ALL PETITIONS :UNION OF INDIA IN ALL PETITIONS
|
September 7, 1962 |
|
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. S G MEHTA INCOME TAX OFFICER
|
November 14, 1962 |
|
AJIT KUMAR PALIT Vs. STATE OF WEST BENGAL
|
November 17, 1962 |
|
AKADASI PADHAN Vs. STATE OF ORISSA
|
December 5, 1962 |
|
ALUMINIUM FACTORY WORKERS' UNION Vs. INDIAN ALUMINIUM CO., LTD
|
January 24, 1962 |
|
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED Vs. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA
|
September 24, 1962 |
|
AMAR NATH DOGRA Vs. UNION OF INDIA
|
April 10, 1962 |
|
AMARCHAND LALITKUMAR FULCHAND KANHAIYALAL CO Vs. AMBICA JUTE MILLS LIMITED :KHARDA COMPANY LIMITED NATIONAL COMPANY LIMITED AND NEW CENTRAL JUTE MILLS COMPANY LIMITED
|
May 3, 1962 |
|
AMARSARJIT SINGH UMRAO SINGH SATINDER SINGH RAGHVINDER SINGH Vs. STATE OF PUNJAB
|
February 20, 1962 |
|
AMIR SINGH Vs. RAM SINGH
|
October 4, 1962 |
|
AMRITDHARA PHARMACY Vs. SATYA DEO GUPTA
|
April 27, 1962 |
|
AMRITSAR RAYON AND SILK MILLS PRIVATE LIMITED Vs. THEIR WORKMEN
|
August 2, 1962 |
|
ANAKAPALLE CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED Vs. WORKMEN
|
October 23, 1962 |
|
ANANGA BIJOY MITTRA Vs. TATA IRON AND STEEL COMPANY LIMITED
|
November 9, 1962 |
|
ANANT PRASAD LAKSHMINIWAS GANERIWAL ANANT PRASAD LAKSHMINIWAS GANERIWAL Vs. STATE OF ANDHRA PRADESH
|
November 2, 1962 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS AT SURAT Vs. J C SHAH JAYANTILAL BALUBHAI AND MANI SHANKER MAGATRAM
|
September 2, 1962 |
|
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. UNION OF INDIA
|
November 27, 1962 |
|
ATLAS CYCLE INDUSTRIES LIMITED SONEPAT Vs. THEIR WORKMEN
|
February 8, 1962 |
|
AUTOMOBILE TRANSPORT RAJASTHAN LIMITED Vs. STATE OF RAJASTHAN
|
April 9, 1962 |
|
B M RAMASWAMY Vs. B M KRISHNAMURTHY
|
July 30, 1962 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
August 28, 1962 |
|
BACHHITTAR SINGH Vs. STATE OF PUNJAB
|
March 7, 1962 |
|
BAGALKOT CEMENT COMPANY LIMITED Vs. B K PATHAN
|
January 22, 1962 |
|
BAGALKOT CITY MUNICIPALITY Vs. BAGALKOT CEMENT CO
|
October 23, 1962 |
|
BALESHWAR RAI Vs. STATE OF BIHAR
|
April 26, 1962 |
|
BALJEET SINGH Vs. RISAL SINGH
|
February 15, 1962 |
|
BALLABHDAS AGRAWAL Vs. STATE OF BIHAR
|
February 2, 1962 |
|
BANARASI DAS KUNDANLAL BANARASI DAS BANARASI DAS Vs. KANSHI BARN :KANSHI RAM :KANSHI RAM :MUNNALAL
|
December 17, 1962 |
|
BANARSI DASS Vs. CANE COMMISSIONER UTTAR PRADESH
|
December 6, 1962 |
|
BANK OF BIHAR LIMITED PATNA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
March 27, 1962 |
|
BANWARI Vs. STATE OF UTTAR PRADESH
|
February 14, 1962 |
|
BANWARILAL JHUNJHUNWA]A AND V A THOMSON UNION OF INDIA Vs. UNION OF INDIA
|
November 21, 1962 |
|
BASANT RAM Vs. UNION OF INDIA
|
January 24, 1962 |
|
BEKARU SINGH Vs. STATE OF UTTAR PRADESH
|
March 26, 1962 |
|
BHAGABAND COLLIERY Vs. THEIR WORKMEN
|
July 25, 1962 |
|
BHAGWANBHAI DULABHAI JADHAV Vs. STATE OF MAHARASHTRA
|
July 24, 1962 |
|
BHAIYA PUNJALAL BHAGWANDDIN Vs. DAVE BHAGWATPRASAD PRABHUPRA SAD
|
May 4, 1962 |
|
BHAU RAM SUKHDEO NARAYAN PATIL AND ANOTHER KESAR DEVI ADVOCATE GENERAL FOR STATE OF RAJASTHANINTERVENER Vs. BAIJ NATH SINGH MOTI RAM NANAK SINGH
|
March 7, 1962 |
|
BHIKUSA YAMASA KSHATRIYA Vs. SANGAMNER AKOLA TALUKA BIDI KAMGAR UNION
|
October 10, 1962 |
|
BHIVA DOULU PATIL Vs. STATE OF MAHARASHTRA
|
August 29, 1962 |
|
BHOJU MANDALE Vs. DEBNATH BHAGAT
|
November 14, 1962 |
|
BHOPAL SUGAR INDUSTRIES LIMITED M P Vs. D P DUBE SALES TAX OFFICER BHOPAL REGION BHOPAL
|
December 21, 1962 |
|
BIPAT COPE Vs. STATE OF BIHAR
|
February 1, 1962 |
|
BIRICHH BHUIAN Vs. STATE OF BIHAR
|
November 20, 1962 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. WORKMEN
|
May 2, 1962 |
|
BISWAMBHAR SINGH Vs. STATE OF ORISSA
|
November 16, 1962 |
|
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD Vs. BAGLESHWAR PRASAD
|
August 27, 1962 |
|
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD Vs. GHANSHYAM DAS GUPTA
|
February 6, 1962 |
|
BOARD OF REVENUE U P ALLAHABAD Vs. SARDARNI VIDYAWATI
|
February 6, 1962 |
|
BOKARO AND RAMGUR LIMITED Vs. STATE OF BIHAR
|
March 14, 1962 |
|
BOOTA MAL Vs. UNION OF INDIA
|
March 27, 1962 |
|
BRIDGE AND ROOFS COMPANY LIMITED Vs. UNION OF INDIA
|
September 11, 1962 |
|
BRITISH INDIA CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
|
August 20, 1962 |
|
BROOKE BOND (INDIA) PRIVATE, LIMITED Vs. WORKMEN
|
July 31, 1962 |
|
BUDHU RAM Vs. STATE OF RAJASTHAN
|
July 24, 1962 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED BELGAUM Vs. BELGAUM BOROUGH MUNICIPALITY BELGAUM
|
November 16, 1962 |
|
C A CHERIAN Vs. A MENON
|
May 3, 1962 |
|
C ABDUL SHUKOOR SAHEB Vs. ARJI PAPA RAO DECEASED AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES
|
November 14, 1962 |
|
C VASANTLAL AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
February 7, 1962 |
|
CALCUTTA GAS COMPANY PROPRIETARY LIMITED Vs. STATE OF WEST BENGAL
|
February 5, 1962 |
|
CANTONMENT BOARD AMBALA CANTONMENT Vs. DIPAK PRAKASH MINOR
|
April 3, 1962 |
|
CEMENT MARKETING CO OF INDIA LIMITED Vs. STATE OF MYSORE
|
August 28, 1962 |
|
CENTRAL POTTERIES LIMITED NAGPUR Vs. STATE OF MAHARASHTRA
|
March 30, 1962 |
|
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH Vs. SHALIMAR WOOD PRODUCTS PRIVATE LIMITED
|
March 26, 1962 |
|
CHANDRIKA RAO Vs. STATE OF BIHAR
|
September 27, 1962 |
|
CHBOTABHAI JETHABHAI PATEL AND CO CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF UTTAR PRADESHS:SALES TAX OFFICER AGRA
|
April 10, 1962 |
|
CHEVALIER I I IYYAPPAN Vs. DHARMODAYAM CO TRICHUR
|
March 27, 1962 |
|
CHIEF COMMISSIONER AJMER NOW THE STATE OF RAJASTHAN Vs. BRIJNIVAS DAS
|
April 17, 1962 |
|
CHIMANDAS BAGOMAL SINDHI Vs. JOGESHWAR
|
November 8, 1962 |
|
CHIMANLAL JAGJIVANDAS SHETH Vs. STATE OF MAHARASHTRA
|
September 26, 1962 |
|
CHINNA GOWDA Vs. STATE OF MYSORE
|
April 27, 1962 |
|
CHUNILAL V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER Vs. CENTURY SPINNING MANUFACTURING COMPANY LIMITED
|
March 5, 1962 |
|
CITY OF NAGPUR CORPORATION NAGPUR Vs. JOHN SERVAGE PHILIP AND ANOTNER
|
November 29, 1962 |
|
COLLECTOR OF CUSTOMS CALCUTTA Vs. EAST INDIA COMMERCIAL CO LTD
|
April 30, 1962 |
|
COLLECTOR OF CUSTOMS MADRAS Vs. K GANGA SETTY
|
April 19, 1962 |
|
COLLECTOR OF MONGHYR Vs. KESHAV PRASAD GOENKA
|
March 28, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. JUBILEE MILLS LTD
|
September 17, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. AFCO PRIVATE LIMITED
|
October 15, 1962 |
|
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. SARDAR LAKHMIR SINGH
|
December 12, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. ROBERT J SAS
|
November 16, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CIT 1 BOMBAY Vs. MANILAL DHANJI BOMBAY
|
January 31, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. SHAPOORJI PALLONJI MISTRY
|
February 14, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. E D SHEPPARD BORMBAY
|
December 12, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. SHOORJI VALLABHDAS AND CO
|
March 27, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. BAI SHIRINBAI K KOOKA
|
February 23, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. AMARCHAND N SHROFF
|
October 23, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. JADAVJI NARSIDAS AND CO
|
October 12, 1962 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD Vs. LAKHIRAM RAMDAS
|
January 17, 1962 |
|
COMMISSIONER OF INCOME TAX DELHI RAJASTHAN NEW DELHI Vs. NATIONAL FINANCE LIMITED :NATIONAL FINANCE LIMITED
|
January 29, 1962 |
|
COMMISSIONER OF INCOME TAX KERALA AND COIMBATORE Vs. HELEN RUBBER INDUSTRIES LTD
|
January 16, 1962 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. P M MUTHURAMAN CHETTIAR
|
January 16, 1962 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. S V ANGIDI CHETTIAR
|
January 18, 1962 |
|
COMMISSIONER OF INCOME TAX MADRAS Vs. JANABA MOHAMMAD HUSSAIN NACHIAR AMMAL
|
December 12, 1962 |
|
COMMISSIONER OF INCOME TAX MYSORE BANGALORE Vs. MYSORE SUGAR CO LTD
|
May 3, 1962 |
|
CORPORATION OF CITY OF NAGPUR Vs. NAGPUR HANDLOOM CLOTH MARKET CO LTD
|
December 7, 1962 |
|
D.C.M. CHEMICAL WORKS Vs. WORKMEN
|
March 1, 1962 |
|
DAHYA LALA Vs. RASUL MAHOMED ABDUL RAHIM
|
May 3, 1962 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
February 6, 1962 |
|
DALMIA DADRI CEMENT LTD Vs. AVTAR NARAIN GUJARAL
|
February 12, 1962 |
|
DALMIA DADRI CEMENT, LIMITED Vs. THEIR WORKMEN
|
August 29, 1962 |
|
DAULAT RAM Vs. STATE OF PUNJAB
|
January 25, 1962 |
|
DAYA Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
April 16, 1962 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY, LIMITED Vs. WORKMEN
|
August 3, 1962 |
|
DELHI TRANSPORT UNDERTAKING Vs. INDUSTRIAL TRIBUNAL DELHI
|
October 4, 1962 |
|
DHANVANTRAI BALWANTRAI DESAI Vs. STATE OF MAHARASHTRA
|
September 28, 1962 |
|
DHARAM SINGH Vs. STATE OF UTTAR PRADESH
|
March 9, 1962 |
|
DHARANGADHRA CHEMICAL WORKS Vs. WORKMEN
|
January 19, 1962 |
|
DHRANGADHRA CHEMICAL WORKS Vs. THEIR WORKMEN
|
July 20, 1962 |
|
DIGWADIH COLLERY Vs. RAMJI SINGH
|
July 18, 1962 |
|
DOKKU BHUSHAYYA Vs. KATRAGADDA RAMAKRISHNAYYA
|
April 27, 1962 |
|
DURGA PRASHAD Vs. BANARAS BANK LIMITED
|
December 21, 1962 |
|
EAST INDIA COMMERCIAL CO LIMITED CALCUTTA Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
May 4, 1962 |
|
EAST INDIA TOBACCO CO Vs. STATE OF ANDHRA PRADESH; IN BOTH THE APPEALS
|
April 6, 1962 |
|
EMPLOYERS IN RELATION TO BHOWRA COLLIERY Vs. WORKMAN
|
January 30, 1962 |
|
ENGINEERING MAZDOOR SABHA ANGLO AMERICAN DIRECT TEA TRADING CO LIMITED Vs. HIND CYCLES LTD
|
October 18, 1962 |
|
EXPRESS NEWSPAPERS PRIVATE LTD Vs. MICHAEL MARK:G SREEDHARAN
|
July 25, 1962 |
|
FABRICATED STEEL CONSTRUCTION COMPANY LTD Vs. UNION OF INDIA
|
July 31, 1962 |
|
FATEH MOHD Vs. ADMINISTRATION
|
November 27, 1962 |
|
FAZILKA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
|
March 1, 1962 |
|
FINE KNITTING COMPANY LIMITED Vs. INDUSTRIAL COURT BOMBAY
|
February 15, 1962 |
|
FIRM A T B MEHTAB MAJID AND CO A ABDUL SHAKOOR Vs. STATE OF MADRAS
|
November 22, 1962 |
|
FIRM GHULANN HUSSAIN HAJI YAKOOB AND SOUS Vs. STATE OF RAJASTHAN
|
April 19, 1962 |
|
FIRM HANSRAJ NATHURAM Vs. FIRM LAIJI RAJA AND SONS
|
April 30, 1962 |
|
FIRST ADDITIONAL INCOME TAX OFFICER KARAIKUDI Vs. T M K ABDUL KASSIM
|
April 19, 1962 |
|
FRENCH MOTOR CAR COMPANY LIMITED Vs. THEA WORKMEN
|
November 13, 1962 |
|
G GILDA TEXTILE AGENCY VIJAYA WADA IN BOTH THE APPEALS Vs. STATE OF ANDHRA PRADESH
|
April 19, 1962 |
|
GAJANAN WEAVING MILLS Vs. WORKMEN
|
February 20, 1962 |
|
GAJENDRA NARAIN SINGH Vs. JOHRIMAL PRAHLAD RAI
|
November 13, 1962 |
|
GAMBHIR MAL PANDLYA SINCE DECEASED AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTA TIVES Vs. J K JUTE MILLS CO LTD
|
April 17, 1962 |
|
GANDHARA TRANSPORT COMPANY LIMITED Vs. STATE OF PUNJAB
|
October 31, 1962 |
|
GIRJASHANKAR KASHIRAM Vs. GUJARAT SPINNING
|
January 30, 1962 |
|
GONDUMOGULA TATAYYA Vs. PENUMATCHA ANANDE VIJAYA TIMMA JAGAPATHIRAJU
|
February 20, 1962 |
|
GOUR CHANDRA BOUT Vs. PUBLIC PROSECUTOR CUTTACK
|
November 23, 1962 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. SYED MOHAMMAD KHAN
|
April 17, 1962 |
|
GUJARAT UNIVERSITY STATE OF GUJARAT PRINCIPAL ST XAVIERS COLLEGE RANCHI COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION Vs. KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR:KRISHNA RAUGANATH MUDNOLKAR
|
September 21, 1962 |
|
GURBAKSH SINGH Vs. NIKKA SINGH
|
September 14, 1962 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
August 10, 1962 |
|
GURSAHAI SAIGAL IN ALL APPEALS Vs. COMMISSIONER OF I T PUNJAB IN ALL APPEALS
|
August 31, 1962 |
|
GURU ESTATE Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA
|
October 19, 1962 |
|
HAFIZ DIN MOHAMMAD HAJI ABDULLA Vs. STATE OF MAHARASHTRA
|
January 29, 1962 |
|
HAJI T J ABDUL SHAKOOR Vs. BIJAI KUMAR KAPUR
|
November 14, 1962 |
|
HAMDARD DAWAKHANA WAKF Vs. ITS WORKMEN
|
October 15, 1962 |
|
HARIKISAN Vs. STATE OF MAHARASHTRA
|
January 31, 1962 |
|
HAZARI LAL Vs. STATE OF BIHAR
|
September 27, 1962 |
|
HEGGADE LANARDHAN SUBBARAYA Vs. STATE OF MYSORE WA
|
November 5, 1962 |
|
HEM NOLINI JUDAH SINCE DECEASED AND AFTER HER LEGAL REPRESENTATIVE MALLEAN WILKINSON Vs. ISOLYNC SAROIBASHINI BOSE
|
February 16, 1962 |
|
HIGH COURT CALCUTTA Vs. AMAL KUMAR ROY
|
April 9, 1962 |
|
HINDUSTAN IDEAL INSURANCE COMPANY LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 11, 1962 |
|
HINDUSTAN TIMES LIMITED NEW DELHI Vs. THEIR WORKMEN
|
December 14, 1962 |
|
HONORARY SECRETARY SOUTH INDIA MILLOWNERS ASSOCIATION THE MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED THE LAKSHMI MILLS LIMITED Vs. SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION :SECRETARY EXPRESS NEWSPAPERS EMPLOYEES UNION :SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION
|
February 1, 1962 |
|
HOSHIAR SINGH Vs. GURBACHAN SINGH
|
February 8, 1962 |
|
INCOME TAX OFFICER BOMBAY Vs. SIMPLEX MILLS LTD
|
November 15, 1962 |
|
INCOME TAX OFFICER CIRCLE II MADURAI Vs. M R VIDAYASAGAR
|
January 17, 1962 |
|
INCOME TAX OFFICER NORTH SATARA SATARA Vs. ARVIND N MAFATLAL AND OTNERS
|
February 27, 1962 |
|
INCOME TAX OFFICER V CIRCLE MADRAS Vs. S K HABIBULLAH
|
January 24, 1962 |
|
INDER LAL Vs. LAL SINGH
|
February 8, 1962 |
|
INDIA MARINE SERVICE PRIVATE LIMITED Vs. THEIR WORKMEN
|
August 8, 1962 |
|
INDIAN OXYGEN LIMITED Vs. WORKMEN
|
December 6, 1962 |
|
INDORE MALWA UNION MILLS LIMITED Vs. COMMISSIONER OF INCOMETAX CENTRAL BOMBAY
|
February 19, 1962 |
|
INDRAMANI PYARELAL GUPTA Vs. W R NATU
|
April 11, 1962 |
|
ISHWARI PRASAD MISRA Vs. MOHAMMAD ISA
|
August 27, 1962 |
|
J PANDURANGARAO Vs. ANDHRA PRADESH PUBLIC SERVICE COM MISSION HYDERABAD
|
April 11, 1962 |
|
JABALPUR ELECTRIC SUPPLY COMPANY LIMITED Vs. SAMBHU PRASAD SHRI VASTAV
|
July 27, 1962 |
|
JAGANNATH PRASAD Vs. STATE OF UTTAR PRADESH
|
May 3, 1962 |
|
JAGANNATH SONU PARKAR Vs. STATE OF MAHARASHTRA
|
October 11, 1962 |
|
JAI DEV HARI SINGH Vs. STATE OF PUNJAB
|
July 30, 1962 |
|
JARDINE HENDERSON LIMITED Vs. WORKMEN
|
March 5, 1962 |
|
JASWANT SUGAR MILLS LIMITED MEERUT Vs. LAKSHMI CHAND
|
September 25, 1962 |
|
JAY ENGINEERING WORKS LIMITED Vs. UNION OF INDIA
|
December 12, 1962 |
|
JETMULL BHOJRA Vs. DARJEELING HIMALAYAN RAILWAY CO LTD
|
May 2, 1962 |
|
JIA LAL BLIAGWANA Vs. DELHI ADMINISTRATION:STATE OF UTTAR PRADESH
|
May 3, 1962 |
|
JITMAL BHURAMAL Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
February 2, 1962 |
|
JLIRNINA MASJID MERCARA Vs. KODIMANIANDI A DEVIAH
|
January 11, 1962 |
|
JOSEPH KURUVILLA VELLUKUNNEL D CHACKO KAPPON Vs. RESERVE BANK OF INDIA:REGISTRAR KERALA HIGH COURT
|
March 7, 1962 |
|
JYOTISH THAKUR Vs. TARAKANT JHA
|
September 11, 1962 |
|
K CHINNASWAMY REDDY Vs. STATE OF ANDHRA PRADESH
|
July 25, 1962 |
|
K M S REDDY COMMISSIONER OF INCOME TAX KERALA COIMBATORE ERNAKULAM Vs. WEST COST CHEMICALS AND INDUSTRIES LTD
|
March 20, 1962 |
|
K SIMRATHMULL Vs. NANJALLNGINH GOWDER
|
February 28, 1962 |
|
KALI PADA CHOWDHURY BANWARI LAL AGARWALA Vs. UNION OF INDIA
|
May 3, 1962 |
|
KALYAN PEOPLES CO OPERATIVE BANK LIMITED Vs. DULHANBIBI AQUAL AMINSAHEB PATIL
|
April 23, 1962 |
|
KAMALABAI JETHAMAL Vs. STATEOF MAHARASHTRA
|
January 18, 1962 |
|
KAMESHWAR PRASAD Vs. STATE OF BIHAR
|
February 22, 1962 |
|
KAMLAPAT MOTILAL Vs. COMMISSIONER OF INCOME TAX; U P AND V P
|
January 29, 1962 |
|
KANBI KARSAN JADAV Vs. STATE OF GUJARAT
|
January 24, 1962 |
|
KANJI MANJI Vs. TRUSTEES OF PORT OF BOMBAY
|
February 27, 1962 |
|
KANWAL LAL Vs. STATE OF PUNJAB
|
September 28, 1962 |
|
KARIMTHARUVI TEA ESTATES LIMITED KOTTAYAM Vs. STATE OF KERALA
|
November 1, 1962 |
|
KEDAR NATH SINGH Vs. STATE OF BIHAR
|
January 24, 1962 |
|
KEDAR NATH SINGH Vs. STATE OF BIHAR
|
January 20, 1962 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
March 6, 1962 |
|
KHAN SAHEB M. HASSANJI AND SONS Vs. STATE OF M.P.
|
November 19, 1962 |
|
KHARAK SINGH Vs. STATE OF UTTAR PRADESH
|
December 18, 1962 |
|
KHARBUJA KUER Vs. JANGBAHADUR RAI
|
April 9, 1962 |
|
KHARDAH COMPANY LIMITED Vs. RAYMON AND CO INDIA PRIVATE LIMITED
|
May 4, 1962 |
|
KHEM CHAND Vs. UNION OF INDIA
|
September 25, 1962 |
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KIRLOSKAR BROTHERS LIMITED Vs. ITS WORKMEN
|
November 22, 1962 |
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KIRLOSKAR OIL ENGINES Vs. HANMANT LAXMAN BIBAWE
|
July 31, 1962 |
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KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY IN ALL APPEALS
|
April 19, 1962 |
|
KRISHAN LAL DHAWAN Vs. DELHI ADMINISTRATION
|
February 15, 1962 |
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KRISHNA PRASAD Vs. GOURI KUMARI DEVI
|
March 5, 1962 |
|
KUMAR BIMAL CHANDRA SINHA DECEASED AND AFTER HIM INS LEGAL REPRESENTATIVES Vs. STATE OF ORISSA
|
April 30, 1962 |
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KUNJ BEHARI LAL AGARWAL KHEM SINGH JAGATPATI DASS GURBAKSH STALK Vs. UNION OF INDIA
|
April 11, 1962 |
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KURAPATI VENKATA MALLAYYA Vs. THONDEPU RAMASWAMI AND CO
|
December 12, 1962 |
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L H SUGAR FACTORIES AND OIL MILLS PRIVATE LIMITED PILIBHIT Vs. WORKMEN
|
August 3, 1962 |
|
LACHHMAN DASS ON BEHALF OF FIRM TILAK RAM RAM BUX NAND RAM TULSI RAM TILAK RAM RAM BUX Vs. STATE OF PUNJAB:STATE BANK OF INDIA
|
April 23, 1962 |
|
LADII PANHAD JAISWAL Vs. KAROAL DISTILLERY CO LTD
|
December 17, 1962 |
|
LAKSHMI NARAIN Vs. FIRST ADDITIONAL DIST J ALLAHABAD
|
December 20, 1962 |
|
LALA KAPURCHAND GODHA Vs. MIR NAWAB HIMYATALIKHAN AZAMJAH
|
April 17, 1962 |
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LAXMAN BALWANT BHOPATKAR Vs. CHARITY COMMISSIONER BOMBAY
|
May 1, 1962 |
|
LAXMAN PURSHOTTAM PIMPUTKAR Vs. STATE OF BOMBAY
|
December 13, 1962 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K.R. KRISHNAMURTHI
|
December 11, 1962 |
|
LODNA COLLIERY CO 1920 LIMITED Vs. BHOLA NATH ROY DECEASED AND AFTER HIM HIS LEGAL REPRESEATATIVES
|
January 19, 1962 |
|
M CHOCKALINGAM M MEYYAPPAN Vs. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX MADRAS
|
October 12, 1962 |
|
M G AGARWAL M K KULKARNI Vs. STATE OF MAHARASHTRA
|
April 24, 1962 |
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M HASSANJI AND SONS Vs. STATE OF MADHYA PRADESH
|
November 19, 1962 |
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M NARAYANAN NAMBIAR Vs. STATE OF KERALA
|
December 5, 1962 |
|
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE Vs. STATE OF MYSORE
|
September 28, 1962 |
|
M S ANIRUDHAN Vs. THOMCOS BANK LIMITED
|
September 14, 1962 |
|
M. S. VENKITANARAYANA IYER Vs. COLLECTOR OF CENTRAL EXCISE
|
September 17, 1962 |
|
MADAN GOPAL Vs. STATE OF PUNJAB
|
August 27, 1962 |
|
MADAN GOPAL RUNGTA THE TATA IRON STEEL CO LIMITED Vs. SECRETARY TO GOVERNMENT OF ORISSA :SECRETARY TO GOVERNMENT OF ORISSA
|
March 16, 1962 |
|
MADANLAL FAKIRCHAND DUDHEDIYA Vs. CHANGDEO SUGAR MILLS LIMITED
|
March 20, 1962 |
|
MAHABIR GOPE Vs. STATE OF BIHAR
|
May 4, 1962 |
|
MAHARAJ JAGAT BAHADUR SINGH Vs. BADRI PRASAD SETH
|
March 20, 1962 |
|
MAHARAJA SHREE UMAID MILLS LIMITED IN BOTH THE APPEAS Vs. UNION OF INDIA IN BOTH THE APPEALS
|
November 27, 1962 |
|
MAHENDRA LAL JAINI Vs. STATE OF UTTAR PRADESH
|
November 7, 1962 |
|
MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED MADRAS Vs. WORKERS
|
August 2, 1962 |
|
MANAGEMENT OF INDIAN CABLE CO LIMITED CALCUTTA Vs. ITS WORKMAN
|
March 5, 1962 |
|
MANAGEMENT OF RITZ THEATRE PRIVATE LIMITED DELHI Vs. ITS WORKMEN
|
July 27, 1962 |
|
MANAGEMENT OF SONE VALLEY PORTLAND CEMENT COMPANY LIMITED Vs. THEIR WORKMEN
|
January 25, 1962 |
|
MANAGEMENT OF U B DUTT AND CO PRIVATE LIMITED Vs. WORKMEN OF U B DUTT AND CO PRIVATE LTD
|
January 29, 1962 |
|
MANAGEMENT OF WENGER AND CO Vs. THEIR WORKMEN
|
December 11, 1962 |
|
MANGALORE GANESH BEEDI WORKS Vs. STATE OF MYSORE
|
September 25, 1962 |
|
MAULUD AHMAD Vs. STATE OF UTTAR PRADESH
|
November 13, 1962 |
|
MICHAEL GOLODETZ Vs. SERAJUDDIN AND CO
|
December 12, 1962 |
|
MITHOOLAL NAYAK Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 15, 1962 |
|
MOHAN SINGH Vs. STATE OF PUNJAB
|
March 15, 1962 |
|
MOHANLAL CHUNILAL KOTHARI Vs. TRIBHOVAN HARIBHAI TAMBOLIIN
|
May 2, 1962 |
|
MOHMEDALLI Vs. UNION OF INDIA
|
November 9, 1962 |
|
MUHAMMADBHAI KHUDABUX CHHIPA Vs. STATE OF GUJARAT
|
March 15, 1962 |
|
MUNICIPAL BOARD PUSHKAR Vs. STATE TRANSPORT AUTHORITY RAJASTHAN
|
November 21, 1962 |
|
MUNICIPAL CORPORATION INDORE Vs. K N PALSHIKAR
|
October 12, 1962 |
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MUNICIPAL CORPORATION OF THE CITY OF JABALPUR Vs. STATE OF MADHYA PRADESH
|
April 16, 1962 |
|
MUNSHI RAM Vs. BANWARI LAL
|
January 9, 1962 |
|
MYSORE STATE ELECTRICITY BOARD IN ALL AAPEALS Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS LIMITED
|
November 15, 1962 |
|
NAND KUMAR Vs. STATE OF RAJASTHAN
|
May 3, 1962 |
|
NARAYAN SINGH Vs. STATE OF PUNJAB
|
August 21, 1962 |
|
NATIONAL INSUANCE CO LIMITED CALCUTTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 11, 1962 |
|
NATIONAL IRON AND STEEL CO LIMITED BELUR HOWRAH Vs. WORKMEN
|
August 21, 1962 |
|
NATIONAL STEEL WORKS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
|
May 3, 1962 |
|
NATIONAL UNION OF COMMERCIAL EMPLOYEES BOMBAY INCORPORATED LAW SOCIETY INTERVENER Vs. M B MEHER INDUSTRIAL TRIBUNAL BOMBAY
|
February 13, 1962 |
|
NAWAB ZAIN YAR JUNG Vs. DIRECTOR OF ENDOWMENTS
|
April 9, 1962 |
|
NEDUNURI "KAMESWARAMMA Vs. SAMPATI SUBBA RAO
|
April 17, 1962 |
|
NEHRU MOTOR TRANSPORT CO OPERATIVE SOCIETY LIMITED AND OFTEN Vs. STATE OF RAJASTHAN
|
December 14, 1962 |
|
NEPTUNE ASSURANCE CO LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 16, 1962 |
|
NETA RAM Vs. JIWAN LAL
|
January 17, 1962 |
|
NEW INDIA SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX BIHAR
|
November 26, 1962 |
|
NIBARAN CHANDRA BAG Vs. MAHENDRA NATH CHUGHUL DECEASED AFTER HIM HIS HEIR AND LEGAL REPRESENTATIVE
|
November 28, 1962 |
|
NOVEX DRY CLEANERS Vs. ITS WORKMEN
|
February 5, 1962 |
|
O K GHOSH Vs. E X JOSEPH
|
October 30, 1962 |
|
OFFICIAL ASSIGNEE HIGH COURT BOMBAY Vs. HARADAGIRI BASAVANNA GOWDSINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES
|
November 1, 1962 |
|
OM PRAKASH GUPTA Vs. RATTAN SINGH
|
December 17, 1962 |
|
ORIENT WEAVING MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 28, 1962 |
|
ORISSA CEMENT LIMITED Vs. UNION OF INDIA
|
March 14, 1962 |
|
OUDH SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
March 28, 1962 |
|
P H DIVECHA DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
|
December 11, 1962 |
|
P V GODBOLE Vs. JAGANNATH FAKIRCHAND
|
December 12, 1962 |
|
P V RAGHAVA REDDI Vs. COMMISSIONER OF INCOME TAX MADRAS NOW ANDHRA PRADESH
|
January 16, 1962 |
|
PADMA VITHOBA CHAKKAYYA Vs. MOLID MULTANI
|
May 4, 1962 |
|
PALAKDHARI SINGH Vs. STATE OF UTTAR PRADESH
|
January 19, 1962 |
|
PARMANAND Vs. GANPATRAO
|
September 12, 1962 |
|
PATNA IMPROVEMENT TRUST Vs. LAKSHMI DEVI
|
December 7, 1962 |
|
PEAREY LAL Vs. RAMESHWAR DAS
|
December 10, 1962 |
|
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD
|
November 2, 1962 |
|
PFIZER PRIVATE LIMITED BOMBAY Vs. WORKMEN
|
November 30, 1962 |
|
PHOOL CHAND SHARMA Vs. CHANDRA SHANKER PATHAK
|
December 7, 1962 |
|
PIONEER TRADERS EASTERN OVERSEAS PONDICHERRY Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY:CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY
|
September 27, 1962 |
|
POORAN CHAND Vs. MOTILAL
|
December 11, 1962 |
|
PRABHOO Vs. STATE OF UTTAR PRADESH
|
May 3, 1962 |
|
PRATAP SINGH IN BOTH APPEALS Vs. GURBAKSH SINGH IN BOTH APPEALS
|
January 29, 1962 |
|
PRATAPRAY MANMOHANDAS Vs. BOMBAY BULLION ASSOCIATION LTD
|
March 2, 1962 |
|
PREM CHAND GARG Vs. EXCISE COMMISSIONER U P
|
November 6, 1962 |
|
PRITHI NATH SINGH Vs. SURAF AHIR
|
December 10, 1962 |
|
PROVINCIAL TRANSPORT SERVICES Vs. STATE INDUSTRIAL COURT NAGPUR
|
August 21, 1962 |
|
PUKHRAJ Vs. D R KOHLI COLLECTOR OF CENTRAL EXCISE MADHYA PRADESH VIDARBHA ANOTHER
|
March 15, 1962 |
|
PUNJAB NATIONAL BANK LIMITED Vs. K L KHARBANDA
|
February 2, 1962 |
|
PURSHOTTAMDAS THAKURDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
|
December 4, 1962 |
|
PUSHPAWATIBAI DECEASED AND AFTER HER HER LEGAL REPRESENTATIVES Vs. RATANSI
|
December 6, 1962 |
|
PYARE LAL BHARGAVA Vs. STATE OF RAJASTHAN
|
October 22, 1962 |
|
R B DIWAN BADRI DASS Vs. INDUSTRIAL TRIBUNAL PUNJAB PATIALA
|
September 7, 1962 |
|
R B S S MUNNALAL Vs. S S RAJKUMAR
|
February 28, 1962 |
|
R C JALL PARSI Vs. AMALGAMATED COALFIELDS LTD
|
February 27, 1962 |
|
R G JACOB Vs. REPUBLIC OF INDIA
|
August 28, 1962 |
|
R K DALMIA Vs. DELHI ADMINISTRATION
|
April 5, 1962 |
|
R R CHARI Vs. STATE OF UTTAR PRADESH
|
March 28, 1962 |
|
R S PANDIT Vs. STATE OF BIHAR
|
December 4, 1962 |
|
R YISWANATHAN RUKN UL MULK SYED ABDUL WAJID R GAJAMBAL AMMAL RUKN UL MULK SYED ABDUL WAJID RUKN UL MULK SYED ABDUL WAJID Vs. RUKN UL MULK SYED ABDUL WAJID:R YISWANATHAN:RUKN UL MULK SYED ABDUL WAJID:R GAJAMBAL AMMAL:V GAJAMBAL AMMAL
|
May 4, 1962 |
|
RADHA KISHAN Vs. STATE OF UTTAR PRADESH
|
September 27, 1962 |
|
RADHAKRISHNADAS Vs. KALURAM DEAD AND AFTER HIM HIS HEIRS AND LEGAL REPRESENTATIVES
|
April 10, 1962 |
|
RAGHAV PRAPANNA TRIPATHI Vs. STATE OF UTTAR PRADESH
|
May 4, 1962 |
|
RAGHUTHILAKATHIRTHA SREEPADANGALAVANI SWAMIJI Vs. STATE OF MYSORE
|
April 18, 1962 |
|
RAJ RAJENDRA SARDAR MOLOJI NAR SINGH RAO SHITOLE Vs. SHANKAR SARAN
|
April 30, 1962 |
|
RAJA BAHADUR DHANRAJ GIRJI Vs. RAJA P PARTHSARATHY RAYANIMVARU
|
September 4, 1962 |
|
RAJA DURGA SINGH OF SOLON Vs. THOLU
|
May 1, 1962 |
|
RAJA JAGANNATH BAKSH SINGH Vs. STATE OF UTTAR PRADESH
|
April 4, 1962 |
|
RAJA V V MUVVA GOPALA KRISHNA YACHENDRA RAJA VELUGOTI SARVAGANA KUMARA KRISHNA YACHENDRA BAHADUR VARU Vs. RAJAH V V S K KRISHNA YACHENDRA :RAJAH VELUGOTI VENKATA RAMA KRISHNA YACHENDRA
|
November 19, 1962 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
May 4, 1962 |
|
RAJKAMAL KALAMANDIR PRIVATE, LIMITED Vs. INDIAN MOTION
|
August 8, 1962 |
|
RAM AUTAR Vs. STATE OF UTTAR PRADESH
|
May 3, 1962 |
|
RAM KRISHNA RAM NATH MOHAN HARGOVINDAS Vs. JANPAD SABHA IN ALL THE APPEALS :JANPAD SABHA IN ALL THE APPEALS
|
February 7, 1962 |
|
RAM LAL KAPUR AND SONS PRIVATE LIMITED Vs. RAM NATH
|
April 18, 1962 |
|
RAM LOCHAN AHIR Vs. STATE OF WEST BENGAL
|
December 10, 1962 |
|
RAM SARUP DALIP SINGH MEHAR SINGH DAYAL SINGH Vs. MUNSHI:SUNDER SINGH:AJAIB SINGH:SURJAN SINGH
|
August 30, 1962 |
|
RAMALINGAM AND CO Vs. STATE OF MADRAS
|
February 1, 1962 |
|
RAMESH Vs. STATE OF MAHARASHTRA
|
July 24, 1962 |
|
RAMJI MISSAR Vs. STATE OF BIHAR
|
December 6, 1962 |
|
RAMKISHORELAL Vs. KAMALNARAYAN
|
November 22, 1962 |
|
RAMNATH VERMA Vs. STATE OF RAJASTHAN
|
April 17, 1962 |
|
RAMRAO JANKIRAM KADAM Vs. STATE OF BOMBAY
|
September 26, 1962 |
|
REGIONAL PROVIDENT FUND CORN MISSIONER BOMBAY IN BOTH APPEALS Vs. KRISHNA METAL MANUFACTURING CO BHANDARA IN C A NO 361OF 59 AND 2 OUDH SUGAR MILLS LTD
|
March 14, 1962 |
|
REGIONAL SETTLEMENT COMMISSIONER JAIPUR Vs. SUNDARDAS BHASIN
|
April 27, 1962 |
|
REMINGTON RAND OF INDIA Vs. WORKMEN
|
February 26, 1962 |
|
REV SIDHRAJBHAI SABBAJ Vs. STATE OF GUJARAT
|
August 30, 1962 |
|
RODRICK Vs. KARAM CHAND THAPAR
|
August 13, 1962 |
|
ROHTAS INDUSTRIES, LIMITED Vs. ALI HASAN
|
August 13, 1962 |
|
ROOP CHAND Vs. STATE OF PUNJAB
|
October 10, 1962 |
|
S C PRASHAR HUNGERFORD INVESTMENT TRUST LIMITED IN LIQUIDATION Vs. VASANTSEN DWARKADAS:VASANTSEN DWARKADAS
|
December 12, 1962 |
|
S S GREWAL Vs. BHOWRA KANKANEE COLLIERIES LIMITED
|
April 26, 1962 |
|
S SAKTI OUSHADHALAYA DACCA PRIVATE LIMITED Vs. ADHYAKSHA MATHUR BABU' UNION OF INDIA
|
September 7, 1962 |
|
S SHIVDEV SINGH KRISHAN KUMAR KHOSLA Vs. STATE OF PUNJAB IN BOTH PETITIONS :STATE OF PUNJAB IN BOTH PETITIONS
|
July 27, 1962 |
|
S SUKHBANS SINGH Vs. STATE OF PUNJAB
|
April 6, 1962 |
|
SANKATHA SINGH Vs. STATE OF UTTAR PRADESH
|
January 25, 1962 |
|
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB Vs. STATE OF BOMBAY
|
January 9, 1962 |
|
SATYA NARAIN SINGH Vs. DISTRICT ENGINEER P W D BALLIA
|
February 8, 1962 |
|
SECOND ADDITIONAL INCOME TAX OFFICER GUNTUR Vs. ATMALA NAGARAJ
|
April 24, 1962 |
|
SERAJUDDIN AND CO Vs. WORKMEN
|
March 19, 1962 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
April 27, 1962 |
|
SHABIR HUSSAIN BHOLU Vs. STATE OF MAHARASHTRA
|
September 28, 1962 |
|
SHALIG RAM Vs. FIRM DAULATRAM KUNDANMAL
|
April 30, 1962 |
|
SHAMBHOO Vs. STATE OF UTTAR PRADESH
|
February 20, 1962 |
|
SHANKAR TEXTILE MILLS Vs. ITS WORKMEN
|
October 23, 1962 |
|
SHANTI PRASAD JAIN Vs. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION
|
October 4, 1962 |
|
SHANTI PRASAD JAIN THE DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT SHANTI PRASAD JAIN Vs. UNION OF INDIA
|
April 19, 1962 |
|
SHEIKH ABDUL KAYUM MULLA ALIBHAI Vs. MULLA ALIBHAI:MADRASAI HAKIMIA AND CORONATION HIGH SCHOOL SOCIETYTY
|
August 17, 1962 |
|
SHYAM KARTIK SINGH Vs. MATHURA KOERI SINCE DECEASED NOW
|
August 31, 1962 |
|
SIRMUR CHEMICAL AND GENERAL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 6, 1962 |
|
SITA RAM RAMBISHAL Vs. STATE OF MADHYA PRADESH
|
February 5, 1962 |
|
SOBBRAJ ODHARMAL Vs. STATE OF RAJASTHAN
|
September 17, 1962 |
|
SOMAWANTI 0M PARKASH ATMA RAM CHODHA Vs. STATE OF PUNJAB
|
May 2, 1962 |
|
SOORAJMULL NAGARMULL Vs. STATE OF WEST BENGAL
|
April 17, 1962 |
|
SOORAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX CENTRAL CAL CUTTA
|
February 19, 1962 |
|
SOUTHERN ROADWAYS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 16, 1962 |
|
SRINIVAS GOPIKISHEN BADRUKA Vs. STATE OF ANDHRA PRADESH
|
February 27, 1962 |
|
STATE OF ANDHRA PRADESH Vs. KOLLA SREE RAMAMURTHY
|
April 2, 1962 |
|
STATE OF ANDHRA PRADESH Vs. DUVVURU BALARAMI REDDY
|
April 2, 1962 |
|
STATE OF ASSAM Vs. TULSI SINGH
|
March 1, 1962 |
|
STATE OF ASSAM Vs. PADMA RAM BORAH
|
November 23, 1962 |
|
STATE OF BIHAR Vs. MANGAL SAO
|
March 29, 1962 |
|
STATE OF BIHAR Vs. PRASAD VENNA
|
April 17, 1962 |
|
STATE OF BOMBAY Vs. SARDAR VENKAT RAO KRISHNA RAOGUJAR
|
April 6, 1962 |
|
STATE OF KERALA Vs. Y NARAYANI AMMA KAMALA DEVI
|
March 19, 1962 |
|
STATE OF KERALA Vs. M APPUKUTTY
|
October 11, 1962 |
|
STATE OF MADHYA PRADESH Vs. YAKINUDDIN:FIRM DALIYABHAI KHUSHALBHAI PATEL
|
May 4, 1962 |
|
STATE OF MADHYA PRADESH Vs. PEER MOHD
|
September 28, 1962 |
|
STATE OF MADHYA PRADESH Vs. ABDEALI
|
August 24, 1962 |
|
STATE OF MADHYA PRADESH IN ALL THREE APPEALS Vs. BINOD MILLS COMPANY LTD
|
April 3, 1962 |
|
STATE OF MADRAS Vs. KANEPALLI CHINNA VENKATA CHALAMAYA SASTRI
|
March 30, 1962 |
|
STATE OF MAHARASHTRA Vs. UMARSAHEB BURANSAHEB INAMDAR
|
January 23, 1962 |
|
STATE OF MAHARASHTRA Vs. LAXMAN JAIRAM
|
February 16, 1962 |
|
STATE OF MYSORE Vs. SHIVABASAPPA SHIVAPPA MAKAPUR
|
May 3, 1962 |
|
STATE OF ORISSA Vs. BIDYABHUSHAN MOHAPATRA
|
October 19, 1962 |
|
STATE OF PUNJAB Vs. JOGINDER STNGH
|
November 16, 1962 |
|
STATE OF RAJASTHAN Vs. VIDHYAWATI
|
February 2, 1962 |
|
STATE OF UTTAR PRADESH Vs. SHANKAR
|
February 15, 1962 |
|
STATE OF UTTAR PRADESH Vs. VIJAY ANAND MAHARAJ
|
March 20, 1962 |
|
STATE OF UTTAR PRADESH Vs. ABDUL SAMAD
|
March 16, 1962 |
|
STATE OF UTTAR PRADESH IN BOTH APPEALS STATE OF UTTAR PRADESH IN BOTH APPEALS Vs. LAKSHMI ICE FACTORY LUCKNOW:PRAKASH ICE FACTORY LUCKNOW
|
February 7, 1962 |
|
STATE OF WEST BENGAL Vs. S N BASAK
|
April 12, 1962 |
|
STATE OF WEST BENGAL Vs. S K GHOSH
|
April 16, 1962 |
|
STATE OF WEST BENGAL Vs. HEMANT KUMAR BHATTACHARJEE
|
November 27, 1962 |
|
STATE OF WEST BENGAL Vs. TULSIDAS MUNDHRA
|
September 11, 1962 |
|
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T Vs. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE
|
December 21, 1962 |
|
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF MYSORE
|
August 28, 1962 |
|
STEELSWORTH LIMITED Vs. STATE OF ASSAM
|
January 12, 1962 |
|
STEELWORTH LTD Vs. STATE OF ASSAM
|
January 16, 1962 |
|
STRAW BOARD MANUFACTURING CO LIMITED SAHARANPUR Vs. GOVIND
|
March 6, 1962 |
|
SUDHINDRA THIRTHA SWAMIAR Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE
|
November 20, 1962 |
|
SUGAULI SUGAR WORKS PRIVATE LIMITED Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES MOTIHARI
|
March 14, 1962 |
|
SUNDER SINGH Vs. STATE OF PUNJAB
|
January 19, 1962 |
|
SURAJ AHIR Vs. PRITHINATH SINGH
|
May 4, 1962 |
|
SWAMI MOTOR TRANSPORTS PRIVATE LIMITED MOHAMED SHERIFF THE ADVOCATE GENERAL FOR THE STATE OF MADRAS NEW THEATRES CARNATIC TALKIES Vs. SANKARASWAMIGAL MUTT:HAZARATHI SYED SHAMAIN:SANKARASWAMIGAL MUTT:SANKARASWAMIGAL MUTT
|
September 26, 1962 |
|
SYED ABRARUL HASSAN HABIB HIDAYATULLAH Vs. UNION OF INDIA
|
February 16, 1962 |
|
T P DAVER T P DAVER Vs. LODGE VICTORIA:S C BELGAUNM
|
December 12, 1962 |
|
T R BHAVANI SHANKAR JOSHI Vs. SOMASUNDARA MOOPANAR
|
April 24, 1962 |
|
T V V NARASIMHAM Vs. STATE OF ORISSA
|
October 24, 1962 |
|
TATA IRON AND STEEL CO LIMITED INDIAN IRON AND STEEL CO LIMITED INDIAN COPPER CORPORATION LIMITED Vs. STATE OF BIHAR
|
September 24, 1962 |
|
TATA OIL MILLS COMPANY, LIMITED Vs. ITS WORKMEN
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August 21, 1962 |
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TATANAGAR FOUNDRY COMPANY LIMITED Vs. THEIR WORKMEN
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March 9, 1962 |
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TEKAN Vs. GANESHI
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February 22, 1962 |
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THAKUR MOHAMMAD ISMAIL Vs. THAKUR SABIR ALI
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March 26, 1962 |
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THAKUR SUKHPAL SINGH Vs. THAKUR KALYAN SINGH
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May 2, 1962 |
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TRAVANCORE RUBBER AND TEA CO LIMITED ALLEPPEY IN ALL PETNS Vs. STATE OF KERALA IN ALL THE PETNS
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November 1, 1962 |
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TRUST MAI LACHHMI SIALKOTI BRADARI Vs. CHAIRMAN AMRITSAR IMPROVEMENT TRUST
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April 4, 1962 |
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TRUSTEES OF THE PORT OFMADRAS BY ITS CHAIRMAN Vs. K. P. V. SHEIK MOHAMED ROWTHER AND COMPANY
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December 11, 1962 |
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TUISI RAM Vs. STATE OF UTTAR PRADESH
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September 27, 1962 |
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TULSI DAS KHIMJI Vs. WORKMEN
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April 11, 1962 |
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UDAI BHAN Vs. STATE OF UTTAR PRADESH
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January 29, 1962 |
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UDIT NARAIN SINGH MALPAHARIA Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR
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October 19, 1962 |
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UJJAM BAI Vs. STATE OF UTTAR PRADESH
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April 10, 1962 |
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UNION Vs. ALUMINIUM FACTORY WORKERS 'INDIAN ALUMINIUM COMPANY LIMITED
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January 24, 1962 |
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UNION OF INDIA Vs. UDHO RAM AND SONS
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May 1, 1962 |
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UNION OF INDIA UNION OF INDIA UNION OF INDIA HINDUSTAN LEVER LIMITED Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED :GANESH FLOUR MILLS CO LIMITED DELHI:MODI SUGAR MILLS:DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
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October 12, 1962 |
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UNION TERRITORY OF TRIPURA Vs. GOPAL CHANDRA DUTTA CHOUDNURI
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September 25, 1962 |
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UPPER DOAB SUGAR MILLS LIMITED SHAMLI U P Vs. SHAHDARA DELHI SAHARANPUR LIGHT RAILWEY CO LTD
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April 23, 1962 |
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UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY, LIMITED Vs. SRIVASTAVA
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August 9, 1962 |
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V G PETERSON Vs. O V FORBES
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September 13, 1962 |
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V NARASIMHARAJU IN BOTH THE APPEALS Vs. V GURUMURTHY RAJUIN BOTH THE APPEALS
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August 22, 1962 |
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V RAMACHANDRA AYYAR Vs. RAMALINGAM CHETTIAR
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August 10, 1962 |
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V S MENON Vs. UNION OF INDIA ANOTHER
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November 22, 1962 |
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V T S CHANDRASEKHARA MUDALIAR SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES Vs. KULANDAIVELU MUDALIAR
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April 26, 1962 |
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VENKATA REDDY Vs. PETHI REDDY
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November 30, 1962 |
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VIJAI PRATAP SINGH AND RAMJIWAN MISIR Vs. DUKH HARAN NATH SINGH AND IN BOTH THE APPEALS
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January 19, 1962 |
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VIMLA Vs. DELHI ADMINISTRATION
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November 29, 1962 |
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VIRUPAXAPPA VEERAPPA KADAMPUR Vs. STATE OF MYSORE
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November 9, 1962 |
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VITHAL KRISHNAJI NIVENDKAR Vs. PARDUMAN RAM SINGH
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March 27, 1962 |
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VITHAL YESHWANT JATHAR Vs. SHIKANDARKHAN MAKHTUMKHAN SARDESAI
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April 19, 1962 |
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WAVERLY JUTE MILLS CO LIMITED KELVIN JUTE CO LIMITED Vs. RAYMON AND CO INDIA PYT LTD
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May 4, 1962 |
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WEST RAMNAD ELECTRIC DISTRIBUTION COMPANY LIMITED Vs. STATE OF MADRAS
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May 2, 1962 |
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WILLIAMSONS (INDIA) PRIVATE, LIMITED Vs. ITS WORKMEN
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February 28, 1962 |
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WORKMEN OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED
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January 25, 1962 |
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WORKMEN OF BRITISH OVERSEAS AIRWAYS CORPORATION Vs. BRITISH OVERSEAS AIRWAYS CORPORATION
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February 5, 1962 |
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WORKMEN OF DEM DIMA TEA ESTATE Vs. DEM DIMA TEA ESTATE
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May 4, 1962 |
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WORKMEN OF HINDUSTHAN MOTORS Vs. HINDUSTHAN MOTORS
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August 13, 1962 |
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WORKMEN OF WESTERN INDIA MATCH CO LIMITED Vs. WESTERN INDIA MATCH COMPANY LIMITED
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April 11, 1962 |
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Y LAKSLIMI NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
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September 26, 1962 |
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