ALAMGIR Vs. STATE OF BIHAR
|
November 14, 1958 |
ANANT COPAL SHEOREY Vs. STATE OF BOMBAY
|
May 22, 1958 |
ASA RAM Vs. DISTRICT BOARD MUZAFFARNAGAR
|
December 3, 1958 |
ATMA RAM AMIN CHAND JISUKH RAM S B S AMARSURJIT SINGH GANGA RAM GANGA SINGH JAGADISH MOTA BASTI BRIJ LAL GANPAT TH HARNATH SINGH MANI RAM SHRI HANUMAN PRASAD SANTA SINGH RAJA RAM LALA BALRAJ Vs. STATE OF PUNJAB
|
December 8, 1958 |
ATTAR SINGH Vs. STATE OF UTTAR PRADESH
|
December 17, 1958 |
B N SRIKANTIAH SIDDIAH Vs. STATE OF MYSORE
|
April 14, 1958 |
BABULAL BHURAMAL Vs. NANDRAM SHIVRAM
|
March 31, 1958 |
BADRI PRASAD Vs. NAGARMAL
|
December 9, 1958 |
BADRI RAI Vs. STATE OF BIHAR
|
August 18, 1958 |
BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1958 |
BAI HIRA DEVI Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
February 20, 1958 |
BALA SUBRAHMANYA RAJARAM Vs. B C PATIL
|
March 19, 1958 |
BALDOTA BROTHERS Vs. LIBRA MINING WORKS
|
May 14, 1958 |
BARU RAM Vs. PIASANNI
|
September 30, 1958 |
BASHESHAR NATH Vs. MODEL KNITTING INDUSTRIES LIMITED
|
November 19, 1958 |
BATAN GOND Vs. STATE OF BIHAR
|
September 19, 1958 |
BHAJAHARI MONDAL Vs. STATE OF WEST BENGAL
|
September 11, 1958 |
BHOGILAL CHUNILAL PANDYA Vs. STATE OF BOMBAY
|
November 4, 1958 |
BIPIN BEHARI SARKAR Vs. STATE OF WEST BENGAL
|
September 19, 1958 |
BISHAN SINGH Vs. KHAZAN SINGH
|
May 20, 1958 |
BRITISH INDIA GENERAL INSURANCE CO. LTD Vs. CAPTAIN ITBAR SINGH
|
May 11, 1958 |
BURN AND COMPANY LIMITED THE WORKMEN OF BURN AND COMPANY LIMITED Vs. THEIR WORKMEN: BURN AND COMPANY LIMITED
|
December 23, 1958 |
C K ACHUTAN Vs. STATE OF KERALA
|
December 11, 1958 |
CENTRAL BANK OF INDIA Vs. K R MEENAKSHISUNDARAM
|
December 9, 1958 |
CHANDRANATH MUKHERJEE Vs. TUSHARIKA DEBI
|
March 24, 1958 |
CHAUBE JAGDISH PRASAD Vs. GANGA PRASAD CHATURVEDI
|
December 5, 1958 |
CHENNURU GAVARARAJU CHETTY Vs. CHENNURU SITARAMAMURTHY CHETTY
|
October 6, 1958 |
CHINTAMAN RAO Vs. STATE OF MADHYA PRADESH
|
February 18, 1958 |
COLLECTOR OF COMMERCIAL TAXES CUTTACK Vs. BHARAT SABAI GRASS LIMITED
|
February 19, 1958 |
COMMISSIONER OF INCOME TAX Vs. BHURANGYA COAL CO
|
September 23, 1958 |
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. SRIRAINAKRISHNA DEO
|
October 14, 1958 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. AMRITLAL BHOGILAL AND CO
|
April 28, 1958 |
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI FLOUR MILLS CO LTD
|
October 3, 1958 |
COMMISSIONER OF INCOME TAX DELHI Vs. S TEJA SINGH
|
November 5, 1958 |
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL Vs. VYAS AND DHOTIWALA
|
October 3, 1958 |
COMMISSIONER OF INCOME TAX NAGPUR Vs. RAI BAHADUR JAIRAM VAIJI
|
October 7, 1958 |
D MACROPOLLO AND CO PRIVATE LIMITED Vs. D MACROPOLLO AND CO PRIVATE LTD
|
August 18, 1958 |
D S GAREWAL Vs. STATE OF PUNJAB
|
December 11, 1958 |
DALMIA DADRI CEMENT CO LIMITED DALMIA DADRI CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX:UNION OF INDIA
|
April 28, 1958 |
DAU DAYAL Vs. STATE OF UTTAR PRADESH
|
November 24, 1958 |
DEITY PATTABHIRAMASWAMY Vs. S HANYMAYYA
|
May 19, 1958 |
DHANDHANIA KEDIA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 17, 1958 |
DWARKA NATH TEWARI Vs. STATE OF BIHAR
|
October 13, 1958 |
EARNIST JOHN WHITE Vs. KATHLEEN OLIVE WHITE NEE MEADE
|
March 10, 1958 |
ERIN ESTATE GALAH CEYLON Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 22, 1958 |
EXPRESS NEWSPAPER PRIVATE LTD Vs. UNION OF INDIA
|
March 19, 1958 |
FIRM OF A GOWRISHANKAR Vs. SALES TAX OFFICER SECUNDERABAD AND ANO THER
|
April 3, 1958 |
FIRM OF PEARC LAL HARI SINGH Vs. STATE OF PUNJAB
|
April 7, 1958 |
G MCKENZIE AND COMPANY LIMITED Vs. ITS WORKMEN
|
October 17, 1958 |
G VENKATASWAMI NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1958 |
GALLU SAIL Vs. STATE OF BIHAR
|
May 20, 1958 |
GANGA DHAR Vs. SHANKAR LAL
|
April 15, 1958 |
GHAIO MAL AND SONS Vs. STATE OF DELHI
|
September 30, 1958 |
GORDHANDAS LALJI GORDHANDAS LALJI Vs. B BANERJEE:S GHOSH
|
April 7, 1958 |
GORDHANDAS PURSHOTTAMDAS SONAWALA Vs. EASTERN COTTON CO
|
March 31, 1958 |
GOVINDA REDDY KRISHNA Vs. STATE OF MYSORE
|
August 19, 1958 |
GULAB CHAND Vs. KUDILAL
|
March 28, 1958 |
GULLAPALLI NAGESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 5, 1958 |
GUMMALAPURA TAGGINA MATADA KOTTURUSWAMI Vs. SETRA VEERAWA
|
December 19, 1958 |
H VENKATACHALA IYENGAR Vs. B N THIMMAJAMMA
|
November 13, 1958 |
HAJI MOHAMMAD EKRAMUL HAQ Vs. STATE OF WEST BENGAL
|
December 16, 1958 |
HANSKUMAR KISHAN CHAND UNION OF INDIA Vs. UNION OF INDIA
|
August 22, 1958 |
HUKUM CHAND MALHOTRA Vs. UNION OF INDIA
|
December 12, 1958 |
IN RE: THE KERALA EDUCATION BILL, 1957. REFERENCE UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA Vs. STATE
|
May 22, 1958 |
INAMATI MALLAPPA BASAPPA Vs. DESAI BASAVARAJ AYYAPPA
|
April 22, 1958 |
INCOME TAX OFFICER BANGALORE Vs. K N GURUSWAMY
|
April 28, 1958 |
INDERMANI JATIA Vs. COMMISSIONER OF INCOME TAX U P
|
October 3, 1958 |
J K CHAUDHURI Vs. R K DATTA GUPTA
|
April 7, 1958 |
JIYAJEERAO COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY
|
May 21, 1958 |
K A DHAIRYAWAN Vs. J R THAKUR
|
April 28, 1958 |
K KAMARAJA NADAR MARIAPPAN M R MASANI Vs. KUNJU THEIVAR:V R NEDUNCHEZHIYAN:THE ELEPTION TRIBUNAL RANCHI
|
April 22, 1958 |
K S SRINIVASAN Vs. UNION OF INDIA
|
February 18, 1958 |
KAKUMANU PEDASUBHAYYA Vs. KAKUMANU AKKAMMA
|
September 4, 1958 |
KANAIYALAL CHANDULAL MONIM Vs. INDUMATI T POTDAR
|
February 20, 1958 |
KANHAIYALAL Vs. D R BANAJI
|
March 31, 1958 |
KANTA PRASHAD RIZAK RAM Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
|
February 6, 1958 |
KAPUR CHAND POKHRAJ Vs. STATE OF BOMBAY
|
March 24, 1958 |
KASHI BAI Vs. SUDHA RANI GHOSE
|
February 25, 1958 |
KASHINATH SANKARAPPA WANI Vs. NEW AKOT COTTON GINNING AND PRESSING COMPANY LIMITED
|
February 18, 1958 |
KASTURI AND SONS PRIVATE LIMITED Vs. N SALIVATESWARAN
|
March 19, 1958 |
KAYS CONSTRUCTIONS CO PRIVATE LIMITED Vs. ITS WORKMEN
|
October 8, 1958 |
KESHAVLAL LALLUBHAI PATEL Vs. LALBHAI TRIKUMLAL MILLS LIMITED
|
March 21, 1958 |
KHUSHI RAM Vs. HASHIM
|
February 6, 1958 |
KISHORI LAL Vs. MT CHALTIBAI
|
December 1, 1958 |
KOCHU GOVINDAN KAIMAL Vs. THEKKET LAKSHMI AMMA
|
October 1, 1958 |
KONDURI BUCHIRAJALINGAM Vs. STATE OF HYDERABAD
|
April 3, 1958 |
LAKHMICHAND BAIJNATH Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
November 13, 1958 |
M K VENKATACHALAM I T O AND ANO THER Vs. BOMBAY DYEING AND MFG COMPANY LIMITED
|
April 28, 1958 |
M P DAVIS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 24, 1958 |
M P V SUNDARARAMIER AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
March 11, 1958 |
M RAMAPPA Vs. SANGAPPA
|
August 21, 1958 |
M S M SHARMA Vs. KRISHNA SINHA
|
December 12, 1958 |
MADHAVRAO NARAYANRAO PATWARDHAN; THE Vs. RAM KRISHNA GOVIND BHANU
|
April 18, 1958 |
MAHADAYAL PREMCHANDRA Vs. COMMERCIAL TAX OFFICER CALCUTTA AND AN
|
April 15, 1958 |
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
|
October 1, 1958 |
MAHARANA SHRI JAYAVANTSINHJI RANMALSINHJI SARDAR JORAVARKHANJI LATIFKHANJI SHRI BALWANTSINHJI SAHEBSINHJI THAKUR VIKRAMSINHJI MANHARSINHJI MAHARANA JAYAVANTSINHJI RANMALSINHJI Vs. STATE OF BOMBAY
|
December 16, 1958 |
MAKTUL Vs. MANBHARI
|
May 23, 1958 |
MATHURADAS KANJI Vs. LABOUR APPELLATE TRIBUNAL
|
April 7, 1958 |
MAZAGAON DOCK LIMITED Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX
|
May 12, 1958 |
MITHAN LAL 2 PADAM PRASAD GUPTA Vs. STATE OF DELHI
|
April 7, 1958 |
MIZAJI TEJ SINGH Vs. STATE OF UTTAR PRADESH
|
December 18, 1958 |
ML KAMLABAI Vs. SHEO SHANKAR DAYAL
|
March 31, 1958 |
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL Vs. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH
|
April 23, 1958 |
MORAN MAR BASSELIOS CATHOLICOS REV FATHER K C THOMAS AND THERS Vs. THUKALAN PAULO AVIRA:T P AVIRA
|
September 12, 1958 |
MOTI RAM Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1958 |
N T VELUSWAMI THEVAR Vs. G RAJA NAINAR
|
November 24, 1958 |
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN Vs. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA
|
February 7, 1958 |
NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED Vs. K SHREEPATHIRAO
|
April 11, 1958 |
NANI BAI Vs. GITA BAI KOM RAMA GUNGE
|
April 14, 1958 |
NARAIN Vs. STATE OF PUNJAB
|
December 4, 1958 |
NEELAKANTAN DAMODARAN NAMBOORI Vs. VELAYUDHAN PILLAI NARAYANA PILLAI
|
May 19, 1958 |
P KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE
|
October 7, 1958 |
P V SIVARAJAN Vs. UNION OF INDIA
|
December 11, 1958 |
PANDIT BANARSI DAS BHANOT JABALPUR CONTRACTORS ASSOCIATION MADHYA PRADESH CONTRACTORS ASSOCIATION THE STATE OF MADHYA PRADESH THE ADVOCATE GENERAL FOR THE STATE OF PUNJAB Vs. STATE OF MADHYA PRADESH; SALES TAX OFFICER NAGPURS:STATE OF MADHYA PRADESHS; SALES TAX OFFICER NAGPURS:STATE OF MADHYA PRADESHS; SALES TAX OFFICER NAGPURS:STATE O
|
April 3, 1958 |
PASHABHAI PATEL AND CO PRIVATE LIMITED Vs. S I H RAZVI
|
March 11, 1958 |
PRANAB KUMAR MITRA Vs. STATE OF WEST BENGAL
|
October 3, 1958 |
PRESIDENT OF INDIA Vs. KERALA EDUCATION BILL 1957
|
May 22, 1958 |
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX SIMLA
|
November 24, 1958 |
PURANMAL AGARWALLA Vs. STATE OF ORISSA
|
August 19, 1958 |
RADESHYAM KHARE Vs. STATE OF MADHYA PRADESH
|
September 8, 1958 |
RADESHYAM KHARE AND ANR. Vs. THE STATE OF MADHYA PRADESH AND ORS.
|
September 30, 1958 |
RADHA SUNDAR DUTTA Vs. MOHAMMAD JAHADUR RAHIM
|
September 18, 1958 |
RAGHUBAR SARUP NAWAB JAMSHED ALI KHAN ZIAULLAH KHAN HIDAYAT ALI KHAN SHRIMATI MUMTAZ DULHAN BEGUM NAWABZADA JAFAR ALI KHAN SULTAN HUSSAN KHAN AZIZ DULAH KHAN S SHAUKAT ALI FAIZ M Vs. STATE OF UTTAR PRADESH
|
December 18, 1958 |
RAGHUBIR SINGH GAJADHAR GAJINDER SINGH SHIV SINGH RAGHBIR SINGH CHANDER SEN SINGH VIJAY BAHADUR SINGH SAWAI SINGH GIRDHAR SINGH FATEHPAL SINGH RAO GANPATI SINGH RUP SINGHJI HANUMANDASJI UGRA SEN AMAR SINGHJI ANAND BEHARI SINGH MADHO Vs. STATE OF AJMER
|
November 14, 1958 |
RAGHUNATH DAS Vs. GOKAL CHAND
|
May 1, 1958 |
RAIGARH JUTE MILLS LIMITED Vs. EASTERN RLY
|
March 24, 1958 |
RAJA BAHADUR K C DEO BHANI Vs. RAGHUNATH MISRA
|
December 18, 1958 |
RAJA GANGA PRATAP SINGH Vs. ALLAHABAD BANK LTD
|
January 22, 1958 |
RAJARAM B S Vs. PATIL B C
|
March 19, 1958 |
RAJPUTANA AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1958 |
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA Vs. UNION OF INDIA
|
March 28, 1958 |
RAM PARKASH Vs. STATE OF PUNJAB
|
September 2, 1958 |
RAM RAM NARAIN MEDHI BHASKAR VINAYAK TENDULKAR PANDURANG GANPAT RAMCHANDRA LAXMAN BALWANT OAK KUBERDAS HARGOVINDDAS Vs. STATE OF BOMBAY
|
November 18, 1958 |
RAMDHAN PURI Vs. BANKEY BIHARI SARAN
|
May 23, 1958 |
RAMESHWAR PROSHAD KHANDELWAL BABU RAM MEHER CHAND Vs. COMMISSIONERS LAND REFORMS AND JAGIRS MADHYA BHARAT NOW MADHYA PRADESH
|
November 13, 1958 |
RAZIA BEGUM Vs. SAHEBZADI ANWAR BEGUM
|
May 23, 1958 |
S B ADITYAN Vs. S KANDASWAMI
|
May 20, 1958 |
S DUTT Vs. UNIVERSITY OF DELHI
|
September 3, 1958 |
S K G SUGAR LIMITED Vs. ALI HASSAN CHAIRMAN INDUSTRIAL TRIBUNAL BIHAR
|
November 4, 1958 |
S M JAKATI Vs. S M BORKAR
|
September 24, 1958 |
S P NARAYANAN CHETTIAR Vs. M AR ANNAMALAI CHETTIAR
|
October 31, 1958 |
S VEERABADRAN CHETTIAR Vs. E V RAMASWAMI NAICKER
|
August 25, 1958 |
SAILA BALA DASSI Vs. NIRMALA SUNDARI DASSI
|
February 14, 1958 |
SAILENDRANATH SINHA Vs. JASODA DULAL ADHIKARY
|
September 11, 1958 |
SALES TAX OFFICER BANARAS Vs. AGRA BULLION EXCHANGE
|
September 23, 1958 |
SALES TAX OFFICER CUTTAK Vs. B C PATEL AND CO
|
April 15, 1958 |
SANTOSH KUMAR Vs. BHAI MOOL SINGH
|
February 5, 1958 |
SARUPCHAND HUKAMCHAND AND CO Vs. UNION OF INDIA
|
May 5, 1958 |
SAURASHTRA SALT MANUFACTURING CO Vs. BAI VALU RAJA
|
April 28, 1958 |
SAVACHAND BAID Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1958 |
SEWPUJANRAI INDRASANARAI LIMITED Vs. COLLECTOR OF CUSTOMS
|
May 9, 1958 |
SHANTABAI Vs. STATE OF BOMBAY
|
March 24, 1958 |
SHEOPAT SINGH Vs. HARISH CHANDRA
|
August 22, 1958 |
SIRAJ UL HAQ KHAN OTHERS Vs. SUNNI CENTRAL BOARD OF WAQF U P
|
September 16, 1958 |
SITA RAM GOEL Vs. MUNICIPAL BOARD KANPUR
|
August 19, 1958 |
SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. T ADINARAYAN SETTY
|
November 7, 1958 |
STATE OF BIHAR Vs. D N GANGULY: BATA SHOE COMPANY LIMITED
|
August 22, 1958 |
STATE OF BIHAR Vs. BASAWAN SINGH
|
March 21, 1958 |
STATE OF MADHYA PRADESH Vs. REVASHANKAR
|
September 24, 1958 |
STATE OF MADRAS Vs. CANNON DUNKERLEY AND CO MADRAS LIMITED
|
April 1, 1958 |
STATE OF MYSORE Vs. MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED
|
February 11, 1958 |
STATE OF MYSORE Vs. WORKERS OF GOLD MINES
|
May 22, 1958 |
STATE OF RAJASTHAN Vs. G CHAWLA
|
December 16, 1958 |
STATE OF UTTAR PRADESH Vs. BANSRAJ:SRI VISHWANATH
|
October 9, 1958 |
STATE OF UTTAR PRADESH Vs. C TOBIT
|
February 14, 1958 |
TALAB HAJI HUSSAIN Vs. MADHUKAR PURSHOTTAM MONDKAR
|
February 7, 1958 |
TATA IRON AND STEEL CO LIMITED Vs. STATE OF BIHAR
|
February 19, 1958 |
THOMAS DANA LEO ROY FREY Vs. STATE OF PUNJAB
|
November 4, 1958 |
UNION OF INDIA Vs. JEEWAN RAM
|
March 13, 1958 |
V GOVINDARAJULU MUDALIAR Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
September 24, 1958 |
V K CHINNASWAMY NAICKER Vs. STATE OF MADRAS
|
October 6, 1958 |
VINOD KUMAR SHRI DURGA DUTTA GUR SINGH MST ANAR DEVI KARAM SINGH DEEP RAM KHUSHI RAM ISHWAR SINGH SHRIMATI GAUARI DEVI SHRAWAN KUMAR BHAGIRATH SURAT RAM Vs. STATE OF HIMACHAL PRADESH
|
October 10, 1958 |
VIRSA SINGH Vs. STATE OF PUNJAB
|
March 11, 1958 |
WORKMEN OF ASSAM COMPANY LIMITED Vs. ASSAM COMPANY LIMITED
|
March 31, 1958 |
WORKMEN OF DAHINGEAPARA TEA ESTATE Vs. DAHINGEAPARA TEA ESTATE
|
May 21, 1958 |
WORKMEN OF DIMAKUCHI TEA ESTATE Vs. MANAGEMENT OF DIMAKUCHI TEA ESTATE
|
February 4, 1958 |
Y NARAYANA CHETTY Vs. INCOME TAX OFFICER NEILORE
|
October 15, 1958 |
Y S PARMAR Vs. HIRA SINGH PAL
|
October 17, 1958 |