"PEOPLES CAUSE", NON Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2017 |
2018 189 PUNLR 756 Vs. GURBAX RAI
|
December 14, 2017 |
A K ENGINEERING WORKS, FARIDABAD Vs. SAINI FABRICATORS, FARIDABAD
|
December 12, 2017 |
A.K. BHATNAGAR Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2017 |
A.K. TANGRI Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
|
May 11, 2017 |
AADIL PRABHAKAR Vs. SONU SHARMA
|
January 31, 2017 |
AADISH AGGARWAL Vs. BRIJESHWAR SWAROOP
|
September 12, 2017 |
AADISH AGGARWAL Vs. BRIJESHWAR SARUP AND OTHERS
|
January 13, 2017 |
AAKIL HUSSAIN Vs. STATE OF HARYANA
|
December 1, 2017 |
AARTI KATARIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 15, 2017 |
AARTI MUTREJA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 12, 2017 |
AARTI YADAV Vs. SUBASH CHAND
|
August 10, 2017 |
AAS MOHAMAD Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2017 |
AAS MOHD. Vs. STATE OF HARYANA AND OTHERS
|
May 18, 2017 |
AASH MOHAMMAD Vs. STATE OF HARYANA AND OTHERS
|
July 6, 2017 |
AASH MOHAMMAD Vs. STATE OF HARYANA AND OTHERS
|
May 1, 2017 |
ABDUL QAYOOM DAR Vs. STATE OF PUNJAB & ANOTHER
|
January 18, 2017 |
ABDUL RAHIM KHAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
February 7, 2017 |
ABDUL RASHID Vs. STATE OF PUNJAB AND OTHERS
|
July 3, 2017 |
ABDUL WAHID Vs. MEHMOOD ALI AND OTHERS
|
January 13, 2017 |
ABDUS SHAKOOR Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2017 |
ABDUS SHAKOOR Vs. STATE OF PUNJAB
|
May 31, 2017 |
ABHINAV SINGH AND ANOTHER Vs. CORPORATION BANK AND ANOTHER
|
May 24, 2017 |
ADARSH KUMAR SHARMA Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH THROUGH ITS REGISTRAR GENERAL
|
February 23, 2017 |
ADHOC USER COMMITTEE VIKRAM VIHAR Vs. ADJUTANT GENERAL AND OTHERS
|
April 28, 2017 |
ADISH SURI Vs. RICHA SURI
|
March 3, 2017 |
ADMINISTRATOR, UNION TERRITORY, CHANDIGARH Vs. SANJEEV KUMAR AND OTHERS
|
January 19, 2017 |
AJAIB SINGH Vs. STATE OF PUNJAB
|
June 1, 2017 |
AJAIB SINGH Vs. ORIENTAL INSURANCE COMPANY
|
July 13, 2017 |
AJAY Vs. STATE OF HARYANA
|
February 17, 2017 |
AJAY BHARDWAJ Vs. JYOTSNA
|
October 4, 2017 |
AJAY CHAUHAN Vs. STATE OF HARYANA
|
April 5, 2017 |
AJAY KUMAR Vs. RANJIT KUMAR AND OTHERS
|
September 29, 2017 |
AJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 31, 2017 |
AJAY KUMAR Vs. STATE OF PUNJAB
|
September 29, 2017 |
AJIT PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2017 |
AJIT SINGH Vs. STATE OF HARYANA
|
February 28, 2017 |
AJIT SINGH Vs. HARJIT KAUR
|
June 2, 2017 |
AJIT SINGH Vs. RAJINDER SINGH AND OTHERS
|
September 6, 2017 |
AJIT SINGH Vs. CHHATTER SINGH AND OTHERS
|
February 8, 2017 |
AJIT SINGH KUNDU Vs. STATE OF HARYANA & OTHERS
|
January 24, 2017 |
AJMER SINGH Vs. PRESIDING OFFICER AND OTHERS
|
January 10, 2017 |
AJMER SINGH Vs. STATE OF PUNJAB
|
November 28, 2017 |
AJMER SINGH Vs. KAVITA RANI AND OTHERS
|
February 28, 2017 |
AKASH CO-OP GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA AND ANOTHER
|
November 14, 2017 |
AKHIL GARG Vs. CHANAN SINGH
|
April 6, 2017 |
AKHLAK Vs. STATE OF HARYANA
|
November 13, 2017 |
ALEP PARKASH SINGH AND OTHERS Vs. ATAMJIT SINGH AND OTHERS
|
October 4, 2017 |
ALKA @ PRACHI Vs. SANJAY @ SANJU MIDHA
|
July 19, 2017 |
ALLAHABAD BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL, DELHI AND OTHERS
|
April 28, 2017 |
ALPHA CORP. DEV. PVT. LTD. Vs. ALPHA RESIDENTS WELFARE ASSOC. (REGD.)
|
February 15, 2017 |
AMAN ALIAS KALA Vs. STATE OF HARYANA
|
March 31, 2017 |
AMAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 30, 2017 |
AMANDEEP KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2017 |
AMANDEEP SINGH Vs. MALKIAT SINGH AND OTHERS
|
February 7, 2017 |
AMANDEEP SINGH Vs. JAGIR KAUR AND OTHERS
|
September 11, 2017 |
AMANDEEP SINGH ALIAS AMANDEEP SIDHU Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2017 |
AMANDEEP SINGH SIRARI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2017 |
AMANJOT SINGH Vs. RAJWANT KAUR
|
February 2, 2017 |
AMANJOT SINGH Vs. HARVINDER SINGH AND ANOTHER
|
March 8, 2017 |
AMANPREET SINGH Vs. PANJAB UNIVERSITY AND OTHERS
|
September 26, 2017 |
AMAR CHAND Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA & OTHERS
|
October 24, 2017 |
AMAR CHAND SHARMA AND ANOTHER Vs. PRESIDING OFFICER-CUM-DISTRICT MAGISTRATE-CUM-CHAIRMAN AND OTHERS
|
September 6, 2017 |
AMAR JEET KALRA Vs. DEEPAK GOLCHA
|
November 30, 2017 |
AMAR KAUR AND OTHERS Vs. FINANCIAL COMMISSIONER
|
May 9, 2017 |
AMAR LAL Vs. SANJEEV ARORA AND ANOTHER
|
February 27, 2017 |
AMAR NATH Vs. STATE (C.B.I.)
|
November 16, 2017 |
AMAR SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
March 27, 2017 |
AMAR SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS
|
May 1, 2017 |
AMAR SINGH Vs. AJAIB SINGH
|
November 2, 2017 |
AMAR SINGH AND ANOTHER Vs. STATE OF HARYANA
|
November 21, 2017 |
AMAR SINGH AND OTHERS Vs. COMMISSIONER, HISAR DIVISION AND ANOTHER
|
September 14, 2017 |
AMARJEET KAUR Vs. MUNICIPAL CORPORATION, AMBALA AND ANOTHER
|
May 19, 2017 |
AMARJEET KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 10, 2017 |
AMARJEET LAL Vs. STATE OF PUNJAB AND OTHERS
|
April 21, 2017 |
AMARJEET SINGH Vs. ASSISTANT COLLECTOR FIRST GRADE, NAKODAR, DISTRICT JALANDHAR AND OTHERS
|
March 8, 2017 |
AMARJIT Vs. STATE OF HARYANA
|
December 13, 2017 |
AMARJIT KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
September 19, 2017 |
AMARJIT KAUR AND ANOTHER Vs. KARANVIR SINGH AND OTHERS
|
September 11, 2017 |
AMARJIT KAUR AND OTHERS Vs. CHARANJIT SINGH AND ANOTHER
|
November 6, 2017 |
AMARJIT SINGH Vs. ASHA BHALLA & ORS.
|
August 25, 2017 |
AMARJIT SINGH Vs. JOGINDER SINGH AND ORS.
|
October 30, 2017 |
AMARJIT SINGH Vs. RACHHPAL SINGH AND ANOTHER
|
January 12, 2017 |
AMARJIT SINGH Vs. JARNAIL SINGH
|
April 20, 2017 |
AMARJIT SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
August 4, 2017 |
AMARJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 21, 2017 |
AMIT CHETAL AND ANR Vs. V. RENU CHETAL AND ANR.
|
March 18, 2017 |
AMIT KUMAR Vs. SALIM KHAN
|
October 23, 2017 |
AMIT KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
December 21, 2017 |
AMIT SHARMA Vs. MEENAKSHI
|
February 16, 2017 |
AMIT SHARMA AND ANOTHER Vs. RULDU SINGH AND OTHERS
|
December 15, 2017 |
AMIT SONI Vs. RANDHIR SINGH
|
November 2, 2017 |
AMITA JOSHI Vs. SANDEEP KUMAR
|
August 21, 2017 |
AMRIK KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2017 |
AMRIK SINGH Vs. DARA SINGH
|
November 14, 2017 |
AMRIK SINGH Vs. MUKHTIAR SINGH
|
September 20, 2017 |
AMRIK SINGH Vs. P.S.E.B., PATIALA
|
July 11, 2017 |
AMRIK SINGH @ JASBIR SINGH Vs. JASVIR SINGH AND OTHERS
|
September 12, 2017 |
AMRIK SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 7, 2017 |
AMRIK SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 3, 2017 |
AMRINDER SINGH Vs. SEERAT KAUR
|
May 2, 2017 |
AMRIT ENTERPRISES AND ANOTHER Vs. CORPORATION BANK AND ANOTHER
|
December 12, 2017 |
AMRIT KAUR AND ANOTHER Vs. GURDARSHAN SINGH AND OTHERS
|
November 29, 2017 |
AMRIT KAUR AND OTHERS Vs. VIRENDER AND OTHERS
|
August 1, 2017 |
AMRIT LAL Vs. SAVITRI AND OTHERS
|
June 2, 2017 |
ANAND KUMAR Vs. STATE OF HARYANA
|
February 15, 2017 |
ANAND KUMAR Vs. STATE OF HARYANA
|
November 10, 2017 |
ANANDI DEVI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 2, 2017 |
ANANT PAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 18, 2017 |
ANANT RAM JANTA HOSPITAL, BARWALA Vs. STATE OF HARYANA
|
November 7, 2017 |
ANANT RAM JANTA HOSPITAL, BARWALA Vs. STATE OF HARYANA AND OTHERS
|
March 1, 2017 |
ANGOORI DEVI AND ANOTHER Vs. SATWINDER SINGH AND OTHERS
|
August 4, 2017 |
ANGREJ SINGH Vs. RAJINDER SINGH AND OTHERS
|
November 8, 2017 |
ANGREJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2017 |
ANGURI DEVI AND OTHERS Vs. LAKHVINDER SINGH ALIAS LAKHA AND OTHERS
|
January 20, 2017 |
ANIL AND ANOTHER Vs. STATE OF HARYANA
|
October 13, 2017 |
ANIL CHAUDHARY AND OTHERS Vs. RANJIT SINGH AND OTHERS
|
March 3, 2017 |
ANIL KAPOOR Vs. ING VYSYA BANK AND OTHERS
|
November 29, 2017 |
ANIL KUMAR Vs. BEENA RANI
|
August 8, 2017 |
ANIL KUMAR Vs. ROOP KUMAR SHARMA
|
November 13, 2017 |
ANIL KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
|
May 2, 2017 |
ANIL KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
March 29, 2017 |
ANIL KUMAR Vs. BHAGWAN DASS AND OTHERS
|
November 21, 2017 |
ANIL KUMAR Vs. STATE OF PUNJAB (P&H)
|
September 14, 2017 |
ANIL KUMAR AND ANOTHER Vs. DILBAG RAI
|
April 26, 2017 |
ANIL KUMAR AND ANOTHER Vs. IQBAL SINGH AND ANOTHER
|
November 30, 2017 |
ANIL KUMAR AND ANOTHER Vs. TAHIR AND OTHERS
|
February 17, 2017 |
ANIL KUMAR AND OTHERS Vs. UNIVERSITY GRANTS COMMISSION
|
May 16, 2017 |
ANIL SEKHRI AND ANOTHER Vs. AYUSH SEKHRI AND ANOTHER
|
March 9, 2017 |
ANIT KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 31, 2017 |
ANITA DEVI Vs. STATE OF HARYANA AND ANOTHER
|
November 14, 2017 |
ANITA DEVI AND OTHERS Vs. HARI SINGH AND ANOTHERS
|
November 21, 2017 |
ANITA RANI Vs. STATE OF HARYANA AND OTHERS
|
December 12, 2017 |
ANJALI BALI Vs. JASWINDER SINGH
|
February 2, 2017 |
ANJU AND OTHERS Vs. DEPUTY COMMISSIONER, KAITHAL AND OTHERS
|
July 24, 2017 |
ANJU KALRA Vs. KANCHAN RANI AND OTHERS
|
January 13, 2017 |
ANSHUL KUMAR TAYAL Vs. AUTHORISED OFFICER
|
March 14, 2017 |
ANUJ Vs. STATES OF HARYANA AND ANOTHER
|
December 8, 2017 |
ANUJ CHHABRA Vs. STATE OF PUNJAB
|
March 27, 2017 |
ANUJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2017 |
ANURADHA SABHARWAL Vs. STATE OF HARYANA AND OTHERS
|
December 20, 2017 |
ANURAG VASHISHTHA Vs. THE HARYANA FINANCIAL CORPORATION AND OTHERS
|
April 26, 2017 |
APOLLO MUNICH HEALTH INSURANCE COMPANY LIMITED Vs. PERMANENT LOK ADALAT
|
May 24, 2017 |
ARJAN DASS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
January 19, 2017 |
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UNION TERRITORY OF CHANDIGARH AND ANOTHER
|
March 29, 2017 |
ARSHDEEP SINGH Vs. UNION TERRITORY, CHANDIGARH
|
March 8, 2017 |
ARTI DEVI Vs. PARDEEP KUMAR
|
July 20, 2017 |
ARUN KAUSHAK Vs. STATE OF HARYANA
|
March 28, 2017 |
ARUN KUMAR Vs. GURCHARAN SINGH
|
March 24, 2017 |
ARUN KUMAR VERMA Vs. STATE OF HARYANA
|
February 6, 2017 |
ARUN MAHAJAN AND ANOTHER Vs. STATE OF PUNJAB
|
May 5, 2017 |
ARUN SINGH Vs. STATE OF HARYANA
|
November 13, 2017 |
ARUNESH AGGARWAL Vs. SANDEEP SINGH AND ANOTHER
|
February 17, 2017 |
ARVIND Vs. STATE OF HARYANA AND OTHERS
|
September 12, 2017 |
ARVINDER KAUR AND ANOTHER Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
May 8, 2017 |
ARVINDER KAUR AND OTHERS Vs. GHEWAR CHAND VINOD KUMAR JAIN AND OTHERS
|
November 1, 2017 |
ARWINDER KAUR Vs. SUSHIL KUMAR
|
June 1, 2017 |
ASHA MALHOTRA Vs. STATE OF HARYANA
|
March 17, 2017 |
ASHA RANI Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND ANOTHER
|
February 8, 2017 |
ASHA RANI Vs. STATE OF PUNJAB
|
August 21, 2017 |
ASHA RANI AND ANOTHER Vs. VIJAY KUMAR AND OTHERS
|
September 28, 2017 |
ASHISH Vs. ARMAN ALI AND OTHERS
|
December 19, 2017 |
ASHISH Vs. STATE OF HARYANA
|
March 22, 2017 |
ASHISH CHOPRA Vs. STATE OF PUNJAB
|
November 7, 2017 |
ASHISH GOYAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2017 |
ASHISH GUPTA Vs. STATE OF PUNJAB
|
August 3, 2017 |
ASHISH KUMAR Vs. DIWAN CHAND
|
March 3, 2017 |
ASHOK KASHWAN Vs. GOPAL KRISHAN RAWAT
|
March 27, 2017 |
ASHOK KUMAR Vs. DISTRICT COMMISSIONER-CUM-DISTRICT MAGISTRATE
|
July 25, 2017 |
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2017 |
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2017 |
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 26, 2017 |
ASHOK KUMAR & ORS Vs. STATE OF HARYANA AND ORS
|
February 28, 2017 |
ASHOK KUMAR AND ANOTHER Vs. LAKHWINDER SINGH
|
February 3, 2017 |
ASHOK KUMAR DHINGRA Vs. MANJU AND OTHERS
|
February 16, 2017 |
ASHOK KUMAR SACHDEVA AND ANOTHER Vs. VINOD KUMAR SACHDEVA AND OTHERS
|
August 1, 2017 |
ASHOK KUMAR TALWAR Vs. RANJIT TALWAR
|
November 7, 2017 |
ASHOK KUMAR VIRDI Vs. STATE OF PUNJAB
|
July 19, 2017 |
ASHOK MITTAL Vs. BHARAT SINGH AND OTHERS
|
September 5, 2017 |
ASHOK YADAV Vs. SUNIL KUMAR
|
January 23, 2017 |
ASHU GAUTAM ALIAS BITTU AND ANOTHER Vs. STATE OF PUNJAB
|
March 22, 2017 |
ASHWANI KUMAR Vs. RAMESH KUMAR (DECEASED) THROUGH HIS L.RS.
|
April 7, 2017 |
ASHWANI KUMAR Vs. STATE OF PUNJAB
|
November 13, 2017 |
ASHWANI KUMAR Vs. AMARJIT KAUR
|
September 28, 2017 |
ASSA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 7, 2017 |
ASSAM WOOD AND ALLIED PRODUCTS Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES NORTH BLOCK, NEW DELHI AND OTHERS
|
July 26, 2017 |
ASSET RECONSTRUCTION COMPANY (INDIA) LTD. Vs. STATE OF HARYANA AND OTHERS
|
August 18, 2017 |
ASSISTANT COLLECTOR OF CUS. AND C. EX., PATIALA Vs. BUTA SINGH AND COMPANY
|
November 21, 2017 |
ASSISTANT DIRECTOR OF INCOME TAX (INV) HISSAR Vs. KAUSHAL GOYAL
|
August 8, 2017 |
ASSOCIATED CEMENT COMPANIES LTD. Vs. UNION OF INDIA
|
March 22, 2017 |
ATTAR SINGH Vs. JAGDISH CHANDER AND OTHERS
|
September 11, 2017 |
ATTAR SINGH Vs. THE COMMISSIONER, ROHTAK DIVISION, ROHTAK & ORS.
|
February 3, 2017 |
ATUL SOOD AND OTHERS Vs. CHOLAMANDLAM INVESTMENT AND FINANCE COMPANY LIMITED AND OTHERS
|
May 30, 2017 |
AVJIT SAHA Vs. RAMESH KUMAR AND OTHERS
|
June 16, 2017 |
AVTAR HENRY @ AVTAR SINGH SANGHERA Vs. UNION OF INDIA AND OTHERS
|
February 1, 2017 |
AVTAR KAUR Vs. HARDEV KAUR
|
August 31, 2017 |
AVTAR KAUR Vs. VIDYA SAGAR AND OTHERS
|
March 17, 2017 |
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2017 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
November 3, 2017 |
AVTAR SINGH Vs. GAGANDEEP @ NEELAM
|
August 17, 2017 |
AVTAR SINGH Vs. UNION OF INDIA AND OTHERS
|
October 25, 2017 |
AVTAR SINGH Vs. COMMISSIONER UNDER THE WORKMEN COMPENSATION ACT AND ASSISTANT LABOUR COMMISSIONER
|
July 5, 2017 |
AVTAR SINGH Vs. INDIAN SULPHACID INDUSTRIES LTD
|
December 6, 2017 |
AVTAR SINGH ALIAS TARI AND ANOTHER Vs. NARCOTICS CONTROL BUREAU
|
March 1, 2017 |
AVTAR SINGH KALRA AND OTHERS Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER
|
March 1, 2017 |
AYOUDHIA PRASAD DUGGAL Vs. CAT, CHANDIGARH AND OTHERS
|
February 20, 2017 |
AZAD SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2017 |
B.N.MUNJAL Vs. THE HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND OTHERS
|
February 22, 2017 |
B.S. ANANGPURIA CHARITABLE TRUST AND ANOTHER Vs. PT. B.D. SHARMA, UNIVERSITY OF HEALTH SCIENCES, ROHTAK
|
August 31, 2017 |
B.S. DANEWALIA (THROUGH LRS) Vs. STATE OF PUNJAB AND OTHERS
|
April 25, 2017 |
BABA JIT SINGH ALIAS JEET SINGH CHELA BABA AMAR SINGH (DECEASED THROUGH LRS) Vs. THE COMMISSIONER, FARIDKOT DIVISION, FARIDKOT AND OTHERS
|
March 23, 2017 |
BABA SHIHAN SINGH GILL JHALLI Vs. KULBIR SINGH
|
September 18, 2017 |
BABBU SINGH Vs. STATE OF PUNJAB
|
July 31, 2017 |
BABITA Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2017 |
BABITA RANI Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2017 |
BABITA RANI Vs. STATE OF HARYANA AND OTHERS
|
May 10, 2017 |
BABLU @ PRAMOD Vs. STATE OF HARYANA
|
July 14, 2017 |
BABU KHAN Vs. AVTAR SINGH AND OTHERS
|
November 20, 2017 |
BABU LAL Vs. SODAGARMAL
|
January 20, 2017 |
BABU LAL AND ORS. Vs. SHARWAN SINGH AND ORS.
|
December 11, 2017 |
BABU LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 16, 2017 |
BABU LAL THROUGH NEXT FRIEND PUNIT KUMAR (SON) Vs. SODAGARMAL (NOW DECEASED) THROUGH HIS LRS
|
April 7, 2017 |
BABU RAM KAUSHIK Vs. JAGBIR SINGH
|
March 1, 2017 |
BACHAN LAL Vs. STATE OF HARYANA & OTHERS
|
December 20, 2017 |
BACHITTAR SINGH AND OTHERS Vs. HARNEK SINGH AND ANOTHER
|
April 3, 2017 |
BACHU SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 16, 2017 |
BADAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2017 |
BAGGA SINGH Vs. STATE OF HARYANA
|
October 13, 2017 |
BAHADUR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 24, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT (PUS) & ANR.
|
August 11, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KAILASH DEVI AND OTHERS
|
December 14, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. JAL KAUR AND OTHERS
|
December 2, 2017 |
BAJRANG ALIAS HANUMAN Vs. BALWANT AND OTHERS
|
February 1, 2017 |
BAJRANG LAL AND OTHERS Vs. RAMBILAS AND OTHERS
|
April 5, 2017 |
BAKSHISH SINGH Vs. MOHINDER KAUR AND ORS
|
December 8, 2017 |
BAKSHISH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 5, 2017 |
BAL KRISHAN FAUZDAR Vs. STATE OF HARYANA
|
October 30, 2017 |
BAL KRISHAN(DECEASED) THROUGH LRS. Vs. STATE OF PUNJAB AND ORS.
|
April 5, 2017 |
BALAJI ENTERPRISES AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
|
November 1, 2017 |
BALAK RAM AND ANOTHER Vs. BINDER KUMAR @ BALWINDER KUMAR AND ANOTHER
|
September 18, 2017 |
BALBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 19, 2017 |
BALBIR KAUR @ BIRO Vs. STATE OF PUNJAB (P&H)
|
November 8, 2017 |
BALBIR SINGH Vs. HARYANA VIDUT PASARAN NIGAM LTD AND OTHERS
|
December 7, 2017 |
BALBIR SINGH Vs. M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD.
|
February 7, 2017 |
BALBIR SINGH Vs. STATE OF HARYANA
|
August 3, 2017 |
BALBIR SINGH Vs. HARINDER KAUR AND ANOTHER
|
March 24, 2017 |
BALBIR SINGH (SINCE DECEASED) THR. LRS AND OTHERS Vs. RESHAM SINGH AND OTHERS
|
September 12, 2017 |
BALBIR SINGH AND ANOTHER Vs. GURJEEVAN SINGH AND OTHERS
|
July 5, 2017 |
BALDEV KAUR Vs. OM PARKASH
|
May 31, 2017 |
BALDEV RAJ Vs. TARSEM SINGH
|
February 2, 2017 |
BALDEV RAJ CHADHA Vs. STATE OF HARYANA
|
July 28, 2017 |
BALDEV RAJ SHARMA Vs. SMT. KANTA DEVI AND OTHERS
|
May 2, 2017 |
BALDEV SINGH Vs. SHREE SANATAN DHARAM SABHA
|
March 22, 2017 |
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 2, 2017 |
BALDEV SINGH Vs. HUSANDIP SINGH AND OTHERS
|
December 20, 2017 |
BALDEV SINGH AND OTHERS Vs. KRISHAN PAL AND OTHERS
|
December 21, 2017 |
BALIHAR SINGH Vs. UNION OF INDIA AND OTHERS
|
August 2, 2017 |
BALINDER KUMAR Vs. STATE OF HARYANA
|
February 7, 2017 |
BALJEET KAUR Vs. STATE OF PUNJAB
|
March 29, 2017 |
BALJEET KAUR Vs. TARANDEEP SINGH
|
August 28, 2017 |
BALJEET SINGH Vs. HARYANA DAIRY DEVELOPMENT CO
|
May 5, 2017 |
BALJEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 20, 2017 |
BALJINDER Vs. SHARDA GUPTA AND OTHERS
|
February 13, 2017 |
BALJINDER SINGH Vs. LAKHBIR SINGH AND OTHERS
|
May 2, 2017 |
BALJIT (SINCE DECEASED) THROUGH LRS AND OTHERS Vs. SATPAL AND ANOTHER
|
September 7, 2017 |
BALJIT KAUR Vs. DALJIT SINGH AND ANOTHER
|
January 23, 2017 |
BALJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
May 12, 2017 |
BALJIT KAUR AND OTHERS Vs. AMAR KUMAR AND OTHERS
|
October 13, 2017 |
BALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 15, 2017 |
BALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 2017 |
BALJIT SINGH Vs. STATE OF PUNJAB
|
June 21, 2017 |
BALJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 7, 2017 |
BALJIT SINGH SUDAN Vs. STATE OF HARYANA
|
September 12, 2017 |
BALJOT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2017 |
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 19, 2017 |
BALRAJ Vs. DEN RAJ AND ANOTHER
|
December 12, 2017 |
BALRAM SHARMA Vs. THE CHAIRMAN, HARYANA STAFF SELECTION COMMISSION
|
April 19, 2017 |
BALVIR SINGH Vs. STATE OF PUNJAB
|
October 4, 2017 |
BALWAN Vs. STATE OF HARYANA
|
October 10, 2017 |
BALWAN AND OTHERS Vs. STATE OF HARYANA
|
December 6, 2017 |
BALWAN SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA
|
August 2, 2017 |
BALWAN SINGH Vs. PREMO DEVI AND ANOTHER
|
May 16, 2017 |
BALWANT SINGH Vs. FINANCIAL COMMISSIONER
|
July 31, 2017 |
BALWANT SINGH Vs. STATE OF HARYANA
|
November 22, 2017 |
BALWANT SINGH BHANDARI Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
|
March 29, 2017 |
BALWANT SINGH GUPTA AND OTHERS Vs. THE TRIBUNAL IMPROVEMENT TRUST AND ANOTHER
|
February 6, 2017 |
BALWANT SINGH NARANG Vs. SAROJ GUPTA
|
February 22, 2017 |
BALWINDER @ DHARMINDER @ ROHIT Vs. STATE OF HARYANA AND OTHERS
|
April 3, 2017 |
BALWINDER KAUR Vs. STATE OF PUNJAB
|
November 17, 2017 |
BALWINDER KAUR Vs. RANDHHIR SINGH AND OTHERS
|
May 19, 2017 |
BALWINDER KAUR AND OTHERS Vs. KARNAIL SINGH (DECEASED) THROUGH HIS LRS
|
December 4, 2017 |
BALWINDER KUMAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 17, 2017 |
BALWINDER KUMAR AND OTHERS Vs. JANAK RAJ (DECEASED) THROUGH LRS AND OTHERS
|
December 15, 2017 |
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 6, 2017 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
March 7, 2017 |
BALWINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
May 17, 2017 |
BALWINDER SINGH Vs. DISTRICT MAGISTRATE AND ANOTHER
|
September 4, 2017 |
BALWINDER SINGH Vs. BACHAN SINGH
|
November 10, 2017 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
September 25, 2017 |
BALWINDER SINGH AND ANOTHER Vs. SUSHIL KUMAR AND OTHERS
|
November 21, 2017 |
BANITA @ MONA Vs. AMIT SAREEN
|
October 23, 2017 |
BANK OF INDIA Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
August 21, 2017 |
BANK OF INDIA Vs. SHRI KAILASH CHANDER AND OTHERS
|
December 14, 2017 |
BANSHIDHAR Vs. SMT. KRISHNA
|
November 16, 2017 |
BANT SINGH AND ANOTHER Vs. DIDAR SINGH AND OTHERS
|
December 1, 2017 |
BANWARI LAL Vs. SATISH KUMAR
|
October 23, 2017 |
BANWARI LAL Vs. STATE OF HARYANA
|
January 13, 2017 |
BARINDER PAL DEWETT Vs. UNION OF INDIA AND OTHERS
|
April 26, 2017 |
BARINDER SINGH Vs. SAT PAL
|
July 4, 2017 |
BARJINDER PAL DHIMAN Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2017 |
BARURAM Vs. STATE OF HARYANA
|
November 22, 2017 |
BASANT KAUR Vs. AKKI ALIAS BASANT KAUR
|
January 20, 2017 |
BASANT SINGH, PROP BASANT GENERAL STORE Vs. COMMISSIONER OF INCOME TAX, LUDHIANA (PUNJAB)
|
February 8, 2017 |
BATA INDIA LTD Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2017 |
BATALA COOPERATIVE SUGAR MILLS LIMITED Vs. KANWALJIT SINGH AND OTHERS
|
November 9, 2017 |
BAWA KIRANJIT SINGH AND ANOTHER Vs. AUTHORISED OFFICER OF CANARA BANK
|
February 9, 2017 |
BCH ELECTRICS LTD Vs. SHREENATH ENTERPRISES & ANR
|
September 11, 2017 |
BELL ENTERPRISES Vs. REDINGTON (INDIA) LIMITED AND ANOTHER
|
January 27, 2017 |
BHAG CHAND Vs. RAMCHANDER
|
October 6, 2017 |
BHAGAT RAM Vs. GURMEET SINGH
|
September 18, 2017 |
BHAGAT SINGH Vs. STATE OF HARYANA
|
November 8, 2017 |
BHAGAT SINGH Vs. SMT. SAVITRI AND OTHERS
|
March 9, 2017 |
BHAGAT SINGH AND OTHERS Vs. YAD RAM AND OTHERS
|
November 17, 2017 |
BHAGU RAM Vs. SMT. SUGANI
|
May 16, 2017 |
BHAGWAN DASS Vs. JAI KISHAN AND OTHERS
|
February 6, 2017 |
BHAGWAN DASS Vs. KRISHAN CHAND AND ANOTHER
|
January 10, 2017 |
BHAGWAN DUTT Vs. STATE OF HARYANA
|
February 2, 2017 |
BHAJAN KAUR @ HARBHAJAN KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
October 11, 2017 |
BHAJAN LAL AND OTHERS Vs. SHAM LAL AND OTHERS
|
February 2, 2017 |
BHAJAN SINGH Vs. SANTOKH SINGH AND OTHERS
|
January 11, 2017 |
BHAJAN SINGH Vs. HARJIT SINGH AND ANOTHER
|
October 31, 2017 |
BHAJAN SINGH Vs. NAU NIDH FINANCE LTD AND OTHERS
|
November 14, 2017 |
BHAJAN SINGH Vs. KARTAR SINGH
|
July 26, 2017 |
BHARAT SANCHAR NIGAM LIMITED AND OTHERS Vs. ROBINSON SR TOA (RETIRED) AND ANOTHER
|
August 8, 2017 |
BHARAT SAUD AND OTHERS Vs. STATE OF PUNJAB
|
December 2, 2017 |
BHARAT SINGH(DECEASED) THROUGH LRS Vs. STATE OF HARYANA THROUGH THE COLLECTOR, KARNAL
|
January 17, 2017 |
BHARPOOR SINGH AND ANOTHER Vs. LACHHMAN SINGH
|
January 17, 2017 |
BHARPUR SINGH Vs. SUKHJINDER SINGH
|
May 15, 2017 |
BHARPUR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
January 20, 2017 |
BHARTHU Vs. STATE OF HARYANA
|
February 2, 2017 |
BHARTI AXA GENERAL INSURANCE CO LTD Vs. HARVINDER SINGH AND OTHERSPUNLR
|
November 15, 2017 |
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. ADITYA JAIN AND OTHERS
|
August 10, 2017 |
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. JYOTI RANI AND OTHERS
|
January 31, 2017 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. JUGNI DEVI AND OTHERS
|
August 17, 2017 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. SMT. SANTOSH DEVI
|
October 30, 2017 |
BHATERI & ORS. Vs. MAHENDER AND OTHERS
|
April 5, 2017 |
BHAVIKA VERMA Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2017 |
BHAWNA MAHAJAN Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
January 19, 2017 |
BHIM SAIN PAHUJA Vs. STATE OF HARYANA AND OTHERS
|
February 22, 2017 |
BHIM SAIN PAHUJA Vs. STATE OF HARYANA
|
July 5, 2017 |
BHIM SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2017 |
BHOLA NATH MAURYA & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
May 18, 2017 |
BHOLA SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
August 9, 2017 |
BHOLA SINGH Vs. ASHOK KUMAR
|
October 11, 2017 |
BHOO DUTT AND OTHERS Vs. DAYA RAM AND OTHERS
|
July 12, 2017 |
BHOOMI BHAWAN Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2017 |
BHUP SINGH Vs. VIJAY SINGH AND OTHERS
|
November 7, 2017 |
BHUPENDER PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 9, 2017 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
April 26, 2017 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
September 22, 2017 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
March 10, 2017 |
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 2017 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
October 6, 2017 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
December 22, 2017 |
BHUPINDER SINGH @ BHINDA Vs. STATE OF PUNJAB
|
May 19, 2017 |
BHUPINDER SINGH AND ANOTHER Vs. GURDEV KAUR AND OTHERS
|
January 30, 2017 |
BIBI CHHAN KAUR COLLEGE OF NURSING, OLD CINEMA ROAD Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2017 |
BIBI JAGIR KAUR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 16, 2017 |
BIJENDER Vs. STATE OF HARYANA
|
January 18, 2017 |
BIJENDER SINGH Vs. STATE OF HARYANA
|
December 6, 2017 |
BIKRAM SINGH Vs. SATISH KUMAR
|
September 27, 2017 |
BIKRAM SINGH @ VIKRAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2017 |
BIKRAMJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2017 |
BIKRAMJIT SINGH Vs. HINDUSTAN PETROLEUM CORP. LTD. & ANR.
|
December 20, 2017 |
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
|
July 25, 2017 |
BILLU SINGH Vs. KULWANT KUMAR
|
October 7, 2017 |
BIMLA Vs. BANSI LAL AND OTHERS
|
December 4, 2017 |
BIMLA AND OTHERS Vs. RAJESH AND OTHERS
|
November 21, 2017 |
BIMLA AND OTHERS Vs. GURNINDER SINGH @ LOGHRI AND OTHERS
|
February 7, 2017 |
BIMLA DEVI Vs. RAM PHAL & OTHERSPUNLR
|
November 17, 2017 |
BIMLA DEVI Vs. DAYALO DEVI AND OTHERS
|
December 8, 2017 |
BIMLA DEVI Vs. STATE OF HARYANA (P&H)
|
September 15, 2017 |
BIMLA DEVI AND OTHERS Vs. SANTOSH RAM AND ANOTHER
|
December 20, 2017 |
BINA YADAV WIFE OF B.S. YADAV Vs. THE STATE OF HARYANA AND ANOTHER
|
March 20, 2017 |
BINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
November 22, 2017 |
BINDU JAIN Vs. AMARJIT SINGH DHILLON AND OTHERS
|
August 3, 2017 |
BIR SINGH (DECEASED) THROUGH HIS LRS Vs. RAVINDER SAINI AND ANOTHER
|
December 7, 2017 |
BIRBAL RAM Vs. SALOCHNA DEVI
|
November 21, 2017 |
BIRMATI & ANR Vs. OM PARKASH & ORS
|
December 11, 2017 |
BIRWATI @ BIRBETI Vs. STATE OF HARYANA
|
April 5, 2017 |
BISNE RAM @ BISHE RAM Vs. BEDO AND OTHERS
|
July 25, 2017 |
BITTA ALIAS BITU Vs. STATE OF PUNJAB
|
December 16, 2017 |
BLOCK EDUCATION OFFICER AND OTHERS Vs. KRISHAN KUMAR AND ANOTHER
|
February 1, 2017 |
BRAHAM PARKASH Vs. HARYANA STATE THROUGH COLLECTOR, GURGAON, DISTT GURGAON AND OTHERS
|
November 30, 2017 |
BRAHM DUTT Vs. SARABJIT SINGH
|
November 6, 2017 |
BRHAM PAL Vs. M/S COUNTRYWIDE PROMOTERS PVT. LTD.
|
September 26, 2017 |
BRIDGESTONE INDIA AUTOMOTIVE PRODUCTS EMPLOYEES UNION Vs. LABOUR COMMISSIONER, HARYANA
|
May 23, 2017 |
BRIG. JASBIR SINGH Vs. DISTRICT MAGISTRATE
|
February 21, 2017 |
BRIJ INDER SHARMA Vs. VIJAY KAPOOR (SINCE DECEASED)
|
February 15, 2017 |
BRIJ LAL AND ANOTHER Vs. VINOD KUMAR AND ANOTHER
|
September 4, 2017 |
BRIJ TEXTILES, DELHI Vs. STATE OF PUNJAB
|
September 14, 2017 |
BRIJENDER SINGH DHILLON Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2017 |
BRIJESH Vs. AMIT
|
March 9, 2017 |
BRIJESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 1, 2017 |
BRIJESHWAR SWAROOP AND OTHERS Vs. ADISH AGGARWAL AND OTHERS
|
September 12, 2017 |
BRINDERJIT SINGH Vs. HARJIT SINGH
|
July 7, 2017 |
BUBLI BRAR Vs. UNION OF INDIA AND ANOTHER
|
September 29, 2017 |
BUDH RAM AND ANOTHER Vs. GRAM PANCHAYAT PIRIMANDORI AND OTHERS
|
October 31, 2017 |
BUDH RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
February 27, 2017 |
BUDH SINGH Vs. MOHINDER KAUR AND OTHERS
|
February 3, 2017 |
BUDHO DEVI AND OTHERS Vs. UNION OF INDIA
|
May 1, 2017 |
BUNTY ALIAS GAGANDEEP SINGH Vs. STATE OF PUNJAB
|
April 19, 2017 |
BUTA SINGH Vs. STATE OF PUNJAB
|
November 11, 2017 |
C.K. SABHARWAL Vs. STATE OF PUNJAB
|
March 7, 2017 |
CAFE COFFEE DAY Vs. AJAY KUMAR AND ORS.
|
March 14, 2017 |
CANTONMENT BOARD, FEROZEPUR CANTT Vs. RAVI KUMAR SOI AND OTHERS
|
March 2, 2017 |
CBN FOUNDATION Vs. PRESIDING OFFICER
|
May 15, 2017 |
CEMENT CORPORATION OF INDIA LTD. Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT & ORS.
|
November 14, 2017 |
CEMENT CORPORATION OF INDIA LTD. AND OTHERS Vs. M/S ASHOK PIPE UDYOG, GRAIN MARKET, CHARKHI DADRI
|
January 16, 2017 |
CENTRAL BOARD OF TRUSTEES Vs. M/S J.J. SOKHEY INDUSTRIES (TOOLS) PVT. LTD.
|
September 12, 2017 |
CHAIRMAN BHARAT PETROLEUM CORPORATION LTD. Vs. SARDAR INDER MOHAN SINGH
|
January 24, 2017 |
CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANK Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
February 13, 2017 |
CHAMAN LAL Vs. AMARJIT KAUR
|
April 5, 2017 |
CHAMAN LAL Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
March 17, 2017 |
CHAMAN LAL Vs. ELECTRICAL OPERATION CIRCLE AND ANOTHER
|
December 16, 2017 |
CHAMELI DEVI Vs. STATE OF HARYANA AND ORS.
|
January 18, 2017 |
CHAMELI DEVI Vs. UNION OF INDIA
|
November 14, 2017 |
CHAMKAUR SINGH Vs. RAGHBIR SINGH
|
January 13, 2017 |
CHAND SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 7, 2017 |
CHAND SINGH Vs. STATE OF PUNJAB
|
November 8, 2017 |
CHANDAN KUMAR Vs. STATE OF PUNJAB
|
November 16, 2017 |
CHANDER BHAN Vs. NARESH KUMAR
|
February 14, 2017 |
CHANDER MUKHI Vs. STATE OF HARYANA & ORS.
|
March 27, 2017 |
CHANDER PAL Vs. THAN SINGH & ORS.
|
November 27, 2017 |
CHANDER SAGAR @ GHARONDA Vs. STATE OF HARYANA
|
January 27, 2017 |
CHANDER SHEKHAR Vs. STATE OF HARYANA AND OTHERS
|
March 8, 2017 |
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. AJAY KUMAR
|
October 4, 2017 |
CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LTD. Vs. JAKSON ENGINEERS LTD. AND ANOTHER
|
March 24, 2017 |
CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LTD. AND ANOTHER Vs. M/S K.B. HOTELS PVT. LTD.
|
August 1, 2017 |
CHANDIGARH SPORTS COUNCIL Vs. PROVIDENT FUND COMMISSIONER
|
January 19, 2017 |
CHANDIGARH TRANSPORT Vs. P.O.&ANR
|
December 22, 2017 |
CHARANJIT @ CHARANJIT SINGH Vs. STATE OF PUNJAB
|
November 6, 2017 |
CHARANJIT KAUR Vs. STATE OF PUNJAB
|
July 31, 2017 |
CHARANJIT KAUR Vs. HARSIMRAN SINGH
|
February 1, 2017 |
CHARANJIT KAUR AND OTHERS Vs. SATNAM SINGH AND OTHERS
|
October 11, 2017 |
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
April 6, 2017 |
CHARANJIT SINGH Vs. FINANCIAL COMMISSIONER REVENUE (APPEALS
|
July 25, 2017 |
CHARANJIT SINGH Vs. STATE OF HARYANA AND ANOTHER
|
July 10, 2017 |
CHARANJIT SINGH @ GOSHA Vs. STATE OF PUNJAB
|
November 11, 2017 |
CHARANJIT SINGH DHAMI Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 17, 2017 |
CHARANJIT VAID Vs. STATE OF HARYANA AND OTHERS
|
April 18, 2017 |
CHATRA Vs. KHAZANI AND ANOTHER
|
August 23, 2017 |
CHATTAR SINGH Vs. RANDHIR SINGH
|
November 7, 2017 |
CHHAJU RAM (DECEASED) THROUGH LR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
|
November 21, 2017 |
CHHAJU SINGH SULEKH RAM Vs. BALJINDER SINGH
|
March 8, 2017 |
CHHOCHHI CO-OP L/C SOCIETY LTD JHAJJAR Vs. STATE OF HARYANA AND OTHERS
|
December 13, 2017 |
CHHOTI AND ANOTHER Vs. HEM CHAND AND OTHERS
|
October 10, 2017 |
CHHOTU RAM Vs. HEM RAJ JAIN, (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
|
September 26, 2017 |
CHHOTU RAM Vs. STATE OF HARYANA
|
March 23, 2017 |
CHIEF MANAGER, STATE BANK OF PATIALA Vs. GAURAV HANDA AND OTHERS
|
February 23, 2017 |
CHIRAG ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 30, 2017 |
CHIRANJEEV SINGH SAINI Vs. BALJIT KAUR SAGGOO
|
August 16, 2017 |
CHOLAMANDLAM MS GENERAL INSURANCE CO. LTD. Vs. SUKHWINDER KAUR AND OTHERS
|
February 6, 2017 |
CHOLAMANDLAM MS GENERAL INSURANCE CO. LTD. Vs. MANJIT KAUR AND OTHERS
|
March 3, 2017 |
CHUNI LAL CHAUDHARY Vs. RAKESH BAKSHI
|
March 24, 2017 |
COGENT REALTORS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), GURGAON
|
December 20, 2017 |
COL B. S. GURAYA Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH BRANCH, SECTOR 30, CHD.
|
February 20, 2017 |
COMMANDO CATERERS PVT. LIMITED AND ORS. Vs. SHINDER SINGH MANDAIR
|
July 12, 2017 |
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. M/S IND. SWIFT LANDS LTD.
|
January 23, 2017 |
COMMISSIONER OF CENTRAL EXCISE GURGAON II Vs. HONDA MOTORCYCLE & SCOOTERS INDIA PVT LIMITED, THROUGH ITS MANAGING DIRECTOR
|
December 18, 2017 |
COMMISSIONER OF INCOME (CENTRAL), LUDHIANA Vs. M/S MBD PRINTOGRAPHICS (P) LTD. JALANDHAR
|
January 11, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S ABHISHEK INDUSTRIES LIMITED, LUDHIANA
|
May 4, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S MAX INDIA LIMITED
|
March 8, 2017 |
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. NECTAR LIFESCIENCE LIMITED
|
August 28, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. M/S. LORD KRISHNA CHARITABLE TRUST
|
July 11, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGAR Vs. INFANT JESUS EDUCATION SOCIETY
|
July 14, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. HARYANA STATE POLLUTION CONTROL BOARD, PANCHKULA
|
July 14, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. JK EDUCATION SAMITI, JKR PUBLIC SCHOOL, GOHANA
|
August 17, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. AMELIORATING INDIA
|
February 14, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. MAHAVIR JAIN SOCIETY (REGD ), DARESI ROAD, LUDHIANA
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. M/S FARIDABAD FORGING PRIVATE LIMITED
|
May 5, 2017 |
COMMISSIONER OF INCOME TAX, HISAR Vs. M/S KAPIL ROLLER FLOUR MILLS LIMITED
|
January 30, 2017 |
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. M/S HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
|
February 20, 2017 |
COMMISSIONER OF INCOME TAX, PATIALA Vs. STATE BANK OF PATIALA
|
November 14, 2017 |
COMMISSIONER OF SERVICE TAX Vs. DLF GOLF RESORTS LTD.
|
May 3, 2017 |
COMMISSIONER OF SERVICE TAX, DELHI-IV Vs. RITES LTD.
|
April 6, 2017 |
COMMR. OF C. EX. & S.T., PANCHKULA Vs. POLYPLASTICS INDUSTRIES (I) PVT. LTD.
|
March 24, 2017 |
COMMUNIST PARTY OF INDIA (MARXIST LENINIST) (LIBERATION) Vs. STATE ELECTION COMMISSION, U.T.CHANDIGARH AND OTHERS
|
April 25, 2017 |
COMPTROLLER & AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH & OTHERS
|
September 28, 2017 |
CONSTITUTION OF INDIA Vs. STATE OF HARYANA AND OTHERS
|
December 13, 2017 |
CT. BHUPINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 16, 2017 |
CT. SANJAY KUMAR Vs. STATE OF HARYANA AND ORS.
|
March 7, 2017 |
CT. SANJAY KUMAR NO.1353/KNL Vs. THE STATE OF HARYANA AND OTHERS
|
January 11, 2017 |
D A N COLLEGE OF EDUCATION FOR WOMEN, NAWANSHAHAR,(S B S NAGAR) Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2017 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS Vs. MOHD. QAYUM KHAN AND ANOTHER
|
February 7, 2017 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD & ANOTHER Vs. PERMANENT LOK ADALAT PUBLIC UTILITY SERVICES & ANOTHER
|
January 11, 2017 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER Vs. MOHER SINGH
|
February 14, 2017 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS Vs. JASWANT @ JAIBIR
|
August 30, 2017 |
DAL CHAND AND ANOTHER Vs. STATE OF HARYANA
|
March 9, 2017 |
DALBIR SINGH Vs. STATE OF HARYANA
|
October 11, 2017 |
DALIP KUMAR Vs. BAKSHISH SINGH
|
October 24, 2017 |
DALIP KUMAR JHA Vs. STATE OF PUNJAB
|
July 5, 2017 |
DALIP SINGH (DECEASED THROUGH HIS LRS) Vs. STATE OF HARYANA AND OTHERS
|
October 23, 2017 |
DALIP SINGH AND ANOTHER Vs. GRAM PANCHAYAT, VPO CHIRI, THROUGH ITS SARPANCH
|
December 5, 2017 |
DALJEET KAUR Vs. AVTAR SINGH
|
September 19, 2017 |
DALJEET KAUR Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED AND OTHERS
|
February 2, 2017 |
DALJEET SINGH Vs. MUNICIPAL COMMITTEE, AMRITSAR
|
April 21, 2017 |
DALJIT KAUR MANGAT Vs. SURINDER SINGH SANDHU
|
November 16, 2017 |
DALJIT SINGH Vs. KULWANT RAI & SONS
|
March 16, 2017 |
DALJIT SINGH Vs. SARABJIT KAUR
|
April 20, 2017 |
DANISH SANDHU Vs. DEPUTY COMMISSIONER-CUM-DISTRICT MAGISTRATE
|
August 1, 2017 |
DARA SINGH Vs. STATE OF HARYANA
|
January 12, 2017 |
DARA SINGH Vs. STATE OF PUNJAB
|
December 2, 2017 |
DARBARA SINGH Vs. NIHAL KAUR
|
November 16, 2017 |
DARBARA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 10, 2017 |
DARBARA SINGH @ BARA Vs. MALKIAT KAUR AND OTHERS
|
July 12, 2017 |
DARSHAN KUMAR JAIN Vs. REGISTRAR GENERAL OF SOCIETIES, HARYANA AND OTHERS
|
October 26, 2017 |
DARSHAN LAL Vs. AMIT GUPTA AND ANOTHER
|
August 4, 2017 |
DARSHAN LAL Vs. MALKIAT SINGH
|
March 22, 2017 |
DARSHAN SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
January 11, 2017 |
DARSHAN SINGH Vs. CANARA BANK
|
April 6, 2017 |
DARSHAN SINGH Vs. BALJIT SINGH SODHI AND OTHERS
|
December 13, 2017 |
DARSHAN SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
|
March 24, 2017 |
DARSHAN SINGH Vs. PSPCL
|
September 12, 2017 |
DARSHAN SINGH Vs. HARPREET SINGH
|
November 28, 2017 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
February 21, 2017 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
November 24, 2017 |
DARSHAN SINGH Vs. STATE OF PUNJAB (PUNJAB AND HARYANA)
|
September 26, 2017 |
DARSHAN SINGH Vs. GORA LAL
|
October 6, 2017 |
DARSHAN SINGH AND OTHERS Vs. GURMEET SINGH
|
November 7, 2017 |
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 8, 2017 |
DARSHAN SINGH AND OTHERS Vs. HARBANS KAUR AND OTHERS
|
May 26, 2017 |
DARSHAN TYAGI Vs. H.D.F.C. BANK LIMITED AND OTHERS
|
February 1, 2017 |
DARSHANA DEVI Vs. STATE OF HARYANA
|
November 17, 2017 |
DATA RAM Vs. TATA AIG GENERAL INSURANCE CO. LTD.
|
August 24, 2017 |
DAULAT RAM Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2017 |
DAULAT SINGH Vs. UNION OF INDIA & OTHERS
|
March 7, 2017 |
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2017 |
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS
|
December 22, 2017 |
DAVINDER SINGH AND OTHERS Vs. HARYANA PUBLIC SERVICE COMMISSION AND ANOTHER
|
December 11, 2017 |
DAVINDER SINGH DECEASED THROUGH LRS Vs. PRESIDING OFFICER AND OTHERS
|
March 22, 2017 |
DAYA NAND Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2017 |
DAYA NAND YADAV Vs. FINANCIAL COMMISSIONER AND OTHERS
|
May 11, 2017 |
DAYAL SINGH Vs. STATE OF PUNJAB
|
May 5, 2017 |
DAYALBAGH SPINNING & WEAVING MILLS Vs. THE GOVT. OF PUNJAB AND OTHERS
|
September 7, 2017 |
DAYANAND MEDICAL COLLEGE AND HOSPITAL MANAGING SOCIETY, LUDHIANA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
April 20, 2017 |
DAYAWANTI Vs. STATE OF HARYANA
|
February 21, 2017 |
DCM ENGINEERING PRODUCTS Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, JALANDHAR AND ANOTHER
|
April 21, 2017 |
DCM TEXTILES, HISAR Vs. STATE OF HARYANA
|
February 1, 2017 |
DCM TEXTILES, HISSAR AND ANR. Vs. UNION OF INDIA AND ORS.
|
February 23, 2017 |
DEEPAK Vs. STATE OF HARYANA
|
May 5, 2017 |
DEEPAK AGGARWAL Vs. STATE OF HARYANA
|
August 31, 2017 |
DEEPAK BUILDERS THROUGH ITS AUTHORIZED PARTNER SH. DEEPAK SINGAL Vs. UNION OF INDIA AND OTHERS
|
August 4, 2017 |
DEEPAK KUMAR Vs. STATE OF HARYANA & OTHERS
|
September 13, 2017 |
DEEPAK KUMAR Vs. STATE OF HARYANA
|
October 3, 2017 |
DEEPAK KUNDU AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 12, 2017 |
DEEPJOT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2017 |
DELHI FINANCIAL CORPORATION Vs. PURSHOTTAM DASS GARG AND OTHERS
|
January 10, 2017 |
DERA SAMADH BABA VIAPI Vs. RAM PIARI AND OTHERS
|
February 1, 2017 |
DES RAJ Vs. STATE OF HARYANA
|
May 8, 2017 |
DES RAJ Vs. STATE OF HARYANA
|
March 24, 2017 |
DES RAJ GARG AND OTHERS Vs. SHIV KUMAR @ HARWINDER SINGH AND OTHERS
|
September 28, 2017 |
DEV PARKASH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL JALANDHAR
|
July 18, 2017 |
DEV RAJ Vs. ABDUL GAFOOR AND ORS.
|
May 17, 2017 |
DEV RAJ AND OTHERS Vs. BAJ SINGH AND OTHERS
|
September 27, 2017 |
DEVENDER @ DEV DUTT Vs. STATE OF HARYANA
|
May 31, 2017 |
DEVENDER MOHAN Vs. THE PRESIDING OFFICER LABOUR COURT, AMBALA
|
January 13, 2017 |
DEVENDER YADAV @ KALU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2017 |
DEVI BAI Vs. NARINDER KUMAR AND OTHERS
|
August 9, 2017 |
DEVI LAL AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
July 28, 2017 |
DEVINDER KUMAR Vs. DIRECTOR MEDICAL EDUCATION AND RESEARCH, HARYANA AND OTHERS
|
August 16, 2017 |
DEVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 2017 |
DEVINDER SINGH Vs. PARAMJIT SINGH
|
October 12, 2017 |
DEVINDER SINGH @ KAKA Vs. STATE OF PUNJAB
|
December 6, 2017 |
DEVSARIA FILLING STATION KALANAUR Vs. VNR AUTO LOGISTICS
|
May 5, 2017 |
DHAN SINGH Vs. PUSHKAR
|
March 23, 2017 |
DHAN SINGH AND ORS. Vs. RAJINDER AND ORS.
|
February 2, 2017 |
DHARAM PAL Vs. MOHINDER SINGH
|
March 28, 2017 |
DHARAM SINGH Vs. LABH SINGH AND OTHERS
|
July 17, 2017 |
DHARAM SINGH AND OTHERS Vs. PHOOL SINGH AND OTHERS
|
August 9, 2017 |
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
|
December 6, 2017 |
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
|
November 28, 2017 |
DHARAMBIR Vs. STATE OF HARYANAPUNLR
|
December 5, 2017 |
DHARAMBIR AND OTHERS Vs. STATE OF HARYANA
|
August 4, 2017 |
DHARAMPAL Vs. SATISH KHATANA AND OTHERS
|
February 13, 2017 |
DHARAMPAL Vs. STATE OF HARYANA
|
May 1, 2017 |
DHARAMVEER MAINI & OTHERS Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
|
August 23, 2017 |
DHARAMVEER SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 16, 2017 |
DHARMINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND OTHERS
|
May 5, 2017 |
DHARMPAL Vs. COLLECTOR, JHAJJAR
|
July 18, 2017 |
DHARWANT SINGH Vs. NARINDER KAUR
|
April 26, 2017 |
DHBVNL AND ANOTHER Vs. FORUM FOR REDRESSAL OF CONSUMER GRIEVANCES AND ANOTHER
|
February 15, 2017 |
DHEERAJ KUMAR @ SONU Vs. STATE OF PUNJAB
|
November 27, 2017 |
DHIAN SINGH AND OTHERS Vs. MOHINDER SINGH AND OTHERS
|
October 26, 2017 |
DHIANA Vs. KAMLESH RANI AND ANOTHER
|
February 28, 2017 |
DHIRA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 2, 2017 |
DHRUV CHOWFLA Vs. PANJAB UNIVERSITY
|
September 8, 2017 |
DIGVIJAY SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCE AND OTHERS
|
October 12, 2017 |
DILBAG Vs. SMT. SUSHILA
|
May 9, 2017 |
DILBAG @ BAGGA Vs. STATE OF HARYANA
|
February 14, 2017 |
DILBAG SINGH Vs. STATE OF PUNJAB & OTHERS
|
January 12, 2017 |
DILBAG SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 12, 2017 |
DILBAG SINGH AND OTHERS Vs. VINOD KUMAR AND OTHERS
|
July 20, 2017 |
DINESH Vs. STATE OF HARYANA
|
April 26, 2017 |
DINESH Vs. STATE OF HARYANA
|
November 3, 2017 |
DINESH KOTWAL Vs. ANJU KOTWAL
|
April 6, 2017 |
DINESH KUMAR Vs. SHEELA DEVI AND ANOTHER
|
September 22, 2017 |
DINESH KUMAR AND ANOTHER Vs. STATE OF HARYANA
|
May 1, 2017 |
DIRECTOR HIGHER EDUCATION, CHANDIGARH ADMINISTRATION, SECTOR 9, CHANDIGARH. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH & OTHERS
|
December 20, 2017 |
DIRECTOR MARKETING BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS Vs. VIPIN SUKHIJA
|
June 16, 2017 |
DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, SECTOR 12, CHANDIGARH Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX (APPEALS), CHANDIGARH AND OTHERS
|
November 1, 2017 |
DISTRICT AYURVEDIC OFFICER Vs. RAM RATTI & ANOTHER
|
March 23, 2017 |
DIVISIONAL FOREST OFFICER Vs. DULLA RAM AND ANOTHER
|
January 17, 2017 |
DIVISIONAL FOREST OFFICER, TERRITORIAL, FOREST DIVISION, FATEHABAD Vs. RAM KUMAR AND ANOTHER
|
March 28, 2017 |
DIVYA AHLAWAT Vs. UNION OF INDIA
|
March 9, 2017 |
DIVYA JYOTI Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
February 14, 2017 |
DIVYA JYOTI JAGRATI SANSTHAN Vs. STATE OF PUNJAB
|
April 19, 2017 |
DIVYA SETHI Vs. STATE OF PUNJAB
|
May 25, 2017 |
DIWANSHU SHARMA Vs. STATE OF PUNJAB
|
October 30, 2017 |
DIYA SAINI AND OTHERS Vs. UNION OF INDIA
|
February 6, 2017 |
DR. (MRS.) URMIL RANI Vs. STATE OF HARYANA AND OTHERS
|
January 20, 2017 |
DR. ABHIJIT RAMDAS ROZATKAR Vs. STATE OF HARYANA AND OTHERS
|
November 8, 2017 |
DR. ANANT RAM JANTA HOSPITAL, BARWALA Vs. STATE OF HARYANA AND ANOTHER
|
November 7, 2017 |
DR. ARUN KANT Vs. REKHA TANWAR
|
May 11, 2017 |
DR. AVTAR SINGH KHARA Vs. CHANDIGARH GOLF CLUB THROUGH ITS HONY. SECRETARY AND OTHERS
|
January 27, 2017 |
DR. BASANT KUMAR SHARMA Vs. PANJAB UNIVERSITY
|
March 15, 2017 |
DR. BIRENDRA SINGH KAPOOR Vs. CHANCELLOR, PUNJABI UNIVERSITY AND OTHERS
|
April 21, 2017 |
DR. CHANDAN JAIN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2017 |
DR. D.D. GAUR Vs. UNION OF INDIA & OTHERS
|
February 22, 2017 |
DR. DEEPINDER SINGH Vs. STATE OF PUNJAB
|
May 4, 2017 |
DR. GURMAIL SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 13, 2017 |
DR. JITENDER KUMAR JAKHAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 9, 2017 |
DR. KANCHAN BALA Vs. STATE OF HARYANA AND OTHERS
|
October 10, 2017 |
DR. KANSHI NATH VERMA AND ANOTHER Vs. SUB DIVISIONAL OFFICER (CIVIL)
|
March 8, 2017 |
DR. KANWALJIT SINGH Vs. SHRI GURU RAM DASS HOSPITAL CHARITABLE TRUST
|
August 23, 2017 |
DR. KHIMIT JAIN AND OTHERS Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH AND ANOTHER
|
January 27, 2017 |
DR. MAM CHAND GOEL Vs. STATE OF HARYANA AND OTHERS
|
January 20, 2017 |
DR. MOHINDER KUMAR Vs. PUNJAB AND HARYANA HIGH COURT THROUGH REGISTRAR GENERAL
|
April 24, 2017 |
DR. NARENDER SONI Vs. STATE OF HARYANA AND OTHERS
|
May 9, 2017 |
DR. NIRJA KAPOOR Vs. PERMANENT LOK ADALAT
|
August 9, 2017 |
DR. P.P. MEHTA (SINCE DECEASED THROUGH HIS LRS) Vs. STATE OF HARYANA AND OTHERS
|
February 3, 2017 |
DR. RAJ BAHADUR SINGH AND OTHERS Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
|
March 15, 2017 |
DR. RAJASRI BHATTACHARYYA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 28, 2017 |
DR. RAJESH VERMA Vs. VINOD GUPTA
|
March 23, 2017 |
DR. RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2017 |
DR. RICHA KANSAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 22, 2017 |
DR. SAHIB SINGH & SONS Vs. CHANDIGARH ADMINISTRATION, UT, CHANDIGARH AND ORS.
|
April 21, 2017 |
DR. SANJIV KAUSHAL Vs. STATE OF HARYANA
|
November 7, 2017 |
DR. SONIA KURUVILLA Vs. DR. SIMON CHAUDHARY
|
November 3, 2017 |
DR. VIJAY KHER Vs. BISHAN SINGH
|
July 12, 2017 |
DR. VIRENDER SINGH, PROFESSOR Vs. STATE OF HARYANA AND OTHERS
|
July 4, 2017 |
DR. VIRENDER WALIA Vs. GURMIT SINGH @ MEENA AND ORS.
|
October 25, 2017 |
DULARI DEVI AND OTHERS Vs. UNION OF INDIA
|
January 31, 2017 |
DYAL SINGH Vs. SUKHDEV SINGH AND ANOTHER
|
April 28, 2017 |
DYNAMIC CONTINENTAL PVT LTD Vs. ARVINDER SINGH AND ANOTHER
|
March 23, 2017 |
EASI RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 25, 2017 |
EDUCATION BOARD DEVI SAHAI SANATAN DHARAM HIGHER SECONDARY SCHOOL Vs. RAJ KUMAR AND OTHERS
|
December 20, 2017 |
EHC BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 6, 2017 |
EHC INSPECTOR SINGH Vs. STATE OF HARYANA
|
May 3, 2017 |
EHC MAHENDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 13, 2017 |
EHC SURENDER AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
September 13, 2017 |
EKTA Vs. BEJINDER KUMAR
|
May 8, 2017 |
EMPLOYEES PROVIDENT FUND COMMISSIONER Vs. JAGDISH KUMAR
|
July 14, 2017 |
EMPLOYEES PROVIDENT FUND ORGANIZATION, BATHINDA (PUNJAB) AND ANOTHER Vs. M/S. ARIHANT SPINNING MILLS AND ANOTHER
|
January 12, 2017 |
EMU LINES PVT LTD Vs. R P SINGH
|
November 17, 2017 |
ENVIRONMENT AND HEALTH PROTECTION SOCIETY, PUNJAB (REGD.) Vs. STATE OF PUNJAB AND OTHERS
|
May 11, 2017 |
ER. MOHINDER PAL GARG AND ORS. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
May 1, 2017 |
ERA SOOD Vs. SHRI ACHLESHWAR MAHADEV, GIAN PANTHI SEWA MANDAL AND OTHERS
|
December 19, 2017 |
ESHVITA BHADOO Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2017 |
ESTATE OFFICE, & ANOTHER Vs. RAKSHA DEVI MAHAJAN
|
September 21, 2017 |
ESTATE OFFICER, U.T., CHANDIGARH Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES)
|
July 18, 2017 |
EX. CONSTABLE MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 7, 2017 |
EX. HGV SHER SINGH Vs. UNION OF INDIA
|
May 2, 2017 |
EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT Vs. MOHINDER SINGH
|
May 15, 2017 |
EXECUTIVE ENGINEER, SHAH NAHAR EXTN., CIVIL DIVISION, HOSHIARPUR, PUNJAB Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
December 11, 2017 |
EXECUTIVE ENGINEER, SIWANI CANAL DEVELOPMENT DIVISION, BHIWANI Vs. DHARMBIR & OTHERS
|
March 15, 2017 |
EXECUTIVE ENGINEER/DEPUTY GENERAL MANAGER, SUB URBAN DIVISION DHBVNL, BHIWANI AND ANOTHER Vs. SMT. PRIYANKA AND OTHERS
|
February 1, 2017 |
FAKRIDIN @ FAJAR Vs. BILLU GUPTA AND OTHERS
|
December 20, 2017 |
FATEH SINGH Vs. SOURABH SIKSHA SAMITI AND OTHERS
|
May 11, 2017 |
FATIMA BIBI AND ANOTHER Vs. STATE OF PUNJAB ETC
|
March 16, 2017 |
FEROZ AND ANOTHER Vs. THE DISTRICT MAGISTRATE, U.T. CHANDIGARH AND ANOTHER
|
February 2, 2017 |
FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA Vs. JAGDISH CHAND GARG
|
May 11, 2017 |
FIRDOSH AND OTHERS Vs. M/S. DELHI BARODA ROAD CARRIERS PVT. LTD. AND OTHERS
|
February 7, 2017 |
FOOD CORPORATION OF INDIA Vs. SHRI SWARAN SINGH
|
December 14, 2017 |
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB AND ANOTHER
|
August 2, 2017 |
FOOD CORPORATION OF INDIA Vs. THE PRESIDING OFFICER AND OTHERS
|
January 20, 2017 |
FOOD CORPORATION OF INDIA AND OTHERS Vs. M/S. WALAITI RAM AMAR NATH, COMMISSION AGENTS
|
January 11, 2017 |
FRANCIS THOMAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 7, 2017 |
FRIANK MOSES Vs. U.T. OF CHANDIGARH
|
May 26, 2017 |
FUTURA SUGARCANE PVT. LIMITED Vs. STATE OF HARYANA (P&H)(DB)
|
August 8, 2017 |
FUTURE GENERAL INDIA INSURANCE CO.LTD. @ FUTURE GENERAL INSURANCE CO. LTD. Vs. REKHA AND OTHERS
|
July 17, 2017 |
G.R.L. ENGINEERS Vs. STATE OF HARYANA AND ANR.
|
February 1, 2017 |
GADDI PARAM HANS SWAMI HIRA NAND JI AND ANOTHER Vs. JOGINDER SINGH @ YOGESHWAR NAND @ JOGESHWAR NAND AND OTHERS
|
April 3, 2017 |
GAGANDEEP SINGH AND OTHERS Vs. BAR COUNCIL OF INDIA AND ORS.
|
March 29, 2017 |
GAJENDER Vs. OMPAL AND ANOTHER
|
April 24, 2017 |
GAJRAJ Vs. SUBEY SINGH
|
February 13, 2017 |
GAJRAJ AND ANOTHER Vs. RAVI KUMAR AND OTHERS
|
May 26, 2017 |
GANESH DASS Vs. SMT. AMINA AND OTHERS
|
September 26, 2017 |
GANGA BISHAN Vs. AJIT SINGH AND OTHERS
|
December 5, 2017 |
GANNU AND ANOTHER Vs. STATE OF PUNJAB
|
May 26, 2017 |
GANPATI HEGDE Vs. DILPREET SINGH SAINI
|
May 8, 2017 |
GARIB SINGH Vs. UNION OF INDIA & OTHERS
|
May 11, 2017 |
GAURAV GAUR Vs. STATE OF HARYANA AND ORS.
|
March 7, 2017 |
GAURAV GOEL Vs. RAMJI DASS AND OTHERS
|
October 30, 2017 |
GAURAV KUMAR @ JOLLY Vs. SUNITA @ SANEHA @ SONU
|
August 21, 2017 |
GAURAV KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2017 |
GAURAV MAHAJAN Vs. HDFC BANK LTD.
|
April 6, 2017 |
GAURI SHANKAR Vs. STATE OF PUNJAB
|
August 8, 2017 |
GAUTAM MALHOTRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 11, 2017 |
GEETA DEVI AND OTHERS Vs. NIKHIL KOTIBHASKAR AND OTHERS
|
November 15, 2017 |
GEETA RANI Vs. JOGINDER SINGH
|
April 6, 2017 |
GENERAL MANAGER, HARYANA ROADWAYS DEPOT, AMBALA CITY AND ANOTHER Vs. JOGINDER SINGH AND OTHERS
|
December 1, 2017 |
GEOXA STEELS PRIVATE LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
October 11, 2017 |
GHUMAN SINGH Vs. TARA SINGH
|
February 28, 2017 |
GIAN CHAND Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
|
July 27, 2017 |
GIAN KAUR Vs. STATE OF PUNJAB
|
August 9, 2017 |
GIAN KAUR Vs. STATE OF PUNJAB
|
January 24, 2017 |
GIAN SAGAR MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. STATE OF PUNJAB AND ORS.
|
June 13, 2017 |
GIAN SINGH Vs. ADDITIONAL DEPUTY COMMISSIONER AND ANOTHER
|
August 21, 2017 |
GIAN SINGH AND OTHERS Vs. DEVINDER AND OTHERS
|
September 4, 2017 |
GLOBAL FACILITIES, LANDRAN, SAS NAGAR Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2017 |
GOBIND GUPTA Vs. RITU CHOPRA
|
March 15, 2017 |
GOBIND SINGH @ GOBIND SINGH KHANNA Vs. PAPPU AND OTHERS
|
September 20, 2017 |
GODREJ & BOYEE MANUFACTURING CO LIMITED Vs. UNION OF INDIA AND ANOTHER
|
March 3, 2017 |
GOLD FIELD SHIKSHA SANSTHA Vs. ALLAHABAD BANK
|
August 3, 2017 |
GOLDEN LAND AND DEVELOPMENT (INDIA) LTD Vs. JOINT SUB REGISTRAR, AHMEDABAD AND OTHERS
|
November 10, 2017 |
GOMA DEVI Vs. MAHIPAL
|
December 11, 2017 |
GOPAL CHAND Vs. STATE OF HARYANA AND OTHERS
|
January 20, 2017 |
GOPI RAM AND OTHERS Vs. SAJJAN SINGH AND OTHERS
|
January 24, 2017 |
GOVIND Vs. STATE OF HARYANA
|
November 20, 2017 |
GRAM PANCHAYAT Vs. GURMAIL SINGH
|
January 9, 2017 |
GRAM PANCHAYAT BHANDERI Vs. STATE OF HARYANA AND OTHERS
|
February 7, 2017 |
GRAM PANCHAYAT FATEHPUR Vs. STATE OF PUNJAB AND OTHERS
|
October 26, 2017 |
GRAM PANCHAYAT KOTLA NIHANG AND OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB, CHANDIGARH AND OTHERS
|
October 3, 2017 |
GRAM PANCHAYAT VILLAGE DHARAMGARH @ KATHGARH Vs. STATE OF PUNJAB
|
March 23, 2017 |
GRAM PANCHAYAT VILLAGE DINGAR MAJRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 10, 2017 |
GRAM PANCHAYAT VILLAGE NURPUR BET Vs. STATE OF PUNJAB
|
May 22, 2017 |
GRAM PANCHAYAT VILLAGE SHAHPUR DOGRA/KOLLIANWAL Vs. DIRECTOR OF LAND RECORD JALANDHAR AND OTHERS
|
October 24, 2017 |
GRAM PANCHAYAT, LAMME Vs. JOINT DEVELOPMENT COMMISSIONER (IRD)
|
November 1, 2017 |
GRAM PANCHAYAT, VILLAGE BALONGI Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2017 |
GRAND WINDSOR RESORTS LIMITED Vs. CENTRAL BOARD OF TRUSTEES
|
July 19, 2017 |
GUDDI AND OTHERS Vs. LALITA AND ANOTHER
|
September 1, 2017 |
GUDDI DEVI AND OTHERS Vs. PALA RAM AND OTHERS
|
September 19, 2017 |
GUFRAN ALI ALIAS GOOFAR ALI Vs. NAVNIT KUMAR AND OTHERS
|
August 25, 2017 |
GULAB SINGH Vs. HUKAM SINGH AND OTHERS
|
August 2, 2017 |
GULAB SINGH Vs. STATE OF HARYANA & OTHERS
|
July 18, 2017 |
GULAB SINGH Vs. BOARD OF GOVERNORS
|
July 26, 2017 |
GULABJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 21, 2017 |
GULDIN Vs. FINANCIAL COMMISSIONER
|
May 25, 2017 |
GULSHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM LABOUR COURT HISAR
|
May 12, 2017 |
GULSHAN DHALL Vs. SUBHASH CHANDER AND ANOTHER
|
April 6, 2017 |
GULSHAN KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
May 5, 2017 |
GULSHAN KUMAR SHARMA Vs. THE NATIONAL TEXTILE CORPORATION & ANOTHER
|
March 29, 2017 |
GULSHAN RAI JAIN-II Vs. EXECUTIVE ENGINEER, HOUSING BOARD, HARYANA, GURGAON AND ANR
|
November 29, 2017 |
GULZAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2017 |
GUNVEEN Vs. PRABHJOT SINGH
|
January 27, 2017 |
GURBACHAN KAUR Vs. STATE OF PUNJAB
|
August 23, 2017 |
GURBAKSH KAUR Vs. JOINT DEVELOPMENT COMMISSIONER
|
March 27, 2017 |
GURBAKSH SINGH AND OTHERS Vs. BUTA SINGH AND OTHERS
|
July 25, 2017 |
GURBAX KAUR AND ANOTHER Vs. BACHAN SINGH AND OTHERS
|
February 15, 2017 |
GURBAX SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE & OTHERS
|
February 23, 2017 |
GURBAX SINGH Vs. SARWAN SINGH AND OTHERS
|
July 4, 2017 |
GURBAX SINGH Vs. HARMINDERJIT SINGH ALIAS BOBBY CHOUDHRY
|
June 16, 2017 |
GURBIRINDER SINGH CHAHAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY(HUDA)
|
December 4, 2017 |
GURCHARAN KAUR Vs. TARLOK SINGH AND OTHERS
|
December 4, 2017 |
GURCHARAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, MOHALI & OTHERS
|
March 2, 2017 |
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 7, 2017 |
GURDAYAL SINGH ARORA Vs. DARSHANA ARORA
|
June 1, 2017 |
GURDEEP KAUR Vs. MANJIT KAUR
|
November 17, 2017 |
GURDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 27, 2017 |
GURDEEP NATH Vs. STATE OF PUNJAB
|
November 8, 2017 |
GURDEEP SINGH Vs. KULWANT SINGH AND OTHERS
|
March 27, 2017 |
GURDEEP SINGH Vs. JOGA SINGH
|
March 8, 2017 |
GURDEEP SINGH Vs. STATE OF HARYANA
|
December 7, 2017 |
GURDEEP SINGH & OTHERS Vs. SUB DIVISIONAL MAGISTRATE-CUM-PRESIDING OFFICER, MAINTENANCE TRIBUNAL, SAMANA & ANR
|
November 29, 2017 |
GURDEV KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2017 |
GURDEV KAUR AND ANOTHER Vs. MANGAT RAM AND OTHERS
|
October 27, 2017 |
GURDEV KAUR AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
|
October 31, 2017 |
GURDEV KAUR AND OTHERS Vs. DALJIT SINGH DHINGRA AND OTHERS
|
July 3, 2017 |
GURDEV SINGH Vs. STATE OF PUNJAB
|
January 19, 2017 |
GURDEV SINGH Vs. KASHMIRA SINGH AND OTHERS
|
August 11, 2017 |
GURDEV SINGH Vs. PRITPAL SINGH
|
December 8, 2017 |
GURDEV SINGH Vs. TARSEM SINGH
|
March 7, 2017 |
GURDEV SINGH Vs. UNION TERRITORY ADMINISTRATION
|
November 16, 2017 |
GURDEV SINGH Vs. NIRMAL KAUR
|
September 27, 2017 |
GURDEV SINGH LAMBARDAR Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2017 |
GURDEV SINGH SYAN Vs. STATE OF PUNJAB
|
November 15, 2017 |
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-1), PUNJAB
|
August 2, 2017 |
GURDIAL SINGH Vs. STATE OF PUNJAB
|
July 20, 2017 |
GURDIAL SINGH AND ANR Vs. BAJ SINGH AND ORS
|
November 21, 2017 |
GURDIAL SINGH AND ANR Vs. SHASHI BALA AND ORS
|
September 20, 2017 |
GURDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 20, 2017 |
GURDIP SINGH Vs. STATE OF PUNJAB
|
November 27, 2017 |
GURHARBANS SINGH Vs. BALWANT SINGH
|
June 2, 2017 |
GURHARBANS SINGH @ HARBANS SINGH Vs. BALWANT SINGH DHILLON
|
July 25, 2017 |
GURINDER SINGH Vs. UNION OF INDIA
|
March 8, 2017 |
GURINDER SINGH @ GINDI Vs. STATE OF PUNJAB
|
September 1, 2017 |
GURINDER SINGH @ GURVINDER SINGH Vs. AMARJIT SINGH AND OTHERS
|
February 13, 2017 |
GURJEET KUMAR Vs. SURINDER
|
September 25, 2017 |
GURJEET SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
March 22, 2017 |
GURJINDER SINGH AND ANOTHER Vs. GURBACHAN SINGH AND OTHERS
|
November 21, 2017 |
GURJIT SINGH Vs. STATE OF PUNJAB
|
September 25, 2017 |
GURJIT SINGH Vs. HARSAROOP SINGH
|
November 14, 2017 |
GURJIT SINGH Vs. STATE OF PUNJAB
|
October 10, 2017 |
GURJIT SINGH Vs. GRAM PANCHAYAT VILLAGE KASSABAD
|
February 15, 2017 |
GURJIT SINGH Vs. HARSAROOP SINGH AND ANOTHER
|
July 28, 2017 |
GURJOT SINGH GILL Vs. VIKRAMJIT SINGH
|
February 7, 2017 |
GURKIRAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 2017 |
GURMAIL DASS Vs. STATE OF PUNJAB
|
March 7, 2017 |
GURMAIL KAUR AND OTHERS Vs. LAL SINGH THROUGH HIS LRS AND OTHERS
|
September 6, 2017 |
GURMAIL SINGH Vs. CHIEF SECRETARY TO GOVT. OF PUNJAB
|
July 28, 2017 |
GURMAIL SINGH Vs. PRINCIPAL, GOVT SENIOR SECONDARY SCHOOL, NOGAWAN AND ORS
|
December 15, 2017 |
GURMAIL SINGH AND OTHERS Vs. DHARAM KAUR AND OTHERS
|
July 26, 2017 |
GURMAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 21, 2017 |
GURMEET Vs. PIARA SINGH
|
December 5, 2017 |
GURMEET KAUR Vs. PANJAB UNIVERSITY
|
January 17, 2017 |
GURMEET SINGH Vs. STATE OF PUNJAB
|
May 16, 2017 |
GURMEET SINGH Vs. AMANDEEP SINGH
|
March 2, 2017 |
GURMEET SINGH Vs. SATNAM SINGH
|
March 23, 2017 |
GURMEET SINGH Vs. RAVINDER SINGH
|
May 24, 2017 |
GURMEJ SINGH Vs. PARNAM SINGH
|
March 3, 2017 |
GURMEJ SINGH SOKHI Vs. CHUNI LAL AND OTHERS
|
April 6, 2017 |
GURMESH KUMAR GABA Vs. ASSTT. DIR., DIRECTORATE OF ENFORCEMENT
|
May 9, 2017 |
GURMINDER SINGH Vs. NIRMAL SINGH
|
July 28, 2017 |
GURMIT KAUR AND ANR Vs. JAGJIT SINGH AND ORS.
|
July 12, 2017 |
GURMIT SINGH Vs. JASWINDER KAUR AND ANOTHER
|
November 9, 2017 |
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 18, 2017 |
GURMIT SINGH @ BITTU AND ANOTHER Vs. AMARJIT KAUR AND ANOTHER
|
May 9, 2017 |
GURMIT SINGH AND ANOTHER Vs. TIRATH KAUR @ TIRATHO DESSI AND ANOTHER
|
November 15, 2017 |
GURMUKH SINGH (DECEASED) THROUGH HIS LR Vs. SUSHIL KUMAR
|
December 6, 2017 |
GURMUKH SINGH ALIAS GANNA AND OTHERS Vs. STATE OF PUNJAB
|
February 3, 2017 |
GURNAM KAUR Vs. HARNAM KAUR AND OTHERS
|
May 3, 2017 |
GURNAM SINGH Vs. UOI
|
January 31, 2017 |
GURNAM SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB, SAS NAGAR, MOHALI
|
February 13, 2017 |
GURNAM SINGH Vs. SUDESH KUMARI AND OTHERS
|
May 8, 2017 |
GURNAM SINGH Vs. DAYAL SINGH & ORS
|
July 11, 2017 |
GURNAM SINGH Vs. SATNAM SINGH SANDHU
|
January 11, 2017 |
GURNAM SINGH @ GAMA Vs. STATE OF PUNJAB
|
September 6, 2017 |
GURPAL SINGH Vs. KAMALJIT KAUR
|
March 16, 2017 |
GURPAL SINGH BRAR Vs. INCOME TAX OFFICER, WARD-6(4), MOHALI
|
February 9, 2017 |
GURPRATAP SINGH Vs. THE REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
|
October 11, 2017 |
GURPRATAP SINGH KHUSHALPUR Vs. STATE OF PUNJAB AND OTHERS
|
April 27, 2017 |
GURPREET KAUR Vs. PANJAB UNIVERSITY
|
October 26, 2017 |
GURPREET KAUR Vs. SUBASH KUMAR
|
October 13, 2017 |
GURPREET SINGH Vs. STATE OF PUNJAB & ORS.
|
May 9, 2017 |
GURPREET SINGH Vs. AMANDEEP
|
January 20, 2017 |
GURPREET SINGH Vs. GURINDER SINGH AND OTHERS
|
May 22, 2017 |
GURPREET SINGH Vs. STATE OF PUNJAB
|
December 16, 2017 |
GURPREET SINGH @ BALJEET SINGH Vs. RAM SARAN
|
May 18, 2017 |
GURPRIT SINGH @ D C Vs. STATE OF PUNJAB
|
November 7, 2017 |
GURSEWAK SINGH Vs. KAMALDEEP SINGH ALIAS SONY
|
March 24, 2017 |
GURU KRIPA BUILDING MATERIAL SUPPLIER Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER
|
March 14, 2017 |
GURUDWARA PARBHANDHAK COMMITTEE Vs. STATE OF PUNJAB
|
July 6, 2017 |
GURVINDER SINGH SON OF SHRI CHAMKAUR SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND OTHERS
|
August 3, 2017 |
GURWINDER SINGH Vs. STATE OF PUNJAB
|
October 10, 2017 |
GURWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 11, 2017 |
H.L. BISHNOI Vs. STATE OF HARYANA
|
January 16, 2017 |
HAJI HASSAN MOHD. AND OTHERS Vs. PUNJAB WAKF BOARD AND OTHERS
|
March 2, 2017 |
HAJRA Vs. YAKOOB
|
September 25, 2017 |
HAKAM SINGH Vs. PARKASH SINGH
|
September 12, 2017 |
HAKIM SINGH Vs. ISHWARI LAL
|
October 4, 2017 |
HANS RAJ Vs. STATE BANK OF PATIALA AND OTHERS
|
November 1, 2017 |
HANS RAJ AND OTHERS Vs. SUKHDEV RAJ AND OTHERS
|
January 18, 2017 |
HANS RAJ TUTEJA Vs. OM PARKASH (SINCE DECEASED)
|
September 12, 2017 |
HANUMAN Vs. MANOJ KUMAR AND ORS
|
December 14, 2017 |
HANUMAN Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2017 |
HANUMAN Vs. STATE OF HARYANA
|
December 6, 2017 |
HARBANS KAUR Vs. DISTRICT MAGISTRATE-CUM-APPELLATE TRIBUNAL
|
September 29, 2017 |
HARBANS KAUR AND ANOTHER Vs. RAVI KUMAR AND OTHERS
|
February 21, 2017 |
HARBANS SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
October 3, 2017 |
HARBANS SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
October 4, 2017 |
HARBANS SINGH (SINCE DECEASED) THROUGH HIS LRS Vs. UNION OF INDIA AND OTHERS
|
December 2, 2017 |
HARBANS SINGH AND OTHERS Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED AND ANOTHER
|
December 6, 2017 |
HARBHAGWAN SINGH Vs. STATE OF PUNJAB & OTHERS
|
November 13, 2017 |
HARBHAJAN Vs. PREM PAL AND OTHERS
|
October 12, 2017 |
HARBHAJAN KAUR BAJWA Vs. CANTONMENT BOARD, AMBALA CANTT.
|
February 21, 2017 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2017 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
March 3, 2017 |
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
May 1, 2017 |
HARBHAJAN SINGH Vs. BALBIR SINGH
|
September 18, 2017 |
HARBHJAN KAUR AND OTHERS Vs. ANKUSH JAIN AND ANOTHER
|
December 22, 2017 |
HARBINDER SINGH BAIDWAN Vs. STATE OF PUNJAB
|
July 5, 2017 |
HARCHARAN SINGH AND OTHERS Vs. JASWINDER SINGH AND OTHERS
|
December 12, 2017 |
HARDARSHAN SINGH Vs. KHUSHAL SINGH
|
September 6, 2017 |
HARDEEP KAUR Vs. BAHADUR SINGH
|
November 16, 2017 |
HARDEEP SINGH Vs. GURSHARAN SINGH
|
March 2, 2017 |
HARDEV KAUR Vs. UNION OF INDIA AND OTHERS
|
July 21, 2017 |
HARDEV SINGH Vs. STATE OF PUNJAB
|
November 6, 2017 |
HARDEV SINGH Vs. AJAY ARORA
|
February 21, 2017 |
HARDEV SINGH Vs. BHAN SINGH
|
March 23, 2017 |
HARDEV SINGH SODHI Vs. STATE OF PUNJAB AND ANOTHER
|
November 29, 2017 |
HARI CHAND Vs. RAJINDER KUMAR
|
September 15, 2017 |
HARI DEV Vs. THE PRESIDING OFFICER, PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) S.B.S. NAGAR AND OTHERS
|
February 20, 2017 |
HARI KISHAN Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2017 |
HARI RAM Vs. SATISH KUMAR AND OTHERS
|
September 7, 2017 |
HARI RAM & OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, NABHA ROAD, PATIALA
|
September 4, 2017 |
HARI RAM AND OTHERS Vs. MADAN LAL AND OTHERS
|
January 11, 2017 |
HARI SINGH Vs. BALJEET SINGH
|
February 23, 2017 |
HARI SINGH Vs. MUNICIPAL CORPORATION, BATHINDA AND ANOTHER
|
March 28, 2017 |
HARI SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2017 |
HARI SINGH Vs. KULDEEP KAUR AND OTHERS
|
August 3, 2017 |
HARI SINGH AND ANOTHER Vs. TARLOCHAN SINGH BEDI
|
March 27, 2017 |
HARI SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2017 |
HARINDER DHINGRA Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2017 |
HARINDER PAL KAUR Vs. UNION OF INDIA AND OTHERS
|
February 21, 2017 |
HARINDER SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND OTHERS
|
January 19, 2017 |
HARINDER SINGH ALIAS BHURA Vs. STATE OF HARYANA
|
May 1, 2017 |
HARINDER SINGH DHALIWAL Vs. UNION OF INDIA
|
September 8, 2017 |
HARINDER SINGH SIDHOO AND OTHERS Vs. VARINDER PAL SINGH
|
August 2, 2017 |
HARINDERJIT SINGH MALLI Vs. STATE OF PUNJAB
|
September 11, 2017 |
HARIOM @ KALU Vs. STATE OF HARYANA AND OTHERS
|
March 8, 2017 |
HARISH GOYAL Vs. PARMINDER SINGH AND OTHERS
|
March 18, 2017 |
HARISH KUMAR Vs. STATE OF HARYANA
|
July 5, 2017 |
HARISH KUMAR Vs. DAVINDER KUMAR
|
September 28, 2017 |
HARISH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 7, 2017 |
HARISH KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
April 7, 2017 |
HARISH SHARMA Vs. STATE OF PUNJAB
|
April 24, 2017 |
HARJEET Vs. STATE OF HARYANA
|
December 16, 2017 |
HARJEET SINGH GILL Vs. UNION OF INDIA AND ANOTHER
|
August 10, 2017 |
HARJINDER KAUR AND OTHERS Vs. PUSHPINDER KUMAR AND OTHERS
|
September 22, 2017 |
HARJINDER KAUR AND OTHERS Vs. GAGANDEEP SINGH AND ANOTHER
|
February 2, 2017 |
HARJINDER SINGH Vs. HARSH GUPTA AND ANOTHER
|
November 8, 2017 |
HARJINDER SINGH @ ARJINDER SINGH Vs. M. SUBRAMANI
|
October 31, 2017 |
HARJINDER SINGH AND ANOTHER Vs. NACHATTAR KAUR AND OTHERS
|
July 28, 2017 |
HARJINDER SINGH BAJEKE Vs. UNION OF INDIA
|
August 29, 2017 |
HARJINDER SINGH WARAICH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2017 |
HARJIT KAUR Vs. JASPAL SINGH
|
May 11, 2017 |
HARJIT KAUR AND OTHERS Vs. THE JALANDHAR TRANSPORT CO
|
March 10, 2017 |
HARJIT SINGH Vs. JOINT SECRETARY COOPERATION (APPEALS)
|
March 3, 2017 |
HARJIT SINGH Vs. PRESIDING OFFICER
|
February 7, 2017 |
HARJIT SINGH AND ANOTHER Vs. BHAJAN SINGH
|
October 31, 2017 |
HARKIRAT SINGH Vs. HARPREET SINGH AND OTHERS
|
August 10, 2017 |
HARKIRAT SINGH AND ORS Vs. PANJAB UNIVERSITY AND ORS
|
June 21, 2017 |
HARLALPREET SINGH Vs. GURPAL SINGH @ RACHPAL SINGH AND ANOTHER
|
December 6, 2017 |
HARLEEN KAUR Vs. HARMINDER PAL SINGH (DECEASED) THROUGH LRS AND ANOTHER
|
March 29, 2017 |
HARMAIL KAUR Vs. STATE OF PUNJAB
|
March 22, 2017 |
HARMAIL KAUR Vs. STATE OF PUNJAB
|
July 22, 2017 |
HARMAIL SINGH Vs. BALDEV SINGH AND OTHERS
|
December 20, 2017 |
HARMANPREET KAUR Vs. STATE OF PUNJAB
|
October 6, 2017 |
HARMESH SINGH Vs. SAJJAN SINGH
|
March 29, 2017 |
HARMINDER SINGH (THROUGH LRS) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2017 |
HARNAND SINGH Vs. STATE OF PUNJAB
|
July 19, 2017 |
HARNEK SINGH Vs. RAVINDER SINGH
|
October 9, 2017 |
HARPAL KAUR AND OTHERS Vs. SITA RAM AND OTHERS
|
March 10, 2017 |
HARPAL SINGH Vs. KARTAR SINGH
|
May 12, 2017 |
HARPAL SINGH Vs. STATE OF PUNJAB
|
March 3, 2017 |
HARPAL SINGH Vs. STATE OF PUNJAB
|
November 29, 2017 |
HARPARTAP SINGH AND ORS. Vs. STATE OF PUNJAB
|
May 23, 2017 |
HARPHOOL (SINCE DECEASED) THROUGH L.RS. & OTHERS Vs. RAM PAL & OTHERS
|
April 21, 2017 |
HARPHOOL SINGH Vs. SIRI RAM
|
February 21, 2017 |
HARPREET KAUR AND ANOTHER Vs. MANJEET SINGH AND OTHERS
|
November 17, 2017 |
HARPREET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
|
February 16, 2017 |
HARPREET SINGH Vs. PAWAN KUMAR
|
July 27, 2017 |
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 21, 2017 |
HARPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
April 28, 2017 |
HARSH BEHAL AND OTHERS Vs. PANJAB UNIVERSITY AND OTHERS
|
May 1, 2017 |
HARTEG SINGH & ANOTHER Vs. UNION OF INDIA & OTHERS
|
July 27, 2017 |
HARVINDER KAUR AND OTHERS Vs. IQBAL SINGH AND OTHERS
|
November 28, 2017 |
HARVINDER PAL SINGLA Vs. STATE OF HARYANA & OTHERS
|
March 7, 2017 |
HARVINDER SINGH Vs. JASWANT KAUR
|
October 9, 2017 |
HARVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 10, 2017 |
HARVINDER SINGH Vs. THE FINANCIAL COMMISSIONER AND OTHERS
|
April 6, 2017 |
HARVINDERPAL AND OTHERS Vs. THE STATE OF PUNJAB
|
May 17, 2017 |
HARVIR KAUR @ SIMRAN KAUR Vs. RAMESH KUMAR
|
May 12, 2017 |
HARWINDER SINGH Vs. M/S. BALSU PACKERS AND ANOTHER
|
March 1, 2017 |
HARWINDER SINGH Vs. STATE OF PUNJAB
|
January 11, 2017 |
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 27, 2017 |
HARYANA RAJYA BIJLEE BOARD SE BARKHAST KARAMCHARI AND ORS Vs. HARYANA VIDYUT PARSARAN NIGAM LTD AND ORS
|
December 21, 2017 |
HARYANA STATE AGRICULTURAL MARKETING BOARD & ORS. Vs. O.P. SAPRA AND ORS.
|
February 8, 2017 |
HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA AND ANOTHER Vs. M/S THE MALT COMPANY (INDIA) PVT. LTD.
|
January 13, 2017 |
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. MEHTAB SINGH
|
October 6, 2017 |
HARYANA STATE ELECTRICITY BOARD NOW HARYANA POWER GENERATION CORPORATION LIMITED Vs. ANIL KUMAR AND OTHERS
|
December 8, 2017 |
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. ASHOK KUMAR AND OTHERS
|
April 7, 2017 |
HARYANA STATE POLLUTION CONTROL BOARDC Vs. ANTHONY JESUDASAN
|
February 1, 2017 |
HARYANA URBAN DEVELOPMENT AUTHORITY, HISAR Vs. SHER SINGH AND OTHERS
|
May 1, 2017 |
HASEEN Vs. STATE OF HARYANA AND OTHERS
|
July 11, 2017 |
HATTI RAM Vs. STATE OF HARYANA
|
September 18, 2017 |
HAWA SINGH Vs. DHEERAJ AND OTHERS
|
November 10, 2017 |
HAWA SINGH Vs. CHIEF CANAL OFFICER/LAU, PANCHKULA
|
May 3, 2017 |
HAWA SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA AND OTHERS
|
April 3, 2017 |
HAWA SINGH AND OTHERS Vs. MAIPERSON AND ANOTHER
|
January 10, 2017 |
HAWA SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2017 |
HAWA SINGH AND OTHERS Vs. RAMPHAL @ RAMPAL AND OTHERS
|
November 14, 2017 |
HAZARA SINGH AND OTHERS Vs. STATE OF PUNJAB
|
November 16, 2017 |
HDFC BANK Vs. PERMANENT LOK ADALAT
|
March 30, 2017 |
HDFC BANK LTD. Vs. DEBTS RECOVERY TRIBUNAL
|
September 26, 2017 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. AKSHAY AND OTHER
|
November 28, 2017 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RAM PAL AND OTHERSPUNLR
|
November 21, 2017 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RAJNI AND OTHERS
|
April 17, 2017 |
HDFC STANDARD LIFE INSURANCE CO.LTD., GURGAON Vs. PERMANENT LOK ADALAT PUBLIC UTILITY SERVICES, GURGAON & OTHERS
|
February 13, 2017 |
HEERA LAL Vs. MUNICIPAL CORPORATION AND OTHERS
|
August 3, 2017 |
HEM RAJ Vs. STATE OF PUNJAB
|
November 27, 2017 |
HILLTOP RUBBERS PVT LIMITED Vs. STATE OF HARYANA
|
November 30, 2017 |
HIMALYANI GUPTA Vs. STATE OF HARYANA
|
June 20, 2017 |
HIMKANTI MISRA AND ANOTHER Vs. AJAY KUMAR AND OTHERS
|
December 19, 2017 |
HIRA SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 26, 2017 |
HIRA SINGH AND ANOTHER Vs. AJIT SINGH
|
March 23, 2017 |
HIRA SINGH AND OTHERS Vs. SUPERINTENDING CANAL ENGINEER, FEROZEPUR AND OTHERS
|
April 19, 2017 |
HISAR CITY SHOPKEEPER WELFARE SOCIETY Vs. HARYANA STATE
|
April 20, 2017 |
HMT LIMITED TRACTOR DIVISION Vs. M/S MODERN MANUFACTURERS PVT. LTD.
|
September 15, 2017 |
HUKAM CHAND Vs. SAROJ RANI
|
October 27, 2017 |
HUKAM CHAND BANSAL Vs. STATE OF HARYANA
|
July 12, 2017 |
HUKAM SINGH Vs. STATE OF HARYANA
|
September 18, 2017 |
HUKAMI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2017 |
HYDERABAD GOLDEN ROADLINES AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 1, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO. Vs. RAMESH KUMAR AND OTHERS
|
November 20, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MANJO DEVI AND OTHERS
|
July 25, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SHREE BHAGWAN AND OTHERS
|
September 18, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. NARENDER KUMAR
|
January 16, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RAMWATI AND OTHERS
|
February 3, 2017 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. CHANDIGARH Vs. PARMINDER KAUR AND OTHERS
|
November 30, 2017 |
IDEA CELLULAR LTD. Vs. UNION OF INDIA
|
May 30, 2017 |
IFFCO TOKIA GENERAL INSURANCE COMPANY LTD. Vs. VEENA DEVI AND OTHERS
|
August 30, 2017 |
IFFCO TOKIO GENERAL INS CO LTD Vs. NARINDER SINGH AND OTHERS
|
February 14, 2017 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KASHISH WADHWA AND OTHERS
|
September 14, 2017 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. RAJBIR SINGH AND ANOTHER
|
January 9, 2017 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. Vs. HARMEET KAUR
|
January 9, 2017 |
IKRAR Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2017 |
IMPROVEMENT TRUST SANGRUR AND ANR. Vs. YUG DEVI
|
July 20, 2017 |
INDANE BOTTLING PLANT Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
April 25, 2017 |
INDER MOHAN Vs. STATE OF PUNJAB
|
February 15, 2017 |
INDER PAL SINGH Vs. STATE OF PUNJAB & OTHERS
|
December 14, 2017 |
INDER RAJ Vs. UNION OF INDIA
|
August 9, 2017 |
INDER SINGH Vs. STATE OF HARYANA
|
November 2, 2017 |
INDER SINGH Vs. INDERJIT KAUR AND OTHERS
|
February 13, 2017 |
INDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 17, 2017 |
INDERJEET KAUR Vs. BALDEV SINGH AND OTHERS
|
January 9, 2017 |
INDERJEET SINGH Vs. STATE OF PUNJAB
|
January 13, 2017 |
INDERJEET SINGH Vs. STATE OF PUNJAB
|
July 7, 2017 |
INDERJIT & ANOTHER Vs. KAMAL KISHORE
|
January 16, 2017 |
INDERJIT KAUR Vs. CHARANJIT SINGH
|
August 17, 2017 |
INDERJIT KAUR Vs. STATE OF PUNJAB & OTHERS
|
February 9, 2017 |
INDERJIT SINGH Vs. STATE OF PUNJAB
|
March 15, 2017 |
INDERJIT SINGH Vs. STATE OF PUNJAB
|
August 18, 2017 |
INDERPAL SINGH Vs. BALWINDER KAUR
|
July 28, 2017 |
INDERSAIN AGGARWAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2017 |
INDIAN OIL CORPORATION LIMITED Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 10, 2017 |
INDIAN OVERSEAS BANK Vs. CRESCENT ENGINEERING CORPORATION & ORS
|
December 14, 2017 |
INDU ANAND Vs. STATE
|
March 23, 2017 |
INDU BALA Vs. STATE OF HARYANA
|
January 13, 2017 |
INDU SACHDEVA Vs. UNION OF INDIA AND OTHERS
|
August 9, 2017 |
INDUS TOWERS LIMITED Vs. UNION OF INDIA AND OTHERS
|
August 3, 2017 |
INFINITY LABORATORIES PVT. LIMITED Vs. J.B. KHOKHANI & CO. AND OTHERS
|
February 21, 2017 |
INGRAM MICRO INDIA PVT. LTD. AND OTHERS Vs. NARESH KUMAR AND OTHERS
|
February 27, 2017 |
INSPECTOR SURINDER SINGH PHOGAT Vs. STATE OF HARYANA AND OTHERS
|
November 28, 2017 |
INTERNATIONAL HUMAN RIGHTS COUNCIL, KUCHA CHALLAN DARYA GANJ, NEW DELHI Vs. UNION OF INDIA & OTHERS
|
December 13, 2017 |
INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA Vs. STATE OF HARYANA AND OTHERS
|
May 26, 2017 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
July 11, 2017 |
IQBAL SINGH Vs. BHAGWAN SINGH AND ANR
|
December 6, 2017 |
IQBAL SINGH Vs. JAGMAL SINGH AND OTHERS
|
January 11, 2017 |
IRSHAD @ RAHUL Vs. STATE OF HARYANA
|
February 28, 2017 |
ISHAR KAUR Vs. UOI AND ORS.
|
March 6, 2017 |
ISHAR KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2017 |
ISHWAR Vs. MANOJ
|
October 11, 2017 |
ISHWAR AND OTHERS Vs. STATE OF HARYANA
|
March 14, 2017 |
ISHWAR CHAND JAIN Vs. PUNJAB & HARYANA HIGH COURT (ADMN. SIDE) & OTHERS
|
May 19, 2017 |
ISHWAR SINGH Vs. STATE OF HARYANA
|
March 15, 2017 |
ISHWAR SINGH EX Vs. STATE OF HARYANA AND OTHERS
|
March 8, 2017 |
J.B. INDUSTRIES Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2017 |
JAGAN LEE TAK LAMPS LTD , KUNDLI Vs. NARESH DAHIYA
|
December 8, 2017 |
JAGAN NATH Vs. GRAM PANCHAYAT, DOKHERA AND ANOTHER
|
July 19, 2017 |
JAGAN NATH Vs. MARKET COMMITTEE,PANIPAT ETC
|
December 22, 2017 |
JAGAT RAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 10, 2017 |
JAGDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2017 |
JAGDEV SINGH Vs. MANDEEP KAUR
|
May 24, 2017 |
JAGDEV SINGH AND OTHERS Vs. PARVEEN KUMAR AND OTHERS
|
February 7, 2017 |
JAGDISH LAL Vs. STATE OF PUNJAB AND OTHERS
|
March 7, 2017 |
JAGDISH NARAIN (DECEASED) THROUGH LR Vs. CHANDER BHAN (DECEASED) THROUGH LR AND OTHERS
|
December 14, 2017 |
JAGDISH RAI Vs. HARYANA VIDHAN SABHA SECRETARIAT, CHANDIGARH
|
February 17, 2017 |
JAGDISH RAI Vs. GULBIR SINGH (DECEASED) TH. LRS
|
February 13, 2017 |
JAGIR SINGH Vs. SWARAN SINGH AND OTHERS
|
December 13, 2017 |
JAGIR SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS Vs. JANG BAHADUR AND OTHERS
|
December 18, 2017 |
JAGJIT SINGH Vs. NASEEB KAUR AND OTHERS
|
July 7, 2017 |
JAGJIT SINGH Vs. STATE OF HARYANA
|
March 15, 2017 |
JAGJIT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
March 21, 2017 |
JAGMAIL SINGH & ANOTHER Vs. KARAMJIT SINGH & OTHERS
|
January 9, 2017 |
JAGMAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 30, 2017 |
JAGMAL SINGH Vs. RAGHBINDER SINGH AND OTHERS
|
July 3, 2017 |
JAGMAL SINGH Vs. IQBAL SINGH
|
August 23, 2017 |
JAGMAL SINGH @ JAGMAL Vs. STATE OF HARYANA AND OTHERS
|
February 1, 2017 |
JAGMEET SINGH Vs. JASWANT SINGH AND OTHERS
|
December 12, 2017 |
JAGMEET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2017 |
JAGMOHAN LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 20, 2017 |
JAGMOHAN SINGH BHATTI Vs. UNION OF INDIA
|
July 5, 2017 |
JAGRAJ SINGH @ RAJU Vs. STATE
|
October 7, 2017 |
JAGROOP SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
May 8, 2017 |
JAGROOP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 1, 2017 |
JAGSIR SINGH Vs. REGISTRAR GENERAL
|
February 22, 2017 |
JAGTAR SINGH Vs. STATE OF PUNJAB & OTHERS
|
February 1, 2017 |
JAGTAR SINGH Vs. THE STATE OF HARYANA AND OTHERS
|
February 3, 2017 |
JAGVATI Vs. STATE OF HARYANA AND ANOTHER
|
November 14, 2017 |
JAI BHAGWAN Vs. STATE OF HARYANA
|
February 14, 2017 |
JAI CHAND Vs. BHAJAN SINGH
|
July 18, 2017 |
JAI KISHAN Vs. STATE OF HARYANA
|
December 16, 2017 |
JAI KISHAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 26, 2017 |
JAI KUMAR Vs. SWARAN SINGH
|
November 22, 2017 |
JAI NARAIN GUPTA & ANR Vs. SUBHASH CHANDER & ORS
|
February 27, 2017 |
JAI PAL AND OTHERS Vs. PREM SINGH AND OTHERS
|
August 18, 2017 |
JAI PAL JYANI Vs. MOHAN LAL AGARWAL
|
November 2, 2017 |
JAI SINGH Vs. STATE OF HARYANA
|
August 1, 2017 |
JAI SINGH YADAV Vs. STATE OF HARYANA AND ANOTHER
|
February 8, 2017 |
JAIBIR SINGH Vs. STATE OF HARYANA
|
September 18, 2017 |
JAIBIR SINGH SON OF MEHAR SINGH Vs. UNION OF INDIA AND OTHERS
|
September 14, 2017 |
JAIN HOSPITAL Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2017 |
JAIN KUMAR Vs. STATE OF HARYANA
|
August 1, 2017 |
JAIPAL Vs. HARI DASS AND OTHERS
|
January 18, 2017 |
JAIPAL SINGH Vs. STATE OF HARYANA
|
June 23, 2017 |
JAIVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 13, 2017 |
JALALUNDDIN Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2017 |
JALANDHAR IMPROVEMENT TRUST Vs. HANS RAJ (SINCE DECEASED) THROUGH LRS
|
May 4, 2017 |
JANKI DEVI AND ANOTHER Vs. SURENDER SINGH AND OTHERS
|
December 6, 2017 |
JANKI RAMAN PRIYA Vs. STATE OF HARYANA
|
September 5, 2017 |
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS
|
October 9, 2017 |
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 20, 2017 |
JARNAIL SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA & OTHERS
|
April 25, 2017 |
JARNAIL SINGH Vs. HARSHARAN KAUR
|
August 30, 2017 |
JARNAIL SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
|
February 28, 2017 |
JARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 22, 2017 |
JAS RAM (DECEASED) THROUGH LRS Vs. PEHLAD (NOW DECEASED) SON OF KALU THROUGH LRS AND OTHERS
|
July 5, 2017 |
JASBIR @ JAGBIR Vs. ORIENTAL INSURANCE CO. LTD.
|
October 13, 2017 |
JASBIR KAUR Vs. JEET SINGH
|
September 19, 2017 |
JASBIR KAUR Vs. DARSHAL LAL
|
September 22, 2017 |
JASBIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 13, 2017 |
JASBIR SINGH Vs. JATINDER SINGH AND ANOTHER
|
May 10, 2017 |
JASBIR SINGH Vs. KARMA AND OTHERS
|
June 1, 2017 |
JASBIR SINGH Vs. STATE OF PUNJAB
|
January 20, 2017 |
JASBIR SINGH Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
|
December 19, 2017 |
JASBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2017 |
JASDEEP SINGH Vs. PARAMPAL SINGH UMRANANGAL
|
June 6, 2017 |
JASKARAN SINGH Vs. GURDEV SINGH AND ANOTHER
|
July 14, 2017 |
JASMEL KAUR Vs. KULWINDER SINGH AND ORS
|
November 24, 2017 |
JASMER SINGH Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2017 |
JASMER SINGH Vs. THE STATE OF PUNJAB THROUGH COLLECTOR, LUDHIANA AND OTHERS
|
February 6, 2017 |
JASNEET INDER KAUR Vs. BIMLA PAITKA AND ANOTHER
|
September 15, 2017 |
JASPAL SINGH Vs. STATE OF PUNJAB
|
August 8, 2017 |
JASPAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL BATHINDA
|
August 29, 2017 |
JASPAL SINGH Vs. GURMEET SINGH
|
March 27, 2017 |
JASPAL SINGH @ JAGPAL SINGH @ KALA AND OTHERS Vs. STATE OF PUNJAB
|
January 9, 2017 |
JASPAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
|
March 9, 2017 |
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2017 |
JASPAL SINGH AND OTHERS Vs. RAM CHANDER AND ANOTHER
|
December 11, 2017 |
JASPAL SINGH TIWANA AND ANOTHER Vs. MOHINDER SINGH SANDHU AND OTHERS
|
September 12, 2017 |
JASRATH Vs. ASSAM AND OTHERS
|
January 11, 2017 |
JASSA SINGH ALIAS JASSA Vs. STATE OF PUNJAB
|
March 21, 2017 |
JASVEER KAUR Vs. RAMANDEEP SINGH BAINS AND ANOTHER
|
September 7, 2017 |
JASVIR KAUR Vs. DARSHAN SINGH
|
September 28, 2017 |
JASVIR SINGH Vs. STATE OF PUNJAB & ANOTHER
|
January 27, 2017 |
JASVIR SINGH Vs. AMANDEEP KAUR
|
September 11, 2017 |
JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
December 5, 2017 |
JASWANT SARPAL Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2017 |
JASWANT SINGH Vs. HARPAL SINGH AND ANOTHER
|
March 6, 2017 |
JASWANT SINGH Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
|
February 21, 2017 |
JASWINDER KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
March 21, 2017 |
JASWINDER KAUR AND OTHERS Vs. VIJAY KUMAR AND OTHERS
|
December 19, 2017 |
JASWINDER PAL SINGH AND OTHERS Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANR
|
December 11, 2017 |
JASWINDER SINGH Vs. THE FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
November 7, 2017 |
JASWINDER SINGH Vs. NIRMAL KAUR
|
August 2, 2017 |
JASWINDER SINGH Vs. STATE OF PUNJAB
|
June 2, 2017 |
JASWINDER SINGH Vs. BAKSHISH SINGH AND ANOTHER
|
October 13, 2017 |
JASWINDER SINGH Vs. JAYANT KUMAR
|
January 18, 2017 |
JASWINDER SINGH Vs. JAYANT KUMAR
|
January 19, 2017 |
JASWINDER SINGH Vs. KRISHAN LAL
|
February 7, 2017 |
JATINDER PAL KAUR Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2017 |
JATINDER SINGH Vs. BALBIR KAUR AND ANOTHER
|
October 25, 2017 |
JATINDERPAL SINGH Vs. KASHMIRI LAL & ORS
|
December 6, 2017 |
JAVINDER PATWARI Vs. STATE OF HARYANA
|
September 25, 2017 |
JAWAHAR LAL Vs. SURENDER KUMAR
|
July 24, 2017 |
JAWAHAR LAL SIBIA Vs. SANJIV KALIA AND ANOTHER
|
December 8, 2017 |
JEET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 15, 2017 |
JEET SINGH Vs. KANWALJEET KAUR AND OTHERS
|
October 7, 2017 |
JITENDER KUMAR Vs. UNION OF INDIA, THROUGH THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
September 26, 2017 |
JITENDER KUMAR Vs. KULDEEP AND OTHERS
|
December 12, 2017 |
JITENDER KUMAR Vs. SURESH KUMAR AND OTHERSPUNLR
|
November 17, 2017 |
JIWAN LAL SHARMA Vs. STATE OF HARYANA
|
February 20, 2017 |
JIWANI Vs. ANGURI
|
December 16, 2017 |
JOGA SINGH Vs. STATE OF PUNJAB
|
October 7, 2017 |
JOGA SINGH Vs. STATE OF PUNJAB
|
September 13, 2017 |
JOGA SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 9, 2017 |
JOGA SINGH AND ANOTHER Vs. GURWINDER SINGH AND OTHERS
|
February 1, 2017 |
JOGA SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB MINI SECRETARIAT
|
May 25, 2017 |
JOGINDER Vs. SATISH BANSAL
|
February 6, 2017 |
JOGINDER Vs. SALWINDER @ SURINDER
|
January 25, 2017 |
JOGINDER @ BACHI (CRA Vs. STATE OF HARYANA
|
September 23, 2017 |
JOGINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 19, 2017 |
JOGINDER PAL Vs. STATE OF PUNJAB (P&H)
|
March 21, 2017 |
JOGINDER SINGH Vs. STATE OF U T CHANDIGARH
|
September 26, 2017 |
JOGINDER SINGH Vs. STATE OF PUNJAB AND ORS
|
August 28, 2017 |
JOGINDER SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
February 21, 2017 |
JOGINDER SINGH(DECEASED) THROUGH LRS Vs. HARMEET SINGH AND OTHERS
|
November 13, 2017 |
JOSPHINE Vs. STATE OF PUNJAB AND OTHERS
|
February 13, 2017 |
JOTI (SINCE DECEASED) THROUGH LRS AND ANOTHER Vs. PARMESHWARI (SINCE DECEASED) THROUGH LRS
|
October 11, 2017 |
JOTI RAM Vs. STATE OF HARYANA
|
February 17, 2017 |
JUGAL KISHORE Vs. KAMLESH SINGH DUGGAL
|
January 12, 2017 |
JUGRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2017 |
JUNAID ALI KHAN Vs. BALJIT SINGH DHANOA AND ANOTHER
|
April 19, 2017 |
JYOTI BABBAR Vs. UNION OF INDIA AND ANOTHER
|
August 2, 2017 |
JYOTI PARKASH Vs. GENERAL MANAGER HARYANA ROADWAYS, SIRSA
|
March 9, 2017 |
JYOTI SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 24, 2017 |
K K ERECTORS Vs. STATE OF PUNJAB AND ANOTHER
|
September 20, 2017 |
K K TRADERS Vs. STATE OF PUNJAB AND OTHERS
|
December 20, 2017 |
K.C. SOCIAL WELFARE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 4, 2017 |
KABAL SINGH Vs. STATE OF PUNJAB
|
July 27, 2017 |
KABUL SINGH Vs. PUNJAB UNIVERSITY AND ANOTHER
|
October 25, 2017 |
KAILASH Vs. KESHANTI
|
October 3, 2017 |
KAILASH CHANDER BAJAJ @ KAILASH CHANDER Vs. STATE OF HARYANA
|
November 3, 2017 |
KAILASH DEVI AND OTHERS Vs. PAUL SINGH AND OTHERS
|
May 26, 2017 |
KAILASH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS
|
August 8, 2017 |
KAKA SINGH Vs. PAL SINGH
|
January 20, 2017 |
KALAWATI AND ANOTHER Vs. RAJESH KUMAR AND OTHERS
|
May 12, 2017 |
KAMAL KANT KAMBOJ Vs. INCOME TAX OFFICER, WARD 3, JAGADHARI, YAMUNA NAGAR, HARYANA
|
May 24, 2017 |
KAMAL KISHORE Vs. STATE OF PUNJAB
|
March 20, 2017 |
KAMAL MOHAN Vs. PUNJAB STATE POWER CORPORATION LTD.
|
October 3, 2017 |
KAMAL PHOOL Vs. STATE OF PUNJAB (P&H)(DB)
|
September 7, 2017 |
KAMAL SINGH Vs. M/S RAITANI BUILDCOM PVT. LTD. AND OTHERS
|
July 17, 2017 |
KAMALDEEP KAUR RAJOANA Vs. UNION OF INDIA
|
November 7, 2017 |
KAMALDEEP SINGH BEDI Vs. STATE OF PUNJAB
|
May 26, 2017 |
KAMALJEET SHARMA & ORS Vs. HARJINDER SINGH & ORS
|
December 14, 2017 |
KAMALJIT AND OTHERS Vs. GURDIAL SINGH (DEAD) THROUGH L.RS. AND ANOTHER
|
July 5, 2017 |
KAMALJIT KANDA Vs. STATE OF PUNJAB AND ANOTHER
|
December 15, 2017 |
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
October 13, 2017 |
KAMLA Vs. POONAM AND ANOTHER
|
January 12, 2017 |
KAMLA Vs. MANOJ KUMAR AND OTHERS
|
January 11, 2017 |
KAMLA DEVI Vs. STATE OF HARYANA
|
October 31, 2017 |
KAMLA DEVI & ANR Vs. MIHAN SINGH & ORS
|
December 18, 2017 |
KAMLA DEVI AND OTHERS Vs. UNION OF INDIA
|
February 20, 2017 |
KAMLA JOSHI AND ANOTHER Vs. FINANCIAL COMMISSIONER (REVENUE) AND OTHERS
|
September 18, 2017 |
KAMLESH Vs. RANJIT SINGH AND OTHERS
|
April 7, 2017 |
KAMLESH AND OTHERS Vs. VIJAY SINGH AND OTHERS
|
November 13, 2017 |
KAMLESH BANSAL AND OTHERS Vs. M/S. NARINDERA ROAD LINES PVT. LTD. AND OTHERS
|
September 21, 2017 |
KAMLESH KUMARI Vs. VARSHA AND ANOTHER
|
October 4, 2017 |
KAMLESH KUMARI Vs. SHAKTI SAGAR BHATIA
|
May 1, 2017 |
KAMLESH KUMARI AND OTHERS Vs. SUKHWINDER SINGH AND ANOTHER
|
December 8, 2017 |
KAMLESH RANI Vs. STATE OF PUNJAB
|
October 24, 2017 |
KAMLESH RANI D/O SHRI HIRA LAL Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 2017 |
KANHIYA LAL Vs. HARISH CHANDER
|
February 6, 2017 |
KANSHI NATH VERMA & ANOTHER Vs. SUB DIVISIONAL OFFICER (CIVIL)-CUM-COLLECTOR
|
March 8, 2017 |
KANTA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 20, 2017 |
KANTA DEVI AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
|
July 27, 2017 |
KANTA RANI AND ANOTHER Vs. HARISH KUMAR AND OTHERS
|
December 11, 2017 |
KANTA YADAV Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2017 |
KANWAL PREET SINGH SIDHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 9, 2017 |
KANWAL RAJ Vs. STATE OF HARYANA
|
January 20, 2017 |
KANWAL RAJ Vs. UNION OF INDIA AND OTHERS
|
February 27, 2017 |
KANWALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2017 |
KANWALJIT SINGH BAJWA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 3, 2017 |
KANWALJIT SINGH JOSON Vs. STATE OF PUNJAB
|
September 7, 2017 |
KANWAR BHAN AND OTHERS Vs. PARDEEP KUMAR AND OTHERS
|
August 11, 2017 |
KANWAR KUMAR AND OTHERS Vs. STATE OF HARYANA
|
December 11, 2017 |
KANWAR PAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2017 |
KAPIL Vs. STATE OF HARYANA
|
May 5, 2017 |
KAPIL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 11, 2017 |
KAPIL DEV Vs. STATE OF HARYANA
|
November 25, 2017 |
KAPIL GOYAL AND ANOTHER Vs. KRISHAN LAL AND OTHERS
|
November 8, 2017 |
KAPOOR DIESEL SERVICE Vs. SUKHJIT SINGH
|
September 19, 2017 |
KARAM CHAND AND ANOTHER Vs. MST. BAWI AND OTHERS
|
October 9, 2017 |
KARAM SINGH Vs. STATE OF HARYANA
|
August 9, 2017 |
KARAM SINGH Vs. STATE OF PUNJAB
|
September 1, 2017 |
KARAM SINGH Vs. STATE OF UNION TERRITORY, CHANDIGARH
|
December 6, 2017 |
KARAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2017 |
KARAMBIR SINGH Vs. STATE OF HARYANA & OTHERS
|
March 27, 2017 |
KARAMBIR SINGH DHOT Vs. THE GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
January 16, 2017 |
KARAMJEET Vs. RATTAN SINGH
|
November 17, 2017 |
KARAMJIT SINGH Vs. RAMANDIP KAUR
|
August 17, 2017 |
KARAMJIT SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
December 2, 2017 |
KARAMPAL GOYAL Vs. STATE OF PUNJAB
|
December 15, 2017 |
KARAMVIR SINGH Vs. STATE OF HARYANA
|
January 9, 2017 |
KARAN KUMAR Vs. RAJINDER KUMAR & OTHERS
|
July 17, 2017 |
KARAN SINGH Vs. BHAGWANI
|
January 11, 2017 |
KARAN SINGH AND ANOTHER Vs. SURAJ BHAN AND OTHERS
|
February 8, 2017 |
KARANBIR SINGH Vs. STATE OF PUNJAB & OTHERS
|
September 6, 2017 |
KARMA DEVI Vs. PUNJAB NATIONAL BANK
|
September 27, 2017 |
KARNAIL KAUR AND OTHERS Vs. HARBANS SINGH AND OTHERS
|
April 5, 2017 |
KARNAIL SINGH Vs. BALJEET SINGH AND OTHERS
|
July 27, 2017 |
KARNAIL SINGH Vs. MALKIAT SINGH
|
September 22, 2017 |
KARNAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
July 24, 2017 |
KARNAIL SINGH AND ANOTHER Vs. HARBHAJAN SINGH (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
|
December 5, 2017 |
KARRE RAVI KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 11, 2017 |
KARTAR KAUR Vs. STATE OF PUNJAB
|
February 28, 2017 |
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
May 11, 2017 |
KARTARI DEVI Vs. MAHENDER SINGH
|
October 11, 2017 |
KARUN SABHARWAL Vs. JOGINDER SHARMA AND OTHERS
|
October 9, 2017 |
KASHIPUR SUGAR MILLS LTD Vs. STATE OF PUNJAB AND ANOTHER
|
December 8, 2017 |
KASHMIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 24, 2017 |
KASHMIR KAUR AND ANOTHER Vs. PARAMJIT SINGH AND OTHERS
|
October 13, 2017 |
KASHMIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 9, 2017 |
KASHMIR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
April 20, 2017 |
KASHMIR SINGH AND OTHERS Vs. BAKSHISH SINGH (SINCE DECEASED) THROUGH HIS LEGAL HEIRS
|
March 14, 2017 |
KASHMIRI LAL Vs. STATE OF PUNJAB AND OTHERS
|
May 4, 2017 |
KASHMIRI LAL Vs. NATIONAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER AND ANOTHER
|
January 12, 2017 |
KASHMIRI LAL AND OTHERS Vs. KAMAL NAYAN SHARMA
|
March 10, 2017 |
KASTURI LAL KHANNA Vs. THE STATE OF HARYANA AND OTHERS
|
January 18, 2017 |
KAUR SINGH (BLIND) THROUGH HIS WIFE BALJIT KAUR Vs. MOHINDER SINGH
|
October 11, 2017 |
KAURA BAI Vs. STATE OF PUNJAB
|
September 18, 2017 |
KAUSHILYA DEVI AND OTHERS Vs. SHAMBHU DAYAL MEENA AND OTHERS
|
December 13, 2017 |
KAVITA Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2017 |
KAVITA Vs. STATE OF HARYANA AND ANOTHER
|
August 2, 2017 |
KAVITA AND OTHERS Vs. TUSHAR JANDU AND OTHERS
|
September 26, 2017 |
KAVITA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 30, 2017 |
KAVITA DEVI AND OTHERS Vs. JITENDER SINGH AND OTHERS
|
November 27, 2017 |
KAWALJEET KAUR Vs. KULDEEP SINGH
|
December 16, 2017 |
KESAR CHAND Vs. RAJAN NANDA AND ANOTHER
|
May 1, 2017 |
KESAR SINGH AND OTHERS Vs. PUNJAB AND SIND BANK AND ANOTHER
|
May 12, 2017 |
KESHAV KRISHAN Vs. DEPARTMENT OF PUNJAB STATE CIVIL SUPPLY CORPN LTD , CHANDIGARH AND OTHERS
|
December 8, 2017 |
KEWAL SINGH Vs. AVTAR SINGH AND OTHERS
|
December 12, 2017 |
KEWAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 11, 2017 |
KEWAL TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER
|
October 10, 2017 |
KHACHERA Vs. STATE OF HARYANA AND ANOTHER
|
August 21, 2017 |
KHAGESH KUMAR AND OTHERS Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH AND OTHERS
|
September 21, 2017 |
KHAMANON WELFARE ASSOCIATION Vs. STATE OF PUNJAB
|
February 17, 2017 |
KHARKANNA @ SONI AND ORS. Vs. STATE OF PUNJAB
|
March 6, 2017 |
KHAZAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 6, 2017 |
KHEM KAUSHAL AND OTHERS Vs. HIGH COURT OF HIMACHAL PRADESH AND OTHERS
|
August 8, 2017 |
KHETA RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 16, 2017 |
KHUBI RAM (DECEASED) THROUGH L RS AND OTHERS Vs. MUSSADI (DECEASED) THROUGH LRS
|
April 20, 2017 |
KHUSH NASIB Vs. STATE OF HARYANA & ORS
|
October 26, 2017 |
KHUSHI Vs. DAYAL SINGH
|
October 3, 2017 |
KHUSHI MOHAMMAD AND OTHERS Vs. STATE OF PUNJAB
|
April 27, 2017 |
KHUSHPREET SINGH BRAR Vs. VICE CHANCELLOR, PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
December 20, 2017 |
KIRAN BALA Vs. STATE OF HARYANA
|
July 21, 2017 |
KIRAN BALA Vs. SURINDER SHARMA
|
April 6, 2017 |
KIRAN KUMAR Vs. DESH RAJ AND OTHERS
|
November 13, 2017 |
KIRAN PAL AND OTHERS Vs. JAIPAL AND OTHERS
|
December 5, 2017 |
KIRAN SINGH Vs. COMMISSIONER, ROHTAK DIVISIION
|
August 23, 2017 |
KIRANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2017 |
KIRPA Vs. RAFIQ
|
July 11, 2017 |
KIRPAL KAUR AND OTHERS Vs. RITESH AND OTHERS
|
September 11, 2017 |
KIRTI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2017 |
KISHAN SAHAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 1, 2017 |
KISHAN SINGH RAHI Vs. HANS RAJ KAUSHAL
|
March 21, 2017 |
KISHORE KHATAIT Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
April 7, 2017 |
KISHORI LAL Vs. SHISH RAM
|
October 6, 2017 |
KISSAN WORKERS COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD Vs. PUNJAB STATE AND OTHERS
|
December 20, 2017 |
KOMAL MANJIT SINGH Vs. DHARAMPAL GUPTA
|
August 16, 2017 |
KOTAK MAHINDRA BANK Vs. SALINDER SINGH AND ANOTHER
|
March 14, 2017 |
KOTAK MAHINDRA BANK LTD. AND OTHERS Vs. PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ANR.
|
May 1, 2017 |
KRBL LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
May 11, 2017 |
KRISHAN Vs. THE STATE OF HARYANA AND OTHERS
|
March 16, 2017 |
KRISHAN Vs. STATE OF HARYANA
|
September 20, 2017 |
KRISHAN Vs. CHATTAR SINGH
|
May 31, 2017 |
KRISHAN AND ANOTHER Vs. STATE BANK OF PATIALA AND OTHERS
|
June 1, 2017 |
KRISHAN AND OTHERS Vs. CHANDERPATI
|
July 17, 2017 |
KRISHAN KUMAR Vs. STATE INFORMATION COMMISSION, HARYANA & ORS.
|
July 31, 2017 |
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2017 |
KRISHAN KUMAR Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
September 27, 2017 |
KRISHAN KUMAR Vs. SARISTA DEVI AND ANOTHER
|
July 19, 2017 |
KRISHAN KUMAR Vs. PREM DEVI AND ORS
|
December 22, 2017 |
KRISHAN KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
December 21, 2017 |
KRISHAN KUMAR Vs. NARESH AND OTHERS
|
November 16, 2017 |
KRISHAN KUMAR AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
March 8, 2017 |
KRISHAN KUMAR SIHAG AND OTHERS Vs. DULLA RAM AND OTHERS
|
November 30, 2017 |
KRISHAN LAL Vs. RAMJEET BHARDWAJ AND ANOTHER
|
November 28, 2017 |
KRISHAN LAL Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, KARNAL, HARYANA
|
February 9, 2017 |
KRISHAN LAL (SINCE DECEASED) THROUGH HIS L.R. Vs. KAMALJIT AND OTHERS
|
February 2, 2017 |
KRISHAN PYARI Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2017 |
KRISHANA DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
December 21, 2017 |
KRISHNA AGRO FOODS Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
November 7, 2017 |
KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 30, 2017 |
KRISHNA KUMARI KANWAL Vs. SNEH SIERRA AND OTHERS
|
December 13, 2017 |
KUKKI SINGH Vs. RANI
|
September 18, 2017 |
KULBIR SINGH Vs. RAJWINDER KAUR
|
August 16, 2017 |
KULDEEP Vs. STATE OF HARYANA & ORS.
|
May 17, 2017 |
KULDEEP Vs. ISHWAR SINGH & ORS
|
December 2, 2017 |
KULDEEP AND OTHERS Vs. DEVENDER AND OTHERS
|
December 19, 2017 |
KULDEEP KAUR Vs. RAJ KUMAR AND OTHERS
|
May 15, 2017 |
KULDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB
|
March 14, 2017 |
KULDEEP NARA Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS
|
March 22, 2017 |
KULDEEP SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
|
November 7, 2017 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
August 3, 2017 |
KULDEEP SINGH Vs. KAMALJEET KAUR
|
September 5, 2017 |
KULDEEP SINGH Vs. VIJAY KUMAR
|
March 9, 2017 |
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2017 |
KULDEEP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT
|
February 16, 2017 |
KULDEEP SINGH Vs. J.P. SINGH
|
March 2, 2017 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
November 17, 2017 |
KULDEEP SINGH MALIK (MINOR) THOUGH HIS FATHER RANBIR SINGH MALIK Vs. UNION OF INDIA AND OTHERS
|
May 24, 2017 |
KULDIP KAUR Vs. SATNAM SINGH AND OTHERS
|
October 10, 2017 |
KULDIP KAUR AND OTHERS Vs. HARJIT SINGH AND OTHERS
|
October 9, 2017 |
KULDIP SINGH Vs. GURMAIL SINGH
|
November 3, 2017 |
KULDIP SINGH Vs. KANWALJIT KAUR (DECEASED) THROUGH HER L.RS. AND ANOTHER
|
February 9, 2017 |
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 6, 2017 |
KULJEET KAUR AND OTHERS Vs. SARABJIT SINGH AND ANOTHER
|
August 30, 2017 |
KULJIT KAUR AND ANR Vs. BHOLA SINGH AND ORS
|
November 24, 2017 |
KULJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2017 |
KULJIT SINGH Vs. GURMEET SINGH
|
February 21, 2017 |
KULVIR SINGH Vs. STATE OF PUNJAB
|
October 13, 2017 |
KULWANT KAUR Vs. JAIMAL SINGH
|
August 18, 2017 |
KULWANT KAUR AND OTHERS Vs. SUHAWA SINGH AND OTHERS
|
August 3, 2017 |
KULWANT KAUR SIDHU Vs. MOHINDER PARTAP SINGH DHILLON
|
January 18, 2017 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
December 6, 2017 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
August 28, 2017 |
KULWANT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 23, 2017 |
KULWANT SINGH ALIAS KAKU Vs. STATE OF PUNJAB
|
May 9, 2017 |
KULWANT SINGH AND ANOTHER Vs. SUNITA DEVI AND OTHERS
|
December 6, 2017 |
KULWINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
April 27, 2017 |
KULWINDER KAUR AND ORS Vs. BHAG SINGH AND ANR
|
December 22, 2017 |
KULWINDER SINGH Vs. INDIAN RED CROSS SOCIETY AND OTHERS
|
September 13, 2017 |
KULWINDER SINGH Vs. ASHA CHAUHAN
|
July 17, 2017 |
KUMARI KUMUD JAIN Vs. VIJAY KUMAR
|
January 17, 2017 |
KUSUM Vs. STATE OF HARYANA
|
May 12, 2017 |
LACHHMAN SINGH Vs. RAMESH KUMAR
|
May 26, 2017 |
LACHHMI DEVI Vs. UNION TERRITORY CHANDIGARH AND OTHERS
|
July 11, 2017 |
LAJWANTI Vs. BHAGO (DECEASED) THROUGH HER LRS AND OTHERS
|
August 11, 2017 |
LAJWANTI Vs. PAWAN KUMAR AND OTHERS
|
November 24, 2017 |
LAKHA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 17, 2017 |
LAKHMI SINGH Vs. DEPUTY COMMISSIONER, SANGRUR AND OTHERS
|
March 23, 2017 |
LAKHWINDER KAUR Vs. SARWAN SINGH
|
January 16, 2017 |
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 13, 2017 |
LAKHWINDER SINGH Vs. JAGTAR SINGH
|
August 1, 2017 |
LAKHWINDER SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
April 17, 2017 |
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
October 12, 2017 |
LAKHWINDER SINGH Vs. TILAK RAJ
|
July 11, 2017 |
LAKHWINDER SINGH GILL Vs. SUKHWANT SINGH AND OTHERS
|
December 11, 2017 |
LAKSHMI PRECISION SCREWS LIMITED Vs. M/S. BHARAT INDUSTRIES
|
November 2, 2017 |
LAKSHYA @ PAPPU Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 4, 2017 |
LAKSHYAPREET KAUR (MINOR) (THROUGH HER FATHER AND NATURAL GUARDIAN GURINDER SINGH) Vs. SHARNJIT RAM AND ANOTHER
|
November 30, 2017 |
LAL CHAND Vs. STATE OF HARYANA AND OTHERS
|
March 6, 2017 |
LAL CHAND Vs. M/S. MARUTI SUZUKI INDIA LTD. AND ANR.
|
December 12, 2017 |
LAL SINGH Vs. STATE OF HARYANA
|
May 9, 2017 |
LAL SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
March 6, 2017 |
LAL SINGH AND ANOTHER Vs. MOHAN LAL
|
November 21, 2017 |
LALIT Vs. THE STATE OF HARYANA & OTHERS
|
March 3, 2017 |
LALIT KUMAR AND ANOTHER Vs. KAMLESH RANI
|
December 11, 2017 |
LALITA RANI AND OTHERS Vs. VISHWAJIT SINGH MINHAS AND ANOTHER
|
November 22, 2017 |
LALITA YADAV Vs. STATE OF HARYANA
|
January 31, 2017 |
LALLU Vs. STATE OF PUNJAB
|
January 13, 2017 |
LATE RAJINDER KUMAR THROUGH HIS LRS Vs. DAYA RANI
|
December 12, 2017 |
LEELAWATI AND OTHERS Vs. RAM SINGH AND OTHERS
|
December 12, 2017 |
LEKH RAJ ARORA Vs. STATE OF HARYANA AND OTHERS
|
February 1, 2017 |
LIFECARE INNOVATIONS PVT. LTD. Vs. UNION OF INDIA AND ANOTHER
|
April 5, 2017 |
LOKESH Vs. RAMESHWAR TYAGI
|
December 11, 2017 |
LOKESH DEVI Vs. STATE OF HARYANA
|
July 12, 2017 |
LOVELY Vs. STATE OF PUNJAB
|
December 12, 2017 |
LOVELY & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
December 19, 2017 |
LOVELY KUMAR Vs. STATE OF PUNJAB
|
March 7, 2017 |
LRY. LABOUR CONTRACTOR Vs. CHANDIGARH MUNICIPAL CORPORATION
|
May 22, 2017 |
LT. COL. PYARA SINGH SARANG Vs. DISTT. MAGISTRATE
|
November 6, 2017 |
LUDHIANA STOCK EXCHANGE LTD , Vs. MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
|
December 6, 2017 |
LUXMI NARAIN (THROUGH LRS) Vs. DIRECTOR CONSOLIDATION, HARYANA AND ORS.
|
December 13, 2017 |
M K OVERSEAS PRIVATE LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
December 11, 2017 |
M S MIDDLE HIGH SCHOOL AND ANOTHER Vs. USHA AND OTHERS
|
September 26, 2017 |
M. SUKUMAR REDDY AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 21, 2017 |
M.D. FROZEN FOOD EXPORTS PVT. LTD. AND OTHERS Vs. HERO FINCORP LIMITED AND ANOTHER
|
August 2, 2017 |
M.P. CHATRATH Vs. CENTRAL INFORMATION COMMISSIONER AND OTHERS
|
June 1, 2017 |
M.R. BATRA Vs. UTTAR HARYANA VITRAN NIGAM LIMITED & OTHERS
|
August 10, 2017 |
M.S. SANDHU BRIK KLIN Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
July 27, 2017 |
M.S.MALIK Vs. CENTRAL INFORMATION COMMISSION & OTHERS
|
January 18, 2017 |
M/S ABHITEX INTERNATIONAL Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2017 |
M/S ACTIVE PROMOTERS PVT. LTD. Vs. ASSOTECH REALTY PRIVATE LIMITED AND ANOTHER
|
January 11, 2017 |
M/S ALKEM LABORATORIES LTD. Vs. ADDITIONAL DEPUTY COMMISSIONER
|
September 20, 2017 |
M/S ASF BUILDWELL PVT. LTD. AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2017 |
M/S BHOLE SHANKAR TRADING COMPANY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 29, 2017 |
M/S BONN NUTRIENTS PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
|
February 14, 2017 |
M/S CAPITAL DYEING COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 24, 2017 |
M/S CITADAL SECURITY SERVICES, NEW DELHI Vs. THE CHAIRMAN, JIND CENTRAL COOPERATIVE BANK LTD., JIND AND OTHERS
|
August 1, 2017 |
M/S CITY MEDICINE CENTRE Vs. STATE OF PUNJAB
|
April 25, 2017 |
M/S DAULATRAM DHARAMBIR AUTO PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
|
December 6, 2017 |
M/S DHINGRA JARDINE INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF HARYANA AND OTHERS
|
January 30, 2017 |
M/S EMU LINES PVT. LTD. Vs. SH. R.P. SINGH
|
November 17, 2017 |
M/S FASHION SQUARE, ABOHAR Vs. KAMAL RAJPOOT (NIKKU)
|
March 2, 2017 |
M/S FUSION COACHING REDEFINED Vs. INCOME TAX OFFICER, WARD NO. 6(3), SAS NAGAR, MOHALI
|
April 27, 2017 |
M/S G.E. MOTORS INDIA (P) LIMITED. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
|
January 20, 2017 |
M/S GAUTAM BUILDERS, ENGINEERS & CONTRACTORS Vs. MUNICIPAL CORPORATION, CHANDIGARH, ETC.
|
August 11, 2017 |
M/S GEE CITY BUILDERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 26, 2017 |
M/S GIRDHARI LAL CONSTRUCTIONS Vs. UNION OF INDIA AND OTHERS
|
April 18, 2017 |
M/S GIRDHARI LAL CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA AND OTHERS
|
May 3, 2017 |
M/S GLOBAL FACILITIES Vs. STATE OF PUNJAB AND OTHERS
|
November 29, 2017 |
M/S GOPAL COTTON INDUSTRIES PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2017 |
M/S GOYAL TRADERS COMMISSION AGENTS Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2017 |
M/S GTL INFRASTRUCTURE LIMITED Vs. SHRUTI SINGH
|
May 8, 2017 |
M/S GURDEEP SINGH AND OTHERS Vs. MAKHAN SINGH
|
May 3, 2017 |
M/S GURU NANAK PROMOTERS PVT. LTD. Vs. LOVE DEV AND ANOTHER
|
July 14, 2017 |
M/S HARRY HYPER STORE Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 24, 2017 |
M/S HARYANA NAV YUVAK KALA SANGAM Vs. STATE OF HARYANA AND ANOTHER
|
October 24, 2017 |
M/S HILLTOP RUBBERS PVT. LIMITED Vs. STATE OF HARYANA
|
November 30, 2017 |
M/S ICOMM TELE LTD. Vs. PUNJAB STATE WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER
|
May 9, 2017 |
M/S IDCOL KALINGA IRON WORKS LTD. AND ANOTHER Vs. VINOD KUMAR SINGAL AND OTHERS
|
August 21, 2017 |
M/S INDER MAL SURESH KUMAR Vs. STATE OF HARYANA
|
November 21, 2017 |
M/S INDIA LEASE DEVELOPMENT LTD. Vs. RAJNISH BEHL AND OTHERS
|
September 6, 2017 |
M/S INDIAN SECURITY SERVICES (REGD.), LUDHIANA Vs. PUNJABI UNIVERSITY, PATIALA
|
July 24, 2017 |
M/S INTEL CORPORATION Vs. UNION OF INDIA AND OTHERS
|
March 22, 2017 |
M/S INTERNATIONAL CARS AND MOTORS LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
May 1, 2017 |
M/S JAI KISHAN DASS VIJAY KUMAR AGGARWAL AND OTHERS Vs. ICICI BANK LTD., AND ANOTHER
|
January 30, 2017 |
M/S JAI SINGH AND COMPANY Vs. STATE OF HARYANA
|
October 12, 2017 |
M/S JOSHUA FOODS Vs. UNION OF INDIA (P&H)(D.B.)
|
August 17, 2017 |
M/S KAITHAL WINE TRADER, L Vs. STATE OF HARYANA AND OTHERS
|
August 17, 2017 |
M/S LAGGAR INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2017 |
M/S LIFO INTERNATIONAL Vs. C.I.T. AYAKAR BHAWAN, SECTOR
|
March 15, 2017 |
M/S LIQUOR WORLD VENTURE PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
February 14, 2017 |
M/S LIQUOR WORLD VENTURE PVT. LTD. Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
July 31, 2017 |
M/S M.J. STEEL SALES Vs. STATE OF PUNJAB
|
May 8, 2017 |
M/S MAHESH KUMAR SINGLA Vs. UNION OF INDIA
|
March 27, 2017 |
M/S MAHINDRA TIMBER STORE Vs. STATE BANK OF INDIA AND ANOTHER
|
March 15, 2017 |
M/S MALIBU ESTATES PRIVATE LIMITED Vs. PERMANENT LOK ADALAT
|
February 13, 2017 |
M/S MANCHANDA GLASS HOUSE Vs. SUDESH KUMAR KALRA
|
May 3, 2017 |
M/S MANGAL DEEP Vs. RAJINDER PARSAD
|
February 23, 2017 |
M/S MAPLE LOGISTICS PVT. LTD. Vs. M/S RIBA TEXTILE PVT LTD & ORS.
|
July 24, 2017 |
M/S MILLENNIUM WIRES (P) LIMITED, JALANDHAR AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE, GURGAON
|
February 14, 2017 |
M/S MODEL ECONOMIC TOWNSHIP LIMITED Vs. LAND ACQUISITION COLLECTOR
|
October 10, 2017 |
M/S MORGAN SIGNATURE TOWERS PRIVATE LIMITED Vs. M.P. NAGAR AND ANOTHER
|
August 31, 2017 |
M/S MUNDIAN CARRIERS (INDIA) Vs. KAMAL KUMAR AND OTHERS
|
February 22, 2017 |
M/S NAHAR SPINNING MILLS LIMITED Vs. THE COMMISSIONER OF INCOME TAX, LUDHIANA
|
April 17, 2017 |
M/S NALANDA SPINNERS LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
February 8, 2017 |
M/S NEPTUNE LAND AND HOUSING PVT. LTD AND OTHERS Vs. KRISHNA AND OTHERS
|
March 9, 2017 |
M/S OM INTERNATIONAL Vs. M/S WINNER NIPPON ELECTRONIC LTD.
|
September 27, 2017 |
M/S OSWAL APPARELS PRIVATE LIMITED, LUDHIANA AND OTHERS Vs. STATE BANK OF INDIA, LUDHIANA AND ANOTHER
|
February 14, 2017 |
M/S P.C. JAIN TEXTILE PVT. LTD. Vs. STATE OF HARYANA
|
January 12, 2017 |
M/S PARKASH AMUSEMENT RIDES & FUN WORLD PVT. LIMITED AND OTHERS Vs. CHILDRENS WELFARE SOCIETY (REGD.)
|
January 24, 2017 |
M/S PARKASH INDUSTRIES, AHMEDGARH Vs. THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. (MARKFED) SANGRUR AND ANOTHER
|
February 17, 2017 |
M/S PAUL MERCHANTS LTD. Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
|
January 11, 2017 |
M/S PERFECT FACILITIES MANAGEMENT PVT. LTD. Vs. PRESIDING OFFICER AND ANOTHER
|
February 9, 2017 |
M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 3, 2017 |
M/S R.S. LABOUR AND TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
March 6, 2017 |
M/S RADHA RAMAN INDUSTRIES Vs. M/S MANOJ TRADING COMPANY
|
August 29, 2017 |
M/S RAGLAN INFRASTRUCTURE PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2017 |
M/S RATHORE PROMOTERS AND DEVELOPERS PVT. LTD. AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 22, 2017 |
M/S REAL MAZON INDIA LTD. Vs. STATE OF PUNJAB
|
September 5, 2017 |
M/S RICELA HEALTH FOODS LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2017 |
M/S RULIA MAL AMAR CHAND Vs. UNION OF INDIA AND OTHERS
|
July 20, 2017 |
M/S S.N. BAJAJ ALLOYS Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
September 18, 2017 |
M/S S.S. FERTILIZER AND ANOTHER Vs. STATE OF PUNJAB
|
January 24, 2017 |
M/S SACHDEVA FASHION HOUSE Vs. PUNJAB AND SIND BANK AND ANOTHER
|
March 15, 2017 |
M/S SALIENT CRAFTS Vs. M/S TETS-N RAI INTERNATIONAL AND ...
|
December 22, 2017 |
M/S SANT RICE AND GENERAL MILLS Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 2017 |
M/S SARDHA RAM & SONS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 23, 2017 |
M/S SAWAN LAND DEVELOPERS PVT. Vs. DEBT. RECOVERY APPELLATE TRIBUNAL AND OTHERS
|
March 29, 2017 |
M/S SHOE PALACE Vs. SHAM LAL
|
March 8, 2017 |
M/S SHRI KRISHNA CONSTRUCTION COMPANY Vs. BATHINDA DEVELOPMENT AUTHORITY AND OTHERS
|
February 21, 2017 |
M/S SHYAM LAL SHER SINGH Vs. STATE OF HARYANA
|
November 30, 2017 |
M/S SOHAL TRACTORS & FARM MACHINERY THROUGH ITS PROP. AND ANOTHER Vs. HMT LTD. AND ANOTHER
|
February 9, 2017 |
M/S SOMA PUNJAB WAREHOUSING PVT. LTD. Vs. STATE OF PUNJAB
|
August 1, 2017 |
M/S SOMRASS TRADERS THROUGH ITS PARTNER S. GURINDER SINGH GILL, LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 2017 |
M/S SUKHDEV SINGH AND COMPANY, DHANAULA, BARNALA Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
August 9, 2017 |
M/S SUMAN VILLAS PVT. LTD., JHAJJAR Vs. STATE OF HARYANA AND ANOTHER
|
June 2, 2017 |
M/S SUNDER MARKETING ASSOCIATES Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2017 |
M/S SUNRISE HOUSE KEEPING & SUPPORT SERVICES PVT. LTD.,CHANDIGARH Vs. CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LIMITED AND ANOTHER
|
February 20, 2017 |
M/S SUVIDHA ENGINEERS INDIA PVT LTD Vs. COSMAS RESEARCH LAB LTD
|
August 3, 2017 |
M/S SWITCH CRAFT PVT. LTD. Vs. OMBUDSMAN ELECTRICITY PUNJAB AND OTHERS
|
March 29, 2017 |
M/S TDS MANAGEMENT CONSULTANT PRIVATE LIMITED Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANOTHER
|
October 12, 2017 |
M/S TRIF AMRITSAR PROJECTS LTD. Vs. STATE OF PUNJAB
|
March 24, 2017 |
M/S UNITED BREWERIES LTD. Vs. STATE OF HARYANA
|
January 31, 2017 |
M/S USHA STUD AND AGRICULTURAL FARMS PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2017 |
M/S VISHWAS DHALIWAL COLD STORE Vs. UNION OF INDIA AND OTHERS
|
March 21, 2017 |
M/S WORLD CLASS ENTERPRISES AND ANOTHER Vs. CHAMAN LAL
|
January 30, 2017 |
M/S. DECIBELS INDIA PVT. LTD. Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND OTHERS
|
August 10, 2017 |
M/S. DLF POWER AND SERVICES LTD. Vs. STATE OF HARYANA
|
November 29, 2017 |
M/S. DRISH SHOES LIMITED Vs. MOHAN PARSHAD AND ANOTHER
|
December 20, 2017 |
M/S. DYNAMIC CONTINENTAL PVT. LTD. Vs. ARVINDER SINGH AND ANOTHER
|
March 23, 2017 |
M/S. EXL CAREERS AND ANOTHER Vs. FRANKFINN AVIATION SERVICES PVT. LTD.
|
September 5, 2017 |
M/S. FILTREX ENGG. Vs. UNION OF INDIA
|
September 26, 2017 |
M/S. GANESH TRADING CO. AND ORS. Vs. THE STATE OF HARYANA AND ORS.
|
February 7, 2017 |
M/S. GANGA COLOUR LAB AND ANOTHER Vs. JANAK RANI AND OTHERS
|
March 23, 2017 |
M/S. GODREJ & BOYEE MANUFACTURING CO. LIMITED Vs. UNION OF INDIA
|
March 3, 2017 |
M/S. GULSHAN RAI JAIN Vs. THE EXECUTIVE ENGINEER, HOUSING BOARD, HARYANA, GURGAON AND ANR.
|
November 29, 2017 |
M/S. GUPTA AND COMPANY AND OTHERS Vs. PUNJAB AND SIND BANK AND ANOTHER
|
October 4, 2017 |
M/S. HALL MARK STEEL PVT. LTD. Vs. FEDERAL BANK
|
April 21, 2017 |
M/S. HARTRON COMMUNICATIONS LTD. Vs. SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT ETC.
|
March 20, 2017 |
M/S. HRA PAPER MILLS PVT. LTD. AND OTHERS Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND OTHERS
|
March 15, 2017 |
M/S. INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
|
March 8, 2017 |
M/S. INTERNATIONAL TRANSMISSION LTD. Vs. ISOLUX CORSAN INDIA ENGINEERING AND CONSTRUCTION PVT. LTD. AND ANOTHER
|
September 28, 2017 |
M/S. JAGPREET COMMISSION AGENTS VILLAGE DEEP SINGH WALA Vs. VIRPAL KAUR
|
July 26, 2017 |
M/S. KULDEEP FLOUR MILLS AND OTHERS Vs. STATE BANK OF PATIALA AND OTHERS
|
July 11, 2017 |
M/S. L.G. HOTELS LIMITED Vs. STATE OF HARYANA
|
July 3, 2017 |
M/S. LOTUS REALTECH PVT. LTD. Vs. THE STATE OF HARYANA AND OTHERS
|
December 13, 2017 |
M/S. MEDROPOLITAN Vs. CONTROLLING AUTHORITY
|
July 5, 2017 |
M/S. MEHAM CO Vs. PRESIDING OFFICER
|
December 11, 2017 |
M/S. MGR SHAWLS THROUGH ITS PROPRIETOR AND ANOTHER Vs. M/S. YOUNGMAN WOOLEN MILLS (P) LTD.
|
July 28, 2017 |
M/S. O.K. BRICKS INDUSTRY Vs. M/S. MADHAV CONSTRUCTIONS
|
August 2, 2017 |
M/S. PRAKASH ASPHALTINGS AND TOLL HIGHWAYS (INDIA) LIMITED Vs. STATE OF HARYANA AND OTHERS
|
November 29, 2017 |
M/S. PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. BIMLA KUMARI
|
May 12, 2017 |
M/S. R.V. RICE MILLS Vs. THE PUNJAB STATE CO
|
December 8, 2017 |
M/S. RISHI STEEL TRADERS MOTIA KHAN MANDI GOBINDGARH Vs. VAIBHAV BASSI
|
October 9, 2017 |
M/S. SACHDEVA STORE AND ANOTHER Vs. AMIT KUMAR
|
February 20, 2017 |
M/S. SWASTIK FILLING STATION, VILLAGE GUDHA, TEHSIL LADWA, DISTRICT KURUKSHETRA. Vs. INDIAN OIL CORPORATION LTD., PANIPAT & ANOTHER
|
January 25, 2017 |
M/S. TAJINDER PAUL SINGH AND SONS Vs. UT OF CHANDIGARH AND ORS.
|
February 22, 2017 |
M/S. VERMA ENGINEERING & SHIVALIK INC., AND ANOTHER Vs. TULSI RAM
|
March 1, 2017 |
M/S. VIDEOCON D2H LTD Vs. SHARVAN KUMAR
|
July 24, 2017 |
M/S. VIJAY K. GUPTA AND COMPANY Vs. STATE OF PUNJAB AND OTHERS
|
October 30, 2017 |
M/S. VIKRAM ELECTRIC EQUIPMENT PVT. LTD. Vs. CHANKYA EDUCATION SOCIETY
|
July 13, 2017 |
M/S. VIMCON PROJECTS PVT. LTD Vs. PAWAN KUMAR
|
May 11, 2017 |
M/S. VINOD COTTON CORPORATION Vs. M/S. JINDAL COTEX LTD. AND OTHERS
|
May 24, 2017 |
M/S. WOCKHARDT LIMITED Vs. ATAM PRAKASH SINGH
|
March 15, 2017 |
M/S. XEN (CONST.), PUNJAB MANDI BOARD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
August 31, 2017 |
MADAN GOPAL SINGLA Vs. SHASHI AGGARWAL
|
September 26, 2017 |
MADAN KUMAR @ MANOJ KUMAR Vs. STATE OF PUNJAB
|
July 21, 2017 |
MADAN SINGH (DECEASED) THROUGH HIS LRS Vs. ROOP SINGH
|
May 24, 2017 |
MADHU BALA Vs. STATE OF PUNJAB
|
May 30, 2017 |
MADHU SUDAN Vs. UNION OF INDIA AND OTHERS
|
July 31, 2017 |
MAFFI Vs. MANDIL KAUSHIK
|
April 3, 2017 |
MAGHAR AND ANOTHER Vs. ROHIT ALIAS BUNTY AND OTHERS
|
November 17, 2017 |
MAGHAR SINGH Vs. LABH SINGH
|
October 13, 2017 |
MAGHAR SINGH GREWAL Vs. PSPCL AND OTHERS
|
February 20, 2017 |
MAGMA HDI GENERAL INSURANCE CO. LTD. Vs. MUKESH DEVI AND OTHERS
|
December 6, 2017 |
MAHA SINGH Vs. DHARAMBIR @ DHARMA AND ANOTHER
|
December 16, 2017 |
MAHABIR PRASAD Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2017 |
MAHARAJ AND OTHERS Vs. STATE OF PUNJAB
|
January 24, 2017 |
MAHAVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 19, 2017 |
MAHENDER SINGH Vs. STATE OF HARYANA
|
September 15, 2017 |
MAHENDER SINGH AND ANOTHER Vs. RESHMA DEVI AND OTHERS
|
July 28, 2017 |
MAHENDER SINGH MEENA Vs. UNION OF INDIA AND OTHERS
|
August 30, 2017 |
MAHESH ARORA Vs. STATE OF HARYANA
|
August 17, 2017 |
MAHESH BATRA (DECEASED) THR. HIS LRS LAKSHYA BATRA AND ANOTHER Vs. NARINDER SINGH AND OTHERS
|
September 8, 2017 |
MAHESH CHAND Vs. DROPTI AND ANOTHER
|
November 21, 2017 |
MAHESH CHANDER SAXENA Vs. UNION OF INDIA AND OTHERS
|
February 22, 2017 |
MAHESH GUPTA ALIAS DIMPLE Vs. HARPREET SINGH
|
September 8, 2017 |
MAHESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 29, 2017 |
MAHESH KUMAR THROUGH NISHA Vs. BHAN SINGH AND OTHERS
|
March 14, 2017 |
MAHESH SHARMA Vs. DINESH BHARDWAJ
|
January 10, 2017 |
MAHINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
December 6, 2017 |
MAHIPAL Vs. STATE OF HARYANA
|
September 26, 2017 |
MAI CHAND Vs. STATE OF HARYANA AND OTHERS
|
November 30, 2017 |
MAIN PAL Vs. COMMISSIONER, ROHTAK
|
February 15, 2017 |
MAIN PAL AND ANOTHER Vs. STATE OF HARYANA
|
April 28, 2017 |
MAITRI MEHTA Vs. CBSE AND OTHERS
|
May 18, 2017 |
MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2017 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
December 4, 2017 |
MAKHAN LAL Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS
|
December 8, 2017 |
MAKHAN SINGH Vs. STATE OF PUNJAB
|
November 28, 2017 |
MAKHAN SINGH Vs. MANJIT KAUR
|
September 19, 2017 |
MAKHAN SINGH Vs. STATE OF PUNJAB
|
November 25, 2017 |
MAKHAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 15, 2017 |
MAL SINGH Vs. DES RAJ AND OTHERS
|
April 27, 2017 |
MALKIAT SINGH Vs. THE CHAIRMAN, PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ANOTHER
|
March 20, 2017 |
MALOOKA Vs. JOGINDER KAUR
|
May 8, 2017 |
MALTI DEVI Vs. AMRIT LAL
|
December 15, 2017 |
MALWINDER SINGH Vs. STATE OF PUNJAB
|
September 1, 2017 |
MAMTA Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK & ANOTHER
|
November 27, 2017 |
MAMTA RANI Vs. SONU
|
May 8, 2017 |
MAN SINGH Vs. S.S. KHANNA AND OTHERS
|
May 30, 2017 |
MANAGER M/S RATIONAL BUSINESS CORPORATION PVT. LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
February 28, 2017 |
MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION Vs. JAGJIT SINGH AND ANOTHER
|
April 26, 2017 |
MANDEEP SHARMA Vs. STATE OF PUNJAB
|
September 14, 2017 |
MANDEEP SINGH Vs. STATE OF PUNJAB
|
September 25, 2017 |
MANDEEP SINGH AND ANOTHER Vs. AMRIK SINGH AND OTHERS
|
March 16, 2017 |
MANDEEP SINGH SIDHU Vs. IMPROVEMENT TRUST, PATIALA
|
April 5, 2017 |
MANDER SINGH Vs. STATE OF PUNJAB
|
March 8, 2017 |
MANDIP SINGH Vs. STATE OF PUNJAB
|
November 10, 2017 |
MANDISH SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
|
December 22, 2017 |
MANESAR INDUSTRIAL WELFARE ASSOCIATION Vs. STATE OF HARYANA
|
September 12, 2017 |
MANGA SINGH Vs. PARAMJIT SINGH (P&H)(D.B.)
|
November 14, 2017 |
MANGAL DASS Vs. GOVT. OF INDIA THROUGH SECRETARY, MINISTRY OF ROAD TRANSPORT AND SURFACE/HIGHWAYS AND OTHERS
|
February 15, 2017 |
MANGAL DIN Vs. DHERA SINGH AND OTHERS
|
September 4, 2017 |
MANGAT RAM Vs. SUDERSHAN KUMAR AND ANOTHER
|
October 7, 2017 |
MANGAT RAM @ MANGA Vs. STATE OF PUNJAB AND OTHERS
|
May 8, 2017 |
MANGAT RAM AND OTHERS Vs. RAM PARKASH AND OTHERS
|
December 8, 2017 |
MANGAT RAM DOGRA AND OTHERS Vs. UT OF CHANDIGARH AND OTHERS
|
January 27, 2017 |
MANGAT SINGH @ MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 25, 2017 |
MANGE RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
November 8, 2017 |
MANGE RAM Vs. STATE OF HARYANA
|
January 31, 2017 |
MANHAR SINGH BILLING Vs. UNION OF INDIA AND OTHERS
|
July 12, 2017 |
MANI NANDWANI Vs. M.R. SHARMA AND OTHERS
|
March 15, 2017 |
MANI RAM Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2017 |
MANI RAM Vs. STATE OF HARYANA
|
March 10, 2017 |
MANINDER SINGH AND ANOTHER Vs. RAJINDER KAUR AND OTHERS
|
September 22, 2017 |
MANISH TANDON Vs. ANKITA BHUTAM
|
May 23, 2017 |
MANISHA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 5, 2017 |
MANJAY AND OTHERS Vs. LALIT AND OTHERS
|
July 14, 2017 |
MANJEET Vs. STATE OF HARYANA
|
September 1, 2017 |
MANJEET KUMAR Vs. SUMAN
|
December 11, 2017 |
MANJEET KUMAR Vs. UNION OF INDIA AND ANOTHER
|
August 4, 2017 |
MANJEET SINGH Vs. JAGWINDER SINGH @ RAJU AND ORS.
|
March 10, 2017 |
MANJIT KAUR Vs. STATE OF HARYANA AND OTHERS
|
March 30, 2017 |
MANJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER
|
March 1, 2017 |
MANJIT KAUR Vs. FINANCIAL COMMISSIONER
|
January 23, 2017 |
MANJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LTD & ORS
|
October 3, 2017 |
MANJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
September 4, 2017 |
MANJIT KAUR AND ORS. Vs. SANT BABA LABH SINGH AND ORS.
|
October 4, 2017 |
MANJIT KAUR AND OTHERS Vs. SEHAJBEER SINGH AND ANOTHER
|
September 27, 2017 |
MANJIT KAUR AND OTHERS Vs. DILBAR SINGH @ DALVEER SINGH BASI AND OTHERS
|
March 30, 2017 |
MANJIT KAUR AND OTHERS Vs. PARAMJIT SINGH AND OTHERS
|
November 28, 2017 |
MANJIT KUMAR Vs. RAM SAWROOP AND OTHERS
|
January 11, 2017 |
MANJIT KUMAR @ GOLDI Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2017 |
MANJIT LAL Vs. STATE OF PUNJAB
|
November 6, 2017 |
MANJIT SINGH Vs. HARPREET AND OTHERS
|
August 9, 2017 |
MANJIT SINGH Vs. YASHPAL, SOLE PROPRIETOR OF YASH PAL RAVINDER NATH COMMISSION AGENT
|
November 27, 2017 |
MANJIT SINGH Vs. STATE OF HARYANA
|
November 7, 2017 |
MANJIT SINGH Vs. GURDASPUR AMRITSAR KSHETRIYA GRAMIN BANK
|
September 27, 2017 |
MANJIT SINGH AND ANOTHER Vs. SATISH KUMAR AND OTHERS
|
November 14, 2017 |
MANJIT SINGH AND OTHERS Vs. GURINDERPAL SINGH AND OTHERS
|
July 24, 2017 |
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 23, 2017 |
MANJU RANI AND ANOTHER Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS
|
May 12, 2017 |
MANJURAN AND OTHERS Vs. VINOD KUMAR AND ANOTHER
|
December 22, 2017 |
MANMATI AND ANOTHER Vs. BACCHA YADAV AND OTHERS
|
December 12, 2017 |
MANMOHAN MAHESHWARI Vs. STATE OF PUNJAB
|
May 31, 2017 |
MANMOHAN SINGH Vs. STATE OF HARYANA
|
April 28, 2017 |
MANOHAR LAL Vs. SMT. BHANTI AND OTHERS
|
January 12, 2017 |
MANOHAR LAL Vs. STATE OF HARYANA AND OTHERS
|
May 26, 2017 |
MANOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 13, 2017 |
MANOJ Vs. STATE OF HARYANA
|
April 7, 2017 |
MANOJ KUMAR Vs. STATE OF HARYANA
|
April 20, 2017 |
MANOJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 19, 2017 |
MANOJ KUMAR Vs. BIMLA DEVI
|
July 14, 2017 |
MANOJ KUMAR Vs. STATE OF HARYANA AND ANR
|
December 22, 2017 |
MANORAMA DEVI Vs. STATE OF HARYANA
|
October 28, 2017 |
MANPINDER KAUR Vs. DEPUTY DIRECTOR GENERAL EDUCATION INDIAN COUNCIL OF AGRICULTURAL RESEARCH, NEW DELHI AND OTHERS
|
September 14, 2017 |
MANPREET SINGH Vs. PAL KAUR
|
August 11, 2017 |
MANPREET SINGH Vs. STATE OF PUNJAB
|
December 18, 2017 |
MANPREET SINGH SOOD Vs. STATE OF PUNJAB AND ANOTHER
|
January 20, 2017 |
MANVIR SINGH & ANR Vs. STATE OF HARYANA AND ANR
|
January 17, 2017 |
MANWAR Vs. SAHARPAL
|
May 5, 2017 |
MARKET COMMITTEE, PILUKHERA AND ANR. Vs. RAMESHWAR PARSAD
|
July 14, 2017 |
MARUTI SUZUKI INDIA LIMITED Vs. COMMR. OF CENTRAL EXCISE, DELHI
|
May 9, 2017 |
MASTER ADITYA RAJ Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2017 |
MASTER RAM BAHADUR Vs. UNION OF INDIA
|
January 13, 2017 |
MAURYA DISTRILLERS & BOTTLERS PRIVATE LIMITED Vs. UNION TERRITORY OF CHANDIGARH AND ANOTHER
|
December 11, 2017 |
MAX BUPA HEALTH INSURANCE COMPANY LTD. Vs. PRIYANKA VERMA AND ANOTHER
|
January 10, 2017 |
MAYA DEVI Vs. STATE BANK OF PATIALA AND OTHERS
|
November 7, 2017 |
MAZIDAN AND ANOTHER Vs. MAZID AND OTHERS
|
December 15, 2017 |
MEDICAL OFFICER Vs. GIRDHARI LAL
|
February 17, 2017 |
MEDICOS LEGAL ACTION GROUP TRUST (REGD.) Vs. DIRECTOR
|
September 20, 2017 |
MEDISTAR HOSPITAL AND OTHERS Vs. PRESIDING JUDICIAL MEMBER, PUNJAB STATE CONSUMER COMMISSION AND OTHERS
|
March 20, 2017 |
MEDROPOLITAN Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ANOTHER
|
July 5, 2017 |
MEENA DEVI Vs. ORIENTAL BANK OF COMMERCE
|
April 7, 2017 |
MEENA KUMARI Vs. AKHLESH SINGH @ ATULESH SINGH AND OTHERS
|
July 31, 2017 |
MEENAKSHI GUPTA Vs. STATE OF HARYANA AND ANOTHER
|
November 8, 2017 |
MEENAKSHI SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
March 24, 2017 |
MEENU AND OTHERS Vs. KRISHAN DESHWAL
|
January 13, 2017 |
MEENU BHATTI Vs. STATE OF PUNJAB AND OTHERS
|
May 4, 2017 |
MEERA AND ORS Vs. RAM SAT AND ORS
|
July 11, 2017 |
MEGHA SHARMA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR AND OTHERS
|
May 5, 2017 |
MEHAK @ SILKI Vs. AJAY SINGH
|
September 20, 2017 |
MEHAM COOPERATIVE SUGAR MILL LTD Vs. PRESIDING OFFICER-CUM-LABOUR COURT
|
December 11, 2017 |
MEHAR SINGH Vs. RAM KISHAN (DECEASED) THROUGH LRS
|
January 25, 2017 |
MEHAR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS
|
January 24, 2017 |
MEHMA SINGH Vs. FINANCIAL COMMISSIONER
|
February 21, 2017 |
MEHMOOD Vs. NASRUDDIN
|
March 30, 2017 |
MEHNGA SINGH Vs. KHUSHWINDER SINGH AND OTHERS
|
September 21, 2017 |
MEWA SINGH Vs. PARAMJIT KAUR
|
January 10, 2017 |
MEWA SINGH Vs. STATE OF PUNJAB
|
September 25, 2017 |
MINA KALA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
February 14, 2017 |
MINDRO Vs. KRISHAN KUMAR
|
March 14, 2017 |
MINTU Vs. STATE OF PUNJAB
|
October 27, 2017 |
MINTU @ MONTU Vs. RAKESH CHADHA
|
March 22, 2017 |
MISHRI CHAND AND OTHERS Vs. SATENDER
|
May 26, 2017 |
MITHLESH Vs. BABU RAM
|
August 18, 2017 |
MITTAL ASSOCIATES Vs. UTTAM POULTRY FARM
|
September 29, 2017 |
MOHALLA SUDHAR COMMITTEE Vs. STATE OF PUNJAB
|
January 12, 2017 |
MOHAMED ARMAN (MINOR) THROUGH HER MOTHER/LEGAL GUARDIAN AFSAR JAHAN Vs. UNION OF INDIA AND ANOTHER
|
January 23, 2017 |
MOHAMMAD AYUB AND ANOTHER Vs. UNION OF INDIA
|
May 2, 2017 |
MOHAMMAD BASHIR Vs. HARKIRAT SINGH AND OTHERS
|
February 1, 2017 |
MOHAMMAD CHAND Vs. STATE OF HARYANA
|
December 16, 2017 |
MOHAN FIBERS Vs. TEJ KAUR
|
September 27, 2017 |
MOHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
February 23, 2017 |
MOHAN LAL Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
January 12, 2017 |
MOHAN LAL Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
|
August 1, 2017 |
MOHAN LAL Vs. AMAR SHANKAR AND OTHERS
|
March 7, 2017 |
MOHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 6, 2017 |
MOHAN SINGH Vs. STATE OF PUNJAB
|
July 17, 2017 |
MOHAN SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS
|
April 19, 2017 |
MOHAR RAM Vs. BHIM SINGH AND OTHERS
|
November 3, 2017 |
MOHD AYUB BHAT Vs. VASUDEV & ORS
|
December 1, 2017 |
MOHD. HUSSAIN Vs. MOHD. ASHGAR
|
May 11, 2017 |
MOHINDER PAL Vs. GENERAL PUBLIC AND ANOTHER
|
February 1, 2017 |
MOHINDER PAL GOEL Vs. STATE OF HARYANA AND OTHERS
|
November 30, 2017 |
MOHINDER PARTAP SINGH DHILLON Vs. PUNJAB STATE POWER CORPORATION LTD & OTHERS
|
November 28, 2017 |
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 13, 2017 |
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
December 15, 2017 |
MOHINDER SINGH Vs. DEPUTY COMMISSIONER
|
May 12, 2017 |
MOHINDER SINGH Vs. BHULLA SINGH
|
October 9, 2017 |
MOHINDER SINGH Vs. PALA SINGH
|
February 17, 2017 |
MOHINDER SINGH Vs. SATNAM SINGH
|
April 7, 2017 |
MOHINDER SINGH Vs. INDER PAUL SINGH @ PAPPU
|
September 25, 2017 |
MOHINDER SINGH Vs. MOHINDER KAUR AND OTHERS
|
March 1, 2017 |
MOHINDER SINGH Vs. U T CHANDIGARH ADMINISTRATION AND OTHERS
|
December 21, 2017 |
MOHINDER SINGH (SINCE DECEASED) THROUGH L.R.S Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2017 |
MOHINDER SINGH AND OTHERS Vs. BALDEV SINGH
|
September 19, 2017 |
MOHINDERJIT SINGH CHEEMA Vs. STATE OF PUNJAB
|
May 16, 2017 |
MOHIT Vs. STATE OF HARYANA
|
March 31, 2017 |
MOHIT AND ANOTHER Vs. HAWA SINGH AND OTHERS
|
August 1, 2017 |
MOHIT SINGH Vs. STATE OF HARYANA
|
October 26, 2017 |
MONIKA DUDANI MEHTAB Vs. UNION OF INDIA
|
November 13, 2017 |
MONIKA GOYAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 19, 2017 |
MONIKA SACHDEVA Vs. STATE OF HARYANA AND OTHERS
|
January 23, 2017 |
MONJIT KAUR Vs. FAQIR CHAND
|
May 18, 2017 |
MOOL RAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
August 10, 2017 |
MOONLIGHT HIGH SCHOOL AND ORS Vs. STATE OF HARYANA AND ORS
|
December 22, 2017 |
MORINDA Vs. STATE OF PUNJAB
|
May 15, 2017 |
MOSQUE Vs. GRUDUDWARA PRABANDHAK COMMITTEE AND OTHERS
|
December 2, 2017 |
MOTHER TERESA EDUCATION FOUNDATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 15, 2017 |
MOTI LAL AND ANOTHER Vs. BHATERI (SINCE DECEASED) THROUGH LRS.
|
October 31, 2017 |
MR. MOHINDER SINGH Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
December 21, 2017 |
MRS. ALKA SHARMA Vs. UNION OF INDIA & ORS.
|
February 21, 2017 |
MRS. HARMINDER KAUR BRAR Vs. MRS. JASMINDER SETH
|
September 21, 2017 |
MS. BANSI LAL Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2017 |
MS. HUAWEI TELECOMMUNICATIONS INDIA CO. PVT. LTD. Vs. THE STATE OF HARYANA AND ANOTHER
|
July 26, 2017 |
MS. KUSUM DALAL Vs. DEENBANDHU CHHOTU RAM UNIVERSITY OF SCIENCE & TECHNOLOGY AND ANOTHER
|
May 9, 2017 |
MS. MOHAN RAIL COMPONENTS PVT. LTD. AND ANR. Vs. UNION OF INDIA AND OTHERS
|
March 20, 2017 |
MS. NIDHI SHARMA Vs. PANJAB UNIVERSITY AND OTHERS
|
April 6, 2017 |
MS. ROZY Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2017 |
MS. VIDEOCON INDUSTRIES LIMITED Vs. M/S ARIHANT SALES & OTHERS
|
August 22, 2017 |
MUKESH Vs. STATE OF HARYANA
|
February 1, 2017 |
MUKESH AND ANOTHER Vs. HARNEK SINGH AND OTHERS
|
December 15, 2017 |
MUKESH DEVI Vs. UNION OF INDIA AND OTHERS
|
January 12, 2017 |
MUKESH DEVI AND OTHERS Vs. SANDEEP AND OTHERS
|
November 1, 2017 |
MUKESH GARG Vs. STATE OF HARYANA
|
September 29, 2017 |
MUKESH KUMAR Vs. BIR SINGH
|
November 21, 2017 |
MUKESH KUMAR Vs. STATE OF HARYANA
|
February 28, 2017 |
MUKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2017 |
MUKHTIAR KAUR Vs. BALBIR KAUR AND OTHERS
|
May 24, 2017 |
MUKHTIAR SINGH Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
|
November 2, 2017 |
MUKHTIAR SINGH Vs. BUA DITTA
|
April 28, 2017 |
MUKHTIYAR SINGH Vs. UNION OF INDIA
|
March 10, 2017 |
MUKHTIYAR SINGH Vs. JASVIR KAUR
|
September 28, 2017 |
MUKHTYARI DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2017 |
MULAKH RAJ Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ANOTHER
|
February 6, 2017 |
MUNICIPAL CORPORATION, GURUGRAM Vs. ADDITIONAL CHIEF SECRETARY AND FINANCIAL COMMISSIONER
|
August 18, 2017 |
MUNICIPAL CORPORATION, LUDHIANA Vs. M/S. A ONE BUILDERS AND ANOTHER
|
September 5, 2017 |
MUNICIPAL CORPORATION, PATIALA THROUGH ITS COMMISSIONER Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA & ANOTHER
|
August 23, 2017 |
MUNISH KUMAR Vs. UNION OF INDIA AND OTHERS
|
February 22, 2017 |
MUNISH MADHAV PRASHER Vs. UNION OF INDIA AND OTHERS
|
July 3, 2017 |
MUNNI DEVI Vs. STATE OF HARYANA AND OTHERS
|
February 28, 2017 |
MUNNI DEVI AND OTHERS Vs. DHARAM SINGH AND OTHERS
|
December 20, 2017 |
MUNSHA SINGH Vs. STATE BANK OF INDIA & ANR.
|
May 30, 2017 |
MUNSHI SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 28, 2017 |
MURARI LAL GUPTA Vs. STATE OF HARYANA AND OTHERS
|
September 1, 2017 |
MURLIDHAR SINGLA Vs. STATE OF HARYANA AND OTHERS
|
April 20, 2017 |
NABISH PAUL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 11, 2017 |
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
September 26, 2017 |
NACHHATTAR KAUR AND OTHERS Vs. ONKAR SINGH AND OTHERS
|
December 15, 2017 |
NACHHATTAR SINGH @ DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
February 8, 2017 |
NAGAR PANCHAYAT LALRU Vs. DIRECTOR, LOCAL SELF GOVT.-CUM-2ND APPELLATE AUTH.
|
July 31, 2017 |
NAHAR SINGH & ORS. Vs. MOHINDER KAUR & ORS.
|
July 17, 2017 |
NAHRA Vs. STATE OF PUNJAB
|
December 5, 2017 |
NAMRATA PANDIT Vs. UNION OF INDIA AND OTHERS
|
April 7, 2017 |
NANAK CHAND AND OTHERS Vs. MAHENDER AND OTHERS
|
January 11, 2017 |
NANAK DASS Vs. LAKHWINDER SINGH @ LAKHI
|
July 12, 2017 |
NAND KISHORE Vs. JUGAL KISHORE (DECEASED)
|
December 7, 2017 |
NAND LAL (DECEASED) TH. LR & ANOTHER Vs. JINENDER KUMAR JAIN & ANOTHER
|
February 7, 2017 |
NAND LAL VOHRA Vs. SANDEEP KUMAR GUPTA
|
February 8, 2017 |
NAND SINGH AND OTHERS Vs. DEVI SINGH (DECEASED) THROUGH HIS LRS AND OTHERS
|
August 17, 2017 |
NANKAN Vs. STATE OF PUNJAB
|
August 3, 2017 |
NANKANA SAHIB COLLEGE OF EDUCATION Vs. PUNJAB UNIVERSITY CHANDIGARH
|
July 26, 2017 |
NAPA AUTO FORGE PVT LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT-CUM-DEPUTY LABOUR COMMISSIONER, FARIDABAD (HARYANA) AND OTHERS
|
August 17, 2017 |
NAR SINGH AND OTHERS Vs. ICICI LOMBARD INSURANCE COMPANY LTD AND ANOTHER
|
November 20, 2017 |
NARAIN SINGH Vs. TEJ KAUR
|
February 22, 2017 |
NARDEV SINGH Vs. UGGAR SINGH
|
March 15, 2017 |
NARENDER KUMAR Vs. STATE OF HARYANA
|
May 1, 2017 |
NARENDER KUMAR Vs. DIWAN SINGH AND OTHERS
|
August 9, 2017 |
NARENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 21, 2017 |
NARENDER KUMAR SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 18, 2017 |
NARENDER NATH PURI Vs. SATISH KUMAR KAPIL AND ANOTHER
|
January 30, 2017 |
NARENDER PAL Vs. M/S. BENGAR TRAVELS COMPANY LTD.
|
May 11, 2017 |
NARENDER SINGH Vs. PRESIDING OFFICER
|
August 10, 2017 |
NARENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 28, 2017 |
NARENDER SINGH Vs. KRISHAN
|
March 14, 2017 |
NARESH Vs. SMT. VARSHA AND ANOTHER
|
February 2, 2017 |
NARESH BEHAL Vs. STATE OF HARYANA
|
September 29, 2017 |
NARESH CHANDER NAUTIYAL Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2017 |
NARESH KADYAN Vs. STATE OF HARYANA
|
April 6, 2017 |
NARESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 2017 |
NARESH KUMAR Vs. STATE OF HARYANA
|
May 2, 2017 |
NARESH KUMAR Vs. LAKHWINDER SINGH @ LAKHA AND OTHERS
|
December 4, 2017 |
NARESH KUMAR Vs. PRITAM SINGH AND OTHERS
|
August 18, 2017 |
NARESH KUMAR Vs. STATE OF HARYANA
|
February 13, 2017 |
NARESH KUMAR Vs. PARDEEP KUMAR
|
February 21, 2017 |
NARESH KUMAR Vs. STATE OF HARYANA
|
October 10, 2017 |
NARESH KUMAR Vs. ISHWAR SINGH AND OTHERSPUNLR
|
December 20, 2017 |
NARESH KUMAR Vs. SOMPAL SINGH AND OTHERS
|
December 5, 2017 |
NARESH KUMAR AGGARWAL Vs. MANOHAR LAL
|
February 6, 2017 |
NARESH KUMAR AND ANOTHER Vs. UNION OF INDIA
|
February 7, 2017 |
NARESH NATH Vs. KULDEEP AND OTHERS
|
October 13, 2017 |
NARESH SINGH PATHANIA Vs. SHIV DEV SINGH PATHANIA
|
December 4, 2017 |
NARINDER GUPTA Vs. NISHU BALA AND OTHERS
|
April 7, 2017 |
NARINDER KAUR ALIAS RAMNIK KAUR Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
|
February 8, 2017 |
NARINDER KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD & ORS.
|
February 20, 2017 |
NARINDER KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
March 3, 2017 |
NARINDER KUMAR Vs. STATE OF PUNJAB
|
September 29, 2017 |
NARINDER KUMAR HANDA Vs. PUNJAB NATIONAL BANK
|
December 14, 2017 |
NARINDER KUMAR PRASHAR Vs. BHAGWAN DASS SOOD CHARITABLE TRUST
|
March 21, 2017 |
NARINDER SINGH Vs. PALWINDER SINGH
|
December 13, 2017 |
NARINDER SINGH Vs. MOHINDER SINGH AND OTHERS
|
August 28, 2017 |
NARINDER SINGH Vs. AVTAR SINGH AND OTHERS
|
January 27, 2017 |
NASEEM Vs. JAMILAN AND OTHERS
|
March 6, 2017 |
NASIB SINGH AND OTHERS Vs. UNION TERRITORY
|
February 27, 2017 |
NATHA SINGH AND OTHERS Vs. GURJANT SINGH
|
November 8, 2017 |
NATHI RAM Vs. FINANCIAL COMMISSIONER
|
November 13, 2017 |
NATHI SINGH Vs. JITENDER DUTT
|
November 7, 2017 |
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT AND ANOTHER Vs. PUSHKAR DATT AND OTHERS
|
January 10, 2017 |
NATIONAL INSURANCE CO LTD Vs. NEETU AHUJA AND ORSPUNLR
|
November 27, 2017 |
NATIONAL INSURANCE CO. LTD Vs. SUMAN LATA
|
November 30, 2017 |
NATIONAL INSURANCE COMPANY Vs. ATWARI DEVI AND OTHERS
|
October 23, 2017 |
NATIONAL INSURANCE COMPANY Vs. SHARDA DEVI AND OTHERS
|
September 22, 2017 |
NATIONAL INSURANCE COMPANY Vs. TARSNO AND ANOTHER
|
April 25, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJ BALA
|
January 23, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PARDEEP KUMAR AND OTHERS
|
November 20, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUKHVINDER SINGH AND OTHERS
|
February 15, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JAGJIT SINGH @ BABLOO AND ANOTHER
|
February 3, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BALJIT KAUR AND OTHERS
|
March 8, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUKHDEV KAUR AND OTHERS
|
December 6, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BILLU SINGH
|
October 7, 2017 |
NATIONAL INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE, KARNAL Vs. KRISHNA DEVI AND ANOTHER
|
November 9, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. RAJINDER KAUR AND OTHERS
|
November 13, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. KAILASH CHAND
|
October 25, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. SUDESH JUNEJA AND OTHERS
|
October 25, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. AVTAR SINGH AND OTHERS
|
October 3, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. KARNAIL KAUR AND OTHERS
|
December 20, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA DEVI AND OTHERS
|
November 28, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. VIPRA JAIN AND OTHERSPUNLR
|
November 28, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. NASIB KAUR AND OTHERS
|
December 14, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. AAJAM KHAN AND ANOTHER
|
August 3, 2017 |
NATIONAL SPOT EXCHANGE LIMITED Vs. M/S LOIL HEALTH FOODS LTD. & ANR.
|
September 21, 2017 |
NAVDEEP KAUR Vs. SANDEEP SINGH DHILLON
|
February 1, 2017 |
NAVDEEP SINGH AND ANOTHER Vs. JASWANT SINGH AND OTHERS
|
December 5, 2017 |
NAVEEN Vs. STATE OF HARYANA
|
October 27, 2017 |
NAVEEN KUMAR Vs. GOVIND AND OTHERS
|
December 5, 2017 |
NAVEEN KUMAR Vs. STATE OF HARYANA AND ORS.
|
January 11, 2017 |
NAVEEN STORE AND ORS. Vs. DEVENDER KAUR AND ORS.
|
February 2, 2017 |
NAVI SOCH WELFARE SOCIETY Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2017 |
NAVJEET KAUR Vs. NAVNEET WALIA & ORS.
|
May 19, 2017 |
NAVJEET SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 28, 2017 |
NAVJINDER KAUR Vs. U.T. CHANDIGARH AND OTHERS
|
February 21, 2017 |
NAVJOT SINGH DHALIWAL Vs. U.T. OF CHANDIGARH
|
July 26, 2017 |
NAVJOTE KAUR KHARA Vs. STATE OF PUNJAB
|
August 24, 2017 |
NAVNEET KAUR Vs. STATE OF PUNJAB ETC
|
November 22, 2017 |
NAVNEET KUMAR NAYAR Vs. STATE OF HARYANA
|
December 16, 2017 |
NAVNINDER SINGH @ BILLA Vs. STATE OF PUNJAB & ANOTHER
|
September 15, 2017 |
NAVODAYA VIDYALAYA SAMITI Vs. GURDEV SINGH (MUSIC TEACHER)
|
February 22, 2017 |
NAZAR SINGH Vs. KULBIR KAUR
|
September 25, 2017 |
NEELAM Vs. CHANDER BAHADUR
|
August 2, 2017 |
NEELAM Vs. STATE OF HARYANA AND ANOTHER
|
August 10, 2017 |
NEELAM Vs. STATE OF HARYANA AND OTHERS
|
September 25, 2017 |
NEELAM DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2017 |
NEELAM KUMARI Vs. STATE OF HARYANA
|
September 12, 2017 |
NEERA SAPRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2017 |
NEERAJ Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2017 |
NEERAJ & ANOTHER Vs. VICE
|
September 12, 2017 |
NEERAJ BHARDWAJ Vs. SAVITA BHARDWAJ
|
December 21, 2017 |
NEERAJ KUMAR MAHESHSARI Vs. UNION OF INDIA AND ANOTHER
|
August 2, 2017 |
NEERMLA AND OTHERS Vs. HARJINDER SINGH AND OTHERS
|
December 14, 2017 |
NEETU DEVI Vs. ANIL SINGH
|
December 6, 2017 |
NEETU PARMAR Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2017 |
NEHA Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS.
|
June 27, 2017 |
NEHA AND ANOTHER Vs. HARBHAJAN SINGH AND OTHERS
|
December 15, 2017 |
NEHA SIBAL Vs. RADHIKA SIBAL & ANOTHER
|
October 6, 2017 |
NEHA SOOD Vs. STATE OF PUNJAB
|
October 25, 2017 |
NESTLE INDIA LTD. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND ANR.
|
November 2, 2017 |
NETBALL ASSOCIATION OF CHANDIGARH Vs. UNION OF INDIA (P&H)
|
May 23, 2017 |
NEW INDIA ASSURANCE CO. LTD Vs. CHARANJIT KAUR AND OTHERS
|
December 15, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAJINDER KAUR
|
September 11, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. MAMTA RANI AND OTHERS
|
August 16, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. PRESIDING OFFICER AND ANOTHER
|
February 13, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. LAKHBIR KAUR AND OTHERS
|
March 15, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SOMA DEVI AND OTHERS
|
March 23, 2017 |
NEW INDIA ASSURANCE CO. LTD. AND ANOTHER Vs. ASHOK KUMAR SACHDEVA AND ANOTHER
|
December 7, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARJIT KAUR AND OTHERS
|
November 3, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED, CHANDIGARH Vs. AJAY AND ANOTHER
|
February 22, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SURINDER KAUR AND ORS.
|
March 27, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. BALWINDER KAUR AND OTHERS
|
February 16, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJ RANI AND OTHERS
|
August 11, 2017 |
NEXO INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
|
May 2, 2017 |
NIHALA Vs. IRSHAD
|
February 14, 2017 |
NIILM UNIVERSITY Vs. STATE OF HARYANA (P&H)
|
April 18, 2017 |
NIKHIL KUMAR Vs. STATE OF HARYANA
|
October 6, 2017 |
NIRANKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 18, 2017 |
NIRBHAI SINGH Vs. FINANCIAL COMMISSIONER
|
July 11, 2017 |
NIRBHAY SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 11, 2017 |
NIRMAL BALHARA Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2017 |
NIRMAL KANTA Vs. M/S. MOHAN LAL
|
August 4, 2017 |
NIRMAL KAUR Vs. KIRPAL SINGH
|
December 2, 2017 |
NIRMAL KAUR Vs. SAWINDER SINGH AND OTHERS
|
November 30, 2017 |
NIRMAL SINGH Vs. UNION OF INDIA AND OTHERS
|
May 9, 2017 |
NIRMAL SINGH Vs. STATE OF PUNJAB
|
October 27, 2017 |
NIRMAL SINGH Vs. THE STATE OF U.T. CHANDIGARH AND OTHERS
|
February 23, 2017 |
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 2017 |
NIRMAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
June 1, 2017 |
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2017 |
NIROTAM PARSHAD Vs. STATE OF HARYANA & ORS
|
August 2, 2017 |
NISAR KHAN Vs. DR. VIJAY GUPTA
|
February 13, 2017 |
NISHA Vs. STATE OF HARYANA & ANOTHER
|
February 15, 2017 |
NISHA DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
December 18, 2017 |
NISHA MANUJA Vs. DALJIT SINGH AND OTHERS
|
March 3, 2017 |
NISHA RANI Vs. STATE OF HARYANA AND ANOTHER
|
December 20, 2017 |
NITESH KUMAR Vs. SONU ALIAS SUNIL KUMAR
|
April 6, 2017 |
NITIN Vs. U.T. CHANDIGARH
|
November 8, 2017 |
NITIN GARG Vs. UNION OF INDIA AND ANOTHER
|
September 5, 2017 |
NITIN MONGA Vs. STATE OF PUNJAB & ANOTHER
|
July 26, 2017 |
NM MANAKTALA Vs. UCO BANK
|
September 20, 2017 |
NO. 88688330 EX. CT KABAL SINGH Vs. UNION OF INDIA AND OTHERS
|
January 10, 2017 |
O.P. KATHURIA Vs. STATE OF HARYANA AND ANOTHER
|
April 21, 2017 |
OHM VALUE SERVICES LTD. Vs. JANTA LAND PROMOTERS LTD. AND ANOTHER
|
September 12, 2017 |
OM PAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 2, 2017 |
OM PARKASH Vs. BALDEV SINGH AND ANOTHER
|
July 17, 2017 |
OM PARKASH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
March 29, 2017 |
OM PARKASH Vs. JAVITRI DEVI
|
December 15, 2017 |
OM PARKASH Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHER
|
September 13, 2017 |
OM PARKASH Vs. PRESIDING OFFICER
|
January 30, 2017 |
OM PARKASH Vs. STATE OF HARYANA
|
January 13, 2017 |
OM PARKASH Vs. VED PARKASH
|
May 5, 2017 |
OM PARKASH Vs. VINOD KUMAR
|
March 6, 2017 |
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 3, 2017 |
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 21, 2017 |
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 18, 2017 |
OM PARKASH MEHTA Vs. GURDIAL MAL SHARMA
|
May 22, 2017 |
OM PARKASH VERMA Vs. STATE OF PUNJAB & OTHERS
|
August 3, 2017 |
OM UDYOG Vs. UNION OF INDIA AND ANOTHER
|
August 28, 2017 |
OMBATI AND OTHERS Vs. VIRENDER SINGH AND OTHERS
|
October 9, 2017 |
ONKAR NATH AND ANOTHER Vs. KARNAIL SINGH AND OTHERS
|
January 11, 2017 |
ONKAR SINGH Vs. STATE OF PUNJAB
|
December 16, 2017 |
ONKAR SINGH LALIT KUMAR Vs. PROVIDENT FUND COMMISSIONER
|
August 21, 2017 |
ORIENTAL INSURANCE CO LTD Vs. ANITA CHAWLA AND OTHERS
|
November 10, 2017 |
ORIENTAL INSURANCE CO LTD , PATIALA & ANOTHER Vs. GURVINDER SINGH & ANOTHER
|
March 27, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. NAGINA AND OTHERS
|
January 11, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. KULDEEP SINGH AND ANOTHER
|
July 21, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH KUMAR & ANOTHER
|
July 21, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. RAJINDER SINGH & OTHERS
|
March 10, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUBHASH CHANDER PALTA AND OTHERS
|
January 9, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJINDER KUMAR SHARMA AND OTHERS
|
February 17, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMESH LAL NIJHARA AND OTHERS
|
November 10, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM BHATERI DEVI AND OTHERS
|
December 15, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHANA DEVI AND OTHERS
|
December 21, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. BALBIR KAUR AND OTHERS
|
December 11, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. KANTA RANI AND OTHERS
|
May 18, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SUKHWINDER KAUR
|
February 21, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SAI CABS AND ANOTHER
|
January 30, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. TARANJIT KAUR AND OTHERS
|
February 8, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHAMIKSHA DUA AND ANR.
|
February 20, 2017 |
OSTER KNIT PVT. LTD. Vs. UNION OF INDIA
|
May 11, 2017 |
P K KHANNA Vs. STATE BANK OF INDIA AND ANOTHER
|
September 22, 2017 |
P&H HIGH COURT THROUGH ITS REGISTRAR GENERAL Vs. STATE INFORMATION COMMISSION
|
May 9, 2017 |
P.S. SOOD Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2017 |
PADAM SAIN Vs. MEENA AND OTHERS
|
January 19, 2017 |
PAL KAUR AND ANOTHER Vs. MATWAR SINGH AND OTHERS
|
November 17, 2017 |
PAL PABLA Vs. GURNAM SINGH
|
June 2, 2017 |
PALA RAM Vs. STATE OF HARYANA
|
October 3, 2017 |
PALE RAM KANDHAL Vs. CENTRAL BANK OF INDIA AND OTHERS
|
February 28, 2017 |
PALWINDER SINGH Vs. STATE OF PUNJAB
|
December 20, 2017 |
PANIPAT INSTITUTE OF ENGINEERING AND TECHNOLOGY AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
May 11, 2017 |
PANJAB UNIVERSITY AND ANOTHER Vs. HARSH BEHAL AND OTHERS
|
May 16, 2017 |
PANKAJ KUMAR Vs. HEM RAJ
|
March 23, 2017 |
PANKAJ NARANG Vs. DHARAMPAL AGGARWAL
|
February 2, 2017 |
PAPPU Vs. MAKHAN SINGH AND OTHERS
|
November 30, 2017 |
PARAMDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 8, 2017 |
PARAMJEET SINGH Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE, AMRITSAR
|
September 14, 2017 |
PARAMJEET SINGH BHALLA Vs. BALJIT KAUR AND OTHERS
|
July 21, 2017 |
PARAMJIT KAUR Vs. PRITAM SINGH AND OTHERS
|
March 1, 2017 |
PARAMJIT KAUR Vs. NAHAR SINGH
|
February 21, 2017 |
PARAMJIT KAUR AND ANOTHER Vs. KULDIP SINGH AND OTHERS
|
December 4, 2017 |
PARAMJIT KAUR AND ANOTHER Vs. BABU LAL AND OTHERS
|
October 12, 2017 |
PARAMJIT KAUR AND OTHERS Vs. SANJEEV PATHAK AND OTHERS
|
August 23, 2017 |
PARAMJIT SHARMA Vs. UNION OF INDIA AND OTHERS
|
September 19, 2017 |
PARAMJIT SINGH Vs. HARDEEP SINGH
|
March 14, 2017 |
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
June 2, 2017 |
PARAMJIT SINGH Vs. SARABJIT SINGH
|
October 10, 2017 |
PARAMJIT SINGH @ JEETA Vs. STATE OF PUNJAB
|
July 25, 2017 |
PARAMJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 19, 2017 |
PARAMJIT SINGH BANSAL Vs. PANJAB UNIVERSITY
|
February 6, 2017 |
PARAMJIT SINGH MEHTA, PROP. M/S MEHTA TRAVELLERS Vs. STATE OF HARYANA AND ANOTHER
|
February 23, 2017 |
PARAMJOT KAUR Vs. STATE BANK OF PATIALA AND OTHERS
|
April 24, 2017 |
PARAS STEELS LTD. Vs. COMMISSIONER OF CUSTOMS
|
September 25, 2017 |
PARBHAGIA VAN ADHIKARI, GOHANA ROAD, SONEPAT Vs. KAMAL SINGH AND ANOTHER
|
May 16, 2017 |
PARBHU Vs. ANITA BANSAL
|
September 15, 2017 |
PARDEEP Vs. THE FINANCIAL COMMISSIONER REVENUE AND OTHERS
|
January 24, 2017 |
PARDEEP KAUR Vs. HARDEEP SINGH AND OTHERS
|
November 3, 2017 |
PARDEEP KUMAR Vs. BELA SINGH
|
April 17, 2017 |
PARDEEP KUMAR Vs. REKHA DEVI
|
March 2, 2017 |
PARDEEP SINGH Vs. STATE OF PUNJAB
|
November 15, 2017 |
PARGAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 7, 2017 |
PARGAT SINGH Vs. AMARJIT KAUR
|
January 23, 2017 |
PARGAT SINGH Vs. SUKHWINDER KAUR
|
July 27, 2017 |
PARGAT SINGH & OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB & OTHERS
|
March 23, 2017 |
PARKASH KAUR AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
October 3, 2017 |
PARKASH KAUR AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
August 31, 2017 |
PARKASH SINGH Vs. GURDARSHAN SINGH
|
August 24, 2017 |
PARKASH SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 19, 2017 |
PARMESHWARI AND ANOTHER Vs. STATE OF HARYANA
|
January 31, 2017 |
PARMINDER Vs. STATE OF HARYANA
|
May 30, 2017 |
PARMINDER KAUR Vs. STATE OF PUNJAB
|
April 3, 2017 |
PARMINDER SINGH Vs. MAMAN CHAND AND OTHERS
|
February 8, 2017 |
PARMINDER SINGH Vs. STATE OF PUNJAB
|
May 12, 2017 |
PARMINDER SINGH Vs. BHUPINDER SINGH (DECEASED) AND OTHERS
|
August 16, 2017 |
PARMINDER SINGH & OTHERS Vs. STATE OF PUNJAB AND OTHERSPUNLR
|
December 15, 2017 |
PARMINDER SINGH AND ANOTHER Vs. RAM SINGH AND OTHERS
|
May 12, 2017 |
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 20, 2017 |
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2017 |
PARMOD KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 9, 2017 |
PARMOD SINGH Vs. DHIREN AND ANOTHER
|
December 15, 2017 |
PARTAPA Vs. UHBVNL AND OTHERS
|
March 20, 2017 |
PARUL SHARMA Vs. SANDEEP SHARMA
|
February 3, 2017 |
PARVEEN Vs. STATE OF HARYANA
|
February 14, 2017 |
PARVEEN @ BILLA Vs. STATE OF HARYANA
|
January 25, 2017 |
PARVEEN GUPTA Vs. ARUN PODDAR AND OTHERS
|
August 3, 2017 |
PARVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2017 |
PARVEEN KUMAR Vs. STATE OF HARYANA
|
April 27, 2017 |
PARVEEN KUMAR Vs. STATE OF HARYANA AND OTHERSPUNLR
|
November 30, 2017 |
PARVEEN KUMAR Vs. GURPREET SINGH AND OTHERS
|
December 6, 2017 |
PARVEEN KUMAR SON OF BALJEET Vs. STATE OF HARYANA
|
March 2, 2017 |
PARVEEN KUMARI Vs. STATE OF HARYANA AND ANOTHER
|
July 4, 2017 |
PARVEEN RAJGARIYA Vs. NARENDER AGGARWAL AND ANOTHER
|
November 24, 2017 |
PARVINDER KUMAR Vs. SUSHIL KUMAR AND OTHERS
|
August 18, 2017 |
PARVINDER SINGH Vs. STATE OF PUNJAB
|
November 18, 2017 |
PARVINDER SINGH Vs. BHARAT PETROLEUM CORPORATION LTD AND OTHERS
|
November 21, 2017 |
PAVITAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 14, 2017 |
PAWAN KUMAR Vs. VIKRANT MALHOTRA
|
May 15, 2017 |
PAWAN KUMAR Vs. LABOUR COMMISSIONER, HARYANA AND ANOTHER
|
September 6, 2017 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
December 22, 2017 |
PAWAN KUMAR Vs. GAJINDER SINGH
|
February 6, 2017 |
PAWAN KUMAR Vs. SWADESH SAPRA @ SUDESH SAPRA AND OTHERS
|
January 11, 2017 |
PAWAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2017 |
PAWAN KUMAR Vs. STATE OF PUNJAB
|
July 3, 2017 |
PAWAN KUMAR & ANOTHER Vs. STATE OF PUNJAB
|
December 21, 2017 |
PAWAN KUMAR AND OTHERS Vs. HARI KRISHAN (DECEASED) THROUGH LRS AND ANOTHER
|
December 7, 2017 |
PAWAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2017 |
PAWAN KUMAR GUPTA Vs. THE CENTRAL INFORMATION COMMISSION AND ANOTHER
|
January 11, 2017 |
PAWAN KUMAR GUPTA Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
July 17, 2017 |
PAWANDEEP KAUR Vs. DALJIT SINGH
|
April 26, 2017 |
PAYEL MEHTA Vs. I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY AND OTHERS
|
March 29, 2017 |
PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER Vs. BALJIT KAUR AND OTHERSPUNLR
|
November 14, 2017 |
PHOOL SINGH AND OTHERS Vs. SMT. SANTOSH AND OTHERS
|
September 26, 2017 |
PHOOLPATI AND ANOTHER Vs. RAJESH KUMAR AND OTHERS
|
July 20, 2017 |
PHOOLWATI Vs. GULZARO DEVI
|
February 28, 2017 |
PHOOLWATI AND OTHERS Vs. DALMIR SINGH @ DALBIR SINGH AND OTHERS
|
July 28, 2017 |
PHULPATI @ SUNEHRI DEVI (SINCE DECEASED) THROUGH HER LRS Vs. LAKHI RAM (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
|
September 26, 2017 |
PHUMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2017 |
PINKI RANI AND ANOTHER Vs. JASWINDER @ KALA AND OTHERS
|
October 4, 2017 |
PINKY Vs. STATE OF HARYANA
|
October 4, 2017 |
POOJA Vs. RAKESH KUMAR @ JOHNY
|
February 20, 2017 |
POOJA Vs. DEEPAK
|
April 18, 2017 |
POOJA KUMARI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
January 30, 2017 |
POONAM Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY & OTHERS
|
May 17, 2017 |
POONAM Vs. HARYANA PUBLIC SERVICE COMMISSION
|
December 22, 2017 |
POONAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 12, 2017 |
POONAM BASSI Vs. SUDHAKAR BASSI
|
December 4, 2017 |
POONAM RANI Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2017 |
PR COMMISSIONER OF INCOME TAX, PATIALA Vs. AMBEY DEVELOPER PVT LTD
|
July 20, 2017 |
PR COMMISSIONER OF INCOME TAX, ROHTAK Vs. KAVITA 8, STATE BANK COLONY, ROHTAK
|
December 11, 2017 |
PR COMMISSIONER OF INCOME TAX-2, CHANDIGARH Vs. INTERNATIONAL INSTITUTE OF NEURO SCIENCES AND ONCOLOGY LIMITED
|
July 21, 2017 |
PR COMMISSIONER OF INCOME TAX-I, AMRITSAR Vs. SEWA SINGH SEKHWAN
|
August 29, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD.
|
February 21, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. DR. AMRIK SINGH BASRA
|
May 8, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S ECO AUTO COMPONENTS PRIVATE LIMITED
|
August 28, 2017 |
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. HOLY FAITH INTERNATIONAL PVT. LTD.
|
July 24, 2017 |
PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. M/S VARDHMAN INDUSTRIES LIMITED, NEW DELHI
|
April 25, 2017 |
PR. COMMISSIONER OF INCOME TAX, JALANDHAR Vs. SH. CHUNI LAL BHAGAT
|
February 17, 2017 |
PR. COMMISSIONER OF INCOME TAX, JALANDHAR Vs. SH. CHARANJIT SINGH, PATEL CHOWK, JALANDHAR
|
March 24, 2017 |
PR. COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. SMT. RANJIT KAUR
|
May 2, 2017 |
PRADEEP TIWARI Vs. PREM SAGAR PANDEY
|
September 19, 2017 |
PRAHLAD SHARMA Vs. ASHARFI DEVI
|
August 17, 2017 |
PRAHLAD SINGH SOLANKI Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2017 |
PRANEET Vs. STATE OF PUNJAB AND OTHERS
|
March 24, 2017 |
PRATHNESH BARAR AND OTHERS Vs. PRABHU DAYAL AND ANOTHER
|
October 27, 2017 |
PRATIMA SETHI AND ANOTHER Vs. DINESH CHAUDHARY AND OTHERS
|
December 15, 2017 |
PREETI ARORA Vs. MADHU ARORA
|
August 18, 2017 |
PREETI DEVI Vs. STATE OF HARYANA
|
July 11, 2017 |
PREETINDER KAUR Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 16, 2017 |
PREM CHAND Vs. RANDHIR SINGH
|
February 9, 2017 |
PREM CHAND Vs. THE MANAGING DIRECTOR, PUNSUP AND OTHERS
|
April 20, 2017 |
PREM CHAND Vs. FINANCIAL COMMISSIONER
|
November 27, 2017 |
PREM CHAND AND ANOTHER Vs. SWARAN SINGH
|
October 4, 2017 |
PREM MASIH Vs. STATE OF PUNJAB
|
August 18, 2017 |
PREM NATH Vs. STATE OF PUNJAB
|
July 14, 2017 |
PREM PAL Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
September 18, 2017 |
PREM PARKASH CHUGH Vs. SATISH KUMAR AND ANOTHER
|
May 24, 2017 |
PREM SINGH Vs. STATE OF HARYANA
|
January 20, 2017 |
PREM SINGH @ PREMI Vs. STATE OF HARYANA
|
January 16, 2017 |
PREM SINGH ALIAS GAGGI Vs. STATE OF PUNJAB
|
October 31, 2017 |
PREM SINGH AND OTHERS Vs. BAHADUR SINGH THROUGH LRS
|
August 18, 2017 |
PREM SINGH GUPTA Vs. SUNIL KUMAR GUPTA & ANOTHER
|
May 16, 2017 |
PREM SINGH PREMI Vs. SARITA AND ANOTHER
|
September 8, 2017 |
PREMO DEVI AND OTHERS Vs. SUBHASH CHAND AND OTHERS
|
December 18, 2017 |
PRIANSH ABROL Vs. GURU NANAK DEV UNIVERSITY AND OTHERS
|
May 4, 2017 |
PRINCIPAL COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. BARMALT INDIA PRIVATE LIMITED
|
December 19, 2017 |
PRINCIPAL COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. RAJA DYEING
|
March 14, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI MADAN MOHAN MITTAL
|
March 14, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-FARIDABAD Vs. NHPC LIMITED, SEC-33, NHPC COMPLEX, FARIDABAD
|
July 13, 2017 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. M/S. TEHAL SINGH KHARA
|
July 17, 2017 |
PRITAM KAUR Vs. LOK SEWAK BUS PVT LTD AND OTHERS
|
May 8, 2017 |
PRITAM KAUR Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
|
March 23, 2017 |
PRITAM SINGH Vs. MANMOHAN SINGH AND OTHERS
|
January 10, 2017 |
PRITAM SINGH Vs. STATE OF PUNJAB
|
December 16, 2017 |
PRITAM SINGH Vs. KEWAL SINGH
|
October 4, 2017 |
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2017 |
PRITAM SINGH Vs. COMMISSIONER JALANDHAR DIVISION, JALANDHAR AND OTHERS
|
February 1, 2017 |
PRITAM SINGH Vs. KARAN GARG
|
October 11, 2017 |
PRITAM SINGH Vs. BAHADAR SINGH AND OTHERS
|
July 31, 2017 |
PRITPAL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 5, 2017 |
PRITPAL KAUR Vs. UNION OF INDIA AND OTHERS
|
April 26, 2017 |
PRITPAL MITTAL Vs. BAKHSHISH SINGH AND OTHERS
|
March 1, 2017 |
PRITPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 2017 |
PRITPAL SINGH @ TITI AND ANOTHER Vs. STATE OF PUNJAB
|
March 10, 2017 |
PRITPAL SINGH AND ANOTHER Vs. THE TRIBUNAL WAKF ACT, LUDHIANA AND ANOTHER
|
February 27, 2017 |
PRIYA MANN Vs. UNIVERSITY GRANTS COMMISSION AND ANOTHER
|
April 18, 2017 |
PRIYANKA & ANR Vs. STATE OF HARYANA & ORS
|
June 23, 2017 |
PRIYANKA SALARIA THAKUR Vs. SAHIL THAKUR
|
January 17, 2017 |
PROFESSOR (DR ) DEEPAK KAPUR Vs. UNION OF INDIA AND OTHERS
|
November 27, 2017 |
PROMILA SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
November 7, 2017 |
PUBLIC HEALTH DEPARTMENT (G.W.) BRANCH CHIEF ENGINEER, PATIALA & ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA & OTHERS
|
January 17, 2017 |
PUNAM THAKUR Vs. THE STATE OF HARYANA AND ANOTHER
|
December 6, 2017 |
PUNEET KUMAR Vs. STATE INFORMATION COMMISSION
|
March 27, 2017 |
PUNEET KUMAR SOOD AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
February 7, 2017 |
PUNEET SAPOLIA Vs. KHALSA BUS SERVICE & OTHERS
|
April 27, 2017 |
PUNEET SINGH Vs. SPECIAL SECRETARY, DEPARTMENT OF HOUSING & URBAN DEVELOPMENT, GOVERNMENT OF PUNJAB, PUNJAB MINI SECRETARIAT, SECTOR 9, CHANDIGARH
|
September 6, 2017 |
PUNITA KADIAN Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2017 |
PUNJAB & SIND BANK Vs. UT CHANDIGARH
|
February 6, 2017 |
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION (REGD.) Vs. STATE OF HARYANA AND OTHERS
|
August 11, 2017 |
PUNJAB AND SIND BANK AND ANOTHER Vs. DISTRICT MAGISTRATE
|
July 25, 2017 |
PUNJAB AND SIND BANK AND OTHERS Vs. MANAGING COMMITTEE, GURU NANAK COLLEGE AND OTHERS
|
September 20, 2017 |
PUNJAB BREEDERS LIMITED, RAJPURA Vs. PARBHU DUTT AND OTHERS
|
August 18, 2017 |
PUNJAB NATIONAL BANK Vs. HDFC BANK LTD. AND ANOTHER
|
November 1, 2017 |
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. RAMESH DUTT AND OTHERS
|
August 16, 2017 |
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION CHANDIGARH Vs. UNION OF INDIA AND ANOTHER
|
January 10, 2017 |
PUNJAB STATE AND ANOTHER Vs. MOHINDER PARTAP SHARMA
|
May 5, 2017 |
PUNJAB STATE COOP SUPPLY AND MARKETING FEDERATION LTD CHANDIGARH Vs. FOOD CORPORATION OF INDIA AND ORS.
|
November 13, 2017 |
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
October 10, 2017 |
PUNJAB STATE ELECTRICITY BOARD Vs. SANT RAM
|
December 6, 2017 |
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
|
February 2, 2017 |
PUNJAB STATE ELECTRONICS DEVELOPMENT AND PRODUCTION CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANR.
|
December 13, 2017 |
PUNJAB STATE POWER CORP LTD. AND ANOTHER Vs. M/S. AKAL FOODS PT.LTD. AND ANOTHER
|
August 10, 2017 |
PUNJAB STATE POWER CORPORATION LIMITED Vs. UNION OF INDIA AND OTHERS
|
July 21, 2017 |
PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2017 |
PUNJAB STATE POWER CORPORATION LTD. Vs. M/S GURU NANAK AGRO PRODUCTS LTD. AND ANOTHER
|
August 2, 2017 |
PUNJAB STATE POWER CORPORATION LTD. (PSPCL) & ORS. Vs. RASHPAL SINGH AND ANR.
|
July 31, 2017 |
PUNJAB STATE POWER CORPORATION LTD. AND ANOTHER Vs. M/S AKAL FOODS PVT. LTD. & ANOTHER
|
January 12, 2017 |
PUNJAB STATE POWER CORPORATION LTD. AND ANOTHER Vs. SDM
|
May 3, 2017 |
PUNJAB STATE POWER CORPORATION LTD. AND OTHERS Vs. KULWANT SINGH
|
July 10, 2017 |
PUNJAB STATE POWER CORPORATION LTD. AND OTHERS Vs. SADR ANJUMAN AHMADIYYA, QADIAN, A REGISTERED SOCIETY
|
August 9, 2017 |
PUNJAB STATE POWER CORPORATION PVT. LTD. Vs. KEWAL SINGH
|
July 20, 2017 |
PUNJAB STATE THROUGH COLLECTOR Vs. DARA SINGH
|
January 31, 2017 |
PUNJAB STATE THROUGH JUNIOR ENGINEER Vs. AMAR KAUR AND OTHERS
|
September 29, 2017 |
PUNJAB STATE WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER, KAPURTHALA AND ANOTHER
|
March 1, 2017 |
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. AND ANOTHER Vs. THE PUNJAB STATE COMMISSION FOR NRIS AND ANOTHER
|
March 2, 2017 |
PUNJAB TRACTORS LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 3, 2017 |
PUNJAB WAKF BOARD Vs. KAMAL KUMAR
|
July 20, 2017 |
PURAN CHAND Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2017 |
PURSHOTAM DASS AND OTHERS Vs. ASHOK KUMAR AND OTHERS
|
September 8, 2017 |
PURUSHOTTAM Vs. STATE OF HARYANA
|
January 10, 2017 |
PUSHPA Vs. NIYAMAT MASIH
|
August 17, 2017 |
PUSHPA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2017 |
PUSHPA GANDHI Vs. STATE OF HARYANA AND OTHERS
|
November 27, 2017 |
PUSHPINDER KAUR Vs. STATE OF PUNJAB
|
April 25, 2017 |
R R INDUSTRY Vs. ADC (J), MOHALI AND ANR
|
March 30, 2017 |
R V RICE MILLS Vs. PUNJAB STATE CO-OP SUPPLY & MARKETING FEDERATION LTD & OTHERS
|
December 8, 2017 |
R.C. VERMA Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
August 3, 2017 |
R.D. SINGH, PRINCIPAL NEW PUBLIC SCHOOL AND ANOTHER Vs. KIRPAL SINGH SETHI
|
February 14, 2017 |
R.K. AGGARWAL Vs. UT , CHANDIGARH
|
December 22, 2017 |
R.K. ANAND Vs. SUBHASH CHANDRA AND ANOTHER
|
March 23, 2017 |
R.K. VERMA & OTHERS Vs. STATE OF HARYANA & OTHERS
|
August 23, 2017 |
R.K. YADAV Vs. REGISTRAR GENERAL, FIRMA AND SOCIETIES
|
September 1, 2017 |
R.P. INTERNATIONAL Vs. UNION OF INDIA
|
May 5, 2017 |
R.S. GUJRAL Vs. UOI AND OTHERS
|
May 26, 2017 |
RACHHPAL SINGH Vs. STATE OF PUNJAB
|
August 18, 2017 |
RADEX STATIONARY INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 14, 2017 |
RADHA KISHAN Vs. M.P. VISHNOI @ M.P. BISHNOI
|
August 9, 2017 |
RADHEY SHYAM Vs. STATE OF HARYANA & ANOTHER
|
July 5, 2017 |
RADICAL TECHNICAL INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
|
April 18, 2017 |
RAGHBIR Vs. BHARTO DEVI AND OTHERS
|
January 10, 2017 |
RAGHBIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 9, 2017 |
RAGHBIR SINGH Vs. SUKHWINDER SINGH AND OTHERS
|
October 7, 2017 |
RAGHBIR SINGH Vs. JAI BHAGWAN SAINI
|
October 11, 2017 |
RAGHBIR SINGH @ BIRA AND OTHERS Vs. STATE OF HARYANA
|
December 14, 2017 |
RAGHUNATH SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 7, 2017 |
RAGHUNATH SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 2, 2017 |
RAGHURAJ SINGH Vs. STATE OF HARYANA
|
January 10, 2017 |
RAHUL Vs. STATE OF PUNJAB
|
August 30, 2017 |
RAHUL Vs. STATE OF HARYANA
|
March 16, 2017 |
RAHUL MEHRA Vs. SHWETA
|
July 21, 2017 |
RAHUL SHEORAN Vs. COLLECTOR
|
July 25, 2017 |
RAHUL VIJAY SINGH CHUGH Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND OTHERS
|
August 9, 2017 |
RAI SAHIB Vs. STATE OF PUNJAB AND ORS.
|
February 3, 2017 |
RAJ BALA AND ANOTHER Vs. SATBIR AND ANOTHER
|
May 15, 2017 |
RAJ KALI AND OTHERS Vs. PARMINDER AND OTHERS
|
January 24, 2017 |
RAJ KUMAR Vs. STATE OF HARYANA
|
August 1, 2017 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
September 21, 2017 |
RAJ KUMAR Vs. KARAM CHAND AND OTHERS
|
September 1, 2017 |
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 2017 |
RAJ KUMAR Vs. SAT NARAIN AND ANOTHER
|
December 12, 2017 |
RAJ KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
November 10, 2017 |
RAJ KUMAR Vs. SHAMSHER SINGH
|
May 16, 2017 |
RAJ KUMAR @ MOGHLI AND ANOTHER Vs. STATE OF HARYANA
|
March 9, 2017 |
RAJ KUMAR CHOPRA Vs. UNION OF INDIA
|
March 23, 2017 |
RAJ KUMARI AND OTHERS Vs. SANJEEV KUMAR AND OTHERS
|
September 22, 2017 |
RAJ MOHINDER PAL Vs. MADHVI LUTHRA AND OTHERS
|
September 12, 2017 |
RAJ PAL Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2017 |
RAJ PAL Vs. PREETI AND ANOTHER
|
July 21, 2017 |
RAJ RANI Vs. MUNICIPAL COUNCIL, MANDI GOBINDGARH, TEHSIL AMLOH, DISTRICT FATEHGARH SAHIB
|
November 21, 2017 |
RAJ RANI Vs. KAMLESH @ MEENA
|
September 29, 2017 |
RAJ RANI AND OTHERS Vs. DYAL SINGH AND ANOTHER
|
September 29, 2017 |
RAJ SINGH Vs. STATE OF HARYANA
|
February 20, 2017 |
RAJ SINGH Vs. AMITA
|
March 28, 2017 |
RAJ SINGH Vs. STATE OF HARYANA
|
March 9, 2017 |
RAJ SINGH ALIAS RAJA Vs. STATE OF PUNJAB
|
April 6, 2017 |
RAJA ALIAS RAJESH AND OTHERS Vs. STATE OF HARYANA
|
December 14, 2017 |
RAJA RAM Vs. VISHNU DUTT AND OTHERS
|
May 31, 2017 |
RAJA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 10, 2017 |
RAJAN Vs. STATE OF HARYANA
|
July 10, 2017 |
RAJAN KUMAR Vs. STATE OF PUNJAB
|
August 22, 2017 |
RAJAT SATIJA Vs. PT. B.D. SHARMA
|
April 3, 2017 |
RAJBALA Vs. STATE OF HARYANA AND ANOTHER
|
September 14, 2017 |
RAJBALA Vs. TEJPAL AND OTHERS
|
May 15, 2017 |
RAJBALA Vs. RAM DEI AND OTHERS
|
May 19, 2017 |
RAJBALA & ORS Vs. DALEL SINGH MALIK & ORS
|
December 22, 2017 |
RAJBIR SINGH Vs. VED PARKASH
|
May 24, 2017 |
RAJBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2017 |
RAJBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
January 18, 2017 |
RAJBIR SINGH (DECEASED) THROUGH LRS AND OTHERS Vs. DISTRICT REVENUE OFFICER-CUM-LAND ACQUISITION COLLECTOR
|
February 1, 2017 |
RAJENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 12, 2017 |
RAJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 9, 2017 |
RAJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 1, 2017 |
RAJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2017 |
RAJENDER SINGH Vs. BHOLA SINGH
|
March 30, 2017 |
RAJENDER SINGH Vs. NANGA ALIAS NANAK (DECEASED) THR L RS AND OTHERS
|
December 5, 2017 |
RAJENDER SINGH GODIA Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2017 |
RAJESH Vs. STATE OF HARYANA
|
November 5, 2017 |
RAJESH Vs. THE CIVIL JUDGE (JR. DIVN.), HISAR AND OTHERS
|
September 20, 2017 |
RAJESH Vs. JITENDER AND OTHERS
|
March 9, 2017 |
RAJESH Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2017 |
RAJESH AND ANOTHER Vs. SURESH AND OTHERS
|
July 17, 2017 |
RAJESH AND COMPANY Vs. PARMODH KUMAR
|
September 21, 2017 |
RAJESH ARORA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 17, 2017 |
RAJESH CHAUDHRY Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2017 |
RAJESH CHAUHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
|
July 31, 2017 |
RAJESH KUMAR Vs. PUNJAB PUBLIC SERVICE COMMISSION
|
November 13, 2017 |
RAJESH KUMAR Vs. STATE OF HARYANA & OTHERS
|
March 22, 2017 |
RAJESH KUMAR Vs. STATE OF PUNJAB
|
November 25, 2017 |
RAJESH KUMAR Vs. STATE OF PUNJAB
|
September 1, 2017 |
RAJESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
|
January 18, 2017 |
RAJESH KUMAR @ RAJU Vs. STATE OF PUNJAB
|
April 18, 2017 |
RAJESH KUMAR AND ANOTHER Vs. SMT. NIRMALA AND OTHERS
|
November 9, 2017 |
RAJESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
April 26, 2017 |
RAJESH KUMAR DUGGAL Vs. LEHNA SINGH AND OTHERS
|
November 14, 2017 |
RAJESH KUMAR SHARMA Vs. THE CHIEF INFORMATION COMMISSIONER AND OTHERS
|
April 6, 2017 |
RAJESH KUMARI Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2017 |
RAJESH SINGH Vs. HARDEEP SINGH
|
December 21, 2017 |
RAJESH TIWARI Vs. STATE OF PUNJAB
|
August 1, 2017 |
RAJESHWARI DEVI Vs. SHAKUNTALA DEVI
|
July 11, 2017 |
RAJINDER BHATIA Vs. STATE OF PUNJAB
|
October 27, 2017 |
RAJINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
April 18, 2017 |
RAJINDER KUMAR AND ANOTHER Vs. KAYUM KHAN @ ABDUL KAYYAM AND OTHERS
|
August 10, 2017 |
RAJINDER MOHAN LAL, HOUSE NO. 570, SECTOR Vs. PRINCIPAL COMMISSIONER, INCOME TAX, CHANDIGARH
|
July 13, 2017 |
RAJINDER PAL Vs. ARJINDER SINGH
|
March 14, 2017 |
RAJINDER PARSHAD AND ANOTHER Vs. SHIVJI RAM
|
April 21, 2017 |
RAJINDER SINGH Vs. JASPAL CHHABRA AND OTHERS
|
December 21, 2017 |
RAJINDER SINGH Vs. STATE OF HARYANA
|
February 2, 2017 |
RAJINDER SINGH Vs. JASWINDER KAUR AND OTHERS
|
December 7, 2017 |
RAJINDER SINGH Vs. PUNJAB AND HARYANA HIGH COURT
|
February 13, 2017 |
RAJINDER SINGH Vs. PERMANENT LOK ADALAT AND OTHERS
|
February 7, 2017 |
RAJINDER SINGH Vs. AMANJEET KAUR
|
July 20, 2017 |
RAJINDER SINGH Vs. STATE OF HARYANA
|
December 16, 2017 |
RAJINDER SINGH Vs. STATE OF PUNJAB
|
October 13, 2017 |
RAJINDER SINGH & OTHERS Vs. RAM BIR SINGH & OTHERS
|
June 1, 2017 |
RAJINDER SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
January 11, 2017 |
RAJINDER SINGH @ AMNI Vs. STATE OF PUNJAB
|
May 8, 2017 |
RAJINDER SINGH @ LALA Vs. STATE OF PUNJAB
|
October 4, 2017 |
RAJINDER SINGH SON OF RULIA RAM Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 2017 |
RAJINDERPAL SINGH Vs. MELA RAM (DECEASED) TH. LRS.
|
February 3, 2017 |
RAJIV BHATIA & ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
November 1, 2017 |
RAJIV KATARIA @ RAJU Vs. VARUNESH SHARMA
|
March 3, 2017 |
RAJIV KUMAR LEKHI Vs. STATE OF PUNJAB AND ANOTHER
|
August 10, 2017 |
RAJIV MANCHANDA AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
|
November 22, 2017 |
RAJMAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2017 |
RAJNEESH GANDHI Vs. THE COLLECTOR GURGAON AND OTHERS
|
January 19, 2017 |
RAJNEESH KHANNA Vs. STATE OF HARYANA
|
October 26, 2017 |
RAJNEESH RATTAN AND OTHERS Vs. BALJINDER SINGH AND OTHERS
|
February 21, 2017 |
RAJNI BALA Vs. STATE OF HARYANA AND ANOTHER
|
January 30, 2017 |
RAJNISH SHARMA Vs. STATE OF HARYANA
|
September 15, 2017 |
RAJPAL SINGH AND OTHERS Vs. SMT. SURAJ BAI AND OTHERS
|
September 1, 2017 |
RAJPATI Vs. STATE OF HARYANA & ORS.
|
May 15, 2017 |
RAJU Vs. STATE OF PUNJAB
|
April 3, 2017 |
RAJU @ RAJ PAL Vs. STATE OF HARYANA
|
February 15, 2017 |
RAJU JUNEJA Vs. STATE OF PUNJAB
|
September 23, 2017 |
RAJVIR KAUR AND OTHERS Vs. AJIT SINGH AND ANOTHER
|
September 25, 2017 |
RAJVIR KAUR AND OTHERS Vs. RAJWINDER SINGH AND OTHERS
|
September 22, 2017 |
RAJVIR SINGH PUNIA Vs. STATE OF HARYANA
|
February 23, 2017 |
RAJWATI AND ANOTHER Vs. NIRMAL SINGH AND ANOTHER
|
December 4, 2017 |
RAJWINDER KAUR Vs. SAWARN SINGH
|
April 5, 2017 |
RAJWINDER SINGH Vs. STATE OF PUNJAB
|
November 10, 2017 |
RAKA GHIRA Vs. U.T. CHANDIGARH
|
July 31, 2017 |
RAKESH Vs. AJAY KUMAR
|
August 8, 2017 |
RAKESH Vs. SURINDER KUMAR AND ANOTHER
|
September 29, 2017 |
RAKESH Vs. STATE OF HARYANA
|
April 3, 2017 |
RAKESH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 29, 2017 |
RAKESH BHARTI Vs. STATE OF HARYANA AND ANOTHER
|
December 14, 2017 |
RAKESH JOLLY Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2017 |
RAKESH KUMAR Vs. CANARA BANK
|
July 25, 2017 |
RAKESH KUMAR Vs. MAHENDER SINGH AND OTHERS
|
September 29, 2017 |
RAKESH KUMAR Vs. SUDHA KUMAR AND OTHERS
|
December 19, 2017 |
RAKESH KUMAR AND ANOTHER Vs. TIME & TIDE TECHNOLOGIES PVT. LTD. AND OTHERS
|
February 20, 2017 |
RAKESH KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 2, 2017 |
RAKESH KUMAR AND OTHERS Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
|
September 28, 2017 |
RAKESH KUMAR AND OTHERS Vs. KULBHUSHAN SINGH AND OTHERS
|
August 22, 2017 |
RAKESH KUMAR BATTA Vs. SMT. MADHU WALIA AND ANOTHER
|
May 2, 2017 |
RAKESH KUMAR SOOD Vs. THE DISTRICT MAGISTRATE
|
January 31, 2017 |
RAKESH KUMR SAINI Vs. ENGINEER-IN-CHIEF, IRRIGATION DEPARTMENT, HARYANA
|
February 2, 2017 |
RAKSHA DEVI Vs. STATE OF PUNJAB
|
January 19, 2017 |
RAM @ CHHOTA RAM S/O GARIB SINGH Vs. STATE OF PUNJAB
|
October 12, 2017 |
RAM ACHAL Vs. CHANDER PARKASH
|
September 7, 2017 |
RAM AVTAR SHARMA (SINCE DECEASED) THROUGH HIS LRS Vs. GANPAT RAM AND OTHERS
|
December 6, 2017 |
RAM BILAS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
|
December 21, 2017 |
RAM BILAS AND ANOTHER Vs. STATE OF HARYANA
|
September 23, 2017 |
RAM CHAND Vs. HARYANA POWER GENERATION CORPORATION LTD.
|
January 13, 2017 |
RAM CHANDER Vs. STATE OF PUNJAB
|
March 6, 2017 |
RAM CHANDER Vs. STATE OF HARYANA
|
February 6, 2017 |
RAM CHANDER Vs. TEJ KRISHANA AND OTHERS
|
September 11, 2017 |
RAM CHANDER Vs. TEJ KRISHANA
|
September 10, 2017 |
RAM DASS Vs. LABH SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS
|
December 21, 2017 |
RAM DEV YADAV Vs. NIRMALA YADAV
|
July 6, 2017 |
RAM GOPAL Vs. STATE OF HARYANA
|
September 29, 2017 |
RAM JUWARI Vs. JAGMAL SINGH AND OTHERS
|
March 2, 2017 |
RAM KAUR AND OTHER Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
|
July 24, 2017 |
RAM KISHAN GUJJAR Vs. STATE OF HARYANA
|
May 10, 2017 |
RAM KISHORE Vs. JAGANNATH
|
January 12, 2017 |
RAM KRISHAN Vs. RISAL SINGH AND OTHERS
|
December 8, 2017 |
RAM KUMAR Vs. SUPERINTENDING CANAL OFFICER, BHAKRA WATER SERVICES CIRCLE
|
January 12, 2017 |
RAM KUMAR Vs. LAJPAT RAI
|
May 15, 2017 |
RAM KUMAR Vs. SARAVJEET SINGH AND OTHERS
|
November 28, 2017 |
RAM KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 5, 2017 |
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 8, 2017 |
RAM KUMAR AND OTHERS Vs. M/S. R.P.G. TRANSMISSION LTD. AND OTHERS
|
August 2, 2017 |
RAM LAL Vs. STATE OF HARYANA
|
February 27, 2017 |
RAM MEHAR Vs. ANIL
|
August 17, 2017 |
RAM MEHAR SINGH CHAHAL Vs. PUNJAB NATIONAL BANK AND OTHERS
|
March 1, 2017 |
RAM MURTI AND OTHERS Vs. JAGTAR SINGH AND OTHERS
|
August 4, 2017 |
RAM NARAIN Vs. HARYANA STATE FEDERATION OF CONSUMER COOPERATIVE WHOLESALE STORE LIMITED
|
August 17, 2017 |
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2017 |
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 18, 2017 |
RAM PAL Vs. STATE OF HARYANA
|
March 3, 2017 |
RAM PAL SINGH Vs. STATE OF PUNJAB
|
November 11, 2017 |
RAM PARKASH Vs. UNION OF INDIA, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI AND OTHERS
|
September 20, 2017 |
RAM PARSHAD Vs. RATTAN LAL
|
September 18, 2017 |
RAM PARTAP AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
January 10, 2017 |
RAM PHAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 12, 2017 |
RAM PIARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2017 |
RAM RATI AND ANOTHER Vs. HEERA LAL AND OTHERS
|
December 7, 2017 |
RAM SAROOP Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (PGIMER), CHANDIGARH AND OTHERS
|
September 19, 2017 |
RAM SAROOP WALIA Vs. STATE OF HARYANA
|
October 13, 2017 |
RAM SINGH Vs. STATE OF HARYANA
|
September 23, 2017 |
RAM SINGH Vs. RAM SWARUP AND OTHERS
|
February 6, 2017 |
RAM SINGH Vs. COMMISSIONER, HISAR DIVISION, HISAR & OTHERS
|
August 11, 2017 |
RAM SINGH Vs. JAGAT SINGH AND OTHERS
|
August 28, 2017 |
RAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 2017 |
RAMAN KUMAR Vs. JAI KANT JINDAL
|
May 26, 2017 |
RAMANDEEP KAUR Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR)
|
September 28, 2017 |
RAMANDEEP KAUR Vs. AMARDEEP SINGH AND ANOTHER
|
January 20, 2017 |
RAMANDEEP SINGH @ BABBU Vs. STATE OF PUNJAB
|
May 31, 2017 |
RAMBIR Vs. DINESH KUMAR YADAV AND OTHERS
|
December 7, 2017 |
RAMBIR Vs. STATE OF HARYANA
|
January 27, 2017 |
RAMDUT Vs. VIKAS GUPTA
|
January 19, 2017 |
RAMESH Vs. STATE OF HARYANA
|
September 13, 2017 |
RAMESH Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
|
March 8, 2017 |
RAMESH Vs. STATE OF HARYANA AND OTHERS
|
December 20, 2017 |
RAMESH Vs. STATE OF HARYANA
|
November 25, 2017 |
RAMESH CHAND Vs. BHARPOOR SINGH AND OTHERS
|
November 17, 2017 |
RAMESH CHAND Vs. STATE OF HARYANA
|
March 17, 2017 |
RAMESH CHAND Vs. BHAGWAN DASS
|
May 22, 2017 |
RAMESH CHAND Vs. STATE OF HARYANA
|
December 5, 2017 |
RAMESH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 14, 2017 |
RAMESH CHAWLA Vs. SMT. RAJ RANI @ RAJ KARANI
|
June 6, 2017 |
RAMESH GOEL Vs. SUMAN
|
January 13, 2017 |
RAMESH KHATRI LAMBERDAR Vs. MS. KAVITA JAIN
|
June 1, 2017 |
RAMESH KUMAR Vs. STATE OF HARYANA
|
February 13, 2017 |
RAMESH KUMAR Vs. CHANDER BHAN
|
September 6, 2017 |
RAMESH KUMAR Vs. STATE OF PUNJAB
|
December 20, 2017 |
RAMESH KUMAR AND ANOTHER Vs. M/S DHURI POLYMERS AND ANOTHER
|
February 13, 2017 |
RAMESH KUMAR NAPA Vs. IQBAL KRISHAN SHARMA
|
March 7, 2017 |
RAMESH SINGH Vs. STATE OF PUNJAB
|
October 10, 2017 |
RAMESHWAR DASS Vs. STATE OF HARYANA
|
May 16, 2017 |
RAMESHWARI BISHNOI Vs. STATE OF HARYANA
|
December 5, 2017 |
RAMKESH Vs. STATE OF HARYANA
|
March 2, 2017 |
RAMPAL Vs. STATE OF HARYANA
|
February 14, 2017 |
RAMPAL AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
February 2, 2017 |
RAMPHAL Vs. SATYAWAN @ SATTA
|
July 12, 2017 |
RAMU AND OTHERS Vs. THE STATE OF HARYANA
|
May 11, 2017 |
RAMU GUPTA Vs. HARPREET KAUR AND ANOTHER
|
March 1, 2017 |
RANA SATPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2017 |
RANA VERMA Vs. STATE OF PUNJAB AND ANOTHER
|
March 17, 2017 |
RANBIR Vs. KALU RAM
|
October 31, 2017 |
RANBIR Vs. SATISH CHANDER AND ANOTHER
|
July 25, 2017 |
RANBIR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 11, 2017 |
RANBIR Vs. HARPAL
|
August 21, 2017 |
RANBIR SINGH Vs. UMED SINGH
|
September 26, 2017 |
RANBIR SINGH Vs. STATE OF HARYANA
|
July 10, 2017 |
RANBIR SINGH Vs. BHUPINDER KAUR AND ANOTHER
|
July 26, 2017 |
RANBIR SINGH SANGWAN Vs. STATE OF HARYANA AND OTHERS
|
May 14, 2017 |
RANDHIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2017 |
RANDHIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 10, 2017 |
RANDHIR SINGH Vs. RANJODH SINGH MUDHAR & ANOTHER
|
August 4, 2017 |
RANDHIR SINGH Vs. STATE OF PUNJAB
|
December 22, 2017 |
RANDHIR SINGH THROUGH HIS SON VIJAY SINGH Vs. STATE OF HARYANA & ORS
|
December 14, 2017 |
RANG LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 30, 2017 |
RANGA OIL CARRIER AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 1, 2017 |
RANGA SWAMI AND OTHERS Vs. MOHINDER SINGH AND OTHERS
|
December 12, 2017 |
RANI DEVI Vs. SARBATI DEVI
|
October 12, 2017 |
RANI MITTAL AND OTHERS Vs. UNION OF INDIA
|
February 2, 2017 |
RANJANA DEVI Vs. UNION OF INDIA
|
August 21, 2017 |
RANJANA DEVI AND OTHERS Vs. JASPINDER SINGH AND OTHERS
|
October 27, 2017 |
RANJANA GOEL Vs. SHAM LAL
|
July 13, 2017 |
RANJIT KAUR Vs. STATE OF HARYANA AND OTHERS
|
October 11, 2017 |
RANJIT SINGH Vs. DEEPAK SHARMA AND OTHERS
|
August 4, 2017 |
RANJIT SINGH @ RANA Vs. STATE OF PUNJAB
|
November 28, 2017 |
RANJODH SINGH Vs. SHAMA TANK
|
February 17, 2017 |
RASANTESHWAR SINGH DHARIWAL Vs. UNION OF INDIA AND OTHERS
|
December 20, 2017 |
RASHMI ARORA Vs. DAV COLLEGE MANAGING COMMITTEE AND OTHERS
|
January 18, 2017 |
RASHPAL SINGH Vs. STATE OF PUNJAB
|
October 10, 2017 |
RASHPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
April 6, 2017 |
RATNI DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2017 |
RATTAN LAL Vs. DHANUK DHARI
|
January 23, 2017 |
RATTI RAM Vs. PRTC AND ANOTHER
|
March 1, 2017 |
RAVI Vs. STATE OF HARYANA
|
October 11, 2017 |
RAVI @ SANATA Vs. STATE OF HARYANA
|
September 1, 2017 |
RAVI KANT Vs. STATE OF HARYANA AND OTHERS
|
November 16, 2017 |
RAVI KUMAR Vs. UNION OF INDIA AND OTHERS
|
February 28, 2017 |
RAVI KUMAR Vs. RAM GOPAL BAGGA AND ANOTHER
|
January 24, 2017 |
RAVI KUMAR AND ORS Vs. STATE OF HARYANA AND ANR
|
December 22, 2017 |
RAVI MALLICK, PROP. OF M/S SUNKRAFT DESIGNS, LUDHIANA Vs. THE DCIT, CIRCLE III, LUDHIANA
|
April 17, 2017 |
RAVI SHANKAR Vs. SATPAL
|
March 23, 2017 |
RAVI YADAV Vs. DR. KUSUM
|
September 15, 2017 |
RAVINDER Vs. STATE OF HARYANA AND OTHERSPUNLR
|
December 18, 2017 |
RAVINDER @ RAVI Vs. STATE OF HARYANA AND ANOTHER
|
December 15, 2017 |
RAVINDER KAUR Vs. STATE OF PUNJAB
|
August 21, 2017 |
RAVINDER KAUR Vs. UNION OF INDIA AND OTHERS
|
July 13, 2017 |
RAVINDER KUMAR Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED (PUNSUP) AND OTHERS
|
October 31, 2017 |
RAVINDER KUMAR DOGRA Vs. STATE OF HARYANA AND ANOTHER
|
February 15, 2017 |
RAVINDER PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 14, 2017 |
RAVINDER SINGH DHULL Vs. STATE OF HARYANA AND OTHERS
|
August 29, 2017 |
RAVINDER SINGH DHULL Vs. STATE OF HARYANA
|
August 25, 2017 |
RAVISH KUMAR Vs. STATE OF HARYANA
|
October 7, 2017 |
RAVITA Vs. STATE OF HARYANA AND OTHERS
|
December 22, 2017 |
RAVNEET GARG Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 3, 2017 |
REENA AND OTHERS Vs. PARDEEP KUMAR AND OTHERS
|
December 20, 2017 |
REENA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 16, 2017 |
REENA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. RAM SINGH AND OTHERS
|
December 16, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 20, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NIJJAR AGRO FOODS LIMITED AND ANOTHER
|
November 3, 2017 |
REKHA Vs. STATE OF HARYANA
|
November 20, 2017 |
REKHA Vs. STATE OF HARYANA
|
September 11, 2017 |
REKHA JANGRA Vs. STATE OF HARYANA
|
January 30, 2017 |
REKHA KARA Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2017 |
REKHA RANI Vs. SUBHASH AND ANOTHER
|
April 26, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAI KRISHAN AND ORS.
|
November 16, 2017 |
RELIANCE GENERAL INSURANCE CO.LTD. Vs. MANOJ
|
November 3, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHEELA DEVI AND OTHERS
|
October 10, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. POOJA KAKKAR AND OTHERSPUNLR
|
December 21, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SURESH DEVI AND OTHERS
|
November 24, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAM KUMAR AND ORS
|
November 22, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SAVITRI DEVI
|
August 17, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. JASWINDER PAL KAUR
|
August 22, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DR. ALKA YADAV AND OTHERS
|
August 30, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. PARAMJIT KAUR AND OTHERS
|
July 14, 2017 |
RELIANCE NIPPON LIFE INSURANCE COMPANY LIMITED Vs. PERMANENT LOK ADALAT
|
July 21, 2017 |
RELIANCE RETAIL LTD. Vs. STATE OF PUNJAB
|
April 5, 2017 |
RENU BAKSHI Vs. PREM PARKASH SHARMA
|
March 20, 2017 |
RENU BALA AND OTHERS Vs. HARYANA ROADWAYS AND OTHERS
|
August 4, 2017 |
RENU KUMARI Vs. STATE OF PUNJAB AND OTHERS
|
July 5, 2017 |
RENU RANI AND ANOTHER Vs. JASBIR SINGH AND OTHERS
|
September 1, 2017 |
RENUKA CHOPRA Vs. STATE OF HARYANA
|
January 17, 2017 |
RESHAM CHAND KALER Vs. STATE OF PUNJAB
|
January 19, 2017 |
RESHAM LAL Vs. SABEEL RAM AND OTHERS
|
January 30, 2017 |
RESHAM SINGH Vs. STATE OF PUNJAB
|
January 18, 2017 |
RIJWAN Vs. STATE OF HARYANA AND OTHERS
|
March 7, 2017 |
RIJWANA AND OTHERS Vs. SURESH AND OTHERS
|
August 10, 2017 |
RINKU @ KANA AND OTHERS Vs. STATE OF HARYANA
|
August 22, 2017 |
RISHIPAL Vs. HARYANA WAREHOUSING CORPORATION AND ANOTHER
|
May 1, 2017 |
RITA DEVI Vs. STATE OF HARYANA
|
October 4, 2017 |
RITA DEVI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
December 12, 2017 |
RITA SAIKIA Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2017 |
RITIKA Vs. STATE OF PUNJAB
|
November 2, 2017 |
RITU Vs. STATE OF HARYANA AND OTHERS
|
October 10, 2017 |
RITU CHOWDHARY Vs. NATIONAL COMMISSION FOR WOMEN
|
February 3, 2017 |
RITU RANI AND ANOTHER Vs. AMARJIT SINGH & OTHERS
|
September 6, 2017 |
RIZWAN SAIFI Vs. STATE OF PUNJAB AND ANOTHER
|
February 7, 2017 |
ROCKY Vs. STATE OF HARYANA
|
October 6, 2017 |
ROHIT Vs. DISTRICT AND SESSIONS JUDGE SBS NAGAR (NAWANSHAHR) AND ANOTHER
|
July 6, 2017 |
ROHIT KUMAR Vs. STATE OF PUNJAB
|
July 18, 2017 |
ROHIT KUMAR Vs. UHBVN AND OTHERS
|
August 30, 2017 |
ROHIT RAO Vs. PANJAB UNIVERSITY AND ANOTHER
|
July 20, 2017 |
ROHTASH Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2017 |
ROHTASH Vs. GHISA RAM
|
September 29, 2017 |
ROHTASH Vs. STATE OF HARYANA
|
June 22, 2017 |
ROMAL SINGH AND ANOTHER Vs. PUNJAB STATE AND OTHERS
|
September 15, 2017 |
ROOP CHAND Vs. BALJIT SINGH AND OTHERS
|
August 11, 2017 |
ROOP SINGH Vs. AMARJIT SINGH
|
July 31, 2017 |
ROPAR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. MILK PLANT WORKERS UNION
|
February 13, 2017 |
ROSHAN LAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND ANOTHER
|
May 4, 2017 |
ROSHAN LAL Vs. THE STATE INFORMATION COMMISSION HARYANA AND OTHERS
|
May 2, 2017 |
ROSHANI AND OTHERS Vs. DALBIR SINGH AND OTHERS
|
October 24, 2017 |
ROSHNI Vs. RAM NIWAS AND OTHERS
|
July 31, 2017 |
ROSHNI DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 22, 2017 |
ROSHNI DEVI Vs. KULWINDER SINGH
|
August 9, 2017 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. KAMLESH
|
May 2, 2017 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. HARVINDER KAUR @ HARWINDER
|
August 22, 2017 |
ROZI AND OTHERS Vs. SUBHASH CHAND AND OTHERS
|
December 1, 2017 |
RUBY ANAND Vs. STATE OF HARYANA
|
August 22, 2017 |
RUCHHI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2017 |
RUCHIKA SAWHNEY Vs. M/S LANDMARK APARTMENT PRIVATE LIMITED AND OTHERS
|
December 1, 2017 |
RUHI KHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 18, 2017 |
RUPALI Vs. STATE OF PUNJAB
|
August 17, 2017 |
RUPESH KUMAR GILHOTRA Vs. CHANDIGARH ADMINISTRATION
|
August 1, 2017 |
RUPINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2017 |
RYAN AUGUSTINE PINTO Vs. STATE OF HARYANA AND ANOTHER
|
November 21, 2017 |
S. AJIT SINGH (SINCE DECEASED) THROUGH L.RS. Vs. KAWALJIT KAUR @ KAWALDEEP KAUR AND ANOTHER
|
May 5, 2017 |
S.K.S. BEDI Vs. UNION OF INDIA
|
February 7, 2017 |
S.S. GURAYA Vs. UNION OF INDIA
|
March 17, 2017 |
S.S. SHARMA Vs. STATE OF PUNJAB
|
March 8, 2017 |
SAACHI MAHAJAN Vs. PUNJAB UNIVERSITY AND OTHERS
|
November 7, 2017 |
SADDAM AND ANOTHER Vs. RASHID AHMAD AND OTHERS
|
December 5, 2017 |
SADHANA FOUNDATION Vs. ESPIRE INFOLABS PVT. LTD.
|
February 1, 2017 |
SADHNA PANDEY & ORS Vs. SHYAM SUNDER DHANKA & ORS
|
December 22, 2017 |
SAGAR AND OTHERS Vs. RIDHI SIDHI ALLOYS PVT LTD AND ANOTHER
|
September 14, 2017 |
SAGAR KUMAR Vs. STATE OF PUNJAB
|
May 8, 2017 |
SAHAB SINGH Vs. PARKASH AND OTHERS
|
June 16, 2017 |
SAHIB SINGH Vs. SUKHRAJ SINGH
|
September 14, 2017 |
SAHIB SINGH Vs. STATE OF PUNJAB
|
September 23, 2017 |
SAHIBDITTA Vs. JAIMAL CHAND AND OTHERS
|
September 7, 2017 |
SAHID ALI QURESHI Vs. STATE OF HARYANA
|
February 28, 2017 |
SAHIL KHURANA Vs. MANAGING DIRECTOR UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
|
May 18, 2017 |
SAJAN AND ANOTHER Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND OTHERS
|
February 16, 2017 |
SAJJAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2017 |
SAJJAN SINGH @ SAJJANA @ SAMPAT SON OF SH. SHEO DUTT Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
March 2, 2017 |
SAJNA DEVI AND OTHERS Vs. VIJENDER KUMAR AND OTHERS
|
March 15, 2017 |
SAKINDER KAUR Vs. BAHADUR SINGH AND OTHERS
|
April 7, 2017 |
SALAUDEEN AND OTHERS Vs. HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERSPUNLR
|
December 22, 2017 |
SALIK RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2017 |
SALINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2017 |
SALOCHANA @ SILOCHNA Vs. STATE OF HARYANA AND OTHERS
|
July 11, 2017 |
SAMA Vs. THE PRINCIPAL, BEANT COLLEGE OF ENGINEERING
|
February 22, 2017 |
SAMBIT MALLICK Vs. LEENA MALLICK
|
October 11, 2017 |
SAME RAM(DECEASED) TH.LRS Vs. STATE OF HARYANA AND OTHERS
|
February 1, 2017 |
SAMEER MATTU Vs. STATE OF PUNJAB
|
October 10, 2017 |
SAMERIYA DEVI AND OTHERS Vs. MADAN LAL AND OTHERS
|
September 5, 2017 |
SAMPURAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
October 6, 2017 |
SAMPURAN SINGH (DECEASED) THROUGH LRS AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
February 3, 2017 |
SAMRAT SACHDEVA Vs. STATE OF PUNJAB
|
November 30, 2017 |
SAMTA JAIN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 25, 2017 |
SAMUNDER SINGH Vs. STATE OF HARYANA
|
August 21, 2017 |
SANATAN DHARAM SHIKSHA SAMITI, HANSI Vs. CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA
|
February 8, 2017 |
SANDEEP Vs. SUNITA AND OTHERS
|
February 6, 2017 |
SANDEEP Vs. STATE OF HARYANA
|
March 7, 2017 |
SANDEEP Vs. STATE OF HARYANA
|
October 9, 2017 |
SANDEEP Vs. SMT. JAGMATI AND OTHERS
|
September 15, 2017 |
SANDEEP @ LEELU Vs. STATE OF HARYANA
|
January 16, 2017 |
SANDEEP GHAI Vs. HARMINDER SINGH
|
February 7, 2017 |
SANDEEP JAIN Vs. STATE OF HARYANA AND OTHERS
|
July 25, 2017 |
SANDEEP KUMAR Vs. STATE OF HARYANA
|
October 31, 2017 |
SANDEEP KUMAR Vs. NAAZEEM AND OTHERS
|
April 5, 2017 |
SANDEEP KUMAR Vs. SATPAL
|
December 13, 2017 |
SANDEEP KUMAR Vs. STATE BANK OF INDIA
|
December 1, 2017 |
SANDEEP KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
November 20, 2017 |
SANDEEP KUMAR @ SANDEEP OHRI Vs. PARTAP KAUR AND OTHERS
|
January 19, 2017 |
SANDEEP KUMAR AND ANOTHER Vs. ATAM PARKASH AND OTHERS
|
December 20, 2017 |
SANDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 10, 2017 |
SANDEEP SINGH Vs. STATE OF PUNJAB
|
April 20, 2017 |
SANDHYA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
May 9, 2017 |
SANGEETA OHRI Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND OTHERS
|
August 9, 2017 |
SANGITA KUMARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS
|
April 27, 2017 |
SANGRUR DISTRICT CORP MILK PRODUCERS UNION THROUGH GENERAL MANAGER Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
|
September 1, 2017 |
SANJAY Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2017 |
SANJAY Vs. STATE OF HARYANA
|
May 5, 2017 |
SANJAY KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA & ANR.
|
May 2, 2017 |
SANJAY KUMAR Vs. STATE OF PUNJAB
|
November 30, 2017 |
SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
|
December 18, 2017 |
SANJAY TOMAR Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2017 |
SANJAY VASHISHTHA Vs. STATE OF HARYANA AND OTHER
|
February 23, 2017 |
SANJEEV ALIAS SANJU Vs. STATE OF HARYANA AND OTHERS
|
April 21, 2017 |
SANJEEV BHARTI Vs. M/S. OFFSHORE A
|
September 8, 2017 |
SANJEEV KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
January 30, 2017 |
SANJEEV KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 19, 2017 |
SANJEEV KUMAR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
March 21, 2017 |
SANJEEV KUMAR (GAGRI) Vs. STATE OF PUNJAB
|
September 21, 2017 |
SANJEEV KUMAR AND OTHERS Vs. VIJAY KUMAR AND OTHERS
|
August 25, 2017 |
SANJIV BHAGAT AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH THROUGH ADVISOR TO THE ADMINISTRATOR, U.T, SECRETARIAT, SECTOR 9, CHANDIGARH AND OTHERS
|
November 6, 2017 |
SANJIWAN RESEARCH LABORATORIES Vs. PRESIDING OFFICER
|
May 8, 2017 |
SANJNA RANI AND OTHERS Vs. BALJIT SINGH AND ANOTHER
|
April 19, 2017 |
SANT GURMEET RAM RAHIM SINGH ` Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 5, 2017 |
SANT LAL Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2017 |
SANT PAL Vs. STATE OF HARYANA
|
July 25, 2017 |
SANTA @ SHANTI DEVI Vs. HIRA SINGH
|
October 27, 2017 |
SANTI DEVI & ORS Vs. JAI SINGH & ORS
|
December 12, 2017 |
SANTOKH SINGH Vs. GOBIND SINGH
|
March 21, 2017 |
SANTOSH Vs. SURENDER
|
February 3, 2017 |
SANTOSH AND ANOTHER Vs. KULWANT SINGH AND OTHERS
|
November 20, 2017 |
SANTOSH AND OTHERS Vs. AMAN AND OTHERS
|
August 11, 2017 |
SANTOSH DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 1, 2017 |
SANTOSH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 14, 2017 |
SANTOSH RANI AND OTHERS Vs. DR. MANPREET SINGH SEKHON
|
October 24, 2017 |
SANTOSH YADAV AND ANOTHER Vs. PARDEEP KUMAR (SINCE DECEASED THROUGH LRS) AND OTHERS
|
December 8, 2017 |
SANWAL DASS @ SAMAL DASS AND OTHERS Vs. STATE OF HARYANA
|
January 27, 2017 |
SAPNA VAISH AND ORS. Vs. STATE OF PUNJAB
|
November 30, 2017 |
SARABJEET KAUR Vs. SANDEEP SINGH
|
March 27, 2017 |
SARABJEET KAUR Vs. IQBAL SINGH
|
July 26, 2017 |
SARABJEET KAUR AND ANOTHER Vs. RAJINDER SINGH AND OTHERS
|
December 15, 2017 |
SARABJIT KAUR Vs. TARLOCHAN SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS
|
December 5, 2017 |
SARABJIT KAUR Vs. GURPREET SINGH AND OTHERS
|
February 21, 2017 |
SARABJIT KAUR Vs. STATE OF PUNJAB
|
May 2, 2017 |
SARABJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 19, 2017 |
SARABJIT KAUR AND ANOTHER Vs. KULWANT SINGH AND ANOTHER
|
September 11, 2017 |
SARABJIT KAUR AND OTHERS Vs. BIKRAM SINGH AND ANOTHER
|
August 11, 2017 |
SARABJIT SINGH Vs. STATE OF PUNJAB
|
September 4, 2017 |
SARABJIT SINGH Vs. STATE OF PUNJAB
|
November 16, 2017 |
SARABKAUR Vs. SANDEEP KHARB AND OTHERS
|
May 10, 2017 |
SARBJIT SINGH Vs. STATE OF PUNJAB
|
May 26, 2017 |
SARBJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 8, 2017 |
SARDARA RAM Vs. PARAMJIT KAUR
|
August 21, 2017 |
SARDOOL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 19, 2017 |
SAREWANTI @ SARSWATI Vs. JAGAN NATH AND OTHERS
|
January 11, 2017 |
SARIANA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED SARIANA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND OTHERS
|
December 4, 2017 |
SARITA YADAV Vs. BOARD OF SCHOOL EDUCATION HARYANA
|
July 14, 2017 |
SARJEET SINGH Vs. RAM PHOOL AND ANOTHER
|
August 9, 2017 |
SARJIT SINGH Vs. STATE OF HARYANA
|
November 17, 2017 |
SARMUKH SINGH Vs. ARUN KUMAR
|
March 1, 2017 |
SAROJ Vs. CHARAN SINGH AND OTHERS
|
August 1, 2017 |
SAROJ AND OTHERS Vs. SATYENDER AND ANOTHER
|
July 19, 2017 |
SAROJ DEVI Vs. THE STATE OF HARYANA AND OTHERS
|
January 24, 2017 |
SAROJ RANI AND ANOTHER Vs. SACHIN JAIN AND OTHERS
|
December 18, 2017 |
SARTAJ Vs. STATE OF UNION TERRITORY
|
May 30, 2017 |
SARUP SINGH Vs. HVPN LIMITED AND ANOTHER
|
April 18, 2017 |
SARVRINDER SINGH DHALIWAL Vs. C.B.S.E.
|
September 6, 2017 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
March 24, 2017 |
SARYU GUPTA AND OTHERS Vs. HARYANA POWER GENERAL CORPORATION LTD. AND OTHERS
|
August 31, 2017 |
SASAN POWER LIMITED AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHER
|
March 9, 2017 |
SAT NARAIN AND ANOTHER Vs. SARUP SINGH AND OTHERS
|
January 30, 2017 |
SATBIR Vs. STATE OF HARYANA
|
May 24, 2017 |
SATBIR Vs. STATE OF HARYANA AND OTHERS
|
November 2, 2017 |
SATBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 3, 2017 |
SATBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 23, 2017 |
SATBIR SINGH Vs. JASVIR KAUR
|
August 10, 2017 |
SATINDER KAUR VERMA Vs. INDU GUPTA
|
September 12, 2017 |
SATINDER PAL BANSAL Vs. JASWINDER KAUR AND OTHERS
|
November 17, 2017 |
SATINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
August 23, 2017 |
SATINDER SINGH BAJWA Vs. PUNJAB AND HARYANA HIGH COURT
|
October 6, 2017 |
SATINDERJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 5, 2017 |
SATISH Vs. STATE OF HARYANA
|
September 23, 2017 |
SATISH & ANR Vs. STATE OF HARYANA & ANR
|
January 17, 2017 |
SATISH CHANDER CHAUHAN Vs. STATE OF HARYANA AND ANOTHER
|
March 30, 2017 |
SATISH ESTATE PVT. LTD. Vs. UNION OF INDIA
|
February 21, 2017 |
SATISH KUMAR Vs. RAM SWROOP AND OTHERS
|
December 1, 2017 |
SATISH KUMAR Vs. STATE OF PUNJAB
|
August 8, 2017 |
SATISH KUMAR Vs. CHIEF SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
|
December 21, 2017 |
SATISH KUMAR Vs. STATE OF HARYANA AND ORS
|
June 23, 2017 |
SATISH KUMAR @ SHIV KUMAR Vs. DIVISIONAL CANAL OFFICER, NARWANA & OTHERS
|
April 27, 2017 |
SATISH KUMAR BHARGAV Vs. STATE OF PUNJAB
|
September 28, 2017 |
SATISH KUMAR BHIRI Vs. STATE OF PUNJAB AND OTHERS
|
April 5, 2017 |
SATISH KUMAR GUPTA Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD.
|
May 16, 2017 |
SATNAM KAUR Vs. UNION OF INDIA AND ANOTHER
|
July 12, 2017 |
SATNAM SINGH Vs. SUKHDEV SINGH
|
May 4, 2017 |
SATNAM SINGH Vs. UNION OF INDIA
|
August 21, 2017 |
SATNAM SINGH Vs. HARPAL SINGH AND OTHERS
|
February 17, 2017 |
SATNAM SINGH Vs. BABU SINGH AND OTHERS
|
February 9, 2017 |
SATNAM SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS
|
January 18, 2017 |
SATNAM SINGH & ANR. Vs. RACHPAL SINGH & ORS.
|
October 4, 2017 |
SATNAM SINGH KAHLON AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
October 26, 2017 |
SATPAL Vs. SANJEEV KUMAR @ SANJU AND ORS.
|
October 9, 2017 |
SATPAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 17, 2017 |
SATPAL SINGH Vs. STATE OF PUNJAB
|
August 22, 2017 |
SATPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
January 27, 2017 |
SATPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 29, 2017 |
SATPAL WADHAWAN Vs. BAR COUNCIL OF PUNJAB AND HARYANA
|
March 18, 2017 |
SATWANT SINGH MEHTA Vs. INCOME TAX OFFICER
|
May 3, 2017 |
SATWINDER SINGH Vs. SEWA
|
May 19, 2017 |
SATWINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
|
August 16, 2017 |
SATYA BANSAL Vs. KALAWATI AND OTHERSPUNLR
|
December 8, 2017 |
SATYA DEV SAINI Vs. BALDEV DOGRA
|
September 21, 2017 |
SATYA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2017 |
SATYA DEVI AND OTHERS Vs. DINESH KUMAR AND ANOTHER
|
November 9, 2017 |
SATYA PARKASH Vs. HARDEV AND OTHERS
|
November 22, 2017 |
SATYAVART Vs. STATE OF HARYANA AND OTHERS
|
April 7, 2017 |
SATYAWAN Vs. STATE OF HARYANA & ORS.
|
November 22, 2017 |
SATYAWAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 3, 2017 |
SATYAWATI Vs. STATE OF HARYANA
|
August 1, 2017 |
SAURABH AND ANOTHER Vs. STATE OF HARYANA
|
April 5, 2017 |
SAURAN RAM Vs. DARA SINGH AND ANOTHER
|
March 15, 2017 |
SAVITA @ KAVITA Vs. STATE OF HARYANA
|
July 19, 2017 |
SAVITRI DEVI Vs. SPRING FIELDS PUBLIC SCHOOL
|
March 28, 2017 |
SAVITRI DEVI AND OTHERS Vs. RAM PAL AND OTHERS
|
August 11, 2017 |
SAVNEET KAUR Vs. STATE OF PUNJAB
|
September 27, 2017 |
SAWASATHAY SHIKSHA SAHYOG SANGTHAN Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2017 |
SAWATI KUMARI Vs. SQN LDR KUNAL KAUSHAL
|
October 25, 2017 |
SAYEED ALARM LARI @ BABU Vs. STATE OF HARYANA
|
May 16, 2017 |
SBI GENERAL INSURANCE COMPANY LIMITED Vs. ALKA SHARMA
|
October 12, 2017 |
SBI GENERAL INSURANCE COMPANY LTD Vs. JAHUL ANSARI AND OTHERS
|
December 8, 2017 |
SEASON BHANDARI Vs. VISAKHA SINGH
|
February 17, 2017 |
SECRETARY, DEPARTMENT OF IRRIGATION, GOVERNMENT OF PUNJAB, CHANDIGARH Vs. VIJAY KOHLI
|
March 20, 2017 |
SEEMA Vs. PARVEEN
|
December 6, 2017 |
SEEMA Vs. STATE OF HARYANA
|
July 21, 2017 |
SEEMA Vs. ANIL HANS
|
November 29, 2017 |
SEEMA Vs. BHUP SINGH
|
September 7, 2017 |
SEEMA AND ANOTHER Vs. BHUP SINGH AND OTHERS
|
September 7, 2017 |
SEEMA DEVI Vs. SUMAN AND OTHERS
|
March 7, 2017 |
SEEMA DEVI Vs. SUMAN AND OTHERS
|
September 15, 2017 |
SEEMA DEVI AND OTHERS Vs. VIRENDER SINGH AND OTHERS
|
October 30, 2017 |
SEEMA KAPOOR Vs. DEEPAK KAPOOR
|
September 11, 2017 |
SEHDEV KUMAR Vs. GRANT SAHIB DERA DEVI TALAB
|
December 5, 2017 |
SEWA DASS Vs. STATE OF HARYANA
|
July 12, 2017 |
SEWA SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2017 |
SEWA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 24, 2017 |
SEWAK SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 18, 2017 |
SH. GURCHARAN SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
July 6, 2017 |
SH. NATHI RAM Vs. THE AUTHORITY, MINIMUM WAGES ACT AND OTHERS
|
March 29, 2017 |
SH. RAM GENERAL INSURANCE CO. LTD. Vs. RAVI ALIAS RAVINDER AND ORS.
|
November 8, 2017 |
SH. RAM GENERAL INSURANCE CO. LTD. Vs. RAVI ALIAS RAVINDER
|
November 7, 2017 |
SHAGUN SHARMA AND OTHERS Vs. ASHA RANI AND OTHERS RESPONDENTS
|
December 18, 2017 |
SHAISTA AND OTHERS Vs. JAGDEEP SINGH AND OTHERS
|
December 18, 2017 |
SHAKTI SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 28, 2017 |
SHAKUNTALA AND ORS. Vs. UOI AND ORS.
|
March 7, 2017 |
SHAKUNTLA DEVI Vs. THE STATE OF HARYANA AND ANOTHER
|
September 11, 2017 |
SHAKUNTLA DEVI AND OTHERS Vs. PURAN SINGH AND OTHERS
|
September 1, 2017 |
SHAKUNTLA DEVI NOW (DECEASED) THROUGH L.RS. Vs. KRISHAN LAL
|
February 9, 2017 |
SHAKUNTLA THUKRAL Vs. COMMISSIONER OF INCOME TAX
|
September 25, 2017 |
SHALENDER KUMAR AND ANOTHER Vs. UMESH KUMAR MITTAL AND OTHERS
|
February 1, 2017 |
SHAM KUMAR KOHLI Vs. ASHOK TANDON AND ANOTHER
|
March 7, 2017 |
SHAM LAL Vs. STATE OF HARYANA
|
September 1, 2017 |
SHAM LAL Vs. VINOD KAPOOR
|
July 5, 2017 |
SHAM NATH Vs. GOURAV GOYAL AND OTHERS
|
December 13, 2017 |
SHAM SUNDER AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 27, 2017 |
SHAMIM Vs. STATE OF HARYANA
|
January 11, 2017 |
SHAMINDRO Vs. PRIYA VART AND OTHERS
|
September 12, 2017 |
SHAMMI KAPUR Vs. RAGHBIR KAUR & ANR.
|
October 24, 2017 |
SHAMSHER SINGH Vs. SUKHWINDER SINGH AND OTHERS
|
October 13, 2017 |
SHAMSHER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 2017 |
SHAMSHER SINGH Vs. DISTRICT MAGISTRATE, U.T. ADMINISTRATION, CHANDIGARH AND OTHERS
|
February 20, 2017 |
SHANKAR LAL Vs. STATE OF HARYANA
|
April 27, 2017 |
SHANKAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 3, 2017 |
SHANTI DEVI Vs. RAKESH KUMAR
|
January 20, 2017 |
SHANTI DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 3, 2017 |
SHANTI DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2017 |
SHARANJIT KAUR Vs. NIRMAL SINGH
|
July 7, 2017 |
SHARDA DEVI Vs. STATE OF HARYANA
|
September 26, 2017 |
SHARDA DEVI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 1, 2017 |
SHARMA AND GANGAHAR BUILDERS AND COLONIZERS PVT. LTD. Vs. STATE OF PUNJAB
|
April 5, 2017 |
SHARMILA Vs. VEENA DEVI AND OTHERS
|
August 30, 2017 |
SHASHI SHARMA Vs. VIMMI
|
March 22, 2017 |
SHAVINDER KAUR JOHAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 16, 2017 |
SHAYAMA ALIAS DADI Vs. STATE OF HARYANA
|
September 23, 2017 |
SHEELA DEVI AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
|
December 6, 2017 |
SHEELA WANTI DECEASED THROUGH HER LRS Vs. KRISHAN LAL ARNEJA AND OTHERS
|
December 14, 2017 |
SHEELAWANTI Vs. HVPNL AND OTHERS
|
February 8, 2017 |
SHEETAL Vs. RAM SINGH
|
January 23, 2017 |
SHEETAL PARSHAD (DECEASED THROUGH LRS) Vs. RAMESHWAR PARSHAD JAIN AND OTHERS
|
July 26, 2017 |
SHEHJAD Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2017 |
SHER MOHMAD Vs. THE STATE OF HARYANA AND OTHERS
|
July 31, 2017 |
SHER SINGH Vs. STATE OF HARYANA
|
September 7, 2017 |
SHER SINGH Vs. SMT. NEELAM RANI
|
November 2, 2017 |
SHIKHA RANI Vs. STATE OF HARYANA
|
October 25, 2017 |
SHIMLA RANI AND ANOTHER Vs. MANORANJAN @ MANORANJANA RANDHAWA
|
December 12, 2017 |
SHINDER KAUR Vs. BALDEV SINGH
|
September 4, 2017 |
SHINDER PAL Vs. STATE OF PUNJAB
|
November 30, 2017 |
SHINGARA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
March 21, 2017 |
SHIV CHARAN Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2017 |
SHIV DAYAL Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
|
April 25, 2017 |
SHIV GOVIND SINGH Vs. GURMEET KAUR
|
March 6, 2017 |
SHIV GOYAL Vs. PUNJAB STATE POWER CORPORATION LIMITED.
|
September 7, 2017 |
SHIV LOCHAN SINGH @ BHOLA Vs. NATIONAL INSURANCE CO. LTD.
|
November 27, 2017 |
SHIVALA VAKYA GRAM RANIA Vs. MUNICIPAL COMMITTEE
|
July 28, 2017 |
SHIVALA VAKYA GRAM RANIA Vs. DEVI LAL AND OTHERS
|
July 28, 2017 |
SHIVAMATI DEVI AND ANOTHER Vs. ISHAK AND OTHERS
|
September 25, 2017 |
SHOBHA RANI Vs. STATE OF HARYANA
|
September 23, 2017 |
SHREE BALAJI ENTERPRISES AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
|
November 1, 2017 |
SHREE CONVEYOR SYSTEM PVT LTD AND ANOTHER Vs. SHIV SHAKTI STEEL
|
November 13, 2017 |
SHRI BEHARI LAL CHARITABLE TRUST, AMBALA CANTT Vs. SHIV BATRA AND ANOTHER
|
January 11, 2017 |
SHRI KANSHI RAM KAHAN DEVI GROVER WELFARE SOCIETY (REGD). Vs. GENERAL PUBLIC
|
October 4, 2017 |
SHRI KANT AND ANOTHER Vs. SONAM BAKSHI AND OTHERS
|
December 1, 2017 |
SHRI KRISHAN & ANR. Vs. STATE OF HARYANA & ORS.
|
May 25, 2017 |
SHRI NARESH KUMAR AND ANOTHER Vs. SHRI GOVERDHAN LAL OBEROI AND OTHERS
|
October 25, 2017 |
SHRI PAL Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2017 |
SHRI PARAMDEEP SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
March 14, 2017 |
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. RAJIYA AND OTHERS
|
November 15, 2017 |
SHRI RAMESHWAR DASS SHARMA Vs. DINESH KUMAR
|
January 16, 2017 |
SHRI SANJAY KUNDU Vs. COMMISSIONER OF INCOME TAX, ROHTAK
|
May 15, 2017 |
SHRI SHER SINGH MALIK Vs. M/S. NEW SHIV GANGA TIMBERS AND ANOTHER
|
March 1, 2017 |
SHRI SUBODH PARKASH Vs. JOINT COMMISSIONER OF INCOME TAX, YAMUNA NAGAR
|
May 24, 2017 |
SHRI VARUN GUMBER Vs. UNION TERRITORY OF CHANDIGARH
|
April 18, 2017 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. ARSHAD & ORS
|
November 30, 2017 |
SHWETA Vs. ASHWANI SHARMA
|
December 14, 2017 |
SHWETA TALWAR Vs. RITESH KUMAR TALWAR
|
September 21, 2017 |
SHYAM LAL Vs. ASHOK KUMAR
|
October 10, 2017 |
SHYAM SINGH Vs. STATE OF HARYANA
|
January 18, 2017 |
SHYAMLAL Vs. DIRECTOR HEALTH SERVICE PUNJAB CHANDIGARH AND ANOTHER
|
September 14, 2017 |
SI TALWINDERJIT SINGH Vs. DEPUTY INSPECTOR GENERAL, POLICE FEROZEPUR RANGE, FEROZEPUR & OTHERS
|
December 21, 2017 |
SIALKOT NATIONAL HIGH SCHOOL AND ANOTHER Vs. PUNJAB WAKF BOARD AND ANOTHER
|
November 3, 2017 |
SILVERTON CO Vs. SANTOSH
|
November 30, 2017 |
SIMARJIT KAUR Vs. GURMAIL SINGH
|
March 15, 2017 |
SIMRAN KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2017 |
SIMRANJIT SINGH Vs. STATE OF PUNJAB
|
August 30, 2017 |
SINDER PAL Vs. UNION OF INDIA
|
February 6, 2017 |
SINTU Vs. STATE OF HARYANA
|
August 29, 2017 |
SITA DEVI Vs. STATE OF PUNJAB
|
March 1, 2017 |
SITA RAM SHARMA Vs. PRESIDING OFFICER, LOK ADLAT, DISTRICT COURT, SECTOR
|
March 15, 2017 |
SITA RANI Vs. CHHIRA RAM AND OTHERS
|
August 3, 2017 |
SMRITY Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
May 23, 2017 |
SMT. BABITA DEVI AND OTHERS Vs. PAWAN KUMAR AND OTHERS
|
September 8, 2017 |
SMT. BACHAN KAUR AND ANOTHER Vs. M/S. NARAYAN ENTERPRISES AND ANOTHER
|
January 12, 2017 |
SMT. BACHANNI DEVI Vs. JASPAL SINGH
|
September 29, 2017 |
SMT. BIMLA Vs. STATE OF HARYANA AND ANOTHER
|
August 17, 2017 |
SMT. BIRO DEVI AND OTHERS Vs. MEHAR LAL AND OTHERS
|
August 30, 2017 |
SMT. BOHTI AND OTHERS Vs. BALLEY AND OTHERS
|
February 13, 2017 |
SMT. CHITAR KAUR AND OTHERS Vs. RAKESH KUMAR AND OTHERS
|
August 29, 2017 |
SMT. DEVI Vs. MAINTENANCE TRIBUNAL, NARNAUL AND OTHERS
|
July 31, 2017 |
SMT. GELO BAI AND OTHERS Vs. DALIP SINGH AND OTHERS
|
November 30, 2017 |
SMT. INDIRAWATI ALIAS INDIRA DEVI AND OTHERS Vs. STATE OF HARYANA THROUGH COLLECTOR, ROHTAK AND OTHERS
|
April 26, 2017 |
SMT. JAVITRI DEVI Vs. SANJAY KUMAR WASIST
|
January 10, 2017 |
SMT. JYOTI HANDA AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
|
September 15, 2017 |
SMT. KAUSHALYA Vs. STATE OF HARYANA & OTHERS
|
July 7, 2017 |
SMT. KAVITA CHANDRA Vs. COMMISSIONER OF INCOME TAX (APPEALS), PANCHKULA
|
March 7, 2017 |
SMT. KHERUNISA @ KHERUNISHAN Vs. SMT. SABANA AND OTHERS
|
August 11, 2017 |
SMT. KRISHNA Vs. JASBIR SINGH
|
August 21, 2017 |
SMT. KRISHNA & OTHERS Vs. UNION OF INDIA & OTHERS
|
June 2, 2017 |
SMT. KULWINDER KAUR Vs. SURINDER SINGH
|
December 8, 2017 |
SMT. LALI Vs. SMT. SARTLI AND ANOTHER
|
September 6, 2017 |
SMT. LALITA ARORA AND OTHERS Vs. ONKAR NATH AND OTHERS
|
September 11, 2017 |
SMT. MAMTA Vs. STATE OF HARYANA
|
August 18, 2017 |
SMT. MAMTA DEVI AND OTHERS Vs. INDERJEET KUMAR AND OTHERS
|
October 30, 2017 |
SMT. MAMTA SANGWAN Vs. RAJESH KUMAR
|
November 17, 2017 |
SMT. NIRMALA DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2017 |
SMT. NISHA MANUJA Vs. DALJIT SINGH AND OTHERS
|
March 3, 2017 |
SMT. PARVEEN MEHTA AND OTHERS Vs. TILAK RAJ AND OTHERS
|
September 29, 2017 |
SMT. PINKI Vs. MAKHAN SINGH
|
November 30, 2017 |
SMT. PUSHPA DEVI AND OTHERS Vs. UDHAI BHAN AND ANOTHER
|
December 5, 2017 |
SMT. RAJ DAHIYA Vs. STATE OF HARYANA AND OTHERS
|
January 24, 2017 |
SMT. RAKSHA DEVI Vs. MADAN LAL AND OTHERS
|
February 2, 2017 |
SMT. RINKU JINDAL AND ANOTHER Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER
|
September 18, 2017 |
SMT. RITU AND OTHERS Vs. KULJEET AND OTHERS
|
September 8, 2017 |
SMT. SANJIDA AND OTHERS Vs. SARFUDDIN AND OTHERS
|
February 8, 2017 |
SMT. SANTRO DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2017 |
SMT. SHANTI DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 3, 2017 |
SMT. SHEELA AND OTHERS Vs. RAVINDER AND OTHERS
|
October 9, 2017 |
SMT. SNEH LATA AND OTHERS Vs. RAM NIWAS AND OTHERS
|
August 25, 2017 |
SMT. SNEHLATA Vs. SMT. SATYA GOEL AND OTHERS
|
December 20, 2017 |
SMT. SONIA Vs. STATE OF PUNJAB AND OTHERS
|
February 9, 2017 |
SMT. SUDHARSNA AND OTHERS Vs. MUNDRA DELHI PIPELINE PARYOJNA HINDUSTAN PETROLEUM CORPORATION AND ANOTHER
|
January 27, 2017 |
SMT. SUKHDEV KAUR AND OTHERS Vs. DARSHAN SINGH AND OTHERS
|
August 23, 2017 |
SMT. SUMAN Vs. SMT. SUNITA
|
September 18, 2017 |
SMT. SUMAN DEVI Vs. SMT. REWATI DEVI AND ANOTHER
|
January 12, 2017 |
SMT. SUNITA Vs. SATISH KUMAR AND OTHERS
|
November 7, 2017 |
SMT. USHA DEVI Vs. JOGINDER SINGH AND OTHERS
|
March 27, 2017 |
SMT. VINITA Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
|
September 18, 2017 |
SMT. VINITA SANGWAN Vs. LAXMI DEVI
|
November 1, 2017 |
SOHAN LAL Vs. STATE OF PUNJAB & OTHERS
|
July 24, 2017 |
SOHAN LAL Vs. PUNEET KUMAR AMROHI AND ANOTHER
|
November 22, 2017 |
SOHAN LAL (DIED) THROUGH ITS LR BIMLA DEVI Vs. STATE BANK OF INDIA AND OTHERS
|
February 14, 2017 |
SOHAN LAL BAGGA Vs. MOHD. SAYEED
|
February 8, 2017 |
SOHAN PAL @ SONU Vs. STATE OF HARYANA
|
August 23, 2017 |
SOHRAB Vs. OSAF AND OTHERS
|
May 2, 2017 |
SOKHA BEING REPRESENTED BY HIS L.RS Vs. THE COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
|
September 20, 2017 |
SOM NATH Vs. J.P. SINGH
|
March 2, 2017 |
SOM NATH Vs. STATE OF HARYANA AND OTHERS
|
February 27, 2017 |
SOM NATH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 29, 2017 |
SOM NATH VOHRA Vs. PRESIDING OFFICER AND OTHERS
|
December 18, 2017 |
SOM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 10, 2017 |
SOMA DEVI Vs. KASHMIRI LAL AND ANOTHER
|
July 27, 2017 |
SOMBIR SINGH AND ANOTHER Vs. SURESH KUMAR GOEL AND ANOTHER
|
September 18, 2017 |
SOMWATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2017 |
SONA DEVI Vs. JAI SINGH AND OTHERS
|
October 11, 2017 |
SONA DEVI AND OTHERS Vs. VEEKESH CHAND YADAV AND OTHERS
|
December 5, 2017 |
SONAL SHARMA Vs. APPELLATE TRIBUNAL
|
February 17, 2017 |
SONEPAT URBAN COOPERATIVE BANK LTD Vs. TAPAN KUMAR
|
March 24, 2017 |
SONIA Vs. AMIT NARANG
|
August 9, 2017 |
SONIA Vs. NARESH KUMAR
|
February 9, 2017 |
SONIA BANSAL Vs. JAGDEV SINGH & ANR.
|
April 17, 2017 |
SONIA GUPTA Vs. JATINDER KUMAR
|
October 7, 2017 |
SONIA SUHAG Vs. STATE OF HARYANA & ANR
|
December 22, 2017 |
SONU Vs. STATE OF HARYANA
|
October 9, 2017 |
SONU Vs. STATE OF PUNJAB
|
October 6, 2017 |
SONU @ PRADEEP Vs. STATE OF HARYANA & OTHERS
|
July 28, 2017 |
SONU KUMAR AND OTHERS Vs. MAKHAN SINGH AND OTHERS
|
November 30, 2017 |
SPACEMAKERS AND ANOTHER Vs. MANSI TRADING CO
|
December 13, 2017 |
SPORTS AUTHORITY OF INDIA & ANR. Vs. CAT, CHANDIGARH & ORS.
|
February 27, 2017 |
SREI EQUIPMENT FINANCE LTD. AND ANOTHER Vs. UT OF CHANDIGARH AND ANOTHER
|
July 24, 2017 |
SRINDER GIRDHAR Vs. AMOD KUMAR
|
November 2, 2017 |
STATE BANK OF INDIA Vs. UNION OF INDIA AND OTHERS
|
July 12, 2017 |
STATE BANK OF INDIA Vs. MANJU AGARWAL
|
April 21, 2017 |
STATE BANK OF INDIA Vs. PERMANENT LOK ADALAT AND OTHERS
|
February 16, 2017 |
STATE BANK OF INDIA Vs. M/S HIM VALLEY THEME PARK
|
October 23, 2017 |
STATE BANK OF INDIA (SAMB), LUDHIANA Vs. AGYAPAUL SINGH
|
June 7, 2017 |
STATE OF HARYANA Vs. BALINDER @ JONNY ETC.
|
July 10, 2017 |
STATE OF HARYANA Vs. KRISHAN KUMAR
|
July 11, 2017 |
STATE OF HARYANA Vs. JAVED @ SAHIL
|
July 12, 2017 |
STATE OF HARYANA Vs. SUKHBIR
|
May 17, 2017 |
STATE OF HARYANA Vs. SUKHPAL SINGH
|
July 12, 2017 |
STATE OF HARYANA Vs. RAVI
|
July 11, 2017 |
STATE OF HARYANA Vs. VED PAL
|
December 13, 2017 |
STATE OF HARYANA Vs. GURNAM SINGH AND OTHERS
|
January 13, 2017 |
STATE OF HARYANA Vs. BRAHAM SINGH @ BRAHMA
|
September 25, 2017 |
STATE OF HARYANA Vs. VIKAS
|
November 20, 2017 |
STATE OF HARYANA Vs. RANJIT SINGH
|
September 19, 2017 |
STATE OF HARYANA Vs. BALWAN @ MOGRA
|
July 19, 2017 |
STATE OF HARYANA Vs. PARBATI
|
October 9, 2017 |
STATE OF HARYANA Vs. PRINCE AND ANOTHER
|
November 16, 2017 |
STATE OF HARYANA & ORS. Vs. BHAGWAT PRASAD SHARMA
|
February 13, 2017 |
STATE OF HARYANA AND ANOTHER Vs. JAIWANTI
|
September 1, 2017 |
STATE OF HARYANA AND OTHERS Vs. SATISH SINGH @ SATISH KUMAR
|
December 21, 2017 |
STATE OF HARYANA AND OTHERS Vs. CHANDER SINGH , EX CONSTABLE NO 620/JIND
|
December 6, 2017 |
STATE OF HARYANA AND OTHERS Vs. PURAN LAL AND ANOTHER
|
February 13, 2017 |
STATE OF HARYANA AND OTHERS Vs. JAI PAL AND OTHERS
|
March 24, 2017 |
STATE OF HARYANA AND OTHERS Vs. NAFE SINGH AND OTHERS
|
January 12, 2017 |
STATE OF HARYANA AND OTHERS Vs. MANGLI RAM
|
November 14, 2017 |
STATE OF HARYANA AND OTHERS Vs. SATISH RATHI
|
April 17, 2017 |
STATE OF HARYANA THROUGH COLLECTOR, PANCHKULA Vs. DIWAN CHAND AND OTHERS
|
March 22, 2017 |
STATE OF HARYANA THROUGH COLLECTOR, REWARI AND OTHERS Vs. THAWAR SINGH
|
March 21, 2017 |
STATE OF PB. AND ORS Vs. KULWANT SINGH
|
December 22, 2017 |
STATE OF PUNJAB Vs. BALJIT SINGH AND ORS.
|
November 20, 2017 |
STATE OF PUNJAB Vs. SARABJIT SINGH AND ORS.
|
September 25, 2017 |
STATE OF PUNJAB Vs. POONAM MALIK
|
June 2, 2017 |
STATE OF PUNJAB Vs. INDERJIT SINGH AND OTHERS
|
December 12, 2017 |
STATE OF PUNJAB Vs. GURBARAN SINGH
|
August 31, 2017 |
STATE OF PUNJAB Vs. GURTEJ SINGH
|
August 18, 2017 |
STATE OF PUNJAB Vs. DASM CONSTRUCTION CO PVT LTD , MOHALI
|
November 21, 2017 |
STATE OF PUNJAB Vs. OM PARKASH SURINDER MOHAN, KHARAR
|
November 28, 2017 |
STATE OF PUNJAB Vs. OM PARKASH
|
October 9, 2017 |
STATE OF PUNJAB Vs. RAM SARUP
|
September 4, 2017 |
STATE OF PUNJAB Vs. M/S. SATNAM KHETI STORE
|
September 25, 2017 |
STATE OF PUNJAB Vs. AJIT SINGH
|
September 28, 2017 |
STATE OF PUNJAB AND ANOTHER Vs. JATINDER MOHAN GARG
|
May 10, 2017 |
STATE OF PUNJAB AND ANOTHER Vs. GURBAX RAI
|
December 14, 2017 |
STATE OF PUNJAB AND OTHERS Vs. M/S HARBHAGWAN HARBHAJAN LAL AND ANOTHER
|
February 14, 2017 |
STATE OF PUNJAB AND OTHERS Vs. VIPAN KUMAR AND OTHERS
|
September 15, 2017 |
STATE OF PUNJAB AND OTHERS Vs. JANGIR SINGH
|
December 21, 2017 |
STATE OF PUNJAB THROUGH COLLECTOR Vs. KARNAIL SINGH AND OTHERS
|
January 31, 2017 |
STEEL AUTHORITY OF INDIA Vs. M/S. RAJA STEEL WORKS
|
August 11, 2017 |
SUB Vs. DIRECTOR OF INCOME TAX (CIB), CHANDIGARH
|
May 18, 2017 |
SUB INSPECTOR RAM KISHORE Vs. STATE OF HARYANA AND OTHERS
|
November 20, 2017 |
SUB MAJ/SKT ASHOK KUMAR Vs. UNION OF INDIA AND OTHERS
|
February 20, 2017 |
SUBA SINGH Vs. STATE OF PUNJAB
|
September 19, 2017 |
SUBBI Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2017 |
SUBE SINGH Vs. DHBVN AND OTHERS
|
August 21, 2017 |
SUBE SINGH Vs. PARVEEN @ MANJEET
|
July 19, 2017 |
SUBH RAM Vs. KRISHAN KUMAR AND OTHERS
|
February 9, 2017 |
SUBHASH Vs. STATE OF HARYANA
|
February 8, 2017 |
SUBHASH Vs. PANKAJ AND ORS
|
December 22, 2017 |
SUBHASH Vs. STATE OF HARYANA
|
July 10, 2017 |
SUBHASH Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2017 |
SUBHASH CHAND (DECEASED) THROUGH LRS Vs. SURJIT SINGH
|
May 2, 2017 |
SUBHASH CHAND AND OTHERS Vs. THE DISTRICT AND SESSIONS JUDGE, HOSHIARPUR AND OTHERS
|
April 18, 2017 |
SUBHASH CHAND MANGLA Vs. STATE OF HARYANA AND ANOTHER
|
January 24, 2017 |
SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
|
June 13, 2017 |
SUBHASH CHANDER Vs. STATE OF HARYANA
|
July 28, 2017 |
SUBHASH CHOPRA Vs. STATE OF HARYANA
|
March 16, 2017 |
SUBHASH KUMAR Vs. SWEETY BINDAL
|
March 21, 2017 |
SUCHA SINGH Vs. STATE OF PUNJAB
|
October 7, 2017 |
SUCHA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
April 28, 2017 |
SUCHA SINGH LAMBARDAR AND OTHERS Vs. THE GRAM PANCHAYAT AND OTHERS
|
May 18, 2017 |
SUCHA SINGH SANDHU Vs. RAJDEEP KAUR & ANR.
|
May 22, 2017 |
SUDARSHAN FACILITIES PRIVATE LTD. Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
|
August 21, 2017 |
SUDARSHAN SHARMA Vs. UNION OF INDIA AND OTHERS
|
April 7, 2017 |
SUDARSHAN WEAVING FACTORY Vs. PRESIDING OFFICE, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANOTHER
|
December 5, 2017 |
SUDERSHAN KUMAR AND ANOTHER Vs. SUBHASH CHAND AND OTHERS
|
July 20, 2017 |
SUDESH KUMARI Vs. HARYANA SCHOOL SHIKSHA PARIYOJNA PARISHAD
|
November 15, 2017 |
SUKHBIR KAUR Vs. STATE OF PUNJAB
|
August 8, 2017 |
SUKHBIR KAUR AND OTHERS Vs. SATBIR SINGH AND OTHERS
|
September 8, 2017 |
SUKHBIR SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER
|
November 24, 2017 |
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
|
November 15, 2017 |
SUKHDEV SINGH Vs. MUKHTIAR SINGH AND OTHERS
|
January 9, 2017 |
SUKHDEV SINGH Vs. STATE OF PUNJAB & OTHERS
|
January 11, 2017 |
SUKHDEV SINGH Vs. STATE BANK OF INDIA
|
March 1, 2017 |
SUKHDEV SINGH Vs. NIRMAL SINGH AND OTHERS
|
July 11, 2017 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
July 25, 2017 |
SUKHDEV SINGH Vs. BALJINDER SINGH (P&H)
|
November 14, 2017 |
SUKHDEV SINGH (LINEMAN) Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
February 23, 2017 |
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
|
April 7, 2017 |
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 1, 2017 |
SUKHJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 7, 2017 |
SUKHO @ MANJEET KAUR Vs. STATE OF HARYANA
|
February 23, 2017 |
SUKHPAL SINGH KHAIRA Vs. STATE OF PUNJAB
|
November 17, 2017 |
SUKHVIR SINGH Vs. STATE OF PUNJAB AND ANR
|
January 17, 2017 |
SUKHWANT SINGH Vs. BALDEV SINGH
|
October 13, 2017 |
SUKHWANT SINGH Vs. NARINDER KAUR AND OTHERS
|
October 10, 2017 |
SUKHWANTI DALAL Vs. STATE OF HARYANA AND OTHERS
|
October 4, 2017 |
SUKHWINDER KAUR Vs. KASHMIR SINGH
|
November 20, 2017 |
SUKHWINDER PAL SINGH AND OTHERS Vs. PUNJAB SCHOOL EDUCATION BOARD AND ANOTHER
|
November 28, 2017 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2017 |
SUKHWINDER SINGH Vs. PRITAM KAUR
|
May 16, 2017 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
June 2, 2017 |
SUKHWINDER SINGH Vs. THE SPECIAL SECRETARY COOPERATION (APPEALS) AND OTHERS
|
March 7, 2017 |
SUKHWINDER SINGH Vs. PARVINDER SINGH
|
October 3, 2017 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
December 11, 2017 |
SUKHWINDER SINGH Vs. ANIL KUMAR
|
September 4, 2017 |
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
|
December 6, 2017 |
SUKHWINDER SINGH AND ANOTHER Vs. SARWAN SINGH
|
January 18, 2017 |
SULEMAN Vs. STATE OF PUNJAB
|
February 17, 2017 |
SULTAN @ SUBE SINGH Vs. HARI RAM AND OTHERS
|
December 22, 2017 |
SUMAN Vs. STATE OF HARYANA AND OTHERS
|
December 20, 2017 |
SUMAN Vs. STATE OF HARYANA AND OTHERS
|
September 15, 2017 |
SUMAN Vs. SANJEEV KUMAR
|
January 20, 2017 |
SUMAN DEVI Vs. MANISHA DEVI AND OTHERS
|
August 11, 2017 |
SUMAN JOSHI Vs. SUNITA RANI
|
February 15, 2017 |
SUMAN SHARMA AND OTHERS Vs. BALBIR SINGH AND OTHERS
|
December 19, 2017 |
SUMANA DEVI Vs. DARSHAN PAL AND OTHERS
|
February 21, 2017 |
SUMIT ARYA Vs. STATE OF HARYANA AND OTHERS
|
December 20, 2017 |
SUMIT GOYAL Vs. STATE OF PUNJAB & OTHERS
|
November 24, 2017 |
SUMIT KUMAR @ MONU Vs. ASHOK KUMAR AND ANOTHER
|
September 5, 2017 |
SUMIT VERMA Vs. UNION OF INDIA & ORS.
|
February 9, 2017 |
SUMITA SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
|
September 27, 2017 |
SUMITRA DEVI Vs. MANAGER, PUNJAB NATIONAL BANK AND OTHERS
|
March 7, 2017 |
SUMITRA DEVI AND ANOTHER Vs. HARPREET RAI AND OTHERS
|
September 7, 2017 |
SUNCITY PROJECTS PVT. LTD. Vs. STATE OF HARYANA
|
July 26, 2017 |
SUNDER LAL Vs. RAM PAL
|
September 26, 2017 |
SUNDER LAL @ BALLI Vs. STATE OF HARYANA (IN ALL CASES)
|
April 3, 2017 |
SUNDER RAM Vs. BALWINDER SINGH
|
March 21, 2017 |
SUNEHRI DEVI Vs. PRTC AND OTHERS
|
September 18, 2017 |
SUNIL Vs. STATE OF HARYANA
|
August 29, 2017 |
SUNIL Vs. ELECTION TRIBUNAL AND OTHERS
|
August 4, 2017 |
SUNIL Vs. SURESH KUMAR
|
January 23, 2017 |
SUNIL AND ANOTHER Vs. CHANDERPARTI AND OTHERS
|
December 1, 2017 |
SUNIL JOSHI Vs. MAMTA RANI AND OTHERS
|
March 29, 2017 |
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 8, 2017 |
SUNIL KUMAR Vs. STATE OF HARYANA
|
August 2, 2017 |
SUNIL KUMAR Vs. STATE OF HARYANA
|
January 20, 2017 |
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 31, 2017 |
SUNIL KUMAR & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
December 20, 2017 |
SUNIL KUMAR AND OTHERS Vs. UNION OF INDIA
|
February 16, 2017 |
SUNIL SINGH Vs. MINISTRY OF ENVIRONMENT AND FORESTS ANA OTHERS
|
February 22, 2017 |
SUNIL YADAV Vs. STATE OF HARYANA AND OTHERS
|
April 19, 2017 |
SUNITA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER
|
May 1, 2017 |
SUNITA AND ANOTHER Vs. JAGDISH KUMAR AND OTHERS
|
October 23, 2017 |
SUNITA AND ANOTHER Vs. SAT NARAIN
|
September 4, 2017 |
SUNITA AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
|
February 6, 2017 |
SUNITA DEVI Vs. LALIT KUMAR AND ANOTHER
|
November 13, 2017 |
SUNITA KUMARI Vs. STATE OF HARYANA AND OTHERS
|
October 24, 2017 |
SUNITA RANI Vs. MEGH RAJ AND ANR.
|
April 27, 2017 |
SUNITA RANI Vs. TILAK RAJ AND OTHERS
|
March 29, 2017 |
SUNITA RANI AND ANOTHER Vs. SAROJ KAMRA AND OTHERS
|
April 7, 2017 |
SUNITA RANI AND OTHERS Vs. AMAN BIR SINGH AND OTHERS
|
December 4, 2017 |
SUNITA SHARMA AND OTHERS Vs. RAM PAL AND OTHERS
|
December 1, 2017 |
SUNSHINE STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
March 22, 2017 |
SUPREME TEX MART LIMITED AND OTHERS Vs. STOLL FINANCIAL SERVICES
|
March 22, 2017 |
SURAIN SINGH Vs. FINANCIAL COMMISSIONER
|
January 24, 2017 |
SURAIN SINGH Vs. STATE OF PUNJAB AND ANR
|
December 22, 2017 |
SURAJ BHAN Vs. STATE OF HARYANA
|
March 21, 2017 |
SURAJ BHAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
April 25, 2017 |
SURAJ PAL CHAUHAN AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR.
|
September 7, 2017 |
SURAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 4, 2017 |
SURENDER AND ANOTHER Vs. HARYANA VIDHAN SABHA SECRETARIAT AND ANOTHER
|
June 1, 2017 |
SURENDER KUMAR Vs. P.O. LABOUR COURT
|
November 28, 2017 |
SURENDER KUMAR Vs. HARYANA STATE FEDERATION OF COOPERATIVE SUGAR MILLS LTD AND OTHERS
|
November 20, 2017 |
SURENDER KUMAR SAINI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 9, 2017 |
SURENDER SINGH AND ANOTHER Vs. DHARAMBIR AND ANOTHER
|
October 4, 2017 |
SURENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 13, 2017 |
SURENDER SINGH DAHIYA Vs. KAPIL SHARMA
|
August 8, 2017 |
SURENDER SON OF AJIT Vs. MAHABIR SINGH AND ANOTHER
|
August 17, 2017 |
SURESH Vs. KAUSHAL KUMAR AND OTHERS
|
February 13, 2017 |
SURESH GUPTA Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2017 |
SURESH KUMAR Vs. RANBIR AND ANOTHER
|
October 30, 2017 |
SURESH KUMAR Vs. RANBIR AND ANOTHER
|
October 21, 2017 |
SURESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2017 |
SURESH KUMAR Vs. STATE OF PUNJAB & ORS
|
September 29, 2017 |
SURESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 20, 2017 |
SURESH KUMAR MALHOTRA Vs. SANJEEV SOOD AND OTHERS
|
September 28, 2017 |
SURINDER KAUR Vs. HARBHAJAN LAL AND OTHERS
|
December 16, 2017 |
SURINDER KAUR Vs. M/S. SHIVALIK AGRO AGENCIES
|
September 27, 2017 |
SURINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
April 5, 2017 |
SURINDER KAUR Vs. KULWANT SINGH DHILLON
|
September 20, 2017 |
SURINDER KAUR AND ANOTHER Vs. BALJIT KAUR AND OTHERS
|
May 23, 2017 |
SURINDER KAUR AND OTHERS Vs. BABU RAM AND OTHERS
|
October 12, 2017 |
SURINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 14, 2017 |
SURINDER KUMAR Vs. STATE OF HARYANA
|
January 27, 2017 |
SURINDER KUMAR Vs. RUPINER SINGH
|
January 17, 2017 |
SURINDER KUMAR AND ANOTHER Vs. ANITA RANI AND OTHERS
|
August 4, 2017 |
SURINDER KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
February 6, 2017 |
SURINDER KUMAR SHARMA Vs. HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND OTHERS
|
December 12, 2017 |
SURINDER KUMARI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 5, 2017 |
SURINDER NARANG @ BILLU Vs. MOHINDER KAUR SINGH @ LISA
|
March 27, 2017 |
SURINDER PAL Vs. JAGDISH CHANDER AND OTHERS
|
May 15, 2017 |
SURINDER PAL SINGH Vs. JASBIR SINGH
|
October 10, 2017 |
SURINDER PAL SINGH Vs. VIJAYA BANK
|
August 24, 2017 |
SURINDER PAL SINGH AND ORS Vs. DALIP SINGH AND OTHERS
|
December 15, 2017 |
SURINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 14, 2017 |
SURINDER SINGH Vs. HARVINDER SINGH
|
September 18, 2017 |
SURINDER SINGH Vs. KINDA
|
May 9, 2017 |
SURINDER SINGH Vs. PIARA SINGH AND OTHERS
|
June 13, 2017 |
SURINDER SINGH Vs. BIMAL KUMAR AND ANOTHER
|
July 18, 2017 |
SURINDER SINGH @ SHINDA Vs. STATE OF PUNJAB
|
December 20, 2017 |
SURINDER SINGH MITTAL Vs. SITO DEVI
|
September 14, 2017 |
SURJA BHAN Vs. STATE OF HARYANA AND OTHERS
|
December 4, 2017 |
SURJEET SINGH Vs. STATE OF HARYANA AND ANOTHER
|
December 8, 2017 |
SURJEET SINGH Vs. NACHHATTAR SINGH
|
September 26, 2017 |
SURJEET SINGH Vs. GURDEEP SINGH
|
November 27, 2017 |
SURJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 30, 2017 |
SURJEET SINGH NANHWAN Vs. STATE OF PUNJAB AND ANOTHER
|
May 15, 2017 |
SURJIT KAUR Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2017 |
SURJIT KAUR Vs. STATE OF PUNJAB & OTHERS
|
August 23, 2017 |
SURJIT KAUR Vs. PREM SINGH AND ANOTHER
|
February 28, 2017 |
SURJIT KAUR Vs. VIMMI
|
August 29, 2017 |
SURJIT KAUR AND ANOTHER Vs. SANAMDEEP SINGH AND OTHERS
|
July 31, 2017 |
SURJIT KAUR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
|
September 22, 2017 |
SURJIT KAUR AND OTHERS Vs. BUDH RAM AND OTHERS
|
August 4, 2017 |
SURJIT SINGH @ SITI Vs. STATE OF HARYANA
|
January 13, 2017 |
SURMUKH SINGH Vs. SWARAN SINGH
|
May 9, 2017 |
SURUCHI Vs. STATE OF PUNJAB
|
January 31, 2017 |
SUSHIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 25, 2017 |
SUSHIL KUMAR SINGLA Vs. BHAGWAN SINGH SANDHU
|
July 14, 2017 |
SUSHIL KUMAR TAANK Vs. AHISH AHUJA
|
November 9, 2017 |
SUSHILA Vs. RINKU
|
March 15, 2017 |
SUSHILA DEVI Vs. JASVEER SINGH AND ANOTHER
|
October 6, 2017 |
SUSHILA RANI Vs. STATE OF HARYANA
|
December 20, 2017 |
SWARAN SINGH Vs. SUB DIVISIONAL MAGISTRATE-CUM-MAINTENANCE TRIBUNAL, SAS NAGAR, MOHALI & ANOTHER
|
November 29, 2017 |
SWARAN SINGH JAWANDA Vs. STATE OF PUNJAB & ORS.
|
March 10, 2017 |
SWARANJEET KAUR Vs. DARSHAN SINGH
|
March 8, 2017 |
SWARANJEET SINGH Vs. STATE OF PUNJAB
|
May 31, 2017 |
SWARANJIT KAUR Vs. KASHMIR SINGH
|
October 6, 2017 |
SWARNA SINGH AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ANOTHER
|
April 21, 2017 |
SWARUP SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA AND OTHERS
|
March 17, 2017 |
T.S. VIRK AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 20, 2017 |
TAJINDER SINGH Vs. JANKI DASS
|
September 14, 2017 |
TALWINDER SINGH Vs. STATE OF PUNJAB
|
April 27, 2017 |
TAPAN SOLAR ENERGY PVT. LTD. THROUGH ITS REPRESENTATIVE SHRI JAI PARKASH Vs. STATE OF HARYANA AND OTHERS
|
January 18, 2017 |
TARA CHAND Vs. STATE OF PUNJAB
|
November 7, 2017 |
TARA CHAND Vs. BIHARI LAL
|
October 26, 2017 |
TARA DEVI Vs. STATE OF HARYANA AND OTHERS
|
February 1, 2017 |
TARA KHANAL Vs. UNION TERRITORY CHANDIGARH
|
November 10, 2017 |
TARLOK AND ANOTHER Vs. MALKIT SINGH AND OTHERS
|
December 6, 2017 |
TARLOK CHAND Vs. STATE OF HARYANA
|
August 2, 2017 |
TARO DEVI Vs. CHIEF ENGINEER, GURU GOBIND SUPER THERMAL PLANT, RUPNAGAR AND OTHERS
|
May 16, 2017 |
TARSEM CHAND Vs. CHANDIGARH ADM., CHANDIGARH & OTHERS
|
July 25, 2017 |
TARSEM KUMAR Vs. THE STATE OF HARYANA AND ANOTHER
|
September 13, 2017 |
TARSEM LAL Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
|
January 25, 2017 |
TARSEM LAL Vs. DALJEET SINGH
|
October 11, 2017 |
TARSEM SINGH Vs. GURDEEP SINGH
|
February 15, 2017 |
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. RAM AVTAR AND OTHERS
|
December 13, 2017 |
TEJ PAUL OSWAL Vs. IMPROVEMENT TRUST, LUDHIANA
|
January 10, 2017 |
TEJ RAJ THAKUR Vs. THE ESTATE OFFICER, GMADA, MOHALI AND ANOTHER
|
February 2, 2017 |
TEJ SINGH Vs. STATE OF HARYANA AND OTHERS
|
February 23, 2017 |
TEJA SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
May 12, 2017 |
TEJA SINGH Vs. JAGTAR @ TARI AND OTHERS
|
May 4, 2017 |
TEJINDER KAUR Vs. RATTANDEEP SINGH
|
April 19, 2017 |
TEJINDER PAL SINGH Vs. M/S SPARROW DEVELOPERS LTD.
|
September 28, 2017 |
TEJPAL Vs. STATE OF HARYANA
|
July 31, 2017 |
TEJPAL SINGH & ORS. Vs. KUSHAL PAL SINGH & ORS.
|
May 8, 2017 |
TEJWANT SINGH Vs. STATE OF PUNJAB
|
January 10, 2017 |
THAKUR DASS Vs. DAMYANTI
|
January 17, 2017 |
THAKUR RAJEEV SINGH Vs. YOGINDER KUMAR SOOD
|
November 1, 2017 |
THAKUR RAM Vs. STATE OF PUNJAB
|
March 28, 2017 |
THE ALPS CO Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
|
July 6, 2017 |
THE CHAIRMAN Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND OTHERS
|
February 13, 2017 |
THE CHIEF ADMINISTRATOR, HUDA & ANR. Vs. RANJEET SINGH & ORS.
|
May 9, 2017 |
THE CHIEF ARCHITECT, HARYANA AND OTHERS Vs. DR. VIRANMOL SINGH TOOR AND OTHERS
|
May 3, 2017 |
THE CITIZEN URBAN COOPERATIVE BANK LTD. Vs. UNION OF INDIA AND OTHERS
|
July 14, 2017 |
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. M/S KIDS
|
July 14, 2017 |
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. M/S SHRI SHIRDI SAI DARBAR CHARITABLE TRUST (DHARAMSHALA), BARNALA
|
March 27, 2017 |
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. SMT.SHANTI DEVI EDUCATIONAL TRUST, 315
|
February 23, 2017 |
THE DISTRICT AYURVEDIC OFFICER, KARNAL Vs. RAM RATTI & ANOTHER
|
March 23, 2017 |
THE DISTRICT PRIMARY CO Vs. NAVEEN KUMAR
|
February 17, 2017 |
THE DISTRICT RURAL DEVELOPMENT AGENCY, HISAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
March 27, 2017 |
THE EXECUTIVE OFFICER, MUNICIPAL COUNCIL, NABHA Vs. AUTHORITY UNDER MINIMUM WAGES ACT, 1948 AND OTHERS
|
March 10, 2017 |
THE H.P. STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD. TOTU, SHIMLA Vs. UNION OF INDIA AND ANOTHER
|
August 1, 2017 |
THE JAMMU AND KASHMIR BANK LIMITE Vs. AMRIT PAL SINGH
|
April 6, 2017 |
THE KAKRALA KALAN COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, LUDHIANA AND ANOTHER
|
December 6, 2017 |
THE KARNAL COOPERATIVE MULTIPURPOSE SOCIETY LTD. AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 16, 2017 |
THE KISSAN WORKERS COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD. Vs. PUNJAB STATE AND OTHERS
|
December 20, 2017 |
THE KURUKSHETRA CENTRAL CO Vs. SDO (CIVIL)
|
August 9, 2017 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. TILAK RAJ
|
September 29, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTOSH AND OTHERS
|
January 30, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJIT KAUR AND OTHERS
|
August 30, 2017 |
THE NEW INDIA INSURANCE CO. LTD. Vs. SHIV KUMAR YADAV (SINCE DECEASED THROUGH LRS) AND OTHERS
|
February 21, 2017 |
THE ORIENTAL INSURANCE CO. LTD. Vs. JAI BHAGWAN AND ORS.
|
September 22, 2017 |
THE ORIENTAL INSURANCE CO.LTD., PATIALA AND ANOTHER Vs. GURVINDER SINGH AND ANOTHER
|
March 27, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ANURADHA AND OTHERS
|
November 7, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. JAI SINGH AND OTHERS
|
November 17, 2017 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. KANTA RANI AND OTHERS
|
May 18, 2017 |
THE PANIPAT HSEB EMPLOYEES CO Vs. STATE OF HARYANA & ORS.
|
January 19, 2017 |
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S VERTEX INFOSOFT SOLUTIONS PVT. LTD, SCO
|
July 19, 2017 |
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. M/S MALHOTRA BOOK DEPOT, MBD HOUSE, RAILWAY ROAD, JALANDHAR
|
February 23, 2017 |
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. SH. HITESH GANDHI, BHATTI COLONY, CHANDIGARH ROAD, NAWANSHAHAR
|
February 16, 2017 |
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. M/S GANESHAY OVERSEAS INDUSTRIES LIMITED
|
February 20, 2017 |
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. SHRI SATISH BALA MALHOTRA, LEGAL HEIR OF SHRI ASHOK KUMAR MALHOTRA
|
April 17, 2017 |
THE PR. COMMISSIONER OF INCOME TAX II, AMRITSAR Vs. SH. KULWINDER SINGH 66, GREEN PLAZA MARKET, COURT ROAD, AMRITSAR
|
July 12, 2017 |
THE PR. COMMISSIONER OF INCOME TAX, PATIALA Vs. STATE BANK OF PATIALA
|
January 30, 2017 |
THE PR. COMMISSIONER OF INCOME TAX-2, CHANDIGARH Vs. M/S. QUARK MEDIA HOUSE INDIA PVT. LTD. MOHALI
|
January 24, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SH. SURINDER KUMAR KHINDRI
|
February 28, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SH. BALWINDER SINGH BHUNDER
|
February 22, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
|
February 27, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX (TDS) Vs. M/S. MITSUBISHI HEAVY INDUSTRIES LIMITED
|
May 10, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. M/S SUN LIFE INDIA SERVICE CENTRE PVT. LTD.
|
January 10, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD.
|
January 10, 2017 |
THE SONEPAT URBAN COOPERATIVE BANK LTD. Vs. TAPAN KUMAR (DECEASED) THROUGH LRS
|
March 24, 2017 |
THE STATE OF HARYANA Vs. M/S LIMTOFIT PVT. LTD. AND ANOTHER
|
May 8, 2017 |
THE STATE OF HARYANA & ORS. Vs. SUBHASH CHAND & ORS.
|
March 28, 2017 |
THE STATE OF PUNJAB Vs. BALDEV SINGH AND OTHERS
|
October 13, 2017 |
THE UNION TERRITORY OF CHANDIGARH THROUGH ITS SECRETARY TRANSPORT & OTHERS Vs. JAMEET SINGH & ANOTHER
|
August 4, 2017 |
THE UNITED INDIA INSURANCE CO. LTD. Vs. GANGOTRI AND OTHERS
|
August 10, 2017 |
TILAK RAJ Vs. STATE OF PUNJAB
|
November 10, 2017 |
TINKU Vs. STATE OF U T , CHANDIGARH
|
December 19, 2017 |
TIRUPATI PADDY PRODUCTS Vs. STATE BANK OF INDIA
|
December 20, 2017 |
TOMB/MAKBRA OF LATE FAQUIR NAZIR AHMAD CHISTI SABRI Vs. UNION OF INDIA
|
August 10, 2017 |
TOSHI AND OTHERS Vs. SURINDER KUMAR GULATI AND OTHERS
|
November 2, 2017 |
TRILOCHAN SINGH Vs. STATE OF PUNJAB
|
September 5, 2017 |
TRIPTA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
March 15, 2017 |
TRIVENI EDUCATIONAL AND SOCIAL ... Vs. STATE OF HARYANA AND ANR
|
December 22, 2017 |
TURTI RAM (DECEASED) TH.LRS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 1, 2017 |
UCO BANK Vs. VIJAY KUMAR HANDA & ANR
|
January 11, 2017 |
UDAI BHAN Vs. THE STATE OF HARYANA AND OTHERS
|
September 18, 2017 |
UDAIBIR SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS
|
December 13, 2017 |
UDAY RAM Vs. RAM SARUP AND OTHERS
|
December 21, 2017 |
UGGAR SAIN BANSAL Vs. STATE OF PUNJAB & OTHERS
|
August 3, 2017 |
UMA DUTT SHUKLA Vs. STATE OF HARYANA
|
August 3, 2017 |
UMANG TEKRIWAL Vs. HUKAMCHAND KARTA
|
January 20, 2017 |
UMESH KUMAR Vs. BALWINDER SINGH AND ANOTHER
|
December 7, 2017 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
|
October 31, 2017 |
UNION OF INDIA Vs. DAWARIKA PARSAD AND ANOTHER
|
February 27, 2017 |
UNION OF INDIA Vs. GURMUKH SINGH
|
September 14, 2017 |
UNION OF INDIA Vs. DURJAN MEHTO
|
October 4, 2017 |
UNION OF INDIA Vs. PRABHAT KAUSHIK
|
November 30, 2017 |
UNION OF INDIA AND ANOTHER Vs. DR. AMANDEEP AGGARWAL AND OTHERS
|
March 1, 2017 |
UNION OF INDIA AND OTHERS Vs. SANJEEV GUPTA
|
January 9, 2017 |
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANOTHER
|
October 4, 2017 |
UNION OF INDIA AND OTHERS Vs. DARSHANA SONKAR SQUADRON LEADER
|
June 13, 2017 |
UNION OF INDIA AND OTHERS Vs. SANJEEV DHAR AND OTHERSPUNLR
|
December 11, 2017 |
UNION OF INDIA REPRESENTED BY ITS SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS
|
August 24, 2017 |
UNION OF INDIA THROUGH SECRETARY Vs. MONIKA
|
December 18, 2017 |
UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT OF INDIA, NEW DELHI Vs. BHAGWAN DASS GARG & OTHERS
|
September 6, 2017 |
UNION PUBLIC SERVICE COMMISSION Vs. SUNITA SHARMA
|
February 6, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. VIRENDER KUMAR AND OTHERS
|
November 15, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. HARDEV SINGH AND OTHER
|
November 17, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. PARDEEP KAUR AND OTHERS
|
September 11, 2017 |
UNITED INDIA INSURANCE COMPANY Vs. KELO DEVI AND OTHERS
|
January 23, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARVA HARYANA GRAMIN BANK
|
September 22, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANTA RAM AND OTHERS
|
December 21, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUMITRA AND ANOTHER
|
May 5, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. GURDEEP KAUR AND OTHERSPUNLR
|
December 18, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. ANGOORI DEVI AND OTHERSPUNLR
|
November 30, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. HUKAM CHAND AND ANOTHER
|
December 11, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. JORA SINGH (DECEASED THROUGH LRS) AND OTHERSPUNLR
|
November 24, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. KASHISH MIDHA AND OTHERS
|
May 2, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. VED PARKASH
|
March 22, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. PARVEEN RANI AND OTHERS
|
September 7, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SALEMWATI AND OTHERS
|
August 25, 2017 |
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD. Vs. NEELAM MAGGO AND OTHERS
|
January 11, 2017 |
URBAN IMPROVEMENT CO. PVT. LIMITED Vs. S.V. BABBAR AND ANOTHER
|
February 6, 2017 |
URMILA Vs. RAMESH CHANDER
|
March 16, 2017 |
URMILA @ PINKI Vs. GULSHAN RAI
|
July 26, 2017 |
USHA AND OTHERS Vs. SANTOSH KUMARI AND ORS
|
February 20, 2017 |
USHA DEVI @ RAM DEVI Vs. NAMRATA SAINI
|
October 3, 2017 |
USHA THAREJA AND OTHERS Vs. RAVINDER PARTAP THAREJA AND OTHERS
|
November 22, 2017 |
USMAN Vs. STATE OF HARYANA
|
July 17, 2017 |
UTTARAKHAND TRANSPORT CORPORATION Vs. GURMEET SINGH AND ANOTHER
|
December 12, 2017 |
V.K. JAIN AND ANOTHER Vs. NARESH KUMAR JUNEJA AND OTHERS
|
March 17, 2017 |
V.K. KHANNA SON OF SHRI J.P. KHANNA Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2017 |
VANEETA HARRISON, STAFF NURSE Vs. UNION OF INDIA & OTHERS
|
January 27, 2017 |
VANITA BHATNAGAR AND OTHERS Vs. SEWA SINGH AND OTHERS
|
November 24, 2017 |
VANSHIKA Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 2017 |
VARENDER KUMAR Vs. STATE OF HARYANA
|
November 1, 2017 |
VARINDER KUMAR KANOJIA Vs. BRIJ MOHAN GUPTA
|
February 23, 2017 |
VARINDER MITTAL Vs. COMMISSIONER OF INCOME TAX (APPEALS), PATIALA AND ANOTHER
|
July 31, 2017 |
VARINDER PAL SINGH Vs. STATE OF PUNJAB
|
December 8, 2017 |
VARINDER SINGH Vs. PUNJAB AND SIND BANK (GOVERNMENT OF INDIA UNDERTAKING) AND ANOTHER
|
April 21, 2017 |
VARINDER SINGH Vs. BIKRAM SINGH MAJITHIA
|
June 1, 2017 |
VARSHA AGGARWAL Vs. AVTAR SINGH
|
April 17, 2017 |
VARUN PARMAR Vs. PARUL SURI
|
March 8, 2017 |
VARUN SINGLA Vs. TEENA
|
May 18, 2017 |
VASHLA DEVI AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
July 31, 2017 |
VED PAL Vs. STATE OF HARYANA
|
September 1, 2017 |
VED PAL Vs. STATE OF HARYANA AND OTHERS
|
July 17, 2017 |
VED PARKASH Vs. STATE OF HARYANA
|
January 31, 2017 |
VED PARKASH Vs. MAHENDER AND OTHERS
|
November 16, 2017 |
VED PARKASH Vs. M/S GLAZE BUILDCON PVT, LTD.
|
October 9, 2017 |
VED PARKASH AND ANOTHER Vs. SINGARA SINGH AND OTHERS
|
January 23, 2017 |
VED PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 13, 2017 |
VED RAM AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
February 7, 2017 |
VED SINGH AND ORS. Vs. GRAM PANCHAYAT, NAINETALPUR AND ORS.
|
November 14, 2017 |
VEDIC VIDYAPEETH EDUCATIONAL SOCIETY Vs. STATE OF HARYANA
|
March 15, 2017 |
VEENA RANI AND ORS Vs. STATE OF HARYANA AND ORS
|
January 23, 2017 |
VEER KAUR ALIAS BALJINDER KAUR Vs. SANDEEP KUMAR YADAV
|
February 2, 2017 |
VEERAN WALI Vs. THE MUNICIPAL CORPORATION, PATIALA
|
July 4, 2017 |
VEERPAL KAUR Vs. ELECTION TRIBUNAL MANSA & ORS
|
August 3, 2017 |
VENKATESHWARA MAHILA AUDYOGIK UTPADAK SAHAKARI SANSTHA MARYADIT, UDGIR Vs. UNION OF INDIA AND OTHERS
|
July 28, 2017 |
VERSHA RANI Vs. STATE OF HARYANA AND OTHERS
|
February 14, 2017 |
VICKY Vs. STATE OF HARYANA
|
December 22, 2017 |
VICKY ALIAS MANOJ Vs. STATE OF HARYANA
|
April 18, 2017 |
VIDHYA DEVI Vs. STATE OF HARYANA
|
January 12, 2017 |
VIDUR RATHI Vs. STATE OF HARYANA AND OTHERS
|
December 8, 2017 |
VIJAY DEV AND OTHERS Vs. STATE OF PUNJAB
|
December 19, 2017 |
VIJAY KUMAR Vs. HARDAM SINGH
|
February 7, 2017 |
VIJAY KUMAR Vs. HEM RAJ AND OTHERS
|
August 23, 2017 |
VIJAY KUMAR Vs. STATE OF HARYANA & ANN
|
October 27, 2017 |
VIJAY KUMAR Vs. PARKASHWATI
|
December 13, 2017 |
VIJAY KUMAR Vs. BALJINDER SINGH
|
August 22, 2017 |
VIJAY KUMAR Vs. THE STATE OF HARYANA & OTHERS
|
May 18, 2017 |
VIJAY KUMAR AGGARWAL Vs. MANJINDER SINGH AND ANOTHER
|
April 6, 2017 |
VIJAY KUMAR AND OTHERS Vs. BHUPINDER SINGH
|
January 27, 2017 |
VIJAY KUMAR VERMA Vs. SUKHBIR KAUR GILL
|
January 17, 2017 |
VIJAY LAXMI AND OTHERS Vs. DEEN DAYAL AGGARWAL AND OTHERS
|
December 14, 2017 |
VIJAY PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 17, 2017 |
VIJAY PARKASH Vs. STATE OF HARYANA
|
December 22, 2017 |
VIJAY RANI Vs. DEPARTMENT OF SOCIAL JUSTICE & EMPOWERMENT HARYANA AND OTHERS
|
March 2, 2017 |
VIJAY SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-3, FARIDABAD AND ANOTHER
|
July 28, 2017 |
VIJENDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2017 |
VIKAS CHANDER Vs. RAJESH KAUSHIK
|
November 10, 2017 |
VIKAS GARG Vs. STATE OF HARYANA
|
September 13, 2017 |
VIKAS JAIN Vs. STATE BANK OF INDIA AND ANOTHER
|
August 22, 2017 |
VIKAS SHARMA Vs. GURPREET SINGH KOHLI
|
September 13, 2017 |
VIKRAMJEET SINGH AND OTHERS Vs. STATE OF HARYANA & ORS.
|
October 25, 2017 |
VIKRAMJIT SINGH CHAUDHARY Vs. UNION OF INDIA & ANR.
|
July 10, 2017 |
VIKRAMJIT SINGH LADDI Vs. STATE OF PUNJAB
|
November 18, 2017 |
VIKRANT Vs. UNION OF INDIA AND OTHERS
|
July 12, 2017 |
VIMLA KUMARI Vs. STATE OF HARYANA
|
July 25, 2017 |
VINAY Vs. STATE OF HARYANA
|
January 23, 2017 |
VINAY KUMAR Vs. UNION OF INDIA THROUGH THE DIRECTOR GENERAL, C.S.I.R, NEW DELHI AND OTHERS
|
August 24, 2017 |
VINAY KUMAR SAINI Vs. STATE OF HARYANA AND OTHERS
|
December 8, 2017 |
VINEET KUMAR KAPOOR @ VANEET KUMAR KAPOOR @ VANEET KAPOOR Vs. STATE OF PUNJAB
|
December 5, 2017 |
VINESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
November 29, 2017 |
VINOD KUMAR Vs. RADHEY SHYAM
|
October 12, 2017 |
VINOD KUMAR Vs. BHARAT SINGH ALIAS BITTU AND OTHERS
|
September 29, 2017 |
VINOD KUMAR Vs. STATE OF PUNJAB
|
July 26, 2017 |
VINOD KUMAR Vs. FINANCIAL COMMISSIONER HARYANA AND ANOTHER
|
April 26, 2017 |
VINOD KUMAR ALIAS TONI Vs. STATE OF PUNJAB
|
March 23, 2017 |
VINOD KUMAR BHATTI Vs. STATE OF PUNJAB
|
January 23, 2017 |
VINOD KUMAR GOYAL Vs. STATE OF HARYANA
|
October 25, 2017 |
VINOD KUMAR JAIN Vs. CHANDU LAL AND OTHERS
|
December 7, 2017 |
VIPAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 17, 2017 |
VIPIN Vs. STATE OF HARYANA
|
May 16, 2017 |
VIRENDER Vs. STATE OF HARYANA AND OTHERS
|
July 27, 2017 |
VIRENDER KUMAR Vs. STATE OF HARYANA & ORS.
|
June 8, 2017 |
VIRENDER SINGH Vs. CHOLAMADALAM MS GENERAL INSURANCE COMPANY LIMITED AND OTHERS
|
November 6, 2017 |
VIRENDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2017 |
VIRENDER SINGH AND OTHERS Vs. DISTRICT MAGISTRATE ROHTAK AND OTHERS
|
February 23, 2017 |
VIRENDER WALIA Vs. GURMIT SINGH@ MEENA AND ORS
|
October 25, 2017 |
VISHAL @ KALU Vs. STATE OF HARYANA
|
October 7, 2017 |
VISHAL ARORA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
October 6, 2017 |
VISHAL ENTERPRISES Vs. STATE OF HARYANA & ORS.
|
January 20, 2017 |
VISHAL JAIN Vs. STATE OF PUNJAB
|
January 23, 2017 |
VISHAL MOHINDRA Vs. VANITA
|
January 23, 2017 |
VISHAL SETHI AND OTHERS Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
December 13, 2017 |
VISHAVJEET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
|
October 10, 2017 |
VIVEK COOP. HOUSE BUILDING SOCIETY LTD. Vs. STATE OF HARYANA AND OTHERS
|
September 22, 2017 |
VIVEK GUPTA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
October 25, 2017 |
VIVEK GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 8, 2017 |
VIVEK SINGH Vs. STATE OF PUNJAB
|
September 8, 2017 |
WAHEED KHAN Vs. UNION OF INDIA AND OTHERS
|
January 19, 2017 |
WAHEGURUPAL SINGH Vs. STATE OF PUNJAB
|
August 1, 2017 |
WARDI CHAND AND OTHERS Vs. STATE OF HARYANA
|
February 16, 2017 |
WARIYAM SINGH Vs. SHIROMANI GURDWARA PRABANDAKH COMMITTEE & ANOTHER
|
February 16, 2017 |
WASAKHI RAM @ SURINDER KUMAR Vs. KUNDAN LAL
|
August 3, 2017 |
WASSAN SINGH Vs. STATE OF PUNJAB
|
October 10, 2017 |
WELLINGTON ESTATE CONDOMINIUM ASSOCIATION Vs. THE REGISTRAR GENERAL OF SOCIETIES AND OTHERS
|
September 27, 2017 |
WHITE WATER FOODS LIMITED & OTHERS Vs. BANK OF MAHARASHTRA
|
December 11, 2017 |
WHITE WATER FOODS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
October 25, 2017 |
WOCKHARDT LIMITED Vs. D.K. CHANDEL
|
December 20, 2017 |
WS RETAIL SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 14, 2017 |
YAAD RAM Vs. AMMU KHAN AND OTHERS
|
December 5, 2017 |
YADWINDER SINGH Vs. GRAM PANCHAYAT VILLAGE PEERAN BAGH
|
November 17, 2017 |
YADWINDER SINGH Vs. FINANCIAL COMMISSIONER
|
May 5, 2017 |
YAFAR HUSSAIN & ORS. Vs. STATE OF HARYANA & ORS.
|
October 30, 2017 |
YASEEN Vs. LALDIN
|
October 30, 2017 |
YASH PAL GUPTA Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2017 |
YASH PAUL SHUKLA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH & OTHERS
|
September 26, 2017 |
YASHPAL Vs. STATE OF PUNJAB AND OTHERS
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January 27, 2017 |
YASHPAL DUGGAL AND ANOTHER Vs. DINESH KUMAR AND OTHERS
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July 26, 2017 |
YASHPAL RANA Vs. M/S. EXCELLENT SERVICES AND OTHERS
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March 28, 2017 |
YOG RAJ ALIAS YOGESHWAR Vs. MUNSHI RAM AND OTHERS
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December 6, 2017 |
YOGANDER Vs. STATE OF HARYANA
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October 12, 2017 |
YOGENDER ALIAS BHINDI Vs. STATE OF HARYANA AND ANR.
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August 11, 2017 |
YOGESH KUMAR AND OTHERS Vs. ASHOK KUMAR AND OTHERS
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October 10, 2017 |
YOGITA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
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January 24, 2017 |
YUDHANSHU ANGURAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOT
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October 25, 2017 |
YUDHISTER Vs. STATE INFORMATION COMMISSION, HARYANA AND OTHERS
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January 17, 2017 |
YUMMY BITES AND ANOTHER Vs. STATE OF PUNJAB
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September 7, 2017 |
YUVRAJ AND ANR. Vs. MUNISH SINGLA AND ANOTHER
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July 20, 2017 |
ZACHRISTO NAG Vs. STATE OF HARYANA AND ANR.
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April 17, 2017 |
ZAKIR HUSSAIN Vs. STATE OF HARYANA
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September 11, 2017 |
ZILE SINGH Vs. JAI PAL
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May 23, 2017 |
ZILE SINGH & ORS. Vs. RAJINDER SINGH
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March 18, 2017 |
ZORAWAR SINGH Vs. SUKHDEV SINGH
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February 2, 2017 |