RAJESH KUMAR Vs. UNION TERRITORY OF CHANDIGARH AND OTHERS
|
January 8, 2016 |
A K DAS Vs. UNION OF INDIA
|
September 23, 2016 |
A S PRECISION MACHINES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 14, 2016 |
A.B. SUGARS LTD. Vs. STATE OF PUNJAB
|
April 11, 2016 |
A.K. GUPTA Vs. CAT, CHANDIGARH BENCH AND ORS.
|
January 14, 2016 |
A.K. JANMEJA Vs. STATE OF PUNJAB AND ORS.
|
March 1, 2016 |
A.K. MANPOWER SERVICES Vs. GROMET INDIA PVT. LTD. AND ORS.
|
January 14, 2016 |
A.N. CHAUHAN Vs. PARDEEP BHARDWAJ & ANOTHER
|
August 3, 2016 |
AALIYA NEE SHIVANI ARORA Vs. STATE OF PUNJAB AND ANOTHER
|
March 2, 2016 |
AARTI AND ORS. Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
February 27, 2016 |
AAS MOHAMAD & ANOTHER Vs. SARFRAJ & OTHERS
|
August 2, 2016 |
AB REFER WAREHOUSING PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
|
January 12, 2016 |
ABDUL Vs. AYYUB AND OTHERS
|
September 8, 2016 |
ABDUL AZIZ Vs. STATE OF HARYANA AND ORS.
|
January 8, 2016 |
ABDUL GAFOOR Vs. GURCHARAN SINGH AND ORS.
|
February 2, 2016 |
ABDUL HAMID Vs. STATE OF PUNJAB
|
March 15, 2016 |
ABDUL RAJAK Vs. STATE OF HARYANA AND ORS.
|
April 21, 2016 |
ABHAY SINGH SON OF SHRI RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
|
October 7, 2016 |
ABHEY @ MATRU Vs. STATE OF HARYANA
|
May 26, 2016 |
ABHISHEK INDUSTRIES LTD Vs. KAMALDEEP SINGH SANDHU AND ANOTHER
|
May 13, 2016 |
ACCORD COTSYN LTD Vs. ALCHEMIST HOLDINGS LTD , CHANDIGARH & OTHERS
|
July 26, 2016 |
ACCUREX STEEL ROLLING MILLS, YAMUNA NAGAR Vs. COMMISSIONER OF CENTRAL EXCISE, PANCHKULA
|
May 17, 2016 |
ADINATH AUTOMOTIVE Vs. HOUSING BOARD, HARYANA AND OTHERS
|
February 29, 2016 |
ADITI DEVI Vs. SURAJ PARKASH AND OTHERS
|
August 29, 2016 |
AFSHA SANDHU Vs. STATE OF PUNJAB
|
June 9, 2016 |
AGGARWAL VIDYA PRACHARNI SABHA Vs. MUNICIPAL CORPORATION, FARIDABAD AND ANOTHER
|
February 16, 2016 |
AJAIB SINGH Vs. STATE OF PUNJAB
|
January 11, 2016 |
AJAIB SINGH Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
August 4, 2016 |
AJAY BHARDWAJ Vs. JYOTSNA AND OTHERS
|
November 23, 2016 |
AJAY DESWAL Vs. INDIAN BANK, CORPORATE OFFICE AND OTHERS
|
May 26, 2016 |
AJAY JAIN Vs. DIRECTORATE OF ENFORCEMENT
|
October 7, 2016 |
AJAY KUMAR Vs. STATE OF PUNJAB
|
February 17, 2016 |
AJAY KUMAR Vs. VINOD KUMAR AND OTHERS
|
February 4, 2016 |
AJAY KUMAR & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
February 24, 2016 |
AJAY PAL SINGH Vs. STATE OF PUNJAB
|
June 1, 2016 |
AJAY RANA Vs. STATE OF UT CHANDIGARH
|
March 18, 2016 |
AJAY SINDHU Vs. VIKRAM AND OTHERS
|
February 23, 2016 |
AJIT Vs. STATE OF HARYANA
|
June 6, 2016 |
AJIT AND OTHERS Vs. SHYAM SUNDER AND OTHERS
|
May 18, 2016 |
AJIT KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
October 4, 2016 |
AJIT SINGH Vs. KANWARJIT KAUR
|
May 26, 2016 |
AJIT SINGH Vs. JAGTAR SINGH AND OTHERS
|
August 8, 2016 |
AJIT SINGH Vs. DISTRICT EXCISE AND TAXATION COMMISSIONER (DETC), NARNAUL AND ANOTHER
|
September 23, 2016 |
AJIT SINGH Vs. UNION OF INDIA AND ORS.
|
January 29, 2016 |
AJIT SINGH Vs. STATE OF PUNJAB
|
March 1, 2016 |
AJIT SINGH Vs. PRESIDING OFFICER-CUM-SUB DIVISIONAL OFFICER, ELECTION TRIBUNAL (PANCHAYAT ELECTIONS), BATHINDA AND OTHERS
|
January 22, 2016 |
AJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2016 |
AJIT SINGH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
|
May 18, 2016 |
AJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
February 10, 2016 |
AJMER SINGH Vs. MEGH NATH
|
May 5, 2016 |
AJMER SINGH Vs. GURMIT SINGH AND OTHERS
|
November 28, 2016 |
AJMER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT-I, GURGAON AND ANOTHER
|
February 29, 2016 |
AKASH Vs. D.R.O.
|
October 5, 2016 |
AKBAR Vs. STATE OF PUNJAB AND OTHERS
|
March 14, 2016 |
AKHTAR HUSSAIN Vs. IFRAN AND OTHERS
|
August 24, 2016 |
AKSHAY DHAWAN Vs. STATE OF PUNJAB & ANOTHER
|
January 18, 2016 |
ALEP PARKASH SINGH AND ORS. Vs. ATAMJIT SINGH AND ORS.
|
January 8, 2016 |
ALI MOHAMMAD AND ANOTHER Vs. NIGAM DUTT AND OTHERS
|
September 8, 2016 |
ALKA DEVI Vs. STATE OF HARYANA AND ORS.
|
January 19, 2016 |
ALL INDIA FOOD CORPORATION OF INDIA WORKERS UNION Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
November 4, 2016 |
ALL INDIA LIC SMES GROUP/ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 3, 2016 |
AMAN Vs. STATE OF HARYANA
|
May 12, 2016 |
AMAN CONSTRUCTION COMPANY AND ANOTHER Vs. EXECUTIVE ENGINEER PUBLIC HEALTH AND ANOTHER
|
November 21, 2016 |
AMAN SECURITY AND DETECTIVES (REGD.) Vs. STATE OF HARYANA
|
November 18, 2016 |
AMANDEEP KAUR Vs. PUNJABI UNIVERSITY, PATIALA
|
January 15, 2016 |
AMANDEEP KAUR AND OTHERS Vs. MANGA MASIH AND OTHERS
|
May 30, 2016 |
AMANDEEP SIDHU Vs. M/S. ULTRATECH CEMENT LIMITED AND OTHERS
|
September 15, 2016 |
AMANDEEP SINGH @ AMANPREET SINGH Vs. STATE OF PUNJAB & ANR
|
February 26, 2016 |
AMANDEEP SINGH @ AMNA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 26, 2016 |
AMANDEEP SINGH @ ROMI Vs. STATE OF PUNJAB & ORS
|
September 16, 2016 |
AMANDEEP SINGH BAWA Vs. STATE OF PUNJAB AND OTHERS
|
November 15, 2016 |
AMANINDER SINGH SEKHON Vs. STATE OF PUNJAB
|
May 23, 2016 |
AMAR ASHOK PATHAK Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 2016 |
AMAR DASS Vs. GURMINDER SINGH KAHLON
|
September 23, 2016 |
AMAR SINGH Vs. NIRMAL SINGH
|
April 11, 2016 |
AMAR SINGH Vs. STATE OF PUNJAB
|
May 31, 2016 |
AMAR SINGH Vs. PRAKASH AND OTHERS
|
February 23, 2016 |
AMAR SINGH Vs. RAM DHARI
|
August 4, 2016 |
AMAR SINGH Vs. RAJ KUMAR
|
August 2, 2016 |
AMAR SINGH AND ANOTHER Vs. VARINDER KUMAR GUPTA
|
January 21, 2016 |
AMAR SINGH AND OTHERS Vs. KISHAN DEV (DEAD) THROUGH LRS.
|
July 21, 2016 |
AMAR SINGH MEHLA Vs. STATE OF HARYANA AND ORS.
|
February 8, 2016 |
AMAR SINGH S/O BOOR SINGH NOW DECEASED THROUGH HIS LRS. Vs. PRITAM SINGH AND OTHERS
|
October 4, 2016 |
AMAR SINGH SAINI Vs. SUKHCHARANJIT KAUR
|
January 13, 2016 |
AMARJEET BEETON Vs. COMMISSIONER OF INCOME TAX (TDS)
|
December 7, 2016 |
AMARJEET KAUR Vs. JAGDEV SINGH
|
January 5, 2016 |
AMARJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 2016 |
AMARJEET SINGH Vs. DEPUTY COMMISSIONER
|
February 29, 2016 |
AMARJIT KAUR Vs. BIKRAM SINGH AND ANOTHER
|
April 4, 2016 |
AMARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2016 |
AMARJIT KAUR Vs. PREETO AND OTHERS
|
December 2, 2016 |
AMARJIT KAUR & ANOTHER Vs. BALWANT SINGH & ANOTHER
|
July 29, 2016 |
AMARJIT KUMAR AND ORS. Vs. STATE OF PUNJAB
|
February 10, 2016 |
AMARJIT SINGH Vs. RAJINDER SINGH AND ORS.
|
April 12, 2016 |
AMARJIT SINGH Vs. CHANDIGARH HOUSING BOARD AND OTHERS
|
May 24, 2016 |
AMARJIT SINGH Vs. NIRMALJEET KAUR AND ANOTHER
|
March 22, 2016 |
AMARJIT SINGH Vs. MANDEEP KAUR AND OTHERS
|
August 27, 2016 |
AMARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2016 |
AMARJIT SINGH Vs. KULJINDER SINGH
|
July 13, 2016 |
AMARJIT SINGH SIDHU Vs. STATE OF PUNJAB
|
June 9, 2016 |
AMARJTT SINGH AND ORS. Vs. GURDEEP SINGH AND ORS.
|
January 19, 2016 |
AMBIKA INTERNATIONAL Vs. UNION OF INDIA
|
June 17, 2016 |
AMBUJA CEMENTS LIMITED Vs. THE STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
AMINA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 4, 2016 |
AMIR CHAND Vs. MUNICIPALITY, THANESAR
|
January 6, 2016 |
AMIT Vs. SAROJ @ GEETA
|
February 17, 2016 |
AMIT Vs. STATE OF HARYANA
|
December 20, 2016 |
AMIT @ BITTU Vs. STATE OF HARYANA
|
August 9, 2016 |
AMIT AGARWAL Vs. SANJAY AGGARWAL
|
May 31, 2016 |
AMIT AGGARWAL Vs. SWAMI SARVANAND INSTITUTE OF ENGINEER & TECHNOLOGY AND OTHERS
|
December 19, 2016 |
AMIT ARORA @ AMIT Vs. STATE OF PUNJAB
|
May 17, 2016 |
AMIT ARYA Vs. KAMLESH KUMARI
|
February 8, 2016 |
AMIT JAIN Vs. KOMAL JAIN AND ANOTHER
|
May 23, 2016 |
AMIT KAUSHIK AND ORS. Vs. MONIKA GAUR AND ORS.
|
February 29, 2016 |
AMIT KUMAR Vs. RAMBIR YADAV AND ANOTHER
|
July 23, 2016 |
AMIT KUMAR Vs. NAVJOT DUBEY
|
December 12, 2016 |
AMIT KUMAR AND ORS. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
|
February 12, 2016 |
AMIT KUMAR SHRIVASTAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
September 14, 2016 |
AMIT SHARMA Vs. BIMLA DEVI AND ANOTHER
|
February 24, 2016 |
AMIT SINGLA Vs. IDEA CELLULAR LTD AND OTHERS
|
February 8, 2016 |
AMITOJ SINGH Vs. STATE OF U.T. CHANDIGARH
|
March 18, 2016 |
AMRAWATI WELFARE SOCIETY PANCHKULA Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 18, 2016 |
AMRESH KUMAR Vs. THE STATE OF PUNJAB
|
August 2, 2016 |
AMRESH UPADHYAY Vs. UNION OF INDIA
|
April 29, 2016 |
AMRIK SINGH Vs. INSPECTOR OF CUSTOMS
|
January 13, 2016 |
AMRIK SINGH Vs. FINANCIAL COMMISSIONER PUNJAB
|
December 16, 2016 |
AMRIK SINGH Vs. SWARAN SINGH
|
January 29, 2016 |
AMRIK SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
AMRIK SINGH Vs. GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA, PUNJAB AND OTHERS
|
August 2, 2016 |
AMRIK SINGH Vs. GAURAV KHURANA AND OTHERS
|
May 17, 2016 |
AMRIK SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 1, 2016 |
AMRIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 29, 2016 |
AMRIT PAUL KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
|
July 14, 2016 |
AMRIT PAUL SINGH AND ANOTHER Vs. TATA AIG GENERAL INSURANCE COMPANY COMPANY LTD AND OTHERS
|
August 10, 2016 |
AMRITPAL KAUR Vs. STATE OF PUNJAB & ANR
|
March 15, 2016 |
AMRITPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 27, 2016 |
AMRITPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2016 |
AMRITSAR IMPROVEMENT TRUST, AMRITSAR Vs. AKHARA BRAHM BUTA, AMRITSAR
|
April 29, 2016 |
AMRITSAR KENNEL CLUB (REGISTERED) AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 28, 2016 |
AMRO Vs. STATE OF PUNJAB
|
January 13, 2016 |
ANAMIKA YADAV Vs. STATE OF HARYANA
|
March 4, 2016 |
ANAND Vs. STATE OF HARYANA
|
March 30, 2016 |
ANAND Vs. STATE OF HARYANA
|
April 12, 2016 |
ANAND KANT BHATIA Vs. STATE OF HARYANA & ORS.
|
July 26, 2016 |
ANAND RATHI COMMODITIES LTD Vs. OM PARKASH AND ANOTHER
|
January 19, 2016 |
ANAND SINGH Vs. STATE OF HARYANA & ANOTHER
|
February 25, 2016 |
ANAND SINGH Vs. STATE OF HARYANA & OTHERS
|
October 5, 2016 |
ANCHAL AND OTHERS Vs. HONBLE PUNJAB AND HARYANA HIGH COURT, CHANDIGARH & ANR
|
August 17, 2016 |
ANCHAL KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 12, 2016 |
ANEESHA SHARMA Vs. STATE OF PUNJAB AND ORS
|
December 14, 2016 |
ANGOORI DEVI Vs. JAINENDRA GURUKUL PANCHKULA
|
April 22, 2016 |
ANGOORI DEVI AND OTHERS Vs. SMT. SATYA BHAMA
|
April 6, 2016 |
ANGREJ SINGH Vs. STATE OF PUNJAB
|
February 4, 2016 |
ANIL Vs. STATE OF HARYANA
|
June 3, 2016 |
ANIL BAMANIA Vs. MANAGING DIRECTOR, STATE BANK OF PATIALA
|
March 16, 2016 |
ANIL GARG Vs. STATE OF PUNJAB
|
February 16, 2016 |
ANIL GHAI Vs. SAGAR SINGH DUA
|
May 9, 2016 |
ANIL KUMAR Vs. STATE OF HARYANA
|
July 5, 2016 |
ANIL KUMAR Vs. STATE OF HARYANA
|
November 30, 2016 |
ANIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
January 21, 2016 |
ANIL KUMAR Vs. CENTRAL ADMINISTRAIVE TRIBUNAL, CHANDIGARH BENCH
|
January 11, 2016 |
ANIL KUMAR Vs. UNION OF INDIA AND OTHERS
|
July 13, 2016 |
ANIL KUMAR AND ORS. Vs. GOVERNMENT OF INDIA AND ORS.
|
January 27, 2016 |
ANIL KUMAR AND ORS. Vs. STATE OF HARYANA AND OTHERS
|
January 7, 2016 |
ANIL KUMAR GUPTA Vs. STATE OF HARYANA AND ANOTHER
|
January 29, 2016 |
ANIL KUMAR RANGA Vs. STATE OF HARYANA
|
January 14, 2016 |
ANIT MITTAL Vs. RAMESH CHAND AND OTHERS
|
May 12, 2016 |
ANITA GUPTA Vs. NEW INDIA ASSURANCE CO LTD AND OTHERS
|
May 30, 2016 |
ANITA KADIAN Vs. STATE OF HARYANA
|
July 14, 2016 |
ANITA RAI Vs. LAVNEESH GULATI
|
January 29, 2016 |
ANITA YADAV Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
March 22, 2016 |
ANJAN KUMAR SAHU Vs. GURBAX RANI
|
February 2, 2016 |
ANJU Vs. STATE OF HARYANA AND ORS.
|
April 4, 2016 |
ANJU BALA & ORS. Vs. STATE OF HARYANA AND OTHERS
|
July 14, 2016 |
ANJU RANI Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 2016 |
ANKIT Vs. DISTRICT INDUSTRIES CENTRE, UT CHANDIGARH & ORS
|
August 2, 2016 |
ANKIT SHARMA Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR AND ANOTHER
|
August 1, 2016 |
ANKIT THAKRAN Vs. STATE OF HARYANA & OTHERS
|
August 8, 2016 |
ANMEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 20, 2016 |
ANMOL Vs. REGISTRAR, LALA LAJ PAT RAI UNIVERSITY OF VETERINARY & ANIMAL SCIENCES, HISAR & ANOTHER
|
July 27, 2016 |
ANMOL SACHDEVA Vs. STATE OF PUNJAB AND OTHERS
|
December 20, 2016 |
ANOOP SINGH & ANR Vs. STATE OF PUNJAB & ORS
|
January 27, 2016 |
ANSHU AND ORS Vs. STATE OF HARYANA AND ANR
|
December 21, 2016 |
ANSHUMAN KALER Vs. GARIMA SUMRAN
|
August 11, 2016 |
ANU BHANVARA Vs. SOHAN LAL AND OTHERS
|
April 5, 2016 |
ANUDEEP SINGH Vs. GEETANJALI SINGH
|
February 17, 2016 |
ANUJ KUMAR Vs. STATE OF HARYANA
|
May 16, 2016 |
ANURAG CHAHAL AND OTHERS Vs. STATE OF HARYANA & ANR
|
May 5, 2016 |
ANURAG GUPTA Vs. STATE OF PUNJAB
|
June 2, 2016 |
ANURAG PATHAK Vs. UNION OF INDIA AND OTHERS
|
February 17, 2016 |
ANURAG PATHAK Vs. UNION OF INDIA AND OTHERS
|
December 22, 2016 |
ANWAR Vs. STATE OF HARYANA
|
March 1, 2016 |
APJ SENIOR SECONDARY SCHOOL Vs. HAZARI LAL AND ORS.
|
January 13, 2016 |
APOORVA KALIA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND ORS.
|
April 23, 2016 |
APURV AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 27, 2016 |
APURVA KALIA Vs. HARVINDER SINGH AND ORS.
|
April 22, 2016 |
ARAN KUMAR Vs. STATE INFORMATION COMMISSION AND ORS
|
November 18, 2016 |
ARASHJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 3, 2016 |
ARICENT TECHNOLOGIES (HOLDINGS) LIMITED Vs. DURGA SOFTELECOM PRIVATE LIMITED
|
April 11, 2016 |
ARJESH HANDA @ BANTY @ RAMESH HANDA & ORS. Vs. STATE OF PUNJAB
|
February 1, 2016 |
ARJINDER SINGH Vs. STATE OF PUNJAB
|
May 6, 2016 |
ARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2016 |
ARJUN SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 6, 2016 |
ARJUN SOOD AND ORS. Vs. PANJAB UNIVERSITY, CHANDIGARH AND ORS.
|
April 22, 2016 |
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2016 |
ARRUN KUMAR SHARMA AND OTHERS Vs. PUNJAB NATIONAL BANK AND ANOTHER
|
July 14, 2016 |
ARSHDEEP KAUR Vs. PRITAM SINGH
|
February 23, 2016 |
ARU Vs. MAJOR SINGH AND ANOTHER
|
May 31, 2016 |
ARUN CONSTRUCTIONS COMPANY, LUDHIANA Vs. CHIEF ENGINEER, PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
|
September 21, 2016 |
ARUN GOYAL AND ORS. Vs. ANITA RANI AND ORS.
|
March 30, 2016 |
ARUN KUMAR Vs. GURU RAVI DAS AYURVED UNIVERSITY AND OTHERS
|
September 26, 2016 |
ARUN KUMAR Vs. DAULAT RAM
|
March 11, 2016 |
ARUN SHARMA Vs. UNION OF INDIA AND OTHERS
|
July 22, 2016 |
ARVIND BANSAL AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
August 23, 2016 |
ARVIND KUMAR Vs. STATE OF HARYANA
|
June 1, 2016 |
ARVIND KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 4, 2016 |
ARVIND KUMAR SHARMA Vs. STATE OF PUNJAB
|
January 22, 2016 |
ARVIND LIFESTYLE BRANDS LIMITED Vs. SATYANARAIN SHARMA AND ANOTHER
|
June 1, 2016 |
ARVINDER SINGH @ RAVINDER SINGH Vs. STATE OF PUNJAB
|
February 11, 2016 |
ARYA PRITINIDHI SABHA Vs. JARNAIL SINGH
|
April 11, 2016 |
ASHA DEVI Vs. STATE OF HARYANA AND ORS.
|
February 2, 2016 |
ASHA GAMBHIR Vs. GHANSHYAM DASS GAMBHIR
|
April 22, 2016 |
ASHA SONI (SINCE DECEASED) THROUGH L RS Vs. RAMESH KUMAR
|
September 21, 2016 |
ASHISH AND OTHERS Vs. RAMEHAR AND OTHERS
|
August 24, 2016 |
ASHISH YADAV Vs. STATE OF HARYANA AND ORS.
|
February 24, 2016 |
ASHOK Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2016 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
April 11, 2016 |
ASHOK KUMAR Vs. RAVINDER KUMAR AND OTHERS
|
May 18, 2016 |
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 27, 2016 |
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 2016 |
ASHOK KUMAR Vs. SHEELA AND ORS.
|
February 23, 2016 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
September 20, 2016 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 8, 2016 |
ASHOK KUMAR Vs. STATE OF HARYANA
|
February 17, 2016 |
ASHOK KUMAR Vs. SURINDER KUMAR
|
January 8, 2016 |
ASHOK KUMAR @ CHANI Vs. STATE OF PUNJAB & OTHERS
|
March 10, 2016 |
ASHOK KUMAR @ PAPPU Vs. STATE OF PUNJAB & OTHERS
|
March 10, 2016 |
ASHOK KUMAR AND ANOTHER Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION (MARKFED)
|
April 1, 2016 |
ASHOK KUMAR AND ORS. Vs. STATE OF PUNJAB
|
March 14, 2016 |
ASHOK KUMAR AND ORS. Vs. SHIVJI RAM AND ORS.
|
February 9, 2016 |
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 9, 2016 |
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA
|
February 29, 2016 |
ASHOK KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 26, 2016 |
ASHOK KUMAR WATTA Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2016 |
ASHOK KUMAR WATTS Vs. UCO BANK AND OTHERS
|
September 14, 2016 |
ASHUTOSH SHUKLA Vs. STATE OF HARYANA
|
May 16, 2016 |
ASHWANI Vs. MURTI DEVI AND OTHERS
|
December 20, 2016 |
ASHWANI CHATLEY Vs. GURWINDER SINGH
|
May 30, 2016 |
ASHWANI KUMAR Vs. PUNJAB AND HARYANA HIGH COURT
|
May 11, 2016 |
ASHWANI KUMAR Vs. STATE OF PUNJAB AND ANR
|
August 10, 2016 |
ASHWANI KUMAR Vs. U.T. CHANDIGARH AND OTHERS
|
September 27, 2016 |
ASHWANI KUMAR Vs. PARVEEN ATWAL
|
January 18, 2016 |
ASHWANI KUMAR Vs. NARINDER SINGH AND OTHERS
|
February 12, 2016 |
ASHWANI KUMAR ALIAS ASSU Vs. STATE OF PUNJAB
|
June 1, 2016 |
ASHWINDER PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 16, 2016 |
ASI SANT RAM Vs. STATE OF HARYANA AND ANOTHER
|
November 28, 2016 |
ASIAN LOKTO INDUSTRIES LIMITED Vs. NANDAN SALES
|
March 14, 2016 |
ASIT KUMAR CHAKRABORTI AND ORS. Vs. NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH AND ORS.
|
May 3, 2016 |
ASRFI Vs. RAM LAL
|
February 3, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION) AND ORS. Vs. RAM KUMAR AND ORS.
|
January 11, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER, CHANDIGARH Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
October 25, 2016 |
ASSOCIATION OF NCTE APPROVED COLLEGES(REGD.) Vs. STATE OF HARYANA
|
February 25, 2016 |
ATAMJIT SINGH Vs. COMMISSIONER OF INCOME TAX-II, JALANDHAR
|
February 9, 2016 |
ATMA RAM (DEAD) THROUGH LRS Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 2016 |
ATMA SINGH Vs. STATE OF PUNJAB
|
May 24, 2016 |
ATMA SINGH Vs. STATE OF PUNJAB
|
February 3, 2016 |
ATTAR SINGH Vs. INCOME TAX OFFICER, WARD 1(2)
|
February 9, 2016 |
ATTAR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 12, 2016 |
ATUL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 29, 2016 |
AVDESH TRACKS PRIVATE LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
August 2, 2016 |
AVITAL POST STUDIOZ LIMITED Vs. UNION OF INDIA AND OTHERS
|
June 22, 2016 |
AVNINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
November 10, 2016 |
AVTAR KAUR Vs. SUKHBIR KAUR
|
May 13, 2016 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
September 14, 2016 |
AVTAR SINGH Vs. AMARJIT SINGH
|
March 21, 2016 |
AVTAR SINGH Vs. AMARJIT SINGH AND OTHERS
|
April 22, 2016 |
AVTAR SINGH Vs. AMARJIT SINGH
|
August 5, 2016 |
AVTAR SINGH Vs. SMT. PARAMJIT KAUR
|
August 3, 2016 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
July 8, 2016 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 31, 2016 |
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 5, 2016 |
AVTAR SINGH Vs. MANOJ KUMAR AND OTHERS
|
May 13, 2016 |
AVTAR SINGH Vs. JASBIR SINGH AND OTHERS
|
April 22, 2016 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
January 20, 2016 |
AVTAR SINGH @ HAPPY Vs. STATE OF PUNJAB
|
March 31, 2016 |
AVTAR SINGH ALIAS TARA AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
|
January 27, 2016 |
AVTAR SINGH BAINS Vs. GURDEV KAUR AND ORS.
|
January 20, 2016 |
AZAD SINGH Vs. STATE OF HARYANA & OTHERS
|
November 29, 2016 |
AZAD SINGH GHANGAS Vs. SUMAN KUMARI
|
March 14, 2016 |
AZAD SINGH GULIA Vs. BHAI RAM
|
January 6, 2016 |
AZAD SINGH HOODA, ASSOCIATE PROFESSOR Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2016 |
AZADBIR Vs. SHALIMAR TOWN PLANNERS
|
March 10, 2016 |
B C ARORA Vs. HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD AND ANOTHER
|
August 4, 2016 |
B.D. VIJ Vs. STATE OF HARYANA AND ORS.
|
March 21, 2016 |
BABA GOPAL DASS CHELA SURTI DASS Vs. GHAT TALAB KAULAN WALA
|
July 18, 2016 |
BABITA Vs. BALA DEVI AND ORS.
|
January 25, 2016 |
BABLI Vs. STATE OF HARYANA
|
May 26, 2016 |
BABLI & OTHERS Vs. KUMARI RUCHI BANSAL & ANOTHER
|
August 29, 2016 |
BABLI AND OTHERS Vs. SURESH AND ANOTHER
|
May 20, 2016 |
BABLOO Vs. STATE OF HARYANA
|
May 28, 2016 |
BABU LAL Vs. STATE OF HARYANA & ORS
|
January 27, 2016 |
BABU LAL Vs. STATE OF HARYANA
|
January 21, 2016 |
BABU LAL Vs. STATE OF HARYANA
|
February 12, 2016 |
BABU RAM AND ORS. Vs. VIJAY SINGH AND ORS.
|
January 8, 2016 |
BABU SINGH Vs. UMED SINGH AND OTHERS
|
February 1, 2016 |
BACH RAM AND ORS Vs. RAM DIA AND ORS
|
March 10, 2016 |
BACHAN KAUR Vs. MEHAL SINGH
|
February 17, 2016 |
BACHAN SINGH Vs. PANJAB UNIVERSITY, SECTOR 14, CHANDIGARH
|
January 8, 2016 |
BACHITTAR SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
November 16, 2016 |
BADAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 27, 2016 |
BADRI RAM @ BADRI DASS @ BADRI NATH Vs. FOOD CORPORATION OF INDIA, JALANDHAR
|
August 3, 2016 |
BADRI TIWARI Vs. UNION TERRITORY, CHANDIGARH
|
October 25, 2016 |
BAGGU KHAN Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 2016 |
BAGHIARI COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. STATE OF PUNJAB AND ANOTHER
|
February 1, 2016 |
BAGICHA SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND OTHERS
|
August 2, 2016 |
BAHAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. RUPINDER KAUR
|
April 8, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RANJIT KAUR AND OTHERS
|
July 18, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BIMLA AND OTHERS
|
December 19, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PARMINDER SINGH AND OTHERS
|
May 24, 2016 |
BAJRANG LAL Vs. STATE OF HARYANA AND OTHERS
|
April 4, 2016 |
BAKHTAUR SINGH Vs. BALVIR CHAND
|
January 15, 2016 |
BALA RAM Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2016 |
BALA RANI Vs. MANAGING DIRECTOR HAFED AND OTHERS
|
May 24, 2016 |
BALAJI TRADING COMPANY Vs. THE STATE OF HARYANA AND ORS.
|
January 27, 2016 |
BALBIR Vs. RAMJI LAL AND OTHERS
|
August 12, 2016 |
BALBIR AND OTHERS Vs. GOVT HIGH SCHOOL (SENIOR SECONDARY SCHOOL)
|
March 29, 2016 |
BALBIR AND OTHERS Vs. STATE OF HARYANA
|
May 5, 2016 |
BALBIR CHAND Vs. STATE OF PUNJAB AND ANOTHER
|
June 1, 2016 |
BALBIR KAUR Vs. DISTRICT MAGISTRATE
|
October 26, 2016 |
BALBIR KAUR AND OTHERS Vs. JAGPAL SINGH AND OTHERS
|
February 15, 2016 |
BALBIR SINGH Vs. SATNAM SINGH AND ANOTHER
|
June 1, 2016 |
BALBIR SINGH Vs. HARYANA POWER GENERATION CORPORATION LTD. AND ORS.
|
February 8, 2016 |
BALBIR SINGH Vs. PYAR KAUR AND OTHERS
|
April 26, 2016 |
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 19, 2016 |
BALBIR SINGH Vs. STATE OF PUNJAB & ORS.
|
August 17, 2016 |
BALBIR SINGH Vs. BHAJAN KAUR ALIAS BHAJNO AND OTHERS
|
May 2, 2016 |
BALBIR SINGH Vs. HARYANA AGRO INDUSTRIES CORPN. LTD.
|
January 5, 2016 |
BALBIR SINGH AND OTHERS Vs. SHER SINGH AND OTHERS
|
August 10, 2016 |
BALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB
|
May 18, 2016 |
BALBIR SINGH BAJWA Vs. STATE OF PUNJAB
|
March 2, 2016 |
BALBIR SINGH KHOKHA Vs. STATE OF HARYANA AND OTHERS
|
July 20, 2016 |
BALBIRO AND OTHERS Vs. JAGDISH SINGH AND OTHERS
|
November 18, 2016 |
BALDEV KRISHAN Vs. STATE OF PUNJAB
|
July 14, 2016 |
BALDEV KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 22, 2016 |
BALDEV RAI Vs. BHIM SAIN
|
January 6, 2016 |
BALDEV RAJ AND Vs. STATE OF HARYANA
|
June 10, 2016 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
June 10, 2016 |
BALDEV SINGH Vs. JASKARAN KAUR AND OTHERS
|
February 11, 2016 |
BALDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
August 1, 2016 |
BALDEV SINGH Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ORS.
|
February 1, 2016 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
May 13, 2016 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
June 2, 2016 |
BALDEV SINGH Vs. STATE OF HARYANA
|
November 11, 2016 |
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 29, 2016 |
BALDEV SINGH AND ANOTHER Vs. REGISTRAR CO-OPERATIVE SOCIETIES AND OTHERS
|
November 15, 2016 |
BALDEV SINGH BHATIA Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2016 |
BALIHAR SINGH Vs. SARABJIT KAUR AND OTHERS
|
November 4, 2016 |
BALJEET Vs. STATE OF HARYANA
|
March 18, 2016 |
BALJEET KAUR AND ORS. Vs. BUTTA SINGH AND ORS.
|
April 26, 2016 |
BALJEET SINGH Vs. BALWANT SINGH AND ANOTHER
|
June 3, 2016 |
BALJEET SINGH Vs. STATE OF HARYANA
|
June 13, 2016 |
BALJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 20, 2016 |
BALJINDER @ JOGINDER Vs. STATE OF HARYANA
|
September 24, 2016 |
BALJINDER KAUR Vs. PARDEEP KUMAR
|
May 4, 2016 |
BALJINDER KAUR Vs. KIKKAR SINGH AND ANOTHER
|
March 22, 2016 |
BALJINDER KAUR Vs. KRISHAN LAL THROUGH L RS AND ANOTHER
|
May 6, 2016 |
BALJINDER KAUR AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
|
March 1, 2016 |
BALJINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 27, 2016 |
BALJINDER SINGH Vs. KULWINDER KAUR
|
January 12, 2016 |
BALJINDER SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR
|
March 17, 2016 |
BALJINDER SINGH @ KALA & ANOTHER Vs. STATE OF PUNJAB
|
January 11, 2016 |
BALJINDER SINGH AND ANOTHER Vs. JAGIR KAUR (THROUGH LRS) AND OTHERS
|
July 13, 2016 |
BALJIT Vs. SHAMBU AND ANOTHER
|
February 2, 2016 |
BALJIT KAUR AND OTHERS Vs. JASWINDER SINGH AND OTHERS
|
May 4, 2016 |
BALJIT KUMAR Vs. STATE OF PUNJAB
|
May 4, 2016 |
BALJIT SINGH Vs. DIRECTOR GENERAL SCHOOL EDUCATION AND STATE PROJECT DIRECTOR
|
February 2, 2016 |
BALJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 16, 2016 |
BALJIT SINGH Vs. PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LTD. AND ORS.
|
April 8, 2016 |
BALJIT SINGH Vs. SHINGARA SINGH AND OTHERS
|
May 31, 2016 |
BALJIT SINGH Vs. THE PATIALA CENTRAL COOPERATIVE BANK LTD.
|
June 6, 2016 |
BALJIT SINGH & ANR Vs. STATE OF PUNJAB
|
August 9, 2016 |
BALJIT SINGH AND OTHERS Vs. AVTAR SINGH AND ANOTHER
|
January 28, 2016 |
BALJIT SINGH AND OTHERS Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH
|
December 6, 2016 |
BALJIT SINGH DADUWAL Vs. STATE OF PUNJAB
|
February 17, 2016 |
BALKAR SINGH Vs. GIAN SINGH AND ORS.
|
January 8, 2016 |
BALKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 29, 2016 |
BALKAR SINGH Vs. STATE OF HARYANA
|
February 11, 2016 |
BALKAR SINGH Vs. DIDAR SINGH
|
June 2, 2016 |
BALLAMGARH COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
May 25, 2016 |
BALLARPUR INDUSTRIES LTD Vs. ARJUN GASES LTD AND ANOTHER
|
September 19, 2016 |
BALLY SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 24, 2016 |
BALOUR SINGH Vs. STATE OF PUNJAB
|
May 24, 2016 |
BALRAJ SINGH Vs. BHUPINDER SINGH
|
January 6, 2016 |
BALRAJ SINGH Vs. STATE OF PUNJAB
|
January 12, 2016 |
BALRAJ SINGH (DECEASED) THROUGH LRS Vs. STATE OF HARYANA AND ANOTHER
|
August 27, 2016 |
BALRAJ SINGH AND ANOTHER Vs. GRAM PANCHAYAT VILLAGE BEHOLI AND OTHERS
|
February 29, 2016 |
BALRAM Vs. STATE OF HARYANA
|
September 5, 2016 |
BALVINDER SINGH Vs. STATE OF HARYANA & ANOTHER
|
April 23, 2016 |
BALVINDER SINGH Vs. STATE OF HARYANA
|
January 20, 2016 |
BALWAN Vs. REKHA AND OTHERS
|
January 5, 2016 |
BALWAN Vs. STTE OF PUNJAB AND OTHERS
|
January 22, 2016 |
BALWAN SINGH Vs. SUNIL ALIAS SONU
|
February 9, 2016 |
BALWAN SINGH Vs. TRANSPORT COMMISSIONER & ANR
|
August 4, 2016 |
BALWAN SINGH Vs. D.H.B.V.N. AND ORS.
|
February 19, 2016 |
BALWANT BHATIA Vs. APPELLATE AUTHORITY (THE BOARD OF DIRECTORS)
|
March 1, 2016 |
BALWANT KAUR AND ORS. Vs. KARTAR SINGH AND ORS.
|
January 6, 2016 |
BALWANT RAI Vs. RAJ KUMAR AND OTHERS
|
January 12, 2016 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
September 14, 2016 |
BALWANT SINGH Vs. SURINDER PAL KAUR
|
January 21, 2016 |
BALWANT SINGH Vs. STATE OF HARYANA
|
January 29, 2016 |
BALWANT SINGH Vs. STATE OF PUNJAB
|
August 8, 2016 |
BALWANT SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
September 21, 2016 |
BALWANT SINGH Vs. PRITAM SINGH
|
August 17, 2016 |
BALWANT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 12, 2016 |
BALWANTI Vs. SIMRU
|
January 8, 2016 |
BALWINDER KAUR Vs. STATE OF PUNJAB
|
July 5, 2016 |
BALWINDER KAUR Vs. KULDEEP SINGH AND ORS.
|
January 14, 2016 |
BALWINDER KAUR AND OTHERS Vs. S SAROOP SINGH AND OTHERS
|
April 5, 2016 |
BALWINDER KAUR AND OTHERS Vs. DARSHAN KHAN AND OTHERS
|
August 3, 2016 |
BALWINDER PAL SINGH Vs. STATE OF PUNJAB
|
November 10, 2016 |
BALWINDER SINGH Vs. SHAM LAL AND OTHERS
|
November 29, 2016 |
BALWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2016 |
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 2016 |
BALWINDER SINGH Vs. SURJIT KAUR AND OTHERS
|
May 16, 2016 |
BALWINDER SINGH Vs. TEHAL SINGH AND OTHERS
|
May 10, 2016 |
BALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 18, 2016 |
BALWINDER SINGH Vs. CHANDAN RAM
|
March 21, 2016 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
January 19, 2016 |
BALWINDER SINGH Vs. THE ELECTION TRIBUNAL-CUM-ADDITIONAL DEPUTY COMMISSIONER AND ORS.
|
January 12, 2016 |
BALWINDER SINGH @ TOTA AND OTHERS Vs. TARSEM LAL @ SEMA
|
March 18, 2016 |
BALWINDER SINGH AND ANOTHER Vs. SHEELA RANI AND OTHERS
|
January 22, 2016 |
BALWINDER SINGH AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LTD. & OTHERS
|
August 8, 2016 |
BALWINDER THAKUR @ SONU Vs. STATE OF PUNJAB
|
July 15, 2016 |
BANARSI DASS Vs. SUNITA RANI @ SARITA RANI AND ORS.
|
October 7, 2016 |
BANI SINGH Vs. ISHAQ MOHMAD AND OTHERS
|
February 16, 2016 |
BANKE LAL Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH AND ORS.
|
April 25, 2016 |
BANSI LAL Vs. STATE OF PUNJAB AND ORS.
|
January 5, 2016 |
BAR ASSOCIATION, ZIRA Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 2016 |
BASANT KAUR Vs. MANJEET SINGH AND OTHERS
|
April 5, 2016 |
BASTI RAM Vs. STATE OF HARYANA AND ORS.
|
March 3, 2016 |
BATRA PALACE P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2016 |
BEANT KAUR Vs. GURWINDER SINGH
|
April 27, 2016 |
BEANT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 6, 2016 |
BEANT SINGH Vs. RAJENDER CHAKARWATI & OTHERS
|
July 4, 2016 |
BEANT SINGH AND OTHERS Vs. KARNAIL SINGH AND OTHERS
|
February 12, 2016 |
BEBB INDIA LTD Vs. M/S ABW INFRASTRUCTURE LTD AND OTHERS
|
September 27, 2016 |
BEDRAM SHARMA @ VEDRAM SHARMA Vs. STATE OF HARYANA
|
May 31, 2016 |
BEGHA AND OTHERS Vs. BISHAN SINGH AND OTHERS
|
May 24, 2016 |
BEJINDER KUMAR AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
|
February 25, 2016 |
BHAG SINGH Vs. STATE OF PUNJAB
|
December 15, 2016 |
BHAG SINGH Vs. STATE OF HARYANA
|
March 3, 2016 |
BHAG SINGH Vs. MOHINDER SINGH AND OTHERS
|
May 17, 2016 |
BHAGAT RAM AND ANOTHER Vs. BHARAT SANCHAR NIGAM LTD AND OTHERS
|
February 3, 2016 |
BHAGAT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 5, 2016 |
BHAGO DEVI AND ANOTHER Vs. ASHISH AND OTHERS
|
June 2, 2016 |
BHAGU Vs. JAGTAR SINGH AND ORS.
|
February 9, 2016 |
BHAGWAN DASS Vs. STATE OF PUNJAB
|
February 17, 2016 |
BHAGWAN SINGH Vs. PUNJAB WAKF BOARD
|
September 27, 2016 |
BHAGWAN SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
April 5, 2016 |
BHAGWAN SINGH @ BHANA Vs. STATE OF PUNJAB
|
April 4, 2016 |
BHAGWANA Vs. KRISHAN
|
February 8, 2016 |
BHAGWANTI Vs. KARNAIL SINGH AND ORS.
|
March 28, 2016 |
BHAGWANTI BUILDING STORE, PANCHKULA Vs. SHRI SHEEL KUMAR
|
April 5, 2016 |
BHAGWATI NIGAH GRAM UDYOG MANDAL Vs. STATE OF HARYANA AND ORS.
|
February 24, 2016 |
BHAGWATI PRINTERS PRIVATE LIMITED Vs. IDBI BANK LIMITED AND ANOTHER
|
May 12, 2016 |
BHAJAN @ KANCHAN @ RAJU Vs. STATE OF HARYANA
|
February 17, 2016 |
BHAJAN KAUR AND ORS. Vs. PRASIN KAUR AND ORS.
|
January 18, 2016 |
BHAJAN SINGH Vs. STATE OF HARYANA
|
January 27, 2016 |
BHAJAN SINGH Vs. JASVIR KAUR
|
January 27, 2016 |
BHAJAN SINGH AND ORS. Vs. KULWANT SINGH AND ORS.
|
January 14, 2016 |
BHAL SINGH Vs. STATE OF HARYANA
|
May 27, 2016 |
BHALE RAM Vs. STATE OF HARYANA
|
March 10, 2016 |
BHARAT BHUSHAN Vs. DILBAG SINGH & ANOTHER
|
May 3, 2016 |
BHARAT BHUSHAN & ORS. Vs. STATE OF PUNJAB AND OTHERS
|
May 11, 2016 |
BHARAT BHUSHAN AND OTHERS Vs. ANAND KUMAR AND OTHERS
|
June 17, 2016 |
BHARAT RAGHAV @ REHRA Vs. STATE OF HARYANA
|
September 5, 2016 |
BHARAT SANCHAR NIGAM LIMITED AND ANOTHER Vs. NAVEEN SHARMA AND OTHERS
|
December 23, 2016 |
BHARAT SINGH (DECEASED) THROUGH LRS AND OTHERS Vs. SIDHARTH AND OTHERS
|
May 25, 2016 |
BHARTI Vs. THE PRESIDING OFFICER AND ANOTHER
|
August 9, 2016 |
BHARTI Vs. MANOJ KUMAR
|
May 24, 2016 |
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. MAHENOOR BEGUM AND OTHERS
|
May 19, 2016 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. BALJEET KAUR AND ORS.
|
April 22, 2016 |
BHATINDA IMPROVEMENT TRUST Vs. MADAN LAL AND OTHERS
|
August 31, 2016 |
BHEEM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2016 |
BHIM SAIN Vs. STATE OF HARYANA AND OTHERS
|
April 12, 2016 |
BHIM SINGH Vs. STATE OF HARYANA & ANOTHER
|
August 5, 2016 |
BHIMSEN Vs. SHIVDEV SINGH AND OTHERS
|
February 23, 2016 |
BHINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 19, 2016 |
BHOGI RAM Vs. PUNJAB & HARYANA HIGH COURT & ORS
|
August 24, 2016 |
BHOLA SINGH Vs. STATE OF PUNJAB
|
May 6, 2016 |
BHOOP DEI Vs. GURMEET SINGH AND ANOTHER
|
February 29, 2016 |
BHOOP SINGH Vs. STATE OF HARYANA & OTHERS
|
February 27, 2016 |
BHUMIKA KUKREJA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
|
August 19, 2016 |
BHUNA CO Vs. FAKIR CHAND AND ANOTHER
|
May 10, 2016 |
BHUPENDER @ BINDER Vs. STATE OF HARYANA
|
June 1, 2016 |
BHUPENDER SINGH Vs. MANJU AGGARWAL
|
September 23, 2016 |
BHUPINDER KAUR Vs. SUKHMINDER SINGH
|
July 13, 2016 |
BHUPINDER PAL Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 2016 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
May 6, 2016 |
BHUPINDER SINGH Vs. JASWANT SINGH
|
January 15, 2016 |
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
November 10, 2016 |
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 21, 2016 |
BHUPINDER SINGH Vs. MOHAN LAL AND OTHERS
|
March 3, 2016 |
BHUPINDER SINGH Vs. PARVEEN KUMAR AND OTHERS
|
April 7, 2016 |
BHUPINDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
BHUPINDER SINGH AND ORS. Vs. RAJINDER KAUR AND ORS.
|
January 21, 2016 |
BHUPINDER SINGH AND OTHERS Vs. AMRIK SINGH AND ANOTHER
|
August 3, 2016 |
BHUPINDER SINGH AND OTHERS Vs. SUKHDEV SINGH AND ANOTHER
|
August 17, 2016 |
BHURU Vs. CHANDGI RAM AND OTHERS
|
July 18, 2016 |
BHUSHAN KUMAR Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2016 |
BIDHI CHAND Vs. TRIBHUVAN SINGH & ANOTHER
|
May 11, 2016 |
BIDYA DEVI AGGARWAL Vs. NARENDER KUMAR AGGARWAL AND ORS.
|
March 16, 2016 |
BIKKAR SINGH Vs. STATE OF PUNJAB
|
August 31, 2016 |
BIKKAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 25, 2016 |
BIKRAM SINGH KOHLI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
April 29, 2016 |
BIKRAM TANDON Vs. STATE OF PUNJAB
|
February 24, 2016 |
BIKRAMJEET SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 13, 2016 |
BIKRAMJIT SINGH Vs. MALKIAT KAUR AND OTHERS
|
February 15, 2016 |
BIKRAMJIT SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 16, 2016 |
BILLU AND ANOTHER Vs. STATE OF HARYANA
|
April 28, 2016 |
BIMAL KUMAR Vs. GULJINDER SINGH
|
August 3, 2016 |
BIMLA AND ANOTHER Vs. MAHIPAL AND OTHERS
|
February 15, 2016 |
BIMLA DEVI Vs. RAMESH CHAND
|
March 14, 2016 |
BIMLA DEVI Vs. M/S SURJA RAM AND SONS AND OTHERS
|
November 7, 2016 |
BIMLA DEVI Vs. SURJEET SINGH
|
April 4, 2016 |
BIMLA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 18, 2016 |
BIMLA RANI AND ANOTHER Vs. NATIONAL INSURANCE CO LTD AND OTHERS
|
February 15, 2016 |
BINDER RAM AND ORS. Vs. STATE OF PUNJAB
|
March 31, 2016 |
BINDER SINGH Vs. STATE OF PUNJAB & ORS
|
February 29, 2016 |
BINDRO AND OTHERS Vs. BABI AND OTHERS
|
January 21, 2016 |
BINDU KAUSHAL Vs. STATE OF PUNJAB AND OTHERS
|
September 15, 2016 |
BIOSTADT INDIA LTD Vs. STATE OF HARYANA AND OTHERS
|
February 4, 2016 |
BIR SINGH Vs. STATE OF HARYANA
|
May 19, 2016 |
BIR SINGH AND ANOTHER Vs. KRISHAN GOSHALA, SIWANI AND ANOTHER
|
March 29, 2016 |
BIRA ALIAS BIRU Vs. CHANDER AND OTHERS
|
January 21, 2016 |
BIRENDER KUMAR KARDAM Vs. STATE OF HARYANA AND OTHERS
|
August 4, 2016 |
BIRMATI Vs. RAMESH KUMAR
|
July 5, 2016 |
BISHAN SINGH Vs. GURINDER SINGH
|
March 4, 2016 |
BITTA AND ORS. Vs. STATE OF HARYANA
|
February 5, 2016 |
BITTU Vs. JAI PAL AND OTHERS
|
February 18, 2016 |
BLOCK EDUCATION OFFICER AND ORS. Vs. KRISHAN KUMAR AND ORS.
|
February 15, 2016 |
BLOSSOM RESIDENTS WELFARE ASSOCIATION (REGD.), SIKAND TOWER, DR. HEERA SINGH ROAD, CIVIL LINES, LUDHIANA, THROUGH ITS GENERAL SECRETARY MRS. MONICA NEGI WIFE OF SHRI VIJAY NEGI Vs. THE COMMISSIONER, MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
|
December 6, 2016 |
BLUE PEAKS FLORICULTURE LIMITED Vs. STATE OF PUNJAB
|
December 2, 2016 |
BRAHAM PARKASH Vs. GURDIAL SINGH
|
February 5, 2016 |
BRIG (RETD ) SASSI INDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
June 20, 2016 |
BRIJ BALA Vs. MANEESH MITTAL
|
February 17, 2016 |
BRIJ LAL AND OTHERS Vs. MUNICIPAL COMMITEE, ROHATK
|
May 27, 2016 |
BRIJ LAL GARG Vs. A.K. SINGH AND ANOTHER
|
October 19, 2016 |
BRIJ MOHAN Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
November 21, 2016 |
BRIJ PAL SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2016 |
BRIJESH AND ANOTHER Vs. REKHA SAINI
|
August 8, 2016 |
BRIJESH PURI Vs. STATE OF PUNJAB
|
March 14, 2016 |
BTS ENGINEERING WORKS NOW DHIMAN ENGINEERING WORKS Vs. STATE OF PUNJAB AND OTHERS
|
May 23, 2016 |
BUDDHI SINGH Vs. STATE OF HARYANA AND ORS.
|
February 23, 2016 |
BUDHAN SINGH Vs. PARSHOTTAM SINGH AND ORS.
|
February 24, 2016 |
BUDHI SINGH AND OTHERS Vs. SUKHENDRA ALIAS BILLU AND OTHERS
|
May 30, 2016 |
BUTA Vs. STATE OF PUNJAB
|
July 13, 2016 |
BUTA SINGH Vs. STATE OF PUNJAB AND ORS
|
June 15, 2016 |
BUTA SINGH Vs. IQBAL SINGH
|
August 30, 2016 |
BUTA SINGH AND OTHERS Vs. KULDIP KUMAR AND ANOTHER
|
February 18, 2016 |
BYASA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
September 19, 2016 |
C SULTAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2016 |
CAIRN INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
January 20, 2016 |
CANTONMENT BOARD, JALANDHAR CANTT Vs. K D CHAUDHARY AND OTHERS
|
November 11, 2016 |
CAPT. MAHAN SINGH Vs. CAPT. NATHA SINGH
|
January 11, 2016 |
CAROLINE REDDEN Vs. STATE OF PUNJAB AND OTHERS
|
July 21, 2016 |
CEBON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN
|
January 13, 2016 |
CEIGALL INDIA LTD Vs. SANGHI DISTRIBUTORS
|
February 11, 2016 |
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. RIBA TEXTILES LIMITED
|
February 3, 2016 |
CENTRAL BUREAU OF INVESTIGATION Vs. VIJAY KUMAR
|
March 16, 2016 |
CENTRAL WARE HOUSING CORPORATION, PANCHKULA Vs. JASWINDER SINGH, EX H&T CONTRACTOR, RESIDENT OF KRISHNA COLONY, INDRI ROAD, LADWA, DISTRICT KURUKSHETRA & ANOTHER
|
August 1, 2016 |
CHAIN SINGH Vs. STATE OF PUNJAB
|
June 7, 2016 |
CHAIN SINGH Vs. RAJENDER AND OTHERS
|
January 14, 2016 |
CHAIN SINGH Vs. HARDEEP KAUR
|
April 22, 2016 |
CHAKMAL Vs. HURA AND OTHERS
|
May 26, 2016 |
CHAMAN LAL Vs. KAMALDEEP SINGH ALIAS SHERU AND OTHERS
|
January 12, 2016 |
CHAMAN LAL AND ANOTHER Vs. KAILASH RANI AND OTHERS
|
August 10, 2016 |
CHAMAN LAL GOYAL Vs. STATE OF PUNJAB AND ORS.
|
March 1, 2016 |
CHAMAN LAL SEHGAL Vs. STATE OF HARYANA
|
October 3, 2016 |
CHAMEL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 28, 2016 |
CHAMELA RAM Vs. STATE OF HARYANA AND ANOTHER
|
January 19, 2016 |
CHAMELI DEVI Vs. STATE OF HARYANA AND ORS
|
April 6, 2016 |
CHAMPA AND OTHERS Vs. ROOP CHAND
|
May 27, 2016 |
CHAMPA DEVI Vs. BHAJAN LAL AND OTHERS
|
March 21, 2016 |
CHANAN SINGH Vs. PUNJAB STATE THROUGH COLLECTOR, AMRITSAR AND OTHERS
|
January 15, 2016 |
CHANCHAL MEHTA Vs. SUPRIYA MEHTA
|
January 29, 2016 |
CHAND RAM Vs. BHAGWAN DASS AND ANOTHER
|
March 30, 2016 |
CHANDER BHAN Vs. JAI SINGH AND OTHERS
|
January 14, 2016 |
CHANDER KANTA Vs. THE STATE INFORMATION COMMISSION
|
May 19, 2016 |
CHANDER KANTA Vs. STATE INFORMATION COMMISSION, PUNJAB AND ANOTHER
|
July 25, 2016 |
CHANDER KANTA Vs. DAVINDER PARMAR AND ORS.
|
February 17, 2016 |
CHANDER MOHAN AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 8, 2016 |
CHANDER PARKASH AND ANOTHER Vs. GURU MAHARAJ ANANDPUR ASHRAM TRUST AND OTHERS
|
October 26, 2016 |
CHANDER PARKASH SONI Vs. R.S. GREWAL
|
January 21, 2016 |
CHANDER PRABHA VERMA Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2016 |
CHANDERLEKHA Vs. STATE OF HARYANA AND OTHERS
|
April 29, 2016 |
CHANDI Vs. SURESH AND OTHERS
|
January 7, 2016 |
CHANDI RAM Vs. STATE OF HARYANA
|
August 29, 2016 |
CHANDIGARH ADMINISTRATION Vs. KAMAL PARSHAD & OTHERS
|
February 25, 2016 |
CHANDIGARH ADMINISTRATION AND ORS. Vs. PARSVANATH FILM CITY LTD., NEW DELHI AND ORS.
|
March 17, 2016 |
CHANDIGARH ADMINISTRATION THROUGH DIRECTOR PRINCIPAL, GOVERNMENT MEDICAL COLLEGE AND HOSPITAL, SECTOR Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH THROUGH ITS REGISTRAR AND OTHERS
|
November 30, 2016 |
CHANDRO Vs. RANDEEP MAAN
|
April 5, 2016 |
CHARAN DASS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
May 26, 2016 |
CHARAN INDRA SINGH ALIAS SINGH CHARAN INDRA Vs. BALWANT SINGH AND OTHERSPUNLR
|
December 20, 2016 |
CHARAN SINGH Vs. STATE OF HARYANA & OTHERS
|
October 22, 2016 |
CHARAN SINGH Vs. SEHZAD ALI & OTHERS
|
May 6, 2016 |
CHARAN SINGH Vs. SURAJPAL AND OTHERS
|
January 7, 2016 |
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2016 |
CHARAN SINGH Vs. SANTOKH SINGH
|
February 26, 2016 |
CHARANJEET SINGH Vs. STATE OF HARYANA
|
May 24, 2016 |
CHARANJIT KAUR Vs. BEEHAL SINGH
|
May 31, 2016 |
CHARANJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 16, 2016 |
CHARANJIT KAUR AND OTHERS Vs. KHILLU RAM AND OTHERS
|
May 27, 2016 |
CHARANJIT KUMAR Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2016 |
CHARANJIT SINGH Vs. SUKHDEV SINGH
|
May 10, 2016 |
CHARANJIT SINGH Vs. JAGTAR KAUR (DEAD) THROUGH LRS
|
February 1, 2016 |
CHARANJIT SINGH @ CHANA Vs. STATE OF PUNJAB
|
May 31, 2016 |
CHATTER SINGH AND ORS. Vs. STATE OF HARYANA
|
February 16, 2016 |
CHETAN SINGH NOW DECEASED THROUGH LRS Vs. NIRMAL SINGH AND OTHERS
|
October 18, 2016 |
CHETAN THUKRAL Vs. ROOPI BAI
|
February 24, 2016 |
CHHABRA TRADERS Vs. THE STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
CHHAJJU RAM Vs. STATE OF PUNJAB
|
April 12, 2016 |
CHHINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 13, 2016 |
CHHOTI DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2016 |
CHIRAG MITTAL Vs. HARYANA PUBLIC SERVICE COMMISSION
|
September 1, 2016 |
CHITRANJAN PAL Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 2016 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. PUSHAP KUMAR AND OTHERS
|
January 28, 2016 |
CHOPRA MALHOTRA & ASSOCIATES & ORS Vs. STATE OF PUNJAB & ORS
|
November 7, 2016 |
CHOTI AND OTHERS Vs. AMARJIT SINGH AND ANOTHER
|
May 16, 2016 |
CHOTTU RAM Vs. BLOCK DEVELOPMENT & PANCHAYAT OFFICER AND OTHERS
|
May 10, 2016 |
CHOUDHARY GULAM RASOOL AND ANOTHER Vs. STATE OF PUNJAB
|
June 2, 2016 |
CHUHAR RAM AND OTHERS Vs. HIRDA THROUGH LR AND OTHERS
|
August 17, 2016 |
CHUNNI LAL & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
May 27, 2016 |
CHUNNI LAL GABA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
|
March 2, 2016 |
COL HARJIT SINGH Vs. KULZ FAMILY BAR AND OTHERS
|
September 2, 2016 |
COL YADUKUL BHUSHAN BEHL Vs. DELHI FINANCIAL CORPORATION
|
August 30, 2016 |
COL. (RETD.) RANBIR SINGH YADAV Vs. CHET RAM
|
August 1, 2016 |
COLLECTOR, LUDHIANA AND OTHERS Vs. MOOL CHAND
|
August 24, 2016 |
COMMANDER, 32, BORDER ROAD TASK FORCE C/O 56 APO AND ANOTHER Vs. MAFI DEVI AND ANOTHER
|
May 30, 2016 |
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. MARUTI SUZUKI INDIA LTD.
|
February 29, 2016 |
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. M/S J.D. AUTO ELECTRICAL (P) LTD., GURGAON
|
May 6, 2016 |
COMMISSIONER OF CENTRAL EXCISE, ROHTAK Vs. VOICE TELESYSTEM
|
January 20, 2016 |
COMMISSIONER OF INCOME TAX Vs. HOUSING BOARD HARYANA, PANCHKULA
|
May 25, 2016 |
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE, SHAHABAD
|
March 21, 2016 |
COMMISSIONER OF INCOME TAX Vs. SUPERMAN KNITTERS (P) LIMITED
|
March 14, 2016 |
COMMISSIONER OF INCOME TAX Vs. TIBETAN CHILDREN VILLAGE
|
March 3, 2016 |
COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. HERO CYCLES LIMITED, LUDHIANA
|
September 19, 2016 |
COMMISSIONER OF INCOME TAX (TDS) Vs. M/S. PUNJAB INFRASTRUCTURE DEV. BOARD
|
December 20, 2016 |
COMMISSIONER OF INCOME TAX (TDS)-I, CHANDIGARH Vs. CANARA BANK, SECTOR 17-C, CHANDIGARH
|
March 16, 2016 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. JAWAHAR LAL OSWAL AND ORS.
|
January 29, 2016 |
COMMISSIONER OF INCOME TAX I, LUDHIANA Vs. TRUCK OPERATOR UNION
|
January 25, 2016 |
COMMISSIONER OF INCOME TAX III, LUDHIANA Vs. MARVEL HOME CONSTRUCTIONS (P) LTD
|
April 21, 2016 |
COMMISSIONER OF INCOME TAX, DELHI II, NEW DELHI Vs. U G HOSPITALS PVT LIMITED
|
March 16, 2016 |
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. IILM FOUNDATION ACADEMY, GURGAON
|
September 16, 2016 |
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. MERCER CONSULTING (INDIA) PVT LTD
|
August 24, 2016 |
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. ANJU JINDAL
|
July 4, 2016 |
COMMISSIONER OF INCOME TAX, GURGAON Vs. ANUPAM NAGALIA
|
January 6, 2016 |
COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. MAX INDIA LIMITED
|
September 6, 2016 |
COMMISSIONER OF INCOME TAX, JALANDHAR-I, JALANDHAR Vs. GULAB DEVI MEMORIAL HOSPITAL TRUST, JALANDHAR
|
December 23, 2016 |
COMMISSIONER OF INCOME TAX, PATIALA Vs. RAM KUMAR, GOVT CONTRACTOR
|
July 14, 2016 |
COMMISSIONER OF INCOME TAX, PATIALA Vs. PUNJAB STATE ELECTRICITY BOARD
|
March 30, 2016 |
COMMISSIONER OF INCOME TAX, ROHTAK Vs. CEBON INDIA LIMITED
|
January 13, 2016 |
COMMISSIONER OF INCOME TAX-II, AMRITSAR Vs. V M REALITY PVT LTD , AMRITSAR
|
July 8, 2016 |
COMMISSIONER OF INCOME TAX-III Vs. OSWAL KNIT INDIA
|
May 5, 2016 |
COMMISSIONER OF INCOME-TAX Vs. STATE BANK OF PATIALA
|
February 8, 2016 |
COMMISSIONER OF INCOME-TAX (CENTRAL), LUDHIANA Vs. MAHESHWARI SYNTHETICS PVT LTD
|
July 21, 2016 |
COMMISSIONER OF INCOME-TAX (TDS)-I, CHANDIGARH Vs. STATE BANK OF PATIALA
|
February 4, 2016 |
COMMISSIONER OF INCOME-TAX, PANCHKULA Vs. MICRO INSTRUMENTS COMPANY
|
September 2, 2016 |
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, PANCHKULA Vs. M/S CURE QUICK REMEDIES P. LTD., KARNAL
|
May 4, 2016 |
COMMISSIONER, CENTRAL EXCISE, LUDHIANA Vs. NATIONAL FERTILIZERS LIMITED
|
September 27, 2016 |
CONELL BROS CO (INDIA) PVT LIMITED Vs. STATE OF PUNJAB
|
February 19, 2016 |
CONSTABLE CHANDER PAL SINGH NO.377/HSR Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2016 |
CONSTABLE DHARAM PAL SINGH Vs. STATE OF PUNJAB
|
August 1, 2016 |
CONSTABLE LAJPAT RAI Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
August 12, 2016 |
CONSTABLE SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 21, 2016 |
COURT ON ITS OWN MOTION Vs. AMAN SHARMA, ADVOCATE, DISTRICT COURT, LUDHIANA
|
May 30, 2016 |
CRESCENT CONTROLS PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2016 |
CRYSTAL PHOSPHATES LTD AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMRITSAR AND OTHERS
|
January 7, 2016 |
CSAV GROUP (INDIA) LIMITED Vs. HAPAG-LLOYD GLOBAL SERVICES PRIVATE LIMITED
|
April 11, 2016 |
D H B V N L AND OTHERS Vs. KRISHAN CHAND
|
January 29, 2016 |
D K SAHI Vs. PUNJAB STATE COOP SUPPLY & MARKETINGLTD & ANOTHER
|
August 9, 2016 |
D P KARKARA Vs. STATE OF PUNJAB AND OTHERS
|
August 12, 2016 |
D S CABLES Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND ANOTHER
|
February 11, 2016 |
D S PANNU AND ASSOCIATES PRIVATE LTD Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 2016 |
D S TRANSPORT CORPORATION Vs. COURT OF PERMANENT LOK ADALAT AND ANOTHER
|
September 19, 2016 |
D.A.V. COLLEGE Vs. PRESIDING OFFICER AND ANOTHER
|
April 4, 2016 |
D.K. BHARDWAJ Vs. STATE OF HARYANA AND ORS.
|
February 16, 2016 |
D.S. JAIN MEMORIAL EDUCATIONAL TRUST Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND ORS.
|
January 13, 2016 |
DAINI BHATI Vs. STATE OF HARYANA
|
February 12, 2016 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS. Vs. PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ORS.
|
February 9, 2016 |
DAL CHAND SAINI AND OTHERS Vs. NIRDOSH KUMAR AND OTHERS
|
February 8, 2016 |
DALBARA SINGH Vs. THE PRESIDING OFFICER AND ANOTHER
|
March 3, 2016 |
DALBARA SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ORS.
|
January 28, 2016 |
DALBIR SINGH @ DALBIRA Vs. STATE OF PUNJAB
|
April 12, 2016 |
DALBIR SINGH AND OTHERS Vs. NIHAL SINGH AND OTHERS
|
May 4, 2016 |
DALBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 14, 2016 |
DALEEP SINGH Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
|
July 12, 2016 |
DALEL SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 11, 2016 |
DALEL SINGH AND OTHERS Vs. MADHO RAM AND ANOTHER
|
September 16, 2016 |
DALER SINGH Vs. STATE OF HARYANA
|
September 5, 2016 |
DALIP KUMAR JHA Vs. STATE OF PUNJAB AND ORS.
|
December 17, 2016 |
DALIP SINGH Vs. JOINT DEVELOPMENT COMMISSIONER (IRD), PUNJAB AND OTHERS
|
November 30, 2016 |
DALIP SINGH Vs. STATE OF HARYANA
|
January 13, 2016 |
DALIP SINGH Vs. STATE OF PUNJAB
|
January 18, 2016 |
DALIP SINGH AND ANOTHER Vs. STATE OF HARYANA
|
February 9, 2016 |
DALIP SINGH AND OTHERS Vs. GURUDWARA SHAHEED GANJ AND OTHERS
|
November 21, 2016 |
DALJEET KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 12, 2016 |
DALJEET KAUR Vs. HARVINDER SINGH @ BHOLA THEKEDAR AND OTHERS
|
February 9, 2016 |
DALJEET SINGH Vs. STATE OF PUNJAB
|
March 4, 2016 |
DALJEET SINGH BHULLAR Vs. STATE OF PUNJAB AND OTHERS
|
October 18, 2016 |
DALJIT KAUR Vs. STATE OF PUNJAB
|
May 18, 2016 |
DALJIT KAUR AND OTHERS Vs. RAM KUMAR AND OTHERS
|
March 10, 2016 |
DALJIT SINGH Vs. NAVPREET KAUR
|
January 22, 2016 |
DALJIT SINGH & ORS. Vs. SUKHWINDER KAUR & ANR.
|
October 3, 2016 |
DALJIT SINGH @ KALA Vs. STATE OF PUNJAB
|
December 22, 2016 |
DALJIT SINGH AND OTHERS Vs. AMAR KAUR @ AMRO AND OTHERS
|
March 10, 2016 |
DALSHER SINGH Vs. STATE OF HARYANA
|
May 24, 2016 |
DALVINDER KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
November 23, 2016 |
DALVINDER SINGH Vs. PERMANENT LOK ADALAT AND OTHERS
|
November 9, 2016 |
DAMANDEEP KAUR GILL Vs. STATE OF PUNJAB
|
May 13, 2016 |
DAMANJEET SINGH Vs. UPKAR SINGH AND OTHERS
|
August 19, 2016 |
DANIAL MASIH SATPRIT SINGH BEDI Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2016 |
DARBARA SINGH Vs. STATE OF PUNJAB
|
May 30, 2016 |
DARSHAN KUMAR AND ANOTHER Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT, HARYANA AND OTHERS
|
September 30, 2016 |
DARSHAN KUMAR SINGLA Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELLS CORPORATION LIMITED
|
March 8, 2016 |
DARSHAN LAL Vs. STATE OF PUNJAB
|
March 14, 2016 |
DARSHAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2016 |
DARSHAN LAL Vs. RAVI BHALLA AND OTHERS
|
August 24, 2016 |
DARSHAN SINGH Vs. KASHMIR SINGH ORS.
|
March 17, 2016 |
DARSHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
December 6, 2016 |
DARSHAN SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 2, 2016 |
DARSHAN SINGH Vs. JATINDER SINGH AND ANOTHER
|
May 12, 2016 |
DARSHAN SINGH Vs. STATE BANK OF INDIA
|
February 4, 2016 |
DARSHAN SINGH Vs. LACHHMAN DASS
|
January 18, 2016 |
DARSHAN SINGH Vs. LAKHWINDER SINGH AND OTHERS
|
January 14, 2016 |
DARSHAN SINGH @ BUNTI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 26, 2016 |
DARSHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 18, 2016 |
DARSHANA DEVI Vs. SUSHIL KUMAR
|
February 3, 2016 |
DARSHANA DEVI Vs. STATE OF HARYANA AND ANOTHER
|
October 7, 2016 |
DARSHANA SHARMA AND OTHERS Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION
|
August 16, 2016 |
DARSHNA Vs. STATE OF PUNJAB
|
January 28, 2016 |
DARSHNA DEVI AND OTHERS Vs. MANJIT AND OTHERS
|
March 3, 2016 |
DARSHNA KUMARI Vs. STATE OF HARYANA
|
August 30, 2016 |
DASHMESH GOODS CARRIER Vs. FOOD CORPORATION OF INDIA (PUNJAB) AND ANOTHER
|
October 7, 2016 |
DASHNAM AKHARA SANYASIAN, SHIV GANGA MANDIR Vs. STATE OF PUNJAB AND ANOTHER
|
March 29, 2016 |
DAULAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2016 |
DAVINDER AND ANOTHER Vs. BALBIR SINGH AND OTHERS
|
May 6, 2016 |
DAVINDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 19, 2016 |
DAVINDER KANT SHARMA Vs. STATE OF PUNJAB
|
March 16, 2016 |
DAVINDER KAUR Vs. NISHAN SINGH AND OTHERS
|
July 8, 2016 |
DAVINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2016 |
DAVINDER PAL SINGH Vs. NARINDER PAL SINGH
|
April 12, 2016 |
DAVINDER RAGHAV @ DAVINDER SINGH Vs. STATE OF HARYANA
|
March 2, 2016 |
DAVINDER SHARMA Vs. PSPCL AND OTHERS
|
November 28, 2016 |
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS
|
January 19, 2016 |
DAVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 2, 2016 |
DAWINDER SINGH EX. SARPANCH Vs. GIRDHARI LAL AND ORS.
|
January 28, 2016 |
DAYA KAUR AND ANOTHER Vs. DAYA NAND AND OTHERS
|
August 2, 2016 |
DAYA NAND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND OTHERS
|
January 19, 2016 |
DAYAWANTI AND ANOTHER Vs. SHEO NARAIN
|
January 14, 2016 |
DAYAWATI AND ANOTHER Vs. UNION OF INDIA
|
August 3, 2016 |
DEEPA AGGARWAL Vs. STATE OF PUNJAB
|
January 12, 2016 |
DEEPAK BHATIA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 15, 2016 |
DEEPAK GUPTA AND OTHERS Vs. MDU ROHTAK AND OTHERS
|
August 11, 2016 |
DEEPAK KUMAR Vs. PGIMER AND ORS.
|
January 7, 2016 |
DEEPAK KUMAR ALIAS DEEPA Vs. STATE OF PUNJAB
|
June 6, 2016 |
DEEPAK MITTAL Vs. BHAGWAN DAYAL @ BHAGWAT DAYAL AND OTHERS
|
February 17, 2016 |
DEEPAK SHARMA Vs. DEVINDER PAL GOYAL
|
July 14, 2016 |
DEEPAK THUKRAL Vs. UNION OF INDIA AND OTHERS
|
September 8, 2016 |
DEEPTI ATTRI Vs. STATE OF HARYANA
|
July 21, 2016 |
DELHI TOWERS LIMITED AND OTHERS Vs. JAI CHAND
|
January 22, 2016 |
DEPUTY GENERAL MANAGER, CANARA BANK Vs. RAJESH KUMAR AND OTHERS
|
June 3, 2016 |
DES RAJ AND OTHERS Vs. ROSHAN LAL AND OTHERS
|
August 30, 2016 |
DES RAJ S/O KHAN CHAND Vs. SUB DIVISIONAL MAGISTRATE
|
October 6, 2016 |
DES RAJ TUTEJA Vs. MANGE RAM AND ORS.
|
May 20, 2016 |
DESH RAJ Vs. STATE OF HARYANA AND OTHERS
|
April 22, 2016 |
DEV PARKASH Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2016 |
DEV RAJ Vs. HAKAM SINGH AND OTHERS
|
August 30, 2016 |
DEVA RAM Vs. STATE OF PUNJAB
|
March 16, 2016 |
DEVENDER Vs. STATE OF HARYANA
|
May 18, 2016 |
DEVENDER ALIAS LATKAN Vs. STATE OF HARYANA
|
July 13, 2016 |
DEVENDER JAKHAD @ BHATTU Vs. STATE OF HARYANA
|
September 5, 2016 |
DEVENDER PRATAP SINGH AND ANR. Vs. STATE OF HARYANA AND ANOTHER
|
January 5, 2016 |
DEVENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2016 |
DEVI DAYAL AND ORS. Vs. RANDHIR SINGH AND ORS.
|
May 2, 2016 |
DEVI LAL Vs. PARAMJIT SINGH AND OTHERS
|
April 22, 2016 |
DEVI SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2016 |
DEVINDER KUMAR Vs. AMIT OHRI
|
December 1, 2016 |
DEVINDER KUMAR SARPANCH Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2016 |
DEVINDER SINGH QAUMI Vs. BRIGADIER KULWANT SINGH NIJJAR
|
March 4, 2016 |
DEVKI NANDAN SHARMA Vs. STATE OF HARYANA AND ANOTHER
|
January 28, 2016 |
DEWAN ENTERPRISES Vs. S S V INDUSTRIES AND ANOTHER
|
September 28, 2016 |
DHAN SINGH AND ANOTHER Vs. HARI RAM AND OTHERS
|
April 8, 2016 |
DHANDI BUILDERS LTD Vs. ADVISOR TO ADMINISTRATOR, UNION TERRITORY OF CHANDIGARH
|
May 16, 2016 |
DHANI RAM Vs. STATE OF HARYANA
|
February 24, 2016 |
DHANNA MAL MULKH RAJ Vs. THE SECRETARY TO GOVERNMENT OF PUNJAB AND ORS.
|
February 12, 2016 |
DHARAM CHAND AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
May 24, 2016 |
DHARAM CHAND AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
October 18, 2016 |
DHARAM KAUR AND ORS. Vs. MOHINDER SINGH AND ORS.
|
April 21, 2016 |
DHARAM PAL Vs. STATE OF PUNJAB & ORS
|
December 14, 2016 |
DHARAM PAL Vs. SUBHASH AND ANOTHER
|
August 24, 2016 |
DHARAM PAL Vs. SUKHDEV SINGH
|
September 20, 2016 |
DHARAM PAL AND ORS. Vs. ESTATE OFFICER, UNION TERRITORY, CHANDIGARH AND ORS.
|
January 29, 2016 |
DHARAM PAL AND OTHERS Vs. BALDEV RAJ
|
December 7, 2016 |
DHARAM PAL SINGH Vs. STATE OF PUNJAB & OTHERS
|
April 7, 2016 |
DHARAM SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE JOSHI CHAUHAN AND OTHERS
|
May 6, 2016 |
DHARAMBIR Vs. PRITHVI SINGH
|
June 3, 2016 |
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
|
February 10, 2016 |
DHARAMBIR AND OTHERS Vs. DIVISIONAL
|
May 31, 2016 |
DHARAMBIR SINGH AND ORS. Vs. ANJU
|
April 27, 2016 |
DHARAMBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 14, 2016 |
DHARAMBIR YADAV AND ANOTHER Vs. STATE OF HARYANA
|
March 14, 2016 |
DHARAMPAL Vs. STATE OF HARYANA
|
November 30, 2016 |
DHARAMPAL & ORS Vs. STATE OF HARYANA & ANR
|
February 9, 2016 |
DHARMBIR Vs. STATE OF HARYANA
|
February 24, 2016 |
DHARMINDER SINGH Vs. KAILASH CHANDER GUPTA & OTHERS
|
February 26, 2016 |
DHIAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 20, 2016 |
DHIAN SINGH Vs. GRAM PANCHAYAT OF VILLAGE PANIAR
|
April 8, 2016 |
DHURV KUMAR Vs. NARESH KUMAR & ORS.
|
September 16, 2016 |
DIDAR SINGH Vs. U.T., CHANDIGARH
|
February 1, 2016 |
DIDAR SINGH Vs. NAR SINGH AND OTHERS
|
February 4, 2016 |
DIKSHA RANI Vs. STATE OF PUNJAB
|
May 24, 2016 |
DIL BAHADUR SINGH Vs. STATE BANK OF INDIA
|
December 19, 2016 |
DILAWAR Vs. STATE OF HARYANA AND ANOTHER
|
December 2, 2016 |
DILAWAR SINGH Vs. AMANDEEP SINGH
|
February 18, 2016 |
DILAWAR SINGH Vs. STATE OF HARYANA
|
March 16, 2016 |
DILAWAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 1, 2016 |
DILBAGH SINGH Vs. SHAM SINGH
|
March 15, 2016 |
DILBAGH SINGH Vs. STATE OF PUNJAB
|
January 8, 2016 |
DILBAGH SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 3, 2016 |
DILDAR SINGH AND ANOTHER Vs. BANARASI DASS AND ANOTHER
|
May 3, 2016 |
DILRAJ SHARMA Vs. COMMISSIONER OF INCOME TAX,LUDHIANA, PUNJAB
|
April 11, 2016 |
DIMPLE KUMAR Vs. STATE OF PUNJAB
|
December 8, 2016 |
DINESH BHARDWAJ Vs. VIJAY VAMINI
|
January 8, 2016 |
DINESH CHANDER Vs. STATE OF PUNJAB
|
August 10, 2016 |
DINESH KUMAR Vs. UNION OF INDIA AND ORS.
|
March 17, 2016 |
DINESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
January 21, 2016 |
DINESH KUMAR Vs. UNION OF INDIA AND OTHERS
|
March 10, 2016 |
DINESH KUMAR Vs. PERHLAD GUPTA
|
January 7, 2016 |
DINESH KUMAR Vs. VINOD KUMAR SHARMA
|
May 5, 2016 |
DINESH SHARMA Vs. POONAM SHARMA
|
March 28, 2016 |
DINESH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 30, 2016 |
DINESH SINGH THAKUR Vs. SONAL THAKUR
|
November 3, 2016 |
DISHANT @ SONU Vs. STATE OF PUNJAB
|
July 22, 2016 |
DISTRICT FOREST OFFICER, SONEPAT AND OTHERS Vs. JANAK RAJ AND OTHERS
|
August 1, 2016 |
DISTRICT PUBLIC RELATIONS OFFICER, FATEHABAD Vs. VINOD DEVI AND ANOTHER
|
May 4, 2016 |
DIWAN CHAND AND OTHERS Vs. ATUL BHATNAGAR AND OTHERS
|
February 9, 2016 |
DIWAN SINGH Vs. STATE OF HARYANA AND ORS.
|
January 6, 2016 |
DR. AMRIK SINGH AHLUWALIA Vs. PANJAB UNIVERSITY
|
August 22, 2016 |
DR. ARUN BANSAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2016 |
DR. ASHOK KUMAR MONGA Vs. STATE OF PUNJAB AND ANOTHER
|
August 29, 2016 |
DR. BAL JASKARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 31, 2016 |
DR. BHURA SINGH GHUMAN Vs. PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
August 16, 2016 |
DR. DEVENDER SINGH Vs. NAVDEEP SINGH AND ANOTHER
|
November 29, 2016 |
DR. GIAN CHAND Vs. STATE OF PUNJAB (P&H)
|
September 7, 2016 |
DR. GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 8, 2016 |
DR. JAGJIVAN SINGH Vs. STATE OF PUNJAB
|
August 3, 2016 |
DR. KAMLESH KUMAR DHIMAN Vs. PANJAB UNIVERSITY, CHANDIGARH
|
August 5, 2016 |
DR. KAPOOR CHAND GOYAL Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2016 |
DR. MOHINDER PAL & ORS. Vs. STATE OF HARYANA & ORS.
|
November 15, 2016 |
DR. PRABAL JYOTI Vs. THE MAHARSHI DAYANAND UNIVERSITY AND ANOTHER
|
October 21, 2016 |
DR. RAJESH Vs. BHARAT LAL BHARGAVA
|
February 11, 2016 |
DR. RAMESH KUMAR PATNAIK Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2016 |
DR. RENU GUPTA Vs. STATE INFORMATION COMMISSION, HARYANA
|
July 25, 2016 |
DR. S.C. ANEJA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 19, 2016 |
DR. SAT PAL GOYAL Vs. UT OF CHANDIGARH AND OTHERS
|
December 15, 2016 |
DR. SOHAN LAL ARORA Vs. STATE OF PUNJAB
|
August 4, 2016 |
DR. SONIA Vs. STATE OF HARYANA & ANOTHER
|
December 6, 2016 |
DR. UMA AHUJA Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR
|
July 25, 2016 |
DR. Y. P. AURORA Vs. DR. MANPHOOL DHIMAN
|
February 27, 2016 |
DULI CHAND Vs. PUNJAB WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION LIMITED AND OTHERS
|
November 17, 2016 |
DUNGER SINGH Vs. STATE OF HARYANA
|
September 27, 2016 |
DURGA PARSAD Vs. BISHAN SINGH AND OTHERS
|
January 19, 2016 |
DUSHYANT KUMAR Vs. AJIT SINGH AND ANOTHER
|
January 15, 2016 |
DYAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
April 28, 2016 |
ECO TECH COAL INDUSTRIES PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
March 1, 2016 |
EHC SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2016 |
EKTA Vs. STATE OF PUNJAB AND OTHERS
|
April 4, 2016 |
ELAYASH Vs. STATE OF HARYANA
|
April 22, 2016 |
ELECTRORAMA Vs. SWARAN TALKIES, HOSHIARPUR
|
February 9, 2016 |
EPIC FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
July 22, 2016 |
ER SUCHITRA CHAUDHARY Vs. STATE OF HARYANA AND OTHERS
|
January 11, 2016 |
ESHBEEN KAUR Vs. STATE OF PUNJAB AND ORS.
|
February 24, 2016 |
ESSAN MULTIPACK LTD Vs. PUNJAB STATE CO-OP SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER
|
March 4, 2016 |
ETI BHASIN Vs. STATE OF HARYANA AND ANOTHER
|
March 17, 2016 |
EX-CONSTABLE KULDEEP SINGH Vs. STATE OF PUNJAB & ORS
|
February 15, 2016 |
EX-CONSTABLE MAKHAN CHAND Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2016 |
EX. CONST. SURESH CHANDER Vs. THE STATE OF HARYANA AND OTHERS
|
March 10, 2016 |
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING, PANIPAT Vs. THE PRESIDING OFFICER AND ANOTHER
|
August 24, 2016 |
EXECUTIVE ENGINEER, ROHTAK WATER SERVICES DIVISION, ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 8, 2016 |
EXECUTIVE OFFICER-CUM-SECRETARY AND ORS. Vs. PERMANENT LOK ADALAT AND ORS.
|
February 1, 2016 |
FAQIR CHAND Vs. STATE OF PUNJAB AND ORS.
|
February 8, 2016 |
FARIDABAD GURGAON MINERALS Vs. STATE OF HARYANA
|
June 2, 2016 |
FARJANA AND OTHERS Vs. UNION OF INDIA
|
August 10, 2016 |
FATEH SINGH @ FATTA Vs. STATE OF HARYANA
|
September 14, 2016 |
FATEH SINGH AND OTHERS Vs. ASSISTANT COLLECTOR 1ST GRADE, ISRANA AND OTHERS
|
October 17, 2016 |
FERTICHEM COTSPIN LTD. Vs. STATE OF PUNJAB
|
August 31, 2016 |
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
May 12, 2016 |
FOOD CORPORATION OF INDIA Vs. JAGAT RAM AND ANOTHER
|
March 2, 2016 |
FRANCHISE INDIA HOLDINGS LTD , CHANDIGARH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, CHANDIGARH
|
September 28, 2016 |
FRANKFINN AVIATION SERVICES PVT. LTD. Vs. M/S SAUCH INFO SERVICES PVT. LTD.
|
May 30, 2016 |
FRIENDS & CO. Vs. STATE OF PUNJAB
|
March 30, 2016 |
FS NAGRA Vs. THE STATE OF PUNJAB & ORS.
|
April 6, 2016 |
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. OMBIR AND OTHERS
|
March 15, 2016 |
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. KRISHNA & OTHERS
|
August 27, 2016 |
FUTURE GENERALI INDIA INSURANCE COMPANY Vs. BIRMATI DEVI AND OTHERS
|
January 21, 2016 |
G N GENERAL MILLS Vs. STATE OF PUNJAB AND ANOTHER
|
August 3, 2016 |
G R WOOL AGENCIES Vs. STATE OF PUNJAB AND OTHERS
|
November 17, 2016 |
G.P. KOTYAL @ KOTTIYAL Vs. JINDAL UDYOG AND ANOTHER
|
September 14, 2016 |
G.S. NARULA Vs. STATE OF HARYANA
|
April 6, 2016 |
G.S.DEVELOPERS & CONTRACTORS PVT. LTD. Vs. CONCEPTS INTERNATIONAL INDIA LLP.
|
July 22, 2016 |
GAGAN SOFTWARE PVT LTD Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND OTHERS
|
January 11, 2016 |
GAGANDEEP KAUR Vs. STATE OF PUNJAB
|
May 20, 2016 |
GAGANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
April 1, 2016 |
GAGANDEEP SINGH RAIKHI Vs. STATE OF PUNJAB
|
March 3, 2016 |
GAGANJIT SINGH Vs. THE LEARNED DISTRICT & SESSIONS JUDGE
|
July 13, 2016 |
GANAGDEEP KAUR @ GAGANDEEP KAUR Vs. PUNJAB NURSES REGISTRATION COUNCIL AND OTHERS
|
August 27, 2016 |
GANESH FIRE EQUIPMENTS PVT LTD Vs. STATE OF PUNJAB AND OTHERS
|
March 22, 2016 |
GANESHGARHIA CONSTRUCTION COMPANY Vs. UNION OF INDIA AND OTHERS
|
May 30, 2016 |
GANGA INSTITUTE OF EDUCATION Vs. MAHARISHI DAYANAND UNIVERSITY (MDU) AND OTHERS
|
February 25, 2016 |
GANPATI INTERNATIONAL Vs. UNION OF INDIA
|
March 18, 2016 |
GARG ACRYLICS LTD AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2016 |
GARG INOX LIMITED Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2016 |
GAURAV Vs. STATE OF HARYANA
|
March 2, 2016 |
GAURAV MANTRAO Vs. LILLY KHULLAR
|
January 20, 2016 |
GAURAV SHARMA Vs. STATE OF PUNJAB
|
March 3, 2016 |
GAURAV THUKRAL Vs. GODREJ & BOYCE MFG. COMPANY LIMITED AND OTHERS
|
August 23, 2016 |
GEETA Vs. VINOD KUMAR
|
June 1, 2016 |
GEETA Vs. UNION OF INDIA
|
November 22, 2016 |
GEETA DEVI & OTHERS Vs. SATPAL & ANOTHER
|
August 16, 2016 |
GEETA GUPTA Vs. BALWANT SINGH AND ANOTHER
|
June 2, 2016 |
GEETA RANI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
December 8, 2016 |
GENERAL MANAGER TELECOM Vs. STATE OF PUNJAB
|
July 13, 2016 |
GENERAL MANAGER TELECOM DISTRICT Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND OTHERS
|
September 23, 2016 |
GENERAL MANAGER, C T U CHANDIGARH Vs. RAM DULARI AND OTHERS
|
April 21, 2016 |
GHAMANDI LAL Vs. STATE OF HARYANA AND ANOTHER
|
June 17, 2016 |
GHANSHAM @ NEELU Vs. STATE OF PUNJAB
|
May 26, 2016 |
GHANSHAM DASS Vs. PARKASH DEVI AND OTHERS
|
July 18, 2016 |
GHANSHAYAM DASS Vs. SANT LAL (DECEASED) AND ORS
|
August 10, 2016 |
GHANSHYAM DASS AGGARWAL Vs. NITYA NAND
|
August 16, 2016 |
GHANSHYAM DASS MALLICK @ GANESH DASS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
September 8, 2016 |
GHASITU RAM Vs. STATE OF HARYANA & ORS
|
October 27, 2016 |
GHOGHDI Vs. STATE OF HARYANA AND OTHERS
|
July 26, 2016 |
GHULAM MOHAMMAD & OTHERS Vs. PUNJAB WAKF BOARD & OTHERS
|
September 24, 2016 |
GHUMANDA SINGH Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
April 12, 2016 |
GIAN CHAND Vs. STATE OF PUNJAB
|
February 24, 2016 |
GIAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 4, 2016 |
GIAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2016 |
GIANI BAI AND ORS Vs. HARISH KUMAR AND ORS
|
February 25, 2016 |
GIANO DEVI Vs. HARIOM
|
October 18, 2016 |
GIGA RAM Vs. STATE OF HARYANA AND OTHERS
|
May 23, 2016 |
GINDORI DEVI AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
August 23, 2016 |
GIRDHARI LAL Vs. GURDIT SINGH
|
March 1, 2016 |
GIRDHARI LAL Vs. UNION OF INDIA
|
April 28, 2016 |
GIRISH KANSAL Vs. NRI GURBAX SINGH DHILLON
|
September 19, 2016 |
GIRNAR IMPEX LIMITED Vs. DISTRICT MAGISTRATE, LUDHIANA
|
May 31, 2016 |
GMADA Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2016 |
GOBIND RAI AND ORS. Vs. PUNJAB & HARYANA HIGH COURT CHANDIGARH & ANR.
|
May 24, 2016 |
GOLDI SHARMA Vs. STATE OF HARYANA
|
February 8, 2016 |
GOPAL DASS Vs. RISHI PAL AND ANOTHER
|
August 31, 2016 |
GOPAL KRISHAN Vs. STATE OF HARYANA
|
May 20, 2016 |
GORAKH NATH Vs. STATE OF PUNJAB AND OTHERS
|
April 5, 2016 |
GORAV KATHURIA Vs. UNION OF INDIA
|
May 11, 2016 |
GORDHAN Vs. RAM MEHAR AND ORS.
|
January 7, 2016 |
GOVT MEDICAL COLLEGE AND ANOTHER Vs. RAM SARAN AND ANOTHER
|
November 17, 2016 |
GOVT. OF INDIA Vs. DES RAJ (DEAD) THROUGH LRS
|
May 11, 2016 |
GOYAL AUTOMOBILES Vs. STATE OF PUNJAB
|
March 18, 2016 |
GRAM PANCHAYAT KHIPPANNWALI Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2016 |
GRAM PANCHAYAT OF VILLAGE GULABGARH, TEHSIL AND DISTRICT BATHINDA, THROUGH ITS SARPANCH SHRI KARAM SINGH Vs. COMMISSIONER, FARIDKOT DIVISION, FARIDKOT AND ANOTHER
|
December 7, 2016 |
GRAM PANCHAYAT OF VILLAGE JAWAHARKE, TEHSIL AND DISTRICT MANSA Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PUNJAB AT JALANDHAR AND OTHERS
|
November 17, 2016 |
GRAM PANCHAYAT, DHOURANG Vs. JAGAN NATH
|
January 11, 2016 |
GRAM PANCHAYAT, SEHAURA Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2016 |
GRAM PANCHAYAT, SHAHBAJPUR Vs. PHOOL SINGH AND OTHERS
|
January 5, 2016 |
GRAM PANCHAYAT, VILLAGE KHATIWAS, TEHSIL AND DISTT. JHAJJAR Vs. RAJ KUMAR AND OTHERS
|
May 18, 2016 |
GUDDI @ KALO @ MUNESH Vs. STATE OF HARYANA
|
June 2, 2016 |
GULKANDI Vs. DHIKKAL AND ORS.
|
January 8, 2016 |
GULSHAN Vs. VISHNU BANSAL AND ANOTHER
|
May 5, 2016 |
GULSHAN KUMAR Vs. HARYANA POWER GENERATION CORP. LTD.
|
March 16, 2016 |
GULSHAN KUMAR AND OTHERS Vs. HARYANA POWER GENERATION CORP LTD & ORS
|
March 16, 2016 |
GULZAR SINGH Vs. KARAM SINGH ALIAS KARMA AND OTHERS
|
August 29, 2016 |
GULZAR SINGH Vs. STATE (U.T.) CHANDIGARH
|
April 27, 2016 |
GUNMALA Vs. STATE OF HARYANA & ANR
|
March 30, 2016 |
GURBACHAN KAUR Vs. PARAMJIT SINGH AND OTHERS
|
July 22, 2016 |
GURBACHAN SINGH Vs. NAURATI KAUR
|
March 2, 2016 |
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
January 7, 2016 |
GURBACHAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 1, 2016 |
GURBACHAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 3, 2016 |
GURBAJ SINGH Vs. SHAMEER SINGH AND OTHERS
|
August 3, 2016 |
GURBAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2016 |
GURBANS SINGH BAINS Vs. STATE OF PUNJAB AND OTHERS
|
December 13, 2016 |
GURBAX KAUR AND OTHERS Vs. BHAG SINGH AND OTHERS
|
November 29, 2016 |
GURBAX SINGH Vs. GURINDER SINGH AND ANOTHER
|
September 5, 2016 |
GURBINDER SINGH @ SHINDER Vs. STATE OF PUNJAB
|
September 19, 2016 |
GURCHARAN KAUR AND ORS Vs. GURJANT SINGH AND ORS
|
December 6, 2016 |
GURCHARAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 9, 2016 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
May 24, 2016 |
GURCHARAN SINGH Vs. SUKHDEV KUMAR
|
May 5, 2016 |
GURCHARAN SINGH Vs. STATE OF HARYANA
|
February 11, 2016 |
GURCHARAN SINGH Vs. STATE OF HARYANA
|
October 5, 2016 |
GURCHARAN SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 17, 2016 |
GURCHARAN SINGH Vs. SAUDAGAR SINGH
|
March 4, 2016 |
GURCHARAN SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
|
January 21, 2016 |
GURCHARAN SINGH @ CHARNA Vs. STATE OF HARYANA
|
February 16, 2016 |
GURCHARAN SINGH ALIAS CHARNA Vs. STATE OF PUNJAB
|
August 17, 2016 |
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2016 |
GURCHARAN SINGH CHEEMA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND OTHERS
|
May 13, 2016 |
GURCHARAN SINGH SYAL AND ORS. Vs. SONICA MALHOTRA AND ORS.
|
March 1, 2016 |
GURDARSHAN SINGH & ANR Vs. STATE OF PUNJAB
|
December 14, 2016 |
GURDAS BANSAL AND OTHERS Vs. MANOJ JAIN
|
September 27, 2016 |
GURDAS SINGH Vs. STATE OF HARYANA
|
December 16, 2016 |
GURDASPUR CO-OPERATIVE SUGAR MILL LTD. Vs. STATE OF PUNJAB
|
April 22, 2016 |
GURDEEP KAUR Vs. GURCHARAN SINGH & ORS.
|
January 20, 2016 |
GURDEEP KAUR Vs. JASWINDER SINGH
|
March 30, 2016 |
GURDEEP SINGH Vs. STATE OF HARYANA
|
June 10, 2016 |
GURDEEP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
|
February 29, 2016 |
GURDEEP SINGH Vs. KAILASHO DEVI AND OTHERS
|
May 25, 2016 |
GURDEEP SINGH Vs. STATE OF HARYANA
|
March 10, 2016 |
GURDEEP SINGH Vs. M/S KRISHANA AGRICULTURAL STEEL WORKS AND OTHERS
|
January 21, 2016 |
GURDEEP SINGH @ DEEPA Vs. STATE OF PUNJAB
|
October 18, 2016 |
GURDEEP SINGH AND ANR Vs. STATE OF HARYANA AND OTHERS
|
June 16, 2016 |
GURDEEP SINGH AND OTHERS Vs. RANJIT SINGH
|
January 19, 2016 |
GURDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2016 |
GURDEV AGRO ENGINEERS, BHAWANIGARH Vs. COMMISSIONER OF INCOME TAX, PATIALA
|
February 3, 2016 |
GURDEV KAUR ALIAS DEBO Vs. MEHAR SINGH
|
May 20, 2016 |
GURDEV SINGH Vs. GURSROOP SINGH AND OTHERS
|
January 11, 2016 |
GURDEV SINGH Vs. GURDEEP SINGH
|
January 11, 2016 |
GURDEV SINGH Vs. GURMAIL SINGH AND OTHERS
|
May 18, 2016 |
GURDEV SINGH Vs. RACHHPAL SINGH
|
April 28, 2016 |
GURDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 22, 2016 |
GURDEV SINGH Vs. SUKHVIR KAUR AND OTHERS
|
September 5, 2016 |
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 17, 2016 |
GURDEV SINGH & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
March 31, 2016 |
GURDEV SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
|
January 18, 2016 |
GURDHIAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 8, 2016 |
GURDIAL SINGH Vs. GURDARSHAN SINGH
|
September 1, 2016 |
GURDIAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 7, 2016 |
GURINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2016 |
GURINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
December 9, 2016 |
GURINDER SINGH Vs. STATE OF PUNJAB & ORS.
|
January 13, 2016 |
GURINDER SINGH Vs. JASBIR SINGH
|
December 16, 2016 |
GURINDER SINGH AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
February 18, 2016 |
GURINDERJIT SINGH Vs. TAJINDER KAUR
|
March 30, 2016 |
GURJANT SINGH Vs. HARBANS KAUR AND OTHERS
|
April 7, 2016 |
GURJANT SINGH Vs. STATE OF PUNJAB
|
November 8, 2016 |
GURJANT SINGH Vs. STATE OF HARYANA
|
May 26, 2016 |
GURJEET KAUR Vs. MANJEET SINGH
|
February 9, 2016 |
GURJINDER SINGH Vs. STATE OF PUNJAB
|
January 6, 2016 |
GURJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 4, 2016 |
GURJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2016 |
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 17, 2016 |
GURJIT SINGH ALIAS MAKHAN Vs. STATE OF PUNJAB
|
May 30, 2016 |
GURJOT SINGH Vs. UNION OF INDIA & ANR.
|
January 22, 2016 |
GURKEERAT SINGH DHILLON Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
|
September 27, 2016 |
GURLABH SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 5, 2016 |
GURLAL SINGH Vs. BALDEV SINGH
|
July 12, 2016 |
GURMAIL Vs. M/S. LEKH RAJ AND SONS
|
October 24, 2016 |
GURMAIL KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 26, 2016 |
GURMAIL KAUR AND ORS. Vs. GURMEET SINGH
|
February 8, 2016 |
GURMAIL KAUR WIFE OF LATE SHRI KHUSHIA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
June 14, 2016 |
GURMAIL SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 12, 2016 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
April 23, 2016 |
GURMEET Vs. STATE OF HARYANA
|
January 6, 2016 |
GURMEET KAUR Vs. STATE OF PUNJAB AND ORS.
|
February 9, 2016 |
GURMEET KAUR Vs. PRABHJOT SINGH
|
April 7, 2016 |
GURMEET KAUR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL PATIALA AND OTHERS
|
August 8, 2016 |
GURMEET KAUR Vs. KARAMJIT KAUR AND OTHERS
|
November 9, 2016 |
GURMEET RANI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
July 25, 2016 |
GURMEET SINGH Vs. BHAGINDER SINGH AND OTHERS
|
January 25, 2016 |
GURMEET SINGH Vs. STATE OF PUNJAB
|
May 10, 2016 |
GURMEET SINGH Vs. STATE OF PUNJAB & OTHERS
|
March 30, 2016 |
GURMEET SINGH Vs. CHARANJIT KAUR
|
March 2, 2016 |
GURMEET SINGH ALIAS MOHNA AND ANOTHER Vs. BALVINDER SINGH AND OTHERS
|
August 10, 2016 |
GURMEET SINGH AND ORS. Vs. JASWINDER KAUR AND ORS.
|
February 17, 2016 |
GURMEL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2016 |
GURMINDER KAUR Vs. SUNIL KUMAR GUPTA
|
September 21, 2016 |
GURMIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 3, 2016 |
GURMIT SINGH Vs. HARJIT KUMAR
|
March 1, 2016 |
GURMIT SINGH Vs. STATE OF PUNJAB
|
July 25, 2016 |
GURMIT SINGH AND OTHERS Vs. SUNNY KUMAR AND OTHERS
|
January 18, 2016 |
GURMUKH SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 29, 2016 |
GURNAM GIR Vs. AMANDEEP SINGH
|
May 10, 2016 |
GURNAM SINGH Vs. PARAMJIT KAUR
|
May 17, 2016 |
GURNAM SINGH Vs. UNION OF INDIA AND OTHERS
|
August 27, 2016 |
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2016 |
GURNAM SINGH Vs. DEV RAJ
|
May 17, 2016 |
GURNAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 21, 2016 |
GURNAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 29, 2016 |
GURPAL SINGH Vs. STATE OF PUNJAB
|
December 1, 2016 |
GURPAL SINGH AND ORS. Vs. STATE OF PUNJAB
|
April 23, 2016 |
GURPREET KAUR Vs. SUKHJINDER SINGH
|
March 31, 2016 |
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2016 |
GURPREET SINGH Vs. JAI SINGH AND OTHERS
|
August 9, 2016 |
GURPREET SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
|
November 8, 2016 |
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2016 |
GURPREET SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PATIALA AND OTHERS
|
November 4, 2016 |
GURPREET SINGH AND ANOTHER Vs. GAURAV KHURANA AND OTHERS
|
May 17, 2016 |
GURSEWAK SINGH Vs. STATE OF PUNJAB
|
August 3, 2016 |
GURSIMRAT SINGH RANDHAWA Vs. GURU NANAK DEV UNIVERSITY AND OTHERS
|
February 15, 2016 |
GURTEJ KAUR ALIAS TEJ KAUR AND OTHERS Vs. NISHAN SINGH AND OTHERS
|
August 10, 2016 |
GURTEJ SINGH AND ANOTHER Vs. RAJ KUMAR THAPA AND OTHERS
|
September 7, 2016 |
GURTEJ SINGH SIDHU Vs. BALJINDER KAUR SIDHU AND ANOTHER
|
June 1, 2016 |
GURU DASHMESH RICE & GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX III, LUDHIANA
|
January 14, 2016 |
GURU NANAK AUTOMOBILE MECHANICS ASSOCIATION Vs. STATE OF PUNJAB & ORS
|
January 12, 2016 |
GURU NANAK COTTON FACTORY Vs. STATE OF PUNJAB
|
May 6, 2016 |
GURU NANAK DENTAL COLLEGE AND RESEARCH INSTITUTE AND ANOTHER Vs. B BALASUBRAMANYAM
|
September 23, 2016 |
GURU RAM DASS JI EDUCATIONAL TRUST Vs. CHIEF COMMISSIONER OF INCOME TAX, AMRITSAR
|
September 28, 2016 |
GURVINDER KAUR AND OTHERS Vs. MOHAN LAL ALIAS MANGAT RAM AND OTHERS
|
February 10, 2016 |
GURVINDER PAL @ GORKHA @ KHUSHI MOHAMMAD Vs. STATE OF HARYANA AND ANOTHER
|
November 4, 2016 |
GURVINDER PAL SINGH Vs. MANN TRADING CO., JHOKE HARI HAR AND ANR.
|
February 8, 2016 |
GURVINDER SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
|
September 19, 2016 |
GURWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
March 16, 2016 |
GURWINDER SINGH Vs. JAGROOP SINGH
|
April 4, 2016 |
GURWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
February 19, 2016 |
H C SANDEEP Vs. STATE OF HARYANA AND OTHERS
|
October 20, 2016 |
H R MEHTA Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2016 |
H.C. ARORA, ADVOCATE Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2016 |
H.C. ARORA, ADVOCATE Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 2016 |
H.P. CONSTRUCTION COMPANY ENGINEERS Vs. UNION OF INDIA
|
February 17, 2016 |
H.S. GAS SERVICE AND ORS. Vs. UOI AND ORS.
|
February 9, 2016 |
H.S. MEHRA Vs. STATE OF HARYANA
|
July 14, 2016 |
H.S. TULI AND SONS BUILDERS (P) LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 25, 2016 |
HABIB Vs. SUB DIVISIONAL OFFICER AND OTHERS
|
February 9, 2016 |
HAFIZ Vs. STATE OF HARYANA AND ORS
|
February 12, 2016 |
HAFIZ ABDUL HAMEED Vs. STATE OF PUNJAB AND ORS.
|
April 22, 2016 |
HAKAM SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
July 27, 2016 |
HAKAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2016 |
HAMINA KANG Vs. DISTRICT MAGISTRATE (U.T.) AND ORS.
|
January 25, 2016 |
HAMIR REAL ESTATE (PVT.) LTD. Vs. RAJINDER KAUR
|
March 17, 2016 |
HANI Vs. STATE OF HARYANA
|
February 9, 2016 |
HANS RAJ Vs. STATE OF PUNJAB
|
January 6, 2016 |
HANS RAJ Vs. HARYANA WAQF BOARD
|
April 28, 2016 |
HANSA SINGH AND OTHERS Vs. GURTEJ SINGH AND OTHERS
|
May 2, 2016 |
HAR LAL Vs. KANWAR BHAN
|
June 3, 2016 |
HAR LAL Vs. KANWAR BHAN
|
June 6, 2016 |
HARASEES SINGH NANDA Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
|
July 1, 2016 |
HARBANS KAUR Vs. STATE OF HARYANA
|
July 26, 2016 |
HARBANS KAUR AND ORS. Vs. CHIMAN SINGH AND ORS.
|
January 19, 2016 |
HARBANS LAL Vs. GURJIT KAUR AND ANOTHER
|
January 7, 2016 |
HARBANS LAL Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2016 |
HARBANS SINGH Vs. SARWAN SINGH & OTHERS
|
August 4, 2016 |
HARBANS SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
August 26, 2016 |
HARBANS SINGH Vs. AMANDEEP SINGH AND ANOTHER
|
November 28, 2016 |
HARBANS SINGH TULI & SONS BUILDERS (P) LIMITED Vs. UNION OF INDIA
|
February 25, 2016 |
HARBANS SINGH WALIA Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
January 20, 2016 |
HARBHAGWAN Vs. MONA RAM
|
January 19, 2016 |
HARBHAJAN LAL Vs. SARWAN SINGH
|
January 29, 2016 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
November 30, 2016 |
HARBHAJAN SINGH Vs. PUNJAB NATIONAL BANK
|
February 25, 2016 |
HARBHAJAN SINGH Vs. BACHAN SINGH & OTHERS
|
May 18, 2016 |
HARBHAJAN SINGH Vs. NATIONAL FERTILIZERS LIMITED AND ANOTHER
|
August 5, 2016 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2016 |
HARBHAJAN SINGH AHLUWALIA Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2016 |
HARBHAJAN SINGH AND ANOTHER Vs. GURCHARAN SINGH AND OTHERS
|
July 18, 2016 |
HARBHAJAN SINGH AND ORS. Vs. PARMINDER SINGH AND ORS.
|
March 31, 2016 |
HARBHAJAN SINGH SARPANCH Vs. STATE OF PUNJAB
|
February 10, 2016 |
HARBHAJNEEK KAUR Vs. UNION OF INDIA AND OTHERS
|
September 28, 2016 |
HARBILAS (DECEASED) THROUGH LRS. Vs. BALBIR SINGH
|
October 6, 2016 |
HARBINDER KAUR AND OTHERS Vs. HARJINDER SINGH SANDHA AND OTHERS
|
April 7, 2016 |
HARCHAND SINGH GIAN SINGH Vs. STATE OF PUNJAB
|
May 20, 2016 |
HARCHANDI Vs. STATE OF HARYANA
|
February 8, 2016 |
HARDAM SINGH Vs. STATE OF PUNJAB
|
May 23, 2016 |
HARDEEP DASS @ DEEP DASS Vs. KULDEEP DASS CHELA GOPAL DASS CHELA RAM DASS AND ANOTHER
|
December 21, 2016 |
HARDEEP GILL ALIAS HAPPY Vs. STATE OF PUNJAB
|
June 16, 2016 |
HARDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 3, 2016 |
HARDEEP SINGH Vs. STATE OF HARYANA
|
February 11, 2016 |
HARDEEP SINGH Vs. BHAGWAN SINGH
|
February 16, 2016 |
HARDEEP SINGH Vs. UNION TERRITORY, CHANDIGARH
|
June 1, 2016 |
HARDEEP SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB AND OTHERS
|
May 9, 2016 |
HARDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 23, 2016 |
HARDEV AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2016 |
HARDEV SINGH Vs. STATE OF PUNJAB
|
August 9, 2016 |
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 14, 2016 |
HARDEV SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
June 1, 2016 |
HARDEV SINGH AND ANOTHER Vs. MIRPUR HANS COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED AND OTHERS
|
September 27, 2016 |
HARDIAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 12, 2016 |
HARDIAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB AND OTHERS
|
November 15, 2016 |
HARDIP SINGH AND OTHERS Vs. RANI
|
March 3, 2016 |
HARDIT SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT, PUNJAB
|
February 8, 2016 |
HARDWARI LAL AND ANOTHER Vs. CCS HAU HISAR AND ANOTHER
|
March 31, 2016 |
HARGURSHARAN SINGH Vs. LT. COL. HARGOBIND SINGH
|
December 1, 2016 |
HARI CHAND Vs. ANOOP KRISHAN SOOD AND OTHERS
|
December 23, 2016 |
HARI CHAND Vs. STATE OF PUNJAB AND ORS.
|
January 6, 2016 |
HARI DASS Vs. SAGAR CHAND (SINCE DECEASED) THROUGH LRS
|
December 5, 2016 |
HARI OM SON OF LATE SH.LAKHMI CHAND Vs. B.P.S. MAHILA VISHWAVIDYALAYA, KHANPUR KALAN AND ANOTHER
|
September 26, 2016 |
HARI RAM Vs. DGP, HARYANA AND OTHERS
|
September 14, 2016 |
HARI RAM DAGAR Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2016 |
HARI SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2016 |
HARI SINGH Vs. FINANCIAL COMMISSIONER PUNJAB AND OTHERS
|
November 4, 2016 |
HARI SINGH Vs. HARCHARAN SINGH
|
January 18, 2016 |
HARI SWAROOP Vs. STATE OF HARYANA & OTHERS
|
December 2, 2016 |
HARINDER KAUR AND OTHERS Vs. INDERPAL SINGH AND OTHERS
|
May 12, 2016 |
HARINDER PAL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 30, 2016 |
HARINDER SINGH @ BHURA Vs. STATE OF HARYANA AND OTHERS
|
October 7, 2016 |
HARINDERJIT SINGH Vs. STATE OF PUNJAB
|
November 10, 2016 |
HARINDERJIT SINGH JUDGE Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2016 |
HARISH CHANDER SHARMA Vs. STATE OF PUNJAB AND ORS.
|
January 5, 2016 |
HARJANT SINGH Vs. STATE OF PUNJAB & ANR
|
July 26, 2016 |
HARJASPAL SINGH JUNEJA & ANOTHER Vs. RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANIZATION, AMRTISAR AND OTHERS
|
August 23, 2016 |
HARJASWANT SINGH ALIAS JASWANT SINGH Vs. NIRANJAN SINGH
|
February 1, 2016 |
HARJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2016 |
HARJINDER KAUR AND OTHERS Vs. ZIRMAL SINGH AND OTHERS
|
August 9, 2016 |
HARJINDER SINGH Vs. STATE OF PUNJAB
|
August 1, 2016 |
HARJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 24, 2016 |
HARJINDER SINGH Vs. SUNITA HEER
|
February 24, 2016 |
HARJINDER SINGH Vs. BALWINDER KAUR
|
January 19, 2016 |
HARJINDER SINGH & ANR Vs. STATE OF PUNJAB & ANR
|
August 5, 2016 |
HARJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 15, 2016 |
HARJIT KAUR Vs. STATE OF PUNJAB
|
January 13, 2016 |
HARJIT SINGH Vs. STATE OF PUNJAB
|
February 15, 2016 |
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 28, 2016 |
HARJIT SINGH Vs. PARGAT SINGH
|
February 9, 2016 |
HARJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2016 |
HARJIT SINGH Vs. GURCHARAN SINGH
|
November 8, 2016 |
HARJIT SINGH Vs. HARPEET KAUR
|
June 1, 2016 |
HARJIT SINGH Vs. KULDEEP SINGH
|
October 19, 2016 |
HARJIT SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL, MOGA AND OTHERS
|
March 21, 2016 |
HARJIT SINGH (SINCE DECEASED) THROUGH LRS Vs. PUNJAB SMALL INDUSTRIES AND EXPORTS CORPORATION LIMITED AND ANOTHER
|
December 23, 2016 |
HARJOT SINGH SIDHU Vs. STATE OF PUNJAB
|
May 13, 2016 |
HARMAN PREET SINGH WADHWA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 11, 2016 |
HARMANJOT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2016 |
HARMESH KUMAR Vs. SANDEEP KUMAR AND OTHERS
|
January 29, 2016 |
HARMESH SINGH Vs. STATE OF PUNJAB
|
May 30, 2016 |
HARMINDER KAUR AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
|
August 22, 2016 |
HARMINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
October 5, 2016 |
HARMINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
July 26, 2016 |
HARMINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
July 25, 2016 |
HARNEK SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
|
May 9, 2016 |
HARPAL KAUR AND OTHERS Vs. PARMOD KUMAR AND ANOTHER
|
June 1, 2016 |
HARPAL SINGH Vs. STATE OF HARYANA AND ORS.
|
January 14, 2016 |
HARPAL SINGH Vs. STATE OF PUNJAB
|
April 6, 2016 |
HARPAL SINGH Vs. RAJPAL SINGH
|
January 11, 2016 |
HARPAL SINGH AND ORS. Vs. NARCOTICS CONTROL BUREAU
|
May 3, 2016 |
HARPHOOL (DECEASED THROUGH LRS) AND OTHERS Vs. RAM PAL AND OTHERS
|
September 21, 2016 |
HARPINDER KAUR Vs. TARANJIT KAUR AND ORS.
|
January 29, 2016 |
HARPINDER KAUR Vs. TARANJIT KAUR AND ORS.
|
March 31, 2016 |
HARPREET @ PREET Vs. STATE OF HARYANA
|
June 3, 2016 |
HARPREET KAUR Vs. STATE OF PUNJAB
|
May 20, 2016 |
HARPREET KAUR Vs. STATE OF PUNJAB & ANR.
|
September 16, 2016 |
HARPREET KAUR AND ANOTHER Vs. HARDEEP SINGH AND OTHERS
|
June 2, 2016 |
HARPREET KAUR AND ANOTHER Vs. SURJIT KAUR
|
October 7, 2016 |
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 20, 2016 |
HARPREET SINGH Vs. STATE OF PUNJAB
|
May 23, 2016 |
HARPREET SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL, MOGA AND OTHERS
|
March 21, 2016 |
HARPREET SINGH Vs. DARSHAN LAL AND OTHERS
|
February 18, 2016 |
HARSHVERDHAN BALI Vs. STATE OF HARYANA
|
July 15, 2016 |
HARUN Vs. BABAR AND ANOTHER
|
October 19, 2016 |
HARVINDER KAUR Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2016 |
HARVINDER KAUR BAWA Vs. APPELLATE TRIBUNAL, PANCHKULA
|
October 17, 2016 |
HARVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 19, 2016 |
HARVINDER SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
|
January 21, 2016 |
HARVINDER SINGH ALIAS HARBINDER SINGH Vs. TEJINDER SINGH AND OTHERS
|
March 22, 2016 |
HARVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 11, 2016 |
HARWINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS
|
January 21, 2016 |
HARWINDER SINGH AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY AND ANOTHER
|
February 23, 2016 |
HARYANA CO Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
May 30, 2016 |
HARYANA ENGINEERING COLLEGE, JAGADHRI Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
December 22, 2016 |
HARYANA FINANCIAL CORPORATION Vs. DEEPAK SINGHAL AND ANOTHER
|
April 11, 2016 |
HARYANA FINANCIAL CORPORATION & ANR. Vs. AJIT SINGH SAGOO
|
May 10, 2016 |
HARYANA POWER GENERATION CORPORATION LIMITED Vs. ALSTOM POWER AND ORS.
|
February 15, 2016 |
HARYANA POWER GENERATION CORPORATION LTD. Vs. HARYANA STATE MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ANOTHER
|
August 30, 2016 |
HARYANA POWER GENERATION CORPORATION LTD. AND ORS. Vs. INDER PAL SINGH AND ORS.
|
February 2, 2016 |
HARYANA STATE CO Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
September 8, 2016 |
HARYANA STATE COOP SUPPLY AND MARKETING FEDERATION LTD Vs. COMMISSIONER OF INCOME TAX, PANCHKULA
|
March 29, 2016 |
HARYANA STATE ELECTRICITY BOARD Vs. LAL SINGH AND OTHERS
|
March 3, 2016 |
HARYANA STATE ELECTRICITY BOARD Vs. SINGLA STEEL CORPORATION
|
September 5, 2016 |
HARYANA STATE ELECTRICITY BOARD AND OTHERS Vs. SANTOSH
|
May 13, 2016 |
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. PAUSHTIK AGRO FOODS PVT LTD AND OTHERS
|
May 23, 2016 |
HARYANA STATE POLLUTION CONTROL BOARD, PANCHKULA Vs. DEPUTY COMMISSIONER OF INCOME TAX, PANCHKULA
|
July 25, 2016 |
HARYANA STATE ROAD & BRIDGES DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX, PANCHKULA AND ANOTHER
|
September 29, 2016 |
HARYANA URBAN DEVELOPMENT AUTHORITY, FARIDABAD & ANR. Vs. MRS. MANU GUPTA AND ANOTHER
|
December 15, 2016 |
HARYANA WAKF BOARD Vs. ASHA RANI AND ANOTHER
|
October 18, 2016 |
HAV JAGAN NATH Vs. BHUSHAN GOYAL AND OTHERS
|
May 5, 2016 |
HAWA SINGH AND ANOTHER Vs. JAGMEHENDER AND OTHERS
|
May 20, 2016 |
HAZI MOHAMMAD Vs. MAJOR SINGH AND ANOTHER
|
May 31, 2016 |
HDFC BANK LTD., MUMBAI & OTHERS Vs. HARWANT SINGH & OTHERS
|
July 22, 2016 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. USHA SHARMA
|
September 8, 2016 |
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RAM PYARI AND OTHERS
|
February 18, 2016 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. SHANTI DEVI AND OTHERS
|
July 23, 2016 |
HDPL INFRASTRUCTURE LTD. Vs. STATE OF PUNJAB
|
June 6, 2016 |
HEAD CONSTABLE KAMALJEET SINGH Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2016 |
HEERA LAL Vs. HARBEL SINGH ALIAS RELA SINGH AND OTHERS
|
September 30, 2016 |
HEM LATA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 28, 2016 |
HEM RAJ Vs. STATE OF HARYANA AND OTHERS
|
April 28, 2016 |
HEM SINGH Vs. SUBE SINGH AND OTHERS
|
April 4, 2016 |
HEM SINGH BHARANA Vs. STATE OF HARYANA
|
May 31, 2016 |
HEMANT GULATI Vs. DES RAJ AND ANOTHER
|
August 29, 2016 |
HEMANT JASUJA Vs. STATE OF PUNJAB AND ANOTHER
|
March 31, 2016 |
HERO EXPORTS, LUDHIANA Vs. UNION OF INDIA AND ORS.
|
February 10, 2016 |
HERO MOTOCORP LTD. Vs. COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE, DELHI-III
|
January 20, 2016 |
HET RAM Vs. JAGDISH
|
January 11, 2016 |
HETERO DRUGS LIMITED Vs. NECTAR LIFESCIENCES LIMITED
|
March 18, 2016 |
HIGH TECH SECURITY SERVICES Vs. STATE OF HARYANA AND OTHERS
|
February 19, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SH. ASHOK KUMAR SHARMA
|
March 2, 2016 |
HIMAL CHAND Vs. UNION OF INDIA AND OTHERS
|
September 22, 2016 |
HIMALAYA PUBLIC SCHOOL, KARNAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 3, 2016 |
HIMMAT SINGH @ BRANDI Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2016 |
HIND SAMACHAR LTD Vs. DUTT PURI MAHARAJ AND ORS
|
February 11, 2016 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. THE UNION OF INDIA
|
March 31, 2016 |
HIRA LAL AND ORS. Vs. WAKF DERA MAHANT PURSHOTTAM DASS AND ORS.
|
January 11, 2016 |
HIRA SINGH Vs. RAJPAL ALIAS RAJU
|
January 15, 2016 |
HONDA MOTORCYCLE & SCOOTERS INDIA PVT LTD Vs. ASISTANT COMMISSIONER OF INCOME TAX
|
August 26, 2016 |
HONDA MOTORCYCLE & SCOOTERS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 23, 2016 |
HORIZON FERRO ALLOYS PVT. LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 21, 2016 |
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
January 29, 2016 |
HOSHIAR SINGH Vs. MOHINDER SINGH CHAUHAN AND OTHERS
|
August 23, 2016 |
HOSHIAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 5, 2016 |
HOSHIARA & ORS. Vs. GRAM PANCHAYAT, KARONTHA
|
January 7, 2016 |
HOSHIYAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2016 |
HOTMIX PLANT OWNERS ASSOCIATION Vs. STATE OF PUNJAB AND OTHERS
|
May 17, 2016 |
HUDA Vs. SHEELA GUPTA
|
January 15, 2016 |
HUGHES COMMUNICATIONS INDIA LTD Vs. MUNICIPAL CORPORATION OF GURGAON AND OTHERS
|
May 27, 2016 |
HUKAM SINGH Vs. STATE OF HARYANA
|
June 10, 2016 |
HUM BHADUR AND ANOTHER Vs. ISHWAR SINGH BURRAY AND OTHERS
|
May 16, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. KAMALJIT AND OTHERS
|
January 29, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RAGHAV BHARDWAJ AND OTHERS
|
January 21, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MOHIT KUMAR AND OTHERS
|
May 17, 2016 |
ICICI LOMBARD GENERAL MOTOR INSURANCE COMPANY LTD Vs. VIJAYA CHHABRA AND OTHERS
|
March 28, 2016 |
IFFKO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. SMT. VILLA AND OTHERS
|
January 20, 2016 |
IFFKO-TOKYO GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. BHAGWANI AND ORS.
|
January 13, 2016 |
IKATTAR SINGH AND ANOTHER Vs. DALVIR SINGH AND OTHERS
|
April 11, 2016 |
ILLIYAS @ MOHD. ILLIYAS Vs. RAM NIWAS AND OTHERS
|
May 16, 2016 |
IMPROVEMENT TRUST, FARIDKOT Vs. COMMISSIONER OF INCOME TAX, FEROZEPUR AND ANOTHER
|
May 4, 2016 |
IMRAN KHAN Vs. STATE OF HARYANA
|
May 3, 2016 |
INAM KHAN Vs. STATE OF HARYANA
|
July 12, 2016 |
INDER DEV YADAV AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2016 |
INDER SINGH Vs. SAPUN CHAND AND OTHERS
|
March 22, 2016 |
INDER SINGH(DECEASED) AND ORS Vs. BHIWANI MUNICIPALITY, BHIWANI
|
March 30, 2016 |
INDERJEET @ KAMAL Vs. STATE OF HARYANA
|
February 8, 2016 |
INDERJEET KAUR Vs. SRI GURU GRANTH SAHIB WORLD UNIVERSITY AND ORS.
|
January 8, 2016 |
INDERJIT NANDA & ANR Vs. STATE OF PUNJAB & ANR
|
March 10, 2016 |
INDERJIT SINGH Vs. RANJIT SINGH
|
March 16, 2016 |
INDERJIT SINGH Vs. STATE OF HARYANA
|
March 31, 2016 |
INDERJIT SINGH Vs. STATE OF PUNJAB
|
April 6, 2016 |
INDERJIT SINGH Vs. KULWINDER KAUR
|
February 3, 2016 |
INDERJIT SINGH @ NIKKA Vs. STATE OF PUNJAB AND OTHERS
|
February 25, 2016 |
INDERJIT SINGH GILL & ORS Vs. STATE OF PUNJAB & ORS
|
February 5, 2016 |
INDERPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2016 |
INDERPAL SINGH Vs. HARMEL SINGH AND OTHERS
|
February 24, 2016 |
INDIAN OIL CORPORATION LIMITED AND ORS. Vs. VEENU MALHOTRA
|
April 1, 2016 |
INDIAN OIL CORPORATION LTD. Vs. SHIV OIL CARRIER, INDIAN OIL TRANSPORTED CONTRACTOR
|
May 31, 2016 |
INDIAN TANKERS (P) LTD Vs. MUNICIPAL CORPORATION, JALANDHAR
|
March 2, 2016 |
INDRESH PRATAP SINGH Vs. STATE BANK OF INDIA AND OTHERS
|
September 6, 2016 |
INDU BALA Vs. VIPIN SHARMA
|
January 8, 2016 |
INDUS TOWERS LTD Vs. MANOJ KUMAR
|
June 1, 2016 |
INDUSTRIAL CABLES (INDIA) LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES, DEPARTMENT OF REVENUE, NEW DELHI AND ORS.
|
March 31, 2016 |
INFANT JESUS SOCIAL WELFARE SOCIETY, FARIDABAD AND ORS. Vs. THE ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, FARIDABAD AND ORS.
|
February 4, 2016 |
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. VIVEK KAPOOR AND OTHERS
|
March 18, 2016 |
INSURANCE COMPANY LIMITED Vs. SEETA DEVI AND OTHERS
|
September 22, 2016 |
INTERNATIONAL INSTITUTE OF NEURO SCIENCES & ONCOLOGY LTD., CHANDIGARH AND ANOTHER Vs. SAHIBJIT SINGH SANDHU AND OTHERS
|
November 17, 2016 |
IQBAL ARORA Vs. STATE OF HARYANA
|
May 30, 2016 |
IQBAL KAUR AND ANOTHER Vs. STATE OF PUNJAB
|
January 21, 2016 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
June 7, 2016 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
February 1, 2016 |
ISHAN SHARMA Vs. SACHIN GOYAL
|
January 5, 2016 |
ISHANN NIJJAR Vs. PEC UNIVERSITY OF TECHNOLOGY AND OTHERS
|
August 5, 2016 |
ISHRO DEVI AND OTHERS Vs. STATE OF PUNJAB
|
February 23, 2016 |
ISHWAR Vs. STATE OF HARYANA
|
February 11, 2016 |
ISHWAR CHAND Vs. STATE OF HARYANA
|
August 2, 2016 |
ISHWAR LAL Vs. ASHOK KUMAR AND OTHERS
|
January 21, 2016 |
ISHWAR SINGH Vs. STATE OF HARYANA
|
January 11, 2016 |
ISHWAR SINGH Vs. DHANO DEVI AND ORS.
|
January 11, 2016 |
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2016 |
ISHWAR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2016 |
ISHWAR SINGH Vs. STATE OF HARYANA
|
May 30, 2016 |
ISOTECH ENGINEERS PVT LTD Vs. RUPESH YADAV
|
January 22, 2016 |
J K TRANSFORMERS & SWITCHGEARS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER
|
September 2, 2016 |
J. S. NAGPAL Vs. SUBE SINGH
|
February 12, 2016 |
J.J.H. INDUSTRIES LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
January 6, 2016 |
J.R. SALUJA AND ORS. Vs. BOARD OF SCHOOL EDUCATION HARYANA AND ORS.
|
February 18, 2016 |
JAGANDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2016 |
JAGBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
February 15, 2016 |
JAGDAMBA ENGINEERING WORKS Vs. N.S ENTERPRISES
|
January 12, 2016 |
JAGDEEP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
|
July 13, 2016 |
JAGDEEP SINGH ALIAS JAGGI Vs. STATE OF PUNJAB
|
April 22, 2016 |
JAGDEEP SINGH MANGAT Vs. STATE OF PUNJAB AND OTHERS
|
September 5, 2016 |
JAGDEEPSINGH Vs. STATE OF PUNJAB
|
June 10, 2016 |
JAGDEV SINGH AND ORS. Vs. THAKUR SINGH AND ORS.
|
January 25, 2016 |
JAGDEV SINGH PANNU Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2016 |
JAGDISH Vs. USHA DEVI AND OTHERS
|
August 22, 2016 |
JAGDISH Vs. STATE OF HARYANA AND OTHERS
|
August 11, 2016 |
JAGDISH Vs. STATE OF HARYANA
|
February 5, 2016 |
JAGDISH Vs. HARI SINGH
|
April 7, 2016 |
JAGDISH Vs. DEPUTY COLLECTOR, GHAGGAR DIVISION
|
December 16, 2016 |
JAGDISH CHAND Vs. STATE OF HARYANA AND ORS
|
February 25, 2016 |
JAGDISH CHAND DUA AND ANR Vs. KEHAR SINGH
|
January 5, 2016 |
JAGDISH CHANDER Vs. NARESH KUMAR AND OTHERS
|
February 11, 2016 |
JAGDISH CHANDER Vs. STATE OF HARYANA
|
August 30, 2016 |
JAGDISH KAUR Vs. DINESH DHAND
|
February 18, 2016 |
JAGDISH KUMAR Vs. RAMANJIT SINGH AND OTHERS
|
March 31, 2016 |
JAGDISH KUMAR AND OTHERS Vs. COUNTRYWIDE PROMOTERS PRIVATE LIMITED
|
May 31, 2016 |
JAGDISH KUMAR AND OTHERS Vs. M/S COUNTRYWIDE PROMOTERS PRIVATE LIMITED
|
May 17, 2016 |
JAGDISH LAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS
|
March 3, 2016 |
JAGDISH RAM AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) PUNJAB AND ORS.
|
February 8, 2016 |
JAGDISH SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 19, 2016 |
JAGDISH SINGH @ LAHORI Vs. URVINDER SINGH & ANR
|
March 11, 2016 |
JAGE RAM Vs. STATE OF HARYANA & OTHERS
|
August 9, 2016 |
JAGE RAM Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2016 |
JAGGA SINGH AND ANOTHER Vs. SURJIT SINGH AND OTHERS
|
September 6, 2016 |
JAGGO DEVI AND OTHERS Vs. M/S JAINWANT PROPERTIES AND OTHERS
|
November 7, 2016 |
JAGIR SINGH AND OTHERS Vs. STATE OF HARYANA
|
February 1, 2016 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
January 15, 2016 |
JAGJIT SINGH Vs. PANJAB UNIVERSITY AND ANOTHER
|
September 8, 2016 |
JAGJIT SINGH Vs. STATE OF PUNJAB
|
November 10, 2016 |
JAGJIT SINGH Vs. JASWANT SINGH
|
August 2, 2016 |
JAGJIT SINGH Vs. PUNJAB AND HARYANA HIGH COURT
|
November 7, 2016 |
JAGJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
September 9, 2016 |
JAGJIT SINGH AND OTHERS Vs. AMRITSAR IMPROVEMENT TRUST, AMRITSAR AND ANOTHER
|
February 17, 2016 |
JAGJIT SINGH SHEKHON Vs. CANARA BANK AND OTHERS
|
August 29, 2016 |
JAGMEET KAUR PANNU Vs. RANJIT KAUR PANNU
|
January 22, 2016 |
JAGMEET SINGH Vs. STATE OF PUNJAB & ANR
|
March 3, 2016 |
JAGMOHAN SHARMA Vs. UNION OF INDIA AND ANOTHER
|
September 14, 2016 |
JAGMOHAN SINGH Vs. SHARANJIT KAUR AND ANOTHER
|
February 17, 2016 |
JAGMOHAN SINGH Vs. BALBIR SINGH AND ANOTHER
|
September 29, 2016 |
JAGMOHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
July 19, 2016 |
JAGMOHAN SINGH @ RINKU Vs. STATE OF PUNJAB
|
May 12, 2016 |
JAGMOHAN SINGH BHATTI Vs. UNION OF INDIA AND OTHERS
|
August 12, 2016 |
JAGMOHAN SINGH BHATTI Vs. STATE OF PUNJAB
|
August 5, 2016 |
JAGRAJ SINGH AND OTHERS Vs. JASPAL KAUR AND OTHERS
|
February 10, 2016 |
JAGROOP KAUR Vs. VARINDER SINGH BHELA ALIAS TONY
|
April 12, 2016 |
JAGROOP SINGH Vs. RAM KUMAR AND OTHERS
|
February 11, 2016 |
JAGROOP SINGH Vs. STATE OF PUNJAB
|
July 13, 2016 |
JAGROOP SINGH Vs. KURA SINGH AND ORS.
|
January 5, 2016 |
JAGROOP SINGH @ ROOP SINGH Vs. STATE OF HARYANA
|
March 1, 2016 |
JAGSIR SINGH AND OTHERS Vs. BHUSHAN KUMAR AND OTHERS
|
April 5, 2016 |
JAGTAR SINGH Vs. INDUSTRIAL TRIBUNAL, BATHINDA
|
April 4, 2016 |
JAGTAR SINGH Vs. STATE OF PUNJAB & OTHERS
|
April 6, 2016 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
December 23, 2016 |
JAGTAR SINGH @ BHOLA AND ORS Vs. STATE OF PUNJAB AND ANR
|
November 18, 2016 |
JAGTAR SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 9, 2016 |
JAI BHARAT STEEL INDUSTRIES Vs. CESTAT
|
April 28, 2016 |
JAI DEV Vs. LABH SINGH AND ORS.
|
January 5, 2016 |
JAI DEV (SINCE DECEASED) AND ORS Vs. SWAMI PRAGYANAND JI EDUCATION SOCIETY AND ANOTHER
|
March 28, 2016 |
JAI DEV @ JAI BHAGWAN Vs. LABH SINGH AND OTHERS
|
January 5, 2016 |
JAI DEV BENIWAL & ORS. Vs. STATE OF HARYANA & ANR.
|
January 27, 2016 |
JAI DURGA TRADING CO AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 5, 2016 |
JAI KAUR Vs. SHRI RAM CHANDER AND OTHERS
|
February 3, 2016 |
JAI KUMAR AND ANOTHER Vs. AMARJIT SINGH AND ANOTHER
|
April 28, 2016 |
JAI MOHINDRU AND ORS. Vs. STATE OF PUNJAB
|
February 25, 2016 |
JAI PAL SHARMA Vs. STATE OF HARYANA & ORS
|
September 14, 2016 |
JAI PARKASH AND OTHERS Vs. FINANCIAL COMMISSIONER REVENUE HARYANA AND OTHERS
|
September 29, 2016 |
JAI PRAKASH Vs. STATE OF HARYANA
|
January 13, 2016 |
JAI RAJ AND ANOTHER Vs. SHYAM LAL
|
September 19, 2016 |
JAI RAM AND OTHERS Vs. SURINDER KUMAR AND OTHERS
|
January 29, 2016 |
JAI RAM TEHLAN AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 16, 2016 |
JAI SINGH Vs. PAVITRA DEVI AND OTHERS
|
January 7, 2016 |
JAI SINGH DAHIYA Vs. STATE OF HARYANA
|
April 27, 2016 |
JAI YAMUNA JI DEVELOPERS Vs. UNION OF INDIA AND OTHERS
|
November 3, 2016 |
JAIBIR Vs. THE DIVISIONAL FOREST OFFICER
|
February 26, 2016 |
JAIBIR Vs. STATE OF HARYANA AND OTHERS
|
February 18, 2016 |
JAIBIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2016 |
JAIBIR SINGH Vs. STATE OF HARYANA AND ORS
|
November 18, 2016 |
JAIDEEP DHILLON Vs. STATE OF PUNJAB AND OTHERS
|
May 31, 2016 |
JAIGOPAL BANWALA Vs. STATE OF HARYANA
|
November 16, 2016 |
JAIMAL AND OTHERS Vs. UTTAMJIT SINGH AND OTHERS
|
December 13, 2016 |
JAIMAL AND OTHERS Vs. NEENA RANI
|
March 30, 2016 |
JAIMAL SINGH Vs. ASHOK KUMAR
|
August 4, 2016 |
JAIN ENGINEERING WORKS Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CIRCLE-1 AND ORS.
|
February 10, 2016 |
JAIPRAKASH ASSOCIATES LTD. Vs. NHPC LTD. AND ORS.
|
March 29, 2016 |
JAIRAJ SINGH RATHORE Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2016 |
JAIWANTI Vs. STATE OF HARYANA AND ANOTHER
|
April 4, 2016 |
JALBIR SINGH Vs. YMCA UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
|
January 11, 2016 |
JAMMU RAM Vs. KAILASH DEVI
|
May 18, 2016 |
JAMSHED Vs. STATE OF HARYANA AND OTHERS
|
July 29, 2016 |
JAMUNA FIBRES PRIVATE LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
August 23, 2016 |
JANESHWAR PARSHAD Vs. PARAMJIT SINGH AND OTHERS
|
March 17, 2016 |
JANGIR KAUR Vs. GURNAM SINGH
|
May 27, 2016 |
JANTA TRANSPORT Vs. AMARJEET SINGH AND ORS.
|
January 8, 2016 |
JAPDEEP SINGH @ JAPPA Vs. STATE OF PUNJAB
|
May 23, 2016 |
JARINA AND OTHERS Vs. ANIL AND OTHERS
|
February 11, 2016 |
JARNAIL SINGH Vs. SHAM LAL
|
March 29, 2016 |
JARNAIL SINGH Vs. JAGDISH AND OTHERS
|
May 3, 2016 |
JARNAIL SINGH Vs. KARAMJIT SINGH AND OTHERS
|
July 13, 2016 |
JARNAIL SINGH Vs. PUNJAB ROAD TRANSPORT CORPORATION & OTHERS
|
April 11, 2016 |
JARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 8, 2016 |
JARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 22, 2016 |
JASBIR KAUR Vs. DEEPIKA PARHAR
|
September 30, 2016 |
JASBIR KAUR Vs. SANT RAM AND ANR
|
March 1, 2016 |
JASBIR KAUR Vs. CAT, CHANDIGARH BENCH AND OTHERS
|
February 1, 2016 |
JASBIR KAUR BAHAL AND OTHERS Vs. HARYANA WAKF BOARD
|
February 9, 2016 |
JASBIR SINGH Vs. ARVIND GILL
|
March 14, 2016 |
JASBIR SINGH Vs. UNION OF INDIA & OTHERS
|
August 16, 2016 |
JASBIR SINGH Vs. JASPAL SINGH AND ORS.
|
January 12, 2016 |
JASBIR SINGH @ JASBIR Vs. STATE OF HARYANA
|
February 2, 2016 |
JASBIR SINGH AND OTHERS Vs. MEWA SINGH AND OTHERS
|
August 29, 2016 |
JASBIR SINGH GREWAL Vs. DALJOT KAUR
|
November 7, 2016 |
JASBIR SINGH HUNDAL AND OTHERS Vs. GURU NANAK DEV UNIVERSITY
|
February 2, 2016 |
JASCH PLASTICS INDIA LTD Vs. STATE OF HARYANA
|
September 7, 2016 |
JASMINDER BAWA Vs. HARVINDER KAUR AND OTHERS
|
May 18, 2016 |
JASMINE KAUR GILL Vs. STATE OF PUNJAB AND ANOTHER
|
August 17, 2016 |
JASPAL KAUR ALIAS PAL KAUR Vs. MOHINDER SINGH & OTHERS
|
March 1, 2016 |
JASPAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 19, 2016 |
JASPAL SINGH @ SUNNY Vs. STATE OF PUNJAB
|
September 5, 2016 |
JASPAL SINGH AND OTHERS Vs. LABH KAUR
|
May 3, 2016 |
JASPAL SINGH BEDI Vs. STATE OF PUNJAB
|
January 11, 2016 |
JASPAL SINGH KOHLI Vs. PRABHDEEP SINGH
|
March 11, 2016 |
JASPREET KAUR Vs. STATE OF PUNJAB
|
June 1, 2016 |
JASPREET SINGH Vs. STATE OF PUNJAB
|
May 26, 2016 |
JASPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 12, 2016 |
JASSA SINGH @ JASSA Vs. STATE OF PUNJAB
|
January 22, 2016 |
JASVIR KAUR AND OTHERS Vs. VISAKHA SINGH AND OTHERS
|
March 4, 2016 |
JASVIR KAUR AND OTHERS Vs. SINGLA CONSTRUCTION COMPANY AND OTHERS
|
March 28, 2016 |
JASVIR SINGH Vs. THE PRESIDING OFFICER
|
March 1, 2016 |
JASVIR SINGH @ NIKKA Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2016 |
JASWANT Vs. ATTAR SINGH AND OTHERS
|
August 16, 2016 |
JASWANT SINGH Vs. STATE OF HARYANA
|
May 28, 2016 |
JASWANT SINGH Vs. JAGJIT SINGH
|
March 3, 2016 |
JASWANT SINGH Vs. RAM SINGH
|
February 10, 2016 |
JASWANT SINGH Vs. SUKHDEV SINGH
|
January 8, 2016 |
JASWANT SINGH Vs. UNION OF INDIA AND ORS.
|
February 27, 2016 |
JASWANT SINGH Vs. JAGROOP SINGH AND ORS.
|
January 11, 2016 |
JASWANT SINGH Vs. STATE OF PUNJAB
|
February 3, 2016 |
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 19, 2016 |
JASWANT SINGH AND OTHERS Vs. JAGROOP SINGH AND ANOTHER
|
May 27, 2016 |
JASWANT SINGH AND OTHERS Vs. DISTRICT MAGISTRATE BATHINDA AND OTHERS
|
September 30, 2016 |
JASWANT SINGH CHAUDHARY Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
|
January 25, 2016 |
JASWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 12, 2016 |
JASWINDER KAUR AND ORS. Vs. BOLI AND ORS.
|
January 6, 2016 |
JASWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2016 |
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 5, 2016 |
JASWINDER SINGH Vs. STATE OF PUNJAB
|
May 27, 2016 |
JASWINDER SINGH Vs. GURDEEP KAUR AND ANOTHER
|
May 16, 2016 |
JASWINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
|
May 5, 2016 |
JATIN MAHAJAN Vs. STATE OF PUNJAB AND ANOTHER
|
September 5, 2016 |
JATIN SALWAN Vs. STATE OF U.T., CHANDIGARH
|
October 3, 2016 |
JATINDER GULERIA Vs. LACHHMAN SINGH
|
October 22, 2016 |
JATINDER KUMAR Vs. STATE OF PUNJAB
|
February 12, 2016 |
JATINDER KUMAR Vs. KRISHAN CHAND AND ORS.
|
January 7, 2016 |
JATINDER KUMAR Vs. PUNJAB GRAMIN BANK AND ORS.
|
January 25, 2016 |
JATINDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
December 19, 2016 |
JATINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
December 16, 2016 |
JATINDER SINGH BHATTI Vs. SMT. NIMRITA NARESH KAUR AND OTHERS
|
April 8, 2016 |
JATINDERJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 2016 |
JATTI AND ANOTHER Vs. DEVENDER AND OTHERS
|
May 30, 2016 |
JAY KUMAR DWIVEDI AND OTHERS Vs. GOVT. MEDICAL COLLEGE AND HOSPITAL, CHANDIGARH.
|
July 12, 2016 |
JAYARAM RAMANADHAM (SRI. R. JAYARAM) Vs. ARORA IRON AND STEEL ROLLING MILLS PRIVATE LIMITED
|
January 13, 2016 |
JEET SINGH Vs. GRAM PANCHAYAT AND OTHERS
|
November 29, 2016 |
JEET SINGH Vs. RANJEET SINGH
|
April 12, 2016 |
JEEVAN JYOTI Vs. STATE OF PUNJAB
|
May 24, 2016 |
JEEWAN MEHRA Vs. UNION OF INDIA AND ANOTHER
|
April 4, 2016 |
JINDAL COTEX LIMITED AND ORS. Vs. VINOD COTTON CORPORATION
|
May 11, 2016 |
JINDAL ROLLING MILL LIMITED, HISAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM, HISAR AND OTHERS
|
February 25, 2016 |
JINDAL STEEL AND POWER LIMITED Vs. THE COMMISSIONER OF INCOME TAX, HISSAR AND ORS.
|
February 24, 2016 |
JINDAL STEEL AND POWER LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON AND ANOTHER
|
September 21, 2016 |
JIT RAM Vs. SURINDER KAUR AND OTHERS
|
January 8, 2016 |
JITENDER KUMAR SHARMA Vs. VIJAY KAUSHIK AND ANOTHER
|
April 11, 2016 |
JITENDER MOHAN SINGH Vs. DIVISIONAL COMMISSIONER ROHTAK
|
February 29, 2016 |
JITENDER SINGH Vs. RANJIT SINGH
|
September 9, 2016 |
JITENDER SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 4, 2016 |
JITESHWAR KUMAR PANDEY Vs. UNION OF INDIA AND ORS.
|
January 25, 2016 |
JODHA RAM (DECEASED) THROUGH HIS LR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
November 8, 2016 |
JOGDHYAN Vs. STATE OF HARYANA AND ANOTHER
|
February 16, 2016 |
JOGENDER Vs. SUGRIV KUMAR SHARMA & ANOTHER
|
September 1, 2016 |
JOGENDER SINGH Vs. MUNNI DEVI AND ORS.
|
February 2, 2016 |
JOGI RAM AND ANOTHER Vs. AMIT KUMAR AND OTHERS
|
February 5, 2016 |
JOGINDER Vs. STATE OF HARYANA
|
March 10, 2016 |
JOGINDER KAUR Vs. PARAMJIT KAUR AND OTHERS
|
February 15, 2016 |
JOGINDER KUMAR & OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2016 |
JOGINDER PAL Vs. M/S. FULLERTON INDIA CREDIT CO. LTD. & ANR.
|
January 22, 2016 |
JOGINDER SINGH Vs. RAMU
|
April 22, 2016 |
JOGINDER SINGH Vs. EXECUTIVE ENGINEER, PWD AND ANOTHER
|
March 1, 2016 |
JOGINDER SINGH Vs. BOARD OF DIRECTORS, PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND OTHERS
|
January 8, 2016 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 2016 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
May 31, 2016 |
JOGINDER SINGH Vs. MAKHAN SINGH AND OTHERS
|
November 21, 2016 |
JOGINDER SINGH AND ANOTHER Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT DEPTT. PUNJAB AND OTHERS
|
May 16, 2016 |
JOGINDER SINGH AND ANOTHER Vs. JUGAL KISHORE AND ANOTHER
|
December 15, 2016 |
JOGINDER SINGH SABBHARWAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 3, 2016 |
JOGINDER SINGHQ Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND OTHERS
|
November 4, 2016 |
JOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 11, 2016 |
JOSH BUILDERS & DEVELOPERS PVT LTD Vs. PRINCIPLE COMMISSIONER OF INCOME TAX-I, CHANDIGARH
|
September 9, 2016 |
JUGAL KISHORE AHUJA Vs. SURINDER KAUR
|
November 3, 2016 |
JUGRAJ SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 4, 2016 |
JYOTI Vs. REGISTRAR, PUNJAB UNIVERSITY, CHANDIGARH AND OTHERS
|
August 23, 2016 |
JYOTI Vs. STATE OF PUNJAB & ANR.
|
January 6, 2016 |
JYOTI Vs. SAURABH BAJAJ
|
January 27, 2016 |
JYOTI @ POOJA Vs. VINIT KUMAR
|
April 22, 2016 |
JYOTSANA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 5, 2016 |
K K SHARMA Vs. MANAGING DIRECTOR, H F C CHANDIGARH AND ANOTHER
|
November 23, 2016 |
K R MANGALAM SCHOOL Vs. MASTER MANIT THAKRAN AND OTHERS
|
September 14, 2016 |
K. C. GARG Vs. FOOD CORPORATION OF INDIA
|
May 4, 2016 |
K. T. KOKNE Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED (CONFED)
|
September 7, 2016 |
K.R. GARG Vs. STATE OF PUNJAB AND ORS.
|
January 22, 2016 |
KABAL SINGH Vs. UNION OF INDIA
|
August 2, 2016 |
KABAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 22, 2016 |
KAILASH CHAND Vs. HARYANA VIDYUT PARSARAN NIGAM LTD.
|
July 11, 2016 |
KAILASH CHAND BANSAL Vs. RITU MITTAL AND OTHERS
|
December 23, 2016 |
KAILASH DEVI Vs. STATE OF PUNJAB AND ORS.
|
February 29, 2016 |
KAILASH DEVI Vs. MOHINDER PAL & ORS
|
December 30, 2016 |
KAILASH DEVI Vs. MOHINDER PAL & OTHERS
|
November 30, 2016 |
KAILASH DEVI AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
January 12, 2016 |
KAILASH GARG AND ORS. Vs. SATISH KUMAR AND ORS.
|
February 11, 2016 |
KAILASH WATI THROUGH LRS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
September 16, 2016 |
KAKA SINGH Vs. STATE OF PUNJAB
|
September 23, 2016 |
KAKA SINGH Vs. STATE OF PUNJAB
|
April 7, 2016 |
KAKA SINGH Vs. UNION OF INDIA
|
January 12, 2016 |
KAKKA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 11, 2016 |
KALA Vs. DHARAM SINGH
|
October 21, 2016 |
KALI RAM Vs. RAJ KALI
|
March 30, 2016 |
KALI RAM Vs. PRESIDING OFFICER
|
November 30, 2016 |
KALLU AND ANOTHER Vs. BHARTI AXA GENERAL INSURANCE COMPANY LTD. AND OTHERS
|
August 1, 2016 |
KAMAL Vs. STATE OF HARYANA
|
May 11, 2016 |
KAMAL Vs. STATE OF HARYANA
|
February 4, 2016 |
KAMAL Vs. STATE OF HARYANA
|
May 26, 2016 |
KAMAL BHARDWAJ Vs. STATE OF PUNJAB
|
March 11, 2016 |
KAMAL KANT Vs. SUNIL MALIK
|
January 13, 2016 |
KAMAL MAINI Vs. NATASHA ALIAS MONA AND OTHERS
|
May 10, 2016 |
KAMAL MOHAN CHAUHAN AND ANOTHER Vs. VINOD BHATIA
|
February 5, 2016 |
KAMAL NAIN Vs. POOJA RANI
|
May 3, 2016 |
KAMAL SARKAR Vs. STATE OF HARYANA
|
December 20, 2016 |
KAMAL TRADING COMPANY Vs. STATE OF PUNJAB AND ANOTHER
|
February 23, 2016 |
KAMALJEET KAUR AND OTHERS Vs. SAROJ BALA
|
February 25, 2016 |
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
May 25, 2016 |
KAMALJIT KAUR Vs. DHARMINDER KUMAR JINDAL
|
June 18, 2016 |
KAMALJIT KAUR Vs. STATE OF PUNJAB
|
December 22, 2016 |
KAMALJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 8, 2016 |
KAMALJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2016 |
KAMALJIT KAUR AND OTHERS Vs. BALWINDER SINGH AND OTHERS
|
August 16, 2016 |
KAMALJIT SINGH Vs. PAWAN KUMAR AND OTHERS
|
January 11, 2016 |
KAMALKANT PURI AND OTHERS Vs. STATE OF PUNJAB
|
April 22, 2016 |
KAMENDER Vs. STATE OF HARYANA
|
May 26, 2016 |
KAMINI BHARDWAJ Vs. STATE OF HARYANA
|
May 31, 2016 |
KAMINI DEVI AND OTHERS Vs. ANAND DUTCH FOODS (INDIA) LIMITED AND OTHERS
|
October 25, 2016 |
KAMLA AND OTHERS Vs. SURENDER KUMAR AND OTHERS
|
February 4, 2016 |
KAMLA DEVI Vs. STATE OF HARYANA AND OTHERS
|
March 2, 2016 |
KAMLA DEVI Vs. DHARAMPAL
|
January 11, 2016 |
KAMLA DEVI AND ORS. Vs. CHAND RAM AND ORS.
|
February 11, 2016 |
KAMLESH AND OTHERS Vs. VIJAY LAXMI
|
September 14, 2016 |
KAMLESH DEVI Vs. STATE OF PUNJAB
|
May 23, 2016 |
KAMLESH DEVI Vs. MANGAT RAM AND ORS.
|
March 4, 2016 |
KAMLESH DEVI Vs. STATE OF HARYANA AND ORS.
|
February 25, 2016 |
KAMLESH DEVI AND ORS. Vs. SANJAY SHARMA AND ORS.
|
April 23, 2016 |
KAMLESH DEVI AND OTHERS Vs. PAWAN KUMAR AND OTHERS
|
March 22, 2016 |
KAMLESH KAUR Vs. SURINDER SINGH AND ANOTHER
|
September 1, 2016 |
KAMLESH RANI NARANG Vs. GURDEV SINGH
|
March 3, 2016 |
KAMLESH RANI NARANG Vs. GURDEV SINGH AND ANOTHER
|
August 22, 2016 |
KANCHAN Vs. UNION OF INDIA
|
May 3, 2016 |
KANCHAN AND OTHERS Vs. SUBHASH KASANA AND OTHERS
|
May 18, 2016 |
KANCHAN JAIN AND ANOTHER Vs. BABITA JAIN
|
September 7, 2016 |
KANCHAN RANI AND ANOTHER Vs. PIPAL SINGH AND OTHERS
|
August 10, 2016 |
KANSHI Vs. CANARA BANK
|
February 2, 2016 |
KANTA Vs. GAFFAR
|
July 5, 2016 |
KANTA Vs. GAJANAND
|
March 21, 2016 |
KANTA ALIAS NEETU Vs. STATE OF HARYANA
|
September 5, 2016 |
KANTA DEVI AND OTHERS Vs. RAMESH AND OTHERS
|
February 16, 2016 |
KANTA KAPOOR Vs. STATE OF HARYANA AND ANOTHER
|
May 5, 2016 |
KANTI LAL & COMPANY [BOMBAY] Vs. RAM LAL VIJAY KUMAR RICE MILLS
|
February 4, 2016 |
KANWALJEET KAUR Vs. JOGINDER SINGH BADWAL (DECEASED THROUGH LRS) AND OTHERS
|
December 13, 2016 |
KANWALJIT SINGH AHUJA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
KANWALJIT SINGH AND ANOTHER Vs. FULJIT KUMAR AND OTHERS
|
August 10, 2016 |
KANWALVIR SINGH KANG Vs. AMANPREET KAUR
|
June 14, 2016 |
KANWAR JASPREET SINGH Vs. M/S CITI FINANCIAL CONSUMER FINANCE INDIAN LTD., NEW DELHI
|
May 12, 2016 |
KANWAR PAL Vs. MANSA RAM AND OTHERS
|
November 7, 2016 |
KAPIL BAJAJ Vs. PRANAV SHEFALI TRUST AND OTHERS
|
August 24, 2016 |
KAPIL DEV Vs. UNION OF INDIA
|
August 1, 2016 |
KAPIL KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
May 23, 2016 |
KAPISTHAL CHARITABLE SOCIETY (REGISTERED) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 26, 2016 |
KAPOOR SINGH Vs. NISHAN SINGH AND ORS.
|
April 21, 2016 |
KAPTAN SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
August 9, 2016 |
KAPUR SINGH AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
|
March 17, 2016 |
KARAM CHAND Vs. OMBIR
|
March 2, 2016 |
KARAM CHAND AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE, CANAL COLONY
|
July 15, 2016 |
KARAM CHAND GUPTA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
February 11, 2016 |
KARAM KAUR Vs. GURMIT SINGH AND ANOTHER
|
January 14, 2016 |
KARAM SINGH Vs. STATE OF PUNJAB & ANR
|
January 21, 2016 |
KARAM SINGH Vs. SHAM AND OTHERS
|
September 22, 2016 |
KARAM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ORS.
|
August 11, 2016 |
KARAM SINGH Vs. STATE OF PUNJAB & OTHERS
|
June 1, 2016 |
KARAM SINGH RANDHAWA Vs. STATE OF PUNJAB & ORS
|
January 28, 2016 |
KARAMBIR Vs. STATE OF HARYANA AND ANOTHER
|
August 11, 2016 |
KARAMBIR Vs. STATE OF HARYANA AND OTHERS
|
July 11, 2016 |
KARAMBIR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2016 |
KARAMJEET Vs. STATE OF HARYANA
|
May 31, 2016 |
KARAMJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 18, 2016 |
KARAMJIT KAUR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
|
December 13, 2016 |
KARAMJIT KAUR Vs. AJMER SINGH
|
May 30, 2016 |
KARAMJIT KAUR AND OTHERS Vs. BHURI SINGH AND OTHERS
|
September 21, 2016 |
KARAMJIT SINGH BHULLAR Vs. STATE OF PUNJAB
|
November 10, 2016 |
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
October 27, 2016 |
KARAN SINGH AND OTHERS Vs. RANI MALIK AND ANOTHER
|
September 7, 2016 |
KARAN SINGH MALIK Vs. STATE OF HARYANA
|
February 26, 2016 |
KARANDI MULTIPURPOSE COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. SPECIAL SECRETARY TO GOVERNMENT OF PUNJAB, DEPTT OF COOPERATION AND OTHERS
|
August 11, 2016 |
KARANVIR SINGH Vs. THE PRINCIPAL CONTINENTAL INSTITUTE OF ENGINEERING & TECHNOLOGY AND ORS.
|
January 20, 2016 |
KARANVIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
September 30, 2016 |
KARI LAL DASS Vs. STATE OF HARYANA
|
February 19, 2016 |
KARNAIL SINGH Vs. STATE OF HARYANA
|
August 22, 2016 |
KARNAIL SINGH Vs. SHAGAN SINGH AND OTHERS
|
January 25, 2016 |
KARNAIL SINGH AND OTHERS Vs. HARBHAJAN SINGH AND OTHERS
|
February 4, 2016 |
KARTAR KAUR Vs. SARABJIT SINGH
|
July 8, 2016 |
KARTAR SINGH Vs. JAMNA DEVI
|
February 3, 2016 |
KASHMIR KAUR Vs. BAJ SINGH AND OTHERS
|
January 22, 2016 |
KASHMIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 30, 2016 |
KASHMIR KAUR Vs. KARTAR COLONIZERS PVT LTD ETC
|
April 28, 2016 |
KASHMIR KAUR AND OTHERS Vs. SMT. SUNITA RANI AND ANOTHER
|
April 23, 2016 |
KASHMIR SINGH Vs. BALBIR SINGH
|
April 8, 2016 |
KASHMIR SINGH AND ORS. Vs. JAGIR SINGH AND ORS.
|
January 8, 2016 |
KASHMIRI LAL Vs. STATE OF HARYANA
|
February 27, 2016 |
KASTURI DEVI AND OTHERS Vs. PANI DEVI AND OTHERS
|
May 20, 2016 |
KAUR SINGH Vs. HAKAM SINGH
|
May 16, 2016 |
KAUR SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
November 16, 2016 |
KAUSHAL DEV AND ORS. Vs. STATE OF HARYANA
|
February 10, 2016 |
KAUSHAL SINGH Vs. STATE OF PUNJAB
|
February 5, 2016 |
KAVITA Vs. SONI & OTHERS
|
February 5, 2016 |
KAVITA Vs. KRISHAN KUMAR
|
February 26, 2016 |
KAVITA KAMBOJ Vs. SEEMA AND OTHERS
|
October 25, 2016 |
KAWALJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
March 3, 2016 |
KAWALJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
January 22, 2016 |
KEHAR SINGH Vs. JAGDISH CHANDER
|
August 12, 2016 |
KEHAR SINGH PANNU Vs. STATE OF PUNJAB AND OTHERS
|
October 19, 2016 |
KENDRIYA VIDYALAYA SANGATHAN & OTHERS Vs. SEEMA AND OTHERS
|
May 26, 2016 |
KESAR SINGH Vs. MEGH SINGH
|
February 15, 2016 |
KESARI Vs. STATE OF HARYANA
|
June 2, 2016 |
KESHAV EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
|
May 6, 2016 |
KESHAV EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
|
August 2, 2016 |
KESHAV OIL AND COTTON GINNING INDUSTRIES PVT LTD Vs. BANSAL COTTON AND OIL MILLS
|
February 3, 2016 |
KEWAL KRISHAN Vs. ANGREJ SINGH AND OTHERS
|
May 4, 2016 |
KEWAL KRISHAN & ORS Vs. STATE OF PUNJAB & ORS
|
March 16, 2016 |
KEWAL SINGH Vs. HARBHAJAN KAUR
|
April 12, 2016 |
KEWAL SINGH AND OTHERS Vs. GURU TEG BAHADUR KHALSA COLLEGE FOR WOMEN, DASUYA AND OTHERS
|
May 26, 2016 |
KHAJANI DEVI Vs. UNION OF INDIA AND OTHERS
|
July 29, 2016 |
KHALID Vs. STATE OF HARYANA
|
February 17, 2016 |
KHANNA PAPER MILLS LTD Vs. STATE OF PUNJAB AND ANOTHER
|
August 4, 2016 |
KHARAR RICE MILLS AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 29, 2016 |
KHILANDA RAM Vs. RAM SAHAI AND ORS.
|
March 30, 2016 |
KHUSHI RAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
February 10, 2016 |
KHUSHI RAM AND OTHERS Vs. STATE OF HARYANA
|
July 12, 2016 |
KHUSHWANT SINGH VIRK @ RAJA Vs. STATE OF PUNJAB
|
December 21, 2016 |
KIKKAR SINGH Vs. STATE OF PUNJAB
|
February 4, 2016 |
KIRAN Vs. STATE OF PUNJAB
|
June 10, 2016 |
KIRAN Vs. BOARD OF SCHOOL EDUCATION, HARYANA AND ANOTHER
|
May 2, 2016 |
KIRAN ARORA Vs. MANOJ KUMAR ARORA
|
January 20, 2016 |
KIRAN VACHHER Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
|
May 18, 2016 |
KIRANDEEP SINGH Vs. BHUPINDER KAUR AND ANOTHER
|
November 4, 2016 |
KISHAN AND OTHERS Vs. GODHA RAM AND OTHERS
|
January 21, 2016 |
KISHAN KUMAR SARDANA Vs. CHANDERBHAN AND ANOTHER
|
February 29, 2016 |
KISHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 26, 2016 |
KISSAN AGRO FOODS PVT LTD , KOTKAPURA Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 2016 |
KNIGHT CONSTRUCTION CO. PVT. LTD. Vs. MAHAVIR PRASHAD GOEL
|
May 3, 2016 |
KOHLI CHEMICALS Vs. THE STATE OF PUNJAB AND ORS.
|
February 10, 2016 |
KOMAL POSWAL Vs. UNION OF INDIA AND OTHERS
|
August 3, 2016 |
KOMAL PREET SHARMA Vs. PUNJAB PUBLIC SERVICE COMMISSION, PATIALA
|
February 10, 2016 |
KOTAK MAHINDRA BANK LIMITED Vs. HARMINDER SINGH
|
April 26, 2016 |
KRANTI SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
February 19, 2016 |
KRISHAN Vs. STATE THROUGH GOVT. FOOD INSPECTOR, ROHTAK
|
November 10, 2016 |
KRISHAN ALIAS KISHAN AND OTHERS Vs. BHARAT SINGH AND OTHERS
|
February 26, 2016 |
KRISHAN ALIAS KRISHAN Vs. HARBANS LAL
|
April 27, 2016 |
KRISHAN CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 6, 2016 |
KRISHAN DAHIYA Vs. STATE OF HARYANA AND ANR
|
April 4, 2016 |
KRISHAN DASS MEHMI Vs. STATE OF HARYANA
|
February 11, 2016 |
KRISHAN DEV Vs. ASHOK KUMAR
|
June 3, 2016 |
KRISHAN GOPAL Vs. STATE OF HARYANA AND OTHERS
|
April 25, 2016 |
KRISHAN GOPAL AND ORS. Vs. RAMESH KUMAR JAIN
|
January 5, 2016 |
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
January 6, 2016 |
KRISHAN KUMAR Vs. HARYANA VIDUT PARSARAN NIGAM LTD.
|
July 15, 2016 |
KRISHAN KUMAR Vs. ROSHAN LAL
|
March 2, 2016 |
KRISHAN KUMAR Vs. SUMITRI DEVI
|
February 3, 2016 |
KRISHAN KUMAR Vs. RITU AND ORS.
|
February 25, 2016 |
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 5, 2016 |
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2016 |
KRISHAN KUMAR Vs. STATE OF PUNJAB
|
May 31, 2016 |
KRISHAN KUMAR Vs. LALA LAJPAT RAI UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES, HISAR AND OTHERS
|
July 13, 2016 |
KRISHAN KUMAR AND ORS. Vs. KAMLA DEVI AND ORS.
|
May 9, 2016 |
KRISHAN LAL Vs. NIRMAL SINGH AND ANOTHER
|
January 15, 2016 |
KRISHAN LAL Vs. AVINASH CHAND @ AVINASH KUMAR AND ANOTHER
|
May 25, 2016 |
KRISHAN MATA Vs. STATE OF HARYANA AND OTHERS
|
March 11, 2016 |
KRISHAN YADAV Vs. POONAM
|
January 20, 2016 |
KRISHANA Vs. STATE OF HARYANA AND ORS.
|
January 14, 2016 |
KRISHANA CONSTRUCTION COMPANY Vs. S.K. MITTAL AND COMPANY
|
February 15, 2016 |
KRISHNA Vs. STATE OF PUNJAB
|
May 26, 2016 |
KRISHNA AND OTHERS Vs. RAJNEESH AND OTHERS
|
January 15, 2016 |
KRISHNA DEVI Vs. KRISHAN CHAND AND ANOTHER
|
August 16, 2016 |
KRISHNA DEVI Vs. RAJINDER KUMAR (DECEASED) THROUGH LRS AND OTHERS
|
November 15, 2016 |
KRISHNA KANWAR Vs. SATYA PAL SINGH CHAUHAN
|
April 26, 2016 |
KRISHNA KUMARI AND OTHERS Vs. KESAR SINGH
|
May 20, 2016 |
KRISHNA SHANWAL Vs. CHOUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND ANOTHER
|
August 19, 2016 |
KUKU SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 15, 2016 |
KULBHUSHAN MONGA AND ANOTHER Vs. TRIBUNAL UNDER MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZEN
|
March 29, 2016 |
KULBIR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER
|
July 23, 2016 |
KULBIR SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED, PATIALA AND OTHERS
|
October 25, 2016 |
KULBIR SINGH Vs. STATE OF PUNJAB
|
May 23, 2016 |
KULDEEP Vs. STATE OF HARYANA
|
March 15, 2016 |
KULDEEP Vs. UNION OF INDIA AND OTHERS
|
March 1, 2016 |
KULDEEP KAUR Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL, MOGA AND OTHERS
|
March 21, 2016 |
KULDEEP KAUR CHOPRA AND ORS Vs. STATE OF HARYANA AND ORS
|
November 16, 2016 |
KULDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
|
July 28, 2016 |
KULDEEP SINGH Vs. UNION OF INDIA AND OTHERS
|
August 17, 2016 |
KULDEEP SINGH Vs. HUDA AND ANOTHER
|
October 24, 2016 |
KULDEEP SINGH Vs. KARNAIL SINGH AND OTHERS
|
February 12, 2016 |
KULDEEP SINGH Vs. MANMOHAN SINGH AND OTHERS
|
January 18, 2016 |
KULDEEP SINGH Vs. PARTAP SINGH AND OTHERS
|
January 19, 2016 |
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 29, 2016 |
KULDEEP SINGH Vs. SMT. RAM PYARI AND OTHERS
|
October 5, 2016 |
KULDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
January 6, 2016 |
KULDEEP SINGH Vs. STATE OF PUNJAB
|
June 9, 2016 |
KULDEEP SINGH Vs. THE CENTRAL INFORMATION COMMISSION AND OTHERS
|
October 4, 2016 |
KULDEEP SINGH & ANOTHER Vs. STATE OF PUNJAB
|
April 6, 2016 |
KULDEEP SINGH @ KAKA Vs. STATE OF PUNJAB
|
January 13, 2016 |
KULDEEP SINGH AND ANOTHER Vs. CHAMKAUR SINGH AND ANOTHER
|
May 20, 2016 |
KULDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
July 12, 2016 |
KULDEEP SINGH DHAKA Vs. THE STATE OF HARYANA AND OTHERS
|
October 22, 2016 |
KULDIP SINGH Vs. SURJIT KAUR AND OTHERS
|
January 29, 2016 |
KULDIP SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 3, 2016 |
KULDIP SINGH Vs. PRINCIPAL, GURU NANAK DEV POLYTECHNICAL COLLEGE
|
January 22, 2016 |
KULJEET KAUR Vs. MUNISH KUMAR AND ANOTHER
|
January 22, 2016 |
KULJEET SINGH Vs. VIKRAMJEET
|
February 4, 2016 |
KULJIT KAUR ALIAA KULDEEP KAUR Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
September 16, 2016 |
KULJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
June 2, 2016 |
KULJIT SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB STATE POWER CORPORATION LTD.
|
May 16, 2016 |
KULLU RAM Vs. PUNJAB WAKF BOARD, AMBALA
|
May 3, 2016 |
KULTAR SINGH Vs. BALWINDER SINGH & OTHERS
|
February 18, 2016 |
KULTARNJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2016 |
KULVINDER KAUR Vs. SURINDER TAWAR AND OTHERS
|
November 18, 2016 |
KULVINDER SINGH AND OTHERS Vs. DARSHAN KAUR AND OTHERS
|
February 26, 2016 |
KULWANT KAUR Vs. RESHAM SINGH
|
July 13, 2016 |
KULWANT KAUR AND OTHERS Vs. LABH SINGH AND OTHERS
|
September 27, 2016 |
KULWANT SINGH Vs. SILVASA POLUTRIES PVT LTD AND OTHERS
|
August 2, 2016 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
May 26, 2016 |
KULWANT SINGH Vs. UNION OF INDIA AND ORS.
|
February 9, 2016 |
KULWANT SINGH AND OTHERS Vs. ADDL. DEPUTY COMMISSIONER & ANOTHER
|
August 31, 2016 |
KULWANT SINGH SHERGILL AND ORS Vs. COL RAGHBIR SINGH SHERGILL & OTHERS
|
July 25, 2016 |
KULWINDER KAUR AND OTHERS Vs. NARINDER SINGH AND ANOTHER
|
June 2, 2016 |
KULWINDER SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
|
May 24, 2016 |
KUMAR ENTERPRISES Vs. MAHINDRA AND MAHINDRA LIMITED
|
March 30, 2016 |
KUMAR PAL AND ANOTHER Vs. SHISH PAL SINGH AND OTHERS
|
February 15, 2016 |
KUNAL VERMA Vs. STATE OF PUNJAB AND ORS.
|
February 15, 2016 |
KUNDAN LAL Vs. KRISHANA
|
February 23, 2016 |
KUNJ CHOWDHARY AND ORS. Vs. KRISHAN KUMAR AND ORS.
|
January 8, 2016 |
KUNTI DEVI Vs. UTTAM SINGH AND ORS.
|
March 16, 2016 |
KUSUM Vs. RAJESH
|
January 29, 2016 |
KUSUM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2016 |
KUSUM DHANKAR Vs. PUNJAB NATIONAL BANK, NEW DELHI
|
September 8, 2016 |
LABH SINGH Vs. HARBACHAN SINGH
|
September 16, 2016 |
LABH SINGH Vs. STATE OF HARYANA
|
April 22, 2016 |
LACHHMAN DASS BANSAL Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
August 17, 2016 |
LACHHMAN SINGH @ LACHHMAN DASS Vs. STATE OF PUNJAB
|
September 21, 2016 |
LAHERI AND ORS. Vs. STATE OF HARYANA AND ORS.
|
February 16, 2016 |
LAJPAT SHARMA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
March 28, 2016 |
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
January 12, 2016 |
LAKHBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
March 22, 2016 |
LAKHBIR SINGH @ LAKHI Vs. STATE OF PUNJAB AND OTHERS
|
January 13, 2016 |
LAKHI RAM Vs. STATE OF PUNJAB AND OTHERS
|
December 9, 2016 |
LAKHPATI AND ANOTHER Vs. SUNIL MALIK AND OTHERS
|
August 23, 2016 |
LAKHPATI AND ORS. Vs. BALDEVA AND ORS.
|
April 6, 2016 |
LAKHVINDER KAUR Vs. GURMEL SINGH
|
January 7, 2016 |
LAKHVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 22, 2016 |
LAKHWANT SINGH Vs. THE STATE OF HARYANA AND ANOTHER
|
May 11, 2016 |
LAKHWINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 16, 2016 |
LAKHWINDER SINGH Vs. RUKMANI MISHRA AND OTHERS
|
May 26, 2016 |
LAKHWINDER SINGH Vs. STATE OF PUNJAB
|
May 20, 2016 |
LAKHWINDER SINGH Vs. BIMLA DEVI AND ORS.
|
February 15, 2016 |
LAKHWINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2016 |
LAKSHMAN DASS Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2016 |
LAKSHMI NARAIN Vs. STATE OF HARYANA AND ANOTHER
|
October 21, 2016 |
LAL CHAND Vs. GRAM PANCHAYAT VILLAGE MOHELRA AND OTHERS
|
July 14, 2016 |
LAL CHAND AND ANOTHER Vs. DAYANAND AND OTHERS
|
December 16, 2016 |
LAL MATA DEVI Vs. UNION OF INDIA
|
May 24, 2016 |
LAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 26, 2016 |
LAL SINGH Vs. GURMAIL SINGH
|
May 25, 2016 |
LALIT Vs. STATE OF HARYANA
|
March 28, 2016 |
LALIT KUMAR Vs. PUNJAB NATIONAL BANK AND OTHERS
|
September 20, 2016 |
LALIT KUMAR Vs. STATE OF HARYANA
|
November 7, 2016 |
LALITA DEVI AND OTHERS Vs. SUNIL GARG AND OTHERS
|
February 16, 2016 |
LALITA PARSHAD Vs. VASHISHAT @ VISHISHAT
|
July 4, 2016 |
LALLU RAM AND OTHERS Vs. YUSUF KHAN AND OTHERS
|
August 2, 2016 |
LAND ACQUISITION COLLECTOR, IMPROVEMENT TRUST, JALANDHAR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-III, JALANDHAR
|
July 29, 2016 |
LATOOR SINGH AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
May 9, 2016 |
LAXMI NARAIN YADAV Vs. UNION OF INDIA AND OTHERS
|
September 5, 2016 |
LEELU SINGH AND OTHERS Vs. JANTA SINGH AND ANOTHER
|
November 15, 2016 |
LEGAL AID PARISHAD Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
May 18, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. PERMANENT LOK ADALAT AND ORS.
|
March 15, 2016 |
LIFE LONG INDIA LTD Vs. COMMISSIONER, SERVICE TAX, DELHI
|
February 9, 2016 |
LILAWATI Vs. FATEH SINGH AND OTHERS
|
January 8, 2016 |
LIYAKAT ALI AND ORS. Vs. DEVKI NANDAN GUPTA AND ORS.
|
January 11, 2016 |
LOKESH BHANDARI Vs. UOI AND ANOTHER
|
March 10, 2016 |
LOVELY @ RAVINDER AND ANOTHER Vs. STATE OF HARYANA
|
February 1, 2016 |
LOVEPREET SINGH @ LOVEDEEP SINGH Vs. STATE OF PUNJAB
|
October 4, 2016 |
LT COL RAJINDER SINGH BHATIA Vs. AMARJIT KAUR AND OTHERS
|
August 2, 2016 |
M D A CHAUDHARY Vs. KARTAR CHAND AND OTHERS
|
July 5, 2016 |
M L JAIN Vs. HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD AND ANOTHER
|
February 11, 2016 |
M/S ALLIED AGENCIES Vs. UNION OF INDIA
|
March 4, 2016 |
M/S APEX ARCHITECTS, PATIALA Vs. STATE BANK OF PATIALA AND OTHERS
|
September 27, 2016 |
M/S ARORA TRADING COMPANY Vs. STATE OF PUNJAB
|
May 18, 2016 |
M/S AVON STEEL INDUSTRIES (P) LTD. Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2016 |
M/S BELLSONICA AUTO COMPONENT INDIA PVT. LTD. Vs. MUKESH KUMAR AND OTHERS
|
May 12, 2016 |
M/S BHARAT BHUSHAN GUPTA & COMPANY Vs. STATE OF HARYANA AND OTHERS
|
August 11, 2016 |
M/S BHARAT IRON FOUNDRY, SMALKHA Vs. M/S SADHU SINGH & SONS IRON AND STEEL ROLLING MILLS
|
May 10, 2016 |
M/S BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2016 |
M/S BIOSTANDT INDIA LTD. Vs. STATE OF HARYANA AND OTHERS
|
February 4, 2016 |
M/S BISHOP IMPEX Vs. UNION OF INDIA AND OTHERS
|
August 29, 2016 |
M/S C.S.N. ESTATES PRIVATE LTD. Vs. M/S SAGAR DUTT BUILDERS AND DEVELOPERS PVT. LTD.
|
May 3, 2016 |
M/S CAPITAL DYEING COMPANY THROUGH ITS PROPRIETOR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, LUDHIANA
|
October 27, 2016 |
M/S CHANCELLOR CLUB Vs. STATE OF HARYANA
|
July 28, 2016 |
M/S DASHMESH GOODS CARRIER Vs. FOOD CORPORATION OF INDIA (PUNJAB) AND ANOTHER
|
October 7, 2016 |
M/S DHIR INTERNATIONAL PVT.LTD., GURGAON Vs. JITENDER LALWANI & OTHERS
|
April 12, 2016 |
M/S EUREKA INDUSTRIES & OTHERS Vs. MRS. ANJANA SHOOR
|
February 18, 2016 |
M/S FINE AROMATICS Vs. UNION OF INDIA AND ANOTHER
|
June 22, 2016 |
M/S FINE FABRICS THROUGH ITS PROPRIETOR AMIT GAUR AND ANOTHER Vs. MRS. MEENAKSHI SAXENA AND ANOTHER
|
December 16, 2016 |
M/S FUSION RETAIL Vs. STATE OF HARYANA AND ANOTHER
|
September 15, 2016 |
M/S G-TECH INDUSTRIES Vs. UNION OF INDIA AND ANOTHER
|
June 22, 2016 |
M/S GIAN CHAND JASBIR SINGH Vs. NARENDER KUMAR
|
April 4, 2016 |
M/S GREWAL STONE CRUSHER Vs. STATE OF PUNJAB
|
May 2, 2016 |
M/S GUPTA ENTERPRISES, KARNAL & ANR. Vs. DHARAM PAL GUPTA (DECEASED) THROUGH HIS LRS & ANR.
|
May 10, 2016 |
M/S GURU NANAK FOUNDRY AND WORKSHOP AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
|
January 28, 2016 |
M/S HAPPY FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 13, 2016 |
M/S HARVEL IRRIGATIONS PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1,GURGAON
|
March 15, 2016 |
M/S HOSHNAK RAI AND SONS Vs. M/S AMAN ENTERPRISES
|
August 1, 2016 |
M/S HOTEL ROYAL PARK AND OTHERS Vs. DIDAR SINGH
|
April 5, 2016 |
M/S INDER INDUSTRIES Vs. THE COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND ANOTHER
|
August 31, 2016 |
M/S JAI YAMUNA JI DEVELOPERS Vs. UNION OF INDIA
|
November 3, 2016 |
M/S JINDAL DRUGS PVT. LTD. AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
June 21, 2016 |
M/S LAQSHYA MEDIA PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2016 |
M/S M.K.OVERSEAS PVT. LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
April 5, 2016 |
M/S MAHASHIV PROMOTOERS PRIVATE LIMITED Vs. HARYANA STATE ROADS AND BRIDGES DEVELOPMENT CORPORATION LIMITED AND ANOTHER
|
March 1, 2016 |
M/S MANU SHARMA AND COMPANY Vs. STATE OF HARYANA AND OTHERS
|
September 29, 2016 |
M/S MARWAR CARPETS INTERNATIONAL & ANOTHER Vs. M/S GOELA INDUSTRIES
|
May 3, 2016 |
M/S NAV BHARAT SENIOR SECONDARY SCHOOL, RAJGARH ROAD, SIWANI MANDI, DISTRICT BHIWANI Vs. JAIBIR SINGH AND OTHERS
|
June 13, 2016 |
M/S NBS GURUKUL INSTITUTE OF COMPETITIONS PVT. LTD., JALANDHAR Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2016 |
M/S NOHAR CHAND SUBHASH CHAND Vs. STATE OF PUNJAB AND OTHERS
|
May 18, 2016 |
M/S NVR FORGINGS Vs. UNION OF INDIA AND OTHERS
|
March 22, 2016 |
M/S ORCHID OVERSEAS PVT. LTD. Vs. PRESIDING OFFICER AND OTHERS
|
May 25, 2016 |
M/S OUTDOOR COMMUNICATION, NEW DELHI Vs. STATE OF PUNJAB AND OTHERS
|
October 4, 2016 |
M/S PRATIBHA INDUSTRIES LTD. Vs. M/S REVA INDUSTRIES LTD.
|
March 3, 2016 |
M/S PYOGINAM Vs. EMPLOYEES STATE INSURANCE CORPORATION, GURGAON AND ANOTHER
|
May 28, 2016 |
M/S R.K. TRADING AND RICE MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB AND HARYANA, CHANDIGARH & OTHERS
|
November 8, 2016 |
M/S RAKESH OSWAL HOSIERY MILLS PVT. LTD. Vs. M/S JAIN RUBBER AND FOAM MILLS AND OTHERS
|
April 22, 2016 |
M/S RAMSON REMEDIES Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
May 26, 2016 |
M/S RANBIR TEXTILES AND ANOTHER Vs. RESERVE BANK OF INDIA AND OTHERS
|
March 22, 2016 |
M/S RELIANCE CAPITAL LTD. Vs. THE PERMANENT LOK ADALAT, GURGAON AND OTHERS
|
March 18, 2016 |
M/S SATYAM STEEL Vs. SMT. SARLA AND ANOTHER
|
September 20, 2016 |
M/S SHOE PALACE AND ANOTHER Vs. SHAM LAL AND OTHERS
|
March 10, 2016 |
M/S STL GLOBAL LIMITED Vs. M/S DIVYANSHU KNIT FEB
|
March 18, 2016 |
M/S SUKHM INFRASTRUCTURES PVT. LTD. Vs. STATE OF PUNJAB & ORS.
|
December 16, 2016 |
M/S VISION COMPTECH INTEGRATORS LTD. Vs. M/S ANSAL PROPERTIES AND INFRASTRUCTURE LTD.
|
December 14, 2016 |
M/S WHIRLPOOL OF INDIA LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, FARIDABAD
|
November 30, 2016 |
M/S. AKASH FOUNDERS AND ENGINEERS Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND AND ANOTHER
|
September 20, 2016 |
M/S. DHILLON ROADWAYS Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER
|
October 20, 2016 |
M/S. FUELSAVE SYSTEM & DEVICES PVT. LTD. Vs. RAJ KISHORE
|
December 9, 2016 |
M/S. HARF CHARITABLE TRUST (REGD.), MALERKOTLA Vs. THE CHIEF COMMISSIONER OF INCOME TAX, LUDHIANA AND ANOTHER
|
July 6, 2016 |
M/S. MAHAVIR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
|
September 2, 2016 |
M/S. P.K. STORE Vs. RAJEEV KUMAR GOYAL
|
July 27, 2016 |
M/S. STAR WIRE (INDIA) LIMITED Vs. B.L. TOMAR
|
December 9, 2016 |
MADAN Vs. NEELAM AND ANOTHER
|
February 25, 2016 |
MADAN LAL Vs. STATE OF PUNJAB
|
August 11, 2016 |
MADAN LAL Vs. STATE OF PUNJAB AND OTHERS
|
December 14, 2016 |
MADAN MOHAN GUPTA AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
August 17, 2016 |
MADAN SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS
|
May 26, 2016 |
MADHU RANDEV Vs. BHUPINDER SINGH AND OTHERS
|
February 25, 2016 |
MADHU TYAGI Vs. VIJAY KUMAR @ KALIA AND OTHERS
|
February 18, 2016 |
MADHUBALA Vs. RAM KAURI
|
July 18, 2016 |
MAFI DEVI Vs. BODH RAJ AND OTHERS
|
March 14, 2016 |
MAGHAR SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND ORS.
|
January 28, 2016 |
MAHA SINGH Vs. STATE OF HARYANA & OTHERS
|
May 10, 2016 |
MAHABIR PARSHAD Vs. MOHIT AND OTHERS
|
October 6, 2016 |
MAHABIR SINGH Vs. STATE OF HARYANA & OTHERS
|
August 16, 2016 |
MAHABIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 11, 2016 |
MAHABIR TECHNO LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
August 2, 2016 |
MAHADEV Vs. STATE OF U.T., CHANDIGARH
|
April 12, 2016 |
MAHAL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
December 6, 2016 |
MAHANT GANGAPURI CHELA KAPIL MUNI Vs. PANCHAYATI AKHARA MAHA NIRWANI COSHAYAN NAGASACT DARAGANG PARYAG AND OTHERS
|
February 10, 2016 |
MAHANT JAGMOHAN SINGH Vs. MAHANT KARAMJIT SINGH AND OTHERS
|
February 1, 2016 |
MAHARAJ SINGH Vs. STATE OF HARYANA
|
May 24, 2016 |
MAHASHIV PROMOTERS PVT LTD Vs. STATE OF HARYANA AND ANOTHER
|
September 8, 2016 |
MAHAVIR SINGH Vs. STATE OF HARYANA
|
June 10, 2016 |
MAHENDER KUMAR SHARMA AND ANOTHER Vs. RAM RATTAN PHOR
|
February 24, 2016 |
MAHENDER SINGH Vs. STATE OF HARYANA
|
February 17, 2016 |
MAHENDER SINGH Vs. VIR BHAN AND ORS.
|
January 13, 2016 |
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
|
January 19, 2016 |
MAHENDER SINGH Vs. ANJU DEVI AND OTHERS
|
April 23, 2016 |
MAHENDER SINGH MALIK Vs. STATE OF HARYANA AND ORS.
|
February 10, 2016 |
MAHESH Vs. HARBANS SINGH
|
May 16, 2016 |
MAHESH CHANDER AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 10, 2016 |
MAHESH KAUSHIK Vs. MANISA KAUSHIK AND OTHERS
|
April 25, 2016 |
MAHESH KUMAR Vs. PUNJAB AND SIND BANK AND OTHERS
|
July 28, 2016 |
MAHI PAL AND ANOTHER Vs. SOHAN DEVI AND OTHERS
|
June 2, 2016 |
MAHINDER PAL (DECEASED THROUGH LRS) Vs. STATE BANK OF INDIA AND OTHERS
|
August 30, 2016 |
MAHINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 15, 2016 |
MAHIPAL Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2016 |
MAHIPAL SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS
|
August 29, 2016 |
MAHLA SINGH AND OTHERS Vs. THE SUPERINTENDING CANAL OFFICER AND OTHERS
|
June 3, 2016 |
MAIN PAL Vs. COMMISSIONER ROHTAK DIVISION, ROHTAK
|
January 6, 2016 |
MAINA DEVI Vs. STATE OF HARYANA AND OTHERS
|
October 20, 2016 |
MAJESTIC METALIKS LIMITED Vs. STATE OF PUNJAB AND OTHERS
|
September 19, 2016 |
MAJOR AMIT SAREEN Vs. STATE OF PUNJAB
|
July 8, 2016 |
MAJOR ASHISH POONIA Vs. NILIMA POONIA
|
July 11, 2016 |
MAJOR PURI Vs. UNION OF INDIA AND OTHERS
|
May 18, 2016 |
MAJOR SINGH Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB AND OTHERS
|
October 21, 2016 |
MAJOR SINGH Vs. FINANCIAL COMMISSIONER REVENUE, PUNJAB AND ORS.
|
January 6, 2016 |
MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 16, 2016 |
MAJOR SINGH AND OTHERS Vs. MAHESH GARG AND ANOTHER
|
February 17, 2016 |
MAKHAN RAM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2016 |
MAKHAN SINGH Vs. STATE OF HARYANA
|
January 28, 2016 |
MAKHAN SINGH Vs. STATE OF PUNJAB & ORS
|
January 6, 2016 |
MAKHAN SINGH AND OTHERS Vs. HARBANS LAL AND ANOTHER
|
November 29, 2016 |
MAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 27, 2016 |
MALA RAM Vs. SUPERINTENDING CANAL OFFICER & ORS.
|
December 21, 2016 |
MALAK SINGH Vs. STATE OF U T CHANDIGARH
|
February 3, 2016 |
MALKHAN SINGH Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
|
August 30, 2016 |
MALKIAT KAUR Vs. STATE OF HARYANA
|
April 1, 2016 |
MALKIAT SINGH Vs. STATE OF PUNJAB & ANOTHER
|
April 12, 2016 |
MALKIAT SINGH Vs. SUPERINTENDING CANAL OFFICER, FEROZEPUR AND OTHERS
|
March 22, 2016 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
December 19, 2016 |
MALKIAT SINGH Vs. JASBIR SINGH AND ORS.
|
April 6, 2016 |
MALKIAT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 21, 2016 |
MALKIT KAUR Vs. THE STATE OF PUNJAB AND ORS.
|
March 18, 2016 |
MALTEX MALSTERS LTD Vs. COMMISSIONER OF INCOME TAX, PATIALA AND ANOTHER
|
September 16, 2016 |
MALUKA KHURD COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BATHINDA AND OTHERS
|
August 12, 2016 |
MAMTA Vs. ANIL KUMAR MEHTA
|
October 27, 2016 |
MAMTA AND OTHERS Vs. NARSINGH AND OTHERS
|
August 2, 2016 |
MAN MOHAN SHARMA Vs. MANJIT SINGH
|
December 22, 2016 |
MAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 22, 2016 |
MAN SINGH Vs. STATE OF HARYANA & ANOTHER
|
December 20, 2016 |
MANAGING COMMITTEE, HALWASIA VIDYA VIHAR SENIOR SECONDARY SCHOOL, BHIWANI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2016 |
MANAGING DIRECTOR AND OTHERS Vs. VIJAY LAKSHMI AND OTHERS
|
September 1, 2016 |
MANBIR KAUR AND OTHERS Vs. AMIT INDER SINGH AND ANOTHER
|
March 3, 2016 |
MANDEEP KAUR Vs. STATE OF PUNJAB
|
May 26, 2016 |
MANDEEP KAUR Vs. AJIT SINGH AND ORS.
|
January 7, 2016 |
MANDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2016 |
MANDEEP KAUR Vs. DHARAM LINGAM
|
October 5, 2016 |
MANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 22, 2016 |
MANDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 22, 2016 |
MANDEEP SINGLA Vs. STATE OF PUNJAB & ORS
|
July 8, 2016 |
MANDIP KAUR Vs. STATE OF PUNJAB
|
June 2, 2016 |
MANEESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 20, 2016 |
MANEESH MITTAL Vs. BRIJ BALA
|
December 15, 2016 |
MANGAL AND OTHERS Vs. NARENDER AND OTHERS
|
July 22, 2016 |
MANGAL RAM Vs. VINOD KUMAR AND ANOTHER
|
February 1, 2016 |
MANGAL SINGH Vs. STATE OF PUNJAB
|
June 3, 2016 |
MANGAL SINGH Vs. SAROJ BALA
|
April 27, 2016 |
MANGAL SINGH Vs. PRESIDING OFFICER AND ORS.
|
February 2, 2016 |
MANGALI RAM AND ANOTHER Vs. KASHMIR SINGH AND OTHERS
|
February 18, 2016 |
MANGAT RAI Vs. OM PARKASH AND OTHERS
|
December 20, 2016 |
MANGAT RAJ AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
February 8, 2016 |
MANGAT RAM Vs. STATE OF PUNJAB
|
January 6, 2016 |
MANGAT RAM AND OTHERS Vs. NARINDERJIT KAUR
|
August 24, 2016 |
MANGAT RAM AND OTHERS Vs. OM PARKASH AND OTHERS
|
January 11, 2016 |
MANGE RAM Vs. ARVIND GULATI
|
September 29, 2016 |
MANGE RAM Vs. STATE OF HARYANA
|
November 16, 2016 |
MANGE RAM AND OTHERS Vs. ZILE SINGH AND OTHERS
|
August 4, 2016 |
MANGTA SINGH Vs. MOHINDER SINGH
|
August 5, 2016 |
MANHAR LAL AND OTHERS Vs. SITA RAM AND ANOTHER
|
February 12, 2016 |
MANI RAM AGGARWAL Vs. UNITED INDIA INSURANCE CO LTD & ORS
|
March 1, 2016 |
MANIK BOOK SHOP Vs. GURDEV SINGH AND ANOTHER
|
March 4, 2016 |
MANINDER KAUR Vs. STATE OF HARYANA
|
February 2, 2016 |
MANINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
April 26, 2016 |
MANINDER PAL SINGH @ GINNI Vs. DARSHAN SINGH
|
May 27, 2016 |
MANINDERJIT SINGH Vs. STATE OF PUNJAB
|
September 5, 2016 |
MANINDERPAL KAUR & ORS Vs. JAGDISH SINGH & ORS
|
January 11, 2016 |
MANISH TANDON Vs. ANKITA BHUTANI
|
February 26, 2016 |
MANISH TANDON AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
February 26, 2016 |
MANISHA YADAV Vs. STATE OF HARYANA AND ANOTHER
|
January 14, 2016 |
MANJEET KAUR Vs. SURINDERPAL SINGH @ RAJA
|
February 3, 2016 |
MANJEET KAUR & OTHERS Vs. GREEN ROADWAYS PRIVATE LIMITED
|
May 11, 2016 |
MANJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 28, 2016 |
MANJINDER SINGH Vs. JATINDER SINGH
|
February 23, 2016 |
MANJINDER SINGH AND ORS. Vs. STATE OF PUNJAB
|
March 29, 2016 |
MANJIT KAUR Vs. THE ESTATE OFFICER, UNION TERRITORY, CHANDIGARH
|
May 13, 2016 |
MANJIT KAUR Vs. ALLA DUTTA
|
November 3, 2016 |
MANJIT KAUR AND OTHERS Vs. JAGTAR SINGH AND OTHERS
|
December 20, 2016 |
MANJIT KAUR AND OTHERS Vs. CHANDER MOHAN AND OTHERS
|
February 29, 2016 |
MANJIT KAUR AND OTHERS Vs. UNION TERRITORY ADMINISTRATION AND OTHERS
|
February 15, 2016 |
MANJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 18, 2016 |
MANJIT SANDHU AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 8, 2016 |
MANJIT SINGH Vs. STATE OF PUNJAB
|
September 5, 2016 |
MANJIT SINGH Vs. BHUPINDER SINGH
|
January 22, 2016 |
MANJIT SINGH Vs. STATE OF PUNJAB
|
March 15, 2016 |
MANJIT SINGH Vs. KULDIP KAUR AND OTHERS
|
May 24, 2016 |
MANJIT SINGH Vs. SUKHDEV SINGH
|
January 14, 2016 |
MANJIT SINGH AND OTHERS Vs. HARBHAGAT SINGH AND OTHERS
|
March 1, 2016 |
MANJIT SINGH SHAHI Vs. STATE OF PUNJAB AND ANOTHER
|
February 24, 2016 |
MANJIT SINGH SODHI Vs. STATE OF PUNJAB
|
May 23, 2016 |
MANJOT KAUR Vs. STATE OF PUNJAB AND ORS.
|
February 1, 2016 |
MANJU S. GUPTA Vs. STATE OF HARYANA AND ORS.
|
April 12, 2016 |
MANJU SANITARY WARES Vs. STATE OF PUNJAB AND ANOTHER
|
September 30, 2016 |
MANJU SHARMA & ANOTHER Vs. SUNDER SINGH & ANOTHER
|
May 6, 2016 |
MANMOHAN Vs. STATE OF HARYANA
|
August 3, 2016 |
MANMOHAN NARANG Vs. STATE OF PUNJAB AND ANOTHER
|
July 11, 2016 |
MANMOHAN SHARMA Vs. MANJIT SINGH
|
April 7, 2016 |
MANMOHAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 7, 2016 |
MANMOHAN SINGH Vs. THE PRESIDING OFFICER AND ORS.
|
February 2, 2016 |
MANOHAR LAL Vs. NARESH KUMAR
|
May 23, 2016 |
MANOHAR LAL Vs. SUNDER LAL
|
January 28, 2016 |
MANOHAR SINGH Vs. STATE OF PUNJAB
|
May 31, 2016 |
MANOJ Vs. STATE OF HARYANA
|
May 9, 2016 |
MANOJ BERI Vs. STATE OF PUNJAB AND ANOTHER
|
February 4, 2016 |
MANOJ KUMAR Vs. PYARE LAL SANGA
|
September 1, 2016 |
MANOJ KUMAR Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR AND OTHERS
|
August 12, 2016 |
MANOJ KUMAR Vs. STATE OF PUNJAB
|
January 11, 2016 |
MANOJ KUMAR DUA Vs. UNION OF INDIA AND OTHERS
|
February 10, 2016 |
MANOJ KUMAR SAINI Vs. SUNIL GUPTA
|
June 1, 2016 |
MANOJ KUMAR TIWARI Vs. STATE OF HARYANA AND OTHERS
|
August 19, 2016 |
MANOJ SON OF GIRRAJ Vs. STATE OF HARYANA
|
June 2, 2016 |
MANPHOOL AND ANOTHER Vs. RAJINDER KUMAR AND OTHERS
|
April 27, 2016 |
MANPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2016 |
MANPREET KAUR Vs. RAKESH KUMAR
|
April 11, 2016 |
MANPREET SHARMA Vs. GAURAV MALHOTRA
|
June 1, 2016 |
MANPREET SINGH Vs. GURMAIL SINGH
|
April 1, 2016 |
MANPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 4, 2016 |
MANUFACTURERS OF PETROLEUM SPECIALTIES ASSOCIATION AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER
|
December 20, 2016 |
MARC TECHNOCRATS PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
January 28, 2016 |
MARRU RAM Vs. KHETA RAM
|
May 24, 2016 |
MARU RAM AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
May 11, 2016 |
MARUTI SUZUKI INDIA LIMITED Vs. UNION OF INDIA AND OTHERS
|
October 27, 2016 |
MARUTI SUZUKI INDIA LTD. Vs. STATE OF HARYANA AND ORS.
|
February 26, 2016 |
MASSA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 31, 2016 |
MATA SUNDRI EDUCATIONAL WELFARE SOCIETY (REGD) Vs. UNION OF INDIA AND OTHERS
|
July 4, 2016 |
MATA SUNDRI INSTITUTE OF NURSING Vs. STATE OF PUNJAB
|
June 9, 2016 |
MAUJ KHAN AND OTHERS Vs. DEEN MOHD. AND ANOTHER
|
July 5, 2016 |
MAUJABI Vs. JAHUL AND ORS
|
February 4, 2016 |
MAYA DEVI Vs. SWARAN KANTA
|
January 4, 2016 |
MAYA DEVI Vs. PRESIDING OFFICER AND ORS.
|
January 5, 2016 |
MAYA KAUR AND OTHERS Vs. THE PRESIDING OFFICER, ELECTION TRIBUNAL-CUM-SDM
|
February 24, 2016 |
MAYANK GOEL Vs. STATE OF HARYANA & ANOTHER
|
February 17, 2016 |
MEDIA CONTENT & COMMUNICATIONS SERVICES (INDIA) PVT LTD Vs. STATE OF HARYANA AND ANOTHER
|
August 4, 2016 |
MEELA Vs. PARTAP SINGH AND OTHERS
|
August 5, 2016 |
MEENA DEVI Vs. STATE OF HARYANA
|
June 20, 2016 |
MEENA DEVI AND OTHERS Vs. DEEPAK SHARMA AND OTHERS
|
March 14, 2016 |
MEENA KUMARI Vs. GOVERNMENT OF INDIA
|
May 18, 2016 |
MEENA SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
April 6, 2016 |
MEENU SOOD Vs. STATE OF PUNJAB AND OTHERS
|
April 12, 2016 |
MEGH NATH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 17, 2016 |
MEGH SINGH Vs. ASHOK KUMAR
|
March 1, 2016 |
MEHAK @ SILKI Vs. AJAY SINGH
|
February 10, 2016 |
MEHAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 26, 2016 |
MEHAL SINGH Vs. STATE OF PUNJAB
|
January 13, 2016 |
MEHAR CHAND Vs. STATE OF HARYANA
|
July 5, 2016 |
MEHAR SINGH Vs. STATE OF HARYANA
|
February 10, 2016 |
MEHAR SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
|
January 13, 2016 |
MEHDI HASSAN & ORS Vs. STATE OF HARYANA & ORS
|
January 28, 2016 |
MEHTAB SINGH Vs. STATE OF PUNJAB
|
May 27, 2016 |
MELA RAM AND OTHERS Vs. SATPAL AND OTHERS
|
October 4, 2016 |
METTALIC (P) LTD. Vs. HARVINDER KAUR AND ORS.
|
January 12, 2016 |
MEWA DEVI AND OTHERS Vs. RAM KUMAR AND OTHERS
|
February 3, 2016 |
MEWA LAL Vs. SHYAM BIHARI
|
March 29, 2016 |
MEWA SINGH Vs. VIPIN KUMAR AND ANOTHER
|
May 4, 2016 |
MEWA SINGH AND ANOTHER Vs. SURJIT KAUR
|
October 4, 2016 |
MEWA SINGH AND ANOTHER Vs. JHONTI DEVI AND OTHERS
|
February 9, 2016 |
MEWA SINGH AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
|
February 18, 2016 |
MIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 2, 2016 |
MISHRA SINGH Vs. STATE OF PUNJAB
|
August 29, 2016 |
MITHLESH AND OTHERS Vs. RAMWATI AND OTHERS
|
February 17, 2016 |
MITTA INDIA PRIVATE LIMITED Vs. HARPREET INUDSTRIES
|
May 11, 2016 |
MK TEXTILE MILLS LTD Vs. GIAN SINGH
|
May 17, 2016 |
MODERN FEED INDUSTRIES Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2016 |
MOHALI INDUSTRIES ASSOCIATION Vs. UNION OF INDIA
|
August 16, 2016 |
MOHAMED IRFAN Vs. NATIONAL INSURANCE COMPANY AND OTHERS
|
February 15, 2016 |
MOHAMMAD YUSUF AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
June 3, 2016 |
MOHAN BAKERY AND ORS. Vs. DEEPTI GOEL
|
February 25, 2016 |
MOHAN LAL Vs. PARKASH CHANDER & ORS
|
October 21, 2016 |
MOHAN LAL Vs. VINOD KUMAR
|
February 9, 2016 |
MOHAN LAL Vs. GRAM PANCHAYAT JARTHAL
|
January 20, 2016 |
MOHAN LAL Vs. PURSHOTAM KUMAR AND OTHERS
|
September 19, 2016 |
MOHAN LAL BANSAL Vs. STATE OF HARYANA AND OTHERS
|
April 11, 2016 |
MOHAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
February 1, 2016 |
MOHAN SINGH Vs. BANT SINGH AND ANOTHER
|
April 27, 2016 |
MOHAN SINGH Vs. UNION OF INDIA & ORS.
|
December 7, 2016 |
MOHAN SINGH Vs. UNION OF INDIA & ORS.
|
February 3, 2016 |
MOHAN SINGH Vs. PREHLAD SINGH AND ORS.
|
January 8, 2016 |
MOHAN SINGH & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
January 27, 2016 |
MOHAR SINGH Vs. UNION OF INDIA AND OTHERS
|
August 4, 2016 |
MOHAR SINGH ISHWAR DAYAL JEWELLERS MAIN BAZAAR, BALLABHGARH Vs. CHUNI LAL AND OTHERS
|
September 19, 2016 |
MOHD ISLAM KHAN Vs. UNITED INDIA INSURANCE CO LTD AND OTHERS
|
April 26, 2016 |
MOHD JAMIL AND ANOTHER Vs. ANWARI BEGUM AND OTHERS
|
August 11, 2016 |
MOHD MAQBOOL DAR Vs. STATE OF JAMMU AND KASHMIR & ORS
|
January 13, 2016 |
MOHD. ANWAR Vs. STATE OF HARYANA
|
May 19, 2016 |
MOHD. ARIF Vs. STATE OF HARYANA
|
April 27, 2016 |
MOHD. ASLAM Vs. STATE OF HARYANA
|
May 13, 2016 |
MOHD. SALIM AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
April 12, 2016 |
MOHD.ISSA Vs. STATE OF PUNJAB
|
May 26, 2016 |
MOHINDER KAUR Vs. STATE OF PUNJAB
|
May 26, 2016 |
MOHINDER KAUR Vs. SANT KUMAR THAPAR AND ANOTHER
|
September 6, 2016 |
MOHINDER KAUR Vs. UNION OF INDIA AND OTHERS
|
August 19, 2016 |
MOHINDER KAUR AND ANOTHER Vs. KULWINDER SINGH AND OTHERS
|
June 1, 2016 |
MOHINDER KUMAR Vs. M/S ALLIED PROPERTIES
|
August 8, 2016 |
MOHINDER KUMAR SHARMA Vs. RAI SINGH
|
January 11, 2016 |
MOHINDER PAL Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ANOTHER
|
September 9, 2016 |
MOHINDER PAL AND ORS. Vs. POOJA RANI
|
April 4, 2016 |
MOHINDER RAM Vs. STATE OF PUNJAB
|
May 20, 2016 |
MOHINDER SINGH Vs. JATINDER SINGH AND OTHERS
|
February 16, 2016 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 2016 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
June 1, 2016 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 13, 2016 |
MOHINDER SINGH Vs. BALDEV RAJ
|
February 3, 2016 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 25, 2016 |
MOHINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
November 17, 2016 |
MOHINDER SINGH Vs. THE FINANCIAL COMMISSIONER, HAYANA AND OTHERS
|
December 15, 2016 |
MOHINDER SINGH Vs. MALVINDER SINGH AND ORS.
|
April 25, 2016 |
MOHINDER SINGH Vs. LAKHWINDER KAUR AND OTHERS
|
January 22, 2016 |
MOHINDER SINGH (DECEASED) THROUGH HIS LRS AND ANOTHER Vs. LAXMI BAI AND ANOTHER
|
February 12, 2016 |
MOHINDER SINGH AND ANOTHER Vs. GENERAL PUBLIC AND OTHERS
|
May 2, 2016 |
MOHINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
|
September 24, 2016 |
MOHINDER SINGH AND ORS. Vs. PARAMJIT SINGH AND ORS.
|
March 18, 2016 |
MOHINDER SINGH AND ORS. Vs. JARNAIL SINGH AND ORS.
|
May 4, 2016 |
MOHINDER SINGH THIND Vs. S.B.PATIL DENTAL COLLEGE AND HOSPITAL AND OTHERS
|
January 13, 2016 |
MOHINDERJIT SINGH SETHI AND ANOTHER Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 15, 2016 |
MOHINDRO RANI AND OTHERS Vs. PRTC AND OTHERS
|
July 5, 2016 |
MOHIT Vs. UNION OF INDIA AND ORS
|
November 16, 2016 |
MOHIT KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 2, 2016 |
MOHIT KUMAR AND OTHERS Vs. BHARAT SINGH AND OTHERS
|
April 7, 2016 |
MOHIT LUTHRA Vs. STATE OF PUNJAB AND ANOTHER
|
March 17, 2016 |
MOHKAM SINGH Vs. STATE OF PUNJAB
|
January 8, 2016 |
MONI DEVI Vs. STATE OF PUNJAB
|
May 26, 2016 |
MONICA PHALSWAL Vs. RAMESH KUMAR & OTHERS
|
October 5, 2016 |
MONIKA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 5, 2016 |
MONU SONGRA Vs. PINKI
|
September 29, 2016 |
MOTI LAL AND ANOTHER Vs. RAJ RANI AND ANOTHER
|
July 11, 2016 |
MOTI SAGAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 24, 2016 |
MR. ANIL GUPTA Vs. MR. JOGINDER PAL
|
July 28, 2016 |
MRS. ANURADHA SHARMA Vs. DIRECTOR HIGHER EDUCATION
|
July 8, 2016 |
MRS. KAMALJIT HUNJAN Vs. THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND OTHERS
|
August 9, 2016 |
MS. MADHU SABLOK & ORS. Vs. STATE OF HARYANA & ORS.
|
April 6, 2016 |
MS. SWATI JAIN Vs. STATE OF HARYANA AND OTHERS
|
August 19, 2016 |
MST. FARZANA Vs. STATE OF HARYANA AND OTHERS
|
March 10, 2016 |
MUDIT MOHINDRA Vs. STATE OF PUNJAB AND OTHERS
|
July 14, 2016 |
MUKAND SINGH Vs. STATE OF PUNJAB
|
May 20, 2016 |
MUKAND SINGH GILL & ANOTHER Vs. GURBACHAN SINGH ALIAS BACHAN SINGH & OTHERS
|
September 9, 2016 |
MUKESH DEVI Vs. STATE OF HARYANA
|
March 29, 2016 |
MUKESH KUMAR Vs. REENA SAINI
|
April 11, 2016 |
MUKESH KUMAR & ANR. Vs. GULAB SINGH & ANR.
|
January 29, 2016 |
MUKESH KUMAR @ RINKU Vs. STATE OF PUNJAB
|
January 18, 2016 |
MUKESH LAMBA Vs. STATE OF PUNJAB
|
May 30, 2016 |
MUKHTIAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2016 |
MUKHTIAR SINGH, NOW DECEASED, THROUGH HIS LEGAL HEIRS AND OTHERS Vs. BUDHA SINGH AND OTHERS
|
September 21, 2016 |
MUKUL JAIN Vs. STATE OF HARYANA AND OTHERS
|
January 25, 2016 |
MUMTAZ MOHAMMAD Vs. STATE OF PUNJAB AND OTHERS
|
March 17, 2016 |
MUNESH DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
|
May 30, 2016 |
MUNI LAL SHARMA AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
February 26, 2016 |
MUNICIPAL COMMITTEE (NOW MUNICIPAL CORPORATION), BATHINDA Vs. BACHAN SINGH
|
November 21, 2016 |
MUNICIPAL COMMITTEE, GHARAUNDA, DISTRICT KARNAL THROUGH ITS SECRETARY Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/DEPUTY LABOUR COMMISSIONER, PANIPAT AND OTHERS
|
September 28, 2016 |
MUNICIPAL COMMITTEE, KARNAL Vs. RAMESH CHAND AND ANOTHER
|
March 28, 2016 |
MUNICIPAL COMMITTEE, LOHARU Vs. JAGDISH KUMAR AND OTHERS
|
October 6, 2016 |
MUNICIPAL COMMITTEE, RATIA, DISTRICT FATEHABAD Vs. GURMEET SINGH
|
August 3, 2016 |
MUNICIPAL CORPORATION Vs. BALBIR RAJ SONDHI
|
February 11, 2016 |
MUNICIPAL CORPORATION GURGAON Vs. KHAWAN SINGH AND OTHERS
|
February 1, 2016 |
MUNICIPAL CORPORATION, KARNAL Vs. SURENDER GUPTA AND ORS.
|
January 18, 2016 |
MUNICIPAL COUNCIL, BHIWANI Vs. COMMISSIONER UNDER THE EMPLOYEES COMPENSATION ACT
|
January 11, 2016 |
MUNICIPAL COUNCIL, KARTARPUR Vs. RITA BHARADWAJ
|
February 26, 2016 |
MUNICIPAL COUNCIL, THANESAR Vs. HARISH KUMAR
|
January 20, 2016 |
MUNICIPAL PARISHAD Vs. PRESIDING OFFICER AND ORS.
|
February 11, 2016 |
MUNICIPAL PARISHAD NOW MUNICIPAL COMMITTEE,PALWAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-III, FARIDABAD
|
April 4, 2016 |
MUNISH CHAUDHARY Vs. UNION OF INDIA AND OTHERS
|
October 22, 2016 |
MUNISH KUMAR GOYAL Vs. SUKHDEV SINGH AND OTHERS
|
February 24, 2016 |
MUNJAL SALES CORPORATION Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
August 24, 2016 |
MUNNI DEVI Vs. STATE OF HARYANA AND ANOTHER
|
July 25, 2016 |
MUNSHI RAM Vs. PRESIDING LABOUR COURT HISAR AND ANOTHER
|
September 16, 2016 |
MURTI DEVI AND OTHERS Vs. VEENA KUNDRAI AND OTHERS
|
December 12, 2016 |
N.S. KANG AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
|
May 28, 2016 |
NACHATTAR KAUR Vs. HARVINDER SINGH
|
May 19, 2016 |
NACHATTAR SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 17, 2016 |
NACHATTAR SINGH AND ANOTHER Vs. M/S PURAN CHAND VINOD KUMAR AND ANOTHER
|
March 1, 2016 |
NACHHATAR SINGH Vs. THE PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
|
July 28, 2016 |
NACHHATTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2016 |
NACHHATTAR SINGH Vs. SATINDER SINGH AND ORS
|
September 5, 2016 |
NACHHATTAR SINGH AND ANOTHER Vs. JAGGA SINGH AND OTHERS
|
February 18, 2016 |
NAFE SINGH Vs. HARYANA STATE FEDERATION OF CONSUMERS COOP. WHOLESALE STORES LTD.
|
February 11, 2016 |
NAFE SINGH Vs. STATE OF HARYANA AND ANOTHER
|
May 20, 2016 |
NAGAR COUNCIL, MANDI GOBINDGARH Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
July 29, 2016 |
NAGAR COUNCIL, SAMRALA Vs. RAM SANJEEVAN AND OTHERS
|
April 26, 2016 |
NAHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 26, 2016 |
NAIB SINGH Vs. PRESIDING OFFICER, ELECTION TRIBUNAL (DEPUTY COMMISSIONER), SANGRUR AND ORS.
|
March 28, 2016 |
NAIB SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 27, 2016 |
NAKODAR COOPERATIVE SUGAR MILLS LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
May 17, 2016 |
NAMITA AND ANOTHER Vs. CHARANJIT SINGH AND OTHERS
|
May 13, 2016 |
NAMRATA KALIA Vs. SAMEER KALIA
|
January 8, 2016 |
NANAK AND ANOTHER Vs. UNION OF INDIA
|
September 8, 2016 |
NANAK RICE AND GEN. MILLS Vs. THE STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
NAND KISHORE Vs. VIKAS ALIAS TINNU AND OTHERS
|
March 3, 2016 |
NAND KISHORE Vs. STATE OF HARYANA
|
June 3, 2016 |
NAND SINGH Vs. GIAN SINGH
|
May 19, 2016 |
NANTI DEVI AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 1, 2016 |
NARAIN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2016 |
NARANG MEDICAL STORE Vs. UNION OF INDIA
|
March 22, 2016 |
NARANG MEDICAL STORE Vs. UNION OF INDIA AND ORS.
|
January 28, 2016 |
NARANJAN SINGH Vs. THE PUNJAB STATE CO-OPERATIVE BANK LIMITED AND OTHERS
|
March 10, 2016 |
NARENDER Vs. VIKRAM ELECTRIC EQUIPMENT PRIVATE LIMITED
|
October 26, 2016 |
NARENDER @ KALA Vs. SUNITA
|
September 20, 2016 |
NARENDER KUMAR Vs. AMAR LAL
|
March 21, 2016 |
NARENDER KUMAR Vs. UNION OF INDIA AND ORS.
|
January 5, 2016 |
NARENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 12, 2016 |
NARENDER KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2016 |
NARENDER KUMAR SAINI Vs. JOGINDER SINGH AND OTHERS
|
September 23, 2016 |
NARENDER KUMAR SON OF SHRI JAGDISH CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.AND OTHERS
|
July 27, 2016 |
NARENDER PAL SINGH ARYA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 3, 2016 |
NARENDER SINGH SHEORAN Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2016 |
NARENDRA SINGH Vs. DISCOVERY WINES AND OTHERS
|
August 1, 2016 |
NARESH ARORA Vs. SAROJ DEVI AND OTHERS
|
March 4, 2016 |
NARESH BHANDARI Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ORS
|
February 5, 2016 |
NARESH CHAUDHARY Vs. STATE OF HARYANA & ORS
|
September 9, 2016 |
NARESH KADYAN Vs. STATE OF HARYANA AND ORS.
|
January 8, 2016 |
NARESH KUMAR Vs. STATE OF HARYANA
|
June 3, 2016 |
NARESH KUMAR Vs. COMMISSIONER OF INCOME TAX, PATIALA
|
September 27, 2016 |
NARESH KUMAR Vs. VASUTECH LIMITED
|
August 22, 2016 |
NARESH KUMAR Vs. STATE OF HARYANA
|
February 5, 2016 |
NARESH KUMAR Vs. SOHAN LAL
|
January 12, 2016 |
NARESH KUMAR Vs. STATE OF HARYANA
|
June 10, 2016 |
NARESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
May 9, 2016 |
NARESH KUMAR Vs. GIRDHARI LAL AND ORS.
|
January 11, 2016 |
NARESH KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
July 23, 2016 |
NARESH KUMAR AND ANOTHER Vs. CHAND MANDAL AND OTHERS
|
July 5, 2016 |
NARESH KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
March 31, 2016 |
NARESH KUMAR JULKA Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
July 29, 2016 |
NARESH KUMARI Vs. THE PRESIDING OFFICER AND ORS.
|
February 2, 2016 |
NARINDER KAUR AND ORS. Vs. KULWANT SINGH AND ORS.
|
January 18, 2016 |
NARINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 9, 2016 |
NARINDER KUMAR Vs. RAM SINGH & ORS.
|
May 17, 2016 |
NARINDER MOHAN Vs. JAGMOHAN SINGH AND ANOTHER
|
February 15, 2016 |
NARINDER PAL AND ORS Vs. BHAKRA BEAS MANAGEMENT BOARD ETC
|
November 7, 2016 |
NARINDER SINGH MANGAT Vs. HARJINDER KAUR
|
February 10, 2016 |
NARINDER SINGH WALIA Vs. SEHBAZ BHATTI
|
September 29, 2016 |
NAROTAM PURI Vs. UNION OF INDIA AND OTHERS
|
March 29, 2016 |
NARPAL JUVENILE Vs. STATE OF HARYANA
|
May 27, 2016 |
NASEEB CHAND AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2016 |
NASIB CHAND Vs. FINANCIAL COMMISSIONER AND OTHERS
|
July 4, 2016 |
NASIB SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2016 |
NATASHA PANDIT Vs. SAFETY CIRCLE PRIVATE LTD
|
April 8, 2016 |
NATHA @ JEEWAN SAINI Vs. ASHOK KUMAR AND ANOTHER
|
August 23, 2016 |
NATHA RAM Vs. STATE OF HARYANA AND OTHERS
|
October 26, 2016 |
NATHI RAM Vs. PRADEEP BANSAL
|
October 21, 2016 |
NATHI RAM AND ORS. Vs. DEV RATTAN AND ORS.
|
February 4, 2016 |
NATHU SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2016 |
NATIONAL FERTILIZER LIMITED Vs. NANGAL FERTILIZER WORKERS UNION
|
March 28, 2016 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF PUNJAB AND OTHERS
|
January 15, 2016 |
NATIONAL INSURANCE CO LTD Vs. BEENA AND OTHERS
|
May 23, 2016 |
NATIONAL INSURANCE CO LTD Vs. AMARJIT KAUR AND OTHERS
|
March 17, 2016 |
NATIONAL INSURANCE CO LTD Vs. SUNITA RANI AND OTHERS
|
March 15, 2016 |
NATIONAL INSURANCE CO LTD Vs. SHASHANK BHARDWAJ AND ANOTHER
|
September 19, 2016 |
NATIONAL INSURANCE CO LTD , CHANDIGARH Vs. KANWALJIT KUAR AND OTHERS
|
November 29, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. KAILASH MEHRA AND OTHERS
|
March 15, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP AND OTHERS
|
December 17, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SURJIT KAUR AND OTHERS
|
September 7, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. HARJIT SINGH AND ORS.
|
January 7, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PARAMJIT SINGH AND OTHERS
|
August 10, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PARKASHI AND OTHERS
|
August 10, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. MADAN LAL GUPTA AND OTHERS
|
May 31, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. SATPAL SINGH AND OTHERS
|
August 22, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. PARAMJIT KAUR AND OTHERS
|
February 15, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. SURESH WATI AND OTHERS
|
February 29, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. LAXMI DEVI AND OTHERS
|
September 14, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUNAJI AND ORS.
|
January 5, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. KAMLESH RANI AND OTHERS
|
May 24, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. HARI MOHAN AND ANOTHER
|
October 24, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHILA AND OTHERS
|
January 28, 2016 |
NAUNIHAL SINGH Vs. HARPREET KAUR
|
February 1, 2016 |
NAV PRAYAS Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2016 |
NAVAL KISHORE Vs. KULDEEP SINGH KHARBANDA
|
October 18, 2016 |
NAVDEEP SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 27, 2016 |
NAVDEEP SINGH SUHAG & OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
August 29, 2016 |
NAVEEN Vs. TARA WATI
|
November 16, 2016 |
NAVEEN @ BABBU Vs. STATE OF HARYANA
|
October 3, 2016 |
NAVEEN CHANDER Vs. LOKESH KUMAR KHETARPAL AND ANOTHER
|
April 6, 2016 |
NAVJOT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
September 28, 2016 |
NAVJOT KAUR Vs. STATE OF PUNJAB & ORS.
|
March 29, 2016 |
NAWAB SINGH MANES Vs. GUR LAL SINGH MANES
|
March 2, 2016 |
NAYAN BANSAL Vs. UNION OF INDIA
|
September 16, 2016 |
NAYYAR ALAM KHAN Vs. STATE OF HARYANA
|
May 26, 2016 |
NAZIR Vs. ILYAS
|
February 11, 2016 |
NEELA & OTHERS Vs. STATE OF HARYANA
|
January 6, 2016 |
NEELAM Vs. SANJAY PAHWA
|
February 4, 2016 |
NEELAM KUMAR @ NEELAM DEVI AND ANOTHER Vs. BALWANT SINGH AND OTHERS
|
May 13, 2016 |
NEELAM KUMARI AND ANOTHER Vs. BALRAJ AND OTHERS
|
January 21, 2016 |
NEELAM RANI AND OTHERS Vs. UNION OF INDIA
|
December 7, 2016 |
NEELAM SIKKA AND OTHERS Vs. HARINDERJIT SINGH AND OTHERS
|
January 27, 2016 |
NEERU AND ORS. Vs. ARUN PURANG AND ORS.
|
February 2, 2016 |
NEETU BALA Vs. UNION OF INDIA AND ORS.
|
February 1, 2016 |
NEETU DHEER & ANR Vs. STATE OF HARYANA & ANR
|
February 23, 2016 |
NEHA RANI Vs. STATE OF PUNJAB
|
June 1, 2016 |
NEHA YADAV Vs. ROHTAS AND OTHERS
|
November 22, 2016 |
NETA SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 10, 2016 |
NEW DEEP BUS SERVICE AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD AND ANOTHER
|
January 11, 2016 |
NEW DEEP BUS SERVICES PVT LTD Vs. DHAN KAUR AND OTHERS
|
March 2, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. HURRAN AND OTHERS
|
May 30, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. BOWALI @ BABLI DEVI AND OTHERSPUNLR
|
November 7, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. ANAND SARUP RAMESH KUMAR
|
January 7, 2016 |
NEW INDIA ASSURANCE CO LTD AND ANOTHER Vs. GEETA DEVI AND OTHERS
|
August 9, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. RUKMINI
|
November 10, 2016 |
NEW INDIA ASSURANCE CO.LTD. Vs. MOHINDER KAUR
|
February 18, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH KUMAR
|
December 13, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALWINDER SINGH AND OTHERS
|
April 21, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMANBIR KAUR
|
March 1, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PARVEEN KAUR AND OTHERS
|
February 8, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. AKSH AND ORS
|
April 6, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. NAVEEN KUMAR GARG AND OTHERS
|
May 13, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANTI DEVI AND OTHERS
|
February 25, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. LAXMI RANI AND OTHERS
|
February 15, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MANGE RAM AND OTHERS
|
August 5, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SEEMS RANI AND OTHERS
|
August 12, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAHNAZ KHAN AND OTHERS
|
September 27, 2016 |
NEW TRUCK OPERATORS UNION, LUDHIANA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2, LUDHIANA AND ANOTHER
|
September 5, 2016 |
NIHAL CHAND Vs. VAJEER SINGH AND ANOTHER
|
March 4, 2016 |
NIHAL KAUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 28, 2016 |
NIKHAT NAZMEEN Vs. STATE OF PUNJAB
|
June 1, 2016 |
NIKHIL GARG Vs. MS SUPER JEWELERS PVT. LTD
|
September 30, 2016 |
NIMSHE AND ANOTHER Vs. STATE OF UNION TERRITOY, CHANDIGARH AND ANOTHER
|
May 17, 2016 |
NIRANJANI DEVI Vs. STATE OF PUNJAB AND ORS.
|
February 29, 2016 |
NIRMAL Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2016 |
NIRMAL KANTA @ NIRMAL Vs. KISHAN RAI KAURA AND OTHERS
|
September 30, 2016 |
NIRMAL REHAN AND OTHERS Vs. HARBANS SINGH AND OTHERS
|
February 1, 2016 |
NIRMAL SINGH Vs. BAR COUNCIL OF PUNJAB AND HARYANA AND OTHERS
|
September 6, 2016 |
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 7, 2016 |
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 17, 2016 |
NIRMAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 12, 2016 |
NIRMAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
March 14, 2016 |
NIRMAL SINGH @ NIMMA Vs. STATE OF PUNJAB
|
July 25, 2016 |
NIRMAL SINGH ALIAS NIMMA Vs. STATE OF PUNJAB & ANOTHER
|
February 24, 2016 |
NIRMAL SINGH KAHLON Vs. STATE OF PUNJAB
|
June 3, 2016 |
NIRMALA Vs. GHEESA PANTH RAVI DASS ASHRAM DERA BABA GOPAL DASS & ORS
|
January 20, 2016 |
NIRMALA Vs. STATE OF HARYANA AND OTHERS
|
March 22, 2016 |
NIRMALA DEVI Vs. STATE OF PUNJAB & ORS.
|
February 8, 2016 |
NIRMALA DEVI AND ANOTHER Vs. HARJINDER SINGH AND OTHERS
|
February 17, 2016 |
NIRMALA RANI Vs. SANTOKH SINGH AND OTHERS
|
February 18, 2016 |
NIRMALJEET SINGH AND ANOTHER Vs. KAHNA MAL MANGAT RAM AND ANOTHER
|
March 30, 2016 |
NIRMALJIT SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
March 11, 2016 |
NISHA AND ANOTHER Vs. KEHAR SINGH
|
April 5, 2016 |
NISHA MISHRA Vs. SANDEEP GOGNA
|
May 20, 2016 |
NISHAN SINGH Vs. STATE OF HARYANA
|
May 26, 2016 |
NISHAN SINGH Vs. UNION OF INDIA AND ORS.
|
April 22, 2016 |
NISHANT ALIAS NISHU Vs. RAJBIR SINGH AND OTHERS
|
March 3, 2016 |
NISSING TRANSPORT COMPANY Vs. FOOD CORPORATION OF INDIA AND ORS.
|
January 25, 2016 |
NITA MALLICK Vs. PGIMER CHANDIGARH AND OTHERS
|
March 21, 2016 |
NITA SOOD Vs. HARJOT DHANOA AND OTHERS
|
February 1, 2016 |
NITIN GOYAL Vs. RAMESH AGGARWAL
|
July 13, 2016 |
NITYA NAND Vs. PUNJAB STATE WATER RESOURCES MANAGEMENT AND DEVELOPMENT CORPORATION AND ORS.
|
March 2, 2016 |
NOORDDIN AND ANOTHER Vs. MOHAMMAD HAROON AND OTHERS
|
January 27, 2016 |
NORTHERN INDIA LAND AND FINANCE CORPORATION Vs. MUNICIPAL CORPORATION, FARIDABAD
|
April 12, 2016 |
NSC PROJECTS (P) LTD Vs. STATE OF PUNJAB AND OTHERS
|
August 1, 2016 |
NSP & CO (JV), PATRAN, PATIALA Vs. STATE OF PUNJAB AND OTHERS
|
September 5, 2016 |
O P KAJAL Vs. STATE INFORMATION COMMISSION, HARYANA AND ANOTHER
|
August 5, 2016 |
OJHA AND ANOTHER Vs. JAI SINGH AND OTHERS
|
September 23, 2016 |
OM KANWAR Vs. RAJ SINGH
|
January 5, 2016 |
OM PARKASH Vs. VINOD AND OTHERS
|
February 3, 2016 |
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2016 |
OM PARKASH Vs. JITENDER SINGH AND OTHERS
|
March 16, 2016 |
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
August 4, 2016 |
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
December 8, 2016 |
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
November 15, 2016 |
OM PARKASH Vs. SANJEEV KUMAR
|
March 21, 2016 |
OM PARKASH Vs. SMT. NARAINI DEVI
|
January 14, 2016 |
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
February 15, 2016 |
OM PARKASH AND OTHERS Vs. STATE OF PUNJAB
|
January 22, 2016 |
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2016 |
OM PARKASH CHITRA Vs. THE STATE OF HARYANA AND ANOTHER
|
February 2, 2016 |
OM PARKASH SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 14, 2016 |
OM PARKASH UDA Vs. STATE OF HARYANA AND ORS.
|
April 25, 2016 |
OM PATI Vs. STATE OF HARYANA
|
February 3, 2016 |
OMAX ENGINEERING WORKS Vs. STATE OF HARYANA AND ORS.
|
April 4, 2016 |
OMBIR @ OM VEER Vs. SMT. RICHA SHARMA AND ANOTHER
|
January 8, 2016 |
OMI ALIAS OMPATI AND ANOTHER Vs. RAM CHANDER ALIAS MAGGA AND ANOTHER
|
May 24, 2016 |
OMPATI Vs. STATE OF HARYANA AND ORS.
|
February 16, 2016 |
OMWATI VERMA Vs. GURMAIL SINGH AND OTHERS
|
May 4, 2016 |
ONKAR SINGH & ANR. Vs. MANPREET KAUR
|
May 4, 2016 |
OPGS POWER GUJARAT PVT. LTD. Vs. STATE OF PUNJAB
|
July 1, 2016 |
ORIENTAL INSURANCE CO LTD Vs. KRISHANA AND OTHERS
|
February 10, 2016 |
ORIENTAL INSURANCE CO LTD Vs. MALKEET KAUR AND OTHERS
|
May 26, 2016 |
ORIENTAL INSURANCE CO LTD Vs. PARDEEP AND ANOTHER
|
March 3, 2016 |
ORIENTAL INSURANCE CO. Vs. VAHARBHI RAI AND OTHERS
|
May 12, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. KULWINDER KAUR
|
May 17, 2016 |
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. CHARAN KAUR AND ORS.
|
February 23, 2016 |
ORIENTAL INSURANCE COMPANY Vs. GURPREET KAUR AND OTHERS
|
April 22, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. AMRIK KAUR AND OTHERS
|
January 7, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. ARCHIT SAINI (P&H)
|
February 1, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SEETA DEVI AND OTHERS
|
September 22, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SASHI CHOPARA AND OTHERS
|
January 7, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. R K DOGRA @ RAJINDER KUMAR
|
May 18, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. BALINDER PAL @ VARINDER SINGH
|
July 18, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MANTO AND OTHERS
|
March 17, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS Vs. ABHISHEK KUMAR AND ANOTHER
|
August 11, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MUKESH KUMAR AND ANOTHER
|
February 12, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SHEELA DEVI AND OTHERS
|
February 5, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MALTI DEVI AND OTHERS
|
February 1, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUMAN AND OTHERS
|
May 17, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. BALWINDER KAUR AND OTHERS
|
February 26, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SALINDER KAUR AND OTHERS
|
February 26, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLESH KUMARI AND OTHERS
|
September 5, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. DILBAGH SINGH AND OTHERS
|
September 7, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. GURJIT KAUR AND OTHERS
|
September 1, 2016 |
ORIENTAL INSURANCE COMPANY LTD AND ANOTHER Vs. VISHAL PAL AND ANOTHER
|
October 17, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. DALWINDER SINGH @ BHUPINDER SINGH
|
May 17, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PREMWATI AND ANOTHER.
|
February 27, 2016 |
OSWAL SPINNING & WEAVING MILLS LTD. Vs. RESERVE BANK OF INDIA AND ORS.
|
April 11, 2016 |
P.L. GARG Vs. STATE OF PUNJAB AND OTHERS
|
August 2, 2016 |
PADAM KUMAR JAIN Vs. ASHI JAIN ALIAS BABITA JAIN
|
February 17, 2016 |
PAL SINGH Vs. STATE OF HARYANA
|
April 25, 2016 |
PAL SINGH Vs. JOGINDER KAUR AND ANOTHER
|
August 16, 2016 |
PALA Vs. VIPAN KUMAR
|
February 26, 2016 |
PALA RAM Vs. SANTOKH SINGH AND OTHERS
|
February 15, 2016 |
PALA RAM Vs. STATE OF HARYANA
|
May 30, 2016 |
PALA RAM AND ANOTHER Vs. JASWINDER SINGH AND OTHERS
|
September 8, 2016 |
PALLAVI GOEL Vs. STATE OF HARYANA
|
May 18, 2016 |
PALWINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 9, 2016 |
PAMWI TISSUES LTD. Vs. ANIL KUMAR
|
June 10, 2016 |
PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS. Vs. ADVANCED INSTITUTE OF PHARMACY AND ORS.
|
February 10, 2016 |
PANJAB UNIVERSITY AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
May 30, 2016 |
PANJAB UNIVERSITY AND OTHERS Vs. ANUBHAV BANSAL AND ANOTHER
|
April 21, 2016 |
PANJAB UNIVERSITY STAFF (HOMES) PROVISION ASSOCIATES COOPERATIVE HOUSE BUILDING SOCIETY LIMITED (PUSHPAC) Vs. NANU RAM GOEL AND ANOTHER
|
March 2, 2016 |
PANKAJ JAIN Vs. AMRISH BANSAL
|
September 14, 2016 |
PANKAJ PRINTOGRAPHIC PRIVATE LIMITED COMPANY Vs. SABINA AND ANOTHER
|
April 12, 2016 |
PANNA DEVI AND ORS. Vs. RAM LAL AND ORS.
|
March 17, 2016 |
PARAM HANS SWAMI UMA BHARTI MISSION Vs. CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA AND ORS.
|
February 1, 2016 |
PARAMANAND Vs. PARDEEP AND OTHERS
|
March 17, 2016 |
PARAMJEET KAUR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
May 9, 2016 |
PARAMJEET SINGH Vs. KULDEEP KAUR AND OTHERS
|
March 10, 2016 |
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
September 23, 2016 |
PARAMJIT KAUR Vs. GENERAL MANAGER, PUNJAB ROADWAYS, TARAN TARAN & OTHERS
|
August 16, 2016 |
PARAMJIT KAUR @ LEELO AND ANOTHER Vs. STATE OF PUNJAB
|
April 25, 2016 |
PARAMJIT KAUR AND OTHERS Vs. SAUDAGAR SINGH AND OTHERS
|
April 25, 2016 |
PARAMJIT SINGH Vs. STATE INFORMATION COMMISSION, PUNJAB & OTHERS
|
November 4, 2016 |
PARAMJIT SINGH Vs. BALWINDER SINGH AND ORS.
|
February 17, 2016 |
PARAMJIT SINGH Vs. STATE OF PUNJAB
|
May 28, 2016 |
PARAMJIT SINGH Vs. SHIV KUMAR
|
February 2, 2016 |
PARAMJIT SINGH Vs. ISHAR SINGH
|
March 21, 2016 |
PARAMJIT SINGH AND OTHERS Vs. AJIT SINGH
|
May 31, 2016 |
PARAMJIT SINGH CHAHAL Vs. STATE OF PUNJAB
|
September 30, 2016 |
PARAMJIT SINGH WALIA Vs. JAGDISH MITTAR AND ANOTHER
|
March 29, 2016 |
PARAMJIT SOOD Vs. STATE OF PUNJAB AND OTHERS
|
September 27, 2016 |
PARAMNANAD MITTAL Vs. AMANDEEP KAUR AND OTHERS
|
December 20, 2016 |
PARAMVIR BHALLA Vs. STATE OF HARYANA AND ANOTHER
|
February 19, 2016 |
PARAS RAM Vs. STATE OF HARYANA AND ORS.
|
April 12, 2016 |
PARAS RAM SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
September 26, 2016 |
PARBHSHARAN SINGH @ BUNTY Vs. STATE OF PUNJAB
|
May 23, 2016 |
PARBODH KUMAR Vs. PUNJAB AND SIND BANK AND OTHERS
|
May 3, 2016 |
PARDEEP KAUR @ PUSHPA DEVI Vs. STATE OF HARYANA & ORS
|
January 6, 2016 |
PARDEEP KUMAR Vs. STATE OF HARYANA
|
January 28, 2016 |
PARDEEP KUMAR Vs. TRIBUNAL, IMPROVEMENT TRUST AND ORS
|
March 1, 2016 |
PARDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 21, 2016 |
PARDEEP KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
February 3, 2016 |
PARDEEP KUMAR Vs. UNION OF INDIA AND ORS.
|
January 25, 2016 |
PARDEEP KUMAR Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH (PGIMER)
|
April 5, 2016 |
PARDEEP KUMAR & ANR. Vs. M/S SEKHON TRADERS CO. & ORS.
|
April 5, 2016 |
PARDEEP KUMAR & ORS. Vs. STATE OF HARYANA & ORS.
|
September 6, 2016 |
PARDEEP KUMAR GARG Vs. UNION OF INDIA AND OTHERS
|
May 19, 2016 |
PARDEEP KUMAR RAPRIA, ADVOCATE Vs. BHARITYA JANTA PARTY AND OTHERS
|
August 29, 2016 |
PARDEEP SINGH Vs. STATE OF HARYANA
|
September 9, 2016 |
PARDEEP SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 22, 2016 |
PARDEEP SINGH AND OTHERS Vs. RAM RATTAN AND OTHERS
|
January 15, 2016 |
PARDUMAN SINGH AND OTHERS Vs. SATISH KUMAR AND OTHERS
|
November 15, 2016 |
PARENTS ASSOCIATION OF MANAV RACHNA SCHOOL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 23, 2016 |
PARENTS WELFARE ASSOCIATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
September 14, 2016 |
PARKASH @ JAGAT Vs. STATE OF HARYANA
|
May 6, 2016 |
PARKASH KAUR Vs. STATE OF HARYANA
|
January 13, 2016 |
PARKASH KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
February 18, 2016 |
PARKASH MEHTA Vs. LAXMAN SHARMA
|
February 17, 2016 |
PARKASH SAINI Vs. BHUPINDER SINGH JOLLY
|
May 3, 2016 |
PARMILA AND OTHERS Vs. MAHABIR AND ANOTHER
|
May 17, 2016 |
PARMILA DEVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
July 26, 2016 |
PARMINDER KAUR Vs. STATE OF PUNJAB
|
June 3, 2016 |
PARMINDER KAUR Vs. KULWINDER KAUR
|
January 12, 2016 |
PARMINDER KAUR Vs. MANJINDER KAUR AND ORS.
|
January 11, 2016 |
PARMINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 1, 2016 |
PARMINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
June 2, 2016 |
PARMINDER KAUR GILL Vs. STATE OF PUNJAB & ANOTHER
|
April 12, 2016 |
PARMINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
August 8, 2016 |
PARMINDER SINGH Vs. BHARAT SANCHAR NIGAM LIMITED & ANOTHER
|
February 26, 2016 |
PARMINDER SINGH Vs. JASBIR SINGH
|
August 9, 2016 |
PARMINDER SINGH Vs. TEGA SINGH
|
May 2, 2016 |
PARMINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
February 19, 2016 |
PARMJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
April 6, 2016 |
PARMOHINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
April 27, 2016 |
PARSHANT KAPOOR AND OTHERS Vs. RAJESH
|
April 6, 2016 |
PARSHOTAM DASS Vs. STATE OF PUNJAB AND ORS.
|
March 1, 2016 |
PARSIN KAUR Vs. MANJIT KAUR
|
October 27, 2016 |
PARTAP SINGH Vs. STATE OF HARYANA
|
February 2, 2016 |
PARTAP SINGH AND ORS. Vs. ISHWAR SINGH AND ORS.
|
March 22, 2016 |
PARVEEN Vs. STATE OF HARYANA
|
January 28, 2016 |
PARVEEN AND OTHERS Vs. STATE OF PUNJAB
|
January 6, 2016 |
PARVEEN JINDAL Vs. THE STATE OF HARYANA AND OTHERS
|
July 13, 2016 |
PARVEEN KUMAR Vs. PRITAM SINGH AND OTHERS
|
September 16, 2016 |
PARVEEN KUMAR Vs. MUNICIPAL COUNCIL, GURDASPUR AND ORS.
|
January 20, 2016 |
PARVEEN KUMAR Vs. GUPTA STEEL TRADERS AND ANOTHER
|
January 8, 2016 |
PARVEEN KUMAR Vs. STATE OF PUNJAB
|
September 20, 2016 |
PARVEEN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
March 3, 2016 |
PARVEEN KUMAR ALIAS LUCKY Vs. STATE OF PUNJAB AND OTHERS
|
May 12, 2016 |
PARVEEN KUMAR MONGRE Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND ANOTHER
|
August 2, 2016 |
PARVEEN KUMAR SANDHU Vs. FINANCIAL COMMISSIONER (ANIMAL HUSBANDRY), PUNJAB
|
March 18, 2016 |
PARVEEN KUMAR SHARMA Vs. UHBVN LIMITED, PANCHKULA, HARYANA & OTHERS
|
August 17, 2016 |
PARVEEN KUMAR SHARMA Vs. UHBVN LTD
|
November 30, 2016 |
PARVEEN KUMARI & OTHERS Vs. STATE OF HARYANA & OTHERS
|
August 23, 2016 |
PARVESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2016 |
PARVESH KUMAR AND OTHERS Vs. STATE OF HARYANA & OTHERS
|
August 1, 2016 |
PARVESH KUMARI AND ANOTHER Vs. RAMPHAL AND ANOTHER
|
February 2, 2016 |
PARVESH SAINI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 4, 2016 |
PARVINDER KAUR Vs. STATE OF HARYANA AND OTHERS
|
September 23, 2016 |
PARWINDER KAUR Vs. STATE OF PUNJAB
|
May 23, 2016 |
PATEL ENGINEERING LIMITED Vs. NHPL LIMITED
|
August 22, 2016 |
PATEL MEMORIAL MANAGEMENT SOCIETY [REGD ] Vs. RAJ KUMAR AND OTHERS
|
May 10, 2016 |
PATHANKOT VEHICLEADES PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,GURDASPUR AND ANOTHER
|
March 15, 2016 |
PATIALA CO Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
November 22, 2016 |
PAUL MOHINDER SINGH Vs. GURTEJ SINGH AND OTHERS
|
August 22, 2016 |
PAVITA DEVI Vs. UNION OF INDIA
|
January 7, 2016 |
PAVITAR SINGH Vs. INSPECTOR OF CUSTOMS (ANTI SMUGGLING) MINISTRY OF FINANCE
|
May 31, 2016 |
PAWAN Vs. UNION OF INDIA AND OTHERS
|
September 6, 2016 |
PAWAN KUMAR Vs. STATE OF HARYANA & OTHERS
|
September 28, 2016 |
PAWAN KUMAR Vs. STATE OF HARYANA & OTHERS
|
November 30, 2016 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
May 20, 2016 |
PAWAN KUMAR Vs. KARAM SINGH AND OTHERS
|
August 19, 2016 |
PAWAN KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
July 15, 2016 |
PAWAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 4, 2016 |
PAWAN KUMAR Vs. SAINIK SCHOOL KUNJPURA AND ORS.
|
April 27, 2016 |
PAWAN KUMAR (CONSTABLE) Vs. STATE OF PUNJAB AND ORS.
|
January 13, 2016 |
PAWAN KUMAR AND ANOTHER Vs. SATBIR AND OTHERS
|
May 25, 2016 |
PAWAN KUMAR AND ANR Vs. STATE OF PUNJAB AND ORS
|
May 24, 2016 |
PAWAN KUMAR AND ORS. Vs. THE PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. AND ORS.
|
February 2, 2016 |
PAWAN KUMAR BHARDWAJ Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
|
August 16, 2016 |
PAWAN KUMAR JAIN Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2016 |
PAWAN KUMAR SHARMA Vs. RAJESH KUMAR AND OTHERS
|
February 12, 2016 |
PAWAN KUMAR SHARMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
June 3, 2016 |
PAWAN KUMAR TAH Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
|
April 4, 2016 |
PCC TECHNOLOGY GROUP AND ANOTHER Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
June 3, 2016 |
PCI LTD Vs. STATE OF HARYANA AND OTHERS
|
January 6, 2016 |
PEE JAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
September 7, 2016 |
PEHLU Vs. KHATIZA
|
April 11, 2016 |
PEOPLE BUS SERVICE PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER
|
March 22, 2016 |
PEPSU ROAD TRANSPORT COMPANY PATIALA Vs. USHA RANI AND ANOTHER
|
May 20, 2016 |
PEPSU ROAD TRANSPORT CORPORATION Vs. VANDANA WALIA AND OTHERS
|
April 6, 2016 |
PERDIPT CHAUDHARY & ANR. Vs. STATE OF PUNJAB
|
July 4, 2016 |
PESHKAR SINGH Vs. BOARD OF MANAGEMENT, CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR & OTHERS
|
July 14, 2016 |
PHOOL CHAND MULLANA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
December 23, 2016 |
PHOOL KUMAR AND ORS. Vs. RAJINDER SINGH AND ORS.
|
March 22, 2016 |
PHOOL SINGH AND ANOTHER Vs. SMT. KAMLA
|
October 5, 2016 |
PHOOL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
PHOOLAN DEVI AND OTHERS Vs. JAGBIR AND OTHERS
|
March 1, 2016 |
PHOOLPATI Vs. STATE OF HARYANA AND ANOTHER
|
May 17, 2016 |
PHUL PATI Vs. BHIM SINGH AND ANOTHER
|
November 4, 2016 |
PHULLA DEVI AND ORS. Vs. RAJU DAN CHARAN AND ORS.
|
February 2, 2016 |
PHULO BAI AND ORS. Vs. JAGINDER SINGH AND ORS.
|
January 15, 2016 |
PHUMAN SINGH Vs. STATE OF PUNJAB
|
January 6, 2016 |
PIARA Vs. KELO DEVI AND OTHERS
|
May 31, 2016 |
PIARA LAL Vs. GURDEEP BEDI
|
January 25, 2016 |
PIARA SINGH Vs. STATE OF PUNJAB
|
January 27, 2016 |
PIARA SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
September 23, 2016 |
PIARA SINGH Vs. GURNAM SINGH, DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT. OF INDIA AND OTHERS
|
September 23, 2016 |
PIARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 28, 2016 |
PICCADILLY INFRASTRUCTURE PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
|
March 1, 2016 |
PICCADILY AGRO INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
|
March 10, 2016 |
PINKI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
|
February 26, 2016 |
PINKI AND OTHERS Vs. SURESH PAL AND OTHERS
|
August 1, 2016 |
PIPAL SINGH Vs. STATE OF PUNJAB
|
January 13, 2016 |
PIRTHI AND OTHERS Vs. SUNDER AND OTHERS
|
January 13, 2016 |
PIYUSH GUPTA AND ANOTHER Vs. SANJIV SHARMA AND OTHERS
|
February 29, 2016 |
PLANET STEELS PRIVATE LTD Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2016 |
POOJA Vs. SONAL DUA
|
November 7, 2016 |
POOJA DABRA AND OTHERS Vs. NAZIR HASSAN AND OTHERS
|
May 17, 2016 |
POOJA RANI Vs. NARESH KUMAR
|
April 27, 2016 |
POONAM Vs. NAVEEN
|
January 21, 2016 |
POONAM Vs. STATE OF PUNJAB AND ANOTHER
|
May 28, 2016 |
POONAM RANI Vs. STATE OF HARYANA
|
January 18, 2016 |
POONAM RANI AND OTHERS Vs. BALDEV SINGH AND OTHERS
|
April 21, 2016 |
POONAM SHARMA AND OTHERS Vs. SUBHASH CHAND AND OTHERS
|
March 11, 2016 |
PR COMMISSIONER OF INCOME TAX-3, LUDHIANA Vs. KHUSHI RAM & SONS, FOODS (P) LTD LUDHIANA
|
July 21, 2016 |
PR COMMISSIONER OF INCOME TAX-I, CHANDIGARH Vs. RANA SUGAR LTD , CHANDIGARH
|
March 29, 2016 |
PR COMMISSIONER OF INCOME TAX-I, LUDHIANA Vs. RAMESH STEELS, LUDHIANA
|
February 2, 2016 |
PR. COMMISSIONER OF INCOME TAX, TDS Vs. THE SENIOR MANAGER (FINANCE), BHARAT HEAVY ELECTRICALS LTD., JHAJJAR
|
December 9, 2016 |
PRABHA GOYAL Vs. ARUN KUMAR
|
February 9, 2016 |
PRABHDEEP SINGH JASSI Vs. STATE OF PUNJAB AND ANOTHER
|
July 12, 2016 |
PRABHJOT KAUR BAJWA Vs. UNION OF INDIA
|
August 26, 2016 |
PRAKHAR KAMBOJ Vs. STATE OF HARYANA & ANR
|
November 16, 2016 |
PRAMOD KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
August 17, 2016 |
PRASHANT KAPOOR Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND OTHERS
|
July 26, 2016 |
PREET FILLING STATION Vs. UNION OF INDIA AND OTHERS
|
February 3, 2016 |
PREET KAMAL BEDI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
January 12, 2016 |
PREET RANI ARORA Vs. JAGDISH ARORA
|
August 3, 2016 |
PREETI Vs. BOARD OF SCHOOL EDUCATION HARYANA AND OTHERS
|
January 7, 2016 |
PREETO DEVI AND OTHERS Vs. BAKHTOUR & OTHERS
|
May 30, 2016 |
PREM CHAND Vs. ASHWANI SAYAL
|
April 12, 2016 |
PREM CHAND Vs. STATE OF HARYANA AND ANOTHER
|
August 29, 2016 |
PREM CHAND Vs. YASHPAL SINGH
|
September 29, 2016 |
PREM DASS Vs. STATE OF PUNJAB
|
December 17, 2016 |
PREM DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2016 |
PREM KUMAR Vs. STATE OF PUNJAB
|
May 30, 2016 |
PREM KUMAR Vs. SUBA SINGH
|
May 3, 2016 |
PREM KUMAR @ PREMDHAR RAI Vs. STATE OF PUNJAB AND OTHERS
|
May 3, 2016 |
PREM LATA Vs. STATE OF HARYANA & OTHERS
|
September 26, 2016 |
PREM SINGH Vs. STATE OF PUNJAB
|
September 15, 2016 |
PREM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 8, 2016 |
PREM SINGH Vs. BOARD OF GOVERNOR & OTHERS
|
September 8, 2016 |
PREM SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
|
March 10, 2016 |
PREM SINGH AND ANOTHER Vs. TILESHWAR AND OTHERS
|
February 19, 2016 |
PREM SINGH BHARDWAJ Vs. HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND ANOTHER
|
January 18, 2016 |
PREMI & ANOTHER Vs. SUNIL KUMAR & OTHERS
|
May 9, 2016 |
PREMIUM ACRES INFRASTRUCTURE PRIVATE LIMITED AND ANOTHER Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICE), MOHALI AND OTHERS
|
September 30, 2016 |
PRERNA KATIA Vs. REGIONAL PASSPORT OFFICE CHANDIGARH AND ANOTHER
|
August 5, 2016 |
PRIME LEATHERS AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 17, 2016 |
PRIME PROTIENS LIMITED Vs. UNION OF INDIA
|
February 17, 2016 |
PRINCE ELECTRONICS Vs. NAKLI RAM
|
May 4, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. EMPIRE PACKAGE PVT LIMITED
|
January 12, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. TALBROS ENGINEERING LIMITED
|
April 25, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CARRIER AIR CONDITIONING AND REFRIGERATION LIMITED
|
April 25, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX I, CHANDIGARH Vs. TORQUE PHARMACEUTICALS PVT LIMITED
|
March 16, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX, CHANDIGARH Vs. ANIL NAGPAL
|
December 14, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. PULSAR KNOWLEDGE CENTRE PVT. LIMITED
|
January 18, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. ATOTECH INDIA LTD.
|
November 30, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. JINDAL STEEL AND POWER LIMITED, HISSAR
|
May 9, 2016 |
PRINCIPAL COMMISSIONER OF INCOME TAX, PANCHKULA Vs. HARYANA AGRO INDUSTRIES CORPORATION LIMITED
|
April 26, 2016 |
PRINCIPAL GENERAL MANAGER (TELECOM) Vs. CANTONMENT BOARD
|
August 31, 2016 |
PRINCIPAL, GOVT. SENIOR SECONDARY SCHOOL Vs. MUKESH KUMAR AND ORS.
|
January 19, 2016 |
PRINCIPAL, SANT NISCHAL SINGH PUBLIC SCHOOL AND ORS. Vs. ASHOK KUMAR AND ORS.
|
March 1, 2016 |
PRITAM Vs. RAMESH GUPTA
|
November 3, 2016 |
PRITAM KAUR Vs. SATNAM SINGH AND OTHERS
|
May 24, 2016 |
PRITAM KAUR AND OTHERS Vs. IMPROVEMENT TRUST, LUDHIANA AND OTHERS
|
October 27, 2016 |
PRITAM LAL SHARMA Vs. HUDA AND ORS.
|
February 26, 2016 |
PRITAM PAL Vs. STATE OF HARYANA
|
February 3, 2016 |
PRITAM SINGH Vs. GURDIAL SINGH AND OTHERS
|
September 7, 2016 |
PRITAM SINGH Vs. STATE OF HARYANA
|
January 6, 2016 |
PRITAM SINGH Vs. JASWANT SINGH AND OTHERS
|
January 12, 2016 |
PRITAM SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
February 18, 2016 |
PRITPAL SINGH Vs. GMADA AND ORS.
|
January 6, 2016 |
PRITPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 4, 2016 |
PRITPAL SINGH Vs. SURINDERPAL SINGH
|
November 21, 2016 |
PRITPAL SINGH Vs. UNION OF INDIA AND OTHERS
|
January 5, 2016 |
PRITPAL SINGH Vs. MANOJ KUMAR
|
May 3, 2016 |
PRITPAL SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
March 14, 2016 |
PRITPAL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 8, 2016 |
PRIYANKA Vs. STATE OF PUNJAB
|
May 30, 2016 |
PRIYANKA Vs. RAJ DULARI
|
January 14, 2016 |
PRIYANKA AND ORS Vs. PARUL
|
December 14, 2016 |
PRIYANKA AND OTHERS Vs. UNION PUBLIC SERVICE COMMISSION AND OTHERS
|
February 19, 2016 |
PROMILA CHOPRA AND ANOTHER Vs. SAT PAL AND OTHERS
|
May 28, 2016 |
PSEB (NOW PUNJAB STATE POWER SUPPLY CORPORATION LTD.) AND OTHERS Vs. KULWANT SINGH AND ANOTHER
|
October 3, 2016 |
PUBLIC INFORMATION OFFICER AND ANOTHER Vs. STATE INFORMATION COMMISSION, PB. CHD. AND OTHERS
|
August 8, 2016 |
PUNEET KUMAR Vs. STATE OF PUNJAB
|
March 31, 2016 |
PUNIT KUMAR Vs. MOHAN LAL
|
May 3, 2016 |
PUNIT KUMAR Vs. STATE OF HARYANA AND OTHERS
|
March 15, 2016 |
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND OTHERS Vs. KULDIP CHAND BHARGAV
|
September 19, 2016 |
PUNJAB ALKALIES & CHEMICALS LIMITED Vs. GOVERNMENT OF PUNJAB AND OTHERS
|
August 10, 2016 |
PUNJAB ALKALIES & CHEMICALS LTD. Vs. MUNICIPAL COUNCIL
|
December 14, 2016 |
PUNJAB BORDER KISSAN WELFARE SOCIETY Vs. UOI & ORS.
|
May 3, 2016 |
PUNJAB NATIONAL BANK AND ORS Vs. NARENDER SINGH AND OTHERS
|
January 19, 2016 |
PUNJAB SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2016 |
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED Vs. THE UNION OF INDIA
|
May 13, 2016 |
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. UNION OF INDIA
|
July 19, 2016 |
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. TOOR RICE MILLS, BHAWANIGARH, DISTRICT SANGRUR AND ANOTHER
|
January 22, 2016 |
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ANOTHER Vs. M/S LUXMI RICE MILLS AND OTHERS
|
January 27, 2016 |
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ANOTHER Vs. SHRI RAJA RAM AND ORS.
|
January 22, 2016 |
PUNJAB STATE COOPERATIVE FEDERATION OF HOUSE BUILDING SOCIETIES LTD , CHANDIGARH Vs. COMMISSIONER OF INCOME TAX-II, CHANDIGARH AND ANOTHER
|
May 10, 2016 |
PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD Vs. MANAGING DIRECTOR, PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD
|
September 7, 2016 |
PUNJAB STATE COOPERATIVE SOCIETY AND MARKETING FEDERATION LIMITED Vs. PUNJAB COOPERATIVE L/C SOCIETY LIMITED AND ANOTHER
|
January 15, 2016 |
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER Vs. L C GANDHI AND ANOTHER
|
August 10, 2016 |
PUNJAB STATE ELECTRICITY BOARD Vs. DYAL KAUR AND ANOTHER
|
May 12, 2016 |
PUNJAB STATE ELECTRICITY BOARD AND ANOTHER Vs. SURJEET SINGH AND OTHERS
|
October 25, 2016 |
PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER Vs. RAVI ENGINEERING COMPANY AND ANOTHER
|
May 3, 2016 |
PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES
LIMITED Vs. SHARMA AND ASSOCIATES AND ANOTHER
|
September 27, 2016 |
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORP. LTD. Vs. M/S ASIA SPINTEX LTD. AND OTHERS
|
February 11, 2016 |
PUNJAB STATE POWER CORPORATION LIMITED Vs. A C C LIMITED
|
January 29, 2016 |
PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER Vs. INDUCTION FURNACE ASSOCIATION OF NORTH INDIA AND ANOTHER
|
September 20, 2016 |
PUNJAB STATE WAREHOUSING CORPORATION Vs. RAJ PAUL & COMPANY AND ANOTHER
|
August 29, 2016 |
PUNJAB STATE WAREHOUSING CORPORATION, CHANDIGARH AND ANOTHER Vs. LUXMI INDUSTRIES JALALABAD
|
April 26, 2016 |
PUNJAB STATE, ITS DISTRICT COLLECTOR, FARIDKOT AND OTHERS Vs. BALVIR SINGH
|
June 1, 2016 |
PUNJAB TECHNICAL UNIVERSITY NON-TEACHING EMPLOYEES ASSOCIATION, JALANDHAR Vs. STATE OF PUNJAB
|
June 2, 2016 |
PUNJAB WAKF BOARD Vs. HARVALLABH PARKASH (DECEASED) THROUGH LRS
|
November 28, 2016 |
PUNJAB WAKF BOARD Vs. ANIL MODI OIL INDUSTRIES LTD.
|
March 2, 2016 |
PUNJABI UNIVERSITY PATIALA AND ORS. Vs. JASBIR SINGH AND ORS.
|
March 2, 2016 |
PUNNU RAM Vs. KASHMIR SINGH AND OTHERS
|
March 28, 2016 |
PURAN CHAND Vs. RAM KISHAN AND ANOTHER
|
November 10, 2016 |
PURAN SINGH @ MAKHAN Vs. STATE OF PUNJAB
|
June 2, 2016 |
PURSHOTAM Vs. STATE OF HARYANA & OTHERS
|
August 3, 2016 |
PUSHPA Vs. STATE OF HARYANA
|
February 16, 2016 |
PUSHPA DEVI Vs. STATE OF PUNJAB AND OTHERS
|
February 27, 2016 |
PUSHPA DEVI Vs. STATE OF HARYANA AND ORS.
|
February 17, 2016 |
PUSHPA RANI Vs. JAIMAL SINGH
|
February 23, 2016 |
PUSHPA RANI AND OTHERS Vs. USHA RANI AND OTHERS
|
August 17, 2016 |
PUSHPA SINGH CHAUHAN AND ANOTHER Vs. DEVINDER SINGH PATHANIA AND ANOTHER
|
May 24, 2016 |
PUSHPINDER KAUR Vs. PUNJAB & SIND BANK
|
August 23, 2016 |
PUSHPINDER SINGH Vs. RAJIV PRASHER AND OTHERS
|
January 22, 2016 |
R (NAME WITHHELD) AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
R K RICE MILLS AND OTHERS Vs. PUNJAB STATE CIVIL SUPPLY CORPORATION LTD AND OTHERS
|
November 3, 2016 |
R N KOSLIA Vs. STATE OF HARYANA AND OTHERS
|
September 6, 2016 |
R S LABOUR & TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 9, 2016 |
R.P.GUPTA Vs. DEPUTY GENERAL MANAGER, ZONAL OFFICE, BANK OF BARODA AND ANOTHER
|
March 4, 2016 |
RACHIN KAMBOJ AND ORS. Vs. STATE OF PUNJAB
|
January 18, 2016 |
RADHA DEVI AND OTHERS Vs. PARKASH SAWAMI AND OTHERS
|
October 7, 2016 |
RADHA KRISHAN Vs. STATE OF PUNJAB AND OTHERS
|
March 17, 2016 |
RADHA KRISHAN Vs. RAMESH KUMAR
|
December 22, 2016 |
RADHEY GOPAL DEVELOPERS PVT LTD Vs. SAROJINI MALHOTRA AND ANOTHER
|
April 29, 2016 |
RADHEY SHAM BHATIA AND OTHERS Vs. RAJNI SONI WIDOW OF SURINDER SONI AND OTHERS
|
August 10, 2016 |
RADHIKA PARSHAD Vs. SMT. AKKI BAI OSWAL TRUST (REGD.) AND OTHERS
|
October 18, 2016 |
RAGHBIR AND OTHERS Vs. PARKASH AND OTHERS
|
October 20, 2016 |
RAGHBIR CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD AND OTHERS
|
January 15, 2016 |
RAGHBIR KUMAR AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
|
April 27, 2016 |
RAGHBIR SINGH Vs. BABALDEEP SINGH ALIAS BUTA SINGH
|
May 26, 2016 |
RAGHBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2016 |
RAGHBIR SINGH & ORS Vs. STATE OF PUNJAB & ANR
|
May 9, 2016 |
RAGHVIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2016 |
RAHEES QUARESHI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2016 |
RAHEJA VEDANTA FLAT BUYERS ASSOCIATION, PALAM VIHAR, GURGAON Vs. STATE OF HARYANA
|
December 8, 2016 |
RAHUL Vs. STATE OF HARYANA
|
January 19, 2016 |
RAHUL AND ANOTHER Vs. AJAY PAL AND OTHERS
|
February 9, 2016 |
RAHUL KAPOOR Vs. STATE OF PUNJAB
|
June 1, 2016 |
RAIL COACH FACTORY, KAPURTHALA THROUGH ITS GENERAL MANAGER Vs. PARMINDER SINGH AND ANOTHER
|
August 2, 2016 |
RAJ Vs. RAJBALA AND OTHERS
|
February 18, 2016 |
RAJ BAHADUR AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) AND OTHERS
|
March 10, 2016 |
RAJ BAHADUR PAL Vs. DEEPAK SINGH AND ORS.
|
January 8, 2016 |
RAJ DULARI AND OTHERS Vs. RAM SARUP AND ANOTHER
|
September 27, 2016 |
RAJ GILL Vs. STATE OF PUNJAB
|
September 5, 2016 |
RAJ KISHAN Vs. STATE OF HARYANA AND ANR.
|
January 29, 2016 |
RAJ KISHORE Vs. MANJU
|
February 18, 2016 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
July 27, 2016 |
RAJ KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2016 |
RAJ KUMAR Vs. STATE OF HARYANA AND OTHER
|
July 12, 2016 |
RAJ KUMAR Vs. PARDUMAN SOOD AND ANOTHER
|
February 23, 2016 |
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 12, 2016 |
RAJ KUMAR Vs. SUNIL AND OTHERS
|
November 7, 2016 |
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2016 |
RAJ KUMAR (SINCE DECEASED) THROUGH HIS LR NISHA RANI Vs. BHARAT BANSAL AND OTHERS
|
July 13, 2016 |
RAJ KUMAR @ KALU Vs. STATE OF HARYANA
|
January 8, 2016 |
RAJ KUMAR @ RAJU AND SURINDER PAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
December 21, 2016 |
RAJ KUMAR AHLUWALIA, NOW RETD DY S P Vs. STATE OF HARYANA AND OTHERS
|
September 29, 2016 |
RAJ KUMAR AND ANOTHER Vs. DYAL CHAND AND OTHERS
|
January 8, 2016 |
RAJ KUMAR SEHGAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ANOTHER
|
October 17, 2016 |
RAJ KUMAR SHARMA Vs. STATE OF HARYANA AND ORS.
|
February 10, 2016 |
RAJ KUMARI Vs. NAVDEEP KUMAR
|
January 27, 2016 |
RAJ KUMARI Vs. STATE OF HARYANA
|
May 30, 2016 |
RAJ MAL AND OTHERS Vs. GULZARI AND OTHERS
|
February 3, 2016 |
RAJ PAL AND OTHERS Vs. CHAMELI
|
September 22, 2016 |
RAJ PAL SINGH Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
July 21, 2016 |
RAJ RANI AND ANOTHER Vs. NARANJAN SINGH THROUGH DALJIT KAUR AND ANOTHER
|
October 6, 2016 |
RAJ RANI SHARMA AND OTHERS Vs. UNION OF INDIA
|
May 17, 2016 |
RAJ SINGH Vs. RAJBIR AND OTHERS
|
September 19, 2016 |
RAJ SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 26, 2016 |
RAJ SINGH @ PAPPU Vs. SATYABIR SINGH AND OTHERS
|
February 2, 2016 |
RAJ SINGH AND OTHERS Vs. STATE OF HARYANA THROUGH ACQUISITION COLLECTOR, GURGAON AND OTHERS
|
August 4, 2016 |
RAJA RAM AND ORS. Vs. SUNDER AND ORS.
|
March 30, 2016 |
RAJAL AND ANOTHER Vs. BAKHTAWARI AND OTHERS
|
May 18, 2016 |
RAJAT Vs. SUMIT KUMAR AND OTHERS
|
March 1, 2016 |
RAJAT RAJENDRA SINGHAL Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2016 |
RAJBALA AND OTHERS Vs. SEEMA GUPTA
|
May 23, 2016 |
RAJBIR Vs. SIRI PAL AND OTHERS
|
February 24, 2016 |
RAJBIR @ RAJBIR SINGH Vs. BALDEV SINGH AND OTHERS
|
May 11, 2016 |
RAJBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 28, 2016 |
RAJBIR SINGH Vs. STATE OF HARYANA
|
May 31, 2016 |
RAJDEEP KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
|
May 19, 2016 |
RAJDHANI TRANSPORT COMPANY PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS
|
September 16, 2016 |
RAJEEV SHARMA Vs. SHIV KUMAR
|
June 1, 2016 |
RAJEEV SINGLA Vs. MANJIT SINGH
|
October 26, 2016 |
RAJENDER Vs. STATE OF HARYANA
|
April 27, 2016 |
RAJENDER AND OTHERS Vs. SURENDRI
|
August 2, 2016 |
RAJENDER KUMAR Vs. SANJAY KUMAR AND ANOTHER
|
February 2, 2016 |
RAJENDER KUMAR Vs. THE PRESIDING OFFICER AND ORS.
|
January 5, 2016 |
RAJENDER PARSAD AND OTHERS Vs. VINOD KUMAR AND OTHERS
|
July 26, 2016 |
RAJENDER SINGH Vs. M/S MANGAL TRADING CO. AND OTHERS
|
April 5, 2016 |
RAJENDER SINGH Vs. SURESH AND OTHERS
|
February 18, 2016 |
RAJENDER SINGH Vs. STATE OF HARYANA
|
September 19, 2016 |
RAJENDER SINGH AND ORS. Vs. CHET RAM AND ORS.
|
February 12, 2016 |
RAJESH Vs. PARMOD AND OTHERS
|
December 9, 2016 |
RAJESH Vs. STATE OF HARYANA
|
January 15, 2016 |
RAJESH Vs. UNION OF INDIA
|
September 6, 2016 |
RAJESH AGGARWAL Vs. STATE OF PUNJAB
|
August 16, 2016 |
RAJESH DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 3, 2016 |
RAJESH DHAWAN Vs. STATE OF PUNJAB
|
December 5, 2016 |
RAJESH JOSHI AND ORS. Vs. STATE
|
April 1, 2016 |
RAJESH KUMAR Vs. PIYUSH AND ORS.
|
January 28, 2016 |
RAJESH KUMAR Vs. UNION TERRITORY OF CHANDIGARH AND ORS.
|
January 8, 2016 |
RAJESH KUMAR GUPTA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ORS.
|
April 29, 2016 |
RAJESH KUMAR POONIA Vs. STATE OF HARYANA & ORS.
|
November 3, 2016 |
RAJESH KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
November 11, 2016 |
RAJESH LOCHAB Vs. STATE OF HARYANA
|
June 15, 2016 |
RAJESH MODI Vs. STATE OF PUNJAB AND ANOTHER
|
January 13, 2016 |
RAJESHWAR KUMAR VERMA Vs. DEVENDER SINGH AND OTHERS
|
May 17, 2016 |
RAJINDER KAUR Vs. GURDAS SINGH
|
January 14, 2016 |
RAJINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
December 16, 2016 |
RAJINDER KAUR Vs. STATE OF HARYANA
|
February 11, 2016 |
RAJINDER KAUR Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
July 11, 2016 |
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
June 1, 2016 |
RAJINDER KUMAR Vs. CHIEF ADMINISTRATOR, UNION TERRITORY AND ANOTHER
|
January 13, 2016 |
RAJINDER KUMAR Vs. STATE OF PUNJAB & ANOTHER
|
February 26, 2016 |
RAJINDER KUMAR Vs. UNION OF INDIA AND ORS.
|
March 17, 2016 |
RAJINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
September 2, 2016 |
RAJINDER KUMAR AND ANOTHER Vs. MANPREET SINGH AND OTHERS
|
November 3, 2016 |
RAJINDER KUMAR AND ORS. Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
January 7, 2016 |
RAJINDER KUMAR GUPTA Vs. SWARAN DASS
|
May 20, 2016 |
RAJINDER LAL AND ORS. Vs. PREM MOHNI AND ORS.
|
January 8, 2016 |
RAJINDER PAL SINGH & ORS Vs. AMAR SINGH AND ANRS
|
July 20, 2016 |
RAJINDER SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 30, 2016 |
RAJINDER SINGH Vs. STATE OF PUNJAB
|
February 11, 2016 |
RAJINDER SINGH Vs. PUNJAB WAKF BOARD
|
August 9, 2016 |
RAJINDER SINGH @ JINDER AND ANOTHER Vs. STATE OF PUNJAB
|
May 25, 2016 |
RAJINDER SINGH AND ANOTHER Vs. DALEL SINGH AND OTHERS
|
September 8, 2016 |
RAJINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
August 23, 2016 |
RAJINDER SINGH AND OTHERS Vs. KULWANT KAUR AND OTHERS
|
April 12, 2016 |
RAJINDER SINGH DHILLON Vs. MAJOR GIAN SINGH CHARITABLE EDUCATION TRUST DAKHA AND OTHERS
|
February 12, 2016 |
RAJIV AND ANOTHER Vs. STATE OF HARYANA
|
May 25, 2016 |
RAJIV JOHAR Vs. UNION OF INDIA AND ANOTHER
|
March 2, 2016 |
RAJIV KUMAR Vs. STATE OF PUNJAB
|
May 26, 2016 |
RAJIV MALHOTRA Vs. SANJAY MALHOTRA AND ORS.
|
January 22, 2016 |
RAJIV SHARMA Vs. STATE OF PUNJAB AND ORS.
|
April 25, 2016 |
RAJIV SHARMA AND ANOTHER Vs. KAPTAN SINGH AND ANOTHER
|
October 19, 2016 |
RAJIV SHARMA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
January 20, 2016 |
RAJIV SINGLA Vs. UNION TERRITORY ADMINISTRATION AND ORS.
|
January 29, 2016 |
RAJIV VOHRA Vs. STATE OF HARYANA AND OTHERS
|
July 8, 2016 |
RAJNI Vs. STATE OF HARYANA & ANR
|
November 18, 2016 |
RAJNI Vs. STATE OF HARYANA AND ORS.
|
February 29, 2016 |
RAJNI DEVI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
|
January 28, 2016 |
RAJNI RANI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
|
August 24, 2016 |
RAJNISH Vs. STATE OF HARYANA
|
May 4, 2016 |
RAJOWAL COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD AND OTHERS Vs. MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
|
May 30, 2016 |
RAJPAL Vs. STATE OF HARYANA AND OTHERS
|
March 17, 2016 |
RAJPAL ETC Vs. CHANDER KALA
|
May 27, 2016 |
RAJPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2016 |
RAJPAL SINGH @ RAJU Vs. KARAMJIT KAUR
|
January 14, 2016 |
RAJU AND OTHERS Vs. ANGREJO
|
January 28, 2016 |
RAJVIR KAUR Vs. SEHAJPREET SINGH
|
May 11, 2016 |
RAJVIR SINGH Vs. THE APPELLATE AUTHORITY AND OTHERS
|
August 26, 2016 |
RAJWANSH KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 30, 2016 |
RAJWANT KAUR Vs. FINANCIAL COMMISSIONER (ANIMAL HUSBANDRY), PUNJAB
|
May 9, 2016 |
RAJWANT KAUR Vs. JAGDEEP SINGH
|
March 30, 2016 |
RAJWANT KAUR ALIAS RAJWANT VIRK Vs. NIRANJAN SINGH
|
October 7, 2016 |
RAJWANT SINGH Vs. PAWAN KUMAR
|
January 21, 2016 |
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
February 26, 2016 |
RAJWINDER KAUR Vs. STATE OF PUNJAB
|
May 26, 2016 |
RAJWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 26, 2016 |
RAJWINDER KAUR Vs. UNION OF INDIA AND OTHERS
|
July 26, 2016 |
RAJWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 22, 2016 |
RAJWINDER KAUR Vs. STATE OF PUNJAB & OTHERS
|
May 30, 2016 |
RAKESH Vs. RAMESH AND OTHERS
|
March 3, 2016 |
RAKESH DHAR DWIVEDI Vs. STATE OF HARYANA AND ANOTHER
|
May 27, 2016 |
RAKESH JAIN Vs. STATE OF HARYANA
|
February 3, 2016 |
RAKESH KUMAR Vs. TARSEM CHAND
|
March 11, 2016 |
RAKESH KUMAR Vs. MAHENDER SINGH AND OTHERS
|
February 4, 2016 |
RAKESH KUMAR Vs. PAWAN KUMAR
|
March 18, 2016 |
RAKESH KUMAR Vs. GOPAL KRISHAN
|
March 1, 2016 |
RAKESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
May 16, 2016 |
RAKESH KUMAR Vs. DIAL SINGH SAGOO AND OTHERS
|
November 3, 2016 |
RAKESH KUMAR Vs. STATE OF HARYANA
|
May 18, 2016 |
RAKESH KUMAR Vs. MONIKA
|
November 29, 2016 |
RAKESH KUMAR @ SUNDA @ RAMPHAL NATH Vs. STATE OF HARYANA
|
January 29, 2016 |
RAKESH KUMAR GOYAL Vs. GURTEJ SINGH SAHOTA AND ANOTHER
|
December 9, 2016 |
RAKESH KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2016 |
RAKESH KUMAR SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 9, 2016 |
RAM Vs. SURJIT KAUR ALIAS SUKHJIT KAUR
|
May 26, 2016 |
RAM ANCHAL Vs. SHASHI BALA
|
January 21, 2016 |
RAM ANJORE Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED
|
January 18, 2016 |
RAM AVTAR Vs. STATE OF HARYANA
|
February 17, 2016 |
RAM AVTAR Vs. STATE OF HARYANA
|
January 20, 2016 |
RAM AVTAR Vs. UNION TERRITORY CHANDIGARH AND ORS.
|
March 16, 2016 |
RAM AVTAR (SINCE DECEASED) THROUGH HIS LRS Vs. DEVI SAHAI AND OTHERS
|
January 8, 2016 |
RAM CHAND Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
September 8, 2016 |
RAM CHANDER Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD & ANR
|
July 12, 2016 |
RAM CHANDER Vs. STATE OF HARYANA
|
October 27, 2016 |
RAM CHANDER AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
May 20, 2016 |
RAM CHANDER AND ORS. Vs. JAI NARAYAN AND ORS.
|
January 29, 2016 |
RAM CHANDER JAIN Vs. STATE OF HARYANA AND OTHERS
|
August 17, 2016 |
RAM DEV GOEL Vs. HARYANA TOURISM CORPORATION AND OTHERS
|
August 23, 2016 |
RAM DIA Vs. STATE OF HARYANA AND ORS.
|
January 13, 2016 |
RAM DIA Vs. GRAM PANCHAYAT CHIDANA
|
January 25, 2016 |
RAM DIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2016 |
RAM DIA AND OTHERS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD , AND OTHERS
|
January 19, 2016 |
RAM GHANSHYAM DEVELOPERS PRIVATE LIMITED Vs. SANJEEV KUMAR AND ORS.
|
January 14, 2016 |
RAM GOPAL SAHOTA Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
July 12, 2016 |
RAM KALI & ANR Vs. RAKESH KUMAR AND OTHERS
|
February 5, 2016 |
RAM KANWAR Vs. STATE OF HARYANA
|
June 1, 2016 |
RAM KANWAR AND OTHERS Vs. STATE OF HARYANA THROUGH CHIEF SECRETARY HARYANA, CIVIL SECRETARIAT CHANDIGARH AND OTHERS
|
November 22, 2016 |
RAM KISHAN Vs. BALWANT SINGH AND ORS.
|
January 6, 2016 |
RAM KISHAN Vs. STATE OF HARYANA
|
March 16, 2016 |
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS
|
August 27, 2016 |
RAM KISHAN Vs. ARJUN
|
January 15, 2016 |
RAM KISHAN AND ORS. Vs. OMWATI AND ORS.
|
January 11, 2016 |
RAM KISHAN SHARMA Vs. PRESIDING OFFICER
|
March 31, 2016 |
RAM KISHAN THROUGH LRS Vs. STATE OF HARYANA AND OTHERS
|
March 16, 2016 |
RAM KRISHNA SHARMA Vs. CAT AND OTHERS
|
February 1, 2016 |
RAM KUMAR Vs. THE FINANCIAL COMMISSIONER, DEPARTMENT OF REVENUE, HARYANA & ORS.
|
December 6, 2016 |
RAM KUMAR Vs. DULI CHAND
|
August 3, 2016 |
RAM KUMAR BHADU AND OTHERS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
|
February 16, 2016 |
RAM KUMAR GARG Vs. U.T. CHANDIGARH
|
February 5, 2016 |
RAM KUMAR KALYAN Vs. STATE OF HARYANA AND ORS
|
June 21, 2016 |
RAM LAL Vs. ASHWANI BANSAL AND OTHERS
|
August 19, 2016 |
RAM LAL Vs. CHIEF SECRETARY TO GOVERNMENT OF HARYANA
|
February 17, 2016 |
RAM MEHAR Vs. STATE OF HARYANA
|
May 30, 2016 |
RAM MEHAR Vs. STATE OF HARYANA AND OTHERS
|
April 1, 2016 |
RAM MEHAR AND ORS. Vs. STATE OF HARYANA.
|
March 9, 2016 |
RAM MURTI @ MURTI DEVI AND ANOTHER Vs. PARVEEN AND OTHERS
|
February 25, 2016 |
RAM NARAYAN AND ANOTHER Vs. DHANAK COMMUNITY AND OTHERS
|
November 15, 2016 |
RAM NATH AND OTHERS Vs. BRIJ MOHAN AND OTHERS
|
May 24, 2016 |
RAM NIWAS Vs. DIDAR SINGH AND ANOTHER
|
January 11, 2016 |
RAM NIWAS GOYAL Vs. SUBHASH GOYAL
|
March 31, 2016 |
RAM PAL Vs. STATE OF PUNJAB
|
May 11, 2016 |
RAM PAL Vs. STATE OF HARYANA AND OTHERS
|
February 4, 2016 |
RAM PAL Vs. SANTOSH AND OTHERS
|
January 8, 2016 |
RAM PAL AND OTHERS Vs. DHARAM SINGH AND ANOTHER
|
August 5, 2016 |
RAM PAL GUPTA Vs. PUNJAB POULTRY DEV. CORPORATION LIMITED AND OTHERS
|
April 27, 2016 |
RAM PAL SAINI Vs. SURINDER SINGH
|
January 7, 2016 |
RAM PARKASH Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB
|
February 2, 2016 |
RAM PARKASH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 28, 2016 |
RAM PARTAP AND OTHERS Vs. CHANDIGARH TRANSPORT UNDERTAKING AND OTHERS
|
July 5, 2016 |
RAM PAT Vs. STATE OF HARYANA AND OTHERS
|
October 18, 2016 |
RAM PHAL Vs. NARESH AND OTHERS
|
February 1, 2016 |
RAM PHAL AND ORS. Vs. KHAZANI DEVI AND ORS.
|
February 11, 2016 |
RAM RATTAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
December 13, 2016 |
RAM RATTAN HANS RAJ AND OTHERS Vs. HARBHAJAN SINGH
|
August 29, 2016 |
RAM RATTAN HANS RAJ AND OTHERS Vs. PRITAM KAUR
|
September 8, 2016 |
RAM RATTAN HANS RAJ AND OTHERS Vs. GURCHARAN SINGH
|
September 8, 2016 |
RAM SARAN Vs. HARDEEP SINGH AND ANOTHER
|
February 18, 2016 |
RAM SARAN SINGH (DECEASED) THROUGH LRS Vs. PUNJAB MANDI BOARD AND OTHERS
|
September 15, 2016 |
RAM SAROOP BAGHI Vs. ROMESH KUMARI AND ANOTHER
|
February 2, 2016 |
RAM SARUP Vs. RAGHBIR AND OTHERS
|
August 9, 2016 |
RAM SARUP Vs. STATE OF HARYANA AND ORS.
|
February 3, 2016 |
RAM SARUP AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 12, 2016 |
RAM SAWROOP Vs. SURINDER KUMAR
|
May 11, 2016 |
RAM SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 20, 2016 |
RAM SINGH Vs. SUB DIVISIONAL CANAL OFFICER AND OTHERS
|
September 27, 2016 |
RAM SINGH Vs. STATE OF PUNJAB
|
July 29, 2016 |
RAM SINGH Vs. UNION OF INDIA AND OTHERS
|
November 17, 2016 |
RAM SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT, ROHTAK AND OTHERS
|
November 21, 2016 |
RAM SINGH Vs. BALDEV SINGH AND OTHERS
|
May 2, 2016 |
RAM SINGH AND OTHERS Vs. PRINCIPAL SECRETARY TO GOVT. OF HARYANA AND OTHERS
|
January 7, 2016 |
RAMA SWAMY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
September 7, 2016 |
RAMAN KAPOOR Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2016 |
RAMAN KUMAR @ LAMBA Vs. STATE OF PUNJAB
|
May 31, 2016 |
RAMANAND AND OTHERS Vs. DHARAMPAL AND OTHERS
|
April 26, 2016 |
RAMANDEEP SINGH Vs. SUCHA SINGH AND OTHERS
|
February 16, 2016 |
RAMANDEEP SINGH Vs. STATE OF PUNJAB
|
January 28, 2016 |
RAMANJOT SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 28, 2016 |
RAMBAG AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ORS.
|
February 1, 2016 |
RAMBIR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
December 15, 2016 |
RAMBIR SINGH Vs. STATE OF HARYANA
|
February 23, 2016 |
RAMESH AND ORS. Vs. THE STATE OF HARYANA
|
January 7, 2016 |
RAMESH AND OTHERS Vs. RAM RATTAN AND OTHERS
|
March 30, 2016 |
RAMESH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 20, 2016 |
RAMESH BAJAJ Vs. STATE OF HARYANA AND OTHERS
|
February 18, 2016 |
RAMESH CHAND Vs. RAMESH CHAND DOGRA
|
August 1, 2016 |
RAMESH CHAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
January 19, 2016 |
RAMESH CHANDER Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2016 |
RAMESH KAUSHIK Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
February 17, 2016 |
RAMESH KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
May 30, 2016 |
RAMESH KUMAR Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION
|
February 23, 2016 |
RAMESH KUMAR Vs. PUNJAB SCHOOL EDUCATION BOARD
|
March 4, 2016 |
RAMESH KUMAR Vs. STATE OF PUNJAB
|
April 5, 2016 |
RAMESH KUMAR Vs. UNION TERRITORY CHANDIGARH AND OTHERS
|
January 29, 2016 |
RAMESH KUMAR Vs. STATE OF PUNJAB & OTHERS
|
February 3, 2016 |
RAMESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
December 21, 2016 |
RAMESH KUMAR BANSAL Vs. SANJEEV KUMAR KALYAN
|
March 16, 2016 |
RAMESH RANI Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS
|
May 27, 2016 |
RAMESHWAR Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2016 |
RAMESHWAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 23, 2016 |
RAMINDER BAKSHI Vs. NARESH KUMAR ARORA
|
March 2, 2016 |
RAMINDER SINGH JUDGE Vs. JASROOP JUDGE
|
May 20, 2016 |
RAMJANO Vs. STATE OF HARYANA
|
February 1, 2016 |
RAMJI Vs. STATE OF PUNJAB AND OTHERS
|
July 11, 2016 |
RAMKISHAN Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2016 |
RAMPAL Vs. STATE OF HARYANA
|
November 22, 2016 |
RAMPAT BHATIA Vs. STATE OF HARYANA & OTHERS
|
September 19, 2016 |
RAMPHAL Vs. PUNJAB NATIONAL BANK AND ORS.
|
January 7, 2016 |
RAMPHAL YADAV Vs. STATE OF HARYANA
|
January 8, 2016 |
RAN SINGH Vs. KASAM DEEN AND OTHERS
|
February 11, 2016 |
RANA INDER PARTAP SINGH Vs. RANJIT SINGH GHUMAN
|
August 3, 2016 |
RANBIR KAUR AND OTHERS Vs. MAHAL SINGH AND OTHERS
|
February 18, 2016 |
RANBIR SINGH Vs. D.H.B.V.N.L. AND OTHERS
|
March 2, 2016 |
RANBIR SINGH Vs. STATE OF HARYANA
|
December 22, 2016 |
RANBIR SINGH Vs. STATE OF PUNJAB
|
January 22, 2016 |
RANBIR SINGH AND OTHERS Vs. BUTA SINGH AND OTHERS
|
August 3, 2016 |
RANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
May 16, 2016 |
RANDEEP SINGH Vs. FINANCIAL COMMISSIONER, (APPEALS), PUNJAB AND OTHERS
|
December 8, 2016 |
RANDHIR Vs. STATE OF HARYANA & ANOTHER
|
February 18, 2016 |
RANDHIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 21, 2016 |
RANGA SINGH Vs. TEJA SINGH
|
May 12, 2016 |
RANI KAUR AND ANOTHER Vs. NIRDOSH KUMAR GOYAL AND OTHER
|
March 2, 2016 |
RANJEET SINGH Vs. PERMANENT LOK ADALAT AND OTHERS
|
July 20, 2016 |
RANJEET SINGH Vs. THE COMMISSIONER OF INCOME TAX, FARIDABAD
|
January 13, 2016 |
RANJIT KUMAR JAIN Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH & ANR.
|
November 7, 2016 |
RANJIT SINGH Vs. STATE OF PUNJAB
|
September 14, 2016 |
RANJIT SINGH Vs. MANDEEP KAUR
|
April 7, 2016 |
RANJIT SINGH Vs. NEW INDIA ASSURANCE COMPANY AND OTHERS
|
January 8, 2016 |
RANJIT SINGH Vs. SARASWATI STONE CRUSHER AND OTHERS
|
May 13, 2016 |
RANJIT SINGH Vs. STATE OF HARYANA
|
October 17, 2016 |
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 19, 2016 |
RANJIT SINGH Vs. HARBANS KAUR
|
February 24, 2016 |
RANJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
March 1, 2016 |
RANJIT SINGH Vs. STATE OF PUNJAB
|
August 12, 2016 |
RANJIT SINGH Vs. GURMUKH SINGH AND OTHERS
|
January 11, 2016 |
RANJIT SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
January 6, 2016 |
RANJIT SINGH Vs. RAM SARUP AND ORS.
|
January 11, 2016 |
RANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 8, 2016 |
RANJIT SINGH @ LADHAR Vs. GURDEV SINGH @ DEV SINGH AND OTHERS
|
May 24, 2016 |
RANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
January 5, 2016 |
RANJIT SINGH AND ANOTHER Vs. HARBANS SINGH
|
February 1, 2016 |
RANJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ANR
|
December 15, 2016 |
RANJIT SINGH BATH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
September 20, 2016 |
RANO Vs. THE APPELLATE TRIBUNAL AND OTHERS
|
January 22, 2016 |
RANVIR SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 29, 2016 |
RANVIR SINGH SAINI Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
RASHID Vs. STATE OF HARYANA
|
January 11, 2016 |
RASHMI SHARMA Vs. STATE OF PUNJAB & ANR
|
March 11, 2016 |
RASHPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 24, 2016 |
RASHPAL SINGH Vs. PARAMJIT SINGH AND ORS.
|
February 9, 2016 |
RASHTRIYA VALMIKI SABHA (REGD.) Vs. STATE OF PUNJAB AND OTHERS
|
October 3, 2016 |
RASMILA DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2016 |
RATI PAL AND OTHERS Vs. JAGDEEP SINGH AND OTHERS
|
March 1, 2016 |
RATI RAM GOYAT Vs. STATE OF HARYANA AND OTHERS
|
May 27, 2016 |
RATTAN LAL Vs. DALIP KUMAR
|
July 13, 2016 |
RATTAN SINGH Vs. STATE OF HARYANA
|
March 1, 2016 |
RATTAN SINGH Vs. PUNJAB STATE
|
February 12, 2016 |
RATTAN SINGH Vs. RAI VARINDER @ KAKA
|
January 21, 2016 |
RATTAN SINGH Vs. FINANCIAL COMMISSIONER
|
September 21, 2016 |
RATTAN SINGH Vs. FINANCIAL COMMISSIONER, APPEALS, PUNJAB AND ANOTHER
|
May 17, 2016 |
RATTAN SINGH CHAHAL Vs. STATE OF HARYANA
|
March 18, 2016 |
RATTI RAM AND ORS. Vs. HARYANA STATE AND ORS.
|
February 4, 2016 |
RAUNKI RAM Vs. UJAGAR RAM
|
April 5, 2016 |
RAVI Vs. STATE OF U.T.
|
June 7, 2016 |
RAVI Vs. VINOD KUMAR
|
March 11, 2016 |
RAVI DUTT & ORS. Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM & ORS.
|
August 3, 2016 |
RAVI KUMAR Vs. RAKESH KUMAR AND OTHERS
|
March 11, 2016 |
RAVI KUMAR @ RAJINDER KUMAR Vs. STATE OF PUNJAB
|
May 20, 2016 |
RAVINDER CHOPRA Vs. STATE OF PUNJAB
|
May 20, 2016 |
RAVINDER KAUR Vs. SHARWAN KUMAR AND OTHERS
|
February 17, 2016 |
RAVINDER KUMAR Vs. REKHA RANI
|
February 12, 2016 |
RAVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
November 9, 2016 |
RAVINDER SINGH Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD & ANR
|
October 18, 2016 |
RAVINDER SINGH Vs. DARSHAN KAUR AND ORS.
|
April 25, 2016 |
RAVINDER SINGH SANDHU & OTHERS Vs. STATE OF PUNJAB & ANOTHER
|
March 29, 2016 |
RAVINDRA SAVLA Vs. AVITEL POST STUDIOZ LTD AND OTHERS
|
September 2, 2016 |
RAVNEET AGRO INDUSTRIES Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
November 3, 2016 |
RAVNEET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES & ORS.
|
September 20, 2016 |
RAVNEET KAUR & OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT & ANOTHER
|
September 9, 2016 |
RECORDERS & MEDICARE SYSTEMS(P) LTD Vs. STATE BANK OF PATIALA AND ANOTHER
|
December 13, 2016 |
REETA MAHAJAN AND OTHERS Vs. HANS RAJ AND OTHERS
|
May 3, 2016 |
REETU SETIA Vs. STATE OF PUNJAB
|
March 31, 2016 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. COCA -COLA INDIA
|
April 25, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
February 12, 2016 |
REGULAR TRADERS Vs. UNION OF INDIA AND ORS.
|
January 12, 2016 |
REKHA DEVI & OTHERS Vs. ASHOK KUMAR (SINCE DECEASED)
|
August 16, 2016 |
REKHA JANGRA Vs. STATE OF PUNJAB
|
January 6, 2016 |
REKHA RANI Vs. STATE OF PUNJAB
|
April 21, 2016 |
REKHA SHARMA Vs. KESAR SINGH AND ANOTHER
|
January 6, 2016 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJ BALA AND ANOTHER
|
January 14, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. POONAM AND OTHERS
|
July 18, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. NEETU AND OTHERS
|
October 7, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RAKESH KUMAR AND ANOTHER
|
February 10, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAJBALA AND OTHERS
|
March 22, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. KAVITA AND OTHERS
|
March 31, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. KAVITA JOSHI AND OTHERS
|
February 29, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RENU AND OTHERS
|
May 25, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SUMITRA AND OTHERS
|
September 7, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANKUSH DHINGRA AND ANR
|
August 8, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD , CHANDIGARH Vs. SAROJ DEVI AND OTHERS
|
August 16, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MITESH KUMAR AND ORS.
|
January 25, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. VIJAY AND OTHERS
|
January 19, 2016 |
RELIANCE INFRASTRUCTURE LTD. Vs. HARYANA POWER GENERATION CORPORATION LTD.
|
October 27, 2016 |
RENU AND OTHERS Vs. ANISH AND OTHERS
|
February 2, 2016 |
RENU CHUGH AND OTHERS Vs. PARSHOTAM MOHAN LAL AND OTHERS
|
April 12, 2016 |
RENU JINDAL AND OTHERS Vs. SUBHASH CHAND AND ANOTHER
|
March 2, 2016 |
RESHAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2016 |
RESHAM SINGH Vs. STATE OF PUNJAB
|
December 13, 2016 |
RESHAM SINGH Vs. DEPUTY COMMISSIONER-CUM-PRESIDING OFFICER, ELECTION TRIBUNAL,MOGA AND OTHERS
|
March 21, 2016 |
RESHAM SINGH AND ANOTHER Vs. PARAMJIT SINGH AND OTHERS
|
August 22, 2016 |
RESIDENT WELFARE ASSOCIATION Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 24, 2016 |
RESIDENTS WELFARE FEDERATION Vs. UT ADMINISTRATION
|
December 7, 2016 |
REVA DEVI Vs. STATE OF PUNJAB AND ORS.
|
May 4, 2016 |
RIMPI Vs. YOGENDER
|
May 17, 2016 |
RISHI KUMAR Vs. PRESIDING OFFICER AND ORS.
|
January 18, 2016 |
RISHI PAL Vs. STATE OF HARYANA AND OTHERS
|
April 25, 2016 |
RISHI PAL Vs. STATE OF HARYANA
|
May 11, 2016 |
RISHI PAL AND ORS. Vs. STATE OF HARYANA
|
January 27, 2016 |
RISHI SINGLA Vs. NATIONAL FERTILIZER LTD. AND ORS
|
November 7, 2016 |
RITA SAINI Vs. RAJESH SAINI AND OTHERS
|
January 18, 2016 |
RITA SHARMA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS
|
December 7, 2016 |
RITU Vs. VIJAY KUMAR
|
May 24, 2016 |
RITU RANI Vs. AMRISH KUMAR AND OTHERS
|
December 21, 2016 |
ROBIN Vs. JASBIR KAUR
|
June 3, 2016 |
ROHIT @ RAVIT Vs. STATE OF HARYANA
|
May 30, 2016 |
ROHIT SIKAND Vs. SAPNA SIKAND
|
March 16, 2016 |
ROHIT UPPAL Vs. STATE OF PUNJAB AND OTHERS
|
December 1, 2016 |
ROHTASH Vs. SURESH AND OTHERS
|
March 3, 2016 |
ROHTASH AND OTHERS Vs. STATE OF HARYANA
|
July 21, 2016 |
ROHTASH KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 30, 2016 |
RONAK Vs. STATE OF HARYANA
|
April 28, 2016 |
RONAK RAM @ RONKI RAM Vs. NATIONAL INSURANCE CO LTD AND OTHERS
|
August 9, 2016 |
ROOP CHAND Vs. RAM SINGH
|
February 26, 2016 |
ROOP SINGH (DECEASED) THROUGH L.RS. Vs. MANAGING DIRECTOR, MARKFED AND ANOTHER
|
December 12, 2016 |
ROOP SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 7, 2016 |
ROSHAN LAL Vs. STATE OF HARYANA
|
May 26, 2016 |
ROSHAN LAL Vs. RANBIR SINGH
|
February 29, 2016 |
ROSHAN LAL Vs. RAM PIARI & OTHERS
|
May 11, 2016 |
ROSHAN LAL Vs. STATE OF HARYANA AND OTHERS
|
October 18, 2016 |
ROSHAN LAL Vs. UNION OF INDIA AND OTHERS
|
August 23, 2016 |
ROSHAN LAL Vs. HARI KRISHAN AND OTHERS
|
February 12, 2016 |
ROSHAN LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 17, 2016 |
ROSHAN LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 7, 2016 |
ROSHAN LAL ARYA Vs. STATE OF HARYANA
|
July 15, 2016 |
ROSHAN SINGH AND OTHERS Vs. HARPAL SINGH
|
April 1, 2016 |
ROSHANI Vs. STATE OF HARYANA & OTHERS
|
July 28, 2016 |
ROSHNI Vs. UNION OF INDIA
|
February 24, 2016 |
ROSHNI DEVI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 24, 2016 |
ROSY BHATIA Vs. STATE OF PUNJAB AND ORS.
|
January 29, 2016 |
RPS INFRASTRUCTURE LIMITED Vs. KST INFRASTRUCTURE LIMITED AND ANOTHER
|
February 17, 2016 |
RSRTC (RAJASTHAN STATE ROAD TRANSPORT CORPORATION) Vs. RAM KUVAR @ RAM KUMAR AND OTHERS
|
February 17, 2016 |
RUCHI INFOTEK SYSTEMS Vs. UNION OF INDIA AND ORS.
|
February 10, 2016 |
RUKMAN KANWAR Vs. KRISHAN CHAND AGGARWAL
|
May 3, 2016 |
RUPA GIRDHAR AND OTHERS Vs. KANWAR BHAN ALIAS KALU AND OTHERS
|
May 26, 2016 |
RUPESH Vs. KARAMVEER AND OTHERS
|
June 2, 2016 |
RUPINDER KAJAL Vs. STATE OF HARYANA AND ORS.
|
February 15, 2016 |
RUPINDERPAL SINGH Vs. THE BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
April 21, 2016 |
RUPNAGAR IMPROVEMENT TRUST RUPNAGAR Vs. SQD (LDR ) GURDIAL SINGH AND OTHERS
|
November 10, 2016 |
S H ENTERPRISES Vs. STATE OF PUNJAB
|
February 2, 2016 |
S KAPUR SINGH, BABE KE MEDICAL COLLEGE Vs. PUNJAB STATE POWER CORPORATION LTD AND OTHERS
|
December 7, 2016 |
S P SINGLA CONSTRUCTIONS PVT LTD Vs. STATE OF HARYANA AND ANOTHER
|
July 15, 2016 |
S R BUILDERS LIMITED Vs. STATE OF HARYANA AND ANOTHER
|
May 27, 2016 |
S R INDUSTRIES Vs. KISHAN KUMAR AND ANOTHER
|
March 1, 2016 |
S.B. SHARMA Vs. THE HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
|
July 8, 2016 |
S.K. JAIN Vs. THE PUNJAB AGRO INDUSTRIES CORPORATION LTD.
|
July 29, 2016 |
S.K. JAIN Vs. THE PUNJAB AGRO INDUSTRIES CORPORATION LTD.
|
February 1, 2016 |
S.K. TRADERS AND ORS. Vs. RFH SOLUTIONS PVT. LIMITED AND ORS.
|
January 25, 2016 |
S.K. VERMA Vs. UNION OF INDIA AND ANOTHER
|
August 11, 2016 |
S.M. CONSTRUCTIONS, LUDHIANA Vs. STATE OF PUNJAB AND ORS.
|
February 15, 2016 |
S.M.V.AGENCIES PVT. LTD. Vs. STATE OF PUNJAB
|
February 12, 2016 |
S.S.ZOMBADE Vs. JAGDEEP SINGH VIRK
|
May 16, 2016 |
SABHARWAL ENTERPRISES Vs. THE STATE OF PUNJAB AND ORS.
|
February 10, 2016 |
SACHIDA NAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 3, 2016 |
SACHIN JAIN Vs. NOORDIN
|
February 17, 2016 |
SACHIN KHURANA AND OTHERS Vs. SATISH KUMAR KHURANA AND OTHERS
|
March 29, 2016 |
SACHIN SAGGAR Vs. STATE OF PUNJAB & ORS
|
September 15, 2016 |
SADIKA AND OTHERS Vs. SAKIR KHAN AND OTHERS
|
June 2, 2016 |
SAHAB RAM AND ANOTHER Vs. STATE OF HARYANA
|
May 11, 2016 |
SAHAR GHARACHORLOO Vs. UNION OF INDIA AND OTHERS
|
June 30, 2016 |
SAHARA SECURITY & MAN POWER SERVICES Vs. AUTHORITY/COMMISSIONER AND ANOTHER
|
October 5, 2016 |
SAHIB SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
September 29, 2016 |
SAHIB STEEL INDUSTRIES Vs. STATE OF PUNJAB
|
January 27, 2016 |
SAI SOUNDS PRIVATE LIMITED Vs. KIRAN CONTRACTORS PRIVATE LIMITED
|
January 27, 2016 |
SAJJAN SINGH Vs. MANOHAR
|
April 5, 2016 |
SAJJAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 13, 2016 |
SAKATAR SINGH Vs. MANJIT SINGH AND ORS.
|
January 7, 2016 |
SALEEM Vs. STATE OF HARYANA
|
September 1, 2016 |
SALONI SHARMA Vs. UNION OF INDIA AND OTHERS
|
August 4, 2016 |
SAMAY SINGH Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT,INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
|
February 29, 2016 |
SAMIR NAIN Vs. STATE OF HARYANA
|
February 2, 2016 |
SAMIR YADAV Vs. STATE OF HARYANA & OTHERS
|
August 26, 2016 |
SAMPURAN SINGH Vs. SPECIAL SECRETARY CO
|
September 29, 2016 |
SAMPURAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 6, 2016 |
SANDEEP Vs. STATE OF HARYANA
|
May 31, 2016 |
SANDEEP Vs. RAJNISH SACHDEVA
|
April 1, 2016 |
SANDEEP Vs. STATE OF HARYANA
|
January 19, 2016 |
SANDEEP @ MONU @ SONU Vs. STATE OF HARYANA
|
February 9, 2016 |
SANDEEP @ RAVINDER Vs. STATE OF HARYANA
|
April 27, 2016 |
SANDEEP AND OTHERS Vs. FATEH SINGH AND OTHERS
|
October 18, 2016 |
SANDEEP KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 2016 |
SANDEEP KAUR Vs. SURMUKH SINGH
|
April 22, 2016 |
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
April 1, 2016 |
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
January 18, 2016 |
SANDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
|
November 8, 2016 |
SANDEEP MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
February 25, 2016 |
SANDEEP SINGH Vs. STATE OF PUNJAB
|
June 1, 2016 |
SANDEEP SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
|
November 8, 2016 |
SANDEEP TIWARI Vs. HARBANS KAUR
|
July 13, 2016 |
SANDEEP VERMA Vs. PRIYANKA VERMA
|
September 28, 2016 |
SANDIP SOMANY Vs. STATE OF HARYANA AND ANOTHER
|
February 23, 2016 |
SANGEETA Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2016 |
SANGEETA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
September 14, 2016 |
SANGEETA BHATTACHARYA Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2016 |
SANGEETA RANI Vs. STATE OF HARYANA AND OTHERS
|
March 16, 2016 |
SANGRUR CENTRAL CO-OPERATIVE BANK LTD Vs. DEEPAK KUMAR & ANOTHER
|
May 10, 2016 |
SANJAY @ BILLU Vs. STATE OF HARYANA
|
March 1, 2016 |
SANJAY BHAMBRI AND ANOTHER Vs. HUDA AND ANOTHER
|
May 10, 2016 |
SANJAY JAIN Vs. RAJNI
|
February 24, 2016 |
SANJAY KUMAR Vs. SHIKHA
|
March 16, 2016 |
SANJAY KUMAR Vs. STATE OF HARYANA AND ORS.
|
February 15, 2016 |
SANJAY KUMAR @ SANJU Vs. STATE OF HARYANA
|
July 8, 2016 |
SANJAY KUMAR AND ORS. Vs. JASWANT SINGH AND ORS.
|
January 15, 2016 |
SANJAY KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 10, 2016 |
SANJAY MITTAL Vs. STATE OF HARYANA
|
June 3, 2016 |
SANJAY SHARMA Vs. EMPLOYEES PROVIDENT FUNDS INSPECTOR, JALANDHAR
|
May 2, 2016 |
SANJAY SINGH Vs. STATE OF HARYANA
|
April 26, 2016 |
SANJAY VASHISTH Vs. GURU JAMBESHWAR UNIVERSITY & ORS.
|
May 5, 2016 |
SANJEEV BAJAJ Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA, PUNJAB
|
April 7, 2016 |
SANJEEV KUMAR Vs. SUPERINTENDENT OF POLICE, PATIALA AND OTHERS
|
July 22, 2016 |
SANJEEV KUMAR Vs. SANGEETA & ANOTHER
|
May 24, 2016 |
SANJEEV KUMAR AND ANOTHER Vs. DISTRICT MAGISTRATE, U.T. CHANDIGARH AND OTHERS
|
January 15, 2016 |
SANJEEV KUMAR SHARMA Vs. NARCOTICS CONTROL BUREAU CHANDIGARH
|
June 23, 2016 |
SANJEEV RAI Vs. STATE OF PUNJAB
|
January 6, 2016 |
SANJEEV SHARMA Vs. BALBIR SINGH
|
May 24, 2016 |
SANJIDA AND ORS. Vs. SANJAY KUMAR AND ORS.
|
January 11, 2016 |
SANJOGATA RANI Vs. SANJEEV KUMAR
|
May 3, 2016 |
SANJOY DUTTA GUPTA AND ANOTHER Vs. GURPREET KAUR AND OTHERS
|
May 24, 2016 |
SANT FOOTWEAR (PVT ) LTD & ANOTHER Vs. HEMI LAMBA
|
September 21, 2016 |
SANT GURMEET RAM RAHIM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 31, 2016 |
SANT KAUR AND OTHERS Vs. VASDEV AND ORS.
|
January 15, 2016 |
SANT PARTAP SINGH @ SURBIRINDER SINGH Vs. HARI SINGH AND OTHERS
|
February 5, 2016 |
SANTOKH SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
February 4, 2016 |
SANTOKH SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
February 11, 2016 |
SANTOKH SINGH Vs. GURMIT SINGH AND OTHERS
|
October 3, 2016 |
SANTOKH SINGH Vs. AJIT SINGH
|
November 22, 2016 |
SANTOKH SINGH AND ORS. Vs. KULDIP SINGH AND ORS.
|
February 10, 2016 |
SANTOSH Vs. STATE OF HARYANA AND OTHERS
|
September 20, 2016 |
SANTOSH Vs. JANGIR SINGH AND ANOTHER
|
March 31, 2016 |
SANTOSH Vs. STATE OF HARYANA
|
May 27, 2016 |
SANTOSH @ SANTOAND ANOTHER Vs. UNION OF INDIA
|
September 21, 2016 |
SANTOSH AND OTHERS Vs. ASHOK KUMAR AND OTHERS
|
March 1, 2016 |
SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 26, 2016 |
SANTOSH DEVI Vs. RAM SWARUP AND OTHERS
|
April 25, 2016 |
SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
|
August 10, 2016 |
SANTOSH DEVI Vs. PRESIDING OFFICER AND OTHERS
|
January 14, 2016 |
SANTOSH KUMARI Vs. GURNAIB SINGH AND OTHERS
|
August 3, 2016 |
SANTOSH KUMARI Vs. STATE OF HARYANA
|
April 4, 2016 |
SANTOSH RAI Vs. STATE OF PUNJAB
|
February 18, 2016 |
SANTRA DEVI Vs. NITIN AND ORS.
|
January 7, 2016 |
SAPNA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
April 6, 2016 |
SARABJEET SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 30, 2016 |
SARABJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 2016 |
SARABJIT KAUR Vs. JOGINDER SINGH BAMRA AND ORS.
|
January 5, 2016 |
SARABJIT KAUR Vs. DISTRICT COLLECTOR-CUM-DEPUTY COMMISSIONER, BARNALA
|
March 30, 2016 |
SARABJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 12, 2016 |
SARABJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 8, 2016 |
SARABJIT SINGH ALIAS SWEET Vs. STATE OF PUNJAB
|
May 24, 2016 |
SARABSIMRAT KAUR BHULLAR Vs. MANPREET SINGH AND ANOTHER
|
June 3, 2016 |
SARASWATI BUILDERS Vs. UNION OF INDIA AND OTHERS
|
April 27, 2016 |
SARASWATI PANWAR AND ANOTHER Vs. YASHANPREET SINGH AND OTHERS
|
February 3, 2016 |
SARBAN SINGH & ANOTHER Vs. STATE OF PUNJAB & ANOTHER
|
January 15, 2016 |
SARBJIT KAUR AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
January 14, 2016 |
SARDAR AJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
February 12, 2016 |
SARDAR PATEL MEDICAL INSTITUTE OF NURSING AND HOSPITAL Vs. STATE OF PUNJAB AND ANOTHER
|
August 4, 2016 |
SARDOOL SINGH Vs. STATE OF HARYANA
|
May 23, 2016 |
SARDUL SINGH Vs. STATE OF PUNJAB
|
February 1, 2016 |
SARITA JAIN COLLEGE OF EDUCATION Vs. STATE OF HARYANA
|
May 18, 2016 |
SARJEET Vs. RAJ KUMAR AND OTHERS
|
August 8, 2016 |
SARJEET Vs. KAMLESH AND ANOTHER
|
September 5, 2016 |
SARJEET Vs. DHBVNL
|
February 2, 2016 |
SAROJ Vs. SUNITA
|
May 26, 2016 |
SAROJ AND ANOTHER Vs. UDMI RAM AND OTHERS
|
August 8, 2016 |
SARVJEET Vs. STATE OF HARYANA AND OTHERS
|
July 8, 2016 |
SARVJOT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
October 24, 2016 |
SARVSHRI AJIT SINGH AND ORS. Vs. DEPARTMENT OF AGRARIAN REFORM, PUNJAB AND ORS.
|
March 22, 2016 |
SARWAN KUMAR SAHOTA Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2016 |
SARWAN SINGH Vs. JATINDER CHAUDHARY
|
September 27, 2016 |
SARWAR Vs. STATE OF HARYANA
|
March 30, 2016 |
SAT NARAIN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
February 25, 2016 |
SAT PAL CHAUHAN Vs. PUNJAB & HARYANA HIGH COURT & ANR.
|
August 26, 2016 |
SAT PAL DHAWAN AND ANOTHER Vs. DAVINDER SINGH AULAKH AND OTHERS
|
July 25, 2016 |
SATBIR Vs. TRIBUNAL AND ANOTHER
|
January 7, 2016 |
SATBIR Vs. STATE OF HARYANA
|
January 11, 2016 |
SATBIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 24, 2016 |
SATBIR AND OTHERS Vs. RAM NIWAS AND OTHERS
|
August 27, 2016 |
SATBIR NIJJER Vs. COMMISSIONER OF INCOME TAX (APPEALS), AAYAKAR BHAWAN
|
January 18, 2016 |
SATBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 9, 2016 |
SATBIR SINGH Vs. D.H.B.V.N.L AND ORS.
|
March 29, 2016 |
SATBIR SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
|
July 14, 2016 |
SATBIR SINGH Vs. THE COLLECTOR, JHAJJAR
|
April 12, 2016 |
SATBIR SINGH KHATKAR AND OTHERS Vs. SATISH KUMAR
|
February 9, 2016 |
SATINDER KAUR Vs. CHANDIGARH ADMINISTRATION AND ORS.
|
January 28, 2016 |
SATISH BALA MALHOTRA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
|
October 3, 2016 |
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
SATISH KUMAR Vs. STATE OF HARYANA
|
January 7, 2016 |
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 19, 2016 |
SATISH KUMAR Vs. ROHIT BASSI
|
January 27, 2016 |
SATISH KUMAR Vs. STATE OF PUNJAB
|
January 28, 2016 |
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
February 5, 2016 |
SATISH KUMAR Vs. UNION OF INDIA AND ORS.
|
February 16, 2016 |
SATISH KUMAR GOEL Vs. STATE OF HARYANA AND ANOTHER
|
January 14, 2016 |
SATISH KUMAR KAPOOR Vs. PUNJAB NATIONAL BANK AND ORS.
|
March 4, 2016 |
SATISH KUMAR SHARMA Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
February 16, 2016 |
SATKEWAL SINGH Vs. STATE OF PUNJAB
|
January 27, 2016 |
SATNAM KAUR Vs. GURMAIL KAUR AND OTHERS
|
January 6, 2016 |
SATNAM KAUR AND ANOTHER Vs. UNION OF INDIA
|
December 2, 2016 |
SATNAM SINGH Vs. MANDEEP KAUR AND ORS.
|
January 7, 2016 |
SATNAM SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 12, 2016 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
January 6, 2016 |
SATNAM SINGH Vs. ASHU GARG
|
February 11, 2016 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
June 9, 2016 |
SATNAM SINGH Vs. S.LASHKAR SINGH
|
April 4, 2016 |
SATNAM SINGH Vs. GURSHER SINGH AND OTHERS
|
October 5, 2016 |
SATNAM SINGH Vs. JASVIR KAUR AND OTHERS
|
May 27, 2016 |
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 29, 2016 |
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
December 15, 2016 |
SATNAM SINGH @ CHINA Vs. STATE OF PUNJAB AND ANOTHER
|
May 18, 2016 |
SATPAL Vs. STATE OF PUNJAB
|
May 18, 2016 |
SATPAL Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2016 |
SATPAL Vs. STATE OF HARYANA
|
January 5, 2016 |
SATPAL @ SATTA Vs. STATE OF PUNJAB
|
November 17, 2016 |
SATPAL GOYAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA
|
May 23, 2016 |
SATPAL SHARMA AND ANOTHER Vs. KARTA VIRENDER AND VIKRAM SINGH
|
February 2, 2016 |
SATPAL SINGH Vs. STATE OF HARYANA AND ORS.
|
September 26, 2016 |
SATPAL SINGH DAHIYA Vs. HUDA AND OTHERS
|
September 26, 2016 |
SATVIR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
March 15, 2016 |
SATWANT SINGH Vs. GURDEV SINGH AND ORS.
|
January 29, 2016 |
SATYA DEVI Vs. STATE OF PUNJAB
|
June 3, 2016 |
SATYA KANTA RAI Vs. GURMAIL SINGH (NOW DECEASED) THROUGH L.RS AND OTHERS
|
July 13, 2016 |
SATYA KAUR AND OTHERS Vs. HARWINDER SINGH AND OTHERS
|
April 22, 2016 |
SATYA PARKASH Vs. VED DEWAN AND OTHERS
|
February 10, 2016 |
SATYANDER Vs. MUNNI DEVI
|
March 11, 2016 |
SATYAVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2016 |
SATYAWAN Vs. REKHA
|
May 30, 2016 |
SAVITA JAIN Vs. BAWA RAMANDEEP SINGH AND OTHERS
|
September 8, 2016 |
SAVITRI AND OTHERS Vs. SHAM LAL AND OTHERS
|
February 27, 2016 |
SAVITRI DEVI Vs. RAGHUVIR
|
January 13, 2016 |
SAVITRI DEVI Vs. H.V.P.N.L.
|
March 11, 2016 |
SAVITRI MAAN AND ORS. Vs. SUBASH CHAND AND ORS.
|
January 20, 2016 |
SAWAN Vs. STATE OF HARYANA
|
January 29, 2016 |
SAWROOP CHAND Vs. STATE OF HARYANA AND ORS.
|
January 21, 2016 |
SAYIM Vs. STATE OF HARYANA
|
May 18, 2016 |
SBS FINANCERS BATHINDA Vs. NARINDER JEET KAUR AND OTHERS
|
February 8, 2016 |
SCIENTIFIC AWARENESS & SOCIAL WELFARE FORUM THROUGH SHAM LAL SINGLA Vs. STATE OF PUNJAB AND ANOTHER
|
September 21, 2016 |
SECRETARY, THE HARYANA STATE COOPERATIVE HOUSING B Vs. LALI DEVI AND ANOTHER
|
January 6, 2016 |
SEEMA Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2016 |
SEEMA AND OTHERS Vs. BIJENDER SINGH AND ANOTHER
|
May 25, 2016 |
SEEMA DEVI Vs. SUMAN AND OTHERS
|
October 3, 2016 |
SEEMA PANWAR Vs. AZAD SINGH
|
April 6, 2016 |
SEKHON GRAM UDYOG SAMITI (REGD ) AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 12, 2016 |
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. TALWANDI SABO POWER LIMITED AND ORS.
|
January 20, 2016 |
SEWA SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYATS DEPARTMENT, PUNJAB
|
April 6, 2016 |
SEWA SINGH @ GOLU Vs. STATE OF PUNJAB
|
February 19, 2016 |
SEWA SINGH AND OTHERS Vs. KULDIP SINGH
|
November 4, 2016 |
SEWAK INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX (CIRCLE) YAMUNA NAGAR
|
February 8, 2016 |
SH. AVINASH SHARMA Vs. SUDERSHAN KUMAR ANAND (DECEASED) THROUGH LRS.
|
February 26, 2016 |
SHABEG SINGH @ SUBEG SINGH MASTER Vs. SANTOKH SINGH
|
January 14, 2016 |
SHABEG SINGH AND OTHERS Vs. SWARAN KAUR AND OTHERS
|
August 22, 2016 |
SHAGAN SINGH Vs. OM SINGH
|
September 15, 2016 |
SHAGANPREET SINGH & ORS Vs. SUKHPREET SINGH & ORS
|
July 20, 2016 |
SHAHEED CAPTAIN D.K. KHOLA EDUCATION & CHARITABLE TRUST AND ANOTHER Vs. THE MAHARISHI DAYANAND UNIVERSITY AND ANOTHER
|
February 25, 2016 |
SHAKTI Vs. STATE OF HARYANA
|
December 5, 2016 |
SHAKUNTALA AND OTHERS Vs. RAN SINGH AND ANOTHER
|
January 18, 2016 |
SHAKUNTALA DEVI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
April 6, 2016 |
SHAKUNTLA DEVI Vs. STATE OF HARYANA
|
May 3, 2016 |
SHAKUNTLA DEVI AND OTHERS Vs. DINESH SAINI AND OTHERS
|
May 12, 2016 |
SHAM LAL Vs. SUMITRA DEVI AND OTHERS
|
March 21, 2016 |
SHAM LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2016 |
SHAM SINGH Vs. KASHMIR KAUR AND ANOTHER
|
February 11, 2016 |
SHAM SUNDER Vs. COMMISSIONER OF INCOME TAX-II, JALANDHAR
|
January 14, 2016 |
SHAM SUNDER Vs. STATE OF PUNJAB
|
December 14, 2016 |
SHAM SUNDER Vs. SURAJ PARKASH
|
December 20, 2016 |
SHAM SUNDER KHANNA Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA, PUNJAB
|
February 24, 2016 |
SHAMLA DEVI Vs. STATE OF PUNJAB
|
July 23, 2016 |
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2016 |
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2016 |
SHAMSHER SINGH Vs. UNION OF INDIA AND ORS.
|
January 27, 2016 |
SHANKAR SINGH Vs. DEEN BANDU AND OTHERS
|
May 28, 2016 |
SHANO DEVI Vs. TARA BAHADUR AND OTHERS
|
February 8, 2016 |
SHANTI DEVI Vs. STATE OF HARYANA AND OTHERS
|
February 1, 2016 |
SHANTI RAM Vs. NIRMALA AND OTHERS
|
April 11, 2016 |
SHARDA DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 22, 2016 |
SHARDA DEVI Vs. UNION OF INDIA AND ORS.
|
March 2, 2016 |
SHARDA RANI Vs. AMAR SINGH AND ORS.
|
February 17, 2016 |
SHARMA AND GANGAHAR BUILDERS Vs. AMRITSAR IMPROVEMENT TRUST AND ANOTHER
|
March 29, 2016 |
SHARMILA RANI Vs. STATE OF PUNJAB
|
February 29, 2016 |
SHARMITA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 15, 2016 |
SHASHI Vs. SUSHEEL KUMAR
|
January 12, 2016 |
SHASHI AND ORS. Vs. JAI KRISHAN GUPTA AND ORS.
|
January 11, 2016 |
SHASHI BALA Vs. CCS, HAU, HISSAR AND ANR
|
March 31, 2016 |
SHASHI BALA AND OTHERS Vs. PAWAN KUMAR AND OTHERS
|
August 3, 2016 |
SHASHI KANT Vs. STATE OF PUNJAB
|
December 15, 2016 |
SHASHI PAL & ANR Vs. JUDGE SINGH
|
September 19, 2016 |
SHAURYA GULATI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 13, 2016 |
SHAYAM SINGH Vs. UNION OF INDIA
|
July 11, 2016 |
SHEELA DEVI Vs. UNION OF INDIA
|
August 8, 2016 |
SHEELA DEVI Vs. SUMAN AND OTHERS
|
August 23, 2016 |
SHEELA DEVI Vs. STATE OF HARYANA AND ORS.
|
January 6, 2016 |
SHEELA GOYAL AND OTHERS Vs. ADVISOR TO ADMINISTRATOR, UT, CHANDIGARH AND OTHERS
|
September 19, 2016 |
SHEKHAR KALIA Vs. STATE OF PUNJAB AND ANOTHER
|
August 9, 2016 |
SHEO NATH Vs. BHOLA RAM AND ORS
|
December 5, 2016 |
SHEO RAM Vs. RAJARAM AND OTHERS
|
March 22, 2016 |
SHEOBAI AND ANOTHER Vs. MED PARKASH AND OTHERS
|
January 5, 2016 |
SHER SINGH Vs. STATE OF HARYANA
|
May 2, 2016 |
SHER SINGH Vs. MANJU KANWAR
|
July 26, 2016 |
SHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
December 21, 2016 |
SHER SINGH Vs. DHOLA SINGH AND ORS.
|
February 3, 2016 |
SHIFALI Vs. STATE OF HARYANA & ORS.
|
February 16, 2016 |
SHILPA GUPTA Vs. STATE OF PUNJAB & OTHERS
|
March 2, 2016 |
SHILPA JINDAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH CHANDIGARH AND OTHERS
|
April 29, 2016 |
SHIMBHU Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2016 |
SHINGARA SINGH Vs. ADDITIONAL DIRECTOR OF PANCHAYATS, PUNJAB & ORS PUNLR
|
August 8, 2016 |
SHIREEN HANJRA Vs. STATE OF PUNJAB & OTHERS
|
August 2, 2016 |
SHITAL FIBERS LTD Vs. INDIAN ACRYLICS LIMITED
|
April 29, 2016 |
SHITIJ GAUR Vs. STATE OF HARYANA
|
March 15, 2016 |
SHIV INDER PAL KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
March 28, 2016 |
SHIV KAILASH Vs. THE STATE OF PUNJAB
|
January 19, 2016 |
SHIV KUMAR Vs. STATE OF HARYANA
|
May 31, 2016 |
SHIV KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
August 3, 2016 |
SHIV KUMAR AND ANOTHER Vs. SHYAM SUNDER AND OTHERS
|
November 16, 2016 |
SHIV KUMAR AND OTHERS Vs. BAL KISHAN AND OTHERS
|
August 5, 2016 |
SHIV LAL Vs. STATE OF PUNJAB
|
January 21, 2016 |
SHIV LAL AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 29, 2016 |
SHIV NATH Vs. STATE OF PUNJAB AND OTHERS
|
July 29, 2016 |
SHIV OIL CARRIER Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
January 29, 2016 |
SHIVANI RANA Vs. VIKAS KAPIL SHARMA
|
March 30, 2016 |
SHIVDEEP ATTRI Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
|
March 30, 2016 |
SHIVINDER SINGH BRAR, KARTA HUF Vs. CENTRAL BOARD OF DIRECT TAXES AND OTHERS
|
September 28, 2016 |
SHOBHNA RANI ALIAS SHOBI Vs. RAJINDER & ANR.
|
January 15, 2016 |
SHODHAN Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
SHREE BALAJI TRANSPORT CORPORATION Vs. FOOD CORPORATION OF INDIA, PANCHKULA AND OTHERS
|
February 18, 2016 |
SHREE GOWSHALA COMMITTEE (REGD.), JAGADHRI Vs. MUNICIPAL CORPORATION, YAMUNA NAGAR
|
July 25, 2016 |
SHRI ADINATH AUTOMOTIVE Vs. HOUSING BOARD AND ORS.
|
February 29, 2016 |
SHRI CHANDER MOHAN AND ANOTHER Vs. SHRI KRIPAL SINGH
|
July 20, 2016 |
SHRI DEWAN SHIKSHA SAMITI Vs. NATIONAL FERTILIZERS LTD. AND OTHERS
|
July 4, 2016 |
SHRI GANESH FIRE EQUIPMENTS PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
|
March 22, 2016 |
SHRI NAMDEV ARORA Vs. COMMISSIONER OF INCOME TAX, JALANDHAR AND ANOTHER
|
July 20, 2016 |
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. DALIJODH SINGH @ DALJOT SINGH AND OTHERS
|
January 8, 2016 |
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. SHANTI LAL AND OTHERS
|
May 5, 2016 |
SHRI RAM GENERAL INSURANCE COMPANY LTD. Vs. SARISHTA DEVI AND ORS.
|
February 8, 2016 |
SHRI RISHI SAGAR Vs. COMMISSIONER OF INCOME TAX
|
March 28, 2016 |
SHRI SAI GROUP Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
September 1, 2016 |
SHRI SAI GROUP Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
June 3, 2016 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. POONAM CHADDHA AND OTHERS
|
January 20, 2016 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT AND ANOTHER
|
March 11, 2016 |
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. ASHWANI KUMAR
|
February 10, 2016 |
SHUBHNEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 6, 2016 |
SHWETA JASWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
February 27, 2016 |
SHYAM LAL VERMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
July 29, 2016 |
SHYAM RANI Vs. STATE OF PUNJAB AND ORS.
|
January 7, 2016 |
SHYAM SUNDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2016 |
SIKANDER Vs. STATE OF PUNJAB
|
July 8, 2016 |
SIKANDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 25, 2016 |
SIKANDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 26, 2016 |
SIMAR KAUR AND OTHERS Vs. SUKHWANT SINGH AND OTHERS
|
February 4, 2016 |
SIMI AND ANOTHER Vs. JITENDER KUMAR AND OTHERS
|
March 11, 2016 |
SIMRAN ARORA Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME-II, NEW DELHI
|
February 25, 2016 |
SIMRAN DHILLON Vs. STATE OF PUNJAB AND ANOTHER
|
September 7, 2016 |
SIMRAN KAUR Vs. STATE OF PUNJAB
|
May 23, 2016 |
SIMRANPREET KAUR @ PREETI Vs. HARBANS SINGH AND OTHERS
|
May 26, 2016 |
SINGLA BUILDERS AND PROMOTERS LIMITED Vs. THE STATE OF PUNJAB
|
January 21, 2016 |
SIYA RAM Vs. MANJEET KAUR AND OTHERS
|
February 1, 2016 |
SKS BEDI Vs. STATE OF HARYANA AND ORS
|
September 20, 2016 |
SKYLIGHT HOSPITALITY PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
|
April 26, 2016 |
SMT. BHUPA SHARMA Vs. STATE OF HARYANA AND OTHERS
|
August 23, 2016 |
SMT. JASWANT KAUR Vs. SATISH KUMAR AGGARWAL & OTHERS
|
April 25, 2016 |
SMT. KULWANT KAUR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 11, 2016 |
SMT. MAHENDRO @ MAHENDRO DEVI Vs. NARESH KUMAR AND OTHERS
|
March 2, 2016 |
SMT. MANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
May 4, 2016 |
SMT. MUKESH Vs. NAVEEN KUMAR
|
May 31, 2016 |
SMT. NEKI NALWA Vs. STATE OF PUNJAB AND OTHERS
|
July 8, 2016 |
SMT. PARVEEN BALA AND ANOTHER Vs. OM PARKASH (SINCE DECEASED) THROUGH HIS LRS AND ANOTHER
|
March 10, 2016 |
SMT. RAJ BALA Vs. CHARAN SINGH AND OTHERS
|
April 26, 2016 |
SMT. RAJ DULARI AND OTHERS Vs. RAM SARUP AND ANOTHER
|
September 27, 2016 |
SMT. RANO Vs. APPELLATE TRIBUNAL AND OTHERS
|
April 27, 2016 |
SMT. REKHA Vs. KURUKSHETRA UNIVERSITY AND OTHERS
|
February 9, 2016 |
SMT. SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
|
July 15, 2016 |
SMT. SANTOSH KUMARI Vs. STATE OF HARYANA & OTHERS
|
August 5, 2016 |
SMT. SATWANT KAUR Vs. UT CHANDIGARH AND ANOTHER
|
February 8, 2016 |
SMT. SHALLU Vs. STATE OF HARYANA AND OTHERS
|
August 16, 2016 |
SMT. SUMAN Vs. MUKESH
|
February 25, 2016 |
SNEH LATA Vs. KRISHNA DEVI
|
May 10, 2016 |
SNEH LATA JAIN Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2016 |
SOBHA RAM Vs. MOLU AND OTHERS
|
April 12, 2016 |
SOHAN LAL Vs. SMT. VED KUMARI AND OTHERS
|
October 5, 2016 |
SOHAN LAL Vs. LAKHWINDER SINGH
|
May 30, 2016 |
SOHAN LAL AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
|
February 2, 2016 |
SOHAN SINGH Vs. SURJIT SINGH GREWAL
|
May 20, 2016 |
SOHAN SINGH AND ANOTHER Vs. SEWA SINGH
|
March 31, 2016 |
SOM DUTT AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 7, 2016 |
SOM NATH Vs. STATE OF HARYANA & OTHERS
|
August 24, 2016 |
SOM NATH AND ANOTHER Vs. PURAN SINGH AND OTHERS
|
October 4, 2016 |
SOM NATH AND OTHERS Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB AND OTHERS
|
November 8, 2016 |
SOM PAL Vs. STATE OF HARYANA
|
December 15, 2016 |
SOM PARKASH RISHI Vs. SHRI SATISH KUMAR AND OTHERS
|
September 28, 2016 |
SOM PRAKASH Vs. STATE OF HARYANA AND OTHERS
|
March 16, 2016 |
SOMBIR & OTHERS Vs. STATE OF HARYANA & OTHERS
|
May 28, 2016 |
SOMESH Vs. GULAB SINGH (SINCE DECEASED) AND ORS
|
May 31, 2016 |
SOMVIR SINGH Vs. STATE OF HARYANA AND OTHERS
|
April 22, 2016 |
SONEPAT CENTRAL COOPERATIVE BANK LIMITED THROUGH ITS MANAGING DIRECTOR Vs. INDER SINGH AND ANOTHER
|
October 22, 2016 |
SONI Vs. STATE OF PUNJAB
|
September 24, 2016 |
SONIA Vs. CHANDIGARH ADMINISTRATION AND OTHERS
|
January 21, 2016 |
SONIA Vs. HARMESH
|
February 26, 2016 |
SONIA BHATIA Vs. JAI GOPAL KOHLI (NOW DECEASED) THROUGH HIS LRS
|
December 19, 2016 |
SONIA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 8, 2016 |
SONIA SUHAG Vs. STATE OF HARYANA
|
February 5, 2016 |
SONOLOGIST ASSOCIATION OF PUNJAB Vs. UNION OF INDIA AND OTHERS
|
August 1, 2016 |
SONU Vs. STATE OF HARYANA & OTHERS
|
December 12, 2016 |
SONU AND ORS. Vs. STATE OF HARYANA
|
January 18, 2016 |
SONU KUMAR Vs. STATE OF HARYANA
|
March 1, 2016 |
SONU SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2016 |
SPIRIT GLOBAL CONSTRUCTIONS PVT LTD Vs. MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION
|
February 5, 2016 |
SPORT KING INDIA LTD Vs. DALBEER SINGH
|
May 31, 2016 |
SRI PREM PROPERTIES (P) LIMITED Vs. SANDEEP AND ANOTHER
|
May 16, 2016 |
STAFF SELECTION COMMISSION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS
|
January 7, 2016 |
STATE BANK OF INDIA Vs. KARNAIL SINGH AND OTHERS
|
May 18, 2016 |
STATE BANK OF INDIA Vs. S.B. ASSOCIATES AND ORS.
|
March 16, 2016 |
STATE BANK OF INDIA AND OTHERS Vs. AMIT GUPTA AND OTHERS
|
January 22, 2016 |
STATE BANK OF PATIALA Vs. GURINDER PAL SINGH
|
March 31, 2016 |
STATE BANK OF PATIALA Vs. GANESH METAL INDUSTRIES
|
September 27, 2016 |
STATE BANK OF PATIALA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH AND ANOTHER
|
December 6, 2016 |
STATE BANK OF PATIALA Vs. FEROZEPUR FOODS PRIVATE LIMITED AND ORS.
|
January 13, 2016 |
STATE BANK OF PATIALA Vs. M.R. MONIKA HOSIERY AND ORS.
|
March 22, 2016 |
STATE OF HARYANA Vs. DILBAG SINGH
|
October 25, 2016 |
STATE OF HARYANA Vs. ANAND PARKASH
|
July 12, 2016 |
STATE OF HARYANA Vs. SANJAY
|
May 26, 2016 |
STATE OF HARYANA Vs. KARNAL AGRICULTURAL INDUSTRIES LIMITED
|
February 15, 2016 |
STATE OF HARYANA Vs. LAKHMI AND OTHERS
|
August 23, 2016 |
STATE OF HARYANA Vs. GURDEV SINGH @ DEV @ SAHAJ
|
February 23, 2016 |
STATE OF HARYANA Vs. NEELAM RANI
|
September 14, 2016 |
STATE OF HARYANA AND ANOTHER Vs. KRISHAN KUMAR VASHISHAT
|
May 18, 2016 |
STATE OF HARYANA AND ANOTHER Vs. ROHIT TALWAR AND OTHERS
|
February 11, 2016 |
STATE OF HARYANA AND ANOTHER Vs. SUDARSHAN KUMAR AND OTHERS
|
March 1, 2016 |
STATE OF HARYANA AND ORS Vs. B D VIJ
|
November 21, 2016 |
STATE OF HARYANA AND ORS. Vs. BHARAT SINGH
|
January 6, 2016 |
STATE OF HARYANA AND OTHERS Vs. ASHOK KUMAR
|
March 2, 2016 |
STATE OF HARYANA AND OTHERS Vs. M/S DLF UTILITIES LTD. AND ANOTHER
|
September 5, 2016 |
STATE OF HARYANA AND OTHERS Vs. SUMIT
|
May 10, 2016 |
STATE OF MANIPUR AND OTHERS Vs. DRUCKGRAFTEN INDIA LIMITED AND OTHERS
|
May 25, 2016 |
STATE OF PUNJAB Vs. SANGITA SHARMA
|
March 18, 2016 |
STATE OF PUNJAB Vs. RAJ SINGH AND OTHERS
|
September 14, 2016 |
STATE OF PUNJAB Vs. SDB INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI & OTHERS
|
July 23, 2016 |
STATE OF PUNJAB Vs. SWARAN SINGH AND OTHERS
|
August 10, 2016 |
STATE OF PUNJAB Vs. LAL SINGH
|
December 12, 2016 |
STATE OF PUNJAB Vs. OM SHANTI STEEL INDUSTRIES
|
March 16, 2016 |
STATE OF PUNJAB Vs. KIRANBIR SINGH KANG AND ORS.
|
January 11, 2016 |
STATE OF PUNJAB AND ANOTHER Vs. JASWINDER SINGH
|
February 26, 2016 |
STATE OF PUNJAB AND ORS. Vs. MANJIT KAUR AND ORS.
|
March 4, 2016 |
STATE OF PUNJAB AND ORS. Vs. SURJIT SINGH
|
January 8, 2016 |
STATE OF PUNJAB AND ORS. Vs. BALWINDER SINGH
|
January 13, 2016 |
STATE OF PUNJAB AND ORS. Vs. CHARAN DASS
|
January 13, 2016 |
STATE OF PUNJAB AND ORS. Vs. SUSHIL KUMAR AND ORS.
|
January 5, 2016 |
STATE OF PUNJAB AND ORS. Vs. GURMIT SINGH
|
January 13, 2016 |
STATE OF PUNJAB AND OTHERS Vs. SUNEET VERMA
|
August 3, 2016 |
STATE OF PUNJAB AND OTHERS Vs. A.P. SHARMA AND OTHERS
|
August 31, 2016 |
STATE OF PUNJAB AND OTHERS Vs. SAT PAL AND ANOTHER
|
August 11, 2016 |
STEEL AUTHORITY OF INDIA AND ANOTHER Vs. STEEL STRIPS INFRASTRUCTURE LIMITED
|
May 24, 2016 |
SUBA SINGH Vs. STATE OF HARYANA AND OTHERS
|
May 4, 2016 |
SUBASH CHANDER Vs. STATE OF HARYANA AND OTHERS
|
April 22, 2016 |
SUBASH CHANDER AND OTHERS Vs. STATE OF PUNJAB
|
February 10, 2016 |
SUBASH SINGH Vs. KARNAIL SINGH
|
November 7, 2016 |
SUBE SINGH Vs. MANOJ
|
January 19, 2016 |
SUBE SINGH Vs. BHUP SINGH
|
April 8, 2016 |
SUBE SINGH AND OTHERS Vs. YAMIN AND OTHERS
|
January 8, 2016 |
SUBEDAR MAJOR JANAK RAJ (RETD.) Vs. STATE OF HARYANA AND ANOTHER
|
September 16, 2016 |
SUBHASH Vs. STATE INFORMATION COMMISSION, HARYANA
|
July 26, 2016 |
SUBHASH Vs. MANJU DEVI AND OTHERS
|
February 18, 2016 |
SUBHASH @ CHOKA AND ANOTHER Vs. HANUMAN SINGH AND ANOTHER
|
January 21, 2016 |
SUBHASH AGGARWAL Vs. NARINDER SINGH & CO ETC
|
May 20, 2016 |
SUBHASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
August 26, 2016 |
SUBHASH CHAND Vs. GURBAX AND OTHERS
|
February 23, 2016 |
SUBHASH CHAND Vs. GRAM PANCHAYAT AND OTHERS
|
January 14, 2016 |
SUBHASH CHAND Vs. JAGDISH RAI
|
November 7, 2016 |
SUBHASH CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 11, 2016 |
SUBHASH CHAND SHARMA Vs. UNION OF INDIA
|
May 19, 2016 |
SUBHASH CHANDER Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND OTHERS
|
September 7, 2016 |
SUBHASH CHANDER Vs. DIVISIONAL FOREST OFFICER AND OTHERS
|
April 1, 2016 |
SUBHASH CHANDER Vs. STATE OF HARYANA AND OTHERS
|
September 9, 2016 |
SUBHASH CHANDER & OTHERS Vs. STATE OF PUNJAB
|
January 5, 2016 |
SUBHASH CHANDER KHULLAR Vs. STATE OF PUNJAB AND OTHERS
|
November 30, 2016 |
SUBHASH KALIA Vs. ABNASH CHANDER MAHAJAN AND OTHERS
|
May 23, 2016 |
SUBHASH KUMAR Vs. STATE OF PUNJAB
|
January 12, 2016 |
SUBHASH KUMARI Vs. STATE OF HARYANA AND OTHERS
|
August 31, 2016 |
SUBHASH MAHAJAN Vs. STATE OF PUNJAB AND ORS.
|
January 22, 2016 |
SUBHASH MEHRA Vs. S N SUNEJA AND ANOTHER
|
February 16, 2016 |
SUCHA SINGH LANGAH Vs. STATE OF PUNJAB
|
December 21, 2016 |
SUCHA SINGH SANDHU Vs. APPELLATE TRIBUNAL
|
January 22, 2016 |
SUCHITA DHULL Vs. STATE OF HARYANA AND ORS.
|
February 12, 2016 |
SUDARSHAN KUMAR Vs. STATE OF HARYANA
|
April 8, 2016 |
SUDARSHAN KUMAR SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
June 2, 2016 |
SUDERSHAN NAYYAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
SUDESH BALA AND OTHERS Vs. JAGTAR SINGH AND OTHERS
|
February 9, 2016 |
SUDESH GARG Vs. MAHINDER GARG
|
January 12, 2016 |
SUDESH KUMAR Vs. RAMJILAL AND OTHERS
|
March 30, 2016 |
SUDESH KUMARI Vs. DARSHANA DEVI
|
January 11, 2016 |
SUDESH KUMARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 13, 2016 |
SUDESH RANI Vs. SANDEEP BANSAL AND ANOTHER
|
October 24, 2016 |
SUDESH RANI Vs. STATE OF PUNJAB AND OTHERS
|
February 15, 2016 |
SUDHA AND OTHERS Vs. LAKHBIR SINGH AND OTHERS
|
February 26, 2016 |
SUDHA RANI Vs. STATE OF PUNJAB AND OTHERS
|
August 9, 2016 |
SUDHA RANI AND OTHERS Vs. UDAI SINGH AND OTHERS
|
March 22, 2016 |
SUGHAR SINGH AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 18, 2016 |
SUJAN SINGH SANGWAN Vs. UNION OF INDIA AND ANOTHER
|
October 3, 2016 |
SUKH PAL AND ANOTHER Vs. GRAM PANCHAYAT OF VILL MAHESHPUR AND OTHERS
|
August 12, 2016 |
SUKHA SINGH Vs. YASHPAL SINGH
|
January 8, 2016 |
SUKHBIR AND OTHERS Vs. CHANDER
|
April 7, 2016 |
SUKHBIR KAUR Vs. BALWANT SINGH AND ANOTHER
|
May 25, 2016 |
SUKHBIR KAUR Vs. STATE OF HARYANA AND OTHERS
|
February 10, 2016 |
SUKHBIR SINGH Vs. STATE OF PUNJAB
|
February 17, 2016 |
SUKHBIR SINGH Vs. MANDEEP KAUR
|
May 16, 2016 |
SUKHBIR SINGH Vs. STATE OF HARYANA
|
July 15, 2016 |
SUKHBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 12, 2016 |
SUKHBIR SINGH Vs. STATE OF HARYANA
|
September 6, 2016 |
SUKHBIR SINGH ALIAS KALA Vs. STATE OF PUNJAB
|
March 3, 2016 |
SUKHDARSHAN SINGH Vs. HARMEL SINGH
|
March 11, 2016 |
SUKHDARSHAN SINGH @ DARSHI AND ANOTHER Vs. STATE OF PUNJAB
|
August 12, 2016 |
SUKHDEEP SINGH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 13, 2016 |
SUKHDEI Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2016 |
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 10, 2016 |
SUKHDEV SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
October 18, 2016 |
SUKHDEV SINGH Vs. STATE OF PUNJAB & ORS
|
July 8, 2016 |
SUKHDEV SINGH Vs. NIRMAL SINGH
|
January 27, 2016 |
SUKHDEV SINGH Vs. JAGTAR SINGH
|
April 5, 2016 |
SUKHDEV SINGH Vs. JAGGA SINGH
|
December 16, 2016 |
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB
|
January 11, 2016 |
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 21, 2016 |
SUKHDEV SINGH FAUJI Vs. STATE OF PUNJAB
|
September 5, 2016 |
SUKHDEV SINGH SANDHU Vs. PUNJAB STATE POWER CORPORATION LIMITED, PATIALA
|
September 1, 2016 |
SUKHJINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
|
April 27, 2016 |
SUKHJINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
|
September 23, 2016 |
SUKHJINDER SINGH & OTHERS Vs. STATE OF PUNJAB
|
September 19, 2016 |
SUKHJIT CHOUDHARY Vs. STATE OF HARYANA
|
September 6, 2016 |
SUKHJIT SINGH Vs. KAAKAN RAM @ SADHU RAM AND ANOTHER
|
September 22, 2016 |
SUKHJIT SINGH @ SUKHA Vs. STATE OF PUNJAB
|
October 5, 2016 |
SUKHMINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
November 10, 2016 |
SUKHPAL Vs. STATE OF HARYANA
|
May 11, 2016 |
SUKHPAL KAUR Vs. ARUN KUMAR
|
January 8, 2016 |
SUKHPREET SINGH BEDI Vs. STATE OF PUNJAB AND ANOTHER
|
February 11, 2016 |
SUKHVINDER SINGH Vs. COMMISSIONER OF INCOME TAX, KARNAL
|
July 21, 2016 |
SUKHWANT SINGH Vs. PUNJAB STATE POWER CORPORATION & ORS.
|
September 15, 2016 |
SUKHWANT SINGH GILL Vs. STATE OF PUNJAB AND OTHERS
|
November 4, 2016 |
SUKHWINDER AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
|
June 2, 2016 |
SUKHWINDER BAINS KALA & ANR Vs. STATE OF PUNJAB & ANR
|
January 12, 2016 |
SUKHWINDER KAUR Vs. STATE OF PUNJAB
|
June 10, 2016 |
SUKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
|
July 20, 2016 |
SUKHWINDER SINGH Vs. SUPERINTENDING ENGINEER, SIRHIND CANAL, LUDHIANA
|
December 2, 2016 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
September 8, 2016 |
SUKHWINDER SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
|
April 29, 2016 |
SUKHWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
September 6, 2016 |
SUKHWINDER SINGH AND OTHERS Vs. SHAILLINDER SINGH AND OTHERS
|
April 7, 2016 |
SULAKHAN SINGH @ GHIDDI Vs. STATE OF PUNJAB
|
September 15, 2016 |
SULEKH CHAND AND ORS. Vs. RAM KUMAR AND ORS.
|
January 28, 2016 |
SULOCHNA Vs. JASBIR SINGH AND ORS.
|
April 5, 2016 |
SULTAN AND ANOTHER Vs. STATE OF HARYANA
|
April 26, 2016 |
SULTAN SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 8, 2016 |
SUMAN Vs. VEENA RANI
|
March 28, 2016 |
SUMAN Vs. RAJBALA AND OTHERS
|
January 27, 2016 |
SUMAN Vs. DALBIR
|
March 31, 2016 |
SUMAN @ BABU AND ANR Vs. STATE OF HARYANA
|
May 11, 2016 |
SUMAN AND OTHERS Vs. SOMVEER AND OTHERS
|
April 27, 2016 |
SUMAN DEVI Vs. STATE OF HARYANA AND OTHERS
|
May 24, 2016 |
SUMAN JYOTI AND ORS. Vs. MANOJ KUMAR AND ORS.
|
January 12, 2016 |
SUMAN RANI Vs. STATE OF HARYANA & ORS
|
September 22, 2016 |
SUMAN SINGLA Vs. STATE OF HARYANA AND ANOTHER
|
March 4, 2016 |
SUMANJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
January 14, 2016 |
SUMEET BAJWA Vs. STATE OF PUNJAB AND ORS.
|
January 12, 2016 |
SUMIT Vs. UNION OF INDIA AND OTHERS
|
November 15, 2016 |
SUMIT GUPTA Vs. STATE OF HARYANA
|
May 24, 2016 |
SUMIT PASSI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 22, 2016 |
SUMIT SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 21, 2016 |
SUMITRA BAI AND OTHERS Vs. UNION OF INDIA
|
August 10, 2016 |
SUMITRA DEVI Vs. STATE OF HARYANA AND OTHERS
|
February 8, 2016 |
SUMUNDRI DEVI AND OTHERS Vs. RANDHIR SINGH AND OTHERS
|
July 13, 2016 |
SUNDER @ KALA Vs. STATE OF HARYANA
|
December 19, 2016 |
SUNDER LAL Vs. STATE OF HARYANA
|
June 2, 2016 |
SUNDER SINGH Vs. PRABHU DAYAL ETC
|
February 3, 2016 |
SUNEET VERMA Vs. STATE OF PUNJAB
|
May 30, 2016 |
SUNIL Vs. STATE OF HARYANA
|
May 18, 2016 |
SUNIL Vs. STATE OF HARYANA
|
March 22, 2016 |
SUNIL @ SHILU Vs. STATE OF HARYANA AND OTHERS
|
September 27, 2016 |
SUNIL BAKSHI Vs. CHANDIGARH HOUSING BOARD AND OTHERS
|
July 26, 2016 |
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
SUNIL KUMAR Vs. PAPPU ALIAS OM PARKASH AND OTHERS
|
March 2, 2016 |
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2016 |
SUNIL KUMAR Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
November 16, 2016 |
SUNIL KUMAR AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
February 11, 2016 |
SUNIL KUMAR AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 18, 2016 |
SUNIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 13, 2016 |
SUNIL KUMAR GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-II, AMRITSAR
|
September 27, 2016 |
SUNIL RANA Vs. STATE OF HARYANA & OTHERS
|
August 11, 2016 |
SUNIL SPINNERS Vs. BAJRANGI PARSAD
|
February 24, 2016 |
SUNITA ALIAS SHALU AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
|
September 8, 2016 |
SUNITA AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD AND OTHERS
|
April 12, 2016 |
SUNITA AND ORS. Vs. SDO, DHBVNL AND ORS.
|
January 13, 2016 |
SUNITA AND OTHERS Vs. JAGSIR AND OTHERS
|
January 20, 2016 |
SUNITA AND OTHERS Vs. DHBVN AND OTHERS
|
December 1, 2016 |
SUNITA DEVI Vs. STATE OF PUNJAB AND ORS.
|
February 15, 2016 |
SUNITA KUMARI Vs. STATE OF HARYANA AND ANOTHER
|
September 15, 2016 |
SUNITA MAUDGIL AND OTHERS Vs. UNION OF INDIA
|
October 18, 2016 |
SUNITA RANI Vs. STATE OF PUNJAB AND OTHERS
|
February 9, 2016 |
SUNITA RANI Vs. MANJIT SINGH
|
July 11, 2016 |
SUNNY Vs. STATE OF PUNJAB
|
June 9, 2016 |
SUNNY TALWAR ALIAS SUNNY Vs. STATE OF PUNJAB
|
May 26, 2016 |
SUPER MULTICOLOR PRINTERS PVT LTD Vs. UNION TERRITORY, CHANDIGARH AND ANOTHER
|
March 1, 2016 |
SUPER PUBLICITY PVT. LTD., CHANDIGARH Vs. CHANDIGARH HOUSING BOARD, CHANDIGARH AND ANOTHER
|
July 27, 2016 |
SUPREME CASTINGS LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE, GREEN FIELD, LUDHIANA AND ANOTHER
|
August 17, 2016 |
SURAJ BHAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
July 22, 2016 |
SURAJ BUS SERVICE AND ANOTHER Vs. JOINT STATE TRANSPORT COMMISSIONER AND OTHERS
|
September 26, 2016 |
SURAJMAL Vs. STATE OF HARYANA AND OTHERS
|
July 12, 2016 |
SURAT SINGH Vs. DALBIR KAUR AND OTHERS
|
September 2, 2016 |
SURENDER Vs. RAJBALA @ RAJKUMARI AND OTHERS
|
April 22, 2016 |
SURENDER Vs. STATE OF HARYANA
|
June 1, 2016 |
SURENDER Vs. SUSHMA
|
May 30, 2016 |
SURENDER KUMAR Vs. STATE OF HARYANA & ANOTHER
|
September 2, 2016 |
SURENDER PAL Vs. STATE OF PUNJAB AND OTHERS
|
October 27, 2016 |
SURENDER PAUL Vs. CIT, CHANDIGARH
|
January 18, 2016 |
SURENDER SINGH TAXAK Vs. FOOD CORPORATION OF INDIA AND ORS.
|
March 29, 2016 |
SURESH @ MAHESHA Vs. STATE OF HARYANA
|
November 21, 2016 |
SURESH @ TITTU Vs. STATE OF HARYANA
|
August 2, 2016 |
SURESH BHARDWAJ Vs. STATE OF HARYANA AND OTHERS
|
May 17, 2016 |
SURESH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 14, 2016 |
SURESH CHAND GUPTA Vs. STATE OF HARYANA
|
September 28, 2016 |
SURESH JAIN AND OTHERS Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
|
January 11, 2016 |
SURESH KUMAR Vs. MAALA RAM
|
January 12, 2016 |
SURESH KUMAR Vs. STATE OF HARYANA
|
March 17, 2016 |
SURESH KUMAR Vs. STATE OF HARYANA
|
April 1, 2016 |
SURESH KUMAR AND ANOTHER Vs. JAI SINGH AND OTHERS
|
March 28, 2016 |
SURESH KUMAR AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE, DEPARTMENT, HARYANA AND OTHERS
|
May 31, 2016 |
SURESH KUMAR VERMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL & LABOUR COURT, U.T. CHANDIGARH
|
December 23, 2016 |
SURESH MITTAL Vs. MAHARAJA AGRASEN INSTITUTE OF MEDICAL RESEARCH AND EDUCATION, AGROHA, HISAR AND ANOTHER
|
September 8, 2016 |
SURESH SETH Vs. BANARSI DASS SHARMA
|
May 10, 2016 |
SURINDER @ MAHENDER Vs. STATE OF PUNJAB AND ANOTHER
|
January 11, 2016 |
SURINDER GARG Vs. STATE OF PUNJAB
|
April 12, 2016 |
SURINDER KAUR Vs. STATE OF PUNJAB
|
March 29, 2016 |
SURINDER KAUR Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND OTHERS
|
May 25, 2016 |
SURINDER KAUR Vs. SUKHWINDER KAUR
|
March 22, 2016 |
SURINDER KAUR AND OTHERS Vs. KRORE SINGH AND OTHERS
|
May 12, 2016 |
SURINDER KUMAR Vs. SAVITRI DEVI
|
September 14, 2016 |
SURINDER KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
|
February 15, 2016 |
SURINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
November 9, 2016 |
SURINDER KUMAR @ SURJAN Vs. MAHANT GOMATI DASS
|
July 28, 2016 |
SURINDER PAL Vs. STATE OF PUNJAB
|
February 9, 2016 |
SURINDER PAL Vs. STATE OF PUNJAB AND OTHERS
|
April 8, 2016 |
SURINDER PAL @ BITTU & ORS Vs. STATE OF PUNJAB
|
August 22, 2016 |
SURINDER PAL SINGH Vs. MANDEEP KAUR
|
February 26, 2016 |
SURINDER SAINI Vs. SIMMI SAINI AND OTHERS
|
December 6, 2016 |
SURINDER SINGH Vs. BALWANT SINGH (DEAD) THROUGH LRS AND OTHERS
|
October 7, 2016 |
SURINDER SINGH Vs. STATE OF HARYANA & ORS
|
January 20, 2016 |
SURINDER SINGH Vs. STATE OF PUNJAB
|
May 23, 2016 |
SURINDER SINGH Vs. STATE OF HARYANA
|
January 8, 2016 |
SURINDER SINGH @ HAPPY AND ANOTHER Vs. STATE OF PUNJAB
|
February 24, 2016 |
SURINDER SINGH AND ANOTHER Vs. NIRMAL SINGH AND OTHERS
|
February 15, 2016 |
SURINDER SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 22, 2016 |
SURINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
January 28, 2016 |
SURINDER SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER/SPECIAL SECRETARY, PUNJAB GOVERNMENT AND OTHERS
|
September 15, 2016 |
SURINDER SOOD Vs. COLLECTOR (ADC) LUDHIANA AND OTHERS
|
May 25, 2016 |
SURINDER VERMA Vs. SANTOSH SINGHAL AND ORS.
|
January 11, 2016 |
SURJEET BAHADUR KHURANIA Vs. COMMISSIONER OF INCOME TAX, KARNAL
|
September 22, 2016 |
SURJEET SINGH Vs. FINANCIAL COMMISSIONER (REVENUE) AND ANOTHER
|
May 16, 2016 |
SURJEET SINGH Vs. KULJEET KAUR
|
April 21, 2016 |
SURJI DEVI AND OTHERS Vs. RANDHIR SINGH AND OTHERS
|
May 16, 2016 |
SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
September 8, 2016 |
SURJIT KAUR Vs. RAJWINDER SINGH AND OTHERS
|
August 8, 2016 |
SURJIT KAUR Vs. JASWANT SINGH
|
December 15, 2016 |
SURJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 16, 2016 |
SURJIT KAUR Vs. GURNAM SINGH
|
August 10, 2016 |
SURJIT KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
October 20, 2016 |
SURJIT SINGH Vs. STATE OF HARYANA AND OTHERS
|
August 1, 2016 |
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 17, 2016 |
SURJIT SINGH Vs. STATE OF PUNJAB & OTHERS
|
March 31, 2016 |
SURJIT SINGH Vs. PUNJAB STATE COLLECTOR, LUDHIANA AND OTHERS
|
February 10, 2016 |
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 17, 2016 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
January 29, 2016 |
SURJIT SINGH Vs. STATE OF PUNJAB & ORS
|
December 21, 2016 |
SURJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 24, 2016 |
SURJIT SINGH AND ANOTHER Vs. RAVISHER SINGH AND ORS
|
January 12, 2016 |
SURJIT SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
|
November 7, 2016 |
SURJIT SINGH RANDHAWA Vs. PANJAB UNIVERSITY CHANDIGARH AND OTHERS
|
September 22, 2016 |
SURJIT SINGH SANDHU Vs. MOHINDER SINGH AND ANOTHER
|
February 4, 2016 |
SURYASNATA DAS AND ANOTHER Vs. NISHIKANT DAS
|
September 8, 2016 |
SUSHAM SINGLA Vs. COMMISSIONER OF INCOME TAX
|
December 23, 2016 |
SUSHIL KUMAR Vs. STATE OF PUNJAB AND ORS.
|
January 5, 2016 |
SUSHIL KUMAR Vs. TR ENTERPRISES AND ANOTHER
|
January 6, 2016 |
SUSHIL KUMAR Vs. SUDESH PRASHAR
|
May 4, 2016 |
SUSHIL KUMAR & ANR. Vs. STATE OF PUNJAB & ORS.
|
September 19, 2016 |
SUSHILA ALIAS SHEELA Vs. CHARAN KAUR AND OTHERS
|
February 10, 2016 |
SUSHMA Vs. KAPIL @ SAHIL BANSAL
|
March 16, 2016 |
SUSHMA @ SIMMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 18, 2016 |
SUSHMA DEVI AND ANOTHER Vs. KULBIR SINGH & ORS.
|
December 20, 2016 |
SUSHMA KUMARI Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2016 |
SUSHMA RANI Vs. STATE OF PUNJAB AND ORS.
|
February 24, 2016 |
SUWA LAL Vs. CEMENT CORPORATION OF INDIA LIMITED & ANOTHER
|
May 16, 2016 |
SUZ-DENT (INDIA) PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
January 15, 2016 |
SWARAN JYOTI, EWS COOPERATIVE GROUP HOUSING SOCIETY Vs. STATE OF HARYANA AND ORS.
|
February 24, 2016 |
SWARAN KAUR & ANR Vs. STATE OF PUNJAB & ANR
|
July 22, 2016 |
SWARAN KAUR KALIA Vs. STATE OF PUNJAB AND ANOTHER
|
August 3, 2016 |
SWARAN SINGH Vs. LAND ACQUISITION COLLECTOR, JALANDHAR IMPROVEMENT TRUST
|
May 4, 2016 |
SWARAN SINGH Vs. ASHOK KUMAR AND OTHERS
|
December 16, 2016 |
SWARAN SINGH AND ORS. Vs. RAGHBIR SINGH AND ORS.
|
January 19, 2016 |
SWARAN SINGH AND OTHERS Vs. SURJIT SINGH AND OTHERS
|
May 23, 2016 |
SWARAN SINGH AND SONS AND ANOTHER Vs. AMRITSAR SEWA SAMITI
|
November 4, 2016 |
SWARANJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
September 29, 2016 |
SWARN CHAND Vs. STATE OF PUNJAB & ORS.
|
January 11, 2016 |
SWARN SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 10, 2016 |
SWARNO AND ANOTHER Vs. AMRIT PAL SINGH AND ANOTHER
|
June 2, 2016 |
SWEETY Vs. RAKESH KUMAR
|
May 20, 2016 |
TAHIR HASAN Vs. STATE OF HARYANA & OTHERS
|
March 18, 2016 |
TAJBIR SINGH @ ROSHI Vs. STATE OF PUNJAB
|
September 23, 2016 |
TALAB MASIH Vs. RAJ KAUR
|
October 5, 2016 |
TALWANDI SABO POWER LIMITED AND ANOTHER Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION AND ANOTHER
|
May 17, 2016 |
TALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
April 12, 2016 |
TARA CHAND Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
|
September 1, 2016 |
TARA CHAND Vs. RAGHUNATH & OTHERS
|
April 5, 2016 |
TARA HANDA Vs. AMARJIT NANGLOO AND OTHERS
|
May 20, 2016 |
TARA SINGH Vs. TEJ KAUR
|
March 31, 2016 |
TARA SINGH PROP, M/S RAJDEEP BUS SERVICE GT ROAD, KHANNA Vs. ITO WARD III KHANNA
|
January 11, 2016 |
TARANDEEP SINGH Vs. SUBASH CHANDER
|
October 18, 2016 |
TARANDEEP SINGH Vs. STATE OF PUNJAB
|
December 21, 2016 |
TARAWANTI Vs. STATE OF PUNJAB
|
December 23, 2016 |
TARIF SINGH Vs. STATE OF HARYANA AND ANOTHER
|
February 11, 2016 |
TARLOK KUMAR MESS CONTRACTOR Vs. STATE OF PUNJAB
|
June 2, 2016 |
TARSEM LAL Vs. SOHAN LAL AND ORS.
|
January 18, 2016 |
TARSEM LAL Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
|
May 11, 2016 |
TARSEM SINGH Vs. STATE OF PUNJAB
|
September 6, 2016 |
TARSEM SINGH @ SHERU Vs. STATE OF PUNJAB
|
January 7, 2016 |
TARSEM SINGLA Vs. THE DCIT, CENTRAL CIRCLE III, LUDHIANA
|
February 18, 2016 |
TARUN BHARDWAJ Vs. KUSUM LATA
|
August 9, 2016 |
TARUN KUMAR Vs. STATE OF PUNJAB AND ANOTHER
|
February 3, 2016 |
TATA TELESERVICES LIMITED Vs. PAWAN AGGARWAL AND ANOTHER
|
May 19, 2016 |
TECHNICO AGRI SCIENCES LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
|
July 4, 2016 |
TEJ KAUR Vs. JITA SINGH AND ORS.
|
April 29, 2016 |
TEJ MAAN SINGH Vs. LALITA GREWAL
|
May 28, 2016 |
TEJ PARKASH Vs. STATE OF PUNJAB
|
August 3, 2016 |
TEJ SINGH Vs. KRISHAN AND OTHERS
|
January 22, 2016 |
TEJA RAM AND ANOTHER Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
May 12, 2016 |
TEJA SINGH Vs. PRITAM SINGH AND ORS.
|
April 27, 2016 |
TEJBIR Vs. ANITA
|
October 26, 2016 |
TEJINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
October 4, 2016 |
TEJINDER KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
TEJINDER SINGH Vs. HARVINDER SINGH AND OTHERS
|
February 24, 2016 |
TEJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 17, 2016 |
TEK CHAND AND ANOTHER Vs. CHANDERWATI
|
May 11, 2016 |
TEK CHAND AND OTHERS Vs. PUNJAB AND HARYANA AND HIGH COURT AND ANOTHER
|
January 20, 2016 |
TEK CHAND JINDAL AND ORS Vs. STATE OF HARYANA & ANR.
|
November 7, 2016 |
TELU RAM AND ORS. Vs. DERA BABA GURU BRAHMA NAND AND ORS.
|
February 26, 2016 |
THAPAR POLYTECHNIC COLLEGE, PATIALA Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION
|
May 27, 2016 |
THE AJNALA COOPERATIVE SUGAR MILLS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
|
September 15, 2016 |
THE ALAKNANDA COOPERATIVE GROUP HOUSING SOCIETY LTD. AND ANOTHER Vs. FINANCIAL COMMISSIONER, COOPERATION AND PRINCIPAL SECRETARY TO GOVT. HARYANA AND OTHERS
|
July 14, 2016 |
THE CHINTPURNI MEDICAL COLLEGE Vs. UNION OF INDIA AND ORS.
|
April 7, 2016 |
THE COMMISSIONER OF INCOME TAX (TDS)-I Vs. STATE BANK OF PATIALA
|
February 8, 2016 |
THE COMMISSIONER OF INCOME TAX I Vs. BALAK CAPITAL PRIVATE LIMITED
|
February 10, 2016 |
THE COMMISSIONER OF INCOME TAX, PATIALA Vs. M/S RAM KUMAR, GOVT. CONTRACTOR
|
July 14, 2016 |
THE COMMISSIONER OF INCOME TAX-II, CHANDIGARH Vs. PUNJAB AGRO FOOD GRAINS CORPORATION LTD.
|
January 28, 2016 |
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. REGISTRAR OF COMPANIES AND ORS.
|
March 11, 2016 |
THE DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ORS.
|
January 13, 2016 |
THE DISTRICT COOPERATIVE UNION, AMRITSAR Vs. THE PRESIDING OFFICER AND ORS.
|
January 18, 2016 |
THE DIVISIONAL MANAGER, CHANDIGARH TRANSPORT UNDERTAKING, CHANDIGARH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL & LABOUR COURT, UNION TERRITORY CHANDIGARH AND ANOTHER
|
December 9, 2016 |
THE GENERAL MANAGER, TELECOM, BSNL TELECOM DISTRICT FEROZEPUR Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
August 8, 2016 |
THE GRANGAN MULTIPURPOSE COOP. AGRICULTURAL SERVICE SOCIETY LTD. Vs. STATE OF PUNJAB AND ANOTHER
|
August 31, 2016 |
THE GURGAON SCHEDULED CASTE AND VIMUKTA AGRICULTURE THRIFT AND CREDIT SOCIETY LTD. Vs. PAWAN AND ORS.
|
February 1, 2016 |
THE HISAR SHIV SHAKTI CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA AND ORS.
|
January 12, 2016 |
THE INSPECTOR GENERAL OF PRISON & JAIL-CUM-DEPUTY COMMISSIONER Vs. RICHHPAL SINGH AND ORS.
|
January 28, 2016 |
THE MALWA INDUSTRIAL AND MARKETING AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
September 14, 2016 |
THE NAKODAR COOPERATIVE SUGAR MILLS LIMITED Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
May 17, 2016 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. BALBIR SINGH AND ANOTHER
|
February 11, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. ANAND SARUP RAMESH KUMAR
|
January 7, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KULDEEP KAUR AND OTHERS
|
May 11, 2016 |
THE ORIENTAL INSURANCE CO. LTD. Vs. KRISHANA AND ORS.
|
February 10, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SASHI CHOPRA AND ORS.
|
January 7, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. INDRO AND ORS.
|
January 8, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PREMWATI AND ORS.
|
February 27, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. KRISHAN SINGH AND OTHERS
|
May 27, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. R.K. DOGRA @ RAJINDER KUMAR
|
May 18, 2016 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. ADARSH SHARMA AND ORS.
|
March 10, 2016 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. M/S. P.S. LOGISTICS AND ANOTHER
|
September 2, 2016 |
THE PR. COMMISSIONER OF INCOME TAX Vs. IHG IT SERVICES (INDIA) PVT. LTD.
|
December 5, 2016 |
THE PR. COMMISSIONER OF INCOME TAX 3 Vs. S.S. FOOD INDUSTRIES
|
January 11, 2016 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX I, CHANDIGARH Vs. EMPIRE PACKAGE PVT. LIMITED
|
January 12, 2016 |
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. M/S LUXMI RICE MILLS, AHMEDGARH AND ANOTHER
|
January 27, 2016 |
THE RAIL COACH FACTORY EMPLOYEES PRIMARY COOP CONSUMER STORE LTD. Vs. THE STATE INFORMATION COMMISSION PUNJAB AND OTHERS
|
October 3, 2016 |
THE STATE OF HARYANA Vs. NARENDRA SINGH YADAV
|
April 1, 2016 |
THE STATE OF PUNJAB Vs. JOGINDER SINGH
|
April 8, 2016 |
THE STATE OF PUNJAB & ORS. Vs. SMT. SHINDO & ANR.
|
August 22, 2016 |
THE STATE OF PUNJAB AND OTHERS Vs. GURCHARAN SINGH AND OTHERS
|
May 9, 2016 |
THE TRIBUNE TRUST Vs. COMMISSIONER OF INCOME TAX, CHANDIGARH
|
December 23, 2016 |
THE UNION TERRITORY OF CHANDIGARH AND ANOTHER Vs. JASWINDER KAUR AND OTHERS
|
July 11, 2016 |
THE VISHKARMA INDERGARH CO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
|
November 18, 2016 |
THEIN DAM WORKERS UNION Vs. STATE OF PUNJAB AND ORS.
|
February 27, 2016 |
THUKRAL REGAL SHOES Vs. COMMISSIONER OF INCOME TAX -I, CHANDIGARH
|
July 21, 2016 |
TILAK RAJ Vs. STATE OF HARYANA
|
April 6, 2016 |
TILAK RAM BABU RAM PVT. LTD. Vs. STATE OF HARYANA AND ORS.
|
January 29, 2016 |
TIRATH KAUR AND ANOTHER Vs. JASWANT SINGH AND OTHERS
|
May 26, 2016 |
TORQUE CARS PVT. LTD [TCPL] CHANDIGARH Vs. PUNJAB AND SIND BANK AND ANOTHER
|
May 16, 2016 |
TOSHI DEVI AND ANOTHER Vs. SURINDER SINGH @ CHHINDI AND OTHERS
|
February 18, 2016 |
TOWN IMPROVEMENT TRUST, PATHANKOT Vs. MULAKH RAJ AND OTHERS
|
January 14, 2016 |
TRIDENT INFOTECH CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX, LUDHIANA AND ANOTHER
|
April 27, 2016 |
TRUST SHIVALA RAM KISHAN SOOD (REGISTERED) MOGA THROUGH ITS SECRETARY JOGINDER PAL SOOD Vs. COMMISSIONER, FEROZEPUR DIVISION, FEROZEPUR & ORS.
|
December 5, 2016 |
TULLI RAM AND ANOTHER Vs. FATEH SINGH @ FATEHBIR AND ANOTHER
|
September 7, 2016 |
TUSHAER MANOCHA AND ORS. Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
February 10, 2016 |
TYAUB HUSSAIN Vs. SMT. SAHINA AND OTHERS
|
January 8, 2016 |
UDE PAUL Vs. SUBHASH AND OTHERS
|
February 19, 2016 |
UGGARSAIN Vs. BLOCK DEVELOPMENT & PANCHAYAT OFFICER & ORS
|
August 9, 2016 |
UHBVN LTD. AND OTHERS Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND ANOTHER
|
March 4, 2016 |
UJAGAR SINGH Vs. PREMI AND ORS
|
November 15, 2016 |
UJAGAR SINGH Vs. PARMESHWARAN RANI AND OTHERS
|
August 26, 2016 |
UJALA BAKHSI AND ORS. Vs. NIRMAL SINGH AND ORS.
|
February 4, 2016 |
UMA RANI Vs. STATE OF HARYANA AND OTHERS
|
September 20, 2016 |
UMA SINGH Vs. MAHARISHI MARKANDESHWAR UNIVERSITY AND OTHERS
|
January 12, 2016 |
UMANAND SHARMA Vs. STATE OF PUNJAB AND ANOTHER
|
February 16, 2016 |
UMARDEEN AND ORS. Vs. STATE OF PUNJAB
|
February 17, 2016 |
UMED SINGH Vs. STATE OF HARYANA
|
June 2, 2016 |
UMESH MEHRA Vs. STATE OF PUNJAB AND ORS.
|
February 26, 2016 |
UMRAO LAL SHARMA Vs. TARA DEVI ALIAS SARASTI DEVI AND OTHERS
|
January 13, 2016 |
UMRAO SINGH Vs. SUBE SINGH
|
April 22, 2016 |
UNESH RATHEE Vs. STATE OF HARYANA AND ORS.
|
January 13, 2016 |
UNION OF INDIA Vs. BHALLE RAM AND OTHERS
|
February 3, 2016 |
UNION OF INDIA Vs. DAYANAND AYURVEDIC COLLEGE AND OTHERS
|
July 13, 2016 |
UNION OF INDIA Vs. NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
May 31, 2016 |
UNION OF INDIA Vs. GOYAL ELECTRICAL AND METALS AND ORS.
|
March 10, 2016 |
UNION OF INDIA Vs. DEVKI DEVI
|
May 12, 2016 |
UNION OF INDIA Vs. DHARAMPAL SHARMA AND ANOTHER
|
May 31, 2016 |
UNION OF INDIA Vs. GURDEV SINGH DEVA
|
February 18, 2016 |
UNION OF INDIA Vs. CHAND SINGH AND ANOTHER
|
May 4, 2016 |
UNION OF INDIA Vs. M/S ANKUSH ENGINEERS & CONTRACTORS PVT. LTD. AND ANOTHER
|
July 15, 2016 |
UNION OF INDIA Vs. BIR CONSTRUCTION COMPANY
|
January 11, 2016 |
UNION OF INDIA Vs. RAJENDRA SINGH
|
April 23, 2016 |
UNION OF INDIA Vs. BRIJ MOHAN
|
March 30, 2016 |
UNION OF INDIA & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS
|
January 11, 2016 |
UNION OF INDIA & OTHERS Vs. POONAM SHARMA & ANOTHER
|
January 22, 2016 |
UNION OF INDIA AND ANOTHER Vs. TARLOCHAN SINGH AND ANOTHER UNION OF INDIA AND OTHERS
|
March 14, 2016 |
UNION OF INDIA AND ANOTHER Vs. SHINGARA SINGH AND OTHERS
|
August 10, 2016 |
UNION OF INDIA AND ANOTHER Vs. JOGINDER LAL SETHI BUILDERS AND ENGINEERS AND ANOTHER
|
September 19, 2016 |
UNION OF INDIA AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
|
February 3, 2016 |
UNION OF INDIA AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
|
July 25, 2016 |
UNION OF INDIA AND ANOTHER Vs. SARUP SINGH (DECEASED)
|
September 26, 2016 |
UNION OF INDIA AND ORS. Vs. SWARAN SINGH AND ORS.
|
January 13, 2016 |
UNION OF INDIA AND OTHERS Vs. S S SURI AND ANOTHER
|
January 18, 2016 |
UNION TERRITORY AND ORS. Vs. PARAMJIT KAUR AND ORS.
|
January 18, 2016 |
UNION TERRITORY OF CHANDIGARH Vs. ROHIT NANDA
|
March 3, 2016 |
UNION TERRITORY, CHANDIGARH Vs. MOHINDER SINGH
|
February 17, 2016 |
UNION TERRITORY, CHANDIGARH AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANOTHER
|
June 2, 2016 |
UNION TERRITORY, CHANDIGARH AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 16, 2016 |
UNION TERRITORY, CHANDIGARH AND ORS. Vs. PARDEEP KUMAR AND ORS.
|
February 24, 2016 |
UNIQUE CHAINS Vs. STATE OF PUNJAB
|
December 19, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. NIRMAL KAUR AND OTHERS
|
January 14, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MILAP SINGH AND OTHERS
|
August 10, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RANI KAUSHAL
|
April 7, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAM LAL AND OTHERS
|
April 27, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. AJAY MATTA AND ANOTHER
|
March 17, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. AJAY MATTA AND ANOTHER
|
March 17, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SATMEET KAUR AND OTHERS
|
May 19, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. OM PATI AND OTHERS
|
September 16, 2016 |
UNIVERSAL BUILDWELL PRIVATE LIMITED Vs. MIFAMED MEDICAL PRIVATE LIMITED
|
May 28, 2016 |
UPPAL CREDIT AND INVESTMENT PVT. LTD. Vs. ASHWANI KUMAR
|
March 22, 2016 |
URBAN ESTATES RESIDENTS WELFARE ASSOCIATION Vs. STATE OF PUNJAB & ORS
|
January 12, 2016 |
URBAN IMPROVEMENT COMPANY PVT. LTD. Vs. THE STATE OF HARYANA AND ORS.
|
February 11, 2016 |
URMIL Vs. RAJIV KUMAR GUPTA
|
March 11, 2016 |
URMILA DEVI Vs. GURDEV SINGH AND OTHERS
|
August 27, 2016 |
URVINDER KAUR Vs. BRIJ BHUSHAN
|
February 9, 2016 |
USHA AND ORS. Vs. STATE OF HARYANA AND ORS.
|
January 25, 2016 |
USHA RANI Vs. RAM RATI AND OTHERS
|
October 3, 2016 |
USHA RANI AND OTHERS Vs. VIJAY RATTAN AND OTHERS
|
August 8, 2016 |
UTTAM SINGH Vs. SULKHAN SINGH AND ORS.
|
March 18, 2016 |
UTTAR HARYANA BIJLI VITRAN NIGAM AND OTHERS Vs. SHARMITA AND OTHERS
|
August 10, 2016 |
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. BHARAT ELECTRICALS
|
November 28, 2016 |
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS Vs. SHAKEELA AND ANOTHER
|
October 24, 2016 |
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANR.
|
August 5, 2016 |
V V GOPI CHAND PATNAIK Vs. STATE OF PUNJAB
|
November 9, 2016 |
V.K. MANTRAO & SON AND OTHERS Vs. M/S SELECT GLOBAL HOTEL PVT. LTD. AND OTHERS
|
January 28, 2016 |
VANG INFRASTRUCTURE PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
January 7, 2016 |
VANITA VASHISHT Vs. STATE OF HARYANA AND OTHERS
|
May 11, 2016 |
VARDHMAN SPECIAL STEELS LTD Vs. STATE OF PUNJAB AND ANOTHER
|
August 10, 2016 |
VARINDER KAUR Vs. JITENDER KUMAR AND ANOTHER
|
October 21, 2016 |
VARINDER KUMAR Vs. STATE OF PUNJAB & ANOTHER
|
September 1, 2016 |
VARINDER SINGH & OTHERS Vs. UNION OF INDIA & OTHERS
|
February 23, 2016 |
VARINDER SINGH @ VICKY Vs. STATE OF HARYANA AND OTHERS
|
November 4, 2016 |
VARINDER SINGH AND ORS. Vs. JOINT DEVELOPMENT COMMISSIONER (IRDP), PUNJAB AND ORS.
|
January 20, 2016 |
VARUN EXPORT Vs. STATE OF PUNJAB
|
August 17, 2016 |
VARUN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 25, 2016 |
VASU GUPTA Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR AND ANOTHER
|
December 21, 2016 |
VED PARKASH Vs. NARESH KUMAR AND OTHERS
|
November 23, 2016 |
VED PARKASH Vs. TEK CHAND
|
March 30, 2016 |
VED PARKASH Vs. BUTA SINGH & ORS.
|
January 7, 2016 |
VED PARKASH LORE Vs. MAHENDER SINGH
|
May 19, 2016 |
VEENA Vs. RAJ SINGH
|
February 17, 2016 |
VEENA RANI Vs. STATE OF HARYANA AND ORS.
|
February 10, 2016 |
VEENA RANI Vs. STATE OF PUNJAB & OTHERS
|
June 15, 2016 |
VEERAN BAI ALIAS SANTOSH RANI Vs. MAYA BAI ALIAS MAYA DEVI AND OTHERS
|
September 30, 2016 |
VEERPAL KAUR Vs. THE STATE OF PUNJAB AND OTHERS
|
August 22, 2016 |
VIBHA SINGH Vs. SHIVALIK PRASHAD AND OTHERS
|
March 28, 2016 |
VICKY SIDANA Vs. HARBANS LAL SIDANA AND ANOTHER
|
December 23, 2016 |
VICTOR FORGINGS Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
|
January 18, 2016 |
VICTOR KUMAR Vs. STATE OF HARYANA AND OTHERS
|
July 8, 2016 |
VIDYA DEVI Vs. STATE OF HARYANA AND OTHERS
|
April 21, 2016 |
VIJAI VARDHAN Vs. SUNIL KUMAR AND OTHERS
|
September 20, 2016 |
VIJAY Vs. STATE OF HARYANA AND OTHERS
|
July 8, 2016 |
VIJAY Vs. STATE OF HARYANA
|
June 1, 2016 |
VIJAY AGGARWAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 18, 2016 |
VIJAY B. VERMA Vs. LUDHIANA OIL EXPELLERS CO-OPERATIVE HOUSE BUILDING SOCIETY AND ORS.
|
January 8, 2016 |
VIJAY KALIA AND ORS. Vs. KASHMIRI LAL AND ORS.
|
January 7, 2016 |
VIJAY KUMAR Vs. ASHOK KUMAR LAROIA AND OTHERS
|
August 5, 2016 |
VIJAY KUMAR Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD. & ANR.
|
November 23, 2016 |
VIJAY KUMAR Vs. STATE OF HARYANA & OTHERS
|
September 29, 2016 |
VIJAY KUMAR Vs. RAKESH ALIAS MINTU ALIAS BINTU (P&H)
|
January 25, 2016 |
VIJAY KUMAR Vs. PIARA LAL
|
May 13, 2016 |
VIJAY KUMAR Vs. SANJEEV KUMAR
|
February 17, 2016 |
VIJAY KUMAR Vs. HARMINDER SINGH MAHINDRU AND OTHERS
|
January 11, 2016 |
VIJAY KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
March 16, 2016 |
VIJAY KUMAR @ CHHOTU Vs. STATE OF PUNJAB
|
February 29, 2016 |
VIJAY KUMAR DHIR Vs. VINAY JAIN AND ORS.
|
February 18, 2016 |
VIJAY KUMAR GAUTAM Vs. BHUPINDER SINGH AND OTHERS
|
April 28, 2016 |
VIJAY KUMAR HARI Vs. THE DIRECTOR, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATS AND OTHERS
|
September 26, 2016 |
VIJAY KUMAR SYAL Vs. STATE OF PUNJAB AND ORS.
|
January 8, 2016 |
VIJAY KUMAR THUKRAL Vs. STATE OF HARYANA AND OTHERS
|
November 30, 2016 |
VIJAY KUMAR VERMA Vs. STATE OF PUNJAB AND ORS.
|
January 12, 2016 |
VIJAY KUMARI Vs. JAGGAR SINGH @ JAGAR SINGH @ JAGGA SINGH
|
July 20, 2016 |
VIJAY PAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 5, 2016 |
VIJAY PAL VERMA Vs. PERMANENT LOK ADALAT AND OTHERS
|
August 5, 2016 |
VIJAY SINGH Vs. GRAM PANCHAYAT ASSAN KALAN
|
March 31, 2016 |
VIJAY SINGH AND ORS. Vs. FARIDABAD MUNICIPAL CORPORATION AND ORS.
|
January 8, 2016 |
VIJENDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 11, 2016 |
VIKAS GOEL Vs. ROSHAN LAL AND OTHERS
|
May 30, 2016 |
VIKAS KUMAR Vs. STATE OF PUNJAB AND ORS.
|
April 5, 2016 |
VIKAS MIGLANI Vs. STATE OF HARYANA AND OTHERS
|
August 5, 2016 |
VIKAS NANDA Vs. ASHU NANDA
|
October 18, 2016 |
VIKAS SETHI Vs. SUMIT BHASIN
|
March 30, 2016 |
VIKAS SINGH RATHEE Vs. STATE OF HARYANA AND OTHERS
|
September 24, 2016 |
VIKASH @ VIKAS Vs. STATE OF HARYANA
|
January 28, 2016 |
VIKRAM SHARMA Vs. SUSHIL JAIN
|
August 19, 2016 |
VINAY KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
February 10, 2016 |
VINAY KUMAR KAKKAR Vs. STATE OF HARYANA & OTHERS
|
November 29, 2016 |
VINAY PARTAP SINGH Vs. JASWINDER KAUR AND OTHERS
|
March 1, 2016 |
VINAY PILANIA & ORS. Vs. STATE OF HARYANA & ANR.
|
June 1, 2016 |
VINAYAK SOOD AND ANOTHER Vs. RAJAN GUPTA AND OTHERS
|
July 22, 2016 |
VINEET KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 21, 2016 |
VINOD AND ORS. Vs. STATE OF HARYANA
|
February 26, 2016 |
VINOD DEVI Vs. STATE OF HARYANA AND OTHERS
|
January 8, 2016 |
VINOD KUMAR Vs. BALWAN SINGH
|
January 6, 2016 |
VINOD KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 9, 2016 |
VINOD KUMAR Vs. STATE OF HARYANA & OTHERS
|
August 11, 2016 |
VINOD KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ORS.
|
January 19, 2016 |
VINOD KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
August 5, 2016 |
VINOD KUMAR Vs. GURDEV SINGH AND ORS.
|
January 29, 2016 |
VINOD KUMAR Vs. STATE OF PUNJAB
|
May 25, 2016 |
VINOD KUMAR Vs. ARUNA JAIN AND ANOTHER
|
November 7, 2016 |
VINOD KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
April 8, 2016 |
VINOD KUMAR DATTA Vs. STATE OF HARYANA
|
March 30, 2016 |
VINOD KUMAR MAHAJAN AND ANOTHER Vs. JAGDEV KAUR AND OTHERS
|
August 22, 2016 |
VINOD KUMAR SONI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 30, 2016 |
VINOD VERMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 24, 2016 |
VIPIN KAPOOR Vs. STATE OF HARYANA
|
October 21, 2016 |
VIR KARAN AWASTHY Vs. STATE OF UP AND OTHERS
|
April 6, 2016 |
VIR KAUR AND ORS. Vs. BADRI PARSHAD GIAN CHAND COMMISSION AGENTS
|
February 23, 2016 |
VIRENDER Vs. KAMALJEET AND OTHERS
|
February 1, 2016 |
VIRENDER SAHNEY Vs. JASBIR SINGH AND OTHER
|
May 12, 2016 |
VIRENDER SINGH Vs. GURNAM SINGH
|
January 29, 2016 |
VIRENDER SINGH Vs. SANTOSH VERMA
|
February 3, 2016 |
VIRENDER SINGH & ORS Vs. STATE OF HARYANA AND OTHERS
|
February 23, 2016 |
VIRENDER SINGH AND ANOTHER Vs. M/S IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. AND ANOTHER
|
January 14, 2016 |
VIRONIKA Vs. STATE OF PUNJAB & ORS.
|
January 28, 2016 |
VIRSA SINGH Vs. NARINDER SINGH AND OTHERS
|
April 11, 2016 |
VIRSA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
August 24, 2016 |
VISHAL Vs. MUNNI DEVI
|
May 12, 2016 |
VISHAL Vs. BUGGA SINGH AND OTHERS
|
March 11, 2016 |
VISHAL SAXENA Vs. SWATI BHATNAGAR
|
February 26, 2016 |
VISHAL ZAKHMI Vs. STATE OF PUNJAB & ORS
|
May 6, 2016 |
VISHALI MAHINDRA @ SHALLU & ANR Vs. STATE OF PUNJAB & ORS
|
April 1, 2016 |
VISHAV BANDHU GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA & ANR
|
February 3, 2016 |
VISHAVNATH Vs. SATISH KUMAR AND ANOTHER
|
January 6, 2016 |
VISHESH MALHOTRA Vs. ALKA MALHOTRA
|
February 17, 2016 |
VISHNU BHAGWAN Vs. AMAR SINGH (DECEASED)
|
August 17, 2016 |
VISHNU EATABLES (INDIA) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KARNAL AND ANOTHER
|
October 3, 2016 |
VISTA INDUSTRIES PVT. LTD. Vs. SHEENA EXPORTS
|
June 1, 2016 |
VIVEK CHAWLA AND ANOTHER Vs. HARDEEP SINGH
|
August 5, 2016 |
VIVEK CHAWLA AND ANOTHER Vs. JASWANT SINGH
|
August 5, 2016 |
VIVEK DUREJA Vs. THE PUNJAB STATE TRANSMISSION CORPORATION LTD. AND ORS.
|
January 28, 2016 |
VMT SPINNING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 16, 2016 |
WAHEGURU SINGH AND ANOTHER Vs. AVTAR SINGH
|
April 6, 2016 |
WAHID Vs. AMAR SINGH
|
January 13, 2016 |
WARDER RAM SINGH Vs. STATE OF PUNJAB & ORS.
|
August 22, 2016 |
WARRIER MINING MINERALS AND INFRA PVT LTD Vs. STATE OF HARYANA AND OTHERS
|
June 2, 2016 |
WARYAM RAM AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND ANOTHER
|
September 1, 2016 |
WATTAN SHARMA Vs. UNION OF INDIA AND OTHERS
|
June 16, 2016 |
WELSPUN ENTERPRISES LIMITED Vs. STATE OF PUNJAB
|
July 1, 2016 |
WINNER RAINA Vs. STATE OF HARYANA AND ANOTHER
|
October 25, 2016 |
WINSOFT TECHNOLOGIES (AN EDUCATIONAL TRUST) Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
July 12, 2016 |
WORKMEN OF THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD., THROUGH THEIR REGD. UNION NAMELY, THE CATTLE FEED PLANT & FARM WORKERS UNION, BHATTIAN, DISTRICT LUDHIANA, THROUGH ITS GENERAL SECRETARY Vs. THE MANAGING DIRECTOR, PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD., CHANDIGARH AND ANOTHER
|
September 7, 2016 |
WORLDS WINDOW IMPEX INDIA PVT. LTD. Vs. THE STATE OF PUNJAB AND ORS.
|
March 1, 2016 |
Y P AURORA Vs. MANPHOOL DHIMAN
|
February 27, 2016 |
YAD RAM Vs. MURTI BEHARI JI
|
May 17, 2016 |
YASH PAL Vs. VIJAY KUMAR
|
October 6, 2016 |
YASH PAL AND ANOTHER Vs. KARAMBIR AND OTHERS
|
January 7, 2016 |
YASHPAL Vs. RAMESH DHOBI AND OTHERS
|
May 3, 2016 |
YASHPAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
January 11, 2016 |
YASHPAL Vs. STATE OF PUNJAB
|
July 21, 2016 |
YASHPAL AND OTHERS Vs. KIRANINDER SINGH AND OTHERS
|
March 10, 2016 |
YASHPAL PARMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
May 31, 2016 |
YASHPAL SINGH Vs. PRESIDING OFFICER AND OTHERS
|
September 20, 2016 |
YOGENDER SINGH Vs. SUNITA
|
September 22, 2016 |
YOGESH GUPTA & ANOTHER Vs. PREM CHAND SAINI
|
January 11, 2016 |
YOGESH KUMAR Vs. RAJINDER KUMAR & SONS AND OTHERS
|
February 12, 2016 |
YOGESH KUMAR AND OTHERS Vs. JAGIR SINGH AND OTHERS
|
March 10, 2016 |
YUDHANSHU ANGURAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
|
November 21, 2016 |
YUDHANSHU ANGURAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
December 14, 2016 |
ZILE SINGH Vs. COMMISSIONER, HISAR DIVN. HISAR AND OTHERS
|
March 30, 2016 |