A K KHETARPAL Vs. STATE OF HARYANA, THROUGH FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA, P W D (PUBLIFE INSURANCE CORPORATION HEALTH BRANCH)
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March 11, 2003 |
A.S. SAWHNEY Vs. STATE OF PUNJAB
|
January 21, 2003 |
AAD LAL Vs. STATE OF PUNJAB
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May 6, 2003 |
ABDUL LATIF Vs. CENTRAL BUREAU OF INVESTIGATION
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April 24, 2003 |
ABHINAV KUMAR Vs. STATE OF HARYANA
|
November 7, 2003 |
ADHIYAMAAN EDUCATION & RESEARCH INSTITUTE Vs. MAHARSHI DAYANANAND UNIVERSITY ROHTAK
|
March 12, 2003 |
AGGARWAL COTTON WASTE CO. Vs. SHREE SINGHAL SPINNERS PVT. LTD.
|
October 31, 2003 |
AHUJA VAISHNO DHABA Vs. STATE OF HARYANA
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April 25, 2003 |
AJAI VIKAS SINGH Vs. STATE OF PUNJAB
|
May 16, 2003 |
AJAIB SINGH Vs. MAI ISSARI DHARAMSHALA PRABANDHAK COMMITTEE
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February 19, 2003 |
AJAIB SINGH Vs. PUNJAB STATE
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December 6, 2003 |
AJAIB SINGH Vs. SOHAN SINGH
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January 17, 2003 |
AJAIB SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 29, 2003 |
AJAY CHAUDHARY Vs. SANTOSH KUMAR
|
March 14, 2003 |
AJAY KASHYAP Vs. MOHINI NIJHAWAN
|
December 18, 2003 |
AJAY KUMAR Vs. JUJJAR MAL
|
October 7, 2003 |
AJIT KAUR Vs. STATE OF PUNJAB
|
December 16, 2003 |
AJIT KUMAR Vs. STATE OF PUNJAB
|
January 29, 2003 |
AJIT KUMAR SON OF KHANDU RAM Vs. STATE OF PUNJAB
|
February 10, 2003 |
AJIT PAL SINGH Vs. STATE OF PUNJAB
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July 31, 2003 |
AJIT SINGH Vs. MOHINDER SINGH
|
November 19, 2003 |
AJIT SINGH Vs. SULAKHAN SINGH
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May 13, 2003 |
AJIT SINGH Vs. KARAM SINGH
|
October 15, 2003 |
AJMER SINGH Vs. STATE OF PUNJAB
|
February 4, 2003 |
AJMER SINGH Vs. THE PEPSU ROAD TRANSPORT CORPORATION
|
February 10, 2003 |
AJMER SINGH Vs. NISHI KUMAR
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August 8, 2003 |
AMAR CHAND Vs. SHANTI DEVI
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July 2, 2003 |
AMAR KAUR Vs. DHANNA SINGH
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July 10, 2003 |
AMAR KAUR Vs. PARAMJIT KAUR
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April 3, 2003 |
AMAR LAL MUNJAL Vs. STATE OF PUNJAB
|
May 14, 2003 |
AMAR SINGH Vs. STATE OF PUNJAB
|
July 11, 2003 |
AMAR SINGH Vs. GOPAL
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October 15, 2003 |
AMAR SINGH Vs. STATE OF PUNJAB
|
March 24, 2003 |
AMAR SINGH Vs. STATE OF PUNJAB
|
July 25, 2003 |
AMAR SINGH Vs. STATE OF HARYANA
|
December 10, 2003 |
AMARBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
July 7, 2003 |
AMARCHAND SHARMA Vs. UNION OF INDIA
|
December 12, 2003 |
AMARJIT KAUR Vs. UNION OF INDIA
|
May 19, 2003 |
AMARJIT KAUR AND OTHERS PETITIONERS Vs. BALWANT SINGH, PUNJAB NATIONAL BANK
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April 9, 2003 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
January 27, 2003 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
April 23, 2003 |
AMARJIT SINGH Vs. STATE OF PUNJAB
|
February 17, 2003 |
AMARJIT SINGH Vs. SHANKAR LAL
|
March 21, 2003 |
AMARJIT SINGH Vs. THE CHIEF SECRETARY TO GOVERNMENT, PUNJAB
|
August 6, 2003 |
AMBIKA STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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December 19, 2003 |
AMIT CHAUHAN Vs. HARYANA SCHOOL EDUCATION BOARD
|
March 7, 2003 |
AMRIK SINGH Vs. CHANCHAL WALIA W/O AMRIK SINGH D/O SH SHER SINGH WALIA
|
January 8, 2003 |
AMRIK SINGH Vs. NIRMAL KUMARI
|
April 9, 2003 |
AMRIK SINGH Vs. JASSI RAM
|
July 29, 2003 |
AMRIK SINGH BAINS Vs. BANK OF INDIA
|
April 9, 2003 |
AMRIK SINGH SON OF NAND SINGH; KEHAR SINGH SON OF NAND SINGH AND SURINDER SINGH SON OF TARLOK SINGH Vs. STATE OF PUNJAB
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February 18, 2003 |
AMRINDER SINGH DHIMAN Vs. INCOME TAX OFFICER-CUM-ASSESSING OFFICER
|
September 4, 2003 |
AMRIT BIR KAUR Vs. STATE OF PUNJAB, THROUGH THE SECRETARY
|
February 24, 2003 |
AMRIT PAL GARG @ BAMBA Vs. STATE OF PUNJAB
|
December 4, 2003 |
AMRIT PAL KAUR Vs. ROSHAN LAL
|
February 5, 2003 |
AMRIT SAGAR KAYSHAP Vs. MOHINDER SINGH
|
October 8, 2003 |
AMRITSAR BEVERAGE LTD Vs. STATE OF PUNJAB
|
October 21, 2003 |
AMRITSAR CANTONMENT BOARD AMRITSAR Vs. KULDIP CHAND
|
August 13, 2003 |
ANAND Vs. JAI PARKASH ALIAS BADAL
|
April 21, 2003 |
ANAND KISHORE Vs. NATIONAL FERTILIZER LTD. AND ANOTHER
|
May 26, 2003 |
ANANTI DEVI Vs. VIDYA DEVI
|
January 10, 2003 |
ANGOORI Vs. PHOOL KUMAR
|
April 30, 2003 |
ANGREZ SINGH Vs. STATE OF PUNJAB
|
March 12, 2003 |
ANIL KUMAR Vs. STATE OF PUNJAB
|
December 18, 2003 |
ANIL KUMAR Vs. STATE OF HARYANA
|
December 20, 2003 |
ANIL KUMAR Vs. STATE OF HARYANA
|
December 5, 2003 |
ANIL KUMAR SON OF SURAT MAL AND SURAJ MAL SON OF CHANDGI RAM Vs. STATE OF HARYANA
|
February 10, 2003 |
ANIL MEHTA Vs. STATE OF HARYANA
|
January 24, 2003 |
ANIL SINGHAL Vs. TEK RAM
|
April 8, 2003 |
ANISH S/O SHRI AMR DIN Vs. STATE OF HARYANA
|
September 12, 2003 |
ANITA Vs. HAR BHAGWAN
|
May 21, 2003 |
ANITA Vs. STATE OF PUNJAB
|
July 17, 2003 |
ANITA CHAUHAN Vs. STATE OF HARYANA
|
January 8, 2003 |
ANJALI WIDOW OF LATE RAMA SWAMI Vs. UNION TERRITORY
|
February 17, 2003 |
ANJU BALA Vs. VIPIN OBEROI
|
August 21, 2003 |
ANKUSH NAYYAR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
|
February 27, 2003 |
ANTU Vs. STATE OF HARYANA
|
April 22, 2003 |
ARAVALI PIPES LIMITED Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
January 16, 2003 |
ARJUN LAL, SATISH KUMAR AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB OTHERS
|
February 5, 2003 |
ARUN ALOK @ ARUN KUMAR Vs. LAL SINGH
|
February 10, 2003 |
ARUN KUMAR JAIN Vs. OM PARKASH
|
March 5, 2003 |
ASHOK KUMAR ALIAS SANTU Vs. STATE OF HARYANA
|
January 15, 2003 |
ASHOK KUMAR SON OF CHIRANJI LAL Vs. STATE OF PUNJAB
|
March 5, 2003 |
ASHOK KUMAR, CLERK Vs. STATE OF HARYANA
|
January 22, 2003 |
ASHWANI CHATLAY Vs. BRIG. H.S. DHILLON
|
March 12, 2003 |
ASHWANI KUMAR Vs. STATE OF HARYANA
|
May 7, 2003 |
ASHWANI KUMAR Vs. FINANCIAL COMMISSIONER
|
December 20, 2003 |
ASHWANI KUMAR Vs. STATE OF HARYANA
|
July 16, 2003 |
ASI BIMAL KANT; ASI HARDIP SINGH; ASI ASHOK KUMAR; ASI DAVINDER SINGH Vs. STATE OF PUNJAB
|
May 1, 2003 |
ASI SHAM LAL Vs. STATE OF HARYANA AND OTHERS
|
September 11, 2003 |
ASSISTANT COLLECTOR CUSTOMS Vs. VEDA SINGH
|
October 15, 2003 |
ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION Vs. AJDESH KUMAR ALIAS JEEVAN
|
January 8, 2003 |
ATMA RAM Vs. OM PAL
|
January 13, 2003 |
ATTAR SINGH DAHIYA Vs. STATE OF HARYANA AND OTHERS
|
July 28, 2003 |
ATUL GULATI Vs. STATE OF HARYANA
|
May 14, 2003 |
ATUL KUMAR Vs. STATE OF HARYANA
|
September 19, 2003 |
AUGUR NATH Vs. KISHAN CHAND
|
January 29, 2003 |
AUTOMETERS LIMITED Vs. STATE OF HARYANA
|
January 29, 2003 |
AVINASH RANI Vs. STATE OF PUNJAB
|
January 23, 2003 |
AVNISH KUMAR (COL.) Vs. UNION OF INDIA AND OTHERS
|
April 21, 2003 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
October 15, 2003 |
AVTAR SINGH Vs. SARDUL SINGH
|
January 31, 2003 |
AVTAR SINGH Vs. UNION OF INDIA
|
August 27, 2003 |
AVTAR SINGH Vs. STATE OF PUNJAB
|
December 2, 2003 |
AVTAR SINGH Vs. STATE OF HARYANA
|
February 3, 2003 |
AVTAR SINGH @ JAGTAR SINGH Vs. SHINDER PAL KAUR
|
February 26, 2003 |
AVTAR SINGH @BACHAN KAUR Vs. GURBACHAN KAUR ALIAS
|
April 21, 2003 |
AVTAR SINGH CONSTABLE Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 2003 |
AZAD SINGH Vs. STATE OF HARYANA
|
May 21, 2003 |
B K CONSTRUCTION COMPANY, MOHALI Vs. H M T LTD
|
April 9, 2003 |
B K JAGAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2003 |
B. SINGH Vs. UNION OF INDIA
|
August 28, 2003 |
B.H.M. HEMRAJ Vs. UNION OF INDIA
|
April 28, 2003 |
B.S. SODHI Vs. STATE OF HARYANA
|
March 26, 2003 |
BAAJ SINGH Vs. STATE OF HARYANA
|
February 26, 2003 |
BABA BALBIR SINGH Vs. RAM KISHAN
|
February 25, 2003 |
BABA DUDHA HARI GIRI GAUSHALA Vs. STATE OF HARYANA
|
October 8, 2003 |
BABU LAL SON OF MAKHAN LAL Vs. STATE OF HARYANA
|
February 21, 2003 |
BACHAN SINGH Vs. STATE OF PUNJAB
|
January 22, 2003 |
BACHAN SINGH Vs. SADHU SINGH
|
September 3, 2003 |
BACHAN SINGH Vs. STATE OF PUNJAB
|
January 16, 2003 |
BACHITTAR SINGH Vs. STATE OF PUNJAB
|
December 6, 2003 |
BACHNA Vs. STATE OF HARYANA
|
April 10, 2003 |
BADAN SINGH Vs. R.K. SONDHI
|
January 14, 2003 |
BAGGA SINGH Vs. STATE OF HARYANA
|
December 6, 2003 |
BAGHAIL SINGH Vs. STATE OF PUNJAB
|
April 29, 2003 |
BAHADUR CHAND Vs. PRITAM SAIN JAIN
|
May 21, 2003 |
BAIKUNTH SAGAR Vs. SARAV MANGLA SHARMA
|
April 2, 2003 |
BAJRANG LAL Vs. STATE OF HARYANA
|
November 10, 2003 |
BAKHSHISH SINGH Vs. KANWAR SHAMSHER SINGH
|
February 5, 2003 |
BAKHTAWAR SINGH SON OF SARDARA RAM Vs. STATE OF HARYANA
|
February 13, 2003 |
BAL KRISHAN Vs. BARA PIND KHALSA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY
|
April 2, 2003 |
BAL KRISHAN MEHTA Vs. STATE OF PUNJAB
|
May 8, 2003 |
BAL KRISHNA SAREEN Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 26, 2003 |
BALA KRISHANA MENON Vs. STATE OF HARYANA
|
May 28, 2003 |
BALBIR KAUR Vs. RESHAM SINGH
|
September 18, 2003 |
BALBIR KAUR Vs. UNION OF INDIA AND OTHERS
|
December 5, 2003 |
BALBIR KUMAR Vs. ANITA RANI
|
July 29, 2003 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
July 31, 2003 |
BALBIR SINGH Vs. BHOLI
|
March 12, 2003 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
September 25, 2003 |
BALBIR SINGH Vs. RAHDEY SINGH
|
May 27, 2003 |
BALBIR SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
BALBIR SINGH S O JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 19, 2003 |
BALBIR SINGH SON OF HAZARA SINGH Vs. KASHMIR SINGH SON OF HAZARA SINGH
|
February 19, 2003 |
BALBIR SINGH SON OF MOHINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
BALDEV Vs. PRESIDING OFFICER
|
February 19, 2003 |
BALDEV KRISHAN PURI SON OF HIRA LAL Vs. STATE OF PUNJAB
|
January 29, 2003 |
BALDEV PRASAD KASHYAP Vs. STATE OF PUNJAB
|
February 7, 2003 |
BALDEV RAJ Vs. STATE OF PUNJAB
|
September 3, 2003 |
BALDEV SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
April 28, 2003 |
BALDEV SINGH Vs. LABH SINGH
|
April 8, 2003 |
BALDEV SINGH Vs. UNION OF INDIA
|
July 29, 2003 |
BALDEV SINGH Vs. STATE OF PUNJAB
|
February 12, 2003 |
BALDEV SINGH Vs. RACHAN SINGH
|
December 3, 2003 |
BALDEV SINGH Vs. GRAM PANCHAYAT, VILLAGE DUDHAL
|
April 22, 2003 |
BALDEV SINGH Vs. RANI ALIAS HARMEET KAUR
|
February 5, 2003 |
BALDEV SINGH BHATIA Vs. STATE OF PUNJAB & ORS.
|
January 27, 2003 |
BALDEV SINGH SON OF GURBAKSH SINGH Vs. STATE OF HARYANA
|
March 7, 2003 |
BALDEV SINGH SON OF KARAM SINGH Vs. STATE OF PUNJAB
|
February 13, 2003 |
BALI RAM Vs. STATE OF HARYANA
|
February 21, 2003 |
BALJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 4, 2003 |
BALJINDER SINGH Vs. UNION OF INDIA & OTHERS
|
September 9, 2003 |
BALJINDER SINGH Vs. PRESIDING OFFICER
|
July 16, 2003 |
BALJIT Vs. STATE OF HARYANA
|
November 25, 2003 |
BALJIT KAUR Vs. STATE OF PUNJAB
|
January 16, 2003 |
BALJIT KAUR ALIAS DALJIT KAUR W/O CHAIN LAL D/O SH GIAN CHAND Vs. CHAIN LAL
|
January 17, 2003 |
BALJIT SINGH Vs. STATE OF PUNJAB
|
February 17, 2003 |
BALJIT SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY, MANIMAJRA
|
July 25, 2003 |
BALJIT SINGH Vs. FINANCIAL COMMISSIONER
|
May 21, 2003 |
BALJIT SINGH Vs. STATE OF HARYANA
|
February 12, 2003 |
BALJIT SINGH ALIAS BITA SON OF JAGIR SINGH SON OF MIT SINGH, SUKHWINDER SINGH ALIAS GORA SON OF JIT SINGH SON OF BACHAN SINGH AND HARCHAND SINGH ALIAS NIKKA SON OF MUKHTIAR SINGH SON OF JOGINDER SINGH Vs. STATE OF PUNJAB
|
February 25, 2003 |
BALKAR SINGH Vs. MOHABAT SINGH
|
August 26, 2003 |
BALKAR SINGH SON OF GURDEV SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
BALLARPUR INDUSTRIES LTD Vs. STATE OF HARYANA
|
February 7, 2003 |
BALMUKAND Vs. STATE OF HARYANA
|
August 27, 2003 |
BALRAJ BHANDARI Vs. MUNI LAL SUDHWANT RAI
|
May 29, 2003 |
BALVINDERPAL SINGH Vs. UNION OF INDIA
|
December 11, 2003 |
BALWAN SINGH Vs. MANGE RAM
|
May 6, 2003 |
BALWANT KAUR Vs. SUKHDEV SINGH
|
September 4, 2003 |
BALWANT RAI TAYAL Vs. SUBHASH OIL COMPANY
|
May 20, 2003 |
BALWANT SINGH Vs. AVTAR SINGH
|
July 15, 2003 |
BALWANT SINGH Vs. KHUSHAL SINGH
|
August 11, 2003 |
BALWANT SINGH SON OF PAL SINGH SON OF JEON SINGH; LABH SINGH SON OF PAL SINGH SON OF JEON SINGH Vs. STATE OF PUNJAB
|
February 26, 2003 |
BALWINDER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL, PUNJAB
|
September 12, 2003 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
February 11, 2003 |
BALWINDER SINGH Vs. STATE OF U.T. ADMINISTRATION
|
January 29, 2003 |
BALWINDER SINGH Vs. SUKHBIR SINGH
|
January 22, 2003 |
BALWINDER SINGH Vs. STATE OF PUNJAB
|
October 15, 2003 |
BALWINDER SINGH @ BINDER Vs. STATE OF PUNJAB
|
September 24, 2003 |
BALWINDER SINGH @ BINDER Vs. STATE OF PUNJAB
|
March 7, 2003 |
BALWINDER SINGH BHUNDER SON OF LATE SH BOOTA SINGH Vs. STATE OF PUNJAB, VIGILANCE BUREAU, STATE OF PUNJAB
|
January 31, 2003 |
BANARSI DASS MOHAN LAL Vs. CANARA BANK
|
October 15, 2003 |
BANARSI DEVI Vs. VEERA DEVI
|
July 11, 2003 |
BANSI LAL Vs. RANGI LAL
|
February 12, 2003 |
BANSI LAL Vs. STATE OF HARYANA
|
January 30, 2003 |
BANSI YADAV Vs. KRISHAN KUMAR
|
May 24, 2003 |
BANT SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
|
February 17, 2003 |
BANWARI LAL Vs. TULSAN DEVI
|
May 30, 2003 |
BASANT LAL Vs. SANT RAM
|
July 9, 2003 |
BASO DEVI Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 14, 2003 |
BATHINDA CONSTRUCTION COMPANY Vs. CHIEF ENGINEER, BATHINDA ZONE
|
August 7, 2003 |
BAWA MAHESH SINGH Vs. INCOME-TAX OFFICER
|
May 14, 2003 |
BEAS CONSTRUCTION BOARD THROUGH THE ENGINEER Vs. UNION OF INDIA AND OTHERS
|
May 14, 2003 |
BEENA SHARMA Vs. THE STATE OF PUNJAB AND OTHERS
|
February 4, 2003 |
BEERO DEVI Vs. ORIENTAL INSURANCE CO LTD
|
September 12, 2003 |
BHAGAT SINGH SODHI Vs. UNION OF INDIA
|
February 26, 2003 |
BHAGWAN DASS @ BHANA Vs. STATE OF HARYANA
|
March 25, 2003 |
BHAGWAN SINGH Vs. BASANT CYCLE STORES, LUDHIANA
|
October 15, 2003 |
BHAGWANT SINGH Vs. STATE OF PUNJAB
|
August 29, 2003 |
BHAGWANTI DEVI Vs. MAT RAM
|
March 5, 2003 |
BHAGWAT SARUP ALIAS BHAGAT RAM Vs. SALIG RAM
|
March 5, 2003 |
BHAJAN SINGH Vs. STATE OF HARYANA
|
September 24, 2003 |
BHAL SINGH Vs. STATE OF HARYANA
|
February 5, 2003 |
BHALLE RAM S/O RAM SARAN Vs. STATE OF HARYANA
|
January 29, 2003 |
BHALWAN SINGH SON OF JAIMAL SINGH SON OF SIAD SINGH Vs. STATE OF PUNJAB
|
February 18, 2003 |
BHANA MAL & CO. PRIVATE LTD. Vs. YASH PAL SINGH
|
May 21, 2003 |
BHARAT KUMAR Vs. RAM SWARATH SINGH
|
November 21, 2003 |
BHARAT SINGH Vs. ASHOK KUMAR
|
January 15, 2003 |
BHARATI TELTECH LIMITED Vs. STATE OF HARYANA
|
May 8, 2003 |
BHATERI Vs. SARDAR JAGDEEP SINGH
|
April 24, 2003 |
BHIM Vs. STATE OF HARYANA
|
February 13, 2003 |
BHIM SINGH Vs. SHASHI DEVI
|
January 22, 2003 |
BHOLA SINGH Vs. STATE OF PUNJAB
|
July 8, 2003 |
BHOLA SINGH Vs. STATE OF PUNJAB
|
September 3, 2003 |
BHUNA CO OPERATIVE SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 19, 2003 |
BHUP SINGH Vs. STATE OF HARYANA
|
November 19, 2003 |
BHUPESH MANGLA Vs. RAVI CHANDER MANGLA
|
August 11, 2003 |
BHUPINDER KAUR Vs. STATE OF PUNJAB
|
February 12, 2003 |
BHUPINDER SINGH Vs. MANPREET SINGH
|
May 22, 2003 |
BHUPINDER SINGH Vs. BALWANT KAUR
|
August 8, 2003 |
BHUPINDER SINGH Vs. THE STATE OF PUNJAB
|
January 15, 2003 |
BHUPINDERJIT SONGH Vs. STATE OF PUNJAB
|
January 17, 2003 |
BHUSHAN LAL BARDWAJ Vs. GULLAN DEVI
|
February 21, 2003 |
BIJENDER SON OF DEVI RAM Vs. STATE OF HARYANA
|
January 14, 2003 |
BIJENDER SON OF TASVEER Vs. STATE OF HARYANA
|
February 10, 2003 |
BILAL Vs. STATE OF HARYANA
|
March 3, 2003 |
BIMLA Vs. OM PARKASH
|
January 22, 2003 |
BIMLA Vs. SURENDER KUMAR JAIN
|
May 28, 2003 |
BIR CHAND Vs. STATE OF HARYANA
|
February 4, 2003 |
BIRAM DASS S O INDER DASS Vs. STATE OF PUNJAB
|
February 19, 2003 |
BIRBAL Vs. RAJ KUMAR
|
September 24, 2003 |
BIRBAL SINGH Vs. STATE OF HARYANA
|
January 15, 2003 |
BIRENDER KUMAR SHARMA Vs. UNION OF INDIA
|
February 14, 2003 |
BIRENDER PAL SINGH Vs. STATE OF PUNJAB
|
January 7, 2003 |
BISHAMBAR DASS Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 18, 2003 |
BISHAN SINGH Vs. OM PARKASH
|
January 29, 2003 |
BODH RAJ DAULAT RAM Vs. FOOD CORPORATION OF INDIA
|
March 12, 2003 |
BOHAR SINGH Vs. DALIP KAUR
|
July 15, 2003 |
BOHAR SINGH Vs. STATE OF PUNJAB
|
February 4, 2003 |
BOSS GEARS LTD Vs. SALES TAX TRIBUNAL
|
February 25, 2003 |
BRAM DEV Vs. STATE OF PUNJAB
|
May 14, 2003 |
BRIJ LAL Vs. HARNAM SINGH
|
May 28, 2003 |
BRIJESH AND ANOTHER Vs. STATE OF HARYANA
|
March 25, 2003 |
BRITISH INDIA CORPORATION LTD Vs. STATE OF PUNJAB
|
July 8, 2003 |
BRITISH MOTOR CAR COMPANY PVT. LTD. Vs. SEWAK SABHA CHARITABLE TRUST
|
July 17, 2003 |
BUDH SINGH Vs. KAKU CHITS PVT LTD
|
April 30, 2003 |
BUGLI DEVI Vs. ADDITIONAL CIVIL JUDGE
|
March 13, 2003 |
BUTA SINGH Vs. STATE OF PUNJAB
|
May 7, 2003 |
C B AGGARWAL Vs. COMMISSIONER OF INCOME TAX
|
July 17, 2003 |
CANARA BANK Vs. STATE OF HARYANA
|
July 11, 2003 |
CAPT AMARJIT SINGH Vs. PREM KUMAR
|
February 5, 2003 |
CAPTAIN GURMEET SINGH PUNIA Vs. UNION TERRITORY, CHANDIGARH
|
July 4, 2003 |
CAPTAIN SUDIP BISWAS Vs. UNION OF INDIA & OTHERS
|
August 5, 2003 |
CCE Vs. SHIVAYE INDUSTRIES
|
January 20, 2003 |
CENTRAL BOARD OF FILM CERTIFICATION MUMBAI Vs. DEV SINGH ASSUR
|
August 5, 2003 |
CHAHI Vs. RAJINDER SINGH
|
July 4, 2003 |
CHAJJO RAM Vs. BANWARI LAL
|
April 7, 2003 |
CHALTI DEVI Vs. RAJINDER KUMAR
|
July 30, 2003 |
CHAMAN LAL Vs. MUNICIPALITY, YAMUNA NAGAR
|
July 2, 2003 |
CHAMAN LAL BANSAL Vs. STATE OF PUNJAB UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS AND S I, R P F (RAILWAY PROTECTION FORCE)
|
January 8, 2003 |
CHAMELI DEVI Vs. SURESH CHAND
|
February 6, 2003 |
CHANAN KAUR ALIAS CHANNO Vs. PAKHAR SINGH
|
September 3, 2003 |
CHANAN SINGH Vs. THE STATE OF PUNJAB
|
January 22, 2003 |
CHANCHAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
May 22, 2003 |
CHAND SINGH Vs. NAND SINGH
|
July 23, 2003 |
CHANDER DASS CHELA BANSI DASS Vs. HARYANA STATE THROUGH LAND ACQUISITION COLLECTOR
|
November 12, 2003 |
CHANDER KANTA Vs. RAM CHANDER
|
May 21, 2003 |
CHANDER KANTA Vs. STATE OF PUNJAB
|
July 15, 2003 |
CHANDER KANTA Vs. MOHINDER PARTAP DOGRA
|
February 19, 2003 |
CHANDER KHAN Vs. SULEMAN
|
September 10, 2003 |
CHANDGI RAM Vs. HARYANA STATE
|
September 11, 2003 |
CHANDGI RAM Vs. STATE OF HARYANA
|
February 13, 2003 |
CHANDHAN SINGH Vs. STATE OF HARYANA
|
September 25, 2003 |
CHANDI PARSHAD Vs. THE STATE OF PUNJAB
|
May 20, 2003 |
CHANDIGARH ADMINISTRATION THROUGH SECRETARY EDUCATION AND OTHERS Vs. BHAJAN SINGH RETIRED A.E.O. AND OTHERS
|
December 1, 2003 |
CHANDLER BHAN Vs. GOBIND RAM
|
October 22, 2003 |
CHANN SINGH ALIAS CHARANJIT SON OF HARBANS LAL Vs. STATE OF HARYANA
|
January 14, 2003 |
CHANOO DEVI Vs. AMI LAL
|
August 29, 2003 |
CHARAN DASS Vs. RAJINDER PAUL
|
February 19, 2003 |
CHARAN SINGH Vs. STATE OF PUNJAB
|
January 13, 2003 |
CHARAN SINGH Vs. UNION OF INDIA
|
September 1, 2003 |
CHARAN SINGH Vs. OM PARKASH
|
July 9, 2003 |
CHARANJIT KAUR Vs. STATE OF PUNJAB AND ORS.
|
January 6, 2003 |
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
September 18, 2003 |
CHARANJIT SINGH Vs. STATE OF HARYANA
|
October 15, 2003 |
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
October 21, 2003 |
CHARANJIT SINGH CHANNI Vs. STATE OF PUNJAB
|
August 8, 2003 |
CHATRU DEEN Vs. STATE OF HARYANA
|
October 15, 2003 |
CHATTAR SINGH Vs. STATE OF HARYANA
|
February 12, 2003 |
CHEMALI DEVI Vs. AGGARWAL MEDICAL STORE
|
April 28, 2003 |
CHET RAM Vs. STATE OF HARYANA
|
September 5, 2003 |
CHHINDA Vs. STATE OF PUNJAB
|
September 24, 2003 |
CHHOTO Vs. STATE OF HARYANA
|
August 8, 2003 |
CHIMAN LAL Vs. GANESH OUL INDUSTRIES
|
September 5, 2003 |
CHIMAN SINGH S/O LABH SINGH; KUNTO BAI WIFE OF SHER SINGH AND BANSO BIBI WIFE OF BHALWAN SINGH Vs. STATE OF PUNJAB
|
February 10, 2003 |
CHIRANJI LAL Vs. PEPSU ROAD TRANSPORT CORPORATION
|
April 22, 2003 |
CHIRANJI LAL Vs. THE STATE OF HARYANA
|
January 8, 2003 |
CHUHAR SINGH S/O MOHINDER SINGH; JARNAIL SINGH SON OF UDHAM SINGH; AVTAR SINGH SON OF MEHAR SINGH Vs. STATE OF PUNJAB
|
February 24, 2003 |
CHUNNI LAL Vs. STATE OF HARYANA
|
September 10, 2003 |
COL (RETD) HARBHAJAN SINGH, SON OF BELA SINGH Vs. STATE OF PUNJAB, RAJ RANI WIFE OF KULWANT SINGH,
|
January 8, 2003 |
COMMISSIONER OF C. EX. Vs. D.K. ALLOY PVT. LTD.
|
July 17, 2003 |
COMMISSIONER OF C. EX. Vs. JAGATSONS INDUSTRIES
|
September 15, 2003 |
COMMISSIONER OF C. EX. Vs. RAJ AND SANDEEP LTD.
|
September 1, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL AGRO MILLS LTD.
|
January 23, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. PEPSI FOODS LTD.
|
September 9, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. UNITED LEASING AND INDUSTRIES LTD.
|
September 5, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. LUXMI ENGINEERING WORKS
|
September 11, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. AARTI STEELS LIMITED
|
March 24, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL AUTHORITY OF INDIA LIMITED
|
March 31, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. HERO CYCLES LIMITED
|
May 19, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. POLYGLASS ACRYLIFE INSURANCE CORPORATION MFG CO (P) LIMITED
|
July 17, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. R H INDUSTRIES
|
August 1, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. CHEMVIN INDUSTRIES
|
April 10, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. DHILLON KOOL DRINKS AND BEVERAGE LIMITED
|
October 13, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. SURAJ UDYOG LTD.
|
April 1, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB RECORDERS LTD. AND ANR.
|
October 13, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. DHIMAN INDUSTRIES
|
March 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. MONICA OSWAL
|
September 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. R B L BANARSI DASS AND CO P LTD
|
October 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. ESS KAY CONSTRUCTION CO
|
August 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. RUHI CONSTRUCTION CO P LTD
|
August 11, 2003 |
COMMISSIONER OF INCOME TAX Vs. B RAI
|
August 19, 2003 |
COMMISSIONER OF INCOME TAX Vs. SOMANI PILKINGTONS LTD
|
August 19, 2003 |
COMMISSIONER OF INCOME TAX Vs. GHERU LAL BAL CHAND
|
August 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. TRILOK CHAND KARTA
|
May 16, 2003 |
COMMISSIONER OF INCOME TAX Vs. NAWANSHAHAR CENTRAL CO OPERATIVE BANK LTD
|
January 6, 2003 |
COMMISSIONER OF INCOME TAX Vs. V K SOOD ENGINEERS AND CONTRACTORS P LTD
|
May 9, 2003 |
COMMISSIONER OF INCOME TAX Vs. VISHAL RUBBER PRODUCTS
|
April 24, 2003 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB RICE AND GENERAL MILLS
|
April 25, 2003 |
COMMISSIONER OF INCOME TAX Vs. MUNISH IRON STORE
|
April 22, 2003 |
COMMISSIONER OF INCOME TAX Vs. BADHURANI DEEPINDER KAUR
|
April 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. FAQIR CHAND CHAMAN LAL
|
April 4, 2003 |
COMMISSIONER OF INCOME TAX Vs. REWARI CENTRAL CO OPERATIVE BANK LTD
|
April 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. KUMAR MAAINI
|
April 7, 2003 |
COMMISSIONER OF WEALTH TAX Vs. SHAM LAL
|
August 28, 2003 |
COMMR. OF C. EX. Vs. KALYAN AGRO INDUSTRIES CORPORATION
|
September 2, 2003 |
COURT ON ITS OWN MOTION Vs. KULDIP SINGH
|
May 30, 2003 |
COURT ON ITS OWN MOTION Vs. UJAGAR SINGH AND ANR.
|
December 18, 2003 |
COURTS OF ITS OWN MOTION Vs. A.J. PHILIP, PRINTER, PUBLISHER AND OFFICIATING EDITOR
|
January 12, 2003 |
CROWN GASKETS INDIA Vs. ASSTT EXCISE AND TAXATION OFFICER BAHADURGARH
|
October 13, 2003 |
CYRIL ARCHIBONG Vs. STATE OF UNION TERRITORY
|
February 16, 2003 |
CYRIL ARCHIBONG SON OF ARCHIBONG SON OF ARCHIBONG Vs. STATE OF UNION TERRITORY, CHANDIGARH
|
February 6, 2003 |
D.K. SYAL Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 3, 2003 |
D.N. METAL INDUSTRIES Vs. CHAMAN LAL
|
February 21, 2003 |
DAHIYA FILMS Vs. STATE OF HARYANA
|
January 8, 2003 |
DAKSH PARAJA PATI Vs. STATE OF PUNJAB
|
February 6, 2003 |
DALEL SINGH Vs. STATE OF HARYANA
|
December 17, 2003 |
DALIP CHAND Vs. STATE OF HARYANA
|
May 7, 2003 |
DALIP SINGH Vs. STATE OF HARYANA
|
December 18, 2003 |
DALIP SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
|
January 28, 2003 |
DALIP SINGH Vs. STATE OF PUNJAB
|
September 17, 2003 |
DALIP SINGH BEDHOR, P.C.S. Vs. STATE OF PUNJAB AND ANOTHER
|
December 17, 2003 |
DALJINDER SINGH Vs. AMARJIT SINGH JANDU
|
November 10, 2003 |
DALJIT SINGH Vs. BHUPINDER SINGH
|
July 3, 2003 |
DARBARI LAL TANDON Vs. RAVINDER KUMARI SAIN
|
October 8, 2003 |
DAROPTI DEVI Vs. UNION OF INDIA
|
May 28, 2003 |
DARSHAN KAUR Vs. KASHMIR SINGH
|
January 7, 2003 |
DARSHAN KUMAR Vs. MANJIT KAUR
|
January 8, 2003 |
DARSHAN KUMAR Vs. MAHESH KUMAR
|
January 16, 2003 |
DARSHAN KUMAR SHARMA Vs. VIMAL BANSAL
|
August 4, 2003 |
DARSHAN LAL Vs. ARJUN SINGH
|
November 14, 2003 |
DARSHAN LAL Vs. STATE OF PUNJAB
|
January 22, 2003 |
DARSHAN SINGH Vs. STATE OF HARYANA
|
September 10, 2003 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 29, 2003 |
DARSHAN SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
DARSHAN SINGH SON OF KUNDAN SINGH SON OF ARJAN SINGH AND NIRMAL SINGH SON OF DARSHAN SINGH SON OF KUNDAN SINGH Vs. STATE OF PUNJAB
|
January 18, 2003 |
DASHMESH BHATTA COMPANY Vs. VAJINDER SINGH
|
May 22, 2003 |
DASHMESH PESTICIDES, BOHA, DISTT. MANSA Vs. STATE OF PUNJAB
|
July 2, 2003 |
DASHMESH RICE MILLS Vs. GOVIND RAM ANIL KUMAR
|
May 24, 2003 |
DAULAT RAM Vs. HARI RAM
|
February 4, 2003 |
DAULAT RAM Vs. LAXMI NARAIN
|
July 2, 2003 |
DAULAT SINGH Vs. DILBAGH SINGH
|
September 3, 2003 |
DAVINDER NATH, P.T.I. Vs. STATE OF PUNJAB
|
April 24, 2003 |
DAVINDER SINGH @ DEEPAK @ DEV SON OF SHER SINGH Vs. STATE OF PUNJAB
|
February 4, 2003 |
DAYA RAM Vs. BIMLA
|
March 26, 2003 |
DAYA SHANKAR Vs. STATE OF HARYANA AND ORS.
|
April 22, 2003 |
DAYA SHANKAR Vs. STATE OF HARYANA
|
April 23, 2003 |
DAYAL CHAND Vs. CHANDI
|
September 24, 2003 |
DEEP CHAND Vs. DEVINDER PARSHAD
|
May 30, 2003 |
DEEP CHAND Vs. STATE OF HARYANA
|
July 30, 2003 |
DEEP CHAND Vs. STATE OF HARYANA
|
January 22, 2003 |
DEEPAK CARRIER Vs. STATE OF HARYANA
|
May 22, 2003 |
DEEPAK NARANG Vs. BABITA NARANG
|
January 22, 2003 |
DEEPAK SURI Vs. COMMODORE K.S. SANDHU
|
April 1, 2003 |
DES RAJ Vs. GINDORI
|
April 23, 2003 |
DES RAJ Vs. PUSHPA WATI
|
February 26, 2003 |
DES RAJ Vs. KULWANT SINGH
|
January 22, 2003 |
DES RAJ Vs. BHIM
|
October 27, 2003 |
DES RAJ Vs. RAJ KUMAR
|
February 19, 2003 |
DES RAJ Vs. VINOD KUMAR
|
March 25, 2003 |
DES RAJ ALIAS DESO Vs. FINANCIAL COMMISSIONER
|
April 23, 2003 |
DES RAJ KHANNA Vs. STATE OF PUNJAB
|
February 12, 2003 |
DES RAJ VERMA Vs. PRESIDING OFFICER
|
January 31, 2003 |
DESA SINGH Vs. STATE OF PUNJAB
|
March 5, 2003 |
DESH BHAGAT DENTAL COLLEGE AND HOSPITAL, MUKTSAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 12, 2003 |
DESH BHAGAT DENTAL COLLEGE AND ORS. Vs. STATE OF PUNJAB THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF MEDICAL EDUCATION AND RESEARCH GOVT. OF PUNJAB AND ORS.
|
January 20, 2003 |
DEV DUTT Vs. CHIEF SECRETARY, GOVERNMENT OF PUNJAB, CHANDIGARH
|
February 26, 2003 |
DEV KARAN S/O SH JAI PAL Vs. STATE OF HARYANA
|
January 15, 2003 |
DEV RAJ Vs. STATE OF HARYANA
|
October 29, 2003 |
DEV RAJ Vs. TEJA SINGH
|
December 17, 2003 |
DEVA KARAN SINGH Vs. MOHAN LAL
|
November 12, 2003 |
DEVENDER Vs. ELECTION TRIBUNAL-CUM-CIVIL JUDGE
|
July 25, 2003 |
DEVGON RICE AND GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX
|
January 22, 2003 |
DEVI DAYAL Vs. STATE OF PUNJAB
|
February 24, 2003 |
DEVI DIAL Vs. STATE OF HARYANA
|
August 6, 2003 |
DEVI RAM Vs. SHANTI DEVI
|
December 12, 2003 |
DEVI SHARMA Vs. CHANDER MOHAN SHARMA
|
May 14, 2003 |
DEVI SINGH AND ANOTHER Vs. DISTRICT COLLECTOR, FARIDABAD AND ANOTHER
|
July 10, 2003 |
DEVINDER Vs. STATE OF HARYANA
|
April 4, 2003 |
DEVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHER
|
May 14, 2003 |
DEVINDER PURI AND C S ORGANIC CHEM OILS LIMITED Vs. (SIC) P SOLVEX LIMITED THROUGH ITS DIRECTOR PAWAN KUMAR SINGLA, AUTHORISED SIGNATORY/AGENT
|
January 16, 2003 |
DEVINDER SINGH ALIAS DALVINDER SINGH Vs. MANSHA SINGH
|
January 21, 2003 |
DEWAN CHAND Vs. STATE OF PUNJAB
|
February 3, 2003 |
DHAN DEVI Vs. UNION OF INDIA
|
September 3, 2003 |
DHANI RAM Vs. MADAN LAL
|
March 5, 2003 |
DHANRAJ SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 28, 2003 |
DHARAM PAL Vs. STATE OF HARYANA
|
January 17, 2003 |
DHARAM PAL Vs. STATE OF HARYANA
|
October 8, 2003 |
DHARAM PAL Vs. STATE OF HARYANA
|
July 25, 2003 |
DHARAM SINGH Vs. UNION OF INDIA
|
July 29, 2003 |
DHARAM SINGH AULAKH Vs. STATE OF PUNJAB
|
November 14, 2003 |
DHARAM VIR SINGH Vs. ROOP RAM
|
April 24, 2003 |
DHARAMBIR Vs. UNION TERRITORY
|
December 10, 2003 |
DHARAMBIR Vs. SURAJ BHAN
|
April 1, 2003 |
DHARAMBIR Vs. STATE OF HARYANA
|
July 17, 2003 |
DHARAMPAL Vs. STATE OF HARYANA
|
January 8, 2003 |
DHEERAJ GARMENTS Vs. SALES TAX TRIBUNAL
|
December 8, 2003 |
DHIRAJ KUMAR Vs. STATE OF PUNJAB
|
December 12, 2003 |
DHIRAJ PAL SINGH HUNDAL SON OF (SIC) SINGH Vs. STATE OF PUNJAB
|
January 30, 2003 |
DHYAN SINGH S/O SH KRISHAN Vs. STATE OF HARYANA; HARI SINGH S/O SH HUKAM SINGH; DAYA NAND; RANJIT SINGH AND OMBIR SINGH S/O SH HARI SINGH
|
January 15, 2003 |
DIAL CHAND Vs. ANANT RAM
|
April 9, 2003 |
DIDAR SINGH Vs. STATE OF HARYANA
|
March 28, 2003 |
DIDAR SINGH Vs. MOHINDER SINGH
|
May 15, 2003 |
DILBAG SINGH SON OF RAM CHANDER Vs. STATE OF HARYANA
|
January 22, 2003 |
DILBAGH SINGH Vs. STATE OF HARYANA
|
July 9, 2003 |
DILBAGH SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
DIN DYAL Vs. NEW BANK OF INDIA
|
July 9, 2003 |
DINA NATH GROVER Vs. RAM DHAN
|
April 28, 2003 |
DINESH Vs. STATE OF HARYANA
|
October 8, 2003 |
DINESH KUMAR Vs. STATE OF PUNJAB
|
August 6, 2003 |
DISTRICT MANAGER Vs. ANOKH SINGH
|
May 6, 2003 |
DISTRICT RED CROSS SOCIETY Vs. KRISHNA KUMARI
|
January 29, 2003 |
DIVISIONAL FOREST OFFICER SIRSA Vs. JAGDISH
|
April 22, 2003 |
DIWAN CHAND Vs. THE STATE OF PUNJAB
|
May 21, 2003 |
DIWJINDER SHARMA Vs. PUNJAB FINANCIAL CORPORATION
|
March 26, 2003 |
DOD RAM Vs. STATE OF HARYANA
|
August 27, 2003 |
DR. H.C. MEHTA Vs. STATE OF HARYANA AND OTHERS
|
March 24, 2003 |
DR. S.K. ARORA Vs. MAHARSHI DAYANAND UNIVERSITY & ORS.
|
August 18, 2003 |
DR. VINOD GUPTA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
July 2, 2003 |
DULI CHAND SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 20, 2003 |
DURGA Vs. STATE OF U.T. CHANDIGARH
|
February 18, 2003 |
DURGA DASS Vs. SANSAR SINGH
|
January 24, 2003 |
DURGA DEVI Vs. DARSHAN SINGH
|
July 30, 2003 |
DURGA DEVI Vs. CHANDER SAIN
|
January 15, 2003 |
DWARKA DASS Vs. STATE OF PUNJAB
|
April 23, 2003 |
EAST INDIA COTTON MFG. CO. LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY FARIDABAD
|
July 14, 2003 |
ER. BALWINDER SINGH GILL Vs. THE SECRETARY, PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
February 12, 2003 |
EX Vs. UNION OF INDIA
|
July 29, 2003 |
EX Vs. STATE OF PUNJAB
|
May 1, 2003 |
EX Vs. UNION OF INDIA AND OTHERS
|
September 1, 2003 |
EX. MAJ. DIPINDER SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
May 30, 2003 |
EX. SEPOY RANJIT SINGH Vs. UNION OF INDIA
|
October 9, 2003 |
FAKKAR SINGH ALIAS JAILA SINGH Vs. STATE OF PUNJAB
|
July 30, 2003 |
FARASH RAM AND ANOTHER Vs. STATE OF PUNJAB
|
November 7, 2003 |
FATEH SINGH Vs. STATE OF HARYANA
|
November 20, 2003 |
FATEH SINGH Vs. LAKHBIR SINGH
|
August 8, 2003 |
FAUJA SINGH Vs. MOHINDER SINGH
|
May 12, 2003 |
FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
November 5, 2003 |
FULLA DEVI ALIAS FULLO DEVI Vs. STATE OF HARYANA
|
August 18, 2003 |
G.R. SHARMA Vs. UNION OF INDIA & OTHERS
|
October 14, 2003 |
G.S. BHOGAL Vs. STATE OF PUNJAB AND ANOTHER
|
July 31, 2003 |
GAGANDEEP KANG Vs. THE UNION TERRITORY
|
April 28, 2003 |
GANESH SYNTHETICS PRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HARYANA
|
March 5, 2003 |
GANESHA BASTI, BATHINDA Vs. STATE OF PUNJAB
|
January 10, 2003 |
GANPAT Vs. KHIALI
|
August 22, 2003 |
GAUTAM PARKASH Vs. NARESH KUMAR
|
February 12, 2003 |
GEM GRANITES Vs. COMMISSIONER OF INCOME TAX
|
September 26, 2003 |
GENERAL ENGINEERING WORKS Vs. RAM KANWAR YADAV
|
May 19, 2003 |
GENERAL MANAGER PUNJAB ROADWAYS Vs. JARNAIL SINGH
|
December 19, 2003 |
GHAN SHYAM SARDA Vs. STATE OF PUNJAB
|
January 15, 2003 |
GHERU LAL BAL CHAND Vs. INCOME TAX OFFICER
|
March 26, 2003 |
GHISA RAM Vs. SURAT SINGH
|
May 23, 2003 |
GIAN CHAND Vs. STATE OF PUNJAB
|
February 5, 2003 |
GIAN CHAND Vs. COMMISSIONER PATIALA
|
October 17, 2003 |
GIAN CHAND Vs. PYARE LAL
|
November 19, 2003 |
GIAN CHAND AISH AND OTHERS Vs. STATE OF PUNJAB
|
May 21, 2003 |
GIAN CHAND AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
August 14, 2003 |
GIAN CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 12, 2003 |
GIAN CHAND MODI Vs. SAWAN RAM MUNI LAL
|
January 15, 2003 |
GIAN DEVI Vs. GENERAL MANAGER HARYANA ROADWAYS
|
October 31, 2003 |
GIAN SINGH Vs. JARNAIL SINGH
|
March 4, 2003 |
GIANI RAM Vs. THE STATE OF HARYANA
|
July 16, 2003 |
GIRDHARI LAL Vs. STATE OF HARYANA
|
January 29, 2003 |
GIRDHARI LAL Vs. BALJIT SINGH
|
February 14, 2003 |
GIRDHARI LAL Vs. MUNICIPAL COMMITTEE
|
November 12, 2003 |
GIRIJA Vs. PRASIDING OFFICER LABOUR COURT
|
January 21, 2003 |
GIRISH RAJPAL Vs. STATE OF HARYANA
|
September 18, 2003 |
GOBIND KUMAR SON OF RAM NARIAN Vs. KRISHAN LAL CHAKARWARTI SON OF SH JODHA RAM
|
February 5, 2003 |
GODREJ APPLIANCES LTD. Vs. STATE OF PUNJAB
|
February 14, 2003 |
GOEL & CO. Vs. STATE OF HARYANA
|
May 14, 2003 |
GOEL ENGINEER Vs. HARYANA STATE ELECTRICITY BOARD
|
August 6, 2003 |
GOEL ROADWAYS Vs. SARASWATI INDUSTRIAL SYNDICATE
|
May 6, 2003 |
GOPAL KRISHAN Vs. STATE OF PUNJAB
|
February 14, 2003 |
GOPAL SHARMA Vs. STATE OF HARYANA AND OTHERS
|
January 27, 2003 |
GOPAL SINGH Vs. STATE OF HARYANA
|
April 23, 2003 |
GOPAL SINGH HANS Vs. STATE OF PUNJAB
|
February 4, 2003 |
GOPI CHAND Vs. STATE OF HARYANA
|
January 14, 2003 |
GOPI RAM Vs. JAGAN NATH
|
March 26, 2003 |
GORA LAL Vs. STATE OF PUNJAB
|
October 8, 2003 |
GORDHANI Vs. THE STATE OF HARYANA
|
March 28, 2003 |
GOVT. OF HARYANA THROUGH DISTRICT COLLECTOR Vs. LEHRE
|
October 15, 2003 |
GOYAL STEELS Vs. UNION OF INDIA
|
August 14, 2003 |
GRAM PANCHAYAT Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 1, 2003 |
GRAM PANCHAYAT Vs. JOINT DEVELOPMENT COMMISSIONER (IRD) PANCHAYATS
|
April 28, 2003 |
GRAM PANCHAYAT DARBI Vs. NARENDER SINGH
|
March 28, 2003 |
GRAM PANCHAYAT VILLAGE MARDAHERI Vs. THE JOINT DEVELOPMENT COMMISSIONER (IRD), PANCHAYATS
|
May 14, 2003 |
GRAM PANCHAYAT, PHULL Vs. STATE OF PUNJAB
|
April 22, 2003 |
GULAB SINGH Vs. STATE OF PUNJAB
|
November 19, 2003 |
GULAB SINGH SON OF CHANKU RAM Vs. STATE OF HARYANA
|
March 4, 2003 |
GULZAR MOHD Vs. UNION OF INDIA
|
May 8, 2003 |
GULZAR SINGH Vs. STATE OF HARYANA
|
February 20, 2003 |
GULZARI LAL Vs. GURU JAMBHESHWAR UNIVERSITY, HISAR & OTHERS
|
October 21, 2003 |
GUMAN SINGH WORKMAN Vs. PRESIDING OFFICER
|
March 5, 2003 |
GUMAN SINGH WORKMAN C O FARIDABAD KARAMGAR UNION FARIDABAD Vs. PRESIDING OFFICER LABOUR COURT FARIDABAD
|
May 5, 2003 |
GUNWANTI @ HARDEI Vs. NAND KAUR
|
July 16, 2003 |
GUPTA FARM SERVICES Vs. STATE OF PUNJAB
|
May 14, 2003 |
GUR LAL SINGH Vs. UNION OF INDIA
|
October 29, 2003 |
GURAN DASS Vs. STATE OF PUNJAB AND OTHERS
|
August 14, 2003 |
GURBACHAN DASS Vs. G.P DADHA
|
February 13, 2003 |
GURBACHAN SINGH & ANR. Vs. GURMIT SINGH
|
July 23, 2003 |
GURBACHAN SINGH BACHI Vs. STATE OF PUNJAB AND ANOTHER
|
September 18, 2003 |
GURBHEJ SINGH Vs. STATE OF PUNJAB
|
May 13, 2003 |
GURBINDER SINGH @ BHOLA Vs. STATE OF PUNJAB
|
May 14, 2003 |
GURCHARAN SINGH Vs. M.L. KAPUR
|
December 17, 2003 |
GURCHARAN SINGH Vs. BAHADUR SINGH
|
November 19, 2003 |
GURCHARAN SINGH Vs. DES RAJ
|
July 30, 2003 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
November 20, 2003 |
GURCHARAN SINGH Vs. BHAG SINGH
|
July 15, 2003 |
GURCHARAN SINGH Vs. UNION OF INDIA AND OTHERS
|
May 22, 2003 |
GURCHARAN SINGH Vs. LABH SINGH
|
July 9, 2003 |
GURCHARAN SINGH Vs. STATE OF HARYANA
|
March 10, 2003 |
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
January 6, 2003 |
GURCHARAN SINGH @ CHANAN SINGH Vs. STATE OF HARYANA
|
September 26, 2003 |
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 4, 2003 |
GURCHARAN SINGH PHERURAI Vs. STATE OF PUNJAB
|
September 26, 2003 |
GURCHARAN SINGH PHERURAI Vs. STATE OF PUNJAB
|
July 21, 2003 |
GURDARSHAN PAL Vs. STATE OF PUNJAB
|
January 29, 2003 |
GURDARSHAN SINGH Vs. STATE OF PUNJAB
|
March 26, 2003 |
GURDAS RAM Vs. SUKHDEVI
|
August 22, 2003 |
GURDEEP SINGH Vs. JASWANT SINGH
|
April 30, 2003 |
GURDEEP SINGH ADOPTED SON OF KARAM SINGH Vs. STATE OF PUNJAB, HARPREET KAUR, D/O MADANJIT SINGH WALIA
|
January 14, 2003 |
GURDEV KUMAR Vs. GURDIAL KAUR ALIAS JASWANT KAUR
|
August 5, 2003 |
GURDEV SINGH Vs. UNION OF INDIA
|
November 19, 2003 |
GURDIAL Vs. KULWANT RAI
|
January 27, 2003 |
GURDIAL SINGH Vs. RASHPAL KAUR
|
July 9, 2003 |
GURDIAL SINGH Vs. STATE OF PUNJAB
|
February 12, 2003 |
GURDIP SINGH Vs. STATE OF PUNJAB
|
August 13, 2003 |
GURDIP SINGH SON OF SUKHDEV SINGH SON OF GAMDUR SINGH Vs. STATE OF PUNJAB
|
January 30, 2003 |
GURJANT SINGH Vs. SURJIT SINGH
|
December 18, 2003 |
GURMAIL SINGH Vs. STATE OF PUNJAB, THROUGH SECRETARY SPORTS AND DIRECTOR SPORTS
|
February 5, 2003 |
GURMAIL SINGH Vs. RAJINDER SINGH
|
May 17, 2003 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
April 9, 2003 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
May 5, 2003 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
January 31, 2003 |
GURMAIL SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
GURMAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA THROUGH ITS SECRETARY AND OTHERS
|
October 6, 2003 |
GURMAIL SINGH SON OF SH ISHAR SINGH Vs. STATE OF PUNJAB
|
February 25, 2003 |
GURMEET SINGH Vs. RACHHPAL SINGH
|
December 10, 2003 |
GURMIT SINGH Vs. STATE OF PUNJAB
|
December 2, 2003 |
GURMIT SINGH Vs. VEERPAL KAUR
|
February 5, 2003 |
GURMIT SINGH Vs. STATE OF PUNJAB
|
January 22, 2003 |
GURMIT SINGH SON OF LACHHMAN SINGH Vs. STATE OF PUNJAB
|
March 5, 2003 |
GURMIT SINGH SON OF SUKHDEV SINGH Vs. STATE OF PUNJAB
|
February 7, 2003 |
GURMUKH SINGH Vs. BUDH RAM
|
May 7, 2003 |
GURMUKH SINGH Vs. STATE OF PUNJAB
|
October 7, 2003 |
GURMUKH SINGH Vs. STATE OF PUNJAB
|
October 14, 2003 |
GURNAM SINGH Vs. STATE OF PUNJAB
|
January 21, 2003 |
GURNAM SINGH Vs. STATE OF HARYANA
|
May 8, 2003 |
GURNAM SINGH SON OF AMAR SINGH AND MAGHER SINGH SON OF BACHAN SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
GURPAL SINGH Vs. STATE OF PUNJAB
|
August 13, 2003 |
GURPAL SINGH SON OF MAJOR SINGH Vs. STATE OF PUNJAB
|
January 16, 2003 |
GURSHARAN KAUR Vs. U.T., CHANDIGARH
|
August 14, 2003 |
GURU ARJUN IRON AND STEEL ROLLING MILLS Vs. C.C.E.
|
May 23, 2003 |
GURU DATT Vs. LEKH RAJ
|
August 19, 2003 |
GURU JAMBESHWAR SURPHUR GUR AND KHANDASRI PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. STATE OF HARYANA
|
April 1, 2003 |
GURU JAMBHESHWAR UNIVERSITY Vs. SATPAL SINGH
|
April 1, 2003 |
GURU JAMBHESHWAR UNIVERSITY HISAR Vs. SATPAL SINGH
|
January 4, 2003 |
GURU JAMBHESHWAR UNIVERSITY, HISSAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 25, 2003 |
H C DHAWAN Vs. STATE OF HARYANA
|
May 7, 2003 |
HABIB AND OTHERS Vs. STATE OF HARYANA
|
November 5, 2003 |
HAKAM SINGH Vs. PRESIDING OFFICER
|
May 14, 2003 |
HAKAM SINGH Vs. BALWINDER SINGH
|
February 12, 2003 |
HAKIKAT RAI Vs. STATE OF HARYANA
|
October 29, 2003 |
HAMESH MAHAJAN Vs. HARYANA VIDYUT PRASARAN NIGAM LTD. AND OTHERS
|
December 4, 2003 |
HANIF KHAN Vs. PAPPI
|
April 2, 2003 |
HANS RAJ Vs. KARMI LABHU
|
August 27, 2003 |
HANS RAJ Vs. STATE OF HARYANA
|
March 5, 2003 |
HANS RAJ AGGARWAL Vs. LACHHMAN DASS
|
February 3, 2003 |
HANUMAN Vs. THE STATE OF HARYANA
|
July 16, 2003 |
HARAYANA POWER GENERATION CORPORATION LIMITED Vs. P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 3, 2003 |
HARBANS DEVI Vs. KULDIP SINGH
|
August 22, 2003 |
HARBANS LAL Vs. STATE OF PUNJAB
|
January 22, 2003 |
HARBANS LAL RAJ RISHI Vs. LACHHMAN DASS RAJESH KUMAR
|
April 24, 2003 |
HARBANS SINGH Vs. KRISHNA WANTI
|
May 28, 2003 |
HARBANS SINGH Vs. CHETAN DASS
|
February 12, 2003 |
HARBANS SINGH Vs. STATE OF PUNJAB AND OTHERS
|
May 24, 2003 |
HARBANS SINGH Vs. MOHINDER SINGH
|
March 11, 2003 |
HARBANS SINGH CHEEMA Vs. HARWANT SINGH (DEAD) THROUGH L RS
|
October 5, 2003 |
HARBANS SINGH CHEEMA Vs. HARWANT SINGH
|
October 15, 2003 |
HARBHAJAN Vs. RUPPA
|
September 10, 2003 |
HARBHAJAN SINGH Vs. SUKHDEV SINGH
|
February 14, 2003 |
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
February 3, 2003 |
HARBHAJAN SINGH SON OF SULAKHAN SINGH Vs. STATE OF HARYANA
|
January 15, 2003 |
HARBILASH SINGH Vs. STATE OF PUNJAB
|
January 29, 2003 |
HARBLAS Vs. STATE OF PUNJAB AND OTHERS
|
January 27, 2003 |
HARCHAND SINGH Vs. PUNJAB STATE AND OTHERS
|
September 17, 2003 |
HARCHAND SINGH Vs. FOOD CORPORATION OF INDIA THROUGH ITS MANAGING DIRECTOR
|
February 21, 2003 |
HARCHANDA Vs. STATE OF HARYANA
|
November 12, 2003 |
HARCHARAN SINGH Vs. ASHOK KUMAR
|
February 13, 2003 |
HARCHARAN SINGH BRAR Vs. SUKHDARSHAN SINGH AND ORS.
|
July 11, 2003 |
HARDAYAL SINGH Vs. INCOME TAX OFFICER
|
August 6, 2003 |
HARDEV KAUR Vs. AJIT SINGH
|
April 24, 2003 |
HARDEV SINGH Vs. BALWANT SINGH
|
October 15, 2003 |
HARDEV SINGH Vs. ALLA SINGH
|
November 7, 2003 |
HARDIAL GUPTA SON OF SHIV NARAIN SON OF PURAN CHAND Vs. STATE OF PUNJAB
|
January 29, 2003 |
HARDIP SINGH Vs. STATE OF PUNJAB
|
September 26, 2003 |
HARDWARI LAL SON OF RAM CHAND Vs. SITA RAM SON OF SADA SUKH AND STATE OF HARYANA
|
February 19, 2003 |
HARI CHAND Vs. KISHORI LAL
|
February 7, 2003 |
HARI CHAND RAMESH KUMAR Vs. STATE OF HARYANA
|
September 15, 2003 |
HARI IRON TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2003 |
HARI KRISHAN Vs. STATE OF HARYANA
|
March 5, 2003 |
HARI KRISHAN JOSHI Vs. STATE OF PUNJAB
|
October 7, 2003 |
HARI KRISHNA Vs. PRESIDING OFFICER LABOUR COURT ROHTAK
|
March 4, 2003 |
HARI PAL Vs. STATE OF HARYANA
|
July 9, 2003 |
HARI RAM Vs. STATE OF HARYANA
|
July 23, 2003 |
HARI SINGH Vs. THE FOOD CORPORATION OF INDIA, ZONAL OFFICE
|
February 5, 2003 |
HARI SINGH Vs. STATE OF PUNJAB
|
May 9, 2003 |
HARI SINGH Vs. ASHOK KUMAR
|
March 14, 2003 |
HARI SINGH Vs. GURUCHARAN SINGH
|
May 15, 2003 |
HARI SINGH SON OF RAM SINGH Vs. STATE OF HARYANA
|
February 13, 2003 |
HARINDER SINGH SON OF BAKHATWAR SINGH Vs. STATE OF HARYANA
|
January 22, 2003 |
HARISH CHANDER ARORA Vs. STATE OF HARYANA, HARYANA VIDYUT PARSARAN NIGAM, THROUGH S D O, CITY SUB DIVISION
|
February 5, 2003 |
HARISH KUMAR Vs. STATE OF HARYANA
|
April 7, 2003 |
HARISH KUMAR Vs. MUNICIPAL COMMITTEE
|
August 25, 2003 |
HARISH KUMAR AGGARWAL, Vs. STATE OF PUNJAB, THROUGH INSECTICIDE INSPECTOR DHAMOT, SH MOHINDER SINGH
|
January 15, 2003 |
HARJINDER KAUR Vs. JAGJIT SINGH
|
December 12, 2003 |
HARJIT KAUR Vs. ASSISTANT CUSTODIAN
|
December 3, 2003 |
HARJIT KAUR Vs. ROOP LAL
|
January 29, 2003 |
HARJIT SINGH Vs. STATE OF PUNJAB
|
November 7, 2003 |
HARJIT SINGH @ KAKA SINGH Vs. STATE OF PUNJAB
|
October 29, 2003 |
HARKARAN SINGH Vs. FINANCIAL COMMISSIONER HARYANA
|
April 25, 2003 |
HARKESH Vs. STATE OF HARYANA
|
September 22, 2003 |
HARMAIL SINGH Vs. PUNJAB STATE
|
July 4, 2003 |
HARMANJIT KAUR Vs. BHUPINDER SINGH GILL
|
January 22, 2003 |
HARMANJIT SINGH Vs. FINANCIAL COMMISSIONER
|
April 23, 2003 |
HARMESH CHAND Vs. FOOD CORPORATION OF INDIA
|
December 18, 2003 |
HARMESH CHANDER S/O BHAGAT RAM Vs. STATE OF PUNJAB, THROUGH FINANCIAL COMMISSIONER, REVENUE CUM SECRETARY TO GOVERNMENT; DEPUTY COMMISSIONER AND MOHAN SINGH
|
February 5, 2003 |
HARMINDER KAUR Vs. HARYANA STATE AND OTHERS
|
October 8, 2003 |
HARMINDER SINGH Vs. STATE OF PUNJAB
|
February 24, 2003 |
HARMOHINDER SINGH PRADHAN Vs. RANJEET SINGH TALWANDI
|
May 29, 2003 |
HARNAM SINGH Vs. ORIENTAL FIRE AND GENERAL CO. LTD.
|
April 8, 2003 |
HARNAM SINGH Vs. ARBINDU NATH
|
July 1, 2003 |
HARNEK SINGH Vs. SURJIT SINGH
|
March 7, 2003 |
HARNEK SINGH Vs. TEK SINGH
|
April 1, 2003 |
HARNEK SINGH ALIAS NEK SINGH Vs. GURDEEP SINGH
|
January 22, 2003 |
HARPAL Vs. STATE OF HARYANA
|
September 10, 2003 |
HARPREET KAUR Vs. CHANDIGARH ADMINISTRATION
|
February 26, 2003 |
HARTEJ SINGH Vs. STATE OF PUNJAB
|
January 29, 2003 |
HARVINDER SINGH Vs. FOOD CORPORATION OF INDIA AND ORS.
|
February 6, 2003 |
HARYANA EDUCATION SOCIETY Vs. STATE OF HARYANA
|
October 20, 2003 |
HARYANA PESTICIDES Vs. BANK OF RAJASTHAN LIMITED
|
August 7, 2003 |
HARYANA SCHOOL EDUCATION BOARD, BHIWANI Vs. MISS MAMTA TRIPATHI AND ANOTHER
|
October 23, 2003 |
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. Vs. NATIONAL TRADING COMPANY AND ORS.
|
July 11, 2003 |
HARYANA STATE ELECTRICITY BOARD Vs. BALWAN SINGH
|
January 16, 2003 |
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT CHANDIGARH
|
February 14, 2003 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMARI ANEJA
|
January 13, 2003 |
HASSAN MOHD. AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 29, 2003 |
HAZARA SINGH Vs. STATE OF PUNJAB
|
August 6, 2003 |
HAZARA SINGH Vs. COLLECTOR
|
August 6, 2003 |
HAZARI Vs. DHARAMWATI ALIAS SANTA
|
May 7, 2003 |
HAZARI LAL, SARPANCH, GRAM PANCHAYAT Vs. THE FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT
|
March 31, 2003 |
HAZURA SINGH Vs. STATE OF PUNJAB
|
August 18, 2003 |
HAZURA SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
HAZURA SINGH THROUGH HIS WIDOW Vs. CHIEF ENGINEER, R&T, PUNJAB STATE ELECTRICITY BOARD, PATIALA
|
January 17, 2003 |
HEAD MASTER GOVERMENT HIGH SCHOOL BEHRANA Vs. AJIT SINGH
|
August 26, 2003 |
HEM CHAND Vs. UNION OF INDIA AND OTHERS
|
July 4, 2003 |
HEM RAJ Vs. STATE OF PUNJAB
|
December 8, 2003 |
HEM RAJ Vs. STATE OF PUNJAB
|
October 15, 2003 |
HEM RAJ Vs. SECRETARY, HOME DEPARTMENT, U.T. CHANDIGARH
|
March 28, 2003 |
HEMA KAKKAR Vs. CHANDIGARH ADMINISTRATION
|
May 15, 2003 |
HIMANSHU Vs. KAILASH RANI
|
November 20, 2003 |
HIMANSHU CHADHA Vs. SANGEETA
|
February 7, 2003 |
HIMANSHU PARSHAD SON OF MOHAN PARSHAD SON OF HIT LAL PARSHAD Vs. STATE OF PUNJAB
|
January 14, 2003 |
HINDU EDUCATION AND CHARITABLE TRUST SOCIETY Vs. RISHI LAL
|
May 28, 2003 |
HINDU UNDIVIDED FAMILY M/S LAL CHAND AGGARWAL Vs. SADHU SINGH
|
October 22, 2003 |
HIRA LAL Vs. KHURSHID SON OF ASLOOP
|
January 15, 2003 |
HIRA MAL @ HIRA LAL S/O RATTAN SINGH Vs. STATE OF HARYANA
|
March 4, 2003 |
HOLY CHILD SENIOR SECONDARY SCHOOL BAHADURGARH Vs. STATE OF HARYANA
|
August 14, 2003 |
HOMOEOPATHIC MEDICAL COLLEGE Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
October 20, 2003 |
HOSHIAR SINGH Vs. RAM KUMAR AND OTHERS
|
October 15, 2003 |
HUKAM CHAND Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
August 25, 2003 |
HUKKAR @ ISMILE Vs. STATE OF HARYANA
|
April 30, 2003 |
HUKMA AND ORS. Vs. MANGA AND ORS.
|
February 5, 2003 |
HUKMA DEVI Vs. BHAGWAN DASS
|
February 11, 2003 |
HUKMI Vs. STATE OF HARYANA
|
December 19, 2003 |
HUKMI DEVI Vs. STATE OF HARYANA
|
February 6, 2003 |
HUMA PARVEEN Vs. INTELLIGENCE OFFICER
|
January 17, 2003 |
ILAM CHAND Vs. VED PARKASH
|
July 29, 2003 |
IMAM-UR-RAHMAN Vs. STATE OF PUNJAB
|
July 2, 2003 |
IN RE: OSWAL AGRO FURANCE LIMITED Vs. STATE
|
December 8, 2003 |
IN RE: SUKHVINDER ALIAS SUKHI SON OF JAGAR SINGH Vs. STATE OF HARYANA
|
January 30, 2003 |
INCOME TAX OFFICER Vs. JAGDISH RAM MANAK CHAND JAIN
|
September 5, 2003 |
INCOME TAX OFFICER Vs. JANTA TRADING CO
|
April 1, 2003 |
INDER PAL SINGH Vs. UNION OF INDIA
|
January 17, 2003 |
INDER PAL SINGH Vs. BANKEY BIHARI
|
July 28, 2003 |
INDER SEHGAL Vs. THAKAR PETRO CHEMICAL LTD
|
August 13, 2003 |
INDER SINGH Vs. RAM NIWAS
|
April 24, 2003 |
INDER SINGH Vs. DHARMA
|
May 22, 2003 |
INDER SINGH Vs. STATE OF HARYANA
|
December 3, 2003 |
INDER SINGH BRAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 8, 2003 |
INDERJIT KAUR Vs. BAIJ NATH
|
May 28, 2003 |
INDERPAL SINGH Vs. STATE OF PUNJAB
|
February 5, 2003 |
INDIAN OIL CORPORATION LTD Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
|
July 22, 2003 |
INDRAPRASTHA COLONY PLOT HOLDERS ASSOCIATION Vs. STATE OF HARYANA
|
March 14, 2003 |
INDUSTRIAL CABLES INDIA LTD Vs. STATE OF HARYANA
|
January 7, 2003 |
IQBAL SINGH Vs. STATE OF PUNJAB
|
November 20, 2003 |
IQBAL SINGH Vs. GURDEV KAUR
|
December 3, 2003 |
IRSHAD FATMA Vs. CHAMAN LAL
|
December 5, 2003 |
ISA ALIAS HESA Vs. AHMAD KHAN
|
November 5, 2003 |
ISHWAR GIRI @ SOM DUTT Vs. STATE OF HARYANA
|
January 21, 2003 |
ISHWAR SINGH Vs. GRAM PANCHAYAT
|
August 7, 2003 |
ISLAM Vs. STATE OF HARYANA
|
August 22, 2003 |
IVES DRUGS INDIA PVT LTD Vs. STATE OF HARYANA
|
November 10, 2003 |
J and K STATE ROAD TRANSPORT CORPORATION JAMMU Vs. NACHHATTAR KAUR
|
May 14, 2003 |
J S SETHI Vs. PARKASH KAUR
|
February 5, 2003 |
JAGAN NATH Vs. BALBIR SINGH
|
October 6, 2003 |
JAGBIR Vs. STATE OF HARYANA
|
February 11, 2003 |
JAGBIR Vs. STATE OF HARYANA
|
October 28, 2003 |
JAGBIR SINGH Vs. STATE OF HARYANA AND ORS.
|
April 9, 2003 |
JAGDEV SINGH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT HARYANA
|
November 24, 2003 |
JAGDISH Vs. SANJAY KUMAR
|
February 21, 2003 |
JAGDISH @ JAGGI Vs. STATE OF HARYANA
|
January 30, 2003 |
JAGDISH KAUR Vs. RAGHBIR SINGH
|
July 7, 2003 |
JAGDISH PARSHAD Vs. LAXMI NARAIN
|
May 20, 2003 |
JAGDISH PRASAD @ JAGGI S/O SH ISHWER CHAND Vs. SANDHYA RANI WIFE OF JAGDISH PRASAD D/O NARESH KUMAR
|
January 23, 2003 |
JAGDISH RAM Vs. STATE OF PUNJAB
|
November 12, 2003 |
JAGDISH SINGH Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYATS-CUM-COMMISSIONER
|
September 25, 2003 |
JAGDISH SINGH Vs. BALWANT SINGH
|
May 21, 2003 |
JAGDISH SON OF CHANDAN Vs. STATE OF HARYANA
|
January 29, 2003 |
JAGIR KAUR Vs. MAJHA TRANSPORT COMPANY
|
May 24, 2003 |
JAGIR SINGH Vs. STATE OF PUNJAB
|
May 29, 2003 |
JAGIR SINGH Vs. AMARJIT SINGH
|
August 7, 2003 |
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 12, 2003 |
JAGIR SINGH Vs. STATE OF HARYANA
|
July 3, 2003 |
JAGIR SINGH Vs. JIT SINGH @ AJIT SINGH
|
November 19, 2003 |
JAGIR SINGH Vs. SANJEEV KUMAR
|
May 27, 2003 |
JAGIR SINGH SIDHU Vs. HARBEANT SINGH
|
January 29, 2003 |
JAGJIT SINGH Vs. DALIP KAUR
|
January 10, 2003 |
JAGJIT SINGH BAINS Vs. BRIJ MOHAN SHARMA
|
July 29, 2003 |
JAGRAJ SINGH Vs. STATE OF PUNJAB
|
January 20, 2003 |
JAGSEER SINGH SON OF MAL SINGH SON OF WARYAM SINGH Vs. STATE OF PUNJAB
|
February 12, 2003 |
JAGSIR SINGH Vs. STATE OF HARYANA
|
October 22, 2003 |
JAGTAR SINGH Vs. STATE OF HARYANA
|
October 9, 2003 |
JAGTAR SINGH Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
|
March 11, 2003 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
January 21, 2003 |
JAGTAR SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
JAGTAR SINGH @ JAGGA Vs. STATE OF PUNJAB
|
October 15, 2003 |
JAI BHAGWAN Vs. SAROJ DEVI
|
July 25, 2003 |
JAI BHAGWAN Vs. DEPUTY DIRECTOR, SHEEP PRODUCTION, ANIMAL HUSBANDRY DEPARTMENT, HISSAR
|
July 2, 2003 |
JAI MAA BHAWANI FINANCERS PVT LTD Vs. MUNI LAL KAMAL KISHORE
|
October 15, 2003 |
JAI PAL Vs. STATE OF HARYANA
|
September 17, 2003 |
JAI PAL THIND Vs. DPI AND OTHERS
|
April 29, 2003 |
JAI SINGH Vs. STATE OF HARYANA
|
March 13, 2003 |
JAI SINGH AHLAWAT Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT OF HARYANA, P W D (IRRIGATION BRANCH)
|
March 11, 2003 |
JAINARYAN SON OF SH TARA CHAND Vs. STATE OF HARYANA
|
February 10, 2003 |
JAIPAL Vs. STATE OF HARYANA
|
August 13, 2003 |
JALANDHAR CO-OPERATIVE PRINTING AND PUBLISHING SOCIETY LTD Vs. VIJAY SETHI
|
February 5, 2003 |
JAMMU AND KASHMIR STATE ROAD TRANSPORT CORPORATION Vs. NACHHATTAR KAUR
|
May 14, 2003 |
JANAK DULARI KHOSLA Vs. JASWINDER SINGH
|
January 28, 2003 |
JANG SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
January 29, 2003 |
JANG SINGH Vs. P.S.E.B.
|
November 12, 2003 |
JANGA Vs. ZORA SINGH
|
August 14, 2003 |
JANGIR KAUR Vs. CHAND SINGH
|
February 5, 2003 |
JANGIR SINGH Vs. UNION OF INDIA
|
August 13, 2003 |
JANGIRO DEVI Vs. KAILASHO DEVI
|
February 26, 2003 |
JANTA KHETI STORE Vs. STATE OF PUNJAB
|
May 14, 2003 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
April 10, 2003 |
JARNAIL SINGH Vs. AMRIK SINGH
|
April 29, 2003 |
JARNAIL SINGH Vs. STATE OF PUNJAB
|
December 16, 2003 |
JARNAIL SINGH Vs. MARO
|
April 22, 2003 |
JARNAIL SINGH Vs. SAUDAGAR SINGH
|
March 31, 2003 |
JARNAIL SINGH Vs. UNION OF INDIA
|
August 13, 2003 |
JARNAIL SINGH Vs. PRESIDING OFFICER
|
April 30, 2003 |
JAS RAM SINGH Vs. UNION OF INDIA
|
July 16, 2003 |
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
|
October 15, 2003 |
JASBIR KAUR Vs. ORIENTAL INSURANCE CO.
|
October 17, 2003 |
JASBIR KAUR Vs. BEANT SINGH
|
March 4, 2003 |
JASBIR SINGH Vs. SYNDICATE BANK
|
October 14, 2003 |
JASDEEP SINGH BAINS Vs. U.T. CHANDIGARH
|
September 23, 2003 |
JASMEL SINGH SON OF JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
JASMER SINGH Vs. SAJJAN SINGH
|
August 27, 2003 |
JASMER SINGH Vs. STATE OF HARYANA
|
October 9, 2003 |
JASPAL SINGH Vs. STATE OF HARYANA
|
January 31, 2003 |
JASPAL SINGH Vs. GURBAX SINGH
|
January 24, 2003 |
JASPAL SINGH ALIAS PALLA SON OF AMAR SINGH Vs. U T CHANDIGARH
|
January 15, 2003 |
JASPAL SINGH SON OF BACHAN SINGH AND DR VANEETA GUPTA D/O SH V P GUPTA Vs. STATE OF PUNJAB
|
January 6, 2003 |
JASVIR SINGH Vs. HARPAL SINGH
|
October 22, 2003 |
JASVIR SINGH @ JASSI Vs. STATE OF PUNJAB
|
February 4, 2003 |
JASWANT KUMAR Vs. STATE OF PUNJAB
|
January 30, 2003 |
JASWANT SINGH Vs. STATE BANK OF INDIA
|
May 21, 2003 |
JASWANT SINGH Vs. THE FINANCIAL COMMISSIONER APPEALS II PUNJAB AT CHANDIGARH
|
April 25, 2003 |
JASWANT SINGH Vs. UNION OF INDIA AND OTHERS
|
August 29, 2003 |
JASWANT SINGH SON OF SAJJAN SINGH AND GURMIT SINGH SON OF SAJJAN SINGH Vs. PAL SINGH SON OF SEWA SINGH
|
February 26, 2003 |
JASWANT SINGH VIRK Vs. MUNICIPAL COUNCIL
|
April 22, 2003 |
JASWINDER KAUR Vs. ADDITIONAL DIRECTOR, CONSOLIDATION
|
February 25, 2003 |
JASWINDER SINGH Vs. UNION OF INDIA
|
August 13, 2003 |
JASWINDER SINGH Vs. GURDEEP KAUR
|
May 5, 2003 |
JASWINDER SINGH Vs. STATE OF PUNJAB
|
May 21, 2003 |
JASWINDER SINGH Vs. UNION OF INDIA
|
September 3, 2003 |
JASWINDER SINGH ALIAS SHINDA SON OF SHAM SINGH Vs. STATE OF PUNJAB
|
January 20, 2003 |
JASWINDER SINGH JARYAL Vs. STATE OF PUNJAB
|
May 14, 2003 |
JASWINDER SINGH MANGAT SON OF SURJIT SINGH Vs. STATE OF PUNJAB, THROUGH SENIOR SUPERINTENDENT OF POLICE
|
February 3, 2003 |
JATIN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
January 7, 2003 |
JATINDER KAUR Vs. REGISTRAR, PUNJAB & HARYANA HIGH COURT, CHANDIGARH
|
April 21, 2003 |
JAWALA SINGH Vs. PARKASH KAUR @PARKASH RANI
|
May 17, 2003 |
JAWAND SINGH BHATIA Vs. S. NARINDER SINGH
|
January 29, 2003 |
JEET KUMARI Vs. GIRDHARI LAL
|
April 2, 2003 |
JEET RAM, EX-WORKMAN Vs. PRESIDING OFFICER, LABOUR COURT
|
May 7, 2003 |
JEET SINGH Vs. HOUSING BOARD HARYANA AND ANOTHER
|
August 29, 2003 |
JINDAL JEWELLERS Vs. STATE OF PUNJAB
|
April 21, 2003 |
JIT SINGH Vs. PIARA
|
March 11, 2003 |
JITENDER Vs. MANJU
|
February 19, 2003 |
JITENDER MANN Vs. STATE OF HARYANA AND ORS.
|
December 19, 2003 |
JIWAN DASS Vs. RAJ RANI
|
February 20, 2003 |
JIWAN LAL KAPOOR Vs. UNION OF INDIA
|
March 4, 2003 |
JIWAN LAL KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2003 |
JOG DHIAN Vs. BALJIT SINGH
|
March 3, 2003 |
JOGINDER KAUR Vs. GURDIAL SINGH
|
September 24, 2003 |
JOGINDER KUMAR AGGARWAL Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
September 18, 2003 |
JOGINDER PAL Vs. STATE OF PUNJAB
|
August 26, 2003 |
JOGINDER SINGH Vs. STATE OF PUNJAB
|
October 8, 2003 |
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
|
February 5, 2003 |
JOGINDER SINGH Vs. STATE OF HARYANA
|
February 27, 2003 |
JOGINDER SINGH Vs. HARNAM KAUR W/O JOGINDER SINGH
|
January 15, 2003 |
JOGINDER SINGH ALIAS RAJINDER SINGH Vs. DHARUV SINGH
|
March 7, 2003 |
JOGINDER SINGH SON OF WIRSA SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
JOGINDER SON OF DARSHAN SINGH Vs. STATE OF HARYANA
|
March 7, 2003 |
JORA SINGH Vs. STATE OF HARYANA
|
September 3, 2003 |
JUGNI Vs. STATE OF HARYANA
|
February 19, 2003 |
JUGRAJ SINGH SON OF JASWANT SINGH AND JASWANT SINGH SON OF NIHAL SINGH Vs. STATE OF PUNJAB, CHANAN SINGH, HANS RAJ JOSHAN
|
January 6, 2003 |
JUMME KHAN Vs. STATE OF HARYANA
|
February 26, 2003 |
JYOTI JALWAN Vs. GURU NANAK DEV UNIVERSITY AND ORS.
|
August 22, 2003 |
JYOTIS CHERIAN JOHN & OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT & OTHERS
|
February 27, 2003 |
K C KAPOOR Vs. STATE OF HARYANA
|
April 30, 2003 |
K T FIBRES PVT LTD Vs. STATE OF HARYANA
|
December 9, 2003 |
K.C. THAKUR Vs. STATE OF HARYANA
|
July 4, 2003 |
K.P.S. BAWA, IDES Vs. UNION OF INDIA AND OTHERS
|
September 15, 2003 |
K.R. CHOPRA Vs. MANJIT INDER KAUR
|
April 7, 2003 |
KAILASH ALIAS KALA Vs. STATE OF HARYANA
|
April 9, 2003 |
KAILASH CHAND JAIN Vs. CHHAJU RAM JAIN
|
May 7, 2003 |
KAILASH DEVI Vs. JAI KISHAN
|
February 5, 2003 |
KAILASH WATI Vs. KARAM CHAND
|
September 3, 2003 |
KAILASH WATI Vs. BADRI
|
July 9, 2003 |
KAILASHI DEVI Vs. NEW INDIA ASSURANCE LTD.
|
August 28, 2003 |
KAKI Vs. MIT SINGH
|
December 10, 2003 |
KALI CHARAN KESHAN Vs. VISHVANATH
|
January 28, 2003 |
KALI RAM Vs. STATE OF HARYANA
|
March 15, 2003 |
KALI RAM SON OF RATI RAM Vs. STATE OF HARYANA
|
January 15, 2003 |
KAMAL KANT Vs. RAJINDER KUMAR
|
November 3, 2003 |
KAMAL SHARMA Vs. RAM PHAL KUNDU
|
May 8, 2003 |
KAMAL SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
July 22, 2003 |
KAMALAWATI SWARNKAR Vs. STATE OF HARYANA
|
April 22, 2003 |
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
November 18, 2003 |
KAMLA DEVI Vs. SAT PAL
|
September 25, 2003 |
KAMLA RANI W/O OM PARKASH Vs. VIJAY KUMAR
|
March 5, 2003 |
KAMLESH DEVI ALIAS KESHI Vs. CHANAN SINGH
|
February 20, 2003 |
KAMLESH KUMARI Vs. JAGAN NATH
|
September 9, 2003 |
KANSHI RAM, ASA RAM AND PIARA Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 27, 2003 |
KANTA Vs. OM PARKASH
|
March 28, 2003 |
KANTI PRASAD GARG Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 16, 2003 |
KANWAR SINGH Vs. DARSHAN SINGH
|
July 23, 2003 |
KANWARJANG SINGH Vs. GURMUKH NAUNIHAL SINGH
|
July 8, 2003 |
KAPUR SINGH Vs. STATE OF PUNJAB
|
July 2, 2003 |
KAPUR SONS STEELS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 4, 2003 |
KARAM CHAND Vs. STATE OF HARYANA
|
August 6, 2003 |
KARAM CHAND Vs. PIARE LAL
|
October 8, 2003 |
KARAM SINGH Vs. ARJAN SINGH
|
February 14, 2003 |
KARAM SINGH Vs. SAUDAGAR SINGH
|
November 5, 2003 |
KARAM VIR DHIR Vs. PUNJAB STATE
|
July 23, 2003 |
KARAMBIR SON OF KRISHAN LAL AND SATWANTI WIFE OF KRISHAN LAL Vs. STATE OF HARYANA
|
February 7, 2003 |
KARAMJIT KAUR Vs. GURBANT SINGH
|
April 3, 2003 |
KARAMJIT KAUR Vs. STATE OF PUNJAB
|
January 27, 2003 |
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
July 22, 2003 |
KARAMJIT SINGH Vs. STATE OF PUNJAB
|
January 28, 2003 |
KARAMVIR Vs. STATE OF HARYANA
|
August 6, 2003 |
KARAN SINGH Vs. STATE OF HARYANA
|
July 16, 2003 |
KARAN SINGH Vs. UNJAB AND SIND BANK
|
January 23, 2003 |
KARNA CONSTRUCTION CO. Vs. HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA
|
February 3, 2003 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
July 25, 2003 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
April 9, 2003 |
KARNAIL SINGH Vs. STATE OF HARYANA
|
October 7, 2003 |
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
KARNAL IMPROVEMENT TRUST Vs. RAM PARSHAD
|
July 24, 2003 |
KAROOR SINGH SON OF TEJA SINGH Vs. STATE OF PUNJAB
|
February 10, 2003 |
KARTAR KAUR Vs. GENERAL PUBLIC
|
April 29, 2003 |
KARTAR SINGH Vs. UNION OF INDIA
|
July 10, 2003 |
KARTAR SINGH Vs. BALKAR SINGH
|
February 10, 2003 |
KARTAR SINGH Vs. STATE OF PUNJAB THROUGH CHIEF SECRETARY
|
March 24, 2003 |
KASHMIR KAUR Vs. STATE OF PUNJAB
|
November 25, 2003 |
KASHMIR SINGH Vs. STATE OF PUNJAB
|
September 5, 2003 |
KASHMIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
January 31, 2003 |
KASHMIR SINGH SON OF AMAR SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
KASHMIR SINGH SON OF DHARA SINGH Vs. S D M (SIC) (B S (SIC))
|
February 12, 2003 |
KASHMIRI LAL Vs. STATE OF PUNJAB
|
November 12, 2003 |
KASTOORI Vs. SARWAN SINGH
|
August 13, 2003 |
KASTURI DEVI Vs. SUNDER SINGH
|
July 10, 2003 |
KAUSHALYA DEVI Vs. CHAMAN LAL PURI
|
January 22, 2003 |
KAVIS KUMAR S O VINOD KUMAR Vs. STATE OF PUNJAB
|
January 15, 2003 |
KEDAR NATH Vs. CHAWALI
|
July 23, 2003 |
KEHAR SINGH Vs. MANGE RAM
|
October 16, 2003 |
KEHAR SINGH Vs. JOGINDER KAUR ALIAS JOGINDERO
|
December 3, 2003 |
KENNATH CHIKEZIE CHIJIOKE Vs. U.T. CHANDIGARH
|
May 12, 2003 |
KESAR BAI Vs. RAN SINGH
|
April 9, 2003 |
KEWAL KRISHAN Vs. KULWANT RAI
|
May 22, 2003 |
KEWAL KRISHAN Vs. THE MANAGING DIRECTOR, PUNJAB STATE WAREHOUSING CORPORATION
|
February 19, 2003 |
KEWAL MEHRA Vs. JAI PAUL SINGH
|
July 11, 2003 |
KEWAL SINGH Vs. STATE OF PUNJAB
|
October 8, 2003 |
KEWAL SINGH DHILLON Vs. STATE OF PUNJAB
|
May 14, 2003 |
KHARAK SINGH Vs. STATE OF PUNJAB
|
December 6, 2003 |
KHARATI LA Vs. JANAK RAJ
|
August 13, 2003 |
KHAZAN SINGH Vs. STATE OF HARYANA
|
September 19, 2003 |
KHIROD CHANDER, PLUMBER Vs. STATE OF HARYANA
|
February 20, 2003 |
KHUSHI RAM Vs. STATE OF PUNJAB AND OTHERS
|
August 19, 2003 |
KIKAR SINGH Vs. STATE OF PUNJAB
|
February 24, 2003 |
KIKKAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
October 14, 2003 |
KIMAT GRAM UDYOG SAMITI Vs. RASAN DETERGENTS PVT \LTD
|
August 13, 2003 |
KIRAN DEEP Vs. RAJESH KUMAR
|
March 26, 2003 |
KIRAN KUMAR Vs. STATE OF HARYANA AND OTHERS
|
August 19, 2003 |
KIRAN LATA Vs. FINANCIAL COMMISSIONER
|
December 5, 2003 |
KIRAN LATA Vs. STATE OF HARYANA
|
February 5, 2003 |
KIRPAL SINGH Vs. SARDHA RAM
|
May 21, 2003 |
KIRPAL SINGH ADOPTED SON OF SH SANT SINGH Vs. STATE OF PUNJAB THROUGH SECRETARY OF HOME AFFAIRS AND ADDITIONAL DISTRICT MAGISTRATE
|
February 5, 2003 |
KISHAN LAL Vs. STATE OF HARYANA
|
July 30, 2003 |
KISHAN LAL Vs. CHANDRO
|
September 22, 2003 |
KISHAN SINGH Vs. EAST INDIA COTTON MANUFACTURING COMPANY LIMITED
|
November 7, 2003 |
KISHAN SINGH Vs. STATE OF PUNJAB
|
October 16, 2003 |
KISSAN SALES CORPORATION Vs. STATE OF PUNJAB
|
May 28, 2003 |
KITAB SINGH Vs. PRESIDING OFFICER
|
July 2, 2003 |
KITABO Vs. PUNJAB NATIONAL BANK
|
April 9, 2003 |
KOONER'S POULTRY FARM Vs. RAM NIWAS SHAM LAL
|
November 21, 2003 |
KRISHAN Vs. STATE OF HARYANA
|
August 13, 2003 |
KRISHAN DEV Vs. GURDIAL SINGH
|
May 9, 2003 |
KRISHAN DEV Vs. STATE OF HARYANA
|
January 8, 2003 |
KRISHAN GOPAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
|
September 2, 2003 |
KRISHAN KUMAR Vs. MUKANDI LAL
|
February 19, 2003 |
KRISHAN KUMAR Vs. KASHMIRI LAL
|
January 22, 2003 |
KRISHAN KUMAR Vs. GAYATRI DEVI
|
January 22, 2003 |
KRISHAN KUMAR Vs. STATE OF HARYANA
|
August 5, 2003 |
KRISHAN KUMAR Vs. UNION OF INDIA AND OTHERS
|
September 15, 2003 |
KRISHAN KUMAR Vs. BANWARI AND NANAK
|
February 5, 2003 |
KRISHAN LAL Vs. STATE OF HARYANA
|
September 10, 2003 |
KRISHAN LAL Vs. GURMIT KAUR
|
February 28, 2003 |
KRISHAN SINGH Vs. EAST INDIA COTTON MANUFACTURING COMPANY LIMITED FARIDABAD
|
November 7, 2003 |
KRISHANI DEVI Vs. SHAMSHER SINGH
|
December 18, 2003 |
KRISHANJEET KAUR Vs. JASDEEP SINGH
|
November 28, 2003 |
KRISHNA DEVI Vs. AMARJIT
|
October 17, 2003 |
KRISHNA GROVER Vs. STATE OF HARYANA
|
May 14, 2003 |
KRISHNA KUMARI DHAWAN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 2003 |
KULBIR SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
KULDEEP Vs. STATE OF HARYANA
|
November 3, 2003 |
KULDEEP SINGH Vs. JOGINDER SINGH
|
January 15, 2003 |
KULDIP RAI AND RAM MURTI Vs. STATE OF PUNJAB
|
February 5, 2003 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
October 9, 2003 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
May 20, 2003 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 23, 2003 |
KULDIP SINGH Vs. STATE OF PUNJAB
|
January 31, 2003 |
KULDIP SINGH Vs. RAKHA SINGH
|
October 23, 2003 |
KULWANT KAUR Vs. PREM NATH
|
November 20, 2003 |
KULWANT RAI AND SONS & ORS Vs. STATE OF PUNJAB
|
May 14, 2003 |
KULWANT SINGH Vs. STATE OF PUNJAB
|
November 18, 2003 |
KULWANT SINGH Vs. UNION OF INDIA
|
May 8, 2003 |
KULWANT SINGH Vs. PHULA SINGH
|
October 15, 2003 |
KULWANT SINGH S/O DAMODAR SINGH Vs. STATE OF HARYANA
|
January 22, 2003 |
KULWANT SINGH SON OF HUKAM SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
KULWINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
July 22, 2003 |
KULWINDER SINGH Vs. UNION OF INDIA & OTHERS
|
September 23, 2003 |
KUREY RAM Vs. STATE OF HARYANA
|
July 30, 2003 |
L BALJEET Vs. STATE OF HARYANA
|
February 13, 2003 |
L.D. KAILASH Vs. STATE OF PUNJAB THROUGH ITS SECRETARY, CHANDIGARH
|
May 15, 2003 |
LACHHMAN DAS Vs. HARBHAJAN SINGH
|
January 13, 2003 |
LACHHMAN DASS Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
|
October 16, 2003 |
LACHHMAN DASS Vs. OM PARKASH
|
January 8, 2003 |
LACHHMAN DASS Vs. HARBHAJAN SINGH
|
January 15, 2003 |
LACHHMAN DASS SON OF MEHGA RAM Vs. STATE OF PUNJAB
|
January 29, 2003 |
LACHHMAN SINGH Vs. STATE OF PUNJAB
|
October 15, 2003 |
LACHHMAN SINGH SON OF SAHIB SINGH Vs. STATE OF PUNJAB
|
January 6, 2003 |
LAJO DEVI Vs. OM WATI
|
February 28, 2003 |
LAJPAT RAI Vs. SATBIR SINGH
|
April 21, 2003 |
LAJWANTI Vs. AMAR NATH
|
May 21, 2003 |
LAKBROS SHOES Vs. SALES TAX TRIBUNAL
|
December 8, 2003 |
LAKHA SINGH Vs. STATE OF PUNJAB
|
May 14, 2003 |
LAKHBIR SINGH Vs. STATE OF PUNJAB
|
August 26, 2003 |
LAKHBIR SINGH Vs. HARPINDER SINGH
|
May 8, 2003 |
LAKHMI Vs. STATE OF HARYANA
|
December 3, 2003 |
LAKHWINDER SINGH Vs. HARDISH KAUR
|
April 23, 2003 |
LAKHWINDER SINGH Vs. MISS PARAMJIT KAUR
|
April 19, 2003 |
LAKHWINDER SINGH ALIAS BABBI SON OF HARBANS SINGH Vs. STATE OF PUNJAB
|
February 5, 2003 |
LAKHWINDER SINGH MINOR Vs. PARAMJIT KAUR DAUGHTER OF AVTAR SINGH
|
May 19, 2003 |
LAL CHAND Vs. STATE OF HARYANA
|
September 18, 2003 |
LAL CHAND Vs. MOHAN LAL
|
January 8, 2003 |
LAL DASS Vs. RAGHBIR DASS
|
July 30, 2003 |
LAL SINGH Vs. STATE OF HARYANA
|
January 22, 2003 |
LAL SINGH Vs. STATE OF PUNJAB
|
November 19, 2003 |
LAL SINGH Vs. THE STATE OF PUNJAB
|
April 6, 2003 |
LAL SINGH & ORS. Vs. STATE OF PUNJAB
|
January 15, 2003 |
LATIF AHMED Vs. STATE OF PUNJAB AND ORS.
|
October 16, 2003 |
LAWINDER SINGH @ SODHI Vs. STATE OF PUNJAB
|
February 18, 2003 |
LAXMI NARIAN JAIN Vs. STATE OF HARYANA
|
December 17, 2003 |
LEADER ENGINEERING WORKS Vs. INCOME TAX OFFICER
|
May 14, 2003 |
LEHRI SINGH Vs. STATE OF HARYANA
|
November 10, 2003 |
LEKH RAJ Vs. PARDEEP SHARMA
|
April 30, 2003 |
LIBERTY KNITWEAR Vs. PUNJAB NATIONAL BANK
|
July 11, 2003 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NARINDER KAUR BATRA
|
August 6, 2003 |
LILU Vs. STATE OF HARYANA
|
February 6, 2003 |
LIPTON INDIA LIMITED Vs. STATE OF PUNJAB
|
August 6, 2003 |
LORNA Vs. ALISON LEEN
|
January 10, 2003 |
LT.COL. JAGIR SINGH Vs. UNION OF INDIA
|
September 16, 2003 |
M G STEEL INDIA Vs. STATE OF HARYANA
|
January 7, 2003 |
M K WATTS Vs. USHA SHARMA
|
July 30, 2003 |
M.R. MANCHANDA Vs. STATE OF HARYANA AND OTHER
|
March 11, 2003 |
M.R. SHARMA Vs. THE CHIEF MANAGER, CENTRAL BANK OF INDIA AND OTHERS
|
October 8, 2003 |
M.S. CHAUHAN Vs. STATE BANK OF INDIA
|
July 3, 2003 |
M/S DAVIA AND WHITE (INDIA) PVT. LTD. Vs. JIYA LAL & OTHERS
|
December 17, 2003 |
M/S MONTARI INDUSTRIES LIMITED AND OTHERS Vs. THE STATE OF PUNJAB
|
July 10, 2003 |
MADAN GOPAL MEHTA (SINCE DECEASED) THROUGH HIS LEGAL HEIR MRS. PREM LATA MEHTA Vs. STATE OF PUNJAB & ANOTHER
|
February 26, 2003 |
MADAN LAL Vs. STATE OF HARYANA
|
October 28, 2003 |
MADAN LAL Vs. SARDAR LAKHWINDER SINGH
|
July 3, 2003 |
MADAN LAL Vs. BHUPINDER KAUR
|
March 7, 2003 |
MADAN LAL Vs. STATE OF HARYANA
|
January 30, 2003 |
MADAN LAL BARBER Vs. DHARAMBIR
|
February 12, 2003 |
MADAN LAL BOUNTRA Vs. RAM KISHAN
|
May 21, 2003 |
MADAN LAL BOUNTRA Vs. BHIM SINGH
|
August 18, 2003 |
MADAN MOHAN AGGARWAL SON OF HET RAM AGGARWAL Vs. UNION OF INDIA THROUGH ASSISTANT COLLECTOR, CENTRAL EXCISE, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
|
February 5, 2003 |
MADANLAL S O ARWARI LAL Vs. DEPOT MANAGER PEPSU ROAD TRANSPORT CORPORATION BARNALA DIST SANGRUR
|
February 5, 2003 |
MADHU BHATNAGAR Vs. SURINDER KUMAR BANSAL
|
May 17, 2003 |
MAGHAR SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
October 17, 2003 |
MAGHAR SINGH Vs. GURMEL SINGH
|
May 3, 2003 |
MAHABIR Vs. STATE OF HARYANA
|
January 17, 2003 |
MAHABIR INDUSTRIES Vs. STATE OF HARYANA
|
April 10, 2003 |
MAHABIR PARSHAD Vs. RAGHBHAR DAYAL
|
January 15, 2003 |
MAHANT LACHHMAN DASS Vs. PURAN SINGH
|
October 8, 2003 |
MAHANT SANTA SINGH Vs. COMMITTEE MANAGEMENT FOR THE GURDWARA PADSHAHI
|
December 2, 2003 |
MAHARAJA SINGH Vs. STATE OF HARYANA
|
September 25, 2003 |
MAHENDER Vs. STATE OF HARYANA
|
August 1, 2003 |
MAHENDER SINGH Vs. STATE OF HARYANA
|
July 16, 2003 |
MAHESH CHAND Vs. AMAR NATH
|
April 2, 2003 |
MAHI PAL Vs. STATE OF PUNJAB
|
February 6, 2003 |
MAHI PAL SINGH Vs. LAL SINGH
|
December 12, 2003 |
MAI RAM Vs. STATE OF HARYANA
|
October 16, 2003 |
MAJOR INDU BALA (MNS) Vs. STATE OF PUNJAB
|
August 14, 2003 |
MAJOR K. GURDEV SINGH DHILLON Vs. STATE OF PUNJAB
|
September 4, 2003 |
MAJOR SINGH Vs. STATE OF PUNJAB
|
October 13, 2003 |
MAJOR V.K. PANDEY Vs. UNION OF INDIA
|
April 28, 2003 |
MAKHAN LAL Vs. BUTA SINGH
|
February 26, 2003 |
MAKHAN SINGH Vs. AMAR KAUR
|
March 25, 2003 |
MAKHAN SINGH Vs. STATE OF PUNJAB
|
August 13, 2003 |
MAKHON RAM @ KALI Vs. STATE OF HARYANA
|
December 1, 2003 |
MALAWA RAM Vs. STATE OF PUNJAB
|
February 10, 2003 |
MALHOTRA HANDLOOMS Vs. HARI OM YARNS P LTD
|
April 23, 2003 |
MALKHAN SINGH Vs. STATE OF HARYANA
|
September 10, 2003 |
MALKIAT KAUR Vs. STATE OF PUNJAB
|
September 25, 2003 |
MALKIAT SINGH Vs. KHUSHI RAM
|
July 9, 2003 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
March 24, 2003 |
MALKIAT SINGH Vs. STATE OF PUNJAB
|
January 22, 2003 |
MALKIAT SINGH Vs. SHINDERPAL KAUR
|
March 12, 2003 |
MALKIAT SINGH Vs. OM PRAKASH
|
December 18, 2003 |
MALKIT SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
MALWA COTTON SPINNING MILLS LIMITED Vs. JOINT D G F T
|
January 20, 2003 |
MAMAN CHAND Vs. STATE OF HARYANA
|
January 22, 2003 |
MAMAN CHAND BUDHIA Vs. THE STATE OF HARYANA
|
August 21, 2003 |
MAMTA WIFE OF MOHINDER LAL Vs. STATE OF PUNJAB
|
January 14, 2003 |
MANDEEP GAUR Vs. STATE OF PUNJAB
|
March 31, 2003 |
MANDEEP KAUR Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
|
February 20, 2003 |
MANDEEP KAUR Vs. STATE OF PUNJAB
|
December 20, 2003 |
MANDIR JAI BAJRANG BALI PARBANDHAK SABHA Vs. MUNICIPAL CORPORATION
|
August 26, 2003 |
MANDIR JAMUNA DASS JAWAHARLAL S. SANATAM DHARAM MAHABIR DAL TRUST Vs. SHANKAR DASS
|
February 13, 2003 |
MANDIR THAKAR DWARA, LALRU Vs. MEHAR SINGH
|
January 31, 2003 |
MANGAL SINGH Vs. VARINDER KUMAR
|
January 15, 2003 |
MANGAL SINGH Vs. THE ADDITIONAL COMMISSIONER
|
February 5, 2003 |
MANGAT RAM Vs. STATE OF PUNJAB
|
March 24, 2003 |
MANGAT RAM @ MANGAT SINGH Vs. STATE OF HARYANA
|
December 5, 2003 |
MANGLA RICE AND GENERAL MILLS Vs. STATE OF HARYANA
|
January 8, 2003 |
MANINDER KAUR Vs. STATE OF PUNJAB
|
May 15, 2003 |
MANIPAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
|
October 30, 2003 |
MANIYA DEVI Vs. KARNAIL SINGH
|
March 27, 2003 |
MANJEET KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
January 31, 2003 |
MANJEET SINGH Vs. PUNJAB NATIONAL BANK
|
May 12, 2003 |
MANJINDER SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
November 13, 2003 |
MANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
February 24, 2003 |
MANJIT KAUR Vs. STATE OF PUNJAB
|
May 21, 2003 |
MANJIT KUMAR @ KALA Vs. STATE OF PUNJAB
|
February 14, 2003 |
MANJIT SINGH Vs. STATE OF HARYANA
|
April 24, 2003 |
MANJIT SINGH Vs. RAJINDERPAL SINGH
|
November 25, 2003 |
MANJIT SINGH Vs. MUNICIPAL CORPORATION
|
January 21, 2003 |
MANJIT SINGH Vs. JOGINDER SINGH
|
January 10, 2003 |
MANJIT SINGH LALI SON OF MEHAR SINGH Vs. STATE OF PUNJAB
|
February 11, 2003 |
MANJIT SINGH SON OF NIHAL SINGH SON OF FATEH SINGH Vs. STATE OF PUNJAB
|
January 16, 2003 |
MANJU BANSAL Vs. STATE OF HARYANA
|
September 23, 2003 |
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
December 2, 2003 |
MANMOHAN SINGH Vs. UNION OF INDIA
|
January 29, 2003 |
MANMOHAN SINGH KAMRA Vs. STATE OF PUNJAB
|
December 20, 2003 |
MANOHAR LAL Vs. STATE OF PUNJAB
|
December 9, 2003 |
MANOHAR LAL Vs. RAM CHANDER
|
May 28, 2003 |
MANOHAR LAL SUPERINTENDENT OFFICE OF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA Vs. THE HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
April 2, 2003 |
MANOJ KUMAR Vs. PRABHU RAM
|
September 16, 2003 |
MANOJ KUMAR AND AMIT KUMAR Vs. STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT OF HARYANA DEPARTMENT OF LOCAL BODIES
|
February 4, 2003 |
MANSI DEVI Vs. RAM KISHAN
|
August 25, 2003 |
MANTI Vs. SARWATI DEVI
|
August 18, 2003 |
MARKET COMMITTEE Vs. KATARIA TRADERS
|
February 7, 2003 |
MARKET COMMITTEE Vs. GANDA RAM KEWAL KRISHAN, COMMISSION AGENT
|
September 23, 2003 |
MARKET COMMITTEE, JAGRAON Vs. DES RAJ AND CO.
|
July 23, 2003 |
MATESHWAR DAYAL Vs. OM PARKASH
|
January 22, 2003 |
MATHRA DASS Vs. SARUP CHAND
|
August 13, 2003 |
MATU RAM (DECEASED) THROUGH LRS Vs. KARTAR SINGH
|
October 15, 2003 |
MAURIYA UDYOG LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
July 16, 2003 |
MAYA COSTRUCTION COMPANY Vs. STATE OF PUNJAB
|
September 22, 2003 |
MAYA DEVI Vs. SATYAWAN
|
April 9, 2003 |
MAYA RAM AND SONS Vs. STATE OF HARYANA
|
July 16, 2003 |
MAYAWANTI Vs. BINA RAM
|
January 31, 2003 |
MEDICAL COUNCIL OF INDIA, NEW DELHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
|
February 28, 2003 |
MEENA DEVI Vs. NARENDER
|
October 16, 2003 |
MEENA RANI Vs. AJAIB SINGH
|
April 22, 2003 |
MEER SINGH Vs. RAJ PAL
|
December 17, 2003 |
MEER SINGH Vs. STATE OF HARYANA
|
January 15, 2003 |
MEGH RAJ GOYAL Vs. STATE OF PUNJAB
|
December 19, 2003 |
MEHAR DASS Vs. STATE OF HARYANA
|
January 15, 2003 |
MEHAR SINGH Vs. FIRM PAKHER SINGH
|
May 14, 2003 |
MEHAR SINGH Vs. SADHU RAM
|
April 7, 2003 |
MEHNGA SINGH Vs. GURDIAL SINGH
|
August 13, 2003 |
MELA RAM Vs. LEKH RAJ
|
January 29, 2003 |
MELLA SINGH Vs. STATE OF PUNJAB
|
July 7, 2003 |
MEWA SINGH SON OF SADHU SINGH Vs. STATE OF PUNJAB
|
March 5, 2003 |
MILKHI SINGH Vs. MEHAR CHAND
|
August 14, 2003 |
MITHILESH KUMAR Vs. UNION OF INDIA
|
January 22, 2003 |
MMTC LTD Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY FARIDABAD
|
August 14, 2003 |
MODERN FOOD INDUSTRIES (INDIA) LIMITED Vs. MUKERIAN PAPERS LIMITED
|
July 9, 2003 |
MOHAMMAD ISHA Vs. STATE OF HARYANA
|
November 17, 2003 |
MOHAMMAD SHAKIL SON OF ABDUL GANI Vs. STATE OF PUNJAB, THROUGH INSPECTOR GENERAL OF PRISONS PUNJAB AND SUPERINTENDENT CENTRAL JAIL
|
January 17, 2003 |
MOHAMMAD YUNIS Vs. MALOOKI
|
September 15, 2003 |
MOHAMMAD ZAKIR HUSSAIN Vs. STATE OF HARYANA
|
October 13, 2003 |
MOHAN LAL Vs. STATE OF HARYANA
|
January 22, 2003 |
MOHAN LAL Vs. PIARE LAL
|
May 21, 2003 |
MOHAN LAL Vs. CHOTTI @ LABH KAUR
|
July 21, 2003 |
MOHAN LAL Vs. DEPUTY COMMISSIONER-CUM-CHIEF SETTLEMENT COMMISSIONER
|
February 11, 2003 |
MOHAN LAL DUGGAL SON OF SH ASA RAM Vs. STATE OF HARYANA
|
February 3, 2003 |
MOHAN SINGH Vs. SODHI SINGH
|
September 25, 2003 |
MOHAN SINGH Vs. STATE OF PUNJAB
|
December 6, 2003 |
MOHAN SINGH Vs. JOGINDER LAL
|
May 21, 2003 |
MOHAN SINGH Vs. ANGREJ KAUR AND OTHERS
|
October 29, 2003 |
MOHAN SINGH ALIAS SURINDER MOHAN SINGH Vs. GURDIT SINGH AND OTHERS
|
October 8, 2003 |
MOHAN SINGH AND OTHERS Vs. STATE OF HARYANA
|
May 2, 2003 |
MOHAR PAL Vs. STATE OF HARYANA
|
September 3, 2003 |
MOHD. ZAKIR HUSSAIN Vs. STATE OF HARYANA
|
September 11, 2003 |
MOHINDER KAUR Vs. GURCHARAN SINGH
|
November 20, 2003 |
MOHINDER KUMAR Vs. PIARA SINGH & ORS.
|
February 28, 2003 |
MOHINDER PAL Vs. STATE OF PUNJAB
|
March 4, 2003 |
MOHINDER PAL ETC. Vs. STATE OF PUNJAB ETC.
|
January 10, 2003 |
MOHINDER PAUL,EX.CONSTABLE Vs. STATE OF PUNJAB
|
February 26, 2003 |
MOHINDER SINGH Vs. BANARSI DASS
|
March 5, 2003 |
MOHINDER SINGH Vs. STATE OF PUNJAB & OTHERS
|
January 7, 2003 |
MOHINDER SINGH Vs. STATE OF HARYANA
|
August 6, 2003 |
MOHINDER SINGH Vs. AMARJIT SINGH
|
November 18, 2003 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 20, 2003 |
MOHINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2003 |
MOHINDER SINGH ALIAS MINDA Vs. INSPECTOR CUSTOMS, CUSTOMS DIVISION
|
February 13, 2003 |
MOHINDER SINGH AND SATO Vs. STATE OF PUNJAB, DEVINDER SINGH SON OF LEHMBER SINGH
|
February 12, 2003 |
MOHINDER SINGH CHAUHAN Vs. STATE OF HARYANA
|
January 17, 2003 |
MOHINDER SINGH GILL Vs. PUNJABI UNIVERSITY
|
April 24, 2003 |
MOHINDER SINGH GILL Vs. THE PUNJABI UNIVERSITY, PATIALA
|
March 24, 2003 |
MOHINDER SINGH MALIK Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 11, 2003 |
MOHINDERPAL Vs. STATE OF HARYANA
|
January 8, 2003 |
MOHINI BHARAT ALIAS SEEMA Vs. V.K. BHARAT
|
December 1, 2003 |
MONICA ELECTRONICS LIMITED Vs. R.V.A. ASSOCIATES
|
August 14, 2003 |
MONIKA KAPOOR, W/O ASHOK KAPOOR Vs. UNION TERRITORY OF CHANDIGARH
|
January 28, 2003 |
MONIKA SINGH Vs. STATE OF PUNJAB
|
September 18, 2003 |
MONTARI INDUSTRIES LIMITED AND OTHERS Vs. STATE OF PUNJAB
|
July 10, 2003 |
MONTARI INDUSTRIES LTD. Vs. STATE OF PUNJAB
|
May 21, 2003 |
MORINDA CO-OPERATIVE SUGAR MILLS LIMITED Vs. MORINDA CO-OPERATIVE SUGAR MILLS WORKERS UNION REGISTERED
|
August 14, 2003 |
MOTI RAM SON OF SHARDA RAM Vs. STATE OF HARYANA
|
January 13, 2003 |
MS MANISHA GUPTA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
July 22, 2003 |
MS. MONIKA MEHRANIA Vs. STATE OF PUNJAB AND ANOTHER
|
March 10, 2003 |
MST. PARIMALLAM Vs. STATE OF HARYANA
|
February 6, 2003 |
MUKESH MUTNEJA Vs. CHATTERBHUJ LILAWATI TRUST
|
April 22, 2003 |
MUKHTIAR LAL Vs. RATTAN CHAND
|
November 12, 2003 |
MUKHTIAR SINGH Vs. SHAMSHER SINGH
|
October 29, 2003 |
MUKHTIAR SINGH Vs. STATE OF HARYANA
|
January 8, 2003 |
MUKHTIAR SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
|
April 3, 2003 |
MUKHTIAR SINGH Vs. STATE THROUGH DISTRICT DRUG INSPECTOR
|
February 26, 2003 |
MUKHTIAR SINGH SON OF ATMA SINGH Vs. STATE OF PUNJAB
|
February 12, 2003 |
MUKKO Vs. THE UNION OF INDIA
|
May 3, 2003 |
MUNICIPAL COMMITTEE Vs. NOHAR CHAND
|
July 30, 2003 |
MUNICIPAL COMMITTEE Vs. THE AMBALA BUS SYNDICATE PVT. LTD.
|
April 3, 2003 |
MUNICIPAL COMMITTEE, JAITU Vs. GULAB SINGH
|
January 8, 2003 |
MUNICIPAL COMMITTEE, SIRSA THROUGH ITS SECRETARY Vs. MOTI RAM
|
August 13, 2003 |
MUNICIPAL COMMITTEE, SOHANA Vs. DEVA RAM
|
August 27, 2003 |
MUNICIPAL CORPORATION Vs. HINDUSTAN VIDYUT PRODUCTS LIMITED
|
July 17, 2003 |
MUNICIPAL CORPORATION Vs. KULDIP SINGH
|
April 2, 2003 |
MUNICIPAL COUNCIL, PANIPAT Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 4, 2003 |
MUNJAL GASES, LUDHIANA Vs. REGIONAL MANAGER, STATE BANK OF INDIA
|
November 3, 2003 |
MUNSHI RAM Vs. GUDDI
|
March 26, 2003 |
MUNSHI RAM CHHABRA Vs. U T CHANDIGARH
|
February 7, 2003 |
MURARI Vs. LACHHMAN DASS
|
October 17, 2003 |
MURARI LAL Vs. OM PARKASH
|
May 28, 2003 |
N P SINGH Vs. STATE OF PUNJAB
|
May 23, 2003 |
N.K. GARG Vs. U.T. CHANDIGARH
|
August 5, 2003 |
NACHHATTAR SINGH Vs. SUKHDEV SINGH
|
July 10, 2003 |
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
May 5, 2003 |
NACHHATTAR SINGH Vs. RAJINDER SINGH
|
March 7, 2003 |
NACHHATTAR SINGH Vs. JANGIR SINGH
|
November 12, 2003 |
NAF SINGH Vs. DEVENDER KUMAR
|
May 22, 2003 |
NAGAR Vs. STATE OF HARYANA
|
January 20, 2003 |
NAGINA Vs. STATE OF HARYANA
|
February 5, 2003 |
NAHAR SINGH Vs. STATE OF HARYANA
|
December 1, 2003 |
NAMBHI RAJ Vs. ADARSH DIWAN
|
November 17, 2003 |
NANAK CHAND Vs. AMI LAL
|
February 21, 2003 |
NANAK SINGH Vs. STATE OF PUNJAB
|
November 19, 2003 |
NANAK SINGH Vs. DARSHAN KUMAR
|
May 21, 2003 |
NANHA RAM Vs. ELECTION TRIBUNAL-CUM-CIVIL JUDGE
|
March 31, 2003 |
NARAIN DEV DHABLANIA Vs. INCOME TAX OFFICER
|
March 14, 2003 |
NARAINI BAI Vs. STATE OF HARYANA
|
November 17, 2003 |
NARANI DEVI Vs. SURINDER KUMAR
|
October 22, 2003 |
NARANJAN SINGH Vs. BANK OF INDIA
|
May 21, 2003 |
NARANJAN SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
NARATA Vs. STATE OF HARYANA
|
April 10, 2003 |
NARENDER Vs. STATE OF HARYANA
|
January 15, 2003 |
NARENDER SINGH Vs. STATE OF HARYANA
|
July 16, 2003 |
NARESH Vs. STATE OF HARYANA
|
December 3, 2003 |
NARESH KUMAR Vs. STATE OF HARYANA AND OTHERS
|
September 11, 2003 |
NARESH KUMAR Vs. HARYANA PUBLIC SERVICE COMMISSION
|
August 12, 2003 |
NARESH KUMAR MALHOTRA, SON OF LATE AMAR NATH MALHOTRA Vs. PRITAM DASS KAPOR SON OF LAL CHAND KAPUR
|
January 15, 2003 |
NARESH KUMAR SON OF OM PARKASH Vs. STATE OF HARYANA
|
March 12, 2003 |
NARESH MARBLE Vs. CHANDIGARH ADMINISTRATION U.T.
|
August 14, 2003 |
NARINDER Vs. STATE OF HARYANA
|
May 30, 2003 |
NARINDER (MINOR) Vs. SURINDER SINGH
|
July 31, 2003 |
NARINDER KAUR Vs. NARINDER PAL
|
January 29, 2003 |
NARINDER KAUR Vs. THE COMMISSIONER, FEROZEPUR DIVISION AND OTHERS
|
April 23, 2003 |
NARINDER KUMAR SEHGAL GOVT Vs. UNION OF INDIA
|
April 2, 2003 |
NARINDER PAL KAUR Vs. MANJIT SINGH
|
July 17, 2003 |
NARINDER PAL SINGH Vs. JASBIR SINGH
|
September 26, 2003 |
NARINDER SINGH Vs. STATE OF PUNJAB
|
February 13, 2003 |
NARINDER SINGH DHULKA Vs. STATE OF PUNJAB AND OTHERS
|
May 29, 2003 |
NATHO Vs. KANWAL SINGH
|
March 26, 2003 |
NATHU LAL Vs. MANGAT RAM
|
May 21, 2003 |
NATHU RAM Vs. STATE OF HARYANA
|
November 12, 2003 |
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION INDIA LIMITED THROUGH ITS GENERAL MANAGER Vs. UNION TERRITORY OF CHANDIGARH THROUGH GOVERNMENT FOOD INSPECTOR SH BALBIR SINGH
|
January 22, 2003 |
NATIONAL INSURANCE CO LTD Vs. GULAB SINGH
|
May 2, 2003 |
NATIONAL INSURANCE CO. LTD. Vs. DAYA RANI
|
January 23, 2003 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DALIP SINGH AND OTHERS
|
May 12, 2003 |
NATIONAL INVESTORS FORUM Vs. GOLDEN FORESTS (INDIA) LTD.
|
June 18, 2003 |
NATIONAL SOAP MILLS Vs. AMAR SOAP FACTORY BASSI
|
May 21, 2003 |
NAURATA RAM Vs. U T CHANDIGARH
|
January 8, 2003 |
NAURATA SINGH Vs. CHANDIGARH ADMINISTRATION
|
May 21, 2003 |
NAVAL KISHORE Vs. PADMA SHARMA
|
May 21, 2003 |
NAVDEEP SINGH Vs. I.I.T.T. COLLEGE OF ENGINEERING
|
February 18, 2003 |
NAVNEET KAUR Vs. CAPTAIN A.P.S. SANDHU
|
May 30, 2003 |
NAVPREET KAUR Vs. SRI GURU RAM DAS CHARITABLE TRUST AND ORS.
|
August 28, 2003 |
NAZIR AHMAD Vs. STATE OF HARYANA
|
February 26, 2003 |
NEEL KANTH Vs. THE STATE OF PUNJAB
|
April 30, 2003 |
NEEL KANTH SHARMA Vs. THE STATE OF HARYANA AND OTHERS
|
February 13, 2003 |
NEELAM DEVI @ NEELAM RANI WIFE OF RANA PARTAP Vs. STATE OF PUNJAB
|
January 23, 2003 |
NEELAM KUMARI Vs. GURNAM SINGH
|
May 30, 2003 |
NEKI RAM Vs. STATE OF HARYANA
|
February 21, 2003 |
NEKI RAM Vs. STATE OF HARYANA
|
October 29, 2003 |
NET RAM Vs. HARYANA STATE THROUGH COLLECTOR, ROHTAK
|
August 13, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. SURINDER KAUR
|
May 19, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. REKHA DEVI
|
August 12, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. DHARAM VATI
|
May 10, 2003 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DALIP SINGH
|
February 17, 2003 |
NEW SUPERSTAR COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
|
August 12, 2003 |
NIAZMUDDIN Vs. STATE OF PUNJAB
|
April 2, 2003 |
NIDHI ARORA Vs. SADA NAND
|
August 18, 2003 |
NIGAI RAM SON OF AMI LAL Vs. STATE OF HARYANA
|
February 5, 2003 |
NIKHILESH Vs. STATE OF HARYANA
|
February 7, 2003 |
NIMMO DEVI Vs. MANNI DEVI
|
October 7, 2003 |
NIPHA EXPORTS P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 31, 2003 |
NIRANJAN DASS Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 3, 2003 |
NIRANJAN SINGH Vs. BANT SINGH
|
August 27, 2003 |
NIRMAL DEVI @ NIRMAL KANTA Vs. LALA BHOLA NATH TRUST (REGD)
|
April 25, 2003 |
NIRMAL SINGH Vs. STATE OF HARYANA
|
January 22, 2003 |
NIRMAL SINGH Vs. STATE OF PUNJAB THROUGH C.B.I.
|
March 12, 2003 |
NIRMAL SINGH Vs. STATE OF PUNJAB
|
July 17, 2003 |
NIRMALA DEVI Vs. STATE ELECTRICITY BOARD & ORS.
|
December 19, 2003 |
NIRPAL SINGH Vs. STATE OF PUNJAB
|
February 27, 2003 |
NIRPINDER SINGH & OTHERS Vs. THE STATE OF PUNJAB & OTHERS
|
November 4, 2003 |
OM OIL AND COTTON MILLS Vs. STATE OF PUNJAB
|
July 22, 2003 |
OM PARKASH Vs. SHANTI DEVI
|
October 19, 2003 |
OM PARKASH Vs. STATE OF HARAYANA
|
May 24, 2003 |
OM PARKASH Vs. STATE OF PUNJAB
|
May 2, 2003 |
OM PARKASH Vs. GRAM PANCHAYAT JODHPUR
|
April 28, 2003 |
OM PARKASH Vs. PHULLAN DEVI
|
May 7, 2003 |
OM PARKASH Vs. AMI LAL
|
March 26, 2003 |
OM PARKASH Vs. DARSHAN SINGH
|
August 29, 2003 |
OM PARKASH Vs. PARO
|
March 12, 2003 |
OM PARKASH Vs. UDA RAM
|
February 5, 2003 |
OM PARKASH @ NANHA Vs. STATE OF HARYANA AND OTHERS
|
November 21, 2003 |
OM PARKASH AGGARWAL Vs. UNIION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA
|
February 19, 2003 |
OM PARKASH ALIAS CHITRU Vs. BALWANT RAI
|
April 23, 2003 |
OM PARKASH ALIAS PARKASH Vs. STATE OF HARYANA
|
May 14, 2003 |
OM PARKASH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
April 30, 2003 |
OM PARKASH BHARDWAJ Vs. STATE OF PUNJAB
|
July 31, 2003 |
OM PATI Vs. RAJBIR
|
April 30, 2003 |
OM PRAKASH GUPTA Vs. STATE OF HARYANA
|
January 17, 2003 |
ONIDA SAVAK LTD. Vs. RVA ASSOCIATES
|
August 14, 2003 |
ONKAR SINGH Vs. UNION OF INDIA
|
July 2, 2003 |
ONKAR SINGH ALIAS KAKU SON OF SARDAR SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
ORGANIC CHEMICAL OILS LIMITED THROUGH ITS MANAGING DIRECTOR VINESH KUMAR JAIN Vs. A P SOLVEX LIMITED THROUGH ITS DIRECTOR PAWAN KUMAR SINGLA, AUTHORIZED SIGNATORY/AGENT
|
January 16, 2003 |
ORIENT STEEL AND INDUSTRIES LTD Vs. MEERA KUMARI
|
May 28, 2003 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KULBIR SINGH
|
August 25, 2003 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
|
April 13, 2003 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
|
May 13, 2003 |
OSWAL AGRO MILLS LIMITED Vs. STATE OF PUNJAB
|
October 7, 2003 |
P S BAJWA Vs. YADVINDRA PUBLIFE INSURANCE CORPORATION SCHOOL ASSOCIATION
|
January 27, 2003 |
P VERMA Vs. STATE OF HARYANA
|
April 10, 2003 |
P.P. GUPTA Vs. STATE OF HARYANA
|
April 9, 2003 |
PAL SINGH Vs. STATE OF PUNJAB
|
February 26, 2003 |
PALA RAM Vs. FINANCIAL COMMISSIONER
|
November 5, 2003 |
PALO Vs. PREM SINGH
|
April 28, 2003 |
PALWINDER Vs. SAROJ
|
February 19, 2003 |
PANCHAYAT SAMITI Vs. DEPUTY COMMISSIONER ETC.
|
February 27, 2003 |
PANJGRAIN KHURAD COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
|
January 16, 2003 |
PANKAJ SHARMA Vs. STATE OF HARYANA
|
August 7, 2003 |
PAPPI SINGH Vs. STATE OF HARYANA
|
February 18, 2003 |
PARABHJIT SINGH SON OF SHARANJIT SINGH Vs. STATE OF PUNJAB
|
January 30, 2003 |
PARAMJIT Vs. STATE OF HARYANA
|
November 3, 2003 |
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
January 30, 2003 |
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
|
April 25, 2003 |
PARAMJIT KAUR Vs. UNION OF INDIA
|
July 2, 2003 |
PARAMJYOTI NANDA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
|
August 14, 2003 |
PARAS INDUSTRIES LUDHIANA Vs. PARAS SPECIAL MACHINE CO
|
May 23, 2003 |
PARDEEP KUMAR Vs. STATE OF HARYANA
|
August 28, 2003 |
PARDEEP KUMAR Vs. STATE OF HARYANA
|
September 5, 2003 |
PARDEEP SINGH Vs. STATE OF PUNJAB
|
January 9, 2003 |
PARDUMAN SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION
|
July 9, 2003 |
PARDUMAN SINGH Vs. SUBHADRI DEVI
|
December 5, 2003 |
PARDUMAN SINGH Vs. STATE OF UNION TERRITORY, CHANDIGARH AND HARMOHAN KAUR W/O NARINDER PAL SINGH D/O SH SHER SINGH
|
January 16, 2003 |
PARGAT SINGH Vs. AVTAR SINGH & ORS.
|
February 11, 2003 |
PARGAT SINGH Vs. STATE OF PUNJAB
|
January 10, 2003 |
PARGAT SINGH Vs. KABAL SINGH
|
March 26, 2003 |
PARKASH CHAND Vs. THAKUR DASS
|
May 28, 2003 |
PARKASH KAUR Vs. MUNICIPAL COMMITTEE
|
February 18, 2003 |
PARKASH KAUR Vs. GURMUKH SINGH
|
July 30, 2003 |
PARKASH KAUR Vs. HAR BHAJAN DASS
|
February 28, 2003 |
PARKASH KUMAR Vs. STATE OF PUNJAB
|
September 10, 2003 |
PARKASHO DEVI Vs. MOHINDER SINGH
|
February 11, 2003 |
PARMINDER SINGH GARCHA Vs. STATE OF PUNJAB
|
September 16, 2003 |
PARMJIT SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
PARSHOTAM DASS Vs. STATE OF HARYANA
|
April 10, 2003 |
PARSINI Vs. STATE OF HARYANA
|
October 29, 2003 |
PARTAP SINGH Vs. PARKASH KAUR
|
March 12, 2003 |
PARTAP SINGH Vs. STATE OF HARYANA
|
November 24, 2003 |
PARTAP STEEL ROLLING MILLS LTD Vs. STATE OF PUNJAB
|
August 21, 2003 |
PARVEEN KUMAR Vs. UNION TERRITORY CHANDIGARH
|
September 26, 2003 |
PATHANA RAM Vs. STATE OF HARYANA
|
May 20, 2003 |
PATI RAM Vs. RAM SARUP
|
January 8, 2003 |
PATRANGA Vs. RATTAN SINGH
|
April 1, 2003 |
PAUL SINGH Vs. STATE OF PUNJAB
|
October 31, 2003 |
PAWAN DEEP SINGH Vs. UNION OF INDIA
|
November 7, 2003 |
PAWAN KUMAR Vs. HARMAIL SINGH
|
May 22, 2003 |
PAWAN KUMAR Vs. STATE OF PUNJAB
|
July 25, 2003 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
December 16, 2003 |
PAWAN KUMAR Vs. PUSHPA RANI
|
October 8, 2003 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
October 22, 2003 |
PAWAN KUMAR Vs. THE STATE OF PUNJAB
|
April 30, 2003 |
PAWAN KUMAR Vs. STATE OF HARYANA
|
October 14, 2003 |
PAWAN KUMAR PURI Vs. THE IMPROVEMENT TRUST, BATALA
|
May 19, 2003 |
PEPSU ROAD TRANSPORT CORPN Vs. PRESIDING OFFICER, LABOUR COURT
|
March 12, 2003 |
PEPSU ROAD TRANSPORT CORPORATION Vs. MANSAHIA TRANSPORT CO. PVT. LTD.,
|
May 19, 2003 |
PEPSU ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
February 26, 2003 |
PHUMAN RAM Vs. MUNSHI RAM
|
December 3, 2003 |
PHUMAN SINGH Vs. STATE OF PUNJAB
|
February 26, 2003 |
PHUMAN SINGH Vs. STATE OF PUNJAB
|
May 30, 2003 |
PIARA SINGH Vs. GURU ARJAN DEV COLLEGE, TARN TARAN
|
September 16, 2003 |
PIARE LAL Vs. STATE OF HARYANA
|
September 10, 2003 |
PIONEER TIMBER PRODUCTS Vs. OM PARKASH AGGARWAL
|
July 29, 2003 |
PIPAL SINGH Vs. UNION OF INDIA
|
January 16, 2003 |
PIPAL SINGH Vs. STATE OF HARYANA
|
October 31, 2003 |
PIPAL SINGH SON OF BOHAR SINGH SON OF SAIN DITTA Vs. STATE OF PUNJAB
|
January 10, 2003 |
PIRTHI SINGH SAINI Vs. DIRECTOR ESTABLISHMENT BUREAU OF INDIAN STANDARDS AND OTHERS
|
July 10, 2003 |
PISHORI LAL BHATIA Vs. SUBHASH CHANDER NARANG
|
May 26, 2003 |
POHU @ POHU SINGH Vs. COMMISSIONER
|
October 23, 2003 |
PRABHDEEP SINGH Vs. STATE OF PUNJAB
|
February 4, 2003 |
PRABHJOT SINGH MULHOTRA Vs. SURJIT SINGH
|
January 8, 2003 |
PRAN SUKH Vs. STATE OF HARYANA
|
July 8, 2003 |
PREM ARORA Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
May 29, 2003 |
PREM CHAND Vs. ADDITIONAL DIRECTOR CONSOLIDATION
|
April 29, 2003 |
PREM CHAND Vs. GRAM PANCHAYAT, VILLAGE BHAT MAJRA
|
November 3, 2003 |
PREM CHAND Vs. ASHOK KUMAR
|
October 15, 2003 |
PREM CHAND BICHHAL Vs. STATE OF HARYANA AND ORS.
|
April 9, 2003 |
PREM CHAND SON OF CHANDER BHAN Vs. STATE OF HARYANA
|
January 15, 2003 |
PREM DASS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
May 9, 2003 |
PREM KUMAR SON OF HARPAL RAI Vs. STATE OF PUNJAB, THROUGH INSECTICIDES INSPECTOR
|
January 15, 2003 |
PREM KUMARI RAKHEJA Vs. R K DADEJA
|
May 22, 2003 |
PREM NATH BERI Vs. PUNJAB STATE
|
July 22, 2003 |
PREM PARKASH Vs. UNION TERRITORY
|
May 21, 2003 |
PREM PARKASH Vs. STATE OF PUNJAB
|
February 26, 2003 |
PREM PROPERTIES (P) LTD. Vs. RANDHIR SINGH
|
July 31, 2003 |
PREM SINGH Vs. STATE OF HARYANA AND OTHERS
|
September 8, 2003 |
PREM SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
January 8, 2003 |
PREM WATI W/O L. SHIKHAR CHAND Vs. RAMESH
|
January 22, 2003 |
PREMA NAND CHELA GIRDHARI NAND SWAMI CHELA ARJAN DASS Vs. STATE OF HARYANA
|
September 10, 2003 |
PRITAM KAUR Vs. CHANAN SINGH
|
April 21, 2003 |
PRITAM SINGH Vs. SECRETARY HOUSE ALLOTMENT COMMITTEE, CHANDIGARH ADMINISTRATION, CHANDIGARH
|
December 3, 2003 |
PRITAM SINGH Vs. LACHHMAN SINGH
|
July 3, 2003 |
PRITAM SINGH Vs. UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR
|
September 10, 2003 |
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
|
January 22, 2003 |
PRITAM SINGH SAINI Vs. STATE OF PUNJAB
|
January 21, 2003 |
PRITHI SINGH Vs. STATE OF HARYANA AND ANOTHER
|
February 5, 2003 |
PT SANT RAM Vs. PT SADHU RAM
|
January 28, 2003 |
PUNJAB AGRICULTURAL UNIVERSITY Vs. ASSOCIATES CONSTRUCTION COMPANY
|
May 9, 2003 |
PUNJAB DIGITAL INDS. SYSTEM LTD Vs. PRESIDING OFFICER
|
September 9, 2003 |
PUNJAB LEASING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 24, 2003 |
PUNJAB MANDI BOARD Vs. GURBAX SINGH
|
March 24, 2003 |
PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
|
November 10, 2003 |
PUNJAB NATIONAL BANK Vs. BALBIR KAUR
|
May 12, 2003 |
PUNJAB NATIONAL BANK Vs. PRITHI PAL SINGH
|
February 19, 2003 |
PUNJAB NATIONAL BANK Vs. THE ROHTAK CENTRAL CO-OPERATIVE BANK LTD.
|
March 31, 2003 |
PUNJAB NATIONAL BANK Vs. KHAZAN SINGH
|
December 19, 2003 |
PUNJAB NATIONAL BANK Vs. HIMGIRI TRADERS
|
August 29, 2003 |
PUNJAB STATE Vs. GURCHARAN SINGH
|
July 23, 2003 |
PUNJAB STATE Vs. SANDHU SINGH & CO.
|
May 7, 2003 |
PUNJAB STATE Vs. BUA SINGH AND ANOTHER
|
August 29, 2003 |
PUNJAB STATE Vs. JASBIR SINGH
|
December 5, 2003 |
PUNJAB STATE AND OTHERS Vs. KARNAIL SINGH
|
October 13, 2003 |
PUNJAB STATE AND OTHERS Vs. MANOHAR LAL
|
September 17, 2003 |
PUNJAB STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION, PATIALA Vs. AMAR INDUSTRIES
|
September 24, 2003 |
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. BANSAL RICE MILLS
|
October 16, 2003 |
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING
FEDERATION LTD Vs. MOHINDER PAL SINGH
|
February 19, 2003 |
PUNJAB STATE COOPERATIVE BANK LTD. Vs. UNION TERRITORY ADMINISTRATION
|
February 5, 2003 |
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING Vs. PRESIDING OFFICER LABOUR COURT
|
February 5, 2003 |
PUNJAB STATE ELECTRICITY BOARD Vs. AMAR DEEP STEEL INDUSTRIES
|
December 6, 2003 |
PUNJAB STATE ELECTRICITY BOARD Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA & OTHERS
|
April 30, 2003 |
PUNJAB STATE POLLUTION CONTROL BOARD THROUGH ASSTT ENVIRONMENTAL ENGINEER Vs. DALJIT SINGH AND JATINDER SINGH GUJRAL
|
February 19, 2003 |
PUNJAB STATE THROUGH COLLECTOR Vs. LALA SHIV DAYAL
|
August 13, 2003 |
PUNJAB STATE THROUGH THE COLLECTOR Vs. BACHAN SINGH
|
August 6, 2003 |
PUNJAB STATE THROUGH THE COLLECTOR Vs. MANGAT RAM
|
August 6, 2003 |
PUNJAB STATE WAREHOUSING CORPORATION Vs. CHAMAN LAL
|
August 12, 2003 |
PUNJAB STATE WAREHOUSING CORPORATION Vs. AMAR NATH VINOD KUMAR
|
July 3, 2003 |
PUNJAB STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 5, 2003 |
PUNJAB WAKF BOARD AMBALA Vs. LAIQUE AHMED
|
October 8, 2003 |
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. UNION OF INDIA
|
February 25, 2003 |
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. AMAR SINGH
|
October 17, 2003 |
PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. PRESIDING OFFICER LABOUR COURT
|
January 8, 2003 |
PUNNU RAM Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS
|
May 14, 2003 |
PURAN Vs. STATE OF HARYANA
|
September 5, 2003 |
PURAN CHAND Vs. STATE OF HARYANA
|
July 7, 2003 |
PURAN CHAND Vs. STATE OF PUNJAB
|
August 8, 2003 |
PURAN SINGH Vs. STATE OF PUNJAB THROUGH THE EXTRA ASSTT. COLONIZATION
|
September 17, 2003 |
PURAN SINGH Vs. MAHANT BHAGWAN DASS
|
January 29, 2003 |
PURAN SINGH SON OF MUKHTIAR SINGH AND CHARAN SINGH SON OF ARJAN SINGH Vs. STATE OF PUNJAB
|
February 6, 2003 |
PURSHOTAM TRADING CO Vs. STATE OF HARYANA
|
May 13, 2003 |
PUSHPA Vs. MUKESH KUMAR
|
January 31, 2003 |
PUSHPA DEVI Vs. AMAR CHAND
|
February 12, 2003 |
PUSHPATTI NATH Vs. RAVI PARKASH GAUR
|
April 1, 2003 |
PUSHPINDER SINGH Vs. MANPHOOL
|
July 8, 2003 |
QUARK MEDIA HOUSE (INDIA) PRIVATE LIMITED THROUGH ITS EXECUTIVE DIRECTOR Vs. STATE OF PUNJAB AND ANOTHER
|
October 28, 2003 |
R D BHARTI Vs. HOME SECRETARY UNION TERRITORY OF CHANDHIGARH
|
December 10, 2003 |
R L BHATIA Vs. STATE OF HARYANA
|
February 12, 2003 |
R S DHULL Vs. STATE OF HARYANA
|
February 5, 2003 |
R S RAWAT Vs. TILAK RAJ
|
December 3, 2003 |
R.K. ELECTRICAL STORES Vs. JAGDISH CHANDER
|
July 14, 2003 |
R.S. SONI Vs. PUNJAB STATE SEEDS CORP. LTD.
|
May 2, 2003 |
R.S.D. BANSAL Vs. STATE OF HARYANA
|
October 15, 2003 |
RACHHPAL SINGH Vs. BALWINDER KAUR
|
March 12, 2003 |
RACHHPAL SINGH Vs. ADMINISTRATOR AND EXECUTIVE OFFICER
|
October 22, 2003 |
RADHA DEVI Vs. HARI CHAND
|
January 8, 2003 |
RADHA RANI Vs. HAR BHAGWAN
|
April 23, 2003 |
RADHEY SHAM MALI Vs. HARYANA STATE ELECTRONIC DEVELOPMENT CORPORATION LTD
|
March 3, 2003 |
RADHEY SHYAM Vs. PRESIDING OFFICER LABOUR COURT II
|
August 28, 2003 |
RAGHBIR Vs. STATE OF HARYANA
|
September 18, 2003 |
RAGHBIR SINGH Vs. KAPOOR SINGH
|
August 18, 2003 |
RAGHBIR SINGH Vs. GRAM PANCHAYAT, JAWAHARA
|
November 11, 2003 |
RAGHBIR SINGH MALIK Vs. STATE OF HARYANA AND ANR.
|
January 22, 2003 |
RAGHUBIR SINGH Vs. THE MUNICIPAL CORPORATION, AMRITSAR
|
September 25, 2003 |
RAGHUNATH PARSHAD Vs. STATE OF HARYANA
|
November 12, 2003 |
RAGHUNATH SAHAI Vs. DULI CHAND
|
August 27, 2003 |
RAJ DALER ALIAS KALA SON OF JIT SINGH SON OF SANTA SINGH Vs. STATE OF PUNJAB
|
February 21, 2003 |
RAJ KISHAN Vs. SUDESH
|
April 28, 2003 |
RAJ KUMAR Vs. CHANDER SINGH
|
May 14, 2003 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
December 2, 2003 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
May 14, 2003 |
RAJ KUMAR Vs. NAVAL
|
February 4, 2003 |
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 8, 2003 |
RAJ KUMAR Vs. THE STATE OF PUNJAB
|
September 11, 2003 |
RAJ KUMAR Vs. STATE OF HARYANA
|
February 17, 2003 |
RAJ KUMAR GAMBIR Vs. KANWAR SAIN JAIN
|
March 7, 2003 |
RAJ KUMAR GARG Vs. CHIEF ADMINISTRATOR, PUDA
|
October 14, 2003 |
RAJ KUMAR JAIN Vs. DESIGNATED AUTHORITY AS COMMISSIONER OF INCOME TAX
|
March 10, 2003 |
RAJ KUMAR SON OF SH HEM RAJ Vs. STATE OF PUNJAB
|
March 6, 2003 |
RAJ KUMARI Vs. BANARSI DASS
|
January 15, 2003 |
RAJ NARAIN ALIAS KUKA Vs. STATE OF PUNJAB
|
January 22, 2003 |
RAJ PATI ALIAS ROSHNI Vs. DHARAM SINGH
|
September 3, 2003 |
RAJ RANI PURI Vs. UNION OF INDIA
|
July 1, 2003 |
RAJ SINGH Vs. COMMISSIONER, GURGAON DIVISION
|
January 14, 2003 |
RAJA RAM SON OF BIHARI LAL Vs. STATE OF HARYANA
|
January 15, 2003 |
RAJAN KOHLI Vs. STATE OF HARYANA
|
September 23, 2003 |
RAJBALA Vs. SUKHBIR SINGH
|
April 9, 2003 |
RAJBIR Vs. STATE OF HARYANA
|
December 20, 2003 |
RAJBIR ALIAS LILU Vs. STATE OF HARYANA
|
September 26, 2003 |
RAJBIR SINGH Vs. COMMISSIONER & SECRETARY TO GOVERNMENT OF HARYANA
|
August 5, 2003 |
RAJEEV KUMAR Vs. SUSHIL KUMAR
|
May 27, 2003 |
RAJESH GARG Vs. LABOUR COURT CHANDIGARH
|
January 22, 2003 |
RAJESH KUMAR Vs. STATE OF HARYANA
|
July 28, 2003 |
RAJESH KUMAR MIDDA Vs. STATE OF PUNJAB
|
December 5, 2003 |
RAJINDER KAUR Vs. MUKAND KAUR LR OF BAKHSHISH SINGH
|
May 30, 2003 |
RAJINDER KAUR Vs. MUKAND KAUR L R OF BAKHSHISH SINGH
|
April 30, 2003 |
RAJINDER KUMAR Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
|
April 29, 2003 |
RAJINDER KUMAR Vs. WAZIR SINGH
|
January 23, 2003 |
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
January 17, 2003 |
RAJINDER PAL SINGH Vs. THE STATE OF HARYANA AND ORS.
|
September 24, 2003 |
RAJINDER PARKASH SETH Vs. STATE OF HARYANA
|
February 11, 2003 |
RAJINDER PAUL SINGH Vs. AMARJIT KAUR
|
February 7, 2003 |
RAJINDER SINGH Vs. JOGINDER SINGH
|
January 14, 2003 |
RAJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
February 4, 2003 |
RAJINDER SINGH Vs. STATE OF HARYANA
|
April 30, 2003 |
RAJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
January 8, 2003 |
RAJINDER SINGH CHEEMA Vs. RAM SARAN DASS
|
February 26, 2003 |
RAJIV KUMAR Vs. BHARAT PARKASH
|
May 15, 2003 |
RAJIV KUMAR Vs. STATE OF HARYANA
|
September 4, 2003 |
RAJNISH KUMAR Vs. STATE OF HARYANA
|
July 9, 2003 |
RAJPAL SINGH Vs. NASIB SINGH
|
April 1, 2003 |
RAJU MANDAL Vs. THE STATE OF PUNJAB
|
May 22, 2003 |
RAKESH KUMAR Vs. OM PARKASH
|
July 18, 2003 |
RAKESH KUMAR Vs. STATE OF PUNJAB
|
November 4, 2003 |
RALSON CARBON BLACK LTD Vs. STATE OF PUNJAB
|
July 29, 2003 |
RAM ASRA Vs. STATE OF HARYANA
|
September 17, 2003 |
RAM AVTAR Vs. STATE OF PUNJAB
|
December 12, 2003 |
RAM BAHADUR Vs. STATE OF PUNJAB
|
December 3, 2003 |
RAM BHAJ JAIN Vs. BRAR RICE AND GENERAL MILLS
|
January 8, 2003 |
RAM CHAND Vs. PUNJAB STATE
|
January 29, 2003 |
RAM CHAND PREMI Vs. NAWAB KAUR
|
December 3, 2003 |
RAM CHANDER Vs. THE ORIENTAL INSURANCE CO. LTD.
|
April 24, 2003 |
RAM CHANDER Vs. STATE OF HARYANA
|
February 14, 2003 |
RAM CHANDER Vs. STATE OF HARYANA
|
January 8, 2003 |
RAM CHANDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
November 3, 2003 |
RAM DASS Vs. STATE OF PUNJAB
|
January 6, 2003 |
RAM DASS SON OF SH DAL CHAND AND KANWAR PAL SON OF OM PARKASH Vs. STATE OF HARYANA
|
January 10, 2003 |
RAM DHAN SIKKA Vs. LIQUIDATOR, GURGAON CYCLE COOPERATIVE INDUSTRIAL SOCIETY LTD
|
July 30, 2003 |
RAM DHARI Vs. STATE OF HARYANA
|
May 23, 2003 |
RAM DIYA Vs. BRIJ MOHAN
|
March 31, 2003 |
RAM GOPAL Vs. STATE OF HARYANA
|
October 14, 2003 |
RAM KALA Vs. GIANI
|
September 17, 2003 |
RAM KALAN Vs. STATE OF HARYANA
|
April 22, 2003 |
RAM KISHAN Vs. STATE OF HARYANA
|
September 24, 2003 |
RAM KISHAN Vs. STATE OF HARYANA, THROUGH ITS SECRETARY, DEPARTMENT OF JAILS
|
February 5, 2003 |
RAM KISHAN Vs. STATE OF HARYANA
|
May 21, 2003 |
RAM KISHAN SHASTRI Vs. STATE OF HARYANA
|
January 29, 2003 |
RAM KUMAR Vs. RAM NATH
|
September 16, 2003 |
RAM KUMAR @ RAMENDER KUMAR Vs. RAKSHA @ GALABO
|
March 12, 2003 |
RAM KUMAR ALIAS RAMENDER KUMAR Vs. RAKSHA ALIAS GALABO
|
February 12, 2003 |
RAM LAL Vs. STATE OF PUNJAB
|
March 11, 2003 |
RAM LAL Vs. THE STATE OF HARYANA THROUGH ITS SECRETARY TO THE GOVERNMENT, HARYANA, DEPARTMENT OF HOME, CHANDIGARH
|
March 26, 2003 |
RAM LAL SHARMA; MADAN LAL Vs. STATE OF PUNJAB
|
April 22, 2003 |
RAM LUBHAI Vs. THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA AND OTHERS
|
July 4, 2003 |
RAM MEHAR Vs. STATE OF HARYANA
|
January 29, 2003 |
RAM MEHAR SINGH Vs. URMILA KUMARI
|
February 5, 2003 |
RAM MURTI SON OF KISHORI LAL Vs. STATE OF PUNJAB
|
January 22, 2003 |
RAM NARAIN Vs. RAM LAL
|
September 4, 2003 |
RAM NIWAS Vs. STATE OF HARYANA
|
February 13, 2003 |
RAM NIWAS SHARMA Vs. STATE OF HARYANA
|
March 26, 2003 |
RAM PAL Vs. STATE OF PUNJAB
|
February 25, 2003 |
RAM PAL Vs. STATE OF HARYANA
|
October 16, 2003 |
RAM PAL Vs. STATE OF HARYANA
|
March 28, 2003 |
RAM PAL Vs. STATE OF PUNJAB
|
November 13, 2003 |
RAM PARKASH Vs. FOOD CORPORATION OF INDIA
|
March 26, 2003 |
RAM PARKASH Vs. DINA NATH
|
February 28, 2003 |
RAM PIARI Vs. ACCOUNTANT GENERAL HARYANA
|
January 8, 2003 |
RAM PIARI Vs. BALWANT SINGH
|
October 16, 2003 |
RAM RATTAN Vs. STATE OF HARYANA
|
October 28, 2003 |
RAM RATTAN Vs. STATE OF HARYANA
|
July 4, 2003 |
RAM RICHHPAL Vs. UNION OF INDIA & ANOTHER
|
September 9, 2003 |
RAM SAROOP Vs. STATE OF HARYANA
|
September 11, 2003 |
RAM SARUP Vs. PALA
|
April 2, 2003 |
RAM SARUP Vs. SITA RAM
|
January 30, 2003 |
RAM SARUP Vs. RAMINDER SINGH
|
July 9, 2003 |
RAM SARUP Vs. DILBAGH SINGH
|
April 30, 2003 |
RAM SARUP Vs. STATE OF PUNJAB
|
October 21, 2003 |
RAM SARUP Vs. STATE OF HARYANA
|
March 4, 2003 |
RAM SINGH Vs. STATE OF PUNJAB
|
February 19, 2003 |
RAM TIRATH Vs. STATE OF PUNJAB
|
July 29, 2003 |
RAMA Vs. HARI SINGH
|
December 6, 2003 |
RAMAN KUMAR Vs. STATE OF PUNJAB
|
September 10, 2003 |
RAMANAND SHASTRI Vs. GIAN SINGH
|
March 6, 2003 |
RAMESH Vs. RAJPATI
|
January 22, 2003 |
RAMESH CHAND Vs. DAVKI DEVI @ DEVI
|
March 5, 2003 |
RAMESH CHAND Vs. JAGDISH
|
January 9, 2003 |
RAMESH CHAND Vs. CHANDIGARH ADMINISTRATION
|
January 10, 2003 |
RAMESH CHAND AND OTHERS Vs. DIRECTOR, DEPARTMENT OF RURAL DEV. AND PANCHAYATS, CHANDIGARH AND ANOTHER
|
August 4, 2003 |
RAMESH CHANDER Vs. BUDHA SINGH
|
July 3, 2003 |
RAMESH CHANDER CHHAPARIA Vs. COLLECTOR
|
January 8, 2003 |
RAMESH CHANDER GOEL Vs. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD.
|
January 30, 2003 |
RAMESH KUMAR Vs. UNION OF INDIA
|
May 13, 2003 |
RAMESH KUMAR Vs. ASHA MARWAHA
|
October 29, 2003 |
RAMESH KUMAR BANSAL Vs. SMT. SANTOSH KUMARI SINGLA
|
February 19, 2003 |
RAMESH KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
December 9, 2003 |
RAMESH KUMAR TANDON Vs. STATE OF HARYANA
|
July 2, 2003 |
RAMESH RANI Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT HARYANA, HEALTH DEPARTMENT
|
February 5, 2003 |
RAMESHWAR DASS GARG Vs. PUNJAB NATIONAL BANK
|
April 23, 2003 |
RAMINDER SINGH Vs. STATE OF PUNJAB
|
January 6, 2003 |
RAMJAS MAL Vs. JUGAL KISHORE
|
May 14, 2003 |
RAMPHAL MAKKAR Vs. STATE OF HARYANA
|
February 14, 2003 |
RANBAXY LABORATORIES Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
December 18, 2003 |
RANDHIR Vs. STATE OF HARYANA
|
September 9, 2003 |
RANDHIR NEHRA Vs. STATE OF HARYANA
|
October 17, 2003 |
RANDHIR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
February 3, 2003 |
RANDHIR SINGH Vs. STATE OF HARYANA & OTHERS
|
September 18, 2003 |
RANDHIR SINGH SON OF DHARAM SINGH Vs. STATE OF PUNJAB, SURJIT SINGH SON OF KULWANT SINGH
|
February 7, 2003 |
RANI ALIAS RAVINDER DAUGHTER OF TIRTH SINGH WIFE OF MANJIT SINGH AND PARAMJEET KAUR DAUGHTER OF TIRTH SINGH Vs. STATE OF PUNJAB, (SIC) KAUR D/O SH ISHAR SINGH
|
January 29, 2003 |
RANI PALIWAL Vs. COMMISSIONER OF INCOME TAX
|
October 7, 2003 |
RANI SAMBHI Vs. LT. COL. (RETD). R.L. VASHISHT
|
May 20, 2003 |
RANJIT KUMAR Vs. BRIJ BHUSHAN
|
October 29, 2003 |
RANJIT SINGH Vs. KAMALJIT SINGH
|
August 26, 2003 |
RANJIT SINGH Vs. STATE OF PUNJAB
|
January 24, 2003 |
RANJIT SINGH Vs. STATE OF PUNJAB
|
November 11, 2003 |
RANJIT SINGH Vs. THE STATE OF PUNJAB
|
July 9, 2003 |
RANJIT SINGH ALIAS JITA Vs. STATE OF PUNJAB
|
February 18, 2003 |
RANJIT SINGH SON OF GIRDHARA SINGH, SON OF NAND SINGH; KARNAIL SINGH SON OF GIRDHARA SINGH SON OF NAND SINGH; GURDIP SINGH ALIAS TONI SON OF RANJIT SINGH, SON OF GIRDHARA SINGH AND GURMINDER SINGH ALIAS BABU SON OF RANJIT SINGH, SON OF GIRDHARA SINGH Vs. STATE OF PUNJAB
|
January 29, 2003 |
RASHPAL SINGH S O SH SADDI RAM Vs. STATE OF HARYANA
|
March 5, 2003 |
RATTAN CHAND Vs. INDER SINGH
|
December 20, 2003 |
RATTAN SINGH Vs. RAM SINGH
|
May 9, 2003 |
RATTAN SINGH Vs. SITA RAM
|
July 30, 2003 |
RATTAN SINGH Vs. STATE OF PUNJAB
|
January 13, 2003 |
RATTAN SINGH SON OF BAWA SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
RATTAN SINGH THAKAR Vs. THE STATE OF HARYANA
|
July 21, 2003 |
RAVI AND 18 OTHERS Vs. STATE OF HARYANA AND OTHERS
|
March 3, 2003 |
RAVI KUMAR Vs. FOOD CORPORATION OF INDIA
|
February 19, 2003 |
RAVI PAL Vs. STATE OF HARYANA, NARESH KUMAR JAIN
|
January 15, 2003 |
RAVIDUTT @ RAVI Vs. THE STATE OF HARYANA
|
May 9, 2003 |
RAVINDER PAL SINGH Vs. STATE OF PUNJAB
|
November 20, 2003 |
RAVINDER SINGH Vs. STATE OF PUNJAB
|
April 10, 2003 |
RAVINDER SINGH Vs. BHAGWANT RAI
|
March 12, 2003 |
RAVINDER SINGH SIDHU Vs. STATE OF PUNJAB
|
March 11, 2003 |
RCP KARN Vs. UNION OF INDIA
|
May 16, 2003 |
RESHAM SINGH Vs. KULDIP KAUR
|
January 8, 2003 |
RESHAM SINGH KRISHAN LAL Vs. STATE OF U T CHANDIGARH
|
July 4, 2003 |
REVAL KUMAR Vs. AMARJEET ALIAS BRIJ BALA
|
January 8, 2003 |
RIPUDAMAN SINGH MADAN Vs. STATE OF HARYANA
|
March 3, 2003 |
RISAL SINGH Vs. STATE OF HARYANA
|
January 23, 2003 |
RISAL SINGH ADOPTED SON OF SHEO NATH SINGH Vs. MARIA
|
January 15, 2003 |
RISHI Vs. STATE OF HARYANA
|
November 19, 2003 |
RISHI PAL Vs. DEPUTY COMMISSIONER
|
October 15, 2003 |
RISHI PAL Vs. COMMISSIONER, AMBALA DIVISION
|
September 25, 2003 |
RITESH INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
May 8, 2003 |
RITESH PANDITA SON OF ASHOK KUMAR PANDITA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY; KURUKSHETRA UNIVERSITY, THROUGH ITS REGISTRAR AND PRINCIPAL, MUKAND LAL NATIONAL COLLEGE
|
March 4, 2003 |
ROHTAS ALIAS BUNDER Vs. STATE OF HARYANA
|
February 26, 2003 |
ROHTASH SON OF SH HET RAM Vs. STATE OF HARYANA
|
January 16, 2003 |
ROMESH KUMAR SON OF MANGAL DASS Vs. STATE OF PUNJAB
|
January 22, 2003 |
ROOP CHAND Vs. RAM SARUP
|
February 5, 2003 |
ROSHAN ALI SON OF VAJJRUDDIN Vs. STATE OF HARYANA
|
January 8, 2003 |
ROSHAN LAL Vs. REHMAT ALI
|
February 21, 2003 |
ROSHAN LAL Vs. STATE OF HARYANA
|
July 16, 2003 |
ROSHAN LAL Vs. STATE OF PUNJAB
|
February 3, 2003 |
RUKSHANA Vs. MOHD. SALIM @ SEEMA
|
April 24, 2003 |
RULDU SINGH Vs. KULWANT RAI
|
September 3, 2003 |
RUP CHAND PANCH Vs. DEPUTY COMMISSIONER
|
October 15, 2003 |
RUPINDER KAUR WIFE OF BALJINDER SINGH Vs. STATE OF PUNJAB
|
February 25, 2003 |
RUPINDER SAHOTA Vs. STATE OF PUNJAB AND ORS.
|
February 28, 2003 |
RUPINDERJIT SINGH Vs. UNION TERRITORY, CHANDIGARH & ORS.
|
April 23, 2003 |
RUPINDERJIT SINGH SON OF ALLA SINGH SON OF HARI SINGH Vs. STATE OF PUNJAB
|
February 19, 2003 |
S C CHADHA Vs. STATE OF PUNJAB
|
February 10, 2003 |
S GURMEET PAL SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
S MOHINDER SINGH Vs. DIRECTOR STATE TRANSPORT
|
May 28, 2003 |
S P DAHIYA Vs. STATE OF PUNJAB
|
March 11, 2003 |
S S BIDA AND R K SINGLA Vs. STATE OF HARYANA
|
March 11, 2003 |
S S ENTERPRISES Vs. SALES TAX TRIBUNAL
|
November 14, 2003 |
S.A. JAIN COLLEGE TRUST AND MANAGING SOCIETY Vs. STATE OF HARYANA
|
September 28, 2003 |
S.C. CHADHA Vs. STATE OF PUNJAB AND OTHERS
|
October 29, 2003 |
S.C. SHARMA Vs. STATE OF HARYANA
|
January 8, 2003 |
S.K. BHARGAVA, ASSISTANT SUPERINTENDENT Vs. STATE OF HARYANA
|
April 30, 2003 |
S.L. CHOPRA Vs. STATE OF HARYANA
|
January 24, 2003 |
S.P. GOYAL Vs. HARI DUTT DUMRA
|
July 4, 2003 |
S.S. AGGARWAL & CO. Vs. STATE OF PUNJAB
|
May 2, 2003 |
S.S. GREWAL Vs. THE CHIEF SECRETARY TO GOVERNMENT, PUNJAB, CHANDIGARH
|
January 29, 2003 |
SABITA BEHL Vs. STATE OF HARYANA
|
December 18, 2003 |
SACHDEVA AND SONS Vs. UNION OF INDIA
|
September 8, 2003 |
SADHU RAM Vs. COLLECTOR, KURUKSHETRA
|
May 14, 2003 |
SADHU SINGH Vs. BHUPINDER SINGH
|
May 24, 2003 |
SADHU SINGH Vs. STATE OF PUNJAB
|
December 6, 2003 |
SADHU SINGH Vs. HARMINDER KAUR
|
November 25, 2003 |
SADHU SINGH Vs. SUBEDAR MAJOR JARNAIL SINGH
|
September 17, 2003 |
SADHU SINGH Vs. STATE OF PUNJAB
|
August 14, 2003 |
SADHU SINGH BALMIKI Vs. THE FINANCIAL COMMISSIONER
|
August 22, 2003 |
SAHAB SINGH Vs. STATE OF HARYANA
|
December 9, 2003 |
SAHIB SINGH Vs. HARI SINGH
|
September 12, 2003 |
SAINSONS PAPER INDUSTRIES LTD Vs. STATE OF HARYANA
|
May 26, 2003 |
SAJJAN SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
May 7, 2003 |
SALOT ALIAS SALOTH Vs. STATE OF HARYANA
|
August 13, 2003 |
SAMUNDER SINGH Vs. UNION OF INDIA AND OTHERS
|
February 27, 2003 |
SAMUNDER SINGH Vs. RAM KISHAN
|
December 16, 2003 |
SANCHIT INDUSTRIES Vs. STATE OF PUNJAB
|
October 28, 2003 |
SANDEEP AHUJA Vs. JOGINDER SINGH
|
April 30, 2003 |
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
November 5, 2003 |
SANDEEP KUMAR Vs. THE UNION OF INDIA AND OTHERS
|
May 20, 2003 |
SANDEEP KUMAR Vs. STATE OF HARYANA, ASHOK KUMAR
|
February 5, 2003 |
SANDEEP NIROLA Vs. NIRMALA RANI
|
May 13, 2003 |
SANDEEP SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
SANJAY Vs. STATE OF HARYANA
|
July 16, 2003 |
SANJAY ARORA Vs. STATE OF PUNJAB
|
March 7, 2003 |
SANJAY ENGG ENTERPRISES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 8, 2003 |
SANJAY KUMAR Vs. UNION OF INDIA
|
August 21, 2003 |
SANJAY KUMAR Vs. STATE OF HARYANA
|
July 30, 2003 |
SANJEEV BHAGAT Vs. SANGEETA
|
July 17, 2003 |
SANJEEV KUMAR Vs. STATE OF HARYANA
|
August 13, 2003 |
SANJEEV KUMAR SOOD Vs. INDERJEET DHIMAN
|
April 23, 2003 |
SANJEEV SON OF KISHAN CHAND Vs. STATE OF HARYANA
|
February 21, 2003 |
SANT KAUR @ SANTO Vs. TEJ KAUR
|
August 22, 2003 |
SANT KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
|
November 17, 2003 |
SANT KUMAR Vs. STATE OF PUNJAB
|
February 12, 2003 |
SANT LAL Vs. JOHRI LAL
|
July 16, 2003 |
SANT LAL Vs. NAND KISHORE
|
February 12, 2003 |
SANT RAM JULKA Vs. HARJIT KAUR GREWAL
|
January 15, 2003 |
SANTA Vs. PARTAPA
|
September 10, 2003 |
SANTA SINGH Vs. PARKASH SINGH
|
September 3, 2003 |
SANTAN DHARAM HIGH SCHOOL Vs. STATE OF HARYANA
|
January 29, 2003 |
SANTOKH SINGH SODHI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
October 16, 2003 |
SANTOSH GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 14, 2003 |
SANTOSH JAIN Vs. STATE OF HARYANA
|
May 27, 2003 |
SANTOSH KAPUR Vs. RAM SARUP
|
July 2, 2003 |
SANTOSH KUMARI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
|
May 14, 2003 |
SARABJEET KAUR DHALIWAL Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
August 14, 2003 |
SARABJIT KAUR RANDHAWA @ ANJU Vs. JOGINDER PAL SINGH
|
May 28, 2003 |
SARABJIT SINGH ALIAS GIAN SINGH Vs. STATE OF PUNJAB
|
August 7, 2003 |
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA
|
February 10, 2003 |
SARDAR MASIH Vs. THE PRESIDING OFFICER, LABOUR COURT, AMRITSAR
|
February 26, 2003 |
SARDARI Vs. SUSHIL KUMAR
|
April 10, 2003 |
SARDARI LAL Vs. SWARAN LATA
|
May 14, 2003 |
SARJO Vs. STATE OF PUNJAB
|
September 3, 2003 |
SARLA VERMA Vs. VINOD VERMA
|
April 30, 2003 |
SARLI DEVI Vs. MOOL CHAND
|
February 21, 2003 |
SAROJ Vs. VINOD KUMAR TANWAR
|
February 19, 2003 |
SAROJ BHANDARI Vs. NARINDER PURI ALIAS BHANDARI BABA
|
April 23, 2003 |
SARUP SINGH Vs. KULWANT SINGH
|
October 29, 2003 |
SARVINDER SINGH Vs. STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT, R K SINGLA
|
March 11, 2003 |
SARWAN SINGH Vs. STATE OF PUNJAB
|
November 6, 2003 |
SAT NARAIN Vs. PUNJAB AND HARYANA HIGH COURT
|
May 8, 2003 |
SAT PAL Vs. STATE OF PUNJAB
|
September 8, 2003 |
SAT PAL Vs. FIRM SAT PAL AND SANJEEV KUMAR
|
October 22, 2003 |
SAT PAL Vs. STATE OF HARYANA
|
January 22, 2003 |
SAT PAL Vs. STATE OF PUNJAB
|
February 5, 2003 |
SAT PAL SINGH Vs. MUNICIPAL COMMITTEE, NARAINGARH
|
April 28, 2003 |
SAT PAL SINGH Vs. JARNAIL SINGH
|
November 17, 2003 |
SAT PAL SINGH Vs. STATE OF HARYANA
|
April 9, 2003 |
SAT PARKASH Vs. UNION OF INDIA
|
May 7, 2003 |
SATINDER SINGH Vs. PUNJAB STATE
|
September 24, 2003 |
SATISH CHAND Vs. STATE OF HARYANA
|
September 25, 2003 |
SATISH CHAND SHARMA Vs. NEERU
|
April 23, 2003 |
SATISH KUMAR Vs. LAL CHAND
|
May 26, 2003 |
SATISH KUMAR Vs. SARDARA SINGH
|
April 7, 2003 |
SATISH KUMAR Vs. STATE OF HARYANA
|
September 17, 2003 |
SATISH KUMAR PURI Vs. SHASHI BALA
|
May 14, 2003 |
SATISH SON OF DHARAMPAL Vs. STATE OF HARYANA
|
January 27, 2003 |
SATNAM SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
February 25, 2003 |
SATNAM SINGH Vs. STATE OF PUNJAB
|
November 7, 2003 |
SATNAM SINGH @ KALA Vs. STATE OF PUNJAB
|
July 11, 2003 |
SATNAM SINGH ALIAS SANTU Vs. THE STATE OF HARYANA
|
April 30, 2003 |
SATPAL Vs. ROHTASH
|
July 10, 2003 |
SATPAL Vs. STATE OF HARYANA
|
January 7, 2003 |
SATPAL CHAUDHARY Vs. KULDIP MAHAJAN
|
August 12, 2003 |
SATPAL SINGH Vs. STATE OF HARYANA
|
July 16, 2003 |
SATPAL SINGH BHUPINDER SINGH, CONTRACTORS Vs. BHAKRA BEAS MANAGEMENT BOARD
|
July 14, 2003 |
SATTO Vs. STATE OF PUNJAB
|
October 23, 2003 |
SATWANT SINGH ALIAS SATTA Vs. THE STATE OF PUNJAB
|
February 25, 2003 |
SATWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
|
January 27, 2003 |
SATYA NARAYAN Vs. STATE OF HARYANA
|
February 18, 2003 |
SATYA PAL SINGH Vs. STATE OF HARYANA
|
January 29, 2003 |
SATYA PRAKASH MEHTA Vs. NARESH KUMAR
|
January 22, 2003 |
SATYUG PESTICIDES Vs. STATE OF PUNJAB
|
May 14, 2003 |
SAUDAGAR SINGH Vs. PUNJAB STATE
|
July 23, 2003 |
SAUDARSHAN KUMAR Vs. RAJ RANI
|
April 10, 2003 |
SAVITRI DEVI Vs. FINANCIAL COMMISSIONER
|
May 14, 2003 |
SAWARAN SINGH Vs. AJIT SINGH
|
July 10, 2003 |
SAWARNA RAM Vs. STATE OF PUNJAB
|
December 10, 2003 |
SECRETARY MINISTRY OF EDUCATION Vs. MAHANT CHATTER MUNI, MAHANT
|
July 11, 2003 |
SEHJAD Vs. SHANTI DEVI
|
August 27, 2003 |
SEHJAD Vs. MUNNI
|
May 21, 2003 |
SEWA SAMITI Vs. BIHARI LAL
|
April 30, 2003 |
SEWA SINGH Vs. BABU SINGH
|
August 25, 2003 |
SEWA SINGH Vs. HARBANS SINGH
|
April 9, 2003 |
SEWAK SINGH Vs. UNION OF INDIA
|
January 6, 2003 |
SHAKIL Vs. STATE OF HARYANA
|
February 19, 2003 |
SHAKTI BHAKOO Vs. VARUN KHEMKA
|
February 11, 2003 |
SHAKUNTLA Vs. BHUSHAN PARKASH
|
February 19, 2003 |
SHAKUNTLA Vs. STATE OF HARYANA AND ORS.
|
August 21, 2003 |
SHAKUNTLA DEVI Vs. STATE OF HARYANA
|
November 13, 2003 |
SHAKUNTLA DEVI Vs. STATE OF HARYANA
|
January 16, 2003 |
SHAM KAUR Vs. MALAGAR SINGH
|
December 3, 2003 |
SHAM LAL Vs. F.C. PUNJAB
|
January 27, 2003 |
SHAM LAL Vs. STATE OF HARYANA
|
September 24, 2003 |
SHAM LAL GUPTA Vs. KULWINDER SINGH
|
February 24, 2003 |
SHAM SUNDER Vs. LAJJA RAM
|
November 12, 2003 |
SHAMBHU RAM Vs. THE STATE OF HARYANA
|
February 26, 2003 |
SHAMBU NATH Vs. DEEP CHAND
|
January 15, 2003 |
SHAMSHER SINGH Vs. STATE OF HARYANA, THROUGH DIRECTOR GENERAL PRISONS AND SUPERINTENDENT, DISTRICT JAIL
|
January 30, 2003 |
SHAMSHER SINGH PAPU Vs. STATE OF HARYANA
|
July 22, 2003 |
SHAMSHER SINGH SON OF BEG RAJ Vs. STATE OF HARYANA
|
February 12, 2003 |
SHANTI DEVI Vs. NAND KISHORE
|
August 7, 2003 |
SHARANJIT SINGH Vs. STATE OF PUNJAB
|
December 18, 2003 |
SHARDA DEVI Vs. JAGDISH KUMAR
|
April 23, 2003 |
SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs. SUBHASH CHANDER
|
May 14, 2003 |
SHASHI BALA Vs. STATE OF PUNJAB
|
September 24, 2003 |
SHASHI KUMAR Vs. STATE OF HARYANA
|
March 6, 2003 |
SHEELA DEVI Vs. HAZURA SINGH
|
February 12, 2003 |
SHEELA DEVI Vs. STATE OF PUNJAB
|
May 19, 2003 |
SHEELA DEVI Vs. CHANCHAL SINGH
|
February 18, 2003 |
SHEELA DEVI WIFE OF LAL MASIH Vs. STATE OF HARYANA
|
January 16, 2003 |
SHEELA KAUSHIK Vs. STATE OF HARYANA AND ANOTHER
|
April 23, 2003 |
SHEO LAL SON OF SH SAHI RAM Vs. STATE OF HARYANA
|
January 22, 2003 |
SHEO NARAIN Vs. RISALDAR AMIR SINGH
|
September 26, 2003 |
SHEO RAM AGGARWAL Vs. HARYANA STATE THROUGH COLLECTOR, HISAR
|
May 14, 2003 |
SHER SINGH Vs. SHIV DAI
|
February 11, 2003 |
SHER SINGH Vs. CHANDU LAL
|
January 29, 2003 |
SHER SINGH Vs. STATE TO HARYANA
|
February 7, 2003 |
SHER SINGH Vs. KARNAIL SINGH
|
March 5, 2003 |
SHER SINGH Vs. SURAJ BHAN
|
May 15, 2003 |
SHERU Vs. STATE OF HARYANA
|
May 27, 2003 |
SHINDER PAL SINGH Vs. STATE OF TRANSPORT COMMR
|
November 14, 2003 |
SHINGARA SINGH Vs. STATE OF PUNJAB
|
January 10, 2003 |
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. PRESIDING OFFICER
|
May 28, 2003 |
SHIS RAM Vs. STATE OF HARYANA
|
August 13, 2003 |
SHIV KUMAR Vs. STATE OF PUNJAB AND OTHERS
|
December 19, 2003 |
SHIV KUMAR AND OTHERS Vs. RAM SARUP AND OTHERS
|
October 9, 2003 |
SHIV KUMAR RATTI Vs. STATE OF PUNJAB
|
March 12, 2003 |
SHIV KUMAR SAINI Vs. STATE OF HARYANA AND OTHERS
|
November 13, 2003 |
SHIV KUMAR SON OF DHARAMPAL Vs. STATE OF HARYANA
|
January 14, 2003 |
SHIV OM Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
March 3, 2003 |
SHIV RAM Vs. SHAM LAL
|
May 20, 2003 |
SHIV SHANKAR GOYAL Vs. STATE OF HARYANA AND OTHERS
|
August 14, 2003 |
SHIVSHANKER LAL Vs. KISHAN CHAND
|
May 7, 2003 |
SHOQIN SINGH Vs. STATE OF PUNJAB
|
October 17, 2003 |
SHREE SIYA RAM HANUMAN MANDIR SABHA Vs. MAHANT RAM DASS
|
July 2, 2003 |
SHRI BAKSHI RAM, ASSISTANT (ACADEMIC SECTION), REGIONAL ENGINEERING COLLEGE, KURUKSHETRA Vs. REGIONAL ENGINEERING COLLEGE, KURUKSHETRA AND OTHERS
|
May 7, 2003 |
SHRI GANESH TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 8, 2003 |
SHRI RAM Vs. STATE BANK OF INDIA
|
September 3, 2003 |
SHYAM LAL Vs. STATE OF HARYANA
|
July 16, 2003 |
SHYAM SUNDER Vs. STATE OF HARYANA
|
May 28, 2003 |
SIEL LIMITED Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION
|
November 21, 2003 |
SIRI RAM Vs. PARMA DEVI ALIAS PARAMJIT KAUR
|
April 9, 2003 |
SITAB SINGH Vs. STATE OF HARYANA
|
December 8, 2003 |
SMT. DALJEET KAUR Vs. UNION OF INDIA AND OTHERS
|
April 22, 2003 |
SMT. KRISHNA DEVI Vs. THE STATE OF PUNJAB AND OTHERS
|
January 29, 2003 |
SMT. NARPINDER KAUR Vs. STATE OF PUNJAB & ORS.
|
July 9, 2003 |
SMT. SAVITA SHARMA Vs. STATE OF PUNJAB
|
January 6, 2003 |
SOBHA MEHRA Vs. STATE OF HARYANA
|
November 18, 2003 |
SOHAN LAL Vs. SWARAN KAUR
|
May 29, 2003 |
SOHAN SINGH Vs. STATE OF PUNJAB
|
May 21, 2003 |
SOHANA WOOLEN MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX.
|
May 22, 2003 |
SOM DUTT Vs. VIDHYA PARKASH
|
March 12, 2003 |
SOM PARKASH Vs. STATE OF HARYANA AND OTHERS
|
January 22, 2003 |
SOMATIA DEVI Vs. SHIV DAYAL DAULAT RAM
|
November 20, 2003 |
SONA DEVI Vs. JAI MAL
|
July 8, 2003 |
SRI DASMESH ACADEMY ANANDPUR SAHIB, THROUGH ITS PRINCIPAL Vs. SRI DASMESH ACADEMY KARMACHARI UNION, ANANDPUR SAHIB, THROUGH ITS SECRETARY SHRI JANAK RAJ AND OTHERS
|
July 24, 2003 |
SRI GURU GOBIND SINGH COLLEGE, CHANDIGARH THROUGH ITS PRINCIPAL, SHRI BHARPUR SINGH Vs. THE LABOUR COURT, UNION TERRITORY, CHANDIGARH THROUGH ITS PRESIDING OFFICER, MRS. BIMLA GAUTAM AND ANOTHER
|
March 12, 2003 |
SRI GURU NANAK DEV CHERITABLE TRUST AND ANR. Vs. STATE OF PUNJAB AND ORS.
|
July 1, 2003 |
SRI GURU RAM DAS CHARITABLE HOSPITAL TRUST AND ORS. Vs. STATE OF PUNJAB AND ANR.
|
September 25, 2003 |
STATE Vs. DEV RAJ
|
August 27, 2003 |
STATE BANK OF INDIA Vs. H. SATISH HOSIERY FACTORY
|
September 10, 2003 |
STATE BANK OF INDIA Vs. ANOOP KUMAR
|
May 28, 2003 |
STATE BANK OF PATIALA Vs. S. ZULZUAOAR SINGH VIRK
|
January 24, 2003 |
STATE OF HARYANA Vs. VIPIN KUMAR GUPTA
|
May 19, 2003 |
STATE OF HARYANA Vs. SURESH KUMAR
|
April 4, 2003 |
STATE OF HARYANA Vs. NAND LAL
|
August 13, 2003 |
STATE OF HARYANA Vs. BIRSALA
|
May 20, 2003 |
STATE OF HARYANA Vs. DOSTI
|
July 16, 2003 |
STATE OF HARYANA Vs. CHANDER PARKASH
|
July 16, 2003 |
STATE OF HARYANA Vs. KRISHAN DEV
|
August 8, 2003 |
STATE OF HARYANA Vs. ATTAR SINGH
|
January 6, 2003 |
STATE OF HARYANA Vs. LEELA KRISHAN
|
January 29, 2003 |
STATE OF HARYANA Vs. MAHENDER KUMAR
|
October 22, 2003 |
STATE OF HARYANA Vs. VINOD GOEL
|
October 8, 2003 |
STATE OF HARYANA Vs. KISHAN
|
September 3, 2003 |
STATE OF HARYANA Vs. BARU MAL SADHU RAM
|
October 29, 2003 |
STATE OF HARYANA Vs. GIRDHARI LAL
|
September 10, 2003 |
STATE OF HARYANA Vs. CHAJU RAM
|
July 30, 2003 |
STATE OF HARYANA Vs. DES RAM
|
November 12, 2003 |
STATE OF HARYANA Vs. RAM NIWAS
|
December 10, 2003 |
STATE OF HARYANA Vs. JAI PARKASH
|
August 13, 2003 |
STATE OF HARYANA Vs. MOHINDER KUMAR
|
December 17, 2003 |
STATE OF HARYANA Vs. GANGA RAM
|
September 17, 2003 |
STATE OF HARYANA Vs. SUBHASH CHAND
|
July 30, 2003 |
STATE OF HARYANA Vs. HAZARA SINGH
|
July 30, 2003 |
STATE OF HARYANA Vs. RAJINDER KUMAR
|
July 30, 2003 |
STATE OF HARYANA Vs. PHUMAN SINGH
|
August 13, 2003 |
STATE OF HARYANA Vs. MALTI DEVI
|
September 17, 2003 |
STATE OF HARYANA Vs. BHIM SAIN
|
September 24, 2003 |
STATE OF HARYANA Vs. BALDEVA
|
December 3, 2003 |
STATE OF HARYANA Vs. PUNNI
|
November 7, 2003 |
STATE OF HARYANA Vs. YUSUF ALIAS YUSUF KHAN
|
December 3, 2003 |
STATE OF HARYANA Vs. ANIL KUMAR, IAS AND OTHERS
|
December 1, 2003 |
STATE OF HARYANA Vs. SURINDER KUMAR
|
September 3, 2003 |
STATE OF HARYANA Vs. RATTAN LAL
|
August 27, 2003 |
STATE OF HARYANA Vs. MULTAN SINGH
|
August 26, 2003 |
STATE OF HARYANA Vs. BALVINDER SINGH
|
August 13, 2003 |
STATE OF HARYANA Vs. KRISHAN LAL
|
August 27, 2003 |
STATE OF HARYANA Vs. RAMESH KUMAR
|
August 27, 2003 |
STATE OF HARYANA Vs. ANIL KUMAR
|
July 11, 2003 |
STATE OF HARYANA Vs. SAT NARAIN
|
May 30, 2003 |
STATE OF HARYANA Vs. RADHA CHARAN
|
May 23, 2003 |
STATE OF HARYANA Vs. BIHARI LAL
|
May 30, 2003 |
STATE OF HARYANA Vs. ANIL KUMAR KAPOOR
|
April 30, 2003 |
STATE OF HARYANA Vs. SAT NARAIN
|
August 13, 2003 |
STATE OF HARYANA Vs. ARUN KUMAR
|
January 24, 2003 |
STATE OF HARYANA Vs. DHARAM SINGH
|
August 13, 2003 |
STATE OF HARYANA Vs. RAM BHAJ
|
March 24, 2003 |
STATE OF HARYANA Vs. JASWANT SINGH
|
July 22, 2003 |
STATE OF HARYANA Vs. MRS AMITA CHAUDHARY
|
September 5, 2003 |
STATE OF HARYANA THROUGH GOVT. FOOD INSPECTOR Vs. SANT LAL
|
January 22, 2003 |
STATE OF PUNJAB Vs. SOHAN LAL
|
January 15, 2003 |
STATE OF PUNJAB Vs. KULJIT SINGH ALIAS BILLA
|
January 16, 2003 |
STATE OF PUNJAB Vs. JAMNA DASS
|
July 23, 2003 |
STATE OF PUNJAB Vs. KARNAIL SINGH
|
July 17, 2003 |
STATE OF PUNJAB Vs. BAKHSHISH SINGH
|
May 30, 2003 |
STATE OF PUNJAB Vs. ASHOK KUMAR
|
October 8, 2003 |
STATE OF PUNJAB Vs. GURU DUTT
|
September 24, 2003 |
STATE OF PUNJAB Vs. NEK SINGH
|
September 24, 2003 |
STATE OF PUNJAB Vs. GOBINDER SINGH
|
October 29, 2003 |
STATE OF PUNJAB Vs. RAJINDER PALL
|
October 15, 2003 |
STATE OF PUNJAB Vs. SHANTI NATH
|
September 24, 2003 |
STATE OF PUNJAB Vs. JAGJIT SINGH
|
November 14, 2003 |
STATE OF PUNJAB Vs. NAND KISHORE
|
October 8, 2003 |
STATE OF PUNJAB Vs. BALWANT SINGH
|
September 24, 2003 |
STATE OF PUNJAB Vs. JAGDEV SINGH
|
September 24, 2003 |
STATE OF PUNJAB Vs. MALKIAT SINGH
|
October 22, 2003 |
STATE OF PUNJAB Vs. VINAY KUMAR MAHAJAN
|
December 3, 2003 |
STATE OF PUNJAB Vs. PARAMJIT SINGH
|
November 5, 2003 |
STATE OF PUNJAB Vs. SUBHASH CHANDER
|
October 22, 2003 |
STATE OF PUNJAB Vs. SUKHDEV SINGH
|
October 15, 2003 |
STATE OF PUNJAB Vs. MULAKH RAJ
|
August 27, 2003 |
STATE OF PUNJAB Vs. SUDAMA
|
September 17, 2003 |
STATE OF PUNJAB Vs. SUDARSHAN SANWAL
|
July 9, 2003 |
STATE OF PUNJAB Vs. PHULAN RANI
|
May 26, 2003 |
STATE OF PUNJAB Vs. JASVIR SINGH ALIAS JASSI SON OF SITTA SINGH AND KEEMA SINGH SON OF SUKHDEV SINGH
|
February 4, 2003 |
STATE OF PUNJAB Vs. GURDIP SINGH
|
August 13, 2003 |
STATE OF PUNJAB Vs. SHAM SINGH AND ANOTHER
|
July 2, 2003 |
STATE OF PUNJAB Vs. JOGINDER SINGH SON OF MUKHTIAR SINGH SON OF PANJAB SINGH
|
January 10, 2003 |
STATE OF PUNJAB Vs. BALRAJ SINGH TAKHAR
|
July 3, 2003 |
STATE OF PUNJAB Vs. DEEPAK GAKHAR ALIAS DEEPAK ARORA
|
July 7, 2003 |
STATE OF PUNJAB Vs. SHAM LAL GARG
|
May 30, 2003 |
STATE OF PUNJAB Vs. NIKKU SINGH
|
September 3, 2003 |
STATE OF PUNJAB Vs. KRISHAN KUMAR BHANDARI
|
July 30, 2003 |
STATE OF PUNJAB Vs. BALBIR SINGH
|
September 10, 2003 |
STATE OF PUNJAB Vs. SUKHDEV RAJ
|
May 7, 2003 |
STATE OF PUNJAB Vs. UDHEY SINGH
|
August 13, 2003 |
STATE OF PUNJAB Vs. ASHOK KUMAR
|
August 13, 2003 |
STATE OF PUNJAB Vs. DALIP KUMAR
|
September 10, 2003 |
STATE OF PUNJAB Vs. BACHAN SINGH
|
July 22, 2003 |
STATE OF PUNJAB Vs. RAKESH KUMAR
|
October 8, 2003 |
STATE OF PUNJAB Vs. NASIB SINGH
|
February 6, 2003 |
STATE OF PUNJAB Vs. ASHA RANI WIFE OF UDEEK CHAND
|
January 8, 2003 |
STATE OF PUNJAB Vs. AMAR SINGH
|
May 29, 2003 |
STATE OF PUNJAB Vs. MEWA SINGH AND OTHER
|
July 24, 2003 |
STATE OF PUNJAB Vs. HARBHAJAN SINGH
|
July 23, 2003 |
STATE OF PUNJAB Vs. GIAN CHAND CONDUCTOR
|
April 30, 2003 |
STATE OF PUNJAB Vs. DES RAJ
|
September 3, 2003 |
STATE OF PUNJAB Vs. SUBHASH CHANDER
|
August 27, 2003 |
STATE OF PUNJAB Vs. KASHIMIR SINGH
|
September 9, 2003 |
STATE OF PUNJAB Vs. OM PARKASH
|
December 18, 2003 |
STATE OF PUNJAB Vs. TOTA SINGH
|
November 18, 2003 |
STATE OF PUNJAB AND ANOTHER Vs. GURDIAL SINGH
|
July 17, 2003 |
STATE OF PUNJAB AND ANOTHER Vs. JAGIR SINGH
|
December 1, 2003 |
STATE OF PUNJAB AND OTHERS Vs. PIARA SINGH
|
September 25, 2003 |
STATETRANSPORT COMMISSIONER, HARYANA, CHANDIGARH Vs. SUKHBIR SINGH
|
September 16, 2003 |
SUBASH CHAND Vs. STATE OF PUNJAB
|
October 22, 2003 |
SUBASH CHANDER Vs. STATE OF HARYANA
|
September 24, 2003 |
SUBEDAR AMAR SINGH Vs. AVTAR SINGH
|
February 10, 2003 |
SUBEDAR AMAR SINGH Vs. AVTAR SINGH
|
April 10, 2003 |
SUBHASH Vs. STATE OF HARYANA
|
January 15, 2003 |
SUBHASH Vs. STATE OF HARYANA
|
November 12, 2003 |
SUBHASH Vs. STATE OF HARYANA
|
February 4, 2003 |
SUBHASH CHANDER GOEL Vs. HARVIND SAGAR
|
February 21, 2003 |
SUBHASH KUMAR BHANDARI SON OF SATPAL BHANDARI Vs. STATE OF PUNJAB, SANDEEP KHANNA
|
January 31, 2003 |
SUCHA SINGH Vs. STATE OF PUNJAB
|
April 30, 2003 |
SUCHA SINGH Vs. STATE OF PUNJAB
|
February 13, 2003 |
SUCHA SINGH LANGAH Vs. STATE OF PUNJAB
|
September 24, 2003 |
SUDAM SINGH Vs. STATE OF HARYANA
|
October 9, 2003 |
SUDERSHAN CHEMICAL INDUSTRIES LTD. Vs. THE STATE OF PUNJAB
|
May 14, 2003 |
SUDERSHAN CHOPRA Vs. COMPANY LAW BOARD
|
March 14, 2003 |
SUDESH KUMAR Vs. STATE OF PUNJAB
|
January 13, 2003 |
SUDHIR KUMAR Vs. STATE OF PUNJAB
|
October 30, 2003 |
SUHAG WANTI Vs. SOM DUTT
|
October 29, 2003 |
SUJAN KAUR WD O KAMAL SINGH Vs. CHAND SINGH S O KHER SINGH
|
April 25, 2003 |
SUKHDARSHAN SINGH Vs. UNION OF INDIA AND OTHERS
|
February 6, 2003 |
SUKHDEEP RAI Vs. STATE OF PUNJAB
|
September 1, 2003 |
SUKHDEEP SINGH Vs. STATE OF PUNJAB
|
May 30, 2003 |
SUKHDEV KAUR Vs. HOSHIAR SINGH
|
August 26, 2003 |
SUKHDEV RAM Vs. C B I SPE, PUNJAB
|
January 22, 2003 |
SUKHDEV SINGH Vs. STATE OF HARYANA THROUGH COMMISSIONER AND SECRETARY GOVERNMENT OF HARYANA
|
May 30, 2003 |
SUKHDEV SINGH Vs. OM PARKASH
|
January 31, 2003 |
SUKHDEV SINGH Vs. KASHMIRI LAL
|
January 15, 2003 |
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
January 14, 2003 |
SUKHDEV SINGH SIDHU Vs. STATE OF PUNJAB
|
April 21, 2003 |
SUKHDEV SINGH SON OF LATE SH PIARA SINGH Vs. MRS HARSHARAN KAUR W/O S SUKHDEV SINGH, DAUGHTER OF LATE S BISHAN SINGH
|
January 16, 2003 |
SUKHDIYAL SINGH Vs. SECRETARY, DEPTT. OF EDUCATION, GOVT. OF HARYANA AND OTHERS
|
April 23, 2003 |
SUKHJIT SINGH SON OF MUKHTIAR SINGH SON OF BIR SINGH Vs. STATE OF PUNJAB
|
January 15, 2003 |
SUKHPAL SINGH Vs. STATE OF PUNJAB
|
August 12, 2003 |
SUKHPAL SINGH ALIAS RANA SON OF ANGREZ SINGH Vs. STATE OF PUNJAB
|
February 18, 2003 |
SUKHVINDER SINGH SON OF LATE SH VIR SINGH, SON OF JAGAT SINGH Vs. KAPOOR SINGH SON OF DEWA SINGH
|
February 12, 2003 |
SUKHWINDER KAUR Vs. KULWINDER SINGH
|
August 9, 2003 |
SUKHWINDER KAUR Vs. ATTAR SINGH
|
January 31, 2003 |
SUKHWINDER SINGH Vs. RAVINDER SINGH
|
May 23, 2003 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
February 14, 2003 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 17, 2003 |
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
December 16, 2003 |
SUKHWINDER SINGH ALIAS SUKHA Vs. STATE OF PUNJAB
|
May 21, 2003 |
SULAKHAN SINGH Vs. STATE OF PUNJAB
|
April 28, 2003 |
SULKHAN SINGH Vs. JASPAL SINGH
|
April 22, 2003 |
SUMAN Vs. GOPAL
|
July 21, 2003 |
SUMEDHA NAGPAL Vs. GAURAV NAGPAL
|
May 24, 2003 |
SUMER SINGH Vs. HARYANA KHATRIYA GRAMIN BANK
|
May 3, 2003 |
SUMITRA Vs. KARNAIL SINGH
|
February 14, 2003 |
SUNDER Vs. STATE OF HARYANA
|
February 5, 2003 |
SUNDER LAL Vs. RAM KUMAR
|
January 24, 2003 |
SUNDER LAL Vs. SITA BALI
|
April 23, 2003 |
SUNEHRA SON OF DHANPAL JHIMMAR Vs. STATE OF HARYANA
|
January 15, 2003 |
SUNIL Vs. STATE OF HARYANA
|
March 31, 2003 |
SUNIL Vs. THE STATE OF HARYANA
|
February 17, 2003 |
SUNIL CHUM Vs. STATE OF PUNJAB
|
September 22, 2003 |
SUNIL KUMAR Vs. STATE OF HARYANA
|
October 22, 2003 |
SUNIL KUMAR SON OF VAS DEV Vs. STATE OF PUNJAB
|
February 10, 2003 |
SUNIR SHARMA @ SONU Vs. STATE OF PUNJAB
|
January 8, 2003 |
SURAJ MAL Vs. SHIV LAL
|
July 16, 2003 |
SURAJ PAL Vs. STATE OF HARYANA
|
July 11, 2003 |
SURAT CHANDER OBEROI Vs. DARSHAN SINGH SOKHI
|
February 10, 2003 |
SURAT SINGH Vs. ADDITIONAL DIRECTOR
|
January 29, 2003 |
SURENDER SINGH Vs. DARSHAN LAL
|
February 17, 2003 |
SURESH CHAND Vs. STATE OF HARYANA
|
August 29, 2003 |
SURESH GARG, MANAGING DIRECTOR Vs. STATE OF PUNJAB
|
January 7, 2003 |
SURESH KUMAR Vs. SUNITA
|
April 23, 2003 |
SURESH KUMAR Vs. STATE OF HARYANA
|
August 28, 2003 |
SURIAN SINGH Vs. SWAMI DHIAN SANTOSH ANAND PURI
|
September 17, 2003 |
SURINDER JOSHI Vs. STATE OF PUNJAB
|
November 7, 2003 |
SURINDER KAUR Vs. MOHINDER SINGH FAUJI
|
August 14, 2003 |
SURINDER KAUR Vs. SATYA DEVI
|
May 23, 2003 |
SURINDER KAUR UPPAL Vs. STATE OF PUNJAB AND OTHERS
|
September 16, 2003 |
SURINDER KUMAR Vs. UTTAR HARYANA BIJLI NIGAM LTD. AND OTHERS
|
September 22, 2003 |
SURINDER KUMAR Vs. STATE OF PUNJAB
|
November 12, 2003 |
SURINDER KUMAR Vs. U.T. CHANDIGARH
|
January 22, 2003 |
SURINDER KUMAR Vs. STATE OF HARYANA
|
August 27, 2003 |
SURINDER KUMAR MALIK Vs. CHANDIGARH ADMINISTRATION
|
April 29, 2003 |
SURINDER KUMAR VERMA Vs. STATE OF PUNJAB
|
January 15, 2003 |
SURINDER SINGH Vs. FINANCIAL COMMISSIONER
|
January 10, 2003 |
SURINDER SINGH Vs. STATE OF PUNJAB
|
December 15, 2003 |
SURINDER SINGH BABRA Vs. BHUSHAN KUMAR SHARMA
|
April 22, 2003 |
SURINDER SINGH BHARDWAJ Vs. C.B.I. CHANDIGARH
|
May 29, 2003 |
SURINDER SINGH PARMAR Vs. STATE OF PUNJAB
|
January 7, 2003 |
SURINDER SINGH SIBIA Vs. INDERMOHAN SINGH
|
July 18, 2003 |
SURINDER SINGH SON OF JARNAIL SINGH Vs. STATE OF HARYANA
|
January 8, 2003 |
SURINDERJIT SINGH Vs. MUNICIPAL CORPORATION
|
May 24, 2003 |
SURJEET Vs. RAM SARUP
|
July 30, 2003 |
SURJIT KAUR Vs. PRITAM SINGH
|
May 8, 2003 |
SURJIT KAUR Vs. PRITAM SINGH
|
July 2, 2003 |
SURJIT KAUR Vs. STATE OF PUNJAB
|
July 2, 2003 |
SURJIT KAUR ALIAS JEETO WD/O HARDIAL SINGH Vs. STATE OF PUNJAB
|
February 26, 2003 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
July 9, 2003 |
SURJIT SINGH Vs. STATE OF PUNJAB
|
July 2, 2003 |
SURJIT SINGH Vs. THE STATE OF PUNJAB
|
January 22, 2003 |
SURJIT SINGH Vs. AMAR SINGH
|
July 25, 2003 |
SURJIT SINGH Vs. UNION OF INDIA AND OTHERS
|
January 12, 2003 |
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
August 12, 2003 |
SURJIT SINGH Vs. PRTC
|
May 7, 2003 |
SURJIT SINGH MINHAS Vs. PUNJAB STATE ELECTRICITY BOARD
|
April 30, 2003 |
SURJIT SINGH SON OF GANGA SINGH Vs. STATE OF HARYANA
|
January 10, 2003 |
SURJIT SINGH SON OF SHER SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
SURJIT SINGH THIND Vs. KANWALJIT KAUR
|
April 25, 2003 |
SURTA RAM Vs. FAKKAR
|
November 3, 2003 |
SUSHIL Vs. THE STATE OF PUNJAB
|
May 21, 2003 |
SUSHIL CHUM Vs. STATE OF PUNJAB
|
February 11, 2003 |
SUSHIL KUMAR Vs. STATE OF HARYANA
|
July 25, 2003 |
SUSHIL KUMAR Vs. STATE OF HARYANA
|
January 17, 2003 |
SUSHIL KUMAR S/O CHHEDI LAL S/O RAM SAMUND Vs. STATE OF PUNJAB
|
January 8, 2003 |
SUSHILA MITTAL Vs. SARUP CHAND
|
January 29, 2003 |
SWARAN BHATIA Vs. STATE OF HARYANA
|
April 29, 2003 |
SWARAN SINGH Vs. STATE OF PUNJAB
|
September 10, 2003 |
SWARAN SINGH Vs. JASWANT SINGH
|
October 15, 2003 |
SWARAN SINGH Vs. LAC. GOPAL BALI
|
July 8, 2003 |
SWARAN SINGH Vs. STATE OF PUNJAB
|
October 15, 2003 |
SWARANJIT SINGH SON OF KULWANT SINGH S/O KAPUR SINGH Vs. STATE OF PUNJAB
|
January 23, 2003 |
SWARNI Vs. RAM KISHAN
|
July 2, 2003 |
SWETA ESTATES PVT. LTD. Vs. DIRECTOR, TOWN & COUNTRY PLANNING, HARYANA
|
July 18, 2003 |
SYAL LEASING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 18, 2003 |
TARA CHAND Vs. STATE OF HARYANA, THROUGH SECRETARY HOME AND STATION HOUSE OFFICER
|
February 3, 2003 |
TARA SINGH Vs. STATE OF PUNJAB
|
November 12, 2003 |
TARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
November 21, 2003 |
TARLOCHAN SINGH Vs. JOGINDER SINGH
|
January 13, 2003 |
TARLOCHAN SINGH Vs. STATE OF PUNJAB
|
August 21, 2003 |
TARLOK SINGH Vs. STATE OF PUNJAB
|
January 8, 2003 |
TARSEM KUMAR Vs. PANCHAYAT SAMITI
|
August 14, 2003 |
TARSEM LAL Vs. DHARAMSHALA JANJ GHAR
|
February 18, 2003 |
TARSEM NATH KAUSHAL Vs. UNION OF INDIA
|
August 26, 2003 |
TARSEM SINGH Vs. GRAM PANCHAYAT OF VILLAGE SHEIKHE PIND
|
May 19, 2003 |
TARSEM SINGH Vs. STATE OF PUNJAB
|
February 19, 2003 |
TARSEM SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
|
November 4, 2003 |
TARSEN KUMAR Vs. STATE OF HARYANA
|
November 12, 2003 |
TAYYAB Vs. STATE OF HARYANA
|
September 2, 2003 |
TEHAL SINGH AND ORS. Vs. THE STATE OF PUNJAB
|
January 23, 2003 |
TEJ KAUR Vs. UNION OF INDIA
|
April 22, 2003 |
TEJ PAL Vs. THE STATE OF HARYANA
|
April 10, 2003 |
TEJ SINGH Vs. STATE OF PUNJAB
|
January 10, 2003 |
TEJA SINGH Vs. NIHAL SINGH WALA CO OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED
|
May 21, 2003 |
TEJA SINGH Vs. STATE OF HARYANA
|
January 15, 2003 |
TEK CHAND Vs. GRAM PANCHAYAT, MOHAMMED HERI THROUGH ITS SARPANCH
|
May 27, 2003 |
THAKUR SINGH Vs. COMMISSIONER OF WEALTH TAX AND ANR.
|
December 10, 2003 |
THANDI Vs. KISHORI
|
February 18, 2003 |
THAWAR SINGH SON OF MUSADI LAL AND KARAMVIR SON OF ISHWAR SINGH Vs. STATE OF HARYANA
|
January 7, 2003 |
THE DIRECTOR STATE TRANSPORT PUNJAB AND ANOTHER Vs. DILBAG SINGH CONDUCTOR, PUNJAB ROADWAYS, NAWAN SHEHAR
|
January 6, 2003 |
THE HARYANA SEEDS DEVELOPMENT CORPORATION LTD., CHANDIGARH Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
|
March 3, 2003 |
THE HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
|
March 6, 2003 |
THE MANAGING DIRECTOR, HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED, CHANDIGARH Vs. THE PRESIDING OFFICER, LABOUR COURT, HISAR (HARYANA) AND ANOTHER
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March 4, 2003 |
THE MARKET COMMITTEE Vs. GANDA RAM KEWAL KRISHAN
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July 23, 2003 |
THE MOHINDERGARH CENTRAL CO Vs. STATE OF HARYANA AND OTHERS
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May 21, 2003 |
THE PUNJAB FINANCIAL CORPORATION EMPLOYEES WELFARE ASSOCIATION AND ANR. Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
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August 14, 2003 |
THE SONEPAT CENTRAL COOPERATIVE BANK LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
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April 8, 2003 |
THE STATE OF HARYANA AND ORS. Vs. SUKHBIR SINGH AND ORS.
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September 16, 2003 |
THE STATE OF PUNJAB Vs. CHHAJJU RAM
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July 23, 2003 |
THE STATE OF PUNJAB Vs. BARINDER SINGH
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October 28, 2003 |
THE STATE OF PUNJAB AND ORS. Vs. ANEJA CONSTRUCTION COMPANY
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July 15, 2003 |
THE WORKMEN OF BHAKRA BEAS MANAGEMENT BOARD Vs. BHAKRA BEAS MANAGEMENT BOARD, CHANDIGARH
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May 19, 2003 |
TIKA Vs. RAM CHANDER
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March 24, 2003 |
TIKKA RAM Vs. STATE OF HARYANA
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February 5, 2003 |
TILAK RAJ Vs. PARSHOTAM DASS
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March 12, 2003 |
TILAK RAJ S/O MOHAR SINGH Vs. STATE OF HARYANA
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February 5, 2003 |
TILAK RAM DEVI DAYAL Vs. STATE OF PUNJAB
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May 14, 2003 |
TILLU @ SUBHASH Vs. STATE OF HARYANA
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December 17, 2003 |
TIRATH SINGH Vs. STATE OF PUNJAB AND OTHERS
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February 4, 2003 |
TODAY STATIONERS AND GIFT CENTRES Vs. ALLAHABAD BANK
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May 14, 2003 |
TOTA SINGH Vs. MANJIT SINGH
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May 27, 2003 |
TOTA SINGH AND OTHERS Vs. STATE OF PUNJAB
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February 19, 2003 |
TRIPAT KAUR Vs. JAMNA DASS
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January 8, 2003 |
TRIVENI CASTINGS P LTD Vs. SALES TAX TRIBUNAL-1 HARYANA
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August 29, 2003 |
U T CHANDIGARH Vs. SANTOKH SINGH
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July 9, 2003 |
U.T. CHANDIGARH Vs. MOHAN LAL
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December 17, 2003 |
UDHEY SINGH Vs. VIJAY SINGH
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October 23, 2003 |
UDHO RAM Vs. STATE OF PUNJAB
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July 9, 2003 |
UDMI RAM Vs. VED PARKASH
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March 11, 2003 |
UJJAR SINGH Vs. MANN SINGH
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July 2, 2003 |
UMED SINGH Vs. STATE OF HARYANA
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May 29, 2003 |
UMRAO SINGH Vs. STATE OF HARYANA
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October 8, 2003 |
UNION OF INDIA Vs. AMAR SINGH
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August 6, 2003 |
UNION OF INDIA Vs. LAJWANT KAUR
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February 3, 2003 |
UNION OF INDIA Vs. NAZAR SINGH
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January 10, 2003 |
UNION OF INDIA Vs. JAGGA SINGH
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August 13, 2003 |
UNION OF INDIA Vs. KAULAN DEVI
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August 27, 2003 |
UNION OF INDIA Vs. BHAN SINGH
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August 13, 2003 |
UNION OF INDIA Vs. KRISHAN SINGH
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October 29, 2003 |
UNION OF INDIA Vs. ARAVALI KROSHI ANUVANASHAK LTD.
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February 24, 2003 |
UNION OF INDIA Vs. SOM DUTT GARGI
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July 3, 2003 |
UNION OF INDIA Vs. HARBANS SINGH TULI & SONS
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July 28, 2003 |
UNION OF INDIA Vs. UJAGAR SINGH
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April 7, 2003 |
UNION OF INDIA Vs. L M SHAIWAL
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December 17, 2003 |
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs. SMT. SUDESH RATHORE, P.T.I. GOVERNMENT MODEL SENIOR SECONDARY SCHOOL, SECTOR 21, CHANDIGARH
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December 1, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. LEHNA SINGH
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May 2, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. NEW MOGA TRANSPORT CO
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February 17, 2003 |
UNITED INDIA INSURANCE CO. LTD Vs. NARAINI DEVI
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July 4, 2003 |
USHA RANI Vs. UNION OF INDIA
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November 19, 2003 |
V K INDUSTRIES, THROUGH ITS PROPRIETOR/PARTNER Vs. PRESIDING OFFICER, LABOUR COURT AND CHANDER PARKASH
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February 6, 2003 |
V.K. GARG Vs. STATE OF PUNJAB
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May 14, 2003 |
V.K. GUPTA Vs. JAGDEV INDUSTRIES
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March 11, 2003 |
V.K. JANJUA, IAS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
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May 22, 2003 |
V.P. PRASHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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September 15, 2003 |
VARDHMAN SPECIAL STEELS Vs. STATE OF PUNJAB
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July 15, 2003 |
VARINDER KUMAR Vs. STATE OF HARYANA
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February 26, 2003 |
VASUDEV Vs. GOPAL DASS BANGIA
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October 27, 2003 |
VED PARKASH Vs. PARSHOTTAM DASS
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September 16, 2003 |
VED PARKASH Vs. COMMISSIONER, AMBALA DIVISION
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March 12, 2003 |
VED PARKASH Vs. STATE OF PUNJAB
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March 6, 2003 |
VED PRAKASH Vs. COMMISSIONER OF INCOME TAX
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May 15, 2003 |
VED SINGH Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA
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March 28, 2003 |
VIDHYAWATI @ LALI D/O JITA RAM AND JITA RAM Vs. OM PARKASH
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January 15, 2003 |
VIDYA DHAR Vs. STATE OF HARYANA
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December 2, 2003 |
VIDYA WANTI Vs. BANARSI DASS
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October 22, 2003 |
VIDYAWATI Vs. HARI RAM
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January 29, 2003 |
VIJAY INDUSTRIES Vs. STATE OF HARYANA
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April 21, 2003 |
VIJAY KUMAR Vs. KAMLA RANI
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September 18, 2003 |
VIJAY KUMAR Vs. TARLOK CHAND
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September 23, 2003 |
VIJAY KUMAR Vs. TARA CHAND
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February 19, 2003 |
VIJAY KUMAR @ VIJAY SINGH Vs. DARIYA SINGH
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August 21, 2003 |
VIJAY KUMAR BANSAL Vs. BISHAN SARUP
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January 29, 2003 |
VIJAY KUMAR SON OF JAGAN NATH Vs. STATE OF PUNJAB, SH VIJAY KUMAR
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January 7, 2003 |
VIJAY MAHAJAN Vs. STATE OF HARYANA
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December 19, 2003 |
VIJAY PAL Vs. KAUSHALYA DEVI
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May 21, 2003 |
VIJAY PAL SINGH Vs. STATE OF HARYANA
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May 28, 2003 |
VIJAYA LUXMI Vs. STATE OF HARYANA
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March 12, 2003 |
VIKARAM SINGH Vs. THE STATE OF HARYANA
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January 22, 2003 |
VIKAS Vs. RAM BHOOL
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November 18, 2003 |
VIKAS PIPE Vs. COMMISSIONER OF C. EX.
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October 6, 2003 |
VIKAS RAI Vs. STATE OF HARYANA
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January 8, 2003 |
VIKRAM SINGH Vs. STATE OF HARYANA
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February 24, 2003 |
VIKRAM SINGH Vs. STATE OF HARYANA
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February 6, 2003 |
VIMAL KRISHNA NAGPAL Vs. PUNJAB STATE ELECTRICITY BOARD
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April 9, 2003 |
VINAY MAHAJAN Vs. STATE OF PUNJAB
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July 16, 2003 |
VINOD BHAGAT AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
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July 14, 2003 |
VINOD KUMAR Vs. PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION & OTHERS
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January 13, 2003 |
VINOD KUMAR Vs. STATE OF PUNJAB
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January 29, 2003 |
VINOD KUMAR Vs. PUNJAB STATE
|
April 4, 2003 |
VINOD KUMAR Vs. STATE OF HARYANA
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September 17, 2003 |
VINOD KUMAR Vs. STATE OF PUNJAB
|
August 8, 2003 |
VINOD KUMAR Vs. DAYA NAND
|
January 15, 2003 |
VINOD KUMAR SUD Vs. BANSI LAL NARINDER KUMAR THROUGH ITS PROPRIETOR
|
September 19, 2003 |
VINOD LAYALL Vs. STATE OF HARYANA
|
February 12, 2003 |
VINOD PANDIT Vs. STATE OF HARYANA
|
February 20, 2003 |
VIPAN KUMAR SON OF JAGAN NATH Vs. STATE OF PUNJAB
|
February 6, 2003 |
VIRENDER Vs. STATE OF HARYANA
|
October 22, 2003 |
VIRENDER KUMAR @ VIRENDER SINGH Vs. SANTRO DEVI
|
April 23, 2003 |
VIRENDER SINGH Vs. STATE OF HARYANA
|
December 5, 2003 |
VIRENDER SINGH Vs. NAGAR PARISHAD
|
August 26, 2003 |
VIRENDER SINGH @BIRENDER SINGH Vs. SURESH
|
January 8, 2003 |
VIRESH SANDLEY Vs. STATE OF HARYANA
|
November 13, 2003 |
VIRINDER MOHAN Vs. MUNICIPAL COMMITTEE MUNICIPALITY RAMAN DISTRICT BHATINDA
|
February 19, 2003 |
VISHKARMA STONE CRUSING CO. SOHNA Vs. THE STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT
|
March 25, 2003 |
VISHNU DUTT Vs. STATE OF HARYANA
|
January 27, 2003 |
VISHWA MITTER Vs. JAGDISH PARSHAD GAIND
|
May 26, 2003 |
VISHWANATH Vs. SUMITRA DEVI
|
March 11, 2003 |
WALAITI RAM Vs. HARBANS LAL
|
May 21, 2003 |
WASSAN SINGH Vs. STATE OF PUNJAB
|
February 19, 2003 |
WAZIR SINGH Vs. DEPUTY COMMISSIONER, SANGRUR
|
January 30, 2003 |
WAZIR SINGH GARG Vs. CHIEF SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
|
January 8, 2003 |
WAZIR SINGH SON OF ZILE SINGH Vs. STATE OF HARYANA
|
January 15, 2003 |
WEALTH TAX OFFICER Vs. OM PARKASH
|
January 24, 2003 |
WILLIAM ALIAS KALI SON OF CHIMAN LAL SON OF BHANA MASIH AND SANTOSH ALIAS TOSHI WIFE OF CHIMAN LAL SON OF BHANA MASHIH Vs. STATE OF PUNJAB
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February 21, 2003 |
WIMCO LIMITED Vs. HORAM
|
November 4, 2003 |
Y. KOTOCH Vs. UNION OF INDIA AND ANR.
|
August 18, 2003 |
YAS PAL Vs. TARA CHAND
|
November 7, 2003 |
YASH PAL Vs. KARTAR SINGH
|
May 19, 2003 |
YASH PAL DALAL Vs. GOVERNMENT BODY OF JAT EDUCATION SOCIETY REGD ROHTAK
|
April 3, 2003 |
YASH PAL GUPTA Vs. STATE OF PUNJAB
|
July 15, 2003 |
YASH PAL SHARMA Vs. AJIT SINGH
|
November 14, 2003 |
YASH PAL SINGH Vs. RAJ PAL SINGH
|
September 10, 2003 |
YASH PAL SINGH Vs. PREM CHAND VIJAY KUMAR
|
December 1, 2003 |
YASHPAL Vs. STATE OF HARYANA
|
November 3, 2003 |
YOGESHWAR EDUCATION TRUST Vs. SIMARJIT KAUR
|
July 28, 2003 |
ZAMIR AHMAD SON OF MURTZA HUSSAIN SON OF SULTAN ALI Vs. STATE OF PUNJAB
|
January 31, 2003 |
ZORA SINGH Vs. JASBIR KAUR
|
January 31, 2003 |