|
A.P. WASAN Vs. THE POST-GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH AND OTHERS
|
January 7, 1999 |
|
A.P.S. RANA Vs. ISHWAR SINGH
|
December 1, 1999 |
|
AAR KAY CONCAST LTD Vs. UOI
|
July 5, 1999 |
|
AARTI SHARMA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
November 1, 1999 |
|
ABDUL HASAN Vs. KALSUM
|
December 15, 1999 |
|
ABDUL KHAN Vs. STATE OF PUNJAB
|
June 4, 1999 |
|
ABDUL LATIF Vs. RAM CHANDER
|
November 3, 1999 |
|
ABN AMRO BANK Vs. PUNJAB URBAN P AND D AUTHORITY
|
July 22, 1999 |
|
ACCUMEASURE PUNJAB LIMITED IN LIQUIDATION PUNJAB NATIONAL BANK Vs. PUNJAB WIRELESS SYSTEM LIMITED MOHALI
|
July 20, 1999 |
|
AGGAR UDYOG Vs. STATE OF HARYANA
|
March 15, 1999 |
|
AGGARWAL B K Vs. STATE BANK OF INDIA
|
October 12, 1999 |
|
AGGARWAL STEEL TRADERS Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1999 |
|
AHIR COLLEGE SOCIETY Vs. M C RANDER
|
August 2, 1999 |
|
AJAIB SINGH Vs. SUPERINTENDING CANAL OFFICER
|
December 13, 1999 |
|
AJAIB SINGH Vs. STATE OF HARYANA
|
November 5, 1999 |
|
AJAIB SINGH Vs. ARJUN SINGH
|
November 1, 1999 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
April 19, 1999 |
|
AJAIB SINGH Vs. UNION OF INDIA
|
December 23, 1999 |
|
AJAIB SINGH TAKHAR Vs. UNION OF INDIA
|
July 15, 1999 |
|
AJAY BANSAL Vs. STATE OF HARYANA
|
February 26, 1999 |
|
AJAY KUMAR Vs. STATE OF HARYANA
|
August 3, 1999 |
|
AJAY SINGH Vs. STATE OF HARYANA
|
May 18, 1999 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
July 5, 1999 |
|
AJIT SINGH Vs. KARNAIL SINGH
|
December 22, 1999 |
|
AJIT SINGH Vs. STATE OF HARYANA
|
November 26, 1999 |
|
AJIT SINGH GOET (MAJOR) Vs. STATE OF HARYANA
|
May 5, 1999 |
|
AJMER SINGH Vs. STATE OF HARYANA
|
July 7, 1999 |
|
AKKO DEVI Vs. STATE OF PUNJAB
|
August 13, 1999 |
|
AKSHEY KUMAR Vs. RAKESH KUMAR
|
August 30, 1999 |
|
ALAMJIT SINGH Vs. AMRIK SINGH
|
August 30, 1999 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES NEW DELHI Vs. ATTAR SINGH
|
November 5, 1999 |
|
ALTOS INDIA LIMITED Vs. BHARTI TELECOM LIMITED
|
January 8, 1999 |
|
AMAR CHAND Vs. STATE OF PUNJAB
|
August 23, 1999 |
|
AMAR KAUR Vs. UNITED COMMERCIAL BANK
|
February 5, 1999 |
|
AMAR SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 1, 1999 |
|
AMAR SINGH Vs. THE STATE OF PUNJAB
|
August 27, 1999 |
|
AMAR SINGH & OTHERS Vs. RANJIT KAUR & OTHERS
|
September 16, 1999 |
|
AMAR SUITINGS LTD Vs. AMAR SYNTEX PVT LTD
|
December 1, 1999 |
|
AMARINDER SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
November 3, 1999 |
|
AMARJEET SINGH SANDHU Vs. STATE OF PUNJAB
|
September 1, 1999 |
|
AMARJIT KAUR Vs. STATE OF PUNJAB
|
May 21, 1999 |
|
AMARJIT SINGH Vs. U T OF CHANDIGARH
|
July 29, 1999 |
|
Amarjit Singh Vs. State of Punjab
|
July 30, 1999 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
March 19, 1999 |
|
AMARJIT SINGH @ KALA Vs. STATE OF HARYANA
|
June 4, 1999 |
|
AMARJIT SINGH AND OTHERS Vs. PUNJAB MANDI BOARD AND OTHERS
|
December 14, 1999 |
|
AMBALA CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF HARYANA
|
December 15, 1999 |
|
AMRIK SINGH Vs. S.S. CHINNI
|
September 24, 1999 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
July 29, 1999 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
March 5, 1999 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
November 1, 1999 |
|
AMRIK SINGH Vs. STATE OF PUNJAB
|
July 9, 1999 |
|
AMRIK SINGH Vs. STATE OF HARYANA
|
December 25, 1999 |
|
AMRIK SINGH CHATHA Vs. BISHAMBER DASS
|
August 13, 1999 |
|
AMRIK SINGH CHATHA Vs. BISHAMBER DASS
|
October 1, 1999 |
|
AMRIT LAL Vs. STATE OF HARYANA
|
February 1, 1999 |
|
AMRIT LAL SHARMA Vs. NARINDER SHAROTRI
|
December 16, 1999 |
|
AMRIT SINGH Vs. JOINT SECRETARY
|
May 12, 1999 |
|
AMRITPAL SINGH AND OTHERS Vs. STATE OF PUNJAB
|
April 27, 1999 |
|
ANEEL KAUR Vs. STATE OF HARYANA
|
July 30, 1999 |
|
ANGAD SINGH Vs. SHIV RAM
|
August 18, 1999 |
|
ANGOOR Vs. STATE OF HARYANA
|
August 17, 1999 |
|
ANGREJ SINGH ALIAS ARJAN SINGH Vs. STATE OF PUNJAB
|
November 3, 1999 |
|
ANGREZ SINGH Vs. HARYANA STATE
|
July 7, 1999 |
|
ANGREZ SINGH Vs. DALBAGH SINGH
|
May 12, 1999 |
|
ANIL JAWA Vs. CHIEF ADMINISTRATOR H U D A
|
December 8, 1999 |
|
ANIL KUMAR Vs. STATE OF HARYANA
|
September 10, 1999 |
|
ANIL KUMAR KAUSHIK Vs. MOHINDER KAUR
|
December 17, 1999 |
|
ANIL KUMAR MEHAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
July 14, 1999 |
|
ANITA KUMARI (MISS ) Vs. STATE OF HARYANA
|
June 4, 1999 |
|
ANJOO SHARMA Vs. D L F EDUCATIONAL CHARITABLE TRUST
|
June 1, 1999 |
|
ANJU BALA Vs. STATE OF PUNJAB
|
July 26, 1999 |
|
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
July 29, 1999 |
|
ANTU RAM Vs. USHA RANI
|
August 25, 1999 |
|
APL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
October 14, 1999 |
|
ARJAN SINGH Vs. JAGATJIT SINGH
|
December 17, 1999 |
|
ARJAN SINGH Vs. STATE OF PUNJAB
|
May 27, 1999 |
|
ARVIND KHANNA Vs. STATE OF PUNJAB
|
January 11, 1999 |
|
ARVIND SHERGILL Vs. UOI
|
August 4, 1999 |
|
ARYA PRITHINIDHI SABHA PUNJAB Vs. PUNJAB WAKF BOARD
|
September 6, 1999 |
|
ASHEESH MAHAJAN Vs. DELTRON LIMITED
|
January 14, 1999 |
|
ASHISH ENTERPRISES FARIDABAD Vs. KOCHHAR INDUSTRIES NEW DELHI
|
April 23, 1999 |
|
Ashok Kumar Vs. State of Haryana
|
March 10, 1999 |
|
ASHOK KUMAR Vs. SANTOSH KUMARI
|
July 22, 1999 |
|
ASHOK KUMAR AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
October 1, 1999 |
|
ASHOK KUMAR GARG Vs. UNION OF INDIA
|
April 17, 1999 |
|
ASHOK KUMAR GUPTA Vs. STATE OF HARYANA
|
November 30, 1999 |
|
ASHOK KUMAR SHALIEY Vs. STATE OF HARYANA
|
May 21, 1999 |
|
ASHWANI AND ANOTHER Vs. STATE OF PUNJAB
|
August 25, 1999 |
|
ASLAM Vs. STATE OF HARYANA
|
April 27, 1999 |
|
ASSA NAND Vs. STATE OF PUNJAB
|
August 6, 1999 |
|
ATAM PARKASH Vs. HARYANA STATE
|
October 14, 1999 |
|
ATAM PARKASH Vs. UNION TERRITORY
|
October 26, 1999 |
|
ATMA RAM Vs. BANARSI LAL
|
July 27, 1999 |
|
ATTAR SINGH Vs. STATE OF HARYANA
|
May 13, 1999 |
|
ATTHAR MAL DEAD Vs. SATISH KUMAR AGGARWAL
|
November 2, 1999 |
|
AVTAR KAUR Vs. BANTA
|
July 14, 1999 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
June 17, 1999 |
|
AVTAR SINGH Vs. STATE OF PUNJAB
|
May 26, 1999 |
|
AVTAR SINGH Vs. STATE OF HARYANA
|
April 1, 1999 |
|
AVTAR SINGH RANDHAWA Vs. JOINT SECRETARY
|
May 18, 1999 |
|
AZAD SINGH Vs. STATE OF HARYANA
|
May 11, 1999 |
|
B R C M COLLEGE OF ENGINEERING & TECHNOLOGY, BHIWANI Vs. STATE OF HARYANA
|
September 13, 1999 |
|
B S CONTRACTORS Vs. BISHAN SINGH
|
January 14, 1999 |
|
B.K. AGGARWAL Vs. STATE BANK OF INDIA
|
October 12, 1999 |
|
BAAJ SINGH Vs. STATE OF HARYANA
|
February 19, 1999 |
|
BABA LAL Vs. MAHIPAL SINGH
|
October 4, 1999 |
|
BABI KHUSHRA Vs. RAM PIARI KHUSRA
|
November 3, 1999 |
|
BABLI Vs. STATE OF HARYANA
|
April 20, 1999 |
|
BABU SINGH Vs. KULWANT SINGH
|
December 14, 1999 |
|
BABU SINGH Vs. STATE OF PUNJAB
|
September 29, 1999 |
|
BABU SINGH Vs. M C ROPAR
|
March 24, 1999 |
|
BACHAN KAUR Vs. MUKHTIAR SINGH
|
December 3, 1999 |
|
BACHAN SINGH Vs. STATE OF PUNJAB
|
October 11, 1999 |
|
BACHAN SINGH ALIAS GURBACHAN SINGH Vs. MOHAN LAL
|
September 24, 1999 |
|
BACHHATTAR SINGH Vs. STATE OF PUNJAB
|
August 16, 1999 |
|
BADLU Vs. STATE OF HARYANA
|
December 8, 1999 |
|
BAGGA SINGH Vs. STATE OF PUNJAB
|
November 19, 1999 |
|
BAGICHA SINGH Vs. STATE OF PUNJAB
|
November 1, 1999 |
|
BAHADUR Vs. STATE
|
July 23, 1999 |
|
BAHADUR Vs. STATE OF HARYANA
|
January 22, 1999 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
April 20, 1999 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
August 4, 1999 |
|
BAHADUR SINGH Vs. STATE OF PUNJAB
|
October 7, 1999 |
|
Baiwinder Singh alias Billa Vs. State of Punjab
|
May 7, 1999 |
|
BAKHTWAR SINGH Vs. BLOCK DEVELOPMENT AND PANCHAYAT OFFICER
|
August 5, 1999 |
|
BALBIR KAUR Vs. GURDEV SINGH
|
May 4, 1999 |
|
BALBIR KUMAR Vs. STATE OF PUNJAB
|
October 12, 1999 |
|
BALBIR KUMAR JATTI Vs. SHIVALA BHIKHAMSAR
|
September 17, 1999 |
|
BALBIR SINGH Vs. STATE OF PUNJAB
|
December 7, 1999 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
December 24, 1999 |
|
BALBIR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
March 23, 1999 |
|
BALBIR SINGH Vs. PUNJAB STATE
|
July 20, 1999 |
|
BALDEV KRISHAN SINGH Vs. LAND ACQUISITION COLLECTOR
|
July 30, 1999 |
|
BALDEV KUMAR Vs. STATE OF HARYANA AND OTHERS
|
November 29, 1999 |
|
BALDEV RAJ Vs. STATE OF HARYANA
|
May 3, 1999 |
|
BALDEV RAJ Vs. DHARMO RANI
|
August 18, 1999 |
|
BALDEV RAJ Vs. MUNICIPAL COMMITTEE
|
August 26, 1999 |
|
BALDEV RAJ HARI KISHAN Vs. STATE OF PUNJAB
|
February 12, 1999 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
January 14, 1999 |
|
Baldev Singh Vs. Union of India
|
December 21, 1999 |
|
BALDEV SINGH Vs. UNION OF INDIA
|
September 10, 1999 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
November 19, 1999 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
February 23, 1999 |
|
BALDEV SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
May 3, 1999 |
|
BALDEV SINGH Vs. CENTRAL BANK OF INDIA
|
December 9, 1999 |
|
BALDEV SINGH ALIAS GIANI Vs. STATE OF PUNJAB
|
January 20, 1999 |
|
BALDEV SINGH AND ANR. Vs. STATE OF PUNJAB
|
October 27, 1999 |
|
BALDEV SINGH CHAHAL Vs. MADAN LAL GULATI
|
August 5, 1999 |
|
BALDIP SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
|
July 30, 1999 |
|
BALJIT KAUR Vs. STATE OF PUNJAB
|
July 6, 1999 |
|
BALKAR SINGH Vs. DIRECTOR LAND RECORDS
|
September 21, 1999 |
|
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF HARYANA
|
May 21, 1999 |
|
BALRAJ Vs. STATE OF HARYANA
|
September 10, 1999 |
|
BALWANT RAI Vs. STATE OF PUNJAB
|
February 19, 1999 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
November 30, 1999 |
|
BALWANT SINGH Vs. UJJAGAR SINGH
|
May 10, 1999 |
|
BALWANT SINGH Vs. STATE OF HARYANA
|
January 15, 1999 |
|
BALWANT SINGH ETC Vs. HARBANS SINGH ETC
|
February 10, 1999 |
|
BALWINDER KAUR Vs. STATE OF PUNJAB
|
May 5, 1999 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
April 28, 1999 |
|
BALWINDER SINGH Vs. TARSEM LAL
|
October 8, 1999 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
July 30, 1999 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 1999 |
|
BALWINDER SINGH Vs. STATE OF HARYANA
|
May 4, 1999 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 12, 1999 |
|
BALWINDER SINGH Vs. STATE OF PUNJAB
|
May 26, 1999 |
|
BANARSI LAL Vs. SURESH CHANDER
|
September 21, 1999 |
|
BANI SINGH Vs. JOINT SECRETARY, REHABILITATION-CUM-SETTLEMENT, COMMISSIONER
|
May 25, 1999 |
|
BANI SINGH Vs. CHANDGI
|
December 6, 1999 |
|
BANK BANDHU CO-OPERATIVE GROUP SOCIETY Vs. MANASVI CONSTRUCTION ENGINEERS AND CONTRACTORS
|
August 31, 1999 |
|
BANWARI LAL Vs. GHANSHAM DASS
|
November 19, 1999 |
|
BASANT RAM Vs. DEVI
|
November 16, 1999 |
|
BASHIR Vs. STATE OF PUNJAB
|
October 15, 1999 |
|
BASHIR AHMAD Vs. MASJIT PATTI NIYAMATPUR
|
February 15, 1999 |
|
BEG RAJ Vs. PUNJAB AND SIND BANK
|
May 18, 1999 |
|
BEHARI LAL Vs. STATE
|
September 18, 1999 |
|
BEHARI LAL CHARITABLE TRUST Vs. STATE OF HARYANA
|
July 8, 1999 |
|
BELI RAM SAREEN Vs. CENTRAL BANK OF INDIA
|
August 31, 1999 |
|
BETCO CHIT FUND Vs. VEEKAY INDUSTRIES
|
February 9, 1999 |
|
BHAG SINGH Vs. GULAB KAUR
|
October 28, 1999 |
|
BHAGAT INDUSTRIES Vs. SUPER TEC MACHINERIES PVT LTD
|
August 3, 1999 |
|
BHAGAT PARHLAD SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
May 11, 1999 |
|
BHAGWAN DASS Vs. RAMESH KUMAR
|
August 3, 1999 |
|
BHAGWAN SARUP Vs. JAGDISH KUMAR JAIN
|
December 10, 1999 |
|
BHAGWAN SINGH @BHAGGI Vs. STATE OF PUNJAB
|
October 4, 1999 |
|
BHAGWANT SINGH Vs. SUKHJIT KAUR
|
September 16, 1999 |
|
Bhagwant Singh Vs. State of Punjab
|
December 13, 1999 |
|
BHAJAN KAUR Vs. GURMEJ SINGH
|
December 23, 1999 |
|
BHAJAN SINGH Vs. REGISTERED FIRM TARSEM CHAND GOYAL
|
September 17, 1999 |
|
BHAJAN SINGH Vs. UNION TERRITORY
|
July 29, 1999 |
|
BHARAT BHUSHAN Vs. HIRA
|
December 13, 1999 |
|
BHARAT BHUSHAN Vs. STATE OF PUNJAB
|
February 24, 1999 |
|
BHARAT BHUSHAN SETIA Vs. NIRMAL KANTA ETC
|
February 10, 1999 |
|
BHARAT BHUSHAN SETIA Vs. NIRMAL KANTA
|
December 10, 1999 |
|
BHARAT ENTERPRISES Vs. C LALL GOPI INDUSTRIAL ENTERPRISES
|
March 31, 1999 |
|
BHARAT PORCELAIN Vs. LABOUR COURT
|
January 25, 1999 |
|
BHARAT RAM Vs. UNION OF INDIA
|
January 25, 1999 |
|
BHARPAI Vs. STATE OF HARYANA
|
February 22, 1999 |
|
BHARTHU Vs. STATE OF HARYANA
|
September 30, 1999 |
|
BHARTI TELECOM LTD Vs. ALTOS INDIA LTD
|
August 12, 1999 |
|
BHIM SINGH DAHIYA Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY HISSAR
|
January 20, 1999 |
|
BHIRA @ RAGHBIR Vs. STATE OF HARYANA
|
May 4, 1999 |
|
BHIWANI PARSHAD Vs. STATE OF HARYANA
|
July 6, 1999 |
|
BHIWANI TEXTILE MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
November 16, 1999 |
|
BHOLA RAM Vs. MADAN LAL
|
August 16, 1999 |
|
BHOLA SINGH Vs. STATE OF PUNJAB
|
August 17, 1999 |
|
BHOLA SINGH Vs. STATE OF HARYANA
|
April 19, 1999 |
|
BHOPAL SINGH Vs. CHATTER SINGH
|
August 12, 1999 |
|
BHOTI DEVI Vs. STATE OF HARYANA
|
August 5, 1999 |
|
BHULLA Vs. DIRECTOR LOCAL BODIES, HARYANA
|
November 30, 1999 |
|
BHUNA CO-OPERATIVE SUGAR MILL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 23, 1999 |
|
BHUP SINGH EX-SEPOY Vs. UNION OF INDIA
|
March 15, 1999 |
|
BHUPENDER CHAUDHARY Vs. STATE OF HARYANA
|
December 23, 1999 |
|
BHUPINDER NAGPAL Vs. CHANDIGARH HOUSING BOARD
|
August 16, 1999 |
|
BICYCLE MANUFACTURING CORPORATION Vs. SAMRAT SHIPPING COMPANY PVT LTD
|
November 29, 1999 |
|
BIHARI LAL Vs. STATE OF HARYANA
|
September 27, 1999 |
|
BIHARI LAL Vs. RAM PIARI
|
January 11, 1999 |
|
BIHARI LAL Vs. STATE OF PUNJAB
|
February 19, 1999 |
|
BIKKAR SINGH Vs. STATE OF PUNJAB
|
September 23, 1999 |
|
BIKRAM SINGH Vs. STATE OF HARYANA
|
July 7, 1999 |
|
BIMAL MALHOTRA Vs. GIAN KAUR
|
January 14, 1999 |
|
BIMAL RAI Vs. LAJJA KUMARI
|
February 18, 1999 |
|
BIMLA DEVI Vs. RAKESH GAUTAM
|
September 21, 1999 |
|
BIMLA RANI Vs. SAROJ ALIAS SAKUNTLA
|
March 18, 1999 |
|
BINDIYA MUKHIJA Vs. STATE OF PUNJAB
|
May 27, 1999 |
|
BINDU GARG Vs. STATE OF HARYANA
|
February 10, 1999 |
|
BIR SINGH Vs. STATE OF HARYANA
|
July 21, 1999 |
|
BIRBAL DASS Vs. STATE OF PUNJAB
|
July 8, 1999 |
|
BIRU MAL GAURI SHANKAR JAIN AND CO Vs. COMMISSIONER OF INCOME-TAX
|
November 30, 1999 |
|
BISHAMBER DASS Vs. ADDITIONAL REGISTRAR (D) COOPERATIVE SOCIETIES
|
November 29, 1999 |
|
BISHAN SARUP Vs. KHUSHI RAM
|
July 20, 1999 |
|
BISHAN SINGH Vs. STATE OF HARYANA
|
October 11, 1999 |
|
BISHAN SINGH Vs. BANTA SINGH
|
July 21, 1999 |
|
BISHNU Vs. THE STATE OF PUNJAB
|
December 23, 1999 |
|
BOHAR SINGH Vs. BALWINDER KAUR
|
October 1, 1999 |
|
BOHAR SINGH Vs. STATE OF PUNJAB
|
May 21, 1999 |
|
BOHAR SINGH Vs. STATE OF PUNJAB
|
January 21, 1999 |
|
BRAHAM SINGH Vs. AJIT SINGH
|
March 23, 1999 |
|
Brahm Dutt Vs. State of Punjab
|
July 6, 1999 |
|
BRIJ BHUSHAN SHARMA Vs. ESTATE OFFICER, U.T. CHANDIGARH
|
August 23, 1999 |
|
BRIJ LAL BISHNOI Vs. STATE OF HARYANA
|
September 23, 1999 |
|
BRIJ MOHAN Vs. MEERA DEVI
|
July 6, 1999 |
|
BRIJ PAL Vs. BHUDAR
|
September 20, 1999 |
|
BRIJINDER RAI, D.I.G. POLICE Vs. STATE OF HARYANA
|
January 22, 1999 |
|
BUTA SINGH Vs. STATE OF PUNJAB
|
April 1, 1999 |
|
BUTA SINGH Vs. STATE OF PUNJAB AND OTHERS
|
June 1, 1999 |
|
BUTA SINGH Vs. STATE OF HARYANA
|
November 16, 1999 |
|
BYFORD LEASING LIMITED Vs. EXCISE AND TAXATION OFFICER
|
October 14, 1999 |
|
CANARA BANK Vs. SCANOMAX INDIA LTD
|
September 15, 1999 |
|
CCS HARYANA AGRICULTURAL UNIVERSITY Vs. PRESIDING OFFICER LABOUR-CUM-INDUSTRIAL TRIBUNAL
|
February 9, 1999 |
|
CEAT FINANCIAL SERVICES LTD Vs. HARYANA SURAJ MALTINGS LIMITED
|
November 16, 1999 |
|
CEMENT CORPORATION OF INDIA LIMITED Vs. CHANDER KALA
|
July 9, 1999 |
|
CHADHA PAPERS LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
May 27, 1999 |
|
CHAIN SINGH Vs. MOHAR SINGH
|
October 11, 1999 |
|
CHAMAN LAL Vs. HARBANS LAL
|
December 9, 1999 |
|
CHAMAN LAL Vs. STATE OF PUNJAB
|
February 5, 1999 |
|
CHAMAN LAL Vs. BACHITTAR SINGHTL
|
June 1, 1999 |
|
CHAMELA RAM Vs. BALWANT SINGH
|
January 21, 1999 |
|
CHANAN MAL Vs. STATE OF HARYANA
|
February 23, 1999 |
|
CHANAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 6, 1999 |
|
CHANAN SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 23, 1999 |
|
CHANCHAL SINGH Vs. STATE OF PUNJAB
|
October 29, 1999 |
|
CHANCHAL VOHRA (SMT). Vs. STATE OF HARYANA
|
October 27, 1999 |
|
CHAND KAUR Vs. STATE OF PUNJAB
|
February 24, 1999 |
|
CHAND RANI UTTAM AND OTHERS Vs. UNION TERRITORY, CHANDIGARH
|
June 10, 1999 |
|
Chand Singh Vs. Union of India
|
December 2, 1999 |
|
CHANDA Vs. RATTNI
|
May 21, 1999 |
|
CHANDER Vs. STATE OF HARYANA
|
December 15, 1999 |
|
CHANDER KANTA Vs. STATE OF HARYANA
|
July 15, 1999 |
|
CHANDER KANTA (MRS.) Vs. THE LEARNED DISTRICT & SESSIONS JUDGE, CHANDIGARH
|
August 27, 1999 |
|
CHANDER MOHAN Vs. BRIJ MOHAN
|
November 2, 1999 |
|
CHANDER SAIN Vs. STATE OF HARYANA
|
July 29, 1999 |
|
CHANDERWATI Vs. ASHWANI KUMAR
|
August 10, 1999 |
|
CHANDGI RAM Vs. HARYANA STATE THROUGH COLLECTOR
|
October 15, 1999 |
|
CHARAN SINGH Vs. AJIT SINGH ETC
|
February 10, 1999 |
|
CHARAN SINGH Vs. JAGTAR SINGH
|
March 12, 1999 |
|
CHARANJI LAL Vs. AGGARWAL SHOE COMPANY
|
July 16, 1999 |
|
CHARANJIT SINGH Vs. STATE OF PUNJABC
|
November 18, 1999 |
|
CHARANJIT SINGH Vs. STATE OF PUNJAB
|
November 16, 1999 |
|
CHAUDHARY SUNDER LAL Vs. RAM SARUP
|
August 13, 1999 |
|
CHELA RAM Vs. PARSHOTAM LAL
|
August 6, 1999 |
|
CHHAJJU RAM Vs. PUNJAB NATIONAL BANK
|
August 1, 1999 |
|
CHHAJJU RAM Vs. STATE OF HARYANA
|
October 29, 1999 |
|
CHHAJU RAM Vs. STATE OF HARYANA
|
October 12, 1999 |
|
CHHAJU RAM Vs. BADHAWA RAM
|
July 13, 1999 |
|
CHHATWAL POTTERIES Vs. STATE OF HARYANA
|
September 28, 1999 |
|
CHHITTAR SINGH Vs. SIRI DEV
|
July 22, 1999 |
|
CHHOTI Vs. SARTU
|
August 3, 1999 |
|
CHOOR SINGH Vs. UNION OF INDIA
|
May 21, 1999 |
|
CHOPRA RUBBER INDUSTRIES Vs. PUNJAB NATIONAL BANK
|
August 25, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PREM DAS NO 1
|
May 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ANUPINDER SINGH
|
May 11, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD
|
July 21, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NEW KRISHNA ENGINEERING INDUSTRIES
|
March 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SHARMA AND BROS POLY FABRICS PRIVATE LIMITED
|
March 8, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ESCORTS EMPLOYEES ANCILLARIES LTD
|
February 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JANAK STEEL TUBES P LTD
|
February 3, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ARJUN DAS SURINDER KUMAR AND CO
|
January 21, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. EVELINE INTERNATIONAL
|
November 16, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. NARINDER KUMAR LEGAL HEIR OF ROSHAN LAL DEED
|
January 27, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM MOHAN KABRA
|
January 12, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. L D SATIJA
|
March 20, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. RAMA MUNJAL
|
March 8, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. SHANTI SWARUP
|
April 22, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. PEARL MECH ENGINEERING AND FOUNDRY WORKS P LTD
|
July 21, 1999 |
|
COMMISSIONER OF INCOME-TAX Vs. MAGHAN PAPER MILLS P LTD
|
May 11, 1999 |
|
COMPACT PACKERS PVT LIMITED Vs. ARKSAN LIMITED
|
October 26, 1999 |
|
CONSTABLE BALKARAN SINGH Vs. STATE OF PUNJAB
|
March 22, 1999 |
|
COTTON CORPORATION OF INDIA LTD Vs. STATE OF PUNJAB
|
September 14, 1999 |
|
COURT ON ITS MOTION Vs. R.S. MITTAL
|
September 6, 1999 |
|
COURT ON ITS OWN MOTION Vs. AMRINDER SINGH
|
June 4, 1999 |
|
CT SCAN RESEARCH CENTRE PVT LTD Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
September 6, 1999 |
|
D C M FINANCIAL SERVICES LTD Vs. PRITHIPAL SINGH CONSTRUCTION CO
|
December 16, 1999 |
|
D R MALHOTRA AND OTHERS Vs. STATE OF PUNJAB
|
August 18, 1999 |
|
D S MUDI EX-CAPT Vs. UNION OF INDIA
|
March 15, 1999 |
|
D.A.V. PUBLIC SCHOOL Vs. AJIT TANWAR (MINOR) SON OF SHRI RAJBIR SINGH
|
October 5, 1999 |
|
DALBIR KAUR KALYAN Vs. STATE OF PUNJAB
|
October 11, 1999 |
|
DALBIR SINGH Vs. STATE OF PUNJAB
|
February 18, 1999 |
|
DALBIR SINGH Vs. PUNJAB STATE
|
August 18, 1999 |
|
DALBIR SINGH Vs. UNION OF INDIA
|
October 7, 1999 |
|
DALBIR SINGH BAGGA Vs. STATE OF PUNJAB AND ORS.
|
August 27, 1999 |
|
DALIP SINGH Vs. HOSHIARA
|
September 9, 1999 |
|
DALIP SINGH Vs. STATE OF HARYANA
|
March 31, 1999 |
|
DALJIT SINGH ALIAS BILLA Vs. STATE OF PUNJAB
|
July 12, 1999 |
|
DALJIT SINGH RAJPUT Vs. STATE OF PUNJAB
|
April 1, 1999 |
|
DALWINDER SINGH ALIAS KALU Vs. STATE OF PUNJAB
|
December 8, 1999 |
|
DAMODAR SHARMA Vs. STATE OF HARYANA
|
April 8, 1999 |
|
DANO Vs. MOHAR SINGH
|
May 9, 1999 |
|
DARA SINGH ALIAS DARBARA SINGH AND Vs. TEJ KAUR
|
October 26, 1999 |
|
DARBARA SINGH Vs. STATE OF PUNJAB
|
May 14, 1999 |
|
DARSHAN FORGINGS P LTD Vs. PUNJAB FINANCIAL CORPORATION
|
May 13, 1999 |
|
DARSHAN KUMAR GOEL Vs. GAZEBO INDUSTRIES LTD.
|
March 31, 1999 |
|
DARSHAN KUMAR GOYAL Vs. GAZEBO INDUSTRIES LTD.
|
July 5, 1999 |
|
DARSHAN LAL Vs. STATE OF HARYANA
|
January 7, 1999 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
December 1, 1999 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
October 15, 1999 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
April 26, 1999 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 26, 1999 |
|
DARSHAN SINGH Vs. STATE OF PUNJAB
|
July 8, 1999 |
|
DARSHAN SINGH GILL Vs. PUNJAB AGRICULTURAL UNIVERSITY
|
November 2, 1999 |
|
DARSHANA KUMARI Vs. SATYA WATI
|
September 22, 1999 |
|
DASONDHA SINGH Vs. STATE OF HARYANA
|
February 12, 1999 |
|
DAVINDER KAUR Vs. GURU NANAK DEV UNIVERSITY
|
May 31, 1999 |
|
DAYA LAL SHARMA Vs. STATE OF HARYANA
|
September 20, 1999 |
|
DAYA NAND Vs. HAR LAL
|
August 23, 1999 |
|
DAYA NAND DALAL Vs. STATE OF HARYANA
|
January 19, 1999 |
|
DAYA NAND SHARMA Vs. SEWA SINGH
|
October 5, 1999 |
|
DAYA RAM Vs. STATE OF HARYANA
|
December 24, 1999 |
|
DAYA RAM SHARMA Vs. STATE OF HARYANA
|
July 26, 1999 |
|
DAYA SINGH Vs. PUNJAB NATIONAL BANK
|
April 5, 1999 |
|
DEE DEE ELECTRICALS Vs. ROAD MASTER FOODS LIMITED
|
February 10, 1999 |
|
DEEP CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 12, 1999 |
|
DEEPAK KUMAR Vs. HEM RAJ
|
October 12, 1999 |
|
DEEPAK SHARMA Vs. STATE OF HARYANA
|
September 29, 1999 |
|
DEEPU @ DEEPAK Vs. STATE OF HARYANA
|
November 1, 1999 |
|
DES RAJ Vs. STATE OF PUNJAB
|
September 28, 1999 |
|
DES RAJ ASHOK KUMAR Vs. RAJ KUMAR
|
June 1, 1999 |
|
DEV DUTT KHANNA Vs. STATE OF PUNJAB
|
September 10, 1999 |
|
DEV RAJ Vs. STATE OF HARYANA
|
March 30, 1999 |
|
DEV RAJ Vs. TARSEM LAL
|
March 5, 1999 |
|
DEV SINGH Vs. STATE OF PUNJAB
|
August 27, 1999 |
|
DEVENDER KUMAR JOSHI Vs. KURUKSHETRA UNIVERSITY
|
September 18, 1999 |
|
DEVENDER SINGH Vs. STATE OF HARYANA
|
June 1, 1999 |
|
DEVI BAI WIDOW OF CH MANGHA RAM Vs. SH GURBACHAN SINGH
|
December 20, 1999 |
|
DEVI DAYAL Vs. STATE OF HARYANA
|
April 27, 1999 |
|
DEVI LAL Vs. STATE OF HARYANA
|
February 15, 1999 |
|
DEVINDER Vs. STATE OF HARYANA
|
January 22, 1999 |
|
DEVINDER Vs. STATE OF HARYANA
|
November 4, 1999 |
|
DEVINDER KUMAR Vs. P O LABOUR COURT GURGAON
|
April 5, 1999 |
|
DEVINDER KUMAR Vs. STATE OF PUNJAB
|
August 24, 1999 |
|
DEVINDER LAL GUPTA Vs. UNION TERRITORY OF CHANDIGARH
|
February 12, 1999 |
|
DEVINDER SINGH Vs. STATE OF HARYANA
|
May 7, 1999 |
|
DEVINDER SINGH Vs. HARBANS SINGH
|
March 1, 1999 |
|
DEVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
|
May 25, 1999 |
|
DEVINDER SINGH DHULL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
|
November 2, 1999 |
|
DHANPAT Vs. STATE OF HARYANA
|
December 7, 1999 |
|
DHANPAT RAI Vs. GRAM PANCHAYAT
|
August 19, 1999 |
|
DHARAM PAL Vs. JANAK KISHORE
|
February 10, 1999 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
September 8, 1999 |
|
DHARAM PAL Vs. DARBARA SINGH
|
September 24, 1999 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
November 29, 1999 |
|
DHARAM PAL Vs. STATE OF HARYANA
|
May 4, 1999 |
|
DHARAMBIR Vs. MANSA RAM
|
August 9, 1999 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
September 9, 1999 |
|
DHARAMPAL Vs. STATE OF HARYANA
|
November 1, 1999 |
|
DHARAMPAL JINDAL Vs. STATE OF HARYANA
|
July 13, 1999 |
|
Dharamvir Vs. State of Haryana
|
August 23, 1999 |
|
DHARAMVIR Vs. STATE OF HARYANA
|
July 9, 1999 |
|
DHARMA Vs. STATE OF PUNJAB
|
August 12, 1999 |
|
DHIMAN SINGH Vs. MUNICIPAL CORPORATION, AMRITSAR
|
December 21, 1999 |
|
DHIYAN SINGH Vs. GULZAR AHMED
|
December 21, 1999 |
|
DHOOP SINGH EX-NAIK Vs. UNION OF INDIA
|
January 22, 1999 |
|
DIDAR SINGH Vs. RAMPAL SINGH
|
September 14, 1999 |
|
Dilbag Singh Vs. State of Punjab
|
July 14, 1999 |
|
DILBAG SINGH Vs. STATE OF HARYANA
|
May 10, 1999 |
|
DILBAGH RAI Vs. STATE OF HARYANA
|
February 12, 1999 |
|
DILBAGH SINGH Vs. AMAR SINGH
|
September 1, 1999 |
|
DILBAR Vs. STATE OF PUNJAB
|
March 9, 1999 |
|
DILBARI Vs. HARBHAGWAN
|
August 5, 1999 |
|
DIN DAYAL Vs. STATE OF HARYANA
|
December 17, 1999 |
|
DIN DAYAL GABA Vs. STATE OF HARYANA
|
December 14, 1999 |
|
DINA NATH SHARMA Vs. RAM KUMAR
|
August 30, 1999 |
|
DINESH KUMAR Vs. STATE OF PUNJAB
|
March 5, 1999 |
|
DINESH KUMAR KHANNA Vs. STATE OF PUNJAB
|
August 5, 1999 |
|
DISTRICT KHADI GRAM UDYOG KARYA KARTA SANGH BATHINDA Vs. VED PARKASH
|
July 27, 1999 |
|
DIWAN CHAND Vs. STATE OF HARYANA
|
December 1, 1999 |
|
DIWAN HIRA LAL KAPOOR Vs. STATE OF HARYANA
|
June 8, 1999 |
|
DOUBLE SEVEN BAKERY Vs. PUNJAB NATIONAL BANK
|
March 22, 1999 |
|
DR. A.K. BAKHSHI Vs. PANJAB UNIVERSITY AND ORS.
|
December 22, 1999 |
|
DR. B.N.S. WALIA Vs. UNION OF INDIA
|
October 1, 1999 |
|
DR. H.C. SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
September 28, 1999 |
|
DR. KUSUM NARULA Vs. STATE OF PUNJAB
|
November 30, 1999 |
|
DR. M.L. SACHDEVA Vs. STATE OF PUNJAB THROUGH SECRETARY EDUCATION
|
July 30, 1999 |
|
DR.LAJ BHANDARI Vs. STATE OF HARYANA AND ANR.
|
September 9, 1999 |
|
DURGA DASS Vs. SWARAN KANTA
|
March 11, 1999 |
|
EDUCATE INDIA SOCIETY REGD Vs. STATE OF HARYANA
|
March 18, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SURYA PRINTMAC INDUSTRIES FARIDABAD
|
March 17, 1999 |
|
ERROL RODRIGUES Vs. U.T. CHANDIGARH AND ANOTHER
|
November 17, 1999 |
|
EX Vs. GOVT. OF INDIA
|
October 7, 1999 |
|
EX. CAPTAIN BANT SINGH Vs. CHANDIGARH ADMINISTRATION
|
September 14, 1999 |
|
EX. H.C. HARI KRISHAN Vs. STATE OF HARYANA
|
November 15, 1999 |
|
EX.HC MOHINDER SINGH Vs. STATE OF HARYANA
|
September 6, 1999 |
|
EXECUTIVE ENGINEER Vs. RAM NIWAS BANSAL
|
September 8, 1999 |
|
EXECUTIVE ENGINEER DS PUNJAB STAGE ELECTRICITY BOARD DIVISION Vs. WORKERS FEDERATION INTUC
|
March 5, 1999 |
|
FACULTY ASSOCIATION POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. UNION OF INDIA
|
September 16, 1999 |
|
FAQUIR CHAND Vs. STATE OF HARYANA
|
May 18, 1999 |
|
FAQUIRA Vs. KHEM CHAND
|
January 14, 1999 |
|
Faquria Khan Vs. State of Punjab
|
April 8, 1999 |
|
FATEH SINGH JITENDER KUMAR Vs. STATE OF HARYANA
|
May 4, 1999 |
|
FAUJA SINGH Vs. DALIP SINGH UJJAGAR SINGH
|
October 12, 1999 |
|
FIRM J.C. WOOLLEN MILLS Vs. MAHANT SOHAN DASS CHELA MAHANT PURAN DASS
|
February 9, 1999 |
|
FOOD CORPORATION OF INDIA Vs. BRIJ LAL BHARAT BHUSHAN
|
August 10, 1999 |
|
FRICK INDIA PRIVATE LTD Vs. VIJAY BAHADUR SINGH
|
July 7, 1999 |
|
FULJIT KAUR Vs. STATE OF PUNJAB
|
December 21, 1999 |
|
G S ENGINEERING WORKS Vs. STATE OF HARYANA
|
May 5, 1999 |
|
GAIN CHAND Vs. NANAK SINGH
|
September 15, 1999 |
|
GAJINDER SINGH Vs. RAJ BALA
|
July 30, 1999 |
|
GAJJAN SINGH Vs. SADHU SINGH
|
March 22, 1999 |
|
GANDHI SINGH Vs. STATE OF PUNJAB
|
November 19, 1999 |
|
GANESHA Vs. GHARSI RAM
|
September 23, 1999 |
|
GANGA LAL Vs. STATE OF HARYANA
|
April 29, 1999 |
|
GARIB DASS Vs. MUNICIPAL CORPORATION
|
September 15, 1999 |
|
GAURAN DEVI Vs. BALBIR SINGH
|
December 1, 1999 |
|
GAUTAM BUILDERS Vs. UNION OF TERRITORY
|
October 8, 1999 |
|
GENERAL MANAGER PUNJAB ROADWAYS HOSHIARPUR Vs. AJIT SINGH
|
July 5, 1999 |
|
Ghansham Dass Vs. State of Punjab
|
June 2, 1999 |
|
GIAN CASTINGS LTD Vs. UOI
|
January 27, 1999 |
|
GIAN CHAND Vs. UNION OF INDIA
|
September 23, 1999 |
|
GIAN SINGH Vs. STATE OF PUNJAB
|
May 26, 1999 |
|
Gianender Kumari Vs. State of Haryana
|
April 28, 1999 |
|
GINDER SINGH Vs. STATE OF PUNJAB
|
February 10, 1999 |
|
GINDER SINGH Vs. HARBANS LAL
|
October 26, 1999 |
|
GOEL RICE AND GENL MILLS Vs. HARYANA FINANCIAL CORPORATION
|
August 19, 1999 |
|
GOKHA SINGH Vs. STATE OF PUNJAB
|
February 22, 1999 |
|
GOLDEN FORESTS (I) LTD Vs. REGISTRAR OF COMPANIES
|
January 22, 1999 |
|
GOLO DEVI Vs. STATE OF HARYANA
|
February 25, 1999 |
|
GOPAL SINGH Vs. DEVI CHARAN
|
October 29, 1999 |
|
GOPI CHAND Vs. ONKAR
|
September 22, 1999 |
|
GRAM PANCHAYAT Vs. CHAMBEL SINGH
|
September 21, 1999 |
|
GRAM PANCHAYAT Vs. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 22, 1999 |
|
GRAM PANCHAYAT Vs. DES RAJ
|
December 14, 1999 |
|
GRAM PANCHAYAT Vs. EXCISE AND TAXATION COMMISSIONER
|
May 12, 1999 |
|
GRAM PANCHAYAT BEAS Vs. STATE OF PUNJAB
|
July 15, 1999 |
|
GRAM PANCHAYAT OF VILLAGE MAHADIAN Vs. ADDITIONAL DIRECTOR/CONSOLIDATION
|
August 12, 1999 |
|
GRAM PANCHAYAT, DAROLI JAT Vs. LOKESH DEVI
|
December 17, 1999 |
|
GRAM PANCHAYAT, HIRDAPUR Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
|
November 29, 1999 |
|
GULDIN AND OTHERS Vs. STATE OF HARYANA
|
June 3, 1999 |
|
GULF AIR CO Vs. NAHAR SPINNING MILLS LTD
|
September 7, 1999 |
|
GULJINDER SINGH Vs. HARI SINGH
|
November 5, 1999 |
|
GULZAR SINGH Vs. NANAK CHAND
|
February 1, 1999 |
|
GULZAR SINGH Vs. STATE OF HARYANA
|
November 16, 1999 |
|
GUN-NIT SINGH Vs. STATE OF PUNJAB
|
March 8, 1999 |
|
GURBACHAN KAUR Vs. STATE OF PUNJAB
|
September 28, 1999 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
December 7, 1999 |
|
GURBACHAN SINGH Vs. CHAIN SINGH
|
October 1, 1999 |
|
GURBANCHAN SINGH Vs. PREM NATH
|
September 7, 1999 |
|
GURBAX SINGH Vs. KARAM CHAND
|
May 5, 1999 |
|
GURBAX SINGH Vs. STATE OF PUNJAB
|
September 23, 1999 |
|
GURBAX SINGH Vs. KESRO DEVI
|
September 27, 1999 |
|
GURBAX SINGH Vs. MAHANT GOVIND DASS CHELA MAHANAT RAM DASS CHELA MAHANT BARHM DASS AND ANR.
|
May 5, 1999 |
|
GURBAX SINGH PATIAL SENIOR ASSISTANT CRIMINAL BRANCH PUNJAB AND HARYANA HIGH Vs. HIGH COURT OF PUNJAB AND HARYANA
|
March 16, 1999 |
|
GURBIR SINGH Vs. STATE OF PUNJAB
|
September 13, 1999 |
|
GURCHARAN SINGH Vs. COMMISSIONER
|
October 26, 1999 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
November 26, 1999 |
|
GURCHARAN SINGH Vs. BALDEV SINGH
|
November 16, 1999 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
December 4, 1999 |
|
GURCHARAN SINGH Vs. GURCHARAN SINGH
|
May 6, 1999 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
June 4, 1999 |
|
GURCHARAN SINGH Vs. GRAM PANCHAYAT
|
August 26, 1999 |
|
GURCHARAN SINGH ALIAS BOLA Vs. STATE OF PUNJAB
|
September 8, 1999 |
|
GURCHARAN SINGH ALIAS CHANNA Vs. STATE OF PUNJAB
|
December 16, 1999 |
|
GURCHARAN SINGH ALIAS CHANNA Vs. STATE OF HARYANA
|
March 30, 1999 |
|
GURDAS SINGH Vs. CHANAN SINGH
|
September 7, 1999 |
|
GURDAWARA SAHIB PATSHAHI NAUMI GURU TEG BAHADUR SAHAIB HIND Vs. JAGGAR SINGH
|
September 9, 1999 |
|
GURDEV SINGH Vs. HARCHAND SINGH
|
August 30, 1999 |
|
GURDEV SINGH Vs. SATISH KUMAR
|
September 7, 1999 |
|
GURDEV SINGH Vs. STATE OF HARYANA
|
August 31, 1999 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
September 9, 1999 |
|
GURDEV SINGH Vs. GRAM PANCHAYAT, MARWA
|
September 23, 1999 |
|
GURDEV SINGH Vs. JALJODHAN SINGH
|
October 4, 1999 |
|
GURDEV SINGH Vs. STATE OF PUNJAB
|
May 14, 1999 |
|
GURDEV SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE, PATIALA RANGE
|
May 6, 1999 |
|
GURDIAL KAUR Vs. REGISTRAR CO OPERATIVE SOCIETY PUNJAB CHANDIGARH
|
October 8, 1999 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
October 13, 1999 |
|
GURDIAL SINGH Vs. GULSHAN KUMAR
|
July 26, 1999 |
|
GURDIAL SINGH Vs. ORIENTAL BANK OF COMMERCE
|
March 23, 1999 |
|
GURDIAL SINGH Vs. ORIENTAL BANK OF COMMERCE
|
February 23, 1999 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
December 1, 1999 |
|
GURDIAL SINGH Vs. STATE OF PUNJAB
|
May 14, 1999 |
|
GURDIAL SINGH Vs. PARMINDER SINGH & ANR
|
July 8, 1999 |
|
GURDIAL SINGH AND OTHERS Vs. SWARANJIT KAUR
|
April 1, 1999 |
|
GURDIP SINGH Vs. STATE OF HARYANA AND OTHERS
|
November 3, 1999 |
|
GURDIP SINGH Vs. STATE OF HARYANA
|
November 5, 1999 |
|
GURDWARA PARBANDHAK COMMITTEE Vs. SUMER CHAND SAINI
|
August 26, 1999 |
|
GURJANT SINGH Vs. STATE OF HARYANA
|
December 1, 1999 |
|
GURJEET SINGH ALIAS KOCHA Vs. STATE OF HARYANA
|
October 15, 1999 |
|
GURJINDER KAUR Vs. STATE OF PUNJAB
|
November 17, 1999 |
|
GURJIT SINGH Vs. COMMISSIONER
|
October 28, 1999 |
|
GURKIRPAL SINGH Vs. STATE OF PUNJAB
|
January 14, 1999 |
|
GURMAIL KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
December 7, 1999 |
|
GURMAIL KAUR Vs. HARBHAJAN SINGH
|
August 3, 1999 |
|
GURMAIL KAUR Vs. THANA SINGH
|
August 19, 1999 |
|
GURMAIL SINGH Vs. UDHAM KAUR
|
April 9, 1999 |
|
GURMAIL SINGH Vs. KARTAR KAUR
|
October 28, 1999 |
|
GURMEET KAUR Vs. KULDIP SINGH
|
February 10, 1999 |
|
GURMEET SINGH Vs. STATE OF HARYANA
|
October 13, 1999 |
|
GURMEET SINGH Vs. STATE OF PUNJAB
|
July 8, 1999 |
|
GURMEET SINGH & OTHERS Vs. STATE OF HARYANA
|
April 26, 1999 |
|
GURMEJ KAUR Vs. SWARAN SINGH
|
April 29, 1999 |
|
Gurmej Singh Vs. Inspector Customs
|
January 27, 1999 |
|
GURMINDER SINGH Vs. STATE OF PUNJAB
|
February 17, 1999 |
|
GURMIT KAUR Vs. STATE OF PUNJAB AND ANOTHER
|
August 11, 1999 |
|
GURMIT SINGH Vs. S.I. YOG RAJ SHARMA
|
January 13, 1999 |
|
GURMUKH SINGH Vs. UNION OF INDIA
|
March 20, 1999 |
|
GURMUKH SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
March 8, 1999 |
|
GURNAM KAUR Vs. MITHOO SINGH
|
February 12, 1999 |
|
GURNAM KAUR Vs. AMARJIT KAUR
|
September 23, 1999 |
|
GURNAM KAUR Vs. STATE OF HARYANA
|
July 28, 1999 |
|
GURNAM SINGH Vs. SARBJIT KAUR
|
February 10, 1999 |
|
GURNAM SINGH Vs. STATE OF HARYANA
|
March 11, 1999 |
|
GURNAM SINGH Vs. RATTAN KAUR
|
July 22, 1999 |
|
GURNAM SINGH @ GAMMA Vs. STATE OF HARYANA
|
October 11, 1999 |
|
GURNAM SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
|
May 7, 1999 |
|
GURPAL SINGH Vs. STATE OF PUNJAB
|
April 1, 1999 |
|
GURPAL SINGH Vs. JAGAN NATH
|
January 25, 1999 |
|
GURPREET KAUR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
October 12, 1999 |
|
GURPREET SINGH Vs. UNION OF INDIA
|
November 30, 1999 |
|
GURPREET SINGH SIDHU Vs. STATE OF PUNJAB
|
March 30, 1999 |
|
GURSHARAN SINGH Vs. VARINDER KUMAR SURINDER MOHAN
|
July 20, 1999 |
|
GURVINDER SINGH @ KALU Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
GURVINDER SINGH AND OTHERS Vs. STATE OF PUNJAB
|
June 4, 1999 |
|
GURWINDER SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
|
January 11, 1999 |
|
H S E B Vs. RAJ PAL SINGH
|
February 10, 1999 |
|
H.S.E.B. Vs. UNIVERSAL FASTENERS (P) LTD
|
November 2, 1999 |
|
HAIJIT SINGH Vs. STATE OF HARYANA
|
May 7, 1999 |
|
HAKAM SINGH Vs. GURDEV SINGH
|
August 25, 1999 |
|
HAKUMAT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 12, 1999 |
|
HANS RAJ Vs. STATE OF HARYANA
|
November 29, 1999 |
|
HARBANS KAUR Vs. JAGIR SINGH
|
December 9, 1999 |
|
HARBANS KAUR Vs. STATE OF PUNJAB
|
January 18, 1999 |
|
HARBANS LAL Vs. MAHANT GURMUKH DASS
|
May 31, 1999 |
|
HARBANS LAL Vs. STATE OF HARYANA
|
March 5, 1999 |
|
HARBANS LAL Vs. WALAITI RAM
|
July 13, 1999 |
|
HARBANS LAL MALHOTRA Vs. STATE OF PUNJAB
|
March 11, 1999 |
|
HARBANS SINGH Vs. JOGINDER SINGH
|
February 12, 1999 |
|
HARBANT SINGH Vs. STATE OF PUNJAB AND ANR.
|
December 22, 1999 |
|
HARBHAGWAN Vs. CHIEF SETTLEMENT COMMISSIONER
|
January 27, 1999 |
|
HARBHAGWAN Vs. STATE OF HARYANA
|
June 4, 1999 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
October 8, 1999 |
|
HARBHAJAN SINGH Vs. MALOOK SINGH
|
May 27, 1999 |
|
HARBHAJAN SINGH AND ANOTHER Vs. U T CHANDIGARH
|
August 19, 1999 |
|
HARBHAJAN SINGH RANDHAWA Vs. PUNJAB STATE
|
August 2, 1999 |
|
HARBILAS Vs. THE COMMISSIONER, FEROZEPUR DIVISION
|
September 16, 1999 |
|
HARCHARAN SINGH Vs. UNION OF INDIA
|
November 29, 1999 |
|
HARCHARAN SINGH ALIAS CHARNI Vs. STATE OF PUNJAB
|
December 23, 1999 |
|
HARDAM SINGH Vs. DEV SINGH
|
November 3, 1999 |
|
HARDAYAL SINGH Vs. KIRPAL SINGH
|
July 29, 1999 |
|
HARDEEP PAL Vs. STATE OF PUNJAB
|
July 7, 1999 |
|
HARDEV SINGH Vs. STATE OF HARYANA
|
November 2, 1999 |
|
HARDEV SINGH SIDHU Vs. HARJASJIT SINGH CHAWLA
|
November 3, 1999 |
|
HARDEV SINGH SODHI Vs. USHA TREHAN
|
March 19, 1999 |
|
HARDIP SINGH Vs. STATE OF PUNJAB
|
May 6, 1999 |
|
HARDYAL KAUR Vs. STATE OF PUNJAB
|
January 19, 1999 |
|
HARI CHAND Vs. AVTAR SINGH
|
July 26, 1999 |
|
HARI CHAND GANDHI Vs. SURESH GANDHI
|
June 3, 1999 |
|
HARI KRISHAN Vs. STATE OF HARYANA
|
November 19, 1999 |
|
HARI PARASHAD SHARMA Vs. STATE OF HARYANA
|
September 7, 1999 |
|
HARI SINGH Vs. GURDIAL SINGH
|
October 7, 1999 |
|
HARI SINGH Vs. AMRIT
|
May 31, 1999 |
|
HARI SINGH Vs. HAKAM SINGH
|
December 6, 1999 |
|
HARI SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
June 3, 1999 |
|
HARI SINGH SARPANCH Vs. COMMISSIONER-CUM-SECRETARY, GOVT OF HARYANA
|
August 12, 1999 |
|
HARINDER KAUR SAHI Vs. MEHNGA RAM
|
November 2, 1999 |
|
HARINDER PAL SINGH Vs. KULDEEP SINGH
|
August 28, 1999 |
|
HARINDER SINGH Vs. STATE OF PUNJAB
|
April 9, 1999 |
|
HARINDER SINGH Vs. PUNJAB STATE
|
October 11, 1999 |
|
HARISH Vs. STATE OF HARYANA
|
August 26, 1999 |
|
HARISH Vs. STATE OF HARYANA
|
April 8, 1999 |
|
HARISH SINGH Vs. STATE OF HARYANA
|
January 21, 1999 |
|
HARJEET SINGH Vs. DISTRICT JUDGE
|
March 11, 1999 |
|
HARJINDER SINGH Vs. STATE OF PUNJAB
|
August 10, 1999 |
|
HARJINDER SINGH @ GHULLU Vs. STATE OF PUNJAB
|
November 16, 1999 |
|
HARJINDER SINGH @ RAJU Vs. STATE OF PUNJAB
|
October 12, 1999 |
|
HARJIT KAUR Vs. STATE OF PUNJAB
|
July 29, 1999 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
March 23, 1999 |
|
HARJIT SINGH Vs. STATE OF PUNJAB
|
January 28, 1999 |
|
HARKESH CHAUDHARY Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF
|
July 12, 1999 |
|
HARMESH KUMAR Vs. STATE OF PUNJAB
|
April 5, 1999 |
|
HARMIT SINGH EX-CONSTABLE Vs. STATE OF PUNJAB
|
February 26, 1999 |
|
HARMOHINDER SINGH Vs. GURJIT SINGH
|
November 2, 1999 |
|
HARNAM KAUR Vs. UNION OF INDIA
|
March 18, 1999 |
|
HARNAM SINGH Vs. MALKIAT SINGH
|
September 8, 1999 |
|
HARNEK SINGH Vs. STATE OF PUNJAB
|
November 29, 1999 |
|
HARPAL SHARMA Vs. TRIPTA RANI
|
January 27, 1999 |
|
HARPAL SINGH Vs. STATE OF HARYANA
|
January 7, 1999 |
|
HARPAL SINGH Vs. ADDITIONAL SECRETARY CUM ADDITIONAL REGISTRAR CO OPERATION PUNJAB
|
December 9, 1999 |
|
HARPAL SINGH Vs. STATE OF PUNJAB
|
August 27, 1999 |
|
HARPAL SINGH Vs. ADDITIONAL SECRETARY
|
February 9, 1999 |
|
HARPOOL SINGH Vs. STATE OF PUNJAB
|
November 19, 1999 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
July 28, 1999 |
|
HARSH VANDANA @ HEMA Vs. STATE OF PUNJAB
|
September 23, 1999 |
|
HARSH VARDHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 25, 1999 |
|
HARSHARAN SINGH Vs. STATE OF PUNJAB
|
February 12, 1999 |
|
HARVINDER KAUR SABHARWAL Vs. NAVNEET KAUR
|
May 20, 1999 |
|
HARVINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
|
November 16, 1999 |
|
HARWINDER MANN Vs. GURPAL SINGH MANN
|
May 13, 1999 |
|
HARYANA DRUGS AND PHARMACEUTICALS LTD Vs. K SINGHAL
|
December 21, 1999 |
|
HARYANA STATE ADHYAPAK SANGH GURGAON Vs. STATE OF HARYANA
|
December 9, 1999 |
|
HARYANA STATE BOARD FOR THE PREVENTION AND CONTROL OF WATER POLLUTION Vs. SANJIVAN RESEARCH LABORATORIES
|
January 15, 1999 |
|
HARYANA STATE CO OPERATIVE DEV Vs. RAJBIR SINGH
|
January 27, 1999 |
|
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK CHANDIGARH Vs. SUNIL DUTTA
|
December 24, 1999 |
|
HARYANA STATE ELECTRICITY BOARD Vs. UNIVERSAL FASTENERS PVT LIMITED
|
November 2, 1999 |
|
HARYANA STATE ELECTRICITY BOARD THROUGH SECRETARY Vs. RAJ PAL SINGH
|
February 10, 1999 |
|
HARYANA STATE ELECTRICITY BOARD, PANCHKULA Vs. PRESIDING OFFICER, LABOUR COURT, FARIDABAD
|
August 31, 1999 |
|
HARYANA TELECOM LIMITED Vs. STERLITE INDUSTRIES INDIA LTD
|
January 7, 1999 |
|
HARYANA VIDYUT PRASHARAN NIGAM LIMITED/HARYANA STATE ELECTRICITY BOARD AND Vs. SIYYA RAM
|
August 18, 1999 |
|
HASSAN MURTAZA ALIAS JOHNY Vs. STATE OF HARYANA
|
March 21, 1999 |
|
HAV RAM MEHAR SINGH Vs. UNION OF INDIA
|
December 16, 1999 |
|
HAVELI RAM Vs. STATE OF HARYANA
|
September 27, 1999 |
|
HAWA SINGH SARPANCH Vs. STATE OF HARYANA
|
December 6, 1999 |
|
HERO CYCLES LIMITED Vs. INTERNATIONAL CYCLE AND STRIPS LIMITED LUDHIANA
|
May 18, 1999 |
|
HET RAM Vs. BADLU
|
May 21, 1999 |
|
HIGHWAY CYCLE INDUSTRIES AND SUNBEAM AUTO LIMITED Vs. IN RE
|
February 10, 1999 |
|
HIMMAT SINGH Vs. STATE OF PUNJAB
|
December 6, 1999 |
|
HIND LEVERS CHEMICALS LTD Vs. STATE OF PUNJAB
|
April 7, 1999 |
|
HINDU KANYA MAHA VIDYALAYA Vs. JIND IMPROVEMENT TRUST
|
September 17, 1999 |
|
HINDUSTAN LEVER LTD Vs. DISTRICT JUDGE CHANDIGARH
|
June 2, 1999 |
|
HIRA LAL Vs. STATE OF PUNJAB
|
October 6, 1999 |
|
HIRA LAL KUSHWAHA AND ANOTHER Vs. MADHUVINDER
|
August 17, 1999 |
|
HIRA SINGH AND OTHERS Vs. STATE OF HARYANA
|
July 16, 1999 |
|
HISSAR MEDICAL DIAGNOSTIC AND HOSPITAL PRIVATE LIMITED Vs. ADDL CIVIL JUDGE SR DIVISION HISSAR
|
April 29, 1999 |
|
HMT LIMITED Vs. UNION OF INDIA
|
July 6, 1999 |
|
HOSHIAR SINGH Vs. MAHENDER
|
November 29, 1999 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
December 1, 1999 |
|
HOSHIAR SINGH Vs. STATE OF HARYANA
|
May 18, 1999 |
|
HOSHIARPUR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL
|
April 24, 1999 |
|
I.S. BANTA Vs. STATE OF HARYANA
|
November 30, 1999 |
|
INDER KUMAR MODI Vs. STATE OF HARYANA AND ANR.
|
November 30, 1999 |
|
INDER PAL Vs. DES RAJ
|
December 15, 1999 |
|
INDER SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANOTHER
|
March 5, 1999 |
|
INDER SINGH Vs. STATE OF HARYANA
|
April 21, 1999 |
|
INDERAJ & ORS. Vs. STATE OF HARYANA & ANR.
|
May 13, 1999 |
|
INDERBIR SINGH Vs. STATE OF PUNJAB
|
April 19, 1999 |
|
INDERJIT CHOPRA Vs. UNION TERRITORY ADMINISTRATION
|
March 11, 1999 |
|
INDERJIT KAUR ALIAS JAGIR KAUR Vs. BHAG SINGH
|
July 21, 1999 |
|
INDERJIT SINGH Vs. PUNJAB STATE FEDERATION OF CO
|
July 22, 1999 |
|
INDIAN FARMERS FERTILIZERS CO-OPERATIVE LTD Vs. P O LABOUR COURT CHANDIGARH
|
December 23, 1999 |
|
INDIAN OIL CORPORATION LIMITED Vs. EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY
|
January 8, 1999 |
|
INDIAN OIL CORPORATION LTD Vs. EXCISE AND TAXATION OFFICER AMBALA CANTT AMBALA
|
May 5, 1999 |
|
INDIAN SULPHACID INDUSTRIES LTD Vs. JOGINDER KAUR
|
May 27, 1999 |
|
INDU GUPTA Vs. DIRECTOR SPORTS PUNJAB CHANDIGARH
|
May 31, 1999 |
|
INDURE LIMITED Vs. STATE OF HARYANA
|
September 30, 1999 |
|
INTERNATIONAL WOOLEN MILLS Vs. STANDARD WOOL U K LIMITED
|
December 9, 1999 |
|
IQBAL SINGH Vs. STATE OF PUNJAB
|
May 26, 1999 |
|
ISHWAR CHAND GUPTA Vs. CHANDER SHEKHAR AND ANOTHER
|
December 6, 1999 |
|
ISHWAR DAS Vs. LACHHMAN DASS
|
September 21, 1999 |
|
ISHWAR DEYAL Vs. U T CHANDIGARH
|
July 22, 1999 |
|
Ishwar Singh Vs. State of Haryana
|
December 7, 1999 |
|
ISHWAR SWAROOP SHARMA Vs. JAGMOHAN LAL
|
November 26, 1999 |
|
ISRIAL AND ORS. Vs. THE STATE OF HARYANA
|
November 30, 1999 |
|
J G FINANCE LTD Vs. JAMNA AUTO INDUSTRIES
|
February 10, 1999 |
|
JABRA SINGH Vs. STATE OF PUNJAB
|
December 24, 1999 |
|
JAG RAM Vs. FINANCIAL COMMISSIONER REVENUE HARYANA
|
December 22, 1999 |
|
JAGAN NATH Vs. DURGA DATT
|
December 21, 1999 |
|
JAGAN NATH Vs. CHIEF SETTLEMENT COMMISSIONER, REHABILITATION DEPARTMENT
|
June 30, 1999 |
|
JAGAN NATH SINGHAL Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
September 28, 1999 |
|
JAGDEEP SINGH Vs. STATE OF HARYANA
|
August 13, 1999 |
|
JAGDEEP SINGH Vs. STATE OF PUNJAB
|
January 7, 1999 |
|
JAGDEV SINGH Vs. DIRECTOR LOCAL BODIES
|
May 27, 1999 |
|
JAGDEV SINGH Vs. DIRECTOR LOCAL BODIES PUNJAB
|
May 7, 1999 |
|
JAGDEV SINGH GREWAL Vs. GURBIR SINGH
|
August 6, 1999 |
|
JAGDIP SINGH Vs. STATE OF PUNJAB
|
December 7, 1999 |
|
JAGDISH Vs. FAKIR CHAND
|
April 21, 1999 |
|
JAGDISH Vs. STATE OF HARYANA
|
May 14, 1999 |
|
JAGDISH @ PINKI Vs. STATE OF HARYANA
|
May 19, 1999 |
|
JAGDISH KAUR ALIAS RAMA Vs. VIJAY KUMAR
|
October 28, 1999 |
|
JAGDISH LAL Vs. KRISHAN LAL
|
August 4, 1999 |
|
JAGDISH RAM Vs. STATE OF HARYANA
|
August 5, 1999 |
|
JAGIR CHAND Vs. JAGSIR SINGH
|
September 9, 1999 |
|
JAGIR SINGH Vs. RANJIT KAUR
|
May 26, 1999 |
|
JAGIR SINGH Vs. STATE OF HARYANA
|
July 16, 1999 |
|
JAGIR SINGH Vs. AJMER SINGH
|
September 17, 1999 |
|
JAGIR SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
|
December 20, 1999 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
February 5, 1999 |
|
JAGIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
September 17, 1999 |
|
JAGJIT SINGH Vs. HARYANA ROADWAYS
|
January 22, 1999 |
|
JAGJIT SINGH Vs. VANEET JAIN
|
September 7, 1999 |
|
JAGJIT SINGH @ JIT SINGH Vs. STATE OF PUNJAB
|
April 27, 1999 |
|
JAGJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 24, 1999 |
|
JAGJIT SINGH SANDHU Vs. THE STATE OF PUNJAB AND ORS.
|
November 30, 1999 |
|
JAGMAIL SINGH Vs. AMARJEET KAUR
|
November 3, 1999 |
|
JAGRAJ SINGH Vs. LABH SINGH
|
September 15, 1999 |
|
JAGROOP SINGH & OTHERS Vs. STATE OF PUNJAB
|
May 4, 1999 |
|
JAGRUP SINGH Vs. BANT KAUR @ JASWANT KAUR
|
January 14, 1999 |
|
JAGTAR SINGH Vs. SATNAM KAUR
|
September 10, 1999 |
|
JAI KAUR Vs. STATE OF PUNJAB
|
August 9, 1999 |
|
JAI NARAIN SINGH Vs. HARYANA STATE SOCIAL WELFARE ADVISORY BOARD
|
July 27, 1999 |
|
JAI PAL Vs. STATE OF HARYANA
|
August 24, 1999 |
|
JAI PAL Vs. STATE OF HARYANA
|
June 1, 1999 |
|
JAI RAM Vs. STATE OF PUNJAB
|
February 10, 1999 |
|
JAIPAL Vs. BHAGMALI
|
August 12, 1999 |
|
JALAL MASIH Vs. HANIFA
|
August 10, 1999 |
|
JANAK RAJ Vs. MOHINDER SINGH
|
September 17, 1999 |
|
JANG SINGH ALIAS JANG RAM Vs. UNION OF INDIA
|
April 1, 1999 |
|
JANKI DEVI AND OTHERS Vs. STATE OF HARYANA
|
May 4, 1999 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
April 5, 1999 |
|
JARNAIL SINGH Vs. JOINT DIRECTOR PANCHAYATS
|
January 19, 1999 |
|
JARNAIL SINGH Vs. CHAJJA SINGH
|
July 29, 1999 |
|
JARNAIL SINGH Vs. RAM SINGH
|
September 28, 1999 |
|
JARNAIL SINGH Vs. STATE OF HARYANA
|
October 11, 1999 |
|
JARNAIL SINGH Vs. JOINT SECRETARY
|
May 18, 1999 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
September 30, 1999 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
December 15, 1999 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
April 8, 1999 |
|
JASBIR SINGH Vs. STATE OF UT CHANDIGARH
|
May 11, 1999 |
|
JASMER SINGH Vs. CHANDIGARH STATE CO-OPERATIVE BANK LTD
|
March 5, 1999 |
|
JASPAL Vs. CIVIL JUDGE SENIOR DIVISION
|
July 30, 1999 |
|
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
May 26, 1999 |
|
JASWANT SINGH Vs. NARINDER KAUR AND ANOTHER
|
March 31, 1999 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 12, 1999 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
November 29, 1999 |
|
JASWANT SINGH Vs. STATE OF HARYANA
|
June 3, 1999 |
|
JASWANT SINGH Vs. ASSISTANT REGISTRAR CO-OP SOCIETIES
|
November 1, 1999 |
|
JASWINDER KAUR Vs. PRESIDING OFFICER LABOUR COURT
|
February 16, 1999 |
|
JASWINDER KAUR UPPAL Vs. STATE OF HARYANA
|
December 1, 1999 |
|
JASWINDER SINGH Vs. REGISTRAR, COOP. SOCIETIES, PUNJAB
|
November 29, 1999 |
|
JASWINDER SINGH Vs. PUNJABI UNIVERSITY, PATIALA
|
October 7, 1999 |
|
JASWINDER SINGH Vs. LAKHBIR SINGH WALIA
|
November 30, 1999 |
|
JASWINDER SINGH Vs. CHANDER MOHAN BHASIN
|
June 1, 1999 |
|
JASWINDER SINGH Vs. STATE OF HARYANA
|
October 23, 1999 |
|
JASWINDER SINGH Vs. REGISTER CO OP SOCIETYIES
|
November 20, 1999 |
|
JATINDER SINGH Vs. SURTI RAM
|
August 17, 1999 |
|
JATINDER SOOD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 23, 1999 |
|
JATTU RAM Vs. CHANDIGARH ADMINISTRATION
|
March 5, 1999 |
|
JAYANT NAVLAKHA Vs. STATE OF PUNJAB
|
April 1, 1999 |
|
JEEVAN KUMAR Vs. STATE OF U.T. CHANDIGARH
|
June 1, 1999 |
|
JETHU RAM Vs. CHANAN RAM
|
September 21, 1999 |
|
JIA LAL Vs. THE STATE OF HARYANA
|
October 12, 1999 |
|
JIND BHOLE-SHANKAR COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF HARYANA
|
August 3, 1999 |
|
JIT SINGH Vs. STATE OF PUNJAB
|
May 7, 1999 |
|
JIT SINGH Vs. BALJIT KAUR
|
July 6, 1999 |
|
JIWAN DASS SETHI Vs. STATE OF PUNJAB
|
April 9, 1999 |
|
JIWAN KUMAR GOYAL Vs. STATE OF PUNJAB
|
July 15, 1999 |
|
JIWAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 18, 1999 |
|
JNANA MANDAL LIMITED Vs. AMRIT PAPER LIMITED
|
November 5, 1999 |
|
JOGA SINGH Vs. STATE OF HARYANA
|
October 14, 1999 |
|
JOGA SINGH Vs. STATE OF PUNJAB
|
March 30, 1999 |
|
JOGESH KUMAR KHAITAN AND OTHERS Vs. BALBIR SINGH CHEEMA
|
December 15, 1999 |
|
JOGINDER KAUR Vs. STATE OF PUNJAB
|
February 17, 1999 |
|
JOGINDER KUMAR Vs. IMPROVEMENT TRUST
|
December 8, 1999 |
|
JOGINDER PAL Vs. INDIAN RED CROSS SOCIETY
|
October 5, 1999 |
|
JOGINDER SINGH Vs. JASWANT SINGH
|
October 6, 1999 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
November 16, 1999 |
|
JOGINDER SINGH Vs. GORA LAL
|
December 10, 1999 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
November 19, 1999 |
|
JOGINDER SINGH Vs. MANJIT KAUR
|
January 14, 1999 |
|
JOGINDER SINGH Vs. DARSHAN SINGH
|
January 14, 1999 |
|
JOGINDER SINGH Vs. SANT KAUR
|
February 10, 1999 |
|
JOGINDER SINGH Vs. STATE OF HARYANA
|
April 22, 1999 |
|
JOGINDER SINGH Vs. JASBIR SINGH
|
May 13, 1999 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
December 9, 1999 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
JOGINDER SINGH Vs. AVTAR SINGH
|
August 19, 1999 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
July 5, 1999 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB
|
January 18, 1999 |
|
JOGINDER SINGH SODHI Vs. HUTESH DOGRA WEALTH TAX OFFICER ETC
|
January 20, 1999 |
|
JUGRAJ SINGH ETC. Vs. DARSHAN SINGH ETC.
|
August 27, 1999 |
|
JUHRA Vs. LIYAQAT ALI
|
March 9, 1999 |
|
JULSAD AND OTHERS Vs. SUB DIVISIONAL MAGISTRATE, NARAINGARH AND OTHERS
|
April 29, 1999 |
|
JYOTI Vs. JOGINDER PAL
|
February 2, 1999 |
|
K C MANCHANDA Vs. OFFICAL RECEIVER
|
August 27, 1999 |
|
K G KHOSLA COMPRESSORS LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT-I
|
March 24, 1999 |
|
K JEWAN JYOTI Vs. FATEH CHAND BRIJ LAL
|
September 17, 1999 |
|
K S SEHGAL Vs. MAJ CHARANJIV SINGH BACHHAR
|
October 1, 1999 |
|
K.L. CHAWLA AND OTHERS Vs. FARIDABAD MUNICIPAL CORPORATION
|
August 12, 1999 |
|
KABUL SINGH Vs. GURINDER SINGH
|
February 16, 1999 |
|
KABUL SINGH Vs. STATE OF HARYANA
|
May 13, 1999 |
|
KAILASH Vs. HANS KUMAR
|
December 1, 1999 |
|
KAILASH CHANDER Vs. MUKHTIAR SINGH
|
July 21, 1999 |
|
KAILASH DEVI Vs. UMER DEEN
|
January 22, 1999 |
|
KAILASH DEVI Vs. STATE OF HARYANA
|
November 2, 1999 |
|
KAILO DEVI Vs. S.H.O. POLICE STATION JAKHAL
|
August 25, 1999 |
|
KALA SINGH Vs. PUNJAB STATE
|
April 23, 1999 |
|
KALE ALIAS KULDEEP Vs. STATE OF HARYANA
|
October 15, 1999 |
|
KALI RAM Vs. ASHA CHAUDHARY ALIAS ASHA KUMARI
|
October 6, 1999 |
|
KALI RAM Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 1, 1999 |
|
KALIA PREM RATTAN Vs. STATE OF PUNJAB
|
December 9, 1999 |
|
KALYAN SINGH Vs. STATE OF HARYANA
|
July 13, 1999 |
|
KAMAL GOEL Vs. PURSHOTAM DASS
|
April 5, 1999 |
|
KAMAL MOHAN KAURA Vs. STATE OF PUNJAB
|
September 28, 1999 |
|
KAMAL SOOD Vs. UNION OF INDIA
|
October 26, 1999 |
|
KAMALJEET KAUR Vs. STATE OF PUNJAB
|
April 29, 1999 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
October 14, 1999 |
|
KAMLA Vs. STATE OF HARYANA
|
May 17, 1999 |
|
KAMLA DEVI Vs. VINOD KUMAR
|
August 19, 1999 |
|
KAMLESH KUMAR Vs. PREM CHAND
|
July 6, 1999 |
|
KANSAL WOOLLEN AND HOSIERY MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1999 |
|
KANSHI Vs. SANT LAL
|
July 22, 1999 |
|
KANSHI RAM Vs. RAJINDER
|
September 18, 1999 |
|
KANTA DEVI Vs. STATE OF HARYANA
|
December 16, 1999 |
|
KANTA DEVI BUDHIRAJA Vs. STATE OF HARYANA
|
November 16, 1999 |
|
KANTA SAGAR Vs. VINOD KHANNA
|
September 29, 1999 |
|
KANWAL KISHORE JERATH Vs. STATE
|
October 26, 1999 |
|
KANWAL SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
April 27, 1999 |
|
KANWALJEET PAL SINGH Vs. KURUKSHETRA UNIVERSITY
|
October 12, 1999 |
|
KANWALJIT SINGH Vs. STATE OF PUNJAB
|
July 9, 1999 |
|
KAPOOR BROTHERS ROLLER FLOOR MILLS Vs. JYOTI SOLVEX AND REFINERY P LTD
|
July 28, 1999 |
|
KAPOOR SINGH Vs. ANOOP SINGH
|
February 18, 1999 |
|
KARAM CHAND Vs. CHAMAN LAL
|
August 25, 1999 |
|
KARAM SINGH Vs. CHAUDHRI AUTO DIVISION
|
October 12, 1999 |
|
KARAM SINGH Vs. SAMPURAN SINGH
|
April 23, 1999 |
|
KARAM SINGH LALL Vs. UNION OF INDIA
|
September 29, 1999 |
|
KARAMJIT KAUR Vs. SUKHJINDER KAUR
|
April 26, 1999 |
|
KARAMJIT SINGH Vs. STATE OF PUNJAB ETC
|
December 24, 1999 |
|
KARAN SINGH Vs. HARYANA VIDHUT PRODUCTION PRASAR NIGAM PANCHKULA
|
May 14, 1999 |
|
KARAN SINGH AND ANOTHER Vs. STATE OF HARYANA
|
March 30, 1999 |
|
KARNAIL SINGH Vs. GURDEEP SINGH
|
September 14, 1999 |
|
KARNAIL SINGH Vs. SUB DIVISIONAL OFFICER
|
November 4, 1999 |
|
KARNAIL SINGH Vs. HARI RAM
|
November 16, 1999 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
December 9, 1999 |
|
KARNAIL SINGH Vs. KULDEEP SINGH
|
October 12, 1999 |
|
KARNAIL SINGH Vs. STATE OF PUNJAB
|
January 20, 1999 |
|
KARNAL IMPROVEMENT TRUST Vs. ISHWAR CHANDER
|
October 8, 1999 |
|
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
July 12, 1999 |
|
KASHI PRASAD Vs. UNION OF INDIA AND OTHERS
|
February 1, 1999 |
|
KASHMIR KAUR Vs. BACHAN KAUR
|
November 18, 1999 |
|
KASHMIR PALAYNKARTA SAMITI REGD Vs. UNION OF INDIA
|
November 16, 1999 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
March 8, 1999 |
|
KASHMIRA SINGH Vs. GRAM PANCHAYAT OF VILLAGE BUDHA KHERA
|
September 1, 1999 |
|
KAUR SINGH Vs. KRISHAN AND OTHERS
|
January 18, 1999 |
|
KAUSHALYA DEVI Vs. STATE OF PUNJAB
|
July 6, 1999 |
|
KAUSHALYA DEVI Vs. STATE OF HARYANA THROUGH THE COLLECTOR
|
October 29, 1999 |
|
KEDAR NATH Vs. RATTAN CHAND
|
September 13, 1999 |
|
KEHRI Vs. JANARDHAN
|
September 23, 1999 |
|
KESHAR SINGH Vs. STATE OF HARYANA
|
April 7, 1999 |
|
KESHO LAL SHARMA Vs. RAN SINGH HOODA
|
July 20, 1999 |
|
KEWAL KRISHAN Vs. STATE OF PUNJAB
|
May 28, 1999 |
|
KEWAL KRISHAN ALIAS PAPPU Vs. STATE OF PUNJAB
|
August 12, 1999 |
|
KEWAL SINGH Vs. GURJANT SINGH
|
May 21, 1999 |
|
KHAMOSH AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
|
March 8, 1999 |
|
KHARAITI LAL Vs. KAMLA WATI
|
February 16, 1999 |
|
KHAZAN CHAND MIDHA Vs. CHIEF SETTLEMENT COMMISSIONER
|
February 16, 1999 |
|
KHAZAN SINGH Vs. STATE OF HARYANA
|
January 27, 1999 |
|
KHIALI RAM Vs. SANTOKH SINGH
|
September 1, 1999 |
|
KHIALI RAM AND OTHERS Vs. STATE OF HARYANA
|
April 28, 1999 |
|
KHIRAJ Vs. STATE OF HARYANA
|
May 27, 1999 |
|
KHUSHI RAM Vs. UNION TERRITORY
|
January 14, 1999 |
|
KIKKAR SINGH Vs. STATE OF PUNJAB
|
March 30, 1999 |
|
KIRAN HOUSE Vs. UNION OF INDIA
|
February 10, 1999 |
|
KIRAN SOOD Vs. MOHAN LAL
|
July 12, 1999 |
|
KIRPA SHANKAR Vs. STATE OF HARYANA
|
June 4, 1999 |
|
KIRPAL SINGH Vs. PREET MOHINDER SINGH
|
August 24, 1999 |
|
KISHAN CHAND Vs. HARI SINGH
|
October 5, 1999 |
|
KISHAN LAL Vs. PRITAM SINGH
|
April 5, 1999 |
|
KISHAN SINGH Vs. ASHOK KUMAR
|
January 12, 1999 |
|
KOT SHAMIR CO OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED Vs. STATE OF PUNJAB
|
November 16, 1999 |
|
KRISHAN Vs. STATE OF HARYANA
|
April 20, 1999 |
|
KRISHAN Vs. KRISHAN
|
September 6, 1999 |
|
KRISHAN Vs. STATE OF HARYANA
|
July 7, 1999 |
|
KRISHAN Vs. RAJA
|
February 10, 1999 |
|
KRISHAN Vs. STATE OF PUNJAB
|
August 27, 1999 |
|
KRISHAN CHAND Vs. VIDYA SAGAR
|
January 11, 1999 |
|
KRISHAN CHAND ALIAS KRISHAN LAL Vs. STATE OF HARAYANA
|
May 13, 1999 |
|
KRISHAN CHANDER AZAD Vs. STATE OF PUNJAB
|
August 26, 1999 |
|
KRISHAN GUPTA PRESIDENT, MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
|
October 29, 1999 |
|
KRISHAN KUMAR Vs. STATE OF HARYANA
|
May 6, 1999 |
|
KRISHAN KUMAR SINGLA Vs. STATE OF HARYANA
|
July 22, 1999 |
|
KRISHAN LAL Vs. BANSI LAL
|
May 11, 1999 |
|
KRISHAN RAM BAJPAI Vs. GAGAN PRADEEP BAL
|
September 21, 1999 |
|
KRISHNA ARORA Vs. STATE OF HARYANA
|
July 9, 1999 |
|
KRISHNA DEVI Vs. PARSHOTAM LAL
|
September 16, 1999 |
|
KRISHNA DEVI Vs. STATE OF PUNJAB
|
September 27, 1999 |
|
KRISHNA JOHAR Vs. PREM SINGH
|
December 9, 1999 |
|
KRISHNA KUMAR Vs. STATE OF HARYANA
|
September 16, 1999 |
|
KRISHNA RICE MILLS Vs. FOOD CORPORATION OF INDIA
|
August 2, 1999 |
|
Kuiwinder Kaur Vs. State of Haryana
|
November 2, 1999 |
|
KULBHUSHAN KUMAR Vs. STATE OF PUNJAB
|
November 15, 1999 |
|
KULBIR SINGH Vs. STATE OF PUNJAB
|
March 8, 1999 |
|
KULBIR SINGH Vs. STATE OF HARYANA
|
March 26, 1999 |
|
KULBUSHAN SHARMA Vs. STATE OF HARYANA
|
December 3, 1999 |
|
KULDEEP Vs. STATE OF HARYANA
|
August 25, 1999 |
|
KULDEEP KUMAR SHARMA Vs. USHA
|
July 7, 1999 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
October 1, 1999 |
|
KULDEEP SINGH MANGEWAL Vs. STATE OF PUNJAB
|
November 30, 1999 |
|
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
|
August 6, 1999 |
|
KULDIP KAUR ALIAS CHARANJIT KAUR Vs. KARAM SINGH
|
October 7, 1999 |
|
KULDIP RAJ Vs. ROSHAN LAL
|
December 21, 1999 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
October 15, 1999 |
|
KULWANT SINGH Vs. KARNAIL SINGH
|
September 28, 1999 |
|
KULWANT SINGH Vs. STATE OF PUNJAB
|
July 28, 1999 |
|
KULWANT SINGH Vs. BALWINDER KAUR
|
April 1, 1999 |
|
KULWINDER SINGH NO 4465995 EX SEP Vs. UNION OF INDIA
|
April 21, 1999 |
|
KUMARI MINAKSHI Vs. HARBANS KAUR
|
February 10, 1999 |
|
KUNDAN LAL NARAIN DASS COMMISSION AGENTS Vs. UNION OF INDIA
|
September 15, 1999 |
|
KUNDLA KUMARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 1, 1999 |
|
KUSUM KUMAR Vs. PARKASH WATI
|
September 29, 1999 |
|
L A C N A C MANI MAJRA Vs. DHARAM PAL
|
August 19, 1999 |
|
LABH KAUR Vs. RAM ASRA
|
September 23, 1999 |
|
LABH SINGH Vs. BANT SINGH
|
February 19, 1999 |
|
LABH SINGH Vs. STATE OF HARYANA
|
November 3, 1999 |
|
LABH SINGH CHAHIL Vs. STATE OF PUNJAB
|
July 16, 1999 |
|
LABUSHWAR Vs. STATE OF HARYANA
|
April 1, 1999 |
|
LACHHMAN DASS Vs. STATE OF HARYANA
|
May 25, 1999 |
|
Lachhman Dass Vs. Sunil Singhal
|
July 14, 1999 |
|
LACHHMI BAI AND OTHERS Vs. USHA RANI
|
August 23, 1999 |
|
LAKHBIR SINGH Vs. GIAN CHAND KALMOTIAN
|
July 20, 1999 |
|
LAKHVINDER SINGH Vs. STATE OF PUNJAB
|
August 6, 1999 |
|
LAKHWANT SINGH Vs. STATE OF PUNJAB
|
January 29, 1999 |
|
LAKHWINDER SINGH ALIAS DOGAR Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
LAL CHAND Vs. BHOOP SINGH
|
June 22, 1999 |
|
LAL CHAND Vs. UNION OF INDIA
|
August 5, 1999 |
|
LAL CHAND AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
December 22, 1999 |
|
LAL RAM Vs. JANGBIR SINGH
|
January 20, 1999 |
|
LAL SINGH Vs. ASHOK KUMAR
|
October 8, 1999 |
|
LALA ALIAS KUMAR PAL Vs. STATE OF HARYANA
|
December 3, 1999 |
|
LALSONS COLD STORAGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER FOR STATES OF PUNJAB HIMACHAL PRADESH
|
January 29, 1999 |
|
LAXMAN DEV ARYA Vs. NAND SHARMA
|
December 23, 1999 |
|
LAXMI MITTAL Vs. COMMISSIONER OF INCOME-TAX
|
March 22, 1999 |
|
LAXMI STEEL ROLLING MILLS Vs. UNION OF INDIA
|
February 12, 1999 |
|
LOK RAJ Vs. STATE OF PUNJAB
|
January 12, 1999 |
|
M D K IMMIGRATION CONSULTANT CHANDIGARH Vs. UNION OF INDIA
|
July 9, 1999 |
|
M M SHARMA ADDL DIST JUDGE REWARI Vs. DILAWAR SINGH ASSTT FOOD AND SUPPLIES OFFICER REWARI
|
January 20, 1999 |
|
M S DHALIWAL LT COL RETD Vs. UNION OF INDIA
|
September 23, 1999 |
|
M.L. SHARMA Vs. STATE OF PUNJAB AND OTHERS
|
December 3, 1999 |
|
M.M. RAKHEJA Vs. STATE OF HARYANA
|
March 16, 1999 |
|
M/S. KALPATARU SYNTHETICS AND FIBRES (P) LTD Vs. SRI SEETHA VENKATESH MILLS LTD
|
February 26, 1999 |
|
MADAN GOPAL Vs. SHEELA DEVI
|
August 24, 1999 |
|
MADAN LAL Vs. KARAM CHAND
|
September 18, 1999 |
|
MADAN LAL Vs. NAND LAL
|
July 13, 1999 |
|
MADAN LAL Vs. GOPI
|
December 7, 1999 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
January 15, 1999 |
|
MADAN LAL KAKKAR, SENIOR MEDICAL OFFICER Vs. STATE OF PUNJAB
|
May 21, 1999 |
|
MADAN LAL SHARMA Vs. PUNJAB AND HARYANA HIGH COURT THR ITS REGISTRAR
|
October 5, 1999 |
|
MADAN MOHAN AHUJA Vs. UNION OF INDIA
|
September 15, 1999 |
|
MADAN MOHAN MANCHANDA Vs. K P SHARMA
|
August 10, 1999 |
|
MADHO RAM Vs. SURESH KUMAR
|
March 24, 1999 |
|
MADHU @ MADAN Vs. STATE OF HARYANA
|
June 1, 1999 |
|
MADHU BALA Vs. SITAL SINGH SARAO
|
May 7, 1999 |
|
MADHU MAHTO Vs. STATE OF HARYANA
|
November 30, 1999 |
|
MAGHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
January 27, 1999 |
|
MAHABIR Vs. PURAN CHAND
|
July 15, 1999 |
|
MAHABIR KAUSHIK Vs. STATE OF HARYANA
|
September 16, 1999 |
|
MAHABIR SINGH Vs. STATE OF HARYANA AND ANOTHER
|
March 11, 1999 |
|
MAHALAXMI GRIT UDYOG Vs. STATE OF HARYANA
|
November 30, 1999 |
|
MAHAPLASTO LTD Vs. BUSHAN STEELS AND STRIPS LTD
|
October 15, 1999 |
|
MAHAVIR JAIN SHOE STORE Vs. GIAN CHAND LOOMBA
|
August 17, 1999 |
|
MAHENDAR SINGH CHOPRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
July 28, 1999 |
|
MAHINDRA BAI Vs. STATE OF PUNJAB
|
October 14, 1999 |
|
MAHIRAJ Vs. STATE OF HARYANA
|
December 8, 1999 |
|
MAIL KAUR Vs. STATE OF HARYANA
|
February 24, 1999 |
|
MAJOR PRADEEP MEHTA Vs. MONIKA ARORA ALIAS MEENU,
|
June 3, 1999 |
|
MAJOR SINGH Vs. RAJ KUMAR
|
November 2, 1999 |
|
MAJOR SINGH Vs. STATE OF PUNJAB
|
July 22, 1999 |
|
MAKHAN SINGH DEVINDER PAL SINGH Vs. RAJA OIL MILLS
|
August 24, 1999 |
|
MALKIAT KAUR Vs. STAR AUTOS AND ENGINEERS
|
November 3, 1999 |
|
MALKIAT SINGH Vs. KASHMIRI LAL
|
August 25, 1999 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
December 21, 1999 |
|
MALKIAT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 21, 1999 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
October 29, 1999 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB
|
March 30, 1999 |
|
MALOOK SINGH Vs. STATE OF HARYANA
|
October 27, 1999 |
|
MALWINDER SINGH MALI Vs. PUNJABI UNIVERSITY
|
October 26, 1999 |
|
MAM CHAND GUPTA Vs. STATE OF HARYANA
|
October 8, 1999 |
|
MAM RAJ Vs. LADO DEVI
|
July 26, 1999 |
|
MAN KAUR Vs. HARTAR SINGH
|
October 26, 1999 |
|
MAN SINGH Vs. STATE OF PUNJAB
|
December 17, 1999 |
|
MANDEEP Vs. STATE OF HARYANA
|
April 28, 1999 |
|
MANDIR OF PIR SULTAN MOHAMMED KHAN Vs. ADDITIONAL DISTRICT JUDGE
|
October 11, 1999 |
|
MANGAL KISHORE KAUL Vs. UNION OF INDIA
|
March 9, 1999 |
|
MANGAL SINGH Vs. PUNJAB STATE
|
July 6, 1999 |
|
MANGAT RAI Vs. STATE OF PUNJAB
|
January 28, 1999 |
|
MANGAT RAI GUPTA Vs. BASHESHAR NATH
|
August 12, 1999 |
|
MANGAT RAM Vs. ORIENTAL BANK OF COMMERCE
|
February 10, 1999 |
|
MANGE RAM Vs. KIRORI MAL JAI BHAGWAN
|
August 9, 1999 |
|
MANGE RAM Vs. PARBODH CHAND MITTAL
|
May 25, 1999 |
|
MANGE RAM Vs. STATE OF HARYANA
|
November 16, 1999 |
|
MANI RAM Vs. STATE OF HARYANA
|
July 23, 1999 |
|
MANI RAM Vs. STATE OF HARYANA
|
April 1, 1999 |
|
Maninder Singh Vs. Union Territory Chandigarh
|
December 13, 1999 |
|
MANIPAL SINGH Vs. STATE OF PUNJAB
|
July 22, 1999 |
|
MANJINDER SINGH Vs. STATE OF PUNJAB THROUGH INSPECTOR GENERAL OF PRISON
|
May 2, 1999 |
|
MANJIT KAUR Vs. INDERJIT SINGH
|
January 18, 1999 |
|
MANJIT SINGH Vs. SURINDER PAL KAUR AND OTHERS
|
August 5, 1999 |
|
MANJIT SINGH EX NAIK Vs. GOVERNMENT OF INDIA
|
October 7, 1999 |
|
MANJOT SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD
|
October 7, 1999 |
|
MANMOHAN SINGH Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
MANOHAR Vs. STATE OF HARYANA
|
March 17, 1999 |
|
MANOHAR LAL Vs. AMARNATH
|
October 7, 1999 |
|
MANOHAR LAL Vs. PRESIDING OFFICER LABOUR COURT BATHINDA
|
March 8, 1999 |
|
MANOJ PAL Vs. STATE (U T ) CHANDIGARH
|
May 11, 1999 |
|
MANPHOOL Vs. STATE OF HARYANA
|
November 3, 1999 |
|
MANPREET ARORA Vs. JAGAN NATH
|
October 26, 1999 |
|
MARKET COMMITTEE Vs. DHANNA MAL SEHAJ RAM
|
November 5, 1999 |
|
MARKET COMMITTEE Vs. AMAR NATH SURINDER MOHAN
|
November 5, 1999 |
|
MARKET COMMITTEE Vs. DES RAJ MOHAN LAL
|
July 20, 1999 |
|
MARKET COMMITTEE, RAIKOT Vs. RAM SARAN DAS MADHO RAM
|
November 5, 1999 |
|
MASTER RAJWANT SINGH Vs. ADVISOR TO THE ADMINISTRATOR UNION TERRITORY
|
February 3, 1999 |
|
MATA DIN Vs. STATE OF U.T. CHANDIGARH
|
July 9, 1999 |
|
MATHURA DASS S Vs. STATE OF PUNJAB
|
January 25, 1999 |
|
MAYA Vs. SUDESH
|
November 30, 1999 |
|
MAYA DEVI Vs. STATE OF HARYANA
|
January 7, 1999 |
|
MAYA RAM Vs. STATE OF HARYANA
|
January 19, 1999 |
|
MAYA RANI Vs. DALJIT KAUR CHADHA
|
August 27, 1999 |
|
MEERA COMPUTERS Vs. STATE OF HARYANA
|
February 17, 1999 |
|
Meeta Rai Vs. Guishan Mahajan
|
March 10, 1999 |
|
MEGH NATH BANSAL Vs. UNION OF INDIA
|
July 27, 1999 |
|
MEHAR CHAND Vs. RAMESH CHAND
|
August 20, 1999 |
|
MEHAR CHAND Vs. RAMESH CHAND
|
August 28, 1999 |
|
MEHAR KAUR Vs. SUKHCHARAN SINGH
|
July 21, 1999 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
May 12, 1999 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
June 11, 1999 |
|
MEHAR SINGH Vs. CHARANJIT SINGH
|
September 9, 1999 |
|
MEHAR SINGH and SONS Vs. UNION OF INDIA
|
May 13, 1999 |
|
MEHBOOB KHAN Vs. STATE
|
February 22, 1999 |
|
MEHIPAL HEAD CONSTABLE Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
|
August 16, 1999 |
|
MEHNGA Vs. TEJ KAUR
|
September 27, 1999 |
|
MEHTA CHARAN DASS AND CO Vs. RAM PARSHAD
|
December 2, 1999 |
|
MELO RANI Vs. DALIP SINGH
|
August 9, 1999 |
|
MEWA LAL Vs. STATE OF HARYANA
|
November 2, 1999 |
|
MEWA SINGH Vs. SAMPURAN SINGH
|
December 21, 1999 |
|
MILKHI RAM Vs. MANOHAR SINGH
|
January 19, 1999 |
|
MILKHI RAM Vs. STATE OF HARYANA
|
February 25, 1999 |
|
MILLA RAM Vs. JOINT SECRETARY TO GOVERNMENT OF HARYANA
|
September 16, 1999 |
|
MISRO Vs. STATE OF HARYANA
|
January 28, 1999 |
|
MODERN PARBOILED MILLS P LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
September 9, 1999 |
|
MOHAMMAD IMRAN CHAUDHARY Vs. STATE OF PUNJAB
|
February 26, 1999 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
January 29, 1999 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
December 7, 1999 |
|
MOHAN LAL Vs. DEEP CHAND
|
August 11, 1999 |
|
MOHAN LAL Vs. SOHAN SINGH
|
July 29, 1999 |
|
MOHAN SINGH Vs. STATE OF U.T.
|
November 16, 1999 |
|
MOHAN SINGH Vs. STATE OF U.T., CHANDIGARH
|
April 27, 1999 |
|
MOHAR SINGH Vs. STATE OF PUNJAB
|
August 26, 1999 |
|
MOHD JAMEEL-UR-REHMAN Vs. UNION OF INDIA
|
October 12, 1999 |
|
MOHD. RAMZAN KHAN Vs. STATE OF PUNJAB
|
July 16, 1999 |
|
MOHINDER KAUR Vs. STATE OF PUNJAB
|
October 8, 1999 |
|
MOHINDER KAUR Vs. STATE OF HARYANA
|
August 25, 1999 |
|
MOHINDER KAUR Vs. BALDEV SINGH
|
August 10, 1999 |
|
MOHINDER KUMAR Vs. STATE OF HARYANA
|
April 29, 1999 |
|
MOHINDER PAL Vs. KEHAR SINGH
|
May 14, 1999 |
|
MOHINDER SANGWAN Vs. STATE OF HARYANA
|
March 9, 1999 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 30, 1999 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
December 13, 1999 |
|
MOHINDER SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
May 20, 1999 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
May 6, 1999 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
April 5, 1999 |
|
MOHINDER SINGH Vs. PARAMJIT KAUR
|
December 7, 1999 |
|
MOHINDER SINGH Vs. SURINDER NATH
|
December 24, 1999 |
|
MOHINDER SINGH Vs. STATE OF UT CHANDIGARH
|
November 15, 1999 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 15, 1999 |
|
MOHINDER SINGH Vs. SUKHBIR SINGH
|
March 9, 1999 |
|
MOHINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
|
March 1, 1999 |
|
MOHINDERPAL SINGH PAKHO Vs. BALVIR SINGH
|
April 27, 1999 |
|
MOOL CHAND Vs. PRESIDING OFFICER
|
January 21, 1999 |
|
MOOL CHAND Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER
|
January 11, 1999 |
|
MRS. PARAMJIT KAUR Vs. STATE OF PUNJAB THROUGH THE SECRETARY
|
February 2, 1999 |
|
MUKAND WOOD PRODUCTS Vs. PUNJAB HOUSING DEVELOPMENT BOARD
|
September 14, 1999 |
|
MUKESH Vs. STATE OF HARYANA
|
March 19, 1999 |
|
MUKESH CHANDER Vs. STATE OF HARYANA
|
July 29, 1999 |
|
MUKESH KHANNA Vs. CHANDIGARH ADMINISTRATION CHANDIGARH AND
|
April 7, 1999 |
|
MUKHTIAR SINGH Vs. ATMA SINGH BERAR
|
July 6, 1999 |
|
MUKHTIAR SINGH Vs. AMAR SINGH
|
August 23, 1999 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
May 17, 1999 |
|
MUKUL KUMAR Vs. STATE OF HARYANA
|
July 26, 1999 |
|
MULKH RAJ ARORA Vs. STATE OF PUNJAB
|
March 22, 1999 |
|
MULTAN SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION
|
December 3, 1999 |
|
MUNI LAL Vs. UNION OF INDIA
|
September 16, 1999 |
|
MUNICIPAL COMMITTEE Vs. ISHAR DASS
|
October 4, 1999 |
|
MUNICIPAL COMMITTEE Vs. SIKANDAR SINGH
|
September 28, 1999 |
|
MUNICIPAL COMMITTEE Vs. HARSARUP
|
October 28, 1999 |
|
MUNICIPAL COMMITTEE Vs. STATE OF HARYANA
|
July 21, 1999 |
|
MUNICIPAL CORPORATION AMRITSAR Vs. AJIT SINGH
|
March 22, 1999 |
|
MUNNA LAL Vs. GANGA DEVI
|
December 14, 1999 |
|
MUNSHI RAM Vs. HARBANS LAL
|
September 13, 1999 |
|
MURARI LAL SAINI Vs. KURUKSHETRA UNIVERSITY
|
May 20, 1999 |
|
MURTI Vs. STATE OF HARYANA
|
May 6, 1999 |
|
N K VIJ Vs. KAMAL KAPOOR
|
October 5, 1999 |
|
NACHATTAR SINGH Vs. JUGRAJ SINGH
|
April 28, 1999 |
|
NACHATTER SINGH Vs. STATE OF PUNJAB
|
May 10, 1999 |
|
NACHHATTAR SINGH Vs. CHARAN SINGH
|
August 26, 1999 |
|
NACHHATTAR SINGH Vs. STATE OF PUNJAB
|
March 31, 1999 |
|
NAGESH AND OTHERS Vs. STATE OF HARYANA
|
August 13, 1999 |
|
NAGINDER SINGH Vs. STATE OF PUNJAB
|
July 8, 1999 |
|
NAHAR SINGH Vs. STATE OF HARYANA
|
June 4, 1999 |
|
NAKHI RAM Vs. STATE OF HARYANA
|
September 9, 1999 |
|
NANAK CHAND Vs. STATE OF HARYANA
|
July 13, 1999 |
|
NAND KISHORE Vs. STATE TRANSPORT COMMISSIONER
|
January 18, 1999 |
|
NAND KISHORE KAPOOR Vs. STATE OF HARYANA
|
October 29, 1999 |
|
NAND LAL Vs. JOINT SECRETARY, REHABILITATION
|
March 23, 1999 |
|
NAND LAL BADRI DASS GUPTA Vs. STATE OF HARYANA
|
August 10, 1999 |
|
NAND SINGH Vs. AJIT INDER SINGH
|
June 3, 1999 |
|
NANHA Vs. CHANDGI RAM
|
November 26, 1999 |
|
NANU Vs. MANDIR SITA JI
|
July 12, 1999 |
|
NARAIN DASS MAHEN Vs. UNION TERRITORY
|
January 14, 1999 |
|
NARAIN SINGH Vs. STATE OF PUNJAB
|
October 6, 1999 |
|
NARENDER AND OTHERS Vs. STATE OF HARYANA
|
April 23, 1999 |
|
NARESH KUMAR Vs. STATE OF HARYANA
|
July 27, 1999 |
|
NARESH KUMAR SANGHI Vs. STATE OF HARYANA
|
July 5, 1999 |
|
NARINDER Vs. STATE OF HARYANA
|
September 20, 1999 |
|
NARINDER CHANEL MEHRA Vs. SURINDER CHAND MEHRA
|
February 23, 1999 |
|
NARINDER KAUR LIAS SABRI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL PATIALA
|
September 7, 1999 |
|
NARINDER KAUR SAHI Vs. MEHNGA RAM
|
November 2, 1999 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
December 23, 1999 |
|
NARINDER KUMAR MAHAJAN Vs. STATE OF PUNJAB
|
February 1, 1999 |
|
NARINDER KUMAR SINGHAL Vs. STATE OF HARYANA
|
January 25, 1999 |
|
NARINDER NATH Vs. AMARAJ SINGH
|
October 12, 1999 |
|
NARINDER SINGH Vs. KURUKSHETRA UNIVERSITY
|
October 5, 1999 |
|
NARINDER SINGH Vs. STATE OF PUNJAB
|
September 9, 1999 |
|
NARINDER SINGH Vs. CHEMICO PESTICIDE COMBINES
|
February 3, 1999 |
|
NARINDER SINGH DUA Vs. STATE OF PUNJAB
|
March 26, 1999 |
|
NARINJAN SINGH Vs. BALWINDER KAUR
|
July 6, 1999 |
|
NARPAL SINGH Vs. COMMISSIONER HISAR DIVISION
|
September 28, 1999 |
|
NASIB SINGH Vs. ESTATE OFFICER UNION TERRITORY
|
February 4, 1999 |
|
NATHA SINGH Vs. STATE OF PUNJAB
|
December 4, 1999 |
|
NATHA SINGH AND OTHERS Vs. BALWANT SINGH
|
July 15, 1999 |
|
NATHU RAM Vs. STATE OF HARYANA
|
March 31, 1999 |
|
NATHU RAM Vs. STATE BANK OF INDIA
|
July 22, 1999 |
|
NATHU RAM Vs. STATE OF PUNJAB AND ORS.
|
October 11, 1999 |
|
NATIOANAL INSURANCE CO LTD Vs. PARVEEN
|
September 29, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. ZANA BEGUM
|
September 28, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. INDU SHARMA
|
November 18, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. BALA
|
May 26, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. RAM NIWAS SHARMA
|
January 29, 1999 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM CHANDER
|
March 4, 1999 |
|
NAVJOT SINGH SIDHU Vs. STATE OF PUNJAB
|
January 14, 1999 |
|
NAVNEET PRIYA SHAMJI MAHARAJ SOCIETY Vs. CHUNI LAL SHARMA
|
October 4, 1999 |
|
NAVNEET VERMA ACCOUNTS EXECUTIVE HARYANA BUREAU OF PUBLIC ADMINISTRATION Vs. STATE OF HARYANA
|
January 29, 1999 |
|
NAVNISH UTTAM Vs. UNION TERRITORY
|
February 11, 1999 |
|
NAVODAYAS VIDYALAYAS SAMITI Vs. SHASHI KUMAR SHARMA
|
October 6, 1999 |
|
NEEL KANTH AND CO Vs. STATE OF HARYANA
|
April 22, 1999 |
|
NEERAJ KUMAR GAUR Vs. THE STATE OF HARYANA AND ORS.
|
July 30, 1999 |
|
NET RAM Vs. HARYANA STATE
|
August 4, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIMLA
|
December 20, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHISH GUPTA
|
December 20, 1999 |
|
NEW PUNJAB SKIN CO Vs. UNION OF INDIA
|
August 19, 1999 |
|
NIDHI BHARTI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 22, 1999 |
|
NIHALA Vs. MAN SINGH
|
July 24, 1999 |
|
Nimma Ram Vs. State of Punjab
|
March 31, 1999 |
|
NIRANJAN SINGH Vs. RATTAN CHAND
|
August 13, 1999 |
|
NIRMAL SINGH Vs. BHAGWANT SINGH
|
January 28, 1999 |
|
NIRMAL SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
|
August 26, 1999 |
|
NIRMAL SINGH AND OTHERS Vs. GURDIT SINGH
|
March 16, 1999 |
|
NIRMAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
|
December 7, 1999 |
|
NIRMALA WATI Vs. VED PARKASH
|
August 13, 1999 |
|
NIRVAIL SINGH Vs. STATE OF PUNJAB
|
July 12, 1999 |
|
NITIKA CEMENT Vs. DHIMAN TRADING CO
|
January 22, 1999 |
|
NITYA NAND Vs. STATE OF HARYANA
|
May 4, 1999 |
|
NORATA SINGH Vs. GRAM PANCHAYAT SABHA OF VILLAGE NARSALI
|
September 22, 1999 |
|
OFFICIAL LIQUIDATOR RAVINDRA PHARMACEUTICAL P LTD Vs. HARYANA FINANCIAL CORPORATION
|
August 10, 1999 |
|
OM PARKASH Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
May 6, 1999 |
|
OM PARKASH Vs. SOM NATH
|
May 6, 1999 |
|
OM PARKASH Vs. DOGAR DAS SACHDEVA TRUST
|
September 7, 1999 |
|
OM PARKASH Vs. KAILASH CHANDER
|
August 24, 1999 |
|
OM PARKASH Vs. NOTAN DASS
|
August 25, 1999 |
|
OM PARKASH Vs. STATE OF HARYANA
|
October 13, 1999 |
|
OM PARKASH Vs. STATE OF PUNJAB
|
November 17, 1999 |
|
OM PARKASH Vs. STATE OF HARYANA
|
August 18, 1999 |
|
OM PARKASH Vs. DES RAJ
|
October 1, 1999 |
|
OM PARKASH Vs. STATE OF HARYANA
|
April 5, 1999 |
|
OM PARKASH Vs. HARYANA STATE
|
April 7, 1999 |
|
OM PARKASH Vs. STATE OF HARYANA
|
January 19, 1999 |
|
OM PARKASH Vs. SAT PAL AND ORS.
|
October 2, 1999 |
|
OM PARKASH ADOPTED SON OF GARIB RAM Vs. DES RAM
|
October 1, 1999 |
|
OM PARKASH MALHOTRA Vs. CHAND RANI
|
August 10, 1999 |
|
OM PARKASH SARPANCH Vs. DEPUTY COMMISSIONER
|
August 26, 1999 |
|
OM PATI Vs. DEVAT RAM
|
August 31, 1999 |
|
OM PRAKASH Vs. STATE OF HARYANA
|
July 15, 1999 |
|
OM PRAKASH VASHIST Vs. STATE OF HARYANA
|
December 10, 1999 |
|
OM RAJ Vs. STATE OF PUNJAB
|
November 16, 1999 |
|
OMESH KUMAR GOEL Vs. STATE OF HARYANA
|
July 6, 1999 |
|
ONKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
|
October 7, 1999 |
|
ORIENTAL SALES Vs. BANK OF INDIA
|
January 22, 1999 |
|
OSWAL SPINNING AND WEAVING MILLS LTD Vs. KANSAL FIBRES LTD
|
August 10, 1999 |
|
P C GOEL Vs. UNION OF INDIA
|
September 28, 1999 |
|
P K WADHWA Vs. GURDIAL SINGH
|
March 31, 1999 |
|
P L MEHTA Vs. STATE OF HARYANA
|
July 30, 1999 |
|
P.C. GUPTA Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
|
April 28, 1999 |
|
P.C. KAUL Vs. KRISHNA WATI
|
September 8, 1999 |
|
P.K. NATRAJAN Vs. GOYAL TRADING CO.
|
January 12, 1999 |
|
PADMA SHARMA Vs. MADAN LAL KHANNA
|
December 14, 1999 |
|
PAL SINGH Vs. STATE OF HARYANA
|
July 19, 1999 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
July 21, 1999 |
|
PALA SINGH Vs. STATE OF PUNJAB
|
December 8, 1999 |
|
PANNA LAL Vs. CHAIRMAN/SECRETARY
|
December 4, 1999 |
|
Pappu Vs. State of Punjab
|
February 24, 1999 |
|
PAPPU SINGH Vs. STATE OF PUNJAB
|
October 15, 1999 |
|
PARALADH SINGH Vs. VIDYA DEVI M L A
|
July 9, 1999 |
|
PARAMAJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
July 30, 1999 |
|
PARAMJIT Vs. JAGDISH LAL
|
July 16, 1999 |
|
PARAMJIT KAUR Vs. UNION TERRITORY, CHANDIGARH
|
July 12, 1999 |
|
PARAMJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
|
August 31, 1999 |
|
PARAMJIT SINGH Vs. FAQUIR SINGH
|
September 9, 1999 |
|
PARAMPAL SINGH Vs. PUNJAB STATE WARE HOUSE CORPN CHANDI GARH
|
August 5, 1999 |
|
PARAS RAM Vs. STATE OF HARYANA
|
December 2, 1999 |
|
PARBHATI Vs. JAI NARAIN
|
October 25, 1999 |
|
PARBHU DAYAL Vs. CHIEF SETTLEMENT COMMISSIONER
|
February 16, 1999 |
|
PARDEEP KUMAR Vs. STATE OF HARYANA
|
March 15, 1999 |
|
PARDEEP SINGH Vs. SMT. USHA SOD
|
September 7, 1999 |
|
PARDEEP SINGH Vs. P S E B
|
December 13, 1999 |
|
PARKASH ALIAS OM PARKASH Vs. GIANI RAM
|
March 31, 1999 |
|
PARKASH KAUR ALIAS PASHO AND OTHERS Vs. SURINDER KAUR AND ANOTHER
|
August 25, 1999 |
|
PARKASH SINGH Vs. STATE OF PUNJAB
|
October 1, 1999 |
|
PARKASH SINGH Vs. CHHIODO
|
July 27, 1999 |
|
PARKASH WATI MEHRA Vs. HOUSING BOARD
|
December 3, 1999 |
|
PARMATMA KAUR Vs. H U F RAJINDER PARSHAD AND SONS
|
August 25, 1999 |
|
PARMINDER KAUR Vs. STATE OF PUNJAB
|
May 24, 1999 |
|
PARMINDER SINGH Vs. STATE OF PUNJAB
|
December 4, 1999 |
|
PARSHI Vs. STATE OF HARYANA
|
December 7, 1999 |
|
PARSHOTAM DASS Vs. STATE OF PUNJAB
|
December 23, 1999 |
|
PARSHOTAM LAL Vs. STATE OF HARYANA
|
June 11, 1999 |
|
PARTAP SINGH Vs. CHAND HOON
|
May 10, 1999 |
|
PARVEEN KUMAR Vs. STATE OF HARYANA
|
February 23, 1999 |
|
PARVEEN KUMAR Vs. SHIV RAM ALIAS SHEO RAM
|
October 14, 1999 |
|
PASHO Vs. STATE OF PUNJAB
|
December 16, 1999 |
|
PASSI ALIAS PARKASH Vs. STATE OF HARYANA
|
October 14, 1999 |
|
PAWAN KUMAR Vs. STATE OF HARYANA
|
July 8, 1999 |
|
PAWAN KUMAR SETHI Vs. KIRAN ALIAS HEMA
|
April 23, 1999 |
|
PAWAN MOUDGIL Vs. STATE OF PUNJAB
|
September 28, 1999 |
|
PAWAN SACHDEVA Vs. STATE U T CHANDIGARH
|
July 21, 1999 |
|
PAWANJIT SINGH ALIAS BABLOO Vs. STAE OF PUNJAB
|
August 20, 1999 |
|
PAYARE LAL Vs. STATE OF HARYANA
|
April 19, 1999 |
|
PEHLAD SINGH Vs. STATE OF HARYANA
|
December 14, 1999 |
|
PHILAUR LAL Vs. RAJ RANI
|
August 19, 1999 |
|
PHINDER Vs. THE STATE OF UT, CHANDIGARH
|
March 1, 1999 |
|
PHOOL CHAND Vs. DHULI SINGH
|
July 15, 1999 |
|
PHUL CHAND Vs. PARBHATI
|
September 22, 1999 |
|
PHULAN WANTI Vs. VIJAY LAXMI
|
September 6, 1999 |
|
PHUMAN SINGH Vs. STATE OF PUNJAB
|
August 5, 1999 |
|
PIARA LAL Vs. RAJINDER KUMAR
|
September 16, 1999 |
|
PIARA RAM Vs. STATE OF PUNJAB
|
January 13, 1999 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
May 6, 1999 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
October 1, 1999 |
|
PIARA SINGH Vs. STATE OF PUNJAB
|
October 11, 1999 |
|
PIARI DEVI Vs. STATE OF HARYANA
|
January 1, 1999 |
|
PIARO BAI Vs. KARTAR SINGH
|
August 10, 1999 |
|
PICCDALY HOTELS P LTD Vs. CHANDIGARH ADMINISTRATION
|
August 16, 1999 |
|
PML INDUSTRIES LTD Vs. UOI
|
September 21, 1999 |
|
PRABHU Vs. NAFE SINGH
|
August 30, 1999 |
|
PRABHU RAM Vs. STATE OF HARYANA
|
January 22, 1999 |
|
PRADEEP KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
November 16, 1999 |
|
PRANEET ENVIROQUIPS PRIVATE LIMITED CHANDIGARH Vs. VISHAL PAPERTECH INDIA LTD
|
July 6, 1999 |
|
PRANEET ENVIROQUIPS PVT LTD Vs. SANDEEP PAPERS LTD
|
August 17, 1999 |
|
PRANEET ENVIROQUIPS PVT. LTD. Vs. SANDEEP PAPERS LTD. AND ANOTHER
|
August 17, 1999 |
|
Prem alias Prem Singh Vs. State of Haryana
|
December 8, 1999 |
|
PREM CHAND Vs. COLLECTOR LAND ACQUISITION COLONIZATION DEPARTMENT
|
May 13, 1999 |
|
PREM CHAND Vs. USHA KUMARI
|
April 23, 1999 |
|
Prem Chand Vs. State of Punjab
|
March 22, 1999 |
|
PREM CHAND GUPTA Vs. HARYANA FINANCIAL CORPORATION
|
January 28, 1999 |
|
PREM KUMAR Vs. STATE OF PUNJAB
|
July 30, 1999 |
|
PREM KUMAR BHASIN Vs. STATE OF HARYANA AND OTHERS
|
September 22, 1999 |
|
PREM PAL Vs. SANTOSH KUMARI
|
March 17, 1999 |
|
PREM PARKASH Vs. STATE OF HARYANA
|
November 2, 1999 |
|
PREM PARKASH Vs. PANJAB UNIVERSITY, CHANDIGARH
|
September 21, 1999 |
|
PREM SAGAR Vs. DARBARI LAL
|
September 27, 1999 |
|
PREM SINGH Vs. GURDIAL SINGH
|
March 30, 1999 |
|
PREM SINGH Vs. KULWANT SINGH
|
July 7, 1999 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
December 1, 1999 |
|
PREM SINGH Vs. STATE OF PUNJAB
|
January 19, 1999 |
|
PREM WATI Vs. STATE OF PUNJAB
|
May 10, 1999 |
|
PRINTERS ENGINEERING COMPANY Vs. STATE OF HARYANA
|
May 24, 1999 |
|
PRITAM KAUR Vs. KARTAR SINGH
|
February 19, 1999 |
|
PRITAM SINGH Vs. PRESIDING OFFICER LABOUR COURT U T CHANDIGARH
|
May 18, 1999 |
|
PRITAM SINGH Vs. OM PARKASH ADYA
|
August 5, 1999 |
|
PRITAM SINGH Vs. SADHU SINGH
|
September 29, 1999 |
|
PRITAM SINGH Vs. STATE OF PUNJAB
|
November 30, 1999 |
|
PRITAM SINGH Vs. JAGDISH PAL SINGH
|
May 17, 1999 |
|
PRITAM SINGH Vs. DALJIT SINGH SIKRI
|
March 31, 1999 |
|
PRITHI Vs. BALWANT SINGH
|
March 11, 1999 |
|
PRITHVI SINGH Vs. STATE OF HARYANA
|
October 29, 1999 |
|
PROF. DR. R.R. SHARMA (RETD.) Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH
|
November 2, 1999 |
|
PT RAMA KANT Vs. BALWANT SINGH
|
July 20, 1999 |
|
PUNEET SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 20, 1999 |
|
PUNJAB AND HARYANA HIGH COURT ADVOCATES COOPERATIVE HOUSE BUILDING SOCIETY Vs. UNION TERRITORY
|
December 13, 1999 |
|
PUNJAB AND SIND BANK Vs. JAIN RICE MILLS
|
August 16, 1999 |
|
PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION Vs. PUNJAB NATIONAL BANK
|
December 7, 1999 |
|
PUNJAB HOUSING DEVELOPMENT BOARD Vs. JIT SINGH JAIMAL SINGH
|
March 5, 1999 |
|
PUNJAB KASHMIR FINANCE P LTD Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 7, 1999 |
|
PUNJAB KAUR Vs. MOHINDER SINGH
|
August 23, 1999 |
|
PUNJAB NATIONAL BANK Vs. JAGIR SINGH
|
September 18, 1999 |
|
PUNJAB NATIONAL BANK Vs. UNION TERRITORY
|
December 9, 1999 |
|
PUNJAB NATIONAL BANK Vs. SH K S RAJPUT
|
July 23, 1999 |
|
PUNJAB NATIONAL BANK Vs. LORD KRISHAN PAPER INDUSTRIES
|
May 24, 1999 |
|
PUNJAB NATIONAL BANK Vs. SWARAJ KUMAR
|
November 4, 1999 |
|
PUNJAB STATE Vs. RUR SINGH (DIED) THROUGH HIS LRS.
|
November 1, 1999 |
|
PUNJAB STATE Vs. GURDIP SINGH
|
December 23, 1999 |
|
PUNJAB STATE Vs. KASHMIRA SINGH
|
May 10, 1999 |
|
PUNJAB STATE Vs. PRITAM SINGH AND SONS
|
June 4, 1999 |
|
PUNJAB STATE Vs. RESHAM SINGH EX-CONSTABLE NO 80/238
|
March 5, 1999 |
|
PUNJAB STATE Vs. RAI SAHIB MEHTA
|
February 4, 1999 |
|
PUNJAB STATE Vs. B S NANDA
|
October 4, 1999 |
|
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
January 19, 1999 |
|
PUNJAB STATE CO OPERATIVE FRUIT DEVELOPMENT CORPN Vs. S MEHTAB SINGH GILL DAG
|
August 4, 1999 |
|
PUNJAB STATE CO OPERATIVE LAND MORTGAGE LTD Vs. PIARA SINGH
|
August 31, 1999 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. AVTAR SINGH
|
September 16, 1999 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. MALWA COTTON SPINNING MILLS LIMITED
|
September 8, 1999 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. INDURE LIMITED
|
October 12, 1999 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. RADHA STEEL POLLING MILLS
|
July 8, 1999 |
|
PUNJAB STATE, SECY Vs. GURMUKH SINGH
|
April 1, 1999 |
|
PUNJAB WAKF BOARD Vs. GRAM PANCHAYAT
|
October 27, 1999 |
|
PURAN CHANDER Vs. PUNJAB STATE ELECTRICITY BOARD
|
July 30, 1999 |
|
PURAN SINGH Vs. JOINT SECRETARY
|
March 26, 1999 |
|
PURSHOTAM KUMAR Vs. PHULI DEVI
|
October 1, 1999 |
|
PUSHPA KASHYAP Vs. STATE
|
June 4, 1999 |
|
PUSHPA WATI Vs. DAYA CHAND LAL CHAND JAIN
|
December 6, 1999 |
|
R K ELECTRONICS Vs. NATIONAL FERTILIZERS LIMITED
|
August 23, 1999 |
|
R P KHATAK Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
|
May 3, 1999 |
|
R S KHATRA I P S SENIOR SUPERINTENDANT OF POLICE Vs. STATE OF PUNJAB
|
July 8, 1999 |
|
R. KANT & CO. Vs. R.C. SOOD & CO.
|
September 22, 1999 |
|
R.D. BEHL Vs. STATE OF PUNJAB
|
October 15, 1999 |
|
R.K. SHARMA Vs. STATE OF HARYANA
|
January 20, 1999 |
|
R.N. TYAGI Vs. STATE OF HARYANA
|
January 21, 1999 |
|
R.P. MAHAJAN Vs. RALSON
|
November 5, 1999 |
|
RACHHPAL RAJ Vs. P.S. SURESHAN
|
December 22, 1999 |
|
RADANANDAN JIWAN DASH Vs. N K GANGULY
|
December 20, 1999 |
|
RADHA KISHAN Vs. ELECTION TRIBUNAL CUM SUB JUDGE HISSAR
|
July 22, 1999 |
|
RADHA KISHAN Vs. RULIA
|
February 22, 1999 |
|
RADHA KRISHAN Vs. AMAR SINGH
|
July 6, 1999 |
|
RADHANA CO-OPERATIVE CREDIT AND SERVICES SOCIETY LTD Vs. CHANDER BHAN
|
February 18, 1999 |
|
RAGHBINDER SINGH Vs. DARSHAN SINGH
|
October 29, 1999 |
|
RAGHBIR Vs. HARPHOOL
|
November 17, 1999 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
RAGHBIR SINGH Vs. SMADH BABA SANTOKH GIR
|
October 7, 1999 |
|
RAGHBIR SINGH Vs. GRAM PANCHAYAT
|
October 12, 1999 |
|
RAGHBIR SINGH Vs. STATE OF HARYANA
|
November 16, 1999 |
|
RAGHBIR SINGH Vs. STATE OF PUNJAB
|
July 20, 1999 |
|
RAGHUNATH Vs. RAGHBIR DASS
|
January 7, 1999 |
|
RAGHWA NAND Vs. STATE OF HARYANA
|
September 15, 1999 |
|
RAHUA Vs. STATE OF HARYANA
|
July 23, 1999 |
|
RAI SINGH Vs. STATE OF HARYANA
|
September 15, 1999 |
|
RAJ KAPUR Vs. STATE OF PUNJAB
|
July 30, 1999 |
|
RAJ KAUR Vs. SUKHDEV
|
October 6, 1999 |
|
RAJ KUMAR Vs. SAT PAL AND ORS.
|
July 9, 1999 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
October 6, 1999 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
December 17, 1999 |
|
RAJ KUMAR Vs. UNION TERRITORY CHANDIGARH
|
January 29, 1999 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
September 22, 1999 |
|
RAJ KUMAR Vs. SAT PAL
|
July 7, 1999 |
|
RAJ KUMAR ALIAS RAJU Vs. STATE OF HARYANA AND OTHERS
|
July 9, 1999 |
|
RAJ KUMAR AND ORS Vs. UNION OF INDIA
|
December 2, 1999 |
|
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA
|
May 31, 1999 |
|
RAJ KUMAR GUPTA Vs. STATE OF PUNJAB
|
March 30, 1999 |
|
RAJ KUMAR MALHOTRA & ORS. Vs. SMT. PUSPA DEVI
|
April 1, 1999 |
|
RAJ KUMAR SINGLA Vs. STATE OF PUNJAB
|
June 4, 1999 |
|
RAJ PAL Vs. NAFE SINGH
|
December 20, 1999 |
|
RAJ RANI Vs. RAM LAL
|
May 21, 1999 |
|
RAJ RANI Vs. KAUSHALYA DEVI
|
August 6, 1999 |
|
RAJA @ MANOJ KUMAR DIVEDI Vs. STATE OF HARYANA
|
February 25, 1999 |
|
RAJA RAM Vs. STATE OF HARYANA
|
June 3, 1999 |
|
RAJBIR Vs. STATE OF HARYANA
|
January 11, 1999 |
|
RAJBIR SINGH Vs. STATE OF UNION TERRITORY
|
March 24, 1999 |
|
RAJBIR SINGH ASSTT LINEMAN Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD
|
January 29, 1999 |
|
Rajdeep Singh Vs. State of Punjab
|
March 31, 1999 |
|
RAJESH Vs. STATE OF HARYANA AND ANOTHER
|
April 28, 1999 |
|
RAJESH KUMAR Vs. STATE OF PUNJAB
|
December 24, 1999 |
|
RAJESH SHARMA Vs. PRESIDING OFFICER
|
September 7, 1999 |
|
RAJINDER Vs. STATE OF HARYANA
|
January 21, 1999 |
|
RAJINDER AMAR SINGH AND ETC Vs. STATE OF HARYANA
|
December 23, 1999 |
|
RAJINDER KAUR Vs. S K MALHOTRA
|
August 19, 1999 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
June 10, 1999 |
|
RAJINDER KUMAR Vs. MANOHAR LAL KHURANA
|
January 27, 1999 |
|
RAJINDER KUMAR Vs. HARYANA VIDYUT PARSARAN NIGAM LTD.
|
July 13, 1999 |
|
RAJINDER PAL SINGH Vs. STATE
|
September 17, 1999 |
|
RAJINDER S O AMAR SINGH AND Vs. STATE OF HARYANA
|
December 23, 1999 |
|
RAJINDER SINGH Vs. NARINDER KUMAR VERMA
|
February 10, 1999 |
|
RAJINDER SINGH Vs. MAHENDER SINGH
|
May 14, 1999 |
|
RAJINDER SINGH Vs. STATE OF HARYANA
|
October 1, 1999 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
|
November 29, 1999 |
|
RAJINDER SINGH Vs. BALWANT SINGH AND OTHERS
|
November 1, 1999 |
|
RAJIV SAMSON Vs. STATE OF U.T.
|
September 18, 1999 |
|
RAJIV SAMSON Vs. STATE OF U.T.
|
December 4, 1999 |
|
RAJU Vs. STATE OF PUNJAB
|
October 7, 1999 |
|
RAJU SHARMA Vs. PARDEEP KUMAR
|
February 10, 1999 |
|
RAJWANT SINGH Vs. MOHINDER SINGH
|
January 7, 1999 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
May 6, 1999 |
|
RAKESH KUMAR Vs. STATE OF HARYANA
|
January 20, 1999 |
|
RAKESH KUMAR Vs. AJIT SINGH
|
March 5, 1999 |
|
RAKESH KUMAR Vs. UNION TERRITORY, CHANDIGARH
|
October 29, 1999 |
|
RAKESH KUMAR Vs. AJIT STEEL INDUSTRIES
|
April 5, 1999 |
|
RAKESH KUMAR Vs. STATE OF PUNJAB
|
July 22, 1999 |
|
RAKESH KUMAR ALIAS KESHI Vs. JOINT SECRETARY TO GOVT OF INDIA
|
February 9, 1999 |
|
RAKESH KUMAR GOYAL Vs. RAJASTHAN STATE ROAD TRANS CORPN
|
March 4, 1999 |
|
RAM Vs. PURAN MAL
|
August 18, 1999 |
|
RAM AVTAR Vs. STATE OF HARYANA
|
March 9, 1999 |
|
RAM CHAND Vs. RAJ RANI
|
February 24, 1999 |
|
RAM CHANDER Vs. NARESH KUMAR
|
February 22, 1999 |
|
RAM CHANDER Vs. PHUSA RAM
|
December 8, 1999 |
|
RAM DASS Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
RAM JAS Vs. STATE OF HARYANA
|
January 20, 1999 |
|
RAM KAUR Vs. GENERAL PUBLIC
|
July 28, 1999 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
May 21, 1999 |
|
RAM KISHAN Vs. STATE OF HARYANA
|
August 4, 1999 |
|
RAM KISHAN Vs. THE FARIDABAD COMPLEX ADMINISTRATION AND ORS.
|
December 17, 1999 |
|
RAM KISHAN GULATI Vs. STATE OF HARYANA
|
June 2, 1999 |
|
RAM KRISHAN GUPTA Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
|
August 11, 1999 |
|
RAM KUMAR Vs. BAJRANG DASS
|
July 27, 1999 |
|
RAM KUMAR Vs. HARYANA COTTON MILLS
|
February 10, 1999 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
November 30, 1999 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 5, 1999 |
|
RAM KUMAR Vs. DITT RAM VERMA
|
February 17, 1999 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
July 15, 1999 |
|
RAM KUMAR CONSTABLE Vs. STATE OF PUNJAB
|
December 20, 1999 |
|
RAM LAL JASSI Vs. CHAUDHARY JAGJIT SINGH
|
January 12, 1999 |
|
RAM LOK Vs. TARLOKI NATH
|
December 21, 1999 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
August 5, 1999 |
|
RAM MEHAR Vs. STATE OF HARYANA
|
December 25, 1999 |
|
RAM NARAIN Vs. STATE OF HARYANA
|
October 26, 1999 |
|
RAM NIWAS Vs. RISALA
|
January 29, 1999 |
|
RAM PARKASH Vs. SURINDER PAL SINGH
|
August 3, 1999 |
|
RAM PHAL Vs. STATE OF HARYANA
|
January 21, 1999 |
|
RAM PIYARI Vs. HARYANA HOUSING BOARD
|
August 9, 1999 |
|
RAM PYARI ALIAS BANGRO Vs. STATE OF HARYANA
|
March 5, 1999 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
July 7, 1999 |
|
RAM SARAN Vs. STATE OF HARYANA
|
February 16, 1999 |
|
RAM SARAN BHATIA Vs. STATE OF HARYANA
|
September 23, 1999 |
|
RAM SARAN DASS Vs. JATIN KUMAR AND ANOTHER
|
April 1, 1999 |
|
RAM SARUP Vs. JOG DHIAN
|
October 26, 1999 |
|
RAM SARUP Vs. JOG DHIAN
|
July 6, 1999 |
|
RAM SARUP SARPANCH GRAM PANCHAYAT Vs. STATE OF HARYANA
|
July 27, 1999 |
|
RAM SINGH Vs. CIVIL JUDGE SENIOR DIVISION
|
January 12, 1999 |
|
RAM SINGH Vs. STATE OF HARYANA
|
July 23, 1999 |
|
RAM TIRATH Vs. STATE OF HARYANA
|
January 19, 1999 |
|
RAMA ALIAS RAM KALA Vs. ANIL KUMAR JOSHI
|
October 29, 1999 |
|
RAMA COTTON RICE AND DALL MILLS Vs. CHANAN DASS AND SONS
|
July 22, 1999 |
|
RAMA FIBRES LIMITED IN LIQUIDATION Vs. G R HADA
|
August 26, 1999 |
|
Ramesh Vs. State of Haryana
|
July 15, 1999 |
|
RAMESH Vs. JOINT SECRETARY, REHABILITATION-CUM-SETTLEMENT COMMISSIONER
|
May 25, 1999 |
|
RAMESH Vs. STATE OF HARYANA
|
March 24, 1999 |
|
RAMESH Vs. STATE OF HARYANA
|
February 4, 1999 |
|
RAMESH CHAND Vs. BRIJ MOHAN AGGARWAL
|
February 4, 1999 |
|
RAMESH CHAND Vs. STATE OF HARYANA
|
August 5, 1999 |
|
RAMESH CHANDER Vs. STATE OF HARYANA
|
November 1, 1999 |
|
RAMESH KAJAL Vs. ADDITIONAL DISTRICT JUDGE
|
June 1, 1999 |
|
RAMESH KUMAR Vs. STATE OF HARYANA
|
May 4, 1999 |
|
RAMESH KUMAR Vs. M D UNIVERSITY
|
September 27, 1999 |
|
RAMESH KUMAR Vs. STATE OF PUNJAB
|
January 18, 1999 |
|
RAMESH KUMAR RANA Vs. ROMESH
|
April 21, 1999 |
|
RAMESH RANI Vs. HARSH MALHOTRA
|
August 12, 1999 |
|
RAMESHWAR DASS Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER
|
March 23, 1999 |
|
RAMESHWARJIT SINGH MOTI Vs. STATE OF PUNJAB
|
February 11, 1999 |
|
RAMJI LAL Vs. RAKESH
|
August 12, 1999 |
|
RAMZAN Vs. STATE OF HARYANA
|
February 16, 1999 |
|
RANA GURJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
|
July 16, 1999 |
|
RANBIR SINGH Vs. STATE OF HARYANA
|
May 25, 1999 |
|
Ranbir Singh Vs. State of Haryana
|
December 1, 1999 |
|
RANBIR SINGH Vs. STATE OF PUNJAB
|
February 2, 1999 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
April 22, 1999 |
|
RANDHIR SINGH & ANR Vs. RAJINDER SINGH
|
July 6, 1999 |
|
RANI Vs. STATE OF PUNJAB
|
May 7, 1999 |
|
RANJEET Vs. PIRTHI
|
December 25, 1999 |
|
RANJIT KAUR Vs. SHADI SINGH
|
August 4, 1999 |
|
RANJIT KAUR Vs. MAJOR HARMOHINDER SINGH
|
December 2, 1999 |
|
RANJIT SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 9, 1999 |
|
RANJIT SINGH Vs. GRAM PANCHAYAT
|
February 10, 1999 |
|
RANJIT SINGH Vs. BALKAR SINGH
|
July 7, 1999 |
|
RANJIT SINGH Vs. SIBO ALIAS GURMIT KAUR AND OTHERS
|
August 2, 1999 |
|
RANJIT SINGH Vs. SARUP CHAND
|
October 4, 1999 |
|
RANJIT SINGH Vs. STATE OF PUNJAB
|
May 10, 1999 |
|
RATAN KAPILA Vs. STATE OF U.T., CHANDIGARH
|
March 31, 1999 |
|
RATLAN SINGH SETHI Vs. PUNJAB AND SIND BANK AND OTHERS
|
July 30, 1999 |
|
RATTAN CHAND Vs. SWARAN SINGH
|
August 31, 1999 |
|
RATTAN LAL Vs. STATE OF PUNJAB
|
January 12, 1999 |
|
RATTAN LAL Vs. BIHARI LAL
|
June 1, 1999 |
|
RATTAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
|
May 5, 1999 |
|
RATTAN SINGH Vs. SARDOOL SINGH
|
December 23, 1999 |
|
RATTAN SINGH Vs. STATE BANK OF PATIALA
|
September 7, 1999 |
|
RAVAIL SINGH Vs. STATE OF HARYANA
|
May 14, 1999 |
|
RAVAIL SINGH Vs. STATE OF PUNJAB
|
May 10, 1999 |
|
RAVI VIRMANI Vs. STATE OF HARYANA
|
September 14, 1999 |
|
RAVINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
|
January 12, 1999 |
|
RAVINDER KUMAR Vs. SURINDERJIT SINGH
|
November 30, 1999 |
|
RAVINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
|
September 8, 1999 |
|
RAVINDER SINGH Vs. BALBIR KAUR
|
April 6, 1999 |
|
RAVINDER SINGH Vs. JANMEJA SINGH
|
June 3, 1999 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
April 1, 1999 |
|
RAVINDER SINGH ALIAS PHALA Vs. STATE OF HARYANA
|
October 11, 1999 |
|
RED ROSE CO-OPERATIVE LABOUR AND CONSTRUCTION LTD Vs. STATE OF PUNJAB
|
May 4, 1999 |
|
RENU Vs. STATE OF PUNJAB
|
February 26, 1999 |
|
RENU DHIR Vs. GURCHARANJIT KAUR WALIA
|
February 9, 1999 |
|
RENU GROVER Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION
|
August 2, 1999 |
|
RESHMA Vs. SUBHASH CHANDER
|
March 5, 1999 |
|
ROHIT SONI Vs. THE STATE OF HARYANA
|
August 17, 1999 |
|
ROHTASH Vs. STATE OF HARYANA
|
January 8, 1999 |
|
ROMESH SURI Vs. PUNJAB CO-OPERATIVE BANK LTD
|
January 25, 1999 |
|
ROOP CHAND Vs. STATE OF PUNJAB
|
July 22, 1999 |
|
ROOP SINGH PARJAPAT Vs. STATE OF PUNJAB
|
November 26, 1999 |
|
ROSHAN Vs. BABU KHAN
|
July 27, 1999 |
|
ROSHAN LAL Vs. HARI DASS
|
September 15, 1999 |
|
ROSHAN LAL Vs. RATTAN CHAND
|
September 21, 1999 |
|
ROSHAN LAL Vs. GANPAT
|
November 1, 1999 |
|
ROSHAN LAL SONI Vs. JAGAN NATH
|
February 10, 1999 |
|
ROSHAN SINGH Vs. STATE OF PUNJAB
|
July 16, 1999 |
|
RUBIN MILLS Vs. UNION TERRITORY ADMINISTRATION
|
August 27, 1999 |
|
RUKNA Vs. WALI MOHD.
|
November 3, 1999 |
|
RULDA SINGH Vs. STATE OF PUNJAB
|
April 6, 1999 |
|
RULIA SINGH Vs. AMRO BAI
|
February 18, 1999 |
|
S N CHUGH Vs. STATE OF HARYANA
|
July 6, 1999 |
|
S S BAINS Vs. STATE OF PUNJAB
|
September 13, 1999 |
|
S S GILL Vs. UNION TERRITORY OF CHANDIGARH
|
February 3, 1999 |
|
S.J. SINGH, LT. COL. Vs. UNION OF INDIA
|
December 13, 1999 |
|
S.L.J. INVESTMENTS PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 7, 1999 |
|
S.N. TRIKHA Vs. THE STATE OF HARYANA AND OTHERS
|
December 23, 1999 |
|
S.P. SHARMA Vs. HARYANA BREWERIES LIMITED
|
December 22, 1999 |
|
S.P. SINGH Vs. G.D. SHARMA
|
May 7, 1999 |
|
SACHIN AHLAWAT Vs. CHAIRMAN COMBINED ENTRANCE EXAMINATION TEST
|
October 12, 1999 |
|
SADHU RAM Vs. RATTAN KUMAR
|
August 20, 1999 |
|
SADHU RAM AND ANOTHER Vs. STATE OF HARYANA
|
July 23, 1999 |
|
SADHU SINGH Vs. TARO
|
January 21, 1999 |
|
SAHAB SINGH Vs. STATE OF HARYANA
|
May 11, 1999 |
|
SAHEG SINGH Vs. STATE OF HARYANA
|
July 23, 1999 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
May 20, 1999 |
|
SAHIB SINGH Vs. STATE OF PUNJAB
|
December 16, 1999 |
|
SAIRA Vs. STATE OF U.T. CHANDIGARH
|
February 23, 1999 |
|
Sakal Dev Vs. State of Haryana
|
June 2, 1999 |
|
SALENDER Vs. STATE OF HARYANA
|
September 18, 1999 |
|
SAMIR SINGH SETHI Vs. STATE OF U.T. CHANDIGARH
|
March 16, 1999 |
|
SAMPURAN SINGH AND OTHERS Vs. HARYANA STATE ELECTRICITY BOARD, PANCHKULA AND ANOTHER
|
May 21, 1999 |
|
Samran Singh Vs. State of Haryana
|
July 19, 1999 |
|
SANDEEP KUMAR Vs. RAKESH KUMAR
|
June 1, 1999 |
|
SANDEEP KUMAR Vs. STATE OF PUNJAB
|
November 17, 1999 |
|
SANDEEP KUMAR Vs. MOHAN LAL
|
November 3, 1999 |
|
SANGEETA Vs. VED PARKASH
|
May 27, 1999 |
|
SANJAY Vs. STATE OF HARYANA
|
November 29, 1999 |
|
SANJAY @ BILLA Vs. STATE OF HARYANA
|
December 14, 1999 |
|
SANJAY CHOPRA Vs. SHYAMA
|
January 8, 1999 |
|
SANJAY KUMAR MADAN Vs. MAHARISHI DAYANAND UNIVERSITY
|
April 5, 1999 |
|
SANJEEV ATTRI Vs. STATE OF HARYANA
|
March 8, 1999 |
|
SANJEEV KUMAR Vs. STATE OF HARYANA
|
June 4, 1999 |
|
SANJIV JINDAL Vs. STATE OF PUNJAB AND ORS.
|
January 22, 1999 |
|
SANJIV KUMAR Vs. STATE OF PUNJAB
|
March 12, 1999 |
|
SANKROD CO-OPERATIVE L AND C SOCIETY LTD Vs. HARYANA STATE
|
October 6, 1999 |
|
SANT LAL Vs. STATE OF HARYANA
|
February 19, 1999 |
|
SANT RAM Vs. HARBANS SINGH
|
September 16, 1999 |
|
SANT SINGH Vs. MOHAN SINGH
|
May 27, 1999 |
|
SANTA Vs. STATE OF HARYANA
|
August 12, 1999 |
|
SANTOKH SINGH Vs. BALBIR SINGH
|
December 8, 1999 |
|
SANTOKH SINGH ALIAS PAPPU Vs. STATE OF PUNJAB
|
April 27, 1999 |
|
SANTOSH Vs. STATE OF PUNJAB
|
August 3, 1999 |
|
SANTOSH Vs. STATE OF HARYANA
|
September 17, 1999 |
|
SANTOSH KUMAR ANEJA Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD
|
April 7, 1999 |
|
SANTOSH KUMARI Vs. SATISH KUMAR
|
October 29, 1999 |
|
SANTOSH PHOGAT Vs. STATE OF HARYANA
|
May 24, 1999 |
|
SANTOSH RANI Vs. CANARA BANK
|
January 19, 1999 |
|
SAPINDER SINGH Vs. STATE OF PUNJAB
|
March 1, 1999 |
|
SARABJIT SINGH Vs. STATE OF HARYANA
|
May 27, 1999 |
|
SARAI SMT GANESHI DEVI Vs. KUNDAN LAL
|
September 6, 1999 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. STATE OF HARYANA
|
November 16, 1999 |
|
SARBARI Vs. SULEMAN
|
December 6, 1999 |
|
SARDAR JIT SINGH ALIAS JEET SINGH Vs. NARENDER KUMAR
|
April 23, 1999 |
|
SARDAR OMINDER HARI DARSHAN SINGH Vs. NAIB TEHSILDAR (SALES)-CUM-MANAGING OFFICER, SIRSA
|
June 30, 1999 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
April 26, 1999 |
|
SARDARA SINGH Vs. STATE OF PUNJAB
|
September 14, 1999 |
|
SARDARI LAL Vs. HARI KISHAN
|
July 13, 1999 |
|
SARJEET KAUR Vs. GURMAIL SINGH
|
August 12, 1999 |
|
SARLA SANAN Vs. STATE OF PUNJAB
|
March 19, 1999 |
|
SAROJ Vs. MAHARISHI DAYANAND UNIVERSITY
|
May 10, 1999 |
|
SAROJ ANAND AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
|
March 5, 1999 |
|
SAROJ CHANDNA Vs. LIFE INSURANCE CORPORATION
|
August 16, 1999 |
|
SARUP LAL Vs. SUKHWINDER KAUR
|
September 21, 1999 |
|
SARUP SINGH Vs. STATE OF PUNJAB
|
September 18, 1999 |
|
SARUP SINGH Vs. STATE OF PUNJAB
|
May 11, 1999 |
|
SARUP SINGH Vs. STATE OF PUNJAB
|
July 29, 1999 |
|
SARVJEET SINGH Vs. GURDIAL SINGH
|
November 3, 1999 |
|
SASHI KUMAR @ MANA Vs. STATE OF PUNJAB
|
September 14, 1999 |
|
SAT NARAIN Vs. HARYANA STATE AGRI MARKETING BOARD
|
September 8, 1999 |
|
SAT NARAIN Vs. ROHIT
|
September 8, 1999 |
|
SAT NARAIN Vs. STATE OF HARYANA
|
June 1, 1999 |
|
SAT NARAYAN Vs. STATE OF HARYANA
|
July 5, 1999 |
|
SAT PAL Vs. STATE OF HARYANA
|
April 27, 1999 |
|
SAT PAL Vs. STATE OF PUNJAB
|
January 18, 1999 |
|
SAT PAL BANSAL Vs. UNION OF INDIA
|
January 14, 1999 |
|
SATBIR Vs. STATE OF HARYANA
|
April 7, 1999 |
|
SATBIR Vs. STATE OF HARYANA
|
September 9, 1999 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
November 19, 1999 |
|
SATBIR SINGH Vs. STATE OF HARYANA
|
October 28, 1999 |
|
SATGUR SEWAK RICE AND GENERAL MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
|
November 29, 1999 |
|
SATINDER PAL SINGH Vs. STATE OF PUNJAB
|
December 4, 1999 |
|
SATISH Vs. STATE OF HARYANA
|
March 18, 1999 |
|
SATISH GUPTA Vs. YAMUNA NAGAR IMPROVEMENT TRUST
|
November 15, 1999 |
|
SATISH KUMAR Vs. FINANCIAL COMMISSIONER APPEALS-II
|
August 3, 1999 |
|
SATISH KUMAR Vs. STATE OF PUNJAB
|
October 8, 1999 |
|
SATISH SHARMA Vs. UNION OF INDIA
|
November 19, 1999 |
|
SATNAM SINGH Vs. MALKIT SINGH
|
November 19, 1999 |
|
SATNAM SINGH Vs. STATE OF PUNJAB
|
July 20, 1999 |
|
SATPAL Vs. STATE OF HARYANA
|
November 2, 1999 |
|
SATPAL ALIAS SATTA Vs. STATE OF HARYANA
|
May 4, 1999 |
|
SATPAL KAUR JBT TEACHER GOVT PRIMARY SCHOOL SOHANA Vs. STATE OF PUNJAB
|
May 19, 1999 |
|
SATPAL SINGH Vs. STATE OF HARYANA
|
January 8, 1999 |
|
SATWANT KAUR Vs. MANJIT KAUR
|
February 16, 1999 |
|
SATYA NARAIN UPADHAYA ALIAS FAUJI Vs. BALDEV RAJ MITTAL
|
October 5, 1999 |
|
SATYA PAIL Vs. TRANSPORT COMMISSIONER/CONTROLLER HARYANA AND ANOTHER
|
July 5, 1999 |
|
SATYA PAL Vs. STATE OF PUNJAB
|
May 5, 1999 |
|
SATYA PARKASH Vs. STATE OF HARYANA
|
April 8, 1999 |
|
SATYAWAN AND ANOTHER Vs. STATE OF HARYANA
|
May 11, 1999 |
|
SATYAWATI YADAV & ANR Vs. STATE OF HARYANA
|
July 19, 1999 |
|
SAVITRI DEVI Vs. PALA RAM
|
January 27, 1999 |
|
SAVITRI DEVI Vs. PREM KUMARI
|
October 5, 1999 |
|
SAWINDER SINGH Vs. STATE OF PUNJAB
|
August 27, 1999 |
|
SAYIAN SINGH Vs. BISHAN SINGH
|
September 1, 1999 |
|
SEHGAL AND COMPANY Vs. FOOD CORPORATION OF INDIA
|
May 27, 1999 |
|
SETH PAL Vs. STATE OF HARYANA
|
September 23, 1999 |
|
SEWA SINGH Vs. STATE OF PUNJAB
|
August 20, 1999 |
|
SEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB
|
August 6, 1999 |
|
SH AJIT SINGH KAKKAR Vs. SECRETARY TO GOVT PUNJAB HIGHER EDUCATION AND LANGUAGE DEPTT PUNJAB
|
May 24, 1999 |
|
SHAH GANDA LAL TRIBHOVAN Vs. SACHDEVA AND SONS RICE MILLS LIMITED
|
February 23, 1999 |
|
SHAHAB-UD-DIN Vs. RADHEY SHYAM BANSAL
|
October 29, 1999 |
|
SHAILENDER BISHNOI Vs. HARYANA STATE THROUGH CBI
|
April 1, 1999 |
|
SHAKUNTAL DEVI Vs. STATE OF HARYANA
|
February 12, 1999 |
|
SHAKUNTLA DEVI Vs. BEER KAUR
|
April 27, 1999 |
|
SHAM KUMAR KOHLI Vs. GOLDEN VIEW ELECTRICAL INDUSTRIES PVT LTD
|
August 2, 1999 |
|
SHAM SUNDER Vs. HARI DEV BANSAL
|
February 18, 1999 |
|
SHAM SUNDER Vs. KANWAR RAJA RAM SINGH
|
October 5, 1999 |
|
SHAM SUNDER BERI Vs. PRESIDING OFFICER LABOUR COURT JALANDHAR
|
September 9, 1999 |
|
SHAMSHAD SHAFI Vs. SALE OFFICER
|
March 11, 1999 |
|
SHAMSHER SINGH Vs. STATE OF HARYANA
|
February 1, 1999 |
|
SHANGARA SINGH Vs. JOGINDER SINGH
|
July 27, 1999 |
|
SHANKAR LAL Vs. UNION OF INDIA
|
August 19, 1999 |
|
SHANTI DEVI Vs. NAND KISHORE
|
February 10, 1999 |
|
SHANTI DEVI Vs. STATE OF HARYANA
|
February 5, 1999 |
|
SHANTI DEVI Vs. DHANWANTI
|
September 20, 1999 |
|
SHANTI DEVI Vs. PAWAN KUMAR
|
September 16, 1999 |
|
SHANTI DEVI ETC Vs. STATE OF HARYANA
|
February 18, 1999 |
|
SHARANJIT SINGH Vs. SATWANT KAUR
|
October 7, 1999 |
|
SHEESH PAL SINGH Vs. GURBUX SINGH
|
September 20, 1999 |
|
SHER SINGH Vs. STATE OF PUNJAB
|
March 5, 1999 |
|
SHER SINGH Vs. STATE OF HARYANA AND OTHERS
|
March 4, 1999 |
|
SHER SINGH Vs. MAN SINGH AND OTHERS
|
December 16, 1999 |
|
SHER SINGH Vs. STATE OF HARYANA
|
May 31, 1999 |
|
SHIV CHARAN KAUR ADVOCATE Vs. SURJIT KAUR
|
June 1, 1999 |
|
SHIV DAYAL Vs. SULOCHANA DEVI
|
October 12, 1999 |
|
SHIV DAYAL Vs. UNION TERRITORY, CHANDIGARH
|
March 18, 1999 |
|
SHIV DEV SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
|
July 14, 1999 |
|
SHIV DEV SINGH Vs. STATE OF PUNJAB
|
February 22, 1999 |
|
SHIV DHAN Vs. STATE OF HARYANA AND OTHERS
|
November 30, 1999 |
|
SHIVA GRAM UDYOG SAMITI Vs. PUNJAB POLLUTION CONTROL BOARD
|
December 2, 1999 |
|
SHREE SARLA WEAVERS CO OPERATIVE SPINNING MILLS LTD Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD
|
August 3, 1999 |
|
SHRIGOPAL SHARMA (DIED) Vs. STATE OF PUNJAB
|
September 1, 1999 |
|
SHYAM SUNDER Vs. STATE OF HARYANA
|
July 8, 1999 |
|
SHYAMA ARORA Vs. STATE OF HARYANA
|
November 26, 1999 |
|
SHYMA Vs. SH SANJAY CHOPRA
|
September 9, 1999 |
|
SIMRANJIT SINGH MANN Vs. UNION OF INDIA
|
November 2, 1999 |
|
Sita Ram Vs. State of Punjab
|
December 8, 1999 |
|
SKG REFRACTORIES LTD. Vs. HARYANA STEEL & ALLOYS LTD.
|
May 13, 1999 |
|
SMT. PREM WATI Vs. STATE OF HARYANA
|
September 10, 1999 |
|
SOHAN LAL Vs. RAJ KUMARI
|
December 23, 1999 |
|
SOHAN LAL Vs. OM PARKASH
|
July 15, 1999 |
|
SOHAN SINGH Vs. PIARA SINGH
|
September 8, 1999 |
|
SOHAN SINGH Vs. AJIT SINGH
|
May 24, 1999 |
|
SOMA Vs. STATE OF PUNJAB
|
March 4, 1999 |
|
SON PAL Vs. STATE OF HARYANA
|
May 3, 1999 |
|
SONA RAM Vs. MULAKH RAJ ALIAS LEKH RAJ
|
February 18, 1999 |
|
SONIA ARORA Vs. STATE OF PUNJAB
|
August 24, 1999 |
|
SOWARAN SINGH Vs. INDERJIT
|
August 3, 1999 |
|
STATE Vs. R.C. BHATIA AND COMPANY
|
March 1, 1999 |
|
STATE Vs. RANJIT SINGH
|
February 16, 1999 |
|
STATE Vs. HIGHWAY CYCLE INDUSTRIES AND SUNBEAM AUTO LTD
|
February 10, 1999 |
|
STATE BANK OF BIKANER & JAIPUR Vs. VIJAY KUMAR
|
February 9, 1999 |
|
STATE BANK OF INDIA Vs. ALLIED METAL PRODUCTS
|
May 11, 1999 |
|
STATE BANK OF INDIA AND ANR. Vs. D.C. AGGARWAL
|
March 9, 1999 |
|
STATE BANK OF PATIALA Vs. CHHATAR EXTRACTIONS LTD
|
August 17, 1999 |
|
STATE BANK OF PATIALA Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1999 |
|
STATE BANK OF PATIALA Vs. BHIWANI COLD ROLLING MILLS
|
May 13, 1999 |
|
STATE OF HARYANA Vs. AMIR CHAND
|
April 8, 1999 |
|
STATE OF HARYANA Vs. SUNIL KUMAR
|
May 3, 1999 |
|
STATE OF HARYANA Vs. KIRPAL SINGH
|
February 5, 1999 |
|
STATE OF HARYANA Vs. ARUN KUMAR
|
March 4, 1999 |
|
STATE OF HARYANA Vs. SURESH
|
February 16, 1999 |
|
STATE OF HARYANA Vs. SATBIR SINGH
|
February 16, 1999 |
|
STATE OF HARYANA Vs. RULDU
|
April 1, 1999 |
|
STATE OF HARYANA Vs. RAM PARTAP
|
April 1, 1999 |
|
STATE OF HARYANA Vs. PRESIDING OFFICER LABOUR COURT ROHTAK
|
March 9, 1999 |
|
STATE OF HARYANA Vs. HISAM SINGH AND ANOTHER
|
February 22, 1999 |
|
STATE OF HARYANA Vs. MOHINDER SINGH
|
March 11, 1999 |
|
STATE OF HARYANA Vs. SURAJ PAUL
|
February 10, 1999 |
|
STATE OF HARYANA Vs. HARI SINGH
|
August 12, 1999 |
|
STATE OF HARYANA Vs. JYOTI PARKASH
|
August 5, 1999 |
|
STATE OF HARYANA Vs. RAM CHANDER
|
May 13, 1999 |
|
STATE OF HARYANA Vs. MEENA DUA
|
May 27, 1999 |
|
STATE OF HARYANA Vs. RAJINDER KUMAR
|
June 3, 1999 |
|
STATE OF HARYANA Vs. DILBAGH
|
June 3, 1999 |
|
STATE OF HARYANA Vs. ADARSH FILLING STATION
|
November 5, 1999 |
|
STATE OF HARYANA Vs. NARESH KUMARI
|
October 28, 1999 |
|
STATE OF HARYANA Vs. RAM KISHAN
|
December 17, 1999 |
|
STATE OF HARYANA Vs. BUTA RAM
|
January 7, 1999 |
|
STATE OF HARYANA Vs. TEJ RAM
|
August 10, 1999 |
|
STATE OF HARYANA Vs. LAL CHAND
|
December 20, 1999 |
|
STATE OF HARYANA Vs. BALJIT KAUR
|
March 26, 1999 |
|
STATE OF HARYANA Vs. SHER CHAND
|
January 18, 1999 |
|
STATE OF HARYANA Vs. NIHAL SINGH
|
September 29, 1999 |
|
STATE OF HARYANA Vs. BALJIT KAUR
|
August 23, 1999 |
|
STATE OF HARYANA Vs. NAND LAL
|
December 17, 1999 |
|
STATE OF HARYANA Vs. RAM CHANDER
|
March 16, 1999 |
|
STATE OF HARYANA Vs. PREM KUMAR
|
January 12, 1999 |
|
STATE OF HARYANA Vs. JAI DEVI
|
February 5, 1999 |
|
STATE OF PUNJAB Vs. CHATINDER PAL SINGH @ HONEY
|
December 20, 1999 |
|
STATE OF PUNJAB Vs. AMRIT LAL CHOPRA
|
May 29, 1999 |
|
STATE OF PUNJAB Vs. GURDIAL SINGH
|
October 7, 1999 |
|
STATE OF PUNJAB Vs. BALRAJ SINGH
|
November 16, 1999 |
|
STATE OF PUNJAB Vs. GIAN SINGH
|
October 7, 1999 |
|
STATE OF PUNJAB Vs. HUKAM SINGH
|
July 21, 1999 |
|
STATE OF PUNJAB Vs. AMARJIT SINGH & ORS.
|
February 25, 1999 |
|
STATE OF PUNJAB Vs. NIRMALA DEVI
|
November 17, 1999 |
|
STATE OF PUNJAB Vs. RANJIT SINGH
|
November 29, 1999 |
|
STATE OF PUNJAB Vs. TARLOCHAN LAL
|
October 15, 1999 |
|
STATE OF PUNJAB Vs. KRISHAN LAL
|
October 15, 1999 |
|
STATE OF PUNJAB Vs. P O SALES TAX TRIBUNAL
|
July 21, 1999 |
|
STATE OF PUNJAB Vs. DARSHAN SINGH AHUJA
|
May 18, 1999 |
|
STATE OF PUNJAB Vs. SURINDER PAL
|
August 18, 1999 |
|
STATE OF PUNJAB Vs. DALJIT SINGH
|
February 11, 1999 |
|
STATE OF PUNJAB Vs. SUKHDEV SINGH
|
February 12, 1999 |
|
STATE OF PUNJAB Vs. HARJINDER SINGH
|
January 21, 1999 |
|
STATE OF PUNJAB Vs. SHANGARA SINGH
|
January 7, 1999 |
|
STATE OF PUNJAB Vs. BASHAMBER SINGH
|
January 12, 1999 |
|
STATE OF PUNJAB Vs. GURBACHAN SINGH
|
May 3, 1999 |
|
Steel Strips LTD Vs. M s Jyoti Mechanical Movements
|
September 22, 1999 |
|
SUBASH CHAND Vs. MILKHA SINGH
|
September 1, 1999 |
|
SUBE SINGH Vs. STATE OF HARYANA AND OTHERS
|
July 26, 1999 |
|
SUBEG SINGH Vs. STATE OF HARYANA
|
October 27, 1999 |
|
SUBH TIMB STEEL LIMITED Vs. INDER PAUL DUA
|
September 29, 1999 |
|
SUBHAGYA WATI Vs. TARSEM LAL
|
November 5, 1999 |
|
SUBHASH Vs. STATE OF HARYANA
|
September 7, 1999 |
|
SUBHASH CHANDER Vs. RAM CHANDER
|
October 1, 1999 |
|
SUBHASH CHANDER VERMA Vs. JHABAR MAL
|
October 26, 1999 |
|
SUBHASH GUPTA Vs. KANTA DEVI
|
April 5, 1999 |
|
SUBHASH SHARMA Vs. STATE OF HARYANA
|
November 30, 1999 |
|
SUCHA SINGH Vs. STATE OF HARYANA
|
February 24, 1999 |
|
SUCHA SINGH Vs. BHALWAN
|
January 27, 1999 |
|
SUCHCHA ZINC SULPHATE FERTILIZER FACTORY Vs. PUNJAB NATIONAL BANK
|
September 21, 1999 |
|
SUDARSHAN KUMAR Vs. BHOLA NATH
|
August 26, 1999 |
|
SUDERSHAN Vs. STATE OF HARYANA
|
August 19, 1999 |
|
SUDESH KUMARI Vs. STATE OF PUNJAB
|
October 14, 1999 |
|
SUGAR Vs. STATE OF HARYANA
|
November 25, 1999 |
|
SUKHBIR Vs. STATE OF HARYANA
|
January 22, 1999 |
|
SUKHBIR Vs. MAYA
|
March 17, 1999 |
|
SUKHDEV MITTAR Vs. RAMESHWAR DASS GUPTA
|
August 26, 1999 |
|
SUKHDEV RAJ Vs. STATE OF PUNJAB
|
September 17, 1999 |
|
SUKHDEV RAJ SHARMA Vs. KANCHAN BALA
|
September 24, 1999 |
|
SUKHDEV SINGH Vs. STATE OF PUNJAB
|
May 6, 1999 |
|
SUKHDEV SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
SUKHDIP SINGH AND OTHERS Vs. STATE OF PUNJAB
|
February 24, 1999 |
|
SUKHJIT SINGH ALIAS SANTA SINGH Vs. STATE OF PUNJAB
|
July 20, 1999 |
|
SUKHJIT STARCH AND CHEMICALS LTD Vs. SUPDT CEN EX RANGE-II PHAGWARA
|
January 12, 1999 |
|
SUKHMINDER SINGH Vs. BALJEET KAUR
|
June 4, 1999 |
|
SUKHPAL KAUR Vs. HARDARSHAN SINGH
|
March 5, 1999 |
|
SUKHVINDER SINGH Vs. STATE OF PUNJAB
|
October 26, 1999 |
|
SUKHWINDER KAUR Vs. JAGTAR SINGH
|
July 7, 1999 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
April 23, 1999 |
|
SUKHWINDER SINGH Vs. STATE OF PUNJAB
|
September 10, 1999 |
|
SULTAN SINGH Vs. STATE OF HARYANA
|
September 7, 1999 |
|
SUMAN Vs. BOARD OF SCHOOL EDUCATION HARYANA
|
September 7, 1999 |
|
SUMAN Vs. STATE OF HARYANA
|
March 8, 1999 |
|
SUMAN LATA Vs. GOVT. OF HARYANA
|
September 21, 1999 |
|
SUMER Vs. STATE OF HARYANA
|
June 2, 1999 |
|
SUMER SINGH Vs. RAMESHWAR
|
February 17, 1999 |
|
SUMITRA ALIAS SANTRA Vs. DHARAMBIR SINGH
|
August 4, 1999 |
|
SUNDER @ SURINDER Vs. STATE OF HARYANA
|
February 26, 1999 |
|
SUNIL GUPTA Vs. UOI
|
April 7, 1999 |
|
SUNIL KUMAR Vs. STATE OF PUNJAB
|
October 12, 1999 |
|
SUNIL KUMAR SARONI Vs. UMA RANI
|
August 31, 1999 |
|
SUNIL PALTA Vs. STATE
|
October 1, 1999 |
|
SUNITA Vs. STATE OF HARYANA
|
October 27, 1999 |
|
SUNITA DEVI Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA
|
February 5, 1999 |
|
SURAJ BHAN Vs. STATE OF HARYANA
|
May 13, 1999 |
|
SURAJ MAL Vs. STATE OF HARYANA
|
December 8, 1999 |
|
SURAJ MAL Vs. STATE OF HARYANA
|
March 1, 1999 |
|
SURAT SINGH Vs. STATE OF HARYANA
|
May 13, 1999 |
|
SURAT SINGH Vs. STATE OF PUNJAB
|
August 25, 1999 |
|
SURENDER KUMAR ALIAS SINDI Vs. STATE OF HARYANA
|
May 17, 1999 |
|
SURENDER SINGH Vs. STATE OF HARYANA
|
August 30, 1999 |
|
SURESH Vs. STATE OF HARYANA
|
October 14, 1999 |
|
SURESH CHAND CHAUDHARY Vs. SHASHI PRABHA NANGIA
|
September 7, 1999 |
|
SURESH KUMAR Vs. STATE OF HARYANA
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September 8, 1999 |
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SURESH KUMAR Vs. STATE OF HARYANA
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July 6, 1999 |
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SURINDER Vs. STATE OF HARYANA
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May 13, 1999 |
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SURINDER KAUR Vs. RAJINDER SINGH
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August 20, 1999 |
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SURINDER KAUR Vs. DEVINDER SINGH
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April 20, 1999 |
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SURINDER KAUR Vs. UNION TERRITORY
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November 2, 1999 |
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SURINDER KUMAR Vs. RAM NATH
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July 19, 1999 |
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SURINDER KUMAR Vs. STATE OF PUNJAB
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January 13, 1999 |
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SURINDER KUMAR ALIAS MONU Vs. STATE OF HARYANA
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November 29, 1999 |
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SURINDER KUMAR LECTURER IN LAW KURUKSHETRA UNIVERSITY Vs. KURUKSHETRA UNIVERSITY
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October 26, 1999 |
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SURINDER KUMAR MITTAL Vs. STATE OF HARYANA
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July 15, 1999 |
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SURINDER NATH Vs. BABA INDER SINGH
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January 7, 1999 |
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SURINDER SINGH Vs. JEEWAN CHAND
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July 19, 1999 |
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Surinder Singh Vs. State of Punjab
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May 26, 1999 |
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SURINDER SINGH Vs. NIRMALJIT KAUR
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November 1, 1999 |
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SURINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
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May 27, 1999 |
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SURINDER SINGH Vs. STATE OF HARYANA THROUGH QUALITY CONTROL INSPECTOR
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October 5, 1999 |
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SURINDER SINGH BAINS Vs. UNION TERRITORY OF CHANDIGARH
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December 9, 1999 |
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SURINDER SINGH EX CONSTABLE Vs. STATE OF PUNJAB
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December 7, 1999 |
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SURJA RAM Vs. STATE OF HARYANA
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August 31, 1999 |
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SURJA SINGH Vs. STATE OF HARYANA
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July 22, 1999 |
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SURJIT KAUR Vs. GURDEV SINGH
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August 19, 1999 |
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SURJIT KUMAR Vs. KUSUM SHARMA
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August 18, 1999 |
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SURJIT SINGH Vs. STATE OF PUNJAB
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February 16, 1999 |
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SURJIT SINGH Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER
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January 12, 1999 |
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SURJIT SINGH Vs. STATE
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February 4, 1999 |
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SURJIT SINGH Vs. SODHI HARJIT SINGH
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August 24, 1999 |
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SURJIT SINGH Vs. STATE OF HARYANA
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June 3, 1999 |
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SURJIT SINGH ALIAS JAMLA Vs. STATE OF PUNJAB
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February 26, 1999 |
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SURJIT SINGH EX HAV Vs. UNION OF INDIA
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July 13, 1999 |
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SURMUKH SINGH EX HAVILDAR Vs. UNION OF INDIA
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May 24, 1999 |
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SUSHIL CHAND Vs. PUNJAB AND SIND BANK
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August 25, 1999 |
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SUSHIL KUMAR Vs. MAHARISHI DAYANAND UNIVERSITY ROHTAK
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September 29, 1999 |
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Sushil Kumar Vs. State of Punjab
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July 27, 1999 |
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SUSHIL KUMAR ALIAS KALA Vs. STATE OF PUNJAB
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July 29, 1999 |
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SUSHIL KUMAR BHATIA Vs. STATE OF HARYANA
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September 17, 1999 |
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SUSHILA MITTAL Vs. SH SHANKAR LAL
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August 31, 1999 |
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SUTLEJ SERVICE STATION PVT. LTD. Vs. GURBAKSH SINGH AND OTHERS
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August 10, 1999 |
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SUVIDYA YADAV Vs. STATE OF HARYANA
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January 18, 1999 |
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SWARAN KAUR Vs. DALBIR KAUR
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August 16, 1999 |
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SWARAN KAUR Vs. HARJIT SINGH
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December 2, 1999 |
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SWARAN LAL Vs. STATE OF PUNJAB
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September 7, 1999 |
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SWARAN LAL Vs. MUNICIPAL CORPORATION
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September 15, 1999 |
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SWARAN SINGH Vs. BHAGWAN SINGH
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April 6, 1999 |
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SWARAN SINGH Vs. STATE OF PUNJAB
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October 5, 1999 |
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SWARAN SINGH Vs. STATE OF PUNJAB
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May 14, 1999 |
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SWARAN SINGH Vs. SUPERINTENDENT OF POLICE
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July 7, 1999 |
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SWARANJIT KAUR Vs. LT COL AVTAR SINGH
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October 15, 1999 |
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SWASTIKA TEXTILES AGENCY Vs. TILAK RAJ
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December 1, 1999 |
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SWINDER KAUR Vs. STATE OF PUNJAB
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March 22, 1999 |
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TALWAR BROTHERS P LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
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May 13, 1999 |
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TARA SINGH Vs. STATE OF PUNJAB
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October 26, 1999 |
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TARA SINGH Vs. STATE OF PUNJAB
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January 18, 1999 |
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TARA SINGH Vs. STATE OF HARYANA
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February 3, 1999 |
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TARA SINGH Vs. STATE OF PUNJAB AND OTHERS
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July 19, 1999 |
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TARLOCHAN SINGH Vs. STATE OF HARYANA
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March 30, 1999 |
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TARLOCHAN SINGH Vs. SAMMI BANSAL
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July 12, 1999 |
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TARLOK SINGH Vs. SOHAN SINGH
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September 23, 1999 |
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TARSEM SINGH AND ANOTHER Vs. STATE OF HARYANA
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January 19, 1999 |
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TECHNOLOGICAL INSTITUTE OF TEXTILE AND SCIENCES, BHIWANI Vs. STATE OF HARYANA
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September 13, 1999 |
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TEGA Vs. STATE OF HARYANA
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February 4, 1999 |
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TEHAL SINGH Vs. HARNAM SINGH
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October 12, 1999 |
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TEJ KAUR Vs. STATE OF PUNJAB
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January 15, 1999 |
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TEJA SINGH Vs. ARJAN DEV
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October 7, 1999 |
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TEJWANT SINGH Vs. STATE OF PUNJAB
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December 13, 1999 |
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TEK CHAND Vs. ANANT RAM
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August 17, 1999 |
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TEKU Vs. SADHU
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August 26, 1999 |
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TEXCON ENERGIES Vs. EURO COTSPIN LIMITED
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March 11, 1999 |
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THAKUR SINGH Vs. PUNJAB STATE
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October 7, 1999 |
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THAPAR MILK PRODUCT Vs. BHARAT DIARY UDYOG
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January 14, 1999 |
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THE DIRECTOR, AGRICULTURE AND ORS. Vs. NARINDER PATHAK AND ORS.
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October 13, 1999 |
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THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. STATE OF PUNJAB
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June 1, 1999 |
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TILAK RAJ Vs. STATE OF PUNJAB AND OTHERS
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September 9, 1999 |
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TIRUPATI INDUSTRIES Vs. PUNJAB STATE ELECTRICITY BOARD
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September 20, 1999 |
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TOSHI (SMT.) Vs. STATE OF PUNJAB
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December 16, 1999 |
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U T , CHANDIGARH Vs. RAJ KISHORE ALIAS PAPPI
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July 5, 1999 |
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U.S. MADAN Vs. STATE OF PUNJAB
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October 15, 1999 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
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March 8, 1999 |
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UJAGGAR SINGH AND OTHERS Vs. STATE OF PUNJAB
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February 2, 1999 |
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UJJAGGAR SINGH Vs. PUNJAB STATE
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June 2, 1999 |
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UMED SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
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February 5, 1999 |
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UMRAO Vs. MINU
|
August 3, 1999 |
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UNION OF INDIA Vs. INDIAN IRON AND STEEL COMPANY LTD
|
May 11, 1999 |
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UNION OF INDIA Vs. DERA BABA RAM DASS JI
|
February 23, 1999 |
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UNION OF INDIA Vs. S K RAMPAL
|
April 5, 1999 |
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UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR
|
April 1, 1999 |
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UNION OF INDIA Vs. BHAJAN LAL
|
January 27, 1999 |
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UNION OF INDIA Vs. KARTAR SINGH
|
December 16, 1999 |
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UNION OF INDIA Vs. VIRENDRA BROTHERS
|
December 7, 1999 |
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UNION OF INDIA Vs. PARAMJIT SINGH AND CO PATIALA
|
September 23, 1999 |
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UNION OF INDIA Vs. KUMARI DIPTEE MINOR
|
November 5, 1999 |
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UNION OF INDIA Vs. CHAJJU RAM
|
October 7, 1999 |
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UNION OF INDIA Vs. VEER KAUR
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July 13, 1999 |
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UNION OF INDIA Vs. SARUP SINGH JOHAR
|
October 29, 1999 |
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UNION OF INDIA Vs. STATE OF PUNJAB
|
June 3, 1999 |
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UNION OF INDIA Vs. KRISHNA WANTI
|
July 28, 1999 |
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UNION OF INDIA Vs. RAM LAL
|
September 20, 1999 |
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UNION OF INDIA AND OTHERS Vs. PHULA AND OTHERS
|
July 14, 1999 |
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UNITED CONSTRUCTION COMPANY Vs. PICCADILY SUGAR AND ALLIED INDUSTRIES LTD
|
October 26, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. BALWANT SINGH
|
September 7, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. KAMAL ALIAS KAMLA DEVI
|
March 20, 1999 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FATIMA ALIAS FATTA WIDOW OF HASAM HUSSAIN
|
October 29, 1999 |
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UNITED INDIA INSURANCE LTD. Vs. RANJIT KAUR
|
November 26, 1999 |
|
UNITED PESTICIDES Vs. STATE OF PUNJAB
|
February 8, 1999 |
|
UNIVERSAL INCAST LTD Vs. APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA SEBI MUMBAI AND
|
October 15, 1999 |
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UPASANA Vs. PUNJAB UNIVERSITY CHANDIGARH
|
August 24, 1999 |
|
USHA ATTRI Vs. STATE OF HARAYANA
|
August 17, 1999 |
|
USMAN ALIAS CHIPPAD Vs. STATE OF HARYANA
|
January 20, 1999 |
|
V K CHHABRA Vs. SAMIR BHATIA
|
August 31, 1999 |
|
V K KAPUR Vs. STATE OF HARYANA
|
January 19, 1999 |
|
VARINDER MOHAN Vs. STATE OF PUNJAB
|
May 27, 1999 |
|
VATIKA GARDEN RETREAT Vs. DISTRICT JUDGE GURGAON HARYANA
|
February 9, 1999 |
|
VED PARKASH Vs. PARKASH WATI
|
October 26, 1999 |
|
VED PARKASH Vs. REGISTRAR CO-OPERATIVE SOCIETIES CHANDIGARH
|
November 16, 1999 |
|
VED PARKASH Vs. SUBHASH
|
February 17, 1999 |
|
VEER SINGH Vs. UDHAM SINGH
|
February 10, 1999 |
|
VEERO Vs. SHIV SINGH
|
March 15, 1999 |
|
VEL PAL Vs. STATE OF HARYANA
|
July 30, 1999 |
|
VERMA GAS AGENCY Vs. APPENZELL PETROLEUM PRODUCTS LTD
|
February 10, 1999 |
|
VIDYA WATI Vs. KASHMIRI LAL JIWAN LAL
|
October 11, 1999 |
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VIJAY GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
September 15, 1999 |
|
VIJAY KUMAR Vs. UNION OF INDIA
|
April 5, 1999 |
|
VIJAY KUMAR Vs. STATE OF HARYANA
|
March 4, 1999 |
|
VIJAY KUMAR GARG Vs. STATE OF PUNJAB
|
January 15, 1999 |
|
VIJAY NAIDU Vs. STATE OF HARYANA
|
October 29, 1999 |
|
VIKAS YADAV Vs. STATE OF HARYANA
|
August 31, 1999 |
|
VIKRAM OVERSEAS Vs. UNION OF INDIA
|
February 24, 1999 |
|
VIKRAM SINGH Vs. STATE OF HARYANA
|
October 26, 1999 |
|
VIKRAM SINGH Vs. STATE OF HARYANA
|
May 3, 1999 |
|
VIKRAM TANDON Vs. UNION TERRITORY
|
October 27, 1999 |
|
VILLAGE PAPERS PVT. LTD Vs. GOYAL BARDANA TRADERS
|
April 30, 1999 |
|
VINAY KUMAR MONGA Vs. PANJAB UNIVERSITY, CHANDIGARH
|
September 21, 1999 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
January 29, 1999 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
February 15, 1999 |
|
VINOD KUMAR Vs. STATE OF PUNJAB
|
July 27, 1999 |
|
VINOD KUMAR Vs. STATE OF HARYANA
|
October 27, 1999 |
|
VINOD KUMAR Vs. MINICIPAL COUNCIL FEROZEPUR
|
December 24, 1999 |
|
VINUS MACHINE TOOLS Vs. HARYANA FINANCIAL CORP
|
May 14, 1999 |
|
VIPIN K SINGAL Vs. HARYANA FINANCIAL CORPORATION
|
August 24, 1999 |
|
VIRENDER PAL Vs. STATE OF HARYANA
|
July 21, 1999 |
|
VIRU RAM Vs. STATE OF PUNJAB
|
April 26, 1999 |
|
VISHAL KUMAR Vs. SECRETARY OF GOVT. PUNJAB DEPARTMENT OF EDUCATION
|
November 18, 1999 |
|
VISHWA NATH Vs. STATE OF HARYANA
|
April 6, 1999 |
|
VISHWA NATH, PROPRIETOR SHIV REEJ BHANDAR Vs. STATE OF HARYANA
|
October 5, 1999 |
|
VIVEK GUPTA Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 9, 1999 |
|
WAKIL SINGH Vs. STATE OF HARYANA
|
October 11, 1999 |
|
WALI RAM Vs. DES RAJ
|
July 8, 1999 |
|
WAZIR SINGH Vs. DEPUTY COMMISSIONER
|
September 17, 1999 |
|
WAZIR SINGH Vs. STATE OF HARYANA
|
January 18, 1999 |
|
WELFARE ASSOCIATION OF SECTOR 7 PLOT OWNERS Vs. H U D A
|
September 8, 1999 |
|
WHIRLPOOL OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT NO 1 FARIDABAD
|
July 13, 1999 |
|
YAD RAM Vs. CAPT RAM AVTAR
|
May 27, 1999 |
|
YAD RAM Vs. CAPT. RAM AVTARTL
|
February 10, 1999 |
|
YAQUB Vs. UNION OF INDIA
|
February 16, 1999 |
|
YASHVIR KUMAR Vs. STATE OF PUNJAB
|
January 7, 1999 |
|
YOGINDER MOHAN Vs. KRISHAN LAL
|
July 13, 1999 |
|
YOGINDER MOHAN Vs. KRISHAN LAL
|
August 13, 1999 |
|
YUDHISTER SEN Vs. MAHESH CHAND
|
December 24, 1999 |
LOGIN