|
ABHE RAM (DECEASED) REPRESENTED BY RAM PAL SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER HARYANA AND OTHERS
|
March 21, 1979 |
|
ACHHAR SINGH Vs. STATE OF PUNJAB
|
March 22, 1979 |
|
AGYA KAUR Vs. GENERAL MANAGER PEPSU ROAD TRANSPORT CORPORATION
|
October 23, 1979 |
|
AJAIB SINGH Vs. STATE OF PUNJAB
|
April 6, 1979 |
|
AJIT SINGH AND ANOTHER Vs. DHARMENDER SINGH AND OTHERS
|
December 17, 1979 |
|
AJIT SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
November 20, 1979 |
|
AJMER SINGH AND ANOTHER Vs. THE SUPERINTENDING CANAL OFFICER, HISSAR AND OTHERS
|
March 1, 1979 |
|
AMANAT Vs. STATE OF PUNJAB
|
May 4, 1979 |
|
AMAR CHAND Vs. BHIM SAIN
|
October 4, 1979 |
|
AMAR NATH Vs. SUKHDEV CHAND BANSAL
|
August 30, 1979 |
|
AMAR SINGH Vs. THE STATE OF PUNJAB
|
July 13, 1979 |
|
AMAR SINGH Vs. THE STATE OF PUNJAB
|
September 21, 1979 |
|
AMAR SINGH Vs. COMMISSIONER OF INCOME-TAX
|
September 10, 1979 |
|
AMAR SINGH AND OTHERS Vs. GRAM PANCHAYAT MUNDHAL KHURD
|
March 8, 1979 |
|
AMARJIT KAUR Vs. SOHAN SINGH
|
July 19, 1979 |
|
AMARJIT SINGH Vs. DARSHAN SINGH MAHOON
|
February 8, 1979 |
|
AMARJIT SINGH Vs. STATE OF PUNJAB
|
June 18, 1979 |
|
AMITA RANI Vs. TILAK RAJ
|
February 1, 1979 |
|
AMRIK SINGH Vs. GOBINDER SINGH SIDHU
|
October 25, 1979 |
|
AMRIK SINGH Vs. NARINDER KAUR
|
February 1, 1979 |
|
AMRITSAR IMPROVEMENT TRUST Vs. ISHRI DEVI
|
March 8, 1979 |
|
ANAND SARUP SHINGARI Vs. INDRA DAUGHTER OF ISHWAR DASS
|
January 10, 1979 |
|
ANANT RAM Vs. SANT SINGH
|
September 3, 1979 |
|
ANGOORI LAL SHARMA Vs. THE STATE OF HARYANA AND ORS.
|
September 3, 1979 |
|
ANGREZ KAUR Vs. BALDEV SINGH
|
July 27, 1979 |
|
ASHOK KUMAR BAGGA Vs. PRITHVI NATH KAUL
|
November 23, 1979 |
|
ASHOK KUMAR SHARMA Vs. SMT. KANTA ALIAS SHAM WATI
|
October 23, 1979 |
|
ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE Vs. KARTAR SINGH JOGINDER SINGH AND AMARJIT SINGH
|
November 12, 1979 |
|
ATAM NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF PUNJAB
|
January 12, 1979 |
|
ATMA RAM Vs. PARSINI
|
April 2, 1979 |
|
ATTAR CHAND Vs. HARI DUTTA
|
July 10, 1979 |
|
ATTAR SINGH GURMUKH SINGH Vs. INCOME-TAX OFFICER
|
October 15, 1979 |
|
ATTO Vs. BALWANT KAUR
|
July 30, 1979 |
|
AVINASH CHANDER Vs. MULKH RAJ
|
August 3, 1979 |
|
AVTAR SINGH Vs. FINANCIAL COMMISSIONER
|
August 23, 1979 |
|
AVTAR SINGH AND OTHERS Vs. REGISTRAR, CO
|
April 25, 1979 |
|
B L BATRA Vs. UNION TERRITORY OF CHANDIGARH
|
March 16, 1979 |
|
B S KAMTHANIA Vs. HARDIAL KAUR
|
November 29, 1979 |
|
BABOUR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
September 18, 1979 |
|
BABU RAM Vs. YOGESH KUMAR
|
July 19, 1979 |
|
BABU RAM AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD ETC.
|
December 17, 1979 |
|
BACHAN SINGH AND OTHERS Vs. INDER SINGH AND ANOTHER
|
November 8, 1979 |
|
BADAN SINGH Vs. STATE OF HARYANA
|
February 15, 1979 |
|
BADRI PARSHAD Vs. SHAM LALL
|
September 25, 1979 |
|
BAKHSHISH SINGH Vs. MANGAT RAM
|
October 30, 1979 |
|
BAKHSHISH SINGH ETC. Vs. STATE OF PUNJAB
|
May 25, 1979 |
|
BAL KISHAN Vs. THE STATE OF PUNJAB
|
February 12, 1979 |
|
BAL KRISTIAN Vs. THE STATE OF PUNJAB
|
July 27, 1979 |
|
BALBHADAR AND ORS. Vs. HINDI SHAHITYA SADAN (REGISTERED BODY) MANDI DABHWALI
|
July 11, 1979 |
|
BALBIR SINGH Vs. STATE
|
July 10, 1979 |
|
BALBIR SINGH Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, SANGRUR
|
July 31, 1979 |
|
BALBIR SINGH Vs. STATE OF HARYANA
|
May 16, 1979 |
|
BALBIR SINGH AND OTHERS Vs. STATE BOARD OF TECHNICAL EDUCATION, HARYANA AT CHANDIGARH AND OTHERS
|
February 1, 1979 |
|
BALBIR SINGH BEDI Vs. BHAIKA BAGH COOPERATIVE SOCIETY
|
January 11, 1979 |
|
BALDEV RAJ Vs. THE STATE OF PUNJAB
|
May 4, 1979 |
|
BALDEV SINGH Vs. BASANT LAL
|
November 23, 1979 |
|
BALDEV SINGH Vs. STATE OF HARYANA
|
July 20, 1979 |
|
BALJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
|
December 18, 1979 |
|
BALKAR SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
November 29, 1979 |
|
BALLU Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
|
August 21, 1979 |
|
BALMUKAND Vs. STATE OF HARYANA
|
August 23, 1979 |
|
BANARSI DASS Vs. GIAN CHAND
|
October 4, 1979 |
|
BANARSI DASS Vs. BALBIR KRISHAN AND ANOTHER
|
November 13, 1979 |
|
BANKE RAM Vs. SARASTI DEVI
|
September 10, 1979 |
|
BANSO DEVI Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE
|
April 17, 1979 |
|
BANTA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
April 16, 1979 |
|
BANTA SINGH KARTAR SINGH Vs. COMMISSIONER OF INCOME-TAX
|
October 15, 1979 |
|
BANWARI LAL PARSHOTAM DASS Vs. UNION OF INDIA
|
July 26, 1979 |
|
BARU Vs. STATE OF HARYANA
|
November 2, 1979 |
|
BASAL TOOL CO Vs. K L GUGLANI INCOME-TAX OFFICER
|
November 27, 1979 |
|
BAWA GOPAL SINGH Vs. UNION OF INDIA
|
December 4, 1979 |
|
BEHARI LAL Vs. COL HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR, RULAR OF FORMER FARIDKOT STATE
|
August 20, 1979 |
|
BEHARI LAL Vs. STATE OF HARYANA AND ANR.
|
May 2, 1979 |
|
BEHARI LAL GOKLENEY Vs. VED PARKASH AND ANR.
|
February 1, 1979 |
|
BHAG SINGH Vs. FINANCIAL COMMISSIONER
|
May 4, 1979 |
|
BHAGWAN DAS Vs. FIRM BANWARI LAL-RAM NIWAS
|
July 26, 1979 |
|
BHAGWAN DASS Vs. SHMT. NIRMAL KUMARI AND ORS.
|
February 15, 1979 |
|
BHAGWAT PARSHAD AND ANOTHER Vs. SMT. PARMESHWARI AND ANOTHER
|
March 13, 1979 |
|
BHAJAN LAL Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
|
September 12, 1979 |
|
BHAJAN LAL AHUJA Vs. M/S DENA BANK AND OTHERS
|
November 16, 1979 |
|
BHAJAN SINGH Vs. BANT SINGH
|
November 16, 1979 |
|
BHAJAN SINGH Vs. STATE OF HARYANA
|
October 4, 1979 |
|
BHANWAR LAL Vs. FINANCIAL COMMISSIONER
|
August 17, 1979 |
|
BHARAT SINGH Vs. STATE OF HARYANA
|
November 30, 1979 |
|
BHARAT STEEL TUBES LIMITED Vs. STATE OF HARYANA
|
March 9, 1979 |
|
BHIM SEN Vs. THE STATE OF PUNJAB
|
March 26, 1979 |
|
BHOJA RAM, EX CONSTABLE Vs. THE STATE OF HARYANA AND OTHERS
|
August 21, 1979 |
|
BHOLA SINGH Vs. LACHHMAN DASS
|
September 3, 1979 |
|
BHUPINDER SINGH Vs. STATE OF PUNJAB
|
November 7, 1979 |
|
BHUPINDER SINGH Vs. HARBANS KAUR
|
May 14, 1979 |
|
BHURA SINGH Vs. LABHA SINGH
|
December 6, 1979 |
|
BIMLA RANI Vs. SHRI NAND LAL
|
October 22, 1979 |
|
BINDRABAN Vs. PIARA SINGH
|
February 2, 1979 |
|
BIR SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
September 26, 1979 |
|
BIR SINGH Vs. STATE OF HARYANA
|
May 9, 1979 |
|
BIRO Vs. BANTA SINGH
|
September 17, 1979 |
|
BISHAN DAYAL Vs. HANUMAN AND OTHERS
|
May 17, 1979 |
|
BISHAN SINGH Vs. SHRI CHATTAR SINGH
|
July 27, 1979 |
|
BISHNA RAM Vs. GURBACHAN SINGH
|
November 30, 1979 |
|
BOOTA SINGH Vs. STATE OF PUNJAB
|
September 11, 1979 |
|
BRIJ LAL Vs. VIJAY KUMAR
|
February 1, 1979 |
|
BRIJ LAL Vs. ARJAN SINGH
|
July 11, 1979 |
|
BRIJ MOHAN SINGH Vs. STATE OF PUNJAB
|
February 15, 1979 |
|
BRIJ NANDAN Vs. STATE OF HARYANA
|
April 9, 1979 |
|
BRIJ NANDAN Vs. STATE OF HARYANA
|
April 4, 1979 |
|
BUTA SINGH Vs. GURMUKH SINGH
|
March 28, 1979 |
|
BUTA SINGH Vs. PURO
|
March 1, 1979 |
|
CANTONMENT BOARD, AMBALA Vs. GENERAL OFFICER COMMANDING
|
August 20, 1979 |
|
CHAMAN LAL Vs. COLLECTOR
|
May 9, 1979 |
|
CHAMAN LAL Vs. AMOLAK SINGH
|
October 22, 1979 |
|
CHAMAN LAL BHUTANI Vs. THE FINANCIAL COMMISSIONER (REVENUE) HARYANA AND OTHERS
|
January 30, 1979 |
|
CHAMAN LAL JAI KUMAR Vs. STATE OF HARYANA
|
March 1, 1979 |
|
CHANAN MAL Vs. MOHRI LAL
|
May 9, 1979 |
|
CHANAN SINGH Vs. TARA SINGH
|
October 29, 1979 |
|
CHANDER Vs. CHAO KHAN
|
March 28, 1979 |
|
CHANDER AND OTHERS Vs. GULZARI LAL AND OTHERS
|
August 1, 1979 |
|
CHANDER PRABHA Vs. CHANDER MOHAN BALUJA
|
August 29, 1979 |
|
CHANDER SINGH Vs. ADDL DIRECTOR
|
October 25, 1979 |
|
CHANDGI AND ANR. Vs. NIHAL SINGH AND ORS.
|
January 23, 1979 |
|
CHARAN DASS Vs. THE STATE OF PUNJAB
|
May 2, 1979 |
|
CHARANJIT KUMAR Vs. THE STATE OF PUNJAB
|
July 27, 1979 |
|
CHARANJIT SINGH Vs. MUNICIPAL COMMITTEE
|
July 17, 1979 |
|
CHARANJIT SINGH (CHARANJIT LAL) Vs. KESAR SINGH
|
November 13, 1979 |
|
CHATRU Vs. SHRI SIRI CHAND
|
November 21, 1979 |
|
CHHAJJU RAM BABU RAM Vs. STATE OF PUNJAB
|
May 7, 1979 |
|
CHHIDA MAL Vs. GURGAON CENTRAL CO-OPERATIVE BANK LTD , GURGAON
|
April 23, 1979 |
|
CHHOTU Vs. RAM SARUP
|
October 22, 1979 |
|
CHIEF SECRETARY TO GOVT PUNJAB Vs. CHAWLI
|
March 30, 1979 |
|
COMMISSIONER OF GIFT TAX Vs. MAN SINGH
|
August 31, 1979 |
|
COMMISSIONER OF GIFT-TAX Vs. HARBHAJAN SINGH AND SONS
|
May 21, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. AJMER SINGH MOHINDER SINGH
|
May 17, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. RAMAN INDUSTRIES
|
April 27, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. GIAN TALKIES
|
May 15, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. BERI CHEMICAL INDUSTRIES
|
August 29, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
|
July 24, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB IRON AND STEEL CO P LTD
|
October 12, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 19, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. GUJRAL M S CHIEF JUSTICE SIKKIM HIGH COURT
|
December 19, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. STATE OF PUNJAB
|
November 26, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. TULI B R EX JUDGE PUNJAB AND HARYANA HIGH COURT
|
November 21, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. JUSTICE S C MITTAL
|
November 21, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. PRATAP CHAND MAHESHWARI
|
November 9, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. B R TULI EX-JUDGE PUNJAB AND HARYANA HIGH COURT
|
November 21, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. DALJIT SINGH
|
December 10, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. JAGDISH LAL BEHL
|
December 17, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
|
November 7, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. M S GUJRAL CHIEF JUSTICE SIKKIM HIGH COURT
|
December 19, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. PATIALA FLOUR MILLS CO P LTD
|
October 10, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. NADH SHAH KAPUR AND SONS
|
August 29, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. KISHAN CHAND MAHESHWARI DASS
|
September 10, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. OM PARKASH BEHL
|
September 10, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. ANAND SARUP
|
September 17, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. RAM SINGH HARMOHAN SINGH
|
September 24, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. NARAIN DASS WADHWA
|
September 25, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LTD
|
July 24, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. NEW LIGHT TIN MANUFACTURING COMPANY
|
August 27, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. RAMAN INDUSTRIES
|
August 27, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. MANGAT RAM HAZARI MAL KUTHIALA
|
August 31, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. BHARAT TUBEWELL STORES
|
September 4, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. BHARAT CINEMA
|
August 9, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. BATALA ENGINEERING CO LTD
|
April 25, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. SUNANDA TRADING CORPORATION
|
May 18, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. MOTHOORAM PREM CHAND
|
May 22, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. ISHAR DASS TILAK CHAND
|
May 22, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. KUNDAN LAL
|
July 11, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. KARTAR SINGH GILL
|
February 20, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. NATIONAL RICE AND GENERAL MILLS
|
February 13, 1979 |
|
COMMISSIONER OF INCOME-TAX Vs. ANAND WATER METER MFG CO
|
January 24, 1979 |
|
COMMISSIONER OF WEALTH TAX Vs. SANTOKH SINGH
|
November 2, 1979 |
|
COMMISSIONER OF WEALTH-TAX Vs. DEVINDER KAUR
|
November 2, 1979 |
|
COMMISSIONER OF WEALTH-TAX Vs. HARI SINGH
|
November 2, 1979 |
|
CONTROLLER OF ESTATE DUTY Vs. PARMJIT SINGH
|
November 7, 1979 |
|
COURT ON ITS OWN MOTION Vs. KASTURI LAL
|
May 25, 1979 |
|
COURT ON ITS OWN MOTION Vs. TIRATH RAM NATHU RAM
|
April 24, 1979 |
|
D P PATHAK Vs. STATE OF PUNJAB
|
December 18, 1979 |
|
D.S. GREWAL, I. P. S. Vs. THE UNION OF INDIA AND ANOTHER
|
December 3, 1979 |
|
DALIP SINGH Vs. THE STATE OF HARYANA
|
October 16, 1979 |
|
DALIP SINGH GILL Vs. THE PUNJAB STATE EDUCATION BOARD AND OTHERS
|
August 20, 1979 |
|
DALJIT SINGH AND OTHERS Vs. THE CHIEF SALES COMMISSIONER, PUNJAB, JULLUNDUR AND ANOTHER
|
November 22, 1979 |
|
DALU Vs. MATHURA PRASHAD
|
November 12, 1979 |
|
DARBARA SINGH Vs. KARMINDER SINGH
|
February 22, 1979 |
|
DARBARA SINGH Vs. STATE OF HARYANA
|
November 26, 1979 |
|
DARSBAN SINGH Vs. STATE OF PUNJAB
|
February 1, 1979 |
|
DARSHAN LAL Vs. THE STATE OF PUNJAB
|
August 31, 1979 |
|
DARSHAN SINGH Vs. THE STATE OF PUNJAB
|
November 2, 1979 |
|
DARSHAN SINGH Vs. KULDIP SINGH
|
August 7, 1979 |
|
DARSHAN SINGH Vs. BHAGAT DEVI DASS HIRA LAL CHARITABLE TRUST
|
December 14, 1979 |
|
DAULAT RAM Vs. DEVI DASS GOPAL KRISHAN, MOGA
|
September 19, 1979 |
|
DAULAT RAM Vs. GIRDHARI LAL
|
May 9, 1979 |
|
DAULAT RAM Vs. THE STATE OF PUNJAB
|
May 15, 1979 |
|
DAULAT RAM Vs. STATE OF HARYANA
|
December 10, 1979 |
|
DAULAT RAM Vs. GIRDHARI LAL AND ANR.
|
May 8, 1979 |
|
DAULAT RAM Vs. FINANCIAL COMMISSIONER
|
October 10, 1979 |
|
DAYA RAM Vs. STATE OF HARYANA AND ORS.
|
October 19, 1979 |
|
DAYA SINGH Vs. AJAIB SINGH
|
February 15, 1979 |
|
DEEP CHAND Vs. KRISHAN DATT
|
November 14, 1979 |
|
DEEP RAM Vs. NANAK CHAND
|
August 29, 1979 |
|
DELHI BHIWANI TRANSPORT COMPANY PRIVATE LIMITED Vs. RAM NIVAS SUREKHA
|
November 30, 1979 |
|
DES RAJ Vs. THE STATE OF PUNJAB
|
July 10, 1979 |
|
DES RAJ JUNEJA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 19, 1979 |
|
DES RAJ PATWARI Vs. FAQIR CHAND
|
October 10, 1979 |
|
DEVKI NANDAN NAGPAL Vs. M/S SILVER SCREEN ENTERPRISES
|
April 30, 1979 |
|
DHANI RAM Vs. RAMJI LAL KHANNA
|
August 22, 1979 |
|
DHANNA RAM Vs. PANNA LAL
|
July 31, 1979 |
|
DHARAM PAL KUMRA Vs. SATWANT SINGH
|
July 13, 1979 |
|
DHARAM SINGH Vs. FINANCIAL COMMISSIONER
|
October 11, 1979 |
|
DHARAM VIR Vs. FINANCIAL COMMISSIONER
|
October 15, 1979 |
|
DHARAMBIR SINGH Vs. MANJIT KAUR
|
January 5, 1979 |
|
DHATTI RAM Vs. STATE OF HARYANA
|
September 6, 1979 |
|
DIGVIJAYA WOOLLEN MILLS LTD Vs. MOHINDER KUMAR JAIN
|
February 6, 1979 |
|
DR. BALWANT SINGH Vs. SHRI PRITAM SINGH
|
July 17, 1979 |
|
DR. K.N. GARG Vs. MAHARISHI DAYANAND UNIVERSITY AND OTHERS
|
September 7, 1979 |
|
DR. M. S. PARMAR Vs. STATE OF HARYANA AND OTHERS
|
December 13, 1979 |
|
DR. PYARE LAL GARG Vs. STATE OF PUNJAB AND OTHERS
|
July 23, 1979 |
|
DR. S.P. CHODA Vs. THE CHANCELLOR, PUNJAB UNIVERSITY AND OTHERS
|
November 1, 1979 |
|
DULI CHAND Vs. BHAGWANTI AND ANR.
|
November 9, 1979 |
|
DURGA DASS VINAYAK Vs. STATE OF PUNJAB
|
February 21, 1979 |
|
EAST INDIA COTTON MFG CO LIMITED Vs. INDUSTRIAL TRIBUNAL
|
December 3, 1979 |
|
ELECTRONICS LTD. N.I.T. FARIDABAD Vs. SMT. VEENA KUMARI
|
November 2, 1979 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. INDIAN WOOLLEN TEXTILE MILLS PVT. LTD. CHHEHARTA AND ANOTHER
|
October 19, 1979 |
|
ESCORTS LTD Vs. LAND ACQUISITION COLLECTOR
|
October 11, 1979 |
|
FARDYAL SINGH Vs. SURJIT KAUR
|
January 17, 1979 |
|
FATEH SINGH Vs. JIT SINGH
|
October 16, 1979 |
|
FLORABEL SKINNER AND ORS. Vs. JAI BAJRANG KALA MANDIR RAM LILA MANDAL
|
November 5, 1979 |
|
FOOD CORPORATION OF INDIA Vs. OM PARKASH SOM CHAND
|
July 24, 1979 |
|
FRONTIER TRADING COMPANY Vs. P N CHAUDHRY INCOME-TAX OFFICER
|
November 20, 1979 |
|
GAJJAN SINGH Vs. STATE OF PUNJAB
|
September 13, 1979 |
|
GANGAL SINGH Vs. FINANCIAL COMMISSIONER
|
October 12, 1979 |
|
GARDHARA SINGH Vs. COMMISSIONER OF INCOME-TAX
|
March 26, 1979 |
|
GARIB CHAND Vs. MUNICIPAL COMMITTEE BUDHLADA
|
March 30, 1979 |
|
GAUSHALA KALAN ASSOCIATION Vs. SALES TAX TRIBUNAL
|
September 14, 1979 |
|
GENERAL MANAGER NORTHERN RAILWAY Vs. CENTRAL GOVERNMENT LABOUR COURT
|
January 22, 1979 |
|
GENERAL MANAGER, NORTHERN RAILWAYS Vs. PRESIDING OFFICER
|
January 22, 1979 |
|
GHASITU SINGH Vs. STATE OF HARYANA
|
October 16, 1979 |
|
GIAN DEVI Vs. SARWAN KUMAR
|
May 9, 1979 |
|
GODHU Vs. KANSHI RAM
|
August 20, 1979 |
|
GOPAL KRISHAN AND ANOTHER Vs. MOHINDER SINGH
|
December 21, 1979 |
|
GOPI CHAND HEAD CONSTABLE Vs. DEPUTY INSPECTOR GENERAL OF POLICE, HISSAR RANGE AND OTHERS
|
May 4, 1979 |
|
GORDHAN LAL Vs. THE STATE OF HARYANA
|
August 6, 1979 |
|
GOVERDHAN LAL SHARMA Vs. KRISHNA DEVI
|
February 7, 1979 |
|
GOVERNMENT OF HARYANA Vs. HAKAM SINGH
|
January 15, 1979 |
|
GOVIND RAM Vs. THE STATE OF PUNJAB AND ANOTHER
|
March 28, 1979 |
|
GROZ-BECKERT SABOO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 14, 1979 |
|
GULZAR SINGH Vs. STATE OF PUNJAB
|
April 30, 1979 |
|
GURBACHAN SINGH Vs. STATE OF PUNJAB
|
April 6, 1979 |
|
GURCHARAN KAUR Vs. RAM CHAND
|
February 1, 1979 |
|
GURCHARAN SINGH Vs. PIAR KAUR
|
November 23, 1979 |
|
GURCHARAN SINGH Vs. STATE OF PUNJAB
|
March 7, 1979 |
|
GURCHARAN SINGH Vs. HARBHAGWAN AND OTHERS
|
April 25, 1979 |
|
GURDAS RAM Vs. STATE OF PUNJAB
|
October 9, 1979 |
|
GURDEEP SINGH Vs. STATE OF PUNJAB
|
November 5, 1979 |
|
GURDIAL SINGH Vs. STATE OF HARYANA
|
March 8, 1979 |
|
GURDIAL SINGH Vs. RATTAN SINGH
|
May 1, 1979 |
|
GURDIAL SINGH Vs. KARTAR SINGH
|
May 10, 1979 |
|
GURDIAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
|
November 19, 1979 |
|
GURDIT DIAL Vs. THE STATE OF PUNJAB
|
April 4, 1979 |
|
GURDWARA SAHIB PADSHAHI DASWIN TITTARSAR Vs. KESAR SINGH CHELA TIRATH SINGH OF GURDWARA SAHIB TITTARSAR
|
January 19, 1979 |
|
GURMAIL KAUR Vs. DIRECTOR OF PANCHAYATS AND COMMUNITY DEVELOPMENT
|
May 7, 1979 |
|
GURMAIL SINGH Vs. BHUCHARI
|
September 10, 1979 |
|
GURMIT KAUR Vs. HARINDER KAUR
|
July 10, 1979 |
|
GURMIT RAM Vs. FINANCIAL COMMISSIONER REVENUE
|
January 16, 1979 |
|
GURMIT SINGH Vs. SUSHIL SETHI
|
July 11, 1979 |
|
GURU NANAK DEV UNIVERSITY Vs. IQBAL KAUR SANDHU
|
January 29, 1979 |
|
HANS RAJ Vs. BANARSI DASS
|
November 14, 1979 |
|
HANS RAJ AND OTHERS Vs. SUNDER LAL AGGARWAL AND OTHERS
|
March 1, 1979 |
|
HAR GOBIND Vs. STATE OF HARYANA AND OTHERS
|
March 2, 1979 |
|
HARBANS LAL AND ANR. Vs. HANS RAJ AND ORS.
|
September 8, 1979 |
|
HARBANS SINGH Vs. GURDAS MAL MITTAL
|
November 13, 1979 |
|
HARBANS SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
|
April 6, 1979 |
|
HARBANS SINGH Vs. THE STATE OF PUNJAB
|
September 4, 1979 |
|
HARBHAGAT Vs. FINANCIAL COMMISSIONER
|
September 18, 1979 |
|
HARBHAJAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
November 6, 1979 |
|
HARDAYAL KAUR Vs. STATE OF PUNJAB
|
August 9, 1979 |
|
HARDEVA Vs. FINANCIAL COMMISSIONER HARYANA
|
October 31, 1979 |
|
HARDIT SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
|
March 9, 1979 |
|
HARDWARI LAL VICE-CHANCELLOR Vs. CHANCELLOR M.D. UNIVERSITY AND ORS.
|
November 16, 1979 |
|
HARI CHAND CHHIKARA Vs. THE STATE OF HARYANA AND OTHERS
|
May 1, 1979 |
|
HARI DEV Vs. STATE OF PUNJAB AND OTHERS
|
January 15, 1979 |
|
HARI KISHAN Vs. SHANKAR DASS
|
November 8, 1979 |
|
HARI PALACE Vs. LABOUR COURT
|
April 2, 1979 |
|
HARI SINGH Vs. JAGAT SINGH AND OTHERS
|
January 24, 1979 |
|
HARI SINGH Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS
|
July 20, 1979 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
March 21, 1979 |
|
HARINDER SINGH BRAR BANS BAHADUR Vs. ORIENTAL ARMS & AMMUNITION CO
|
September 12, 1979 |
|
HARJINDER SINGH Vs. THE STATE OF PUNJAB
|
December 30, 1979 |
|
HARKESH Vs. STATE OF HARYANA
|
March 2, 1979 |
|
HARKISHAN LAL Vs. PUNJAB STATE
|
October 9, 1979 |
|
HARMOHAN SINGH Vs. THARWARIA MAL ETC
|
November 15, 1979 |
|
HARMOHINDER KAUR Vs. HARI SINGH
|
October 11, 1979 |
|
HARNAM KAUR Vs. GURMEL SINGH
|
November 7, 1979 |
|
HARNAMA Vs. STATE OF PUNJAB
|
March 1, 1979 |
|
HARYANA ROADWAYS Vs. VIDYAWATI AND ORS.
|
July 24, 1979 |
|
HAWA SINGH Vs. STATE OF HARYANA
|
October 23, 1979 |
|
HEMCO INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 13, 1979 |
|
HINDUSTAN STEEL FORGINGS Vs. COMMISSIONER OF INCOME-TAX
|
September 11, 1979 |
|
HINDUSTAN WIRE PRODUCTS LTD. Vs. PUNJAB GOVERNMENT AND ORS.
|
March 16, 1979 |
|
HIRA LAL RAM DAYAL Vs. COMMISSIONER OF INCOME-TAX
|
September 10, 1979 |
|
HOSHIARPUR NATIONAL TRANSPORTERS PVT. LTD. Vs. THE MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
|
May 1, 1979 |
|
I T C LTD Vs. BHATIA BROTHERS
|
January 29, 1979 |
|
IBRAHIM Vs. SHARIFAN
|
August 10, 1979 |
|
INCOME TAX OFFICER Vs. VIDYA SAGAR GUPTA
|
October 12, 1979 |
|
INCOME TAX OFFICER Vs. MOHANLAL VIG
|
April 3, 1979 |
|
INCOME-TAX OFFICER Vs. MOHAN LAL VIG
|
April 3, 1979 |
|
INDERJIT SINGH Vs. M/S SIDHU TRANSPORT SERVICE AND ANOTHER
|
November 27, 1979 |
|
INDIAN ME CANTILE INSURANCE CO. LTD. Vs. SMT. CHAMLA DEVI AND OTHERS
|
April 12, 1979 |
|
INDIAN MERCANTILE INSURANCE CO LTD Vs. CHAMLA DEVI
|
August 2, 1979 |
|
IQBAL SINGH Vs. LACHHMAN DASS
|
September 28, 1979 |
|
JAGAN NATH Vs. SMT. KRISHNA KUMARI SHARMA
|
November 12, 1979 |
|
JAGAN NATH and SONS Vs. UNION OF INDIA
|
February 5, 1979 |
|
JAGAN NATH JAGDISH LAL Vs. PIARA MAL GOBIND RAM SACHDEV
|
January 1, 1979 |
|
JAGATJIT INDUSTRIES LIMITED, JAGATJIT NAGAR Vs. THE EXCISE AND TAXATION OFFICER, HAMIRA AND OTHERS
|
March 1, 1979 |
|
JAGDISH AND SANTU Vs. STATE OF HARYANA
|
September 4, 1979 |
|
JAGDISH KUMAR NARULA Vs. SHRI NIRANJAN LAL AND ANR.
|
December 19, 1979 |
|
JAGIR SINGH Vs. STATE OF PUNJAB
|
April 16, 1979 |
|
JAGJIT RAI VOHRA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
|
August 6, 1979 |
|
JAGMAL SINGH Vs. THE STATE OF HARYANA
|
February 13, 1979 |
|
JAGROOP SINGH Vs. STATE OF PUNJAB
|
August 28, 1979 |
|
JAGTAR SINGH Vs. KARTAR SINGH
|
January 31, 1979 |
|
JAGTAR SINGH Vs. HUKAM CHAND
|
November 29, 1979 |
|
JAHANGIR SINGH Vs. STATE OF HARYANA
|
March 9, 1979 |
|
JAI BHARAT COLD STORAGE Vs. STATE OF HARYANA
|
November 8, 1979 |
|
JAI BHARAT DAIRY FARM AND ANR. Vs. STATE OF HARYANA
|
July 19, 1979 |
|
JAI CHAND AND ORS. Vs. STATE OF HARYANA
|
July 29, 1979 |
|
JAI GOPAL Vs. OM PARKASH
|
August 17, 1979 |
|
JAI GOPAL Vs. RAM CHAND
|
July 31, 1979 |
|
JAI GOPAL Vs. SHAM LAL AND OTHERS
|
January 10, 1979 |
|
JAI JAI DEVI Vs. OM PARKASH
|
July 30, 1979 |
|
JAI SINGH Vs. STATE OF HARYANA
|
January 17, 1979 |
|
JAIPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
|
September 7, 1979 |
|
JAISWAL S P Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1979 |
|
JANAK RAJ CHINTU Vs. STATE OF PUNJAB
|
November 2, 1979 |
|
JANGIR SINGH AND OTHERS Vs. SURINDER SINGH AND OTHERS
|
September 4, 1979 |
|
JARNAIL KAUR Vs. SARWAN SINGH
|
March 29, 1979 |
|
JARNAIL SINGH Vs. SUPERINTENDING CANAL OFFICER
|
January 1, 1979 |
|
JASBIR KAUR Vs. AVTAR SINGH
|
October 31, 1979 |
|
JASBIR SINGH GREWAL Vs. STATE OF PUNJAB
|
January 29, 1979 |
|
JASWANT KAUR Vs. JAGAT SINGH
|
January 15, 1979 |
|
JASWANT RAI Vs. DHARAMPAL AND ORS.
|
November 2, 1979 |
|
JASWANT SINGHS Vs. HARJIT KAUR
|
March 28, 1979 |
|
JASWINDER SINGH Vs. S N WASTI
|
October 4, 1979 |
|
JASWINDER SINGH JOHAR Vs. GOVT OF PUNJAB
|
November 1, 1979 |
|
JATI VERSUS; PUNJAB LAND REVENUE ACT, 1887 Vs. PANCHAYAT; GRAM PANCHAYAT
|
April 6, 1979 |
|
JAWAHAR LAL BANSAL Vs. MOHINDER SINGH AND ANOTHER
|
September 4, 1979 |
|
JEONA Vs. STATE OF HARYANA
|
October 11, 1979 |
|
JHABBU Vs. MULTAN SINGH AND OTHERS
|
July 20, 1979 |
|
JHATKA UNION Vs. STATE OF PUNJAB
|
November 7, 1979 |
|
JIT RAM Vs. MEHAR CHAND
|
November 27, 1979 |
|
JIT SINGH Vs. THE STATE OF PUNJAB
|
May 3, 1979 |
|
JIWAN DASS ROSHAN LAL Vs. KARNAIL SINGH
|
October 22, 1979 |
|
JIWAN LATA Vs. KRISHAN KUMAR
|
August 8, 1979 |
|
JOGA SINGH Vs. DY SECRETARY (REHABILITATION)-CUM-SETTLEMENT COMMISSIONER
|
October 4, 1979 |
|
JOGINDER AND OTHERS Vs. THE STATE OF HARYANA AND ANOTHER
|
June 18, 1979 |
|
JOGINDER KAUR Vs. LT COL R S GILL
|
November 27, 1979 |
|
JOGINDER KAUR Vs. MOHAN SINGH
|
January 25, 1979 |
|
JOGINDER SINGH Vs. DALJIT SINGH
|
March 21, 1979 |
|
JOGINDER SINGH Vs. STATE TRANSPORT COMMISSIONER, PUNJAB AND ANOTHER
|
December 3, 1979 |
|
JOGINDER SINGH Vs. STATE OF PUNJAB ETC.
|
May 15, 1979 |
|
JUPITER GENERAL INSURANCE CO LTD Vs. GURSWARAN KAUR
|
October 26, 1979 |
|
K. K. JAAGIA, CHIEF ENGINEER, HARYANA Vs. STATE OF HARYANA AND ANOTHER
|
November 2, 1979 |
|
K. K. MEHTA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
|
July 30, 1979 |
|
K.K. JAGGIA Vs. STATE OF HARYANA AND ANOTHER
|
November 14, 1979 |
|
KAITHAL COTTON AND GENERAL MILLS CO LTD Vs. I C LATKA
|
August 30, 1979 |
|
KAKA SINGH Vs. BACHAN KAUR
|
March 2, 1979 |
|
KALA WATI Vs. ATMA RAM
|
August 9, 1979 |
|
KALI RAM Vs. ISHWAR SINGH
|
August 19, 1979 |
|
KALU RAM Vs. GONDA MAL
|
December 3, 1979 |
|
KALU RAM AND OTHERS Vs. STATE OF HARYANA
|
September 18, 1979 |
|
KALYAN DASS CHELA SUKHRAM DASS Vs. THE STATE OF HARYANA
|
February 26, 1979 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
September 12, 1979 |
|
KANSHI RAM Vs. SIRI RAM
|
December 19, 1979 |
|
KANSHI RUM VERMA Vs. LABOUR COURT
|
November 16, 1979 |
|
KANWAR GIRENDRA SINGH Vs. M/S SUPREME TRACTORS, DELHI ROAD, HISSAR
|
August 20, 1979 |
|
KARAM SINGH Vs. KIRPAL SINGH
|
July 18, 1979 |
|
KARAM SINGH Vs. HARDAYAL SINGH
|
August 8, 1979 |
|
KARTAR SINGH Vs. THE STATE OF PUNJAB
|
May 1, 1979 |
|
KARTAR SINGH Vs. KESAR SINGH AND ANOTHER
|
October 22, 1979 |
|
KARTARA AND ANOTHER Vs. THE STATE OF HARYANA
|
October 9, 1979 |
|
KASHMIRI LAL Vs. BANWARI LAL
|
October 13, 1979 |
|
KASHMIRI LAL AND ANOTHER Vs. MADAN LAL
|
July 16, 1979 |
|
KAURA RAM Vs. GOBIND RAM
|
May 9, 1979 |
|
KESAR Vs. FINANCIAL COMMISSIONER
|
July 27, 1979 |
|
KESHO DASS Vs. UNION OF INDIA
|
April 3, 1979 |
|
KESHO RAM Vs. STATE OF PUNJAB
|
December 3, 1979 |
|
KESHO RAM Vs. ADDITIONAL DIRECTOR
|
April 20, 1979 |
|
KHAN CHAND Vs. FINANCIAL COMMISSIONER
|
May 4, 1979 |
|
KIDAR NATH Vs. AMAR CHAND
|
November 12, 1979 |
|
KIRPA RAM RAMJI DASS Vs. INCOME-TAX OFFICER A-WARD
|
November 20, 1979 |
|
KIRPAL SINGH Vs. KISHAN SINGH AND ANR.
|
November 14, 1979 |
|
KISHAN CHAND Vs. GIAN CHAND KOHLI
|
January 18, 1979 |
|
KOTU RAM Vs. CHAMAN LAL
|
November 7, 1979 |
|
KRISHAN Vs. CHARAN SINGH
|
March 26, 1979 |
|
KRISHANA DEVI AND ORS. Vs. GRAM SABHA LAHORA
|
October 11, 1979 |
|
KRISHNA DEVI Vs. SUMER CHAND
|
January 15, 1979 |
|
KULDIP KUMAR ETC Vs. BANI PARSAD
|
January 31, 1979 |
|
KULDIP SHAM Vs. STATE OF PUNJAB
|
May 25, 1979 |
|
KULDIP SINGH Vs. STATE OF HARYANA
|
September 4, 1979 |
|
KULDIP SINGH Vs. UNION OF INDIA
|
August 8, 1979 |
|
KUNDAN LAL Vs. COMMISSIONER OF INCOME-TAX-CUM-WEALTH-TAX
|
July 17, 1979 |
|
KUNDAN SINGH Vs. FAUJA SINGH
|
April 6, 1979 |
|
KUNJ BEHARI Vs. INCOME-TAX OFFICER
|
November 23, 1979 |
|
KURUKSHETRA UNIVERSITY Vs. RURAL COLLEGE OF EDUCATION KAITHAL
|
November 22, 1979 |
|
KUSHAL SINGH Vs. THE STATE OF PUNJAB
|
May 3, 1979 |
|
KWALITY DYEING WORKS Vs. INCOME TAX OFFICER
|
October 26, 1979 |
|
LABH SINGH AND OTHERS Vs. THE STATE OF PUNJAB
|
February 14, 1979 |
|
LACHHMAN DASS Vs. SHRI RAJESHWAR DAS
|
July 27, 1979 |
|
LADHA RAM Vs. RAM SARUP
|
October 3, 1979 |
|
LAJWANT KAUR Vs. ABNASHI SINGH
|
March 20, 1979 |
|
LAKSHMI CHAND Vs. SHRI KRISHAN CHAND
|
December 19, 1979 |
|
LAL SINGH Vs. THE STATE OF PUNJAB
|
October 17, 1979 |
|
LAL SINGH Vs. GURBAX SINGH AND OTHERS
|
August 30, 1979 |
|
LALJI DASS Vs. WALAITI RAM
|
November 20, 1979 |
|
LAXMI GINNING AND OIL MILLS Vs. STATE OF PUNJAB
|
November 2, 1979 |
|
LEELA WATI (SMT.) Vs. OM PARKASH AND ORS.
|
July 12, 1979 |
|
LORI CHAND Vs. THE FINANCIAL COMMISSIONER, HARYANA AND OTHERS
|
February 21, 1979 |
|
LT. COL. BALWANT SINGH Vs. S. PARMINDER SINGH
|
August 13, 1979 |
|
LUDHIANA CENTRAL CO-OPERATIVE CONSUMERS STORES LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 20, 1979 |
|
M L NOHRIA Vs. GENERAL INSURANCE CORPORATION OF INDIA BOMBAY AND
|
February 26, 1979 |
|
M.K. MAKKAR Vs. EXCISE AND TAXATION COMMISSIONER AND ANR.
|
August 6, 1979 |
|
M/S BHARAJ MANUFACTURING CO. Vs. JAI PAL AND OTHERS
|
August 1, 1979 |
|
M/S MANJEET HOSIERY MILLS, BRAHMPURI Vs. SHRI SIRI PAUL AND OTHERS
|
March 30, 1979 |
|
M/S MANSA RAM RAM LAL, MALOUT MANDI Vs. BALLU RAM
|
July 10, 1979 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
July 2, 1979 |
|
MADAN MOHAN Vs. DALIP SINGH AND OTHERS
|
April 18, 1979 |
|
MADHI MAL Vs. SAT PAL
|
January 11, 1979 |
|
MAHARAJ MAL HANS RAJ Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1979 |
|
MAHIPAT Vs. BHIM SINGH
|
March 27, 1979 |
|
MAKHAN SINGH Vs. HARYANA GOVERNMENT
|
August 21, 1979 |
|
MALHARA SINGH Vs. OFFICIAL LIQUIDATOR PUNJAB FINANCE PRIVATE LTD
|
January 10, 1979 |
|
MALKIAT SINGH Vs. SHRI S.R. BUNGAR
|
November 26, 1979 |
|
MALKIAT SINGH Vs. STATE OF PUNJAB AND ORS.
|
May 22, 1979 |
|
MALUK DASS Vs. SMT. PARWATI DEVI
|
November 28, 1979 |
|
MANAGEMENT OF M/S EAST INDIA COTTON MANUFACTURING CO., FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA AND ANOTHER
|
December 3, 1979 |
|
MANAK CHAND Vs. SURESH CHAND JAIN
|
March 28, 1979 |
|
MANDIR DHARAMSALA DEVI SAHAI, FEROZEPUR CITY THOUGH AMAR NATH Vs. CHUNI LAL
|
October 26, 1979 |
|
MANGAT Vs. SURJA
|
February 1, 1979 |
|
MANGAT RAM Vs. SHRI HARI CHAND
|
October 29, 1979 |
|
MANOHRI DEVI Vs. HARI RAM
|
September 13, 1979 |
|
MANVEEN DHILLON Vs. STATE OF PUNJAB
|
August 21, 1979 |
|
MEHAR SINGH Vs. STATE OF PUNJAB
|
March 29, 1979 |
|
MELA RAM Vs. STATE OF PUNJAB ETC
|
March 20, 1979 |
|
MESSRS HINDUSTAN LEVER LIMITED Vs. THE STATE OF PUNJAB
|
March 15, 1979 |
|
MESSRS OM PARKASH VED PARKASH Vs. THE STATE OF HARYANA AND OTHERS
|
January 11, 1979 |
|
MESSRS SHAM LAL & COMPANY Vs. STATE OF PUNJAB
|
April 9, 1979 |
|
MEWA SINGH Vs. PREM KAUR
|
July 26, 1979 |
|
MEWA SINGH SONAR Vs. STATE OF PUNJAB ETC
|
February 8, 1979 |
|
MIHAN SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB CHANDIGARH AND OTHERS
|
August 27, 1979 |
|
MILKHA SINGH AND ANR. Vs. CENTRAL GOVERNMENT AND ORS.
|
April 19, 1979 |
|
MITHAN LAL Vs. STATE OF HARYANA
|
August 24, 1979 |
|
MOHAN LAL Vs. RAM DASS
|
December 13, 1979 |
|
MOHAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
October 30, 1979 |
|
MOHD HAYAT KHAN AND MOHD UMAR KHAN Vs. SALES TAX TRIBUNAL HARYANA
|
August 31, 1979 |
|
MOHINDER KAUR Vs. BIKKAR SINGH
|
August 10, 1979 |
|
MOHINDER NATH AGGARWAL Vs. KULDIP SINGH
|
October 29, 1979 |
|
MOHINDER SINGH Vs. STATE OF PUNJAB
|
October 9, 1979 |
|
MOOLA Vs. FINANCIAL COMMISSIONER
|
September 11, 1979 |
|
MRS. AMARJIT KAUR SANDHU AND ORS. Vs. MALABAR CANE FURNITURE SECTOR 22
|
February 6, 1979 |
|
MRS. S. BHAN, HEAD MISTRESS Vs. DIRECTOR, PUBLIC INSTRUCTION, HARYANA, CHANDIGARH AND OTHERS
|
October 19, 1979 |
|
MUKHTIAR SINGH Vs. STATE OF PUNJAB
|
May 24, 1979 |
|
MUNESHWAR DASS Vs. SHAM LAL
|
February 9, 1979 |
|
MUNICIPAL COMMITTEE, KHANNA Vs. SUB-DIVISIONAL OFFICER (C) SAMRALA
|
January 18, 1979 |
|
MUNICIPAL COMMITTEE, PAIHANKOT Vs. BAKHSHI MANOHAR SINGH, PRESIDING OFFICER, LABOUR COURT, JULLUNDUR AND OTHERS
|
August 2, 1979 |
|
MUNSHI RAM Vs. STATE OF HARYANA
|
August 2, 1979 |
|
NACHATTAR SINGH Vs. KANWALJIT SINGH
|
November 28, 1979 |
|
NAGENDER SINGH CHOHAN Vs. STATE OF HARYANA
|
April 20, 1979 |
|
NAGINDER SINGH Vs. THE STATE OF PUNJAB
|
November 6, 1979 |
|
NANAK SINGH Vs. UNION TERRITORY OF CHANDIGARH
|
October 15, 1979 |
|
NAND KISHORE Vs. UNION OF INDIA
|
March 8, 1979 |
|
NAND LAL Vs. THE STATE OF PUNJAB
|
August 10, 1979 |
|
NAND LAL Vs. STATE OF PUNJAB
|
July 27, 1979 |
|
NAND LAL Vs. THE STATE OF HARYANA
|
September 25, 1979 |
|
NAND RAM Vs. PEHLAD SINGH AND OTHERS
|
March 30, 1979 |
|
NAR SINGH DASS Vs. STATE OF PUNJAB
|
January 23, 1979 |
|
NARAIN DASS Vs. RULDU RAM
|
May 4, 1979 |
|
NARAIN DATT Vs. KIDAR NATH AND OTHERS
|
March 23, 1979 |
|
NARAIN KAUR Vs. SHERU
|
February 2, 1979 |
|
NARAIN MOTORS Vs. COMMISSIONER OF INCOME-TAX
|
February 13, 1979 |
|
NARANJAN DASS SOOD Vs. SMT. VIDYA WATI
|
January 30, 1979 |
|
NARESH CHAND Vs. RAM PARSHAD AND OTHERS
|
November 26, 1979 |
|
NARINDER KAUR Vs. JIT SINGH
|
July 25, 1979 |
|
NARINDER KUMAR Vs. STATE OF PUNJAB
|
February 2, 1979 |
|
NARINDER NATH Vs. SHAMSHER SINGH AND ANOTHER
|
November 9, 1979 |
|
NASIB SINGH Vs. MAMAN
|
November 1, 1979 |
|
NATH SINGH Vs. STATE OF PUNJAB
|
September 7, 1979 |
|
NATHA Vs. FINANCIAL COMMISSIONER
|
October 24, 1979 |
|
NATHA SINGH Vs. BANT SINGH AND OTHERS
|
May 15, 1979 |
|
NATIONAL ENGINEERING AND METAL INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
|
July 13, 1979 |
|
NAZAR SINGH Vs. BANARSI DASS
|
September 19, 1979 |
|
NEBH RAJ AND OTHERS Vs. SUNDER DASS AND ANOTHER
|
January 15, 1979 |
|
NIKA SINGH Vs. GAJJA SINGH
|
March 21, 1979 |
|
NIKKA RAM Vs. THE STATE OF PUNJAB
|
October 9, 1979 |
|
NIKKA SINGH AND ANOTHER Vs. PURAN SINGH AND OTHERS
|
August 21, 1979 |
|
NIRANJAN SINGH Vs. FINANCIAL COMMISSIONER
|
April 11, 1979 |
|
NIRANJAN SINGH Vs. STATE OF PUNJAB
|
November 26, 1979 |
|
NIRBHAI SINGH Vs. DALJIT SINGH
|
October 23, 1979 |
|
NIRMALA KAPUR Vs. COMMISSIONER OF INCOME-TAX
|
May 7, 1979 |
|
NIRMALJIT SINGH AND OTHERS Vs. HARNAM SINGH AND OTHERS
|
April 30, 1979 |
|
NORATI Vs. FINANCIAL COMMISSIONER
|
September 3, 1979 |
|
NORTHERN CARRIERS PVT LTD Vs. STATE OF PUNJAB
|
August 2, 1979 |
|
NOTA RAM Vs. ANANT PARSHAD
|
November 20, 1979 |
|
O. P. GUPTA Vs. THE STATE OF HARYANA AND OTHERS
|
September 11, 1979 |
|
O.P. BHATIA AND ANR. Vs. STATE OF HARYANA AND ORS.
|
August 10, 1979 |
|
O.P. DEWAN Vs. D.C. SAHAI
|
February 5, 1979 |
|
OM PARKASH Vs. DHARAM PAL
|
September 4, 1979 |
|
OM PARKASH Vs. UJJAGAR SINGH AND ANOTHER
|
November 27, 1979 |
|
OM PARKASH Vs. VED PARKASH AND OTHERS
|
September 20, 1979 |
|
OM PARKASH AND ORS. Vs. SMT. TIRSHALA AND ORS.
|
July 12, 1979 |
|
OM PARKASH SHARMA Vs. THE GENERAL MANAGER HARYANA ROADWAYS ROHTAK AND ANOTHER
|
September 13, 1979 |
|
OM PRAKASH Vs. STATE OF PUNJAB
|
September 24, 1979 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. AND ORS. Vs. DEEP KAUR AND ORS.
|
September 28, 1979 |
|
OSWAL WOOLLEN MILLS LTD Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
May 24, 1979 |
|
P.N. SEHGAL AND OTHERS Vs. AMAR NATH
|
October 30, 1979 |
|
PANNA LAL NAYYAR Vs. STATE OF PUNJAB
|
March 2, 1979 |
|
PARAMJIT LAL Vs. STATE OF PUNJAB
|
September 8, 1979 |
|
PARDEEP KUMAR Vs. BIRU
|
February 19, 1979 |
|
PARKASH WOOLLEN INDUSTRIES Vs. STATE OF HARYANA AND ANR.
|
August 20, 1979 |
|
PARMAL AND OTHER Vs. MST. HAR KAUR
|
October 11, 1979 |
|
PARMESHRA SINGH Vs. PRITPAL SINGH
|
July 23, 1979 |
|
PARVEEN KUMAR Vs. STATE OF PUNJAB
|
March 23, 1979 |
|
PASHORI LAL AND ANR. Vs. PUNJAB STATE
|
April 25, 1979 |
|
PAWAN KUMAR Vs. CHAMPA DEVI
|
November 20, 1979 |
|
PEARL WOOLLEN MILLS Vs. COMMISSIONER OF INCOME TAX
|
May 25, 1979 |
|
PHILLAUR CANE GROWERS CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER
|
February 27, 1979 |
|
PHOOL CHAND Vs. AMRIT LAL
|
November 9, 1979 |
|
PIARE LAL Vs. LEKHI
|
July 30, 1979 |
|
PIARE LAL Vs. COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR RULER OF THE FORMER FARIDKOT, STATE, FARIDKOT AND ANOTHER
|
May 14, 1979 |
|
PIRTHI Vs. ASSISTANT DIRECTOR
|
December 10, 1979 |
|
PISHORI AL SAHNI AND OTHERS Vs. THE COMMISSIONER AMBALA DIVISION AND OTHERS
|
November 30, 1979 |
|
PISHORI LAL Vs. RATTAN LAL
|
January 29, 1979 |
|
POHLU RAM Vs. GRAM PANCHAYAT DHARAMGARH
|
August 2, 1979 |
|
PRABH DASS Vs. THE STATE OF PUNJAB
|
August 1, 1979 |
|
PRABHU DAYAL HIMATSINGKA ETC Vs. STATE OF HARYANA ETC
|
February 13, 1979 |
|
PREM NATH Vs. HAVILDAR DEVI DAYAL
|
March 21, 1979 |
|
PRITAM KAUR Vs. MOHAR SINGH AND OTHERS
|
November 7, 1979 |
|
PRITAM SINGH Vs. KIRPAL SINGH
|
November 13, 1979 |
|
PRITAM SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
|
November 19, 1979 |
|
PRITHI SINGH Vs. JAGAT SINGH
|
March 28, 1979 |
|
PRITHVI RAJ Vs. SMT. KAMAL KANTA
|
November 26, 1979 |
|
PRITHVI SINGH Vs. NATHA RAM
|
September 20, 1979 |
|
PROVIDENT FUND INSPECTOR, LUDHIANA Vs. HARMINDER SINGH AND ANOTHER
|
October 10, 1979 |
|
PUNJAB AGRICULTURAL UNIVERSITY AND ANR. Vs. ROOP SINGH AND ORS.
|
November 6, 1979 |
|
PUNJAB AND SIND BANK LTD Vs. TOSH MITAL AND ALLOYS INDUSTRIES PVT LTD
|
October 31, 1979 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. GIRDHARI LAL
|
January 18, 1979 |
|
PURAN CHAND Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS
|
January 10, 1979 |
|
PURO Vs. RAM DAI
|
October 26, 1979 |
|
PYARE LAL Vs. HARI SINGH
|
October 26, 1979 |
|
R.K. JAIN Vs. KHAZAN SINGH
|
November 20, 1979 |
|
RABINDRA NATH VASUDEVA SUPERINTENDENT OF POLICE, HARYANA Vs. THE STATE OF HARYANA AND OTHERS
|
May 22, 1979 |
|
RADHA KISHAN ALIAS R. KRISHNA Vs. PRITHVI RAJ GUPTA
|
November 26, 1979 |
|
RADHEY SHYAM Vs. STATE OF HARYANA
|
April 18, 1979 |
|
RAGHBIR SARAN Vs. STATE OF HARYANA
|
September 21, 1979 |
|
RAGHU NATH JALOTA Vs. ROMESH DUGGAL
|
August 1, 1979 |
|
RAGPAT RAM Vs. BHAKRA MANAGEMENT BOARD
|
February 15, 1979 |
|
RAJ KUMAR Vs. HARI CHAND
|
November 28, 1979 |
|
RAJ KUMAR Vs. SUKHDEV AND ANOTHER
|
September 21, 1979 |
|
RAJ KUMAR, CONSTABLE Vs. THE STATE OF HARYANA AND ORS.
|
December 5, 1979 |
|
RAJA RAM Vs. RAM SARUP
|
January 10, 1979 |
|
RAJDHANI FILMS PVT. LMT. Vs. NORTHERN INDIA MOTION PICTURES ASSOCIATION AND OTHERS
|
December 11, 1979 |
|
RAJENDER PARSHAD Vs. STATE OF HARYANA
|
September 28, 1979 |
|
RAJENDER PARSHAD AND ORS. Vs. STATE OF HARYANA AND ORS.
|
March 28, 1979 |
|
RAJINDER KUMAR BATTA Vs. KANTA KUMARI
|
January 15, 1979 |
|
RAJINDER NATH MALHOTRA Vs. THE STATE OF PUNJAB AND OTHERS
|
October 9, 1979 |
|
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
|
August 2, 1979 |
|
RAJINDER SINGH Vs. KULTAR SINGH
|
July 16, 1979 |
|
RAJINDER SINGH AND ANR. Vs. JAGIR SINGH AND ANR.
|
January 29, 1979 |
|
RAJINDER WEAVING FACTORY Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
December 7, 1979 |
|
RAJIVE TEXTILE MILLS Vs. COMMISSIONER OF INCOME-TAX
|
August 6, 1979 |
|
RAM ASRA Vs. SHRI BHAGWAN DASS
|
September 13, 1979 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
October 17, 1979 |
|
RAM DASS Vs. PURSHOTAM LAL
|
November 21, 1979 |
|
RAM DATT SHARMA AND OTHERS Vs. THE STATE OF HARYANA
|
April 12, 1979 |
|
RAM KISHAN DASS Vs. DWARKA PARSHAD BHOUSARALA
|
October 4, 1979 |
|
RAM KRISHAN ALIAS MANDOLA Vs. STATE OF HARYANA
|
November 28, 1979 |
|
RAM KUMAR Vs. THE STATE OF HARYANA
|
December 18, 1979 |
|
RAM LAL Vs. RAM CHAND AND ANOTHER
|
October 16, 1979 |
|
RAM LAL Vs. STATE OF PUNJAB AND OTHERS
|
January 23, 1979 |
|
RAM NIWAS Vs. MITHAN LAL
|
August 10, 1979 |
|
RAM PAL Vs. THE UNION TERRITORY OF CHANDIGARH
|
August 7, 1979 |
|
RAM PARKASH KEWAL KRISHAN Vs. SEHGAL WEAVING FACTORY
|
August 7, 1979 |
|
RAM PARSHAD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
April 27, 1979 |
|
RAM PARTAP Vs. LEELA RAM
|
August 1, 1979 |
|
RAM PHAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
|
October 11, 1979 |
|
RAM RATTAN Vs. BENI PARSHAD
|
July 12, 1979 |
|
RAM SARUP Vs. FOOD CORPORATION OF INDIA PATIALA
|
January 12, 1979 |
|
RAM SINGH Vs. FERTILIZER CORPORATION OF INDIA LTD
|
March 23, 1979 |
|
RAM SINGH Vs. SUPERINTENDING ENGINEER (OPERATION) HARYANA STATE ELECTRICITY BOARD, CHANDIGARH AND OTHERS
|
September 8, 1979 |
|
RAM SINGH Vs. SAT PAUL KAUR
|
May 18, 1979 |
|
RAMESH CHAND Vs. DHARAMBIR AND OTHERS
|
November 9, 1979 |
|
RAMESH CHAND Vs. THE STATE OF PUNJAB
|
September 21, 1979 |
|
RAMESHWAR DASS Vs. BICHA RAM
|
February 15, 1979 |
|
RAMGARHIA BARADARI Vs. HARJIT SINGH
|
December 11, 1979 |
|
RAMJI DASS AND OTHERS Vs. DURGA DASS
|
July 24, 1979 |
|
RAMJIDASS Vs. SATISH KUMAR
|
October 24, 1979 |
|
RANBIR SINGH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
March 5, 1979 |
|
RANDHIR SINGH Vs. KAMLESH AND ORS.
|
December 12, 1979 |
|
RANDHIR SINGH Vs. KAMLESH
|
December 6, 1979 |
|
RANJIT SINGH Vs. JITO
|
October 18, 1979 |
|
RANJIT SINGH Vs. STATE OF HARYANA
|
September 12, 1979 |
|
RATTAN SINGH Vs. THE STATE OF PUNJAB
|
May 24, 1979 |
|
ROOP SINGH (DEAD) AND ORS Vs. STATE OF PUNJAB ETC
|
August 31, 1979 |
|
ROSHAN LAL Vs. BABU RAM AND ORS.
|
September 5, 1979 |
|
ROSHAN LAL SINGLA Vs. DEPUTY COMMISSIONER BHATINDA
|
August 9, 1979 |
|
RULDU RAM Vs. UNION OF INDIA
|
April 4, 1979 |
|
RUP CHAND Vs. STATE OF HARYANA AND ORS.
|
August 2, 1979 |
|
RUP CHAND Vs. SHRI MAN KAUR
|
November 22, 1979 |
|
S DIDAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
February 23, 1979 |
|
S P JAISWAL Vs. COMMISSIONER OF INCOME-TAX
|
May 21, 1979 |
|
S. HARNEK SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
|
November 9, 1979 |
|
S. K SINGAL AND OTHERS Vs. THE HIGH COURT OF PUNJAB AND HARYANA AND OTHERS
|
July 26, 1979 |
|
S. N. NARULA, STATION MASTER Vs. THE GENERAL MANAGER, NORTHERN RAILWAY AND OTHERS
|
March 28, 1979 |
|
SADA NAND Vs. FINANCIAL COMMISSIONER
|
August 10, 1979 |
|
SADHU Vs. MST. KISHNI
|
July 12, 1979 |
|
SAHI RAM Vs. RAM AVTAR
|
April 18, 1979 |
|
SAJJAN SINGH Vs. CHUNIAN PURSHARTHI COOPERATIVE MULTI PURPOSE SOCIETY LTD
|
December 10, 1979 |
|
SANT KAUR Vs. KARNAIL SINGH
|
November 14, 1979 |
|
SANT LAL Vs. HARISH CHANDER AND ORS.
|
September 19, 1979 |
|
SANT SINGH ETC Vs. BALBIR SINGH ETC
|
September 12, 1979 |
|
SARDARA Vs. THE STATE OF HARYANA
|
September 27, 1979 |
|
SARMUKH SINGH Vs. KUNDAN LAL
|
August 2, 1979 |
|
SARWAN RAM Vs. AMAR NATH
|
November 2, 1979 |
|
SARWAN SINGH Vs. THE COLLECTOR, CUSTOMS & CENTRAL EXCISE, CENTRAL EXCISE COLLECTORATE
|
September 26, 1979 |
|
SARWAN SINGH Vs. GURBACHAN SINGH
|
January 31, 1979 |
|
SAT PARKASH Vs. STATE OF HARYANA
|
February 16, 1979 |
|
SATINDER PAL Vs. UNION OF INDIA
|
August 7, 1979 |
|
SAUDAGAR SINGH Vs. GURDIP SINGH GILL
|
April 16, 1979 |
|
SAVITRI DEVI AND ANOTHER Vs. HANS RAJ AND ANOTHER
|
February 8, 1979 |
|
SAWAN RAM Vs. GOBINDA RAM
|
October 15, 1979 |
|
SHADI LAL AND ANR. Vs. SHRI GURU RAVI DASS MANDIR, THROUGH MULUK CHAND
|
December 13, 1979 |
|
SHAM LAL Vs. RAM LAL BATRA
|
September 14, 1979 |
|
SHAM LAL Vs. UJAGAR SINGH
|
August 24, 1979 |
|
SHAM SINGH Vs. STATE OF PUNJAB
|
July 31, 1979 |
|
SHAM SINGH Vs. PREM CHAND AND ORS.
|
July 12, 1979 |
|
SHAMSHER SINGH Vs. STATE (UNION TERRITORY), CHANDIGARH
|
July 31, 1979 |
|
SHAN LAL Vs. STATE OF PUNJAB
|
August 29, 1979 |
|
SHARAM SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 8, 1979 |
|
SHARMA Vs. CHANDER KUMAR SHARMA
|
May 26, 1979 |
|
SHARWAN KUMAR Vs. MUKESH KUMAR
|
January 30, 1979 |
|
SHER SINGH Vs. SHAM SINGH
|
November 5, 1979 |
|
SHER SINGH Vs. THE STATE OF PUNJAB
|
November 15, 1979 |
|
SHER SINGH Vs. VIJAY KUMAR
|
October 12, 1979 |
|
SHERVINDER KAUR Vs. THE STATE OF PUNJAB AND ANOTHER
|
September 12, 1979 |
|
SHIV CHARAN DASS Vs. SAVITRI DEVI
|
May 17, 1979 |
|
SHIV LAL Vs. FINANCIAL COMMISSIONER
|
September 10, 1979 |
|
SHIV SHARMA Vs. THE STATE OF PUNJAB
|
October 17, 1979 |
|
SHMT. DHAPAN Vs. VIJAY SINGH AND OTHERS
|
November 20, 1979 |
|
SHREE GANESH OIL AND RICE MILLS AND ORS. Vs. THE STATE OF HARYANA AND ANR.
|
March 20, 1979 |
|
SHRI BHAGWAN SARUP SHARMA Vs. SHRI PREM KUMAR AND ANOTHER
|
July 11, 1979 |
|
SHRI JAI PAL DHIMAN Vs. M/S BHARAJ MANUFACTURING CO. (REGD) JULLUNDUR
|
July 24, 1979 |
|
SHRI NAND KRISHORE Vs. SHRI KRISHAN LAL AND ORS.
|
February 6, 1979 |
|
SHRI R. S. GUPTA Vs. THE STATE OF PUNJAB AND OTHERS
|
August 24, 1979 |
|
SHRI R.M. BAKSHI Vs. MRS. H.B. SINGH
|
April 18, 1979 |
|
SHRI RANDHIR SINGH HOODA, D.S.P. Vs. THE STATE OF HARYANA & OTHERS
|
April 27, 1979 |
|
SHRIMATI UMA AND OTHERS Vs. THE TRIBUNAL CONSTITUTED UNDER THE PUNJAB TOWN IMPROVEMENT ACT, 192, JULLUNDUR AND OTHERS
|
July 9, 1979 |
|
SIMPLEX HOSIERY FACTORY AND ANR. Vs. CHANCHAL KUMARI ETC.
|
May 25, 1979 |
|
SIRI RAM Vs. THE STATE OF HARYANA AND ORS.
|
April 20, 1979 |
|
SITA DEVI Vs. COMMISSIONER OF INCOME-TAX
|
April 19, 1979 |
|
SITAL PARSHAD Vs. JUGAL KISHORE
|
September 8, 1979 |
|
SMT SUKHNANDAN KAUR AND OTHERS Vs. NATIONAL INSURANCE CO LTD., SECTOR 17 CHANDIGARH AND OTHERS
|
October 19, 1979 |
|
SMT. AMAR KAUR Vs. NAND LAL
|
February 6, 1979 |
|
SMT. BAL KAUR AND OTHERS Vs. SHRI CHANDER PARKASH
|
July 26, 1979 |
|
SMT. BHAGWANTI AND ORS. Vs. YASHODHA DEVI
|
November 23, 1979 |
|
SMT. CHHATAR KAUR Vs. THAKAR NAVEEN CHAND
|
July 30, 1979 |
|
SMT. HARBANS KAUR AND OTHERS Vs. SMT. TEJ KAUR
|
August 9, 1979 |
|
SMT. HARBHAJAN KAUR Vs. JATINDER SINGH
|
September 20, 1979 |
|
SMT. JIWAN LATA Vs. KRISHAN KUMAR
|
March 23, 1979 |
|
SMT. JIWAN LATA Vs. SHRI KRISHAN KUMAR
|
May 7, 1979 |
|
SMT. KARTAR KAUR AND OTHER Vs. NATHA SINGH AND OTHERS
|
September 3, 1979 |
|
SMT. NEELAM KHULLAR Vs. THE CHIEF SECRETARY TO GOVT. PUNJAB AND OTHERS
|
May 22, 1979 |
|
SMT. SARSWATI Vs. THE STATE OF PUNJAB AND OTHER
|
December 4, 1979 |
|
SMT. SHAKUNTLA DEVI, ETC. Vs. THE STATE OF HARYANA THROUGH THE COLLECTOR, GURGAON
|
July 10, 1979 |
|
SMT. URMILA Vs. KULWINDER KUMAR SHARMA
|
February 28, 1979 |
|
SMT. VIRAN BAI Vs. SMT. NATHO AND ANOTHER
|
September 20, 1979 |
|
SOHAN LAL Vs. STATE OF HARYANA
|
July 13, 1979 |
|
SOHAN SINGH Vs. STATE OF HARYANA
|
October 18, 1979 |
|
SOM NATH Vs. LABH SINGH
|
February 9, 1979 |
|
STATE BANK OF INDIA Vs. DARSHAN KUMAR JINDAL
|
February 27, 1979 |
|
STATE BANK OF INDIA Vs. NEELAM SHARMA
|
September 13, 1979 |
|
STATE OF HARYANA Vs. KAILASHWATI
|
September 11, 1979 |
|
STATE OF HARYANA Vs. JAGTAR SINGH
|
May 15, 1979 |
|
STATE OF HARYANA Vs. MAN SINGH
|
March 29, 1979 |
|
STATE OF HARYANA Vs. HAKAM SINGH
|
January 15, 1979 |
|
STATE OF HARYANA Vs. SURAJ
|
September 17, 1979 |
|
STATE OF HARYANA Vs. THE BHIWANI TEXTILE MILLS AND OTHERS
|
November 28, 1979 |
|
STATE OF HARYANA Vs. OM PARKASH
|
March 20, 1979 |
|
STATE OF HARYANA Vs. GRAM PANCHAYAT
|
October 23, 1979 |
|
STATE OF PUNJAB Vs. MANAGING COMMITTEE
|
October 23, 1979 |
|
STATE OF PUNJAB Vs. AMRITSARIA RAM
|
July 31, 1979 |
|
STATE OF PUNJAB Vs. KARTAR SINGH
|
April 26, 1979 |
|
STATE OF PUNJAB Vs. MOHINDER KUMAR
|
September 10, 1979 |
|
STATE OF PUNJAB Vs. MEHAR SINGH
|
October 18, 1979 |
|
STATE OF PUNJAB Vs. RAM SINGH
|
February 13, 1979 |
|
STATE OF PUNJAB Vs. AJIT SINGH
|
February 12, 1979 |
|
STATE OF PUNJAB Vs. KASHMIR SINGH
|
August 7, 1979 |
|
STATE OF PUNJAB Vs. KRISHAN MOHAN SARVIA
|
September 11, 1979 |
|
STATE OF PUNJAB AND OTHERS Vs. KUNDAN LAL MALHOTRA AND OTHERS
|
March 20, 1979 |
|
STERLING STEELS AND WIRES LTD Vs. STATE OF PUNJAB
|
October 30, 1979 |
|
SUBA SINGH Vs. BAGICHA SINGH
|
October 9, 1979 |
|
SUBASH CHANDER Vs. THE STATE OF HARYANA AND ORS.
|
December 19, 1979 |
|
SUCHA SINGH Vs. NAND SINGH
|
December 3, 1979 |
|
SUCHA SINGH Vs. KUNDAN SINGH
|
October 23, 1979 |
|
SUCHA SINGH KABARI Vs. BRIJ LAL
|
August 29, 1979 |
|
SUDESH SONI Vs. SURINDER LAL SONI
|
August 7, 1979 |
|
SUJAN SINGH Vs. AJIT SINGH
|
November 6, 1979 |
|
SUKHDARSHAN SINGH Vs. STATE OF PUNJAB
|
April 16, 1979 |
|
SUMAN ALIAS MAYA KAUR Vs. KARAN SINGH
|
March 21, 1979 |
|
SUNANDA TRADING CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
May 17, 1979 |
|
SUNDER DASS Vs. RAM CHAND
|
December 13, 1979 |
|
SURAJ KUMAR JAIN Vs. ROSHAN LAL AND OTHERS
|
July 11, 1979 |
|
SURAT RAM Vs. STATE OF HARYANA
|
April 16, 1979 |
|
SURESH CHAND Vs. SAROJ RANI
|
March 28, 1979 |
|
SURESH KUMAR Vs. THE STATE OF HARYANA
|
April 19, 1979 |
|
SURINDRA SHARMA Vs. RAM PARKASH
|
May 8, 1979 |
|
SURJEET SINGH Vs. SUCHA SINGH
|
November 8, 1979 |
|
SURJIT KAUR Vs. TIRATH SINGH
|
September 11, 1979 |
|
SURJIT KAUR Vs. GURJANT SINGH
|
July 27, 1979 |
|
SURJIT KAUR Vs. BACHAN SINGH
|
April 11, 1979 |
|
SURJIT SINGH Vs. RATTAN LAL AGGARWAL
|
May 15, 1979 |
|
SURJIT SINGH Vs. STATE OF PUNJAB AND ORS.
|
March 21, 1979 |
|
SURRENDER PAL SINGH Vs. TARA SINGH
|
August 29, 1979 |
|
SURTA Vs. THE STATE OF HARYANA
|
August 29, 1979 |
|
SWARAN DASS ETC. Vs. DEPUTY COMMISSIONER AND ORS.
|
September 25, 1979 |
|
T.L. SHARMA Vs. RAM PARKASH AND ANR.
|
May 22, 1979 |
|
TARA CHAND AND ARJAN SINGH Vs. BRIJ MOHAN GUPTA
|
November 23, 1979 |
|
TARE CHAND SALUJA AND SONS Vs. STATE OF HARYANA
|
April 11, 1979 |
|
TARSEM LAL Vs. STATE OF PUNJAB
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August 8, 1979 |
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TEJ PAL OSWAL Vs. INCOME-TAX OFFICER
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February 15, 1979 |
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TEJ RAM Vs. STATE OF HARYANA ETC
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October 17, 1979 |
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THAKUR DASS Vs. STATE OF PUNJAB
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September 4, 1979 |
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THE GENERAL MANAGER, NORTHERN RAILWAY AND OTHERS Vs. HARBANS SINGH AND OTHERS
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May 23, 1979 |
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THE STATE OF HARYANA Vs. RAJINDER SINGH
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February 19, 1979 |
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THE STATE OF HARYANA AND ANOTHER Vs. SHRI TEK RAM AND ANOTHER
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October 22, 1979 |
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THE STATE OF HARYANA AND OTHERS Vs. GURDEV SINGH
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November 16, 1979 |
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THE STATE OF PUNJAB Vs. RAJA SINGH
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October 11, 1979 |
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THE STATE OF PUNJAB Vs. SARUP SINGH
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March 19, 1979 |
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TILAK RAJ Vs. STATE OF PUNJAB
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November 20, 1979 |
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TILAK RAJ Vs. STATE OF PUNJAB
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October 26, 1979 |
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TULSA RAM Vs. TEJ KAUR
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July 26, 1979 |
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TULSI BAI ETC Vs. KARAM CHAND
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July 30, 1979 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
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October 23, 1979 |
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UJAGAR SINGH Vs. STATE OF PUNJAB
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November 22, 1979 |
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UJAGAR SINGH Vs. THE STATE OF PUNJAB
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November 21, 1979 |
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UJAGAR SINGH ETC. Vs. STATE OF PUNJAB AND OTHERS
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April 16, 1979 |
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UMAID ALI KHAN Vs. YAKUB HUSSAIN
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December 13, 1979 |
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UNION OF INDIA Vs. MANCHANDA BROTHERS
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August 7, 1979 |
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UNION OF INDIA Vs. BABY NARAIN BHATIA
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October 18, 1979 |
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UNION OF INDIA Vs. VIRSA SINGH
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January 5, 1979 |
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UNION OF INDIA Vs. ROOP KAUR
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July 25, 1979 |
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UNION OF INDIA (UOI) Vs. ASHA RANI AND ORS.
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February 2, 1979 |
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UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI AND ANOTHER Vs. SHRI S. R. SETHI, SPECIAL TICKET EXAMINER AND ANOTHER
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February 20, 1979 |
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UPKAR SINGH Vs. SATINDER KAUR
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January 30, 1979 |
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VANGUARD CO LTD Vs. RABINDER KAUR
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October 16, 1979 |
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VED PARKASH Vs. STATE OF HARAYANA AND ANOTHER
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August 6, 1979 |
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VED PARKASH Vs. SMT. CHANCHAL KUMARI AND ANOTHER
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May 9, 1979 |
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VED PARKASH Vs. CHHAJU
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January 31, 1979 |
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VIDYA SAGAR Vs. KESHO KUMAR AND ANR.
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August 28, 1979 |
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VIKAS MANUFACTURING CO Vs. BHARAJ MANUFACTURING CO
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July 24, 1979 |
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VIKAS MANUFACTURING COMPANY Vs. BHARAJ MANUFACTURING COMPANY REGD
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September 28, 1979 |
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VINOD SEHGAL Vs. SANTOSH KUMAR
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May 14, 1979 |
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VIR SINGH Vs. STATE
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August 29, 1979 |
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VIRENDER MOHAN Vs. THE STATE OF PUNJAB AND OTHERS
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February 15, 1979 |
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WARYAM SINGH Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
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November 9, 1979 |
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WARYAM SINGH AND ANR. Vs. THE FINANCIAL COMMISSIONER, TAXATION PUNJAB AND ORS.
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January 29, 1979 |
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YASHPAL Vs. THE STATE OF HARYANA AND OTHERS
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March 19, 1979 |
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