A S GILANI Vs. MAHARAJ SIR PATESHWARI PARSHAD SINGH
|
March 16, 1956 |
AJIT PARSHAD Vs. GIAN SINGH
|
January 3, 1956 |
AMAR CHAND BISHAN DASS Vs. COMMISSIONER OF INCOME TAX
|
May 10, 1956 |
AMAR SINGH Vs. BIKAR SINGH
|
November 30, 1956 |
ANANT PARKASH Vs. DHARMAN NAND
|
October 25, 1956 |
ANUP SINGH Vs. STATE
|
September 28, 1956 |
ARJAN SINGH Vs. EXCISE AND TAXATION COMMISSIONER
|
May 22, 1956 |
BABU RAM BUDHU MAL Vs. DHAN SINGH BISHAN SINGH
|
October 17, 1956 |
BADRI NATH L TIRATH RAM Vs. STATE OF PEPSU
|
September 6, 1956 |
BAKHSHISH SINGH Vs. KARTAR SINGH
|
May 11, 1956 |
BAKSHI RAM Vs. BUTA SINGH KAHAN SINGH
|
September 13, 1956 |
BAL KRISHAN AGGARWAL Vs. PUNJAB STATE
|
April 24, 1956 |
BAL MUKAND Vs. PUNJAB STATE
|
December 6, 1956 |
BALDEVA Vs. DIP CHAND BHAG MAL JAT
|
January 9, 1956 |
BALWANT SINGH Vs. SARDARNI BALWANT KAUR
|
August 30, 1956 |
BARU Vs. INDAR
|
March 16, 1956 |
BENARASI DAS MODI Vs. STATE OF PEPSU
|
June 1, 1956 |
BHAGWAN DAS SUD AND SONS Vs. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA
|
January 24, 1956 |
BHAGWAN DASS SUD AND SONS Vs. INCOME TAX OFFICER
|
January 24, 1956 |
BHARAT WAFADAR MOTOR TRANSPORT CO LTD Vs. CHIEF COMMISSIONER DELHI STATE
|
September 12, 1956 |
BHARTU KHEM RAM Vs. STATE
|
February 22, 1956 |
BHOLA RAM Vs. BISHANA
|
November 14, 1956 |
BIMLA Vs. STATE
|
February 3, 1956 |
BINDRA BAN BRIJLAL Vs. STATE
|
September 26, 1956 |
BIR SINGH JIWAN SINGH Vs. SIBO
|
June 6, 1956 |
BIRBAL CHHAGAN SING Vs. STATE
|
May 30, 1956 |
BISHAN DASS TELU RAM Vs. STATE
|
October 6, 1956 |
BISHAN LAL KUTHIALA Vs. INCOME-TAX OFFICER AMBALA
|
March 19, 1956 |
BRIJ LAL Vs. STATE OF PATIALA
|
December 20, 1956 |
CHARAN KAUR Vs. STATE
|
October 29, 1956 |
CHHOTEY Vs. STATE
|
November 26, 1956 |
CHINT RAM Vs. SMALL TOWN COMMITTEE, SUJANPUR
|
December 13, 1956 |
CHUHAR SINGH LACHHMAN Vs. RAGHBIR SINGH
|
January 17, 1956 |
CO-OPERATIVE ASSURANCE CO LTD Vs. UNION OF INDIA UOI
|
February 20, 1956 |
COMMISSIONER OF INCOME TAX Vs. PFAFF SEWING MACHINE CO INDIA LIMITED
|
January 27, 1956 |
COMMISSIONER OF INCOME TAX Vs. LALA RAJESHWAR PARSHAD
|
March 16, 1956 |
COMMISSIONER OF INCOME-TAX PUNJAB Vs. L RAJESWAR PARSHAD
|
March 16, 1956 |
COURT ON ITS OWN MOTION Vs. RADHA KISHAN
|
August 24, 1956 |
CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI Vs. HARNAM SINGH
|
August 9, 1956 |
DALJIT SINGH Vs. INDER KAUR
|
January 31, 1956 |
DELHI AND FINANCE HOUSING AND CONSTRUCTION LTD Vs. BRIJ MOHAN SHAH
|
January 31, 1956 |
DHAPAN WIDOW OF BAL RAM Vs. RAM SARAN CHITU
|
December 14, 1956 |
DIAL ALIAS DIALA Vs. STATE
|
August 20, 1956 |
DIN DAYAL Vs. UNION OF INDIA
|
April 4, 1956 |
DOMINION OF INDIA Vs. AMIN CHAND BHOLA NATH
|
May 2, 1956 |
DOMINION OF INDIA NEW DELHI Vs. RAM RAKHA MALL AND SONS
|
December 18, 1956 |
DURGA SINGH Vs. STATE OF PUNJAB
|
December 28, 1956 |
ENGINEER-IN-CHIEF ARMY HEAD QUARTERS UNION OF INDIA Vs. C A GUPTA RAM
|
August 9, 1956 |
FAQIRIA Vs. RAJO
|
January 12, 1956 |
FATEH CHAND KAD Vs. HINDSONS (PATIALA) LTD
|
March 13, 1956 |
FATEH SINGH Vs. L C VASHISTHA, REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB
|
October 26, 1956 |
FIRM L HAZARI MAL KUTHIALA Vs. INCOME-TAX OFFICER SPECIAL CIRCLE AMBALA CANTT
|
September 4, 1956 |
FIRM PAHARIA MAL RAM SAHAI Vs. BIRDHI CHAND JAIN AND SONS
|
January 4, 1956 |
FIRM RADHE SHAM ROSHAN LAL Vs. KUNDAN LAL MOHAN LAL
|
January 19, 1956 |
FIRST NATIONAL BANK LTD Vs. BERI BROTHERS
|
January 9, 1956 |
GOPAL CHAND BHALLA Vs. GOBIND SARUP
|
October 22, 1956 |
GOPI PARSHAD Vs. STATE OF PUNJAB
|
August 9, 1956 |
GRAM PANCHAYAT, VILLAGE BARWA, TEHSIL AND DISTRICT KARNAL Vs. COLLECTOR, KARNAL
|
April 20, 1956 |
GREAT AMERCIAN INSURANCE CO LTD Vs. DINA NATH
|
January 30, 1956 |
GULAB SINGH Vs. PRITAM SINGH
|
February 23, 1956 |
GURCHARAN DASS NAND LAL Vs. STATE
|
December 5, 1956 |
GURDIAL SINGH JAGAT SINGH Vs. STATE
|
September 17, 1956 |
HARBANS SINGH MANN Vs. STATE OF PUNJAB
|
May 4, 1956 |
HARBHAJAN SINGH Vs. STATE
|
September 6, 1956 |
HARI KISHEN Vs. HIRA
|
December 12, 1956 |
HAZARA SINGH NATHA SINGH RAMDASIA Vs. SANT KAUR
|
July 2, 1956 |
HAZARI MAL KUTHIALA Vs. INCOME TAX OFFICER
|
September 4, 1956 |
HUKAM CHAND Vs. STATE
|
December 6, 1956 |
INDER SINGH Vs. DEPUTY COMMR
|
September 25, 1956 |
INDER SINGH Vs. SUBA SINGH
|
January 6, 1956 |
INDIAN TRADE AND GENERAL INSURANCE CO LTD Vs. RAJ MAL PAHAR CHAND
|
March 13, 1956 |
INDRA CHAND JAIN Vs. UNIVERSITY OF DELHI
|
September 10, 1956 |
INSTALMENT SUPPLY LTD Vs. STATE OF DELHI
|
May 4, 1956 |
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD Vs. SHIV RAM NANAK CHAND
|
September 17, 1956 |
JAI LAL SHEO CHAND DECREE HOLDER Vs. BHU DEV BHOLA SINGH JUDGMENT DEBTOR
|
January 5, 1956 |
JAIMAL SINGH DASAUNDHA SINGH Vs. RAKHA SINGH
|
September 4, 1956 |
JAWAHAR SINGH SOBHA SINGH Vs. UNION OF INDIA
|
March 28, 1956 |
JIWAN DASS Vs. JIWAN DASS
|
September 27, 1956 |
JOGESHAR SINGH Vs. BACHAN SINGH
|
December 21, 1956 |
KANWAR JAGAT BAHADUR SINGH Vs. PUNJAB STATE
|
May 11, 1956 |
KAPUR SINGH Vs. DEPUTY CUSTODIAN GENERAL, NEW DELHI
|
October 30, 1956 |
KARAM SINGH NATHA SINGH Vs. MOHINDER LAL BATTA
|
May 25, 1956 |
KARTAR KISHAN Vs. STATE
|
October 11, 1956 |
KARTAR SINGH Vs. MEHR SINGH
|
October 19, 1956 |
KARTAR SINGH Vs. PRITAM SINGH
|
January 4, 1956 |
KISHAN CHAND Vs. RAKESH KUMAR
|
May 1, 1956 |
KISHORI LAL RAGHBIR DASS Vs. STATE
|
December 21, 1956 |
KRISHAN TALWAR Vs. HINDUSTAN COMMERCIAL BANK LTD
|
November 5, 1956 |
KRISHNA WANTI Vs. SHARMA AND SONS
|
December 18, 1956 |
L MANOHAR LAL NATHAN MAL Vs. MADAN LAL MURARI LAL
|
February 2, 1956 |
LABH SINGH Vs. BALWANT RAI
|
March 29, 1956 |
LADLI PERSHAD JAISWAL Vs. COLLECTOR KARNAL
|
April 16, 1956 |
LAHORI LAL Vs. KASTURI LAL
|
May 11, 1956 |
LAJPAT RAI Vs. TEJ BHAN
|
August 31, 1956 |
LAKSHMI NARAIN Vs. RAGHBIR SINGH
|
January 18, 1956 |
LAL SINGH NIHAL SINGH Vs. PUNJAB SINGH ANUP SINGH
|
September 19, 1956 |
LUMSDEN CLUB RAMBAGH GARDENS AMRITSAR Vs. PUNJAB STATE
|
June 29, 1956 |
MAHAN SINGH Vs. RANA PARTAP
|
November 15, 1956 |
MANAGEMENT THE HINDUSTAN TIMES LTD Vs. CHIEF COMMISSIONER DELHI
|
December 18, 1956 |
MANI RAM BAGRI Vs. STATE OF PUNJAB
|
March 5, 1956 |
MANOHAR LAL Vs. STATE
|
May 23, 1956 |
MANOHAR LAL L NADARCHAND Vs. MOHAN LAL GIAN CHAND
|
September 7, 1956 |
MANSA RAM Vs. BRIJINDAR SINGH
|
March 21, 1956 |
MASH TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1956 |
MATHRA DAS Vs. OM PARKASH
|
September 13, 1956 |
MAYA DEVI Vs. AMOLAK RAM
|
September 25, 1956 |
MEGHRAJ NANDA Vs. CHIEF SETTLEMENT COMMISSIONER
|
October 29, 1956 |
MEHAR SINGH Vs. CHARAN SINGH
|
September 4, 1956 |
MEHTAB SINGH GURBACHAN SINGH Vs. AMRIK SINGH
|
November 6, 1956 |
MOHAN SINGH Vs. LAJYA RAM
|
April 27, 1956 |
MST. MOHAN KAUR Vs. CUSTODIAN MEP AND ANR.
|
February 13, 1956 |
MUKANDI RAM SANT RAM AND ORS. Vs. EXECUTIVE ENGINEER AND ORS.
|
January 6, 1956 |
MULJI BHAI MATHUR BHAI AND SONS Vs. STATE
|
May 17, 1956 |
MUNICIPAL COMMITTEE, PATHANKOT Vs. ROSHAN LAL
|
December 14, 1956 |
NARENDAR KUMAR Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY IN INDIA
|
January 25, 1956 |
NEM CHAND Vs. MAN BHARI
|
September 27, 1956 |
NEMI CHAND Vs. STATE OF PUNJAB
|
April 9, 1956 |
NETA RAM DIP CHAND Vs. GOPAL DAS
|
April 6, 1956 |
NEW DELHI MUNICIPAL COMMITTEE Vs. H S RIKHY
|
April 25, 1956 |
OM PARKASH Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1956 |
PADAM PARSHAD Vs. DIP CHAND
|
September 4, 1956 |
PALA SHAH HAZARI SHAH Vs. DAYA LAL P SHAH
|
January 17, 1956 |
PANNU RAM Vs. MOHINDER SINGH
|
February 9, 1956 |
PATIALA BISCUIT MANUFACTURERS LTD Vs. YADDEVINDRA SINGHJI
|
April 20, 1956 |
PREM NARAIN & COMPANY Vs. EXCISE AND TAXATION COMMISSIONER
|
November 11, 1956 |
PREM NARAIN AND CO Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB
|
September 11, 1956 |
PRITAM BUS Vs. STATE OF PUNJAB
|
November 26, 1956 |
PRITAM SINGH Vs. NASIB KAUR
|
May 28, 1956 |
PRITHWI RAJ BALI RAIZADA GANDA MAL BALI Vs. STATE OF DELHI
|
December 14, 1956 |
RADHEY MOHAN GUPTA Vs. UNION OF INDIA
|
January 11, 1956 |
RAM CHANDER Vs. STATE
|
December 5, 1956 |
RAM KANWAR KIDARMAL Vs. NAURANG RAI KUNDAN LAL
|
January 18, 1956 |
RAM KISHAN Vs. BISHANI
|
August 31, 1956 |
RAM LAL HARNAM DASS Vs. BAL KRISHEN
|
October 23, 1956 |
RAM PARSHAD NAND LAL Vs. CENTRAL BOARD OF REVENUE NEW DELHI
|
January 25, 1956 |
RAM PIARI Vs. MUNICIPAL COMMITTEE PATHANKOT
|
March 5, 1956 |
RAM SINGH Vs. STATE
|
October 11, 1956 |
RAMESHWAR NATH GUPTA Vs. KANTA DEVI
|
January 26, 1956 |
RAMESHWAR NATH GUPTA Vs. KANTA DEVI
|
November 26, 1956 |
RANDHIR SINGH Vs. STATE
|
April 16, 1956 |
RANJIT SINGH Vs. STATE
|
October 22, 1956 |
RISHI KESH BADRI PARSHAD Vs. KIDAR NATH HARGU LAL
|
October 22, 1956 |
RUP CHAND Vs. MAHABIR PARSHAD
|
May 15, 1956 |
S BIKRAMJIT SINGH Vs. PATIALA BANASPATI AND ALLIED PRODUCTS CO LTD
|
March 15, 1956 |
S G TAMBE Vs. STATE OF DELHI
|
June 15, 1956 |
S HARBHAJAN SINGH Vs. MUNSHI RAM
|
March 20, 1956 |
S IQBAL SINGH CHADHA Vs. COLLECTOR HOSHIARPUR
|
January 24, 1956 |
S J S UPPAL P C S COLONISATION OFFICER JULLUNDUR Vs. CHIEF SETTLEMENT COMMR MINISTRY OF REHABILITATION GOVT OF
|
September 27, 1956 |
S MILKHA SINGH Vs. N K GOPALA KRISHNA MUDALIAR
|
May 4, 1956 |
S MOHAN SINGH DHILLON Vs. DEPUTY CUSTODIAN-GENERAL EVACUEE PROPERTY, NEW DELHI
|
September 26, 1956 |
S SOHAN SINGH S ISHAR SINGH Vs. LIVERPOOL AND LONDON AND GLOBE INSURANCE CO LTD
|
February 3, 1956 |
S TARA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB JULLUNDUR AND
|
December 27, 1956 |
SADHU SINGH Vs. CHANDA SINGH
|
November 16, 1956 |
SARDAR KAPUR SINGH Vs. UNION OF INDIA
|
January 4, 1956 |
SARDARI LAL AMAR NATH Vs. KAUSHALYA DEVI WIFE OF SARDARI LAL
|
September 12, 1956 |
SARSWATI JIWA RAM Vs. RALLA RAM GONDA RAM
|
February 13, 1956 |
SARUP LAL Vs. SM KAUSHALYA DEVI
|
March 14, 1956 |
SHAM SINGH KIRPAL SINGH Vs. LAL SINGH KIRPAL SINGH
|
January 10, 1956 |
SHANKER DASS NARAINDASS Vs. SITA RAM JAWALA PARSHAD
|
April 16, 1956 |
SHANTI DEVI Vs. GIAN CHAND HAR SUKH RAI
|
February 13, 1956 |
SHIV PARSHAD Vs. PUNJAB STATE
|
September 11, 1956 |
SHIVDEV SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES JULLUNDUR
|
October 5, 1956 |
SIRI BHAN Vs. JIT SINGH
|
February 27, 1956 |
SIRI RAM Vs. JAGAN NATH
|
October 15, 1956 |
SIRI RAM JAGAT RAM Vs. DEV BARAT L BIHARI LAL
|
January 3, 1956 |
SM KAKO BAI Vs. LAND ACQUISITION COLLECTOR HISSAR
|
March 8, 1956 |
SOBHA SINGH Vs. BIHARI LAL BENI PARSHAD
|
January 16, 1956 |
SODAMAN Vs. JHARU
|
May 23, 1956 |
SOHAN LAL Vs. PUNJAB STATE
|
January 12, 1956 |
SOHAN LAL CHOPRA Vs. UNION OF INDIA
|
January 5, 1956 |
SOHAN SINGH Vs. ORIENTAL BANK OF COMMERCE
|
May 11, 1956 |
STATE Vs. SULAKHAN SINGH
|
April 3, 1956 |
STATE Vs. TEJA SINGH PAKHAR SINGH
|
April 3, 1956 |
STATE Vs. PARKASH SINGH
|
April 9, 1956 |
STATE Vs. ISHAR DAS
|
March 8, 1956 |
STATE Vs. RAM SINGH
|
November 5, 1956 |
STATE Vs. SHANTI PRAKASH
|
October 17, 1956 |
STATE Vs. YASH PAL P S I
|
August 31, 1956 |
STATE Vs. JAGAT SINGH MOTA SINGH
|
March 29, 1956 |
STATE Vs. AMRU TULSI RAM
|
November 8, 1956 |
STATE Vs. B D MEATTLE
|
November 23, 1956 |
STATE Vs. BANWARI NANDU JAT
|
December 21, 1956 |
STATE Vs. HARBHAJAN SINGH
|
April 25, 1956 |
STATE Vs. HARBHAJAN SINGH
|
October 30, 1956 |
STATE OF PUNJAB Vs. KARAM CHAND
|
April 14, 1956 |
SUGAR SYNDICATE BAHADARGARH Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB
|
March 16, 1956 |
SUJRAJ KUMARI Vs. D C CHTANI
|
February 2, 1956 |
SUKHBIR SINGH Vs. GRAM PANCHAYAT OF MAUZA PAKHOWAL
|
October 16, 1956 |
SURAJ PARKASH KAPUR Vs. STATE OF PUNJAB
|
November 9, 1956 |
TELU RAM JAIN Vs. UNION OF INDIA UOI
|
January 5, 1956 |
TULSI RAM KAHAN CHAND Vs. BHAG SINGH SUNDER SINGH
|
May 11, 1956 |
UDAY CHAND Vs. MOHANLAL
|
December 28, 1956 |
UNION OF INDIA Vs. TARA RANI
|
April 15, 1956 |
UNION OF INDIA Vs. SARDARNI HARBANS KAUR
|
December 17, 1956 |
UNION OF INDIA Vs. KANAHAYA LAL SHAM LAL
|
September 5, 1956 |
UNION OF INDIA Vs. PARSHOTAM LAL DHINGRA
|
January 19, 1956 |
UNION OF INDIA Vs. FIRM BALWANT SINGH JASWANT SINGH
|
March 5, 1956 |
UNION OF INDIA Vs. SHANTI DEVI
|
October 26, 1956 |
UNION OF INDIA Vs. F MADAN LAL PREM KUMAR
|
January 10, 1956 |
UNION OF INDIA UOI Vs. BABU LAL
|
November 20, 1956 |
VIRENDRA EDITOR PRINTER AND PUBLISHER THE DAILY PRATAP Vs. PUNJAB STATE
|
August 27, 1956 |
VISHAN SINGH Vs. NARNAJAN SINGH
|
November 15, 1956 |
WADHWA RAM KESAR SINGH Vs. GIAN CHAND GANESH DASS
|
February 24, 1956 |
WALAYAT KHAN RAHIM BUX AND ORS. Vs. DIRECTOR OF REHABILITATION AND ANR.
|
January 3, 1956 |