| Case Title | Date |
|---|---|
| ABDUL LATIF Vs. DIVISIONAL SUPERINTENDENT LAHORE DIVISION | December 27, 1948 |
| BASHIR AHMAD, CONVICT Vs. CROWN | May 3, 1948 |
| GURDIAL SINGH AINCHAL SINGH Vs. CROWN | December 10, 1948 |
| INDRA DEVI Vs. SARNAGAT SINGH | November 19, 1948 |
| JIT SINGH INDAR SINGH Vs. CROWN | December 23, 1948 |
| MEHNGA BUTA - CONVICT Vs. CROWN | December 21, 1948 |
| RAMJI LAL MAHADEO PARSHAD Vs. REX | June 26, 1948 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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