AASHISH RANJAN, SON OF SRI BUNDI PRASAD Vs. ARUN KUMAR SRIVASTAVA
|
May 2, 2013 |
ABDUL KHAIR Vs. STATE OF BIHAR
|
September 16, 2013 |
ABDUL RAJJAQUE Vs. STATE OF BIHAR
|
November 1, 2013 |
ABDUL TOUF Vs. STATE OF BIHAR
|
May 2, 2013 |
ABHA KUMARI Vs. STATE OF BIHAR
|
February 25, 2013 |
ABHA KUMARI Vs. RENU KUMARI
|
February 25, 2013 |
ABID AKHTAR S/O LATE HAJI ABDUL JABBAR Vs. STATE OF BIHAR
|
July 16, 2013 |
ABUL HASAN Vs. R.G. HOLDINGS PRIVATE LTD.
|
July 16, 2013 |
ADALAT PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
January 10, 2013 |
ADMINISTRATOR, BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. AJIT KUMAR SINHA SON OF LATE NARENDRA KUMAR SINHA
|
July 16, 2013 |
AFROZ JAHAN Vs. SYED NAJMUL HODA
|
October 1, 2013 |
AFROZ JAHAN Vs. SYED NAJMUL HODA
|
November 1, 2013 |
AHILYA DEVI WIDOW OF LATE RAMJEE SHARMA Vs. SUSHILA DEVI WIFE OF NITYA NAND SHARMA
|
February 5, 2013 |
AHMAD MUMTAZ AHMAD AND ORS. Vs. THE BIHAR STATE AGRICULTURAL MARKETING BOARD AND ORS.
|
November 22, 2013 |
AJABLAL MAHTO Vs. STATE OF BIHAR
|
October 24, 2013 |
AJAY KUMAR Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
|
August 20, 2013 |
AJAY SINGH Vs. STATE OF BIHAR
|
December 17, 2013 |
AJIT KUMAR PANDEY Vs. THE STATE OF BIHAR AND ANR.
|
February 8, 2013 |
AKHELESH SAHI Vs. THE STATE OF BIHAR
|
April 22, 2013 |
AKHILESH KUMAR Vs. STATE OF BIHAR
|
March 1, 2013 |
AKHILESH KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
June 24, 2013 |
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR AND ORS
|
December 10, 2013 |
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
December 12, 2013 |
AKIL AHMAD Vs. BALESHWAR PD. GUPTA
|
August 22, 2013 |
ALOK KUMAR PRASAD Vs. THE STATE OF BIHAR
|
January 23, 2013 |
AMAN KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 20, 2013 |
AMAR AARON Vs. BANK OF INDIA
|
September 4, 2013 |
AMAR JYOTI, SON OF SHRAWAN KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
December 17, 2013 |
AMBARISH SONI Vs. STATE OF BIHAR & ANR
|
September 11, 2013 |
AMBIKA RAM @ AMRIK RAM AND ORS Vs. STATE OF BIHAR
|
December 5, 2013 |
AMBUJ TIWARY Vs. MUKTA MANI DEVI
|
October 9, 2013 |
AMERENDER SINGH @ AMRENDER PRASAD SINGH AND RABINDER SINGH @ RAMENDER SINGH Vs. THE STATE OF BIHAR
|
November 26, 2013 |
AMIRUL HAQUE @ MD. AMIRUL HAQUE & ORS. Vs. SHEIKH SHAKUR & ORS.
|
February 20, 2013 |
AMIT KUMAR @ SURAJ KUMAR Vs. STATE OF BIHAR
|
June 21, 2013 |
AMIT KUMAR JHA @ AMIT JHA Vs. STATE OF BIHAR
|
October 8, 2013 |
AMIT KUMAR ROY Vs. STATE OF BIHAR
|
August 8, 2013 |
AMOD KUMAR DAS Vs. RENU KUMAR DAS
|
September 10, 2013 |
AMOL MISHRA Vs. STATE OF BIHAR
|
May 9, 2013 |
AMRENDRA KUMAR Vs. STATE OF BIHAR
|
September 20, 2013 |
AMRENDRA KUMAR SINGH AND ORS Vs. STATE OF BIHAR
|
December 5, 2013 |
AMRENDRA NARAIN SHARMA Vs. TAPESHWAR MISTRY
|
April 24, 2013 |
AMRESH KUMAR Vs. STATE OF BIHAR
|
July 29, 2013 |
ANAND DEO KANSYAKAR Vs. THE BIHAR STATE FINANCIAL CORPORATION
|
August 6, 2013 |
ANAND KISHORE THAKUR Vs. STATE OF BIHAR
|
April 8, 2013 |
ANAND KUMAR Vs. STATE OF BIHAR
|
January 10, 2013 |
ANANDI ROY Vs. STATE OF BIHAR
|
January 24, 2013 |
ANARASH RAI Vs. UNION OF INDIA
|
November 19, 2013 |
ANDEKH YADAV S/O LATE CHINA YADAV Vs. STATE OF BIHAR
|
June 20, 2013 |
ANIL KUMAR Vs. RAM AUTAR MODI S/O. LATE KALI PRASAD MODI
|
May 7, 2013 |
ANIL KUMAR Vs. MEGHAN YADAV AND ORS.
|
September 11, 2013 |
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 2, 2013 |
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
January 10, 2013 |
ANIL KUMAR Vs. STATE OF BIHAR
|
August 2, 2013 |
ANIL KUMAR Vs. STATE OF BIHAR
|
July 3, 2013 |
ANIL KUMAR Vs. RAM AUTAR MODI
|
December 17, 2013 |
ANIL KUMAR CHAUDHARY Vs. SMT. RITA DEVI & ORS.
|
February 12, 2013 |
ANIL KUMAR GUPTA Vs. PRADEEP KR. GOSH @ GHOSH
|
March 1, 2013 |
ANIL KUMAR RAI S/O LATE GANGA RAI AND ORS Vs. STATE OF BIHAR AND ORS
|
October 25, 2013 |
ANIL KUMAR RAM @ ANIL RAM Vs. PARES NATH DAS AND ORS.
|
April 17, 2013 |
ANIL KUMAR SINHA Vs. MD. SALAHUDDIN, S/O LATE MD. MOHAMMOD
|
June 19, 2013 |
ANIL KUMAR SINHA Vs. UNION OF INDIA
|
February 6, 2013 |
ANIL MAHALDAR Vs. STATE OF BIHAR
|
January 30, 2013 |
ANIL SINGH @ MAKHRU SINGH Vs. STATE OF BIHAR
|
February 4, 2013 |
ANIL SINGH, S/O-SRI BHUDEO SINGH Vs. STATE OF BIHAR
|
April 2, 2013 |
ANIL YADAV Vs. STATE OF BIHAR
|
February 6, 2013 |
ANIMESH KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
July 15, 2013 |
ANIRUDH AKHAURI Vs. STATE BANK OF INDIA THROUGH ITS CHAIRMAN & ORS.
|
January 8, 2013 |
ANIRUDH PRASAD Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
March 7, 2013 |
ANISH CHAKRABORTY S/O PHANINDRA NATH CHAKRABORTY Vs. STATE OF BIHAR
|
August 19, 2013 |
ANITA DEVI Vs. STATE OF BIHAR AND ORS
|
July 1, 2013 |
ANITA KUER & ORS Vs. CHANDRA BHUSHAN SINGH & ORS
|
July 24, 2013 |
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
|
March 5, 2013 |
ANJITA KUMARI Vs. STATE OF BIHAR
|
May 9, 2013 |
ANMOL HOMES PVT LTD Vs. PATNA MUNICIPAL CORPORATION
|
December 11, 2013 |
ANOD DAS Vs. STATE OF BIHAR
|
June 27, 2013 |
ANTIM MANDAL Vs. THE STATE OF BIHAR AND ORS.
|
April 9, 2013 |
ANUJ KUMAR Vs. STATE OF BIHAR
|
January 31, 2013 |
ANUJ KUMAR SINGH Vs. STATE OF BIHAR
|
June 19, 2013 |
ANUJ RAM SON OF RAM PRAMOD RAM Vs. STATE OF BIHAR
|
August 7, 2013 |
ANUP KUMAR RAM Vs. THE STATE OF BIHAR AND ORS.
|
February 7, 2013 |
ANUP NARAIN PRASAD SINHA S/O CHOTTU PRASAD Vs. BUDHANI DEVI W/O ANUP NARAIN PRASAD SINHA
|
September 2, 2013 |
ANWARUL HAQUE @ BAHRUL Vs. STATE OF BIHAR
|
October 9, 2013 |
AQUEEL SARWAR Vs. STATE OF BIHAR
|
July 18, 2013 |
ARBIND KUMAR Vs. STATE OF BIHAR
|
December 5, 2013 |
ARBIND PRASAD ALIAS SUSHIE KUMAR VERMA Vs. STATE OF BIHAR
|
March 5, 2013 |
ARCHANA DEVI Vs. STATE OF BIHAR
|
September 4, 2013 |
ARJUN KUMAR SINGH @ ARJUN SINGH Vs. STATE OF BIHAR
|
December 17, 2013 |
ARJUN RAWAT S/O RAM REKH RAWAT AND ORS Vs. STATE OF BIHAR AND ORS
|
August 30, 2013 |
ARTI KUMARI Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY AND ORS.
|
July 2, 2013 |
ARUN KUMAR JAISWAL Vs. KAILASH CHANDRA AGRAWAL
|
July 1, 2013 |
ARUN KUMAR JHA Vs. PUSHPA CHOUDHARY AND ORS.
|
September 16, 2013 |
ARUN KUMAR SAH Vs. GITA DEVI AND ORS.
|
March 1, 2013 |
ARUN KUMAR SINGH Vs. ARRAH MUNICIPAL CORPORATION
|
November 14, 2013 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
October 31, 2013 |
ARUN KUMAR SINHA Vs. JAGARNATH SAHAY
|
December 17, 2013 |
ARUN KUMAR TIWARY Vs. STATE OF BIHAR
|
July 26, 2013 |
ARUN KUMAR TIWARY Vs. STATE OF BIHAR
|
January 29, 2013 |
ARUN KUMAR VERMA Vs. STATE OF BIHAR
|
January 8, 2013 |
ARUN SAH Vs. THE STATE OF BIHAR THROUGH C.B.I.
|
January 23, 2013 |
ARUNA KUMARI Vs. STATE OF BIHAR
|
October 23, 2013 |
ARUNDHATI DUTTA Vs. PINAKI RANJAN DUTTA
|
November 29, 2013 |
ARVIND KUMAR Vs. STATE OF BIHAR
|
July 8, 2013 |
ARVIND KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
July 10, 2013 |
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
|
November 29, 2013 |
ARVIND KUMAR SINGH Vs. STATE
|
September 12, 2013 |
ARVIND KUMAR SINGH @ ARVIND SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HOME & ORS.
|
August 12, 2013 |
ARVIND KUMAR TIWARI Vs. THE STATE OF BIHAR AND ORS.
|
May 2, 2013 |
ARVIND YADAV @ RAJU DA S/O DAMODAR YADAV Vs. STATE OF BIHAR
|
August 21, 2013 |
ASFAQUE, SON OF SK MOHAMMAD ALI, RESIDENT OF SHEKHPATTI BHUIDHARWA, PS Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR PANCHAYATI RAJ BIHAR, PATNA
|
December 9, 2013 |
ASHA DEVI Vs. RAMA NAND SINGH
|
December 2, 2013 |
ASHA DEVI @ ASHA RANI Vs. RAM DEO SINGH
|
April 16, 2013 |
ASHARFI CHOUDHARY, S/O RAMASHISH Vs. STATE OF BIHAR
|
January 11, 2013 |
ASHISH KUMAR BHARTI @ SUMAN KUMAR YADAV SON OF ASHOK KUMAR YADAV Vs. STATE OF BIHAR
|
May 2, 2013 |
ASHOK DOME Vs. STATE OF BIHAR
|
July 22, 2013 |
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 6, 2013 |
ASHOK KUMAR Vs. CHANDRA BHAWANANI
|
December 11, 2013 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
December 19, 2013 |
ASHOK KUMAR & ORS. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR & ORS.
|
July 17, 2013 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
September 2, 2013 |
ASHOK KUMAR UPADHYA Vs. THE BHOJPUR ROHTAS GRAMIN BANK THROUGH ITS CHAIRMAN AND ORS.
|
July 30, 2013 |
ASHUTOSH KUMAR Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
|
July 12, 2013 |
ASTERISK HOME PVT LTD Vs. STATE OF BIHAR
|
December 10, 2013 |
ATAL BIHARI SINGH Vs. STATE OF BIHAR
|
November 14, 2013 |
AVADH KUMAR PATEL Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
July 15, 2013 |
AVINASH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 7, 2013 |
AWADH ASSOCIATES PVT. LIMITED Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
July 9, 2013 |
AWADH BIHARI TIWARY SON OF LATE SHEO KUMAR TIWARY Vs. STATE OF BIHAR
|
April 24, 2013 |
AWADH KISHOR YADAV Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD
|
December 19, 2013 |
AWADH KISHORE PANDEY Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
|
August 5, 2013 |
AWADH KISHORE THAKUR Vs. STATE OF BIHAR
|
July 31, 2013 |
AZHAR HOSSAIN Vs. STATE OF BIHAR
|
November 19, 2013 |
BABALU @ RAKESH SINGH Vs. STATE OF BIHAR
|
November 21, 2013 |
BABAN OJHA Vs. STATE OF BIHAR
|
January 10, 2013 |
BABAN OJHA Vs. THE STATE OF BIHAR AND ORS.
|
February 7, 2013 |
BABITA DEVI @ MINTU DEVI Vs. STATE OF BIHAR
|
March 22, 2013 |
BABU SAHEB RAUT Vs. STATE OF BIHAR
|
January 4, 2013 |
BABUABATI DEVI Vs. BHOLA YADAV
|
September 20, 2013 |
BABUL KUMAR @ RAGHAV KUMAR Vs. STATE OF BIHAR
|
December 2, 2013 |
BACHANI KUER Vs. RAMA SHANKAR SINGH & ORS
|
March 5, 2013 |
BACHCHE LAL RAY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
|
January 31, 2013 |
BADRI MAHTO SON OF KUNJAN MAHTO Vs. STATE OF BIHAR
|
July 11, 2013 |
BADRI NATH JHA Vs. THE STATE OF BIHAR AND ORS.
|
March 12, 2013 |
BADRI SINGH S/O LATE KAMLA SINGH Vs. STATE OF BIHAR
|
April 15, 2013 |
BADSHAH NUTT Vs. STATE OF BIHAR
|
April 2, 2013 |
BADSHAH PANDEY Vs. STATE OF BIHAR
|
June 18, 2013 |
BAHARAN YADAV Vs. HARI CHARAN YADAV
|
March 8, 2013 |
BAID NATH MEHTAR Vs. STATE OF BIHAR
|
March 19, 2013 |
BAIDYA NATH CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
|
March 15, 2013 |
BAIDYA NATH PRASAD SHRIVASTAVA Vs. SUBH CHANDRA MISHARA & ORS.
|
February 6, 2013 |
BAIDYA NATH SINGH Vs. STATE OF BIHAR
|
February 21, 2013 |
BAIJNATH MAHTO Vs. STATE OF BIHAR
|
December 3, 2013 |
BAIJNATH MAHTO S/O SUKUL MAHTO AND ORS Vs. STATE OF BIHAR AND ORS
|
August 13, 2013 |
BAIJNATH PRASAD Vs. STATE OF BIHAR
|
July 8, 2013 |
BAIJNATH SINGH @ BAIDYANATH SINGH @ BAIJU SINGH S/O RAM UCHIT SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
August 29, 2013 |
BAIJNATH THAKUR Vs. STATE OF BIHAR
|
September 27, 2013 |
BAIJU MAHTO Vs. STATE OF BIHAR
|
August 23, 2013 |
BAJRANG LAL SARAF S/O KISHANLAL SARAF Vs. STATE OF BIHAR
|
August 16, 2013 |
BAL MUKUND SHARMA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
September 13, 2013 |
BAL MUKUND SHARMA@BALMUKUND CHAUDHRY SON OF RAMA NAND SHA Vs. STATE OF BIHAR
|
May 23, 2013 |
BALDEO BHAGAT Vs. STATE OF BIHAR
|
July 5, 2013 |
BALESHWAR MAHTO Vs. STATE OF BIHAR
|
March 13, 2013 |
BALESHWAR MAHTO Vs. STATE OF BIHAR
|
August 8, 2013 |
BALESHWAR RAI Vs. STATE OF BIHAR
|
December 5, 2013 |
BALI RAM SINGH S/O RAM LAKHAN SINGH AND ORS Vs. STATE OF BIHAR
|
November 12, 2013 |
BALISTER RAUT @ BALISTER RAI Vs. STATE OF BIHAR
|
March 14, 2013 |
BALMIKI PRASAD SINHA Vs. STATE OF BIHAR
|
December 16, 2013 |
BALRAM PRASAD Vs. STATE OF BIHAR
|
August 27, 2013 |
BAMBAM PASWAN Vs. STATE OF BIHAR
|
April 24, 2013 |
BARAUNI Vs. STATE OF BIHAR
|
January 18, 2013 |
BARHAMDEO MODI ALIAS BARNWAL Vs. THE STATE OF BIHAR AND ORS.
|
February 27, 2013 |
BASANT MANDAL S/O PRAYAG MANDAL RESIDENT OF VILLAGE BAGDI TOLA, KADWA, P.S. KADWA, O.P. (DHOLBAJJA), DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
|
December 16, 2013 |
BASIRUDDIN Vs. BIBI KHALIQUE KHATOON
|
December 4, 2013 |
BASUDEO MANDAL Vs. STATE OF BIHAR
|
August 6, 2013 |
BASUDEO PASWAN Vs. STATE OF BIHAR
|
October 3, 2013 |
BASUDEO YADAV & ANR. Vs. THE STATE OF BIHAR & ORS.
|
June 19, 2013 |
BASULDEO DAS Vs. STATE OF BIHAR
|
February 22, 2013 |
BENGALI SAH Vs. TERASH SAH
|
June 17, 2013 |
BHAGALPUR CENTRAL CO-OPERATIVE BANK LTD Vs. SHUKHDEO JHA
|
July 25, 2013 |
BHAGWAN PRASAD Vs. NOTIFIED AREA COMMITTEE
|
September 17, 2013 |
BHAIYA LAL HANSDA Vs. STATE OF BIHAR AND ORS
|
July 11, 2013 |
BHANU PRAKASH CHOUDHARY Vs. UNION OF INDIA
|
April 25, 2013 |
BHARAT SAO Vs. STATE OF BIHAR
|
November 28, 2013 |
BHARTI DEVI Vs. AMRENDRA KUMAR SARKAR
|
February 7, 2013 |
BHAVESH CHANDRA DAS Vs. STATE OF BIHAR
|
May 6, 2013 |
BHIKHARI KUWAR Vs. STATE OF BIHAR
|
December 6, 2013 |
BHIKHARI RAI Vs. THE STATE OF BIHAR
|
November 28, 2013 |
BHIM YADAV @ BHIMAL YADAV Vs. STATE OF BIHAR
|
January 8, 2013 |
BHIMA NAND JHA AND ANR. Vs. THE STATE OF BIHAR & ORS.
|
March 19, 2013 |
BHOLA SINGH, SON OF LATE RAGHUBIR SINGH AND ORS Vs. STATE OF BIHAR
|
September 25, 2013 |
BHUALI MAHTO SON OF PURAN MAHTO Vs. STATE OF BIHAR
|
February 5, 2013 |
BHUGANI DEVI Vs. STATE OF BIHAR
|
June 27, 2013 |
BHUPENDRA YADAV Vs. STATE OF BIHAR
|
December 12, 2013 |
BHURE YADAV Vs. STATE OF BIHAR
|
September 25, 2013 |
BHUSHAN SINGH @ BRAJ BHUSHAN SINGH AND ANR. Vs. STATE OF BIHAR
|
February 18, 2013 |
BHUTAI SAH Vs. STATE OF BIHAR
|
October 22, 2013 |
BIBHUTI KUMAR SHARMA @ UPENDAR SHARMA Vs. STATE OF BIHAR
|
September 30, 2013 |
BIBHUTI MANDAL Vs. STATE OF BIHAR
|
January 29, 2013 |
BIBI ABEDA KHATOON Vs. MD UMAR & ORS
|
July 15, 2013 |
BIDYA BHUSHAN SINGH Vs. STATE OF BIHAR
|
September 9, 2013 |
BIDYA PANDIT Vs. STATE OF BIHAR
|
December 13, 2013 |
BIGAN PASWAN, S/O SITA PASWAN AND ORS Vs. STATE OF BIHAR
|
March 13, 2013 |
BIHAR AGRICULTURE SERVICE ASSOCIATION Vs. UNION OF INDIA
|
November 22, 2013 |
BIHAR ENGINEERING SERVICES Vs. STATE OF BIHAR
|
February 12, 2013 |
BIHAR POLICE MENS ASSOCIATION H.Q.R.T. Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL CUM INSPECTOR GENERAL OF POLICE
|
April 3, 2013 |
BIHAR SCHOOL EXAMINATION BOARD Vs. VIVEK RANJAN MISHRA
|
September 18, 2013 |
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANTH RAMGUN DASJEE
|
April 24, 2013 |
BIHAR STATE CO OPERATIVE BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
|
February 21, 2013 |
BIHAR STATE COOPERATIVE MARKETING UNION LIMITED Vs. ELECTRONIC SYSTEM PUNJAB LTD
|
May 13, 2013 |
BIHAR STATE ELECTRICITY BOARD Vs. BINDESHWAR MANDAL
|
September 23, 2013 |
BIHAR STATE ELECTRICITY BOARD Vs. AJAY KUMAR PRASAD
|
July 2, 2013 |
BIHAR STATE ELECTRICITY BOARD Vs. SHAKTI COLD STORAGE
|
July 16, 2013 |
BIHAR STATE ELECTRICITY BOARD Vs. CHADRA SHEKHAR PASWAN
|
December 9, 2013 |
BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN VIDYUT BHAWAN, BAILEY ROAD Vs. ICE BERG INDUSTRIES LTD., A COMPANY INCORPORATED
|
February 7, 2013 |
BIHAR STATE FINANCIAL CORPORATION Vs. M/S EMPIRE FURNITURE
|
November 22, 2013 |
BIHAR STATE HOUSING BOARD Vs. MANI MOHAN GHOSH
|
October 3, 2013 |
BIHAR STATE POWER (HOLDING) CO. LTD. Vs. GKC-SSELJV
|
September 9, 2013 |
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
|
July 8, 2013 |
BIHAR STATE SUNNI WAKF BOARD Vs. SYED SHAH WAQARUDDIN AHMAD
|
November 12, 2013 |
BIJALI DEVI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
August 28, 2013 |
BIJALI DEVI Vs. UNION OF INDIA
|
August 23, 2013 |
BIJENDRA NONIA Vs. STATE OF BIHAR
|
May 15, 2013 |
BIKRAMADITYA SINGH Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY AND ORS.
|
July 12, 2013 |
BILAS PRASAD Vs. STATE OF BIHAR
|
October 3, 2013 |
BIMAL KANT MISHRA Vs. STATE OF BIHAR
|
July 19, 2013 |
BIMAL KUMAR SINGH Vs. STATE OF BIHAR
|
May 17, 2013 |
BIMLESH KUMAR SINGH @ BIMLESH SINGH Vs. STATE OF BIHAR
|
August 12, 2013 |
BINAY JHA, SON OF LATE BISHAMBHAR JHA, RESIDENT OF VILLAGE AND POST Vs. THE STATE OF BIHAR
|
July 4, 2013 |
BINDESHAWAR SAH Vs. STATE OF BIHAR
|
November 14, 2013 |
BINDESHWAR ROY Vs. SHAMBHU SARAN GUPTA
|
April 16, 2013 |
BINDESHWAR SAHU & ORS Vs. STATE OF BIHAR & ORS
|
February 8, 2013 |
BINDESHWARI MAHTO Vs. STATE OF BIHAR
|
October 1, 2013 |
BINDESHWARI MANSAL @ BINDESHWARI MAHTO @ BINDESHWARI MANDA Vs. STATE OF BIHAR
|
January 17, 2013 |
BINOD KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 22, 2013 |
BINOD KUMAR PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2013 |
BINOD KUMAR SHARMA Vs. STATE OF BIHAR
|
August 14, 2013 |
BINOD KUMAR SHARMA AND ORS. ETC. ETC. Vs. THE UNION OF INDIA AND ORS. ETC. ETC.
|
April 8, 2013 |
BINOD PRASAD Vs. STATE OF BIHAR
|
April 9, 2013 |
BINOD RAI Vs. THE STATE OF BIHAR
|
April 2, 2013 |
BINOD SINGH @ BINOD KR. SINGH Vs. STATE OF BIHAR
|
January 17, 2013 |
BIPIN BIHARI SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
June 20, 2013 |
BIPIN KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2013 |
BIRENDRA DUSADH SON OF SHEO SHANKAR PASWAN Vs. STATE OF BIHAR
|
June 24, 2013 |
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
April 15, 2013 |
BIRENDRA KUMAR SHARMA Vs. UNION OF INDIA
|
March 15, 2013 |
BIRENDRA KUMAR SINGH & ORS. Vs. SRI SATYA NARAYAN YADAV
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February 6, 2013 |
BIRENDRA PANDEY Vs. STATE OF BIHAR
|
December 11, 2013 |
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
December 9, 2013 |
BIRENDRA RAI Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT
|
March 19, 2013 |
BIRENDRA SAHU SON OF SRI RAM SAHU, RESIDENT OF VILLAGE+P.O. JAFARA, P.S. BISFI, DISTRICT Vs. THE STATE OF BIHAR
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December 23, 2013 |
BIRENDRA TIWARI Vs. SARVESHWAR TIWARI AND ORS.
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January 24, 2013 |
BISHAPIT KISSAN SANGHARSH MORCHA Vs. THE STATE OF BIHAR AND ORS.
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August 12, 2013 |
BISHESHWAR PRASAD YADAV AND ANR. Vs. THE STATE OF BIHAR AND ORS.
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February 8, 2013 |
BISHUN RAM AND ORS Vs. STATE OF BIHAR AND ORS
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August 23, 2013 |
BISHUNDEO DUBEY Vs. KAPILDEO DUBEY
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December 17, 2013 |
BISHUNDEO RAI Vs. STATE OF BIHAR
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August 12, 2013 |
BISHUNDEO SAH AND ORS. Vs. SMT. GAURI DEVI AND ORS.
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January 22, 2013 |
BISHUNDEO TIWARI Vs. STATE OF BIHAR
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July 16, 2013 |
BISHWAMBHAR TIWARI Vs. STATE OF BIHAR
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December 2, 2013 |
BISHWANATH AHIR Vs. STATE OF BIHAR
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March 8, 2013 |
BISHWANATH JHA AND ORS. Vs. THE STATE OF BIHAR
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December 10, 2013 |
BISHWANATH THAKUR Vs. STATE OF BIHAR
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December 6, 2013 |
BIYAFI DEVI @ BANHI DEVI Vs. UNION OF INDIA
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February 20, 2013 |
BRAHMDEO RAI Vs. STATE OF BIHAR AND ORS
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March 4, 2013 |
BRAITHWAITE BURN AND JESSOP CONSTUCTION COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
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October 22, 2013 |
BRAJESH KUMAR Vs. STATE OF BIHAR
|
May 7, 2013 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SABUNTI DEVI W/O LATE BHAGAWAN SAH
|
May 10, 2013 |
BRANCH MANAGER, CENTRAL BANK OF INDIA AND ANR. Vs. M/S. A.M. BROTHERS AND ORS.
|
March 20, 2013 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. JEHAL SAO
|
November 22, 2013 |
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KHUSBOO KUMARI
|
April 8, 2013 |
BRIJ BIHARI PRASAD CHAURASIA Vs. RAJESHWARI DEVI
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March 5, 2013 |
BRIJ MOHAN UPADHYAYA Vs. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE-CUM-COLLECTOR AND ORS.
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April 25, 2013 |
BRIJ NANDAN MAHTO Vs. RANJOO DEVI
|
March 21, 2013 |
BSS PROJECTS PRIVATE LIMITED Vs. STATE OF BIHAR & ORS
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February 12, 2013 |
BUJHAWAN SAHNI AND OTHERS Vs. THE STATE OF BIHAR
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November 25, 2013 |
BUJHAWAN THAKUR Vs. STATE OF BIHAR
|
October 9, 2013 |
BUNI LAL MAHTO Vs. STATE OF BIHAR
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July 25, 2013 |
BUTAN SINGH @ RAM PRASAD SINGH Vs. STATE OF BIHAR
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December 6, 2013 |
C. MURUGAN Vs. THE RESERVE BANK OF INDIA AND ORS.
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September 9, 2013 |
CHABILA MAHTO Vs. STATE OF BIHAR
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December 10, 2013 |
CHAKRAPANI DUBEY @ CHANDRAMANI DUBEY ALIAS BACHA DUBEY & ORS. Vs. BABU NAND DUBEY & ORS.
|
April 17, 2013 |
CHAMARU MANDAL Vs. STATE OF BIHAR
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December 19, 2013 |
CHAMELI DEVI Vs. STATE OF BIHAR
|
May 13, 2013 |
CHAMRU YADAV Vs. TANUK LAL YADAV AND ORS.
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May 10, 2013 |
CHANARDHAN YADAV Vs. STATE OF BIHAR
|
July 18, 2013 |
CHANDAN KUMAR YADAV @ CHANDAN YADAV @ CHANDAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 7, 2013 |
CHANDESHWAR PRASAD SINHA Vs. LALITA NARAYAN MIMITHILA UNIVERSITY KAMESHWAR NAGAR
|
October 29, 2013 |
CHANDESHWAR PRASAD THAKUR Vs. BIHAR SANSKRIT SHIKSHA BOARD THROUGH ITS CHAIRMAN
|
March 21, 2013 |
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
February 22, 2013 |
CHANDRA BHUSHAN SHARMA Vs. BALI RAM SHARMA
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April 29, 2013 |
CHANDRA BHUSHAN SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER
|
January 22, 2013 |
CHANDRA CHOOR PANDIT Vs. STATE OF BIHAR
|
June 19, 2013 |
CHANDRA DEO PRASAD YADAV Vs. THE STATE OF BIHAR
|
September 4, 2013 |
CHANDRA KISHORE MANDAL Vs. STATE OF BIHAR
|
June 25, 2013 |
CHANDRA KISHORE PRASAD Vs. MOHAN CHAUDHARY
|
June 25, 2013 |
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
|
April 8, 2013 |
CHANDRA SHEKHAR MAHTO Vs. THE STATE OF BIHAR & ORS.
|
February 25, 2013 |
CHANDRA SHEKHAR RAI Vs. STATE OF BIHAR
|
June 19, 2013 |
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
|
June 28, 2013 |
CHANDRADEO SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
August 16, 2013 |
CHANDRAMA BARI Vs. KISHUN BARI
|
July 11, 2013 |
CHANDRAMAULI KUMAR Vs. THE UNION OF INDIA THROUGH SECRETARY AND ORS.
|
August 6, 2013 |
CHANDRASHEKHAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 12, 2013 |
CHANDRESHWAR PRASAD SINHA Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
January 17, 2013 |
CHANDRIKA SINGH AND ORS. Vs. THE STATE OF BIHAR
|
November 28, 2013 |
CHANDRIKA YADAV, S/O-SARYUG GOPE Vs. STATE OF BIHAR
|
January 30, 2013 |
CHANGURI SAH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
June 25, 2013 |
CHARITRA PASWAN Vs. THE STATE OF BIHAR AND ORS.
|
March 21, 2013 |
CHHEDI SAH, VIKRAM SAH AND VIVEKA SAH Vs. BHATU SAH AND OTHERS
|
November 22, 2013 |
CHHOTE LAL RAI Vs. UNION OF INDIA
|
September 23, 2013 |
CHHOTELAL CHAUDHARY Vs. STATE OF BIHAR
|
March 5, 2013 |
CHIEF COMMISSIONER OF INCOME TAX Vs. CHIEF SECRETARY
|
March 21, 2013 |
CHITR GUPT PRASAD Vs. RANA SINGH
|
January 10, 2013 |
CHITTO CHAUDHARY AND ORS Vs. STATE OF BIHAR
|
December 2, 2013 |
CHULHAI YADAV AND ORS. Vs. SRINATH MAHALDAR AND ORS.
|
January 31, 2013 |
CHULHANAND PASWAN Vs. STATE OF BIHAR
|
March 8, 2013 |
CHUNCHUN SINGH Vs. STATE OF BIHAR
|
June 27, 2013 |
CHUNNI LAL PD. SAH @ CHUNILAL SAO Vs. STATE OF BIHAR
|
June 21, 2013 |
DADAN RAM Vs. STATE PROJECT DIRECTOR
|
January 8, 2013 |
DANIAL KUMAR Vs. STATE OF BIHAR
|
June 19, 2013 |
DANIAL KUMAR Vs. STATE OF BIHAR
|
November 18, 2013 |
DARSHAN SAH Vs. STATE OF BIHAR
|
February 7, 2013 |
DASAI MAHTO SINGH Vs. RAMAYAN MAHTO(SINGH)
|
February 13, 2013 |
DAYA SHANKAR SINGH Vs. THE STATE OF BIHAR
|
November 26, 2013 |
DAYANAND RAM, CHHOTE RAM AND KRISHNA RAM Vs. THE STATE OF BIHAR
|
December 11, 2013 |
DAYANAND YADAV AND ANR. Vs. THE STATE OF BIHAR THROUGH IT PRINCIPAL SECRETARY AND ORS.
|
July 26, 2013 |
DEBU MANDAL Vs. STATE OF BIHAR
|
March 21, 2013 |
DEEPAK KUMAR S/O BACHU RAMANI Vs. STATE OF BIHAR
|
May 8, 2013 |
DEEPAK SINGH Vs. STATE OF BIHAR
|
June 18, 2013 |
DEO CHANDRA SINGH, SON OF JALDHAR SINGH Vs. STATE OF BIHAR
|
April 18, 2013 |
DEO NANDAN CHOUDHARY & ANR. Vs. SMT. GULABI DEVI & ORS.
|
July 12, 2013 |
DEO NARAIN KOERI Vs. STATE OF BIHAR
|
July 15, 2013 |
DEO NARAIN YADAV Vs. STATE OF BIHAR
|
July 29, 2013 |
DEO NARAIN YADAV BHAGWAT YADAV VILL Vs. INIYA DEVI W/O DEO NARAYAN YADAV VILL
|
October 31, 2013 |
DEORATI KUER Vs. PRABHA RAI
|
March 5, 2013 |
DEV NARAYAN MANDAL Vs. STATE OF BIHAR
|
July 26, 2013 |
DEV NARAYAN YADAV Vs. STATE OF BIHAR
|
December 13, 2013 |
DEWTA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 1, 2013 |
DHANANJAY KUMAR Vs. STATE OF BIHAR
|
October 8, 2013 |
DHANANJAY KUMAR Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR AND ORS.
|
July 11, 2013 |
DHANANJAY KUMAR MISHRA Vs. BIHAR STAFF SELECTION COMMISSION
|
August 20, 2013 |
DHANANJAY SINGH Vs. STATE OF BIHAR
|
December 2, 2013 |
DHANESHWAR PANDIT Vs. STATE OF BIHAR
|
July 24, 2013 |
DHANESHWAR SINGH Vs. THE STATE OF BIHAR
|
December 10, 2013 |
DHARM RAJ YADAV Vs. KARMI KUMARI
|
April 24, 2013 |
DHARMDEO SINGH SON OF LATE JANAK SINGH Vs. STATE OF BIHAR
|
June 26, 2013 |
DHARMENDRA KUMAR Vs. UNION OF INDIA
|
March 13, 2013 |
DHARMENDRA MISHRA Vs. THE REGIONAL MANAGER AND ORS.
|
March 18, 2013 |
DHIRENDRA KUMAR Vs. BIHAR STATE HOUSING BOARD
|
June 26, 2013 |
DHIRENDRA KUMAR MANDAL Vs. STATE OF BIHAR
|
December 13, 2013 |
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR; KAMDEV SINGH
|
September 11, 2013 |
DHIRENDRA PRATAP SINGH Vs. RAVI KANT SINGH
|
June 25, 2013 |
DHOKAL YADAV Vs. STATE OF BIHAR
|
August 30, 2013 |
DHRUVNITI PRASAD SINGH Vs. STATE OF BIHAR
|
May 17, 2013 |
DHURKHELI PASWAN Vs. STATE OF BIHAR
|
November 14, 2013 |
DIGVIJAY KUMAR Vs. THE STATE OF BIHAR & ORS.
|
March 15, 2013 |
DILIP KUMAR CHOUBEY Vs. HEMA SHAH
|
May 10, 2013 |
DILIP KUMAR SINHA Vs. STATE OF BIHAR
|
September 26, 2013 |
DILIP YADAV, S/O BITAL YADAV Vs. STATE OF BIHAR
|
January 30, 2013 |
DIMPL KUMARI Vs. STATE OF BIHAR
|
September 20, 2013 |
DINA NATH GUPTA Vs. GANESH PRASAD MAHTO
|
July 30, 2013 |
DINANATH PANDEY Vs. STATE OF BIHAR
|
July 19, 2013 |
DINENDRA KUMAR S/O CHAMAKLAL SINGH Vs. STATE OF BIHAR AND ORS
|
August 30, 2013 |
DINESH KAMTI Vs. STATE OF BIHAR
|
September 19, 2013 |
DINESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2013 |
DINESH KUMAR Vs. BIHAR STAFF SELECTION COMMISSION VETERINARY COLLEGE
|
May 7, 2013 |
DINESH MANDAL Vs. STATE OF BIHAR
|
May 2, 2013 |
DINESH SINGH SON OF LATE BANARSI SINGH Vs. STATE OF BIHAR
|
January 11, 2013 |
DINESHWAR GOSAI AND ORS Vs. STATE OF BIHAR
|
December 5, 2013 |
DINESHWAR RAI @ DINESHWAR PRASAD RAI Vs. STATE OF BIHAR
|
March 5, 2013 |
DINKAR YADAV Vs. STATE OF BIHAR AND ORS
|
February 6, 2013 |
DISTRICT MADARAS TEACHERS ASSOCIATION,BANKA Vs. STATE OF BIHAR
|
May 14, 2013 |
DIVYA PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
|
August 23, 2013 |
DIWAKAR KUMAR PANDEY Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
|
February 8, 2013 |
DODI MAHTO Vs. STATE OF BIHAR
|
December 9, 2013 |
DOMAN MIAN Vs. GOVERNMENT OF INDIA
|
April 12, 2013 |
DR. ALKA PRASAD Vs. THE STATE OF BIHAR AND ANR.
|
July 4, 2013 |
DR. AMBARISH SONI Vs. THE STATE OF BIHAR AND ANR.
|
September 11, 2013 |
DR. DHARAM SHEELA PRASAD AND ORS. ETC. ETC. Vs. THE CHANCELLOR OF UNIVERSITIES AND ORS. ETC. ETC.
|
March 18, 2013 |
DR. HARI SHANKAR PRASAD SINGH Vs. THE VICE-CHANCELLOR AND ORS.
|
April 25, 2013 |
DR. NARENDRA KUMAR Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR AND ORS.
|
August 13, 2013 |
DR. OM PRAKASH GUPTA AND ORS. Vs. THE STATE BIHAR AND ORS.
|
April 4, 2013 |
DR. PARAS NATH SAHAY Vs. THE STATE OF BIHAR AND ORS.
|
April 9, 2013 |
DR. RAM PRIYA SHARMA Vs. THE TILKA MANJHI BHAGALPUR UNIVERSITY & ORS.
|
March 22, 2013 |
DR. RAM SHANKAR JHA Vs. ASHA DEVI AND ORS.
|
January 31, 2013 |
DR. SHARFE ALAM Vs. STATE OF BIHAR
|
February 28, 2013 |
DR. VISHNU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
January 23, 2013 |
DULAR CHAND MAHTO & ANR. Vs. SHIB RAM MAHTON & ORS.
|
January 29, 2013 |
DURENDRA KAMKAR Vs. STATE OF BIHAR
|
February 1, 2013 |
DURGA DUTTA JHA Vs. ASHA DEVI
|
October 30, 2013 |
DURGA PRASAD Vs. TARKESHWARI SINGH
|
January 29, 2013 |
DWARIKA PRASAD GUPTA Vs. HANUMAN NAGAR PRAKHAND MATSYAJIVI SWABLAMBI SAHAKARI SAMITI LIMITED
|
December 6, 2013 |
E.S.I. CORPORATION Vs. HOTEL NIHAR
|
May 17, 2013 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. TUBEX INDIA PVT. LTD.
|
December 20, 2013 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. B.P.SINGH
|
July 5, 2013 |
ESSAR POWER LIMITED, A COMPANY REGISTERED UNDER COMPANIES ACT THROUGH ITS AUTHORIZED REPRESENTATIVE MR. SUBODH TYAGI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY & ORS.
|
January 8, 2013 |
EX SUB GANPATI JHA Vs. UNION OF INDIA THROUGH THE DEFENCE SECRETARY, RAKSHA BHAWAN
|
March 18, 2013 |
EZAZ AHMAD Vs. SK AURANGZEB
|
July 18, 2013 |
FAIYAZ AHMED S/O MD. AFAQUE HUSSAIN AT+P.O Vs. THE STATE OF BIHAR
|
December 10, 2013 |
FAKIR ROY Vs. STATE OF BIHAR
|
January 22, 2013 |
FARID Vs. THE STATE OF BIHAR
|
December 11, 2013 |
FARUQQUZ ZAMA Vs. PREM BABU TOMER AND ORS
|
May 2, 2013 |
FEKULAL YADAV SON OF SITARAM YADAV Vs. STATE OF BIHAR AND ORS
|
September 17, 2013 |
GABBAR MALLIK @ GABBAR BALMIKI @ KUSHAGRA KUMAR Vs. THE STATE OF BIHAR
|
September 11, 2013 |
GAJENDRA YADAV Vs. STATE OF BIHAR
|
March 4, 2013 |
GAJO YADAV AND ORS Vs. STATE OF BIHAR
|
December 2, 2013 |
GAMMON INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
January 8, 2013 |
GANESH CHANDRA PRASAD Vs. STATE OF BIHAR
|
August 30, 2013 |
GANESH PASWAN Vs. STATE OF BIHAR
|
September 13, 2013 |
GANESH SINGH Vs. STATE OF BIHAR
|
August 13, 2013 |
GANESH SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR & ORS.
|
February 7, 2013 |
GANGA DEVI SUGAR MILLS LTD Vs. STATE
|
May 3, 2013 |
GANGA NAND PANDEY Vs. STATE OF BIHAR
|
July 5, 2013 |
GANOURI BAITHA AND NAWAL KISHORE BAITHA Vs. THE STATE OF BIHAR
|
September 4, 2013 |
GANPATI SINGH Vs. BOARD OF DIRECTORS AND APPELLATE AUTHORITY MADHUBANI KSHETRIYA
|
January 8, 2013 |
GAURAV KUMAR Vs. B.N. MANDAL UNIVERSITY THROUGH ITS REGISTRAR LALOO NAGAR
|
March 22, 2013 |
GAURI MAHARAJ @ GAURI SHANKER MAHARAJ Vs. STATE OF BIHAR
|
March 15, 2013 |
GAURI SHANKAR BIND Vs. UNION OF INDIA
|
July 4, 2013 |
GAURI SHANKAR MAHTO AND ORS Vs. STATE OF BIHAR
|
December 10, 2013 |
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
|
July 11, 2013 |
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
|
December 6, 2013 |
GAURI SHANKAR SAH Vs. UNION OF INDIA
|
November 28, 2013 |
GAYATRI DEVI Vs. RAM BALAK SINGH
|
April 1, 2013 |
GAYATRI DEVI Vs. UNION OF INDIA
|
October 4, 2013 |
GEETA KUMARI Vs. STATE OF BIHAR THROUGH THE HEALTH COMMISSIONER
|
July 2, 2013 |
GHANSHYAM KUMAR Vs. THE HINDUSTAN PETROLEUM CORPORATION LTD.
|
January 24, 2013 |
GHOLTU MANDAL AND ORS Vs. STATE OF BIHAR AND ORS
|
August 19, 2013 |
GIRDHARI DOM Vs. STATE OF BIHAR
|
July 29, 2013 |
GIRIJA DEVI Vs. SHAMA DEVI
|
May 14, 2013 |
GIRIJA DEVI Vs. THE STATE OF BIHAR & ORS.
|
February 26, 2013 |
GITA DEVI Vs. YATINDRA NATH SINGH
|
January 29, 2013 |
GOBARDHAN BELDAR S/O RATAN BELDAR Vs. STATE OF BIHAR AND ORS
|
September 18, 2013 |
GODHAN PRASAD SINGH Vs. STATE OF BIHAR
|
August 26, 2013 |
GOODS OF LATE HARI HAR RAI Vs. STATE
|
December 12, 2013 |
GOODS OF LATE MOHAN SAO @ MOHAN LAL Vs. STATE
|
August 22, 2013 |
GOPAL KUMAR THAKUR Vs. STATE OF BIHAR
|
July 26, 2013 |
GOPAL MAHTO AND ORS Vs. STATE OF BIHAR
|
December 10, 2013 |
GOPAL SHARAN SINGH @ GOPAL SINGH Vs. STATE OF BIHAR
|
August 22, 2013 |
GOPAL SINGH Vs. STATE OF BIHAR
|
December 6, 2013 |
GOPI KANT CHAUDHARY Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY & ORS.
|
April 15, 2013 |
GORAKH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
April 8, 2013 |
GORELAL SINGH @ DEEPAK KUMAR S/O RAJ KUMAR SHARMA Vs. STATE OF BIHAR AND ORS
|
August 22, 2013 |
GOVIND SINGH Vs. BALINDRA SINGH
|
June 28, 2013 |
GOVIND YADAV Vs. STATE OF BIHAR
|
December 3, 2013 |
GOVIND YADAV AND ORS Vs. STATE OF BIHAR AND ORS
|
December 5, 2013 |
GRIJESH KUMAR TRIPATHI Vs. ANSU DEVI
|
July 25, 2013 |
GUL CHARAN BIND Vs. THE STATE OF BIHAR
|
April 15, 2013 |
GULAB AHMAD Vs. THE STATE OF BIHAR
|
September 18, 2013 |
GULJAR RAI Vs. LALDEO SINGH & ORS.
|
July 30, 2013 |
GURUCHARAN SAH AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
February 28, 2013 |
HAJI SHEIKH YUSUF @ SK.YUSUF Vs. STATE OF BIHAR
|
August 2, 2013 |
HANUMAN SUGAR & INDUSTRIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 5, 2013 |
HARENDRA PASWAN Vs. UNION OF INDIA
|
August 22, 2013 |
HARENDRA PRATAP SINGH Vs. NITISH KUMAR
|
December 16, 2013 |
HARENDRA RAUT Vs. STATE OF BIHAR
|
September 10, 2013 |
HARENDRA SAH Vs. STATE OF BIHAR
|
May 1, 2013 |
HARENDRA SINGH Vs. STATE OF BIHAR
|
February 8, 2013 |
HARENDRA VHAUBEY Vs. BIHAR STATE BAR COUNCIL
|
March 12, 2013 |
HARESHWAR KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 2013 |
HARI CHARAN CHAUDHARY Vs. AMRIKA CHAUDHARY
|
September 24, 2013 |
HARI CHARAN PASWAN Vs. STATE OF BIHAR
|
March 21, 2013 |
HARI HAR RAI @ HARHIR RAI Vs. STATE OF BIHAR
|
December 12, 2013 |
HARI RAM Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
|
April 30, 2013 |
HARI SHANKAR PANDEY AND ORS. Vs. AKSHYABAT PANDEY AND ORS.
|
February 26, 2013 |
HARI SHARAN CHAUDHARY SON OF NATHUNI CHAUDHARY Vs. STATE OF BIHAR
|
March 4, 2013 |
HARIDWAR PANDEY Vs. THE STATE OF BIHAR
|
April 10, 2013 |
HARIHAR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 5, 2013 |
HARINAGAR SUGAR MILL LTD. Vs. STATE OF BIHAR
|
December 11, 2013 |
HARISH MAHTO S/O SRI NARAYAN MAHTO Vs. STATE OF BIHAR
|
February 1, 2013 |
HARISHANKAR SINGH Vs. STATE OF BIHAR AND ORS
|
July 3, 2013 |
HARMINDER MANDAL Vs. STATE OF BIHAR
|
February 13, 2013 |
HARSH ANUJ Vs. UNION OF INDIA
|
May 16, 2013 |
HARSH BARDHAN SHARMA Vs. STATE OF BIHAR
|
September 27, 2013 |
HASAN AND ORS. Vs. MEENA DEVI AND ORS.
|
November 7, 2013 |
HASIBUL SON OF ABDUL RAHIM Vs. STATE OF BIHAR
|
July 17, 2013 |
HAZARI DAS Vs. STATE OF BIHAR
|
April 3, 2013 |
HAZARI OJHA Vs. LALLAN CHAUDHARY
|
February 6, 2013 |
HCL INFOSYSTEMS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD, PATNA & ORS
|
February 18, 2013 |
HEM NARAIN SINGH @ SHANKAR SINGH Vs. STATE OF BIHAR
|
December 12, 2013 |
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR
|
October 21, 2013 |
HIRA LAL Vs. STATE OF BIHAR
|
February 11, 2013 |
HIRA LAL BHAGAT Vs. STATE OF BIHAR
|
January 31, 2013 |
HIRA LAL MEHTA Vs. STATE OF BIHAR
|
August 16, 2013 |
HIRA SINGH Vs. STATE OF BIHAR
|
August 30, 2013 |
HIRALAL MAHTO Vs. UNION OF INDIA
|
August 2, 2013 |
HIRALAL RAM Vs. THE STATE OF BIHAR & ORS.
|
April 8, 2013 |
IN RE: LATE SMT. SATYA CHOUDHARY; SMT. SUSHMA KUMARI Vs. STATE
|
November 21, 2013 |
IN RE: RANJEET BAHADUR SINGH Vs. STATE
|
September 12, 2013 |
IN THE MATTER OF AN APPLICATION Vs. STATE
|
September 12, 2013 |
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
|
September 2, 2013 |
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
October 22, 2013 |
INDRADEO YADAV Vs. THE STATE OF BIHAR
|
July 12, 2013 |
INDRASAN GOND Vs. LALMUNI DEVI
|
April 25, 2013 |
INDU PRAKASH SAO Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF TRANSPORT, GOVT. OF BIHAR & ORS.
|
March 12, 2013 |
ISHWAR CHANDRA BHAGAT Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
September 25, 2013 |
ISHWAR YADAV Vs. STATE OF BIHAR
|
January 18, 2013 |
J K M INFRA PROJECTS LIMITED Vs. STATE OF BIHAR
|
October 1, 2013 |
J.M.D. ALLOYS LIMITED Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
December 23, 2013 |
JAG NATH RAI Vs. STATE OF BIHAR
|
August 1, 2013 |
JAGANNATH PRASAD SINHA @ JAGARNATH PRASAD SINGH Vs. PINKY CHAUDHARY AND ORS
|
April 8, 2013 |
JAGBANDHU BIN Vs. STATE OF BIHAR
|
December 12, 2013 |
JAGBIR SINGH Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS & ORS.
|
July 16, 2013 |
JAGDEO BHAGAT Vs. RAMDEO BHAGAT AND ORS ; STATE OF BIHAR
|
May 7, 2013 |
JAGDISH CHANDRA ROY Vs. URMILA DEVI
|
January 7, 2013 |
JAGDISH NARAYAN SINGH AND ORS Vs. LILAWATI DEVI AND ORS
|
April 29, 2013 |
JAGDISH PRASAD YADAV @ JAGDISH YADAV AND ORS Vs. STATE OF BIHAR AND ORS
|
December 3, 2013 |
JAGDISH RAI Vs. THE STATE OF BIHAR AND ORS.
|
June 18, 2013 |
JAGDISH RAM Vs. STATE OF BIHAR
|
March 12, 2013 |
JAGDISH RAM Vs. GHURAN CHAUDHARY
|
August 12, 2013 |
JAGDISH RAM, S/O LATE JANGI RAM Vs. STATE OF BIHAR
|
March 15, 2013 |
JAGDISH SAH Vs. STATE OF BIHAR
|
August 7, 2013 |
JAGNARAYAN RAI @ DHARIKSHAN RAI Vs. THE STATE OF BIHAR AND ORS.
|
February 26, 2013 |
JAHANA KHATOON Vs. STATE OF BIHAR
|
December 9, 2013 |
JAI KISHORE PRASAD MANDAL Vs. STATE OF BIHAR
|
April 23, 2013 |
JAI NARAIN PANDIT Vs. STATE ELECTION COMMISSION
|
August 22, 2013 |
JAI NARAYAN PANDEY AND ORS Vs. STATE OF BIHAR
|
July 12, 2013 |
JAI PRAKASH Vs. RAJ KUMAR PRASAD
|
September 3, 2013 |
JAI PRAKASH LAL & ORS Vs. FULLO DEVI & ORS
|
August 7, 2013 |
JAI PRAKASH SAH Vs. STATE OF BIHAR
|
April 5, 2013 |
JALAR YADAV @ JAILER YADAV Vs. STATE OF BIHAR
|
December 16, 2013 |
JALESHWAR DAS Vs. UNION OF INDIA
|
April 17, 2013 |
JAMADAR DUSADH SON OF RAMANAND DUSADH Vs. STATE OF BIHAR
|
July 16, 2013 |
JAMILA KHATOON Vs. RAZI AHMAD
|
May 7, 2013 |
JAMUN YADAV @ JAMUN PRASAD YADAV Vs. STATE OF BIHAR
|
December 17, 2013 |
JANAK LALI SINHA Vs. STATE OF BIHAR
|
October 9, 2013 |
JANARDAN TEWARY Vs. JAGDISH TEWARY
|
January 3, 2013 |
JANKI DEVI Vs. STATE OF BIHAR
|
December 3, 2013 |
JANUL AVEDIN @ SK. JAINUL Vs. STATE OF BIHAR
|
February 4, 2013 |
JATASHANKAR SAH Vs. STATE OF BIHAR
|
February 21, 2013 |
JAWAHAR CHOUDHARI @ JAWAHAR PASI Vs. STATE OF BIHAR
|
December 13, 2013 |
JAWAHIR CHOUDHARY Vs. STATE OF BIHAR
|
December 5, 2013 |
JAYANT KUMAR SINGH Vs. STATE OF BIHAR
|
November 12, 2013 |
JEEWA DEVI Vs. KUMHAIYA DEVI
|
October 29, 2013 |
JHAMAN BHAGAT Vs. KHIRU ROY AND ORS.
|
April 24, 2013 |
JHARELA MAHTO Vs. STATE OF BIHAR
|
March 1, 2013 |
JIBODHAN GOSAI, S/O MAHABIR GOSAI Vs. STATE OF BIHAR
|
July 4, 2013 |
JOGENDRA @ JAGAT TANTI @ JAGAT GUPTA @ YAGENDRA TANTI AND ORS. Vs. THE STATE OF BIHAR
|
December 11, 2013 |
JOGENDRA SAH Vs. STATE OF BIHAR
|
May 23, 2013 |
JOYTI KUMARI Vs. STATE OF BIHAR
|
July 26, 2013 |
JULEKHA KHATOON Vs. STATE OF BIHAR
|
December 16, 2013 |
JUMMAN ANSARI Vs. UNION OF INDIA
|
March 8, 2013 |
JUSTICE SOMESHWAR NATH PATHAK (RETD.) Vs. THE STATE OF BIHAR AND ORS.
|
June 24, 2013 |
JYOTI KUMAR Vs. UNION OF INDIA & ORS
|
March 1, 2013 |
KAILA MANDAL @ SUNIL KUMAR MANDAL Vs. STATE OF BIHAR
|
December 5, 2013 |
KAILASH DOME Vs. STATE OF BIHAR
|
October 23, 2013 |
KAILASH NATH GUPTA Vs. STATE OF BIHAR
|
December 9, 2013 |
KAILASH NATHAN WORKING FOR GAIN AT ING VISYA BANK LTD. AS ASSISTANT VICE-PRESIDENT Vs. THE STATE OF BIHAR & ANR.
|
April 3, 2013 |
KAILASH RAVIDASH Vs. STATE OF BIHAR
|
May 1, 2013 |
KAILASHI DEVI @ KAILASHI DEVI KEJRIWAL Vs. SUDHIR KUMAR GAMI SON OF SRI RAMESHWAR PRASAD GAMI
|
March 21, 2013 |
KAJU KUMAR MANDAL Vs. STATE OF BIHAR
|
December 6, 2013 |
KALA DEVI Vs. YOGENDRA GIRI
|
December 20, 2013 |
KALPANA DEVI Vs. STATE OF BIHAR
|
May 9, 2013 |
KALPANA KUMARI D/O LUXMAN PRASAD CHOUDHARY Vs. STATE OF BIHAR AND ORS
|
August 22, 2013 |
KAMAL BISWAS Vs. STATE OF BIHAR
|
December 2, 2013 |
KAMAL MUKHIYA Vs. STATE OF BIHAR
|
January 18, 2013 |
KAMALA SINGH Vs. STATE OF BIHAR
|
September 11, 2013 |
KAMESHWAR PANDEY Vs. STATE OF BIHAR
|
December 19, 2013 |
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
August 2, 2013 |
KAMESHWAR SINGH Vs. CANARA BANK THROUGH ITS MANAGING DIRECTOR & ORS.
|
June 18, 2013 |
KAMESHWAR SINGH S/O SRI RAM SAGAR SINGH Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
|
April 12, 2013 |
KAMINI KUMARI Vs. STATE OF BIHARI
|
August 2, 2013 |
KAMLA DEVI Vs. STATE OF BIHAR
|
October 22, 2013 |
KAMLA DEVI Vs. STATE OF BIHAR
|
September 30, 2013 |
KAMLA KUMAR, SON OF LATE SHIV PRASAD KUMAR Vs. STATE OF BIHAR
|
January 21, 2013 |
KAMLA SINGH Vs. STATE OF BIHAR, THROUGH THE DIRECTOR, HIGHER EDUCATION
|
January 17, 2013 |
KAMLESH GOPE Vs. STATE OF BIHAR
|
March 21, 2013 |
KAMLESH SINGH Vs. STATE OF BIHAR
|
December 11, 2013 |
KAMLESHWARI @ KAMO YADAV Vs. STATE OF BIHAR
|
July 5, 2013 |
KAMLESHWARI SAH S/O LATE CHAUTHI SAH Vs. STATE OF BIHAR
|
February 19, 2013 |
KANCHAN KUMARI Vs. STATE OF BIHAR
|
November 18, 2013 |
KANHAIYA BHALOTIA Vs. UNION OF INDIA
|
September 26, 2013 |
KANHAIYA JHA Vs. STATE OF BIHAR
|
February 19, 2013 |
KANHAIYA KUMAR JHA Vs. STATE OF BIHAR
|
November 1, 2013 |
KANHAIYA YADAV Vs. THE STATE OF BIHAR AND ORS.
|
July 31, 2013 |
KANT KUMAR SINHA Vs. STATE OF BIHAR
|
January 7, 2013 |
KANTI PRABHA KARKETTA Vs. PUNJAB NATIONAL BANK
|
November 27, 2013 |
KAPIL RAM Vs. THE GENERAL MANAGER & ORS.
|
July 11, 2013 |
KAPILDEO CHAUDHARY @ KAPILDEO CHAUDHURY Vs. THE STATE OF BIHAR THROUGH COLLECTOR & ORS.
|
March 12, 2013 |
KAPILDEO MAHTO SON OF JAGO MAHTO Vs. STATE OF BIHAR
|
March 20, 2013 |
KARI DEVI Vs. MADHO YADAV
|
November 27, 2013 |
KARI MIAN Vs. STATE OF BIHAR
|
April 3, 2013 |
KARTIK PRASAD SINGH Vs. STATE OF BIHAR
|
October 21, 2013 |
KASHI NATH PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
August 14, 2013 |
KASHI NATH TIWARY Vs. STATE OF BIHAR
|
July 9, 2013 |
KAUSHAL KISHORE PRASAD Vs. STATE OF BIHAR
|
September 10, 2013 |
KAUSHAL KISHORE PRASAD Vs. SHOBHA GUPTA
|
January 30, 2013 |
KAUSHAL KISHORE SINGH Vs. LAGANDEV SINGH
|
September 9, 2013 |
KAUSHALIYA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 20, 2013 |
KAUSHALYA DEVI Vs. RAMAUTAR YADAV
|
September 19, 2013 |
KAUSLESH NANDAN SANDHWAR Vs. STATE OF BIHAR
|
February 8, 2013 |
KAVITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
April 17, 2013 |
KAVITA PRASAD AND ORS. Vs. STATE OF BIHAR AND ANR.
|
April 12, 2013 |
KEDAR NATH SINGH Vs. THE UNION OF INDIA
|
April 17, 2013 |
KEMS SERVICES PRIVATE LIMITED Vs. STATE OF BIHAR
|
October 22, 2013 |
KESHAV JAYANT TIWARY Vs. STATE OF BIHAR
|
February 13, 2013 |
KESHAWAR BHAGAT & ORS. Vs. MOST. JASIYA KUER & ORS.
|
September 26, 2013 |
KESHWAR BHAGAT Vs. STATE OF BIHAR
|
February 22, 2013 |
KHALILUR REHMAN @ TETNA, BIBI MARIAM AND BIBI MAJUN NISSA Vs. THE STATE OF BIHAR AND ORS.
|
September 20, 2013 |
KHEM ARORA Vs. STATE OF BIHAR AND ORS
|
December 16, 2013 |
KIRAN DEVI Vs. THE STATE ELECTION COMMISSION
|
October 8, 2013 |
KISHORI PRASAD Vs. STATE OF BIHAR
|
December 11, 2013 |
KISHORI PRASAD Vs. STATE OF BIHAR; MAHENDRA PRASAD MEHTA
|
October 9, 2013 |
KISHUNDEO PASWAN @ KISHUN PASWAN Vs. STATE OF BIHAR
|
March 19, 2013 |
KOSHMI DEVI Vs. STATE OF BIHAR
|
November 12, 2013 |
KRIPA DEVI Vs. POONAM DEVI
|
March 12, 2013 |
KRISHAN KUMAR GHOSH Vs. GIRIJA DEVI
|
December 3, 2013 |
KRISHNA CHANDRA MANDAL Vs. STATE OF BIHAR
|
January 11, 2013 |
KRISHNA GOVIND AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD
|
September 12, 2013 |
KRISHNA KANT GUPTA Vs. STATE OF BIHAR
|
October 7, 2013 |
KRISHNA KANT TIWARY Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
|
July 23, 2013 |
KRISHNA KUMAR JHA Vs. STATE OF BIHAR
|
July 31, 2013 |
KRISHNA KUMAR SINGH Vs. NIKESHWAR SINGH
|
June 26, 2013 |
KRISHNA KUMAR SRIVASTAVA Vs. THE STATE OF BIHAR & ORS.
|
May 10, 2013 |
KRISHNA MURARI SINGH Vs. STATE OF BIHAR
|
February 26, 2013 |
KRISHNA NANDAN PD. Vs. THE STATE OF BIHAR & ORS.
|
August 12, 2013 |
KRISHNA PRASAD Vs. STATE OF BIHAR
|
December 6, 2013 |
KRISHNA PRASAD Vs. STATE OF BIHAR
|
December 9, 2013 |
KRISHNA SAH Vs. THE STATE OF BIHAR
|
November 26, 2013 |
KRISHNA SINGH Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
|
February 8, 2013 |
KRISHNA SINGH Vs. DIPA KUER
|
April 16, 2013 |
KRISHNA SINGH AND ORS. Vs. THE BIHAR PUBLIC SERVICE COMMISSION, THE SECRETARY, BIHAR PUBLIC SERVICE COMMISSION, THE STATE OF BIHAR AND THE PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPARTMENT
|
August 6, 2013 |
KRISHNADEO MAHTO AND ORS Vs. STATE OF BIHAR AND ORS
|
December 4, 2013 |
KULO MANDAL SON OF SATI MANDAL Vs. STATE OF BIHAR
|
June 17, 2013 |
KUMAR RAJESH PANDEY AND ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
January 30, 2013 |
KUNAL NISHAD Vs. STATE OF BIHAR
|
September 24, 2013 |
KUNDAN KUMAR Vs. THE CHAIRMAN, UTTAR BIHAR GRAMIN BANK HEAD OFFICE AND ORS.
|
July 31, 2013 |
KUSMI YADAV Vs. STATE OF BIHAR
|
February 14, 2013 |
KUSUM LAL SINGH Vs. STATE OF BIHAR
|
October 23, 2013 |
LAGAN YADAV Vs. STATE OF BIHAR
|
January 18, 2013 |
LAKHAN YADAV AND ORS. Vs. THE STATE OF BIHAR
|
December 5, 2013 |
LAKHI PRASAD SARAF Vs. STATE OF BIHAR AND ORS
|
December 6, 2013 |
LAKSHMAN PURBEY Vs. JIBACHH PURVEY AND ORS.
|
August 8, 2013 |
LAKSHMESHWAR SINGH ALIAS LAXMESHWAR SINGH Vs. STATE OF BIHAR
|
January 4, 2013 |
LAL BABU CHAMAR Vs. STATE OF BIHAR
|
December 2, 2013 |
LAL BABU GIRI Vs. STATE OF BIHAR
|
February 8, 2013 |
LAL BABU RAI Vs. RAMAGAYA RAI
|
July 2, 2013 |
LAL BABU SAHNI, S/O-RANJIT SAHNI Vs. STATE OF BIHAR
|
January 31, 2013 |
LAL BABU SINGH AND ORS. Vs. STATE OF BIHAR AND ANR.
|
August 7, 2013 |
LAL BABU SINHA AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
July 4, 2013 |
LAL BADAN KUER Vs. STATE OF BIHAR
|
December 13, 2013 |
LAL BAHADUR PRASAD Vs. SURENDRA SINGH
|
September 20, 2013 |
LAL KESHWAR SINGH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
June 25, 2013 |
LAL MOHAN RABIDAS Vs. STATE OF BIHAR
|
September 26, 2013 |
LAL MOHAN SINGH Vs. STATE OF BIHAR
|
December 6, 2013 |
LALAN KUMAR LAL DAS Vs. CHIEF EXECUTIVE OFFICER
|
January 14, 2013 |
LALAN MAHTO AND OTHERS Vs. STATE OF BIHAR
|
June 24, 2013 |
LALAN PRASAD Vs. THE STATE OF BIHAR
|
October 30, 2013 |
LALI DEVI Vs. TILAK SAO
|
October 29, 2013 |
LALIT KUMAR PRASAD SINGH Vs. STATE BANK OF INDIA, THROUGH ITS CHAIRMAN AND ORS.
|
January 8, 2013 |
LALIT KUMAR PRASAD SINGH Vs. STATE BANK OF INDIA AND ORS.
|
April 11, 2013 |
LALITESHWAR PD. VERMA, SON OF SRI RAMESHWAR PRASAD VERMA DECEASED, RESIDENT OF NEW AREA KADAMKUAN, P.S. KADAMKUAN, DISTRICT Vs. GIRISH NANDAN PD VERMA
|
October 30, 2013 |
LALMANI KUMAR SINHA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
January 8, 2013 |
LALMATI DEVI @ LALPATI DEVI, W/O INDRASAN RAUT Vs. STATE OF BIHAR
|
January 10, 2013 |
LALO SAHU Vs. BIRBAHADUR SINGH ALIAS NAGENDRA SINGH
|
April 3, 2013 |
LALPARI DEVI, W/O RAJESHWAR PRASAD THAKUR, R/O BHUSHAN CHAK, POST Vs. THE STATE OF BIHAR
|
December 9, 2013 |
LAULESIA DEVI Vs. RAM SARAN GOPE
|
April 11, 2013 |
LAXAMAN MANDAL Vs. STATE OF BIHAR
|
May 3, 2013 |
LAXMI KANT JHA Vs. STATE OF BIHAR
|
January 21, 2013 |
LAXMI KANT JHA Vs. STATE OF BIHAR
|
January 31, 2013 |
LAXMI MAHTO Vs. LEELA DEVI @ BINDE SHWARI DEVI
|
April 25, 2013 |
LAXMI RAI Vs. THE STATE OF BIHAR AND ORS.
|
January 31, 2013 |
LEELA SAH Vs. STATE OF BIHAR
|
September 2, 2013 |
LESHMA DUTT Vs. SUBHAS SINHA
|
August 14, 2013 |
LIFE INSURANCE CORP.OF INDIA Vs. SUDAMA DEVI
|
January 16, 2013 |
LOCHAN MANDAL Vs. STATE OF BIHAR
|
January 31, 2013 |
LOKPAL AND ORS. Vs. BIHAR STAFF SELECTION COMMISSION THROUGH ITS SECRETARY AND ORS.
|
June 19, 2013 |
LUCY SINGH @ BHOLA SINGH @ RITESH KUMAR Vs. STATE OF BIHAR
|
February 4, 2013 |
M P MEHTA Vs. STATE OF BIHAR
|
January 7, 2013 |
M/S CENTURY THREADS PVT. LTD Vs. STATE OF BIHAR
|
July 29, 2013 |
M/S KAILASH ART INTERNATIONAL Vs. CENTRAL BANK OF INDIA
|
December 11, 2013 |
M/S TORQUE PHARMACEUTICALS PVT. LTD. Vs. STATE OF BIHAR THROUGH DEPTT. OF HEALTH, GOVT. OF BIHAR AND ORS.
|
April 12, 2013 |
M/S. CHANDRASHEKHAR SINGH Vs. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE-CUM-COLLECTOR AND ORS.
|
January 18, 2013 |
M/S. HAJARILAL BAIDYANATH PRASAD Vs. STATE OF BIHAR
|
October 28, 2013 |
M/S. JANKI TRADERS Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2013 |
M/S. MAGADH MICRO TOWERS & TRANSMISSION PRIVATE LIMITED THROUGH ITS ONE OF THE DIRECTOR, PRANAV PARIMAL Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
March 19, 2013 |
M/S. OM SAI ENGICONS Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, RURAL WORKS DEPARTMENT
|
August 27, 2013 |
M/S. PRATAP GRAPHICS Vs. THE CHAIRMAN, BIHAR STATE MADARSA EDUCATION BOARD AND ORS.
|
February 14, 2013 |
M/S. SHIVANGI FUELS AND ANR. Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE AND ORS.
|
March 14, 2013 |
M/S. SHREE RAM WIRE Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
August 2, 2013 |
M/S. VEDANTA FOUNDATION THROUGH ITS MANAGING TRUSTEE DWARIKA PRASAD AGARWAL Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2013 |
MADAN MOHAN LAL Vs. STATE OF BIHAR
|
April 29, 2013 |
MADAN MOHAN PD. SHRIVASTAVA Vs. THE STATE OF BIHAR THROUGH REGISTRAR, COOPERATIVE SOCIETIES
|
March 22, 2013 |
MADAN MOHAN PRASAD @ MADAN MOHAN Vs. STATE OF BIHAR
|
January 11, 2013 |
MADAN MOHAN ROY Vs. STATE OF BIHAR
|
August 16, 2013 |
MADAN MURARI Vs. ALL INDIA COUNCIL
|
May 14, 2013 |
MADAN PRASAD S/O BADRI PRASAD Vs. STATE OF BIHAR AND ORS
|
August 12, 2013 |
MADHAV RAJBANSHI Vs. STATE OF BIHAR
|
December 3, 2013 |
MADHAVI KUMARI Vs. THE STATE OF BIHAR & ORS.
|
July 5, 2013 |
MADHU KUMARI Vs. UNION OF INDIA
|
January 11, 2013 |
MADHU SWARNKAR @ MADHU ANAND Vs. STATE OF BIHAR
|
May 17, 2013 |
MADNESHWAR GOSWAMI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 18, 2013 |
MADURI DEVI @ MUNDRI DEVI Vs. STATE OF BIHAR
|
November 25, 2013 |
MAHABIR SAHNI Vs. STATE OF BIHAR
|
December 3, 2013 |
MAHABIR SINGH @ ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
April 5, 2013 |
MAHADEO KUMAR Vs. SHAKUNTALA DEVI
|
May 7, 2013 |
MAHANTH RAJENDRA DAS Vs. STATE OF BIHAR
|
December 11, 2013 |
MAHARANA PRATAP SINGH SON OF SHRI BHUNESHWAR SINGH Vs. STATE OF BIHAR
|
July 16, 2013 |
MAHENDRA CHOUDHARY @ TENIS CHOUDHARY AND ORS Vs. STATE OF BIHAR
|
December 2, 2013 |
MAHENDRA CHOUHAN Vs. STATE OF BIHAR
|
July 9, 2013 |
MAHENDRA MAHTO Vs. STATE OF BIHAR
|
March 20, 2013 |
MAHENDRA RAI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
April 18, 2013 |
MAHENDRA SAO Vs. STATE OF BIHAR
|
September 10, 2013 |
MAHENDRA SINGH Vs. STATE OF BIHAR
|
February 11, 2013 |
MAHESH PASWAN Vs. STATE OF BIHAR
|
May 13, 2013 |
MAHESH RAI Vs. STATE OF BIHAR
|
March 14, 2013 |
MAHESH RAM Vs. STATE OF BIHAR
|
June 26, 2013 |
MAHESH SINGH Vs. MD. KAISAR JAMAL
|
May 16, 2013 |
MAHESHWAR THAKUR Vs. STATE OF BIHAR
|
August 26, 2013 |
MAJBUL HODA Vs. STATE OF BIHAR
|
May 15, 2013 |
MALTI DEVI Vs. RAMESHWAR SINGH
|
December 4, 2013 |
MALTI KUMARI Vs. STATE OF BIHAR
|
April 15, 2013 |
MALVIKA SINGH Vs. CHANAKYA NATIONAL LAW UNIVERSITY,PATNA
|
September 16, 2013 |
MAMTA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2013 |
MAN RUP DUSADH, S/O-RAJGRIHI DUSADH Vs. STATE OF BIHAR
|
January 9, 2013 |
MANAGEMENT OF PUNJAB NATIONAL BANK Vs. UNION OF INDIA
|
July 10, 2013 |
MANAGEMENT OF THE FOREST PLANTATION DIVISIONAL OFFICER Vs. RAJENDRA PRASAD SINGH
|
September 27, 2013 |
MANAGER PRASAD Vs. BIHAR STATE ELECTION COMMISSION
|
December 13, 2013 |
MANAGING COMMITTEE OF AZAD UCHCHA VIDYALAYA Vs. STATE OF BIHAR
|
August 29, 2013 |
MANGI LAL Vs. STATE OF BIHAR
|
September 24, 2013 |
MANI TANTI @ MONI TANTI Vs. STATE OF BIHAR
|
May 1, 2013 |
MANIK LAL Vs. RAVINDRA KUMAR
|
April 9, 2013 |
MANISH KUMAR Vs. STATE OF BIHAR
|
October 23, 2013 |
MANISHA KUMARI Vs. STATE OF BIHAR AND OTHERS
|
July 3, 2013 |
MANJU DEVI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
April 22, 2013 |
MANJU DEVI Vs. MADAN KUMAR MANDAL
|
September 20, 2013 |
MANJU DEVI Vs. NARESH KUMAR GUPTA
|
September 19, 2013 |
MANNAN @ ABDUL MANNAN Vs. STATE OF BIHAR
|
March 20, 2013 |
MANOHAR LAL KHETAN S/O MADAN LALL KHETAN Vs. STATE OF BIHAR AND ORS
|
August 16, 2013 |
MANOJ KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
August 22, 2013 |
MANOJ KUMAR S/O RAJENDRA PRASAD SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
October 29, 2013 |
MANOJ KUMAR SINHA Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ORS.
|
June 19, 2013 |
MANOJ MANKAR Vs. STATE OF BIHAR
|
September 2, 2013 |
MANOJ PASWAN Vs. STATE OF BIHAR
|
November 11, 2013 |
MANORANJAN PRASAD Vs. CENTRAL BANK OF INDIA
|
May 17, 2013 |
MANSUR ALAM Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2013 |
MANTU KUMAR Vs. SECRETARY, SCIENCE AND TECHNOLOGY DEPARTMENT, BIHAR & ORS
|
March 18, 2013 |
MANTU RAI AND ORS Vs. STATE OF BIHAR
|
November 14, 2013 |
MANVENDRA MOHAN Vs. UNION OF INDIA
|
October 28, 2013 |
MANVENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
January 21, 2013 |
MATHURA PD.SHARMA Vs. STATE OF BIHAR
|
July 4, 2013 |
MATHURA SAO S/O DHURI SAO AND ORS Vs. STATE OF BIHAR
|
November 12, 2013 |
MATLOOB ALAM Vs. STATE OF BIHAR
|
June 22, 2013 |
MAYA YADAV Vs. STATE OF BIHAR
|
December 10, 2013 |
MD AKHTAR HUSAIN ANSARI Vs. JANKI DEVI
|
February 13, 2013 |
MD ALAMGIR Vs. STATE OF BIHAR
|
July 1, 2013 |
MD FAIZ AKHTAR Vs. STATE OF BIHAR
|
October 30, 2013 |
MD HASAN Vs. MEENA DEVI
|
July 11, 2013 |
MD KHALID Vs. STATE OF BIHAR
|
November 26, 2013 |
MD LAIQUR RAHMAN, S/O LATE HAJI ABDUS SAMAD Vs. NAIMUZZAMAN, S/O LATE ISMAIL
|
January 29, 2013 |
MD MOJIM AND ORS Vs. STATE OF BIHAR
|
July 1, 2013 |
MD SAKIR ANSARI @ SAKIR MIYAN Vs. STATE OF BIHAR
|
October 28, 2013 |
MD TAHIR ANSARI Vs. UNION OF INDIA
|
February 27, 2013 |
MD. ALAM Vs. STATE OF BIHAR
|
October 28, 2013 |
MD. ALLAUDDIN Vs. MD. VASEERUDDIN
|
September 12, 2013 |
MD. ARIF Vs. STATE OF BIHAR
|
May 9, 2013 |
MD. ASIM Vs. RAM KHELAWAN YADAV
|
November 14, 2013 |
MD. BADRUDDIN RAIN @ MD. BADRUDDIN Vs. THE STATE OF BIHAR AND ANR.
|
April 11, 2013 |
MD. DAUD Vs. STATE OF BIHAR
|
January 14, 2013 |
MD. FASHIUDDIN Vs. SYED AFZAL HASSAN AND ORS.
|
September 16, 2013 |
MD. FIROZ AKHTAR Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2013 |
MD. HABIB Vs. STATE OF BIHAR
|
January 29, 2013 |
MD. HUSAIN SON OF SK. ABDUL Vs. STATE OF BIHAR
|
April 30, 2013 |
MD. IMRAN Vs. THE STATE OF BIHAR & ORS.
|
April 2, 2013 |
MD. IRFANULLAH Vs. SHAHLA JAWAID
|
October 30, 2013 |
MD. KAMALUDDIN Vs. LAXMI DEVI
|
September 12, 2013 |
MD. KAMARUDIN Vs. STATE OF BIHAR
|
December 6, 2013 |
MD. MANZOOR Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST, GOVERNMENT OF BIHAR & ORS.
|
January 10, 2013 |
MD. MUSLIM SON OF KALIMUDDIN Vs. STATE OF BIHAR
|
July 17, 2013 |
MD. NAJIBUL HAQUE ANSARI Vs. THE STATE OF BIHAR AND ANR.
|
April 3, 2013 |
MD. NISHAR AHMAD KHAN Vs. STATE OF BIHAR
|
January 16, 2013 |
MD. NIZAMUDDIN @ MD. NIZAM SON OF MD RASO MIYAN Vs. STATE OF BIHAR
|
March 12, 2013 |
MD. NIZAMUDDIN, SON OF LATE LAL MOHAMAD, RESIDENT OF KHETARI, MOHALLA P.S. Vs. STATE OF BIHAR AND BIBI RAUSHAN, DAUGHTER OF ILTAF MIAN @ LAL IMALI, RESIDENT OF MOHALLA
|
July 29, 2013 |
MD. NOOR HASSAN @ NOOR HASSAN Vs. STATE OF BIHAR
|
July 9, 2013 |
MD. OJJAIR Vs. STATE OF BIHAR
|
December 12, 2013 |
MD. QUAMRUL HODA Vs. STATE OF BIHAR
|
May 7, 2013 |
MD. RAQUIB @ RAQUIB Vs. STATE OF BIHAR
|
March 21, 2013 |
MD. SABBIR ALAM Vs. STATE OF BIHAR
|
February 20, 2013 |
MD. SABIR Vs. STATE OF BIHAR
|
November 1, 2013 |
MD. SADIQUE ALAM ALIAS SADIQUE ALAM Vs. STATE OF BIHAR
|
November 12, 2013 |
MD. SERFUDDIN @ SHARAFA Vs. STATE OF BIHAR
|
December 18, 2013 |
MD. SHAHJAHAN SON OF MD. KALIM Vs. STATE OF BIHAR
|
January 30, 2013 |
MD. WASIR Vs. STATE OF BIHAR.
|
August 29, 2013 |
MD. ZAHEERUDDIN Vs. THE STATE OF BIHAR & ORS.
|
February 26, 2013 |
MD.ABU MUZAFFAR NAWAZ S/O LATE ZAFRUL HUSSAIN Vs. UTTAR BIHAR GRAMIN BANK
|
January 8, 2013 |
MD.ABUL HASAN Vs. R.G. HOLDINGS PRIVATE LTD
|
July 16, 2013 |
MD.NIZAMUDDIN Vs. STATE OF BIHAR
|
September 11, 2013 |
MD.NOOR ALAM KHAN Vs. HON'BLE HIGH COURT OF JUDICATURE AT PATNA
|
July 16, 2013 |
MD.SHAMIM Vs. STATE OF BIHAR
|
March 8, 2013 |
MD.TARAI Vs. MD.JAFAR IMAM
|
September 27, 2013 |
MD.YUNUS Vs. STATE OF BIHAR
|
July 30, 2013 |
MEDIVET, A PARTNERSHIP FIRM HAVING ITS OFFICE AT LAXMI NARAIN Vs. UNION OF INDIA
|
September 13, 2013 |
MEENA JHA Vs. STATE OF BIHAR
|
August 26, 2013 |
MEENA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
June 27, 2013 |
MEGHNATH PRASAD Vs. STATE OF BIHAR
|
June 25, 2013 |
MEHNAZ KHATOON Vs. STATE OF BIHAR
|
December 13, 2013 |
MISHRI RAI Vs. UNION OF INDIA
|
January 23, 2013 |
MITHILA BIHARI SINGH Vs. RADHA KRISHNA MAHARAJ, THE DEITY
|
April 3, 2013 |
MITHILESH KUMAR SAH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
January 31, 2013 |
MOHAMAD EJAJ AHAMAD Vs. STATE OF BIHAR
|
March 13, 2013 |
MOHAMMAD ALI S/O FARHAD HUSSAIN Vs. STATE OF BIHAR AND ORS
|
August 23, 2013 |
MOHAMMAD HAROON Vs. STATE OF BIHAR
|
March 1, 2013 |
MOHAMMAD SHABBIR AHMAD Vs. STATE OF BIHAR
|
February 5, 2013 |
MOHAN JEE PATHAK Vs. STATE OF BIHAR
|
October 25, 2013 |
MOHAN JHA @ MOHAN KUMAR JHA Vs. STATE OF BIHAR
|
December 19, 2013 |
MOIN RAZA S/O HAKIM MD. YUSUF Vs. STATE OF BIHAR
|
April 18, 2013 |
MOJABEL ANSARI Vs. STATE OF BIHAR AND ORS
|
July 1, 2013 |
MOKADIM AHIR & ORS. Vs. LALJEE AHIR & ORS.
|
March 6, 2013 |
MONNET ISPAT AND ENERGY LIMITED Vs. BIHAR STATE MINERAL DEVELOPMENT CORPORATION
|
May 17, 2013 |
MOSAFIR RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 27, 2013 |
MOST KIRAN DEVI Vs. STATE OF BIHAR
|
November 25, 2013 |
MOST QURAISA KHATOON Vs. S P N SINGH
|
November 12, 2013 |
MOST. GEETA DEVI & ORS. Vs. STATE OF BIHAR REPRESENTED BY THE COLLECTOR & ORS.
|
March 6, 2013 |
MOST. INDU DEVI AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
January 31, 2013 |
MOST. KESHRI DEVI AND ANR. Vs. RAM JATAN PRASAD AGRAWAL AND ORS.
|
February 5, 2013 |
MOST. REKHA DEVI Vs. THE UNION OF INDIA THROUGH ITS GENERAL MANAGER
|
January 8, 2013 |
MOST. SAWARI DEVI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
May 17, 2013 |
MOTILAL SAH Vs. STATE OF BIHAR
|
October 23, 2013 |
MUKESH CHAUDHARY Vs. THE STATE OF BIHAR & ORS.
|
July 26, 2013 |
MUKESH KUMAR & ORS. Vs. THE STATE OF BIHAR & ORS.
|
March 13, 2013 |
MUKESH KUMAR DAS Vs. STATE OF BIHAR
|
October 1, 2013 |
MUKESH NARAYAN SINHA S/O SRI JAGDISH NARAYAN SINHA Vs. UNION OF INDIA
|
May 15, 2013 |
MUKHRAM RAM AND ORS Vs. STATE OF BIHAR
|
December 2, 2013 |
MUMTAZ AHMAD Vs. STATE OF BIHAR AND ORS
|
July 2, 2013 |
MUNDARI DEVI Vs. RAMASHISH PRASAD
|
August 27, 2013 |
MUNDRIKA SINGH Vs. BHARAT SINGH
|
February 13, 2013 |
MUNESHWARI DEVI Vs. KANHAIYAIAL SHARMA
|
September 13, 2013 |
MUNILAL PANDIT @ MUNILAL KUTAL Vs. NUNESHWAR PANDIT @ NUNESHWAR KULAL
|
April 29, 2013 |
MUNNA KUMAR Vs. UNION OF INDIA
|
September 20, 2013 |
MUNNA KUMAR PRASAD, SON OF LATE RAMCHANDRA PRASAD Vs. BHARAT PETROLEUM CORPORATION LTD
|
May 15, 2013 |
MUNNA YADAV S/O DHANNU YADAV Vs. STATE OF BIHAR AND ORS
|
August 23, 2013 |
MUNNI DEVI Vs. STATE OF BIHAR
|
October 28, 2013 |
MUSHA MIAN Vs. STATE OF BIHAR
|
May 3, 2013 |
MUSHO RAVIDAS Vs. STATE OF BIHAR
|
July 29, 2013 |
NAGARJUN SAH Vs. STATE OF BIHAR
|
September 20, 2013 |
NAGENDRA KUMAR GAMI Vs. MD. MOHIUDDIN ANSARI
|
February 19, 2013 |
NAGENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
July 2, 2013 |
NAGENDRA NATH SINGH & ANR. Vs. THE STATE OF BIHAR & ORS.
|
April 24, 2013 |
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 4, 2013 |
NAGENDRA SINGH Vs. STATE OF BIHAR
|
February 20, 2013 |
NAGENDRA SINGH Vs. STATE OF BIHAR
|
May 17, 2013 |
NAGENDRA TIWARY Vs. STATE OF BIHAR
|
February 8, 2013 |
NAGESHWARI DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
August 30, 2013 |
NAGESHWARI DEVI AND ORS Vs. STATE OF BIHAR
|
December 5, 2013 |
NAGINA RAJBANSHI Vs. STATE OF BIHAR
|
March 14, 2013 |
NAGINA YADAV Vs. STATE OF BIHAR
|
June 21, 2013 |
NAHIDA ANJUM AND ORS. Vs. ANIL KUMAR SINGH, ABDUL KHALIQUE, DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LTD. AND DIVISIONAL MANAGER THE NATIONAL INSURANCE COMPANY LTD.
|
December 6, 2013 |
NAJARUDDIN ANSARI Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY & ORS.
|
June 26, 2013 |
NAKUL YADAV Vs. STATE OF BIHAR
|
December 6, 2013 |
NAND KISHORE BHAGAT Vs. STATE OF BIHAR
|
August 2, 2013 |
NAND KISHORE SAH S/O TEK NARAIN SAH AND ORS Vs. JAI MA KALI MAHARANI
|
August 20, 2013 |
NAND KUMAR PANDEY AND ORS. Vs. THE STATE OF BIHAR
|
July 23, 2013 |
NANKI BHAGAT @ BHULO BHAGAT Vs. STATE OF BIHAR
|
December 2, 2013 |
NARABDESHWAR CHOUBEY Vs. BHOLA CHOUBEY
|
January 28, 2013 |
NARAD PRASAD SINHA Vs. STATE OF BIHAR
|
August 20, 2013 |
NARAIN YADAV SON OF LATE RAM YADAV Vs. STATE OF BIHAR
|
April 23, 2013 |
NARAYAN SINGH Vs. STATE OF BIHAR
|
January 22, 2013 |
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION
|
January 3, 2013 |
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 1, 2013 |
NARENDRA MISHRA Vs. STATE OF BIHAR
|
May 10, 2013 |
NARENDRA MISHRA Vs. THE STATE OF BIHAR & ORS.
|
July 2, 2013 |
NARENDRA SINGH BHAMRA Vs. KALESHWARI DEVI
|
July 1, 2013 |
NARESH MANDAL Vs. STATE OF BIHAR
|
April 12, 2013 |
NARESH PRASAD BHAGAT Vs. STATE OF BIHAR
|
August 30, 2013 |
NARSINGH PASWAN Vs. STATE OF BIHAR
|
December 3, 2013 |
NASEEM AHMAD KHAN Vs. STATE OF BIHAR
|
April 15, 2013 |
NASIM AHMAD Vs. SHARDA DEVI
|
September 20, 2013 |
NASIM ASHRAF Vs. SITA DEVI
|
April 15, 2013 |
NATHUNI BHAGAT Vs. MAHANTH BHAGAT
|
January 8, 2013 |
NATHUNI SINGH Vs. STATE OF BIHAR
|
November 29, 2013 |
NATHUNI YADAV Vs. STATE OF BIHAR
|
February 18, 2013 |
NATIONAL INSTITUTE OF TECHNOLOGY THROUGH REGISTRAR Vs. REKHA SINHA
|
February 22, 2013 |
NATIONAL INSURANCE CO LTD Vs. DEVAKI PASWAN
|
April 5, 2013 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. NARINDUR KAUR AND ORS.
|
February 8, 2013 |
NATIONAL THERMAL POWER CORPORATION LTD Vs. M/S DIP NARAYAN ROY & COMPANY
|
December 20, 2013 |
NAUSHAD AHMAD Vs. STATE OF BIHAR
|
September 25, 2013 |
NAWAL KAPAR S/O LAXHAMAN KAPAR Vs. STATE OF BIHAR
|
November 12, 2013 |
NAWAL KISHORE Vs. STATE OF BIHAR
|
July 8, 2013 |
NAWAL KISHORE MANDAL Vs. MOST KAUSHALYA DEVI
|
April 5, 2013 |
NAWAL KISHORE PRASAD SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 27, 2013 |
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR
|
September 27, 2013 |
NAWAL SINGH @ NAWAL KISHOR SINGH S/O CHANDRA DEEP SINGH Vs. STATE OF BIHAR
|
January 7, 2013 |
NAZIA PARWEEN AND ORS. Vs. MD. IFTEKHAR AHMAD AND ORS.
|
July 16, 2013 |
NCC LTD. Vs. STATE OF BIHAR
|
January 10, 2013 |
NEW ERA HIGH SCHOOL Vs. STATE OF BIHAR
|
January 10, 2013 |
NEW INDIA ASSURANCE COMPANY Vs. VIKASH CHOUHAN SON OF SARYUG CHAUHAN
|
May 13, 2013 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAM KEWAL SAH
|
March 4, 2013 |
NIKHIL KUMAR JHA Vs. THE VICE-CHANCELLOR-CUM-APPELLATE AUTHORITY AND ORS.
|
February 12, 2013 |
NILENDU KUMAR JHA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
May 9, 2013 |
NILKAMAL LTD. Vs. STATE OF BIHAR
|
January 21, 2013 |
NILU W/O RANJIT THAKUR AND ORS Vs. STATE OF BIHAR AND ORS
|
August 30, 2013 |
NIRMAL PASWAN Vs. STATE OF BIHAR
|
March 15, 2013 |
NIRMAL SINGH AND SHEO JANAM SINGH Vs. THE STATE OF BIHAR
|
October 8, 2013 |
NIRMALA DEVI Vs. OM PRAKASH @ TUN TUN LAL
|
August 22, 2013 |
NIRMALA DEVI W/O SHIVNANDAN VERMA Vs. STATE OF BIHAR AND ORS
|
August 16, 2013 |
NIRSI ALIAS NIRSI DEVI W/O LATE GOPI MAHTO Vs. RAM LAKHAN MAHTO
|
April 9, 2013 |
NITAI CHAND CHOSH Vs. STATE
|
November 21, 2013 |
NITIN MUKESH Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, GOVT. OF BIHAR
|
October 9, 2013 |
NITIN SAGAR Vs. STATE OF BIHAR
|
November 19, 2013 |
NITISH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 26, 2013 |
NITISH YADAV S/O UMESH YADAV Vs. STATE OF BIHAR
|
April 9, 2013 |
NONU SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR & ORS.
|
September 19, 2013 |
NOOR SABA Vs. THE STATE OF BIHAR AND ORS.
|
April 23, 2013 |
NOTRE DAME ACADEMY,MUNGER,P S Vs. MD.ZAHID HUSSAIN
|
August 14, 2013 |
NTPC SUPER THERMAL POWER PROJECT Vs. DIP NARAYAN ROY & COMPANY
|
December 20, 2013 |
NUNUVATI DEVI WIFE OF LATE BIHARI RAI Vs. STATE OF BIHAR AND ORS
|
November 26, 2013 |
NUTAN PLASTIC WORKS Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
November 1, 2013 |
OM PRAKASH SAH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
March 18, 2013 |
OM PRAKASH SAHU Vs. SARJU PD
|
July 15, 2013 |
OM PRAKASH SINHA Vs. STATE OF BIHAR THROUGH THE SECRETARY,DEPARTMENT OF URBAN DEVELOPMETN
|
January 21, 2013 |
ORIENTAL INSURANCE COMAPNY LTD. Vs. STATE OF BIHAR
|
August 27, 2013 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMBHA DEVI WIFE OF LATE KHANTAR MANDAL; JAI CHAND JAISWAL SON OF RAMSAGAR BHAGAT
|
April 2, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. LEELAWATI DEVI
|
June 24, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
|
June 18, 2013 |
ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. SHIV SHANKAR SINGH AND ORS.
|
April 9, 2013 |
ORIENTAL INSURANCE COMPANY, MUZAFFARPUR Vs. RAM PRAVESH TIWARY AND OTHERS
|
April 30, 2013 |
OSIER GIRI, S/O-SUKHDEO GIRI Vs. STATE OF BIHAR
|
February 13, 2013 |
PANDEY DINESH PRASAD Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND COMMISSIONER, BUILDING CONSTRUCTION AND HOUSING DEPARTMENT & ORS.
|
August 13, 2013 |
PANKAJ KUMAR JHA Vs. STATE OF BIHAR
|
October 30, 2013 |
PANKAJ KUMAR MANDAL @ PANKAJ MANDAL Vs. STATE OF BIHAR
|
January 29, 2013 |
PANKAJ KUMAR ROY Vs. STATE OF BIHAR
|
January 11, 2013 |
PANKAJ MANDAL Vs. STATE OF BIHAR AND ORS
|
April 23, 2013 |
PANKAJ PODDAR @ SUNDAY Vs. STATE OF BIHAR
|
September 19, 2013 |
PANWAN DEVI Vs. MOST. BACHHA DEVI
|
March 12, 2013 |
PAPPU RABI DAS Vs. STATE OF BIHAR
|
May 3, 2013 |
PARAS NATH BHAGAT S/O BRIJNANDAN BHAGAT Vs. STATE OF BIHAR
|
August 14, 2013 |
PARAS NATH DUBEY Vs. SHRI KISHUN DUBEY AND ORS.
|
January 18, 2013 |
PARAS RAM AND OTHER Vs. STATE OF BIHAR
|
June 25, 2013 |
PARAS SAH Vs. STATE OF BIHAR
|
August 12, 2013 |
PARAS SAHANI Vs. STATE OF BIHAR
|
October 1, 2013 |
PARASHURAM BHUIYAN Vs. STATE OF BIHAR
|
August 13, 2013 |
PARITOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2013 |
PARIVARTANKARI PRARAMBHIK SHIKSHAK SANGH Vs. THE STATE OF BIHAR AND ORS.
|
April 5, 2013 |
PARMA CHAUDHARY Vs. STATE OF BIHAR
|
February 1, 2013 |
PARMA MAHTO Vs. STATE OF BIHAR
|
January 29, 2013 |
PARMA SINGH @ PARMANAND THAKUR Vs. STATE OF BIHAR
|
January 29, 2013 |
PARMANAND PRASAD SINGH Vs. JAI KISHORE PRASAD SINGH AND ORS.
|
February 25, 2013 |
PARMANAND TRIVEDI Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR MUZAFFARPUR, AT/PO/PS AND DISTRICT MUZAFFARPUR
|
May 13, 2013 |
PARMESHWAR BHAGAT Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 11, 2013 |
PARMESHWAR MANDAL Vs. STATE OF BIHAR
|
November 26, 2013 |
PARMESHWAR SINGH Vs. STATE OF BIHAR
|
January 21, 2013 |
PARVATI KUMARI Vs. STATE GOVERNMENT THROUGH THE SECRETARY
|
July 25, 2013 |
PARWATI DEVI Vs. CHANDRADIP RAI
|
June 26, 2013 |
PARWATI DEVI Vs. KALAWATI DEVI
|
March 7, 2013 |
PASHUPATI KUMAR Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
|
April 29, 2013 |
PASUPATI NATH TIWARY Vs. STATE OF BIHAR
|
February 8, 2013 |
PATNA INSTITUTE OF THE BLESSED VIRGIN MARY SOCIETY Vs. PATNA MUNICIPAL CORPORATION
|
August 22, 2013 |
PAWAN KUMAR Vs. STATE OF BIHAR
|
December 9, 2013 |
PAWAN KUMAR RAI Vs. STATE OF BIHAR
|
July 2, 2013 |
PAWAN KUMAR SAH Vs. STATE OF BIHAR
|
September 3, 2013 |
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
|
November 22, 2013 |
PAWAN LAL @ PAWAN KUMAR LAL Vs. STATE OF BIHAR
|
January 10, 2013 |
PAWAN SINGH Vs. STATE OF BIHAR AND ORS
|
February 6, 2013 |
PEELA RAI SON OF MAHAGU RAI Vs. STATE OF BIHAR
|
January 31, 2013 |
PERMANAND SINGH Vs. SONA SINGH AND ORS.
|
February 4, 2013 |
PHOTO ZONE Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
December 2, 2013 |
PHULPATI DEVI Vs. STATE OF BIHAR
|
April 24, 2013 |
PINKI KUMARI Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
January 9, 2013 |
PRABHAKAR MAHTO Vs. STATE OF BIHAR
|
November 18, 2013 |
PRABHANS RAM & ORS. Vs. THE STATE OF BIHAR & ORS.
|
March 20, 2013 |
PRABHU DATTA SINGH Vs. MANORMA SINGH
|
April 17, 2013 |
PRADEEP NARAYAN JHA Vs. STATE OF BIHAR
|
October 31, 2013 |
PRADEEP SAH @ PRADEEP KUMAR SAH Vs. STATE OF BIHAR
|
December 5, 2013 |
PRADEEP YADAV Vs. STATE OF BIHAR
|
April 18, 2013 |
PRADIP LAMP WORKS Vs. STATE OF BIHAR
|
April 17, 2013 |
PRADUMAN PRASAD SINGH Vs. STATE OF BIHAR
|
December 3, 2013 |
PRAFFUL CHANDRA SUDHANSHU Vs. THE STATE ELECTION COMMISSION (MUNICIPALITY) THROUGH THE STATE ELECTION COMMISSIONER AND ORS.
|
March 1, 2013 |
PRAHALAD MAHTO @ RPAKASH MAHTO Vs. STATE OF BIHAR
|
July 1, 2013 |
PRAKASH BAUDH Vs. THE STATE OF BIHAR AND ORS.
|
February 26, 2013 |
PRAKASH DUBEY Vs. UNION OF INDIA
|
December 11, 2013 |
PRAKASH KUMAR SINHA Vs. HIRALAL SAN
|
May 17, 2013 |
PRAKASH YADAV Vs. RAM KHELAWAN YADAV
|
September 17, 2013 |
PRAMILA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 19, 2013 |
PRAMOD KUMAR Vs. UNION OF INDIA
|
May 3, 2013 |
PRAMOD KUMAR DROLIA Vs. BIHAR STATE ELECTRICITY BOARD
|
October 23, 2013 |
PRAMOD MEHTA @ PRAMOD SINGH Vs. ELECTRICITY BOARD AND ORS.
|
March 13, 2013 |
PRAMOD PRASAD Vs. STATE OF BIHAR
|
December 9, 2013 |
PRAMOD RAJPATI Vs. STATE OF BIHAR
|
September 19, 2013 |
PRAMOD RAM @ PRAMOD DAS Vs. STATE OF BIHAR
|
April 24, 2013 |
PRAMOD VYAS Vs. RAMADHAR DUBEY
|
August 14, 2013 |
PRANAY KUMAR MISHRA @ PRANAY KUMAR @ MUNNA Vs. STATE OF BIHAR
|
March 15, 2013 |
PRANTOSH KUMAR DAS Vs. STATE OF BIHAR
|
August 12, 2013 |
PRASHANT KUMAR S/O LATE SHYAM BIHARI VISHWAKARMA Vs. STATE OF BIHAR
|
May 16, 2013 |
PREM KUMAR SAH Vs. BIHAR ELECTION COMMISSION
|
July 11, 2013 |
PREM KUMARI Vs. KAMESHWAR SINGH DARBHANGA UNIVERSITY
|
August 21, 2013 |
PRINCIPAL KAILASH PRASAD SINGH Vs. THE REGISTRAR, MEDICAL COUNCIL OF INDIA
|
July 26, 2013 |
PRINCIPAL, KAILASH PRASAD SINGH Vs. THE VICE-CHANCELLOR AND ORS.
|
January 23, 2013 |
PRITHWI RAJ ROY Vs. THE STATE OF BIHAR & ANR.
|
January 23, 2013 |
PRIYA KANT Vs. STATE OF BIHAR
|
January 21, 2013 |
PRIYANKA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
April 22, 2013 |
PROF. SHAILENDRA KUMAR SINGH AND ORS. ETC. ETC. Vs. THE STATE OF BIHAR AND ORS. ETC. ETC.
|
February 4, 2013 |
PROJECT DIRECTOR,NATIONAL HIGHWAY AUTHORITY,ARARIA AT PUMEA,BIHAR Vs. MD GUFRAN ALAM
|
August 16, 2013 |
PUJARI SINGH SON OF JANARDAN SINGH Vs. STATE OF BIHAR AND ORS
|
January 30, 2013 |
PULIN BIHARI DAS & ORS. Vs. THE STATE OF BIHAR & ORS.
|
July 4, 2013 |
PUNYA DEO SINGH Vs. STATE OF BIHAR
|
March 19, 2013 |
PURUSHOTAM KUMAR SINGH Vs. STATE OF BIHAR
|
July 26, 2013 |
PURUSHOTTAM PATHAK Vs. STATE OF BIHAR
|
November 1, 2013 |
PUSHPAM A. KUMAR Vs. STATE OF BIHAR
|
December 13, 2013 |
QUISAR KHAN WARSI @ MD. KAISHAR KHAN Vs. MD. SHAMIM AHMAD AND ANR.
|
April 8, 2013 |
R K NARAYAN @ RAJENDRA KISHORE NARAYAN Vs. STATE OF BIHAR
|
November 19, 2013 |
RAAGEEVA BIMAL Vs. STATE OF BIHAR
|
July 26, 2013 |
RABI KUMAR SINGH Vs. VICE CHANCELLOR, ARYA BHATT KNOWLEDGE UNIVERSITY, PATNA CHANYAKA
NATIONAL LAW UNIVERSITY CAMPUS
|
July 9, 2013 |
RABI KUMAR SINGH Vs. VICE CHANCELLER, ARYA BHATT KNOWLEDGE UNIVERSITY, PATNA, CHANYAKA
|
March 18, 2013 |
RABINDRA KUMAR Vs. STATE OF BIHAR
|
January 29, 2013 |
RABINDRA KUMAR SINGH AND ANR. Vs. THE UNION OF INDIA AND ORS.
|
January 18, 2013 |
RABINDRA NATH TIWARI Vs. STATE OF BIHAR
|
September 17, 2013 |
RABINDRA SINGH Vs. STATE OF BIHAR
|
July 8, 2013 |
RACHPAL SINGH Vs. UNION OF INDIA
|
July 17, 2013 |
RADHA MOHAN PANDEY Vs. STATE OF BIHAR
|
August 7, 2013 |
RADHA PANDEY Vs. STATE OF BIHAR
|
June 19, 2013 |
RADHIKA KUMARI Vs. STATE OF BIHAR
|
June 17, 2013 |
RAGHU SAH SON OF LATE BIRBAL SAH Vs. STATE OF BIHAR
|
June 21, 2013 |
RAGHUBIR PRASAD AGARWAL Vs. STATE OF BIHAR
|
August 8, 2013 |
RAGHUNANDAN YADAV AND RAM PRAVESH YADAV Vs. STATE OF BIHAR
|
November 25, 2013 |
RAGHUNATH KUMAR Vs. UNION OF INDIA THROUGH THE DIRECTOR GENERAL OF HEALTH SERVICES
|
July 4, 2013 |
RAGHUNATH NUT Vs. STATE OF BIHAR
|
June 25, 2013 |
RAGHUNI MUKHIA Vs. THE STATE OF BIHAR
|
July 15, 2013 |
RAGHUVAR PRASAD PATEL AND ORS Vs. STATE OF BIHAR AND ORS
|
April 5, 2013 |
RAGHWENDRA SHARAN SINGH Vs. RAM PRASANNA SINGH
|
March 12, 2013 |
RAISH KHAN Vs. AFAZAL HUSSAIN
|
December 23, 2013 |
RAJ KESHWAR SHARMA Vs. STATE OF BIHAR
|
January 15, 2013 |
RAJ KISHOR CHAUDHARY Vs. STATE OF BIHAR
|
April 18, 2013 |
RAJ KISHORE RAUT Vs. STATE OF BIHAR
|
October 4, 2013 |
RAJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 23, 2013 |
RAJ KUMAR @ RAM KUMAR @ RAJ KUMAR RAM @ BHUAR Vs. STATE OF BIHAR
|
September 9, 2013 |
RAJ KUMAR CHOUDHRI Vs. STATE OF BIHAR
|
September 25, 2013 |
RAJ KUMAR GUPTA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 1, 2013 |
RAJ KUMAR PRASAD S/6 LATE RAMCHANDRA PRASAD Vs. BANDANA KUMAR @ SONI W/O ANAND KUMAR PARTHSARTHI
|
January 30, 2013 |
RAJ KUMAR SHARMA Vs. STATE OF BIHAR
|
October 9, 2013 |
RAJ MOHAMMAD MIAN ANSARI AND OTHERS Vs. FULEMAN MIAN AND OTHERS
|
January 28, 2013 |
RAJ MUNI RAI Vs. STATE OF BIHAR
|
October 9, 2013 |
RAJ ROADWAYS Vs. THE UNION OF INDIA AND ORS.
|
March 18, 2013 |
RAJA DEVI Vs. PARBHAWATI DEVI
|
December 10, 2013 |
RAJA NAND JHA Vs. STATE OF BIHAR & ORS
|
March 8, 2013 |
RAJAN KUMAR SHRIVASTAWA Vs. STATE OF BIHAR
|
July 11, 2013 |
RAJDEO GUPTA AND SANJAY KUMAR @ TONI Vs. THE STATE OF BIHAR AND S.K. KHARE
|
September 19, 2013 |
RAJDEO PANDEY Vs. STATE OF BIHAR
|
August 23, 2013 |
RAJDEO SINGH Vs. STATE OF BIHAR
|
January 21, 2013 |
RAJDEO YADAV AND OTHERS Vs. STATE OF BIHAR
|
June 26, 2013 |
RAJENDRA DAS AND ORS Vs. STATE OF BIHAR
|
December 6, 2013 |
RAJENDRA KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
October 9, 2013 |
RAJENDRA MAHTO Vs. STATE OF BIHAR
|
December 16, 2013 |
RAJENDRA PASWAN Vs. STATE OF BIHAR
|
July 24, 2013 |
RAJENDRA PD SINGH, S/O LATE BINDESHWARI SINGH Vs. ADALAT YADAV, S/O LATE BHANGI YADAV(GOPE)
|
January 29, 2013 |
RAJENDRA PRASAD Vs. SMT. MALTI SINHA & ORS.
|
September 27, 2013 |
RAJENDRA PRASAD Vs. THE STATE OF BIHAR
|
December 11, 2013 |
RAJENDRA PRASAD CHOURASIA Vs. STATE OF BIHAR
|
May 23, 2013 |
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
May 1, 2013 |
RAJENDRA TANTO Vs. THE STATE OF BIHAR AND ORS.
|
June 18, 2013 |
RAJENDRA YADAV Vs. STATE OF BIHAR
|
May 13, 2013 |
RAJESH KUMAR AND ORS. Vs. THE DEBT RECOVERY TRIBUNAL AND ORS.
|
December 16, 2013 |
RAJESH KUMAR CHOUDHARY AND ORS. Vs. PRADEEP KUMAR CHOUDHARY AND ORS.
|
July 19, 2013 |
RAJESH KUMAR SINGH Vs. PRAMOD SINGH
|
September 18, 2013 |
RAJESH RANJAN @ PAPPU YADAV Vs. STATE OF BIHAR THROUGH THE C.B.I.
|
May 17, 2013 |
RAJESH SIKARIA Vs. STATE OF BIHAR AND ANOTHER
|
July 16, 2013 |
RAJESH SINGH @ KAILA SINGH @ SARDAR Vs. STATE OF BIHAR
|
April 2, 2013 |
RAJESHWAR OJHA Vs. MOST KUSUMI KUER
|
September 2, 2013 |
RAJESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 2, 2013 |
RAJESHWAR RAI Vs. MEERA KUMARI
|
August 12, 2013 |
RAJESHWAR YADAV Vs. STATE OF BIHAR
|
August 19, 2013 |
RAJIV HUSSAIN @ RAJU HUSSAIN Vs. STATE OF BIHAR
|
July 15, 2013 |
RAJIV KUMAR Vs. STATE OF BIHAR
|
September 10, 2013 |
RAJJU MANJHI Vs. STATE OF BIHAR
|
December 13, 2013 |
RAJNI KUMARI @ SINDHU KUMARI Vs. STATE OF BIHAR
|
December 16, 2013 |
RAJU @ RAJDEO RAM Vs. STATE OF BIHAR
|
August 27, 2013 |
RAJU KUMAR RAI Vs. STATE OF BIHAR
|
December 13, 2013 |
RAJU MISTRI @ RIYAZUDDIN Vs. STATE OF BIHAR
|
April 25, 2013 |
RAJWATI DEVI Vs. PREM NANDANI SINHA
|
February 13, 2013 |
RAKESH KUMAR Vs. STATE OF BIHAR
|
December 3, 2013 |
RAKESH KUMAR GUPTA Vs. STATE OF BIHAR
|
April 1, 2013 |
RAKHI KUMARI Vs. STATE OF BIHAR
|
December 17, 2013 |
RAM BACHAN RAI, ARUN KUMAR RAI @ ARUN RAI Vs. THE STATE OF BIHAR
|
December 11, 2013 |
RAM BACHAN RAM, DEPUTY YADAV AND BHALLU SINGH Vs. THE STATE OF BIHAR AND LALA MAHTO
|
September 27, 2013 |
RAM BACHAN SINGH @ RAM LOCHAN SINGH AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
February 21, 2013 |
RAM BAHADUR YADAV Vs. STATE OF BIHAR
|
August 22, 2013 |
RAM BALI YADAV, JHONTI YADAV, BHAGLU YADAV (DEAD) AND KANHAI @ KANHAIYA YADAV Vs. THE STATE OF BIHAR
|
December 6, 2013 |
RAM BARAN RAY B.ED. COLLEGE THROUGH ITS CHAIRMAN RAJENDRA RAY Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR & ORS.
|
August 1, 2013 |
RAM BIHARI RAI Vs. THE STATE OF BIHAR AND ORS.
|
April 25, 2013 |
RAM BILAS YADAV Vs. STATE OF BIHAR
|
June 24, 2013 |
RAM CHANDER CHOURASIA Vs. BIJAY DAS
|
February 26, 2013 |
RAM CHANDRA AGRAWAL Vs. USMAN, NASAR, SWEATY AND BABY
|
September 11, 2013 |
RAM CHANDRA BHAGWANJI Vs. STATE OF BIHAR
|
September 4, 2013 |
RAM CHANDRA MAHTON @ RAM CHANDRA PRASAD MEHTA AND ORS. Vs. MADAN MAHTON AND ORS.
|
September 16, 2013 |
RAM CHANDRA MANDAL S/O BANARSI MANDAL Vs. STATE OF BIHAR
|
September 24, 2013 |
RAM CHANDRA SHUKLA Vs. STATE OF BIHAR
|
July 29, 2013 |
RAM DARSHAN CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2013 |
RAM DAYAL PRASAD Vs. STATE OF BIHAR; BINOD KUMAR; RAM LAKHAN YADAV; RAJ KUMAR; USHA DEVI; PUNIA DEVI; PRATIBHA DEVI
|
October 3, 2013 |
RAM EKBAL RAI Vs. STATE OF BIHAR
|
November 22, 2013 |
RAM GANGA VALLEY CHEMICALS & FERTILIZERS LTD Vs. STATE BANK OF INDIA
|
January 14, 2013 |
RAM JATAN RAI Vs. SITA RAM SINGH
|
August 13, 2013 |
RAM KAILASH BHAGAT Vs. MD. HUSSAIN AND ORS.
|
May 2, 2013 |
RAM KHELAWAN MAHTO Vs. STATE OF BIHAR
|
February 27, 2013 |
RAM KISHOR THAKUR Vs. STATE OF BIHAR
|
December 9, 2013 |
RAM KISHUN RAI SON OF BHUTA RAI Vs. STATE OF BIHAR
|
February 14, 2013 |
RAM KUMAR Vs. UDAI KUMAR JAISWAL
|
May 16, 2013 |
RAM LAGAN SINGH, SHAMBHU SINGH, BIRENDRA KUMAR SINGH AND JAI MANGAL SINGH Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND ORS.
|
September 27, 2013 |
RAM LAKHAN MISHRA Vs. SHANTI DEVI
|
March 18, 2013 |
RAM LAL PRASAD Vs. STATE OF BIHAR
|
August 12, 2013 |
RAM NANDAN SINGH AND ANR. Vs. THE STATE OF BIHAR THROUGH SECRETARY/COMMISSIONER-CUM-SECRETARY AND ORS.
|
January 8, 2013 |
RAM NARAYAN SINGH Vs. STATE OF BIHAR
|
January 17, 2013 |
RAM NARAYAN SINGH Vs. STATE OF BIHAR
|
October 22, 2013 |
RAM NARESH SINGH Vs. STATE OF BIHAR
|
November 13, 2013 |
RAM NIHORA KUMHAR Vs. STATE OF BIHAR
|
October 1, 2013 |
RAM NIHORA SINGH Vs. STATE OF BIHAR
|
September 11, 2013 |
RAM PRAKASH GIRI Vs. STATE OF BIHAR
|
March 13, 2013 |
RAM PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
December 12, 2013 |
RAM PRAVESH KUMAR DAS Vs. STATE OF BIHAR & ORS
|
April 15, 2013 |
RAM PRAVESH SHARMA Vs. STATE OF BIHAR
|
December 16, 2013 |
RAM PRAVESH SINGH Vs. SRI INDRAJIT SINGH SON OF LATE RAM BADAN SINGH
|
May 9, 2013 |
RAM SAGAR RAI SON OF LATE TULSI RAI Vs. STATE OF BIHAR
|
June 21, 2013 |
RAM SAKAL SINGH Vs. STATE OF BIHAR
|
December 10, 2013 |
RAM SAKHA SINGH Vs. STATE OF BIHAR
|
September 23, 2013 |
RAM SARIKHAN RAI Vs. STATE OF BIHAR
|
April 2, 2013 |
RAM SEVAK YADAV Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, OLD
|
February 1, 2013 |
RAM SEWAK SHARMA Vs. THE STATE OF BIHAR THROUGH SPECIAL SECRETARY,
|
November 22, 2013 |
RAM SHANKAR JHA Vs. SHANTI DEVI
|
March 22, 2013 |
RAM SHANKAR SINGH Vs. STATE OF BIHAR
|
September 13, 2013 |
RAM SINGAR PRASAD Vs. BACHA PRASAD
|
January 8, 2013 |
RAM SINGHASAN THAKUR Vs. STATE OF BIHAR
|
July 10, 2013 |
RAM SOHAG PANDIT Vs. STATE OF BIHAR
|
September 10, 2013 |
RAM SUMER KUMAR Vs. STATE OF BIHAR
|
January 7, 2013 |
RAM SURESH YADAV Vs. STATE OF BIHAR
|
October 4, 2013 |
RAM SWARATH SINGH Vs. STATE OF BIHAR
|
January 28, 2013 |
RAM SWAROOP PRASAD, SON OF CHHOTE LAL PRASAD Vs. STATE OF BIHAR
|
March 22, 2013 |
RAM SWAROOP RAM Vs. STATE OF BIHAR
|
March 15, 2013 |
RAM SWAROOP SAHNI @ BABAJEE Vs. STATE OF BIHAR
|
November 14, 2013 |
RAM YATAN PRASAD Vs. STATE OF BIHAR
|
May 1, 2013 |
RAMA NAND MANDAL @ RAVAN Vs. STATE OF BIHAR
|
April 10, 2013 |
RAMA NAND SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN & ORS.
|
July 24, 2013 |
RAMADHAR SINGH Vs. DEO SHARAN SINGH
|
March 4, 2013 |
RAMAKANT SINGH Vs. STATE OF BIHAR
|
August 14, 2013 |
RAMAKANT YADAV Vs. STATE OF BIHAR
|
January 3, 2013 |
RAMANAND PRASAD SINGH @ RAMANAND SINGH Vs. STATE OF BIHAR
|
February 6, 2013 |
RAMASHISH PASWAN Vs. STATE OF BIHAR
|
September 24, 2013 |
RAMAWATI KUWAR AND ORS Vs. RAGHUNATH MANJHI AND ORS
|
July 11, 2013 |
RAMAYAN YADAV Vs. STATE OF BIHAR
|
May 14, 2013 |
RAMDEO BHAGAT & ANR. Vs. THE STATE OF BIHAR & ORS.
|
July 16, 2013 |
RAMDEO URAON Vs. STATE OF BIHAR
|
March 18, 2013 |
RAMDULARI DEVI Vs. MAHESHWAR NARAYAN SINGH
|
July 19, 2013 |
RAMESH PANDEY @ NAGA PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
April 17, 2013 |
RAMESH PANJIYAR Vs. STATE OF BIHAR
|
January 16, 2013 |
RAMESH RAI S/O LATE JANG BHADHUR RAI Vs. STATE OF BIHAR
|
January 28, 2013 |
RAMESHWAR PANDIT, S/O RAM KISHUN PANDIT Vs. STATE OF BIHAR
|
March 22, 2013 |
RAMESHWAR PASWAN Vs. STATE OF BIHAR
|
January 18, 2013 |
RAMESHWAR RAM Vs. STATE OF BIHAR
|
July 1, 2013 |
RAMESHWAR SINGH Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR AND ANR.
|
January 28, 2013 |
RAMESHWARI DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
January 2, 2013 |
RAMJEE DAS SON OF PATTI DAS Vs. STATE OF BIHAR
|
April 8, 2013 |
RAMJEE SHARMA Vs. STATE OF BIHAR
|
December 6, 2013 |
RAMJEE THAKUR Vs. STATE OF BIHAR
|
June 26, 2013 |
RAMJEET TURHA Vs. STATE OF BIHAR
|
May 23, 2013 |
RAMJI RAI Vs. STATE OF BIHAR
|
December 11, 2013 |
RAMKRIT RAM Vs. STATE BANK OF INDIA
|
December 9, 2013 |
RAMRATAN SAH AND ORS Vs. STATE OF BIHAR
|
December 2, 2013 |
RAMRATI DEVI Vs. BHUSHAN SINGH
|
January 2, 2013 |
RAN VIJAY BAHADUR SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
August 30, 2013 |
RANA PRATAP SINGH S/O LATE GURU DAYAL SINGH Vs. UTTAR BIHAR GRAMIN BANK
|
January 8, 2013 |
RANA SINGH @ RANA PRATAP SINGH Vs. STATE OF BIHAR
|
January 23, 2013 |
RANI DEVI Vs. STATE ELECTION COMMISSION
|
March 6, 2013 |
RANJAN KUMAR MAHTO Vs. THE STATE OF BIHAR
|
November 28, 2013 |
RANJAN KUMAR PANDIT Vs. STATE OF BIHAR
|
July 3, 2013 |
RANJAN ROY Vs. UNION OF INDIA
|
September 20, 2013 |
RANJAY KUMAR @ RANJAY THAKUR Vs. STATE OF BIHAR
|
November 26, 2013 |
RANJEET SINGH Vs. UNION OF INDIA
|
May 16, 2013 |
RANJIT KUMAR Vs. STATE OF BIHAR
|
November 11, 2013 |
RASHID CHURIHARA, S/O-MASUM CHURIHARA Vs. STATE OF BIHAR
|
January 10, 2013 |
RASHMI SINGH Vs. STATE OF BIHAR
|
July 25, 2013 |
RATAN LAL CHOUDHARY Vs. STATE OF BIHAR
|
December 4, 2013 |
RATAN SHANKAR MISHRA S/O RADHA KANT MISHRA Vs. STATE OF BIHAR
|
September 20, 2013 |
RATNESHWARI SINGH Vs. STATE OF BIHAR
|
February 12, 2013 |
RAVI ENTERPRISES Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
August 8, 2013 |
RAVI KUMAR AND ORS. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY TO THE STATE GOVERNMENT AND ORS.
|
March 21, 2013 |
RAVINDRA SAHANI Vs. THE STATE OF BIHAR AND ORS.
|
March 19, 2013 |
REFCON CARRIERS Vs. STATE OF BIHAR
|
July 25, 2013 |
REGENT THEATRE Vs. BIHAR STATE ELECTRICITY AND ORS.
|
November 19, 2013 |
REGISTRAR RAJENDRA AGRICULTURE UNIVERSITY Vs. KAUSHLENDRA KUMAR
|
August 22, 2013 |
REKHA DEVI Vs. BINOD KUMAR SHARMA
|
October 4, 2013 |
REKHA KUMARI @ REKHA DEVI Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVERNMENT OF BIHAR AND ORS.
|
October 9, 2013 |
RENU DEVI @ RENU SINGH @ RENU, WIFE OF SATISH CHANDRA SINGH Vs. SIMA SINGH, WIFE OF SUNIL CHANDRA SINGH, D/0 BACHAN PRASAD SINGH, RESIDENT OF FLAT NO. B/204, BISHNU BHAWAN COMPLEX, EAST BORING CANAL ROAD, PATNA
|
September 12, 2013 |
RENU KUMARI D/O JYOTISH PRASAD YADAV AND ORS Vs. STATE OF BIHAR AND ORS
|
October 24, 2013 |
RENU KUMARI WIFE OF SHIV KUMAR RAI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR , THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
November 28, 2013 |
RESHMA DEVI Vs. THE STATE OF BIHAR
|
September 9, 2013 |
RESIKESH KUMAR Vs. THE UNION OF INDIA THROUGH DIRECTOR GENERAL OF CENTRAL RESERVE POLICE FORCE AND ORS.
|
July 31, 2013 |
RINA KUMARI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, VIDYUT BHAWAN
|
February 12, 2013 |
RISHI RAJ & ANR. Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS SECRETARY & ORS.
|
January 8, 2013 |
RITA DEVI Vs. STATE OF BIHAR
|
August 21, 2013 |
ROHIT JHA Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY AND ORS.
|
March 13, 2013 |
ROJID MIAN AND ORS Vs. STATE OF BIHAR
|
November 12, 2013 |
ROYAL ENTERPRISES Vs. STATE OF BIHAR & ORS
|
February 13, 2013 |
RUBI KUWAR Vs. UNION OF INDIA
|
December 23, 2013 |
RUBY DEVI Vs. MD. NASIM KHAN
|
May 16, 2013 |
RUKMINI DEVI AND ANOTHER Vs. DHARNIKANT ISSAR AND ANOTHER
|
June 25, 2013 |
RUMI DEVI Vs. SHIV SHANKAR SINGH
|
August 22, 2013 |
RUPESH KUMAR DAS S/O GOBIND PRASAD RESIDENT OF MOHALLA Vs. STATE OF BIHAR AND ORS
|
October 31, 2013 |
SACHIDA NAND SHARMA @ SACHIDA NAND PANDEY Vs. STATE OF BIHAR
|
March 14, 2013 |
SACHINDRA KUMAR Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY AND ORS.
|
January 31, 2013 |
SADANAND JHA Vs. THE STATE OF BIHAR THROUGH SECRETARY, TRANSPORT DEPARTMENT & ORS.
|
March 21, 2013 |
SADANAND PRASAD SINGH AND ORS. Vs. STATE OF BIHAR AND ANR.
|
February 18, 2013 |
SADANAND SHARMA, PRINCIPAL AND ORS. Vs. THE STATE OF BIHAR AND RAJESH KUMAR
|
October 7, 2013 |
SADHU SHARAN PRASAD Vs. THE STATE OF BIHAR
|
July 9, 2013 |
SAHTU SAO Vs. STATE OF BIHAR
|
December 5, 2013 |
SAKALDEEP YADAV Vs. STATE OF BIHAR
|
February 11, 2013 |
SAKALDEO RAI Vs. RAM PRAVESH DAS @ RAM PRAVESH RAI
|
July 4, 2013 |
SAKALDEO YADAV, S/O BARASHKALI YADAV Vs. STATE OF BIHAR
|
June 20, 2013 |
SAKET BIHARI SHARMA Vs. STATE OF BIHAR
|
January 10, 2013 |
SALASAR TRADING COMPANY Vs. UNION OF INDIA
|
July 31, 2013 |
SALIMAN KHATOON AND ANR. Vs. THE STATE OF BIHAR AND ANR.
|
July 8, 2013 |
SAMI AHMAD Vs. STATE OF BIHAR; RAJIYA SULTAN; SHABANA PRAVEEN; RUGIYA PRAVEEN
|
September 13, 2013 |
SAMINTA DEVI Vs. DILIP KUMAR
|
August 30, 2013 |
SANDEEP KUMAR THAKUR Vs. STATE OF BIHAR
|
May 17, 2013 |
SANDIP MISHRA Vs. STATE OF BIHAR
|
July 5, 2013 |
SANJAY DAS SON OF DEEP NARAIN DAS Vs. STATE OF BIHAR
|
February 26, 2013 |
SANJAY JHA @ SANJAY KUMAR JHA Vs. STATE OF BIHAR
|
June 19, 2013 |
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY BIHAR PATNA
|
September 17, 2013 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
August 19, 2013 |
SANJAY KUMAR Vs. RAGHUNANDAN BHAGAT
|
July 8, 2013 |
SANJAY KUMAR Vs. STATE OF BIHAR
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August 14, 2013 |
SANJAY KUMAR CHOUBEY Vs. STATE OF BIHAR
|
April 30, 2013 |
SANJAY KUMAR OJHA Vs. UNION OF INDIA
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June 17, 2013 |
SANJAY KUMAR PANJIKAR Vs. STATE OF BIHAR
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December 5, 2013 |
SANJAY KUMAR VERMA Vs. TATE OF BIHAR
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January 10, 2013 |
SANJAY SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 10, 2013 |
SANJEEV GUPTA @ GUDDU GUPTA AND ANR. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
January 7, 2013 |
SANJEEV KUMAR @ SANJEEV KUMAR SAHIL Vs. THE STATE OF BIHAR
|
April 18, 2013 |
SANJU JHA Vs. UNION OF INDIA AND ORS
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March 20, 2013 |
SANOJ KUMAR Vs. STATE OF BIHAR
|
January 8, 2013 |
SANT LAL SINGH @ SANT KUMAR SINGH Vs. M/S BHARAT SERVICE STATION C/O ASHOK KUMAR SINGH
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May 13, 2013 |
SANT TIWARY AND ORS Vs. STATE OF BIHAR
|
July 2, 2013 |
SANTOSH JHA Vs. THE STATE OF BIHAR
|
August 19, 2013 |
SANTOSH KUMAR S/O SRI RAJENDRA SINGH RESIDENT OF KAILASH BHAWAN, MAULABAGH, P.S Vs. THE STATE OF BIHAR
|
December 16, 2013 |
SANTOSH KUMAR SHARMA Vs. STATE OF BIHAR
|
September 12, 2013 |
SANTU @ SANJAY KUMAR Vs. THE STATE OF BIHAR
|
May 16, 2013 |
SARASWATI DEVI Vs. MAHABIR PD. DARUKA
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January 29, 2013 |
SARASWATI DEVI Vs. STATE OF BIHAR
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December 2, 2013 |
SARASWATI KUMARI Vs. STATE OF BIHAR
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April 24, 2013 |
SARBADA NAND PANDEY Vs. STATE OF BIHAR
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April 17, 2013 |
SARDAR NIRANJAN SINGH Vs. STATE OF BIHAR
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January 28, 2013 |
SARITA KUMARI Vs. STATE OF BIHAR
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January 4, 2013 |
SARITA SINGH Vs. STATE OF BIHAR
|
February 21, 2013 |
SARITA SINHA W/O SANJAY KUMAR SINHA Vs. STATE OF BIHAR
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April 2, 2013 |
SAROJ YADAV Vs. THE STATE OF BIHAR
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June 25, 2013 |
SARVA NAND MANJHI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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May 27, 2013 |
SARVANAND RAI, @ SARBANAND ROY Vs. STATE OF BIHAR
|
October 8, 2013 |
SARWAR AKRAM KHAN AND ORS Vs. STATE OF BIHAR AND ORS
|
April 30, 2013 |
SARYU SHARMA @ SURYU MISTRY Vs. STATE OF BIHAR
|
September 18, 2013 |
SATAN SINGH @ SATYA NARAIN SINGH Vs. GULABEHAND SHARMA
|
July 1, 2013 |
SATISH CHANDRA KHAN Vs. STATE OF BIHAR THROUGH THE COMMISSIONER
|
March 22, 2013 |
SATISH KUMAR Vs. PHULWA DEVI
|
March 5, 2013 |
SATYA NARAIN SAHANI Vs. STATE OF BIHAR
|
May 9, 2013 |
SATYA NARAYAN SINGH Vs. ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSIONER
|
February 6, 2013 |
SATYA NARAYAN SINGH Vs. THE STATE OF BIHAR
|
November 25, 2013 |
SATYA NARAYAN YADAV Vs. STATE OF BIHAR
|
November 12, 2013 |
SATYENDRA PRASAD YADAV @ SATYENDRA YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
August 12, 2013 |
SATYENDRA SINGH Vs. STATE OF BIHAR
|
April 9, 2013 |
SATYENDRA TIWARY Vs. M/S. NAVYUG HOMES PRIVATE LIMITED THROUGH ITS AUTHORIZED DIRECTOR, SRI RAKESH KUMAR AGRAWAL AND ORS.
|
August 5, 2013 |
SAUDAGAR MAHTO Vs. RAM CHARITRA MAHTO AND ORS.
|
August 16, 2013 |
SAVITRI DEVI & ORS. Vs. THE STATE OF BIHAR & ORS.
|
July 16, 2013 |
SAYAN JOYTI GUPTA Vs. THE STATE OF BIHAR & ORS.
|
January 23, 2013 |
SCI INDIA LIMITED Vs. STATE OF BIHAR
|
March 19, 2013 |
SECRETARY, BIHAR SCHOOL EXAMINATION BOARD Vs. PANKAJ ANAND & ORS.
|
May 17, 2013 |
SEEMA MORE Vs. SURESH KUMAR MORE
|
October 9, 2013 |
SHAFIQUE Vs. BASANTI DEVI
|
August 2, 2013 |
SHAHAB AHMAD Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
July 3, 2013 |
SHAHID ALAM ANSARI Vs. SARJOO PRASAD S/O LATE KANHAIYA RAM; ANPURNA DEVI W/O SARJO PRASAD
|
January 29, 2013 |
SHAIKH MD. Vs. SEEMA DEVI AND ORS.
|
November 21, 2013 |
SHAILENDRA KUMAR AND ANR. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
|
March 12, 2013 |
SHAILENDRA SINGH Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
|
March 7, 2013 |
SHAILESH KUMAR Vs. STATE OF BIHAR
|
November 1, 2013 |
SHAILESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 20, 2013 |
SHAILESH YADAV S/O LATE MITHU YADAV Vs. STATE OF BIHAR
|
August 1, 2013 |
SHAKIL Vs. STATE OF BIHAR
|
September 2, 2013 |
SHAKIL AHMAD Vs. STATE OF BIHAR
|
March 8, 2013 |
SHAKTI MOHAN LAL MALLIK Vs. CHAIRMAN AND MANAGING DIRECTOR, BANK OF INDIA HEAD OFFICE
|
December 9, 2013 |
SHAKUNTALA DEVI Vs. UNION OF INDIA
|
September 20, 2013 |
SHAMBHU KUMAR DAS Vs. STATE OF BIHAR
|
August 1, 2013 |
SHAMBHU KUMAR S/O LATE MOHIT LAL INDRA NAGAR LOHIYAHI Vs. STATE OF BIHAR
|
January 24, 2013 |
SHAMBHU NATH PANDEY Vs. THE STATE OF BIHAR AND ORS
|
July 30, 2013 |
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
|
November 19, 2013 |
SHAMBHU PRASAD PODDAR @ HARICHANDRA PODDAR Vs. SANJAY PODDAR
|
September 27, 2013 |
SHAMBHU SAHANI Vs. STATE OF BIHAR
|
December 13, 2013 |
SHAMIM AHMAD @ SHAMIM AKHTER Vs. BIBI HAFIZA KHATOON & ORS.
|
January 21, 2013 |
SHANKAR CHOUDHARY Vs. STATE OF BIHAR
|
December 13, 2013 |
SHANKAR KUMAR @ SHANKAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
March 5, 2013 |
SHANKAR KUMAR GHOSH Vs. THE STATE OF BIHAR
|
July 15, 2013 |
SHANKAR KUMAR MANDAL Vs. STATE OF BIHAR
|
December 10, 2013 |
SHANKAR LAL Vs. STATE OF BIHAR
|
July 24, 2013 |
SHANKAR PASWAN Vs. STATE OF BIHAR
|
July 23, 2013 |
SHANKAR SAH Vs. STATE OF BIHAR
|
December 5, 2013 |
SHANKAR SINGH Vs. STATE OF BIHAR
|
December 11, 2013 |
SHANKAR SUWAN JHA Vs. THE STATE OF BIHAR AND ANR.
|
March 5, 2013 |
SHANKARANAND JHA Vs. STATE OF BIHAR
|
May 3, 2013 |
SHANKER KUMAR CHOUDHARY Vs. INDRADEO YADAV
|
March 12, 2013 |
SHANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 12, 2013 |
SHANTI DEVI Vs. STATE OF BIHAR
|
September 11, 2013 |
SHANTI DEVI @ SHANTI DEVI AND ORS Vs. UPENDRA JHA AND ORS
|
February 6, 2013 |
SHANTI PANDEY WIFE OF SRI HARI MOHAN PANDEY Vs. STATE OF BIHAR
|
July 12, 2013 |
SHASHI BHUSHAN KUMAR Vs. STATE OF BIHAR
|
September 30, 2013 |
SHASHI KANT PANDEY Vs. STATE OF BIHAR
|
December 6, 2013 |
SHASHI KANT TIWARI S/O SHATRUGHAN NATH TIWARI Vs. STATE OF BIHAR
|
January 7, 2013 |
SHASHI KUMAR MANDAL Vs. STATE OF BIHAR
|
July 29, 2013 |
SHASHI MOHAN YADAV Vs. STATE OF BIHAR
|
February 22, 2013 |
SHASHI SHEKHAR DWIVEDI Vs. STATE OF BIHAR
|
August 27, 2013 |
SHASHIKANT PANDEY Vs. RAJENDRA AGRICULTURAL UNIVERSITY BIHAR
|
April 9, 2013 |
SHATRUGHAN MAHTON @ SATTO MAHTON AND ORS Vs. STATE OF BIHAR
|
December 19, 2013 |
SHATRUGHAN MUKHIYA Vs. STATE OF BIHAR
|
October 23, 2013 |
SHATRUGHAN PRASAD SAH Vs. THE STATE OF BIHAR AND ORS.
|
July 24, 2013 |
SHEIKH SHAMIM Vs. SYED HUSSAIN ABBAS
|
August 29, 2013 |
SHEKHAR CHANDRA VERMA Vs. STATE OF BIHAR
|
September 20, 2013 |
SHEKHAR DUTTA, SON OF GANESH DUTTA Vs. STATE OF BIHAR
|
January 9, 2013 |
SHEKHAR GUPTA Vs. RAGHUBANSH PRASAD TIWARI
|
September 11, 2013 |
SHEO BALAK SINGH Vs. STATE OF BIHAR
|
March 5, 2013 |
SHEO BANSH SINGH AND ORS. Vs. THE BIHAR SCHOOL EXAMINATION BOARD AND ORS.
|
May 1, 2013 |
SHEO KUMAR PANDEY AND ORS. Vs. THE STATE OF BIHAR THROUGH JOINT SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, GOVERNMENT OF BIHAR AND ORS.
|
September 20, 2013 |
SHEO KUMAR SAH S/O LATE CHHABILA SAH Vs. STATE OF BIHAR
|
August 7, 2013 |
SHEO MANGAL KUAR Vs. TILESHWAR KUER
|
August 21, 2013 |
SHEO MANGAL MUKHIA AND ORS Vs. STATE OF BIHAR
|
December 10, 2013 |
SHEO MURAT DUBEY Vs. THE STATE OF BIHAR AND ORS.
|
June 27, 2013 |
SHEO NATH SAHNI Vs. STATE OF BIHAR
|
September 20, 2013 |
SHEO PRASAD SINGH Vs. STATE OF BIHAR
|
August 26, 2013 |
SHEO PRASAD SINHA AND ORS. Vs. THE STATE OF BIHAR THROUGH ADDITIONAL SECRETARY AND ORS.
|
July 2, 2013 |
SHEO SHANKAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH HOME COMMISSIONER/PRINCIPAL
|
October 1, 2013 |
SHEO SHANKER YADAV Vs. STATE OF BIHAR
|
December 12, 2013 |
SHEOJI DUBEY Vs. NAND KUMAR DUBEY
|
February 6, 2013 |
SHEOJI SINGH Vs. STATE OF BIHAR
|
July 4, 2013 |
SHEONANDAN YADAV AND ORS. Vs. STATE OF BIHAR
|
December 6, 2013 |
SHEOPUJAN PASWAN Vs. STATE OF BIHAR
|
December 12, 2013 |
SHIBBAN YADAV Vs. STATE OF BIHAR
|
July 4, 2013 |
SHIBU MAHTO Vs. STATE OF BIHAR
|
March 7, 2013 |
SHILA CHANDRA KUMAR S/O LATE Vs. STATE OF BIHAR
|
May 9, 2013 |
SHIPRA THAKUR MINOR @ SHIPRA SNEHIL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 12, 2013 |
SHIV CHANDRA JHA Vs. STATE OF BIHAR
|
February 4, 2013 |
SHIV KUMAR PRASAD Vs. STATE OF BIHAR
|
July 2, 2013 |
SHIV KUMAR RAI @ SHIV KUMAR Vs. JUDGEMENT_311_TLPAT0_2013
|
July 2, 2013 |
SHIV KUMAR SINGH Vs. STATE OF BIHAR
|
December 24, 2013 |
SHIV NATH YADAV S/O LATE SABBIR YADAV AND ORS Vs. MAHAMAHTI DEVI W/O R K SHARMA AND ORS
|
September 24, 2013 |
SHIV PUJAN MAHTO Vs. STATE OF BIHAR
|
July 4, 2013 |
SHIV PUJAN MISTRI Vs. KANHAI MISTRI
|
January 21, 2013 |
SHIVCHANDRA RAM Vs. STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE
|
March 18, 2013 |
SHIVENDRA KUMAR SINGH Vs. THE MUZAFFARPUR CENTRAL CO OPERATIVE BANK LTD
|
July 24, 2013 |
SHOBHA KANT SAH Vs. STATE OF BIHAR
|
September 11, 2013 |
SHOBHA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 6, 2013 |
SHREE GIRDHAR OILS Vs. STATE OF BIHAR
|
April 11, 2013 |
SHREE NARAYAN OJHA Vs. FULSAWARO DEVI
|
October 29, 2013 |
SHREE NATH SHARMA Vs. THE STATE OF BIHAR
|
April 24, 2013 |
SHREE PRAKASH @ PINKU SINGH Vs. THE STATE OF BIHAR & ORS.
|
April 5, 2013 |
SHREELAL SHARMA Vs. CHINTA DEVI AND ORS.
|
April 18, 2013 |
SHRI BHAGWAN SINGH AND ORS. Vs. SMT. SURATI DEVI AND ORS.
|
November 26, 2013 |
SHRI KAILASH BIHARI CHOUDHARY Vs. THE STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
|
June 19, 2013 |
SHRIKANT PRASAD @ CHIRKUT SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 20, 2013 |
SHUBH NARAIN MISHRA Vs. STATE OF BIHAR
|
November 25, 2013 |
SHUBHAM KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
November 13, 2013 |
SHUKDEO PANDIT Vs. THE STATE OF BIHAR AND ORS.
|
February 22, 2013 |
SHYAM BIHARI RAI Vs. PUNJAB NATIONAL BANK
|
March 13, 2013 |
SHYAM BIHARI SINGH Vs. STATE OF BIHAR
|
September 26, 2013 |
SHYAM JEE PASWAN Vs. STATE OF BIHAR
|
December 2, 2013 |
SHYAM KISHORE SINGH Vs. STATE OF BIHAR
|
April 12, 2013 |
SHYAM KUMAR SINGH AND ORS Vs. STATE OF BIHAR
|
December 6, 2013 |
SHYAM NANDAN PRASAD SINGH @ SHYAM NANDAN SINGH Vs. STATE OF BIHAR
|
June 19, 2013 |
SHYAM NANDAN SHAHAY S/O LATE, HARNATH SHAHAY Vs. STATE OF BIHAR
|
May 7, 2013 |
SHYAM NARAYAN RAI Vs. SUBH NARAIN RAI
|
February 5, 2013 |
SHYAM NATH SINGH Vs. BHAGAT SINGH
|
July 22, 2013 |
SHYAM SUNDAR MODI SON OF LATE GANESH LAL MODI; KRISHNA KUMAR MODI SON OF LATE ISHWAR LAL MODI; BALDEO RAJAK SON OF LATE BIND RAJAK; DAMODAR SAH SON OF LATE YADU SAH Vs. STATE OF BIHAR
|
April 9, 2013 |
SHYAM YADAV Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
March 19, 2013 |
SHYAMA NAND JHA Vs. STATE OF BIHAR
|
October 1, 2013 |
SHYAMDEO PANDEY Vs. STATE OF BIHAR
|
January 7, 2013 |
SHYAMJI CHAUDHARY @ SAMOO CHAUDHARY @ SHYAMU AND ORS Vs. STATE OF BIHAR AND ORS
|
October 23, 2013 |
SIA RAM RAI Vs. STATE OF BIHAR
|
December 6, 2013 |
SIDH NATH PANDIT AND ORS Vs. STATE OF BIHAR
|
September 24, 2013 |
SIDHESHWAR PRASAD Vs. SIYASARAN PRASAD
|
April 2, 2013 |
SIKANDAR PRASAD Vs. STATE OF BIHAR
|
March 12, 2013 |
SIRAJ ANSARI Vs. STATE OF BIHAR
|
August 5, 2013 |
SITA RAM MISTRY & ORS. Vs. THE STATE OF BIHAR & ORS.
|
August 29, 2013 |
SITA RAM SINGH Vs. STATE OF BIHAR
|
July 24, 2013 |
SITARA BANO Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR & ORS.
|
July 10, 2013 |
SITARAM CHAMARIA Vs. THE STATE OF BIHAR AND ORS.
|
June 21, 2013 |
SIYA BELDAR Vs. STATE OF BIHAR
|
December 3, 2013 |
SIYA DEVI Vs. STATE OF BIHAR
|
July 25, 2013 |
SIYA RAM CHOUDHARY Vs. STATE OF BIHAR
|
April 2, 2013 |
SIYASHARAN SINGH S/O LATE RAMBARAN SINGH Vs. STATE OF BIHAR
|
January 31, 2013 |
SK. JAMSHID ALAM @ MD. JAMSHED @ UDHWA Vs. STATE OF BIHAR
|
December 2, 2013 |
SK. QUAISHER ALI AND ANOTHER Vs. STATE OF BIHAR
|
August 5, 2013 |
SMT. ASHA DEVI, W/O SURESH PRASAD, CLOTH SHOP IN FRONT OF MUKTI RAM BANKA SHOP NAYA BAZAR, PACHNA ROAD, P.O & P.S Vs. SHYAM SUNDER TIBREWAL S/O LATE BIHARI TIBREWAL RESIDENT OF NAYA BAZAR, P.O, P.S
|
March 11, 2013 |
SMT. FULO DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 25, 2013 |
SMT. NOOTAN MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2013 |
SMT. SEETA DEVI Vs. THE STATE OF BIHAR THROUGH SECRETARY AND ORS.
|
July 18, 2013 |
SMT. SHAKUNTALA DEVI Vs. SAJJAN KUMAR BAJORIA
|
March 11, 2013 |
SMT. SHEELA DEVI Vs. SMT. SUNITA DEVI AND ORS.
|
August 2, 2013 |
SMT. VEENA GUPTA & ORS. Vs. RAMJANI DEVI & ORS
|
September 26, 2013 |
SOBHA DEVI Vs. STATE OF BIHAR
|
November 19, 2013 |
SOGARATH PASWAN Vs. RAM PAYARE MAHTO SON OF PRASAD MAHTO
|
April 24, 2013 |
SOLAR INDUSTRIES (P) LTD. Vs. CENTRAL COALFIELDS LIMITED
|
October 8, 2013 |
SPANCO LIMITED Vs. BIHAR STATE ELECTRICITY BOARD NOW KNOWN AS BIHAR STATE POWER (HOLDING) CO. LTD.
|
March 5, 2013 |
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. STATE OF BIHAR
|
October 9, 2013 |
SRI DEOPUJAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 26, 2013 |
SRI PRABHU NATH SINGH Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
|
April 26, 2013 |
SRI RAM MANDAL Vs. THE CHAIRMAN, UCO BANK AND ORS.
|
March 15, 2013 |
SRI RAM TIWARY Vs. STATE OF BIHAR
|
December 3, 2013 |
SRI SURESH TIWARY Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
July 15, 2013 |
SRIKANT SINGH AND ORS. Vs. THE STATE OF BIHAR
|
July 10, 2013 |
SRINARAIN JHA SON OF SRI HARDEO JHA Vs. STATE OF BIHAR
|
June 25, 2013 |
STATE OF BIHAR Vs. AVINASH CHANDRA SHARMA
|
July 3, 2013 |
STATE OF BIHAR Vs. RAJENDRA PRASAD SINGH
|
December 11, 2013 |
STATE OF BIHAR Vs. NAVIN KUMAR MISHRA
|
January 24, 2013 |
STATE OF BIHAR Vs. BHIM PRASAD @ CHUHA
|
February 7, 2013 |
STATE OF BIHAR Vs. RANJEET THAKUR
|
February 4, 2013 |
STATE OF BIHAR Vs. BALMIKI PANDEY
|
January 23, 2013 |
STATE OF BIHAR Vs. GIRJA SINGH
|
October 9, 2013 |
STATE OF BIHAR Vs. SANJAY TIWARY
|
September 13, 2013 |
STATE OF BIHAR Vs. PREM KANT MISHRA
|
February 1, 2013 |
STATE OF BIHAR Vs. MD. YUSUF ANSARI
|
September 2, 2013 |
STATE OF BIHAR Vs. BHARTENDU JHA
|
July 3, 2013 |
STATE OF BIHAR Vs. SANTOSH KUAMR UPADHYAY; VIMAL KUMAR SHUKLA
|
October 9, 2013 |
STATE OF BIHAR Vs. ANJANI KUMAR
|
March 7, 2013 |
STATE OF BIHAR Vs. ANAND
|
September 26, 2013 |
STATE OF BIHAR Vs. SUDHANSHU KUMAR SINHA
|
November 13, 2013 |
STATE OF BIHAR Vs. LAL BABU SINGH
|
April 1, 2013 |
STATE OF BIHAR Vs. NAGENDRA RAM
|
February 22, 2013 |
STATE OF BIHAR Vs. VIJAY KUMAR YADAV @ MANTOO
|
February 28, 2013 |
STATE OF BIHAR Vs. CHANDRA BHUSHAN SINGH S/O LATE SHIV BACHAN SINGH
|
March 1, 2013 |
STATE OF BIHAR Vs. SHEO PERSAN RAM
|
March 4, 2013 |
STATE OF BIHAR Vs. SIPAHI PASWAN
|
February 20, 2013 |
STATE OF BIHAR Vs. MANTU YADAV
|
February 21, 2013 |
STATE OF BIHAR Vs. SURESH RAM
|
February 18, 2013 |
STATE OF BIHAR Vs. RAKESH KUMAR @ DABLU
|
February 13, 2013 |
STATE OF BIHAR Vs. MD. NAQUI AKHTAR KHAN
|
February 14, 2013 |
STATE OF BIHAR Vs. KOMAL CONSTRUCTION
|
August 16, 2013 |
STATE OF BIHAR Vs. ASHA SHARMA
|
November 20, 2013 |
STATE OF BIHAR Vs. SURENDRA PRASAD
|
April 3, 2013 |
STATE OF BIHAR Vs. SARYUG PRASAD TANTI
|
November 19, 2013 |
STATE OF BIHAR Vs. PAWAN KUMAR SINGH
|
June 25, 2013 |
STATE OF BIHAR Vs. YOGENDRA PANDEY
|
March 4, 2013 |
STATE OF BIHAR Vs. RAMANAND THAKUR
|
March 19, 2013 |
STATE OF BIHAR Vs. LAMBU @ LAKHAN SINGH @ SUBHASH YADAV @ KAMESHWAR
|
November 13, 2013 |
STATE OF BIHAR Vs. BIHAR HUMAN RIGHT COMMISSION
|
September 24, 2013 |
STATE OF BIHAR Vs. SITA RAM YADAV
|
August 23, 2013 |
STATE OF BIHAR Vs. SITA DEVI
|
February 13, 2013 |
STATE OF BIHAR Vs. AJIT KUMAR PRASAD; JAI PRAKASH NARAYAN SINGH
|
October 8, 2013 |
STATE OF BIHAR Vs. JAYANT SINGH
|
December 3, 2013 |
STATE OF BIHAR & ANR . Vs. SRI KARU CHAUDHARY & ANR.
|
September 27, 2013 |
STATE OF BIHAR AND ORS Vs. BIHAR MEDICAL AND PUBLIC HEALTH HOSTEL EMPLOYEES ASSOCIATION
|
November 25, 2013 |
STATE OF BIHAR AND ORS. Vs. RAVI SHANKAR MISHRA AND ORS.
|
March 14, 2013 |
STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS. Vs. M/S. KUMAR CONSTRUCTION COMPANY THROUGH ITS PROPRIETOR NARENDER KUMAR SINGH
|
August 19, 2013 |
STATE OF BIHAR THROUGH THE SECRETARY Vs. M/S AMLORY CONSTRUCTIONS PRIVATE LIMITED
|
July 16, 2013 |
STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER Vs. SHIV NATH RAM
|
July 3, 2013 |
STATE THRU. UNION OF INDIA Vs. KRISHNA PRASAD CHOUDHARY
|
January 29, 2013 |
STATION SAMBHUGANJ, DISTRICT BANKA Vs. STATE OF BIHAR
|
December 5, 2013 |
SUBH KANT JHA Vs. STATE OF BIHAR
|
September 4, 2013 |
SUBH NARAIN URAON SON OF MAHARAJ URAON Vs. STATE OF BIHAR
|
June 18, 2013 |
SUBHASH DUBEY Vs. STATE OF BIHAR
|
August 22, 2013 |
SUBHASH MISHRA Vs. THE STATE OF BIHAR
|
November 26, 2013 |
SUBHCHANDRA MISHRA S/O PURUSHOTTAM MISHRA Vs. STATE OF BIHAR AND ORS
|
August 16, 2013 |
SUBODH MANDAL Vs. STATE OF BIHAR
|
December 3, 2013 |
SUBODH SAGAR @ SUBODH SAGAR SHARMA Vs. SAROJ KUMAR
|
September 18, 2013 |
SUBODH SHARMA Vs. STATE OF BIHAR
|
October 30, 2013 |
SUCHIT SINGH Vs. STATE OF BIHAR
|
January 22, 2013 |
SUDAMA DEVI Vs. LAKHIYA DEVI
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September 3, 2013 |
SUDAMA DEVI Vs. STATE OF BIHAR
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September 13, 2013 |
SUDAMA PRASAD Vs. STATE OF BIHAR
|
August 7, 2013 |
SUDAMA RAI SON OF LATE RAM ASHISH RAI Vs. STATE OF BIHAR
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May 23, 2013 |
SUDARSHAN YADAV Vs. STATE OF BIHAR
|
July 15, 2013 |
SUDHA AGRAWAL Vs. RITU GUPTA @ RITU AGRAWAL
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August 16, 2013 |
SUDHA VERMA Vs. STATE OF BIHAR
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August 5, 2013 |
SUDHANSHU KUMAR AND ORS Vs. STATE OF BIHAR AND ORS
|
September 24, 2013 |
SUDHANSHU SHEKHAR DEO Vs. UNION OF INDIA
|
July 25, 2013 |
SUDHANSU MOSES Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
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July 22, 2013 |
SUDHIR CHANDRA GHOSE Vs. STATE
|
October 9, 2013 |
SUDHIR KUMAR RAI Vs. THE STATE OF BIHAR
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September 10, 2013 |
SUDHIR MANDAL Vs. STATE OF BIHAR
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April 25, 2013 |
SUGALAL YADAV Vs. THE STATE OF BIHAR
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April 23, 2013 |
SUGAPATI DEVI Vs. THE STATE OF BIHAR & ANR.
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March 19, 2013 |
SUJIT KUMAR MISHRA Vs. STATE OF BIHAR
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September 23, 2013 |
SUKAI MALLAH, BAIJNATH MALLAH AND MEGHU CHAMAR @ RAM @ MEGHA CHAMAR Vs. THE STATE OF BIHAR
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December 5, 2013 |
SUKH BILAS ROY Vs. STATE OF BIHAR
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July 16, 2013 |
SUKHDEO SAH Vs. STATE OF BIHAR
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September 20, 2013 |
SUKHDEO YADAV, S/O LATE GANESHI YADAV Vs. STATE OF BIHAR
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January 24, 2013 |
SUKUMAR BHATTACHARYA SON OF SHRI J.C. BHATTACHARYA Vs. STATE OF BIHAR
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June 17, 2013 |
SULEKHA DEVI Vs. STATE ELECTION COMMISSION (PANCHAYAT)
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December 17, 2013 |
SUMAN KUMAR @ SHAMBHU SINGH Vs. STATE OF BIHAR AND ORS
|
October 1, 2013 |
SUMAN KUMARI @ PINKI Vs. BHUPENDRA KUMAR YADAV @ BHUPEN
|
July 19, 2013 |
SUMESHWAR CHAUDHUR Vs. STATE OF BIHAR
|
March 14, 2013 |
SUMITRA DEVI Vs. YASODA DEVI
|
February 26, 2013 |
SUMITRA DEVI Vs. STATE OF BIHAR
|
January 17, 2013 |
SUNAINA DEVI Vs. RAJ NARAYAN SINGH AND ORS.
|
August 30, 2013 |
SUNAINA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 10, 2013 |
SUNAINA DEVI Vs. RAM NARAYAN PRASAD
|
December 4, 2013 |
SUNDER MAHTO Vs. SUMITRA DEVI
|
May 7, 2013 |
SUNDESHWAR LAL DEO Vs. STATE OF BIHAR
|
March 18, 2013 |
SUNIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 19, 2013 |
SUNIL KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 1, 2013 |
SUNIL KUMAR CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
March 22, 2013 |
SUNIL KUMAR S/O RAM BALI MANDAL Vs. STATE OF BIHAR AND ORS
|
September 2, 2013 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
January 23, 2013 |
SUNIL SAHNI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 20, 2013 |
SUNIL SINGH Vs. STATE OF BIHAR
|
June 27, 2013 |
SUNIL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
September 24, 2013 |
SUNITA KUMARI Vs. SUBODH KUMAR
|
July 26, 2013 |
SUPAUL PRAKHAND NAW YATAYAT SWAWLAMBI SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
December 9, 2013 |
SUREN YADAV AND ORS Vs. STATE OF BIHAR
|
December 19, 2013 |
SURENDAR CHAUBEY S/O CHANDRIKA CHAUBEY Vs. STATE OF BIHAR & ORS
|
July 24, 2013 |
SURENDRA KUMAR CHAUDHARY Vs. SATYA NARAYAN PRASAD JAISWAL
|
September 13, 2013 |
SURENDRA RAVIDAS S/O LATE KISHUN RAVI DAS Vs. STATE OF BIHAR
|
October 24, 2013 |
SURENDRA SINGH Vs. STATE OF BIHAR
|
December 17, 2013 |
SURENDRA SINGH @ SURENDRA KUMAR SINGH Vs. REEMA SINGH @ REEMA DEVI
|
July 31, 2013 |
SURESH CHANDRA THAKUR Vs. STATE OF BIHAR
|
November 19, 2013 |
SURESH KUMAR PATHAK Vs. STATE OF BIHAR
|
October 8, 2013 |
SURESH MODI Vs. STATE BANK OF INDIA
|
August 7, 2013 |
SURESH NARAYAN AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
July 25, 2013 |
SURESH PRASAD SINGH Vs. STATE OF BIHAR
|
December 18, 2013 |
SURESH PRASAD SINGH Vs. NATHUNI ANSARI AND ORS.
|
February 22, 2013 |
SURESH PRASAD SINHA Vs. STATE OF BIHAR
|
April 1, 2013 |
SURESH TANTI Vs. STATE OF BIHAR
|
June 26, 2013 |
SURYA KUMAR DAS AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
February 28, 2013 |
SURYA NARAYAN YADAV Vs. THE STATE OF BIHAR
|
July 16, 2013 |
SURYANATH SINGH, S/O LATE RAM GAHAN SINGH Vs. STATE OF BIHAR
|
January 16, 2013 |
SUSHIL JHA Vs. STATE OF BIHAR
|
January 22, 2013 |
SUSHIL KUMAR TRIPATHY Vs. THE UNION OF INDIA AND ORS.
|
February 8, 2013 |
SUSHILA DEVI Vs. STATE OF BIHAR AND ORS
|
July 2, 2013 |
SUSHILA DEVI Vs. THE STATE OF BIHAR
|
September 17, 2013 |
SUSHILA DEVI Vs. STATE OF BIHAR
|
May 1, 2013 |
SUSHILA MARIK Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
|
April 1, 2013 |
SUSHMA @ SUSHMA DEVI Vs. STATE OF BIHAR
|
September 10, 2013 |
SWAMBAR YADAV @ SAROJ YADAV Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY AND ORS.
|
March 13, 2013 |
SWAMI TRIJOGANAND JI MAHARAJ @ RAM NARAYAN BIND Vs. STATE OF BIHAR; MAHATMA BEYASANAND
|
April 3, 2013 |
SYAMA DEVI Vs. BHUNESHER MAHTON @ JAGDEO MAHTON
|
August 30, 2013 |
SYED AINUL ALAM Vs. THE STATE OF BIHAR & ORS.
|
April 10, 2013 |
SYED ARIF QULI Vs. PATNA MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER AND ORS.
|
June 18, 2013 |
SYED ASHRAF IMAM Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2013 |
SYED ASKARI HADI ALI AUGUSTINE IMAM Vs. SHAMIM AMNA IMAM
|
December 13, 2013 |
SYED MASHIULLAH AND ORS. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
August 19, 2013 |
SYED NEHAL AHMAD Vs. STATE OF BIHAR
|
December 16, 2013 |
SYED SHAH MUZAHID ALAM FIRDOSI AND ORS. Vs. THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY AND ORS.
|
July 15, 2013 |
T. P. CHOWADHARY Vs. STATE OF BIHAR
|
October 7, 2013 |
TANISH PRAKASH Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, BIHAR STATE POWER HOLDING CORPORATION LIMITED
|
July 22, 2013 |
TARA DEVI Vs. STATE OF BIHAR
|
August 2, 2013 |
TARBINI DEVI Vs. HARI MOHAN RASTOGI
|
May 2, 2013 |
TARKESHWAR SINGH Vs. THE STATE OF BIHAR
|
September 2, 2013 |
TARNI PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
May 14, 2013 |
TASLIM MIYAN Vs. STATE OF BIHAR
|
September 20, 2013 |
TECHNOCRATS INDUSTRIAL TRAINING CENTRE Vs. UNION OF INDIA
|
November 11, 2013 |
TEJ NARAIN KUMAR Vs. STATE OF BIHAR
|
June 18, 2013 |
TEJU SINGH @ TEJ NARAYAN SINGH AND ANOTHER Vs. STATE OF BIHAR
|
July 31, 2013 |
TENGARI PASWAN Vs. STATE OF BIHAR
|
March 22, 2013 |
TENGARI RAM @ SHARDA NAND RAM Vs. STATE OF BIHAR
|
December 12, 2013 |
THE BIHAR STATE ELECTRONICS DEVELOPMENT CORPORATION AND ORS. Vs. JAYANT PRASAD SAHA AND ORS.
|
August 13, 2013 |
THE BIHAR STATE HOUSING BOARD Vs. MAHENDRA PRASAD SINGH
|
January 10, 2013 |
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. ABHA DEVI AND ORS.
|
October 30, 2013 |
THE CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS. Vs. ASHISH KUMAR AND ANR.
|
April 29, 2013 |
THE GOVERNING BODY, M.N.M. MAHILA COLLEGE AND ORS. Vs. SMT. SHIKHA LAL AND ORS.
|
January 31, 2013 |
THE INFRASTRUCTURE CONSULTANT ENGINEERS ARCHITECTS & PLANNERS (ICEAP) A PROPRIETORSHIP FIRM, THROUGH ITS PROPRIETOR NAMELY SANDHYA RAI DAUGHTER OF SRI A.N. RAI HAVING ITS OFFICE AT FLAT NO. 902, BLOCK 17, EAST END APARTMENT, MAYUR VIHAR PHASE Vs. THE BIHAR RAJYA POOL NIRMAN NIGAM LTD., THROUGH OTS MANAGING DIRECTOR, 7, SARDAR PATEL MARG, PATNA
|
February 18, 2013 |
THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. BRAJ NANDAN SINGH AND ORS.
|
September 2, 2013 |
THE STATE BANK OF INDIA THROUGH THE DEPUTY GENERAL MANAGER/AUTHORISED OFFICER Vs. M/S. PUMEA COLD STORAGE AND ANR.
|
July 31, 2013 |
THE STATE OF BIHAR Vs. RAMASHISH YADAV
|
October 25, 2013 |
THE STATE OF BIHAR Vs. BILAT PANDIT
|
August 27, 2013 |
THE STATE OF BIHAR Vs. M/S. SINGH CONSTRUCTION REPRESENTED BY ASHOK KUMAR SINGH SON OF SHRI BHUBNESHWAR PRASAD SINGH, RESIDENT OF MOHALLA
|
November 18, 2013 |
THE STATE OF BIHAR & ANR. Vs. ALAKH SINGH & ORS.
|
August 8, 2013 |
THE STATE OF BIHAR AND ORS. Vs. VIDYA SAGAR SINGH AND ORS.
|
August 1, 2013 |
THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. SHEELA DEVI & ORS.
|
May 15, 2013 |
THE UNION OF INDIA AND ORS. Vs. ASHOK KUMAR SINHA
|
July 18, 2013 |
THE UNION OF INDIA, THE COMMISSIONER OF CUSTOMS AND THE ASSISTANT COMMISSIONER Vs. SRI SUJIT KUMAR
|
October 28, 2013 |
TILAK DAS Vs. STATE OF BIHAR
|
December 11, 2013 |
TIRO SAHNI Vs. STATE OF BIHAR
|
December 13, 2013 |
TORQUE PHARMACEUTICALS PVT LTD Vs. STATE OF BIHAR
|
April 12, 2013 |
TRIBHUBAN KUMAR RAI @ TRIBHUBAN RAI Vs. RAM DHYAN RAI AND ORS.
|
August 8, 2013 |
TRILOKI SINGH Vs. STATE OF BIHAR
|
July 5, 2013 |
TRIPURARI SINGH Vs. STATE OF BIHAR
|
May 3, 2013 |
TRIVENI SAO Vs. RAMDHEYAN SINGH
|
July 2, 2013 |
TUNTUN DUSHADH AND ORS Vs. STATE OF BIHAR
|
December 5, 2013 |
TWISHA PRASAD Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, GOVERNMENT OF INDIA & ORS.
|
April 17, 2013 |
U A L INDUSTRIES LTD Vs. STATE OF BIHAR
|
August 19, 2013 |
UDHAV PRASAD YADAV Vs. STATE OF BIHAR
|
April 5, 2013 |
UJJWAL YADAV Vs. STATE OF BIHAR
|
January 18, 2013 |
UMA NAND PRASAD YADAV AND ORS Vs. STATE OF BIHAR
|
November 25, 2013 |
UMA SHANKAR GOSWAMI @ SRI VEM SHANKAR GOSWAMI Vs. SRI SUBODH KUMAR CHOUDHARY AND ANR.
|
February 8, 2013 |
UMASHANKAR SINGH Vs. KESHWA SINGH
|
August 7, 2013 |
UMERI DISTILLERY PVT. LIMITED Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
July 9, 2013 |
UMESH CHANDRA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY, THROUGH ITS VICE CHAIRMAN
|
July 26, 2013 |
UMESH PRASAD AND ORS Vs. STATE OF BIHAR
|
December 5, 2013 |
UMESH SHARMA Vs. STATE OF BIHAR
|
January 10, 2013 |
UNION OF INDIA Vs. SHREELAL GOKULCHAND
|
March 12, 2013 |
UNION OF INDIA Vs. RUPA SINHA
|
May 9, 2013 |
UNION OF INDIA AND ORS Vs. SUNDERLAL
|
October 28, 2013 |
UNITED BREWERIES LIMITED Vs. BIHAR STATE BEVERAGE CORPORATION LIMITED
|
August 19, 2013 |
UNITED INDIA INSURANCE CO.LTD Vs. HEERALAL SAHNI
|
May 2, 2013 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHANU PRATAP SINGH
|
March 6, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. AMRITA SINGH
|
July 4, 2013 |
UPENDRA PD. SINHA Vs. RAM EKBAL SAH (PRASAD) AND ORS.
|
April 17, 2013 |
UPENDRA SINGH Vs. STATE OF BIHAR
|
May 3, 2013 |
URMILA DEVI Vs. STATE OF BIHAR
|
December 11, 2013 |
URMILA DEVI Vs. STATE OF BIHAR
|
October 9, 2013 |
URMILA DEVI DAUGHTER OF LATE KAPIL DEO PATHAK Vs. HAZARI SAH SON OF LATE TRIBHUBAN KANU
|
April 22, 2013 |
URMILA DEVI, WIFE OF LATE BIHARI RAM, RESIDENT OF VILLAGE/MOHALLA Vs. KRISHNA RAM, SONS OF LATE BIHARI RAM, RESIDENT OF VILLAGE
|
January 8, 2013 |
URMILA DEVI, WIFE OF LATE NARENDRA PRASAD Vs. ASHOK PRASAD
|
January 29, 2013 |
URMILA SINGH Vs. SATENDRA SINGH AND ORS.
|
February 26, 2013 |
USHA DEVI Vs. THE STATE OF BIHAR AND ANR.
|
August 7, 2013 |
USHA DEVI @ UMA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
July 4, 2013 |
USHA DEVI W/O JAI KISHAN THAKUR R/O HIRAPAKAR Vs. STATE OF BIHAR
|
May 15, 2013 |
USHA JHUNJHUNWALA Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 14, 2013 |
USHA KIRAN NARAIN W/O ABHAY SHANKAR SINGH Vs. STATE OF BIHAR
|
January 18, 2013 |
VARUN KUMAR Vs. THE BIHAR STAFF SELECTION COMMISSION THROUGH ITS SECRETARY & ORS.
|
February 28, 2013 |
VED NARAYAN SINGH @ VEDAN SINGH Vs. STATE OF BIHAR
|
April 11, 2013 |
VEENA DEVI Vs. RAM NANDAN PRASAD
|
January 31, 2013 |
VIDYANAND BISWAS Vs. STATE OF BIHAR
|
September 25, 2013 |
VIJAY KUMAR SAH Vs. STATE OF BIHAR
|
July 22, 2013 |
VIJAY KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
July 16, 2013 |
VIJAY KUMAR SINGH AND ANR. Vs. THE STATE OF BIHAR THE SECRETARY AND ORS.
|
February 25, 2013 |
VIJAY KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY AND ORS.
|
April 24, 2013 |
VIJAY KUMAR THAKUR Vs. STATE OF BIHAR
|
April 1, 2013 |
VIJAY KUMAR, S/O LATE RAM GOPAL LAL Vs. PANO DEVI, W/O LATE BASUDEO YADAV
|
January 24, 2013 |
VIJAY LAKSHMI Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
August 12, 2013 |
VIJAY PRAKASH Vs. THE STATE OF BIHAR
|
June 27, 2013 |
VIJOY KUMAR GUPTA Vs. STATE OF BIHAR
|
October 7, 2013 |
VIJOY KUMAR SINHA Vs. CHAIRMAN, ( DEVELOPMENT COMMISSIONER ,.BIHAR EX. OFFICIO) BIHAR
|
March 1, 2013 |
VINAY KUMAR SINGH Vs. STATE OF BIHAR
|
August 19, 2013 |
VINDU SINGH KUMARI Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH THE CHAIRMAN AND ORS.
|
October 23, 2013 |
VISHAL BUILTECH (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
|
July 15, 2013 |
VISHAL PRATAP SINGH Vs. THE STATE OF BIHAR & ORS.
|
April 15, 2013 |
VISHNU KANT GUPTA Vs. STATE OF BIHAR AND ORS
|
December 18, 2013 |
VISHWA NATH PANDIT AND ORS Vs. STATE OF BIHAR
|
November 25, 2013 |
VISHWANATH SHARMA Vs. STATE OF BIHAR
|
December 10, 2013 |
VISHWANATH THAKUR & ANR. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR & ORS.
|
August 6, 2013 |
WAHID NADDAF @ BAIDHI NADDAF Vs. THE STATE OF BIHAR AND ORS.
|
June 27, 2013 |
WAJIH AHMAD Vs. STATE OF BIHAR AND ORS
|
July 2, 2013 |
WELCOME DISTILLERY PVT. LTD. Vs. STATE OF BIHAR
|
January 10, 2013 |
WILSON Vs. STATE OF BIHAR
|
March 18, 2013 |
YOG LAL RAI S/O LATE BIPAT BHANJAN RAI Vs. STATE OF BIHAR
|
January 23, 2013 |
YOGENDRA BHAGAT Vs. STATE OF BIHAR
|
April 3, 2013 |
YOGENDRA JHA @ JAGO JHA Vs. STATE OF BIHAR
|
July 2, 2013 |
YOGENDRA SAH AND GANESH RAM Vs. THE STATE OF BIHAR
|
November 28, 2013 |
YOGENDRA THAKUR Vs. STATE OF BIHAR
|
May 14, 2013 |
YUNUS Vs. STATE OF BIHAR
|
July 10, 2013 |
ZAKI AHMAD SON OF LATE SALEEM AHMAD Vs. STATE OF BIHAR
|
February 22, 2013 |
ZIAUL HAQUE @ ZIAUL RAHMAN @ ZAINUL HAQUE & ORS. Vs. ZAWADUL HAQUE & ORS.
|
April 29, 2013 |