|
ORSIL PASWAN SON OF LATE SHANICHAR PASWAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
December 17, 2008 |
|
"RAGHUVANSHAM", OPP.RD.NO.5, POONAICHAK, PATNA-23, P.S.-SHASTRI NAGAR Vs. BIHAR SCHOOL EXAM.BOARD (SR.SECONDARY) THROUGH ITS CHAIRMAN BUDH MARG, P.S.-KOTWALI, PATNA-1
|
November 28, 2008 |
|
1, A DULY CONSTITUTED ATTORNEY OF THE COMPANY Vs. PRATIMA AWASTHI WIDOW OF LATE RAMESH KUMAR AWASTHI, RESIDENT OF MOHALLA AWASTHI NIWAS, MANASPATH, P.S.-KHAJEKALA, DISTRICT-PATNA
|
November 25, 2008 |
|
2ND FLOOR "SAMRIDHI" S.P.VERMA ROAD, P.S.-KOTWALI, DISTRICT-PATNA Vs. STATE OF BIHAR THROUGH ITS SECRETARY REVENUE, OLD SECRETARIAT, PATNA
|
November 12, 2008 |
|
AAJAM ALI Vs. STATE OF BIHAR
|
May 16, 2008 |
|
AAKANKCHA SECURITY SERVICE AND CO.P.LTD. Vs. UNION OF INDIA
|
September 5, 2008 |
|
AAZAM ALI Vs. STATE OF BIHAR
|
May 16, 2008 |
|
ABDUL RAUF @ SRI MD.ABDUL RAUF Vs. STATE OF BIHAR WITH
|
November 12, 2008 |
|
ABHAY KANT SAHAY Vs. STATE OF BIHAR
|
January 11, 2008 |
|
ABHAY KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
June 30, 2008 |
|
ABHAY KUMAR JAIN Vs. GUDAR MAL JAIN
|
July 10, 2008 |
|
ABHAY KUMAR SINGH Vs. BALRAM SINGH YADAV @ BALRAM SINGH
|
September 19, 2008 |
|
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 17, 2008 |
|
ABINASH KUMAR SINHA Vs. STATE OF BIHAR
|
July 8, 2008 |
|
ABU HORERA Vs. STATE OF BIHAR AND ANR.
|
June 24, 2008 |
|
ABU NOMAN Vs. THE STATE OF BIHAR & ORS.
|
August 13, 2008 |
|
ABU ZAFAR @ MD.ZAFFAR Vs. UNION OF INDIA
|
March 5, 2008 |
|
ACHARYA AND FAZIL SANGHARSH MORCHA Vs. STATE OF BIHAR
|
September 11, 2008 |
|
ADVOCATES ASSOCIATION, P.H.C. Vs. UNION OF INDIA WITH
|
January 18, 2008 |
|
AHILYA DEVI Vs. SACHINDRA KISHORE PRASAD SINGH
|
February 28, 2008 |
|
AHILYA DEVI ALIAS AHIYA DEVI Vs. STATE OF BIHAR
|
March 20, 2008 |
|
AHMAD HUSSAIN Vs. STATE OF BIHAR
|
August 20, 2008 |
|
AIJ-PT 1715204 KANTI DEVI Vs. BANK OF BARODA PATNA HIGH COURT
|
March 4, 2008 |
|
AIJ-PT 1715323 KANTI DEVI Vs. BANK OF BARODA PATNA HIGH COURT
|
March 19, 2008 |
|
AIJ-PT 1715650 HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD PATNA HIGH COURT
|
May 20, 2008 |
|
AIJ-PT 1715880 HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD PATNA HIGH COURT
|
June 24, 2008 |
|
AIJ-PT 1715881 HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD PATNA HIGH COURT
|
June 26, 2008 |
|
AIJ-PT 1715929 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
|
August 5, 2008 |
|
AIJ-PT 1716029 KANTI DEVI Vs. BANK OF BARODA PATNA HIGH COURT
|
April 21, 2008 |
|
AIJ-PT 1716270 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
|
July 3, 2008 |
|
AIJ-PT 1716281 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
|
July 29, 2008 |
|
AIJ-PT 1716283 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
|
July 28, 2008 |
|
AIJ-PT 1716286 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
|
August 13, 2008 |
|
AIJ-PT 1716293 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
|
August 12, 2008 |
|
AJANTA CONSTRUCTION COMPAN Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 18, 2008 |
|
AJAY KUMAR & ORS. Vs. THE STATE OF BIHAR & ORS.
|
February 1, 2008 |
|
AJAY KUMAR PODDAR Vs. STATE OF BIHAR
|
August 29, 2008 |
|
AJAY KUMAR SINHA Vs. BIHAR UNIVERSITY
|
February 15, 2008 |
|
AJAY PASWAN Vs. SECRETARY, BIHAR LEGISLATIVE ASSEMBLY, PATNA WITH
|
February 27, 2008 |
|
AJIT KUMAR Vs. STATE OF BIHAR
|
September 12, 2008 |
|
AJIT KUMAR GUPTA ALIAS AJIT PRASAD Vs. STATE OF BIHAR
|
January 23, 2008 |
|
AJIT NARAYAN LALL Vs. STATE OF BIHAR
|
February 5, 2008 |
|
AJIT TALUKDAR Vs. STATE OF BIHAR
|
July 1, 2008 |
|
AJITH KUMAR PANDEY Vs. INCOME TAX APPELLATE TRIBUNAL
|
May 6, 2008 |
|
AKHILESH CHOUDHARY Vs. STATE OF BIHAR
|
April 17, 2008 |
|
AKHILESH KUMAR SHARMA Vs. STATE OF BIHAR AND ORS.
|
March 12, 2008 |
|
AKHILESH KUMAR SINGH, SON OF BASUDEV SINGH Vs. STATE OF BIHAR
|
December 18, 2008 |
|
AKHILESH YADAV AND ANOTHER Vs. STATE OF BIHAR
|
March 7, 2008 |
|
ALKA SINGH Vs. SYED SAYEEDUZMMA RIZVI
|
September 25, 2008 |
|
ALLIED AND CHEMICALS Vs. STATE OF BIHAR
|
February 27, 2008 |
|
ALOK KUMAR Vs. STATE OF BIHAR
|
September 10, 2008 |
|
ALOK KUMAR Vs. UNION OF INDIA
|
August 11, 2008 |
|
AMAR JYOTI Vs. STATE OF BIHAR
|
January 22, 2008 |
|
AMAR KUMAR CHAUBEY Vs. UNION OF INDIA
|
December 3, 2008 |
|
AMAR NATH PANDEY & ANR. Vs. THE STATE OF BIHAR & ORS.
|
March 19, 2008 |
|
AMAR NATH SINGH Vs. STATE OF BIHAR
|
January 17, 2008 |
|
AMARENDRA CHAUBEY Vs. STATE OF BIHAR
|
August 22, 2008 |
|
AMARJEET KUMAR Vs. STATE OF BIHAR
|
April 11, 2008 |
|
AMARNATH SAHANI Vs. STATE OF BIHAR
|
March 5, 2008 |
|
AMBA CARBONISATION PVT LTD Vs. STATE OF BIHAR
|
November 24, 2008 |
|
AMIR LAL SINGH Vs. STATE OF BIHAR
|
February 8, 2008 |
|
AMIT KUMAR & OM PRAKASH CHAUDHARY Vs. STATE OF BIHAR
|
January 8, 2008 |
|
AMIT KUMAR SINHA Vs. STATE OF BIHAR
|
August 20, 2008 |
|
AMITABH Vs. STATE BANK OF INDIA
|
February 22, 2008 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 2008 |
|
AMRENDRA NARAIN BANKER Vs. STATE OF BIHAR
|
February 8, 2008 |
|
ANAMIKA BANKA Vs. NAWAL BANKA @ NAWAL KISHOR BANKA
|
September 9, 2008 |
|
ANAND KUMAR ALIAS MUNNA Vs. STATE OF BIHAR
|
January 24, 2008 |
|
ANAND MOHAN SINGH SON OF LATE JANGI SINGH Vs. STATE OF BIHAR
|
November 17, 2008 |
|
ANAND SAW MILLS, SUPAUL DARBHANGA Vs. STATE OF BIHAR
|
November 12, 2008 |
|
ANGIRA HIRDAY NARAYAN SINGH Vs. STATE OF BIHAR WITH
|
May 5, 2008 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
August 26, 2008 |
|
ANIL KUMAR Vs. CHANDRA BHUSHAN SINGH
|
September 17, 2008 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
August 8, 2008 |
|
ANIL KUMAR MANDAL Vs. STATE
|
January 8, 2008 |
|
ANIL KUMAR MISHRA Vs. STATE OF BIHAR
|
June 27, 2008 |
|
ANIL KUMAR PANDEY Vs. STATE OF BIHAR
|
February 4, 2008 |
|
ANIL KUMAR THAKUR Vs. STATE OF BIHAR WITH
|
September 23, 2008 |
|
ANIL KUMAR VERMA, SON OF LATE SIDDHESHWAR PRASAD Vs. STATE OF BIHAR
|
December 8, 2008 |
|
ANIRUDH KANT DAS Vs. MAGADH UNIVERSITY
|
April 11, 2008 |
|
ANJANI KUMAR Vs. STATE OF BIHAR
|
January 16, 2008 |
|
ANNAPURNA SINGH Vs. STATE OF BIHAR
|
March 20, 2008 |
|
ANZAR HASSAN @ ANZAR HASSAN IBRAHIMI Vs. STATE OF BIHAR
|
January 10, 2008 |
|
ARA MILL SANRAKSHAN SAMITI, BIHAR, PATNA AND ORS Vs. STATE OF BIHAR
|
February 7, 2008 |
|
ARADHANA KUMARI Vs. STATE OF BIHAR
|
February 13, 2008 |
|
ARAJ NARAYAN SINGH, Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2008 |
|
ARBIND KUMAR Vs. STATE OF BIHAR
|
January 8, 2008 |
|
ARBIND PODDAR & ORS. Vs. THE STATE OF BIHAR & ANR.
|
February 8, 2008 |
|
ARCHANA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2008 |
|
ARCHANA DEVI, W/O AJAY KUMAR SINGH, Vs. THE STATE OF BIHAR AND ORS.
|
November 25, 2008 |
|
ARJUN BHAGAT Vs. STATE OF BIHAR
|
January 17, 2008 |
|
ARJUN BHAGAT, JAWAHAR BHAGAT AND RAJESHWAR BHAGAT Vs. STATE OF BIHAR
|
January 7, 2008 |
|
ARJUN LAL DAS Vs. STATE OF BIHAR
|
March 14, 2008 |
|
ARJUN PRASAD Vs. STATE OF BIHAR
|
August 11, 2008 |
|
ARJUN PRASAD SINGH, ANIL KUMAR SINGH, SURENDRA KUNWAR, PRATIMA DEVI, ARUN KUMAR MANDAL, RAVI SHANKER KUMAR, RAKESH MOHAN, SANJEEV KUMAR SINGH Vs. STATE OF BIHAR
|
January 22, 2008 |
|
ARJUN SINGH Vs. STATE OF BIHAR
|
February 21, 2008 |
|
ARTI DEVI Vs. SANTOSH KUMAR
|
January 21, 2008 |
|
ARTI SINGH WIFE OF SHRI SANJAY KUMAR CHAND Vs. B.N.MANDAL UNIVERSITY, MADHEPURA
|
November 17, 2008 |
|
ARUN CHEMICALS INDUSTRIES Vs. CERTIFICATE OFFICER BHAGALPUR
|
September 2, 2008 |
|
ARUN KR.CHOURASIA Vs. STATE OF BIHAR
|
April 10, 2008 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
April 9, 2008 |
|
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
|
January 24, 2008 |
|
ARUN KUMAR PASWAN @ ARUN KUMAR Vs. STATE OF BIHAR
|
March 20, 2008 |
|
ARUN KUMAR SHRIVASTAVA S/O SHRI BINDESHWARI PRASAD Vs. STATE OF BIHAR WITH
|
October 24, 2008 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2008 |
|
ARUN KUMAR SINGH Vs. VINOD KUMAR SINGH
|
August 14, 2008 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
August 18, 2008 |
|
ARUN KUMAR SINHA @ ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
February 18, 2008 |
|
ARUN KUMAR YADAV Vs. STATE OF BIHAR
|
February 18, 2008 |
|
ARVIND KUMAR SINHA SON OF LATE JUGAL KISHORE PRASAD Vs. STATE OF BIHAR
|
November 19, 2008 |
|
ARVIND SINGH Vs. STATE OF BIHAR
|
March 5, 2008 |
|
ASHA DEVI Vs. STATE OF BIHAR
|
May 6, 2008 |
|
ASHA KUMARI Vs. THE BRANCH MANAGER, STATE BANK OF INDIA & ORS.
|
July 1, 2008 |
|
ASHALATA VERMA Vs. BIHAR STATE HOUSING BOARD
|
February 7, 2008 |
|
ASHOK KHIRHAR Vs. STATE OF BIHAR
|
February 29, 2008 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
December 2, 2008 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
January 21, 2008 |
|
ASHOK KUMAR & ORS. Vs. STATE OF BIHAR & ORS.
|
July 8, 2008 |
|
ASHOK KUMAR CHOUDHARY @ CHULHAI CHOUDHARY Vs. STATE OF BIHAR
|
April 15, 2008 |
|
ASHOK KUMAR GUPTA Vs. NAGAR PARISHAD, SIWAN
|
September 9, 2008 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
January 22, 2008 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
July 25, 2008 |
|
ASHOK KUMAR SINGH Vs. BHARAT SANCHAR NIGAM LTD.
|
January 24, 2008 |
|
ASHOK KUMAR SINGH Vs. DIRECTOR OF CONSOLIDATION, BIHAR, PATNA
|
September 9, 2008 |
|
ASHOK KUMAR SINHA Vs. THE STATE OF BIHAR & ORS.
|
April 22, 2008 |
|
ASHOK KUMAR SINHA, SON OF LATE RANJIT PRASAD SINHA Vs. STATE OF BIHAR
|
November 20, 2008 |
|
ASHRAF HUSSAIN Vs. BIBI NAYEEMA KHATOON
|
January 18, 2008 |
|
ASHUTOSH KUMAR Vs. STATE OF BIHAR
|
April 11, 2008 |
|
ASHUTOSH SINGH Vs. CHANDRAWATI DEVI
|
February 14, 2008 |
|
ASHWANI KUMAR Vs. AIRPORT AUTHORITY OF INDIA
|
August 28, 2008 |
|
ASSOCIATED CEMENT COMPANIES LTd Vs. STATE OF BIHAR
|
November 12, 2008 |
|
ASSTT. COMMISSIONER OF INCOME TAX Vs. SMT. SHYAMA SINHA
|
August 27, 2008 |
|
ATMA RAM KHEMKA Vs. PUNJAB NATIONAL BANK
|
February 20, 2008 |
|
ATUL KUMAR AGRAWAL Vs. STATE OF BIHAR
|
February 7, 2008 |
|
ATUL MANDAL Vs. STATE OF BIHAR
|
February 27, 2008 |
|
AVINASH KUMAR Vs. UNION OF INDIA
|
January 8, 2008 |
|
AWADHESH KUMAR Vs. THE STATE BANK OF INDIA & ORS.
|
August 5, 2008 |
|
AWADHESH KUMAR VERMA Vs. THE BIHAR SCHOOL EXAMINATION BOARD
|
July 8, 2008 |
|
AYESHA EXPORTS Vs. UNION OF INDIA
|
May 8, 2008 |
|
B.S.FOOD & CIVIL SUPPLIES Vs. PREM NATH THAKUR
|
February 22, 2008 |
|
BABAN RAM Vs. STATE OF BIHAR
|
January 7, 2008 |
|
BABOO RAI Vs. UNION OF INDIA
|
September 15, 2008 |
|
BABU LAL PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
|
August 18, 2008 |
|
BACHA SINGH Vs. STATE OF BIHAR
|
July 18, 2008 |
|
BACHCHU DAS Vs. STATE OF BIHAR
|
February 27, 2008 |
|
BADAR DAS Vs. STATE
|
November 25, 2008 |
|
BADRI PRASAD CHOUDHARY, S/O LATE DWARIKA PRASAD CHOUDHARY Vs. SHOVENDRA KUMAR YADAV @ SHOVENDRA PRASAD YADAV, S/O LATE CHANDAN PRASAD YADAV
|
October 1, 2008 |
|
BAGAR MAHTON Vs. STATE OF BIHAR
|
March 5, 2008 |
|
BAIDYANATH PATHAK Vs. STATE OF BIHAR
|
April 10, 2008 |
|
BAIDYANATH SINGH & ANR. Vs. STATE OF BIHAR & ANR.
|
August 6, 2008 |
|
BAIJ NATH PRASAD Vs. STATE OF BIHAR
|
February 18, 2008 |
|
BAIJ NATH PRASAD GUPTA Vs. STATE OF BIHAR
|
December 18, 2008 |
|
BAIJNATH PRASAD Vs. BISHWANATH PRASAD
|
June 25, 2008 |
|
BAIJNATH PRASAD Vs. SAHDEO MAHTO
|
March 27, 2008 |
|
BAIJNATH SINGH Vs. STATE OF BIHAR
|
August 26, 2008 |
|
BAIKUNDPUR VYAPAR MANDAL SAHYOG SAMITI LTD. Vs. STATE OF BIHAR
|
March 10, 2008 |
|
BAKARIDAN NISSA & ORS. Vs. KANIZ FATIMA & ORS.
|
July 29, 2008 |
|
BALDEO SAH Vs. STATE OF BIHAR
|
January 18, 2008 |
|
BALESHWAR JHA Vs. STATE OF BIHAR &ORS.
|
February 25, 2008 |
|
BALESHWAR PASWAN Vs. THE STATE OF BIHAR & ORS.
|
August 11, 2008 |
|
BALESHWAR PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
February 18, 2008 |
|
BALESHWAR YADAV @ BALESHWAR PRASAD Vs. STATE OF BIHAR & ANR
|
September 19, 2008 |
|
BALIA LAKHMINIA NO.1 GRAM PANCHAYAT THROUGH ITS MUKHIYA BAUSIA SULTAN Vs. STATE OF BIHAR
|
November 12, 2008 |
|
BALIRAM PRASAD, SON OF SHRI KEDAR PRASAD Vs. STATE OF BIHAR
|
November 7, 2008 |
|
BANDERA MURAUL NAVYATAYAT Vs. STATE OF BIHAR
|
February 26, 2008 |
|
BANK OF BARODA Vs. UNION OF INDIA
|
September 3, 2008 |
|
BANK OF INDIA Vs. UNION OF INDIA
|
January 21, 2008 |
|
BANKEY BIHARI RAI SON OF SHRI LAKHAN RAI, R/O MOHALLA JAPANI Vs. CHAIRMAN AND MANAGING DIRECTOR, CENTRAL BANK OF INDIA, CENTRAL OFFICE, BOMBAY
|
November 12, 2008 |
|
BANSHI SINGH Vs. STATE OF BIHAR
|
September 25, 2008 |
|
BASHISHTH NARAIN THAKUR Vs. BIHAR SCHOOL EXAM.BOARD
|
September 22, 2008 |
|
BASHIST PANDEY Vs. STATE OF BIHAR
|
April 11, 2008 |
|
BASUDEO SAHANI; URMILA DEVI Vs. STATE OF BIHAR
|
April 16, 2008 |
|
BASUKI NATH PATHAK Vs. STATE OF BIHAR
|
July 10, 2008 |
|
BAZAR SAMITI, P.S.SULTANGANJ, DISTT.-PATNA Vs. UNION OF INDIA THROUGH THE CABINET SECRETARY, GOVERNMENT OF INDIA, NEW DELHI-110004
|
December 8, 2008 |
|
BEERA SAHANI Vs. STATE OF BIHAR
|
January 28, 2008 |
|
BEGUM SAYEEDA ALIAS SAYEEDA KHATOON Vs. STATE OF BIHAR
|
January 23, 2008 |
|
BENGALI SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 16, 2008 |
|
BEYAS SHARMA Vs. STATE OF BIHAR
|
April 25, 2008 |
|
BHAGALPUR FOUNDRY PVT.LTD. Vs. STATE BANK OF INDIA
|
September 12, 2008 |
|
BHAGIRATH MAHTO Vs. STATE OF BIHAR
|
January 24, 2008 |
|
BHAGMATI DEVI Vs. ANANDI DEVI
|
January 21, 2008 |
|
BHAGWAN MAHTO SON OF LATE BACHA MAHTO Vs. STATE OF BIHAR
|
November 28, 2008 |
|
BHAGWAN MISHRA Vs. THE STATE OF BIHAR & ORS.
|
March 28, 2008 |
|
BHAGWAN PODDAR Vs. STATE OF BIHAR
|
June 24, 2008 |
|
BHAGWAN PRASAD & ORS. Vs. THE STATE OF BIHAR & ORS.
|
February 7, 2008 |
|
BHAGWAN PRASAD SINGH Vs. STATE OF BIHAR
|
January 4, 2008 |
|
BHARAT CHOUHAN Vs. STATE OF BIHAR
|
November 11, 2008 |
|
BHARAT PRASAD Vs. STATE OF BIHAR
|
August 25, 2008 |
|
BHARAT YADAV Vs. STATE OF BIHAR
|
December 3, 2008 |
|
BHOLA RAM Vs. BIHAR STATE ELECTRICITY BOARD
|
September 17, 2008 |
|
BHOLA SAH Vs. STATE OF BIHAR
|
February 5, 2008 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
January 15, 2008 |
|
BHUBANESHWAR SHARMA Vs. STATE OF BIHAR
|
May 23, 2008 |
|
BHUKAN SAH Vs. RADHA DEVI
|
June 30, 2008 |
|
BHULAN RAM Vs. STATE OF BIHAR WITH
|
January 15, 2008 |
|
BHUPENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR & ORS.
|
February 7, 2008 |
|
BHUWNESHWAR ROY Vs. STATE OF BIHAR
|
November 21, 2008 |
|
BIBHA SINGH Vs. STATE OF BIHAR
|
March 18, 2008 |
|
BIBHISAN DAS, SHIBU DAS, SUMA DEVI, CHURAN DAS Vs. STATE OF BIHAR
|
January 21, 2008 |
|
BIDYANAND MANDAL @ BIDIYANAND MANDAL Vs. STATE OF BIHAR
|
February 27, 2008 |
|
BIHAR AGRICULTURE GRADUATE SER Vs. STATE OF BIHAR
|
May 21, 2008 |
|
BIHAR AGRICULTURE MARKETING Vs. STATE OF BIHAR
|
February 14, 2008 |
|
BIHAR COMBINED ENTRANCE COMPANY Vs. VISHAKHA GUPTA
|
January 15, 2008 |
|
BIHAR POLICE MENS ASSOCIATION Vs. STATE OF BIHAR
|
December 19, 2008 |
|
BIHAR PUBLIC SERVICE Vs. STATE OF BIHAR
|
February 8, 2008 |
|
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY, BAILEY ROAD, PATNA Vs. STATE OF BIHAR
|
October 22, 2008 |
|
BIHAR RAJYA SAHKARI BHOOMI VIKAS CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 3, 2008 |
|
BIHAR SCHOOL EXAM BOARD Vs. GANPATI DISTRIBUTORS
|
September 8, 2008 |
|
BIHAR STATE BAR COUNCIL, BAR COUNCIL BHAWAN, PATNA THROUGH ITS SECRETARY Vs. ASHOK KUMAR SINGH SON OF SHRI DEO MUNI SINGH, RESIDENT OF MOHALLA MOULABAG, MAHABIR ASTHAN, ARRAH, P.S.
|
December 8, 2008 |
|
BIHAR STATE BOARD OF RELIGI Vs. RAJA PRASAD AGRAWAL
|
December 2, 2008 |
|
BIHAR STATE CO-OPERATIVE Vs. BASANT PRASAD SINGH
|
April 15, 2008 |
|
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD. Vs. LAKSHMI LAL KARN
|
June 24, 2008 |
|
BIHAR STATE CO-OPERATIVE MILK PRODUCER&APOSS FEDERATION LTD. Vs. STATE OF BIHAR
|
September 4, 2008 |
|
BIHAR STATE CO-OPT.LAND DEVP.B Vs. STATE OF BIHAR
|
January 10, 2008 |
|
BIHAR STATE COOPERATIVE MARKETING Vs. STATE OF BIHAR
|
April 17, 2008 |
|
BIHAR STATE ELECT.BOARD Vs. CHANDRAMA TIWARY
|
July 28, 2008 |
|
BIHAR STATE ELECTION COMMI Vs. MEERA DEVI
|
July 29, 2008 |
|
BIHAR STATE ELECTRICITY BOARD Vs. VENKY STEELS P LIMITED
|
July 2, 2008 |
|
BIHAR STATE ELECTRICITY BOARD Vs. DINESH KUMAR SINGH
|
September 16, 2008 |
|
BIHAR STATE ELECTRICITY BOARD Vs. INDRAJIT PANDEY
|
August 18, 2008 |
|
BIHAR STATE ELECTRICITY BOARD Vs. SHREE KISHANGANJ FLOUR MILLS (PVT.) LTD.
|
December 4, 2008 |
|
BIHAR STATE ELECTRICITY BOARD AND ANR. Vs. RAM DEO PRASAD SINGH AND ORS.
|
September 22, 2008 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. PARMANAND KUMAR
|
January 31, 2008 |
|
BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED Vs. SHIV KUMARI DEVI
|
July 4, 2008 |
|
BIHAR STATE HINDU RELIGIOUS TRUSTS BOARD Vs. MAHANTH RAMA KANT DAS & ORS.
|
December 15, 2008 |
|
BIHAR STATE HOUSING BOARD Vs. SHIV SAHAY VERMA
|
February 6, 2008 |
|
BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD. Vs. COMMISSIONER OF INCOME TAX, BIHAR, PATNA
|
March 28, 2008 |
|
BIHAR STATE PHARMACY COUNCIL Vs. RAJIV KUMAR SINHA
|
August 28, 2008 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. VIDYA NAND SHARMA S/O LATE DEO NANDAN SHARMA
|
November 18, 2008 |
|
BIHAR STATE TEXT BOOK PUB CORP Vs. DILIP KUMAR MISHRA
|
July 25, 2008 |
|
BIHAR STATE UNIVERSITY (CONSTITUENT COLLEGES SERVICE COMMISSION) & ORS. Vs. THE STATE OF BIHAR & ORS.
|
July 1, 2008 |
|
BIHAR SUGAR MILLS ASSOCIATION Vs. STATE OF BIHAR
|
December 22, 2008 |
|
BIJAY KUMAR BHAGAT @ BIJAY KUMAR, S/O LATE RAMJEE PRASAD Vs. STATE OF BIHAR
|
December 16, 2008 |
|
BIJAY KUMAR THAKUR Vs. STATE OF BIHAR
|
September 19, 2008 |
|
BIJOY KUMAR Vs. STATE OF BIHAR
|
June 23, 2008 |
|
BIKRAMA NONIA @ BIKRAMA CHOUDHARY, RAMAUTAR NONIA @ RAMAUTAR CHOUDHARY, KESHO NONIA, KRIPAL NONIA @ KKIPAL CHOUDHARY, RAJENDRA NONIA @ RAJENDRA CHOUDHARY, BRINDRA CHOUDHARY @ BIRENDRA NONIA, NATHUNI AHIR @ NATHUNI SINGH, RAM EKBAL AHIR @ RAM EKWAL SINGH, Vs. STATE OF BIHAR
|
February 5, 2008 |
|
BIKRAMA TIWARY Vs. STATE OF BIHAR
|
May 12, 2008 |
|
BIMLA SINGH AND NAWAL KISHORE SINGH Vs. COMMISSIONER OF INCOME TAX
|
October 22, 2008 |
|
BINAY KUMAR & BABLY Vs. STATE OF BIHAR
|
August 29, 2008 |
|
BINAY KUMAR MANDAL Vs. STATE OF BIHAR
|
March 5, 2008 |
|
BINAY KUMAR SHARMA @ BINAY SHARMA Vs. STATE OF BIHAR
|
January 21, 2008 |
|
BINDESHWARI SINGH AND BIDESHI SINGH Vs. STATE OF BIHAR
|
January 17, 2008 |
|
BINDESWARI CHAUDHARY Vs. STATE OF BIHAR
|
May 20, 2008 |
|
BINOD KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
June 26, 2008 |
|
BINOD KUMAR RAI Vs. STATE OF BIHAR
|
January 31, 2008 |
|
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
July 29, 2008 |
|
BINOD PRASAD Vs. STATE OF BIHAR
|
July 25, 2008 |
|
BINOD PRASAD SINGH SON OF SHRI KALIKA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES
|
December 12, 2008 |
|
BINOD THAKUR Vs. STATE OF BIHAR
|
September 18, 2008 |
|
BIPIN BIHARI SINHA SON OF LATE BRAJ KISHORE PRASAD SINHA Vs. HARISH JAYSWAL SON OF LATE JAMUN PRASAD CHOUDHARY
|
September 30, 2008 |
|
BIPIN KUMAR Vs. STATE OF BIHAR
|
September 3, 2008 |
|
BIR BAHADUR PANDEY, MANOJ KUMAR SINGH, ASHOK MISHRA @ ASHOK SINGH, UTTAM MANDAL Vs. STATE OF BIHAR
|
January 23, 2008 |
|
BIR BAHADUR SINGH @ TINKU SINGH Vs. STATE OF BIHAR
|
May 29, 2008 |
|
BIRCHAND PATEL PATH, PATNA Vs. DISTRICT MAGISTRATE-CUM-DISTRICT ELECTION OFFICER, PATNA
|
November 19, 2008 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
March 10, 2008 |
|
BIRENDRA KUMAR PODDAR @BIRENDRA PODDAR Vs. GHANSHYAM MANDAL
|
February 7, 2008 |
|
BIRENDRA KUMAR, SON OF SHRI BRAHMDEO PRASAD Vs. STATE OF BIHAR WITH
|
October 20, 2008 |
|
BIRENDRA LAL KARAN Vs. STATE OF BIHAR AND ANR.
|
July 24, 2008 |
|
BIRENDRA MAUAR Vs. STATE OF BIHAR
|
May 16, 2008 |
|
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
March 3, 2008 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
July 7, 2008 |
|
BIRENDRA THAKUR S/O SRI KEDAR THAKUR Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL-CUM- INSPECTOR GENERAL OF POLICE
|
December 3, 2008 |
|
BIRENDRA THAKUR, SON OF RAM SHRISTHA THAKUR Vs. UNION OF INDIA
|
April 2, 2008 |
|
BISHAMBHAR NARAYAN CHOUDHARY Vs. MANABENDRA NARAYAN CHOUDHARY
|
January 21, 2008 |
|
BISHNU DEO SINGH Vs. STATE OF BIHAR
|
May 16, 2008 |
|
BISHNUDHARI PASWAN Vs. STATE OF BIHAR
|
July 10, 2008 |
|
BISHUNDEO TIWARI Vs. STATE OF BIHAR
|
March 3, 2008 |
|
BISHWA NATH SINGH Vs. STATE OF BIHAR
|
September 19, 2008 |
|
BISHWAJEET KUMAR SINGH Vs. THE STATE OF BIHAR & ORS.
|
July 11, 2008 |
|
BISHWANATH PRASAD Vs. THE STATE OF BIHAR & ORS.
|
June 25, 2008 |
|
BISHWANATH PRASAD Vs. STATE OF BIHAR
|
February 20, 2008 |
|
BISHWANATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
September 8, 2008 |
|
BOKAN SINGH, Vs. THE STATE OF BIHAR
|
July 1, 2008 |
|
BRAHMDEO YADAV Vs. STATE OF BIHAR
|
August 29, 2008 |
|
BRAHMDEO YADAV SON OF AJO YADAV @ GOPE Vs. KRISHNA MOHAN YADAV SON OF SAKHI CHAND GOPE
|
November 7, 2008 |
|
BRAHMDEW PRASAD Vs. STATE OF BIHAR & ORS.
|
March 12, 2008 |
|
BRAHMESHWAR PAL Vs. STATE OF BIHAR
|
February 15, 2008 |
|
BRAJ BHUSHAN CHOUBEY Vs. PUNJAB NATIONAL BANK
|
September 15, 2008 |
|
BRAJ KISHORE MANDAL ALIAS JAI KISHORE MANDAL Vs. SATE OF BIHAR
|
January 11, 2008 |
|
BRAJ MOHAN PRASAD Vs. STATE OF BIHAR
|
November 12, 2008 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD. Vs. MEENA DEVI
|
September 30, 2008 |
|
BRIJ MOHAN PRASAD Vs. STATE OF BIHAR
|
January 18, 2008 |
|
BRIJ MOHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 26, 2008 |
|
BRIJESH KUMAR Vs. STATE OF BIHAR
|
March 28, 2008 |
|
BRIJESH KUMAR RASTOGI Vs. KANTI RASTOGI
|
September 25, 2008 |
|
BROADWAY FOODS LTD. THRU. M.D. AND ORS. Vs. STATE OF BIHAR AND ANR.
|
July 30, 2008 |
|
BUDHAN MIAN Vs. STATE OF BIHAR
|
May 21, 2008 |
|
BUNDI CHOUDHARY Vs. STATE OF BIHAR WITH
|
September 16, 2008 |
|
BUWANESHWAR TANTI & ANR. Vs. STATE OF BIHAR & ANR.
|
August 8, 2008 |
|
BYAS MUNI OJHA Vs. CENTRAL BANK OF INDIA
|
January 8, 2008 |
|
CHAIRMAN, STATE BANK OF INDIA Vs. VINOD KUMAR YADAV
|
August 18, 2008 |
|
CHAMAK LAL SINGH, S/O LATE CHHEDI PRASAD SINGH Vs. MD.SAJJAD KHAN, S/O MD.MOZIB KHAN
|
December 4, 2008 |
|
CHAMPARAN Vs. NEW INDIA INSURANCE COMPANY, RAIPUR, MADHYA PRADESH, AT PRESENT BRANCH BETTIAH, DISTRICT-BETTIAH
|
December 4, 2008 |
|
CHANDER NONIA @ RAMCHANDRA NONIA AND ORS Vs. STATE OF BIHAR AND JOKHAN NONIA
|
April 15, 2008 |
|
CHANDESHYVAR PRASAD SINGH @ CHANDESHYVAR SINGH Vs. MUZAFF ARPUR CENTRAL CO OPERATIVE BANK LTD.
|
February 8, 2008 |
|
CHANDRA BHUSHAN PD.SRIVASTAVA Vs. UNION OF INDIA
|
August 22, 2008 |
|
CHANDRA BHUSHAN SHARMA Vs. STATE OF BIHAR
|
February 1, 2008 |
|
CHANDRA DEO SHARMA Vs. STATE OF BIHAR
|
January 8, 2008 |
|
CHANDRA DEO YADAV, NATHUN YADAV, SUKHARI YADAV AND DEO NARAIN YADAV @ DEEP NARAIN YADAV Vs. STATE OF BIHAR
|
August 5, 2008 |
|
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
|
January 31, 2008 |
|
CHANDRADEO SINGH Vs. STATE OF BIHAR
|
August 19, 2008 |
|
CHANDRADITYA NATH DAS Vs. STATE OF BIHAR
|
December 3, 2008 |
|
CHANDRAKET NARAIN SINGH Vs. STATE OF BIHAR
|
June 24, 2008 |
|
CHANDRASHEKHAR YADAV Vs. STATE OF BIHAR
|
February 5, 2008 |
|
CHANDRESHWAR SINGH @ CHANDRASH Vs. STATE OF BIHAR
|
January 17, 2008 |
|
CHANDRIKA NARAYAN SINGH Vs. FOOD CORPORATION OF INDIA
|
September 17, 2008 |
|
CHANDRIKA TIWARY Vs. STATE OF BIHAR
|
April 30, 2008 |
|
CHATURBHUJ NARAIN MISSIR @ MISHRA SON OF LATE RAJESHWAR MISSIR Vs. RAMPATI DEVI WIFE OF BHUPENDRA MANI TRIPATHI
|
October 24, 2008 |
|
CHATURVEDI SRIKANT SHARMA Vs. STATE OF BIHAR
|
August 29, 2008 |
|
CHAUDHARY MAHMOOD AHMAD Vs. UNION OF INDIA
|
February 6, 2008 |
|
CHETHRU YADAV Vs. STATE OF BIHAR
|
July 14, 2008 |
|
CHHAYA MUKHERJEE Vs. STATE OF BIHAR
|
May 13, 2008 |
|
CHHOTAI SINGH Vs. STATE OF BIHAR WITH
|
February 15, 2008 |
|
CHIEF POST MASTER GENERAL, BIHAR, PATNA Vs. NIRBHAY KUMAR & ORS
|
January 21, 2008 |
|
CHIRAG KESHAW SERVICE STATION Vs. BHARAT PETROLEUM CORPN LTD
|
February 4, 2008 |
|
CHITTA RANJAN NATH Vs. INDIAN OIL CORPORATION LTD
|
September 22, 2008 |
|
CHORAUT PRAKHAND MATSYAJIBI SWABLAMBI SAHKARI SAMITI LTD. Vs. STATE OF BIHAR
|
March 27, 2008 |
|
CHOUDHARY MURLI MANOHAR PRASAD Vs. STATE OF BIHAR
|
March 27, 2008 |
|
CHUNCHUN SINGH Vs. STATE OF BIHAR
|
July 1, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TUBEX INDIA (PVT.) LIMITED
|
September 15, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. BRIMS PRODUCTS
|
September 15, 2008 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. ASSOCIATED DYES STUFF CO
|
August 28, 2008 |
|
COMMISSIONER OF CUSTOM Vs. KAPILDEO PRASAD
|
November 7, 2008 |
|
COMMISSIONER OF CUSTOMS, PATNA Vs. DWARIKA PRASAD AGARWAL WITH
|
September 18, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. UMA KANT MISHRA : PARWATI DEVI KHETAN
|
September 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MAMTA PROPRIETERS (P) LTD., MOTIJHEEL, MUZAFFARPUR
|
November 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MITHILA PROP PUB CONTRACT
|
August 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR FOREST DEVELOPMENT
|
January 30, 2008 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), PATNA Vs. MD.RIZWAN, PROPRIETOR M/S.JAWAID STORES, KHAJEKALAN, PATNA CITY, PATNA
|
November 27, 2008 |
|
COMMISSIONER OF INCOME TAX, BIHAR, PATNA Vs. MITHILA PROPERTIES PUBLICATION & CONTRACTOR ENTERPRISES (P) LTD., MUZAFFARPUR : PUJA BAZAR (P) LTD., MUZAFFARPUR : SREE LAL KEJRIWAL ATMARAM KEJRIWAL
|
March 28, 2008 |
|
COMMISSIONER OF INCOME TAX, PATNA Vs. ALKEM LABORATORIES (P)LTD.PATNA
|
February 21, 2008 |
|
COMMISSIONER OF INCOME TAX, PATNA Vs. BIHAR STATE CO-OPERATIVE BANK LIMITED, PATNA
|
December 5, 2008 |
|
COMMISSIONER OF INCOME TAX, PATNA Vs. RAM BABU ROY, PROP.SHREE RAM ENTERPRISES, KHAJEKALAN, PATNA CITY, PATNA
|
November 24, 2008 |
|
COMMISSIONER OF INCOME-TAX, PATNA Vs. SHAHEEN ENGINEERS (P) LTD.
|
November 21, 2008 |
|
COMMISSIONER OF INCOME-TAX, PATNA Vs. SHAHEEN ENGINEERS (P) LTD.
|
November 20, 2008 |
|
COMMISSIONER, CENTRAL EXCISE Vs. IWS ASIAN PLYWOOD INDUS TRIES (P)&APOSLTD.
|
September 15, 2008 |
|
COMMISSIONER, CENTRAL EXCISE, PATNA Vs. ARYAN ENGG.& ALLIED INDUSTRIES
|
September 12, 2008 |
|
COMMISSIONER, CUSTOMS DEPARTMENT, GOVT.OF INDIA Vs. SHEELA DUBEY W/O SRI RAVINDRA NATH DUBEY
|
October 21, 2008 |
|
COMMISSONER, CENTRAL EXCISE, PATNA Vs. UNIVERSAL POLYTHENE INDUSTRIES
|
September 12, 2008 |
|
CONTROLLER OF DEFENCE ACCOUNTS Vs. JAGDISH PRASAD SINHA
|
September 1, 2008 |
|
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS & WELFARE Vs. UNION OF INDIA
|
August 19, 2008 |
|
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. THE STATE OF BIHAR & ORS.
|
January 8, 2008 |
|
COUNCIL FOR THE PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. THE UNION OF INDIA (UOI)
|
December 8, 2008 |
|
D.C.M.FINANCIAL SERVICE LTD.THRU.PRAKASH CHORADIA Vs. STATE OF BIHAR
|
February 15, 2008 |
|
D.K.ENGINEERING & CONSTRUCTION Vs. STATE OF BIHAR
|
May 12, 2008 |
|
DASAIN DUSADH Vs. STATE OF BIHAR
|
February 4, 2008 |
|
DAULATI DEVI ALIAS DAULATI Vs. PATNA UNIVERSITY
|
February 8, 2008 |
|
DAYA ENGINEERING WORKS LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 7, 2008 |
|
DAYA NAND JHA, SON OF LATE PT.BHAIRAB JHA Vs. STATE OF BIHAR
|
November 26, 2008 |
|
DEEPAK ELECTRO CASTING (I) PVT.LTD. Vs. STATE OF BIHAR WITH
|
September 23, 2008 |
|
DEEPAK JAIN SON OF SRI H.C.JAIN, DEPUTY GENERAL MANAGER (SALES), HINDUSTAN MOTORS LTD. Vs. STATE OF BIHAR
|
October 22, 2008 |
|
DEEPAK KUMAR Vs. BIHAR STATE OF CREDIT
|
June 23, 2008 |
|
DEEPAK PAINTS (P) LTD. Vs. STATE OF BIHAR WITH
|
March 17, 2008 |
|
DEO KRISHNA PATHAK Vs. STATE OF BIHAR
|
July 15, 2008 |
|
DEO KUMAR SAH Vs. ANJALI KUMARI SAH
|
August 5, 2008 |
|
DEO NANDAN YADAV Vs. STATE OF BIHAR
|
January 28, 2008 |
|
DEOKI LAL Vs. THE STATE OF BIHAR & ORS.
|
January 28, 2008 |
|
DEONANDAN BIRAJI Vs. STATE OF BIHAR
|
July 31, 2008 |
|
DEV DAYAL GIRI (HUSBAND OF LATE APPELLANT) SON OF LATE RAS BIHARI GIRI Vs. SUNAINA DEVI WIFE OF LATE RAMAYAN GIRI
|
December 15, 2008 |
|
DEVASHARAY SINGH Vs. SAROJ KUMAR ALIAS SAROJ SINGH
|
February 5, 2008 |
|
DEVENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
July 22, 2008 |
|
DEVENDRA NARAYAN SINGH SON OF LATE VISHWANATH SINGH, RESIDENT OF VILLAGE RAMPUR SOHAN, P.S. GHOSHI, DISTRICT JEHANABAD, AT PRESENT POSTED AS CIRCLE INSPECTOR OF POLICE MASAUDHI, PATNA AFTER TRANSFER FROM FATUHA Vs. THE STATE OF BIHAR & ORS.
|
December 8, 2008 |
|
DEVENDRA THAKUR Vs. STATE OF BIHAR
|
February 13, 2008 |
|
DEVI DUTTA GUPTA Vs. STATE OF BIHAR
|
May 23, 2008 |
|
DEVI SHARAN SINGH Vs. UNION OF INDIA
|
November 14, 2008 |
|
DEVJEE MISHRA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 15, 2008 |
|
DEWASHISH GHOSH Vs. STATE OF BIHAR
|
July 8, 2008 |
|
DHANANJAY CONSTRUCTION PRIVATE LTD. Vs. UNION OF INDIA
|
September 9, 2008 |
|
DHANANJAY KUMAR TIWARY Vs. STATE OF BIHAR &ORS.
|
March 19, 2008 |
|
DHANWANTI DEVI Vs. STATE OF ELECTION COMMISSION
|
July 17, 2008 |
|
DHARAMRAJ SINGH Vs. STATE OF BIHAR
|
December 22, 2008 |
|
DHARM NATH PANDEY Vs. STATE OF BIHAR
|
June 24, 2008 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
March 3, 2008 |
|
DHARMENDRA KUMAR @ DHARMENDRA KUMAR VEDI Vs. STATE OF BIHAR
|
September 26, 2008 |
|
DHARMVIR KUMAR SINGH Vs. STATE OF BIHAR
|
November 19, 2008 |
|
DHIRAJA YADAV Vs. STATE OF BIHAR
|
May 22, 2008 |
|
DHIRENDRA KUMAR Vs. LEENA KUMARI
|
July 4, 2008 |
|
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 7, 2008 |
|
DHIRENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
March 11, 2008 |
|
DHUPLAL MAHTO Vs. PRESIDING OFFICER, LABOUR COURT, PATNA
|
July 16, 2008 |
|
DHURI GOPE, SON OF RAMCHANDER GOPE OF MOHALLA MURARPUR, P.O. BIHARSHARIF, P.S. LAHERI, DISTRICT NALANDA Vs. ARJUN KUMAR, SON OF JANKI SAO & ORS.
|
October 23, 2008 |
|
DHURUB NATH CHAUBEY Vs. STATE OF BIHAR
|
January 7, 2008 |
|
DILBASI KUWAR W/O LATE RAJ KESHWAR SINGH Vs. BIBI JAHANARA W/O MR.M.Z.AWADIN (DECEASED)
|
November 24, 2008 |
|
DILIP KUMAR NIRALA @ DILIP KUMAR MAHTO Vs. STATE OF BIHAR
|
January 8, 2008 |
|
DILIP KUMAR RAM Vs. UNION OF INDIA
|
July 1, 2008 |
|
DILIP RAI @ DILIP KUMAR Vs. STATE OF BIHAR
|
October 22, 2008 |
|
DINA NATH PASWAN Vs. STATE OF BIHAR
|
February 12, 2008 |
|
DINESH JHA SON OF LATE KUMAR JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, VIKASH BHAWAN, BIHAR, PATNA
|
November 27, 2008 |
|
DINESH KUMAR CHAUDHARY Vs. STATE OF BIHAR & ORS.
|
June 27, 2008 |
|
DINESH KUMAR SAH BHARTI Vs. STATE OF BIHAR
|
May 13, 2008 |
|
DINESH RAI Vs. STATE OF BIHAR
|
September 25, 2008 |
|
DINESH SHARMA Vs. THE BIHAR STATE ELEC. BOARD & ORS.
|
August 4, 2008 |
|
DISTRICT-DARBHANGA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
December 19, 2008 |
|
DISTRICT-JAMUL Vs. STATE OF BIHAR
|
November 27, 2008 |
|
DISTRICT-KHAGARIA Vs. STATE OF BIHAR
|
December 2, 2008 |
|
DISTRICT-PATNA Vs. STATE OF BIHAR
|
November 18, 2008 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SABITA DEVI
|
September 26, 2008 |
|
DIWAN SHAMSHER KHAN@DIWAN SHAMSER KHAN Vs. STATE OF BIHAR
|
July 10, 2008 |
|
DOCTOR YADAV Vs. STATE OF BIHAR
|
January 15, 2008 |
|
DR BINOD KUMAR KASHYAP Vs. STATE OF BIHAR
|
September 3, 2008 |
|
DR. ASHOK KUMAR Vs. STATE OF BIHAR
|
February 5, 2008 |
|
DR. BINOD BHUSHAN SETH Vs. STATE OF BIHAR
|
August 20, 2008 |
|
DR. GIRINDRA NATH JHA AND ORS. Vs. THE CHANCELLOR, L.N.M. UNIVERSITY
|
July 18, 2008 |
|
DR. HARI NARAYAN MANDAL Vs. THE STATE OF BIHAR & ORS.
|
July 1, 2008 |
|
DR. NOORUL AHAD Vs. THE STATE OF BIHAR & ORS.
|
June 24, 2008 |
|
DR. RAM NARESH SINGH Vs. STATE OF BIHAR
|
July 10, 2008 |
|
DR. SUDAMA SINGH Vs. MAGADH UNIVERSITY
|
September 9, 2008 |
|
DR.HARISH KUMAR SAHU Vs. UNION OF INDIA
|
February 1, 2008 |
|
DR.KAMESHWAR THAKUR ALIAS KAMESHWAR THAKUR, SON OF LATE ANANT THAKUR Vs. STATE OF BIHAR
|
September 30, 2008 |
|
DR.PRABHAT KUMAR NAYAK Vs. STATE OF BIHAR
|
February 6, 2008 |
|
DR.RANJAN KUMAR AKHAURI Vs. COMMISSIONER OF INCOMETAX-1, PATNA
|
November 19, 2008 |
|
DULARI DEVI Vs. STATE OF BIHAR WITH
|
July 8, 2008 |
|
DULLI BHUYAN Vs. STATE OF BIHAR
|
January 14, 2008 |
|
DURGA DEVI Vs. SUMAN DEVI
|
September 16, 2008 |
|
DWARIKA PODDAR Vs. ALOK KUMAR AGRAWAL
|
April 17, 2008 |
|
DWARIKA SINGH AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
August 18, 2008 |
|
DWIVEDY SURENDRA, ADVOCATE Vs. STATE OF BIHAR
|
July 10, 2008 |
|
EX.NB/SUB SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
|
March 14, 2008 |
|
FAIZ MURTAZA ALI Vs. SYED AKBAR HUSSAIN
|
March 4, 2008 |
|
FAKHRUDDIN ALI AHEMAD TEACHERS TRAINING COLLAGE Vs. STATE OF BIHAR
|
March 28, 2008 |
|
FAKHRUDDIN ALI AHMAD TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
March 28, 2008 |
|
FAKRE ALAM Vs. STATE OF BIHAR & ANR.
|
September 12, 2008 |
|
FARMUDUR Vs. STATE OF BIHAR
|
February 6, 2008 |
|
FOOD CORPORATION OF INDIA PAT Vs. COMM OF COMMERCIAL TAXES BIHAR
|
June 30, 2008 |
|
G M EAST CENTRAL RAILWAY Vs. CENTRAL ADMINISTRATIVE TRI
|
October 22, 2008 |
|
G.S.K.VELU Vs. STATE OF BIHAR
|
September 8, 2008 |
|
GAITY ARA ROZY Vs. STATE OF BIHAR
|
February 8, 2008 |
|
GANESH MARANDI Vs. STATE OF BIHAR
|
January 22, 2008 |
|
GANESH PRASAD DAS Vs. STATE OF BIHAR
|
May 1, 2008 |
|
GANESH SINGH Vs. STATE OF BIHAR
|
January 21, 2008 |
|
GANESH YADAV Vs. STATE OF BIHAR
|
May 29, 2008 |
|
GANGA PD SAH Vs. STATE
|
July 9, 2008 |
|
GANGA SAGAR SINGH S/O LATE DHARMDEO SINGH Vs. STATE OF BIHAR
|
September 25, 2008 |
|
GANGADHAR PANDEY Vs. STATE OF BIHAR
|
January 29, 2008 |
|
GANGU RAM Vs. STATE OF BIHAR
|
August 28, 2008 |
|
GAURI SHANKAR PANDEY Vs. STATE OF BIHAR
|
December 16, 2008 |
|
GAURI SHANKAR ROY KISHORE Vs. STATE OF BIHAR
|
April 23, 2008 |
|
GAURI SHANKAR SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR
|
October 17, 2008 |
|
GAUTAM KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
August 8, 2008 |
|
GAUTAM KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
June 26, 2008 |
|
GAUTAM MUKHERJEE Vs. STATE OF BIHAR
|
August 8, 2008 |
|
GAUTAM THAKUR Vs. STATE OF BIHAR
|
May 21, 2008 |
|
GAUTAM YADAV Vs. STATE OF BIHAR
|
March 26, 2008 |
|
GAYA NAND AZAD Vs. UNION OF INDIA
|
February 2, 2008 |
|
GAYA NAND AZAD Vs. THE UNION OF INDIA & ORS.
|
February 18, 2008 |
|
GAYATRI KUMARI, DAUGHTER OF SRI RAM AWTAR SHARMA Vs. STATE OF BIHAR WITH
|
December 4, 2008 |
|
GEETA DEVI, WIFE OF LATE SHAMBHU MISHRA, Vs. STATE OF BIHAR
|
November 19, 2008 |
|
GEETA KUMARI Vs. SMT.MANJULA SINHA & ORS.
|
April 25, 2008 |
|
GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, PATNA BENCH, THROUGH REGISTRAR
|
October 22, 2008 |
|
GHAN SHYAM KUMAR Vs. STATE OF BIHAR
|
August 13, 2008 |
|
GHULAM HASNAIN Vs. THE STATE OF BIHAR
|
November 28, 2008 |
|
GIRISH CHANDRA MANDAL Vs. MD. AMANTULLAH SALFI
|
December 21, 2008 |
|
GIRISH CHANDRA MANDAL SON OF LATE MITLAL MANDAL Vs. MD.AMANTULLAH SALFI SON OF LATE LEYAQUAT HUSSAIN
|
December 12, 2008 |
|
GLAMOUR SALES PRIVATE LIMITED Vs. STATE OF BIHAR
|
July 14, 2008 |
|
GOKARAN SINGH Vs. STATE OF BIHAR
|
January 8, 2008 |
|
GOKUL PRASAD Vs. STATE OF BIHAR
|
January 30, 2008 |
|
GOODLY SINHA Vs. STATE OF BIHAR
|
March 17, 2008 |
|
GOPAL MISHRA AND JAGNARAYAN MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2008 |
|
GOPAL PRASAD DOKANIA SON OF LATE BISHWANATH KOKANIA Vs. PUNJAB NATIONAL BANK
|
October 1, 2008 |
|
GOPALJEE SAHAY Vs. BIHAR STATE ELECTRICITY BOARD
|
April 4, 2008 |
|
GORA CHAMAR Vs. STATE OF BIHAR
|
August 14, 2008 |
|
GORAKH RAM Vs. STATE OF BIHAR
|
January 8, 2008 |
|
GORAKH SAHNI Vs. STATE OF BIHAR
|
July 29, 2008 |
|
GORAUL PRAKHAND MATSHYAJIVI SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BINAR
|
September 9, 2008 |
|
GRAM PANCHAYAT, KHAJURIA MUKHIYA RAJENDRA SINGH Vs. STATE OF BIHAR
|
December 3, 2008 |
|
GRUBACHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 2, 2008 |
|
GULAM MOHAMMAD Vs. STATE OF BIHAR
|
February 1, 2008 |
|
GUNANAND PRASAD @ GUNANAND SAH Vs. STATE OF BIHAR
|
August 20, 2008 |
|
GUNESHWAR PRASAD SINHA @ GUNES Vs. STATE OF BIHAR WITH
|
August 5, 2008 |
|
GUNJAN TIWARY Vs. STATE OF BIHAR
|
April 30, 2008 |
|
GUPTESHWAR OJHA Vs. STATE OF BIHAR
|
January 8, 2008 |
|
GUPTESHWAR SAH Vs. STATE OF BIHAR
|
January 24, 2008 |
|
GURUSHARAN PRASAD SINGH Vs. STATE OF BIHAR
|
December 19, 2008 |
|
GYAN RANJAN Vs. SECRETARY BIHAR STATE STAFF SELECTION COMMISSION
|
January 18, 2008 |
|
HANUMAN NAGAR PRAKHAND MATSYAJIVI SWABLAMBI SHKARI SAMITI LTD., TISIDIH Vs. STATE OF BIHAR
|
September 9, 2008 |
|
HARDEO RAI Vs. STATE OF BIHAR
|
January 31, 2008 |
|
HARDINGE MEMORIAL FUND TRUST Vs. THE STATE OF BIHAR & ORS.
|
February 20, 2008 |
|
HARI KANT CHOUDHARY, S/O LATE JAI BHADRA CHOUDHARY Vs. UNION OF INDIA, THROUGH THE CHIEF POST-MASTER GENERAL, BIHAR CIRCLE, PATNA
|
October 24, 2008 |
|
HARI KISHORE PRASAD SINHA Vs. BIHAR STATE HOUSING BOARD
|
September 9, 2008 |
|
HARI RAM, SON OF JAMUNA RAM Vs. STATE OF BIHAR
|
October 17, 2008 |
|
HARI SHANKAR PRASAD SAH Vs. YUGAL KISHORE SAH
|
March 5, 2008 |
|
HARI SHANKAR SINGH Vs. STATE OF BIHAR
|
July 17, 2008 |
|
HARI SHARAN THAKUR Vs. STATE OF BIHAR WITH
|
January 11, 2008 |
|
HARIBHUSHAN THAKUR @ BACHOL, SON OF MAHENDRA THAKUR, RESIDENT Vs. STATE OF BIHAR
|
October 17, 2008 |
|
HARICHARAN CHAMAR Vs. KAPILMUNI OJHA
|
January 24, 2008 |
|
HARIDWAR MISHRA Vs. STATE OF BIHAR
|
September 3, 2008 |
|
HARIHAR YADAV & ORS. Vs. THE STATE OF BIHAR & ORS.
|
August 7, 2008 |
|
HARIJEE DUBEY Vs. STATE OF BIHAR
|
July 17, 2008 |
|
HARINAGAR SUGAR MILLS LTD Vs. UNION OF INDIA
|
July 30, 2008 |
|
HARISHANKAR SINGH & ORS Vs. STATE OF BIHAR & ANR
|
September 12, 2008 |
|
HASNAIN AHMAD Vs. STATE OF BIHAR
|
January 24, 2008 |
|
HAZI MOHAMAD SALAUDDIN HAIDER Vs. STATE OF BIHAR
|
August 14, 2008 |
|
HELP, THROUGH ITS EXECUTIVE DIRECTOR, MANOJ KUMAR Vs. PATNA MUNICIPAL CAPOTATION
|
March 18, 2008 |
|
HEM NARAYAN YADAV Vs. STATE OF BIHAR
|
January 18, 2008 |
|
HEMA DEVI Vs. STATE OF BIHAR
|
December 10, 2008 |
|
HEMAN RAI, SON OF LATE PARAS NATH RAI Vs. STATE ELECTION COMMISSION
|
October 22, 2008 |
|
HEMANT KUMAR Vs. SUSHILA DEVI
|
July 8, 2008 |
|
HEMANT KUMAR KARN Vs. STATE OF BIHAR
|
March 24, 2008 |
|
HIGH COURT OF JUDICATURE Vs. AMIT KUMAR
|
September 3, 2008 |
|
HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD
|
April 22, 2008 |
|
HINDUSTAN PETROLEUM CORPN. Vs. UNION OF INDIA
|
April 28, 2008 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION Vs. STATE OF BIHAR
|
September 30, 2008 |
|
HIRA DEVI Vs. STATE OF BIHAR WITH
|
August 29, 2008 |
|
HIRA PRASAD PANDEY Vs. STATE OF BIHAR
|
August 19, 2008 |
|
HUSNE ARA, WIFE OF MD.NASEEM, Vs. CHAIRMAN, UCO BANK
|
October 24, 2008 |
|
ICEBERG INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
May 20, 2008 |
|
IMRANUDDIN KHAN Vs. WARIS IMAM
|
July 15, 2008 |
|
IN RE: LATE LAKHPAT KUAR; DEVENDRA SINGH Vs. STATE
|
March 15, 2008 |
|
IN THE MATTER OF LETTER OF MANINDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
August 5, 2008 |
|
IN THE MATTER OF NEWS REPORTS Vs. STATE OF BIHAR
|
January 7, 2008 |
|
INDER SINGH @ INDER PRASAD SINGH Vs. RAM BRIKSHA RAI
|
November 11, 2008 |
|
INDIRA SINHA Vs. STATE OF BIHAR
|
March 28, 2008 |
|
INDRA DEO SINGH Vs. STATE OF BIHAR
|
July 15, 2008 |
|
INDRADEO PRASAD SINGH Vs. STATE OF BIHAR
|
January 30, 2008 |
|
INDRADEO ROY @ INARDEO ROY Vs. STATE OF BIHAR
|
July 11, 2008 |
|
INDRAJIT KUMAR SINGH Vs. STATE OF BIHAR
|
July 31, 2008 |
|
INDU DEVI Vs. KAMLA @ KAMALA SINGH
|
February 12, 2008 |
|
INDU PRASAD SINGH @ BINDU SINGH Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, AURANGABAD
|
November 12, 2008 |
|
J M D ALLOYS LTD Vs. BIHAR STATE ELECTRICITY
|
September 4, 2008 |
|
J.M.G.STEEL PVT.LTD. Vs. BIHAR STATE ELECTRICITY BOARD WITH
|
April 11, 2008 |
|
J.P.UNIVERSITY, CHAPRA Vs. SACHIDANAND SINGH
|
July 16, 2008 |
|
J.S.COMPANY Vs. UNION OF INDIA
|
September 3, 2008 |
|
JAGAT NARAYAN NAYAK Vs. KARMNATH SINGH THAKUR
|
September 19, 2008 |
|
JAGAT SINGH Vs. STATE OF BIHAR
|
February 20, 2008 |
|
JAGDISH JHA Vs. STATE OF BIHAR
|
August 18, 2008 |
|
JAGDISH KUMAR Vs. STATE OF BIHAR
|
January 4, 2008 |
|
JAGDISH PANDEY Vs. STATE OF BIHAR
|
July 9, 2008 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR &ORS.
|
March 26, 2008 |
|
JAGDISH SAH Vs. STATE OF BIHAR
|
February 14, 2008 |
|
JAGDISH SINGH Vs. STATE OF BIHAR
|
November 14, 2008 |
|
JAI NARAYAN PRASAD NISHAD Vs. UNION OF INDIA
|
June 26, 2008 |
|
JAI PRAKASH SINGH Vs. STATE OF BIHAR
|
July 10, 2008 |
|
JAI PRAKASH SINGH Vs. THE GOVT. OF INDIA & ORS.
|
August 27, 2008 |
|
JAIMALA DEVI Vs. STATE OF BIHAR
|
March 5, 2008 |
|
JAISWAL SOAP FACTORY Vs. STATE OF BIHAR
|
August 22, 2008 |
|
JALA DEVI Vs. CHEDAN PRASAD MANDAL
|
November 10, 2008 |
|
JALESHWAR CHAUBEY Vs. STATE OF BIHAR
|
August 27, 2008 |
|
JAN CHAUKIDAR(PEOPLES WATCH) Vs. UNION OF INDIA
|
December 5, 2008 |
|
JANARDAN MAHARAJ Vs. STATE OF BIHAR
|
September 26, 2008 |
|
JANARDAN PD SINGH ALIAS JANARDAN Vs. STATE OF BIHAR
|
April 10, 2008 |
|
JANARDAN PRASAD SINGH Vs. UNION GOVERNMENT OF INDIA
|
September 11, 2008 |
|
JANARDAN SINGH Vs. STATE OF BIHAR
|
April 18, 2008 |
|
JANARDAN SINGH Vs. DEEPNARAIN MISHRA
|
November 20, 2008 |
|
JANARDAN SINGH Vs. STATE OF BIHAR
|
July 3, 2008 |
|
JANESHWAR SINGH Vs. STATE OF BIHAR
|
January 21, 2008 |
|
JANG BAHADUR SIGH ALIAS BIJOY SINGH Vs. UNION OF INDIA
|
February 6, 2008 |
|
JANG BAHADUR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2008 |
|
JANKI DAS Vs. STATE AND ANR.
|
April 18, 2008 |
|
JANKI DEVI Vs. STATE OF BIHAR
|
July 7, 2008 |
|
JASBIR KAUR ALIAS RAJ RANI Vs. RABINDRA KUMAR YADAV
|
March 26, 2008 |
|
JAVED AKHTAR AND ANR. Vs. STATE OF BIHAR
|
July 22, 2008 |
|
JAY MANGAL SINGH Vs. BIHAR STATE COOPERATIVE BANK LTD.
|
July 28, 2008 |
|
JAY SHANKER PRASAD Vs. STATE OF BIHAR AND OTHERS
|
November 25, 2008 |
|
JEHAL PRASAD Vs. STATE OF BIHAR
|
April 11, 2008 |
|
JITENDRA KUMAR PRASAD Vs. STATE OF BIHAR
|
August 8, 2008 |
|
JITENDRA RAM Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
|
April 22, 2008 |
|
JIVA NATH PRASAD SINGH Vs. BIRENDRA NATH PRASAD
|
November 17, 2008 |
|
JIWAN YADAV @ JIWAN SARDAR Vs. STATE OF BIHAR
|
September 22, 2008 |
|
JOKHU BIND Vs. STATE OF BIHAR
|
July 24, 2008 |
|
JUSTICE B.N.P.SINGH Vs. STATE OF BIHAR
|
February 12, 2008 |
|
JWALA PRASAD SON OF LATE VIMAL RAM Vs. STATE OF BIHAR
|
October 22, 2008 |
|
JYOTHY LABORATORIES LTD. Vs. STATE OF BIHAR
|
July 11, 2008 |
|
JYOTI PRASAD Vs. STATE OF BIHAR
|
February 18, 2008 |
|
K.K.CHAUBEY Vs. HIGH COURT OF JUDICATURE AT PATNA THROUGH THE REGISTRAR GENERAL
|
February 5, 2008 |
|
KABIR MAHTO Vs. STATE OF BIHAR
|
August 8, 2008 |
|
KAILASH BHARTI Vs. UNION OF INDIA
|
November 20, 2008 |
|
KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD CIVIL SUPL
|
July 1, 2008 |
|
KAILASH SHARMA Vs. PATNA MUNICIPAL CORPORATION
|
August 21, 2008 |
|
KAILASH SINGH Vs. BIHAR STATE FOREST DEVP.CORP. WITH
|
April 12, 2008 |
|
KAILASH SINGH & ANR. Vs. THE BIHAR STATE FOREST DEVP. CORP.
|
March 12, 2008 |
|
KAJAL KUMARI Vs. UNION OF INDIA
|
December 18, 2008 |
|
KALYANPUR CEMENT LTD Vs. STATE OF BIHAR
|
May 20, 2008 |
|
KAMAKHYA NARAYAN SINGH Vs. STATE OF BIHAR
|
February 15, 2008 |
|
KAMAL KISHOR PRASAD, ADVOCATE Vs. STATE OF BIHAR
|
December 10, 2008 |
|
KAMAL KISHORE AGRAWAL Vs. STATE OF BIHAR
|
August 6, 2008 |
|
KAMAL MUKHERJEE Vs. STATE OF BIHAR
|
January 28, 2008 |
|
KAMAL NATH MISHRA Vs. STATE OF BIHAR
|
February 25, 2008 |
|
KAMAL PASWAN, NATHUNI PASWAN @ MOCHU Vs. STATE OF BIHAR
|
January 23, 2008 |
|
KAMDEO SINGH Vs. STATE OF BIHAR
|
July 2, 2008 |
|
KAMESHWAR PRASAD Vs. THE STATE OF BIHAR & ORS.
|
February 13, 2008 |
|
KAMESHWAR PRASAD SHARMA Vs. MAYA DEVI WITH
|
April 22, 2008 |
|
KAMESHWAR PRASAD SHARMA & ORS. Vs. THE STATE OF BIHAR & ORS.
|
April 22, 2008 |
|
KAMESHWAR PRASAD SHARMA,RANJIT SINGH Vs. MAYA DEVI
|
July 8, 2008 |
|
KAMESHWAR SINGH SON OF SRI RAJESHWAR SINGH Vs. SURYA NARAYAN RAI SON OF LATE RAM NATH RAI
|
December 3, 2008 |
|
KAMLA KANT TRIVEDI Vs. STATE OF BIHAR
|
February 21, 2008 |
|
KAMLA PRASAD VERMA ATTORNEY, MADAN LAL Vs. STATE OF BIHAR
|
November 14, 2008 |
|
KAMTA CHAUBEY Vs. STATE OF BIHAR
|
May 15, 2008 |
|
KANAK PRAKASHAN Vs. BIHAR SCHOOL EXAM. BOARD (SR. SECONDARY)
|
November 28, 2008 |
|
KANCHAN KUMAR @ KANCHAN KUMAR SINGH Vs. STATE OF BIHAR
|
November 11, 2008 |
|
KANDRA GLASS HOUSE Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2008 |
|
KANHAIYA KUMAR MISHRA & ORS. Vs. THE STATE OF BIHAR & ORS.
|
February 15, 2008 |
|
KANHAIYALAL Vs. STATE BANK OF INDIA
|
March 26, 2008 |
|
KANTI DEVI Vs. BANK OF BARODA
|
March 3, 2008 |
|
KANTI DEVI Vs. BANK OF BARODA
|
March 10, 2008 |
|
KANTI TIWARI Vs. BIHAR ADVOCATE WELFARE FUN
|
July 22, 2008 |
|
KAPIL MUNI TIWARI Vs. STATE OF BIHAR
|
September 8, 2008 |
|
KAPILESHWAR MAHTO Vs. THE STATE OF BIHAR & ORS.
|
February 15, 2008 |
|
KAPLLDEO RAI Vs. STATE OF BIHAR
|
August 8, 2008 |
|
KARELAL KORA Vs. STATE OF BIHAR
|
February 14, 2008 |
|
KARI SAH Vs. STATE OF BIHAR
|
July 3, 2008 |
|
KARTIK MANDAL Vs. STATE OF BIHAR
|
September 22, 2008 |
|
KARU NONIA Vs. BIHAR SUBAY SHIA MOGLISH
|
July 21, 2008 |
|
KARUNA DEVI @ KARUNA SARAN Vs. STATE OF BIHAR WITH
|
September 12, 2008 |
|
KASHI MIAN AND ORS. Vs. BASIR AND ORS.
|
August 28, 2008 |
|
KASHI NATH SINGH Vs. FOOD CORPN.OF INDIA
|
February 26, 2008 |
|
KASHINATH PANDEY Vs. STATE
|
August 18, 2008 |
|
KATIHAR Vs. STATE OF BIHAR THROUGH THE SECRETARY OF HUMAN RESOURCE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
September 26, 2008 |
|
KAULESHWAR PD.SHARMA @ K.P.SHARMA Vs. BIHAR STATE ELEC.BOARD
|
September 24, 2008 |
|
KAUSHALAYA DEVI Vs. UNION OF INDIA
|
July 16, 2008 |
|
KAUSHALYA DEVI, WIFE OF LATE PRAYAG MAHTO Vs. STATE OF BIHAR
|
December 4, 2008 |
|
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
|
July 2, 2008 |
|
KEDAR NATH TRIPATHI Vs. STATE OF BIHAR
|
July 2, 2008 |
|
KEDAR SINGH Vs. B.S.CO-OPT.LAND DEVP.BANK
|
August 11, 2008 |
|
KELA DEVI Vs. STATE OF BIHAR WITH
|
December 15, 2008 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. KRISHNA CHANDRA PANDEY
|
July 9, 2008 |
|
KESHAV SINGH, DEO KUMAR SINGH, SARJOO MANJHI, DINESH THAKUR, MAHESHWAR SINGH, HARDEO SINGH, DHANESHWAR SINGH, BALIHARI SINGH, NAGO SINGH, LAKHAN SINGH Vs. STATE OF BIHAR
|
February 7, 2008 |
|
KESHAW SINGH ALIAS KESHAW PRASAD SINGH Vs. STATE OF BIHAR
|
April 23, 2008 |
|
KHANGARIA MUNICIPALITY Vs. STATE OF BIHAR
|
January 3, 2008 |
|
KHIROD MAHTO Vs. STATE OF BIHAR
|
April 28, 2008 |
|
KHURSHID ALAM Vs. STATE OF BIHAR
|
July 15, 2008 |
|
KISHORE KUMAR Vs. STATE OF BIHAR
|
June 24, 2008 |
|
KISHORE KUNAL Vs. STATE OF BIHAR
|
September 4, 2008 |
|
KISHORI PRASAD Vs. THE STATE OF BIHAR & ORS.
|
February 12, 2008 |
|
KISHWAR NASIM @ KISHWAR Vs. STATE OF BIHAR
|
August 26, 2008 |
|
KOKIL MAHTO AND ARBIND MAHTO Vs. THE STATE OF BIHAR
|
July 23, 2008 |
|
KOMAL TIWARY Vs. THE STATE OF BIHAR & ORS.
|
January 29, 2008 |
|
KRIPAL MAHTO Vs. STATE OF BIHAR
|
November 12, 2008 |
|
KRISHANDEO PASSWAN Vs. STATE OF BIHAR
|
July 7, 2008 |
|
KRISHNA BALLABH Vs. UNION OF INDIA
|
September 19, 2008 |
|
KRISHNA BALLABH PRASAD Vs. STATE OF BIHAR
|
January 30, 2008 |
|
KRISHNA CHOUDHARY Vs. BIHAR RAJYA JAL PARISHAD
|
January 30, 2008 |
|
KRISHNA KUMAR @ MUNNA LAL Vs. STATE OF BIHAR
|
February 8, 2008 |
|
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
|
January 7, 2008 |
|
KRISHNA KUMAR SINGH @ KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
|
January 28, 2008 |
|
KRISHNA MANJHI Vs. STATE OF BIHAR
|
February 5, 2008 |
|
KRISHNA MOHAN S/O SRI JAY KRISHNA PRASAD GUPTA Vs. STATE OF BIHAR
|
November 11, 2008 |
|
KRISHNA MURARI MAHTON ALIAS KRISHNA MURARI PRASAD Vs. STATE OF BIHAR
|
September 16, 2008 |
|
KRISHNA NAND SINGH Vs. STATE OF BIHAR
|
September 17, 2008 |
|
KRISHNA NAND SINGH ALIAS KRISHNA NANDAN SINGH Vs. STATE OF BIHAR
|
December 19, 2008 |
|
KRISHNA PRASAD Vs. STATE OF BIHAR
|
April 15, 2008 |
|
KRISHNA PRASAD SINGH Vs. CHAIRMAN, B.S.E.B.
|
July 8, 2008 |
|
KRISHNA PRASAD; HARDEO PRASAD Vs. STATE OF BIHAR
|
January 10, 2008 |
|
KRISHNA RAM Vs. STATE OF BIHAR
|
August 27, 2008 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
July 24, 2008 |
|
KRISHNA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 8, 2008 |
|
KRISHNADEO CHAUDHARY Vs. STATE ELECTION COMMISSION
|
July 17, 2008 |
|
KRISHNADEO SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2008 |
|
KRISHNANDAN SINGH Vs. STATE OF BIHAR
|
September 10, 2008 |
|
KULA NAND JHA Vs. STATE OF BIHAR
|
December 18, 2008 |
|
KUMAR Vs. STATE OF BIHAR WITH
|
February 14, 2008 |
|
KUMAR GAURVENDRA Vs. CHIEF MANAGER, BANK OF BARODA
|
September 10, 2008 |
|
KUMAR MANISH Vs. STATE OF BIHAR
|
May 9, 2008 |
|
KUMARI NINA @ KUMARI NEENA Vs. STATE OF BIHAR
|
August 21, 2008 |
|
KUMARI SHOBHA SINHA Vs. THE STATE OF BIHAR & ORS.
|
May 20, 2008 |
|
KUMUD BALA Vs. STATE OF BIHAR
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June 26, 2008 |
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KUSHESHWAR KUMAR YADAV @ KUSHESHWAR YADAV Vs. STATE OF BIHAR
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February 26, 2008 |
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KUSUM KUMARI Vs. STATE OF BIHAR
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January 4, 2008 |
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L.N. PODDAR Vs. ITAT
|
November 7, 2008 |
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LAGANDEO RAI Vs. STATE OF BIHAR
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January 18, 2008 |
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LAKHAN RAM Vs. STATE OF BIHAR
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August 5, 2008 |
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LAKHAN THAKUR Vs. STATE OF BIHAR
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July 8, 2008 |
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LAKSHAMAN MANDAL Vs. STATE OF BIHAR
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February 19, 2008 |
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LAKSHMAN BHAGAT Vs. STATE OF BIHAR
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April 30, 2008 |
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LAKSHMI CHEMICALS Vs. STATE OF BIHAR
|
September 2, 2008 |
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LAKSHMI NARAIN SAHU SON OF LATE MAHABIRSAHU Vs. STATE OF BIHAR THROUGH THE DEPARTMENT OF IRRIGATION, GOVT.OF BIHAR, PATNA
|
November 25, 2008 |
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LAKSHMI NARAYAN SINGH Vs. UNION OF INDIA
|
January 25, 2008 |
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LAL BABU ALIAS LAL BAHADUR PASWAN & ANR. Vs. STATE OF BIHAR
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February 15, 2008 |
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LAL BABU CHAUDHARY Vs. STATE OF BIHAR
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May 16, 2008 |
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LAL BAHADUR PRASAD Vs. STATE OF BIHAR
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September 5, 2008 |
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LAL KESHRI DEVI Vs. DULESHWARI DEVI
|
August 28, 2008 |
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LALA NAND KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. WITH
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January 17, 2008 |
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LALA RAJAK Vs. STATE OF BIHAR
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March 18, 2008 |
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LALA SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
January 23, 2008 |
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LALAN KUMAR Vs. STATE OF BIHAR
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June 24, 2008 |
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LALAN SINGH Vs. STATE OF BIHAR
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August 12, 2008 |
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LALAN YADAV Vs. STATE OF BIHAR
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August 29, 2008 |
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LALDHARI SINGH @ YADAV Vs. STATE OF BIHAR
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September 4, 2008 |
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LALI RAI W/O LATE GEYANI RAI Vs. STATE OF BIHAR
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October 20, 2008 |
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LALITA DEVI Vs. UNION OF INDIA
|
February 26, 2008 |
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LALU PRASAD, S/O LATE ...ASSESSEE/ KUNDAN RAI Vs. COMMISSIONER OF INCOMETAX
|
November 11, 2008 |
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LATE MAHABIR PD.PANSARI THROUGH SANTOSH KUMAR PANSARI Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2008 |
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LAWLYS ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 30, 2008 |
|
LAXMAN DIXIT Vs. STATE OF BIHAR
|
August 19, 2008 |
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LAXMAN ROY SON OF LATE RAM KEHLAWAN RAY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS, BIHAR, PATNA
|
October 24, 2008 |
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LAXMI DEVI Vs. MALTI DEVI
|
September 11, 2008 |
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LAXMI PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 28, 2008 |
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LIFE INSUR CORPN OF INDIA Vs. JHARO DEVI
|
February 27, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS ZONAL MANAGER, KOLKATA Vs. ANIL KUMAR
|
February 13, 2008 |
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M BADIUZZAMAN Vs. UNION OF INDIA
|
November 12, 2008 |
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M/S BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
|
March 14, 2008 |
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M/S BIHAR STATE ELECTRONICS Vs. COMMISSIONER OF INCOME TAX
|
August 28, 2008 |
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M/S GANPATI DECORATOR Vs. THE STATE OF BIHAR & ORS.
|
March 19, 2008 |
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M/S MAHARANI ENTERPRISES, PATNA Vs. STATE OF BIHAR
|
June 30, 2008 |
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M/S NATIONAL INSURANCE COMPANY Vs. RAJIV KUMAR & ANR.
|
July 29, 2008 |
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M/S.AMAN ENTERPRISES Vs. UNION OF INDIA
|
February 7, 2008 |
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M/S.ARJUN SINGH & CO. Vs. UNION OF INDIA
|
February 14, 2008 |
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M/S.AYESHA EXPORTS Vs. UNION OF INDIA
|
April 28, 2008 |
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M/S.BANDANA FUEL INDUSTRIES Vs. COAL INDIA LIMITED
|
January 10, 2008 |
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M/S.BHARAT PETROLEUM CORPN. Vs. LALL AUTO TRADI1 N 8G /4 /2C 01O 4MP PA A GN E Y 88
|
April 2, 2008 |
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M/S.BHARAT SANCHAR NIGARN LIMITED Vs. STATE OF BIHAR
|
August 22, 2008 |
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M/S.BRAHMAND DEVELOPRS PVT.LTD. Vs. CONTRACT CARRIERS LIMITED
|
July 1, 2008 |
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M/S.DAYAL FUEL INDUSTRY Vs. BIHAR STATE FINANCIAL CORPN.
|
September 23, 2008 |
|
M/S.GAMMON INDIA LIMITED Vs. NTPC LIMITED
|
March 11, 2008 |
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M/S.GUJRAT APOLO EQUIPMENTS LIMITED Vs. STATE OF BIHAR
|
April 22, 2008 |
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M/S.JHUNJHUNWALA VANASPATI LTD. Vs. PYRITES PHOSPHATE & CHEMICALS LTD.
|
August 12, 2008 |
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M/S.K.D.LIQUOR & FERTILIZER(P) Vs. STATE OF BIHAR
|
January 14, 2008 |
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M/S.KANDRA GLASS HOUSE PATNA Vs. COMMISSIONER, INCOME TAX, PATNA WITH
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February 1, 2008 |
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M/S.LAXMI BHANDAR, MUZAFFARPUR Vs. STATE OF BIHAR
|
May 12, 2008 |
|
M/S.MILKFOOD PRIVATE LIMITED Vs. G.M.C.ICE CREAM (P) LTD.
|
April 25, 2008 |
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M/S.SPEEDCRAFTS LIMITED Vs. STATE OF BIHAR
|
May 6, 2008 |
|
M/S.SUPER INDUCTO STEELS LTD. Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF INDUSTRIES, BIHAR, PATNA
|
October 16, 2008 |
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M/S.VIJAY KUMAR PRASAD Vs. STATE OF BIHAR
|
March 28, 2008 |
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M/S.VISHNU SUGAR MILLS LIMITED Vs. UNION OF INDIA WITH
|
September 2, 2008 |
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MAA DURGA ENTERPRISES Vs. STATE OF BIHAR
|
September 24, 2008 |
|
MADAN MOHAN TIWARY @ MADAN KISHORE TIWARY Vs. STATE OF BIHAR
|
February 12, 2008 |
|
MADAN PASWAN Vs. STATE OF BIHAR
|
August 21, 2008 |
|
MADAN SHARMA Vs. STATE OF BIHAR
|
July 14, 2008 |
|
MADHAV KUMAR MISHRA Vs. STATE OF BIHAR
|
August 20, 2008 |
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MADHU LAL HALWAI @ MADHU LAL Vs. THE STATE OF BIHAR & ORS.
|
March 20, 2008 |
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MADHURANI SINGH Vs. TARA BALA GHOSH
|
January 10, 2008 |
|
MADHURIMA SINGH Vs. STATE OF BIHAR
|
February 13, 2008 |
|
MAGAN LAL SAH Vs. STATE OF BIHAR
|
September 9, 2008 |
|
MAHADEO RAI Vs. STATE OF BIHAR
|
February 27, 2008 |
|
MAHADEV DAS Vs. UNION OF INDIA
|
July 4, 2008 |
|
MAHADEV LAL KARMAKAR Vs. STATE OF BIHAR
|
July 28, 2008 |
|
MAHANTH MUKUNDANAND SARSWATI SON OF LATE CHANDRIKA SINGH Vs. STATE OF BIHAR
|
November 10, 2008 |
|
MAHANTH TAPESH GOSWAMI Vs. BIHAR STATE HINDU REL.TRUST
|
August 19, 2008 |
|
MAHARANI ADHIRANI KAMSUNDARI DEVI @ KAMSUNDRI Vs. STATE OF BIHAR
|
July 3, 2008 |
|
MAHENDRA MUKHIA Vs. STATE OF BIHAR
|
January 10, 2008 |
|
MAHENDRA NATH CHOUDHURY Vs. THE STATE OF BIHAR AND ORS.
|
May 6, 2008 |
|
MAHENDRA PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
July 25, 2008 |
|
MAHENDRA PRASAD Vs. VISHNU ROLLER FLOUR & OIL MILLS PVT LTD
|
December 19, 2008 |
|
MAHENDRA PRASAD SINGH @ MAHEND Vs. STATE OF BIHAR
|
June 26, 2008 |
|
MAHENDRA RAI Vs. HEMANT KUMAR CHAUDHARY
|
October 22, 2008 |
|
MAHENDRA SAH Vs. STATE OF BIHAR
|
January 17, 2008 |
|
MAHENDRA SINGH Vs. STATE OF BIHAR
|
September 5, 2008 |
|
MAHENDRA SWARUP SHRIVASTAV Vs. BIHAR STATE CO-OPERATIVE
|
February 28, 2008 |
|
MAHESH KUMAR Vs. STATE OF BIHAR
|
March 19, 2008 |
|
MAHESH KUMAR OJHA, SON OF LATE UMA SHANKAR OJHA Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF SECONDARY EDUCATION, BIHAR, PATNA
|
November 26, 2008 |
|
MAHESH PRASAD Vs. STATE OF BIHAR
|
September 11, 2008 |
|
MAHESH SHARMA Vs. STATE OF BIHAR
|
May 13, 2008 |
|
MAHESHWAR JHA Vs. BIHAR STATE KHADI & VILLAGE INDUSTRIES BOARD
|
August 28, 2008 |
|
MAHESHWAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
February 29, 2008 |
|
MAHESHWAR PATHAK Vs. STATE OF BIHAR
|
June 25, 2008 |
|
MALTI DEVI Vs. GARIB DAS SINGH
|
February 12, 2008 |
|
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 10, 2008 |
|
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
November 17, 2008 |
|
MANDEO PRASAD SAW AND ORS. ETC. ETC. Vs. THE STATE OF BIHAR & ORS. ETC. ETC.
|
July 16, 2008 |
|
MANDHARI SINGH Vs. STATE OF BIHAR
|
February 22, 2008 |
|
MANGESHWAR MANDAL Vs. STATE OF BIHAR
|
August 14, 2008 |
|
MANGLESHWARI CHARAN SINGH Vs. HON BLE CHANCELLOR OF UNIV.
|
April 10, 2008 |
|
MANIR HUSSAIN Vs. STATE OF BIHAR
|
September 12, 2008 |
|
MANISH AGARWAL, SON OF LATE LALIT AGARWAL Vs. STATE OF BIHAR
|
October 1, 2008 |
|
MANISH KUMAR SHAHI Vs. STATE OF BIHAR
|
July 15, 2008 |
|
MANJU KUMARI Vs. STATE OF BIHAR
|
February 6, 2008 |
|
MANJU SINGH Vs. NARENDRA KUMAR SINGH
|
December 2, 2008 |
|
MANNU SAO Vs. STATE OF BIHAR
|
September 11, 2008 |
|
MANOHAR MAHTO Vs. STATE OF BIHAR
|
August 4, 2008 |
|
MANOJ BIND @ MANOJ KUMAR BIND SON OF JANAK LAL BIND Vs. STATE OF BIHAR
|
September 29, 2008 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
April 11, 2008 |
|
MANOJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 8, 2008 |
|
MANOJ KUMAR BHAGAT Vs. UNION OF INDIA
|
July 11, 2008 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
July 28, 2008 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 22, 2008 |
|
MANOJ KUMAR YADAV Vs. STATE OF BIHAR WITH
|
June 30, 2008 |
|
MANORAMA KUMARI Vs. ANJANI KUMAR VERMA
|
July 29, 2008 |
|
MANORAMA PRASAD Vs. STATE OF BIHAR
|
September 3, 2008 |
|
MANORANJAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
June 6, 2008 |
|
MANORANJAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
June 24, 2008 |
|
MANORMA DEVI, RUKMINI SINGH Vs. STATE OF BIHAR
|
January 10, 2008 |
|
MANSOOR ALAM Vs. NASSEERUDDIN KHAN
|
September 3, 2008 |
|
MATADEO PRASAD Vs. THE STATE OF BIHAR & ORS.
|
July 3, 2008 |
|
MATHURA MAHTO Vs. STATE OF BIHAR
|
February 13, 2008 |
|
MATHURA RAM Vs. VIJAY KUMAR DIXIT
|
July 22, 2008 |
|
MATTER OF LETTER OF SANAT KUMAR SINHA (CHIEF CO-ORDINATOR), BAL SAKHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR
|
December 10, 2008 |
|
MATUK NATH CHOUDHARY Vs. STATE OF BIHAR
|
January 29, 2008 |
|
MD ISLAMUDDIN Vs. STATE OF BIHAR
|
November 28, 2008 |
|
MD SALAHUDDIN KHAN Vs. BIBI BANI FATMA
|
June 23, 2008 |
|
MD YASIN Vs. STATE OF BIHAR
|
July 3, 2008 |
|
MD. ABBAS AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 3, 2008 |
|
MD. SHAUKAT HAYAT KHAN Vs. STATE OF BIHAR
|
August 11, 2008 |
|
MD.ARASH KHAN @ ARASH KHAN, S/O ABDUL KARIM KHAN Vs. STATE OF BIHAR
|
November 19, 2008 |
|
MD.FAIYAZ ALAM Vs. STATE OF BIHAR
|
March 20, 2008 |
|
MD.KALAM, SON OF MD.BASIR Vs. STATE OF BIHAR
|
November 7, 2008 |
|
MD.KALIM Vs. STATE OF BIHAR
|
August 14, 2008 |
|
MD.LEIAQUAT @ LEIAQUAT ALI S/O DOST MOHAMMAD Vs. STATE OF BIHAR
|
November 20, 2008 |
|
MD.NASIR AHMAD Vs. STATE OF BIHAR
|
August 29, 2008 |
|
MD.RAHIM FAROOQUI Vs. UNION OF INDIA
|
August 27, 2008 |
|
MD.RIZBAN ALAM @ BABLU @ MD.RIJWAN Vs. STATE OF BIHAR
|
January 8, 2008 |
|
MD.SAAD HUSSAIN Vs. STATE OF BIHAR
|
July 7, 2008 |
|
MD.SADRE ALAM Vs. STATE OF BIHAR WITH
|
December 4, 2008 |
|
MD.SAMSHAD Vs. STATE OF BIHAR
|
August 22, 2008 |
|
MD.SARWARE ISLAM S/O LATE HAJI ABDUL WAHID, R/O MOHALLA-ALI Vs. B.N.MANDAL UNIVERSITY, MADHEPURA, THROUGH ITS REGISTRAR, AT+PS+DISTT.-MADHEPURA
|
December 2, 2008 |
|
MD.SHAHABUDDIN Vs. STATE OF BIHAR
|
September 15, 2008 |
|
MD.SHAMIM KHAN @ SHAMIM Vs. STATE OF BIHAR
|
August 20, 2008 |
|
MD.SHAMSUL HASAN Vs. STATE OF BIHAR
|
July 16, 2008 |
|
MD.ZAKIR HUSSAIN Vs. STATE OF BIHAR
|
August 29, 2008 |
|
MEDICAL COLLEGE AND HOSPITAL, MUZAFFARPUR, P.S.-SADAR, DISTRICT-MUZAFFARPUR Vs. MUNSHI PRASAD S/O LATE RADHE PRASAD RESIDENT OF VILLAGE+POST OFFICE-MAKANPUR, POLICE STATION -GAYA, DISTRICT-
|
November 24, 2008 |
|
MEENA DEVI Vs. STATE OF BIHAR
|
July 31, 2008 |
|
MEENA KHATOON WIFE OF NOOR PERWEZ Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
|
December 10, 2008 |
|
MEENA SINGH W/O SRI BHUPENDRA KUMAR, ADVOCATE, HIGH COURT, PATNA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY, THR.ITS VICE-CHAIRMAN, MORYA LOK, PATNA
|
December 22, 2008 |
|
MEERA DEVI Vs. BIHAR STATE ELECTION COMMISSION
|
February 4, 2008 |
|
MEERA SINHA Vs. GIRJA SINHA
|
October 16, 2008 |
|
MEGHAN RAI Vs. STATE
|
July 10, 2008 |
|
MERAJ ALAM Vs. STATE OF BIHAR
|
May 21, 2008 |
|
MINA DEVI Vs. SMT.JAGTARNI DEVI
|
January 8, 2008 |
|
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA AND OTHERS
|
February 18, 2008 |
|
MISHRI LAL JHA @DR.M.L JHA Vs. STATE OF BIHAR
|
June 25, 2008 |
|
MISS AJANA GHOSH Vs. STATE OF BIHAR
|
March 4, 2008 |
|
MISTRI Vs. STATE OF BIHAR
|
January 24, 2008 |
|
MITHILESH KUMAR PANDEY Vs. STATE OF BIHAR
|
March 20, 2008 |
|
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR
|
September 17, 2008 |
|
MITHILESH KUMAR SINHA Vs. UNION OF INDIA
|
August 19, 2008 |
|
MITHILESH PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE COLLECTOR
|
January 25, 2008 |
|
MITHILESH THAKUR Vs. RADHA DEVI
|
April 15, 2008 |
|
MITHILESH YADAV Vs. STATE OF BIHAR
|
August 11, 2008 |
|
MITHILESHWAR MISHRA Vs. STATE OF BIHAR
|
January 17, 2008 |
|
MOHAMMAD ISRAEL Vs. STATE OF BIHAR
|
July 8, 2008 |
|
MOHAN KUMAR Vs. STATE OF BIHAR
|
April 1, 2008 |
|
MOHAN SINGH Vs. STATE OF BIHAR
|
March 5, 2008 |
|
MOHAN SINGH Vs. STATE OF BIHAR
|
January 24, 2008 |
|
MOHAN SINGH Vs. STATE OF BIHAR
|
May 23, 2008 |
|
MOHAN YADAV @ LAL MOHAN YADAV Vs. STATE OF BIHAR
|
March 7, 2008 |
|
MOHD. HUSSAIN ANSARI Vs. STATE OF BIHAR
|
March 28, 2008 |
|
MOJIBUR RAHMAN Vs. JAGDEO YADAV
|
June 27, 2008 |
|
MOST JAMUNA DEVI Vs. STATE OF BIHAR
|
April 29, 2008 |
|
MOST. KIRAN DEVI Vs. STATE OF BIHAR
|
August 18, 2008 |
|
MOST.ANITA DEVI Vs. SACHIDA NAND SINGH
|
July 29, 2008 |
|
MOST.BADAMIA DEVI Vs. STATE OF BIHAR
|
December 12, 2008 |
|
MOST.BINDU DEVI Vs. STATE OF BIHAR
|
August 28, 2008 |
|
MOST.CHANDRAWATI DEVI W/O LATE AYODHYA TIWARI Vs. SRIMATI FULMATI DEVI, DAUGHTER OF RAJA TIWARI
|
November 14, 2008 |
|
MOST.MEERA TIWARY Vs. BIHAR STATE FINANCIAL CORPORATION
|
June 23, 2008 |
|
MOST.RAM SUNDARI DEVI Vs. UNION OF INDIA
|
June 26, 2008 |
|
MOST.SAVITRI DEVI Vs. STATE OF BIHAR
|
July 4, 2008 |
|
MOSTT. MUNI KUER & ORS. Vs. THE STATE OF BIHAR & ORS.
|
July 16, 2008 |
|
MOSTT.DAULATI DEVI @ DAULATI KUWAR Vs. PATNA UNIVERSITY
|
February 8, 2008 |
|
MOSTT.SARASWATI DEVI Vs. STATE OF BIHAR
|
January 8, 2008 |
|
MOTILAL SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2008 |
|
MOTIPUR PRAKHAND MATSYAJIVI SWABLAMBI SAHKARI SAMITI LTD. AND ANR. Vs. THE STATE OF BIHAR & ORS.
|
June 26, 2008 |
|
MOTIPUR PRAKHAND PRATHAMIK Vs. STATE OF BIHAR WITH
|
July 29, 2008 |
|
MOTIPUR SUGAR FACTORY LIMITED Vs. STATE OF BIHAR
|
February 26, 2008 |
|
MUKESH KUMAR AGRAWAL Vs. THE STATE OF BIHAR & ORS.
|
July 11, 2008 |
|
MUKHTAR PRASAD SIHHA S/O LATE BRAHMDEO SINGH Vs. STATE OF BIHAR
|
October 20, 2008 |
|
MUKTI BANERJEE Vs. STATE OF BIHAR
|
July 7, 2008 |
|
MUKTI NATH SINGH Vs. STATE OF BIHAR
|
August 5, 2008 |
|
MUKUL JHA Vs. STATE OF BIHAR
|
February 5, 2008 |
|
MUMTAZ JAHAN BEGUM Vs. STATE OF BIHAR
|
July 3, 2008 |
|
MUNALAL SHARMA Vs. STATE OF BIHAR
|
January 11, 2008 |
|
MUNDAR YADAV Vs. STATE OF BIHAR
|
January 21, 2008 |
|
MUNDRIKA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
September 3, 2008 |
|
MUNDRIKA SINGH Vs. STATE OF BIHAR
|
February 15, 2008 |
|
MUNILAL PRASAD Vs. THE STATE OF BIHAR & ORS.
|
March 10, 2008 |
|
MUNNA KUMAR RAJAK Vs. STATE OF BIHAR WITH
|
September 16, 2008 |
|
MUNNA SINGH, SON OF SHAIIESHWAR SINGH Vs. STATE OF BIHAR
|
November 25, 2008 |
|
MUNNI SINGH Vs. KUNTA DEVI
|
November 28, 2008 |
|
MURARAI PRASAD Vs. INDU DEVI
|
January 18, 2008 |
|
MUSARAT JAHAN, IQURA BANO Vs. STATE OF BIHAR, SARFARAZ AHMAD
|
January 7, 2008 |
|
MUSO JHA RAGHO JHA Vs. STATE OF BIHAR
|
August 22, 2008 |
|
MUZAFFARPUR REGIONAL Vs. JAGARNATH JHA
|
January 24, 2008 |
|
MUZAFFARPUR REGIONAL DEVELOPMENT AUTHORITY Vs. JAGARNATH JHA
|
December 24, 2008 |
|
NABBI RAI Vs. UNION OF INDIA
|
November 20, 2008 |
|
NAGA DUSADH Vs. STATE OF BIHAR
|
January 21, 2008 |
|
NAGAR, DISTRICT-AURANGABAD Vs. HASKALI DEVI W/O MADHESHWAR SINGH RESIDENT OF VILLAGE-BELSAR TOLA AMIR BIGHA, POLICE-STATION MEHANDIA, DISTRICT-JEHANABAD AT PRESENT RESIDENT OF VILLAGE-
|
December 17, 2008 |
|
NAGENDRA CHOUDHARY SON OF LATE CHHOTU CHOUDHARY Vs. UNION OF INDIA THROUGH THE DIRECTOR GENERAL, PRASAR BHARTI, PREVIOUSLY ALL INDIA RADIO, AKASHVANI, NEW DELHI
|
November 11, 2008 |
|
NAGENDRA NATH SHUKLA & ANR. Vs. THE STATE OF BIHAR & ORS.
|
May 21, 2008 |
|
NAGENDRA SINGH & ORS. Vs. THE STATE OF BIHAR & ORS.
|
August 18, 2008 |
|
NAGESHWAR PRASAD Vs. STATE OF BIHAR
|
July 10, 2008 |
|
NAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR WITH
|
October 1, 2008 |
|
NAGESHWAR RAI @ NAGESHWAR RAM Vs. SUNAINA DEVI
|
September 16, 2008 |
|
NAGESHWAR SINGH ALIAS PRATAP NARAIN SINGH Vs. STATE OF BIHAR
|
November 28, 2008 |
|
NAGINA SINGH Vs. STATE
|
September 4, 2008 |
|
NAGMA KHATOON Vs. STATE OF BIHAR
|
April 11, 2008 |
|
NAHIDA PARVEEN Vs. THE STATE OF BIHAR & ORS.
|
August 12, 2008 |
|
NAIMUN NISHA Vs. STATE OF BIHAR
|
June 30, 2008 |
|
NAJBUN NISA @ NAJMUL NISA Vs. MASROOL ALAM
|
February 21, 2008 |
|
NAJEEB AHAMAD KHAN AND ORS. Vs. THE L.N. MITHILA UNIVERSITY AND ORS.
|
August 5, 2008 |
|
NALANDA. Vs. ARJUN KUMAR, SON OF JANKI SAO
|
October 23, 2008 |
|
NAND KISHORE OJHA Vs. STATE OF BIHAR
|
January 7, 2008 |
|
NAND KISHORE SINGH Vs. DIRECTOR GENERAL CUM INSPECTOR
|
February 14, 2008 |
|
NAND KISHORE YADAV AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
January 3, 2008 |
|
NANDNI KUMARI Vs. STATE OF BIHAR
|
January 23, 2008 |
|
NANDU SHARMA Vs. STATE OF BIHAR
|
January 22, 2008 |
|
NANHEY RAM Vs. STATE OF BIHAR
|
January 7, 2008 |
|
NARAIN SAH ALIAS NARAIN PRASAD SAH Vs. STATE OF BIHAR
|
January 29, 2008 |
|
NARAYAN PRASAD SAH Vs. UNION OF INDIA
|
February 12, 2008 |
|
NARAYANA YADAV Vs. STATE OF BIHAR
|
March 12, 2008 |
|
NARENDRA KUMAR Vs. STATE OF BIHAR
|
July 21, 2008 |
|
NARENDRA NARAYAN DAS Vs. STATE OF BIHAR
|
April 11, 2008 |
|
NARENDRA PRASAD PAL Vs. STATE OF BIHAR
|
July 11, 2008 |
|
NARENDRA SHARMA Vs. STATE OF BIHAR WITH
|
June 23, 2008 |
|
NARENDRA SINGH Vs. STATE OF BIHAR
|
August 27, 2008 |
|
NARENDRA SINGH @ NARENDRA KUMAR SINGH, SON OF KAMESHWAR SINGH Vs. STATE OF BIHAR
|
November 10, 2008 |
|
NARESH RAM Vs. STATE OF BIHAR
|
June 6, 2008 |
|
NARESH RAM Vs. STATE OF BIHAR
|
June 16, 2008 |
|
NARESH SINGH Vs. STATE OF BIHAR
|
December 8, 2008 |
|
NARESH YADAV Vs. STATE OF BIHAR
|
June 27, 2008 |
|
NARSHING MISHRA Vs. RAJENDRA MISHRA
|
December 15, 2008 |
|
NASIMA KHATOON WIFE OF MD.IZARAIL ANSARI Vs. VIJAI PRAKASH SINGH S/O RAGHUNATH PRASAD SINGH
|
November 17, 2008 |
|
NASREEN PARVEEN Vs. STATE OF BIHAR
|
May 5, 2008 |
|
NATH PRASAD Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK
|
September 11, 2008 |
|
NATIONAL INSURANCE COMP LTD Vs. RAM PRASSAD KUSHWAHA
|
March 10, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. TARA DEVI, W/O LATE SHIBU JHA WITH
|
November 27, 2008 |
|
NAVIN CHANDRA SINGH Vs. STATE OF BIHAR
|
January 17, 2008 |
|
NAVIN KUMAR SINGH Vs. STATE OF BIHAR
|
September 10, 2008 |
|
NAWAL KISHORE DAS & ANR. Vs. STATE & ORS.
|
August 26, 2008 |
|
NAWAL KISHORE PATHAK Vs. STATE OF BIHAR
|
September 22, 2008 |
|
NAWAL KISHORE SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HEALTH SERVICE
|
December 16, 2008 |
|
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
December 15, 2008 |
|
NAWAL KISHORE SINGH SON OF LATE KAILASH SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HEALTH
|
December 16, 2008 |
|
NAWAL KISHORE SINGH SON OF LATE SURYA SINGH Vs. STATE OF BIHAR
|
November 18, 2008 |
|
NAWAL PRASAD SINGH Vs. STATE OF BIHAR
|
February 27, 2008 |
|
NEELAM KUMARI Vs. STATE OF BIHAR
|
May 21, 2008 |
|
NEELU GUPTA Vs. STATE BANK OF INDIA
|
January 4, 2008 |
|
NEETU PRASAD SINGH Vs. INDIAN OIL CORPN.LTD.
|
July 3, 2008 |
|
NEPALI SINGH, MITHILESH SINGH, SUBODH SINGH Vs. STATE OF BIHAR
|
January 30, 2008 |
|
NEW BALAJI FERTILIZER Vs. STATE OF BIHAR
|
February 18, 2008 |
|
NEW INDIA ASSURANCE COMPANY CO.LTD. Vs. ANAND MOHAN JHA SON
|
December 10, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. HASNE BANO
|
September 23, 2008 |
|
NEW SWADESHI SUGAR MILLS Vs. UNION OF INDIA
|
December 22, 2008 |
|
NIDHI JHA Vs. STATE OF BIHAR
|
February 25, 2008 |
|
NIDHI KUMARI Vs. STATE OF BIHAR
|
September 23, 2008 |
|
NIL KAMAL @ SONI Vs. STATE OF BIHAR
|
August 25, 2008 |
|
NIRANJAN KUMAR Vs. STATE OF BIHAR
|
November 27, 2008 |
|
NIRANJAN KUMAR MODI S/O SRI GANGA PRASAD MODI Vs. STATE OF BIHAR,
|
November 25, 2008 |
|
NIRANJAN KUMAR NANDA Vs. STATE OF BIHAR
|
January 21, 2008 |
|
NIRANJAN KUMAR SINHA Vs. STATE OF BIHAR
|
September 18, 2008 |
|
NIRMAL KUMAR GUPTA, S/O LATE NAND LALL PRASAD Vs. STATE OF BIHAR
|
November 18, 2008 |
|
NIRO DEVI Vs. STATE OF BIHAR
|
June 25, 2008 |
|
NITAY CHANDRA KUMAR Vs. STATE OF BIHAR
|
August 13, 2008 |
|
NOOR SARAI PRATHMIK MATASYAJIBI SWABLAMBI SAHKARI SAMITI LTD. Vs. STATE OF BIHAR
|
July 2, 2008 |
|
NTPC, KAHALGAON Vs. RAMAUTAR SAH & ANR.
|
February 26, 2008 |
|
OM ENTERPRISES Vs. STATE OF BIHAR
|
January 22, 2008 |
|
OM KUMAR Vs. STATE OF BIHAR
|
February 22, 2008 |
|
OM PRAKASH DHANUKA Vs. UNION OF INDIA
|
May 15, 2008 |
|
OM PRAKASH KATYAL Vs. UNION OF INDIA THRU.T.R.RAHMAN
|
March 3, 2008 |
|
OM PRAKASH KATYAL AND ORS. Vs. UNION OF INDIA (UOI)
|
March 30, 2008 |
|
OM PRAKASH PATHAK Vs. STATE OF BIHAR
|
January 10, 2008 |
|
OM PRAKASH SAH Vs. STATE OF BIHAR
|
January 23, 2008 |
|
OM PRAKASH SINGH Vs. STATE OF BIHAR
|
September 3, 2008 |
|
OM PRAKASH SINHA Vs. THE STATE BANK OF INDIA AND ORS.
|
July 4, 2008 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
|
December 4, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MOST.SITA DEVI
|
September 30, 2008 |
|
ORIENTAL INSURANCE COMPANY THRU.RAKESH KUMAR Vs. STATE OF BIHAR
|
September 4, 2008 |
|
ORIENTAL INSURANCE COMPANY, LTD Vs. RAJBALAV SINGH
|
November 20, 2008 |
|
ORIENTAL INSURANCE COMPANYLTD Vs. MUNNI DEVI
|
February 12, 2008 |
|
ORSIL PASWAN SON OF LATE SHANICHAR PASWAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
December 17, 2008 |
|
P.R.D.A. Vs. RAM ANEK PRASAD SINHA S/P.LATE RAMAKANT SINGH
|
December 19, 2008 |
|
P.S.-SAMASTIPUR, DIST.-SAMASTIPUR Vs. STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA
|
November 28, 2008 |
|
PANCHAM SINGH Vs. AM JANATA
|
August 4, 2008 |
|
PANDIT GOVIND PANDEY Vs. STATE OF BIHAR
|
November 11, 2008 |
|
PANKAJ SHARAN AND GAUTAM BANERJEE Vs. STATE OF BIHAR
|
January 29, 2008 |
|
PAPPU CHEMICALS & MINERALS Vs. STATE OF BIHAR WITH
|
September 1, 2008 |
|
PAPPU SAH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORP.LTD.
|
September 1, 2008 |
|
PAPPU SINGH AND ORS Vs. STATE OF BIHAR
|
April 15, 2008 |
|
PARAMJEET KAUR Vs. RADHA CHAND LAL CHAUDHARY
|
February 28, 2008 |
|
PARAMJOTA DEVI Vs. SHAMSUL ZOHA
|
July 8, 2008 |
|
PARAS MUSAHAR Vs. STATE OF BIHAR WITH
|
January 28, 2008 |
|
PARAS NATH GUPTA Vs. STATE OF BIHAR
|
September 17, 2008 |
|
PARAS NATH SINGH Vs. STATE
|
February 29, 2008 |
|
PARASURAM KOERY Vs. STATE OF BIHAR
|
April 11, 2008 |
|
PARMANAND BHAGAT Vs. STATE OF BIHAR
|
January 10, 2008 |
|
PARMESHWAR SINGH Vs. STATE OF BIHAR
|
April 22, 2008 |
|
PARSHURAM PRASAD SAH Vs. STATE OF BIHAR
|
February 6, 2008 |
|
PARSHURAM SINGH Vs. STATE BANK OF INDIA
|
February 19, 2008 |
|
PARSURAM SINGH Vs. STATE OF BIHAR
|
September 10, 2008 |
|
PASPAT PRASAD Vs. STATE OF BIHAR
|
May 23, 2008 |
|
PATEL PATH, P.S.KOTWALI, DISTRICT-PATNA Vs. KAPILDEO PRASAD (IN 64) AWADESH KUMAR THAKUR (IN 65) VIJAY KUMAR (IN 66) BRIJ KISHORE PARIT (PANDIT) (IN 67)
|
November 7, 2008 |
|
PATNA HIGH COURT HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD HONBLE JUDGES:BARIN GHOSH AND JAYANANDAN SINGH JJ.
|
June 25, 2008 |
|
PATNA HIGH COURT HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD HONBLE JUDGES:SHIVA KIRTI SINGH, J.
|
June 24, 2008 |
|
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:CHANDRAMAULI KUMAR PRASAD AND J.N.SINGH JJ.
|
July 22, 2008 |
|
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:BARIN GHOSH AND J.N.SINGH JJ.
|
July 16, 2008 |
|
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:S.C.JHA, J.
|
July 29, 2008 |
|
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:R.M.LODHA AND KISHORE K.MANDAL JJ.
|
July 23, 2008 |
|
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:NAVIN SINHA, J.
|
August 6, 2008 |
|
PATNA HIGH COURT KAMESHWAR PRASAD SHARMA,RANJIT SINGH Vs. MAYA DEVI,STATE OF BIHAR HONBLE JUDGES:R.M.LODHA AND KISHORE K.MANDAL JJ.
|
July 1, 2008 |
|
PATNA HIGH COURT KAMESHWAR PRASAD SHARMA,RANJIT SINGH Vs. MAYA DEVI,STATE OF BIHAR HONBLE JUDGES:NAVIN SINHA, J.
|
May 6, 2008 |
|
PATNA HIGH COURT KANTI DEVI Vs. BANK OF BARODA HONBLE JUDGES:NAVIN SINHA, J.
|
March 28, 2008 |
|
PATNA HIGH COURT KANTI DEVI Vs. BANK OF BARODA HONBLE JUDGES:BARIN GHOSH AND C.M.PRASAD JJ.
|
March 19, 2008 |
|
PATNA HIGH COURT LAWYER&APOSS ASSO. Vs. STATE OF BIHAR
|
February 26, 2008 |
|
PATNA MUNICIPAL CORPORATION Vs. ABHINASH KUMAR SINGH : LALAN PRASAD SINGH
|
April 21, 2008 |
|
PAWAN KUMAR SINGH Vs. STATE OF BIHAR
|
November 10, 2008 |
|
PAWAN KUMAR SON OF SRI PARASIDH NARAIN SINGH Vs. STATE OF BIHAR WITH
|
November 26, 2008 |
|
PAWAN KUMAR TIBREWAL Vs. STATE OF BIHAR
|
April 24, 2008 |
|
PHULJHARI DEVI Vs. UNION OF INDIA
|
May 13, 2008 |
|
PINKI DEVI Vs. STATE OF BIHAR
|
January 21, 2008 |
|
PINTU YADAV Vs. STATE OF BIHAR
|
November 7, 2008 |
|
PRABHA KUMARI Vs. STATE OF BIHAR
|
January 18, 2008 |
|
PRABHAT KUMAR Vs. STATE OF BIHAR
|
June 26, 2008 |
|
PRABHAT KUMAR JHA Vs. THE STATE OF BIHAR & ORS.
|
February 26, 2008 |
|
PRABHAT KUMAR SHARMA, S/O GYAN PD.SHARMA Vs. STATE OF BIHAR
|
November 12, 2008 |
|
PRABHAT KUMAR SINHA Vs. STATE OF BIHAR
|
January 14, 2008 |
|
PRABHU YADAV, SON OF SHRI DUKHI YADAV, RESIDENT OF VILLAGE-FATEHPUR, POLICE STATION KHAIRA, DISTRICT-JAMUI Vs. THE STATE OF BIHAR & ORS.
|
November 27, 2008 |
|
PRABODH OJHA @ PRABOOD JHA Vs. STATE OF BIHAR
|
January 22, 2008 |
|
PRACHI EXIM INDIA LTD Vs. STATE BANK OF INDIA
|
January 22, 2008 |
|
PRADEEP KUMAR MISHRA Vs. STATE OF BIHAR
|
November 28, 2008 |
|
PRADUMAN RAI Vs. STATE OF BIHAR
|
September 3, 2008 |
|
PRAFULLA RANJAN SHRIVASTAVA Vs. STATE OF BIHAR
|
March 17, 2008 |
|
PRAGATISHEEL ADHIVAKTA SAHAYAK Vs. STATE OF BIHAR
|
March 26, 2008 |
|
PRAHLAD SHARMA Vs. STATE OF BIHAR
|
September 26, 2008 |
|
PRAKASH KUMAR Vs. STATE OF BIHAR
|
February 19, 2008 |
|
PRAKASH RANJAN Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA
|
July 22, 2008 |
|
PRAKASH SINGH Vs. STATE OF BIHAR
|
March 5, 2008 |
|
PRAMILA DEVI Vs. STATE OF BIHAR
|
March 5, 2008 |
|
PRAMOD JAISWAL @ PRAMOD SAH Vs. THE STATE OF BIHAR & ORS.
|
March 18, 2008 |
|
PRAMOD KUMAR Vs. THE STATE OF BIHAR & ORS.
|
November 28, 2008 |
|
PRAMOD KUMAR Vs. UNION OF INDIA
|
November 21, 2008 |
|
PRAMOD KUMAR OJHA Vs. UNION OF INDIA
|
April 21, 2008 |
|
PRAMOD KUMAR OJHA Vs. UNION OF INDIA
|
July 16, 2008 |
|
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
December 22, 2008 |
|
PRAMOD NARAIN TIWARI Vs. STATE OF BIHAR
|
January 8, 2008 |
|
PRAMOD NARAYAN SINGH Vs. VEER KUAR SINGH UNIVERSITY
|
July 31, 2008 |
|
PRAMOD SAH Vs. STATE OF BIHAR
|
November 12, 2008 |
|
PRASAD KHARWADKAR Vs. STATE OF BIHAR
|
January 31, 2008 |
|
PRASHANT KUMAR DAS @ P.K.DAS Vs. STATE OF BIHAR
|
February 5, 2008 |
|
PRASHANT SINHA Vs. STATE OF BIHAR
|
June 27, 2008 |
|
PRATAP RANA @ VIKASH KUMAR P.VIKKI SINGH Vs. STATE OF BIHAR
|
November 19, 2008 |
|
PRATIBHA KUMARI Vs. STATE OF BIHAR
|
July 2, 2008 |
|
PRATIMA AWASTHI Vs. BHIKHARI RAI, SON OF LATE RAJ BALLAM RAI
|
November 25, 2008 |
|
PRATIVA SINGH Vs. STATE OF BIHAR
|
November 19, 2008 |
|
PRAVEEN KUMAR Vs. UNION OF INDIA
|
July 10, 2008 |
|
PRAVEEN KUMAR MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2008 |
|
PRAVEEN KUMAR S/O SRI BABU LAL RAJAK Vs. STATE OF BIHAR
|
November 25, 2008 |
|
PRECISION BLANKING INDIA LTD. Vs. STATE
|
December 19, 2008 |
|
PREM KUMAR Vs. UNION OF INDIA
|
May 23, 2008 |
|
PREM KUMAR SINGH @ PREM SINGH Vs. STATE OF BIHAR
|
April 30, 2008 |
|
PREM SHANKAR BHARATEE Vs. STATE OF BIHAR
|
February 22, 2008 |
|
PREM SHANKAR DUBEY Vs. STATE OF BIHAR
|
January 31, 2008 |
|
PREMNATH RAM Vs. UNION OF INDIA
|
July 23, 2008 |
|
PRITHWI CHAND GUPTA Vs. STATE OF BIHAR
|
May 8, 2008 |
|
PRIYAAMBADA ROY Vs. STATE OF BIHAR
|
November 16, 2008 |
|
PRIYAMBADA ROY Vs. THE STATE OF BIHAR
|
December 16, 2008 |
|
PROF. (DR.) BIDYA NATH JHA Vs. THE STATE OF BIHAR AND ORS.
|
July 17, 2008 |
|
PROF. (DR.) RAM DINESH SHARMA Vs. THE T.M. BHAGALPUR UNIVERSITY & ORS.
|
July 23, 2008 |
|
PROF. DR. RAVINDRA PRASAD & ORS. Vs. THE STATE OF BIHAR & ORS.
|
June 24, 2008 |
|
PUNJAB NATIONAL BANK Vs. STATE OF BIHAR
|
March 12, 2008 |
|
PURUSHOTTAM JHA Vs. STATE OF BIHAR
|
April 22, 2008 |
|
PURUSHOTTAM LAL DAS Vs. DR. CAPT. S.N. SINGH & ORS.
|
July 9, 2008 |
|
PUSHPA KUMARI DAUGHTER OF SRI HARI SAH, RESIDENT OF VILLAGE:- BRAHMASTHAN, P.S.:- MUFFASIL, DISTRICT:- MUNGER Vs. THE STATE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNAAND ORS.
|
November 12, 2008 |
|
PUSHPA PANDEY Vs. STATE OF BIHAR
|
July 24, 2008 |
|
PUSHPANJALI COAL AND COKE PV Vs. STATE OF BIHAR
|
January 25, 2008 |
|
PVC PIPE MANUFACTURERS WELFARE ASSOCIATION OF BIHAR Vs. STATE OF BIHAR
|
February 4, 2008 |
|
R.G.HOLDINGS PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 25, 2008 |
|
RABI BHUSHAN OJHA Vs. STATE OF BIHAR
|
September 9, 2008 |
|
RABINDRA KHARWAR Vs. STATE OF BIHAR
|
April 11, 2008 |
|
RABINDRA NATH MISHRA @ RABINDRA MISHRA Vs. STATE OF BIHAR & ANR.
|
August 20, 2008 |
|
RABINDRA PANDEY Vs. UNION OF INDIA
|
July 16, 2008 |
|
RADHA FLOUR MILLS PVT.LTD. Vs. BIHAR STATE FINANCIAL CORPORATION
|
August 6, 2008 |
|
RADHA KRISHNA EXPORTS PVT.LTD. Vs. PANDAUL COOPERATIVE SPINNING MILLS LTD. WITH
|
October 20, 2008 |
|
RADHA MOHAN SHARMA Vs. STATE OF BIHAR
|
July 31, 2008 |
|
RADHA MOHAN SINGH Vs. STATE OF BIHAR
|
July 7, 2008 |
|
RADHE RAMAN Vs. STATE OF BIHAR
|
August 19, 2008 |
|
RADHE SHYAM MAHTO Vs. BHARAT PETROLEUM CORPORATION LTD
|
March 4, 2008 |
|
RADHIKA DEVI Vs. UNION OF INDIA
|
May 21, 2008 |
|
RAGHBENDRA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
October 24, 2008 |
|
RAGHU YADAV Vs. STATE OF BIHAR
|
August 6, 2008 |
|
RAGHUBAR ROY Vs. STATE OF BIHAR
|
December 11, 2008 |
|
RAGINI SAHU Vs. STATE OF BIHAR
|
August 18, 2008 |
|
RAHIMA KHATOON, WIFE OF MD.RAFIQUE ALAM Vs. STATE OF BIHAR
|
October 1, 2008 |
|
RAHMAN MIAN Vs. STATE OF BIHAR
|
July 3, 2008 |
|
RAIN RAJ BHAR Vs. ILLAICHI DEVI
|
January 31, 2008 |
|
RAJ GRIHI SINGH Vs. STATE OF BIHAR
|
July 1, 2008 |
|
RAJ KESHWAR PRASAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
November 7, 2008 |
|
RAJ KISHOR SHUKLA Vs. BANWARI YADAV
|
January 22, 2008 |
|
RAJ KISHORE KUMAR Vs. STATE OF BIHAR
|
August 8, 2008 |
|
RAJ KISHORE PRASAD Vs. TRIPURARI SHARAN SHARMA
|
August 4, 2008 |
|
RAJ KISHORE SINGH Vs. STATE OF BIHAR
|
July 9, 2008 |
|
RAJ KUMAR CHOUBEY Vs. DULHIN JANKI DEVI
|
December 8, 2008 |
|
RAJ KUMAR LAL Vs. STATE OF BIHAR
|
January 22, 2008 |
|
RAJ KUMAR SAH Vs. STATE OF BIHAR
|
April 15, 2008 |
|
RAJ KUMAR SHAH Vs. STATE OF BIHAR
|
October 24, 2008 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
September 30, 2008 |
|
RAJ NATH PRASAD Vs. UNION OF INDIA
|
July 11, 2008 |
|
RAJA BIND Vs. STATE OF BIHAR
|
January 23, 2008 |
|
RAJA PARIKSHIT Vs. BANK OF BARODA
|
June 24, 2008 |
|
RAJBANSHI MAHTO Vs. STATE OF BIHAR
|
February 20, 2008 |
|
RAJBANSHI SINGH Vs. STATE OF BIHAR
|
July 31, 2008 |
|
RAJDEO PASWAN Vs. STATE OF BIHAR
|
July 3, 2008 |
|
RAJENDER SINGH Vs. V.C., PATNA UNIVERSITY
|
July 23, 2008 |
|
RAJENDRA GOPE @ MUNNI LAL YADAV Vs. CHHOTAN LAL
|
December 2, 2008 |
|
RAJENDRA GUPTA Vs. STATE OF BIHAR
|
May 16, 2008 |
|
RAJENDRA KISHORE GOKUL Vs. CHAIRMAN BIHAR COLLEGE SER
|
May 19, 2008 |
|
RAJENDRA KRISHNA AGRAWAL SON OF SHRI BECHAN LAI AGRAWAL Vs. SMT.SANDHYA RANI WIFE OF MR. RAJENDRA KRISHNA AGRAWAL D/O MR.VITHAL DAS AGRAWAL
|
December 23, 2008 |
|
RAJENDRA MANDER Vs. SHAILENDRA RAM
|
September 5, 2008 |
|
RAJENDRA MOCHI Vs. STATE OF BIHAR
|
September 5, 2008 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
January 24, 2008 |
|
RAJENDRA PRASAD DUBEY SON OF LATE BRAHMESHWAR DUBEY Vs. STATE OF BIHAR THROUGH THE SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY WELFARE, INDIAN MEDICINE DEPARTMENT
|
October 24, 2008 |
|
RAJENDRA PRASAD SAH Vs. STATE OF BIHAR
|
February 20, 2008 |
|
RAJENDRA RAM @ RAI Vs. STATE OF BIHAR
|
August 20, 2008 |
|
RAJENDRA SINGH Vs. STATE F BIHAR
|
February 21, 2008 |
|
RAJENDRA SINGH Vs. NAINI GOPAL MAHAJAN
|
May 22, 2008 |
|
RAJENDRA SINGH (YADAVA) Vs. STATE OF BIHAR
|
January 22, 2008 |
|
RAJENDRA TIMBER Vs. STATE OF BIHAR
|
August 13, 2008 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
November 25, 2008 |
|
RAJESH KUMAR Vs. SHRI K.A.H. SUBRAMANIUM & ORS.
|
July 8, 2008 |
|
RAJESH KUMAR AGRAWAL Vs. UNION OF INDIA
|
June 25, 2008 |
|
RAJESH KUMAR VERMA Vs. STATE OF BIHAR
|
August 11, 2008 |
|
RAJESHWAR PANDEY Vs. KALIMULLAH KHAN
|
August 5, 2008 |
|
RAJESHWAR PRASAD SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
September 12, 2008 |
|
RAJIV KUMAR Vs. STATE OF BIHAR
|
October 17, 2008 |
|
RAJIV KUMAR SINGH Vs. STATE OF BIHAR
|
October 1, 2008 |
|
RAJYASHREE SINGH Vs. STATE OF BIHAR
|
July 15, 2008 |
|
RAKESH KUMAR Vs. SRI RAMANAND PRASAD SINGH
|
February 13, 2008 |
|
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 8, 2008 |
|
RAKESH RANJAN KUMAR ALIAS LALAN KUMAR Vs. STATE OF BIHAR
|
February 15, 2008 |
|
RAKESH SHRIVASTAVA Vs. STATE OF BIHAR
|
January 28, 2008 |
|
RAKESH SINGH Vs. STATE OF BIHAR
|
August 6, 2008 |
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RAM AND JAYMALA DEVI W/O JIBACHH PRASAD SAHUT Vs. STATE OF BIHAR
|
November 25, 2008 |
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RAM AVTAR SINGH Vs. STATE OF BIHAR
|
April 29, 2008 |
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RAM AVTAR SINGH Vs. STATE OF BIHAR
|
August 6, 2008 |
|
RAM AYODHI RAI @ AYODHI RAI Vs. STATE OF BIHAR
|
August 29, 2008 |
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RAM BAHADUR MAHTO Vs. STATE OF BIHAR WITH
|
January 17, 2008 |
|
RAM BAHADUR YADAV Vs. STATE OF BIHAR
|
February 27, 2008 |
|
RAM BALAK RAM Vs. THE BHARAT WAGON ENG. CO. LTD. & ORS.
|
August 28, 2008 |
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RAM BALAK SINGH Vs. CHAIRMAN B S R T CORPN
|
May 15, 2008 |
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RAM BELASH SINGH Vs. UTTAMRAJ SINGH
|
February 28, 2008 |
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RAM BILASH MALAKAR Vs. STATE OF BIHAR
|
February 14, 2008 |
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RAM CHANDRA MAHASETH Vs. STATE BANK OF INDIA
|
September 15, 2008 |
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RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
April 17, 2008 |
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RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
January 23, 2008 |
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RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
September 10, 2008 |
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RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
October 22, 2008 |
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RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
May 16, 2008 |
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RAM DAYAL YADAV Vs. STATE OF BIHAR
|
March 12, 2008 |
|
RAM DULAR PRASAD @ RAMDULAR DAS Vs. STATE OF BIHAR
|
August 19, 2008 |
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RAM GOPAL RAI Vs. MANAGER RAI
|
September 1, 2008 |
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RAM JATAN YADAY Vs. STATE OF BIHAR
|
January 8, 2008 |
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RAM KESHWAR CHOUDHARY Vs. STATE OF BIHAR
|
January 21, 2008 |
|
RAM KRISHNA DUBEY Vs. STATE OF BIHAR
|
January 2, 2008 |
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RAM KRISHNA DUBEY Vs. STATE OF BIHAR AND ORS.
|
January 22, 2008 |
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RAM KRISHNA PD SINGH Vs. STATE OF BIHAR
|
December 16, 2008 |
|
RAM KRISHNA PRASAD Vs. STATE OF BIHAR
|
April 17, 2008 |
|
RAM KRIT SINGH Vs. STATE
|
April 17, 2008 |
|
RAM LAKHAN PANDIT Vs. STATE OF BIHAR
|
May 16, 2008 |
|
RAM LAKHAN SAHANI Vs. LAKSHMI SAHANI
|
September 26, 2008 |
|
RAM LAKHAN YADAV Vs. STATE OF BIHAR
|
February 15, 2008 |
|
RAM MANI DEVI Vs. STATE OF BIHAR
|
July 25, 2008 |
|
RAM NANDAN PODDAR Vs. LAXMI PRASAD SAH
|
January 22, 2008 |
|
RAM NANDAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
August 7, 2008 |
|
RAM NARAYAN & SONS Vs. STATE OF BIHAR
|
September 11, 2008 |
|
RAM NARAYAN CHAUDHARY Vs. STATE OF BIHAR
|
April 21, 2008 |
|
RAM NARAYAN SINGH SON OF LATE HARIHAR NATH SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
|
November 12, 2008 |
|
RAM NARESH SINGH, ASHOK SINGH @ ASHOK KUMAR SINGH, ARJUN SINGH Vs. STATE OF BIHAR
|
January 30, 2008 |
|
RAM NIWAS AGARWAL Vs. MANOJ KUMAR AGARWAL
|
February 12, 2008 |
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RAM PRAKASH MAHTO Vs. TAR KISHOR PRASAD
|
May 1, 2008 |
|
RAM PRASAD PODDAR Vs. STATE OF BIHAR
|
February 15, 2008 |
|
RAM PRASAD SON OF LATE RAM SUNDER YADAV Vs. JAI PRAKASH UNIVERSITY THROUGH ITS REGISTRAR DAK BANGLOW ROAD, CHAPRA
|
October 15, 2008 |
|
RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
July 9, 2008 |
|
RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
March 4, 2008 |
|
RAM PRAVESH YADAV Vs. STATE OF BIHAR
|
January 11, 2008 |
|
RAM PREET SINGH @ MAHTO Vs. STATE OF BIHAR
|
August 20, 2008 |
|
RAM PRIT SINGH Vs. SUBHASH PRASAD
|
November 20, 2008 |
|
RAM PRIT SINGH Vs. STATE OF BIHAR
|
November 21, 2008 |
|
RAM SAGAR DEVI Vs. CHUTRU DEVI ALIAS MAHABATI DEVI
|
August 8, 2008 |
|
RAM SAKAL PANDIT AND KAPILDEO PANDIT Vs. THE STATE OF BIHAR
|
July 17, 2008 |
|
RAM SAKHI DEVI Vs. THE STATE OF BIHAR
|
July 15, 2008 |
|
RAM SAROWAR SINGH @ SAROWAR SINGH Vs. STATE OF BIHAR
|
February 26, 2008 |
|
RAM SEWAK SHARMA Vs. STATE OF BIHAR
|
February 19, 2008 |
|
RAM SWARUP PRASAD Vs. STATE OF BIHAR
|
January 22, 2008 |
|
RAM SWARUP THAKUR Vs. STATE OF BIHAR
|
February 1, 2008 |
|
RAM VILAS SINGH Vs. STATE OF BIHAR
|
March 5, 2008 |
|
RAMA KANT SINHA Vs. VISHNU KANT SINHA AND OTHERS
|
February 12, 2008 |
|
RAMA SHANKAR PANDEY Vs. STATE OF BIHAR
|
April 23, 2008 |
|
RAMA SHANKAR RAI Vs. UNION OF INDIA
|
July 1, 2008 |
|
RAMA SHANKAR SINGH Vs. THE STATE OF BIHAR & ORS.
|
July 1, 2008 |
|
RAMA SHANKAR SINGH RAMAN Vs. UNION BANK OF INDIA
|
October 22, 2008 |
|
RAMAGYA KUMAR Vs. STATE OF BIHAR
|
March 26, 2008 |
|
RAMANAK MISHRA Vs. STATE OF BIHAR
|
March 24, 2008 |
|
RAMANAND GUPTA Vs. BANKEY LAL
|
May 22, 2008 |
|
RAMANAND PRASAD CHAUDHARY Vs. STATE OF BIHAR
|
July 11, 2008 |
|
RAMASHISH MAHTO Vs. STATE OF BIHAR
|
February 15, 2008 |
|
RAMASHISH PRASAD Vs. STATE OF BIHAR
|
July 2, 2008 |
|
RAMASHRAY SINGH SON OF LATE RAJENDRA SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, SCIENCE & TECHNOLOGY DEPARTMENT, GOVERNMENT OF BIHAR, VISHWAISHWARAIYA BHAWAN, BAILEY
|
December 17, 2008 |
|
RAMAVTAR PRASAD Vs. STATE OF BIHAR
|
September 10, 2008 |
|
RAMAVTAR PRASAD Vs. STATE OF BIHAR
|
July 11, 2008 |
|
RAMAYAN SAH Vs. STATE OF BIHAR
|
August 25, 2008 |
|
RAMAYAN SAH SON OF LATE NATHUNI SAH Vs. STATE OF BIHAR
|
December 23, 2008 |
|
RAMAYAN SAO, SON OF SRI HARI LAL SAO Vs. STATE OF BIHAR
|
September 30, 2008 |
|
RAMCHANDRA YADAV Vs. STATE OF BIHAR
|
July 11, 2008 |
|
RAMDEEP SINGH Vs. THE STATE OF BIHAR & ORS.
|
February 21, 2008 |
|
RAMDEO PRASAD Vs. STATE OF BIHAR
|
August 11, 2008 |
|
RAMDEYAL MAHATO Vs. RAM SWARUP MAHATO @ RAM SWARUP
|
September 11, 2008 |
|
RAMDHAN PANDIT, SON OF RAMCHANDRA PANDIT Vs. STATE OF BIHAR
|
November 25, 2008 |
|
RAMDHIN THAKUR Vs. STATE OF BIHAR
|
September 23, 2008 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
August 26, 2008 |
|
RAMESH CHANDRA Vs. PREMLATA SINHA
|
July 4, 2008 |
|
RAMESH CHANDRA JHA Vs. STATE OF BIHAR
|
December 10, 2008 |
|
RAMESH CHANDRA SINGH Vs. STATE OF BIHAR
|
January 21, 2008 |
|
RAMESH KUMAR DUA & ORS. Vs. STATE OF BIHAR & ORS.
|
August 5, 2008 |
|
RAMESH MANDAL Vs. STATE OF BIHAR
|
July 18, 2008 |
|
RAMESH PD. Vs. STATE OF BIHAR
|
January 4, 2008 |
|
RAMESH STEEL PRODUCTS Vs. UNION OF INDIA
|
July 15, 2008 |
|
RAMESH YADAV Vs. RAJESHWARI PRASAD SINGH : STATE OF BIHAR
|
February 8, 2008 |
|
RAMESHWAR YADAV Vs. STATE OF BIHAR THRU.CBI
|
April 15, 2008 |
|
RAMJEE PASWAN Vs. STATE OF BIHAR
|
November 18, 2008 |
|
RAMNI MOHAN PANDIT; ASHOK KUMAR MAHTO Vs. STATE OF BIHAR
|
May 7, 2008 |
|
RAMRAJ SINGH Vs. STATE OF BIHAR
|
March 5, 2008 |
|
RANA SENGUPTA Vs. STATE OF BIHAR
|
March 3, 2008 |
|
RANDHIR BAHADUR SINGH Vs. STATE OF BIHAR
|
February 14, 2008 |
|
RANJAN KUMAR CHAUHAN Vs. THE STATE OF BIHAR & ORS.
|
August 6, 2008 |
|
RANJAN KUMAR YADAV SON OF SRI TARNI PRASAD YADAV Vs. STATE OF BIHAR
|
November 11, 2008 |
|
RANJAN MITRA Vs. STATE OF BIHAR
|
April 11, 2008 |
|
RANJANA MISHRA Vs. STATE OF BIHAR
|
May 23, 2008 |
|
RANJEET SRIVASTAVA Vs. STATE OF BIHAR
|
August 29, 2008 |
|
RANJIT SINGH Vs. STATE OF BIHAR
|
August 21, 2008 |
|
RANJIT SINGH SON OF LATE TAPESHWAR SINGH Vs. STATE OF BIHAR
|
November 25, 2008 |
|
RAPTAKOS BRETT AND COMPANY LTD Vs. STATE OF BIHAR
|
August 14, 2008 |
|
RAS BIHARI SINGH Vs. STATE OF BIHAR
|
August 6, 2008 |
|
RASHO SHARMA Vs. STATE OF BIHAR
|
January 24, 2008 |
|
RATAN KUMAR Vs. NAVEEN KUMAR
|
July 3, 2008 |
|
RATAN LAL KEDIA Vs. STATE OF BIHAR
|
February 25, 2008 |
|
RATAN SAO Vs. STATE OF BIHAR
|
December 2, 2008 |
|
RATIONAL COMMITTEE OF HOMEOPATHIES Vs. STATE OF BIHAR
|
June 24, 2008 |
|
RAVI BHUSHAN CHAKRAWARTI Vs. STATE OF BIHAR
|
January 4, 2008 |
|
RAVI KUMAR Vs. STATE OF BIHAR
|
January 7, 2008 |
|
RAVINDRA DEO SHAHI Vs. STATE OF BIHAR
|
September 5, 2008 |
|
RAVINDRA SINGH Vs. STATE OF BIHAR
|
September 17, 2008 |
|
RAWATI INTERNATIONAL PVT LTD Vs. STATE OF BIHAR
|
March 28, 2008 |
|
RAWATSONS ENGINEERS (P LTD Vs. UNION OF INDIA
|
May 14, 2008 |
|
RAWATSONS ENGINEERS(P)LTD. Vs. UNION OF INDIA
|
May 14, 2008 |
|
RAZA IMAM RIZVI Vs. STATE OF BIHAR
|
April 25, 2008 |
|
REALTORS PRIVATE LIMITED Vs. BIHAR STATE FINANCIAL CORP
|
July 29, 2008 |
|
REENA DEVI Vs. JAY NARAYAN SINGH
|
October 21, 2008 |
|
REFERENCE MADE BY SRI MD.ABDUL BAQUI Vs. DHARMAJAY PRASAD WITH
|
November 28, 2008 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ROHTAS INDUSTRIES LTD
|
July 30, 2008 |
|
REKHA DEVI @ REKHA KUMARI Vs. STATE OF BIHAR
|
September 17, 2008 |
|
REKHA NARAYAN Vs. STATE OF BIHAR
|
May 19, 2008 |
|
RIBHA RANI Vs. STATE OF BIHAR
|
November 20, 2008 |
|
RINA DEVI Vs. STATE OF BIHAR
|
March 12, 2008 |
|
RINTU YADAV Vs. STATE OF BIHAR
|
February 13, 2008 |
|
RISHI MUNI DEVI Vs. STATE OF BIHAR
|
May 22, 2008 |
|
RISHIKESH PRASAD Vs. STATE OF BIHAR
|
August 27, 2008 |
|
RITESH KUMAR SON OF SHRI MAHESH PRASAD SINGH, RESIDENT OF MOHALLA-BIRLA COLONY, PHULWARI-SHARIF, P.S.-PHULWARISHARIF, DISTRICT-PATNA Vs. PATNA UNIVERSITY, THROUGH THE REGISTRAR, PATNA UNIVERSITY, PATNA & ORS.
|
November 26, 2008 |
|
RITOO MAHTO Vs. STATE OF BIHAR
|
July 22, 2008 |
|
ROHIT KUMAR Vs. STATE OF BIHAR
|
March 3, 2008 |
|
ROHIT KUMAR GUPTA Vs. THE STATE OF BIHAR & ORS.
|
March 10, 2008 |
|
RUBY KUMARI Vs. STATE ELECTION COMMISSION
|
December 10, 2008 |
|
RUPA KUMARI Vs. STATE OF BIHAR & ORS. (IN ALL)
|
September 30, 2008 |
|
RUPA KUMARI SHRAMA Vs. STATE OF BIHAR
|
February 6, 2008 |
|
RUPA KUMARI SHRAMA Vs. STATE OF BIHAR WITH
|
April 6, 2008 |
|
RUPASHREE SINHA Vs. STATE OF BIHAR
|
April 30, 2008 |
|
RUPESH KUMAR GUPTA Vs. STATE OF BIHAR
|
August 22, 2008 |
|
S.M. NAIYER IMAM Vs. CHANCELLOR, LALIT NARAYAN MITHILA UNIVERSITY
|
September 15, 2008 |
|
S.S.PANDEY @ SHASHI SHEKHAR PANDEY Vs. STATE OF BIHAR
|
March 12, 2008 |
|
S/O SHIVJI KUNWAR Vs. STATE OF BIHAR
|
October 24, 2008 |
|
SABNAM @ SABNAM KUMARI @ USHA Vs. STATE OF BIHAR
|
July 28, 2008 |
|
SABZIBAGH, P.S.PIRBAHORE Vs. STATE OF BIHAR
|
November 28, 2008 |
|
SACHCHIDANAND THAKUR & ORS. Vs. STATE OF BIHAR
|
July 11, 2008 |
|
SACHIN KUMAR GUPTA @ SACHIN KUMAR Vs. THE STATE OF BIHAR & ANR.
|
May 6, 2008 |
|
SACHIN KUMAR GUPTA @ SACHIN KUMAR Vs. STATE OF BIHAR
|
February 6, 2008 |
|
SADHU SHARAN SINGH Vs. UNION OF INDIA
|
February 26, 2008 |
|
SADHU SHARAN SINGH Vs. STATE OF BIHAR
|
September 26, 2008 |
|
SADHU SHARAN TIWARI @ CHANDRIKA TIWARI SON OF LATE SUBA TIWARI Vs. STATE OF BIHAR
|
December 16, 2008 |
|
SAHA Vs. UNION OF INDIA
|
September 11, 2008 |
|
SAHDEO RAI Vs. STATE OF BIHAR
|
July 1, 2008 |
|
SAHU JAIN LTD Vs. ROHTAS INDUSTRIES LTD
|
November 24, 2008 |
|
SAI IRON (INDIA) LIMITED Vs. STATE OF BIHAR
|
February 8, 2008 |
|
SALIGRAM PRASAD Vs. STATE OF BIHAR
|
January 4, 2008 |
|
SAMANT BHADRA Vs. KUMARI RASHMI PRIYADARSHNI @ ANJALI
|
September 19, 2008 |
|
SAMPAT KUMAR SINGH Vs. RAM JANAM RAM
|
September 18, 2008 |
|
SAMRENDRA SINGH Vs. UNION OF INDIA
|
January 23, 2008 |
|
SAMRIT MAHTO Vs. STATE OF BIHAR
|
January 9, 2008 |
|
SANDEEP KUMAR BHAGAT Vs. STATE OF BIHAR
|
January 21, 2008 |
|
SANDEEP KUMAR TEKRIWAL Vs. STATE OF BIHAR
|
September 9, 2008 |
|
SANDHYA SINGH @ SANDHYA SINHA Vs. STATE OF BIHAR
|
August 20, 2008 |
|
SANDIP KUMAR @ BABALOO YADAV Vs. STATE OF BIHAR
|
September 16, 2008 |
|
SANGEETA MINKI Vs. STATE OF BIHAR
|
February 19, 2008 |
|
SANJAY BHAGAT Vs. STATE OF BIHAR
|
September 15, 2008 |
|
SANJAY KUMAR @ SANJU YADAV Vs. THE STATE OF BIHAR & ORS.
|
August 21, 2008 |
|
SANJAY KUMAR PATHAK Vs. STATE OF BIHAR
|
July 10, 2008 |
|
SANJAY KUMAR SAH Vs. STATE OF BIHAR
|
September 12, 2008 |
|
SANJAY KUMAR SHUKLA Vs. STATE OF BIHAR
|
July 4, 2008 |
|
SANJAY KUMAR SINGH, SON OF SRI ANANT PRASAD SINGH Vs. B.N.MANDAI UNIVERSITY, MADHEPURA, THROUGH ITS REGISTRAR
|
December 10, 2008 |
|
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
|
June 27, 2008 |
|
SANJAY KUMAR SRIVASTAVA ALIAS RAJESH KUMAR Vs. STATE OF BIHAR
|
July 29, 2008 |
|
SANJAY KUMAR TIWARY Vs. STATE OF BIHAR
|
January 25, 2008 |
|
SANJAY KUMAR YADAV Vs. STATE OF BIHAR
|
January 28, 2008 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
January 14, 2008 |
|
SANJAY SINGH @ MITHLESH SINGH Vs. UNION OF INDIA
|
February 12, 2008 |
|
SANJAY SINHA Vs. STATE OF BIHAR
|
May 6, 2008 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
November 10, 2008 |
|
SANJU KUMARI Vs. THE STATE OF BIHAR & ORS.
|
February 12, 2008 |
|
SANT PRAKASH SRIVASTAVA Vs. STATE OF BIHAR
|
July 28, 2008 |
|
SANTOSH KUMAR Vs. THE STATE OF BIHAR & ORS.
|
July 21, 2008 |
|
SANTOSH KUMAR Vs. UNION OF INDIA
|
July 18, 2008 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
September 19, 2008 |
|
SANTOSH KUMAR JHA Vs. STATE OF BIHAR
|
August 4, 2008 |
|
SANTOSH KUMAR PANDEY Vs. STATE OF BIHAR
|
January 31, 2008 |
|
SANTOSH PRINTING PRESS Vs. STATE OF BIHAR
|
July 28, 2008 |
|
SANTU MISTRI Vs. STATE OF BIHAR
|
November 27, 2008 |
|
SARFARAZ AHMAD Vs. STATE OF BIHAR
|
September 11, 2008 |
|
SARITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
September 9, 2008 |
|
SARITA SINHA Vs. SATE OF BIHAR
|
April 2, 2008 |
|
SARJUG MANJHI Vs. STATE OF BIHAR
|
October 2, 2008 |
|
SARJUG MANJHI & ORS. Vs. THE STATE OF BIHAR
|
September 2, 2008 |
|
SAROJ DEVI Vs. SHANTI MISHRA
|
September 1, 2008 |
|
SAROJINI SINHA Vs. STATE OF BIHAR WITH
|
July 28, 2008 |
|
SAT PAL SINGH BHATIYA Vs. BASANTI DEVI
|
April 15, 2008 |
|
SATAV INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA
|
July 25, 2008 |
|
SATE OF BIHAR Vs. BAHADUR YADAV
|
May 9, 2008 |
|
SATENDRA SAH Vs. STATE OF BIHAR
|
July 18, 2008 |
|
SATYA NARAIN THAKUR Vs. SHYAMA NAND YADAV : LAKSHMI YADAV
|
September 19, 2008 |
|
SATYA NARAYAN YADAV Vs. STATE
|
August 18, 2008 |
|
SATYENDRA KUMAR MANJHI & ORS. Vs. STATE OF BIHAR & ORS.
|
July 7, 2008 |
|
SATYENDRA KUMAR SON OF LATE KAPIL SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY, DEPARTMENT OF EDUCATION, NEW SECRETARIAT, PATNA
|
November 20, 2008 |
|
SATYENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
April 11, 2008 |
|
SAVITA DEVI Vs. STATE OF BIHAR
|
April 11, 2008 |
|
SAVITRI DEVI Vs. STATE OF BIHAR WITH
|
August 14, 2008 |
|
SAVITRI DEVI Vs. STATE OF BIHAR
|
September 10, 2008 |
|
SAVITRI SINHA Vs. THE HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR & ORS.
|
July 16, 2008 |
|
SAWALIA BIHARI DWIVEDY Vs. STATE OF BIHAR
|
February 27, 2008 |
|
SAWAN KUMAR KARN Vs. STATE OF BIHAR
|
July 17, 2008 |
|
SAYED EQBAL AHMAD ALI ALIAS S EQBA Vs. PRAKASH SHARMA
|
February 12, 2008 |
|
SECRETARY B S AGRI MKT COM Vs. KANAHAIYA LAL
|
July 23, 2008 |
|
SECRETARY, BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs. SURYAKESHWAR PRASAD
|
September 19, 2008 |
|
SECRETARY, WATER RESOURCES DEPARTMENT, STATE OF JHARKHAND Vs. KAKA & COMPANY
|
March 25, 2008 |
|
SEEMA DEVI, W/O ASHOK KUMAR Vs. STATE OF BIHAR
|
October 24, 2008 |
|
SENIOR CITIZENS WELFARE ASSOCI Vs. STATE OF BIHAR
|
May 15, 2008 |
|
SHABBIR ALAM, SON OF LATE RAMJANI, RESIDENT OF VILLAGE KORAUNI, P.O.-ASTHUA, P.S.- SINGHWARA, DISTRICT-DARBHANGA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN & ORS.
|
December 19, 2008 |
|
SHAH AZAD SIDDIQUI Vs. STATE OF BIHAR
|
July 31, 2008 |
|
SHAILENDRA KAHAR AND BIBIDHA MAHTO Vs. STATE OF BIHAR
|
February 4, 2008 |
|
SHAILENDRA KUMAR Vs. BIHAR STATE POLLUUTION CONTROLE BOARD
|
July 22, 2008 |
|
SHAILENDRA KUMAR SINGH AND MANIKANT SINGH Vs. STATE
|
December 2, 2008 |
|
SHAILENDRA KUMAR SINGH, MANIKANT SINGH Vs. STATE
|
December 2, 2008 |
|
SHAILENDRA SINGH, KISHUNDEO SINGH, RAMDEO SINGH, RAMCHARAN SINGH Vs. STATE OF BIHAR
|
October 16, 2008 |
|
SHAILENDRA SUKHDARSHI Vs. STATE OF BIHAR
|
September 10, 2008 |
|
SHAILESH BHUSHAN @ SHAILESH Vs. STATE OF BIHAR
|
August 5, 2008 |
|
SHAILESH KUMAR Vs. STATE OF BIHAR
|
November 10, 2008 |
|
SHAILESH KUMAR KAUSHAL, Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2008 |
|
SHAILESH KUMAR ROY Vs. STATE OF BIHAR
|
August 7, 2008 |
|
SHAKTI COLD STORAGE Vs. BIHAR STATE ELECTRICITY BOARD
|
August 12, 2008 |
|
SHAKUNTALA KUMARI Vs. STATE OF BIHAR &ORS.
|
February 12, 2008 |
|
SHALIGRAM SAH Vs. STATE OF BIHAR
|
March 18, 2008 |
|
SHAMBHU ANAND Vs. BHUPENDRA NR MANDAL UNIVERSITY
|
August 21, 2008 |
|
SHAMBHU GIRL Vs. STATE OF BIHAR
|
July 4, 2008 |
|
SHAMBHU KUMAR AND RAJESH KUMAR Vs. STATE OF BIHAR
|
January 18, 2008 |
|
SHAMBHU NATH JHA Vs. STATE OF BIHAR
|
May 16, 2008 |
|
SHAMIMA KHATOON Vs. ANJANI KUMAR SINGH
|
September 5, 2008 |
|
SHANKAR KUMAR, SON OF DOORGA SHAO Vs. STATE OF BIHAR
|
November 12, 2008 |
|
SHANKAR PRASAD SAH Vs. PRESIDING OFFICER CENTRAL
|
February 5, 2008 |
|
SHANKAR RAJAK Vs. STATE OF BIHAR
|
July 7, 2008 |
|
SHANKER PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2008 |
|
SHANKER SINGH Vs. STATE OF BIHAR
|
January 10, 2008 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
April 11, 2008 |
|
SHARIF, P.S.-PHULWARISHARIF, DISTRICT-PATNA Vs. PATNA UNIVERSITY, THROUGH THE REGISTRAR, PATNA UNIVERSITY, PATNA
|
November 26, 2008 |
|
SHARMILA JAISAWAL Vs. STATE OF BIHAR
|
July 29, 2008 |
|
SHARMILA KHATOON Vs. STATE OF BIHAR
|
August 27, 2008 |
|
SHARWAN KUMAR Vs. STATE OF BIHAR WITH
|
March 17, 2008 |
|
SHASHANK SHEKHAR Vs. STATE OF BIHAR
|
May 6, 2008 |
|
SHASHI BHUSHAN KUMAR, S/O SHRI JAGDISH RAI Vs. STATE OF BIHAR
|
December 22, 2008 |
|
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
|
January 18, 2008 |
|
SHASHI KANT PANDEY Vs. STATE
|
August 14, 2008 |
|
SHASHI KANT SAROJ Vs. STATE OF BIHAR
|
June 27, 2008 |
|
SHASHI RANJAN Vs. STATE OF BIHAR
|
August 7, 2008 |
|
SHASHI SINGH Vs. MATA BHAGWATI
|
July 28, 2008 |
|
SHASTRI NAGAR, P.S.SHASTRI NAGAR, TOWN & DISTRICT-PATNA Vs. STATE OF BIHAR THROUGH THE DISTRICT CERTIFICATE OFFICER, COLLECTORATE, PATNA
|
October 15, 2008 |
|
SHATRUGHAN MANDAL Vs. STATE OF BIHAR
|
September 9, 2008 |
|
SHEET BASANT PASHWAN Vs. STATE OF BIHAR WITH
|
May 15, 2008 |
|
SHEIKH MANJAR Vs. STATE OF BIHAR
|
August 26, 2008 |
|
SHEO BACHAN LAL Vs. STATE OF BIHAR WITH
|
August 20, 2008 |
|
SHEO MISTRI Vs. STATE OF BIHAR
|
January 24, 2008 |
|
SHEO PUJAN RAI Vs. RAM EKBAL RAI
|
January 7, 2008 |
|
SHEO SHANKAR ROY Vs. STATE OF BIHAR
|
July 31, 2008 |
|
SHEOJI PRASAD GUPTA Vs. UNION OF INDIA
|
May 23, 2008 |
|
SHEOKUMAR SINGH S/O SHRI BALDEO SINGH Vs. CHAIRMAN, STATE TRANSPORT APPELLATE TRIBUNAL, PATNA
|
December 4, 2008 |
|
SHEOPUJAN RAI Vs. STATE OF BIHAR
|
July 17, 2008 |
|
SHIB NATH JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
June 26, 2008 |
|
SHILA DEVI Vs. STATE OF BIHAR
|
December 1, 2008 |
|
SHIV GULAM SAH Vs. STATE OF BIHAR
|
September 15, 2008 |
|
SHIV KUMAR BHAGAT @ MUNNA Vs. STATE OF BIHAR
|
August 11, 2008 |
|
SHIV NARAYAN MANDAL Vs. STATE OF BIHAR
|
December 8, 2008 |
|
SHIV NARAYAN SHARMA Vs. STATE OF BIHAR WITH
|
December 23, 2008 |
|
SHIV SHANKAR BIND Vs. STATE OF BIHAR
|
January 31, 2008 |
|
SHIVA BALAK CHOUDHARY Vs. STATE OF BIHAR
|
April 7, 2008 |
|
SHIVA BALAK CHOUDHARY Vs. STATE OF BIHAR
|
July 3, 2008 |
|
SHIVA DUTTA RAM Vs. STATE OF BIHAR
|
January 15, 2008 |
|
SHIVE KUMAR TANTI Vs. UNION OF INDIA
|
June 24, 2008 |
|
SHIVENDRA SHARMA @ SHIVENDRA KUMAR SHARMA Vs. STATE OF BIHAR
|
December 22, 2008 |
|
SHIVJAG SINGH & ORS. Vs. STATE OF BIHAR & ANR.
|
July 18, 2008 |
|
SHOBHA KESHRI Vs. CHAIRMAN, L.I.C.OF INDIA
|
July 2, 2008 |
|
SHOBHIT RAI Vs. STATE OF BIHAR
|
July 18, 2008 |
|
SHRAVAN KUMAR JHA, DURGA NAND JHA Vs. STATE OF BIHAR
|
September 8, 2008 |
|
SHREE RAM TIWARI Vs. STATE OF BIHAR
|
November 24, 2008 |
|
SHRI ANOJ KUMAR BARNWAL Vs. STATE OF BIHAR
|
November 10, 2008 |
|
SHRI RAGHUBAR DAYAL SINGH Vs. STATE OF BIHAR
|
January 7, 2008 |
|
SHRI SHANKAR BHAGWAN Vs. STATE OF BIHAR
|
February 28, 2008 |
|
SHRUTI SINGH Vs. PRESS COUNCIL OF INDIA
|
July 30, 2008 |
|
SHRUTI SINGH, ADVOCATE, P.H.C. Vs. NATIONAL DISASTER MANAGEMENT AUTHORITY
|
September 3, 2008 |
|
SHUBHA SINHA Vs. VEER KUWAR SINGH UNIVERSITY
|
January 11, 2008 |
|
SHYAM BABU KUMAR Vs. STATE OF BIHAR
|
August 28, 2008 |
|
SHYAM BABU RAI Vs. STATE OF BIHAR
|
September 19, 2008 |
|
SHYAM CHANDRA SINGH Vs. STATE OF BIHAR
|
February 18, 2008 |
|
SHYAM KISHORE PRASAD Vs. BANK OF BARODA
|
September 5, 2008 |
|
SHYAM KISHORE PRASAD YADAV Vs. STATE OF BIHAR
|
August 6, 2008 |
|
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
|
July 28, 2008 |
|
SHYAM NARAIN SINHA Vs. MANAGING DIRECTOR BIHAR STATE
|
November 25, 2008 |
|
SHYAM SUNDER RAI Vs. MANAGING DIRECTOR, BIHAR STATE SCHEDULED CASTE SCHEDULED TRIBES CO-OPERATIVE DEVELOPMENT CORPORATION LTD.
|
August 28, 2008 |
|
SHYAMPATI DEVI Vs. NANDLAL PRASAD AND OTHERS
|
September 24, 2008 |
|
SIDDHI SADAN GIRI Vs. STATE OF BIHAR
|
February 5, 2008 |
|
SIDHARTH JEE MODERN RICE MILL Vs. FOOD CORPORATION OF INDIA
|
January 10, 2008 |
|
SIDHESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
February 19, 2008 |
|
SIDHNATH PRASAD Vs. SANJAY KUMAR
|
September 5, 2008 |
|
SIKANDAR PRASAD SAH S/O SRI GADO SAH Vs. STATE OF BIHAR
|
November 21, 2008 |
|
SINGHWARA ANCHAL MATSYAJIVI Vs. STATE OF BIHAR
|
July 17, 2008 |
|
SISTER MARY ELISE Vs. STATE OF BIHAR
|
July 1, 2008 |
|
SITA RAM CHAUDHARY Vs. STATE OF BIHAR
|
February 6, 2008 |
|
SITA RAM RAM Vs. SHAMBHU NATH SINGH
|
November 10, 2008 |
|
SITAKUND NAO YATAYAT SWALAMBI SAHKARI SAMITEE LTD Vs. STATE OF BIHAR
|
April 16, 2008 |
|
SIYA RAM SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
September 18, 2008 |
|
SK MD ILLIYAS Vs. NARAYAN SAH
|
July 16, 2008 |
|
SK. HAROON Vs. STATE OF BIHAR
|
January 23, 2008 |
|
SMT. DHANBARTA KUER Vs. STATE OF BIHAR
|
August 20, 2008 |
|
SMT. MADHURI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
September 17, 2008 |
|
SMT. SHARTSHEELA DEVI & ORS. Vs. THE STATE OF BIHAR & ORS.
|
January 21, 2008 |
|
SMT.VIJAY LAKSHMI DEVI Vs. RAM NARESH SINGH
|
August 7, 2008 |
|
SOHAIB AHMAD Vs. STATE OF BIHAR
|
April 21, 2008 |
|
SOHMATI DEVI Vs. STATE OF BIHAR & ORS.
|
July 7, 2008 |
|
SONAPATI DEVI Vs. STATE OF BIHAR
|
August 27, 2008 |
|
SONE VANASPATI LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 4, 2008 |
|
SONI KUMARI Vs. STATE OF BIHAR
|
May 16, 2008 |
|
SONU MALIK Vs. STATE OF BIHAR
|
May 20, 2008 |
|
SOUMENDNA KUMAR BISWAS Vs. STATE OF BIHAR
|
May 16, 2008 |
|
SRI BHAGWAN RAM Vs. STATE OF BIHAR
|
September 5, 2008 |
|
SRI BHAGWAN TIWARI Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2008 |
|
SRI CHANDRA DEO YADAV, Vs. THE STATE OF BIHAR
|
August 5, 2008 |
|
SRI INDRAJIT SINGH Vs. STATE OF BIHAR
|
March 13, 2008 |
|
SRI KANT PD.SINGH @ SREEKANT PRASAD SINGH Vs. STATE OF BIHAR
|
September 16, 2008 |
|
SRI MORR @ SHRI MAURYA SINGH Vs. SMT. SUSHILA DEVI
|
February 29, 2008 |
|
SRI NIWAS MISHRA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
August 27, 2008 |
|
SRI PARMESHWAR PASWAN Vs. STATE OF BIHAR
|
April 29, 2008 |
|
SRI PRAKASH SINGH Vs. STATE OF BIHAR
|
January 15, 2008 |
|
SRI S.DEO FILING STATION Vs. STATE OF BIHAR
|
February 25, 2008 |
|
STATE Vs. BHAWANT INDUSTRIES LTD
|
February 5, 2008 |
|
STATE BANK OF INDIA Vs. SANJEEV KUMAR SINHA
|
July 14, 2008 |
|
STATE BANK OF INDIA Vs. PARSHURAM SINGH
|
July 2, 2008 |
|
STATE BANK OF INDIA Vs. MANOJ KUMAR
|
August 22, 2008 |
|
STATE ELECTION COMMISSION Vs. PUNAM KUMARI
|
August 22, 2008 |
|
STATE OF BIHAR Vs. C D AND C M UNION
|
August 25, 2008 |
|
STATE OF BIHAR Vs. MD MANNAN ALIAS ABDUL MANNA
|
August 19, 2008 |
|
STATE OF BIHAR Vs. SURENDRA PRASAD
|
September 1, 2008 |
|
STATE OF BIHAR Vs. GANESH SAH
|
August 12, 2008 |
|
STATE OF BIHAR Vs. AKHILESH KUMAR
|
July 17, 2008 |
|
STATE OF BIHAR Vs. SANJAY TIWARY
|
July 10, 2008 |
|
STATE OF BIHAR Vs. RADHEY SHAYAM
|
May 13, 2008 |
|
STATE OF BIHAR Vs. BALMIKI RAJAK
|
April 16, 2008 |
|
STATE OF BIHAR Vs. RANJEET KUMAR
|
April 30, 2008 |
|
STATE OF BIHAR Vs. SHIV SHANKAR CONSTRUCTION CO P LTD
|
June 24, 2008 |
|
STATE OF BIHAR Vs. RAJ MANGAL ROY
|
May 22, 2008 |
|
STATE OF BIHAR Vs. RAMAKANT PANDEY
|
July 4, 2008 |
|
STATE OF BIHAR Vs. NARAYAN RAM
|
July 2, 2008 |
|
STATE OF BIHAR Vs. ANAND SHEKHAR
|
January 7, 2008 |
|
STATE OF BIHAR Vs. S K VERMA
|
January 15, 2008 |
|
STATE OF BIHAR Vs. NAND KISHORE SINGH
|
January 11, 2008 |
|
STATE OF BIHAR Vs. LUCKY PAPER INDUSTRIES
|
February 7, 2008 |
|
STATE OF BIHAR Vs. AMARNATH GUPTA
|
March 20, 2008 |
|
STATE OF BIHAR Vs. LALU PRASAD
|
March 20, 2008 |
|
STATE OF BIHAR Vs. LAXUMAN PRASAD
|
March 14, 2008 |
|
STATE OF BIHAR Vs. SHAM SHAD ALI SHAH
|
December 10, 2008 |
|
STATE OF BIHAR Vs. NAUSHAD ALAM
|
September 16, 2008 |
|
STATE OF BIHAR Vs. SACHIDANAND SINGH
|
September 5, 2008 |
|
STATE OF BIHAR Vs. SGHEYASUDDIN
|
September 2, 2008 |
|
STATE OF BIHAR Vs. NEERAJ KUMAR
|
September 3, 2008 |
|
STATE OF BIHAR Vs. ASHOK YADAV
|
September 3, 2008 |
|
STATE OF BIHAR Vs. DHARAMJAY PRASAD
|
November 28, 2008 |
|
STATE OF BIHAR Vs. MEERA DEVI
|
November 17, 2008 |
|
STATE OF BIHAR Vs. BISHWANATH SINGH
|
November 21, 2008 |
|
STATE OF BIHAR Vs. DHANESHWAR YADAV
|
November 18, 2008 |
|
STATE OF BIHAR Vs. RAM BALAK RAM
|
October 17, 2008 |
|
STATE OF BIHAR Vs. SACHCHIDANAND SINGH
|
October 24, 2008 |
|
STATE OF BIHAR Vs. SHAILESH KUMAR
|
February 26, 2008 |
|
STATE OF BIHAR Vs. VISHWANATH KUMAR
|
August 7, 2008 |
|
STATE OF BIHAR Vs. MAMTA HARAN RAM
|
August 11, 2008 |
|
STATE OF BIHAR Vs. YUGESHWAR TIWARY
|
July 31, 2008 |
|
STATE OF BIHAR Vs. SANT LAL CHAUDHARY
|
July 15, 2008 |
|
STATE OF BIHAR Vs. SURESH JHA
|
July 15, 2008 |
|
STATE OF BIHAR Vs. RAM NARESH SINGH
|
July 10, 2008 |
|
STATE OF BIHAR Vs. DAYANAND JHA
|
July 10, 2008 |
|
STATE OF BIHAR Vs. MITHILESH KUMAR VERMA
|
July 10, 2008 |
|
STATE OF BIHAR Vs. RAMESH KUMAR YADAV @ RAMESH YADAV
|
July 1, 2008 |
|
STATE OF BIHAR Vs. ANIL KUMAR SINGH
|
July 2, 2008 |
|
STATE OF BIHAR Vs. SANJAY KUMAR
|
July 2, 2008 |
|
STATE OF BIHAR Vs. KAMAL CHANDRA SAH
|
July 2, 2008 |
|
STATE OF BIHAR Vs. YOGENDRA SINGH
|
July 1, 2008 |
|
STATE OF BIHAR Vs. BINDU KUMAR
|
July 1, 2008 |
|
STATE OF BIHAR Vs. DURGA PRASAD SINGH
|
July 3, 2008 |
|
STATE OF BIHAR Vs. SHAKTI SHANKAR SINHA
|
September 8, 2008 |
|
STATE OF BIHAR Vs. LAXMI NARAYAN SINGH, LAXMI SINGH WITH
|
September 3, 2008 |
|
STATE OF BIHAR Vs. SIKANDER ANSARI WITH
|
September 11, 2008 |
|
STATE OF BIHAR Vs. SUNIL KUMAR PANDEY, MLA
|
September 10, 2008 |
|
STATE OF BIHAR Vs. PROCEEDING AGAINST BHARAT YADAV
|
September 3, 2008 |
|
STATE OF BIHAR Vs. SANTOSH KUMAR SINGH
|
September 9, 2008 |
|
STATE OF BIHAR Vs. SATYENDRA KUMAR SINGH
|
September 15, 2008 |
|
STATE OF BIHAR Vs. NARENDRA THAKUR SON OF LATE RAMUCHIT THAKUR
|
September 30, 2008 |
|
STATE OF BIHAR Vs. SATENDRA NARAYAN SINGH, SON OF SRI BINOD SINGH
|
September 24, 2008 |
|
STATE OF BIHAR Vs. SANJAY RAI
|
March 4, 2008 |
|
STATE OF BIHAR Vs. JAWAHAR RAM
|
March 13, 2008 |
|
STATE OF BIHAR Vs. LACHUMAN SAH, RAMJI SAH, BINOD SAH, BHART SAH, KAPUR CHAND SAH, SATRUGHAN SAH
|
January 22, 2008 |
|
STATE OF BIHAR Vs. DR.MD.LAIQUZ ZAMAN : SMT.MAINA DEVI : MOZAFFAR ALAM WARSI : SURAJ PD. GUPTA : KISHORE KR.AGRAWAL : MD.JAMALUDDIN : BATA INDIA LTD. : YASHODA DEVI : PMC THROUGH
|
March 28, 2008 |
|
STATE OF BIHAR Vs. PREM PRAKASH
|
July 9, 2008 |
|
STATE OF BIHAR Vs. BHOLAN CHOUDHARY
|
May 13, 2008 |
|
STATE OF BIHAR Vs. AFTAB AHMAD
|
July 28, 2008 |
|
STATE OF BIHAR Vs. SHIV NATH RAM
|
July 31, 2008 |
|
STATE OF BIHAR Vs. S.R.SAIDUR RAHMAN
|
August 8, 2008 |
|
STATE OF BIHAR Vs. PARWEZ AHMAD
|
February 8, 2008 |
|
STATE OF BIHAR Vs. PARMANAND SINHA
|
February 12, 2008 |
|
STATE OF BIHAR Vs. UMESH YADAV, ASHOK YADAV AND SANT RAJ BIND
|
February 20, 2008 |
|
STATE OF BIHAR Vs. PARAS NATH SINGH
|
February 13, 2008 |
|
STATE OF BIHAR Vs. ISHWAR CHAND RAI AND AWADH BIHARI RAI
|
March 28, 2008 |
|
STATE OF BIHAR Vs. DIWAKAR MEHTA & SINTU KUMAR SINGH @ PANKAJ WITH
|
March 18, 2008 |
|
STATE OF BIHAR Vs. DHANANJAY KUMAR
|
March 17, 2008 |
|
STATE OF BIHAR Vs. JATASHANKAR PRASAD
|
April 18, 2008 |
|
STATE OF BIHAR Vs. UDAI SHANKAR PRASAD
|
April 16, 2008 |
|
STATE OF BIHAR Vs. DINESH PRASAD
|
February 7, 2008 |
|
STATE OF BIHAR Vs. SARDAR GURU DAYAL SINGH WITH
|
January 30, 2008 |
|
STATE OF BIHAR Vs. KEDAR NATH SINGH
|
January 30, 2008 |
|
STATE OF BIHAR Vs. JANARDAN PRASAD SINGH
|
January 30, 2008 |
|
STATE OF BIHAR Vs. POONAM SINGH
|
January 11, 2008 |
|
STATE OF BIHAR Vs. PRAMOD KUMAR
|
January 11, 2008 |
|
STATE OF BIHAR Vs. SHAHID ALI WITH
|
January 3, 2008 |
|
STATE OF BIHAR Vs. ANAND MOHAN, PROF.ARUN KUMAR SINHA, AKHLAKH AHMAD
|
December 10, 2008 |
|
STATE OF BIHAR Vs. BRIJ BIHARI PRASAD SHRIVASTAVA SON OF LATE BACHCHAN LAL
|
November 17, 2008 |
|
STATE OF BIHAR Vs. BRAJ NANDAN ROY
|
November 21, 2008 |
|
STATE OF BIHAR Vs. NAND KISHORE YADAV
|
December 4, 2008 |
|
STATE OF BIHAR Vs. MD.NAYEEM @ NAYEEM
|
December 5, 2008 |
|
STATE OF BIHAR Vs. BIHAR STATE BASIC HEALTH WORKERS
|
December 4, 2008 |
|
STATE OF BIHAR Vs. BIVEKANAND SINGH
|
December 3, 2008 |
|
STATE OF BIHAR Vs. ACCOUNTANT GENERAL
|
January 10, 2008 |
|
STATE OF BIHAR Vs. DHARMAJAY PRASAD; STATE OF BIHAR
|
November 28, 2008 |
|
STATE OF BIHAR Vs. RAJ BALLABH YADAV @ BALLABH YADAV
|
February 27, 2008 |
|
STATE OF BIHAR Vs. AMRENDRA KUMAR RAM
|
December 5, 2008 |
|
STATE OF BIHAR Vs. MD AKHTAR alias KARI
|
June 27, 2008 |
|
STATE OF BIHAR THROUGH THE COMMISSIONER Vs. UNITED DISTILLERS PVT. LTD
|
November 26, 2008 |
|
STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, PATNA Vs. ANDRIKA PRASAD SINGH
|
January 31, 2008 |
|
STATE OF BIHAR, THROUGH THE SECRETARY, GOVT.OF BIHAR IN THE DEPARTMENT OF ENERGY Vs. INDRA MOHAN RAI S/O SRI RAMCHANDRA ROY
|
November 27, 2008 |
|
SUBAS CHANDRA GHOSH Vs. STATE OF BIHAR
|
August 28, 2008 |
|
SUBHASH CHANDRA SINGH Vs. STATE OF BIHAR
|
February 5, 2008 |
|
SUBHASH GAHLOT Vs. STATE OF BIHAR
|
January 30, 2008 |
|
SUBHASH PRASAD Vs. STATE OF BIHAR
|
November 18, 2008 |
|
SUBHASH YADAV Vs. STATE OF BIHAR & ANR.
|
May 16, 2008 |
|
SUBHRA RANI Vs. SANJAY KUMAR
|
August 26, 2008 |
|
SUDAMA BHAGAT Vs. STATE OF BIHAR
|
January 17, 2008 |
|
SUDARSHAN CHAUDHARY Vs. STATE OF BIHAR
|
January 22, 2008 |
|
SUDARSHAN KUMAR ROY Vs. SACHCHIDANAND SINGH WITH
|
October 24, 2008 |
|
SUDHIR KUMAR OJHA Vs. STATE OF BIHAR
|
April 9, 2008 |
|
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
|
February 28, 2008 |
|
SUDHIR PRASAD Vs. STATE OF BIHAR
|
May 16, 2008 |
|
SUDHIR YADAV Vs. STATE OF BIHAR
|
February 5, 2008 |
|
SUDHKAR PANDEY Vs. AJIT CHOUDHARY
|
April 29, 2008 |
|
SUDIST JHA Vs. STATE OF BIHAR
|
October 22, 2008 |
|
SUGAN SINGH Vs. STATE OF BIHAR
|
November 7, 2008 |
|
SUGAPATI DEVI Vs. STATE OF BIHAR
|
September 11, 2008 |
|
SUGGI DEVI Vs. STATE OF BIHAR
|
January 21, 2008 |
|
SUJATA DEO Vs. B N MANDAL UNIVERSITY
|
December 20, 2008 |
|
SUJATA DEVI @ SUJATA KUMARI Vs. STATE OF BIHAR
|
November 19, 2008 |
|
SUKHARI NONIA ALIAS SUKHARI PRASAD Vs. STATE OF BIHAR
|
December 15, 2008 |
|
SUKHDEO MAHTA Vs. STATE OF BIHAR
|
January 8, 2008 |
|
SULABH INTERNATIONAL SOCIAL Vs. STATE OF BIHAR
|
February 14, 2008 |
|
SULOCHNA DEVI Vs. STATE OF BIHAR
|
August 26, 2008 |
|
SUMITA DEVI ROY Vs. STATE OF BIHAR
|
August 29, 2008 |
|
SUNAINA DEVI Vs. STATE OF BIHAR
|
July 17, 2008 |
|
SUNDAR SING, JAIRAM SING, BALAMUKUND SINGH, PANAN SINGH, LATEMAR SINGH, MURARI SINGH Vs. STATE OF BIHAR
|
January 18, 2008 |
|
SUNIL KR.SINHA Vs. STATE OF BIHAR WITH
|
September 12, 2008 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
March 17, 2008 |
|
SUNIL KUMAR GAMI Vs. JOGENDRA MAHTO
|
September 18, 2008 |
|
SUNIL KUMAR SAHNI @ SHOLE Vs. STATE OF BIHAR
|
August 11, 2008 |
|
SUNIL KUMAR SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
|
October 15, 2008 |
|
SUNIL KUMAR SINHA Vs. THE STATE OF BIHAR ORS.
|
February 27, 2008 |
|
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
February 25, 2008 |
|
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
October 1, 2008 |
|
SUNIL PANDEY Vs. STATE OF BIHAR
|
April 11, 2008 |
|
SUNIL SAHNI Vs. STATE OF BIHAR
|
June 25, 2008 |
|
SUNITA DEVI Vs. STATE OF BIHAR
|
November 7, 2008 |
|
SUNNY PRAKASH Vs. STATE OF BIHAR
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August 7, 2008 |
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SURENDRA HEMANT EDUCATION AND SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
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September 10, 2008 |
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SURENDRA MAHTO Vs. STATE OF BIHAR
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January 8, 2008 |
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SURENDRA MOHAN JHA Vs. STATE OF BIHAR
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July 4, 2008 |
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SURENDRA NATH CHOUBEY & ORS. Vs. STATE OF BIHAR & ANR.
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February 26, 2008 |
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SURENDRA OJHA Vs. PANPATTI KAUR
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February 13, 2008 |
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SURENDRA PRASAD CHOUDHARY Vs. STATE OF BIHAR
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March 27, 2008 |
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SURENDRA PRASAD CHOUDHARY Vs. STATE OF BIHAR
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July 10, 2008 |
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SURENDRA RAI, SON OF RAM GULAM RAI, RESIDENT OF VILLAGE-DHEPRA, Vs. STATE OF BIHAR
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November 19, 2008 |
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SURENDRA RAM Vs. STATE OF BIHAR
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July 7, 2008 |
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SURENDRA SINGH Vs. STATE OF BIHAR
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February 26, 2008 |
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SURENDRA TIWARY Vs. STATE OF BIHAR
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January 25, 2008 |
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SURESH PASWAN Vs. UNION OF INDIA
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June 24, 2008 |
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SURESH PRASAD Vs. STATE OF BIHAR
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July 28, 2008 |
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SURESH PRASAD Vs. STATE OF BIHAR
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February 4, 2008 |
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SURESH PRASAD Vs. STATE OF BIHAR
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January 8, 2008 |
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SURESH PRASAD RAI Vs. PATNA MUNICIPAL CORPN
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January 7, 2008 |
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SURESH PRASAD SINGH Vs. STATE OF BIHAR
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August 6, 2008 |
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SURESH PRASAD VERMA Vs. THE STATE OF BIHAR & ORS.
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May 9, 2008 |
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SURESH SINGH ALIAS HARAMI Vs. STATE OF BIHAR
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January 17, 2008 |
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SURESH YADAV Vs. STATE OF BIHAR
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February 22, 2008 |
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SURYADEO KUMAR Vs. STATE OF BIHAR
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November 27, 2008 |
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SUSHIL KUMAR GOENKA Vs. NATHMAL GOENKA
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April 29, 2008 |
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SUSHIL SINGH Vs. STATE OF BIHAR
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August 29, 2008 |
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SUSHILA CHEMICALS PVT.LTD. Vs. BHARAT COKING COAL LTD.
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January 10, 2008 |
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SUSHILA DEVI Vs. SIR MAUR SINGH @ MAURYA SINGH
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February 28, 2008 |
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SUSHILA TIWARY Vs. ALLAHABAD BANK
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September 3, 2008 |
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SUSHMA RANI Vs. GENERAL MANAGER (RETAIL), BHARAT PETROLEUM CORPORATION LIMITED
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August 22, 2008 |
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SUSHMITA Vs. STATE OF BIHAR
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February 19, 2008 |
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SWAMI DAYA NAND ARYA PRATHAMIK Vs. STATE OF BIHAR
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November 28, 2008 |
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SWAMI NATH SAHU Vs. STATE OF BIHAR
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September 9, 2008 |
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SWAMY DAYANAND ARYA (B.ED.)TEAC. Vs. STATE OF BIHAR
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September 9, 2008 |
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SWAMY DAYANAND ARYA TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
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May 7, 2008 |
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SWEETY SINGH Vs. STATE OF BIHAR
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August 19, 2008 |
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SYED ABDUL MAJID Vs. VIJAY KUMAR JHUNJHUNWALA
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September 11, 2008 |
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SYED ANIS HAIDER SON OF SYED SARWAR HUSSAIN, RESIDENT OF VILLAGE-RASOOLPUR, P.S. KADWA, DISTRICT-KATIHAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY OF HUMAN RESOURCE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA & ORS.
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September 26, 2008 |
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SYED HASSAN FRANCIS IMAM Vs. THE MUZAFFARPUR PROPERTIES PVT. LTD.
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June 24, 2008 |
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SYED JAMIL ASHGAR Vs. STATE OF BIHAR
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September 10, 2008 |
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SYED SHAH TAQUIUDDIN AHMAD Vs. MASOOD ALAM
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December 15, 2008 |
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SYED SHAHNAWAZ Vs. BIBI NASRIN BANO
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October 21, 2008 |
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T.K.SINHA, SON OF LATE RAMANUGRAH PRASAD SINHA Vs. REGISTRAR OF COMPANIES, BIHAR AND JHARKHAND, MAURYA
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October 23, 2008 |
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TANTIA CONSTRUCTION COMPANY LTD. Vs. UNION OF INDIA WITH
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December 10, 2008 |
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TAPESHWAR PRASAD, SON OF LATE AMBIKA PRASAD Vs. STATE OF BIHAR
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October 22, 2008 |
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TARUN KUMAR GHOSH ROY & ORS. Vs. STATE OF BIHAR
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August 4, 2008 |
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TARUN NISHCHAL Vs. THE STATE OF BIHAR & ORS.
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July 2, 2008 |
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TECHNOCOM Vs. RAILWAY BOARD
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July 25, 2008 |
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TEJ NARAYAN YADAV Vs. STATE OF BIHAR
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February 8, 2008 |
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TEJASHWARI LAL Vs. PANCHAM LAL
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September 23, 2008 |
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TENUGHAT VIDYUT NIGAM LTD Vs. UNION OF INDIA
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July 2, 2008 |
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THAKUR PRASAD SINGH Vs. STATE OF BIHAR
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April 25, 2008 |
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THE BIHAR STATE CREDIT & INVESTMENT CORPORATION LTD. Vs. SHREE VISHWANATH CHEMICALS PVT. LTD. & ORS.
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July 22, 2008 |
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THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRATIMA AWASTHI
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November 25, 2008 |
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THE STATE BANK OF INDIA AND ORS. Vs. SMT. VINDHWASHINI DEVI AND ANR.
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August 8, 2008 |
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THE STATE OF BIHAR & ORS. Vs. ASHOK KUMAR SINHA & ORS.
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June 26, 2008 |
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THE STATE OF BIHAR & ORS. Vs. MD. ZAINUDDIN & ANR.
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July 28, 2008 |
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THE STATE OF BIHAR & ORS. Vs. SHEO SHANKAR & ANR.
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March 4, 2008 |
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THE STATE OF BIHAR & ORS. Vs. MOST. MANJU DEVI
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July 4, 2008 |
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TIRHUT DUGDH UTPADAK SAHKARI SANGH LTD Vs. OTIENTAL INSURANCE CO LTD
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January 21, 2008 |
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TRANSFER FROM FATUHA. Vs. STATE OF BIHAR
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December 8, 2008 |
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TRIBHUWAN ROY Vs. STATE OF BIHAR
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September 24, 2008 |
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TRIGUN CHAND THAKUR Vs. STATE OF BIHAR
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January 21, 2008 |
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TRILOCHAN SINGH KALSI Vs. STATE OF BIHAR
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February 15, 2008 |
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TRILOK CHAND AGARWAL Vs. STATE OF BIHAR
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February 4, 2008 |
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TRIVENI SINGH Vs. THE STATE OF BIHAR & ORS.
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March 28, 2008 |
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TULSI MANJHI Vs. STATE OF BIHAR
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July 9, 2008 |
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UDAI NARAIN RAI Vs. BHARAT NARAIN MISHRA
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November 12, 2008 |
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UDAI NARAIN SINGH Vs. STATE OF BIHAR
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March 20, 2008 |
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UDAY BHAN SINGH Vs. RAM JANKI
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February 5, 2008 |
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UDAY NARAYAN YADAV @ UDAY PRASAD YADAV Vs. STATE OF BIHAR
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July 31, 2008 |
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UDAY NATH SINGH Vs. STATE OF BIHAR
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August 14, 2008 |
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UMA SHANKAR PRASAD Vs. STATE OF BIHAR
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August 27, 2008 |
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UMA SHANKAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR & ORS.
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July 8, 2008 |
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UMA SINGH Vs. STATE OF BIHAR
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August 20, 2008 |
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UMESH RAI Vs. STATE OF BIHAR
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April 17, 2008 |
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UNION OF INDIA Vs. NAWAL KISHORE
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June 27, 2008 |
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UNION OF INDIA Vs. RAMDEO SINGH
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September 4, 2008 |
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UNION OF INDIA Vs. KUMAR SINGH
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August 11, 2008 |
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UNION OF INDIA Vs. SUNIL PASWAN
|
February 14, 2008 |
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UNION OF INDIA Vs. ABHAY KUMAR MISHRA
|
February 14, 2008 |
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UNION OF INDIA Vs. SITA RAM PRASAD
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February 14, 2008 |
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UNION OF INDIA Vs. JAYBIR YADAV
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February 20, 2008 |
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UNION OF INDIA Vs. LALIT MOHAN SAHAY
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November 12, 2008 |
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UNION OF INDIA Vs. RADHIKA DEVI WIFE OF LATE NATHUNI MAHOTO
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November 11, 2008 |
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UNION OF INDIA Vs. JAGANATH PRASAD KESHARI
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July 8, 2008 |
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UNION OF INDIA Vs. DARBHANGA PROPERTIES (PVT.) LTD.
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September 11, 2008 |
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UNION OF INDIA Vs. KUMAR ANAND MISHRA
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December 19, 2008 |
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UNION OF INDIA (UOI) AND ORS. Vs. SUNIRMAN PRIVATE LTD.
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September 5, 2008 |
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UNION OF INDIA AND OTHERS Vs. BINDU DEVI
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September 15, 2008 |
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UNION OF INDIA THROUGH C.B.I. Vs. GAURI KANT PRASAD
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June 30, 2008 |
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UNION OF INDIA THRU.CRPF 61 B.N. Vs. UNION OF INDIA THRU.CENTRAL EX
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September 16, 2008 |
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UNION, PATNA, SON OF SRI BATRAM SINGH Vs. STATE OF BIHAR
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November 28, 2008 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BIBI NURFAN NISHA & ANR.
|
December 4, 2008 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ZARINA KHATOON AND OTHERS
|
August 18, 2008 |
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UNITED INDIA INSURANCE COMPANY Vs. RAJ BALLABH RAI
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September 30, 2008 |
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UNITED MANUFACTURING CO. Vs. STATE OF BIHAR
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March 13, 2008 |
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UNITED SPIRITS LIMITED Vs. STATE OF BIHAR
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March 27, 2008 |
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UPENDRA KUMAR SINGH Vs. SATE OF BIHAR
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January 18, 2008 |
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UPENDRA NARAIN CHAUDHARY Vs. STATE OF BIHAR
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August 8, 2008 |
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UPENDRA NARAIN SINGH, SON OF LATE TRIBENI PRASAD SINGH Vs. B.R.AMBEDKAR BIHAR UNIVERSITY, MUZAFFARPUR THROUGH THE REGISTRAR, B.R.AMBEDKAR BIHAR UNIVERSITY, MUZAFFARPUR
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December 3, 2008 |
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UPENDRA PRASAD KARN Vs. B.N.MANDAL UNIVERSITY
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December 2, 2008 |
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UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
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July 31, 2008 |
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UPENDRA RAO ALIAS RAO SAHAB Vs. STATE OF BIHAR
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January 22, 2008 |
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UPENDRA SAH Vs. STATE OF BIHAR
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March 20, 2008 |
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UPENDRA THAKUR Vs. STATE OF BIHAR
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February 25, 2008 |
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URMILA DEVI Vs. STATE OF BIHAR
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July 30, 2008 |
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USHA DEVI Vs. THE STATE OF BIHAR AND ORS.
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February 26, 2008 |
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USHA DEVI Vs. STATE OF BIHAR
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July 9, 2008 |
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USHA RAJ Vs. STATE OF BIHAR
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August 8, 2008 |
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VAISHALI FLOUR MILLS, PATNA Vs. STATE OF BIHAR
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April 24, 2008 |
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VAKIL SINGH Vs. STATE OF BIHAR
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January 31, 2008 |
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VEENA THEATER Vs. COMMISSIONER OF INCOME TAX
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December 22, 2008 |
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VEENU VANDANA Vs. STATE OF BIHAR
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July 16, 2008 |
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VIDYA DEVI Vs. PREMLATA SINGH
|
August 5, 2008 |
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VIDYA VINOD PATHAK Vs. STATE OF BIHAR
|
February 21, 2008 |
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VIJAY BAHADUR SINGH Vs. CHANDRA MANI TIWARY
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July 17, 2008 |
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VIJAY KRISHNA Vs. STATE OF BIHAR
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February 5, 2008 |
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VIJAY KUMAR Vs. STATE OF BIHAR
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June 26, 2008 |
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VIJAY KUMAR Vs. BIHAR STATE ELECTRICITY BOARD, PATNA
|
January 30, 2008 |
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VIJAY KUMAR CHOUDHARY @ VIJAY KUMAR Vs. STATE OF BIHAR
|
September 22, 2008 |
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VIJAY KUMAR GUPTA Vs. STATE
|
August 28, 2008 |
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VIJAY KUMAR JHA AND CHITRANJAN SINGH ALIAS SHARMA Vs. STATE OF BIHAR
|
September 23, 2008 |
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VIJAY KUMAR KARWA Vs. OFFICIAL LIQUIDATOR, ROHTAS
|
May 21, 2008 |
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VIJAY KUMAR ROY Vs. STATE OF BIHAR & ANR.
|
January 10, 2008 |
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VIJAY KUMAR SHARMA Vs. INDIAN BANK THROUGH ITS Z.M. & ORS.
|
July 24, 2008 |
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VIJAY KUMAR SINHA @ VIJAY KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
August 28, 2008 |
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VIJAY KUMAR TRIPATHI Vs. INDIAN BANK
|
July 24, 2008 |
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VIJAY PRASAD, S/O RAMEKBAL PRASAD & ORS. Vs. THE STATE OF BIHAR & ANR.
|
October 1, 2008 |
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VIJAYA LAKSHMI Vs. STATE OF BIHAR
|
February 15, 2008 |
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VIJOY BAHADUR SHARMA Vs. STATE OF BIHAR
|
August 27, 2008 |
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VIJOY KUMAR CHAUDHARY Vs. STATE ELECTION COMMISSIONER
|
April 11, 2008 |
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VIKAS KUMAR & ORS. Vs. JAWAHAR NAVODAY VIDYALAYA & ORS.
|
July 28, 2008 |
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VIKAS KUMAR SHARMA Vs. STATE OF BIHAR
|
April 30, 2008 |
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VIKASH CHANDRA @ GUDDU BABA Vs. UNION OF INDIA
|
January 21, 2008 |
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VIKASH CONSTRUCTION Vs. STATE OF BIHAR
|
April 22, 2008 |
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VIKASH MATHUR Vs. VIMMI MATHUR
|
September 8, 2008 |
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VIKRAMKANT KUMAR Vs. STATE OF BIHAR
|
February 5, 2008 |
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VIMLASTORE Vs. COMMISSIONER OF INCOME TAX
|
October 24, 2008 |
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VINAY CHAUDHARY Vs. STATE OF BIHAR THRU.SECRE.DEPA
|
May 20, 2008 |
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VINAY KANT THAKUR Vs. ALLAHABAD BANK
|
March 24, 2008 |
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VINAY KUMAR SINGH Vs. STATE OF BIHAR WITH
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July 31, 2008 |
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VINITA BALI Vs. STATE OF BIHAR
|
August 11, 2008 |
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VINOD PRASAD Vs. STATE OF BIHAR
|
August 11, 2008 |
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VINOD PRASAD Vs. BIHAR PUBLIC SERVICE COMMISSION
|
July 11, 2008 |
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VIRENDRA KUMAR Vs. BIHAR VDHAN SABHA, PATNA & ORS.
|
January 11, 2008 |
|
VISHESH VERMA Vs. STATE OF BIHAR
|
April 9, 2008 |
|
VISHESH VERMA Vs. STATE OF BIHAR
|
April 7, 2008 |
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VISHWA RANJAN KUMAR Vs. STATE OF BIHAR
|
July 23, 2008 |
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VISHWADEO PRASAD SINGH Vs. STATE OF BIHAR
|
March 28, 2008 |
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VISHWANAND SINGH Vs. STATE OF BIHAR
|
May 1, 2008 |
|
VISHWANATH GANGULY Vs. STATE OF BIHAR
|
October 16, 2008 |
|
WAZID ALI; MD WADOOD; MD RAUF Vs. STATE OF BIHAR
|
January 15, 2008 |
|
YADUVIR MISHRA, SON OF LATE KAPLESHWAR MISHRA Vs. STATE OF BIHAR
|
November 17, 2008 |
|
YOGENDRA KUMAR JAISWAL Vs. STATE OF BIHAR
|
March 26, 2008 |
|
YOGENDRA KUMAR S/O LATE SITARAM SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVT.OF BIHAR : BIHAR SCHOOL EXAMINATION BOARD, THROUGH ITS CHAIRMAN
|
December 2, 2008 |
|
YOGENDRA PRASAD MANDAL Vs. STATE OF BIHAR
|
November 18, 2008 |
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YOGENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 25, 2008 |
|
YOGENDRA RAI Vs. STATE OF BIHAR
|
May 20, 2008 |
|
YUGAL SINGH Vs. STATE OF BIHAR
|
March 5, 2008 |
|
ZAKIR HUSSAIN Vs. STATE OF BIHAR
|
September 26, 2008 |
|
ZAKIR HUSSAIN PRIMARY TEACHERS EDUCATION Vs. STATE OF BIHAR
|
June 23, 2008 |
LOGIN