SALIM LARI Vs. STATE OF BIHAR
|
March 3, 2005 |
(SMT.) MANJU DEVI Vs. STATE OF BIHAR
|
April 25, 2005 |
A K THAKUR ALIAS AMRENDRA KUMAR THAKUR Vs. STATE OF BIHAR
|
July 19, 2005 |
ABDUL RASHID Vs. STATE OF BIHAR
|
March 1, 2005 |
ABHAY KUMAR Vs. STATE OF BIHAR
|
May 3, 2005 |
ABSHAR AHMAD ALIAS AABSHAR AHMAD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 7, 2005 |
ABUL HASAN Vs. JOINT DIRECTOR OF CONSOLIDATION BIHAR
|
November 10, 2005 |
ABUL WAFA Vs. STATE OF BIHAR
|
September 5, 2005 |
ADITYA NATH JHA
Vs. STATE OF BIHAR
|
July 29, 2005 |
AGRICULTURAL PRODUCE MARKET COMMITTEE
Vs. COMMISSIONER OF INCOME TAX
|
March 23, 2005 |
AIBUNNISHA Vs. MASRUR ALAM
|
February 24, 2005 |
AJAI KUMAR
Vs. STATE OF BIHAR
|
August 19, 2005 |
AJAY KUMAR Vs. STATE OF BIHAR
|
April 5, 2005 |
AJAY KUMAR CHAUPAL Vs. STATE OF BIHAR
|
February 1, 2005 |
AJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
January 31, 2005 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 12, 2005 |
AJEET KUMAR Vs. STATE OF BIHAR
|
April 20, 2005 |
AJEET KUMAR RAI Vs. STATE OF BIHAR
|
August 18, 2005 |
AJIT KUMAR Vs. STATE OF BIHAR
|
March 7, 2005 |
AJIT OJHA Vs. LALLAN OJHA
|
October 24, 2005 |
AJIT SHARMA Vs. UNION OF INDIA
|
September 19, 2005 |
AJIT SINGH
Vs. STATE OF BIHAR
|
May 4, 2005 |
AJOY KUMAR VERMA Vs. UNION OF INDIA
|
April 6, 2005 |
AKHILESH KUMAR JHA Vs. STATE OF BIHAR
|
January 13, 2005 |
AKSHAY BAT CHOUDHARY Vs. STATE OF BIHAR
|
May 11, 2005 |
ALI AKBAR
Vs. SANJAY KUMAR RAKESH
|
January 6, 2005 |
ALI ANSARI Vs. STATE
|
January 18, 2005 |
ALIYAS MIAN Vs. STATE OF BIHAR
|
October 25, 2005 |
ALPANA SAHAY Vs. STATE OF BIHAR
|
April 15, 2005 |
AMAR KUMAR Vs. STATE OF BIHAR
|
January 28, 2005 |
AMARENDRA KUMAR MOHAN Vs. STATE OF BIHAR
|
March 16, 2005 |
AMARENDRA ROY CHOUDHARY Vs. KUNJ BIHARI ROY
|
August 17, 2005 |
AMARNATH CHOUDHARY
Vs. STATE OF BIHAR
|
April 28, 2005 |
AMBIKA SINGH Vs. UNION OF INDIA
|
January 5, 2005 |
AMIRCHAND PASWAN
Vs. STATE OF BIHAR
|
April 4, 2005 |
AMIRUDDIN ANSARI Vs. STATE
|
November 11, 2005 |
AMITA DATTA Vs. STATE OF BIHAR
|
November 28, 2005 |
AMLESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 12, 2005 |
AMOD KR SINGH Vs. STATE
|
January 19, 2005 |
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 12, 2005 |
ANAND MOHAN TRIPATHI
Vs. BIHAR STATE ELECTRICITY BOARD
|
June 28, 2005 |
ANAND VERMA Vs. STATE OF BIHAR
|
February 3, 2005 |
ANANDI PRASAD Vs. STATE OF BIHAR
|
May 9, 2005 |
ANANT PRASAD YADAV Vs. STATE OF BIHAR
|
October 5, 2005 |
ANIKET KUMAR SAHNI Vs. STATE OF BIHAR
|
January 11, 2005 |
ANIL KUMAR RAJAK Vs. STATE OF BIHAR
|
September 2, 2005 |
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
|
September 21, 2005 |
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
July 25, 2005 |
ANIL SINGH Vs. STATE OF BIHAR
|
July 4, 2005 |
ANIRUDH SAO Vs. STATE OF BIHA
|
August 2, 2005 |
ANISUL REHMAN
Vs. ABDUL BARI
|
August 23, 2005 |
ANISUR REHMAN Vs. STATE OF BIHAR
|
March 30, 2005 |
ANSHU MALI RANJAN Vs. CHANCELLOR OF THE UNIVERSITIES
|
October 28, 2005 |
ANU MIAN ALIAS AKHTER MIAN Vs. STATE OF BIHAR
|
May 6, 2005 |
ANUGRAH PRASAD Vs. STATE OF BIHAR
|
February 25, 2005 |
ANWARUL HASSAN Vs. STATE OF BIHAR
|
September 16, 2005 |
ARAJKIYA KHWAJA SHAHID HUSSAIN PRIMARY TEACHER TRAINING COLLEGE Vs. STATE OF BIHAR
|
September 23, 2005 |
ARBIND KRISHNA ALIAS UDAY KRISHNA Vs. RAMDULARI DEVI
|
July 4, 2005 |
ARBIND KUMAR
Vs. B S E B
|
April 20, 2005 |
ARBIND KUMAR PAL Vs. HAZIN BIBI KHAIRUN NISSA
|
January 31, 2005 |
ARBIND KUMAR THAKUR Vs. UNION OF INDIA
|
December 15, 2005 |
ARBIND NATH TIWARI Vs. STATE OF BIHAR
|
March 30, 2005 |
ARBIND SINGH
Vs. STATE OF BIHAR
|
January 5, 2005 |
ARIF KAMAL KHAN
Vs. STATE OF BIHAR
|
November 18, 2005 |
ARJUN PRASAD NO 2 Vs. STATE OF BIHAR
|
August 5, 2005 |
ARJUN RAI ALIAS GARIBA RAI ALIAS KARIBA RAI Vs. STATE OF BIHAR
|
May 20, 2005 |
ARJUN TRIVEDI
Vs. FOOD CORPORATION OF INDIA
|
March 22, 2005 |
ARUN KUMAR Vs. STATE OF BIHAR
|
March 22, 2005 |
ARUN KUMAR Vs. MOHAN PRASAD
|
August 5, 2005 |
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
June 28, 2005 |
ARUN KUMAR SINHA Vs. CBI
|
January 13, 2005 |
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
June 22, 2005 |
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 16, 2005 |
ARUN RAM Vs. STATE OF BIHAR
|
September 15, 2005 |
ARVIND KUMAR Vs. STATE OF BIHAR
|
May 12, 2005 |
ARVIND KUMAR YADAV Vs. STATE OF BIHAR
|
July 7, 2005 |
ASHARFI PASWAN Vs. STATE OF BIHAR
|
August 26, 2005 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
March 22, 2005 |
ASHOK KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
March 14, 2005 |
ASHOK KUMAR CHOUDHARY
Vs. STATE OF BIHAR
|
September 9, 2005 |
ASHOK KUMAR CHOUDHARY Vs. UNION OF INDIA
|
March 11, 2005 |
ASHOK KUMAR LAKHAIYAR Vs. STATE OF BIHAR
|
March 1, 2005 |
ASHOK KUMAR OJHA Vs. STATE OF BIHAR
|
March 5, 2005 |
ASHOK KUMAR SINGH
Vs. STATE OF BIHAR
|
March 23, 2005 |
ASHOK KUMAR SINGH Vs. MITHILESH KUMAR SINGH
|
August 9, 2005 |
ASHOK KUMAR SINHA
Vs. STATE OF BIHAR
|
February 22, 2005 |
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
|
April 22, 2005 |
ASHOK RAI Vs. STATE OF BIHAR
|
November 28, 2005 |
ASHOK YADAV Vs. STATE OF BIHAR
|
October 7, 2005 |
ASHUTOSH KUMAR
Vs. STATE OF BIHAR
|
May 20, 2005 |
ASHVANI DHIR Vs. STATE OF BIHAR
|
January 25, 2005 |
ASLAM MIAN Vs. STATE OF BIHAR
|
April 1, 2005 |
ATAUR RAHMAN Vs. MAGADH GRAMH BANK
|
April 4, 2005 |
ATMA RAM ALIAS ATMA RAM CHAMAR Vs. STATE OF BIHAR
|
March 10, 2005 |
AVINASH KUMAR CHOURASIYA
Vs. STATE OF BIHAR
|
August 10, 2005 |
AWADH KISHORE CHOUDHORY Vs. STATE OF BIHAR
|
December 9, 2005 |
AWADH MUNI PRASAD Vs. STATE OF BIHAR
|
March 14, 2005 |
AWADH NARAYAN SINHA Vs. STATE OF BIHAR
|
February 10, 2005 |
AWADH YADAV Vs. STATE OF BIHAR
|
May 19, 2005 |
AWADHESH KUMAR SINGH
Vs. STATE OF BIHAR
|
August 29, 2005 |
AWDHESH KUMAR Vs. STATE OF BIHAR
|
September 15, 2005 |
AYODHYA PRACAD DUBEY Vs. JAI SHANKAR DUBEY
|
July 8, 2005 |
AZIZ MIAN Vs. STATE OF BIHAR
|
February 15, 2005 |
B R S C CHAYANIT CHIKITSAK SANGHARSH SAMITI Vs. STATE OF BIHAR
|
June 24, 2005 |
BABAN RAI Vs. STATE OF BIHAR
|
October 28, 2005 |
BABAN SINGH
Vs. STATE OF BIHAR
|
November 30, 2005 |
BABLU COLD STORAGE AND ICECREAM PVT LTD Vs. SURENDRA PRASAD
|
February 1, 2005 |
BABUL SMOKELES FUEL INDUSTRIES P LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPN LTD
|
February 10, 2005 |
BACHAN TRADERS Vs. STATE OF BIHAR
|
March 15, 2005 |
BACHCHU RAJAK Vs. STATE OF BIHAR
|
September 15, 2005 |
BADRI MUKHIYA Vs. STATE OF BIHAR
|
February 2, 2005 |
BADRI NATH PRASAD Vs. STATE OF BIHAR
|
August 29, 2005 |
BAIDYA NATH DUBEY
Vs. STATE OF BIHAR
|
July 22, 2005 |
BAIDYANATH SINGH Vs. RAM BINAY SINGH
|
September 7, 2005 |
BAIJ NATH PAL
Vs. STATE OF BIHAR
|
January 17, 2005 |
BAIJNATH PRASAD ALIAS BAIJU PRASAD Vs. RAJESH KUMAR
|
October 6, 2005 |
BAKARGANJ MACHHUA SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
|
March 3, 2005 |
BALESHWAR RAM Vs. STATE OF BIHAR
|
May 17, 2005 |
BALIRAM Vs. STATE OF BIHAR
|
May 3, 2005 |
BALKESHWARI DEVI Vs. LAXMI NARAYAN SINGH
|
June 30, 2005 |
BALRAM MALAKAR Vs. STATE OF BIHAR
|
March 22, 2005 |
BALRAM SINGH YADAV Vs. STATE OF BIHAR
|
April 20, 2005 |
BAM BAM SINGH
Vs. STATE OF BIHAR
|
September 19, 2005 |
BASANT KUMAR CHOUDHARY
Vs. UNION OF INDIA
|
February 25, 2005 |
BASANT KUMAR MISHRA Vs. STATE OF BIHAR
|
February 9, 2005 |
BASANT KUMAR SINGH Vs. STATE OF BIHAR
|
May 16, 2005 |
BASUDEO NARAIN SINGH
Vs. STATE OF BIHAR
|
May 11, 2005 |
BASUDEO RAI Vs. STATE OF BIHAR
|
February 8, 2005 |
BECHAN SINGH Vs. STATE OF BIHAR
|
April 4, 2005 |
BEHAR ENGINEERING CORPORATION
Vs. STATE OF BIHAR
|
August 19, 2005 |
BENGALI CHOUDHARY Vs. STATE OF BIHAR
|
August 3, 2005 |
BENITA TIGGA
Vs. VICE CHANCELLOR
|
May 13, 2005 |
BHAGAN BHAR Vs. BAIDHNATH BHAR
|
June 22, 2005 |
BHAGIRATH PRASAD Vs. STATE OF BIHAR
|
April 8, 2005 |
BHAGIRATH PRASAD Vs. HARI NARAYAN PASWAN
|
August 1, 2005 |
BHAGIRATH RAI
Vs. STATE OF BIHAR
|
November 21, 2005 |
BHAGWAN BHAGAT
Vs. STATE OF BIHAR
|
May 4, 2005 |
BHAJU YADAV
Vs. NARESH PASWAN
|
January 8, 2005 |
BHARAT BAITHA Vs. STATE
|
January 24, 2005 |
BHARAT KAMKAR Vs. STATE OF BIHAR
|
February 25, 2005 |
BHARAT OJHA Vs. STATE OF BIHAR
|
November 21, 2005 |
BHARAT PD SINGH Vs. STATE OF BIHAR
|
March 7, 2005 |
BHARAT PRASAD Vs. STATE OF BIHAR
|
February 11, 2005 |
BHARAT RAM Vs. STATE OF BIHAR
|
April 8, 2005 |
BHARAT SANCHAR NIGAM LTD Vs. BIJENDRA KUMAR DAS
|
January 25, 2005 |
BHARAT WAGON AND ENGINEERING COMPANY LTD Vs. HI TECH ABRASIVES LTD
|
December 1, 2005 |
BHAWANI CONSTRUCTION AND CO Vs. STATE
|
January 13, 2005 |
BHOGENDRA JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
July 21, 2005 |
BHOLA JHA Vs. STATE OF BIHAR
|
February 10, 2005 |
BHOLA JHA Vs. STATE OF BIHAR
|
March 3, 2005 |
BHOLA NATH SINGH Vs. STATE OF BIHAR
|
July 11, 2005 |
BHOLA PANDEY
Vs. STATE OF BIHAR
|
July 4, 2005 |
BHOLESHWAR PRASAD NARAYAN SINHA Vs. STATE OF BIHAR
|
February 15, 2005 |
BHUBNESHWAR PRASAD Vs. STATE OF BIHAR
|
January 24, 2005 |
BHUDEO CHOUDHARY ALIAS BHUDEO KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
August 26, 2005 |
BHUKHALI MESTARANI Vs. STATE OF BIHAR
|
December 13, 2005 |
BHUNESHWAR YADAV Vs. STATE OF BIHAR
|
March 21, 2005 |
BIHAR BRICK MANUFACTURER ASSOCIATION Vs. STATE OF BIHAR
|
September 28, 2005 |
BIHAR ENGINEERING SERVICES ASSOCIATION Vs. STATE OF BIHAR
|
May 13, 2005 |
BIHAR RAJYA UTPAD SIPAHI MAHASANGH Vs. STATE OF BIHAR
|
December 6, 2005 |
BIHAR STATE CO OPERATIVE BANK Vs. STATE OF BIHAR
|
March 21, 2005 |
BIHAR STATE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
March 28, 2005 |
BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD Vs. RAJANI RANJAN SAHAU
|
December 1, 2005 |
BIHAR STATE PLANNING AND DEVELOPMENT SERVICE ASSOCIATION Vs. STATE OF BIHAR
|
February 8, 2005 |
BIHAR STATE PLANNING AND DEVELOPMENT SERVICE ASSOCIATIOR Vs. STATE OF BHAR
|
July 21, 2005 |
BIHAR STATE SUNNI WAKF BOARD Vs. SHEIKH MOHAMMAD GOLAM BARI
|
August 2, 2005 |
BIHAR STATE SUNNI WAQF BOARD SERWAT JEHAN ALIAS SARBAT IKABAL AND YAMUN MANDAL Vs. STATE OF BIHAR
|
April 21, 2005 |
BIHAR STATISTICAL SERVICE ASSOCIATION Vs. STATE OF BIHAR
|
March 15, 2005 |
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
|
September 16, 2005 |
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
|
November 16, 2005 |
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
|
July 8, 2005 |
BIJAL YADAV Vs. STATE OF BIHAR
|
December 21, 2005 |
BIJAY KUMAR THAKUR Vs. STATE OF BIHAR
|
January 11, 2005 |
BIJAY PRAKASH GUPTA Vs. STATE OF BIHAR
|
April 12, 2005 |
BIMLA DEVI
Vs. SHAHNAZ BEGUM
|
September 28, 2005 |
BINAY KUMAR SINHA ALIAS CHHOTE Vs. STATE OF BIHAR
|
December 1, 2005 |
BINAY KUMAR SINHA ALIAS CHHOTE Vs. STATE OF BIHAR
|
December 6, 2005 |
BINDESHWAR NAYAK Vs. STATE OF BIHAR
|
December 16, 2005 |
BINDESHWAR PRASAD Vs. STATE OF BIHAR
|
September 27, 2005 |
BINDESHWAR RAI Vs. STATE OF BIHAR
|
May 5, 2005 |
BINDU DEVI Vs. STATE OF BIHAR
|
August 10, 2005 |
BINOD KUMAR
Vs. STATE OF BIHAR
|
January 19, 2005 |
BINOD KUMAR Vs. STATE OF BIHAR
|
July 22, 2005 |
BINOD KUMAR SINGH
Vs. UNION OF INDIA
|
November 14, 2005 |
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
August 1, 2005 |
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
January 13, 2005 |
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
November 4, 2005 |
BINOD KUMAR VERMA
Vs. STATE OF BIHAR
|
February 14, 2005 |
BIPAT DAS CHELA OF LATE MAHANTH RAGHUNATH DAS Vs. STATE OF BIHAR
|
September 1, 2005 |
BIPIN BIHARI SRIVASTAVA AND VIRENDRA KUMAR Vs. STATE OF BIHAR
|
August 25, 2005 |
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
April 12, 2005 |
BIR VIJAI SINGH
Vs. RAMA SHANKAR SINGH
|
June 30, 2005 |
BIRENDRA KUMAR SINHA Vs. HEALTH SECRETARY
|
May 4, 2005 |
BISHIWANATH RAM Vs. STATE OF BIHAR
|
March 21, 2005 |
BISHUN LAL BHAIYA Vs. STATE OF BIHAR
|
March 11, 2005 |
BISHUNPUR SHRAMIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
February 28, 2005 |
BISHWA NATH SINGH Vs. STATE OF BIHAR
|
June 22, 2005 |
BISHWANATH PRASAD YADAV
Vs. STATE OF BIHAR
|
April 27, 2005 |
BISHWANATH SAH Vs. SHYAM BHARTI
|
August 18, 2005 |
BISHWANATH SINGH
Vs. BIHAR STATE ELECTRICITY BOARD
|
March 3, 2005 |
BISHWANATH SINGH Vs. STATE
|
September 12, 2005 |
BODHI SAHANI
Vs. STATE OF BIHAR
|
September 9, 2005 |
BOUDHU THAKUR Vs. STATE OF BIHAR
|
July 4, 2005 |
BRAJ BHUSHAN RAO Vs. STATE OF BIHAR
|
September 28, 2005 |
BRAJ BIHARI SINGH Vs. STATE OF BIHAR
|
May 4, 2005 |
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
May 6, 2005 |
BRAJENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
February 24, 2005 |
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SAYADE BIBI
|
July 25, 2005 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SHIV NARAIN SAHANI
|
February 6, 2005 |
BRIJ BIHARI SINGH Vs. STATE OF BIHAR
|
September 9, 2005 |
C D AND C M UNION Vs. STATE OF BIHAR
|
January 20, 2005 |
CHAIRMAN-CUM-MANAGING DIRECTOR HEAD OFFICE SYNDICATE BANK MANIPAL Vs. KANAKLATA SINGH
|
April 12, 2005 |
CHAKRADHAR JHA
Vs. STATE OF BIHAR
|
August 24, 2005 |
CHALITAR SAHNI Vs. STATE OF BIHAR
|
April 15, 2005 |
CHANDAN KUMAR Vs. STATE OF BIHAR
|
November 28, 2005 |
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
|
November 25, 2005 |
CHANDESHWAR PRASAD NARAIN SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
August 18, 2005 |
CHANDESHWARI PRASAD Vs. STATE ELECTION COMMISSION
|
January 19, 2005 |
CHANDRA BHUSHAN PRASAD ALIAS RAM CHANDRA MAHTO Vs. SANJEEV KUMAR ALIAS BABLOO KUMAR
|
January 31, 2005 |
CHANDRA BHUSHAN SINGH Vs. STATE
|
February 10, 2005 |
CHANDRA BHUSHAN THAKUR Vs. STATE OF BIHAR
|
January 24, 2005 |
CHANDRA BILASH SINGH Vs. STATE
|
January 17, 2005 |
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
|
March 7, 2005 |
CHANDRA SHEKHAR SINGH ALIAS CHANDRA SHEKHAR KAHAR RAM UDAY TANTI AND ASHOK TANTI Vs. STATE OF BIHAR
|
August 9, 2005 |
CHANDRAKANT CHAUDHARY Vs. STATE OF BIHAR
|
April 26, 2005 |
CHANDRAMA PRASAD SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
CHANDRAMA SINGH Vs. STATE OF BIHAR
|
February 18, 2005 |
CHANDRAMA SINGH Vs. STATE
|
September 23, 2005 |
CHANDRAWATI DEVI Vs. STATE OF BIHAR
|
August 3, 2005 |
CHHEDI MANDAL Vs. STATE OF BIHAR
|
January 5, 2005 |
CHIRANJI LAL MASKARA Vs. SWADESHI SUGAR SUPPLIER LTD
|
April 7, 2005 |
CHITRA DEVELOPERS AND MARKETING PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 2, 2005 |
CHITRANJAN PRASAD Vs. STATE OF BIHAR
|
October 21, 2005 |
CLARA AINDA Vs. STATE OF BIHAR
|
October 6, 2005 |
DADAN TIWARY Vs. RAMJI TIWARY
|
November 10, 2005 |
DAMODAR PRASAD Vs. STATE
|
October 26, 2005 |
DASHARATH SHARMA Vs. STATE OF BIHAR
|
July 25, 2005 |
DASHRATH BHUIYAN
Vs. STATE OF BIHAR
|
April 4, 2005 |
DASHRATH PRASAD
Vs. STATE OF BIHAR
|
February 14, 2005 |
DASHRATH PRASAD Vs. STATE OF BIHAR
|
May 3, 2005 |
DASHRATH SAHA Vs. STATE OF BIHAR
|
March 1, 2005 |
DAU DUBEY Vs. STATE OF BIHAR
|
November 10, 2005 |
DAYA KANT LAL DAS Vs. STATE OF BIHAR
|
September 22, 2005 |
DEBASHREE CONSTRUCTION INDIA PVT LIMITED Vs. STATE OF BIHAR
|
March 28, 2005 |
DEEPA DEVI Vs. STATE OF BIHAR
|
July 21, 2005 |
DEEPA RAJ KUMAR SINGH Vs. DEEPAK KUMAR
|
January 12, 2005 |
DEEPAK JAISWAL Vs. STATE
|
November 14, 2005 |
DEEPAK KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
|
March 11, 2005 |
DEEPAK KUMAR GHOSH ALIAS DEEPAK GHOSH Vs. MEETA GHOSH
|
July 6, 2005 |
DENTAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
|
August 16, 2005 |
DEO BARAN SINGH Vs. STATE OF BIHAR
|
March 17, 2005 |
DEO KRISHNA DINKAR Vs. STATE
|
February 1, 2005 |
DEO NATH SINGH
Vs. STATE OF BIHAR
|
February 11, 2005 |
DEO NATH SINGH Vs. STATE OF BIHAR
|
February 10, 2005 |
DEO PUJAN THAKUR Vs. STATE OF BIHAR
|
January 5, 2005 |
DEOLA KHATOON Vs. VAKIL MIAN
|
October 19, 2005 |
DEONATH SHRIVASTAVA Vs. MOSTT. GAITRI SRIVASTAVA
|
October 21, 2005 |
DEVA DEVI Vs. STATE OF BIHAR
|
October 7, 2005 |
DEVA NAND UPADHAYAY Vs. UNION OF INDIA
|
September 6, 2005 |
DEVENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
May 3, 2005 |
DEVENDRA RAI Vs. MEGHA RAI
|
August 31, 2005 |
DEVENDRA SHARMA Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
March 14, 2005 |
DEVKI DEVI Vs. STATE
|
January 27, 2005 |
DEWANTI DEVI Vs. STATE OF BIHAR
|
August 8, 2005 |
DHANJEE CHAUBEY Vs. STATE OF BIHAR
|
September 5, 2005 |
DHARAM NATH PANDEY ALIAS SUSHIL KUMAR PANDEY Vs. PRABHUNATH PANDEY
|
March 14, 2005 |
DHARIKSHAN SAH Vs. STATE OF BIHAR
|
January 25, 2005 |
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
January 12, 2005 |
DHARMENDRA KUMAR MISHRA Vs. STATE OF BIHAR
|
March 7, 2005 |
DHARMENDRA KUMAR SINGH Vs. JYOTI PRASAD
|
May 20, 2005 |
DHARMENDRA SAH GOND
Vs. STATE OF BIHAR
|
April 4, 2005 |
DHARNI DHAR SINGH Vs. STATE OF BIHAR
|
July 19, 2005 |
DHUPLAL RAI Vs. STATE OF BIHAR
|
August 12, 2005 |
DIGREE KAHAR Vs. STATE OF BIHAR
|
August 12, 2005 |
DILIP KUMAR MEHTA Vs. STATE OF BIHAR
|
June 22, 2005 |
DILLIP GUPTA Vs. DEBASHISH PALIT
|
July 28, 2005 |
DINANATH PANDIT Vs. STATE OF BIHAR
|
May 12, 2005 |
DINANATH SAO
Vs. DINANATH THAKUR
|
August 19, 2005 |
DINESH KAPAR
Vs. STATE OF BIHAR
|
January 3, 2005 |
DINESH KUMAR Vs. UNION OF INDIA
|
November 28, 2005 |
DINESH MNI Vs. STATE OF BIHAR
|
March 2, 2005 |
DINESH NARAYAN MISHRA Vs. STATE OF BIHAR
|
October 25, 2005 |
DINESH PANDEY Vs. STATE OF BIHAR
|
September 1, 2005 |
DINESH PRASAD SINHA Vs. STATE OF BIHAR
|
September 15, 2005 |
DINESH YADAV AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
July 22, 2005 |
DINESHWAR SINGH Vs. STATE OF BIHAR
|
November 10, 2005 |
DIPAK KUMAR THAKUR Vs. STATE OF BIHAR
|
December 6, 2005 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. JAISHREE VERMA
|
August 10, 2005 |
DULARI DEVI Vs. STATE OF BIHAR
|
February 17, 2005 |
DULARI KEWAT Vs. STATE OF BIHAR
|
February 8, 2005 |
DULHIN SUNDAR BASIYA DEVI ALIAS SUNDARBASIYA Vs. RAMANAND SINGH
|
March 30, 2005 |
DURGA PRASAD UPADHYAYA Vs. STATE OF BIHAR
|
May 9, 2005 |
DWARIKA NATH SINHA Vs. SLATE OF BIHAR
|
August 17, 2005 |
DWARIKA SHARMA ALIAS DWARIKA PD SHARMA Vs. STATE OF BIHAR
|
March 11, 2005 |
DWIVEDY SURENDRA, ADVOCATE Vs. STATE OF BIHAR
|
June 30, 2005 |
EKBAL HAIDER Vs. STATE OF BIHAR
|
August 24, 2005 |
EKRAM ALIAS MD EKRAMUL HAQUE Vs. SK JHAKSHA
|
August 2, 2005 |
ELECTRONIC SYSTEMS PUNJAB LTD Vs. BIHAR STATE CO-OPERATIVE UNBN LTD
|
July 26, 2005 |
EX CT RANVIR SINGH Vs. UNBN GOVT OF INDIA
|
May 12, 2005 |
EZAHAR AHMAD KHAN Vs. STATE OF BIHAR
|
January 27, 2005 |
FAIYAZ AHMAD Vs. STATE
|
March 7, 2005 |
FAIZ AHMAD Vs. STATE OT BIHAR
|
May 6, 2005 |
FARHAT HASAN Vs. COMMISSIONER OF INCOME TAX
|
August 8, 2005 |
FELIX EKKA Vs. STATE OF BIHAR
|
July 26, 2005 |
FOLIX EKKA
Vs. STATE OF BIHAR
|
July 3, 2005 |
FULESHWAR KAMATH Vs. STATE OF BIHAR
|
March 17, 2005 |
GANAPATI DRUGS Vs. PES INSTALLATION PVT LTD
|
September 8, 2005 |
GANAURI SINGH Vs. STATE OF BIHAR
|
April 12, 2005 |
GANGA TRACTORS Vs. STATE OF BIHAR
|
February 28, 2005 |
GANGIA DEVI Vs. STATE OF BIHAR
|
April 13, 2005 |
GAURAV ABDUCTION CASE
Vs. STATE OF BIHAR
|
October 17, 2005 |
GENESH PRASAD YADAV Vs. STATE
|
February 9, 2005 |
GIRIJANAND PRATIHASTA Vs. STATE OF BIHAR
|
April 1, 2005 |
GOPAL SARAN MISHRA
Vs. STATE OF BIHAR
|
February 24, 2005 |
GOPAL SHARAN DUBEY Vs. STATE OF BIHAR
|
February 18, 2005 |
GOPALI MANDAL
Vs. STATE OF BIHAR
|
May 4, 2005 |
GOVIND KR SINGH Vs. STATE
|
February 1, 2005 |
GRISHNATH DUBEY
Vs. STATE OF BIHAR
|
March 23, 2005 |
GULAM KAMRUDDIN Vs. STATE
|
March 2, 2005 |
GULZAR PRASAD
Vs. BIHAR STATE ELECTRICITY BOARD
|
July 28, 2005 |
GURU CHARAN SINGH Vs. MAHATAM SINGH
|
October 18, 2005 |
GYAN MALA DEVI Vs. STATE OF BIHAR
|
August 17, 2005 |
HAKIMUDDIN ALIAS MD HAKIM Vs. SLATE OF BIHAR
|
March 3, 2005 |
HANUMANT LALL Vs. STATE
|
September 27, 2005 |
HARDEO SINGH Vs. RAMAVATI DEVI
|
June 29, 2005 |
HARE RAM JHA
Vs. STATE OF BIHAR
|
February 11, 2005 |
HARE RAM SINGH Vs. STATE OF BIHAR
|
October 27, 2005 |
HARENDRA CHOUDHARY Vs. STATE OF BIHAR
|
July 13, 2005 |
HARENDRA MANJHI Vs. STATE OF BIHAR
|
August 25, 2005 |
HARI NATH CHOUBEY Vs. STATE OF BIHAR
|
August 30, 2005 |
HARIDWAR YADAV Vs. STATE OF BIHAR
|
March 9, 2005 |
HARISHCHANDRA SAH Vs. STATE OF BIHAR
|
July 27, 2005 |
HARKAMAL SINGH Vs. UNION OF INDIA
|
May 13, 2005 |
HASHMAT ALI Vs. STATE OF BIHAR
|
April 26, 2005 |
HASMAT KHATOON Vs. AMIN MIAN
|
April 20, 2005 |
HASSAN ANSARI Vs. STATE OF BIHAR
|
May 6, 2005 |
HINDUSTAN STEEL LIMITED
Vs. SECRETARY CUM COMMISSIONER WATER RESOURCES DEPARTMENT GOVERNMENT OF BIHAR
|
May 10, 2005 |
HIRA LAL RAM
Vs. STATE OF BIHAR
|
August 5, 2005 |
HIRALAL MANDAL
Vs. STATE OF BIHAR
|
March 3, 2005 |
ILLIYAS HUSSAIN Vs. STATE OF BIHAR
|
January 13, 2005 |
INDER LAL BHAGAT Vs. STATE OF BIHAR
|
February 22, 2005 |
INDIAN MEDICAL ASSOCIATION BIHAR Vs. STATE
|
January 7, 2005 |
INDIRA DEVI Vs. STATE OF BIHAR
|
October 7, 2005 |
INDRADEO SINGH Vs. STATE OF BIHAR
|
July 11, 2005 |
INDRADIP RAI Vs. UNION OF INDIA
|
October 4, 2005 |
INDRAJEET KUMAR SINGH Vs. STATE OF BIHAR
|
February 14, 2005 |
INDU DEVI Vs. STATE OF BIHAR
|
January 24, 2005 |
ISHA DISTRIBUTION HOUSE PVT LTD Vs. STATE OF BIHAR
|
September 16, 2005 |
IZHARUL HAQUE Vs. STATE OF BIHAR
|
December 21, 2005 |
J.R.K.RAO Vs. SHIBANI CHOUDHARY
|
September 27, 2005 |
JAGDEO RAM Vs. STATE OF BIHAR
|
March 11, 2005 |
JAGDIP SINGH
Vs. STATE OF BIHAR
|
May 11, 2005 |
JAGDISH CHANDRA SINHA
Vs. STATE OF BIHAR
|
January 11, 2005 |
JAGDISH DAS Vs. STATE OF BIHAR
|
November 14, 2005 |
JAGDISH PRASAD Vs. CHITRAGUPTA PD
|
September 29, 2005 |
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
JAGGANATH THAKUR Vs. STATE OF BIHAR
|
November 24, 2005 |
JAI GOBIND SINGH Vs. UNION OF INDIA
|
September 12, 2005 |
JAI HANUMAN DISTRIBUTORS
Vs. STATE OF BIHAR
|
February 24, 2005 |
JAI KUMAR SINGH Vs. STATE OF BIHAR
|
September 1, 2005 |
JAI NARAYAN JHA Vs. STATE OF BIHAR
|
March 1, 2005 |
JAI NARAYAN SHAH Vs. STATE OF BIHAR
|
August 11, 2005 |
JAI PRAKASH NARAYAN Vs. STATE OF BIHAR
|
April 28, 2005 |
JAI PRAKASH NR YADAV Vs. STATE OF BIHAR
|
December 14, 2005 |
JAI PRAKASH SAH Vs. STATE OF BIHAR
|
September 21, 2005 |
JAI PRAKASH SHARMA
Vs. STATE OF BIHAR
|
January 27, 2005 |
JAI PRAKASH SINGH Vs. VAISHALI KSHETRIYA GRAMIN BANK MUZAFFARPUR
|
September 12, 2005 |
JAI SHANKAR MANDAL Vs. KAILASH KUMAR MANDAL
|
February 24, 2005 |
JAINATH RAM Vs. STATE OF BIHAR
|
March 4, 2005 |
JALESHWAR RAI Vs. STATE OF BIHAR
|
March 18, 2005 |
JANAK SARDAR Vs. STATE OF BIHAR
|
March 22, 2005 |
JAWAHAR RAI Vs. STATE OF BIHAR
|
March 17, 2005 |
JAY NATH PRASAD Vs. STATE OF BIHAR
|
November 24, 2005 |
JAYA SHANKAR SINGH
Vs. CHAMPA DEVI
|
January 31, 2005 |
JAYADA KHATOON Vs. STATE OF BIHAR
|
September 26, 2005 |
JICHCHA SINGH ALIAS DHICHHA SINGH Vs. STATE OF BIHAR
|
July 22, 2005 |
JITENDRA KUAMR Vs. STATE OF BIHAR
|
January 18, 2005 |
JITENDRA KUMAR Vs. STATE
|
September 23, 2005 |
JITENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
February 8, 2005 |
JITENDRA RAJBANSHI & ANR Vs. STATE OF BIHAR
|
October 6, 2005 |
JITENDRA SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
JITENDRA YADAV Vs. STATE OF BIHAR
|
September 21, 2005 |
JIWAN JHA ALIAS JIVNATH JHA Vs. STATE OF BIHAR
|
July 20, 2005 |
JODHAN YADAV Vs. STATE OF BIHAR
|
May 19, 2005 |
JOGENDRA DOM Vs. STATE OF BIHAR
|
November 14, 2005 |
JOGENDRA PRASAD AND YOGENDRA PRASAD Vs. STATE OF BIHAR
|
April 5, 2005 |
JUGESHWAR SINGH ALIAS SINHA Vs. STATE OF BIHAR
|
February 9, 2005 |
JULMI ALIAS JULMI HARIJAN ALIAS BHUTKI Vs. STATE OF BIHAR
|
April 13, 2005 |
JYOTI KUMARI Vs. STATE OF BIHAR
|
October 21, 2005 |
K D CHATERJEE Vs. STATE OF BIHAR
|
May 6, 2005 |
KAILASH THAKUR Vs. STATE OF BIHAR
|
March 29, 2005 |
KALANAND SINGH
Vs. STATE OF BIHAR
|
September 14, 2005 |
KALAVATI SNATAK MAHAVIDYALAY RANIGANJ Vs. DEV NARAYAN PRADHAN
|
March 11, 2005 |
KALAWATI DEVI Vs. PARMANAND MANDAL
|
October 5, 2005 |
KAMAL KISHORE SHARAN Vs. STATE OF BIHAR
|
October 4, 2005 |
KAMAL KUMAR TALWAR
Vs. PRAKASH KUMAR
|
June 22, 2005 |
KAMDEO KUWAR Vs. STATE OF BIHAR
|
July 22, 2005 |
KAMESHWAR MAHTO AND PANDEY UMESH BIHARI VERMA
Vs. STATE OF BIHAR
|
August 5, 2005 |
KAMLA DEVI AND SUDHIR KUMAR Vs. STATE
|
February 2, 2005 |
KAMLA KUER
Vs. STATE OF BIHAR
|
March 22, 2005 |
KAMLESH KUMAR ALIAS NAVLESH Vs. STATE
|
June 1, 2005 |
KAMTA PRASAD SHARMA
Vs. STATE OF BIHAR
|
February 3, 2005 |
KANHAIYA RAM Vs. STATE OF BIHAR
|
March 3, 2005 |
KANT LAL Vs. STATE OF BIHAR
|
May 2, 2005 |
KANTI DEVI Vs. STATE OF BIHAR
|
August 3, 2005 |
KAPIL YADAV ALIAS KAPILDEO YADAV Vs. STATE OF BIHAR
|
March 7, 2005 |
KAPILDEO SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
KARTIK LAL Vs. STATE OF BIHAR
|
October 26, 2005 |
KARU MANJHI Vs. STATE OF BIHAR
|
July 25, 2005 |
KARYANAND SINGH
Vs. STATE OF BIHAR
|
May 6, 2005 |
KASHIM Vs. JALIL
|
June 22, 2005 |
KASIM ANSARI Vs. STATE OF BIHAR
|
April 26, 2005 |
KAUR SAIN TRADERS Vs. UNION OF INDIA
|
May 5, 2005 |
KAUSHAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
|
October 4, 2005 |
KAUSHAL KISHORE SINGH Vs. STATE OF BIHAR
|
July 21, 2005 |
KAUSHLENDRA SINGH ALIAS KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
|
February 4, 2005 |
KEDAR NATH SINGH
Vs. STATE OF BIHAR
|
November 28, 2005 |
KEDAR NATH SINGH Vs. STATE
|
January 24, 2005 |
KEDAR PANDEY Vs. STATE OF BIHAR
|
February 17, 2005 |
KEDAR PASWAN Vs. STATE OF BIHAR
|
March 9, 2005 |
KEDAR RAI Vs. STATE OF BIHAR
|
June 24, 2005 |
KESHAR DEVI Vs. STATE OF BIHAR
|
April 26, 2005 |
KHATRANO DEVI Vs. HAZARI SAO
|
October 28, 2005 |
KHWAJA GHULAM RASHOOL
Vs. STATE OF BIHAR
|
February 15, 2005 |
KRISHNA BALLAVA SINGH
Vs. STATE OF BIHAR
|
September 28, 2005 |
KRISHNA KANT PRASAD Vs. STATE OF BIHAR
|
February 28, 2005 |
KRISHNA KUMAR SINGH
Vs. SATYA NARAIN PRASAD
|
September 26, 2005 |
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
|
August 19, 2005 |
KRISHNA KUMAR TIBREWAL Vs. SHEO NARAYAN PRASAD ALIAS SHEO SHANKAR PRASAD
|
August 1, 2005 |
KRISHNA LAL SRIVASTAVA
Vs. PRDA
|
September 26, 2005 |
KRISHNA LAL YADAV Vs. SHAMBHU KUMAR YADAV
|
October 7, 2005 |
KRISHNA MOHAN JHA
Vs. STATE OF BIHAR
|
January 6, 2005 |
KRISHNA MURARI YADAV Vs. STATE OF BIHAR
|
August 24, 2005 |
KRISHNA PRASAD KESHRI Vs. STATE OF BIHAR
|
February 21, 2005 |
KRISHNA SINGH
Vs. STATE OF BIHAR
|
February 10, 2005 |
KRISHNAMOHAN PRASAD ASTHANA Vs. STATE
|
March 11, 2005 |
KRITI KAMAL SINHA Vs. VIJAY LAXMI BHATNAGAR
|
March 21, 2005 |
KRITIKA RAINA Vs. STATE OF BIHAR
|
September 14, 2005 |
KUMAR NAND KISHORE SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
KUMAR SAGAR DHWAJ RATNA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 27, 2005 |
KUMAR SUMAN SINGH Vs. STATE OF BIHAR
|
December 6, 2005 |
KUMARI SANGITA Vs. STATE OF BIHAR
|
January 27, 2005 |
KUNJ BIHARI THAKUR
Vs. STATE OF BIHAR
|
March 15, 2005 |
LAISANGTHEM SANATHOMBA SINGH Vs. STATE OF BIHAR
|
November 24, 2005 |
LAKHAN LAI SHARMA Vs. STATE OF BIHAR
|
March 3, 2005 |
LAKHPATI DEVI Vs. STATE OF BIHAR
|
February 1, 2005 |
LAKHVINDAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
September 20, 2005 |
LAKSHMI KANT Vs. STATE OF BIHAR
|
November 18, 2005 |
LAKSHMI ROY Vs. STATE OF BIHAR
|
March 30, 2005 |
LAL BABU SINGH Vs. STATE OF BIHAR
|
September 20, 2005 |
LAL BAHADUR SINGH
Vs. STATE OF BIHAR
|
August 19, 2005 |
LAL PARI DEVI Vs. RAMESHWAR SINGH
|
December 13, 2005 |
LAL SINGH ALIAS LAL BABU ALIAS JAY PRAKASH NARAYAN Vs. STATE OF BIHAR
|
December 5, 2005 |
LALAN KUMAR SHANI Vs. STATE OF BIHAR
|
November 10, 2005 |
LALDHARI MISTRI Vs. VIJAY KUMAR
|
August 31, 2005 |
LALI RAM Vs. STATE OF BIHAR
|
May 17, 2005 |
LALIT NARAIN SINGH Vs. PRESIDENT RELIGIOUS TRUST BOARD
|
October 5, 2005 |
LALIT PRASAD Vs. STATE OF BIHAR
|
September 21, 2005 |
LALLAN KUMAR SAHNI
Vs. STATE OF BIHAR
|
November 10, 2005 |
LALLAN RAI Vs. STATE OF BIHAR
|
January 24, 2005 |
LALU PRASAD Vs. STATE OF BIHAR
|
June 21, 2005 |
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
|
May 6, 2005 |
LAXMAN JHA
Vs. STATE OF BIHAR
|
March 22, 2005 |
LAXMIKANT SINGH Vs. STATE OF BIHAR
|
March 3, 2005 |
LIBIN MINJ Vs. STATE OF BIHAR
|
October 4, 2005 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEO PUJAN PRASAD
|
June 24, 2005 |
LIPIKA GUPTA Vs. PARTHO GUPTA
|
March 15, 2005 |
MADAN KUMAR JHA
Vs. STATE OF BIHAR
|
October 24, 2005 |
MADAN MOHAN JHA Vs. STATE OF BIHAR
|
March 16, 2005 |
MADAN PRASAD GUPTA Vs. SHEO CHANDRA PRASAD
|
June 30, 2005 |
MADHAV NATH TRIPATHI Vs. CANARA BANK
|
October 6, 2005 |
MAHAMAYA PRASAD CHAUDHARY Vs. THAKKAN CHAUDHARY
|
April 8, 2005 |
MAHANGU YADAV Vs. LALKISHUN YADAV
|
February 24, 2005 |
MAHANTH SHAMBHU GIRI ALIAS MAHANTH KRIPA SHANKAR GIRI Vs. STATE OF BIHAR
|
February 8, 2005 |
MAHENDRA LAL DAS
Vs. STATE OF BIHAR
|
January 13, 2005 |
MAHENDRA NARAYAN SHARMA
Vs. STATE OF BIHAR
|
February 15, 2005 |
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
September 21, 2005 |
MAHENDRA PRASAD SINHA
Vs. STATE OF BIHAR
|
September 16, 2005 |
MAHENDRA RAM Vs. ASHOK KUMAR SINGH
|
July 17, 2005 |
MAHENDRA SAHNI Vs. STATE OF BIHAR
|
September 16, 2005 |
MAHENDRA SINGH Vs. STATE OF BIHAR
|
December 20, 2005 |
MAHENDRA THAKUR Vs. STATE OF BIHAR
|
December 13, 2005 |
MAHENDRA YADAV Vs. RATNA DEVI
|
March 4, 2005 |
MAHESH AGRAWAL Vs. STATE OF BIHAR
|
February 9, 2005 |
MAHESH KUMAR ALIAS MAHESH PRASAD Vs. UNION OF INDIA
|
November 14, 2005 |
MAHESH PRASAD SINGH Vs. STATE OF BIHAR
|
July 12, 2005 |
MAHESHWAR PRASAD Vs. STATE OF BIHAR
|
April 26, 2005 |
MAHESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
|
July 25, 2005 |
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
|
March 11, 2005 |
MAHESHWARI YADAV & ANR Vs. STATE OF BIHAR
|
October 7, 2005 |
MAKSOODAN KHATOON Vs. AKHTARI BEGUM
|
September 22, 2005 |
MALTI DEVI Vs. CHAIRMAN B S E B
|
October 5, 2005 |
MALTI KUMARI
Vs. STATE OF BIHAR
|
January 20, 2005 |
MANGRU SINGH Vs. STATE OF BIHAR
|
September 9, 2005 |
MANIK CHAND PASWAN Vs. STATE OF BIHAR
|
April 5, 2005 |
MANIK CHANDRA WATSALYA Vs. STATE OF BIHAR
|
October 26, 2005 |
MANISH KUMAR Vs. STATE OF BIHAR
|
September 2, 2005 |
MANISH KUMAR PANDEY Vs. STATE OF BIHAR
|
May 16, 2005 |
MANJU DEVI Vs. STATE OF BIHAR
|
March 2, 2005 |
MANJU DEVI Vs. RAMJEE SINGH ALIAS BHUTTU SINGH
|
July 20, 2005 |
MANNU SAH Vs. STATE OF BIHAR
|
March 23, 2005 |
MANOHAR LAL BARNWAL Vs. STATE OF BIHAR
|
September 28, 2005 |
MANOHAR PRASAD Vs. STATE OF BIHAR
|
August 8, 2005 |
MANOJ KUMAR
Vs. STATE OF BIHAR
|
February 24, 2005 |
MANOJ KUMAR JHA Vs. STATE OF BIHAR
|
March 9, 2005 |
MANOJ KUMAR JHA Vs. STATE
|
January 31, 2005 |
MANOJ KUMAR RAJAK
Vs. STATE OF BIHAR
|
May 11, 2005 |
MANOJ KUMAR VERMA
Vs. STATE OF BIHAR
|
July 18, 2005 |
MANORAMA MISHRA Vs. STATE OF BIHAR
|
October 19, 2005 |
MANTI DEVI Vs. STATE OF BIHAR
|
December 13, 2005 |
MANTOSH KUMAR ALIAS MANGAL RAI Vs. STATE OF BIHAR
|
January 5, 2005 |
MANTU KUMAR
Vs. STATE OF BIHAR
|
August 10, 2005 |
MANTU TIWARY Vs. STATE OF BIHAR
|
March 28, 2005 |
MANZOOR Vs. STATE OF BIHAR
|
April 1, 2005 |
MANZOOR ALAM Vs. STATE OF BIHAR
|
July 11, 2005 |
MARICO INDUSTRIES LTD Vs. STATE OF BIHAR
|
March 11, 2005 |
MATTER OF AN APPLICATION UNDER ARTICLE 226 OF CONSTITUTION OF INDIA ABHAY KUMAR Vs. STATE OF BIHAR
|
May 3, 2005 |
MAU SINGH Vs. STATE BIHAR
|
October 19, 2005 |
MD ALI MURTAZA Vs. STATE OF BIHAR
|
May 5, 2005 |
MD ASSEBUL Vs. STATE OF BIHAR
|
August 8, 2005 |
MD AYUB Vs. STATE OF BIHAR
|
July 21, 2005 |
MD MOBIN ALI ALIAS MOQUIM ALI Vs. STATE OF BIHAR
|
September 7, 2005 |
MD MUSTAQUIM ALIAS MUSTAQUIM MIAN Vs. LALMUNI YADAV
|
March 7, 2005 |
MD SHAHZADA Vs. STATE OF BIHAR
|
August 23, 2005 |
MD SHAKIL Vs. STATE OF BIHAR
|
August 25, 2005 |
MD TASLIM Vs. MD ALIM
|
December 20, 2005 |
MD TAZUDDIN & ORS Vs. STATE OF BIHAR
|
May 3, 2005 |
MEDNI SINGH AND RAGHUBIR SINGH (IN 440), SHAILENDRA KUMAR SINGH @ SHAILENDRA SINGH (IN 474) Vs. STATE OF BIHAR
|
April 26, 2005 |
MEENA KUMARI Vs. STATE OF BIHAR
|
January 27, 2005 |
MEENA KUMARI ALIAS MEENA DEVI Vs. STATE OF BIHAR
|
May 9, 2005 |
MEENA PRATAP SINGH Vs. STATE OF BIHAR
|
April 4, 2005 |
METHODIST CHURCH Vs. STATE OF BIHAR
|
July 29, 2005 |
MEWALAL SAH Vs. SHAYAMA DEVI
|
November 11, 2005 |
MIDHAT KARIM KHAN Vs. MAGADH GRAMIN BANK
|
March 21, 2005 |
MINATI DUTTA Vs. SUSHIL CHAUDHARY
|
May 19, 2005 |
MISHRI YADAV Vs. STATE OF BIHAR
|
October 5, 2005 |
MITHILESH KUMAR SINGH ALIAS MOLAN SINGH Vs. STATE OF BIHAR
|
December 15, 2005 |
MITHLESH KUMAR SINHA Vs. STATE OF BIHAR
|
August 12, 2005 |
MOHAMMAD KAJIMUDDIN Vs. STATE OF BIHAR
|
September 14, 2005 |
MOHAN PRASAD ASTHANA Vs. BIHAR STATE ELECTRICITY BOARD
|
January 17, 2005 |
MOL CHANDRA JHA Vs. STATE OF BIHAR
|
August 29, 2005 |
MOSAHEB SHARMA
Vs. STATE OF BIHAR
|
May 13, 2005 |
MOSMT. MANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
December 13, 2005 |
MOSTAKIM MIAN Vs. MOHAMAD HUSSAIN ALIAS MOHAMAD MIAN
|
January 3, 2005 |
MOSTT KAMLA DEVI Vs. STATE OF BIHAR
|
December 1, 2005 |
MOSTT SONA DEVI Vs. BALINDRA RAI
|
September 29, 2005 |
MOTI CHANDRA KUMAR Vs. STATE OF BIHAR
|
September 19, 2005 |
MRIDULA KUMARI SINHA Vs. STATE OF BIHAR
|
June 27, 2005 |
MRIDULA SINGH ALIAS BULBUL Vs. BRAHMDEO PD SINGH
|
September 15, 2005 |
MUAZZIN OF MOSQUE NEAR THE PATNA HIGH COURT Vs. STATE OF BIHAR
|
January 7, 2005 |
MUKHLAL RAM
Vs. STATE OF BIHAR
|
April 29, 2005 |
MUKHTAR ANSARI Vs. STATE
|
January 14, 2005 |
MUNI SINGH AND ORS. Vs. STATE OF BIHAR
|
October 19, 2005 |
MUNNA SHUKLA ALIAS RAVI KAND SHUKLA Vs. STATE OF BIHAR
|
January 31, 2005 |
MURARI PRASAD Vs. STATE OF BIHAR
|
January 24, 2005 |
MURARI THAKUR; SUNIL KUMAR THAKUR Vs. STATE OF BIHAR
|
January 21, 2005 |
N R CONSTRUCTION PVT LTD Vs. PROJECT ENGINEER
|
January 12, 2005 |
NAGEHSWAR SINGH & ORS Vs. STATE OF BIHAR
|
April 21, 2005 |
NAGENDRA PRASAD
Vs. STATE OF BIHAR
|
March 24, 2005 |
NAGENDRA SINGH Vs. STATE OF BIHAR
|
March 29, 2005 |
NAGENDRA SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
NAGESHWAR THAKUR Vs. STATE OF BIHAR
|
December 12, 2005 |
NALANI KUMAR JHA Vs. STATE OF BIHAR
|
July 25, 2005 |
NALINI RANJAN BISWAS Vs. STATE OF BIHAR
|
June 22, 2005 |
NAND JEE SINGH Vs. STATE OF BIHAR
|
September 22, 2005 |
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
August 18, 2005 |
NAND KISHORE PRASAD SAH Vs. STATE OF BIHAR
|
February 15, 2005 |
NAND KISHORE RAM Vs. STATE OF BIHAR
|
April 7, 2005 |
NAND PRASAD DUSADH Vs. STATE OF BIHAR
|
August 3, 2005 |
NANDJEE YADAV ALIAS NANDI YADAV Vs. STATE OF BIHAR
|
April 5, 2005 |
NANHAK RAM Vs. STATE OF BIHAR
|
November 14, 2005 |
NARAIN SAH Vs. ORIENTAL FIRE AND GENL INS CO LTD
|
August 3, 2005 |
NARAYAN PRASAD Vs. STATE OF BIHAR
|
April 8, 2005 |
NARENDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
|
August 26, 2005 |
NARENDRA NARAYAN SINGH
Vs. STATE OF BIHAR
|
November 17, 2005 |
NARESH MAHTO Vs. DURGA MAHTO
|
March 30, 2005 |
NARESH MANDAL Vs. STATE OF BIHAR
|
May 25, 2005 |
NARESH MANDAL Vs. STATE OF BIHAR
|
May 20, 2005 |
NARESH SHANKAR PRASAD
Vs. STATE OF BIHAR
|
August 17, 2005 |
NARESH YADAV Vs. STATE OF BIHAR
|
August 5, 2005 |
NARMEDESHWAR UPADHYA Vs. STATE OF BIHAR
|
April 9, 2005 |
NARSINGH LAL DAGA Vs. STATE OF BIHAR
|
March 15, 2005 |
NARSINGH RAI Vs. DURGAWATI DEVI
|
June 27, 2005 |
NASIMUDDIN
Vs. STATE OF BIHAR
|
September 1, 2005 |
NATH THAKUR Vs. STATE OF BIHAR
|
September 29, 2005 |
NATHESHWAR SAH Vs. STATE OF BIHAR
|
September 27, 2005 |
NATHUNI PANDIT Vs. STATE OF BIHAR
|
October 25, 2005 |
NATHUNI YADAV Vs. STATE OF BIHAR
|
July 11, 2005 |
NATIONAL COUNCIL FOR TEACHER EDUCATION
Vs. EDARA AL NISHAT MUSLEMEEN EDUCATION SOCIETY
|
April 26, 2005 |
NATIONAL INSURANCE CO LTD Vs. RAJ LAXMI SINHA
|
August 23, 2005 |
NATIONAL JUTE MANUFACTURERS CORPORATION UNIT Vs. SHAKUNTALA DEVI
|
September 14, 2005 |
NAVI LAL ROHITA Vs. STATE OF BIHAR
|
November 21, 2005 |
NAVIN KUMAR MISHRA
Vs. STATE OF BIHAR
|
March 30, 2005 |
NAWAI KISHORE SINGH Vs. STATE OF BIHAR
|
February 3, 2005 |
NAWALESH KUMAR
Vs. STATE OF BIHAR
|
August 8, 2005 |
NAYAN TARA SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
December 15, 2005 |
NEELAM MUNDU Vs. VICE CHANCELLOR M U
|
September 6, 2005 |
NEELAM SINHA Vs. STATE OF BIHAR
|
December 7, 2005 |
NEERAJ KUMAR Vs. STATE OF BIHAR
|
November 28, 2005 |
NEERAJ KUMAR MANAS Vs. STATE OF BIHAR
|
September 12, 2005 |
NEHA KUMARI Vs. STATE OF BIHAR
|
April 21, 2005 |
NEPALI YADAV Vs. STATE OF BIHAR
|
April 20, 2005 |
NEVILAL ROHITA CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
August 31, 2005 |
NEYAZ AHMAD Vs. STATE OF BIHAR
|
July 14, 2005 |
NIRANJAN DIWAKAR
Vs. STATE OF BIHAR
|
December 16, 2005 |
NIRANJAN PRASAD Vs. STATE OF BIHAR
|
March 2, 2005 |
NIRANJAN YADAV ALIAS JHOJHO YADAV Vs. STATE OF BIHAR
|
February 2, 2005 |
NIRMALA MISHRA Vs. RAM JANKI JEE DEITIES
|
August 5, 2005 |
NIRMALA SINGH Vs. STATE OF BIHAR
|
September 1, 2005 |
NOOR ALAM KHAN Vs. HON BLE HIGH COURT OF JUDICATURE AT PATNA
|
May 3, 2005 |
OM PRAKASH GUPTA Vs. PATNA MUNCPALCORPORATION PATNA
|
April 4, 2005 |
ONKAR PRASAD SINGH
Vs. STATE OF BIHAR
|
October 7, 2005 |
OZAIR GHAFFARI Vs. STATE OF BIHAR
|
February 17, 2005 |
P A INTERNATIONAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER BHAGALPUR
|
July 21, 2005 |
PANCHAM LAL JAISWAL Vs. STATE OF BIHAR
|
November 11, 2005 |
PANDEY AND CO BUILDERS PVT LIMITED Vs. STATE OF BIHAR
|
September 21, 2005 |
PANDEY AND CO BUILDERS PVT LTD Vs. STATE OF BIHAR
|
April 26, 2005 |
PANWATI DEVI Vs. NIRAKHNI DEVI
|
February 3, 2005 |
PARAS NATH SHARMA Vs. BIHAR SANSKRIT SHIKSHA BOARD
|
October 5, 2005 |
PARMA NAND SINGH Vs. STATE OF BIHAR
|
November 11, 2005 |
PARMA NAND SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
PARMANAND SAH Vs. STATE OF BIHAR
|
March 15, 2005 |
PARMATMA SHARAN KANSAL Vs. STATE OF BIHAR
|
December 6, 2005 |
PARMESHWAR MAHTO Vs. STATE OF BIHAR
|
April 11, 2005 |
PARMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 3, 2005 |
PARSAN SAH Vs. STATE OF BIHAR
|
March 17, 2005 |
PARSHURAM TIWARY
Vs. STATE OF BIHAR
|
February 16, 2005 |
PARSURAM YADAV Vs. STATE OF BIHAR
|
April 19, 2005 |
PASHUPATI NATH SINGH Vs. STATE OF BIHAR
|
May 17, 2005 |
PATHAR UDOG SANGH KUND NAWADA Vs. STATE OF BIHAR
|
April 11, 2005 |
PATHAR UDYOG SANGH Vs. STATE OF BIHAR
|
February 2, 2005 |
PAVITRI DEVI Vs. MOST KALAWATI KUER
|
September 16, 2005 |
PAWAN KISHORE KARN Vs. STATE OF BIHAR
|
February 4, 2005 |
PESTICIDES ENTREPRENEUR ASSOCIATION BIHAR Vs. STATE OF BIHAR
|
December 6, 2005 |
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
|
February 3, 2005 |
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
|
March 23, 2005 |
PHULO KUMAR SINGH Vs. RAM JULUM PASWAN
|
March 10, 2005 |
PINKU YADAV Vs. STATE OF BIHAR
|
April 15, 2005 |
PINTU SINGH ALIAS RAJIV RANJAN KUMAR SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
PRABHAT TRIVEDI Vs. FATNA HIGH COURT
|
May 19, 2005 |
PRABHUNATH SAHU ALIAS PRABHUNATH SAH Vs. NAGINA SINGH
|
July 8, 2005 |
PRADIP LAMP WORKS Vs. STATE OF BIHAR
|
March 11, 2005 |
PRAGASH MAHTO Vs. STATE OF BIHAR
|
July 7, 2005 |
PRAHLAD RAI AGRAWAL BURAKIA ALIAS PRAHLAD RAI Vs. RAM PYARI DEVI
|
April 8, 2005 |
PRAMESHWAR PRASAD CHOUDHARY
Vs. STATE OF BIHAR
|
August 26, 2005 |
PRAMOD KUMAR
Vs. VIJAY KUMAR SAH
|
July 26, 2005 |
PRAMOD KUMAR BIHARI Vs. STATE OF BIHAR
|
September 15, 2005 |
PRAN KUMAR RAY Vs. STATE OF BIHAR
|
March 11, 2005 |
PRATAP CHAUHAN Vs. STATE OF BIHAR
|
May 20, 2005 |
PRATAP NARAYAN JHA
Vs. SIWAN CENTRAL COOPERATIVE BANK LTD
|
December 15, 2005 |
PRAVEEN KUMAR
Vs. STATE OF BIHAR
|
July 18, 2005 |
PREM CHANDRA RAI Vs. JAGERNATH RAI
|
September 26, 2005 |
PREM KUMAR JHA Vs. STATE OF BIHAR
|
March 22, 2005 |
PREM KUMAR PANDIT Vs. STATE OF BIHAR
|
August 1, 2005 |
PREM PRAKASH SINGH Vs. STATE OF BIHAR
|
February 28, 2005 |
PREM SHANKAR CHAUDHARY Vs. SPECIAL OFFICER NOW PRESIDENT BIHAR STATE BOARD RELIGIOUS TRUST
|
August 30, 2005 |
PREMLATA GUPTA Vs. STATE
|
April 26, 2005 |
PRESIDENT BIHAR LOK SEVA AYOG Vs. STATE OF BIHAR
|
May 19, 2005 |
PUNAM GUPTA Vs. AMAR CHAND SARAWAGI
|
September 20, 2005 |
PUNAM KUMARI Vs. STATE OF BIHAR
|
February 10, 2005 |
PUNIT KUMAR Vs. STATE
|
January 7, 2005 |
PURUSHOTTAM KUMAR ALIAS PUROOSHATTAM KUMAR Vs. STATE OF BIHAR
|
July 15, 2005 |
QAISER ALI Vs. STATE OF BIHAR
|
March 16, 2005 |
QUAYUM Vs. STATE OF BIHAR
|
March 7, 2005 |
R K TEKRIWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 5, 2005 |
RABBI RAJAK Vs. STATE OF BIHAR
|
December 1, 2005 |
RADHA TAMOLIN
Vs. DURGAWATI DEVI
|
September 20, 2005 |
RADHE KRISHNA OIL MILLS PVT LTD Vs. STATE OF BIHAR
|
November 18, 2005 |
RAGHUBANS MANI Vs. MAHABIR BABU MARWARI SHREE LALJEE KARGHA VASTRALAYA AND BIJAY PRASAD AGARWAL
|
August 11, 2005 |
RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
August 29, 2005 |
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
January 24, 2005 |
RAGJAWA NARAYAN MISHRA
Vs. CHIEF EXECUTIVE OFFICER BIHAR RAJYA KHADI GRAMOUDYOG BOARD
|
December 5, 2005 |
RAGJAWA NARAYAN MISHRA AND ETC. Vs. BIHAR RAJYA KHADI GRAMODYOG BOARD
|
December 5, 2005 |
RAHMAN MIAN Vs. REYAZUL ANSARI
|
July 1, 2005 |
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
February 10, 2005 |
RAJ KISHORE SAH Vs. STATE OF BIHAR
|
April 29, 2005 |
RAJ KUMAR
Vs. BIHAR STATE ELECTION COMMISSION
|
September 14, 2005 |
RAJ KUMAR ALIAS RAJU YADAV ALIAS RAJ KUMAR YADAV Vs. STATE OF BIHAR
|
July 11, 2005 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
September 16, 2005 |
RAJ KUMARI DEVI Vs. STATE OF BIHAR
|
November 11, 2005 |
RAJA MISHRA Vs. STATE OF BIHAR
|
September 14, 2005 |
RAJA RAM CHOUDHARY ALIAS RAJA RAM Vs. STATE OF BIHAR
|
September 16, 2005 |
RAJA RAM RAI Vs. COLLECTOR OF BEGUSARAI
|
November 9, 2005 |
RAJAN KUMAR VARMA Vs. SACHCHIDANAND SINGH
|
September 22, 2005 |
RAJAT KUMAR SINGH
Vs. STATE OF BIHAR
|
August 24, 2005 |
RAJBALLABH SINGH Vs. STATE ELECTRICITY BOARD
|
March 17, 2005 |
RAJENDRA MEHTA Vs. STATE OF BIHAR
|
May 10, 2005 |
RAJENDRA PRASAD @ RAJENDRA PD. AGRAWAL Vs. SHRI SHEO NARAYAN SINGH
|
February 25, 2005 |
RAJENDRA PRASAD ALIAS RAJENDRA PD AGRAWAL Vs. SHEO NARAYAN SINGH
|
February 25, 2005 |
RAJENDRA PRASAD SINGH
Vs. STATE OF BIHAR
|
March 3, 2005 |
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
March 18, 2005 |
RAJENDRA PRASAD VIDYARTHI Vs. STATE OF BIHAR
|
March 14, 2005 |
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
October 24, 2005 |
RAJESH KUMAR Vs. STATE
|
February 2, 2005 |
RAJESH KUMAR AGRAWAL Vs. STATE OF BIHAR
|
July 21, 2005 |
RAJESH KUMAR JAISWAL ALIAS RAJESH JAISWAL Vs. STATE OF BIHAR
|
September 30, 2005 |
RAJESH KUMAR MITTAL
Vs. STATE OF BIHAR
|
January 18, 2005 |
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 2, 2005 |
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 28, 2005 |
RAJESH MANDAL Vs. STATE OF BIHAR
|
September 1, 2005 |
RAJESHWAR PANDEY
Vs. STATE OF BIHAR
|
August 17, 2005 |
RAJESHWAR PD SHARMA Vs. MANI BHUSAN SHARMA
|
July 21, 2005 |
RAJKALI DEVI Vs. STATE OF BIHAR
|
March 4, 2005 |
RAJNANDNI KUMARI Vs. STATE OF BIHAR
|
December 21, 2005 |
RAJOLAL SHARMA Vs. STATE OF BIHAR
|
September 12, 2005 |
RAJU MANJHI Vs. STATE OF BIHAR
|
August 3, 2005 |
RAJU YADAV Vs. STATE OF BIHAR
|
August 23, 2005 |
RAKA SAHAY
Vs. MAGADH UNIVERSITY
|
July 5, 2005 |
RAKESH KUMAR
Vs. STATE OF BIHAR
|
June 30, 2005 |
RAKESH KUMAR CHAUHAN Vs. STATE OF BIHAR
|
August 30, 2005 |
RAM ADHAR SINGH Vs. STATE OF BIHAR
|
February 22, 2005 |
RAM AYODHYA MAHTO Vs. STATE OF BIHAR
|
February 8, 2005 |
RAM BABU KUMAR
Vs. STATE OF BIHAR
|
March 7, 2005 |
RAM BAHADUR SINGH Vs. STATE OF BIHAR
|
May 10, 2005 |
RAM BALAK RAI Vs. DAYA DEVI
|
September 14, 2005 |
RAM BALLABH SAH
Vs. STATE OF BIHAR
|
May 9, 2005 |
RAM BHAGWAN PRASAD Vs. STATE OF BIHAR
|
February 11, 2005 |
RAM BILAS PRASAD
Vs. STATE OF BIHAR
|
September 23, 2005 |
RAM BILAS PRASAD Vs. SUDHAMAYI SINHA
|
July 27, 2005 |
RAM BILASH PRASAD SINHA ALIAS RAM BILASH PD SINHA ALIAS Vs. GUJARI DEVI
|
March 22, 2005 |
RAM BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 22, 2005 |
RAM BRITT PASWAN Vs. STATE OF BIHAR
|
April 29, 2005 |
RAM CHANDER SAN Vs. STATE OF BIHAR
|
October 7, 2005 |
RAM CHANDRA JHA
Vs. STATE OF BIHAR
|
April 26, 2005 |
RAM CHANDRA RAI AND OTHERS Vs. STATE OF BIHAR
|
March 24, 2005 |
RAM CHANDRA SINHA Vs. STATE OF BIHAR
|
March 4, 2005 |
RAM CHELA Vs. BIHAR STATE ELECTRICITY BOARD
|
September 8, 2005 |
RAM DAYAL BHAGAT Vs. STATES OF BIHAR
|
March 16, 2005 |
RAM DIHAL CHOUDHARY Vs. STATE OF BIHAR
|
September 30, 2005 |
RAM GOPAL PANDEY Vs. HIGH COURT OF JUDICATURE AT PATNA
|
May 20, 2005 |
RAM JANAM JHA Vs. STATE OF BIHAR
|
May 2, 2005 |
RAM KRISHNA CHOUDHARY Vs. STATE OF BIHAR
|
January 27, 2005 |
RAM KUMAR BHAGAT Vs. UNION OF INDIA
|
August 26, 2005 |
RAM KUMAR PODDAR Vs. SHIV NARAIN SAO
|
June 29, 2005 |
RAM LAGAN SINGH; SHOSHAN SINGH @ SASANK SINGH Vs. STATE OF BIHAR
|
August 2, 2005 |
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
October 5, 2005 |
RAM NAGINA CHOUDHARY Vs. VAISHALI KSHETRIYA GRAMIN BANK
|
April 5, 2005 |
RAM NAGINA SANGAHI
Vs. RAJPATI SANGAHI
|
May 3, 2005 |
RAM NAIESH PRASAD ALIAS NAIESH BHAGAT Vs. UNION OF INDIA
|
March 11, 2005 |
RAM NARAYAN JHA Vs. STATE OF BIHAR
|
March 10, 2005 |
RAM NARAYAN RENU
Vs. STATE OF BIHAR
|
September 29, 2005 |
RAM NARESH MISHRA Vs. STATE OF BIHAR
|
February 6, 2005 |
RAM NARESH MISHRA Vs. STATE OF BIHAR
|
July 6, 2005 |
RAM NARESH RAY Vs. STATE OF BIHAR
|
August 31, 2005 |
RAM NARESH ROY Vs. STATE OF BIHAR
|
September 7, 2005 |
RAM NARESH SINGH
Vs. STATE OF BIHAR
|
March 11, 2005 |
RAM NARESH THAKUR Vs. STATE OF BIHAR
|
December 9, 2005 |
RAM PARI DEVI Vs. STATE OF BIHAR
|
March 3, 2005 |
RAM PRAVESH SINGH
Vs. RAM BINOD SINGH
|
February 24, 2005 |
RAM RATAN TIWARY Vs. STATE OF BIHAR
|
February 4, 2005 |
RAM SAROWAR PD SINGH Vs. STATE
|
February 3, 2005 |
RAM SHEKHAR SINGH Vs. STATE BANK OF INDIA
|
April 8, 2005 |
RAM SUBODH RAY Vs. STATE OF BIHAR
|
July 18, 2005 |
RAM SUMARI DEVI SMT Vs. STATE OF BIHAR
|
March 15, 2005 |
RAM SUMERI DEVI ALIAS SUMERI DEVI Vs. SHIVA PANDEY ALIAS SHEO KUMARI DEVI ALIAS SHEO KUMARI PANDEY
|
August 24, 2005 |
RAM SWARUP PRASAD
Vs. STATE OF BIHAR
|
August 17, 2005 |
RAM YATAN SINGH ALIAS RAM JATIN SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
RAMA KANT SINGH
Vs. UNION OF INDIA
|
May 4, 2005 |
RAMA KANT SINGH Vs. STATE OF BIHAR
|
September 29, 2005 |
RAMA KISHORE SINGH ALIAS RAMA SINGH Vs. STATE OF BIHAR
|
February 9, 2005 |
RAMA NAND MISHRA Vs. STATE OF BIHAR
|
May 9, 2005 |
RAMA SINGH Vs. STATE OF BIHAR
|
March 4, 2005 |
RAMADHAR SHARMA Vs. STATE OF BIHAR
|
February 8, 2005 |
RAMAKANT PRASAD Vs. STATE OF BIHAR
|
April 26, 2005 |
RAMAKANT PRASAD SINGH Vs. STATE OF BIHAR
|
September 8, 2005 |
RAMANAND GUPTA Vs. BANKEY LAL
|
January 6, 2005 |
RAMANAND MANDAL Vs. STATE OF BIHAR
|
June 27, 2005 |
RAMANAND SHARMA Vs. MATARAJ RAJESHWARY BHAGWATI DEVI
|
March 21, 2005 |
RAMANAND SHARMA Vs. MATARAJ RAJESHWARY BHAGWATI DEVI
|
May 21, 2005 |
RAMANANDI DEVI HINDU ANATHALAYA Vs. STATE OF BIHAR
|
October 6, 2005 |
RAMASHANKAR SINGH Vs. STATE OF BIHAR
|
August 4, 2005 |
RAMAUTAR SAH Vs. STATE OF BIHAR
|
September 21, 2005 |
RAMAWATI DEVI Vs. STATE OF BIHAR
|
April 5, 2005 |
RAMBAHADUR SAH Vs. STATE OF BIHAR
|
May 11, 2005 |
RAMCHANDRA JHA Vs. STATE OF BIHAR
|
September 27, 2005 |
RAMDEO KAHAR AND UPENDRA KAHAR Vs. STATE OF BIHAR
|
August 9, 2005 |
RAMENDRA PANDEY Vs. STATE OF BIHAR
|
August 10, 2005 |
RAMESH JHA Vs. STATE OF BIHAR
|
November 14, 2005 |
RAMESH KR PATEL Vs. STATE
|
January 4, 2005 |
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
|
November 25, 2005 |
RAMESH TIWARY ALIAS RAMESH Vs. STATE OF BIHAR
|
March 2, 2005 |
RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
February 21, 2005 |
RAMJEET SINGH
Vs. JANKI DEVI
|
November 21, 2005 |
RAMOTAR THAKUR Vs. STATE OF BIHAR
|
February 2, 2005 |
RAMSAGAR KEWAT Vs. SHIVALAK KEWAT
|
July 7, 2005 |
RAMSHRESHTHA SINHA
Vs. STATE OF BIHAR
|
April 26, 2005 |
RANA BAHADUR SINGH Vs. STATE OF BIHAR
|
August 4, 2005 |
RANA CHAKRABORTY Vs. STATE OF BIHAR
|
December 20, 2005 |
RANA RANJIT SINGH Vs. ARJUN SHARMA
|
March 10, 2005 |
RANJAY SINGH Vs. STATE OF BIHAR
|
August 16, 2005 |
RANJEET KUMAR GUPTA
Vs. STATE OF BIHAR
|
March 30, 2005 |
RASHID NAZFI ALIAS RASHID NAJFI
Vs. SHAHIN GULAB
|
August 11, 2005 |
RATAN AGRAWAL Vs. STATE OF BIHAR
|
November 24, 2005 |
RAVI KUMAR
Vs. PATNA UNIVERSITY
|
September 14, 2005 |
RAVI SHANKAR SINGH Vs. STATE OF BIHAR
|
February 25, 2005 |
RENU KUMARI Vs. STATE OF BIHAR
|
June 22, 2005 |
REWATI KANT DUBEY Vs. STATE OF BIHAR
|
February 18, 2005 |
RISHIKESH BIND AND SURENDRA KUMAR
Vs. STATE OF BIHAR
|
July 29, 2005 |
RISHIKESH KASHYAP Vs. STATE OF BIHAR
|
March 3, 2005 |
ROOPKALI KUER Vs. STATE OF BIHAR
|
October 25, 2005 |
RUBI DEVI Vs. STATE OF BIHAR
|
March 14, 2005 |
S Z H JAFRI Vs. STATE OF BIHAR
|
April 15, 2005 |
SABITA KUMARI
Vs. STATE OF BIHAR
|
April 20, 2005 |
SABITRI DEVI Vs. RANGNATH TIWARY
|
March 10, 2005 |
SACHCHIDANAND SINHA Vs. STATE OF BIHAR
|
May 9, 2005 |
SACHIDA NAND PRASAD Vs. STATE OF BIHAR
|
December 20, 2005 |
SACHINDRA NATH DUBEY
Vs. UNION OF INDIA
|
December 1, 2005 |
SADHU MUSAHAR Vs. STATE OF BIHAR
|
March 3, 2005 |
SADHU SHARAN SHGH Vs. STATE OF BIHAR
|
August 11, 2005 |
SAFIQUE ALAM Vs. STATE OF BIHAR
|
September 1, 2005 |
SAGAR DHWAJ RATNA Vs. STATE OF BIHAR
|
September 27, 2005 |
SAHEB KUMAR
Vs. STATE OF BIHAR
|
April 25, 2005 |
SAIM ANSARI Vs. JAINUL ANSARI
|
June 29, 2005 |
SAIYED ABRARUL HASNAIN Vs. STATE OF BIHAR
|
August 17, 2005 |
SAJAN KUMAR DALMIA Vs. STATE OF BIHAR
|
May 4, 2005 |
SAJJAD HUSSAIN
Vs. STATE OF BIHAR
|
February 22, 2005 |
SALIM LARI Vs. STATE OF BIHAR
|
May 3, 2005 |
SAMIM AHMAD ALIAS SAMIM Vs. STATE OF BIHAR
|
December 20, 2005 |
SANJAY ALIAS SRIKANT Vs. VEEMA KUMARI
|
September 15, 2005 |
SANJAY JAIN Vs. STATE OF BIHAR
|
February 21, 2005 |
SANJAY KUMAR
Vs. STATE OF BIHAR
|
February 9, 2005 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
December 19, 2005 |
SANJAY KUMAR GUPTA
Vs. STATE OF BIHAR
|
August 19, 2005 |
SANJAY KUMAR MAHTO Vs. STATE OF BIHAR
|
January 12, 2005 |
SANJAY KUMAR SINGH Vs. STATE
|
January 12, 2005 |
SANJAY KUMAR SINGH Vs. STATE
|
January 31, 2005 |
SANJAY SINGH
Vs. STATE OF BIHAR
|
August 4, 2005 |
SANJAY SINGH Vs. STATE OF BIHAR
|
October 27, 2005 |
SANJAY SUCHANTI Vs. STATE OF BIHAR
|
August 30, 2005 |
SANJEEB KUMAR Vs. STATE OF BIHAR
|
February 18, 2005 |
SANJEEV KUMAR Vs. STATE OF BIHAR
|
March 23, 2005 |
SANJIT RAM Vs. STATE OF BIHAR
|
October 4, 2005 |
SANJIV KUMAR SINGH @ BIGULWA; DAYA SHANKAR SINGH Vs. STATE OF BIHAR
|
January 31, 2005 |
SANSTHAN Vs. UNION OF INDIA
|
November 23, 2005 |
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
July 19, 2005 |
SAPRU JAYAKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID Vs. UNION OF INDIA
|
January 7, 2005 |
SARASWATI DEVI Vs. STATE OF BIHAR
|
January 2, 2005 |
SARASWATI SINHA SMT Vs. NIRMAL KUMAR GUPTA
|
April 21, 2005 |
SARFUDDIN ALIAS SARFUDDIN MIAN Vs. SABIR THAKUR
|
November 18, 2005 |
SARGUN KAPRI Vs. STATE OF BIHAR
|
November 28, 2005 |
SARJU AHIR Vs. STATE
|
September 29, 2005 |
SARJUN YADAV Vs. STATE OF BIHAR
|
March 11, 2005 |
SARYU MISTRY Vs. MAGADH GRAMIN BANK
|
March 21, 2005 |
SASAMUSA SUGAR WORKS LTD Vs. STATE OF BIHAR
|
February 21, 2005 |
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
|
April 27, 2005 |
SATISH KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 9, 2005 |
SATYA NARAYAN Vs. STATE OF BIHAR
|
October 26, 2005 |
SATYA PRAKASH Vs. PATNA UNIVERSITY
|
March 2, 2005 |
SATYADEO PANDEY Vs. STATE OF BIHAR
|
March 11, 2005 |
SATYANAND PANDEY
Vs. STATE OF BIHAR
|
March 29, 2005 |
SATYENDRA KUMAR ALIAS BADAR SINGH Vs. STATE OF BIHAR
|
December 5, 2005 |
SATYENDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
August 3, 2005 |
SAVITRI DEVI Vs. STATE OF BIHAR
|
July 11, 2005 |
SECRETARY FINANCE NATIONAL SAVINGS DEPARTMENT Vs. VINOD KUMAR
|
December 1, 2005 |
SEERAT BANO Vs. MD SHAFEQUE
|
August 3, 2005 |
SEKHU YADAV Vs. STATE OF BIHAR
|
February 8, 2005 |
SERAJ MIAN Vs. STATE OF BIHAR
|
March 2, 2005 |
SET INDIA PVT LTD Vs. STATE OF BIHAR
|
February 1, 2005 |
SHABBIR ALAM
Vs. BIHAR STATE ELECTRICITY BOARD
|
February 4, 2005 |
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 8, 2005 |
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 28, 2005 |
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 18, 2005 |
SHAHABUDDIN Vs. STATE OF BIHAR
|
October 27, 2005 |
SHAHEED ALIAS SHAHID ALIAS DABLU Vs. STATE OF BIHAR
|
February 22, 2005 |
SHAHID ALIAS CHHOTTU Vs. STATE OF BIHAR
|
February 18, 2005 |
SHAILBALA CHAUDHARY Vs. STATE OF BIHAR
|
December 2, 2005 |
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
March 1, 2005 |
SHAILENDRA KUMAR THAKUR
Vs. STATE OF BIHAR
|
December 5, 2005 |
SHALIGRAM TRIPATHI Vs. STATE OF BIHAR
|
August 8, 2005 |
SHAMBHU NATH CHOUDHARY Vs. STATE OF BIHAR
|
October 7, 2005 |
SHAMBHU PRASAD SINGH
Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD
|
October 4, 2005 |
SHANKAR CHAUDHARY ALIAS SHIV SHANKAR CHAUDHARY ALIAS SHIVE SHANKER KUMAR Vs. STATE OF BIHAR
|
April 25, 2005 |
SHANKAR KUMAR Vs. STATE OF BIHAR
|
March 31, 2005 |
SHANKAR PATEL Vs. STATE OF BIHAR
|
December 6, 2005 |
SHANKER MANDAL Vs. STATE OF BIHAR
|
April 26, 2005 |
SHANTI DEVI Vs. STATE OF BIHAR
|
March 15, 2005 |
SHANTI DEVI Vs. STATE OF BIHAR
|
September 2, 2005 |
SHANTI DEVI Vs. STATE OF BIHAR
|
November 10, 2005 |
SHARDA DEVI
Vs. STATE OF BIHAR
|
July 7, 2005 |
SHARDA DEVI Vs. STATE OF BIHAR
|
November 25, 2005 |
SHARDA KUER T Vs. BASUDEO MISTRI
|
April 5, 2005 |
SHARDA PRASAD SINHA
Vs. B S E B
|
April 15, 2005 |
SHARVAN RAM Vs. STATE OF BIHAR
|
September 10, 2005 |
SHASHI BHUSHAN PANDEY Vs. STATE OF BIHAR
|
February 15, 2005 |
SHASHI BHUSHAN ROY Vs. STATE OF BIHAR
|
February 3, 2005 |
SHASHI BHUSHAN SAH
Vs. STATE OF BIHAR
|
January 31, 2005 |
SHASHI PRABHA AGRAWAL Vs. STATE OF BIHAR
|
February 28, 2005 |
SHATRUGHAN PANDEY Vs. RAJ GOVIND PANDEY
|
July 26, 2005 |
SHATRUGHAN PRASAD PANDEY Vs. GOURI SHANKAR PRASAD
|
July 27, 2005 |
SHATRUGHAN PRASAD SINGH Vs. JANG BAHADUR SINGH
|
August 19, 2005 |
SHEIKH MOHAMMAD GOLAM BARI ALIAS GOLAM BARI Vs. BIHAR STATE SUNNI WAKF BOARD
|
March 30, 2005 |
SHEO KIUMARI Vs. STATE OF BIHAR
|
April 7, 2005 |
SHEO KUMAR Vs. STATE OF BIHAR
|
April 26, 2005 |
SHEO MUNI CHAMAR Vs. STATE OF BIHAR
|
October 28, 2005 |
SHEOJI TIWARY
Vs. STATE OF BIHAR
|
September 14, 2005 |
SHEORATI DEVI Vs. SABHAPATI SINGH
|
December 13, 2005 |
SHISHIR SAURABH Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
October 7, 2005 |
SHITAL PRASAD Vs. STATE OF BIHAR
|
September 16, 2005 |
SHITAL PRASAD THAKUR Vs. STATE OF BIHAR
|
October 5, 2005 |
SHIV CHANDRA PURVEY Vs. STATE OF BIHAR
|
March 17, 2005 |
SHIV GOPAL SAH @ SHIV GOPAI SAHU Vs. SITA RAM SARAUGI
|
August 23, 2005 |
SHIV KUMAR AGRAWAL Vs. JAI PRAKASH AGRAWAL
|
March 17, 2005 |
SHIV KUMAR ARYA Vs. NATIONAL INSURANCE CO LTD
|
November 10, 2005 |
SHIV KUMAR BHAGAT
Vs. STATE OF BIHAR
|
August 23, 2005 |
SHIV KUMAR BHAGAT Vs. STATE OF BIHAR & ORS.
|
May 17, 2005 |
SHIV KUMAR PRASAD VERMA Vs. STATE OF BIHAR
|
September 20, 2005 |
SHIVAJEE JHA Vs. STATE OF BIHAR
|
April 27, 2005 |
SHIVJI SINGH Vs. STATE OF BIHAR
|
July 22, 2005 |
SHOBH NATH SINGH Vs. STATE OF BIHAR
|
April 26, 2005 |
SHRAVAN RAM Vs. STATE OF BIHAR
|
October 25, 2005 |
SHREE BAIDYANATH GLASS WORKS PVT LTD Vs. STATE OF BIHAR
|
March 1, 2005 |
SHREE KANT PANDEY Vs. STATE OF BIHAR
|
January 31, 2005 |
SHREE KISHANGANJ FLOUR MILLS P LTD Vs. STATE OF BIHAR
|
February 10, 2005 |
SHREE RAI Vs. STATE OF BIHAR
|
February 18, 2005 |
SHREEMANT KUMAR CHOUDHARY Vs. STATE
|
February 8, 2005 |
SHYAM BIHARI MISHRA Vs. STATE OF BIHAR
|
July 25, 2005 |
SHYAM JAHRI DEVI
Vs. STATE OF BIHAR
|
February 1, 2005 |
SHYAM NANDAN SINGH Vs. STATE
|
January 20, 2005 |
SHYAM SUNDAR DHUDHWAWALA Vs. STATE OF BIHAR
|
November 29, 2005 |
SHYAM SUNDAR YADAV Vs. STATE OF BIHAR
|
April 7, 2005 |
SHYAMA DEVI Vs. STATE OF BIHAR
|
February 11, 2005 |
SHYAMA DEVI Vs. STATE OF BIHAR
|
December 20, 2005 |
SHYAMA NAND SINGH Vs. STATE OF BIHAR
|
March 10, 2005 |
SIDHA ASHRAM RELIGIOUS TRUST COMMITTEE Vs. STATE OF BIHAR
|
November 25, 2005 |
SIDHI CHAUDHARY @ SIDH NATH CHAUDHARY Vs. STATE OF BIHAR
|
May 19, 2005 |
SIKANDAR PASWAN Vs. STATE OF BIHAR
|
July 28, 2005 |
SIKSHIT BEROJGAR MOTOR PARIVAHAN SWAWALAMBI SAHKARI SAMITTEE LTD Vs. STATE OF BIHAR
|
October 18, 2005 |
SIMRI BAKHTIARPUR PRAKHAND MATSYAJIVI SWABALAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
|
April 26, 2005 |
SINGESHWAR SINGH Vs. UNION OF INDIA
|
November 9, 2005 |
SITA DEVI
Vs. BIHAR STATE HOUSING BOARD
|
February 10, 2005 |
SITA KUMARI Vs. STATE OF BIHAR
|
September 2, 2005 |
SITA SHARAN JHA Vs. STATE OF BIHAR
|
April 13, 2005 |
SITA SHARAN SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
SITAL PRASAD MANDAL Vs. STATE OF BIHAR
|
March 2, 2005 |
SITARAM DHODI
Vs. STATE OF BIHAR
|
September 21, 2005 |
SIWAN CENTRAL CO OPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
|
March 10, 2005 |
SIYAWAR SARAN ROY Vs. STATE OF BIHAR
|
September 29, 2005 |
SIYAWATI DEVI Vs. STATE OF BIHAR
|
February 18, 2005 |
SK SATTAR ALIAS ABDUL SATTAR Vs. BAFATAN
|
June 21, 2005 |
SMITARAJ Vs. STATE OF BIHAR
|
August 12, 2005 |
SOBH NATH SINGH Vs. STATE OF BIHAR
|
September 15, 2005 |
SOGRA KHATOON Vs. STATE OF BIHAR
|
April 7, 2005 |
SOKHI BHUIYAN Vs. STATE OF BIHAR
|
February 17, 2005 |
SONA DEVI Vs. KASHI PRASAD
|
September 16, 2005 |
SPIC PHI SEEDS LTD Vs. STATE OF BIHAR
|
April 29, 2005 |
SRIKANT ALIAS SANJAY Vs. VEENA KUMARI
|
February 24, 2005 |
STATE BANK OF INDIA Vs. KISHORE KUMAR SAH
|
August 4, 2005 |
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. STATE ELECTION COMMISSION
|
February 8, 2005 |
STATE OF BIHAR
Vs. BINOD KEWAT
|
July 6, 2005 |
STATE OF BIHAR
Vs. SHRILAL YADAV
|
July 26, 2005 |
STATE OF BIHAR Vs. PROF DR AMARNATH SINGH
|
August 23, 2005 |
STATE OF BIHAR Vs. MANOJ SINGH
|
August 19, 2005 |
STATE OF BIHAR Vs. AMOD KUMAR SINGH
|
September 21, 2005 |
STATE OF BIHAR Vs. BHARAT PRASAD SINGH
|
September 21, 2005 |
STATE OF BIHAR Vs. PRATAPPURSUGAR AND INDUSTRIES LIMITED
|
September 23, 2005 |
STATE OF BIHAR Vs. AJIT SHARMA ALIAS AJIT KUMAR SHATMA ALIAS AJT KUMAR SINGH
|
September 15, 2005 |
STATE OF BIHAR Vs. ARUN KUMAR
|
August 31, 2005 |
STATE OF BIHAR Vs. RAM TAWAKYA SINGH
|
November 17, 2005 |
STATE OF BIHAR Vs. CHANDEVI RAI
|
October 26, 2005 |
STATE OF BIHAR Vs. GANPATI SINQH
|
October 26, 2005 |
STATE OF BIHAR Vs. ANAND PRAKASH SRIVASTAVA
|
October 7, 2005 |
STATE OF BIHAR Vs. LAXMI SHARMA
|
December 9, 2005 |
STATE OF BIHAR Vs. RUBBAN
|
June 20, 2005 |
STATE OF BIHAR Vs. JANAK PANDEY
|
April 28, 2005 |
STATE OF BIHAR Vs. SIYA RANI
|
May 3, 2005 |
STATE OF BIHAR Vs. ARJUN MUNI
|
April 15, 2005 |
STATE OF BIHAR Vs. DURGA PD SAHA
|
March 21, 2005 |
STATE OF BIHAR Vs. GANESH MAHTON
|
February 21, 2005 |
STATE OF BIHAR Vs. KALADHAR CHOUBEY
|
March 2, 2005 |
STATE OF BIHAR Vs. JANARDAN PRASAD SINGH
|
March 15, 2005 |
STATE OF BIHAR Vs. OM PTAKASH VERMA
|
March 11, 2005 |
STATE OF BIHAR Vs. JATASHANKAR THAKUR
|
March 4, 2005 |
STATE OF BIHAR & ORS. Vs. RAMOTAR YADAV & ORS.
|
July 25, 2005 |
STATE OF JHARKHAND Vs. KAMLAKANT MISHRA
|
August 11, 2005 |
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF BIHAR
|
July 8, 2005 |
SUBHASH SHAH Vs. STATE OF BIHAR
|
September 9, 2005 |
SUBODH BIHARI SAHAY Vs. STATE OF BIHAR
|
April 27, 2005 |
SUBODH KUMAR Vs. UNION OF INDIA
|
December 21, 2005 |
SUDAMA DEVI Vs. STATE OF BIHAR
|
May 4, 2005 |
SUDHAKAR JHA Vs. STATE OF BIHAR
|
December 21, 2005 |
SUDHAKAR OJHA Vs. STATE OF BIHAR
|
February 10, 2005 |
SUDHAKAR PRASAD SHARMA Vs. STATE OF BIHAR
|
September 23, 2005 |
SUDHAMAI SINHA Vs. DEVENDRA SHARMA
|
January 27, 2005 |
SUDHAN SAHNI Vs. STATE OT BIHAR
|
July 26, 2005 |
SUGRIW RAM Vs. STATE OF BIHAR
|
January 5, 2005 |
SUKDEO NARAIN VERMA Vs. STATE OF BIHAR
|
May 10, 2005 |
SUKHDEO MUKHIYA Vs. STATE OF BIHAR
|
March 14, 2005 |
SUMITRA DEVI Vs. STATE OF BIHAR
|
February 22, 2005 |
SUN BIOTECHNOLOGY LTD. Vs. BIHAR STATE
|
September 27, 2005 |
SUNDER GOSWAMI Vs. STATE OF BIHAR
|
January 17, 2005 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
April 4, 2005 |
SUNIL KUMAR SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
January 5, 2005 |
SUNIL KUMAR SINGH
Vs. PRABHA
|
August 4, 2005 |
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
September 19, 2005 |
SUNIL SINGH Vs. STATE OF BIHAR
|
October 4, 2005 |
SUNITA DEVI Vs. ABDHESH KUMAR SINHA
|
April 5, 2005 |
SUNSHINE EDUCATIONAL AND CULTURAL DEVELOPMENT SOCIETY Vs. STATE OF BIHAR
|
February 25, 2005 |
SURAIYA NASARAT Vs. STATE OF BIHAR
|
February 24, 2005 |
SURAJ PRASAD Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
November 23, 2005 |
SURENDRA MANJHI Vs. STATE OF BIHAR
|
July 19, 2005 |
SURENDRA OJHA Vs. MOSTT.PANPATI KUAR
|
February 13, 2005 |
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
July 28, 2005 |
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 16, 2005 |
SURENDRA SINGH
Vs. BIRENDRA PRASAD SINGH
|
August 30, 2005 |
SURENDRA SINGH ALIAS DOCTOR Vs. STATE OF BIHAR
|
September 1, 2005 |
SURESH MISTRI AND RAJENDRA PRASAD Vs. STATE OF BIHAR
|
September 20, 2005 |
SURESH NANDAN SINGH Vs. STATE
|
January 24, 2005 |
SURESH PRASAD SINHA Vs. STATE OF BIHAR
|
April 25, 2005 |
SURESH PRASAD VERMA
Vs. STATE OF BIHAR
|
March 24, 2005 |
SURESH YADAV Vs. RAM CHANDERYADAV
|
August 2, 2005 |
SUREST CHANDRA VERMA Vs. STATE OF BIHAR
|
March 22, 2005 |
SURYODEO YADAV Vs. STATE OF BIHAR
|
February 24, 2005 |
SUSHIL KUMAR Vs. STATE OF BIHAR
|
October 21, 2005 |
SUSHIL KUMAR SINGH
Vs. STATE OF BIHAR
|
January 18, 2005 |
SUSHIL KUMAR SRIVASTAVA Vs. STATE
|
September 30, 2005 |
SUSHIL SHARAN SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 21, 2005 |
T JHARIA DEVI Vs. STATE OF BIHAR
|
November 10, 2005 |
T MANJU KUMARI SHARMA Vs. BHUPENDRA NARAIN SINGH
|
August 25, 2005 |
T MANORAMA DEVI Vs. ADMINISTRATOR WATER BOARD GAYA
|
July 21, 2005 |
TARINI MANDAL
Vs. STATE OF BIHAR
|
February 10, 2005 |
TARKESHWAR SINGH
Vs. STATE OF BIHAR
|
February 1, 2005 |
TARKESHWAR SINGH Vs. STATE
|
February 2, 2005 |
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
TETAR RAI & ORS ; BALRAM PANDEY & ORS Vs. STATE OF BIHAR
|
July 5, 2005 |
THAKUR RADHA KRISHNA JEE Vs. RABI SHANKAR PANDEY
|
August 8, 2005 |
TILAK MANJHI Vs. STATE OF BIHAR
|
April 21, 2005 |
TILESHWARI DEVI Vs. STATE OF BIHAR
|
September 6, 2005 |
TILKA MANJHI BHAGALPUR UNIVERSITY Vs. BHOLA PRASAD MANDAL
|
November 22, 2005 |
TIRLOKI NATH SINGH Vs. STATE OF BIHAR
|
June 22, 2005 |
TRILOKEE PRASAD VERMA
Vs. STATE OF BIHAR
|
February 21, 2005 |
TRIPATHY KIRAN NATH SHARMA
Vs. STATE OF BIHAR
|
October 5, 2005 |
TRIPIT NARAYAN SINGH
Vs. UNION OF INDIA
|
August 12, 2005 |
TRIPURARI NARAYAN
Vs. STATE OF BIHAR
|
March 30, 2005 |
TRIVENI GIRI Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
|
November 23, 2005 |
TUNNA DEVI Vs. SONA DEVI
|
October 6, 2005 |
TUNNA MISHRA
Vs. STATE OF BIHAR
|
July 20, 2005 |
TUNNI ALIAS TUNNI SAH ALIAS HARI SHANKAR SAH Vs. STATE OF BIHAR
|
November 25, 2005 |
UDAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 21, 2005 |
UDAY PRAKASH MATHUR Vs. STATE OF BIHAR
|
July 19, 2005 |
UION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 21, 2005 |
UJJAWAL CHATTERJEE Vs. STATE OF BIHAR
|
January 24, 2005 |
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
|
May 9, 2005 |
UMA SHANKAR SHARMA Vs. STATE OF BIHAR
|
January 25, 2005 |
UMA SHANKAR THAKUR Vs. STATE OF BIHAR
|
September 30, 2005 |
UMESH CHANDRA CHOUDHARY Vs. STATE OF BIHAR
|
May 4, 2005 |
UMESH CHANDRA DWIVEDI Vs. STATE OF BIHAR
|
March 9, 2005 |
UMESH CHANDRA SAMAL ALIAS DR U C SAMAL Vs. STATE OF BIHAR
|
October 26, 2005 |
UMESH PD ALIAS UMESH PD PRIYADARSHI Vs. STATE OF BIHAR
|
April 7, 2005 |
UMESH ROY Vs. STATE OF BIHAR
|
August 11, 2005 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 3, 2005 |
UNION OF INDIA Vs. MADHUSUDAN PATHAK
|
September 28, 2005 |
UNION OF INDIA Vs. SACHCHIDANAND MISHRA
|
September 22, 2005 |
UNION OF INDIA Vs. MADANI CONSTRUCTION CORPORATION PRIVATE LIMITED
|
September 16, 2005 |
UPENDRA CHOUDHARY Vs. STATE OF BIHAR
|
April 5, 2005 |
UPENDRA KUMAR SAHANI
Vs. STATE OF BIHAR
|
January 15, 2005 |
UPENDRA KUMAR SAHANI Vs. STATE
|
February 15, 2005 |
UPENDRA KUMAR SINGH
Vs. RAJ KISHORE SINGH
|
June 20, 2005 |
URMILA DEVI Vs. STATE OF BIHAR
|
December 13, 2005 |
USHA KUMARI Vs. VICE CHANCELLOR
|
March 23, 2005 |
UTTAM LAL THAKUR Vs. STATE OF BIHAR
|
December 16, 2005 |
VAIDYA NATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
December 1, 2005 |
VEENA PANDEY Vs. STATE OF BIHAR
|
July 25, 2005 |
VEENA PRASAD Vs. STATE OF BIHAR
|
July 28, 2005 |
VIDYA SAGAR PRASAD Vs. STATE OF BIHAR
|
December 21, 2005 |
VIJAY CHANDRA PRASAD SINGH Vs. INDIAN OIL CORPORATION LTD
|
October 28, 2005 |
VIJAY KUMAR Vs. STATE OF BIHAR
|
January 18, 2005 |
VIJAY KUMAR Vs. STATE
|
January 13, 2005 |
VIJAY KUMAR ALIAS BIJAY KUMAR Vs. STATE OF BIHAR
|
December 1, 2005 |
VIJAY KUMAR MANMOUJI
Vs. STATE OF BIHAR
|
January 19, 2005 |
VIJAY KUMAR PANDEY Vs. STATE
|
December 1, 2005 |
VIJAY KUMAR YADAV Vs. STATE OF BIHAR
|
October 25, 2005 |
VIJAY PASWAN Vs. STATE OF BIHAR
|
December 1, 2005 |
VIJAY PASWAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 10, 2005 |
VIJAY SAH
Vs. STATE OF BIHAR
|
July 28, 2005 |
VIJAY SAH Vs. STATE OF BIHAR
|
February 11, 2005 |
VIJAY SHANKAR Vs. STATE OF BIHAR
|
September 19, 2005 |
VIJAYENDRA KUMAR Vs. STATE OF BIHAR
|
April 4, 2005 |
VINOD KUMAR GUPTA Vs. PUSHPA DEVI
|
July 21, 2005 |
VINOY KUMAR GUPTA Vs. AMBIKA MISHRA
|
March 1, 2005 |
VIRENDRA KUMAR ROY Vs. STATE OF BIHAR
|
January 11, 2005 |
VIRENDRA KUMAR SRIVASTAVA
Vs. STATE OF BIHAR
|
September 20, 2005 |
VISHAL KUMAR SINHA Vs. STATE OT BIHAR
|
July 1, 2005 |
VISHNU LAL JHANGAR Vs. SHANTA CHAKRAVARTY
|
July 25, 2005 |
VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
|
February 28, 2005 |
YADAV LAL SAH Vs. STATE OF BIHAR
|
February 25, 2005 |
YADU NANDAN SINGH Vs. STATE OF BIHAR
|
November 23, 2005 |
YADU SINGH Vs. STATE OF BIHAR
|
April 26, 2005 |
YADU YADAV ALIAS YADU GOPE Vs. STATE OF BIHAR
|
July 22, 2005 |
YASHBANT KUMAR Vs. STATE OF BIHAR
|
April 1, 2005 |
YOGENDRA KUMAR SINGH Vs. MAHENDRA PRASAD
|
May 13, 2005 |
YOGENDRA ROY
Vs. STATE OF BIHAR
|
February 16, 2005 |
YOGENDRA THAKUR Vs. STATE OF BIHAR
|
February 14, 2005 |
YOGESH CHATURVEDI Vs. STATE OF BIHAR
|
March 17, 2005 |
YOGESHWAR PRASAD Vs. STATE OF BIHAR
|
January 11, 2005 |
YOGI CHOUDHARY Vs. STATE OF BIHAR
|
February 3, 2005 |
YUGAL KISHORE PD SINGH Vs. STATE OF BIHAR
|
February 14, 2005 |
YUGESH KUMAR Vs. STATE OF BIHAR
|
August 3, 2005 |
ZAMRUDDIN ALI Vs. STATE OF BIHAR
|
April 12, 2005 |