|
A PARVAMESHWAR RAO Vs. STATE OF BIHAR
|
August 2, 1999 |
|
ABBAS MIAN Vs. STATE OF BIHAR
|
December 16, 1999 |
|
ABDUL JALIL BEG Vs. STATE OF BIHAR
|
May 5, 1999 |
|
ABDUL RASHID Vs. KISHORI SINGH SIKRIWAL
|
September 29, 1999 |
|
ABDUL SALIM Vs. STATE OF BIHAR
|
August 6, 1999 |
|
ABDUL SATTAR WAHIDI Vs. BIHAR STATE ROAD TRANSPORT
|
October 29, 1999 |
|
ABHAI KUMAR ALIAS CHOTE LAL Vs. STATE OF BIHAR
|
July 2, 1999 |
|
ABHAI MAHTON Vs. STATE OF BIHAR
|
September 14, 1999 |
|
ABHAY KUMAR PANDEY Vs. STATE OF BIHAR
|
August 26, 1999 |
|
ABHAY SINGH Vs. STATE OF BIHAR
|
September 13, 1999 |
|
ABHIJIT SINHA Vs. S Z H ZAFARI
|
December 16, 1999 |
|
ABINASH VERMA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
|
April 22, 1999 |
|
ACHHELAL KOERI ALIAS ACHHELAL PRASAD Vs. STATE OF BIHAR
|
July 27, 1999 |
|
ADITYA NARAYAN CHOURESIA
Vs. BANK OF INDIA
|
November 3, 1999 |
|
AGAM MUKHIYA Vs. STATE OF BIHAR
|
September 2, 1999 |
|
AHMAD NOOR Vs. STATE OF BIHAR
|
July 23, 1999 |
|
AHULASH DEVI Vs. UNION OF INDIA
|
November 11, 1999 |
|
AINUL KHAN ALIAS ENUL HAQUE KHAN Vs. STATE OF BIHAR
|
November 1, 1999 |
|
AJAY KUMAR JHA Vs. STATE OF BIHAR
|
October 13, 1999 |
|
AJAY THAKUR Vs. STATE OF BIHAR
|
August 31, 1999 |
|
AJIT KUMAR ALIAS AJIT KUMAR KESHRI Vs. BIHAR STATE ELECTRICITY BOARD
|
September 24, 1999 |
|
AJIT KUMAR DAS Vs. STATE OF BIHAR
|
February 25, 1999 |
|
AJIT KUMAR VERMA Vs. STATE OF BIHAR
|
November 2, 1999 |
|
AKHAURI BIJOY KUMAR SINHA Vs. STATE OF BIHAR
|
January 12, 1999 |
|
AKHILESH KUMAR Vs. STATE OF BIHAR
|
October 29, 1999 |
|
AKHILESH KUMAR Vs. STATE OF BIHAR
|
December 16, 1999 |
|
AKHILESH PRASAD Vs. STATE OF BIHAR
|
April 21, 1999 |
|
AKHTAR JAHAN BADIE Vs. RANCHI UNIVERSITY
|
October 12, 1999 |
|
AKLA RAJWAR Vs. STATE OF BIHAR
|
February 1, 1999 |
|
Allauddin Seikh Vs. State of Bihar
|
November 16, 1999 |
|
ALOK KUMAR VERMA Vs. STATE OF BIHAR
|
October 8, 1999 |
|
ALOTH SAMASTIPUR Vs. STATE OF BIHAR
|
April 8, 1999 |
|
AMALA MAZUMDAR Vs. BISHWANATH PABRA
|
October 14, 1999 |
|
AMAN FINANCE CORPORATION Vs. NITESH KUMAR SINHA
|
July 20, 1999 |
|
AMAR AARON Vs. BANK OF INDIA
|
September 30, 1999 |
|
AMAR NATH JHA Vs. STATE OF BIHAR
|
September 29, 1999 |
|
AMARENDRA KUMAR Vs. NATIONAL JUTE MANUFACTURING CORPORATION LIMITED
|
January 18, 1999 |
|
AMARESH KUMAR SINGH Vs. STATE OF ELIHAR
|
May 17, 1999 |
|
AMARNATH CHAUDHARY Vs. STATE OF BIHAR
|
July 28, 1999 |
|
AMBIKA PRASAD SINHA Vs. STATE OF BIHAR
|
November 11, 1999 |
|
AMOD RANJAN SINHA Vs. STATE OF BIHAR
|
August 18, 1999 |
|
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
August 4, 1999 |
|
AMRENDRA SINGH Vs. STATE OF BIHAR
|
October 8, 1999 |
|
ANANT MOHAN DAS Vs. STATE OF BIHAR
|
November 19, 1999 |
|
ANARSI RAM Vs. STATE OF BIHAR
|
August 30, 1999 |
|
ANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
|
July 29, 1999 |
|
ANEM MALIKARJUNA RAO Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO-OPERATIVE SOCIETY LTD
|
February 9, 1999 |
|
ANIK MANDAL Vs. STATE OF BIHAR
|
November 29, 1999 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
September 22, 1999 |
|
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
|
October 14, 1999 |
|
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
|
November 26, 1999 |
|
ANIL KUMAR SINGH Vs. VIJAY KUMAR SINGH
|
May 3, 1999 |
|
ANIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
August 5, 1999 |
|
ANITA SINGH Vs. STATE OF BIHAR
|
April 23, 1999 |
|
ANJANI KUMAR SINGH Vs. STATE
|
August 9, 1999 |
|
ANJU DEVI CHOUDHARY Vs. UNITED INDIA INSURANCE COMPANY LTD
|
April 21, 1999 |
|
ANWARUL ISLAM Vs. STATE OF BIHAR
|
September 30, 1999 |
|
ARBIND SHAH ALIAS GHULTU SAH Vs. STATE OF BIHAR
|
September 20, 1999 |
|
ARBIND SHAHalias GHULTU SAH Vs. STATE OF BIHAR
|
September 29, 1999 |
|
ARDESHIR DALAI MEMORIAL HOSPITAL Vs. STATE OF BIHAR
|
May 19, 1999 |
|
ARJUN CHOUDHARY Vs. STATE OF BIHAR
|
May 20, 1999 |
|
ARJUN DHARHI Vs. STATE OF BIHAR
|
February 15, 1999 |
|
ARJUN YADAV Vs. STATE OF BIHAR
|
November 17, 1999 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
September 21, 1999 |
|
Arun Kumar Vs. State of Bihar
|
June 25, 1999 |
|
ARUN KUMAR AGARWAL Vs. GAURAV KRISHNA SAHAYA
|
May 19, 1999 |
|
ARUN KUMAR JHA Vs. BIHAR STATE HOUSING BOARD
|
May 21, 1999 |
|
ARUN KUMAR JHA Vs. STATE OF BIHAR
|
May 3, 1999 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
September 13, 1999 |
|
ARUN KUMAR SINGH Vs. BHARAT COKING COAL LTD
|
May 11, 1999 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
July 5, 1999 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
May 4, 1999 |
|
ARUN KUMAR YAGNIK Vs. MARY BAPTIST THAKUR
|
December 10, 1999 |
|
ARUN MANDAL Vs. STATE OF BIHAR
|
November 16, 1999 |
|
ARUN PRASAD YADAV Vs. STATE OF BIHAR
|
September 8, 1999 |
|
ARUNABH PRABHAKAR Vs. STATE OF BIHAR
|
April 30, 1999 |
|
ASH MOHAMMAD Vs. JAGDISH PRASAD
|
August 23, 1999 |
|
ASHARFI YADAV Vs. STATE OF BIHAR
|
July 5, 1999 |
|
ASHIQUE ANSARI Vs. STATE OF BIHAR
|
September 15, 1999 |
|
ASHISH PASWAN Vs. STATE OF BIHAR
|
April 12, 1999 |
|
ASHMUNI DEVI Vs. NAGENDRA SINGH
|
September 14, 1999 |
|
ASHOK ENGINEERING BIHAR LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
March 16, 1999 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
January 28, 1999 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
May 12, 1999 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
May 20, 1999 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
May 24, 1999 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
August 5, 1999 |
|
ASHOK KUMAR BANERJEE Vs. GOPAL BHOWMIK
|
July 27, 1999 |
|
ASHOK KUMAR MISHRA Vs. DILIP KUMAR CHOUDHARY
|
April 9, 1999 |
|
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
|
January 29, 1999 |
|
ASHOK KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
September 3, 1999 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
September 10, 1999 |
|
ASHOK KUMAR SINGH VIYOGI Vs. STATE OF BIHAR
|
November 19, 1999 |
|
Ashok Prasad Vs. State of Bihar
|
August 27, 1999 |
|
ASHVI ELECTRIC ADITYAPUR Vs. BIHAR STATE FINANCIAL CORPORATION
|
May 21, 1999 |
|
ASHWANI OJHA Vs. DEVENDRA NATH OJHA
|
August 25, 1999 |
|
ASIATIC OXYGEN LIMITED Vs. STATE OF BIHAR
|
May 5, 1999 |
|
ASIT KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
March 15, 1999 |
|
ATAR SINGH YADAV Vs. CHANCELLOR (GOVERNOR BIHAR
|
March 23, 1999 |
|
ATAUR RAHMAN ALIAS MOHD SULI Vs. SOMARI ORAIN
|
December 17, 1999 |
|
ATMA NAND SINHA Vs. STATE OF BIHAR
|
October 6, 1999 |
|
ATMA RAM YADAV Vs. STATE OF BIHAR
|
June 24, 1999 |
|
AWADESH PANDEY Vs. BASHISHTHA PANDEY
|
November 8, 1999 |
|
AWADH BIHARI THAKUR Vs. STATE OF BIHAR
|
May 4, 1999 |
|
Awadhesh Dusadh Jamuna Dusadh Vs. State of Bihar
|
April 20, 1999 |
|
AWADHESH KUMAR SINGH Vs. UNION OF INDIA
|
December 14, 1999 |
|
AWADHESH KUMAR SINGH ALIAS AWADHESH SINGH Vs. STATE OF BIHAR
|
August 4, 1999 |
|
AWADHESH PANDEY Vs. BASHISHTHA PANDEY
|
October 8, 1999 |
|
AWADHESH PRASAD Vs. BIHAR POLICE BUILDING CONSTRUCTION CORPORATION
|
May 12, 1999 |
|
AWDHESH KR SINGH Vs. STATE OF BIHAR
|
August 3, 1999 |
|
AYODHYA UPADHYA
Vs. STATE OF BIHAR
|
October 1, 1999 |
|
B O C INDIA LTD Vs. STATE OF BIHAR
|
March 23, 1999 |
|
B P GOPTA Vs. STATE OF BIHAR
|
October 13, 1999 |
|
BABLOO KISKU Vs. STATE OF BIHAR
|
November 11, 1999 |
|
BABU LAL RAI Vs. DHRUBDEO RAI
|
July 23, 1999 |
|
BABU MANI RAUT ALIAS BHAIYA NUNU RAUT Vs. STATE OF BIHAR
|
April 23, 1999 |
|
BABUL YADAV Vs. STATE OF BIHAR
|
February 17, 1999 |
|
BABULAL SAHNI Vs. STATE OF BIHAR
|
July 22, 1999 |
|
BABUNAND RAI Vs. STATE OF BIHAR
|
December 16, 1999 |
|
BABY DEVI Vs. ARUN KUMAR AMAN ALIAS RAMESHWAR RAHI ALIAS RAMESHWAR PRASAD MANDAL ALIAS DURGA
|
July 23, 1999 |
|
BACHA DEVI ALIAS BACHA DAI DEVI Vs. STATE OF BIHAR
|
October 11, 1999 |
|
BACHA RAI ALIAS MERHA RAI Vs. STATE OF BIHAR
|
July 23, 1999 |
|
BACHCHA PRASAD Vs. STATE OF BIHAR
|
April 7, 1999 |
|
BACHI DEVI Vs. KAMLA DEVI
|
March 23, 1999 |
|
BACHI DEVI Vs. RAGHAWENDRA SHAHI
|
July 1, 1999 |
|
BACHU PRASAD GUPTA Vs. STATE OF BIHAR
|
December 13, 1999 |
|
BADARI MURMU Vs. STATE OF BIHAR
|
September 7, 1999 |
|
BADRI RAI Vs. STATE OF BIHAR
|
October 6, 1999 |
|
BADRI SINGH Vs. STATE OF BIHAR
|
November 18, 1999 |
|
BAHERA PANCHAYAT FISHERMAN CO-OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
September 21, 1999 |
|
BAHURI MUKHIA Vs. STATE OF BIHAR
|
September 6, 1999 |
|
BAIDYANATH DHAM PRASADI Vs. STATE OF BIHAR
|
November 18, 1999 |
|
BAIDYANATH DHAM PRASADI CHURA PERA ELAICHIDANA BIKRETA SANGH Vs. STATE OF BIHAR
|
November 10, 1999 |
|
BAIJNATH MANDAL Vs. STATE OF BIHAR
|
August 3, 1999 |
|
BAIJNATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
May 20, 1999 |
|
BAJRANG DEO NARAIN SINHA Vs. STATE OF BIHAR
|
August 26, 1999 |
|
BAL BAHADUR RAM ALIAS KARAK RAM Vs. STATE OF BIHAR
|
August 3, 1999 |
|
BALDEO MANDAL & SHANKER MANDAL Vs. STATE OF BIHAR
|
November 27, 1999 |
|
BALESHWAR PRASAD SINHA Vs. STATE
|
July 2, 1999 |
|
BALESHWAR YADAV Vs. UNION OF INDIA
|
April 28, 1999 |
|
BALMIKI PRASAD SHARMA Vs. STATE OF BIHAR
|
May 10, 1999 |
|
BALRAM PRASAD SAH Vs. STATE OF BIHAR
|
April 22, 1999 |
|
BANARASI PRASAD Vs. STATE OF BIHAR
|
April 30, 1999 |
|
BANDHU YADAV Vs. STATE OF BIHAR
|
April 9, 1999 |
|
BANK OF RAJASTHAN LIMITED
Vs. STATE OF BIHAR
|
August 26, 1999 |
|
BANSAL FOOD PRODUCTS PVT LTD Vs. STATE OF BIHAR
|
March 11, 1999 |
|
BANSRAJI DEVI Vs. STATE OF BIHAR
|
March 12, 1999 |
|
BANSRAJI DEVI Vs. STATE OF BIHAR
|
May 18, 1999 |
|
BANWARI CHAUDHARY Vs. STATE OF BIHAR
|
July 2, 1999 |
|
BARHU RAM Vs. BUTAI RAM
|
June 24, 1999 |
|
BASANT GUPTA @ BASANT PRASAD GUPTA Vs. STATE
|
October 7, 1999 |
|
BASO YADAV Vs. STATE OF BIHAR
|
March 12, 1999 |
|
BASO YADAV Vs. STATE OF BIHAR
|
October 27, 1999 |
|
BASUDEO AHIR ALIAS BASUDEO RAUT Vs. STATE OF BIHAR
|
December 8, 1999 |
|
BASUDEO MANDAL Vs. STATE OF BIHAR
|
April 15, 1999 |
|
BASUDEO PRASAD JHA Vs. STATE OF BIHAR
|
April 6, 1999 |
|
BASUDEO PRASAD SINGH @ BASUDEO SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
July 20, 1999 |
|
Basudeo Sahus Vs. State of Bihar
|
August 19, 1999 |
|
BAUKI RAM Vs. STATE OF BIHAR
|
August 18, 1999 |
|
BETAL HUSSAIN Vs. STATE OF BIHAR
|
July 27, 1999 |
|
BHAGWAN DAS Vs. HIRA LAL
|
September 10, 1999 |
|
BHAGWAN SAO Vs. STATE OF BIHAR
|
June 24, 1999 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
July 29, 1999 |
|
BHAGWAN SINGH Vs. HEAVY ENGINEERING CORPORATION LTD
|
October 6, 1999 |
|
BHANU SINGH Vs. STATE OF BIHAR
|
October 28, 1999 |
|
BHARAT COKING COAL LIMITED Vs. MITHILA COAL SUPPLIES
|
June 29, 1999 |
|
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
|
May 18, 1999 |
|
BHARAT PRASAD GUPTA Vs. STATE OF BIHAR
|
March 26, 1999 |
|
BHARAT SINGH ALIAS BHARAT RAO Vs. STATE OF BIHAR
|
October 7, 1999 |
|
BHARAT SUGAR MILLS Vs. STATE OF BIHAR
|
September 6, 1999 |
|
BHARIGUDEO SINGH Vs. STATE
|
October 7, 1999 |
|
BHATTU MANJHI Vs. STATE OF BIHAR
|
September 24, 1999 |
|
BHELNA MALLAH Vs. STATE OF BIHAR
|
December 10, 1999 |
|
BHIKHI LAI MIXED COLD STORAGE PVT LTD Vs. STATE OF BIHAR
|
January 4, 1999 |
|
BHIM SINGH Vs. STATE OF BIHAR
|
December 8, 1999 |
|
BHIMSEN KUMAR Vs. STATE OF BIHAR
|
February 4, 1999 |
|
BHOGI MEHRA Vs. STATE OF BIHAR
|
November 30, 1999 |
|
BHOLA MUKHIYA Vs. STATE OF BIHAR
|
September 13, 1999 |
|
BHOLA RAM SAH Vs. FUDO SAH
|
September 1, 1999 |
|
BHOLA SAH Vs. STATE OF BIHAR
|
July 16, 1999 |
|
BHOLAN CHOUDHARY Vs. STATE OF BIHAR
|
September 10, 1999 |
|
BHUNESHWAR SINGH Vs. STATE OF BIHAR
|
October 23, 1999 |
|
BHUPENDRA NATH BARIAR Vs. STATE OF BIHAR
|
August 19, 1999 |
|
BHUSHAN KRISHNA Vs. UNION OF INDIA
|
April 22, 1999 |
|
BHUSHAN MANJHI Vs. STATE OF BIHAR
|
August 18, 1999 |
|
BIBHA KUMARI Vs. STATE OF BIHAR
|
February 5, 1999 |
|
BIBHA KUMARI Vs. STATE OF BIHAR
|
December 5, 1999 |
|
BIBHAS MUKHERJEE Vs. STATE OF BIHAR
|
August 5, 1999 |
|
BIBI AMRUNNISAN Vs. STATE OF BIHAR
|
September 23, 1999 |
|
BICHA ORAON Vs. STATE OF BIHAR
|
September 29, 1999 |
|
BIDESHI BHUIAN Vs. STATE OF BIHAR
|
February 23, 1999 |
|
BIDESHI RAM Vs. NATHUNI RAM
|
September 8, 1999 |
|
BIHAR AIR PRODUCTS LTD Vs. BIHAR STATE ELECTRICTITY BOARD
|
February 18, 1999 |
|
BIHAR CO-OPERATIVE BANK EMPLOYEES UNION Vs. RANCHI-KHUNTI CENTRAL COOPERATIVE BANK LIMITED
|
September 30, 1999 |
|
BIHAR ELECTRICITY BOARD Vs. BIHAR POWERS WORKERS UNION
|
December 14, 1999 |
|
BIHAR EXTRUSION COMPANY LIMITED Vs. STATE OF BIHAR
|
April 23, 1999 |
|
BIHAR GASES LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
March 15, 1999 |
|
BIHAR HAND-PUMP MANUFACTURERS ASSOCIATION Vs. STATE OF BIHAR
|
November 1, 1999 |
|
BIHAR POLICE MEN S Vs. STATE OF BIHAR
|
September 10, 1999 |
|
BIHAR RAJYA SAHKARITA PRABAN-DHAK SANGH Vs. STATE OF BIHAR
|
July 12, 1999 |
|
BIHAR STATE ELECTRICITY BOARD Vs. HEMANT KUMAR
|
February 3, 1999 |
|
BIHAR STATE SUBORDINATE SERVICE SELECTION BOARD EXAMINEES ONFEDERATION Vs. STATE OF BIHAR
|
March 30, 1999 |
|
BIHAR YUVA ADHIVAKTA KALYAN SAMITI Vs. STATE OF BIHAR
|
May 20, 1999 |
|
BIHAR YUVA ADHIVAKTA KALYAN SAMITI Vs. STATE OF BIHAR
|
December 13, 1999 |
|
Bihari Prasad Vs. State of Bihar
|
April 20, 1999 |
|
BIHARI RAM Vs. STATE OF BIHAR
|
December 16, 1999 |
|
BIJAY KAPRI Vs. KANISHTA DEVI
|
December 15, 1999 |
|
BIJAY KUMAR SINGH Vs. HEAVY ENGINEERING CORPORATION LTD
|
August 16, 1999 |
|
BIJENDRA YADAV Vs. STATE OF BIHAR
|
August 3, 1999 |
|
BIKANER ASSAM ROAD LINES INDIA LTD Vs. UNION OF INDIA
|
September 28, 1999 |
|
BIMAL KUMAR NIYOGI Vs. STATE OF BIHAR
|
September 22, 1999 |
|
BIMAL KUMAR VERMA ALIAS B K VERMA Vs. BIHAR STATE ELECTRICITY BOARD
|
December 7, 1999 |
|
BINAY KUMAR JAYASWAL Vs. BISHWANATH PRASAD JAYASWAL
|
September 23, 1999 |
|
BINAY KUMAR MAHESHWARI Vs. FANINDRA PRASAD MISHRA
|
October 4, 1999 |
|
BINDESHWARI DEVI Vs. STATE OF BIHAR
|
November 19, 1999 |
|
BINOD JHA Vs. STATE OF BIHAR
|
April 29, 1999 |
|
BINOD KRISHNA JHA Vs. UNION OF INDIA
|
November 22, 1999 |
|
BINOD KUMAR PANDEY Vs. STATE OF BIHAR
|
October 11, 1999 |
|
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
February 23, 1999 |
|
BINOY CHANDRA GORAIN Vs. STATE OF BIHAR
|
July 19, 1999 |
|
Binoy Kumar Mukherjee Vs. State of Bihar
|
October 11, 1999 |
|
BIPIN KUMAR PRASAD Vs. STATE OF BIHAR
|
December 17, 1999 |
|
Bipin Kumar Rat Vs. State of Bihar
|
December 14, 1999 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
September 16, 1999 |
|
BIRENDRA KUMAR MEHTA Vs. STATE OF BIHAR
|
January 11, 1999 |
|
BIRENDRA KUMAR SHARMA ALIAS BIRENDRA KUER Vs. STATE OF BIHAR
|
July 27, 1999 |
|
BIRENDRA KUMAR SINGH Vs. JAYANT KUMAR DUTTA
|
September 15, 1999 |
|
BIRENDRA KUMAR SINGH Vs. JAYANT KUMAR DUTTA
|
December 15, 1999 |
|
BIRENDRA KUMAR SINGH ALIAS RAM SINGAR SINGH Vs. MOST KALYANI BHANJO
|
April 23, 1999 |
|
BIRENDRA MISHRA Vs. MANOJ KUMAR SINGH
|
September 15, 1999 |
|
BIRENDRA NATH THAKUR Vs. STATE OF BIHAR
|
August 26, 1999 |
|
BIRENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
December 1, 1999 |
|
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
October 14, 1999 |
|
BIRENDRA PRASAD SINGHQ Vs. STATE OF BIHAR
|
August 20, 1999 |
|
BIRENDRA PRASAD SINHA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
February 19, 1999 |
|
BIRENDRA YADAV Vs. MANGI DEVI
|
September 6, 1999 |
|
BIRJU PASWAN Vs. STATE OF BIHAR
|
September 23, 1999 |
|
BIRJU SAO Vs. STATE OF BIHAR
|
September 7, 1999 |
|
BISHESHWAR PD YADAV Vs. STATE
|
July 14, 1999 |
|
BISHNU KUMAR AGRAWAL Vs. GANESH PRASAD GUPTA
|
September 29, 1999 |
|
BISHUN DUTTA JHA Vs. B P S C
|
April 15, 1999 |
|
BISHWADEVA Vs. STATE
|
July 2, 1999 |
|
BISHWANATH PANDEY Vs. STATE OF BIHAR
|
March 10, 1999 |
|
BISHWANATH SINGH Vs. STATE OF BIHAR
|
January 18, 1999 |
|
BISHWANATH SINGH Vs. ADHOC MANAGING COMMITTEE
|
July 7, 1999 |
|
BISWADEV ROY ALIAS BISWADEV MAHADEV PRASAD ROY Vs. SUCHARITA ROY ALIAS SUCHARITA BISWADEV ROY ALIAS SUCHARITA
|
August 20, 1999 |
|
BIVASH KUMAR Vs. STATE OF BIHAR
|
December 6, 1999 |
|
BOKARO STEEL PLANT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 23, 1999 |
|
BOKARO STEEL WORKERS UNION Vs. STATE OF BIHAR
|
January 10, 1999 |
|
BOMBAY MOTOR STORES Vs. UNION OF INDIA
|
August 9, 1999 |
|
BOMBAY MOTOR STORES Vs. UNION OF INDIA
|
September 9, 1999 |
|
BOUKU RAM ALIASKI RAM Vs. STATE OF BIHAR
|
January 7, 1999 |
|
BRAHMA TIWARI Vs. STATE OF BIHAR
|
November 18, 1999 |
|
BRAHMDEO RAI Vs. STATE OF BIHAR
|
September 10, 1999 |
|
BRAJ BHUSHAN PRASAD Vs. STATE OF BIHAR
|
October 14, 1999 |
|
BRAJ BIHAR KAUR Vs. STATE OF BIHAR
|
May 21, 1999 |
|
BRAJ KISHORE TIWARY Vs. STATE OF BIHAR
|
July 27, 1999 |
|
BRAJESH KUMAR Vs. BHUPENDRA SINGH ALIAS UPENDRA
|
June 30, 1999 |
|
BRIJ KISHORE PRASAD Vs. STATE OF BIHAR
|
March 28, 1999 |
|
BRIJENDRA NARAIN PD SINGH Vs. KARAMCHAND SAH
|
December 16, 1999 |
|
BRIJMOHAN LAL BARNAWAL Vs. STATE OF BIHAR
|
August 4, 1999 |
|
BUDHU MAHTO Vs. STATE OF BIHAR
|
January 8, 1999 |
|
BUDHU MAHTO Vs. STATE OF BIHAR
|
November 4, 1999 |
|
BULLA SHUKLA Vs. STATE OF BIHAR
|
February 16, 1999 |
|
Bunnilal Das Vs. State of Bihar
|
June 23, 1999 |
|
CAIRO IMPEX PVT LTD Vs. BHARAT COKING COALLTD
|
July 22, 1999 |
|
CAIRO IMPEX PVT LTD Vs. BROAD-SON COMMODITIES PVT LTD
|
September 10, 1999 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
|
March 24, 1999 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
|
March 22, 1999 |
|
CERAMIC MALLEABLE MAZDOOR SANGH OF HIGH TESION INSULATOR FACTORY Vs. BIHAR STATE INDUTRIAL DEVELOPMENT CORPN. LTD
|
September 23, 1999 |
|
CHANDA DEVI Vs. STATE
|
June 28, 1999 |
|
CHANDA DEVI Vs. STATE OF BIHAR
|
October 13, 1999 |
|
Chandan Kumar Vs. State of Bihar
|
November 3, 1999 |
|
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
April 23, 1999 |
|
CHANDI CHARAN GHOSH Vs. GOVT OF INDIA
|
September 15, 1999 |
|
CHANDRA BHUSHAN SINHA Vs. STATE OF BIHAR
|
December 21, 1999 |
|
CHANDRA KALA DEVI Vs. DEOPARI DEVI
|
August 19, 1999 |
|
CHANDRA KANT JHA Vs. STATE OF BIHAR
|
August 18, 1999 |
|
CHANDRA MOHAN RAUT Vs. STATE OF BIHAR
|
February 16, 1999 |
|
CHANDRA MOHAN RAUT, RATNESHWAR RAUT, BASUDEO RAUT @ BASUDEO YADAV Vs. STATE OF BIHAR
|
April 16, 1999 |
|
CHANDRA NATH THAKUR Vs. BIHAR SANSKRIT SHIKSHA BOARD
|
January 29, 1999 |
|
CHANDRA SHAKHAR PD Vs. STATE OF BIHAR
|
May 6, 1999 |
|
CHANDRA SHEKHAR BHATTACHARYA Vs. STATE OF BIHAR
|
August 6, 1999 |
|
CHANDRADIP SINHA
Vs. STATE OF BIHAR
|
December 14, 1999 |
|
CHANDRAMA COAL PRODUCTS Vs. STATE OF BIHAR
|
August 26, 1999 |
|
CHANDRAMA SINGH Vs. STATE OF BIHAR
|
September 8, 1999 |
|
CHANDRI DEVI Vs. STATE OF BIHAR
|
April 7, 1999 |
|
CHANI MUNDAIN Vs. STATE OF BIHAR
|
November 1, 1999 |
|
CHATURBHUJ SINGH Vs. STATE OF BIHAR
|
July 2, 1999 |
|
CHEN S CARPENTRY WORKS PVT LTD Vs. HOTEL SATKAR PVT LTD
|
September 27, 1999 |
|
CHHABILA CHOUDHARY Vs. STATE OF BIHAR
|
July 20, 1999 |
|
CHHABINATH RAI Vs. STATE OF BIHAR
|
July 7, 1999 |
|
CHHATHU SAHANI Vs. STATE OF BIHAR
|
July 1, 1999 |
|
CHIRANJIV LOHIA Vs. STATE OF BIHAR
|
April 21, 1999 |
|
CHITTA RANJAN ROY Vs. UNION OF INDIA
|
November 25, 1999 |
|
CHUNCHUN PRASAD YADAV ALIAS CHUNCHUN YADAV Vs. STATE OF BIHAR
|
April 28, 1999 |
|
CHUNI ALIAS CHUNU HEMBRAM Vs. STATE OF BIHAR
|
December 21, 1999 |
|
CHUNNU SAHNI Vs. STATE OF BIHAR
|
July 7, 1999 |
|
CHURGUN PAHAN Vs. STATE OF BIHAR
|
May 18, 1999 |
|
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
August 17, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MALLEABLE AND FORGINGS LIMITED
|
January 28, 1999 |
|
D A V COLLEGE MANAGEMENT COMMITTEE Vs. STATE OF BIHAR
|
August 24, 1999 |
|
D A V COLLEGE TRUST AND MANAGEMENT SOCIETY Vs. STATE OF BIHAR
|
May 18, 1999 |
|
D N KAMANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 6, 1999 |
|
D.M., NATIONAL INSURANCE CO. LTD., RANCHI Vs. BALKAR SINGH AND OTHERS
|
August 31, 1999 |
|
DADAN SINGH ALIAS GIRJA SARAN SINGH Vs. STATE OF BIHAR
|
January 7, 1999 |
|
DAMODAR PRASAD Vs. STATE OF BIHAR
|
July 20, 1999 |
|
DAROGI MANDAL Vs. STATE OF BIHAR
|
January 7, 1999 |
|
DASMAT TUDU Vs. STATE OF BIHAR
|
February 5, 1999 |
|
DASRATH PD SINGH Vs. STATE OF BIHAR
|
July 29, 1999 |
|
Daya Shankar Dubey Vs. State of Bihar
|
February 5, 1999 |
|
DAYANAND BHAGAT Vs. STATE OF BIHAR
|
July 23, 1999 |
|
DEEN BANDHU GHOSE Vs. STATE OF BIHAR
|
August 5, 1999 |
|
DEO NARAIN SINGH Vs. STATE OF BIHAR
|
June 29, 1999 |
|
DEO NATH RAI ALIAS DEONATH AHIR Vs. STATE
|
December 7, 1999 |
|
DEVENDRA DAS Vs. STATE OF BIHAR
|
September 1, 1999 |
|
DEVENDRA KUMAR MISHRA Vs. STATE OF BIHAR
|
September 15, 1999 |
|
DEVENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
May 19, 1999 |
|
DEVENDRA KUMAR SINHA Vs. HAR NARAIN SINGH
|
August 17, 1999 |
|
DEVENDRA NATH TRIPATHI Vs. STATE OF BIHAR
|
July 9, 1999 |
|
DEVENDRA THAKUR Vs. BIGU THAKUR
|
February 15, 1999 |
|
DEVENDRA YADAV Vs. STATE OF BIHAR
|
February 4, 1999 |
|
DHAN BAHADUR LAMBA Vs. STATE OF BIHAR
|
October 6, 1999 |
|
DHANESHWAR BHAGAT Vs. STATE OF BIHAR
|
May 18, 1999 |
|
DHARAMDEO SINGH Vs. STATE OF BIHAR
|
December 20, 1999 |
|
DHARMENDRA KUMAR SINHA YADAV Vs. STATE OF BIHAR
|
March 30, 1999 |
|
DHARMENDRA TEWARY Vs. STATE OF BIHAR
|
April 15, 1999 |
|
DHARNA ORAON @ LULHA AND INDER ORAON Vs. STATE OF BIHAR
|
March 23, 1999 |
|
DHENA MURMU Vs. STATE OF BIHAR
|
May 6, 1999 |
|
DHENA TUDDU Vs. STATE OF BIHAR
|
August 12, 1999 |
|
DHOCHE ORAON, MAHESH ORAON Vs. STATE OF BIHAR
|
April 12, 1999 |
|
DHORA RAM Vs. STATE OF BIHAR
|
September 30, 1999 |
|
DHRUB LOCHAN PRADHAN Vs. STATE OF BIHAR
|
November 2, 1999 |
|
DHRUVA PRASAD OJHA Vs. STATE OF BIHAR
|
November 2, 1999 |
|
DILIP KUMAR DAS Vs. STATE OF BIHAR
|
September 22, 1999 |
|
DILIP KUMAR DEY Vs. PUNJAB NATIONAL BANK
|
April 2, 1999 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
June 21, 1999 |
|
Din Bandhu Mandal Vs. State of Bihar
|
April 9, 1999 |
|
DINA NATH SINGH Vs. STATE OF BIHAR
|
May 19, 1999 |
|
DINA NATH SINGH Vs. STATE OF BIHAR
|
September 21, 1999 |
|
DINA SINGH Vs. STATE OF BIHAR
|
February 18, 1999 |
|
DINANATH RAI Vs. STATE OF BIHAR
|
April 1, 1999 |
|
DINESH KUMAR Vs. STATE OF BIHAR
|
March 10, 1999 |
|
Dinesh Kumar Vs. State of Bihar & Ors.
|
May 10, 1999 |
|
DINESH KUMAR YADAV Vs. STATE OF BIHAR
|
July 27, 1999 |
|
DINESH PANDEY Vs. STATE OF BIHAR
|
May 7, 1999 |
|
DINESH PRASAD Vs. REGIONAL INSTITUTE
|
June 21, 1999 |
|
DINESHWAR KUMAR Vs. STATE OF BIHAR
|
June 29, 1999 |
|
DINESHWAR PANDEY Vs. STATE OF BIHAR
|
April 12, 1999 |
|
DIP NARAIN GIRI Vs. STATE OF BIHAR
|
May 14, 1999 |
|
DIPALI KUNDU Vs. STATE OF BIHAR
|
February 8, 1999 |
|
DIPALI KUNDU Vs. STATE OF BIHAR
|
January 29, 1999 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GULZARI KUER
|
February 19, 1999 |
|
DIVISIONAL MANAGER THE NATIONAL INSURANCE COMPANY LTD Vs. HARENDRA SINGH
|
March 23, 1999 |
|
DOMCO SMOKELESS FUELS (P LTD Vs. COAL INDIA LIMITED
|
July 9, 1999 |
|
DONA KUMHAR Vs. STATE OF BIHAR
|
December 6, 1999 |
|
DUBRAJ ALDA Vs. STATE OF BIHAR
|
September 16, 1999 |
|
DUKHU MAHTO ALIAS DUKHAN SAH Vs. STATE OF BIHAR
|
September 8, 1999 |
|
DULARI DEVI Vs. STATE OF BIHAR
|
November 1, 1999 |
|
DULHIN SUNDARPATI DEVI Vs. RAM SURAT KOERI
|
August 5, 1999 |
|
DURGAWATI DEVI Vs. STATE OF BIHAR
|
April 12, 1999 |
|
DURGESH NANDANI Vs. STATE OF BIHAR
|
December 3, 1999 |
|
DURGESH NANDINI Vs. STATE OF BIHAR
|
October 14, 1999 |
|
DWARIKA GIRI Vs. BHARMDEO GIRI
|
September 7, 1999 |
|
DWARIKA NATH PRASAD MUNNA Vs. STATE OF BIHAR
|
October 5, 1999 |
|
EASTERN COALFIELDS LIMITED Vs. STATE OF BIHAR
|
September 10, 1999 |
|
EASTERN SUGAR AND INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
December 22, 1999 |
|
EKBALI DEVI Vs. COLLECTOR CHAMPARAN
|
July 15, 1999 |
|
EMP IN REL TO MGMT OF SUDAMDIH COLLIERY Vs. P O C G I T
|
May 17, 1999 |
|
EMPLOYER IN RELATION Vs. UNION OF INDIA
|
April 26, 1999 |
|
EMPLOYERS IN RELATION Vs. PRESIDING OFFICER CENTRAL
|
April 29, 1999 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF B C C L Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL NO 1
|
April 16, 1999 |
|
EQBAL ALAM Vs. STATE OF BIHAR
|
September 17, 1999 |
|
FAHIM KHAN Vs. STATE OF BIHAR
|
July 7, 1999 |
|
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR
|
August 9, 1999 |
|
FAKHRUDDIN ANSARI Vs. STATE OF BIHAR
|
July 23, 1999 |
|
FARDIUS KUJUR Vs. STATE OF BIHAR
|
April 13, 1999 |
|
FARZAN AHMAD Vs. STATE OF BIHAR
|
September 9, 1999 |
|
FEBIYANUS KUJUR AND ORS Vs. STATE OF BIHAR AND ORS
|
December 16, 1999 |
|
FERRO ALLOYS CORPORATION LTD Vs. RAJHANS STEEL LTD
|
April 1, 1999 |
|
FERTILIZER CORPORATION OF INDIA LTD Vs. COLLECTOR OF C EX
|
January 18, 1999 |
|
FREE LEGAL AID COMMITTEE Vs. STATE OF BIHAR
|
February 26, 1999 |
|
G C BAHUGUNA Vs. STATE OF BIHAR
|
July 27, 1999 |
|
GAHENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
March 26, 1999 |
|
GAJADHAR SINGH Vs. STATE OF BIHAR
|
February 26, 1999 |
|
GAJENDRA NARAIN DAS Vs. STATE OF BIHAR
|
March 11, 1999 |
|
GAJENDRA PD SINHA Vs. MAN MOHAN PD SINHA
|
November 19, 1999 |
|
GAJENDRA PRASAD SINHA Vs. MAN MOHAN PRASAD SINHA
|
February 23, 1999 |
|
GAMA SHARMA Vs. STATE OF BIHAR
|
May 19, 1999 |
|
GANAURI SONAR Vs. STATE OF BIHAR
|
October 26, 1999 |
|
GANDHI SHARMIK SWALAMBI SAMITTEE LIMITED Vs. STATE OF BIHAR
|
March 19, 1999 |
|
GANESH PRASAD Vs. STATE OF BIHAR
|
November 2, 1999 |
|
GANESH RAM DOKANIA Vs. STATE OF BIHAR
|
October 6, 1999 |
|
GANESH TRADING CO Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
April 8, 1999 |
|
GANESHI SHARMA Vs. STATE
|
July 28, 1999 |
|
GANGA KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
June 7, 1999 |
|
GANGA PAHARIA Vs. STATE OF BIHAR
|
May 4, 1999 |
|
GANGA PASWAN Vs. STATE OF BIHAR
|
August 12, 1999 |
|
GANI MIAN Vs. STATE OF BIHAR
|
September 10, 1999 |
|
GAURI SHANKAR DIXIT Vs. STATE OF BIHAR
|
October 29, 1999 |
|
GAURI SHANKAR DUBEY Vs. STATE OF BIHAR
|
September 28, 1999 |
|
GAURI SHANKAR PRASAD Vs. STATE OF BIHAR
|
May 19, 1999 |
|
GAURI SHANKAR VERMA Vs. STATE OF BIHAR
|
September 20, 1999 |
|
GAURI YADAV Vs. STATE OF BIHAR
|
January 14, 1999 |
|
GAUTAM BANERJEE Vs. STATE OF BIHAR
|
April 12, 1999 |
|
GAUTAM SIL Vs. MITA SIL
|
April 1, 1999 |
|
GAYA SINGH Vs. STATE OF BIHAR
|
November 12, 1999 |
|
GHANSHYAM SINGH Vs. STATE OF BIHAR
|
July 28, 1999 |
|
GHOSHAN BIND Vs. STATE OF BIHAR
|
August 2, 1999 |
|
GHULAM MOHSIN JAFRI Vs. STATE OF BIHAR
|
March 10, 1999 |
|
GIRDHARI PRASAD SHARMA Vs. UNION OF INDIA
|
August 23, 1999 |
|
GIRIDHAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 23, 1999 |
|
GIRIJA NANDAN ROY Vs. CHANCELLOR UNIVERSITIES OF BIHAR
|
March 22, 1999 |
|
GIRISH KUMAR KHARIA
Vs. INDUSTRIAL FORGE AND ENGINEERING CO LTD
|
March 30, 1999 |
|
GITA DEVI Vs. STATE OF BIHAR
|
May 10, 1999 |
|
Gobardhan Mandal Vs. State of Bihar
|
February 10, 1999 |
|
GOKUL PRASAD SINGH Vs. STATE OF BIHAR
|
April 16, 1999 |
|
GONAUR PASWAN Vs. STATE OF BIHAR
|
June 23, 1999 |
|
GOPAL CHANDRA DAS @ GOPAL CHANDRA AND ANOTHER Vs. STATE OF BIHAR
|
March 16, 1999 |
|
GOPAL JHA Vs. STATE OF BIHAR
|
July 22, 1999 |
|
GOPAL PANDIT Vs. STATE OF BIHAR
|
November 19, 1999 |
|
GOPAL PRASAD Vs. BAUSHIDHAR SINGH
|
November 3, 1999 |
|
GOPAL PRASAD Vs. STATE OF BIHAR
|
October 13, 1999 |
|
GOPAL PRASAD SAH Vs. LALITA SAH
|
December 17, 1999 |
|
GOPAL PRASAD SINGH Vs. STATE OF BIHAR
|
December 22, 1999 |
|
GOPAL SINGH Vs. STATE OF BIHAR
|
April 2, 1999 |
|
GOPI NATH MISHRA Vs. BANK OF INDIA
|
July 29, 1999 |
|
GOPINATH KARWA Vs. STATE OF BIHAR
|
September 10, 1999 |
|
GORA SINGH Vs. STATE OF BIHAR
|
December 15, 1999 |
|
GOURI SHANKAR JAIN Vs. RAJ KUMAR JAIN
|
September 27, 1999 |
|
GOUTAM SINGH Vs. CENTRAL COALFIELDSLTD
|
August 19, 1999 |
|
GOVIND PRASAD SINHA Vs. BAIJNATH SAH
|
November 17, 1999 |
|
GULAB SINGH Vs. STATE OF BIHAR
|
September 17, 1999 |
|
GULABO DEVI ALIAS GULABI DEVI Vs. STATE OF BIHAR
|
August 5, 1999 |
|
GULJARI LAL NANDA Vs. STATE OF BIHAR
|
April 26, 1999 |
|
GULZAR RAM Vs. MAHESHWAR RAM
|
July 8, 1999 |
|
GUNJAN MUKHERJEE Vs. UNION OF INDIA
|
October 4, 1999 |
|
GUPTESHWAR PRASAD Vs. STATE OF BIHAR
|
August 12, 1999 |
|
Guru Sabar Vs. State of Bihar
|
April 13, 1999 |
|
GURUDEO GUPTA Vs. STATE OF BIHAR
|
January 14, 1999 |
|
H K TRIPATHI Vs. STATE OF BIHAR
|
March 31, 1999 |
|
H M P SUGARS LTD Vs. STATE OF BIHAR
|
September 13, 1999 |
|
HAJI MOIDUR RAHMAN ALIAS MOIDUR RAHMAN Vs. STATE
|
June 30, 1999 |
|
HALIMA KHATOON Vs. STATE OF BIHAR AND OTHERS
|
April 9, 1999 |
|
HARDEO CHOUDHARY Vs. STATE OF BIHAR
|
July 28, 1999 |
|
HARENDRA KUMAR Vs. STATE OF BIHAR
|
July 19, 1999 |
|
HARI ALIAS HARIHAR SINGH Vs. STATE OF BIHAR
|
September 24, 1999 |
|
HARI KISHORE MANDAL Vs. STATE OF BIHAR
|
March 15, 1999 |
|
HARI NARAIN OJHA Vs. STATE OF BIHAR
|
October 8, 1999 |
|
HARI NARAYAN GUPTA Vs. HEAVY ENGINEERING CORPORATION
|
July 28, 1999 |
|
HARI OM PRASAD Vs. STATE OF BIHAR
|
March 23, 1999 |
|
HARI RAM Vs. STATE OF BIHAR
|
February 11, 1999 |
|
HARI SHANKAR JHA Vs. STATE OF BIHAR
|
October 10, 1999 |
|
HARI SHANKAR PANDEY Vs. RANCHI UNIVERSITY
|
September 24, 1999 |
|
HARI SINGH Vs. STATE OF BIHAR
|
February 12, 1999 |
|
HARIBANSH NARAYAN Vs. STATE OF BIHAR
|
March 22, 1999 |
|
HARIDWAR CHOUBEY Vs. MANAGING DIRECTOR B S R T C
|
June 25, 1999 |
|
HARIDWAR CHOUBEY Vs. MANAGING DIRECTOR BIHAR STATE FINANCIAL CORPORATION
|
October 14, 1999 |
|
HARIDWAR PAADEY Vs. STATE OF BIHAR
|
March 12, 1999 |
|
HARIHAR CHAMAR Vs. STATE OF BIHAR
|
January 1, 1999 |
|
HARIHAR CHAMAR AND KANTA CHAMAR Vs. STATE OF BIHAR
|
January 29, 1999 |
|
HARIHAR PRASAD BHAGAT Vs. STATE OF BIHAR
|
July 23, 1999 |
|
HARISH CHANDRA PANDEY Vs. STATE OF BIHAR
|
February 4, 1999 |
|
Haroon Mian Vs. State of Bihar
|
May 13, 1999 |
|
HASIBUL Vs. STATE OF BIHAR
|
December 7, 1999 |
|
HASNAIN Vs. MURTAZA
|
October 4, 1999 |
|
HELIOS FINANCE AND INVESTMENT LTD Vs. UNION OF INDIA
|
December 10, 1999 |
|
HENRY TIRKEY Vs. BASU ORAIN
|
May 4, 1999 |
|
HIRA PODDAR Vs. PARWATI DEVI
|
November 1, 1999 |
|
HIRDYASINGH @ HIRDYA AHIR Vs. STATE OF BIHAR
|
April 7, 1999 |
|
HIT NARAYAN CHAUDHURY Vs. STATE OF BIHAR
|
March 10, 1999 |
|
HOTEL V I P PRIVATE LIMITED DHANBAD Vs. STATE OF BIHAR
|
May 17, 1999 |
|
HRIDAYANAND YADAV ALIAS HRIDAYANAND SINGH Vs. STATE OF BIHAR
|
April 26, 1999 |
|
HRIDYAL KUMAR Vs. STATE OF BIHAR
|
March 31, 1999 |
|
HURKUKUMHAR Vs. STATE OF BIHAR
|
October 14, 1999 |
|
IBRAR ALAM Vs. STATE OF BIHAR
|
July 2, 1999 |
|
IDRIS Vs. STATE OF BIHAR
|
November 24, 1999 |
|
IMTIAZ ANSARI Vs. STATE OF BIHAR
|
October 14, 1999 |
|
INCOME TAX OFFICER Vs. MANGALAM CHEMICALS
|
October 20, 1999 |
|
INDRA NATH SAHU
Vs. STATE OF BIHAR
|
May 6, 1999 |
|
INDRADEO SHARMA Vs. STATE OF BIHAR
|
October 7, 1999 |
|
INDU KUMARI ALIAS INDU DEVI Vs. STATE OF BIHAR
|
January 7, 1999 |
|
INDU SHEKHAR SINGH Vs. STATE OF BIHAR
|
October 5, 1999 |
|
Indumauli Tripathi Vs. State of Bihar
|
July 8, 1999 |
|
IRKUSH TOPPO Vs. STATE OF BIHAR
|
May 21, 1999 |
|
ISHWAR MAHTO Vs. STATE OF BIHAR
|
March 23, 1999 |
|
ISRAIL ANSARI Vs. STATE OF BIHAR
|
December 14, 1999 |
|
ISRAIL KHAN Vs. HEAVY ENGINEERING CORPORATION LTD
|
December 10, 1999 |
|
IZHAR AHMAD Vs. STATE OF BIHAR
|
June 23, 1999 |
|
JAG NARAIN SINGH Vs. MATHURA PRASAD SINGH
|
July 7, 1999 |
|
JAG NARAIN SINGH Vs. STATE OF BIHAR
|
March 24, 1999 |
|
JAGANNATH RAUT Vs. STATE OF BIHAR
|
November 19, 1999 |
|
JAGARNATH BIND Vs. STATE OF BIHAR
|
October 29, 1999 |
|
JAGARNATH MAHARANA Vs. STATE OF BIHAR
|
August 27, 1999 |
|
JAGARNATH PRASAD Vs. STATE OF BIHAR
|
May 20, 1999 |
|
JAGARNATH SINGH Vs. KRISHNA MANGAL SINGH
|
January 29, 1999 |
|
JAGARNATH SINGH Vs. STATE OF BIHAR
|
August 3, 1999 |
|
JAGARNATHI DEVI Vs. STATE OF BIHAR
|
April 5, 1999 |
|
JAGAT PRASAD Vs. STATE OF BIHAR
|
October 27, 1999 |
|
JAGAT SINGH Vs. BIKRAM SINGH
|
September 27, 1999 |
|
JAGDEO SINHA Vs. STATE OF BIHAR
|
August 17, 1999 |
|
JAGDEO TURI Vs. STATE OF BIHAR
|
July 9, 1999 |
|
JAGDEO TURI Vs. STATE OF BIHAR AND OTHERS
|
July 6, 1999 |
|
JAGDISH CHOUDHARY Vs. STATE OF BIHAR
|
January 29, 1999 |
|
JAGDISH MAHTO Vs. STATE OF BIHAR
|
September 10, 1999 |
|
JAGDISH PRASAD MISHRA Vs. STATE OF BIHAR
|
February 26, 1999 |
|
JAGDISH SAHNI Vs. STATE OF BIHAR
|
November 30, 1999 |
|
JAGDISH SINGH Vs. STATE OF BIHAR
|
August 20, 1999 |
|
JAGDISH THAKUR Vs. SITA RAM MISHRA
|
February 18, 1999 |
|
JAGDISH YADAV Vs. STATE OF BIHAR
|
December 14, 1999 |
|
JAGDISHPUR ZAMINDARI CO.LTD Vs. STATE
|
March 26, 1999 |
|
JAGESHWARI DEVI Vs. BINDESHWARI DEVI
|
November 26, 1999 |
|
JAGWA MANJHI Vs. STATE OF BIHAR
|
September 29, 1999 |
|
JAI NANDAN SINGH Vs. SHANKAR DAYAL SINGH
|
February 9, 1999 |
|
JAI PRAKASH PARDIA Vs. PRABHU LAL CHOWRA
|
August 10, 1999 |
|
JAIMAL SAO Vs. STATE OF BIHAR
|
June 29, 1999 |
|
JAINARAYAN LAL Vs. LAXMI DEVI
|
July 21, 1999 |
|
JAINATH PRASAD Vs. STATE OF BIHAR
|
August 4, 1999 |
|
JALWA RAM Vs. STATE OF BIHAR
|
January 28, 1999 |
|
JAMSHEDPUR ROLLER FLOUR MILLS P LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 9, 1999 |
|
JAMUNA MEHTA Vs. STATE OF BIHAR
|
September 29, 1999 |
|
JANAK RAI Vs. BAHURIA LAI MUNA DEVI
|
September 7, 1999 |
|
JANARDAN PD SHARMA Vs. STATE OF BIHAR
|
October 12, 1999 |
|
JANARDAN PRASAD Vs. STATE OF BIHAR
|
June 22, 1999 |
|
JANARDAN PRASAD SINGH Vs. BHARAT COKING COAL LTD
|
May 21, 1999 |
|
JANKI PRASAD Vs. STATE OF BIHAR
|
November 3, 1999 |
|
JANKI PRASAD GUPTA Vs. STATE OF BIHAR
|
September 17, 1999 |
|
JANNU ROY Vs. STATE OF BIHAR
|
January 13, 1999 |
|
JANTA DAL Vs. UNION OF INDIA
|
October 6, 1999 |
|
JAVED SHOUKAT Vs. STATE OF BIHAR
|
December 23, 1999 |
|
JAY SINGH Vs. LAL MUNI DEVI
|
June 21, 1999 |
|
JAYANTI KUER Vs. LAXMICHAND UPADHYAY
|
November 25, 1999 |
|
JAYDEYAL BANKA Vs. STATE OF BIHAR
|
November 11, 1999 |
|
JAYESH THAKUR Vs. ANJU BHATTA
|
July 27, 1999 |
|
JHAGARU PANDIT Vs. STATE OF BIHAR
|
June 30, 1999 |
|
JHAPSA KABARI Vs. STATE OF BIHAR
|
November 19, 1999 |
|
JHULAN YADAV Vs. STATE OF BIHAR
|
May 19, 1999 |
|
JIBACHHI DEVI Vs. VINOD KUMAR THAKUR
|
March 12, 1999 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
January 18, 1999 |
|
JITENDRA SINGH Vs. STATE OF BIHAR
|
January 28, 1999 |
|
JMD ALLOYS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
September 27, 1999 |
|
JMD ALLOYS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
December 13, 1999 |
|
JOGENDRA PANDIT ALIAS YOGENDRA PANDIT Vs. STATE OF BIHAR
|
July 23, 1999 |
|
JOSEPH KHARIA Vs. STATE OF BIHAR
|
September 23, 1999 |
|
JUGAL DUSADH @ JUGAL RAM Vs. STATE OF BIHAR
|
June 29, 1999 |
|
JUGAL GOWALA Vs. STATE OF BIHAR
|
July 1, 1999 |
|
JUGAL MISTRY Vs. BIHAR STATE ELECTRICITY BOARD
|
May 20, 1999 |
|
JUNUL BHENGRAJ Vs. STATE OF BIHAR
|
March 29, 1999 |
|
JUPITAR COKE INDUSTRIES Vs. CENTRAL COALFIELDS LTD
|
September 9, 1999 |
|
JYOTSNA MISHRA Vs. UNION OF INDIA
|
May 20, 1999 |
|
K TARAKANT PATHAK Vs. STATE OF BIHAR
|
November 24, 1999 |
|
KAILASH CHANDRA MANDAL Vs. STATE OF BIHAR
|
October 4, 1999 |
|
KAILASH PRASAD SAH Vs. GOVIND DAS SHASTRI
|
February 16, 1999 |
|
KAILU MANDAL Vs. STATE OF BIHAR
|
June 30, 1999 |
|
KALABATI KUMARI DEVI Vs. KISHAN MAHTO
|
May 11, 1999 |
|
KALAWATI DEVI Vs. AMBIKA BHAGAT
|
January 25, 1999 |
|
KALAWATI DEVI Vs. AMBIKA BHAGAT
|
February 25, 1999 |
|
KALAWATI KUER Vs. BIHAR STATE ELECTRICITY BOARD
|
October 7, 1999 |
|
KALI CHARAN RAI Vs. STATE OF BIHAR
|
September 14, 1999 |
|
KALIKA PRASAD Vs. STATE OF BIHAR
|
October 5, 1999 |
|
KALLU RAM YADAV Vs. SAKUNTI DEVI
|
February 9, 1999 |
|
KALPNA SINHA Vs. STATE OF BIHAR
|
March 11, 1999 |
|
KALPNATH SINGH Vs. STATE OF BIHAR
|
February 11, 1999 |
|
KAMAL OIL AND DAL MILLS Vs. MANAGING DIRECTOR BIHAR STATE MARKETING BOARD
|
April 5, 1999 |
|
KAMAL SINGH JAIN Vs. ZAHIDUR RAHMAN
|
October 7, 1999 |
|
KAMESHWAR JHA Vs. STATE OF BIHAR
|
September 8, 1999 |
|
KAMESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
August 16, 1999 |
|
KAMESHWAR UPADHYAY Vs. STATE OF BIHAR
|
May 17, 1999 |
|
KAMLA DEVI Vs. KAULESHWARI DEVI
|
September 8, 1999 |
|
KAMLA SHARAN SINGH Vs. STATE OF BIHAR
|
April 7, 1999 |
|
KAMLESH PANDEY Vs. STATE OF BIHAR
|
May 6, 1999 |
|
KAMLESHWAR PRASAD VARJANG SOLANKI Vs. D C SOLANKI
|
September 6, 1999 |
|
KAMPER CONCAST LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
September 20, 1999 |
|
KAMTA PRASAD Vs. STATE OF BIHAR
|
December 6, 1999 |
|
KAMTA PRASAD MISHRA Vs. BIHAR STATE HOUSING BOARD
|
July 9, 1999 |
|
KAMTA PRASAD SINHA Vs. STATE OF BIHAR
|
September 7, 1999 |
|
KANHAI SINGH Vs. STATE OF BIHAR
|
March 19, 1999 |
|
KANHAI YADAV Vs. STATE
|
July 29, 1999 |
|
KANHAIYA LAL GANDHI ALIAS K L GANDHI Vs. STEEL AUTHORITY OF INDIALTD
|
July 28, 1999 |
|
KANHAIYA LAL SAH Vs. STATE OF BIHAR
|
July 13, 1999 |
|
KANHAIYA MAHTO Vs. STATE OF BIHAR
|
September 28, 1999 |
|
KANT CHOUBEY Vs. STATE OF BIHAR
|
May 13, 1999 |
|
KAPIL PRAJAPAT Vs. STATE OF BIHAR
|
July 22, 1999 |
|
KAPILDEO SINGH Vs. RAM NANDAN SINGH
|
August 6, 1999 |
|
KAPILDEO YADAV ALIAS KAPIL YADAV Vs. STATE OF BIHAR
|
December 13, 1999 |
|
KAPOOR BARLA Vs. STATE OF BIHAR
|
March 24, 1999 |
|
KAROO PASWAN Vs. STATE OF BIHAR
|
April 15, 1999 |
|
KARTIK CHANDRA Vs. HAREN MAHATHA
|
September 16, 1999 |
|
KARTIK KUMAR Vs. STATE OF BIHAR
|
October 7, 1999 |
|
KARTIK MAHTO Vs. STATE OF BIHAR
|
August 27, 1999 |
|
KARTIK PRASAD Vs. STATE OF BIHAR
|
December 23, 1999 |
|
KARUNA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY BIHAR
|
June 21, 1999 |
|
KASHI NATH TIWARY Vs. UNION OF INDIA
|
June 29, 1999 |
|
KAUSHAL KUMAR Vs. B P S C
|
November 19, 1999 |
|
KAUSHAL KUMAR PASI Vs. STATE OF BIHAR
|
July 1, 1999 |
|
KAUSHALYA Vs. STATE OF BIHAR
|
September 2, 1999 |
|
KAVITA PIGMENTS AND CHEMICALS PRIVATE LIMITED Vs. ALLAHABAD BANK
|
August 26, 1999 |
|
KEDAR CHOUDHARY Vs. STATE OF BIHAR
|
April 13, 1999 |
|
KEDAR NATH SINGH Vs. STATE OF BIHAR
|
July 30, 1999 |
|
KESH KUMAR PANDEYA Vs. STATE OF BIHAR
|
January 29, 1999 |
|
KEWAL KRISHNA WADHWA Vs. STATE OF BIHAR
|
November 2, 1999 |
|
KHALIL Vs. HAMIDA
|
November 17, 1999 |
|
KHIROD MAHTO Vs. STATE OF BIHAR
|
October 28, 1999 |
|
Khoshi Yadav Vs. State of Bihar
|
June 30, 1999 |
|
KHOSHILAL MISTRY Vs. RAM RATAN VISHWAKARMA
|
June 22, 1999 |
|
KHURDENI MISTRI Vs. SATENDRA PRASAD
|
February 17, 1999 |
|
KHURSHID ALAM ANSARI Vs. STATE OF BIHAR
|
September 14, 1999 |
|
KISHORE KUMAR Vs. RITU KUMARI
|
July 21, 1999 |
|
KISHORI DEVI Vs. STATE OF BIHAR
|
June 22, 1999 |
|
KISHUN PASWAN ALIAS KISHUNI PASWAN Vs. STATE OF BIHAR
|
December 10, 1999 |
|
KRISHNA DAS Vs. STATE OF BIHAR
|
November 30, 1999 |
|
KRISHNA KUMAR Vs. RAGHUBIR PRASAD YADAV
|
July 1, 1999 |
|
KRISHNA KUMAR Vs. RAGHUBIR PRASAD YADAV AND ANOTHER
|
September 1, 1999 |
|
KRISHNA KUMAR AGRAWAL Vs. MOSTT KOMIYA DEVI
|
February 17, 1999 |
|
KRISHNA KUMAR GIRI Vs. VICE CHAIRMAN PATNA
|
October 29, 1999 |
|
KRISHNA KUMAR KANTH Vs. INDULAL DEVI
|
November 3, 1999 |
|
KRISHNA KUMAR YADAV Vs. STATE OF BIHAR
|
June 25, 1999 |
|
KRISHNA KUMARI VERMA Vs. STATE OF BIHAR
|
October 5, 1999 |
|
KRISHNA MOHAN SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
December 17, 1999 |
|
KRISHNA MOHAN THAKUR ALIAS B D O Vs. STATE OF BIHAR
|
November 19, 1999 |
|
KRISHNA MURARI SHARAN Vs. STATE OF BIHAR
|
January 29, 1999 |
|
KRISHNA PRASAD SINGH Vs. UNION OF INDIA
|
July 6, 1999 |
|
KRISHNA RAI Vs. STATE OF BIHAR
|
February 5, 1999 |
|
KRISHNA RAM Vs. STATE OF BIHAR
|
May 10, 1999 |
|
KRISHNA YADAV Vs. GOVERNMENT OF INDIA
|
May 10, 1999 |
|
KRISHNADEO SINGH Vs. STATE OF BIHAR
|
February 18, 1999 |
|
KRISHNAMBER JHA Vs. UNION OF INDIA
|
November 5, 1999 |
|
Krit Bhuian Vs. State of Bihar
|
September 10, 1999 |
|
KUMAR ARUN CHANDRA SINGH Vs. STATE OF BIHAR
|
March 13, 1999 |
|
KUMAR UPENDRA SINGH PARIMAR Vs. B S CO-OPT LAND DEV BANK LTD
|
December 17, 1999 |
|
KUMAR VARUN Vs. STATE OF BIHAR
|
February 2, 1999 |
|
KUMARI KUMUD Vs. UNION OF INDIA
|
August 4, 1999 |
|
KUMARI PRAMILA Vs. STATE OF BIHAR
|
April 16, 1999 |
|
KUMUD RANJAN TIWARI Vs. STATE OF BIHAR
|
October 4, 1999 |
|
KUNJ BIHARI SINGH Vs. STATE OF BIHAR
|
March 15, 1999 |
|
KWALITY REFRACTORIESLTD Vs. STATE OF BIHAR
|
May 5, 1999 |
|
LABBU MANDAL Vs. SHANKAR PRASAD SINGH
|
April 30, 1999 |
|
LAGANDEO PRASAD Vs. NAWAL KISHORE PRASAD
|
March 18, 1999 |
|
LAKESHWAR YADAV Vs. STATE OF BIHAR
|
February 9, 1999 |
|
LAKHAN LAL MODAK Vs. STATE OF BIHAR
|
December 16, 1999 |
|
LAKHAN PASWAN Vs. SHIWNANDAN PD
|
November 19, 1999 |
|
LAKSHMI NARAYAN SINGH Vs. UNION OF INDIA
|
August 17, 1999 |
|
LAKSHMI SHANKAR PRASAD Vs. STATE
|
July 5, 1999 |
|
LAL BABU RAI Vs. STATE OF BIHAR
|
November 18, 1999 |
|
LAL BAHADUR MUSAHAR Vs. STATE OF BIHAR
|
June 22, 1999 |
|
LAL DAS SINGH Vs. STATE OF BIHAR
|
December 15, 1999 |
|
LAL MOHAN MANJHI Vs. STATE OF BIHAR
|
May 10, 1999 |
|
LAL MUNI DEVI Vs. STATE OF BIHAR
|
April 12, 1999 |
|
LALA DEVENDRA PRASAD Vs. STATE OF BIHAR
|
October 11, 1999 |
|
LALA MAHTO Vs. STATE OF BIHAR
|
September 22, 1999 |
|
LALA YADAV Vs. NATHUNI YADAV
|
November 22, 1999 |
|
LALAN PRASAD SINGH Vs. STATE OF BIHAR
|
August 18, 1999 |
|
LALIT KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 28, 1999 |
|
LALITA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
October 1, 1999 |
|
LALITA DEVI Vs. STATE OF BIHAR
|
August 16, 1999 |
|
LALJEET PRASAD RAY Vs. STATE OF BIHAR
|
November 19, 1999 |
|
LALJI PRASAD RAI Vs. STATE OF BIHAR
|
July 27, 1999 |
|
LALMUNI DEVI Vs. STATE OF BIHAR
|
June 29, 1999 |
|
LANGRA SOREN Vs. STATE OF BIHAR
|
July 21, 1999 |
|
LARO HELARIUS MUKUR ALIAS HELARIUS KUJUR Vs. STATE OF BIHAR
|
September 14, 1999 |
|
LARSEN AND TOUBRO LTD Vs. STATE OF BIHAR
|
July 19, 1999 |
|
LAWYERS ASSOCIATION PATNA HIGH COURT AND ORS Vs. STATE OF BIHAR
|
April 6, 1999 |
|
LAXMI DEVI Vs. KAUSHAL KUMAR AND OTHERS
|
July 28, 1999 |
|
LAXMI NARAYAN AGRAWAL Vs. STATE OF BIHAR
|
November 11, 1999 |
|
LAXMI NARAYAN JHA Vs. KISHUN RAM
|
October 11, 1999 |
|
LAXMI PASI Vs. STATE OF BIHAR
|
December 9, 1999 |
|
LAXMI SINGH Vs. STATE OF BIHAR
|
January 12, 1999 |
|
M K MURALEEDHARAN NAIR ALIAS M K M NAIR Vs. STATE OF BIHAR
|
August 20, 1999 |
|
M K REFRACTORIES KALIMATI DIST DHANBAD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 6, 1999 |
|
M S CHHABRA Vs. INDIAN SCHOOL OF MINES
|
July 16, 1999 |
|
MADAN KISHORE PANDEY Vs. RAGHUBANSH SINGH
|
December 6, 1999 |
|
MADAN MISHRA Vs. TRILOKI NATH PANDEY
|
October 11, 1999 |
|
MADAN SINGH Vs. STATE OF BIHAR
|
November 19, 1999 |
|
MADHUSUDAN MANDAL Vs. STATE OF BIHAR
|
August 18, 1999 |
|
MAGINA KOERI Vs. STATE OF BIHAR
|
July 28, 1999 |
|
MAHADEO SAHNI Vs. STATE OF BIHAR
|
September 22, 1999 |
|
MAHANTH AWADH DAS Vs. BIHAR STATE HINDU RELIGIOUS TRUST BOARD
|
August 23, 1999 |
|
MAHANTH RAMAUTAR BARHAMCHARI Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
September 6, 1999 |
|
MAHARANI ADHIRANI KAMSUNDARI Vs. DISTRICT JUDGE DARBHANGA
|
January 14, 1999 |
|
MAHARANI ADHIRANI KAMSUNDARI Vs. DISTRICT JUDGE
|
January 1, 1999 |
|
MAHAVIR PANDEY Vs. STATE OF BIHAR
|
October 13, 1999 |
|
MAHENDRA NARAIN CHOUDHARY Vs. STATE OF BIHAR
|
September 6, 1999 |
|
MAHENDRA RAI Vs. RAJENDRA PASWAN
|
August 3, 1999 |
|
MAHENDRA SINGH Vs. STATE OF BIHAR
|
May 12, 1999 |
|
MAHESH JHA Vs. STATE OF BIHAR
|
July 9, 1999 |
|
MAHESH KARMALI ALIAS RAMESH KARMALI Vs. STATE OF BIHAR
|
October 6, 1999 |
|
MAHESH PASWAN Vs. STATE OF BIHAR
|
May 11, 1999 |
|
MAHESH PRASAD MANJHI Vs. STATE OF BIHAR
|
March 23, 1999 |
|
MAHESHI ANCHAL FISHERMEN Vs. STATE OF BIHAR
|
September 13, 1999 |
|
MAHESHWAR SINGH @ MAHESH SINGH Vs. STATE OF BIHAR
|
April 5, 1999 |
|
MAITHILI SHARAN Vs. STATE OF BIHAR
|
May 25, 1999 |
|
MAITHON TOPPO Vs. HEAVY ENGINEERING CORPORATION LTD
|
January 1, 1999 |
|
MAJOR KRIPAL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
November 2, 1999 |
|
MALAR ORAON Vs. STATE OF BIHAR
|
February 22, 1999 |
|
MAN BAHADUR MAHTO Vs. STATE OF BIHAR
|
July 26, 1999 |
|
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
May 18, 1999 |
|
MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT
|
April 23, 1999 |
|
MANAGEMENT OF I T C LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
September 29, 1999 |
|
MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
September 27, 1999 |
|
MANAGER SINGH Vs. RADHIKA DEVI
|
April 8, 1999 |
|
Mangra Uraon Mangru Vs. State of Bihar
|
August 5, 1999 |
|
MANI BHUSHAN KUMAR Vs. STATE OF BIHAR
|
February 2, 1999 |
|
MANI RAM YADAV Vs. UNION OF INDIA
|
November 29, 1999 |
|
MANINDRA NATH SHYAMAL Vs. STATE OF BIHAR
|
April 16, 1999 |
|
MANISHA KAMENDU Vs. STATE OF BIHAR
|
June 30, 1999 |
|
MANJOOR AHMED Vs. STATE OF BIHAR
|
September 2, 1999 |
|
MANJU DEVI Vs. STATE OF BIHAR
|
April 6, 1999 |
|
MANJU KUMARI SRIVASTAVA Vs. STATE OF BIHAR
|
September 27, 1999 |
|
MANNA LAL KEDIA Vs. STATE OF BIHAR
|
October 4, 1999 |
|
MANOHAR SINGH Vs. MUNNI LAL SINGH
|
June 22, 1999 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
October 1, 1999 |
|
MANOJ KUMAR GAUTAM ALIAS MANOJ SINGH Vs. STATE OF BIHAR
|
May 7, 1999 |
|
MANORAMA DEVI Vs. STATE OF BIHAR
|
September 6, 1999 |
|
MANORANJAN PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
August 10, 1999 |
|
Mansa Hembram Vs. State of Bihar
|
September 7, 1999 |
|
MANSOOR ANSARI Vs. STATE OF BIHAR
|
September 17, 1999 |
|
MANU NAG Vs. STATE OF BIHAR
|
April 13, 1999 |
|
MARTAM SINKU Vs. STATE OF BIHAR
|
February 25, 1999 |
|
MASHI DAS MINZ Vs. STATE OF BIHAR
|
August 3, 1999 |
|
MATTER OF M/S JAGDISHPUR ZAMINDARI CO LTD (IN LIQUIDATION) Vs. STATE
|
March 26, 1999 |
|
MAZISTER RAI Vs. STATE OF BIHAR
|
September 24, 1999 |
|
MAZLISH-E-SHOORA Vs. QUASS SIDDIKKI
|
March 8, 1999 |
|
MD ABBAS Vs. STATE OF BIHAR
|
December 23, 1999 |
|
MD ABDUL SATTAR Vs. STATE OF BIHAR
|
February 26, 1999 |
|
MD ABULLAIS KHAN Vs. UNION OF INDIA
|
October 5, 1999 |
|
MD AFROZ ALAM Vs. MD PARVEZ ALAM
|
May 5, 1999 |
|
MD ASLAM MIAN Vs. STATE OF BIHAR
|
July 30, 1999 |
|
MD ATAUR RAHMAN Vs. STATE OF BIHAR
|
July 27, 1999 |
|
MD EHSAN Vs. STATE OF BIHAR
|
May 12, 1999 |
|
MD FASEEH AHMAD ALIAS MANTU Vs. STATE OF BIAHR
|
June 7, 1999 |
|
MD ISLAM MIAN Vs. STATE OF BIHAR
|
June 24, 1999 |
|
MD KAMRUDDIN Vs. BRIJNANDAN PRASAD ALAIS MOTI
|
November 25, 1999 |
|
MD KARI ALIAS MD SHAHID Vs. STATE OF BIHAR
|
December 22, 1999 |
|
MD KHURSID ANWAR Vs. STATE OF BIHAR
|
August 6, 1999 |
|
MD LDRIS Vs. OM PRAKASH FITKARIBAL
|
October 12, 1999 |
|
MD QUAMRUDDIN Vs. STATE OF BIHAR
|
May 18, 1999 |
|
MD QUDUS Vs. STATE OF BIHAR
|
August 13, 1999 |
|
MD RAHMAN Vs. STATE OF BIHAR
|
September 10, 1999 |
|
MD SAHID ALAM Vs. CHAIRMAN OF BIHAR STATE MADARSA EDUCATION BOARD
|
November 24, 1999 |
|
Md Shafique Vs. State of Bihar
|
June 30, 1999 |
|
MD YUNUS Vs. STATE OF BIHAR
|
August 20, 1999 |
|
MEDO MANJHI Vs. STATE OF BIHAR
|
August 23, 1999 |
|
MEENA DEVI Vs. STATE OF BIHAR
|
November 12, 1999 |
|
MEERA DEVI Vs. STATE OF BIHAR
|
October 8, 1999 |
|
MEGHNATH MAHTO Vs. STATE OF BIHAR
|
February 23, 1999 |
|
MEGHRAJ PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
May 7, 1999 |
|
MEHERSON M MADAN Vs. BANK OF INDIA
|
March 23, 1999 |
|
MET IRSHAD ALI KHAN Vs. STATE OF BIHAR
|
September 16, 1999 |
|
MINA VERMA Vs. KIRIT VERMA
|
August 17, 1999 |
|
MINORITY HIGH SCHOOLS Vs. STATE OF BIHAR
|
January 4, 1999 |
|
MINOTI MONDAL Vs. STATE OF BIHAR AND ANOTHER
|
September 6, 1999 |
|
MIRZA IBRAR BEG Vs. STATE OF BIHAR
|
April 28, 1999 |
|
MISHRILAL SINGH Vs. STATE OF BIHAR
|
September 10, 1999 |
|
MITHELESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 14, 1999 |
|
MITHILESH KUMAR ALIAS KAMALA MAHTO Vs. STATE OF BIHAR
|
October 10, 1999 |
|
MITHILESH KUMAR SHARMA Vs. STATE OF BIHAR
|
February 26, 1999 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 1, 1999 |
|
MITHILESH SINGH @ KARMA Vs. STATE OF BIHAR
|
July 5, 1999 |
|
MITHILESHWAR KUMAR Vs. STATE OF BIHAR
|
April 8, 1999 |
|
MOHAMMAD MOHIUDDIN Vs. STATE OF BIHAR
|
April 1, 1999 |
|
MOHAMMAD RABANI Vs. STATE OF BIHAR
|
August 13, 1999 |
|
MOHAMMAD REYAZUDDIN KHAN Vs. SHAMA ASHRAFI
|
December 6, 1999 |
|
MOHAN CHAUDHARY Vs. STATE OF BIHAR
|
November 16, 1999 |
|
MOHAN CHOUDHARY Vs. STATE OF BIHAR
|
November 24, 1999 |
|
MOHAN KUMAR SINHA Vs. STATE OF BIHAR
|
December 3, 1999 |
|
MOHAN LAL KUER Vs. STATE OF BIHAR
|
June 15, 1999 |
|
MOHAN LAL MANJHI Vs. BALDEO RAJ KHANNA
|
August 24, 1999 |
|
MOHAN MISHRA Vs. STATE OF BIHAR
|
January 5, 1999 |
|
MOHAN PRASAD SINGH Vs. STATE OF BIHAR
|
August 13, 1999 |
|
MOHD ALI KHAN 2 SARSWATI STORES Vs. CIT
|
December 15, 1999 |
|
MOHD MAUSAM Vs. STATE OF BIHAR
|
July 30, 1999 |
|
MOHD QAMRUZAMA FIRDAUSI Vs. MOHD YASIN
|
August 4, 1999 |
|
MOHD QAMRUZZAMMA QUAMAR Vs. STATE
|
June 23, 1999 |
|
MOHD QUASIM ANSARI Vs. STATE OF BIHAR
|
March 19, 1999 |
|
MOHD RAZA Vs. STATE OF BIHAR
|
January 12, 1999 |
|
MOHD SALAUDDIN Vs. ANIL KUMAR SINHA
|
September 30, 1999 |
|
MOHD SHAFIQUE Vs. STATE OF BIHAR
|
June 30, 1999 |
|
MOHD YUNUS Vs. STATE OF BIHAR
|
November 4, 1999 |
|
MOSAMAT MANORAMA SRIVASTAVA Vs. STATE OF BIHAR
|
December 3, 1999 |
|
MOST RAM DULARI SINHA Vs. STATE OF BIHAR
|
May 21, 1999 |
|
MOST SURYA PATI DEVI Vs. STATE OF BIHAR
|
August 24, 1999 |
|
MOST TILYA DEVI Vs. CHANDRAMA SINGH
|
September 15, 1999 |
|
MOTI SHAH Vs. BULAKI SAH
|
December 16, 1999 |
|
MOTILAL SINGH Vs. STATE OF BIHAR
|
June 28, 1999 |
|
MRITUNJAY SHARMA Vs. STATE OF BIHAR
|
September 28, 1999 |
|
MUCHHU SAO Vs. STATE OF BIHAR
|
August 2, 1999 |
|
MUKESH KHANDELWAL Vs. STATE OF BIHAR
|
July 20, 1999 |
|
MUKESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 2, 1999 |
|
Mukhana Yadav Vs. State of Bihar
|
November 12, 1999 |
|
MUKHLAL MAHTO Vs. STATE OF BIHAR
|
March 8, 1999 |
|
MUNDRIKA CHAMAR Vs. STATE OF BIHAR
|
July 23, 1999 |
|
MUNESHWAR YADAV Vs. STATE OF BIHAR
|
November 2, 1999 |
|
MUNI LAL KUMHAR Vs. STATE OF BIHAR
|
July 7, 1999 |
|
MUNI YADAV ALIAS MUNI AHIR Vs. STATE OF BIHAR
|
April 8, 1999 |
|
MUNNA KUMAR Vs. STATE OF BIHAR
|
November 3, 1999 |
|
MUNNA MAHTO Vs. STATE OF BIHAR
|
November 29, 1999 |
|
MUNNA TIWARI Vs. STATE OF BIHAR
|
March 11, 1999 |
|
MUNU MOHANTA Vs. STATE OF BIHAR
|
September 16, 1999 |
|
MURAHU SINGH Vs. STATE OF BIHAR
|
April 13, 1999 |
|
MURAT YADAV Vs. STATE OF BIHAR
|
June 25, 1999 |
|
MUSHAR DUSADH Vs. RADHA KRISHNA MAHTO UMESH NARAIN
MEHTA
|
February 2, 1999 |
|
NABA KUMAR SARKAR Vs. RAJ DEVI
|
July 28, 1999 |
|
NABHAY KUMAR SINGH Vs. STATE OF BIHAR
|
July 21, 1999 |
|
NABIJAN MIAN Vs. STATE OF BIHAR
|
February 11, 1999 |
|
NADEBASI MAJI Vs. STATE OF BIHAR
|
February 2, 1999 |
|
NAGENDRA MISTRY Vs. STATE OF BIHAR
|
September 10, 1999 |
|
NAGENDRA NATH TANTI ALIAS NAGENDRA TANTI Vs. STATE OF BIHAR
|
August 23, 1999 |
|
NAGENDRA OJHA Vs. STATE OF BIHAR
|
March 23, 1999 |
|
NAGENDRA RAI Vs. STATE OF BIHAR
|
May 3, 1999 |
|
NAGESHWAR SAO Vs. STATE OF BIHAR
|
September 16, 1999 |
|
NAGINA KOERI Vs. STATE OF BIHAR
|
July 28, 1999 |
|
NAINI GOPEL KUMAR Vs. STATE OF BIHAR
|
October 14, 1999 |
|
NAKUL SINGH Vs. ALI HUSSAIN
|
November 29, 1999 |
|
NAKULESH SURENDRA SHAHI Vs. MITHILESHWARI DEVI
|
July 12, 1999 |
|
NALIN KUMAR JHA Vs. STATE OF BIHAR
|
May 14, 1999 |
|
NAMRATA SRIVASTAVA ALIAS NAMRATA NATH Vs. STATE OF BIHAR
|
February 23, 1999 |
|
NANAK SINGH ALIAS DEVENDRA SINGH Vs. STATE OF BIHAR
|
April 26, 1999 |
|
NAND KISHOR SHARMA Vs. STATE OF BIHAR
|
July 12, 1999 |
|
NAND KISHORE JHA Vs. STATE OF BIHAR
|
February 19, 1999 |
|
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
November 3, 1999 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
February 5, 1999 |
|
NAND KISHORE THAKUR Vs. STATE OF BIHAR
|
April 8, 1999 |
|
NAND KUMAR SINHA Vs. STATE OF BIHAR
|
September 6, 1999 |
|
NAND LAI PRASAD Vs. AJAY PRASAD
|
September 6, 1999 |
|
NAND LAL ORAON Vs. SURESH JHA
|
December 1, 1999 |
|
NAND LAL PRASAD JAISWAL ALIAS NAND LAI PRASAD Vs. STATE OF BIHAR
|
January 29, 1999 |
|
NANDA BHAT Vs. STATE OF BIHAR
|
October 26, 1999 |
|
NANDJI PRASAD Vs. STATE OF BIHAR
|
February 24, 1999 |
|
NANHU MISTRI Vs. STATE OF BIHAR
|
August 26, 1999 |
|
NANI GOPAI MAJI Vs. STEEL AUTHORITY OF INDIA
|
April 29, 1999 |
|
NANI GOPAL MAJI Vs. STEEL AUTHORITY OF INDIA
|
May 5, 1999 |
|
NARAD DUBEY Vs. STATE OF BIHAR
|
April 9, 1999 |
|
NARAIN MAHTO Vs. RUPCHAND MAHTO
|
May 21, 1999 |
|
NARAYAN CHAUDHARY Vs. CHANDRA KIRAN
|
February 25, 1999 |
|
NARAYAN LAL Vs. NAND LAL JAISWAL
|
November 24, 1999 |
|
NARAYAN MAHTO Vs. STATE OF BIHAR
|
November 12, 1999 |
|
NARAYAN PRASAD KATARUKA Vs. JUTHARAM JANKIDAS
|
September 2, 1999 |
|
NARAYAN PRASAD KATARUKA Vs. JUTHARAM JANKIDAS
|
August 2, 1999 |
|
NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
|
July 7, 1999 |
|
NARENDRA PRASAD SAHA Vs. ANAND KUMAR SHROFF
|
September 27, 1999 |
|
NARENDRA SINGH Vs. STATE OF BIHAR
|
August 27, 1999 |
|
NARESH BHUIYAN Vs. STATE OF BIHAR
|
September 8, 1999 |
|
NARESH BHUIYAN Vs. STATE OF BIHAR
|
August 4, 1999 |
|
NARESH MOHAN PRASAD Vs. STATE OF BIHAR
|
September 28, 1999 |
|
NARESH RAM Vs. STATE OF BIHAR
|
November 12, 1999 |
|
NARESH SINGH Vs. STATE OF BIHAR
|
August 13, 1999 |
|
NARSINGH PRASAD SAH Vs. MAHENDRA SAH
|
November 18, 1999 |
|
NASIMUL HAQUE Vs. STATE OF BIHAR
|
May 5, 1999 |
|
NATH MAHTO Vs. STATE OF BIHAR
|
October 27, 1999 |
|
NATHMAL GOENKA Vs. AJAY KUMAR GOENKA
|
February 26, 1999 |
|
NATHUNI CHAUDHARY Vs. STATE OF BIHAR
|
December 6, 1999 |
|
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
Vs. STATE OF BIHAR
|
September 30, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. KUMARI ANUPMA
|
February 19, 1999 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY
|
March 16, 1999 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BIBI GULSAN
|
May 13, 1999 |
|
NATIONAL INSURANCE COMPANY LTD Vs. CHANDRAWATI KUAR
|
November 18, 1999 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HANIF SAI
|
July 19, 1999 |
|
NAUSHAD QURESHI Vs. STATE OF BIHAR
|
May 7, 1999 |
|
NAZMA BANO Vs. INDIAN LAC RESEARCH INSTITUTE
|
May 14, 1999 |
|
NEELMANI KUMAR Vs. STATE OF BIHAR
|
December 3, 1999 |
|
NEENA GIRISH Vs. BIHAR STATE HOUSING BOARD
|
November 1, 1999 |
|
NEHA PARASHAR Vs. UNION OF INDIA
|
January 19, 1999 |
|
NEHALI PANJIYARA Vs. SHYAMA DEVI
|
May 10, 1999 |
|
NEM CHAND JAIN Vs. STATE OF BIHAR
|
October 4, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHA DEVI
|
September 29, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHANTI DEVI
|
September 24, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAI NATH SINGH
|
November 27, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. RENU DEVI
|
April 20, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. JANKI DEVI
|
January 28, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. KEDAR PRASAD RAI
|
March 24, 1999 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
|
September 14, 1999 |
|
NEW SWADESHI SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
April 12, 1999 |
|
NEYAZ AHMAD Vs. STATE OF BIHAR
|
February 5, 1999 |
|
NILAMBER MISHRA Vs. UNION OF INDIA
|
July 5, 1999 |
|
NIMAH CHANDRA SAHA AND ORS Vs. STATE OF BIHAR AND ORS
|
October 14, 1999 |
|
NIRANJAN LAL TODI Vs. STATE OF BIHAR
|
August 4, 1999 |
|
NIRMAL KUMAR KEDIA Vs. STATE OF BIHAR
|
January 28, 1999 |
|
NIRMAL KUMAR KEDIA Vs. STATE OF BIHAR
|
April 28, 1999 |
|
NIRMAL MAHATO Vs. STATE OF BIHAR
|
April 24, 1999 |
|
NIRMAL PRASAD YADAV Vs. KAPILDEO PRASAD
|
April 28, 1999 |
|
NIRMAL PRASAD YADAV Vs. KAPILDEO PRASAD
|
April 25, 1999 |
|
ONKAR NATH YADAV Vs. STATE OF BIHAR
|
November 12, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. SANJARI DEVI
|
August 31, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. MALTI DEVI
|
September 20, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. CHULCHUL DEVI
|
February 18, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
|
April 9, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. HEMA DUTTA
|
June 25, 1999 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NIMI DANGWAR AND ANOTHER
|
August 26, 1999 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHANDANPAL SINGH ALIAS JAGGI AND ANOTHER
|
August 25, 1999 |
|
ORIENTAL INSURANCE CO.LTD Vs. SAMUNDRA DEVI
|
September 15, 1999 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SAVITRI DEVI
|
December 6, 1999 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHAJI DEVI
|
February 1, 1999 |
|
OSWAL CHEMICALS AND FERTILIZERS LIMITED Vs. STATE OF BIHAR
|
June 22, 1999 |
|
P R KANTHER Vs. STATE OF BIHAR
|
April 28, 1999 |
|
PAHLU Vs. PATNA MUNICIPAL CORPORATION
|
June 25, 1999 |
|
PAIRU MIAN Vs. STATE OF BIHAR
|
January 5, 1999 |
|
PANCHDEO SINGH Vs. STATE OF BIHAR
|
September 14, 1999 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
December 16, 1999 |
|
PANKAJ KUMAR SINGH Vs. NISHA MISHRA
|
September 17, 1999 |
|
PARAS AWADHIYA Vs. STATE
|
August 5, 1999 |
|
PARAS KUMHAR Vs. STATE OF BIHAR
|
July 29, 1999 |
|
PARASHURAM SINGH Vs. STATE OF BIHAR
|
January 1, 1999 |
|
PARGANA MURMU Vs. STATE OF BIHAR
|
October 28, 1999 |
|
PARIMAL KUMAR DE Vs. STATE OF BIHAR
|
July 20, 1999 |
|
PARMA RAI @ PERMA RAI Vs. STATE OF BIHAR
|
August 4, 1999 |
|
PARMANAND THAKUR Vs. MAHENDRA HAZARI
|
March 22, 1999 |
|
PARMESHWAR MAHTO Vs. STATE OF BIHAR
|
November 4, 1999 |
|
PARMESHWAR SINGH Vs. STATE OF BIHAR
|
April 12, 1999 |
|
PARMOTTAM PRASAD SINGH Vs. STATE OF BIHAR
|
February 3, 1999 |
|
PARNA MUNDA Vs. STATE OF BIHAR
|
February 15, 1999 |
|
PARO CHAMAR Vs. STATE OF BIHAR
|
December 8, 1999 |
|
PARSHURAM SINGH Vs. STATE OF BIHAR
|
June 30, 1999 |
|
PARVATI DEVI Vs. STATE OF BIHAR
|
October 12, 1999 |
|
PARWEJ ALAM Vs. STATE OF BIHAR
|
September 9, 1999 |
|
PATLIPUTRA PRESTRESSED P LTD Vs. STATE BANK OF INDIA
|
April 6, 1999 |
|
PATLIPUTRA PRESTRESSED PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
May 25, 1999 |
|
PATNA BRANCH A G OFFICE HOUSING CO-OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
January 29, 1999 |
|
PATNA DISTRICT BAR ASSOCIATION Vs. STATE OF BIHAR
|
February 8, 1999 |
|
PATNA EDUCATIONAL DEVELOPMENT TRUST Vs. STATE OF BIHAR
|
September 30, 1999 |
|
PATNA GUINEA HOUSE Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1999 |
|
PAWAN KEOT Vs. RANGLAL KEOT
|
July 28, 1999 |
|
PAWAN KUMAR GUPTA Vs. STATE OF BIHAR
|
December 7, 1999 |
|
PAWAN KUMAR JAISWAL Vs. STATE OF BIHAR
|
April 28, 1999 |
|
PEYARE LAL SINGH Vs. STATE OF BIHAR
|
July 1, 1999 |
|
PHULJHARI DEVI Vs. UNION OF INDIA
|
December 15, 1999 |
|
PITAMBAR THAKUR Vs. STATE OF BIHAR
|
July 20, 1999 |
|
PIYUSH KANTI DEO Vs. STATE OF BIHAR
|
August 26, 1999 |
|
PNADEEP KUMAR RAI Vs. STATE OF BIHAR
|
May 20, 1999 |
|
POOJA ENGINEERING PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 14, 1999 |
|
POONAM SINGH Vs. STATE OF BIHAR
|
June 25, 1999 |
|
POONAM SINGH Vs. PURAN LAL V CHOWDA
|
October 6, 1999 |
|
PRABHAT KUMAR SHARMA Vs. UNION PUBLIC SERVICE COMMISSION
|
July 5, 1999 |
|
PRABHU NANDAN PRASAD VERMA Vs. STATE OF BIHAR
|
August 25, 1999 |
|
PRADIP KUMAR Vs. STATE OF BIHAR
|
November 18, 1999 |
|
PRADIP MAHTO Vs. STATE OF BIHAR
|
May 19, 1999 |
|
PRAHLAD PRASAD AGRAWAL ALIAS PRAHLAD PRASAD Vs. STATE OF BIHAR
|
October 20, 1999 |
|
PRAHLAD SINGH Vs. PRESIDING OFFICER CENTRAL
|
May 5, 1999 |
|
PRAJAPATI SHARMA Vs. COAL INDIA LIMITED
|
August 7, 1999 |
|
PRAKASH MISHRA Vs. STATE OF BIHAR
|
December 15, 1999 |
|
PRAMANAND ORAON Vs. STATE OF BIHAR
|
January 25, 1999 |
|
PRAMOD JHA Vs. STATE OF BIHAR
|
September 22, 1999 |
|
PRAMOD KUMAR AMBASHTHA
Vs. ALLAHABAD BANK
|
August 5, 1999 |
|
PRAMOD KUMAR JHUNJHUNWALA Vs. STATE OF BIHAR
|
November 16, 1999 |
|
PRANAB KUMAR MAJUMDAR Vs. UNION OF INDIA
|
December 10, 1999 |
|
PRATIBHA SINGH Vs. SHANTI DEVI PRASAD
|
January 27, 1999 |
|
PRATIMA DEVI Vs. STATE OF BIHAR
|
April 12, 1999 |
|
PRATIMA KUMARI ALIAS PRATIRA SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
April 23, 1999 |
|
PRAVIN KUMAR THAKUR Vs. STATE OF BIHAR
|
September 16, 1999 |
|
PREM CHAND RAM Vs. STATE OF BIHAR
|
November 29, 1999 |
|
PREM KUMAR PATHAK JYOTI Vs. STATE OF BIHAR
|
February 3, 1999 |
|
PREM LAL MAHTO Vs. UNION OF INDIA
|
June 25, 1999 |
|
PREM LATA Vs. UNION OF INDIA
|
February 17, 1999 |
|
PREM SHANKAR Vs. STATE OF BIHAR
|
June 21, 1999 |
|
PROJECT UCHCHA VIDYALAYA SHIKSHAK SANGH Vs. STATE
|
December 7, 1999 |
|
PURAN CHAND ALIAS PURAN CHAND SULTANIA Vs. SAJJAN KUMAR
|
April 21, 1999 |
|
PURNA CHANDRA GOUR Vs. KHAKA GOUR
|
August 31, 1999 |
|
PUSHPA DROLIA Vs. BIHAR STATE ELECTRICITY BOARD
|
September 16, 1999 |
|
PYRITES PHOSPHATES AND CHEMICALS LIMITED Vs. BHAR STATE ELECTRICITY BOARD
|
May 11, 1999 |
|
PYRITES PHOSPHATES AND CHEMICALS LTD Vs. STATE OF BIHAR
|
July 27, 1999 |
|
RABINDRA KUMAR WATSA ALIAS LALAN SINGH Vs. STATE OF BIHAR
|
March 9, 1999 |
|
Radha Chaudhary Vs. State of Bihar
|
June 29, 1999 |
|
RADHA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
December 21, 1999 |
|
RADHA KRISHNA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 14, 1999 |
|
RADHAKRISHNA PASWAN
Vs. STATE OF BIHAR
|
February 17, 1999 |
|
RADHIKA DEVI Vs. RAMDEO TIWARY
|
November 11, 1999 |
|
RADHIKA KUAR Vs. STATE
|
July 12, 1999 |
|
RAGHU RABIDAS Vs. STATS OF BIHAR
|
August 26, 1999 |
|
RAGHUBANSH KUMAR Vs. STATE OF BIHAR
|
March 10, 1999 |
|
RAGHUNATH PRASAD SHARMA Vs. STATE OF BIHAR
|
September 22, 1999 |
|
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
April 21, 1999 |
|
RAGHUNATH SINGH Vs. BIHAR ELECTRICITY BOARD
|
February 11, 1999 |
|
RAJ KISHORE (SUBSTITUTED Vs. STATE OF BIHAR
|
July 27, 1999 |
|
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
July 12, 1999 |
|
Raj Kishore Prasad Vs. State of Bihar
|
June 21, 1999 |
|
RAJ KISHORE UPADHYAY Vs. STATE OF BIHAR
|
September 27, 1999 |
|
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
|
March 12, 1999 |
|
RAJ KUMAR RAJWAR Vs. STATE OF BIHAR
|
June 26, 1999 |
|
RAJ KUMAR RAM Vs. STATE OF BIHAR
|
October 13, 1999 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
February 12, 1999 |
|
RAJ LAKSHMI REFRACTORIES Vs. BIHAR STATE ELECTRICITY BOARD
|
February 19, 1999 |
|
RAJ NATH RAI Vs. STATE OF BIHAR
|
April 5, 1999 |
|
RAJA SINGH Vs. STATE OF BIHAR
|
October 13, 1999 |
|
RAJAN RAI Vs. STATE OF BIHAR
|
July 21, 1999 |
|
RAJBANSHI SINGH Vs. STATE OF BIHAR
|
April 5, 1999 |
|
RAJEEV RANJAN Vs. STATE OF BIHAR
|
November 22, 1999 |
|
RAJEEV RANJAN VERMA Vs. MANJU SRIVASTAVA
|
September 16, 1999 |
|
RAJEEVA RANJAN SINHA Vs. STATE OF BIHAR
|
April 7, 1999 |
|
RAJENDRA ORAN Vs. STATE OF BIHAR
|
April 20, 1999 |
|
RAJENDRA PATHAK Vs. STATE OF BIHAR
|
September 30, 1999 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
November 11, 1999 |
|
RAJESH JAIN Vs. STATE OF BIHAR
|
November 26, 1999 |
|
RAJESH KR Vs. STATE
|
January 8, 1999 |
|
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
August 20, 1999 |
|
RAJIV RANJAN CHOUDHARY Vs. STATE OF BIHAR
|
February 3, 1999 |
|
RAJKUMAR @ OM PRAKASH AND RAM PRASAD Vs. STATE OF BIHAR
|
March 23, 1999 |
|
RAJU HADI Vs. STATE OF BIHAR
|
September 30, 1999 |
|
RAJU MISHRA Vs. STATE OF BIHAR
|
August 18, 1999 |
|
RAKESH BIHARI SHARAN Vs. STATE OF BIHAR
|
February 12, 1999 |
|
RAKESH RANJAN DUBEY Vs. SUNIL KURNAR
|
July 27, 1999 |
|
RAM AJODHYA BAITHA Vs. STATE OF BIHAR
|
December 7, 1999 |
|
RAM ASHRAY PRASAD SINHA Vs. UNION OF INDIA
|
December 14, 1999 |
|
RAM ASHRAY SINGH Vs. RAM CHANDAR PRASAD
|
September 1, 1999 |
|
RAM ASHREY SINGH Vs. STATE OF BIHAR
|
November 2, 1999 |
|
RAM AUTAR SINGH Vs. STATE OF BIHAR
|
November 5, 1999 |
|
RAM AWTAR YADAV Vs. STATE OF BIHAR
|
October 14, 1999 |
|
RAM BADAN DEVI Vs. JAMUN SAN
|
August 20, 1999 |
|
RAM BALAK SINGH Vs. STATE OF BIHAR
|
December 7, 1999 |
|
RAM BALI RAI Vs. STATE OF BIHAR
|
April 5, 1999 |
|
RAM BALLABH MANDAL Vs. STATE OF BIHAR
|
March 11, 1999 |
|
RAM BARAN THAKUR Vs. UNION OF INDIA
|
November 1, 1999 |
|
RAM BHAWAN RAI Vs. STATE OF BIHAR
|
March 19, 1999 |
|
RAM BILASH PRASAD Vs. BINDA TANTI
|
October 1, 1999 |
|
RAM BILASH SINGH Vs. STATE OF BIHAR
|
March 17, 1999 |
|
RAM BISUN SHARMA Vs. STATE OF BIHAR
|
January 18, 1999 |
|
RAM BRIKSH MISTRY Vs. MOSTT SAKUNATALA DEVI
|
June 29, 1999 |
|
RAM BRIKSHA SINGH Vs. SHANKAR MISTRY ALIAS SHANKAR SHARMA
|
November 11, 1999 |
|
RAM CHANDRA KEOAT Vs. STATE OF BIHAR
|
August 4, 1999 |
|
RAM CHAUDHARY Vs. STATE OF BIHAR
|
June 29, 1999 |
|
RAM DAS KAHAR Vs. STATE OF BIHAR
|
September 10, 1999 |
|
RAM DEO SINGH Vs. STATE OF BIHAR
|
February 19, 1999 |
|
RAM EKBAL SINGH Vs. STATE OF BIHAR
|
August 10, 1999 |
|
RAM EKBAL UPADHYA Vs. STATE OF BIHAR
|
December 15, 1999 |
|
RAM GOVIND OJHA Vs. KEIDAR NATH
|
November 29, 1999 |
|
RAM GULAM SHAH AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 8, 1999 |
|
RAM ISHWAR SINGH Vs. STATE OF BIHAR
|
April 16, 1999 |
|
RAM JAPU RAI Vs. STATE
|
July 9, 1999 |
|
RAM KARAN RAM Vs. STATE OF BIHAR
|
May 18, 1999 |
|
RAM KARAN RAM Vs. STATE OF BIHAR
|
May 28, 1999 |
|
RAM KHELWAN SHARMA Vs. STATE OF BIHAR
|
April 12, 1999 |
|
RAM KISHORE SINGH Vs. STATE OF BIHAR
|
July 1, 1999 |
|
RAM KISHUN SAO Vs. STATE OF BIHAR
|
April 1, 1999 |
|
RAM KRIT SINGH Vs. STATE OF BIHAR
|
June 22, 1999 |
|
RAM LAKHAN THAKUR Vs. RAGHUNANDAN THAKUR
|
October 7, 1999 |
|
RAM LAL TATWA Vs. STATE OF BIHAR
|
September 15, 1999 |
|
RAM MAHTO Vs. STATE OF BIHAR
|
September 14, 1999 |
|
RAM MURTI SINGH Vs. STATE OF BIHAR
|
September 15, 1999 |
|
RAM NANDAN RAI Vs. STATE OF BIHAR
|
November 17, 1999 |
|
RAM NANDAN SHARMA Vs. STATE OF BIHAR
|
July 20, 1999 |
|
RAM NANDAN SINGH Vs. STATE OF BIHAR
|
April 16, 1999 |
|
Ram Naresh Chaubey Vs. State of Bihar
|
September 29, 1999 |
|
RAM NATH NONIA Vs. STATE OF BIHAR
|
August 18, 1999 |
|
RAM NATH PRASAD Vs. STATE OF BIHAR
|
April 1, 1999 |
|
RAM NIWAS MAHTFF Vs. STATE OF BIHAR
|
November 12, 1999 |
|
RAM PRABODH YADAV Vs. STATE OF BIHAR
|
August 26, 1999 |
|
RAM PRASAD
Vs. STATE OF BIHAR
|
February 1, 1999 |
|
RAM PRASAD SAO Vs. SIKANDAR ANSARI
|
August 18, 1999 |
|
RAM PRAVESH SINGH Vs. SUDAMA DEVI
|
October 8, 1999 |
|
RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
February 8, 1999 |
|
RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
May 5, 1999 |
|
RAM RAJ RAM Vs. STATE OF BIHAR
|
November 26, 1999 |
|
RAM RATAN ROY Vs. STATE OF BIHAR
|
May 20, 1999 |
|
RAM SEVAK RAM Vs. STATE OF BIHAR
|
July 29, 1999 |
|
RAM SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 28, 1999 |
|
RAM SINGARI DEVI Vs. LOKSHMAN PRASAD BHAGAT
|
February 3, 1999 |
|
RAM SWARATH KOHAR Vs. BINDHYACHAL KOHAR
|
December 14, 1999 |
|
RAM SWAROOP RAI Vs. STATE OF BIHAR
|
June 30, 1999 |
|
RAM SWARUP MAHTO Vs. STATE OF BIHAR
|
August 12, 1999 |
|
RAM SWARUP THAKUR Vs. STATE OF BIHAR
|
October 4, 1999 |
|
RAM TAWAKYA CHAUBEY Vs. STATE OF BIHAR
|
November 12, 1999 |
|
RAMA KANT RAI Vs. STATE OF BIHAR
|
August 13, 1999 |
|
RAMA KANT SHARMA Vs. PATLIPUTRA CENTRALCOOPERATIVE BANK
|
April 15, 1999 |
|
RAMA MISTRI Vs. STATE OF BIHAR
|
August 2, 1999 |
|
RAMADHAR SINGH Vs. STATE OF BIHAR
|
January 18, 1999 |
|
RAMAN PRASAD Vs. STATE OF BIHAR
|
February 1, 1999 |
|
RAMANUJ RAO Vs. STATE OF BIHAR
|
November 22, 1999 |
|
RAMDEO RAI Vs. STATE OF BIHAR
|
June 24, 1999 |
|
RAMDEO SINGH Vs. STATE OF BIHAR
|
January 15, 1999 |
|
RAMDHIR SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
April 28, 1999 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
May 17, 1999 |
|
RAMESH KHANNA Vs. STATE OF BIHAR
|
November 18, 1999 |
|
RAMESH KUMAR VERMA Vs. STATE OF BIHAR
|
July 23, 1999 |
|
RAMESH PRASAD GUPTA
Vs. CHIEF MANAGER STATE BANK OF INDIA
|
April 19, 1999 |
|
RAMESH PRASAD GUPTA Vs. CHIEF MANAGER, STATE BANK OF INDIA AND ORS.
|
April 9, 1999 |
|
RAMESH SAO Vs. SHIVA PRASAD GARARI
|
October 26, 1999 |
|
RAMESH SHARMA ALIAS RAMESH MISTRI Vs. STATE OF BIHAR
|
October 28, 1999 |
|
RAMESH SINGH ALIAS KATUK LAL SINGH Vs. STATE OF BIHAR
|
September 10, 1999 |
|
RAMESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BORD
|
May 6, 1999 |
|
RAMESHWAR PRASAD DUBEY Vs. STATE OF BIHAR
|
July 28, 1999 |
|
RAMESHWAR PRASAD RAI ALIAS RAMESHWAR Vs. STATE
|
October 12, 1999 |
|
RAMESHWAR SAO Vs. WIDOW OF DECEASED RESPONDENT
|
December 9, 1999 |
|
RAMESHWAR THAKUR ALIAS NEMI CH Vs. STATE OF BIHAR
|
February 17, 1999 |
|
RAMJEE MALAKAR Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
April 20, 1999 |
|
RAMJEE PRASAD SINGH Vs. STATE
|
July 6, 1999 |
|
RAMJEE SINGH Vs. KAPILDEO SINGH
|
November 4, 1999 |
|
RAMJI MOCHI Vs. CENTRAL OFFICE CENTRAL BANK OF INDIA
|
March 12, 1999 |
|
RAMJI SINGH Vs. STATE OF BIHAR
|
August 12, 1999 |
|
RAMLAL KUMHAR Vs. STATE OF BIHAR
|
April 6, 1999 |
|
RAMPUR CATHOLIC MISSION Vs. STATE
|
October 14, 1999 |
|
RAMRAJ SINGH Vs. STATE OF BIHAR
|
August 5, 1999 |
|
RAMSWARUP AGARWALLA Vs. BANWARI LAL AGARWALLA
|
March 26, 1999 |
|
RANBIR CHOUDHARY Vs. STATE OF BIHAR
|
November 18, 1999 |
|
RANBIR PRASAD SINGH Vs. STATE OF BIHAR
|
November 12, 1999 |
|
RANCHI BAR ASSOCIATION RANCHI Vs. STATE OF BIHAR
|
February 11, 1999 |
|
RANCHI KSHETRIYA GRAMIN BANK Vs. D P SINGH
|
November 4, 1999 |
|
RANI SINHA Vs. RAM RATAN PRASAD VERMA
|
December 21, 1999 |
|
RANJEET KR TIBREWAL Vs. STATE BANK OF INDIA
|
September 30, 1999 |
|
RANJIT KUMAR SINGH Vs. STATE OF BIHAR
|
November 27, 1999 |
|
RANJITA SINGH Vs. STATE OF BIHAR
|
March 22, 1999 |
|
RANJU DEVI Vs. STATE OF BIHAR
|
July 28, 1999 |
|
RASH BIHARI SINGH Vs. SHEA NARAYAN SHARMA
|
August 5, 1999 |
|
RASHID MIAN Vs. STATE OF BIHAR
|
September 6, 1999 |
|
RATAN SINGH Vs. STATE OF BIHAR
|
May 18, 1999 |
|
RATIYA KHARIA Vs. STATE OF BIHAR
|
November 5, 1999 |
|
RATTAN KUMAR SINHA Vs. STATE OF BIHAR
|
September 28, 1999 |
|
RAUDI SAH Vs. STATE
|
November 27, 1999 |
|
RAUSHAN RISHU Vs. STATE OF BIHAR
|
February 3, 1999 |
|
RAVAN MURMU Vs. STATE OF BIHAR
|
September 16, 1999 |
|
RAVI BHUSHAN ROY Vs. STATE OF BIHAR
|
September 7, 1999 |
|
RAVI SHANKAR Vs. STATE OF BIHAR
|
January 29, 1999 |
|
RAVINDRA NATH SHRIVASTAVA Vs. STATE OF BIHAR
|
August 20, 1999 |
|
REBATI RAMAN KANTH Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
September 2, 1999 |
|
REKHA GUPTA Vs. BIHAR STATE ELECTRICITY BOARD
|
July 30, 1999 |
|
RESERVE BANK OF INDIA Vs. PATNA MUNICIPAL CORPORATION
|
January 15, 1999 |
|
REV H S C NAG Vs. VIJAY CHRISTOPHAR STUART
|
December 1, 1999 |
|
RITA CHOUDHARY Vs. STATE OF BIHAR
|
October 8, 1999 |
|
RITA DEY Vs. NIKUNJ DEY
|
May 5, 1999 |
|
ROYAL PROJECTSLTD Vs. STATE OF BIHAR
|
December 1, 1999 |
|
RUCHI KUMAR ALIAS RUCHI SINHA Vs. STATE OF BIHAR
|
October 5, 1999 |
|
RUP CHAND MAHATO Vs. GOBINDA MAHATO
|
May 4, 1999 |
|
RUPENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 12, 1999 |
|
S K SARKAR Vs. STATE OF BIHAR
|
August 10, 1999 |
|
S K VERMA Vs. STATE OF BIHAR
|
September 10, 1999 |
|
S M KHALIL AHMAD Vs. UNION OF INDIA
|
February 22, 1999 |
|
S M QAMARUZZAMA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
April 16, 1999 |
|
S M ZAREEF COLLEGE OF EDUCATION Vs. CHANCELLOR L N MITHILAUNIVERSITY
|
July 22, 1999 |
|
S S WARAICH Vs. STATE OF BIHAR
|
May 18, 1999 |
|
S V LAYALL Vs. STATE OF BIHAR
|
July 2, 1999 |
|
SABITRI DEVI Vs. STATE OF BIHAR
|
October 7, 1999 |
|
SACHCHIDANAND KUMAR Vs. CENTRAL BANK OF INDIA
|
December 8, 1999 |
|
SACHCHIDANAND SINGH Vs. STATE OF BIHAR
|
September 14, 1999 |
|
SACHIDA NAND LAL Vs. STATE OF BIHAR
|
June 22, 1999 |
|
SADANAND CHOUDHARY Vs. STATE OF BIHAR
|
April 19, 1999 |
|
SADHANA SHARMA Vs. BINOD KUMAR SHARMA
|
March 12, 1999 |
|
SAHDEO PRASAD SAO Vs. STATE OF BIHAR
|
July 21, 1999 |
|
SAHDEO PRASAD YADAV Vs. STATE
|
April 22, 1999 |
|
SAHDEO SAHU Vs. STATE OF BIHAR
|
September 21, 1999 |
|
SAHEED MIAN AND Vs. STATE OF BIHAR
|
October 6, 1999 |
|
Sakaldeo Sah Vs. State of Bihar
|
June 29, 1999 |
|
SALAHUDDIN SARWAR Vs. STATE OF BIHAR
|
October 5, 1999 |
|
SAMBHOO PASWAN Vs. STATE OF BIHAR
|
October 28, 1999 |
|
SAMBHU SINGH Vs. STATE OF BIHAR
|
January 27, 1999 |
|
SAMIR @ JALIL @ SAMSUDDIN Vs. STATE OF BIHAR
|
July 21, 1999 |
|
SAMIR KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
April 2, 1999 |
|
SAMIR MANDAL Vs. STATE OF BIHAR
|
December 6, 1999 |
|
SAMPATH KUMAR KARMKAR Vs. GOPAL KUMAR
|
December 12, 1999 |
|
SAMTA PARTY Vs. UNION OF INDIA
|
June 22, 1999 |
|
SANAT BESRA Vs. STATE OF BIHAR
|
August 3, 1999 |
|
SANAT KUMAR MANDAL ALIAS SANAT MANDALQ Vs. STATE OF BIHAR
|
January 28, 1999 |
|
SANDEEP KUMAR SHARMA Vs. STATE OF BIHAR
|
July 30, 1999 |
|
SANGITA DEVI Vs. STATE OF BIHAR
|
May 14, 1999 |
|
SANJAY GANDHI POLYTECHNIC Vs. STATE OF BIHAR
|
May 7, 1999 |
|
SANJAY KUMAR @ MUNNA Vs. STATE OF BIHAR
|
June 30, 1999 |
|
SANJAY KUMAR ALIAS MUNNA Vs. STATE OF BIHAR
|
July 1, 1999 |
|
SANJAY KUMAR CHOUDHARY Vs. RAJENDRA AGRICULTURAL
|
January 19, 1999 |
|
SANJAY KUMAR MANDAL ALIAS SANJAY MANDAL Vs. STATE OF BIHAR
|
August 31, 1999 |
|
SANJAY KUMAR SONI Vs. SRIMANT KUMAR CHOUDHARY
|
October 8, 1999 |
|
SANJAY KUMAR TIWARY Vs. STATE OF BIHAR
|
November 2, 1999 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
August 6, 1999 |
|
SANJIV KUMAR SINGH Vs. STATE OF BIHAR
|
August 5, 1999 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
July 13, 1999 |
|
SAPRU JAYAKAR MOTILAL C R DAS Vs. UNION OF INDIA
|
June 24, 1999 |
|
SARAOGI PAPER MILLS Vs. STATE OF BIHAR
|
December 12, 1999 |
|
SARDAR YADAV Vs. STATE OF BIHAR
|
December 21, 1999 |
|
SARJU MAHTO ALIAS SARJU NARAYAN MAHTO Vs. STATE OF BIHAR
|
April 23, 1999 |
|
SARJU PRASAD SINGH Vs. STATE OF BIHAR
|
June 25, 1999 |
|
SARKAR SHARAN Vs. RAM PRASAD GUPTA
|
October 5, 1999 |
|
SARSWATI STORES Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1999 |
|
SARWA MANGLA Vs. STATE OF BIHAR
|
March 30, 1999 |
|
SARYUG THAKUR Vs. STATE OF BIHAR
|
January 28, 1999 |
|
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
|
November 30, 1999 |
|
SATYA BRAT SINGH Vs. STATE OF BIHAR
|
September 6, 1999 |
|
SATYA MURMU Vs. STATE OF BIHAR
|
August 10, 1999 |
|
SATYA NARAIN PRASAD Vs. STATE OF BIHAR
|
July 8, 1999 |
|
SATYA NARAYAN PASWAN Vs. STATE OF BIHAR
|
August 24, 1999 |
|
SATYA NARAYAN SINGH Vs. STATE BANK OF INDIA
|
October 13, 1999 |
|
SATYA NARAYAN YADAV Vs. STATE OF BIHAR
|
September 15, 1999 |
|
SATYADEO PRAKASH SINHA Vs. STATE OF BIHAR
|
November 22, 1999 |
|
SATYENDRA NARAIN SINHA ALIAS DR SATYENDRA NARAIN SINHA Vs. STATE OF BIHAR
|
September 17, 1999 |
|
SATYENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
August 9, 1999 |
|
SATYENDRA SINGH Vs. STATE OF BIHAR
|
November 16, 1999 |
|
SAUTAN MISHRA AND 4 ORS Vs. STATE OF BIHAR
|
August 4, 1999 |
|
SAYEED BHAGAT Vs. STATE OF BIHAR
|
April 28, 1999 |
|
SERAJUDDIN ANSARI Vs. HOME SECRETARY STATE OF BIHAR
|
February 18, 1999 |
|
SHAILENDRA KUMAR CHAURASIA Vs. RAM NATH SAH
|
March 23, 1999 |
|
SHAMBHU MANDAL Vs. STATE OF BIHAR
|
November 18, 1999 |
|
SHAMBHU NATH JHA Vs. STATE OF BIHAR
|
August 31, 1999 |
|
Shamsher Au Vs. State of Bihar
|
August 23, 1999 |
|
SHANKAR AWADHIA Vs. STATE OF BIHAR
|
May 6, 1999 |
|
SHANKAR KUMAR GHOSH Vs. STATE OF BIHAR
|
January 15, 1999 |
|
SHANKAR YADAV Vs. STATE OF BIHAR
|
December 7, 1999 |
|
SHANKER SARAN PRASAD Vs. STATE OF BIHAR
|
September 15, 1999 |
|
SHANTI DEVI Vs. RAM MOHAN THAKUR
|
August 26, 1999 |
|
SHANTI DEVI Vs. STATE
|
July 29, 1999 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
July 14, 1999 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
July 16, 1999 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
December 13, 1999 |
|
SHANTI OJHA Vs. STATE OF BIHAR AND OTHERS
|
September 29, 1999 |
|
SHANTUNU DAS Vs. STATE OF BIHAR
|
October 14, 1999 |
|
SHARDA CONSTRUCTION Vs. STATE OF BIHAR
|
September 7, 1999 |
|
SHASHI SHEKHAR DUBEY Vs. URMILA DEVI
|
December 22, 1999 |
|
SHATRUGHANA LAL Vs. STATE OF BIHAR
|
August 10, 1999 |
|
SHAUKAT ALI Vs. STATE OF BIHAR
|
November 3, 1999 |
|
SHEIKH YUSUF Vs. STATE
|
May 31, 1999 |
|
SHEKHAR CHOUDHARY ALIAS CHANDRA SHEKAR CHOUDHARY Vs. STATE OF BIHAR
|
January 27, 1999 |
|
Sheo Kumar Gupta Vs. State of Bihar
|
April 13, 1999 |
|
SHEO KUMAR LALL Vs. BIHAR STATE HOUSING BOARD
|
September 10, 1999 |
|
SHEO NARAYAN SINGH Vs. BALA SINGH
|
February 11, 1999 |
|
SHEO NATH RAI Vs. STATE OF BIHAR
|
January 13, 1999 |
|
SHEO PRASAN PRASAD Vs. STATE OF BIHAR
|
April 16, 1999 |
|
SHEO RAM CHAUDHARY Vs. STATE OF BIHAR
|
May 5, 1999 |
|
SHEO SAHU Vs. LILA DEVI
|
February 9, 1999 |
|
SHEO SHANKAR PRASAD SINGH Vs. UNION OF INDIA
|
November 12, 1999 |
|
SHEO SHANKAR SINGH Vs. STATE OF BIHAR
|
August 31, 1999 |
|
SHEODHAR PRASAD NARAIN SINGH Vs. DURGESHWARI DEVI
|
February 26, 1999 |
|
SHEOJEE RAI Vs. STATE OF BIHAR
|
September 10, 1999 |
|
SHEOJI SINGH Vs. BRIJBANSH SINGH
|
December 1, 1999 |
|
SHEONANDAN PRASAD ALIAS SHEONANDAN PRASAD
KASHERA Vs. BABU NANDAN PRASAD
|
May 5, 1999 |
|
SHESH NARAYAN JHA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LIMITED
|
February 9, 1999 |
|
SHILA DEVI Vs. STATE OF BIHAR
|
June 24, 1999 |
|
SHIV KANT JHA Vs. STATE OF BIHAR
|
September 30, 1999 |
|
SHIV KUMARI DEVI Vs. STATE OF BIHAR
|
October 5, 1999 |
|
SHIV NARAIN SINGH Vs. STATE OF BIHAR
|
August 25, 1999 |
|
SHIV SHAMBHU HARD COKE Vs. BIHAR STATE ELECTRICITY BOARD
|
April 20, 1999 |
|
SHIVA SHANKAR PANDEY Vs. STATE OF BIHAR
|
November 3, 1999 |
|
SHIVNANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
March 30, 1999 |
|
SHOBH NATH RAM Vs. STATE OF BIHAR
|
November 24, 1999 |
|
SHRAVAN KUMAR Vs. ADMINISTRATIVE MEMBER C A T
|
June 21, 1999 |
|
SHREE JANKI COLD STORAGE Vs. BIHAR STATE ELECTRICITY BOARD
|
July 13, 1999 |
|
SHRIMOD SINGH Vs. SURESH SINGH
|
March 23, 1999 |
|
SHYAM BIHARI SINGH Vs. STATE OF BIHAR
|
November 19, 1999 |
|
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
|
May 21, 1999 |
|
SHYAM NAND SINGH Vs. STATE OF BIHAR
|
October 29, 1999 |
|
SHYAM SUNDER SINGH Vs. STATE OF BIHAR
|
August 31, 1999 |
|
SHYAMAL KISHORE YADAV Vs. STATE
|
July 2, 1999 |
|
SIDDHARTHA Vs. STATE OF BIHAR
|
March 31, 1999 |
|
SIDHARTHA Vs. STATE OF BIHAR
|
August 13, 1999 |
|
SIDHESHWAR PRASAD Vs. STATE OF BIHAR
|
September 16, 1999 |
|
SIDHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 30, 1999 |
|
SINGHBHUM THIKEDAR MAZDOOR SANGH Vs. STATE OF BIHAR
|
September 13, 1999 |
|
SIPAHI SAH Vs. STATE OF BIHAR
|
August 18, 1999 |
|
SISTER EULALIA FURTADO ALIAS EULALIA FURTADO Vs. STATE OF BIHAR
|
November 17, 1999 |
|
SITA DEVI Vs. STATE OF BIHAR
|
December 16, 1999 |
|
SITA DEVI Vs. STATE OF BIHAR
|
December 12, 1999 |
|
SITA RAM MANJHEE Vs. STATE OF BIHAR
|
July 1, 1999 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
May 19, 1999 |
|
SITA RAUT ALIAS SITA YADAV Vs. STATE OF BIHAR
|
September 10, 1999 |
|
SITA SINHA Vs. ACCOUNTANT GENERAL
|
April 7, 1999 |
|
SITARAM CHOURASIA Vs. MIRA DEVI
|
September 23, 1999 |
|
SIYA RAM SINGH Vs. STATE OF BIHAR
|
October 28, 1999 |
|
SK MANZOOR ALAM Vs. STATE OF BIHAR
|
July 15, 1999 |
|
Sk Saukat Au Vs. State of Bihar
|
October 1, 1999 |
|
SOCIAL WELFARE EMPLOYEES UNION BIHAR STATE Vs. STATE OF BIHAR
|
February 1, 1999 |
|
SOHAIL MIAN Vs. STATE OF BIHAR
|
September 29, 1999 |
|
SOMARI DEVI Vs. STATE OF BIHAR
|
September 10, 1999 |
|
SOMESH CHANDRA BISWAS Vs. STATE OF BIHAR
|
January 5, 1999 |
|
SOMESHWAR SHASTRI Vs. RAJENDRA PRASAD
|
October 28, 1999 |
|
SONAHULA DEVI Vs. STATE OF BIHAR
|
July 28, 1999 |
|
SONI Vs. STATE OF BIHAR
|
August 12, 1999 |
|
SONU PRAJAPATI Vs. STATE OF BIHAR
|
April 20, 1999 |
|
SONU SAO Vs. STATE OF BIHAR
|
January 13, 1999 |
|
SPIC PHI SEEDS LIMITED Vs. STATE OF BIHAR
|
January 29, 1999 |
|
SPIRITCO Vs. STATE OF BIHAR
|
July 19, 1999 |
|
SRI SRI NARSHING BLIAGWAN THAKURBARI Vs. TEJ ALIAS TEK NARAIN SINGH
|
September 29, 1999 |
|
SRIKRISHNA NAGAR NIWASI SANGH Vs. STATE OF BIHAR
|
November 1, 1999 |
|
SRIVASTAVA RAMANAND PRASAD Vs. STATE OF BIHAR
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June 25, 1999 |
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STATE BANK OF INDIA Vs. SURENDRA MISHRA
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August 19, 1999 |
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STATE OF BIHAR Vs. RANJEET KUMAR CHATTERJEE
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September 20, 1999 |
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STATE OF BIHAR Vs. DEEPAK KUMAR MANDAL
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November 3, 1999 |
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STATE OF BIHAR Vs. AKHIL BHARTIYA JAN KALYAN SANGH
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October 1, 1999 |
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STATE OF BIHAR Vs. SATYA NARAYAN MISHRA
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October 1, 1999 |
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STATE OF BIHAR Vs. HARDEO SINGH
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September 22, 1999 |
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STATE OF BIHAR Vs. RAJ KUMAR CHOUDHARY
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June 25, 1999 |
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STATE OF BIHAR Vs. RAM KRISHANA SINGH
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June 29, 1999 |
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STATE OF BIHAR Vs. KADEY MAJHI
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June 22, 1999 |
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STATE OF BIHAR Vs. JETHMULL BHOJRAJ
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July 9, 1999 |
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STATE OF BIHAR Vs. SIWADHAR SINGH
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May 10, 1999 |
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STATE OF BIHAR Vs. MOHAN MISKAR
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February 18, 1999 |
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STATE OF BIHAR Vs. KRISHNA BALLABH PANDEY
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March 23, 1999 |
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STATE OF BIHAR Vs. TRILOKI SINGH
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March 10, 1999 |
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STATE OF BIHAR Vs. MOHD IDRISH
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May 19, 1999 |
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SUBASH PRASAD YADAV Vs. STATE OF BIHAR
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September 1, 1999 |
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SUBHASH CHAND JAIN Vs. STATE OF BIHAR
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October 12, 1999 |
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SUBHRANSU BHUSHAN SINGH Vs. STATE OF BIHAR
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September 27, 1999 |
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SUBODH KUMAR PANDEY Vs. SHIVA PANDEY ALIAS SHIV KUMARI DEVI ALIAS SHIV KUMARI PANDEY
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March 8, 1999 |
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SUBODH KUMAR PANDEY Vs. SHIVA PANDEY @ SHIV KUMARI DEVI @ AND SHIV KUMARI PANDEY
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August 3, 1999 |
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SUDAMA PRASAD SINGH Vs. VICE-CHAIRMAN PATNA REGIONAL DEVELOPMENT AUTHORITY
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September 7, 1999 |
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SUDAMA SINGH Vs. RAMA SINGH
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October 13, 1999 |
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SUDHA SHARMA Vs. BIHAR STATE HOUSING BOARD
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May 19, 1999 |
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SUDHESHWAR NATH Vs. STATE OF BIHAR
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December 2, 1999 |
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SUDHIR KUMAR Vs. STATE OF BIHAR
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August 3, 1999 |
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SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
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September 30, 1999 |
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SUJASH CHANDRA TARAFDAR Vs. STATE OF BIHAR
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July 8, 1999 |
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SUKHDEO HAZARA Vs. STATE OF BIHAR
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November 3, 1999 |
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SUKHU MAHTON Vs. STATE OF BIHAR
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February 26, 1999 |
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SUKRA PURTY Vs. STATE OF BIHAR
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September 15, 1999 |
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SUMAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR
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November 19, 1999 |
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SUMITRA DEVI Vs. YOGENDRA CHOUDHARY
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July 28, 1999 |
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SUNIL KHATIK ALIAS SUNIL PRASAD ALIAS SUNIL BIHARI Vs. STATE OF BIHAR
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March 24, 1999 |
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SUNIL KUMAR ALIAS AKHAURY SUNIL KUMAR Vs. KEDAR NATH AGRAWAL
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April 9, 1999 |
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SUNIL SINGH Vs. STATE OF BIHAR
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July 12, 1999 |
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SUNIRAM KISKU Vs. STATE OF BIHAR
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December 1, 1999 |
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SURAJDEO KOERI Vs. STATE OF BIHAR
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February 17, 1999 |
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SURAJDEO KOERI ALIAS SURAJDEO MAHTO Vs. STATE OF BIHAR
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February 13, 1999 |
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SURAT Vs. PATNA MUNICIPAL CORPORATION
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June 25, 1999 |
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SUREN YADAV ALIAS SURENDRA YADAV Vs. STATE OF BIHAR
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December 21, 1999 |
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SURENDRA CHAUDHARY Vs. STATE OF BIHAR
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August 23, 1999 |
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SURENDRA MOHAN SINHA Vs. STATE OF BIHAR
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September 23, 1999 |
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SURENDRA NATH AGRAWAL Vs. TOONTOON SETH
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August 12, 1999 |
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SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
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August 27, 1999 |
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SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
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November 3, 1999 |
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SURENDRA PRASAD VERMA Vs. STATE OF BIHAR
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December 1, 1999 |
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SURESH BHAGAT Vs. STATE OF BIHAR
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October 5, 1999 |
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SURESH CHOUDHARY Vs. STATE OF BIHAR
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April 8, 1999 |
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SURESH KUMAR SINHA Vs. CHAIRMAN BIHAR STATE HOUSING BOARD
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August 20, 1999 |
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SURESH KUMAR SINHA Vs. STATE OF BIHAR
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December 8, 1999 |
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SURESH PRASAD Vs. STATE OF BIHAR
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April 5, 1999 |
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SUSHIL KUMAR Vs. STATE OF BIHAR
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January 5, 1999 |
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SUSHIL KUMAR MODI Vs. STATE OF BIHAR
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March 12, 1999 |
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SUSHILA SRIVASTAVA Vs. STATE OF BIHAR
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December 3, 1999 |
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SUSHMA DEVI Vs. BINOD KUMAR
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October 1, 1999 |
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SUSHMA PRASAD Vs. STATE OF BIHAR
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July 29, 1999 |
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SUSHRI SHUKLA SEN Vs. STATE OF BIHAR
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September 6, 1999 |
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SUTTA RAI ALIAS LAXMAN RAI Vs. STATE OF BIHAR
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February 16, 1999 |
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SUVUKLAL SINGH Vs. STATE OF BIHAR
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December 15, 1999 |
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SWAAD PHARMACEUTICALS PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
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August 17, 1999 |
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SWAM LATA KANTH Vs. STATE OF BIHAR
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October 29, 1999 |
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SYED IMAM RAZA Vs. STATE OF BIHAR
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November 18, 1999 |
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SYED MAHBOOB IMAM Vs. STATE OF BIHAR
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December 1, 1999 |
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SYED SHAFIQUE MOHSIN Vs. STATE OF BIHAR
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September 7, 1999 |
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TAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
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September 28, 1999 |
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TAPESHWARI DEVI Vs. SANJAY KUMAR, DEPUTY COMMISSIONER
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September 6, 1999 |
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TARA DEVI Vs. KAMALA GUPTA
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January 28, 1999 |
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TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
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August 9, 1999 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
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February 2, 1999 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
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February 25, 1999 |
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TATA IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER
|
August 20, 1999 |
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TEJ NARAYAN SINGH Vs. STATE OF BIHAR
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March 30, 1999 |
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TEJ PRATAP SINGH Vs. UNION OF INDIA
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November 29, 1999 |
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TEJASHWARI LAL Vs. PANCHAM LAL
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November 18, 1999 |
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TEJENDRA KUMAR SINGH Vs. STATE OF BIHAR
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January 29, 1999 |
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TENGARI DUSADH @ TENGARI RAM Vs. STATE OF BIHAR
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May 19, 1999 |
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THOMAS HANSDA Vs. SOM MARANDI
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May 6, 1999 |
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TILESHWAR SINGH Vs. SURESH PRASAD SINGH
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September 2, 1999 |
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TISCO GENERAL OFFICE RECREATION CLUB Vs. STATE OF BIHAR
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April 23, 1999 |
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TRIBENI AHIR Vs. STATE OF BIHAR
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February 25, 1999 |
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TRIBENI PRASAD Vs. CENTRAL COALFIELD LTD
|
November 1, 1999 |
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Tridip AND Co Vs. State of Bihar
|
January 15, 1999 |
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TRILOKI PRASAD SINGH Vs. STATE OF BIHAR
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May 20, 1999 |
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TULSI DAS GOSHWAMI Vs. STATE
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July 21, 1999 |
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TULSI PRASAD SINGH Vs. STATE OF BIHAR
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August 5, 1999 |
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TUNI MARANDI Vs. STATE OF BIHAR
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July 22, 1999 |
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TUSHAR BASINI SAHA Vs. JAI PRAKASH CHOURASIA
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August 2, 1999 |
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U D BHARGAVA ALIAS UMESH DATT BHARGAVA Vs. HINDUSTAN COPPER LIMITED
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July 28, 1999 |
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UDAY SINGH Vs. STATE OF BIHAR
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November 24, 1999 |
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UDAY SINGH Vs. RANCHI UNIVERSITY
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February 19, 1999 |
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UJJAWAL COAL PVT LTD Vs. STATE OF BIHAR
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April 19, 1999 |
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UMA JAYASWAL Vs. CHAIRMAN P R D A
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September 13, 1999 |
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Uma Singh Vs. State of Bihar
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June 30, 1999 |
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UMA TALKIES Vs. STATE OF BIHAR
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October 12, 1999 |
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UMASHANKAR SINGH Vs. STATE OF BIHAR
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April 7, 1999 |
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UMESH CHANDRA Vs. STATE OF BIHAR
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January 5, 1999 |
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UMESH CHANDRA JHA Vs. STATE OF BIHAR
|
March 30, 1999 |
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UMESH YADAV Vs. STATE OF BIHAR
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August 17, 1999 |
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UNION OF INDIA Vs. ANAMIKA SAHKARI GRIH NIRMAN SAMITI LTD
|
April 6, 1999 |
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UNION OF INDIA Vs. SANICHARWA LAKRA
|
July 19, 1999 |
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UNION OF INDIA Vs. RUBY INTERNATIONAL
|
July 16, 1999 |
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UNION OF INDIA Vs. BIMAL KISHORE
|
December 14, 1999 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENA DEVI
|
November 27, 1999 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. MOST NIRMALA DEVI
|
December 6, 1999 |
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UPENDRA SINGH Vs. STATE OF BIHAR
|
February 23, 1999 |
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UPENDRA SINGH Vs. STATE OF BIHAR
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January 15, 1999 |
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UPENDRA YADAV; DEO NANDAN YADAV Vs. STATE OF BIHAR
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December 23, 1999 |
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URMILA DEVI Vs. STATE BANK OF INDIA TUPUDANA
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August 20, 1999 |
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URMILA MISHRA Vs. STATE OF BIHAR
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December 8, 1999 |
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URNASHANKAR SINGH Vs. STATE OF BIHAR
|
April 7, 1999 |
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USHA BELTRON LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 23, 1999 |
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USHA BELTRON LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
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August 26, 1999 |
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USHA KUMARI SAHAY Vs. STATE OF BIHAR
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July 30, 1999 |
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USMAN ALI Vs. STATE OF BIHAR
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December 17, 1999 |
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UTTAM KUMAR MAZUMDAR AND OTHERS Vs. DAMODAR VALLEY CORPORATION AND OTHERS
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July 7, 1999 |
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UTTAM PANDEY Vs. STATE OF BIHAR
|
October 13, 1999 |
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VEENA DEVI Vs. ASHOK KUMAR MANDAL
|
September 13, 1999 |
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VEENA THEATERS PVT LIMITED Vs. STATE OF BIHAR
|
November 26, 1999 |
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VENKY STEELS P LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
September 14, 1999 |
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VENKY STEELS P LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 13, 1999 |
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VIDYA DEVI ALIAS VIDYA RAMAN Vs. KISHORE RAMAN
|
October 1, 1999 |
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VIDYAPATI ROY Vs. STATE OF BIHAR
|
June 21, 1999 |
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VIJAY KUMAR Vs. SHAMBHU NATH PRASAD
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July 16, 1999 |
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VIJAY KUMAR Vs. STATE OF BIHAR
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February 23, 1999 |
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VIJAY KUMAR Vs. STATE OF BIHAR
|
February 3, 1999 |
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VIJAY PRASAD Vs. STATE OF BIHAR
|
December 14, 1999 |
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VIJAY VIRAT PASHU MELA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
December 6, 1999 |
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VIJAYENDRA KUMAR Vs. STATE OF BIHAR
|
May 21, 1999 |
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VIJOY KUMAR Vs. VICE-CHANCELLOR PATNA UNIVERSITY
|
November 24, 1999 |
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VIJOY NARAIN JHA Vs. STATE OF BIHAR
|
December 14, 1999 |
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VIJYA LAXMI Vs. STATE OF BIHAR
|
October 12, 1999 |
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VINA KUMARI Vs. STATE OF BIHAR
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February 2, 1999 |
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VINOD KUMAR SRIRANJAN Vs. STATE OF BIHAR
|
August 9, 1999 |
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VIREN PANDE Vs. STATE OF BIHAR
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February 5, 1999 |
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VISHNU SWAROOP RAI ALIAS BISHNU SWAROOP RAI Vs. STATE OF BIHAR
|
April 12, 1999 |
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VXL INDIA LTD Vs. STATE OF BIHAR
|
August 6, 1999 |
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WILLIAM ANTHONY ALIAS BABU Vs. STATE OF BIHAR
|
August 16, 1999 |
|
WINSOME INTERNATIONAL LTD Vs. STATE OF BIHAR
|
January 13, 1999 |
|
WOODMAN INDUSTRIES ARARIA Vs. STATE OF BIHAR
|
October 4, 1999 |
|
WORKMEN OF JOGIDIH COLLIERY OF B C C L Vs. EMPLOYERS IN REL TO MGMT OF JOGIDIH COLLIERY OF B C C L
|
September 8, 1999 |
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YOGENDRA PRASAD SINGH Vs. MAHESHWAR PRASAD
|
April 29, 1999 |
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YOUSUF BHAI Vs. NARAYAN PRASAD NIYARA
|
August 26, 1999 |
|
ZAZUL MIAN Vs. STATE OF BIHAR
|
October 6, 1999 |
LOGIN