A HASAN Vs. MOHAMMAD SHAMSUDDIN
|
April 26, 1951 |
ABHAY KUMAR SINGH AND OTHERS Vs. KIRIT NARAIN SINGH AND OTHERS
|
January 3, 1951 |
ADYA KRISHNA PRASAD Vs. SIOLAL CHAMAR
|
November 22, 1951 |
AJODHYA DUTTA MISSIR AND ANOTHER Vs. MT. MOHAR KALI KUER
|
March 13, 1951 |
AKHAJ Vs. ARJUN KOERI
|
April 5, 1951 |
AMIN BROTHERS Vs. STATE OF BIHAR
|
March 7, 1951 |
AMIR ALAM
Vs. BIBI SALMA
|
May 15, 1951 |
ARRAH ELECTRIC SUPPLY CO LTD Vs. WORKMEN OF ARRAH ELECTRIC SUPPLY CO LTD
|
September 21, 1951 |
ASHFAQUE ALI KHAN & OTHERS Vs. ASHARFI MAHASETH & ANOTHER
|
August 2, 1951 |
AWADH BIHAR PRASAD Vs. RAMJI MAHTON
|
January 9, 1951 |
AWADH PRASAD
Vs. STATE
|
May 9, 1951 |
BABULAL KANDU
Vs. KANTI DUTTA MISRA
|
December 5, 1951 |
BAIJNATH SAO
Vs. RAM PRASAD
|
February 19, 1951 |
BALA PRASAD MATANI
Vs. AJODHYA PRASAD
|
September 4, 1951 |
BALBHADRA JHA Vs. SIR KAMESHWAR SINGH
|
August 10, 1951 |
BANKEY SINGH Vs. JHINGAN SINGH
|
August 3, 1951 |
BANWARILAL AGARWALLA Vs. ANKURNATH BANERJEE
|
September 12, 1951 |
BASDEO SINGH Vs. SM SUBHADRA KUER
|
November 22, 1951 |
BATESHWAR PROSAD
Vs. SIR KAMESHWAR SINGH BAHADUR
|
July 17, 1951 |
BEGAM RAI Vs. STATE
|
November 5, 1951 |
BEHARI RAI Vs. STATE
|
November 23, 1951 |
BHAGWATI CHARAN
Vs. HIRDAY SINGH
|
November 8, 1951 |
BHUDEB CHANDRA ROY
Vs. SATYA NARAIN TRIGUNAIT
|
February 19, 1951 |
BHUKHAL TEWARI
Vs. RAMDAYAL SAH
|
November 16, 1951 |
BIBI GANSHUL FATMA Vs. BADRI SINGH
|
November 29, 1951 |
BIBI WAZIUDDINNISSA Vs. JANAK SINGH
|
September 12, 1951 |
BIHAR MICA CONCERN LTD Vs. COMMR OF INCOME TAX
|
March 14, 1951 |
BODI ALAM Vs. STATE OF BIHAR
|
December 21, 1951 |
BRAJA KEWAT & ANOTHER Vs. MADANLAL AGARWALLA & OTHERS
|
April 20, 1951 |
CHAMPAMANI BIBI Vs. MOHAMMAD YUNUS
|
March 19, 1951 |
CHANDERDEO SHARMA Vs. STATE OF BIHAR
|
February 15, 1951 |
CHANDIPRASAD
Vs. AWADH NARAIN JHA
|
November 9, 1951 |
CHANDRASEKHAR PRASAD SINHA
Vs. INDERDEO PRASAD MAHTON
|
November 22, 1951 |
CHHATRADHARI MAHTON Vs. AKLESHWAR MAHTON
|
November 29, 1951 |
CHHATURAM HORILRAM LTD Vs. STATE OF BIHAR
|
March 14, 1951 |
CHHEDI MANJHI & OTHERS Vs. MAHIPAL BAHADUR SINGH & OTHERS
|
April 5, 1951 |
DARSAN RAUT Vs. CHANDRAMAN RAUT AND OTHERS
|
March 20, 1951 |
DAYANAND MODI
Vs. STATE OF BIHAR
|
January 5, 1951 |
DIPNARAIN MAHTON Vs. BIHARI MAHTON
|
January 10, 1951 |
DIRPAL SINGH Vs. KARAMCHAND MAHTON
|
January 12, 1951 |
DOMA SAHU KISHUN LAL SAO Vs. STATE OF BIHAR
|
March 5, 1951 |
DUKHU MAHTHA
Vs. NANDLAL TEWARI
|
February 5, 1951 |
DULHIN SUGA KUER Vs. DEORANI KUER
|
August 1, 1951 |
FIRM JITANRAM NIRMALRAM
Vs. COMMR OF INCOME TAX
|
February 23, 1951 |
FIRM JITANRAM NIRMALRAM
Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1951 |
GAYA ELECTRIC SUPPLY CO., LTD. Vs. THE STATE OF BIHAR
|
April 25, 1951 |
GIRJA KUER Vs. GHAFOOR MIAN
|
February 7, 1951 |
GOKARAN PRASAD SINGH
Vs. CHHOTEY NARAYAN SINGH
|
January 24, 1951 |
GOPESHWAR PRASAD SAHI Vs. THE STATE OF BIHAR AND OTHERS
|
April 28, 1951 |
GOPESHWAR PRASAD SAHI Vs. STATE OF BIHAR AND OTHERS.
|
March 14, 1951 |
GOVIND DUTTA
Vs. JAGNARAIN DUTTA
|
March 2, 1951 |
HABIB KHAN Vs. STATE
|
December 18, 1951 |
HAR KISHUN SINGH Vs. CHHOTAN MAHTON
|
January 4, 1951 |
HARI PROSAD AGARWALLA Vs. ABDUL HAQ
|
March 1, 1951 |
HAZARIBAGH MICA MINING COMPANY LIMITED
Vs. ASHALATA KAPOOR
|
September 5, 1951 |
HIRDAY NARAYAN SINGH
Vs. JANG BAHADUR SINGH
|
January 18, 1951 |
HITLAL MAHTON
Vs. BHIKHARI MAHTON
|
December 6, 1951 |
HURMAT
Vs. STATE
|
October 24, 1951 |
INDERDEO SINGH Vs. JANESHWAR SINGH
|
December 21, 1951 |
INDRASAN RAI
Vs. ENAYAT KHAN
|
December 21, 1951 |
JAGABANDU DUTTA Vs. MANECK HOME
|
August 21, 1951 |
JAGARNATH PRASAD Vs. STATE OF BIHAR
|
December 14, 1951 |
JAGDISHPUR ZAMINDARI CO LTD Vs. SITARAM
|
August 14, 1951 |
JAI NARAIN Vs. SYED ALI MURTAZA
|
May 16, 1951 |
JAI RAMDEO
Vs. RAMJANAM SINGH
|
January 9, 1951 |
JAINANDAN SINGH
Vs. KRISHNANDAN SINGH
|
August 10, 1951 |
JAIPAL SINGH Vs. BHARAT NARAIN
|
December 18, 1951 |
JITAN RAM NIRMAL RAM Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1951 |
JITAN RAM NIRMAL RAM Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1951 |
JOGESH PANDEY
Vs. BHUNESHWAR PANDEY
|
December 7, 1951 |
JUGAL SINGH
Vs. TRIPURESHWARI PRASAD
|
July 18, 1951 |
JWALA PRASAD
Vs. STATE
|
December 18, 1951 |
KABINDRA NARAIN SINGH
Vs. STATE
|
December 6, 1951 |
KAILASH SINGH
Vs. SHEOPUJAN SINGH
|
December 21, 1951 |
KAILASHPATI MISHRA Vs. NAND LAL AHIR
|
July 18, 1951 |
KALI PD SINGH Vs. COMMR OF INCOME TAX
|
March 2, 1951 |
KAMAL KISHORE PRASAD SINGH AND ANOTHER Vs. HARI HAR PRASAD SINGH AND OTHERS
|
February 19, 1951 |
KAMESHWAR PRASAD SINGH
Vs. MEGHAN GARAIN
|
April 16, 1951 |
KAMESHWAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
March 12, 1951 |
KARI Vs. STATE
|
November 6, 1951 |
KARTAR SINGH Vs. JHARKHAND MINES AND INDUSTRIES
|
December 15, 1951 |
KARUNAMOY BANERJI Vs. PASHUPATI NATH MALIA
|
November 22, 1951 |
KEDAR NATH
Vs. STATE OF BIHAR
|
July 19, 1951 |
KESHWAR THAKUR AND OTHERS Vs. GHULAM HUSSAIN AND OTHERS
|
March 20, 1951 |
KHARTAR SAO
Vs. PRADIP SINGH
|
December 4, 1951 |
KIRIT SINGH AND ANOTHER Vs. MT. CHANDRAKALI KUAR AND OTHERS
|
April 13, 1951 |
KUMARDHUBI ENGINEERING WORKS LTD Vs. STATE OF BIHAR
|
December 14, 1951 |
LACHHMAN PRASAD BHAGAT
Vs. GOVERNMENT OF BIHAR
|
November 22, 1951 |
LACHHMI NARAIN BERIWALA Vs. BHARAT BANK LTD., AND OTHERS
|
April 6, 1951 |
LAKSHMI NARAYAN Vs. COMR OF INCOME TAX
|
March 1, 1951 |
LAKSHMI NARAYAN BHADANI Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1951 |
LALMINA SINGH
Vs. KAMAL SINGH
|
November 29, 1951 |
LIAKAT MIAN Vs. PADAMPAT SINGHANIA AND OTHERS
|
April 18, 1951 |
LIQUIDATORS PURSA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1951 |
LIQUIDATORS PURSA LTD Vs. INCOME TAX OFFICER SPECIAL CIRCLE
|
May 16, 1951 |
MADAN LAL
Vs. STATE OF BIHAR
|
January 12, 1951 |
MAHADEO PRASAD Vs. SRJUG PRASAD
|
December 11, 1951 |
MAHARAJ SINGH Vs. BUDHU CHAMAR
|
May 11, 1951 |
MANILAL BACHARLAL SANGHVI Vs. KESHABJI PITAMBER
|
July 19, 1951 |
MD AMIN BROTHERS Vs. STATE OF BIHAR
|
March 7, 1951 |
MEGHRAJ TIBRAWALA
Vs. PANCHU SAHU TELI
|
July 24, 1951 |
MEMBERS OF THE SASAMUSA WORKERS UNION
Vs. STATE OF BIHAR
|
September 12, 1951 |
MISRILAL Vs. STATE
|
April 9, 1951 |
MOHAMMAD AMIN BROTHERS LTD Vs. PROVINCE OF BIHAR
|
March 7, 1951 |
NARAYAN PRASAD SUKUL Vs. RAJKISHORE MISHRA & OTHERS
|
April 13, 1951 |
NATHULAL
Vs. STATE
|
March 28, 1951 |
NETLAL SAH Vs. UCHESHWAR JHA & OTHERS
|
February 28, 1951 |
NILKANTHA NARAYAN SINGH
Vs. COMMR OF INCOME TAX B AND O
|
April 10, 1951 |
OJHA BROTHERS Vs. VOLKART BROTHERS & ANOTHER
|
April 4, 1951 |
P C GANGULEE Vs. SM KADHURI DEVI
|
November 9, 1951 |
P C LAL CHAUDHURY Vs. STATE OF BIHAR
|
March 2, 1951 |
PANCHOO SAHU
Vs. JANKI MANDAR
|
September 26, 1951 |
PARHAN MAHTO
Vs. DIVISIONAL FOREST OFFICER
|
July 18, 1951 |
PARMESHWAR DAYAL Vs. THE BARH LOCAL BOARD
|
April 19, 1951 |
PRAGASH CHOUDHURY
Vs. DULHIN BUTANI KUER
|
January 24, 1951 |
PRASADI MAHTON Vs. GHULAM MNRTAZA
|
May 14, 1951 |
RADHA GOBINDA ROY Vs. NILKANTHA NARAYAN SINGH
|
February 27, 1951 |
RADHESHYAM Vs. DEVENDRA
|
December 11, 1951 |
RAGHO Vs. STATE
|
November 30, 1951 |
RAGHUNANDAN RAI Vs. SUKHLAL RAI
|
May 14, 1951 |
RAI BAHADUR H P BANNERJI Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1951 |
RAJA KALI PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1951 |
RAJA P C LALL CHAUDHARY Vs. STATE OF BIHAR
|
March 2, 1951 |
RAJESHWAR PRASAD Vs. STATE
|
December 4, 1951 |
RAM PALAK MAHTON
Vs. BILAS MAHTON
|
September 12, 1951 |
RAM RANBIJAYA PRASAD SINGH Vs. CHAMARU PRASAD AND OTHERS
|
May 7, 1951 |
RAM RUP SINGH & OTHERS Vs. JANG BAHADUR SINGH & OTHERS
|
February 21, 1951 |
RAM SARAN AHIR Vs. PRITHVI NATH SINGH
|
April 13, 1951 |
RAMAKANT MISSIR Vs. KAMLA PRASAD SUKUL
|
May 2, 1951 |
RAMAUTAR MAHTON Vs. LATAK BIHARI SINGH
|
April 5, 1951 |
RAMCHANDRA RAM
Vs. RAM RATAN PRASAD
|
July 20, 1951 |
RAMESHWAR PRASAD GUPTA
Vs. RAJENDRA PRASAD
|
February 6, 1951 |
RAMKIRPAL MISSIR Vs. MAHESH PANDEY
|
August 10, 1951 |
RAMKISTO SAHU Vs. STATE OF BIHAR
|
September 4, 1951 |
RAMLAL GANJHEE Vs. LODHA MUNDA
|
November 28, 1951 |
RUDRESHWARI PD SINHA Vs. SM RAMABATI DEVI
|
May 11, 1951 |
S M RAMKALI KUER Vs. RAM BUJHAWAN SINGH
|
February 1, 1951 |
SAM NARAIN SINGH Vs. RAGHUBANS MANI PRASAD
|
August 3, 1951 |
SAMALIA BHUIAN
Vs. STATE
|
December 7, 1951 |
SATYENDRA KUMAR GUPTA Vs. RAMESHWAR MANDAL
|
January 5, 1951 |
SHAIKH BANKA
Vs. SHAIKH BARTUL
|
November 6, 1951 |
SHEOBACHAN PANDEY Vs. MADHO SARAN CHOUBEY
|
September 18, 1951 |
SHEOBACHAN PANDEY Vs. STATE
|
February 27, 1951 |
SHEOBACHAN SINGH
Vs. STATE OF BIHAR
|
November 22, 1951 |
SHYAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
September 17, 1951 |
SIARAM SINGH Vs. JUGUTDEO SINGH
|
November 9, 1951 |
SINGESHWAR PRASAD Vs. SURJA DEVI
|
November 16, 1951 |
SITARAM JAGATRAMKA AGARWALA Vs. STATE
|
July 27, 1951 |
SM RADHA PEARY KUER Vs. GOPAL SARAN
|
January 17, 1951 |
SM RAMKUMARI DEVI Vs. HARI DAS MUKHERJI
|
December 21, 1951 |
SONUA KUMHAR Vs. CHAMTU PAHAN
|
September 20, 1951 |
SRILAL KHOWALA
Vs. STATE
|
February 13, 1951 |
STANDARD COAL COMPANY LIMITED
Vs. S P VARMA
|
September 26, 1951 |
STATE Vs. GANESH SAHI
|
July 31, 1951 |
STATE Vs. HIRA DUBEY
|
November 28, 1951 |
STATE OF BIHAR
Vs. SANTO KUMAR MITRA
|
December 19, 1951 |
STATE OF BIHAR Vs. GAYA ELECTRIC SUPPLY CO LTD
|
March 30, 1951 |
SUKAR GOPE
Vs. STATE OF BIHAR
|
December 19, 1951 |
SUNDAR KRISHTA SARKAR
Vs. SM MALTI MANJARI
|
April 13, 1951 |
SUNDAR LALL JHA Vs. NABI MISSER
|
March 28, 1951 |
SURATIA Vs. JAILAL THAKUR
|
December 3, 1951 |
SURYA LALL KARAMKAR
Vs. TULSI MODAK
|
January 16, 1951 |
THAKAI GOPE
Vs. RAMLAGAN MANJHI
|
December 4, 1951 |
THAKURJI Vs. DHULAN AHIR
|
February 15, 1951 |
UMAR Vs. MOTI CHAND
|
May 1, 1951 |
UNION OF INDIA Vs. PREMCHAND SATRAM DAS
|
May 11, 1951 |
VISHUN SHANKAR Vs. STATE OF BIHAR
|
September 17, 1951 |
YUSUF MIAN Vs. GAFOOR MIAN
|
February 9, 1951 |
ZEAUDDIN Vs. ABDUR RAFIQUE
|
August 14, 1951 |