ATULYA CHARAN DEBATA Vs. CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD
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October 4, 2005 |
DEPUTY GENERAL MANAGER, GANJAM Vs. KUMUDINI DASH
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June 29, 2005 |
GAJENDRA NAYAK Vs. SANGRAMI GAS
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October 18, 2005 |
GODREJ-GE-APPLIANCE LIMITED Vs. AMITABH PANI
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June 29, 2005 |
HEAD POST OFFICE (POST MASTER) Vs. BASANTA SAHOO
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August 30, 2005 |
LATA MAHARANA Vs. INDIAN RARE EARTHS LIMITED
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July 29, 2005 |
LIC OF INDIA Vs. PRATAP SEKHAR NAIK
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June 3, 2005 |
LIFE INSURANCE CORPORATION OF INDIA Vs. TUSAR KANTI NAYAK
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October 10, 2005 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DEBASIS MISHRA
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September 14, 2005 |
MADHUSUDAN MISHRA Vs. MOHESH DHOLKIA
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August 1, 2005 |
MINISTRY OF TELECOMMUNICATION, GOVERNMENT OF INDIA Vs. STEELEX AGENCIES
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May 24, 2005 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM AHAMAD
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June 3, 2005 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDA & CO
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June 3, 2005 |
ORISSA AGRO INDUSTRIES CORPORATION LIMITED Vs. EKADASI SAMAL
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July 29, 2005 |
ORISSA FOREST DEVELOPMENT CORPORATION & ANR Vs. NIRAKAR SAHU
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August 3, 2005 |
PADMABATI BEHERA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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October 5, 2005 |
REGISTRAR, CIVIL COURTS, SAMBALPUR Vs. KISHORE CHANDRA BEHERA
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October 4, 2005 |
SANJAYA BESAN & OIL MILL PRIVATE LIMITED Vs. NARENDRA KUMAR RAY CHOUDHURY
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August 29, 2005 |
SPECIAL PLANNING AUTHORITY Vs. PRANABANDHU SAHOO
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June 3, 2005 |
SUB-DIVISIONAL OFFICER (TELEPHONES) Vs. SUSIL KUMAR AGARWALLA
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March 15, 2005 |
SUKANTI SAHOO Vs. CESCO OF ORISSA LIMITED
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September 30, 2005 |
SUPERINTENDENT OF POST OFFICES Vs. KISHOREPUR VILLAGE COMMITTEE
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July 5, 2005 |
SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE Vs. LALA PRATAP KESHARI ROY
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June 3, 2005 |
TAHASILDAR-CUM-CERTIFICATE OFFICER Vs. HRUSHIKESH SAHOO
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July 5, 2005 |
THOMSON MULTIMEDIA INDIA PRIVATE LIMITED Vs. BHARATA CHANDRA BANERJI
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July 29, 2005 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESH KUMAR AGARWALLA
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September 10, 2005 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARAYANKAR CHOUDHURY
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April 25, 2005 |