|
ABDUL GHANI ANSARI Vs. BISWANATH KALO
|
April 23, 2021 |
|
ABEDA BEGUM Vs. STATE OF ODISHA
|
September 29, 2021 |
|
ADITYA KUMAR MALLICK Vs. STATE OF ORISSA
|
June 22, 2021 |
|
AFR ARUN KUMAR BISWAL Vs. STATE OF ODISHA
|
July 30, 2021 |
|
AFR MINATEE PRADHAN Vs. COLLECTOR, BARGARH
|
March 31, 2021 |
|
AJAYA KUMAR JENA Vs. BHIKARI CHANDRA NAIK
|
December 24, 2021 |
|
AJU PENTHEI Vs. STATE OF ORISSA
|
July 9, 2021 |
|
AKASH KUMAR PATHAK Vs. STATE OF ODISHA
|
June 17, 2021 |
|
AMBER Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 2021 |
|
AMBIKA PRASAD MOHANTY Vs. STATE OF ODISHA
|
February 1, 2021 |
|
AMRESH CHANDRA BARIK Vs. STATE OF ODISHA
|
April 5, 2021 |
|
ANANDA NATH Vs. STATE OF ODISHA
|
February 11, 2021 |
|
ANANTA JENA Vs. MARKANDA SINGH
|
November 3, 2021 |
|
ANANTADAN SUNA Vs. JOINT COMMISSIONER, SETTLEMENT AND CONSOLIDATION
|
March 10, 2021 |
|
ANGIRA MISHRA Vs. RASMITA HOTA
|
April 20, 2021 |
|
ANISHA JAIN Vs. SANDEEP JAIN
|
March 10, 2021 |
|
ANWAR KHAN Vs. STATE OF ODISHA
|
July 2, 2021 |
|
ARABINDA SAHOO Vs. SOBHAMANI SAHOO
|
September 16, 2021 |
|
ARJUN PANGI Vs. STATE OF ODISHA
|
October 25, 2021 |
|
ARJUNA SABAR Vs. STATE OF ORISSA
|
March 3, 2021 |
|
ASHIRBAD INDUSTRIES Vs. STATE OF ODISHA
|
February 18, 2021 |
|
ASHOK KUAMAR NAYAK Vs. STATE OF ODISHA
|
February 18, 2021 |
|
ASHOK KUMAR DASH Vs. STATE OF ODISHA
|
July 27, 2021 |
|
ASHOK KUMAR PATI Vs. STATE OF ODISHA
|
February 1, 2021 |
|
ASHWINI KUMAR PATRA Vs. REPUBLIC OF INDIA
|
April 26, 2021 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF ORISSA
|
August 18, 2021 |
|
ASSOCIATED CEMENT COMPANY LTD Vs. STATE OF ORISSA
|
November 10, 2021 |
|
B. AND B. INDUSTRIES Vs. UNION BANK OF INDIA
|
December 2, 2021 |
|
BABULI ROUT Vs. STATE OF ODISHA
|
August 4, 2021 |
|
BADASHIBA MAJHI Vs. STATE OF ORISSA
|
August 19, 2021 |
|
BAGADIYA BROTHERS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 4, 2021 |
|
BAHADUR SINGH MAJHI Vs. STATE OF ODISHA
|
March 18, 2021 |
|
BAIKUNTHA BIHARI DANSANA Vs. STATE OF ORISSA
|
June 21, 2021 |
|
BAIKUNTHANATH PATTANAIK Vs. STATE OF ODISHA
|
August 5, 2021 |
|
BAIRAGI CHARAN SAHOO Vs. STATE OF ORISSA
|
February 17, 2021 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. LAXMAN MADHI
|
February 11, 2021 |
|
BAJRANGBALLI WIRE PRODUCTS PVT. LTD Vs. STATE OF ORISSA
|
April 20, 2021 |
|
BALAJI ICE AND COLD STORAGE PVT. LTD Vs. STATE OF ODISHA
|
March 31, 2021 |
|
BALASUBRAMANIAN PRABHAKARAN Vs. STATE OF ODISHA
|
March 5, 2021 |
|
BAMADEV SAHOO Vs. STATE OF ORISSA
|
June 29, 2021 |
|
BANAMALI MISHRA Vs. ODISHA STATE FINANCIAL CORPORATION
|
September 3, 2021 |
|
BANAMALI NAYAK Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHA
|
June 24, 2021 |
|
BANCHHA NAIK Vs. STATE OF ORISSA
|
January 8, 2021 |
|
BANDHUA GOCHHAYAT Vs. STATE OF ODISHA
|
December 17, 2021 |
|
BANI BHUSAN DASH Vs. STATE OF ODISHA
|
October 28, 2021 |
|
BANSHIDHAR BAUG Vs. ORISSA HIGH COURT
|
May 10, 2021 |
|
BANSIDHARA BEHERA Vs. MAHADEI SAHU
|
February 18, 2021 |
|
BARSU KHILLA Vs. STATE OF ORISSA
|
January 6, 2021 |
|
BASANTA PANDA Vs. STATE OF ODISHA
|
August 2, 2021 |
|
BASANTI SA Vs. MAHANADI COALFIELDS LIMITED
|
August 10, 2021 |
|
BASU MUNDA Vs. STATE OF ORISSA
|
January 21, 2021 |
|
BASUDEV DAS Vs. GANESWAR MALLIK
|
September 2, 2021 |
|
BDN FOOD PRODUCTS Vs. STATE OF ODISHA
|
July 5, 2021 |
|
BERHAMPUR UNIVERSITY Vs. GANESH CHANDRA BEHERA
|
June 11, 2021 |
|
BETA @ BIBEKANANDA Vs. STATE OF ODISHA
|
August 4, 2021 |
|
BHAGABAN SAHOO Vs. KRUSHNA @ KRUSHNA CHANDRA SAHOO
|
August 18, 2021 |
|
BHALU MURMU Vs. STATE OF ODISHA
|
August 5, 2021 |
|
BHARAT SAHU Vs. STATE OF ORISSA
|
February 9, 2021 |
|
BHARAT SAHU Vs. STATE OF ORISSA
|
January 9, 2021 |
|
BHASKAR Vs. STATE OF ODISHA
|
October 26, 2021 |
|
BHASKAR CHANDRA MOHAPATRA Vs. UCO BANK
|
July 13, 2021 |
|
BHASKAR CHANDRA NATH Vs. STATE OF ORISSA
|
June 11, 2021 |
|
BHIKA Vs. STATE OF ODISHA
|
March 22, 2021 |
|
BHIKARI BEHERA Vs. STATE OF ORISSA
|
September 1, 2021 |
|
BHIKARI CHARAN DAS Vs. STATE OF ORISSA
|
July 23, 2021 |
|
BHIMASEN PRADHAN Vs. KAILASH CHANDRA BARIK
|
December 8, 2021 |
|
BHRAMARBARA SAHOO Vs. STATE OF ORISSA
|
November 5, 2021 |
|
BIBEKANANDA SAMAL Vs. STATE OF ODISHA
|
February 10, 2021 |
|
BIBHUDANANDA PRATAP HATI Vs. SECRETARY, BOARD OF SECONDARY
EDUCATION
|
February 4, 2021 |
|
BIJAY HO Vs. STATE OF ORISSA
|
February 9, 2021 |
|
BIJAYA KUMAR BEURA Vs. STATE OF ORISSA
|
June 21, 2021 |
|
BIJAYALAXMI MISHRA Vs. STATE OF ODISHA
|
June 23, 2021 |
|
BIJAYANANDA NAIK Vs. FAKIR MOHAN UNIVERSITY
|
February 17, 2021 |
|
BINAY KUMAR PADHI Vs. STATE BANK OF INDIA, BHUBANESWAR
|
March 16, 2021 |
|
BINOD KHORA Vs. STATE OF ODISHA
|
September 2, 2021 |
|
BIPIN BHOI Vs. STATE OF ODISHA
|
July 22, 2021 |
|
BIRAJ SARDAR Vs. STATE OF ODISHA
|
November 10, 2021 |
|
BIRAT CHANDRA DAGARA Vs. ODISHA MANGANESE & MINERALS LIMITED
|
March 30, 2021 |
|
BIRESH CHANDRA NAIK Vs. STATE OF ODISHA
|
September 27, 2021 |
|
BISHNU BHUKTA Vs. ANANTA DEHURY
|
November 10, 2021 |
|
BISHNU CHARAN MOHANTY Vs. MANJU @ MANJUSA MOHANTY
|
April 6, 2021 |
|
BISHNU CHARAN SAHOO Vs. STATE OF ODISHA
|
December 7, 2021 |
|
BISU Vs. STATE OF ODISHA
|
March 3, 2021 |
|
BISWADEV ROY Vs. PREM KHEMANI
|
April 23, 2021 |
|
BISWANATH BARIK Vs. STATE OF ODISHA
|
November 10, 2021 |
|
BISWANATH SETHI Vs. STATE OF ODISHA AND ORS.
|
January 28, 2021 |
|
BRAHMANANDA Vs. STATE OF ODISHA
|
January 7, 2021 |
|
BRAHMANANDA MOHANTY Vs. STATE OF ORISSA
|
January 4, 2021 |
|
BRAJA KISHORE SAHOO Vs. STATE OF ODISHA
|
March 19, 2021 |
|
BRAJARAJ MOHANTY Vs. STATE OF ORISSA
|
March 25, 2021 |
|
BUDHU @ BUDHESWAR MOHAKUD Vs. STATE OF ODISHA
|
February 9, 2021 |
|
BUNDA MUNDA Vs. STATE OF ORISSA
|
February 17, 2021 |
|
CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA Vs. DAMAYANTI SAMAL
|
March 15, 2021 |
|
CENTRAL ELECTRICITY SUPPLY UTILITY OF OIDHSA Vs. PARADEEP PHOSPHATES LTD.
|
April 6, 2021 |
|
CESCO Vs. INDUMANI MOHANTY
|
April 6, 2021 |
|
CHAITANYA NAHAK Vs. STATE OF ODISHA
|
May 12, 2021 |
|
CHANDRA NANDI Vs. STATE
|
February 3, 2021 |
|
CHIEF EXECUTIVE OFFICER Vs. KALIMANI ROUT
|
March 15, 2021 |
|
CHITTA RANJAN SAHU Vs. GOVERNMENT OF ODISHA, DEPARTMENT OF STEEL AND MINES
|
January 21, 2021 |
|
CHITTARANJAN ROUTRAY Vs. STATE OF ORISSA
|
July 5, 2021 |
|
CICL Vs. STATE OF ODISHA
|
May 17, 2021 |
|
COLLECTOR AND DISTRICT MAGISTRATE, DHENKANAL Vs. ARABINDA PANDA
|
June 21, 2021 |
|
COMMISSIONER, GST & CENTRAL EXCISE Vs. SPS STEELS LTD. AND POWER LTD
|
November 24, 2021 |
|
D. MALESWAR PATRA Vs. D. MALESWAR PATRA
|
August 6, 2021 |
|
DAMA PRADHANI Vs. STATE OF ORISSA
|
April 12, 2021 |
|
DAMODAR DAS Vs. UNION OF INDIA
|
July 6, 2021 |
|
DANDAPANI DASH Vs. STATE OF ODISHA
|
June 25, 2021 |
|
DASARATH SHARMA Vs. STATE OF ODISHA
|
April 6, 2021 |
|
DEBASHIS GHOSH Vs. STATE OF ODISHA
|
February 25, 2021 |
|
DEBENDRANATH SAHOO Vs. COLLECTOR, CUTTACK
|
March 26, 2021 |
|
DEBIPRASAD DAS Vs. STATE OF ODISHA
|
September 2, 2021 |
|
DEEPAK KUMAR MOHANTY Vs. TP CENTRAL ODISHA DISTRIBUTION LIMITED
|
April 6, 2021 |
|
DEV DIRDA Vs. STATE OF ORISSA
|
July 5, 2021 |
|
DEVI PRASAD TRIPATHY Vs. PRINCIPAL COMMISSIONER CGST AND CENTRAL EXCISE BHUBANESWAR
|
March 31, 2021 |
|
DHIREN KUMAR BARIK Vs. STATE OF ODISHA
|
September 1, 2021 |
|
DHIRENDRA KUMAR KHANDELWAL Vs. STATE OF ODISHA
|
July 22, 2021 |
|
DHRUBA CHARAN DAS Vs. STATE OF ORISSA
|
January 4, 2021 |
|
DHULESWAR Vs. STATE OF ORISSA
|
July 9, 2021 |
|
DIBYASHA BEHERA Vs. STATE OF ODISHA
|
February 24, 2021 |
|
DILLIP KUMAR NAYAK Vs. STATE OF ODISHA
|
January 8, 2021 |
|
DILLIP PRADHAN Vs. STATE OF ORISSA
|
March 4, 2021 |
|
DILLU Vs. STATE OF ORISSA
|
June 21, 2021 |
|
DINABANDHU EKKA Vs. STATE OF ODISHA
|
February 8, 2021 |
|
DIPAK BHUTIA Vs. STATE OF ODISHA
|
February 5, 2021 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. RASHMITA SWAIN
|
August 3, 2021 |
|
DIVISIONAL MANAGER, U.I.I. CO. LTD. Vs. KASTURI MUNI
|
April 5, 2021 |
|
DURYODHAN PAHI Vs. STATE OF ORISSA
|
January 7, 2021 |
|
DURYODHANA KHATUA Vs. STATE OF ORISSA
|
July 23, 2021 |
|
DUSHASHAN BAG Vs. STATE OF ODISHA
|
January 11, 2021 |
|
DWARU PATRA Vs. STATE OF ODISHA
|
July 23, 2021 |
|
E. SANKAR RAO Vs. STATE OF ODISHA (VIGILANCE)
|
September 1, 2021 |
|
EKLAVYA CAREER ACADEMY TRUST Vs. I.T.O., WARD
|
February 9, 2021 |
|
EVEREST HOMOEO LABORATORY Vs. STATE OF ORISSA
|
August 10, 2021 |
|
FAGU KISAN Vs. STATE OF ODISHA
|
October 28, 2021 |
|
FERRO ALLOYS CORPORATION LIMITED Vs. STATE OF ODISHA
|
December 10, 2021 |
|
GAGAN BIHARI DAS Vs. STATE OF ODISHA
|
September 27, 2021 |
|
GAJENDRA BALIARSINGH Vs. COLLECTOR, PURI
|
March 23, 2021 |
|
GANDHARBA BEHERA Vs. STATE OF ODISHA
|
July 22, 2021 |
|
GARDI SINGH Vs. STATE OF ORISSA
|
January 15, 2021 |
|
GATIKRUSHNA DASH Vs. STATE OF ODISHA
|
March 4, 2021 |
|
GEET ROSALYN Vs. STATE OF ORISSA
|
July 9, 2021 |
|
GEETANJALI JENA Vs. JUNIOR ENGINEER, ELECTRICAL, NESCO, JAJPUR
|
March 5, 2021 |
|
GENERAL MANAGER Vs. MADHUSUDAN MALLICK
|
July 7, 2021 |
|
GHUKU Vs. STATE OF ODISHA
|
October 28, 2021 |
|
GIRIDHARILAL AGRAWAL Vs. STATE OF ODISHA
|
January 20, 2021 |
|
GITA MISHRA Vs. PREMANANDA MISHRA
|
March 19, 2021 |
|
GOBARDHAN NAIK Vs. STATE OF ORISSA
|
June 22, 2021 |
|
GOBINDA CHANDRA MALLIK Vs. STATE OF ODISHA
|
March 16, 2021 |
|
GOPABANDHU PRESS Vs. DIRECTOR OF ESTATE
|
March 16, 2021 |
|
GOPAL GUPTA Vs. STATE OF ODISHA
|
June 4, 2021 |
|
GOPAL PRASAD SAHA Vs. STATE OF ODISHA
|
August 11, 2021 |
|
GOURAHARI DAS Vs. GAVI DIBYA
|
May 3, 2021 |
|
GOUTAM HAZIRA Vs. STATE OF ODISHA
|
September 7, 2021 |
|
GRASIM INDUSTRIES LIMITED Vs. JAYASHREE CHEMICALS LIMITED
|
April 23, 2021 |
|
GUNDAM MANGA RAJU Vs. TIRTHABASI MOHAPATRA
|
October 28, 2021 |
|
HABIL SINDHU Vs. STATE OF ODISHA
|
April 13, 2021 |
|
HARIHAR PANDA Vs. STATE OF ODISHA
|
December 22, 2021 |
|
HARIHARA JENA Vs. STATE OF ODISHA
|
November 9, 2021 |
|
HEMALATA PANDA @ DIBYA Vs. KUNTALA DEI
|
April 6, 2021 |
|
HEMANTA KUMAR DASH Vs. UNION OF INDIA
|
June 10, 2021 |
|
HIKMAT SAHA Vs. RASO SAHA
|
April 20, 2021 |
|
HRITIKA MITRA Vs. RAVENSHAW UNIVERSITY, CUTTACK
|
June 25, 2021 |
|
HRUDANANDA BISWAL Vs. UNION OF INDIA
|
May 31, 2021 |
|
I. V. T. V. L. T. (J V ) Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,MCL
|
June 4, 2021 |
|
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. SABITRI MANDAL
|
March 15, 2021 |
|
IN RE: COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
April 29, 2021 |
|
INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ODISHA LTD Vs. BIMBADHAR PANDA
|
July 14, 2021 |
|
JAGABANDHU JUANGA Vs. STATE OF ODISHA
|
January 8, 2021 |
|
JAGABANDHU SAHOO Vs. STATE OF ODISHA
|
August 19, 2021 |
|
JAGANATH MUNDARI Vs. STATE OF ODISHA
|
July 15, 2021 |
|
JAGDEV MAJHI Vs. STATE OF ODISHA
|
September 3, 2021 |
|
JAMBESWAR NAIK Vs. STATE OF ODISHA
|
September 30, 2021 |
|
JAY RAM PUJAHARI Vs. STATE OF ODISHA
|
March 18, 2021 |
|
JHUNA NAYAK Vs. STATE OF ODISHA
|
February 18, 2021 |
|
JIBA BIKASH PARISAD Vs. STATE OF ODISHA
|
October 21, 2021 |
|
JITENDRA KUMAR BEHERA Vs. STATE OF ODISHA
|
September 1, 2021 |
|
JITU PARIDA Vs. STATE OF ORISSA
|
June 11, 2021 |
|
JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, BHUBANESWAR Vs. SAROSH YAZDANI
|
September 6, 2021 |
|
JUGAL KISHORE PARICHHA Vs. STATE OF ODISHA
|
November 29, 2021 |
|
JUGASAI BHATRA Vs. STATE OF ODISHA
|
August 11, 2021 |
|
JYOSHNAMAYEE BAHINIPATI Vs. LINGARAJ BAHINIPATI
|
March 4, 2021 |
|
JYOTI SANKAR PANDA Vs. JYOTIRMAYEE DASH
|
October 7, 2021 |
|
KABERI BEHERA Vs. STATE OF ORISSA
|
March 9, 2021 |
|
KABI PRADHAN Vs. UNION OF INDIA
|
September 9, 2021 |
|
KABITA BARAL Vs. STATE OF ODISHA
|
November 9, 2021 |
|
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
|
September 15, 2021 |
|
KAILASH CHANDRA MOHANTY Vs. UNION OF INDIA
|
December 15, 2021 |
|
KAILASH GIRI Vs. STATE OF ODISHA
|
June 11, 2021 |
|
KAJI BEWA Vs. RABINDRANATH NAYAK
|
October 27, 2021 |
|
KALAHANDI EAST ELECTRICAL DIVISION Vs. SAROJ KUMAR SAHOO
|
February 11, 2021 |
|
KALESWAR MAJHI Vs. STATE OF ORISSA
|
February 18, 2021 |
|
KALYAN RANJAN SAHOO Vs. UNION OF INDIA
|
April 26, 2021 |
|
KALYANI MATERNITY HOSPITAL PVT. LTD Vs. BHUBANESWAR MUNICIPAL CORPORATION
|
April 22, 2021 |
|
KAMALAKANTA ENGINEERING Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
|
July 30, 2021 |
|
KAMALAKANTA MISHRA Vs. SIMA SATPATHY
|
June 24, 2021 |
|
KANGRESS @ KAILASH LENKA & SARAT LENKA Vs. STATE OF ORISSA
|
April 7, 2021 |
|
KANHAIYA LAL AGRAWAL Vs. STATE OF ODISHA
|
December 8, 2021 |
|
KAPURA MURMU Vs. STATE OF ORISSA
|
July 14, 2021 |
|
KARI BENU GOPAL PATRO Vs. STATE OF ODISHA
|
July 9, 2021 |
|
KASHINATH RATH Vs. STATE OF ORISSA
|
June 22, 2021 |
|
KASTURI MOHANTY Vs. AJAYA KUMAR PANI
|
July 29, 2021 |
|
KATLOON MANAGEMENT & FINANCIAL SERVICES PVT. LTD. Vs. STATE OF ODISHA
|
February 2, 2021 |
|
KAUSHIK PATNAIK Vs. STATE OF ORISSA
|
March 8, 2021 |
|
KHIROD KUMAR SAHU Vs. STATE OF ODISHA
|
November 2, 2021 |
|
KONDAGIRI DANGEYA Vs. STATE OF ORISSA
|
April 8, 2021 |
|
KRUSHNA CH.DEBATA Vs. STATE OF ODISHA
|
November 10, 2021 |
|
KSHIRODA PRASAD NAYAK Vs. UNION OF INDIA
|
March 19, 2021 |
|
KULAMANI MOHAKUD Vs. STATE OF ODISHA
|
December 9, 2021 |
|
KUNTALA SAMANTASINGHAR Vs. STATE OF ODISHA
|
March 4, 2021 |
|
LADU KISHOR PATRO Vs. STATE OF ODISHA
|
July 13, 2021 |
|
LALIT MOHAN PATNAIK Vs. SADASIBA MOHAPATRA
|
January 7, 2021 |
|
LALTOOMONI MOHANTY Vs. SHREE BRAHAMAGADI GOSAIN SARALA DEVI
|
March 18, 2021 |
|
LARSEN AND TURBO LIMITED Vs. STATE OF ORISSA
|
March 17, 2021 |
|
LAXMIDHAR SABAT Vs. TAHASILDAR, KONISI
|
December 1, 2021 |
|
LAXMINARAYAN PANIGRAHI Vs. KISHOREMOHAN MOHAPATRA
|
February 11, 2021 |
|
LAXMIPRIYA TRIPATHY Vs. STATE OF ORISSA
|
March 16, 2021 |
|
LILADITYA DEB Vs. TARA RANJAN PATTANAIK
|
July 23, 2021 |
|
LILU Vs. STATE OF ODISHA
|
August 12, 2021 |
|
LINGARAJ MOHAPATRA Vs. DEITY SRI GRAMADEVATI THAKURANI
|
October 25, 2021 |
|
LINGARAJ TRIPATHY Vs. AGADEHI
|
September 3, 2021 |
|
M/S.UTKAL MOULDERS Vs. STATE OF ORISSA
|
March 30, 2021 |
|
M/S.Y. B. CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
|
March 24, 2021 |
|
MAA BHAIRABI INDUSTRIES LLP Vs. STATE OF ODISHA
|
July 13, 2021 |
|
MAA KANAK DURGA ENTERPRISES Vs. STATE OF ODISHA
|
February 23, 2021 |
|
MAA KUANRI TRANSPORT Vs. STATE OF ORISSA
|
June 4, 2021 |
|
MADAN MOHAN SAHU Vs. ANGUL
|
March 30, 2021 |
|
MADHUSUDAN NAIK Vs. STATE OF ORISSA
|
July 15, 2021 |
|
MAHALI EKKA Vs. STATE OF ORISSA
|
June 11, 2021 |
|
MAMATA PATI Vs. STATE OF ODISHA
|
June 22, 2021 |
|
MANAGER AND CONSTITUTED ATTORNEY Vs. PRAMILA MOHAPATRA
|
March 18, 2021 |
|
MANAGING COMMITTEE Vs. SURANJITA DEVI
|
February 25, 2021 |
|
MANASI BISI Vs. DIST MAGISTRATE, BARGARH
|
March 10, 2021 |
|
MANOHAR SAHOO Vs. B. K. PATTNAIK
|
July 27, 2021 |
|
MANOJ KUMAR BHUYAN Vs. STATE OF ORISSA
|
July 15, 2021 |
|
MANOJ KUMAR GOEL Vs. EAST COAST RAILWAY, GENERAL MANAGER
|
March 22, 2021 |
|
MANOJ KUMAR SAHOO Vs. K.K PAL
|
June 29, 2021 |
|
MANOJ MANJARI MOHAPATRA Vs. KAPILA @ KAPILENDRA MOHAPATRA
|
April 9, 2021 |
|
MANOJ ROUT Vs. STATE OF ODISHA
|
June 28, 2021 |
|
MANORAMA DEVI Vs. STATE OF ODISHA
|
June 4, 2021 |
|
MANORANJAN BISWAL Vs. STATE OF ODISHA
|
June 25, 2021 |
|
MANORANJAN DAS MOHAPATRA Vs. STATE OF ODISHA
|
January 13, 2021 |
|
MAXCARE LABORATORIES LTD. Vs. JOINT COMMISSIONER, CGST
|
June 24, 2021 |
|
MAYANK MISHRA Vs. STATE OF ORISSA
|
February 26, 2021 |
|
MINATEE PRADHAN Vs. COLLECTOR, BARGARH
|
March 31, 2021 |
|
MINJA Vs. STATE OF ODISHA
|
December 24, 2021 |
|
MITRAJEET KESHARI SINGH Vs. STATE OF ODISHA
|
August 9, 2021 |
|
MITU DAS Vs. STATE OF ODISHA
|
April 26, 2021 |
|
MOHAMMAD FARUQUE Vs. STATE OF ODISHA
|
August 9, 2021 |
|
MOHAMMED MUSTAQ ANSARI Vs. STATE OF ODISHA
|
January 7, 2021 |
|
MOHAN SABAR Vs. STATE OF ORISSA
|
June 11, 2021 |
|
MUKESH JAIN Vs. STATE OF ODISHA
|
April 6, 2021 |
|
MUKTI KANTA MISHRA Vs. REPUBLIC OF INDIA
|
September 24, 2021 |
|
MYTHRI INFRASTRUCTURE AND MINING INDIA PVT. LTD. Vs. STATE OF ODISHA
|
December 10, 2021 |
|
NAKHIA Vs. STATE OF ODISHA
|
December 24, 2021 |
|
NALINI ACHARYA Vs. STATE OF ODISHA
|
December 23, 2021 |
|
NANGA MADI Vs. STATE OF ODISHA
|
January 6, 2021 |
|
NARESH DIGAL Vs. STATE OF ODISHA
|
January 27, 2021 |
|
NARI Vs. STATE OF ODISHA
|
May 17, 2021 |
|
NATIONAL ALUMINIUM COMPANY LIMITED Vs. STATE OF ODISHA
|
April 19, 2021 |
|
NATIONAL ALUMINIUM COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL
|
March 8, 2021 |
|
NATIONAL ALUMINIUM COMPANY LTD Vs. STATE OF ORISSA
|
January 5, 2021 |
|
NATIONAL ALUMINIUM COMPANY LTD. Vs. RABINDRANATH BRAHMA
|
February 26, 2021 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. DILLIP KUMAR PATI
|
August 23, 2021 |
|
NATIONAL INSURANCE CO. LTD. Vs. LAXMIDHAR MAHANTA
|
December 3, 2021 |
|
NATIONAL INSURANCE CO. LTD. Vs. REBATI DAS
|
March 1, 2021 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GITANJALI MAHANTA
|
November 5, 2021 |
|
NESCO ULTILITY Vs. ODISHA HUMAN RIGHTS COMMISSION
|
July 5, 2021 |
|
NETAJI BHOI Vs. BIJAYA LAXMI BEHERA
|
September 7, 2021 |
|
NEW INDIA ASSURANCE CO.LTD., CUTTACK Vs. PRAMILA MOHAPATRA
|
March 18, 2021 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. CHHATRAI MAHANTA
|
November 10, 2021 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MADHU PINGUA
|
February 2, 2021 |
|
NILAKANTHA NAGAR Vs. GENERAL MANAGER/MANAGING DIRECTOR, TELCO
|
March 16, 2021 |
|
NIRAKAR SETHI Vs. STATE OF ODISHA
|
December 15, 2021 |
|
NIRAN HO Vs. STATE OF ODISHA
|
November 2, 2021 |
|
NIRANJAN BHUE Vs. STATE OF ODISHA
|
January 5, 2021 |
|
NIRANJAN SAHOO Vs. STATE OF ODISHA
|
June 11, 2021 |
|
NIRMAL CHANDRA PANIGRAHI Vs. STATE OF ODISHA
|
May 17, 2021 |
|
NITU GUPTA Vs. STATE OF ODISHA (VIGILANCE)
|
October 8, 2021 |
|
NITYANANDA NAYAK Vs. BISWANATH KALO (DEAD)
|
April 23, 2021 |
|
NUNU BABU SONI Vs. STATE OF ORISSA
|
July 7, 2021 |
|
ODISHA STATE ROAD TRANSPORT CORPORATION Vs. ARSS BUS TERMINAL PVT. LTD.
|
July 16, 2021 |
|
OMKAR PUROHIT Vs. ROHIT KUMAR TRIPATHY
|
December 21, 2021 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAJANI DEVI ROUTA
|
February 11, 2021 |
|
ORISSA METALIKS PRIVATE LTD. Vs. STATE OF ODISHA
|
March 8, 2021 |
|
ORISSA MINING CORPORATION LTD Vs. SALES TAX OFFICER
|
December 15, 2021 |
|
ORISSA SECONDARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF ODISHA
|
September 13, 2021 |
|
ORISSA SMALL INDUSTRIES CORPORATION LTD Vs. COASTAL MECHANICAL & ENGINEERING INDUSTRIES
|
February 24, 2021 |
|
P. GEETANJALI PRUSTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 26, 2021 |
|
P. KISHORE KUMAR SUBUDHI Vs. SATE OF ODISHA
|
August 5, 2021 |
|
PABITRA SAHU Vs. STATE OF ORISSA
|
March 31, 2021 |
|
PADMANAV PATEL Vs. STATE OF ORISSA
|
March 8, 2021 |
|
PAHALI Vs. STATE OF ODISHA
|
October 5, 2021 |
|
PALLISHREE MOHANTY Vs. STATE OF ODISHA
|
June 18, 2021 |
|
PAMA Vs. STATE OF ODISHA
|
March 1, 2021 |
|
PANDA INFRAPROJECT LIMITED Vs. STATE OF ODISHA
|
March 23, 2021 |
|
PANIA GADA Vs. STATE OF ODISHA
|
October 28, 2021 |
|
PARADIP PORT TRUST Vs. BRAJA @ BRAJA BIHARI SUBUDHI
|
July 22, 2021 |
|
PARAMESWAR BHAISA Vs. STATE OF ODISHA
|
June 11, 2021 |
|
PARAMESWAR SAHU Vs. RUPESWARI SAHU
|
April 22, 2021 |
|
PARESH KUMAR PARICHHA Vs. ANITA KUMARI PARICHHA
|
April 8, 2021 |
|
PATRA TOPPO Vs. STATE OF ORISSA
|
March 3, 2021 |
|
PAWAN KUMAR DHANUKA Vs. STATE OF ODISHA
|
March 10, 2021 |
|
PENGUINE PAPER PLAST (P) LTD Vs. STATE OF ORISSA
|
April 20, 2021 |
|
PITAMBAR JENA Vs. STATE OF ODISHA
|
October 7, 2021 |
|
PITAMBAR SAHOO Vs. STATE OF ODISHA
|
December 6, 2021 |
|
PRABHANJAN MOHAPATRA Vs. STATE OF ODISHA
|
October 21, 2021 |
|
PRADEEP 4T OWNERS ASSOCIATION Vs. SUSANTA KUMAR SAMAL
|
March 16, 2021 |
|
PRADEEP BEHERA Vs. STATE OF ORISSA
|
June 11, 2021 |
|
PRADEEP KUMAR GOCHHAYAT Vs. STATE OF ODISHA
|
December 16, 2021 |
|
PRADEEP KUMAR PANIGRAHI Vs. LOKAYUKTA, ODISHA
|
February 3, 2021 |
|
PRADEEP KUMAR SETHY Vs. ENFORCEMENT DIRECTORATE
|
December 17, 2021 |
|
PRADEEP KUMAR SETHY Vs. STATE OF ODISHA
|
December 17, 2021 |
|
PRADYUMNA KUMAR MISHRA Vs. STATE BANK OF INDIA
|
June 21, 2021 |
|
PRADYUMNA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
January 12, 2021 |
|
PRAFULLA KUMAR MISHRA Vs. STATE OF ODISHA
|
June 18, 2021 |
|
PRAFULLA MUNDARI Vs. STATE OF ODISHA
|
November 2, 2021 |
|
PRAKASH CHANDRA NAYAK Vs. STATE OF ODISHA
|
March 5, 2021 |
|
PRAMOD KUMAR SWAIN Vs. STATE OF ORISSA
|
December 20, 2021 |
|
PRAMOD PRADHAN Vs. STATE OF ORISSA
|
July 8, 2021 |
|
PRANATI MOHAPATRA Vs. ADDL. DISTRICT MAGISTRATE, KHURDA
|
March 18, 2021 |
|
PRASAN KUMAR PATRA Vs. STATE OF ODISHA
|
August 23, 2021 |
|
PRASANTA KUMAR PATRA Vs. STATE OF ODISHA
|
May 7, 2021 |
|
PRASANTA KUMAR PRADHAN Vs. STATE OF ODISHA
|
November 17, 2021 |
|
PRASHANT KUMAR MOHANTY Vs. STATE OF ODISHA
|
March 10, 2021 |
|
PRATAP GHOSE SECURITY AGENCY Vs. UNION OF INDIA
|
January 20, 2021 |
|
PRAVAT KUMAR TRIPATHY Vs. REPUBLIC OF INDIA (CBI)
|
December 17, 2021 |
|
PREMLAL PANDA Vs. PANCHANAN PANDA
|
October 21, 2021 |
|
PRIYABRATA SAHOO Vs. STATE OF ODISHA
|
January 7, 2021 |
|
PRIYANATH DAS Vs. KIRANABALA DAS
|
November 5, 2021 |
|
PROTECTION MANUFACTURERS PVT LTD Vs. STATE OF ORISSA
|
May 31, 2021 |
|
PURNA CHANDRA DASH Vs. STATE OF ODISHA
|
March 15, 2021 |
|
PURNA CHANDRA MOHAPATRA AND ORS. Vs. STATE OF ODISHA AND ORS.
|
January 27, 2021 |
|
PURNA CHANDRA SAHOO Vs. STATE OF ODISHA
|
January 19, 2021 |
|
PURUSHOTTAM BARIHA Vs. STATE OF ORISSA
|
July 2, 2021 |
|
PYARASA NAIK Vs. STATE OF ODISHA
|
July 29, 2021 |
|
RABI MUNDA Vs. STATE OF ODISHA
|
September 13, 2021 |
|
RABI NARAYAN NANDA Vs. STATE OF ORISSA AND ORS.
|
February 24, 2021 |
|
RABINDRA BHARATI BISWABIDYALAYA Vs. JAGANNATH PATRA
|
March 16, 2021 |
|
RAGHUNATH Vs. HEMALATA BARIK
|
November 9, 2021 |
|
RAGHUNATH Vs. STATE OF ORISSA
|
February 17, 2021 |
|
RAGHUNATH PATRA Vs. BABAJI TARAI
|
March 23, 2021 |
|
RAINA @ RANJAN JUANGA Vs. STATE OF ODISHA
|
September 6, 2021 |
|
RAJ KISHORE PANDA Vs. GOVERNMENT OF ODISHA
|
March 26, 2021 |
|
RAJEEV MISHRA Vs. STATE OF ODISHA
|
June 8, 2021 |
|
RAJENDAR KAKODIYA Vs. STATE OF ODISHA
|
October 18, 2021 |
|
RAJENDRA PR NAG Vs. INDUMATI
|
April 9, 2021 |
|
RAJESH K.R. Vs. STATE OF ODISHA
|
September 9, 2021 |
|
RAJIB KUMAR BEHERA Vs. STATE OF ODISHA
|
January 13, 2021 |
|
RAJIB LOCHAN MAHANTA Vs. UTKAL UNIVERSITY
|
March 31, 2021 |
|
RAJIV RANJAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 1, 2021 |
|
RAJU Vs. STATE OF ODISHA
|
November 10, 2021 |
|
RAKA Vs. UNION OF INDIA
|
June 11, 2021 |
|
RAKESH KUMAR BARIK Vs. STATE OF ORISSA
|
July 20, 2021 |
|
RAKESH KUMAR SAHOO Vs. STATE OF ODISHA
|
October 26, 2021 |
|
RAMA CHANDRA MOHANTY Vs. STATE OF ORISSA
|
March 17, 2021 |
|
RAMA KRISHNA RATHO Vs. P. UMA MAHESWAR RAO
|
August 25, 2021 |
|
RAMACHANDRA SAHU Vs. STATE OF ORISSA
|
June 11, 2021 |
|
RAMAKRUSHNA PANDA Vs. STATE OF ODISHA
|
December 2, 2021 |
|
RAMESH CHANDRA PATEL Vs. STATE OF ODISHA
|
November 25, 2021 |
|
RAMESH CHANDRA SAHU Vs. STATE OF ODISHA
|
June 4, 2021 |
|
RANGADHAR PRADHAN Vs. STATE OF ODISHA
|
June 9, 2021 |
|
RANI SAMAL Vs. GADADHAR BEHERA
|
March 19, 2021 |
|
RANJAN KUMAR BISOI Vs. STATE OF ORISSA
|
June 11, 2021 |
|
RANJAN KUMAR PATTNAIK Vs. STATE OF ODISHA
|
October 28, 2021 |
|
RANJAN KUMAR SAHOO Vs. STATE OF ODISHA
|
December 13, 2021 |
|
RASHMI REKHA DASH Vs. STATE OF ODISHA
|
November 23, 2021 |
|
RASHMITA PATRA Vs. STATE OF ODISHA
|
September 24, 2021 |
|
RATIKANTA SUTAR Vs. STATE OF ODISHA
|
August 19, 2021 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MINAKSHI NAYAK
|
February 19, 2021 |
|
RENGUTU NAG Vs. STATE OF ODISHA
|
July 7, 2021 |
|
RENTA NAG ALIAS SHYAM SUNDAR NAG Vs. STATE OF ORISSA
|
January 8, 2021 |
|
RINKU PRADHAN Vs. STATE OF ODISHA
|
March 31, 2021 |
|
ROHIDAS KISKU Vs. STATE OF ORISSA
|
March 24, 2021 |
|
ROHIT KUMAR EKKA Vs. AMBIKA KISHAN
|
November 8, 2021 |
|
RUDRA PRASAD SARANGI Vs. STATE OF ORISSA
|
March 3, 2021 |
|
S. CHANDAR Vs. STATE OF ORISSA
|
November 17, 2021 |
|
S. DIVYA Vs. P. RAMALINGESWAR RAO
|
April 5, 2021 |
|
SADGURU METALLIKS Vs. TATA POWER WESTERN ODISHA DISTRIBUTION LIMITED
|
August 27, 2021 |
|
SADHU MUDULI Vs. STATE OF ORISSA
|
March 26, 2021 |
|
SAHADEB NAIK Vs. STATE OF ORISSA
|
December 24, 2021 |
|
SAILENDRA KUMAR DWIVEDI Vs. STATE OF ODISHA
|
June 25, 2021 |
|
SAILENDRA PATRA Vs. STATE OF ODISHA
|
November 10, 2021 |
|
SAKTI PRASAD DAS Vs. UNION OF INDIA
|
November 25, 2021 |
|
SAMARENDRA BEURA Vs. PRINCIPAL SECRETARY TO HIS EXCELLENCY THE GOVERNOR OF ODISHA
|
July 13, 2021 |
|
SAMBALPUR UNIVERSITY Vs. SATYANARAYAN PRADHAN
|
September 22, 2021 |
|
SAMIR PARIDA Vs. AO-CUM-OHDC
|
December 1, 2021 |
|
SANATAN DASH Vs. STATE OF ODISHA
|
October 21, 2021 |
|
SANDEEP ACHARYA Vs. STATE OF ODISHA
|
March 18, 2021 |
|
SANJAY PRADHAN Vs. STATE OF ODISHA
|
July 1, 2021 |
|
SANJIT JENA @ SANJI Vs. STATE OF ODISHA
|
March 31, 2021 |
|
SANJIV MITTAL Vs. STATE OF ODISHA
|
July 2, 2021 |
|
SANJUKTA LENKA Vs. STATE OF ODISHA
|
June 25, 2021 |
|
SANTOSH KUMAR AND CO Vs. STATE OF ODISHA
|
September 22, 2021 |
|
SANTOSH KUMAR DAS Vs. BHASKAR CHANDRA BEHERA.
|
March 18, 2021 |
|
SANTOSH KUMAR PANDU Vs. COLLECTOR-CUM-DCP-MGNREGS, RAYAGADA
|
February 25, 2021 |
|
SANTOSH KUMAR SAHU Vs. STATE OF ODISHA
|
August 23, 2021 |
|
SANTOSHI INFOTECH COMPUTER CENTRE Vs. STATE OF ODISHA
|
January 22, 2021 |
|
SARASWATI PUHAN Vs. DHENKANAL
|
March 9, 2021 |
|
SAROJ KUMAR PRUSTY Vs. STATE OF ODISHA
|
November 15, 2021 |
|
SAROJ KUMAR SETHI Vs. STATE OF ORISSA
|
March 31, 2021 |
|
SAROJA KUMAR MAHONTY Vs. FAMILY COURT, CUTTACK
|
June 29, 2021 |
|
SASHIBHUSSAN PRADHAN Vs. STATE OF ORISSA
|
August 4, 2021 |
|
SATRUGHANA GIRI Vs. HARAMANI GIRI
|
April 6, 2021 |
|
SATYA NARAYAN DORA Vs. STATE BANK OF INDIA
|
December 8, 2021 |
|
SATYABHAMA SAHOO Vs. COMMISSIONER, CONSOLIDATION
|
April 26, 2021 |
|
SATYANARAYAN MAHANA Vs. STATE OF ORISSA
|
March 23, 2021 |
|
SATYANARAYANA RANA Vs. STATE OF ODISHA
|
January 25, 2021 |
|
SBI CARDS AND PAYMENTS SERVICES PVT. LTD Vs. AJOY KISHORE MOHANTY
|
January 24, 2021 |
|
SCHOOL MANAGING COMMITTEE OF AMARAMUNDA GOVT PRIMARY SCHOOL Vs. STATE OF ODISHA
|
May 4, 2021 |
|
SHANTILATA BEHERA Vs. STATE OF ODISHA
|
August 17, 2021 |
|
SHIKHA BHOWMICK Vs. STATE OF ODISHA
|
June 17, 2021 |
|
SHIVA CEMENT LTD Vs. STATE OF ORISSA
|
April 19, 2021 |
|
SHREE DURGA RICE MILL Vs. STATE OF ORISSA
|
April 19, 2021 |
|
SHREE JAGANNATH TRADERS Vs. COMMISSIONER OF STATE TAX ODISHA
|
June 7, 2021 |
|
SIBA BISOI Vs. STATE OF ODISHA
|
November 18, 2021 |
|
SIBA NARAYAN NAIK Vs. UNION OF INDIA
|
February 9, 2021 |
|
SIBARAM SWAIN Vs. STATE OF ORISSA
|
March 15, 2021 |
|
SIPUN KUMAR KABI Vs. STATE OF ODISHA
|
February 15, 2021 |
|
SK MOHAMMED IDRIS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 4, 2021 |
|
SK. HUGULA Vs. STATE OF ODISHA
|
July 7, 2021 |
|
SNEHALATA MALLICK Vs. STATE OF ODISHA
|
February 12, 2021 |
|
SOHAN RAY @ RAI Vs. STATE OF ORISSA
|
April 29, 2021 |
|
SOUMYA RANJAN ACHARYA Vs. SECRETARY
|
March 4, 2021 |
|
SOVALATA BEHERA Vs. GANGADHAR MOHARANA
|
November 5, 2021 |
|
SREE METALIKS LTD. Vs. AGARWAL FUEL CORPORATION (P.) LTD.
|
July 7, 2021 |
|
SRIDEV KUMAR MUDULI Vs. SATYABRAT NAYAK
|
March 19, 2021 |
|
SRIDHAR SWAIN Vs. STATE OF ODISHA
|
January 4, 2021 |
|
SRIKANT DAS Vs. STATE OF ODISHA
|
September 1, 2021 |
|
SRIKAR PATRA Vs. GOPINATH DEV
|
March 30, 2021 |
|
SRINIBASHA BISWAL Vs. STATE OF ODISHA
|
March 23, 2021 |
|
SRUTAKIRTI DAS Vs. SUPERINTENDENT OF POLICE
|
October 29, 2021 |
|
STATE OF ODISHA Vs. SANJULATA SETHY
|
July 15, 2021 |
|
STATE OF ODISHA Vs. MANOJ KUMAR SHARMA
|
September 1, 2021 |
|
STATE OF ODISHA Vs. BICHITRANANDA MOHAPATRA
|
February 25, 2021 |
|
STATE OF ODISHA Vs. SUNIL NAYAK
|
October 7, 2021 |
|
STATE OF ODISHA Vs. NALINIKANTA BEHERA
|
November 26, 2021 |
|
STATE OF ODISHA Vs. PRATAP CHANDRA SUAR
|
August 16, 2021 |
|
STATE OF ODISHA Vs. ASHOKARANI MISHRA
|
June 24, 2021 |
|
STATE OF ODISHA Vs. PURNA CHANDRA CHAND
|
May 31, 2021 |
|
STATE OF ORISSA Vs. PRADEEP KANHAR
|
September 30, 2021 |
|
STATE OF ORISSA Vs. RAMESH CHANDRA SWAIN
|
April 8, 2021 |
|
SUBAS CHANDRA PARIJA Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
April 27, 2021 |
|
SUBASH CHANDRA KAR Vs. STATE OF ODISHA
|
November 23, 2021 |
|
SUBASH CHANDRA SWAIN Vs. STATE OF ORISSA
|
July 23, 2021 |
|
SUBENTI Vs. STATE OF ODISHA
|
November 2, 2021 |
|
SUBHASHREE MISHRA Vs. REGISTRAR GENERAL OF INDIA
|
June 11, 2021 |
|
SUBHASRITA NAYAK Vs. SUBASH CHANDRA NAYAK
|
October 7, 2021 |
|
SUCHARITA MOHANTY Vs. STATE OF ODISHA
|
December 21, 2021 |
|
SUDARSAN @ AIBAN NAIK Vs. STATE OF ORISSA
|
March 25, 2021 |
|
SUDHIR NAYAK Vs. LILI KUMARI NAYAK
|
March 10, 2021 |
|
SUDURU Vs. STATE OF ORISSA
|
October 21, 2021 |
|
SUJATA DAS Vs. STATE OF ORISSA
|
March 10, 2021 |
|
SUJATA MOHANTY Vs. BERHAMPUR UNIVERSITY
|
July 14, 2021 |
|
SUJATA SAHU Vs. STATE OF ORISSA
|
March 4, 2021 |
|
SUJATA SENAPATI Vs. NRUSINGHA CHARAN SAHOO
|
September 17, 2021 |
|
SUKADEV SAHOO Vs. STATE OF ODISHA
|
June 18, 2021 |
|
SUKANTA SETHI Vs. STATE OF ODISHA
|
October 7, 2021 |
|
SULOCHANA MODI Vs. PAWAN KUMAR MODI
|
June 30, 2021 |
|
SULOCHANA SETHY Vs. COLLECTOR, PURI
|
November 8, 2021 |
|
SUMAN CHATTOPADHYAY Vs. REPUBLIC OF INDIA
|
June 17, 2021 |
|
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STATE OF ODISHA
|
June 11, 2021 |
|
SUNIL BARIK Vs. STATE OF ODISHA
|
June 22, 2021 |
|
SUNIL KUMAR Vs. STATE OF ODISHA
|
September 21, 2021 |
|
SURAJ MANDAL Vs. STATE OF ORISSA
|
December 23, 2021 |
|
SUREN LAHURA Vs. STATE OF ODISHA
|
September 17, 2021 |
|
SURENDRA NATH MISHRA Vs. STATE OF ODISHA
|
December 3, 2021 |
|
SURESH AGARWAL Vs. ORES ENTERPRISES PRIVATE LIMITED
|
April 15, 2021 |
|
SURESH BARIK Vs. ELIVA SAHOO
|
December 9, 2021 |
|
SURESH MUNDA Vs. STATE OF ODISHA
|
August 5, 2021 |
|
SURYA NARAYAN MISHRA Vs. STATE OF ODISHA
|
April 20, 2021 |
|
SURYANARAYAN MISHRA Vs. STATE OF ODISHA
|
February 8, 2021 |
|
SUSIL KUMAR PATTNAIK Vs. STATE OF ODISHA (VIGILANCE)
|
January 25, 2021 |
|
SWARNALATA MOHANTY Vs. STATE OF ODISHA
|
February 24, 2021 |
|
T. PRAKASH RAO Vs. SAILABALA PANDA
|
November 2, 2021 |
|
TANGUDU JANARADHAN RAO Vs. MADHURITHA RATH
|
July 13, 2021 |
|
TAPAN GARNAIK Vs. STATE OF ORISSA
|
April 29, 2021 |
|
TAPAN JAL Vs. STATE OF ODISHA
|
January 27, 2021 |
|
TAPAS BISWAL Vs. STATE OF ODISHA
|
June 23, 2021 |
|
TEJU SINGH Vs. STATE OF ORISSA
|
March 25, 2021 |
|
THABIR SAGAR Vs. STATE OF ODISHA
|
June 18, 2021 |
|
THE BRANCH MANAGER, M/S. UNITED INDIA INSURANCE COMPANY LTD. Vs. NILA PRADHAN
|
January 7, 2021 |
|
THOMAS KERKETTA Vs. STATE OF ORISSA AND ORS.
|
January 28, 2021 |
|
TRINATH HARIJAN Vs. STATE OF ODISHA
|
March 22, 2021 |
|
TRINATH JENA Vs. STATE OF ORISSA
|
June 21, 2021 |
|
TRINATH NAIK Vs. STATE OF ORISSA
|
February 19, 2021 |
|
U.I.I. CO. LTD. Vs. KASTURI MUNI
|
April 5, 2021 |
|
UANSU MAJHI Vs. STATE OF ORISSA
|
June 30, 2021 |
|
UDAYA KUMAR JENA Vs. DIRECTOR OF SECONDARY EDUCATION, ODISHA
|
January 20, 2021 |
|
UMESH BAGH Vs. STATE OF ODISHA
|
July 29, 2021 |
|
UNIEXCEL GROUP HOLDING CO.LTD Vs. NATIONAL ALUMINIUM CO. LTD
|
March 5, 2021 |
|
UNION OF INDIA Vs. MEGHANAND NAYAK
|
January 18, 2021 |
|
UNITED CONSTRUCTION Vs. CHIEF GENERAL MANAGER
|
October 1, 2021 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. RAGHUNATH BEHERA
|
February 12, 2021 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. JASOBANTI BAG
|
February 2, 2021 |
|
URBAN CO-OPERATIVE BANK LTD Vs. DEBTS RECOVERY TRIBUNAL
|
May 12, 2021 |
|
URBAN CO-OPERATIVE BANK LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 21, 2021 |
|
UTKALIKA NAYAK Vs. DISTRICT JUDGE, KHURDA
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November 15, 2021 |
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VICE CHANCELLOR, RABINDRA BHARATI BISWABIDYALAYA Vs. JAGANNATH PATRA
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March 16, 2021 |
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VIJAY KRISHNA POULTRY PVT. LTD. Vs. STATE OF ORISSA
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June 18, 2021 |
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VIRESH HEMANI Vs. INCOME TAX OFFICER
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April 23, 2021 |
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WESTERN ELECTRICITY SUPPLY COMPANY Vs. MOHAN PADHAN
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September 16, 2021 |
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