A.S. ANANYA PRADHAN Vs. GOVERNMENT OF INDIA AND ORS.
|
August 28, 2020 |
ABHINASH KUMAR LOHANI Vs. JITENDRA KUMAR SAHOO
|
December 2, 2020 |
ACHYUTA MOHARANA Vs. NABAKISHORE MOHARANA AND ORS.
|
December 11, 2020 |
ADITYA NARAYAN MISHRA Vs. STATE OF ORISSA
|
January 3, 2020 |
ADM COMMANDANT Vs. STATE OF ODISHA
|
December 2, 2020 |
AFR ANSIUDDIN KHAN Vs. STATE OF ORISSA
|
January 28, 2020 |
AFR BIRAT CHANDRA DAGARA Vs. ORISSA MANGANESE & MINERALS LTD.
|
January 7, 2020 |
AFR MANAS KUMAR KAR Vs. BINAYA MISHRA
|
January 10, 2020 |
AFR SIDHESWAR PANIGRAHI Vs. STATE OF ODISHA
|
November 10, 2020 |
AJIT KUMAR SAHOO Vs. STATE OF ODISHA
|
August 5, 2020 |
AJIT NARAYAN MOHAPATRA Vs. UNION OF INDIA
|
January 7, 2020 |
AKSHAYA KUMAR TRIPATHY Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
|
January 2, 2020 |
ALL ODISHA LAWYERS ASSOCIATION Vs. ODISHA STATE BAR COUNCIL
|
May 14, 2020 |
ALL ORISSA STATE BANK OFFICERS HOUSING CO-OPERATIVE SOCIETY Vs. STATE OF ODISHA
|
July 3, 2020 |
AMIT BERIWAL Vs. STATE OF ODISHA
|
July 27, 2020 |
AMRITA SAHU Vs. STATE OF ODISHA
|
August 31, 2020 |
ANADI CHARAN SAHOO (SINCE DEAD) Vs. STATE OF ORISSA
|
January 14, 2020 |
ANINDITA MOHANTY Vs. HINDUSTAN PETROLEUM CO. LTD.
|
April 29, 2020 |
ANSIUDDIN KHAN Vs. STATE OF ORISSA
|
February 28, 2020 |
ANUPRAM YADAV Vs. STATE OF ORISSA
|
September 23, 2020 |
ARCHANA SETHI Vs. EXECUTIVE ENGINEER, SOUTHCO
|
December 10, 2020 |
ARPITA SWAIN AND ORS. Vs. STATE OF ODISHA AND ORS.
|
September 4, 2020 |
ARUN CHANDRA MOHANTA Vs. STATE OF ORISSA
|
February 13, 2020 |
ARUNA KUMAR JENA Vs. ORISSA TOURISM DEVELOPMENT CORPORATION LTD
|
February 27, 2020 |
ASCENOER LIFT AND AUTOMATION PRIVATE LIMITED Vs. STATE OF ODISHA
|
December 10, 2020 |
ASHOK KUMAR MISHRA Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD
|
February 18, 2020 |
ASHOK KUMAR PADHEE Vs. AJAYA KUMAR NANDA AND THREE OTHERS
|
October 15, 2020 |
BABAMANI WSHG Vs. STATE OF ODISHA
|
May 28, 2020 |
BABAMANI WSHG Vs. STATE OF ODISHA
|
May 29, 2020 |
BABITA SATPATHY Vs. STATE OF ODISHA
|
December 23, 2020 |
BABULI Vs. STATE OF ORISSA
|
July 15, 2020 |
BAISNAB CHARAN PANDA Vs. STATE OF ORISSA
|
February 24, 2020 |
BAKUL KUMAR MISHRA Vs. UNION OF INDIA
|
December 11, 2020 |
BANA MUNDA Vs. STATE OF ODISHA
|
February 13, 2020 |
BANK OF BARODA Vs. TAPAN KUMAR DAS
|
September 29, 2020 |
BANSIDHAR SENAPATI Vs. STATE BANK OF INDIA
|
January 17, 2020 |
BAPI @ DIPAK MANGARAJ Vs. STATE OF ODISHA
|
February 29, 2020 |
BENU BAG Vs. STATE OF ODISHA
|
January 9, 2020 |
BHARATI DAS Vs. STATE OF ODISHA
|
January 3, 2020 |
BHASKAR BARIHA Vs. STATE OF ODISHA
|
February 29, 2020 |
BIBHURANJAN DALAI Vs. STATE OF ODISHA
|
November 16, 2020 |
BIBHUTI BHUSAN NAYAK Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 5, 2020 |
BIBHUTI BHUSAN SAHANI Vs. AUTHORISED OFFICER CUM ASST CONSERVATOR OF FORESTS
|
March 5, 2020 |
BIDYUT MANJARI SETHI Vs. STATE OF ODISHA
|
January 14, 2020 |
BIJAYA KUMAR RAGADA Vs. STATE OF ODISHA
|
May 5, 2020 |
BIJAYA PANI Vs. STATE OF ODISHA
|
August 28, 2020 |
BIKALA SAHU Vs. STATE OF ORISSA
|
September 28, 2020 |
BIKAS Vs. STATE OF ODISHA
|
December 23, 2020 |
BIMALENDU PRADHAN Vs. BIMALENDU PRADHAN
|
July 1, 2020 |
BINAPANI PANDA Vs. ACHARYA HARIHAR REGIONAL CANCER
|
March 5, 2020 |
BINODINI BARAD Vs. STATE OF ORISSA
|
February 25, 2020 |
BIPASHA Vs. AMITAVA
|
January 29, 2020 |
BIRANCHI NARAYAN KHUNTIA Vs. STATE OF ODISHA
|
January 14, 2020 |
BIRESH CHANDRA GIRI Vs. STATE OF ORISSA
|
January 28, 2020 |
BISHNU CHARAN NAYAK Vs. STATE OF ORISSA
|
October 9, 2020 |
BISHWONATH BEHERA Vs. STATE OF ORISSA
|
February 5, 2020 |
BRAHMANANDA RAY Vs. ASHAMANI DEVI
|
October 9, 2020 |
BUDATA MOHAN RAO Vs. STATE OF ODISHA
|
December 8, 2020 |
BUTA Vs. STATE OF ODISHA
|
December 9, 2020 |
CHAIRMAN ODISHA GRAMYA BANK Vs. RAMA CHANDRA BEHERA
|
November 27, 2020 |
CMEC CONSULTING ENGINEERS PVT LTD Vs. UNION OF INDIA
|
December 2, 2020 |
DEBABRATA SAHOO @ MITHUN @ DEBAPRASAD SAHOO Vs. STATE OF ODISHA
|
July 30, 2020 |
DEEPAK GUPTA Vs. STATE OF ORISSA
|
September 28, 2020 |
DEEPAK GUPTA Vs. STATE OF ORISSA (VIG.)
|
June 26, 2020 |
DELTA MARINE CO. Vs. ATLANTA INFRASTRUCTURE LTD. AND ORS.
|
November 4, 2020 |
DEPUTY GENERAL MANAGER Vs. PRAKASH CHANDRA PUROHIT
|
October 20, 2020 |
DEVI PRASAD PANDA Vs. UNION OF INDIA
|
March 17, 2020 |
DHANANJAY CHARAN DEY Vs. STATE OF ORISSA
|
March 5, 2020 |
DHIRA SAHOO Vs. H.D.F.C. BANK LTD
|
May 21, 2020 |
DILLIP Vs. STATE OF ORISSA
|
December 14, 2020 |
DIPTI RANJAN PATNAIK Vs. STATE OF ODISHA
|
November 27, 2020 |
DIVISIONAL MANAGER Vs. GOLAP NAYAK
|
September 23, 2020 |
DIVISIONAL MANAGER Vs. UMAMANI NAYAK & OTHERS
|
September 1, 2020 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. GOLEKH ROUT
|
December 24, 2020 |
DUKHANA BEHERA Vs. PRABALA KHATUA
|
October 22, 2020 |
DUSMANT MALLICK Vs. STATE OF ODISHA
|
August 26, 2020 |
DUSMANTA KUMAR BEHERA Vs. REGISTRAR, ORISSA HIGH COURT
|
April 29, 2020 |
DUSMANTA SETHY Vs. STATE OF ORISSA
|
February 13, 2020 |
DUTIA PUTEL Vs. STATE OF ORISSA
|
February 29, 2020 |
EXPRESS PUBLICATIONS (MADURAI) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, ORISSA AND ORS.
|
December 15, 2020 |
FAMOUS SECURITY SERVICES Vs. STATE OF ODISHA
|
October 13, 2020 |
FORUM PROJECTS PRIVATE LIMITED Vs. BERHAMPUR DEVELOPMENT AUTHORITY
|
December 2, 2020 |
G.ACHYUT KUMAR Vs. STATE OF ODISHA
|
May 21, 2020 |
GADADHAR BHOI Vs. STATE OF ODISHA
|
December 16, 2020 |
GANDHIA Vs. STATE OF ORISSA
|
December 16, 2020 |
GEETANJALI KANHAR Vs. STATE OF ODISHA
|
February 3, 2020 |
GENERAL MANAGER Vs. SURENDRA JAL
|
August 19, 2020 |
GOPINATH SAHU Vs. STATE OF ORISSA
|
August 3, 2020 |
GUGU @ SUBASIS KHUNTIA Vs. STATE OF ODISHA
|
July 27, 2020 |
GULIA MAJHI Vs. STATE OF ODISHA
|
August 26, 2020 |
H L INFRASTRUCTURE Vs. STATE OF ORISSA
|
November 24, 2020 |
HEMANTA KUMAR NAYAK Vs. UTKAL REALTORS PVT.LTD
|
October 29, 2020 |
HENALATA SWAIN Vs. DIVISIONAL RAILWAY MANAGER
|
February 7, 2020 |
HINA SAMAL Vs. STATE OF ODISHA
|
February 26, 2020 |
HIRANYA KUMAR BEHERA Vs. STATE OF ORISSA
|
February 13, 2020 |
ISWAR TIWARI Vs. STATE OF ODISHA
|
August 20, 2020 |
JADUNATH SAHU Vs. STATE OF ORISSA
|
April 29, 2020 |
JAGA PRADHAN Vs. STATE OF ODISHA
|
January 28, 2020 |
JAGANNATH CHOUDHURY Vs. CHIEF ENGINEER, NATIONAL HIGHWAYS
|
November 5, 2020 |
JASODA ROADLINES Vs. ORISSA STATE WAREHOUSING CORPORATION
|
November 18, 2020 |
JAYADEV KAR Vs. STATE OF ORISSA
|
January 24, 2020 |
JAYANTI DAS Vs. STATE OF ODISHA
|
January 6, 2020 |
JAYANTI NANDA Vs. STATE OF ODISHA
|
January 16, 2020 |
JINDAL STEEL & POWER LIMITED Vs. STATE OF ORISSA
|
November 2, 2020 |
JITENDRA KUMAR DIGAL Vs. STATE OF ODISHA
|
October 22, 2020 |
JITENDRA NATH PATNAIK Vs. STATE OF ODISHA (VIGILANCE)
|
August 6, 2020 |
JITU MURMU Vs. STATE OF ODISHA
|
August 10, 2020 |
JOGO BHATRA Vs. STATE OF ODISHA
|
March 5, 2020 |
JYOTSHNAMAYEE KALTA Vs. STATE OF ODISHA
|
February 11, 2020 |
KABASI DEBA Vs. STATE OF ORISSA
|
October 15, 2020 |
KAILASH NATH PATNAIK Vs. STATE OF ODISHA & OTHERS
|
September 1, 2020 |
KALINGA HATCHERY P LTD Vs. REGIONAL DIRECTOR ESI CORP
|
February 10, 2020 |
KALPANA BAL Vs. STATE OF ODISHA
|
May 12, 2020 |
KAMALAKANTA TRIPATHY @ BABULI Vs. STATE OF ODISHA
|
July 21, 2020 |
KAMARAMI RAMA & OTHERS Vs. STATE OF ORISSA
|
February 24, 2020 |
KANDURI CHARAN BEHERA Vs. RAMESH CH ROUL
|
April 29, 2020 |
KANGALI KHATEI AND ORS. Vs. ALEKH KHATEI AND ORS.
|
November 16, 2020 |
KANGRESS Vs. STATE OF ORISSA
|
December 23, 2020 |
KASINATH BEHERA Vs. GENERAL MANAGER
|
February 17, 2020 |
KESHABA CH PANDA Vs. SAMBALPUR UNIVERSITY
|
April 29, 2020 |
KHUDIRAM MUNDA Vs. STATE OF ODISHA
|
February 25, 2020 |
KJS AHLUWALIA Vs. STATE OF ODISHA
|
December 22, 2020 |
KONDAGIRI DANGEYA Vs. STATE OF ORISSA
|
December 23, 2020 |
KUMA Vs. STATE OF ODISHA
|
November 2, 2020 |
KUNJA BIHARI PATRA Vs. STATE OF ORISSA
|
February 11, 2020 |
LALITENDU DASH Vs. STATE BANK OF INDIA
|
February 28, 2020 |
LALMOHAN MUNDA Vs. STATE OF ORISSA
|
September 25, 2020 |
LAXMIDHAR BEHERA Vs. STATE OF ODISHA
|
December 4, 2020 |
LILADITYA DEB Vs. REGISTRAR OF FIRMS
|
April 29, 2020 |
LOKNATH Vs. STATE OF ODISHA
|
August 28, 2020 |
M.M. SARASWATI SISHU VIDYA MANDIR Vs. STATE OF ODISHA
|
February 24, 2020 |
M/S FUTURE GENERAL INSURANCE COMPANY LTD. Vs. MADHUSUDAN SAMAL
|
March 13, 2020 |
M/S. SWAN DESILTING PRIVATE LIMITED Vs. METAL SCRAP TRADE CORPORATION LIMITED
|
November 2, 2020 |
MAA JAGATJANANI INFRASTRUCTURE PVT LTD Vs. EXECUTIVE OFFICER JEYPORE MUNICIPALITY
|
December 10, 2020 |
MAA SARALA MULTIPURPOSE COOPERATIVE LIMITED Vs. STEEL AUTHORITY OF INDIA
|
July 20, 2020 |
MADHUSUDAN MALLICK Vs. GENERAL MANAGER
|
February 25, 2020 |
MADHUSUDAN MALLICK Vs. GENERAL MANAGER
|
February 26, 2020 |
MAHANADI COALFIELDS LTD Vs. CLAIMS COMMISSION
|
March 19, 2020 |
MAHENDRA KUMAR PARIDA Vs. STATE OF ODISHA
|
May 14, 2020 |
MALLAPPA C. RANGANA GOUDA Vs. UNION OF INDIA
|
March 5, 2020 |
MAMATA BEHERA Vs. STATE OF ODISHA
|
August 31, 2020 |
MAMATA BEHERA Vs. STATE OF ODISHA
|
January 28, 2020 |
MANAGING COMMITTEE OF EKALABYA MODEL RESIDENTIAL SCHOOL Vs. STATE OF ORISSA
|
May 12, 2020 |
MANAGOBINDA MOHAPATRA Vs. STATE OF ODISHA
|
August 20, 2020 |
MANAS KUMAR KAR Vs. SMT. BINAYA MISHRA
|
January 10, 2020 |
MANGULI ROUT Vs. STATE OF ODISHA
|
December 23, 2020 |
MD. WASIM Vs. STATE OF ODISHA
|
December 2, 2020 |
MINAKHI DALEI Vs. STATE OF ODISHA
|
February 6, 2020 |
MOHAN SUNDAR PATRA Vs. CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
|
November 17, 2020 |
NABAKISHORE DAS Vs. REPUBLIC OF INDIA
|
March 16, 2020 |
NAKULA ROUT Vs. STATE OF ORISSA
|
November 9, 2020 |
NANDAN KUMAR MAHANTA Vs. STATE OF ODISHA
|
March 12, 2020 |
NANDINI PRADHAN Vs. REGISTRAR (ADMN.),
ORISSA HIGH COURT
|
February 19, 2020 |
NARAYAN CHANDRA MOHAPATRA Vs. D I G (P),CENTRAL RESERVE POLICE FORCE
|
February 19, 2020 |
NARENDRA KUMAR SWAIN Vs. STATE OF ODISHA
|
May 14, 2020 |
NARESH BHOI Vs. STATE OF ORISSA
|
October 20, 2020 |
NATABAR PADHAN Vs. LALITA PADHAN
|
November 27, 2020 |
NEELACHAL ISPAT NIGAM LIMITED Vs. STATE OF ORISSA
|
February 24, 2020 |
NIKUNJA KISHORE DAS Vs. STATE OF ODISHA
|
March 16, 2020 |
NILGIRI KHADAN O PATHARA SILPA SANGATHAN Vs. STATE OF ODISHA
|
December 8, 2020 |
NIMAI CHARAN SAMANTARAY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
February 6, 2020 |
NIRMALA NAYAK Vs. STATE OF ODISHA
|
February 6, 2020 |
NISHITH RANJAN MALLICK Vs. DEPUTY GENERAL MANAGER (OFF-SHORE), OIL INDIA LIMITED
|
October 20, 2020 |
NITYANANDA MOHANTY Vs. STATE OF ODISHA
|
June 29, 2020 |
NOBLE PHARMACARE LTD Vs. STATE OF ODISHA
|
March 3, 2020 |
ODISHA GRAMYA BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER
|
February 25, 2020 |
ODISHA INFRATECH PVT LTD Vs. STATE OF ODISHA
|
November 20, 2020 |
ORIENTAL INSURANCE CO LTD Vs. DOLABATI HATI
|
June 29, 2020 |
ORIENTAL INSURANCE COMPANY LTD Vs. SASWATI SAHU
|
December 24, 2020 |
ORISSA MINING CORP. LTD. Vs. UNION OF INDIA, MINISTRY OF LABOUR
|
September 28, 2020 |
P. RAMPRAKASH NARAYAN Vs. STATE OF ORISSA
|
January 16, 2020 |
PADMANAVA PRADHAN Vs. STATE OF ODISHA
|
July 3, 2020 |
PANCHANAN PADHI Vs. STATE OF ODISHA
|
June 29, 2020 |
PANKAJ KUMAR Vs. STATE OF ODISHA
|
February 28, 2020 |
PANKAJ KUMAR Vs. STATE OF ODISHA
|
January 28, 2020 |
PARIDA CONSTRUCTIONS Vs. STATE OF ODISHA
|
March 3, 2020 |
PINKI BESHRA Vs. STATE OF ODISHA
|
March 18, 2020 |
PRABHATI PATTNAIK Vs. ADITYA KUMAR PATTNAIK
|
November 12, 2020 |
PRADEEP KUMAR PRADHAN Vs. UNION OF INDIA
|
August 12, 2020 |
PRADEEP KUMAR SETHY Vs. STATE OF ODISHA & ANOTHER
|
December 23, 2020 |
PRADEEPTA MOHANTY Vs. ROURKELA DEVELOPMENT
|
February 13, 2020 |
PRADEEPTA MOHANTY & OTHERS Vs. ROURKELA DEVELOPMENT AUTHORITY
|
February 13, 2020 |
PRAFULLA CH SADANGI (SINCE DEAD) Vs. GENERAL MANAGER
|
September 25, 2020 |
PRAFULLA CHANDRA SAMANTARAY Vs. SATYABHAMA PANDA
|
September 1, 2020 |
PRAKASH KUMAR JENA Vs. STATE OF ODISHA
|
February 28, 2020 |
PRALIPSA ROUT Vs. ODISHA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
May 12, 2020 |
PRAMOD KUMAR SAHOO Vs. STATE OF ODISHA
|
December 23, 2020 |
PRASAD BARIHA Vs. STATE OF ORISSA
|
February 29, 2020 |
PRASANA KUMAR BEHERA (SINCE DEAD) Vs. STATE OF ORISSA
|
August 10, 2020 |
PRASANNA KUMAR MISHRA Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
March 30, 2020 |
PRASANTA LENKA Vs. BIRENDRA NATH RANA
|
January 3, 2020 |
PRATIMA SAHOO Vs. STATE OF ORISSA
|
November 9, 2020 |
PRAYAGRAJ NAYAK Vs. STATE OF ODISHA
|
August 10, 2020 |
PUSHPANJALI BEHERA Vs. STATE OF ORISSA
|
November 11, 2020 |
PUSPAK RANJAN NAYAK Vs. UNION OF INDIA
|
March 17, 2020 |
RABINDRA KUMAR MOHANTY Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
|
March 18, 2020 |
RADHABAN PRADHAN Vs. STATE OF ORISSA
|
December 10, 2020 |
RAGHU TUDU Vs. STATE OF ODISHA
|
February 20, 2020 |
RAISINGH DIP Vs. STATE OF ORISSA
|
February 29, 2020 |
RAJENDRA NARAYAN PATRA Vs. STATE OF ODISHA
|
May 12, 2020 |
RAJESH THAPPA Vs. STATE OF ORISSA
|
December 23, 2020 |
RAMA CHANDRA BARIK Vs. GENERAL MANAGER, PERSONAL WING, CANARA BANK
|
January 20, 2020 |
RAMAKANTA TURUK@HARIJAN Vs. STATE OF ODISHA
|
October 19, 2020 |
RAMAKRUSHNA MAHASUAR Vs. STATE OF ODISHA
|
November 2, 2020 |
RAMESH CHANDRA MISHRA Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE
|
June 2, 2020 |
RANJAN KUMAR ROUTRAY Vs. MADHUMITA MOHANTY
|
September 23, 2020 |
RANKANIDHI DAKUA Vs. STATE OF ODISHA
|
February 13, 2020 |
RASANANDA JENA Vs. STATE OF ODISHA
|
September 10, 2020 |
RATNAKAR BEHERA Vs. STATE OF ODISHA
|
August 5, 2020 |
RAWANI CONSTRUCTION Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
December 18, 2020 |
RECTOR PUBLIC SCHOOL Vs. SARASWATI ROUT
|
February 28, 2020 |
REETANJALI SAHU Vs. MINISTEWR LAW ODISHA AND ORS.
|
October 8, 2020 |
REGIONAL TRANSPORT OFFICER Vs. ARUN KUMAR BEHERA
|
February 5, 2020 |
REGISTRAR Vs. STATE OF ODISHA
|
February 19, 2020 |
RENU SETHI Vs. STATE OF ODISHA
|
February 25, 2020 |
REPUBLIC OF INDIA Vs. SANDIP CHATTOPADHYAY
|
December 4, 2020 |
RKD-CMRGS JOINT VENTURE Vs. INDIAN PORT RAIL AND ROPEWAY CORPORATION LTD
|
August 19, 2020 |
RUNA MAJHI Vs. STATE OF ODISHA
|
September 23, 2020 |
S.J. BIZ SOLUTION PVT. LTD. Vs. SANY HEAVY INDUSTRY INDIA PVT. LTD.
|
October 1, 2020 |
S.RANJAN RAJU Vs. STATE OF ODISHA
|
July 13, 2020 |
SABANA KULASIKA Vs. STATE OF ODISHA
|
September 25, 2020 |
SABITRI MALLICK Vs. RANJAN KUMAR SAMAL
|
December 24, 2020 |
SABITRI MANI BEHERA Vs. UTKAL GRAMINA BANK
|
February 12, 2020 |
SAGAR PARIDA Vs. STATE OF ODISHA AND ORS.
|
August 19, 2020 |
SAILENDRA NARAYAN NAYAK Vs. STATE OF ODISHA
|
July 30, 2020 |
SAKET KUMAR AGRAWAL Vs. STATE OF ODISHA AND ORS.
|
September 28, 2020 |
SANDHYA RANI MAJHI Vs. CHAMPA BEWA
|
January 9, 2020 |
SANDHYA RANI PATRA Vs. STATE OF ODISHA
|
August 28, 2020 |
SANGRAM MUDALI Vs. SUB-DIVISIONAL MAGISTRATE
|
December 4, 2020 |
SANJAY KUMAR BEHERA Vs. STATE OF ORISSA
|
July 17, 2020 |
SANJEET SANDHA Vs. STATE OF ODISHA
|
June 10, 2020 |
SANJUKTA KUMARI DEVI Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 14, 2020 |
SANTHA CHARAN PATTNAIK Vs. STATE OF ODISHA
|
April 21, 2020 |
SANTOSH KUMAR MOHAPATRA Vs. CENTRAL BANK OF INDIA
|
February 5, 2020 |
SANTOSH KUMAR PARIDA Vs. NARAYAN CHANDRA DASH
|
July 1, 2020 |
SANTOSH KUMAR SAHOO Vs. SECRETARY, STATE TRANSPORT AUTHORITY AND ORS.
|
June 11, 2020 |
SANTOSH MAHARANA Vs. STATE OF ODISHA
|
February 29, 2020 |
SANTOSH TOPPO Vs. STATE OF ODISHA
|
February 29, 2020 |
SARASWATI SAHOO Vs. LIPIKA DASH
|
May 6, 2020 |
SARAT CHANDRA NAYAK Vs. UNION OF INDIA
|
May 14, 2020 |
SARBESWAR LENKA Vs. COLLECTOR
|
December 9, 2020 |
SASHADHAR PRADHAN Vs. UNION OF INDIA
|
January 28, 2020 |
SATIS GOEL Vs. STATE OF ODISHA
|
September 24, 2020 |
SATISH KUMAR ISHWARDAS GAJBHIYE Vs. UNION OF INDIA
|
December 8, 2020 |
SATRUGHANA NAG Vs. STATE OF ODISHA
|
December 11, 2020 |
SECRETARY, SARASWATI SISHU VIDYA MANDIR Vs. SARASWATI SISHU VIDYA
|
January 20, 2020 |
SENIOR BRANCH MANAGER Vs. SUKANTI PANIGRAHY
|
October 12, 2020 |
SHAMS JAHAN Vs. STATE OF ODISHA
|
July 24, 2020 |
SHAMSHAD BEGUM AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 9, 2020 |
SHIBA HAREKA Vs. STATE OF ODISHA
|
February 20, 2020 |
SHIBANI BARIK Vs. STATE OF ODISHA
|
May 28, 2020 |
SHIVSANKAR MOHANTY Vs. STATE OF ODISHA
|
February 10, 2020 |
SHRI BIBEKANANDA MISHRA Vs. CHAIRMAN, ORISSA FOREST DEVELOPMENT CORPORATION LTD
|
February 20, 2020 |
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA
|
January 2, 2020 |
SHRIKANT MOHTA Vs. REPUBLIC OF INDIA
|
December 1, 2020 |
SHYAM SUNDAR JENA Vs. STATE OF ORISSA
|
December 16, 2020 |
SIDHESWAR MAHILA MANDAL Vs. STATE OF ODISHA
|
January 28, 2020 |
SK ABDUL RIHAN Vs. DY ELECTRICAL INSPECTOR
|
May 26, 2020 |
SK MABUD Vs. STATE OF ODISHA
|
December 16, 2020 |
SK TALIM ALI Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
April 24, 2020 |
SMARANA SHANKAR MISHRA Vs. STATE OF ODISHA
|
February 19, 2020 |
SONA SPUN PIPE INDUSTRIES LTD Vs. STATE OF ODISHA, MSME DEPARTMENT
|
October 15, 2020 |
SONU CHALLAN Vs. STATE OF ORISSA
|
March 7, 2020 |
SOUMYASHREE DAS Vs. GOVERNING BODY OF BIREN MITRA MEMORIAL WOMENS COLLEGE
|
May 12, 2020 |
SREECHARAN MOHANTY & OTHERS Vs. UNION OF INDIA
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February 19, 2020 |
SRI BANSIDHAR SENAPATI Vs. CHAIRMAN, STATE BANK OF INDIA
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January 17, 2020 |
SRI SUKANTA KUMAR SARANGI Vs. MANAGING DIRECTOR, ORISSA STATE FINANCIAL CORPORATION, O.M.P. CHHAK, COLLEGE SQUARE, CUTTACK
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February 14, 2020 |
SRIKANTA KUMAR GOUDA Vs. STATE OF ODISHA
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August 13, 2020 |
STATE OF ODISHA Vs. LABA @ KALIA MANNA
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November 2, 2020 |
STATE OF ODISHA Vs. SHRINIBASH @ ANAMA DEHURY
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December 23, 2020 |
STATE OF ODISHA Vs. PURNANANDA MOHANTY
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September 9, 2020 |
STATE OF ODISHA Vs. PRAKASH KUMAR JENA
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August 19, 2020 |
STATE OF ODISHA Vs. LAXMI PRASAD KAR
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December 8, 2020 |
STATE OF ORISSA Vs. URMILA NAYAK
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December 16, 2020 |
SUBENTI @ SUBANTRAY PRADHAN Vs. STATE OF ODISHA
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March 13, 2020 |
SUBHADRA NANDA Vs. SUB COLLECTOR CUM SUB DIVISIONAL MAGISTRATE
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January 14, 2020 |
SUBHASMITA KAR Vs. UNION OF INDIA
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February 20, 2020 |
SUBRAT BHOI AND ORS. Vs. STATE OF ODISHA AND ORS.
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October 9, 2020 |
SUJIT KU. SWAIN Vs. STATE OF ODISHA
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December 23, 2020 |
SUKANTA KUMAR SARANGI Vs. ORISSA STATE FINANCIAL CORPORATION
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February 14, 2020 |
SUKANTI BARIK Vs. BEDABYAS BARIK
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November 13, 2020 |
SUKMAN PANKA Vs. STATE OF ODISHA
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November 19, 2020 |
SUNIL KUMAR MOHANTY Vs. KALAHANDI ANCHALIKA GRAMYA BANK
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March 30, 2020 |
SUNIL SAHOO Vs. STATE OF ODISHA
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December 8, 2020 |
SUNITA NAIK Vs. STATE OF ODISHA
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March 5, 2020 |
SUNITA NAYAK Vs. STATE OF ODISHA
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February 4, 2020 |
SUPRAVA NAYAK Vs. HDFC BANK LTD. AND ORS.
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September 23, 2020 |
SURENDRA PANIGRAHI Vs. STATE OF ODISHA
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June 9, 2020 |
SURESH @ SURSU PODHA Vs. STATE OF ODISHA
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February 29, 2020 |
SURESH CHANDRA MISHRA Vs. STATE OF ODISHA
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April 29, 2020 |
SURESWARI DEVI Vs. STATE OF ODISHA
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November 9, 2020 |
SUSANTA KUMAR SATAPATHY Vs. STATE OF ODISHA
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December 17, 2020 |
SWAPNA RANI SAHOO Vs. NIRANJAN SAHOO
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September 23, 2020 |
TRILOCHAN DASH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR UNION BANK OF INDIA
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January 2, 2020 |
TUMULU KRISHNA RAO PATRO Vs. STATE OF ORISSA
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October 21, 2020 |
UDIT PRASAD BABU Vs. UNION OF INDIA
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December 11, 2020 |
UMAKANTA SAHOO Vs. PRAKESH MANDOTHIA
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June 29, 2020 |
UNKNOWN Vs. HEARD THE RESPECTIVE .
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February 12, 2020 |
UPENDRA PRASAD DEBATA Vs. RANGADHAR DEBATA
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September 7, 2020 |
URMILA SHAH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
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January 29, 2020 |
VIBHUTEE KUMAR GUPTA Vs. STATE OF ODISHA
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May 18, 2020 |
VICE PRESIDENT, EMAMI PAPER MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT
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February 4, 2020 |
WASIM Vs. STATE OF ODISHA
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December 2, 2020 |
WORKMEN Vs. MANAGEMENT OF DHENKANAL MUNICIPALITY
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November 2, 2020 |
ZPLUS SURAKHYA SEVA Vs. STATE OF ODISHA
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October 19, 2020 |