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A GANGADHAR Vs. K PRASAD
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March 15, 2005 |
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AB NAME WITHHELD Vs. STATE OF ORISSA
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January 20, 2005 |
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ABDUL GANI ANSARI Vs. ADDL DISTRICT MAGISTRATE
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July 29, 2005 |
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ABHAY KUMAR MAGAR Vs. UNION OF INDIA
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August 5, 2005 |
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ADIKANDA BISWAL Vs. BHUBANESWAR DEVELOPMENT AUTHORITY BHUBNESWAR
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January 31, 2005 |
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AJAY KUMAR DAS Vs. STATE BANK OF INDIA
|
May 10, 2005 |
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AJAYA KUMAR DAS Vs. STATE OF ORISSA
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February 21, 2005 |
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AJIT KUMAR ACHARYA Vs. VICE CHANCELLOR SHRI JAGANNATH
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January 17, 2005 |
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AJODHYA BUS SERVICE Vs. STATE TRANSPORT AUTHORITY
|
September 19, 2005 |
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AJY KUMAR SAMAL Vs. JYOSTNAMAYEE SAMAL
|
April 13, 2005 |
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AKRURA NIAL Vs. STATE OF ORISSA
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November 19, 2005 |
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AKSHAYA KUMAR PARIDA Vs. STATE OF ORISSA
|
May 20, 2005 |
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ALEKHA BARAL ALIAS ALEKHA CHANDRA Vs. STATE OF ORISSA
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December 23, 2005 |
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AMARJOTHI GRANITE PVT LTD Vs. STATE OF ORISSA
|
August 16, 2005 |
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Ambuja Kumar Chinnara Vs. State of Orissa
|
July 21, 2005 |
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AMIT TAUNK ALIAS AMIT KISHORE TAUNK Vs. STATE OF ORISSA
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October 25, 2005 |
|
Amiya Kumar Paricha Vs. Vice-Chancellor, Berhampur University
|
January 17, 2005 |
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ANANDA MOHAN NANDA Vs. STATE OF ORISSA
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August 2, 2005 |
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ANIL KUMAR AGRAWAL Vs. STATE OF ORISSA
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March 29, 2005 |
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ANJALIBALA LENKA Vs. STATE OF ORISSA
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January 28, 2005 |
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ARATI DAS Vs. STATE OF ORISSA
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February 4, 2005 |
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ARATI DAS Vs. STATE
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May 19, 2005 |
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ARATI PATI Vs. STATE OF ORISSA
|
September 23, 2005 |
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ARSS STONES PVT LTD Vs. CHAIRMAN GRID CORPORATION OF ORISSA
|
April 19, 2005 |
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ASHALATA SENAPATI Vs. SAHADEB SAHOO
|
July 6, 2005 |
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ASHIF KHAN Vs. PRASANTA KUMAR DAS
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February 24, 2005 |
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Ashok Kumar Das Vs. State of Orissa
|
January 28, 2005 |
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Ashok Kumar Panda Vs. State of Orissa
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March 18, 2005 |
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ASHOK KUMAR YADAV Vs. STATE OF ORISSA
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February 2, 2005 |
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ASTAMIJA DASH Vs. PUNJAB NATIONAL BANK
|
May 20, 2005 |
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ASWINI KUMAR PATRA Vs. STATE OF ORISSA
|
February 8, 2005 |
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Aurobindo Dutta Ray Vs. Union of India
|
May 2, 2005 |
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AUROBINDO SANITARY STORES Vs. CIT
|
January 31, 2005 |
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AVATAR SINGH MARWAH Vs. STATE OF ORISSA
|
May 17, 2005 |
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B DANDAPANI PATRO Vs. BIKRAM KESHARI ARUKHA
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November 23, 2005 |
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BABITA NEGI Vs. STATE OF ORISSA
|
March 1, 2005 |
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BABU ALIAS PRATAP KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
March 29, 2005 |
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Babuni alias Subrat Patra Vs. State of Orissa
|
March 29, 2005 |
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BABURAM SINGH Vs. ORISSA UNIVERSITY OF AGRICULTURE
|
June 20, 2005 |
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BAIDYANATH NAIK Vs. STATE OF ORISSA
|
March 28, 2005 |
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Baidyanath Prasad Vs. Sales Tax Officer
|
September 14, 2005 |
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BAIKUNTHA NATH DAS Vs. NRUSINGHANATH MAHAPRABHU
|
September 28, 2005 |
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BAJI BADAJENA Vs. UNION OF INDIA
|
April 8, 2005 |
|
BAJI ROUT INDUSTRIAL TRAINING Vs. DIRECTOR TECHNICAL EDUCATION
|
July 20, 2005 |
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BALIA ALIAS BALARAM PATRA Vs. STATE OF ORISSA
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February 21, 2005 |
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BALLAV NARAYAN LENKA Vs. STATE OF ORISSA
|
February 2, 2005 |
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BALLAVA KUMAR JAYSINGH Vs. PRAMOD KUMAR PANDA
|
February 10, 2005 |
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Banabihari Mohanty Vs. State of Orissa
|
April 20, 2005 |
|
Banda Sanamajhi Vs. Lukosuna Majhi
|
April 29, 2005 |
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BANKIM BEHARI PARIDA Vs. STATE OF ORISSA
|
May 17, 2005 |
|
Basanta @ Basanta Kumar Palai Vs. State of Orissa
|
May 5, 2005 |
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BASANTA KONHAR ALIAS BABULA Vs. STATE OF ORISSA
|
February 15, 2005 |
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BASANTA KUMAR BARAL Vs. VICE CHANCELLOR OUAT
|
October 4, 2005 |
|
BASANTA SAMAL Vs. STATE OF ORISSA
|
January 24, 2005 |
|
BATAKRUSHNA NAYAK Vs. UNION OF INDIA
|
July 25, 2005 |
|
BAURIBANDHU ACHARYA Vs. COMMISSIONER CONSOLIDATION
|
March 17, 2005 |
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BENUDHAR SWAIN Vs. NILAMANI SWAIN
|
September 20, 2005 |
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BHABATOSH SINHA Vs. PARA SINHA
|
September 6, 2005 |
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BHAGABAT SAHOO Vs. COLLECTOR
|
April 27, 2005 |
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BHAGYADHAR SATAPATHY Vs. GENERAL MANAGER FERROSCRAP
|
September 28, 2005 |
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BHAJAMAN PARIDA Vs. STATE OF ORISSA
|
January 13, 2005 |
|
Bhalu @ Rabi Khatei Vs. State
|
April 11, 2005 |
|
BHARAT KHATEI Vs. STATE OF ORISSA
|
September 28, 2005 |
|
Bharat Timber Co. Vs. Conservator of Forests
|
May 20, 2005 |
|
BHASKAR BHATT TITAN INDUSTRIES LIMITED GOLDEN ENCLAVE Vs. CRESCENT ART TIMES PVT LTD
|
November 14, 2005 |
|
Bhima Charan Behura Vs. Republic of India
|
May 20, 2005 |
|
BHOLANATH MANDODARI Vs. STATE OF ORISSA
|
June 23, 2005 |
|
BHOLO ALIAS BHOLESWAR NAIK Vs. STATE OF ORISSA
|
March 30, 2005 |
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BHRAMARBAR SUBUDHI Vs. SAYED AJHAR ALLI
|
October 7, 2005 |
|
BIBHABASU MOHANTY @ CHIKU AND ORS. Vs. STATE OF ORISSA AND ORS.
|
September 30, 2005 |
|
BIDYA SATNAMI Vs. ZONE OFFICER L A
|
June 29, 2005 |
|
Bijay Kumar Patnaik & Niladri Bihari Patnaik Vs. State of Orissa
|
February 28, 2005 |
|
BIJAY KUMAR SWAIN Vs. STATE OF ORISSA
|
October 7, 2005 |
|
BIJAYA KUMAR AGRAWALLA Vs. STATE OF ORISSA
|
February 1, 2005 |
|
Bijaya Kumar Pradhan Vs. State of Orissa
|
April 12, 2005 |
|
BIJAYA KUMAR ROUTRAY Vs. REGISTRAR ADMINISTRATION
|
March 16, 2005 |
|
BIJAYA LAKSHMI KUNDINGI Vs. KAMALA LOCHANA KUNDINGI
|
March 22, 2005 |
|
BIJOY KUMAR PANDA Vs. STATE OF ORISSA
|
November 9, 2005 |
|
BIMAL KRUSHNA TRIPATHY Vs. STATE OF ORISSA
|
May 19, 2005 |
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BINAYAK SWAIN Vs. BIJAYA KUMAR PATTANIK
|
January 20, 2005 |
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BINOD BIHARI SINGH Vs. PRAVAKAR JENA
|
July 18, 2005 |
|
Binod Kumar Agrawal Vs. State of Orissa
|
October 6, 2005 |
|
BIPIN BIHARI KUMURA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
March 29, 2005 |
|
BIRA KISHORE DAS Vs. STATE OF ORISSA
|
May 19, 2005 |
|
BIRALAL SHARMA Vs. MANAGING DIRECTOR MAHANADI COAL
|
November 18, 2005 |
|
BIRAT CHANDRA DAGARA Vs. TAURIAN EXIM PVT LTD
|
March 18, 2005 |
|
BIRAT CHANDRA DAGRA Vs. TAURIAN EXIM PVT LTD
|
April 20, 2005 |
|
BIRENDRA KUMAR ROY Vs. MANAGING DIRECTOR
|
December 23, 2005 |
|
Birla Tyres Employees Union, Balasore Vs. Labour Commissioner-cum-Registrar of Trade Union-cum-State Implementation and Evaluation Officer, Orissa, Bhubaneswar
|
September 14, 2005 |
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BISWAMITRA MAJHI Vs. STATE OF ORISSA
|
March 4, 2005 |
|
BISWAMITRA MAJHI Vs. STATE OF ORISSA
|
January 4, 2005 |
|
BISWANATH SAHOO Vs. MANOJ TANMAY MOHAN
|
October 24, 2005 |
|
BIVAS CHANDRA SAMANTA Vs. HIRA ALIAS MADAN MOHAN BISWAL
|
September 16, 2005 |
|
BLUE STAR LTD Vs. STATE OF ORISSA
|
February 2, 2005 |
|
BRAJA MOHAN MANGARAJ Vs. DURYODHAN PRADHAN
|
September 2, 2005 |
|
BRAJENDRANATH PATRA Vs. STATE OF ORISSA
|
April 29, 2005 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. ARYADEV DAS
|
October 26, 2005 |
|
BUBNA NAYAK Vs. STATE OF ORRISA
|
January 25, 2005 |
|
CANARA BANK SAMBALPUR Vs. VITHAL DAS CHAKUBHAI CO
|
April 12, 2005 |
|
CH KRISHNA MURTY Vs. STATE OF ORISSA
|
March 1, 2005 |
|
CH LAXMIKANTHAM Vs. CHAIRMAN STATE BANK OF INDIA
|
December 20, 2005 |
|
Chairman, M/s.Dharani Sugars and Chemicals Ltd. Vs. Padmalochan Sahoo
|
April 20, 2005 |
|
CHAITANYA BEHERA Vs. STATE OF ORISSA
|
July 19, 2005 |
|
CHAITANYA JANI Vs. STATE OF ORISSA
|
December 23, 2005 |
|
Chakradhar Bhutia Vs. Bankim Mohanty
|
April 29, 2005 |
|
CHAKRADHAR PRADHAN Vs. MANAGING DIRECTOR ORISSA STATE
|
January 31, 2005 |
|
CHAMARA BIRUA Vs. STATE
|
September 2, 2005 |
|
CHANDAN ALIAS ANANDA JENA Vs. STATE OF ORISSA
|
May 4, 2005 |
|
CHANDI THAKURANI BIJE Vs. STATE OF ORISSA
|
September 29, 2005 |
|
CHARU PATTNAIK Vs. COMMISSIONER LAND RECORDS
|
January 12, 2005 |
|
CHENNURU GOURI VARAPRASAD BABAJI Vs. STATE OF ORISSA
|
September 28, 2005 |
|
Chinmayee Mitra Vs. Gautam Mitra
|
April 5, 2005 |
|
Chitta Parida Vs. Union of India
|
September 16, 2005 |
|
Chuana Parida Vs. State of Orissa
|
May 20, 2005 |
|
COLLECTOR, CUTTACK Vs. CHOUDHARY KISHORE CHANDRA MISHRA AND OTHERS
|
February 14, 2005 |
|
COMMISSIONER KENDRIYA Vs. ARCHANA JENA
|
April 13, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN CHARGE CHROME LTD
|
April 13, 2005 |
|
CROWN RE ROLLERS PVT LTD Vs. ORISSA STATE FINANCIAL CORPORATION
|
January 14, 2005 |
|
D RAMALINGAM Vs. STATE
|
April 15, 2005 |
|
D S RASHMI RANJAN Vs. CHAIRMAN J E E 2004
|
February 2, 2005 |
|
D SUVANKAR Vs. PRESIDENT, BOARD OF SECONDARY EDUCATION
|
July 20, 2005 |
|
DAITARI MUDULI Vs. STATE OF ORISSA
|
February 2, 2005 |
|
DAITARY ROUT Vs. STATE OF ORISSA
|
August 16, 2005 |
|
DAMAYANTI DEI Vs. MOHAN SRICHANDAN
|
March 4, 2005 |
|
DAMAYANTI DEI Vs. PRABITRA MOHAN SRICHANDAN
|
March 4, 2005 |
|
DAMJI NARSHI DAS Vs. STATE OF ORISSA
|
June 24, 2005 |
|
DARASONGH KUMBHAR Vs. STATE OF ORISSA
|
February 22, 2005 |
|
DASARATHI MOHAPATRA Vs. SECRETARY ORISSA LEGISLATIVE
|
June 20, 2005 |
|
DAYANIDHI BEHERA Vs. STATE OF ORISSA
|
May 2, 2005 |
|
Debaki Swain Vs. State of Orissa
|
June 21, 2005 |
|
DEBENDRA JHA Vs. MINAKSHI DAS
|
April 6, 2005 |
|
Deepak Rout Vs. State of Orissa
|
March 29, 2005 |
|
DEVI PRASAD SAHOO Vs. BHARAT SANCHAR NIGAM LTD
|
February 21, 2005 |
|
DHANESWAR MALLICK Vs. NARAYAN BEHERA
|
November 19, 2005 |
|
DHANESWAR PATRO Vs. STATE
|
September 5, 2005 |
|
DHIRENDRA PANDUA Vs. ELECTION
|
October 7, 2005 |
|
Dhurba Charan Das Vs. State of Orissa
|
April 27, 2005 |
|
DIBAKAR MISHRA Vs. STATE OF ORISSA
|
August 8, 2005 |
|
DIBAKAR PATRA Vs. JATADHARI MISHRA
|
September 27, 2005 |
|
DILIP CHAWDA Vs. PRESIDING OFFICER, LABOUR COURT, JAYPORE
|
November 12, 2005 |
|
DILLIP CHAWDA Vs. PRESIDING OFFICER
|
January 12, 2005 |
|
Dillip Kumar Jena Vs. State of Orissa
|
April 12, 2005 |
|
Dinesh Ch.Roy Vs. Chairman, Balasore Gramya Bank
|
February 9, 2005 |
|
DINESH KUMAR RAY Vs. UNION OF INDIA
|
December 7, 2005 |
|
DIVISIONAL MANAGER ORIENTAL Vs. VINOD KUMAR SINGH
|
November 18, 2005 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SAROJ KUMAR SWAIN
|
January 11, 2005 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. RAMA SAHU
|
January 20, 2005 |
|
DIVISIONAL MANAGER ORISSA Vs. GOURISANKAR MISRA
|
April 26, 2005 |
|
DIVISIONAL MANAGER ORISSA Vs. PRESIDING OFFICER LABOUR COURT
|
June 20, 2005 |
|
DIVISIONAL MANAGER UNITED Vs. GHANASHYAM MAJHI
|
January 20, 2005 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. KETAKI BEWA
|
January 20, 2005 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. RAJENDRA KISHORE HARICHANDAN AND ANOTHER
|
May 20, 2005 |
|
Divisional Manager, New India Assurance Co.Ltd. Vs. Rulla Dei
|
January 20, 2005 |
|
Divisional Manager, New India Assurance Co.Ltd., Sambalpur Vs. Kailash Meher
|
June 24, 2005 |
|
Divisional Manager, Oriental Insurance Co.Ltd. Vs. P.Saraswati
|
July 21, 2005 |
|
Divisional Manager, Oriental Insurance Co.Ltd. Vs. Karna Chandra Sahu
|
March 4, 2005 |
|
Divisional Manager, Oriental Insurance Co.Ltd.Bajrakabati Road, Cuttack Vs. Kallachand Baske
|
January 20, 2005 |
|
Divisional Manager, United India Insurance Co., Ltd. Vs. Banamali Sahu
|
January 20, 2005 |
|
DR. GANAPATI PRADHAN Vs. STATE OF ORISSA AND OTHERS
|
August 19, 2005 |
|
DUARI ALIAS SATRUGHANA BARIK Vs. STATE OF ORISSA
|
August 16, 2005 |
|
DUKHISHYAM PANDA Vs. LAND REFORM COMMISSIONER
|
July 12, 2005 |
|
Durga Devi Chhapolia Vs. State of Orissa
|
May 6, 2005 |
|
DURSHAN KAUR Vs. ABHIMANYU SAHOO
|
January 12, 2005 |
|
DURYODHAN PRADHAN Vs. STATE OF ORISSA
|
September 28, 2005 |
|
DWIJABAR BHUYAN Vs. KONARK TELEVISION LTD
|
November 18, 2005 |
|
EKBAL KHAN ALIAS IQUAL KHAN Vs. STATE OF ORISSA
|
May 11, 2005 |
|
EMPLOYEES ELCONMET LTD Vs. IPICOL
|
February 2, 2005 |
|
Employees of M/s.Elconmet Ltd Vs. .
|
February 2, 2005 |
|
ERBIS ENGINEERING COMPANY Vs. STATE OF ORISSA
|
February 2, 2005 |
|
EXECUTIVE OFFICER BALDEV JEW BIJE KEONJHAR Vs. ANAPURNA JENA
|
October 26, 2005 |
|
EXECUTIVE OFFICER BEHRAMPUR MUNICIPALITY Vs. BISHNU PRIYA BISOI
|
April 25, 2005 |
|
FAZLE RUB JALALUDDIN KHAN Vs. STATE OF ORISSA
|
October 4, 2005 |
|
FOOD CORPN OF INDIA WORKERS Vs. FOOD CORPN OF INDIA
|
October 25, 2005 |
|
GAGAN BEHARI PRADHAN Vs. STATE OF ORISSA
|
September 29, 2005 |
|
GANANATH SAHOO Vs. GOBINDA CHANDRA AGRAWALA
|
June 30, 2005 |
|
GANDHARBA PAL Vs. BULEI SETHI
|
February 7, 2005 |
|
GANGADHAR MISHRA Vs. DIRECTOR TEXT BOOK PRODUCTION
|
September 23, 2005 |
|
GHANASHYAM DAS Vs. STATE OF ORISSA
|
July 19, 2005 |
|
GHANASHYAMA SAHU Vs. STATE OF ORISSA
|
April 15, 2005 |
|
GHANSHYAM SAHOO Vs. KENDRAPARA MUNICIPALITY
|
September 30, 2005 |
|
GITANJALI BISOI Vs. BIDYULATA MUDULI
|
June 24, 2005 |
|
GITANJALI RATH ALIAS SATAPATHY Vs. SATYABRATA SATAPATHY
|
September 16, 2005 |
|
GOBARDHAN PRADHAN Vs. SIDHESWAR DAS
|
September 30, 2005 |
|
GOPAL CH PRADHAN Vs. STATE OF ORISSA
|
August 10, 2005 |
|
Gopal Jew Math, Subhadrapur Marfat - Banamali Das Vs. Commissioner, Consolidation, Orissa
|
April 13, 2005 |
|
GOPALDAS AGRAWAL Vs. STATE OF ORISSA
|
August 8, 2005 |
|
GOPINATH DIXIT Vs. RAMA CHANDRA DIXIT
|
January 4, 2005 |
|
GOPINATH SAHU Vs. STATE OF ORISSA
|
April 20, 2005 |
|
Gourahari Panda Vs. State of Orissa
|
May 12, 2005 |
|
Gouranga Chandra Padhi Vs. State of Orissa
|
September 16, 2005 |
|
GOURI SANKAR SAHOO AND 2 ORS. Vs. SABYASACHI MOHAPATRA
|
October 24, 2005 |
|
GOVERNING BODY JAMBESWAR Vs. COUNCIL OF HIGHER SECONDARY
|
July 18, 2005 |
|
GOVERNMENT OF ORISSA Vs. PRAFULLA KUMAR PATNAIK
|
March 22, 2005 |
|
Govinda Naik Vs. State
|
March 15, 2005 |
|
Govinda Sahu Vs. Pratima Muduli
|
March 30, 2005 |
|
GRID CORPORATION OF ORISSA LTD Vs. AES CORPORATION
|
January 27, 2005 |
|
GUNANIDHI SAHOO Vs. CHEIF ENGINER BUILDINGS ORISSA
|
March 29, 2005 |
|
GUNANIDHI SENAPATI Vs. DIRECTORE OF INDIAN MEDICINE AND HOMOEOPATHY
|
June 20, 2005 |
|
GURU CHARAN SINGH Vs. STATE OF ORISSA
|
July 1, 2005 |
|
GURU CHARAN SINGH Vs. STATE OF ORISSA
|
September 2, 2005 |
|
HADA NAIK Vs. ABHAYA NAIK
|
January 25, 2005 |
|
Harapriya Bisoi Vs. State of Orissa
|
October 27, 2005 |
|
HARI NAIK Vs. STATE
|
April 21, 2005 |
|
HEMALATA SAHOO Vs. PRESIDING OFFICER LABOUR COURT
|
May 5, 2005 |
|
HEMANTA KUMAR BEHURA Vs. STATE OF ORISSA
|
May 11, 2005 |
|
Hemanta Kumar Dwivedi Vs. State of Orissa
|
October 24, 2005 |
|
HEMANTA KUMAR MEHER Vs. SHIBA PRASAD KHAMARI
|
October 5, 2005 |
|
HIKOKA SIBANA Vs. STATE OF ORISSA
|
June 23, 2005 |
|
HINDU PRADHAN Vs. STATE OF ORISSA
|
October 7, 2005 |
|
HINDU PUBLIC Vs. SANKARSAN DAS
|
March 11, 2005 |
|
HINDUSTAN COCA COLA BEVERAGE PVT LTD Vs. MAA SARALA DISTRIBUTOR
|
June 24, 2005 |
|
IDC OF ARISSA LTD Vs. SNEHADHARA INDUSTRIES LTD
|
November 11, 2005 |
|
INDIAN EXPLOSIVES LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
January 7, 2005 |
|
Indian Rare Earths Limited Vs. Unique Builders Limited
|
August 5, 2005 |
|
INDRASINGH Vs. STATE OF ORISS
|
February 23, 2005 |
|
INDU DHAWAN Vs. BHANUPRIYA NAIK ALIAS BHANUPRIYA
|
November 17, 2005 |
|
INDUMATI PATTANAIK Vs. CHIEF MANAGER AND AUTHORISED
|
June 27, 2005 |
|
INDUPRAVA SARANGI Vs. STATE OF ORISSA
|
May 19, 2005 |
|
Jagabandhu Tunga Vs. State of Orissa
|
August 17, 2005 |
|
JAGANNATH DHAL Vs. STATE OF ORISSA
|
September 2, 2005 |
|
JAGATSINGHPUR SUGARCANE GROWERS Vs. UNION OF INDIA
|
April 6, 2005 |
|
Jagdish Prasad Lath Vs. UCO Bank
|
March 29, 2005 |
|
JAI MATADI RE ROLLING MILLS Vs. STATE OF ORISSA
|
January 14, 2005 |
|
Jawaharlal Mohant Vs. State of Orissa
|
August 2, 2005 |
|
JAYADEV SWAIN Vs. VATSALA RAGHU
|
February 28, 2005 |
|
JAYARAM KHORA Vs. STATE OF ORISSA
|
March 1, 2005 |
|
JAYENDRA C SHAH Vs. STATE OF ORISSA
|
November 9, 2005 |
|
JAYKRUSHNA PATNAIK Vs. DIVISIONAL FOREST OFFICER
|
April 20, 2005 |
|
JHARANA SAHOO Vs. STATE OF ORISSA
|
January 31, 2005 |
|
JOGESWAR SWAIN Vs. STATE OF ORISSA
|
April 13, 2005 |
|
Joginath Sahoo Vs. Divisional Forest Officer
|
February 11, 2005 |
|
JOGIRAM MOHAPATRA Vs. SIBARAM PRADHAN
|
January 20, 2005 |
|
JUEL TOPNO Vs. STATE OF ORISSA
|
January 5, 2005 |
|
K.Sairaju Vs. State
|
July 1, 2005 |
|
Kalinga Industrial Training Centre Vs. State of Orissa
|
November 17, 2005 |
|
Kamala Das Vs. State of Orissa
|
March 15, 2005 |
|
Kamala Padhan Vs. Harihar Mishra
|
June 24, 2005 |
|
KAMALAKANTA DAS Vs. GOVINDA CHANDRA PATRA
|
September 12, 2005 |
|
KAMINI DAS Vs. UPENDRA BISWAL
|
November 19, 2005 |
|
KANAK DEVI PANDEY Vs. UNION OF INDIA
|
June 20, 2005 |
|
Kanduri Charan Nayak Vs. Manoj Kumar Nayak
|
May 6, 2005 |
|
KANHU ALIAS KANHEI GOUDA Vs. STATE OF ORISSA
|
September 30, 2005 |
|
KANHU BEHERA Vs. STATE OF ORISSA
|
May 4, 2005 |
|
KANHU CHARAN MISHRA Vs. STATE OF ORISSA
|
October 24, 2005 |
|
KAPILA KANDI Vs. STATE OF ORISSA
|
April 21, 2005 |
|
KARUNAKAR NAYAK Vs. STATE OF ORISSA
|
May 19, 2005 |
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KEDARESWAR MOHAPATRA Vs. PRESIDING OFFICER LABOUR COURT
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June 20, 2005 |
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KESHAB CHARAN SAHOO Vs. MAHANI CHARAN ROUT
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July 23, 2005 |
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KHAGENDRA NATH BEHERA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
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October 24, 2005 |
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KHATU SWAIN Vs. STATE OF ORISSA
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May 19, 2005 |
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KIRAN MOHANTY Vs. WOODBURN DEVELOPERS AND BUILDERS P LTD
|
October 7, 2005 |
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Kishore Chandra Nath Vs. Kalinga Institute of Mining Engineering & Technology, Chhendipad¬a
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January 5, 2005 |
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Kishore Chandra Sahu Vs. State of Orissa (Vigilance)
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June 20, 2005 |
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Kishore Kumar Saha Vs. State of Orissa
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December 8, 2005 |
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KRIPAL SPRINGS INDIA LTD Vs. ANDHRA BANK
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May 16, 2005 |
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KRISHNA CHANDRA MISHRA Vs. STATE OF ORISSA
|
May 6, 2005 |
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KRISHNA CHEMICALS Vs. ORIENT PAPER AND INDUSTRIES LTD
|
January 7, 2005 |
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KRUPASINDHU BEHERA Vs. SMT. SATYABATI BEHERA AND ANR.
|
May 19, 2005 |
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KRUPASINDHU SETHY Vs. DIRECTOR OF CONSOLIDATION
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March 18, 2005 |
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KRUSHNA CH PANDA Vs. STATE OF ORISSA
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November 7, 2005 |
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Krushna Chandra Das Vs. State of Orissa
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June 21, 2005 |
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KRUSHNA CHANDRA SAHOO Vs. STATE OF ORISSA
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September 13, 2005 |
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KRUSHNA CHANDRA SAHU Vs. MANGA SAHU
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July 25, 2005 |
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KRUSHNA CHANDRA SAHU Vs. STATE OF ORISSA
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October 7, 2005 |
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KRUSHNA NAIK Vs. STATE OF ORISSA
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January 4, 2005 |
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KRUSHNA PRASAD DAS Vs. LIFE INSURANCE CORPORATION
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March 30, 2005 |
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L. A. ZONE OFFICER, TALCHER Vs. KULAMANI SAHU
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February 14, 2005 |
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LAKHIWINDER SINGH Vs. MINNA VILLI DORIYA CHOUDHURY
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May 4, 2005 |
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Land Acquisition and Resettlement Officer,U.K.H.E., Project, Koraput Vs. Kaibalya Rout
|
February 7, 2005 |
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LAND ACQUISITION OFFICER Vs. SRI. UTTARESWAR MAHAPRABHU
|
August 3, 2005 |
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LAXMAN MURMU Vs. STATE OF ORISSA
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February 7, 2005 |
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LAXMIDHAR NAIK Vs. STATE OF ORISSA
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June 21, 2005 |
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LAXMINARAYAN MOHANTY Vs. STATE OF ORISSA
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January 7, 2005 |
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LAXMIPRIYA SAHOO Vs. STATE OF ORISSA
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June 20, 2005 |
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LAXMIPRIYA SAHU Vs. STATE OF ORISSA
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January 3, 2005 |
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LINGARAJ MOHAPATRA Vs. STATE OF ORISSA
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January 14, 2005 |
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LOGEN KUMAR SAMAL ALIAS BHALU Vs. STATE OF ORISSA
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March 30, 2005 |
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LOKANATH SABAR Vs. STATE OF ORISSA
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June 29, 2005 |
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M J FOODS INDUSTRIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 23, 2005 |
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M/S. MUKESH OIL MILLS (P) LTD Vs. STATE OF ORISSA
|
October 7, 2005 |
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MAA CHANDI STONE CRUSHING Vs. CHIEF ENGINEER EAST COAST RAILWAY
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January 7, 2005 |
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MAA DASABHUJA FURNITURE UNIT Vs. STATE OF ORISSA
|
December 1, 2005 |
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MADHUMITA DAS Vs. STATE OF ORISSA
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July 13, 2005 |
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MADHUMITA DAS Vs. STATE OF ORISSA
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September 9, 2005 |
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MADHUSMITA JENA Vs. COUNCIL OF HIGHER SECONDARY
|
February 18, 2005 |
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MADHUSUDAN MOHANTY Vs. UNION OF INDIA
|
May 2, 2005 |
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Madhusudan Parida Vs. Tahasildar, Bhubaneswar
|
July 13, 2005 |
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MADHUSUDAN ROUT Vs. DIVISIONAL RAILWAY MANAGER EAST
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April 19, 2005 |
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MADHVI PATRA Vs. STATE OF ORISSA
|
February 23, 2005 |
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Mahammad Sarwar Vs. Jaibun Nissa Bibi
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July 1, 2005 |
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MAHAVIR PRASAD SANTUKA Vs. SANKAR LAL TIBERWAL
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March 31, 2005 |
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MAHESWARI MOHAPATRA Vs. MAHANADI COAL FIELD LTD
|
January 20, 2005 |
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MAHITOSH SINHA Vs. SHYAMAPADA SINHA
|
September 30, 2005 |
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MAKHNU ROHIDAS Vs. STATE OF ORISSA
|
February 8, 2005 |
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MALLI MUNDA Vs. STATE OF ORISSA
|
August 19, 2005 |
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MAMATA MISHRA Vs. SUBHAS CHANDRA MISHRA
|
September 2, 2005 |
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MAMATA MOHANTY Vs. DIRECTOR C B I
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January 31, 2005 |
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MANABENDRA MOHARATHA ALIAS MOHAPATRA Vs. STATE OF ORISSA
|
July 5, 2005 |
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MANAGEMENT CHIEF ENGINEER TRANSMISSION PROJECT GRID CORPORATION OF ORISSA LTD Vs. STATE OF ORISSA
|
June 20, 2005 |
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MANAGEMENT OF CHIEF ENGINEER Vs. K K M PATRA
|
June 20, 2005 |
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MANAGING DIRECTOR ORISSA STATE CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
|
June 20, 2005 |
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MANAGING DIRECTOR WESTERN ELECTRICITY SUPPLY CO OF ORISSA LTD Vs. KUNTI SA
|
January 11, 2005 |
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Managing Director, Badamba Co-operative Sugar Industries Ltd., Cuttack Vs. Bimala Routray
|
March 4, 2005 |
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Manasi Nayak Vs. State of Orissa
|
June 24, 2005 |
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MANDANGI RELLI Vs. STATE OF ORISSA
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April 12, 2005 |
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Mangal Charan Behera Vs. Banamali Biswal
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March 3, 2005 |
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MANOJ KUMAR SWAIN Vs. STATE OF ORISSA
|
August 22, 2005 |
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MANORANJAN BEHERA Vs. STATE OF ORISSA
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August 25, 2005 |
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MASUD BAIG Vs. STATE
|
October 6, 2005 |
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MAYADHAR DASH Vs. STATE OF ORISSA
|
January 5, 2005 |
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MD ALAM KHAN Vs. JOGENDRA PATRO
|
January 28, 2005 |
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MEDITRONICS MANUFACTURING CO PVT LTD Vs. STATE OF ORISSA
|
March 1, 2005 |
|
Millon Mukherjee Vs. Archana Mukherjee
|
June 21, 2005 |
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MINATI SAMANTRAY Vs. ORIENTAL INSURANCE COMPANY LTD
|
December 22, 2005 |
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MOHAN GOUDA Vs. STATE
|
April 21, 2005 |
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MRUTYUNJAYA SAHOO Vs. SANTILATA SAHOO
|
February 4, 2005 |
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MUKESH DHIRUBHAI AMBANI Vs. STATE OF ORISSA
|
January 3, 2005 |
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MUKESH OIL MILLS P L Vs. STATE OF ORISSA
|
October 7, 2005 |
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MURALI PATRA Vs. STATE OF ORISSA
|
April 29, 2005 |
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MURALILAL GUPTA Vs. REPUBLIC OF INDIA
|
May 4, 2005 |
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MUSTARI BEGUM Vs. MIRZA MUSTAQUE BAIG
|
February 8, 2005 |
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N DILLIP REDDY Vs. STATE OF ORISSA
|
September 9, 2005 |
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N RANGARAJAN Vs. STATE OF ORISSA
|
May 6, 2005 |
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NALINIKANTA RAY Vs. STATE OF ORISSA
|
May 5, 2005 |
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NANDA KISHORE PRASAD SINHA Vs. REPUBLIC OF INDIA
|
March 9, 2005 |
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NARASINGHA CHARAN RAY Vs. RADHAGOBINDA DEB BIJE
|
September 16, 2005 |
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NARAYAN RATH Vs. SAKUNTALA RATH
|
March 15, 2005 |
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NARENDRA MEHER Vs. STATE OF ORISSA
|
October 6, 2005 |
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NARESH CHANDRA MOHANTY Vs. MILLAN KUMAR BADU
|
August 31, 2005 |
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NATABARA MALLIK Vs. STATE
|
April 15, 2005 |
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NATIONAL INSURANCE CO LTD Vs. ANADI CHARAN SAHU
|
January 28, 2005 |
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NATIONAL INSURANCE CO LTD Vs. BIDASHI KALO
|
November 18, 2005 |
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NATIONAL INSURANCE COMPANY LTD Vs. KANDURI SETHY
|
October 27, 2005 |
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NATIONAL INSURANCE COMPANY LTD. Vs. SUNDARI MOHANTY AND ORS.
|
January 13, 2005 |
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NATIONAL INSURANCE COMPANY LTD., DIVISIONAL MANAGER Vs. SMT. PANCHEI BAI AND ORS.
|
July 1, 2005 |
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NEELACHAL ELECTRONICS Vs. SHIVANGI ELECTRONICS PVT
|
September 20, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. GIRDHARI MALLICK
|
May 4, 2005 |
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NEW INDIA ASSURANCE CO. LTD. THROUGH DIVISIONAL MANAGER CUTTACK Vs. MULJHIT KAUR AND OTHERS
|
July 13, 2005 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. JYOTSNA PATRA
|
September 16, 2005 |
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NIHAR NALINI NAYAK Vs. STATE OF ORISSA
|
August 23, 2005 |
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NIHARENDU BHUYAN Vs. STATE OF ORISSA
|
September 1, 2005 |
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NILACHAL SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT
|
June 20, 2005 |
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NILACHAL TANDI Vs. TAPAN KUMAR BANERJEE
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February 28, 2005 |
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Nilakantha Samantarai Vs. Brukodar Meher & 3
|
April 15, 2005 |
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NILAMBAR MAJHI Vs. SECRETARY TO GOVT OF ORISSA
|
September 9, 2005 |
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NIMAI CHARAN SWAIN Vs. COMMISSIONER OF CONSOLIDATION
|
March 9, 2005 |
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NIRANJAN DAS Vs. ASSISTANT GENERAL MANAGER TRAFFIC AND RAW MATERIAL DEPT
|
July 15, 2005 |
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NIRANJAN LENKA Vs. MAHANADI COALFIELDS LIMITED
|
January 5, 2005 |
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NIRMAL CHANDRA SAHA Vs. JYOTSNA RANI SAHA
|
September 26, 2005 |
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NIRUPAMA TRIPATHY Vs. UNION OF INDIA
|
June 30, 2005 |
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NRUSINGHA CHARAN MISHRA Vs. STATE OF ORISSA
|
December 23, 2005 |
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OMPRAKASH NAGALIA Vs. BINOD KUMAR GOENKA
|
November 19, 2005 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SHANTILATA DAS
|
July 26, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. RAGHUNATH SRICHANDAN
|
April 27, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. DURGA DEVI
|
January 3, 2005 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. MRS. NITA PRAKASH AND ORS.
|
January 3, 2005 |
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ORISSA COAL CHEM PRIVATE LIMITED Vs. NATIONAL ALUMINIUM COMPANY
|
February 2, 2005 |
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ORISSA CONSTRUCTION CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 5, 2005 |
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ORISSA FOREST DEVELOPMENT CORPORATION Vs. DHIRENDRA KUMAR MOHAPATRA
|
June 20, 2005 |
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ORISSA FOREST DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER
|
February 11, 2005 |
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ORISSA IRRIGATORS UNION Vs. STATE OF ORISSA
|
June 29, 2005 |
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ORISSA LIFT IRRIGATION Vs. COMMISSIONER FOR WORKMEN
|
March 30, 2005 |
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ORISSA POWER GENERATION CORPN LTD Vs. ORISSA ELECTRICITY REGULATORY COMMISSION
|
February 22, 2005 |
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ORISSA STATE CO OPERATIVE Vs. BINOD BIHARI NIAL
|
October 4, 2005 |
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Orissa State Cooperative Milk Producers Federation Ltd. Vs. Presiding Officer, Labour Court, Bhubaneswar
|
June 20, 2005 |
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ORISSA TEXTILE MILLS LTD Vs. STATE
|
January 14, 2005 |
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ORISSA WOOL INDUSTRIES Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION AND ANOTHER
|
July 20, 2005 |
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ORRISA MANGANESE AND MINERALS PVT LTD Vs. ADHUNIK STEEL LTD
|
March 18, 2005 |
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P. RAMESH RAO AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 9, 2005 |
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P.Ramesh Rao Vs. State of Orissa
|
September 11, 2005 |
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PAAYAL ENGINEERS Vs. ASSISTANT PROVIDENT FUND
|
February 10, 2005 |
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PABAN NAYAK Vs. STATE OF ORISSA
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May 16, 2005 |
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PABAN SWAIN Vs. UNION OF INDIA
|
June 20, 2005 |
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PABANI GAJENDRA Vs. STATE OF ORISSA
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August 31, 2005 |
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PADMA CHARAN SAHU Vs. LAND ACQUISITION OFFICER
|
August 10, 2005 |
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Padmalochan Panda Vs. State of Orissa
|
August 5, 2005 |
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Padmini Choudhury Vs. Ashok Kumar Patel
|
June 24, 2005 |
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Padmini Nayak Vs. State of Orissa
|
August 30, 2005 |
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PANDA LEASING AND PROPERTIES LTD Vs. HEMANT KUMAR MOHARANA
|
March 30, 2005 |
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PARBATI PANDA Vs. STATE OF ORISSA
|
August 19, 2005 |
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PARSU GADABA Vs. STATE OF ORISSA
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January 28, 2005 |
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Pawan Kumar Bhawsinka Vs. Santosh Kumar Bhawsinka
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May 20, 2005 |
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PHULMATI BISWAS Vs. HARI MANDAL
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April 29, 2005 |
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POLAR LATEX LTD Vs. PRESIDING OFFICER LABOUR COURT
|
April 27, 2005 |
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PRABHAT KUMAR DWARI Vs. STATE OF ORISSA
|
May 13, 2005 |
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PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
|
April 21, 2005 |
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PRADEEP PHOSPHATES LTD Vs. STATE OF ORISSA
|
November 8, 2005 |
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PRADIPTA KUMAR PATTNAIK Vs. REGISTRAR JUDICIAL ORISSA
|
January 5, 2005 |
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PRADIPTA KUMAR SWAIN Vs. STATE OF ORISSA
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July 13, 2005 |
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Prafulla Chandra Muduli Vs. State of Orissa
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September 23, 2005 |
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Prafulla Das Vs. State of Orissa
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April 5, 2005 |
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PRAFULLA KUMAR SAHOO Vs. STATE OF ORISSA
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March 31, 2005 |
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PRAFULLA SARANGI Vs. PRESIDING OFFICER LABOUR
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August 3, 2005 |
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PRAGNYA ROUT Vs. HEMAPRAVA RAY
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August 12, 2005 |
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PRAGYANDIPTA PANDA Vs. STATE OF ORISSA
|
January 25, 2005 |
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PRAKASH CHANDRA LENKA Vs. STATE OF ORISSA
|
December 7, 2005 |
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Prakash Chandra Sethi Vs. State of Orissa
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July 23, 2005 |
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PRAMILA MOHANTY Vs. BANABIHARI MOHANTY
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October 7, 2005 |
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PRAMILA PRADHAN Vs. STATE OF ORISSA
|
February 14, 2005 |
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PRAMILA SAHOO Vs. STATE OF ORISSA
|
December 14, 2005 |
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PRAMOD CHANDRA RATH Vs. STATE OF ORISSA
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December 16, 2005 |
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PRAMOD KUMAR SAHOO Vs. MAGUNI SAHOO BIDI MERCHANT
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January 27, 2005 |
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PRAMODINI RATH Vs. STATE OF ORISSA
|
July 1, 2005 |
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Prasanna Kumar Dash Vs. Union of India
|
October 6, 2005 |
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PRASANT KUMAR NAYAK Vs. STATE OF ORISSA
|
January 20, 2005 |
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PRASANTA KUMAR DAS Vs. REPUBLIC OF INDIA
|
January 20, 2005 |
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PRASANTA KUMAR JENA Vs. CHOUDHURY PURNA CH. DAS ADHIKARI
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January 25, 2005 |
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Prasanta Kumar Patri Vs. Registrar, Utkal University
|
February 28, 2005 |
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PRATAP CHANDRA JENA Vs. STATE OF ORISSA
|
September 29, 2005 |
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PRATAP CHANDRA MOHANTY Vs. CHIEF ENGINEER PRADIP PORT TRUST
|
March 14, 2005 |
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PRATAP KUMAR MOHANTY Vs. VICE CHANCELLOR, UTKAL UNIVERSITY
|
October 7, 2005 |
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PRATAP KUMAR SAHU Vs. ORISSA ADMINISTRATIVE TRIBUNAL AND ORS.
|
February 4, 2005 |
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Prava Fernadis Vs. State of Orissa
|
April 6, 2005 |
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PRAVABATI ROUT Vs. KENDRAPARA MUNICIPALITY
|
January 28, 2005 |
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PRAVAKAR MALLIK AND ORS. Vs. STATE OF ORISSA AND ORS.
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February 3, 2005 |
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PRAVAKAR SARANGI Vs. STATE OF ORISSA
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May 18, 2005 |
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PRAVASH KUMAR SAHOO Vs. S M PATTNAIK
|
February 25, 2005 |
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PRAVASINI JENA Vs. MAYARANI BISWAS
|
September 2, 2005 |
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Pravat Kishan Vs. State of Orissa
|
April 20, 2005 |
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PREM KUMAR AGARWALA Vs. STATE OF ORISSA
|
April 21, 2005 |
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PREMRAJ TRIPATHI Vs. REPUBLIC OF INDIA
|
June 21, 2005 |
|
PROJECT CONSTRUCTION Vs. STATE OF ORISSA
|
September 22, 2005 |
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PROTECTION MANUFACTURES P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 29, 2005 |
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PURNA CH DEHURY Vs. STATE OF ORISSA
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February 8, 2005 |
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PURNA CH PRADHAN Vs. STATE OF ORISSA
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September 6, 2005 |
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PURNA CHANDRA SAHOO Vs. SANTI
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January 3, 2005 |
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RABI MANSINGH Vs. STATE OF ORISSA
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April 27, 2005 |
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RABINARAYAN HATI Vs. NITYANANDA PATRA
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January 3, 2005 |
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Rabindra Kumar Bardhan Vs. State of Orissa
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August 25, 2005 |
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RABINDRA NATH PRADHAN Vs. STATE OF ORISSA
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January 28, 2005 |
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RABINDRANATH DIKHIT Vs. PADMA CHARAN SAMANTA SINGHAR
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June 20, 2005 |
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RABISHANKAR ALIAS RAMESH MEHER Vs. STATE OF ORISSA
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August 31, 2005 |
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RADHABALLAV MOHANTY Vs. STATE OF ORISSA
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March 29, 2005 |
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Raghunath Mallick Vs. State of Orissa
|
September 29, 2005 |
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RAGHUNATH PRASAD SAHOO Vs. STATE OF ORISSA
|
March 2, 2005 |
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Raghunath Sahoo Vs. Niranjan Sahoo
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July 1, 2005 |
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Raisor Lakra Vs. Dayamani Bud
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August 17, 2005 |
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RAJAT KUMAR JENA ALIAS RAJAT JENA Vs. SUNITA JENA
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September 20, 2005 |
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RAJENDRA KUMAR AGARWAL Vs. STATE OF ORISSA
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September 30, 2005 |
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RAJESH KUMAR SHARMA Vs. DIRECTOR ANTMAL HUSBANDRY AND VETERINARY SERVICES ORISSA CUTTACK
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October 7, 2005 |
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RAJKISHORE DALAI Vs. KALANDI PRADHAN
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July 20, 2005 |
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RAKESH RANJAN DASH Vs. UTKAL UNIVERSITY
|
January 20, 2005 |
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RAM AVTAR Vs. UNION OF INDIA
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February 8, 2005 |
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RAM KUMAR NAG Vs. STATE OF ORISSA
|
November 19, 2005 |
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RAM PARBESH GOSAIN Vs. REPUBLIC OF INDIA
|
April 20, 2005 |
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RAMA CHANDRA SAHOO Vs. SRIKANTA MALLIK
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October 7, 2005 |
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Rama Khandual Vs. State of Orissa
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October 7, 2005 |
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RAMA PUJARI Vs. STATE
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February 2, 2005 |
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Ramakanta Dolai Vs. Bipin Bihari Hial
|
June 24, 2005 |
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RAMESH CHANDRA BHUYAN Vs. STATE OF ORISSA
|
February 2, 2005 |
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RAMESH CHANDRA PANDA Vs. UNION OF INDIA
|
January 17, 2005 |
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RAMESH DALABEHERA Vs. STATE OF ORISSA
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August 2, 2005 |
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RANA PRATAP SINGH Vs. STATE OF ORISSA
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August 17, 2005 |
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RANJANA DAS Vs. STATE OF ORISSA
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November 18, 2005 |
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RANJITA RANI SAHOO Vs. STATE OF ORISSA
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February 9, 2005 |
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RASAMANI DEI Vs. NABA KISHORE ACHARYA
|
July 1, 2005 |
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RASAMANI DEI Vs. NABA KISHORE ACHARYA
|
September 28, 2005 |
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Rasananda Mohanty Vs. Mahendra Rout
|
January 11, 2005 |
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RASHMITA HIKAKA Vs. STATE OF ORISSA
|
October 25, 2005 |
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RATAN HARIJAN Vs. STATE
|
March 15, 2005 |
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RAVI P REDDY Vs. STATE OF ORISSA
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December 5, 2005 |
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REBATI ROUT Vs. STATE OF ORISSA
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June 20, 2005 |
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REETA MOHANTY Vs. ANTARYAMI PATTNAIK
|
July 23, 2005 |
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RESERVE BANK OF INDIA Vs. RESERVE BANK EMPLOYEES ASSOCIATION
|
September 30, 2005 |
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REV SAMSON KORADA Vs. ALUA MISAL
|
December 5, 2005 |
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RUDRAMANI TRIPATHY Vs. UNION OF INDIA
|
December 9, 2005 |
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Rupesh Kumar Samal alias Setu alias Sweta Vs. State of Orissa
|
March 31, 2005 |
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S JAYASWAMI Vs. STATE OF ORISSA
|
February 23, 2005 |
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S MOHAN RAO Vs. REPUBLIC OF INDIA S P CBI BHUBANESWAR
|
February 15, 2005 |
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S R TAMMA Vs. I D L CHEMICALS LTD
|
June 20, 2005 |
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S.R.Tamma Vs. I.D.L.Chemicals Ltd.
|
June 20, 2005 |
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SABITRI JENA Vs. KAMALAKANTA SWAIN
|
December 5, 2005 |
|
SABITRI PRADHAN Vs. STATE OF ORISSA
|
February 9, 2005 |
|
Sabitri Sahu Vs. Commissioner of Endowments
|
August 18, 2005 |
|
SACHIKANTA MISHRA Vs. COLLECTOR
|
December 7, 2005 |
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SACHIKANTA ROUTRAY Vs. PYARI MOHAN ROUTRAY
|
February 25, 2005 |
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SAGARBALA MALLICK Vs. DISTRICT JUDGE
|
March 7, 2005 |
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SAHADEV NAIK Vs. STATE OF ORISSA
|
February 11, 2005 |
|
SAHOO CHEMICALS Vs. ORISSA STATE FINANCIAL CORPORATION
|
November 16, 2005 |
|
SAHU TRANSPORT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD
|
October 26, 2005 |
|
SAILENDRA PRADHAN Vs. VIPPARLA JYOTI
|
September 6, 2005 |
|
SAKHIA NAIK Vs. UNION OF INDIA
|
July 1, 2005 |
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SAKUNTALA SAHOO Vs. STATE OF ORISSA
|
August 17, 2005 |
|
SAMAL BARRAGE EMPLOYEES UNION Vs. STATE OF ORISSA
|
April 13, 2005 |
|
SANABUDU JHADIA Vs. STATE OF ORISSA
|
January 12, 2005 |
|
SANDHYA ROUT Vs. STATE OF ORISSA
|
May 3, 2005 |
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SANJAY KUMAR SAHOO Vs. STATE OF ORISSA
|
April 8, 2005 |
|
Sanjukta Patra Vs. State of Orissa
|
March 29, 2005 |
|
SANJULATA GIRI Vs. STATE OF ORISSA
|
February 18, 2005 |
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SANTILATA PALLEI Vs. CHAIRMAN CUM MANAGING
|
May 11, 2005 |
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SANTOSH NAYAK Vs. STATE OF ORISSA
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March 29, 2005 |
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SANTOSH PARIDA Vs. STATE OF ORISSA
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May 20, 2005 |
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SAPAN KUMAR NAYAK Vs. STATE OF ORISSA
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July 1, 2005 |
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SARANGADHAR RAIGURU Vs. UNION OF INDIA
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July 13, 2005 |
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SARAT CHANDRA NAYAK Vs. COMMISSIONER CONSOLIDATION
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October 24, 2005 |
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SARAT CHANDRA PARIJA Vs. PRAMILA PARIJA
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June 24, 2005 |
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SARBESESWAR PRADHAN Vs. STATE OF ORISSA
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November 23, 2005 |
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SARBESWAR SWAIN Vs. ALLHABAD BANK
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February 23, 2005 |
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SAROJ KUMAR BALABANTARAY Vs. STATE ORISSA
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June 22, 2005 |
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SAROJ KUMAR MISHRA Vs. STATE OF ORISSA
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December 23, 2005 |
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SAROJ KUMAR SAHOO Vs. MANAGING DIRECTOR ORISSA
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December 12, 2005 |
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Sarojini Debi Vs. Dibakar Satapathy
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August 19, 2005 |
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SAROJINI MALLICK Vs. STATE OF ORISSA
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February 22, 2005 |
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SAROJINI PRAHARAJ Vs. STATE OF ORISSA
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June 24, 2005 |
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SASANKA ALIAS SUSANTA KARMAKAR Vs. STATE OF ORISSA
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May 4, 2005 |
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SATPAL SINGH Vs. STATE OF ORISSA
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May 20, 2005 |
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Satrughna Parida Vs. Orissa Mining Corporation
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February 2, 2005 |
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SATSANG Vs. AKSHAYA KUMAR KHATUA
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June 20, 2005 |
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SATYA PRAKASH AGGRAWAL Vs. S L AGRAWALA
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July 12, 2005 |
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SATYABHAMA PRADHAN Vs. SIDHARTHA SAHOO
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July 20, 2005 |
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SATYANANDA MUDULI Vs. STATE OF ORISSA
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September 29, 2005 |
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SAWARMAL AGRAWAL Vs. STATE OF ORISSA
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August 16, 2005 |
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SERVANTS OF PEOPLES SOCIETY … Vs. PYARIMOHAN MOHAPATRA
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December 15, 2005 |
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SHANKAR SETHI Vs. STATE OF ORISSA
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August 24, 2005 |
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Sheik Mohammad Amin Vs. Presiding Officer, Industrial Tribunal, Orissa
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April 27, 2005 |
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SHESHADEV PRADHAN Vs. CHANDRA PRAKASH JAIN
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January 13, 2005 |
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SHYAM MEHER Vs. STATE OF ORISSA
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July 20, 2005 |
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SHYAM SUNDAR ROUT Vs. BRAJA KISHORE PRADHAN AND OTHERS
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March 29, 2005 |
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SIBA Vs. STATE OF ORISSA
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September 2, 2005 |
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SIBA MOHANTA Vs. STATE OF ORISSA
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June 24, 2005 |
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SIBA PRASAD MISRA Vs. VICE CHANCELLOR BERHAMPUR
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January 17, 2005 |
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SIKA QUALCRETE LTD Vs. ORISSA BRIDGE CONSTRUCTION
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January 7, 2005 |
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Simanchal Bisoyi Vs. State of Orissa and three
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August 2, 2005 |
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SIMANCHAL CHOUDHURY Vs. STATE OF ORISSA
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July 20, 2005 |
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SISIRA MOHANTY Vs. COMMISSIONER CONSOLIDATION
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April 11, 2005 |
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Sita Sethy Vs. Ghan Sethy
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July 26, 2005 |
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SITANSU SHEKHAR CHOUDHURY Vs. STATE OF ORISSA
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May 20, 2005 |
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Sk.Mustafa Vs. Additional District Judge, Jajpur
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June 24, 2005 |
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SMT. BASANTIRANI NAYAK Vs. BIRANCHI NARAYAN PRASAD NAYAK AND ORS.
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January 31, 2005 |
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SOHAR RANJAN PATTNAIK Vs. UNION OF INDIA
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November 18, 2005 |
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SOREN MAJHI Vs. STATE OF ORISSA
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July 1, 2005 |
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Srimati Sabita Sundari Sahoo Vs. State of Orissa
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May 4, 2005 |
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SRIPATI JENA Vs. STATE
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June 22, 2005 |
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STATE Vs. SK LOKMAN ALLI
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March 21, 2005 |
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STATE Vs. MIRZA ASRAF ALLI BAIG
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March 9, 2005 |
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STATE Vs. NIRANJAN JENA ALIAS BABULI
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December 23, 2005 |
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STATE Vs. PURNA CHANDRA JENA
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August 23, 2005 |
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STATE Vs. LAL CHAND AGARWAL
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August 29, 2005 |
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STATE BANK OF INDIA Vs. UNION OF INDIA
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August 17, 2005 |
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STATE OF ORISSA Vs. MARKENDESWAR NAYAK
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August 30, 2005 |
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STATE OF ORISSA Vs. BICHINTRANANDA DAS
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September 8, 2005 |
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STATE OF ORISSA Vs. LARSEN AND TOUBRO LTD
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July 23, 2005 |
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STATE OF ORISSA Vs. S APPA RAO
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July 23, 2005 |
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STATE OF ORISSA Vs. RAJIB PRADHAN
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July 15, 2005 |
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STATE OF ORISSA Vs. BABAJI CHARAN SAHU
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September 21, 2005 |
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STATE OF ORISSA Vs. SAHADEV NAIK
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September 22, 2005 |
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STATE OF ORISSA Vs. BHARAT CH JENA
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October 6, 2005 |
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STATE OF ORISSA Vs. LARSEN AND TOUBRO LIMITED
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November 14, 2005 |
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STATE OF ORISSA Vs. SANTOSH KUMAR GIRI
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November 11, 2005 |
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STATE OF ORISSA Vs. GOVINDARAM RATHORE
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March 21, 2005 |
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STATE OF ORISSA Vs. BHAGABAN BEHERA
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March 17, 2005 |
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STATE OF ORISSA Vs. SATRUGHNA SETH
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February 22, 2005 |
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STATE OF ORISSA Vs. L APPALASWAMY
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February 14, 2005 |
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STATE OF ORISSA Vs. KAMALA BAI
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February 14, 2005 |
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STATE OF ORISSA Vs. SURESH CH NAYAK
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January 7, 2005 |
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STATE OF ORISSA Vs. NIRMAL DAS
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March 22, 2005 |
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STATE OF ORISSA Vs. KANHU MOHAPATRA
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March 23, 2005 |
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STATE OF ORISSA Vs. KABI SANKAR MALU
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March 23, 2005 |
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STATE OF ORISSA Vs. K R OIL INDUSTRY
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April 13, 2005 |
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STATE OF ORISSA Vs. SUBASH PRASAD
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May 9, 2005 |
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State of Orissa Vs. Gokul Chandra Kanungo
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September 2, 2005 |
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State of Orissa Vs. Michu Bhoi
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July 4, 2005 |
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STATE OF ORISSA Vs. KRUSHNA @ UTKAL KESHARI SAHU
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October 7, 2005 |
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STATE OF ORISSA AND ANOTHER Vs. RAJKISHORE NANDA AND ETC.
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October 26, 2005 |
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STATE OF ORISSA AND ORS. Vs. PRAFULLA KUMAR BISWAL AND ORS.
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May 17, 2005 |
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STEEL AUTHORITY OF INDIA LTD Vs. CHIEF LABOUR COMMISSIONER
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March 1, 2005 |
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SUBASH CHANDRA JENA AND ANR. Vs. STATE OF ORISSA AND ANR.
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May 19, 2005 |
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SUBASH CHANDRA RATH Vs. NARAYAN MISHRA
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April 6, 2005 |
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SUBASH CHANDRA ROUTRAY Vs. MANAGING DIRECTOR ORISSA STATE
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August 30, 2005 |
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SUBASH KUMAR AGARWAL Vs. STATE OF ORISSA
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February 22, 2005 |
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SUBHADRA BAI Vs. ROOP BAI
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June 24, 2005 |
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Subrat Kumar Sahoo Vs. State of Orissa
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October 7, 2005 |
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Sudhakar Rout Vs. Upendranath Samal
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July 13, 2005 |
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SUDHAMAYEE ACHARJYA Vs. STATE OF ORISSA
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November 8, 2005 |
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SUDIPTA PATTANAIK Vs. STATE OF ORISSA
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July 6, 2005 |
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Sujata Panda Vs. Jayadev Panda
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December 19, 2005 |
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SUKADEV MOHANTY Vs. STATE OF ORISSA
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April 21, 2005 |
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SUNADHAR KAKARI Vs. B V RABANA MURTY
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October 7, 2005 |
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SUNANDA KAR Vs. SUDIP RATHA
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November 29, 2005 |
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SUNDARGARH SHRAMIK SANGH Vs. INDUSTRIAL FINANCE
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January 28, 2005 |
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SURA NAIK Vs. STATE OF ORISSA
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May 11, 2005 |
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SUREKHA MURDANGIA Vs. RAMAHARI MURDANGIA
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August 5, 2005 |
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SURENDRA KUMAR PATJOSHI Vs. MEMBER BOARD OF REVENUE
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January 5, 2005 |
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SURENDRA KUMAR SAMAL Vs. STATE
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March 15, 2005 |
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SURENDRA NATH SWAIN Vs. STATE
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September 28, 2005 |
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Surendra Patnaik Vs. Grid Corporation of Orissa Ltd.
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July 19, 2005 |
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SURENDRANATH PANDIT Vs. HAREKRISHNA PANDIT
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September 23, 2005 |
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SURENDRANATH SUBUDHI Vs. STATE OF ORISSA
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April 25, 2005 |
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Surendranath Swain Vs. State of Orissa
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July 7, 2005 |
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SURESH CHANDRA PANDA Vs. STATE OF ORISSA
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June 21, 2005 |
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SURESH KUMAR SINGHI Vs. KIRIT KOTECHA
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February 15, 2005 |
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SURESH SAHOO Vs. STATE OF ORISSA
|
September 13, 2005 |
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SURJYANARAYAN BISOYI Vs. STATE OF ORISSA
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October 26, 2005 |
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SURYA KUMAR MOHANTY AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
January 24, 2005 |
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Suryakanti Mishra Vs. State of Orissa
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August 17, 2005 |
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SURYAMANI DASH Vs. PRESIDING OFFICER LABOUR COURT
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June 20, 2005 |
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SUSANTA KUMAR MOHARANA Vs. RAMESH KUMAR BHATTA
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May 11, 2005 |
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Susanta Kumar Rout Vs. State of Orissa
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April 18, 2005 |
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SUSHANTI MOHANTA Vs. STATE OF ORISSA
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May 20, 2005 |
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SUSHIL KUMAR PATRA Vs. UNION OF INDIA
|
September 26, 2005 |
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SWASTI RANJAN MOHAPATRA Vs. STATE OF ORISSA
|
June 21, 2005 |
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SWASTIK FILAMENTS CORPORATION Vs. SWAMI MARINE PRODUCTS PVT LTD
|
August 8, 2005 |
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TAPAN KUMAR PRUSTY Vs. STATE OF ORISSA
|
September 1, 2005 |
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TAPAS KUMAR SINHA Vs. STATE OF ORISSA
|
November 23, 2005 |
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TAPAS MANDAL Vs. STATE OF ORISSA
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March 9, 2005 |
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TARACHAND SAWARMAL MODI Vs. SHEO PRAKASH MURAKA
|
March 10, 2005 |
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Tata Refractories Limited Vs. State of Orissa
|
December 16, 2005 |
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TEJRAM PATEL Vs. KRUTANJALI PATEL
|
February 25, 2005 |
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TILA DEVI ALIAS TILOTAMA DEVI Vs. KAMLA DEVI
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January 7, 2005 |
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Tulsi D.Bhayana Vs. Bhubaneswar Stock Exchange
|
April 27, 2005 |
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UDAYA CHANDRA GANDA Vs. STATE OF ORISSA
|
December 7, 2005 |
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UDAYANATH SAHOO Vs. STATE OF ORISSA AND ANR.
|
February 23, 2005 |
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UNION OF INDIA Vs. SIBARAM NAYAK
|
December 22, 2005 |
|
UNION OF INDIA Vs. MANORAMA PATI
|
October 4, 2005 |
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UNION OF INDIA Vs. SANGRAM KESHARI NAYAK
|
January 31, 2005 |
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UNION OF INDIA Vs. GIRISH CHANDRA PUROHIT
|
January 25, 2005 |
|
UNION OF INDIA Vs. RANBIR SINGH
|
February 9, 2005 |
|
Union of India Vs. Nalini Purohit
|
January 25, 2005 |
|
UNION OF INDIA AND ORS. Vs. A. LAXMI NARAYAN DORA
|
October 5, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. GANGADHAR SAHOO
|
October 26, 2005 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. GHANSHYAM MAJHI AND OTHERS
|
January 20, 2005 |
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UNITED INSURANCE CO. LTD. Vs. BANALATA PADHI AND OTHERS
|
November 18, 2005 |
|
URMILA DAS Vs. STATE OF ORISSA
|
January 28, 2005 |
|
UTKAL GALVANIZERS LTD Vs. GRIDCO
|
February 4, 2005 |
|
YOUTH CLUB BOLANGIR Vs. PREMALATA KUMARI DEVI
|
April 6, 2005 |
|
ZERINA MARINES PVT LTD Vs. STATE OF ORISSA
|
May 17, 2005 |
LOGIN