REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A RAMA RAO Vs. RAGHUNATH PATNAIK	October 17, 2001
ABHAYA KUMAR SATPATHY Vs. STATE OF ORISSA	October 19, 2001
ABHIMANYU MOHANTY Vs. ROURKELA STEEL PLANT	April 26, 2001
ADVERTISING AGENCIES ASSOCIATION OF ORISSA Vs. CUTTACK MUNICIPAL CORPORATION	May 18, 2001
ADWAIT CH JENA Vs. KHANDAHATA GRAM PANCHAYAT	November 22, 2001
AJIT KUAMR DAS Vs. D G CENTRAL INDUSTRIAL SECURITY FORCE	July 13, 2001
AJIT NARAYAN BHANJA DEO Vs. UNION OF INDIA	June 22, 2001
AKAPATI BHASKAR PATRO Vs. TRINATH SAHU	March 14, 2001
AKSHAYA PRADHAN ALIAS AKSHAYA KUMAR Vs. ASHAMONI BEHERA	August 30, 2001
AMARESWAR PRADHAN Vs. SOUTH EASTERN RAILWAY AND OTHERS	March 28, 2001
AMARNATH SINGH Vs. STATE OF ORISSA	November 5, 2001
AMBIKA CHARAN MISRA Vs. ANADI CHARAN SAMANTARAY	December 12, 2001
AMBIKA PRASAD DAS Vs. BABITA JALLI	November 5, 2001
ANAM CHARAN BEHERA Vs. STATE	July 25, 2001
ANAMA NAIK Vs. STATE OF ORISSA	December 11, 2001
ANANDA JENA Vs. STATE	July 26, 2001
ANIL KUMAR PANDA Vs. STATE OF ORISSA	August 28, 2001
ANIL KUMAR SAMARTHA Vs. STATE OF ORISSA	December 4, 2001
ANJALI BALA GIRI Vs. STATE OF ORISSA	January 15, 2001
ARATI MUKHERJEE Vs. SAMBHUNATH MUKHERJEE	October 3, 2001
ARJUN CHARAN BISWAL Vs. TRILOCHAN DAS DIRECTOR OF HIGHER	May 2, 2001
ARJUNA CHARAN MISHRA Vs. STATE BANK OF INDIA	February 23, 2001
ARNAPURNA SAHOO Vs. STATE OF ORISSA	April 6, 2001
ARUN KUMAR DANDAPAT Vs. COLLECTOR AND DISTRICT	February 16, 2001
ARUN KUMAR GURU Vs. ORISSA FOREST DEVELOPMENT	March 2, 2001
ASHOK BIRI Vs. STATE OF ORISSA	March 28, 2001
ASHOKA TRADING CO Vs. STATE BANK OF INDIA BOLANGIR	October 5, 2001
ASWINI KUMAR PADHY Vs. STATE	April 11, 2001
ATHGARH NOTIFIED AREA COUNCIL Vs. STATE OF ORISSA	April 11, 2001
ATKO KUJUR Vs. MAHALAT SA	June 20, 2001
ATUL CHURIWALA Vs. STATE OF ORISSA	February 16, 2001
B. BHIMA RAO AND ORS. Vs. BULLI LAXMI AND ANR.	June 20, 2001
BAI MAJHI Vs. STATE OF ORISSA	September 20, 2001
BAIKUNTHA BIHARI MOHAPATRA Vs. STATE OF ORISSA	July 13, 2001
BALABHADRA PANDA Vs. STATE OF ORISSA	September 19, 2001
BALANGIR DIST RICE MILL ASSOCN Vs. STATE OF ORISSA	July 13, 2001
BALDEV RAJ AGARWAL ALIAS BALDEV AGARWAL Vs. STATE BANK OF INDIA	August 29, 2001
BANALATA SAHOO Vs. STATE OF ORISSA	January 19, 2001
BANAMALI SINGH Vs. STATE OF ORISSA	January 12, 2001
BANIKANTA PANIGRAHI Vs. STATE OF ORISSA	October 18, 2001
BAURI DEHURI Vs. KAMALA PRADHAN	June 18, 2001
BELU ALIAS SURENDRA DAS Vs. STATE OF ORISSA	December 7, 2001
BENUDHAR MOHANTY Vs. STATE OF ORISSA	May 18, 2001
BETU ALIAS BIJAN KUMAR NAYAK Vs. STATE OF ORISSA	September 7, 2001
BHAGABAN MALLIK Vs. STATE OF ORISSA	April 13, 2001
BHAGABAN PANDA Vs. STATE OF ORISSA	January 18, 2001
BHAGABAT MARANDI Vs. STATE OF ORISSA	February 16, 2001
BHAGABAT PRADHAN Vs. UNION OF INDIA	August 14, 2001
BHAGIRATHI JENA Vs. STATE OF ORISSA	November 29, 2001
BHAGIRATHI SUBUDHI Vs. STATE	October 8, 2001
BHAGIRATI SAHU Vs. AKAPATI BHASKAR PATRA	June 22, 2001
BHINGA RANA Vs. STATE OF ORISSA	December 10, 2001
BHOBANA NAHAK Vs. STATE OF ORISSA	April 6, 2001
BHRAMARBAR MOHANTY Vs. STATE OF ORISSA	December 3, 2001
BHUBANANANDA SETHY Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY PURI GRAMYA BANK	November 7, 2001
BIBEKANANDA DAS Vs. STATE OF ORISSA	December 18, 2001
BIBHU PRASAD DAS Vs. CUTTACK MUNICIPAL CORPORATION	February 26, 2001
BIBHUTI BHUSAN MISHRA Vs. STATE OF ORISSA	April 25, 2001
BICHITRANANDA MUDULI Vs. STATE OF ORISSA	July 12, 2001
BIDU SABAR Vs. STATE OF ORISSA	September 27, 2001
BIDYADHAR SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.	March 22, 2001
BIJAY PRADHAN Vs. COLLECTOR	May 28, 2001
BIJOY SOREN Vs. STATE OF ORISSA	April 13, 2001
BILASINI UPADHYAYA Vs. USHARANI BISWAL	August 16, 2001
BINAYAK ACHARYA Vs. UNION OF INDIA	September 21, 2001
BINOD KUMAR GUPTA Vs. STATE OF ORISSA	November 23, 2001
BINOD KUMAR GUPTA AND ANR. Vs. STATE OF ORISSA AND ORS.	November 12, 2001
Bipin Bihari Sahu Vs. Rajendra Kumar Sahu	January 5, 2001
BIRENDRANATH JHA Vs. STATE OF ORISSA	September 20, 2001
BISE JHARA Vs. STATE OF ORISSA	December 11, 2001
BISWANATH MURMU Vs. STATE OF ORISSA	January 30, 2001
BOARD OF SECONDARY EDUCATION CUTTACK Vs. GAYATRI HOTA	March 27, 2001
BOARD OF SECONDARY EDUCATION, ORISSA Vs. GAYATRI HOTA	February 27, 2001
BULI DASH Vs. STATE OF ORISSA	February 16, 2001
C P MAJHI Vs. UNION OF INDIA	March 14, 2001
Central Electricity Supply Company of Orissa Limited Vs. Orissa Electricity Regulatory Commission, Vidyut Niyamak Bhawan, Unit-VIII, Bhubaneswar	March 16, 2001
CHAITAN BANK Vs. STATE OF ORISSA	April 30, 2001
CHANDRAKALA DOMB Vs. MASTER DOMB	December 4, 2001
CHANDRASEKHAR MOHAPATRA Vs. STATE OF ORISSA	April 3, 2001
CHANDRI DAS Vs. STATE OF ORISSA	March 5, 2001
Chhala Munda Vs. State of Orissa	March 22, 2001
CHINMAY KUMAR MAJHI NILAMANI Vs. STATE OF ORISSA	May 28, 2001
CHITTU ALIAS SAYED IFTEKAR ALLI Vs. STATE OF ORISSA	November 6, 2001
CHUNTA NAYAK AND FIFTY Vs. STATE OF ORISSA	December 14, 2001
COLLECTOR Vs. KAMALA NAYAK	March 22, 2001
COLLECTOR CUM LAND ACQUISITION OFFICER Vs. SANTOSH KUMAR SAHU	August 30, 2001
COLLECTOR KALAHANDI Vs. PAWAN KUMAR GUPTA	August 6, 2001
COMMISSIONER OF INCOME TAX Vs. VINAY KUMAR SIGTIA	July 12, 2001
DAKTAR NAIK Vs. STATE OF ORISSA	September 13, 2001
DAMAN BHOI Vs. STATE	February 20, 2001
DAMODAR PRASAD MOHANTY Vs. BIRANCHI KAR	November 5, 2001
DASARATHA ALIAS JITENDRA PANDEY Vs. STATE OF ORISSA	October 18, 2001
DAUD SAGAR Vs. STATE OF ORISSA	June 21, 2001
DAULAT SAHU Vs. SAHADEV MEHER	October 15, 2001
DAVA GRAM PANCHAYAT Vs. PANDESWAR SAHU	December 11, 2001
DAYANIDHI NAYAK Vs. STATE OF ORISSA	August 31, 2001
DEBASIS RAY Vs. STATE OF ORISSA AND OTHERS	September 21, 2001
DHANRAJ GUPTA Vs. STATE OF ORISSA	August 13, 2001
DHANU ALIAS DHANURDHAR SAHU Vs. STATE OF ORISSA	December 13, 2001
DIBRU MUNDA Vs. STATE OF ORISSA	August 3, 2001
DILIP KUMAR RAY Vs. TATA FINANCE LTD	August 27, 2001
DILLIP KUMAR RAM Vs. STATE	September 28, 2001
DILLIP KUMAR ROY Vs. HONBLE CHIEF JUSTICE	June 27, 2001
DIPALI CHAKRABARTI Vs. STATE OF ORISSA	September 21, 2001
DISCO ALIAS JABBAN MANNA Vs. STATE OF ORISSA	October 5, 2001
DIVISIONAL MANAGER ORISSA FOREST DEVELOPMENT CORPN LTD Vs. JANAKALATA BARIK	March 26, 2001
DIVISIONAL MANAGER UNITED Vs. PRADHAN	June 22, 2001
DOBULU DHANGADA MAJHI Vs. STATE OF ORISSA	October 10, 2001
DOBULU DHANGADA MAJHI Vs. STATE OF ORISSA	October 1, 2001
DWARIKA PAHARIA Vs. STATE OF ORISSA	March 30, 2001
EKKA GOUDA ALIAS MOHANKUDA AND ORS. Vs. STATE OF ORISSA	July 13, 2001
FAKU ALIAS FAKIR KHAN Vs. STATE OF ORISSA	February 20, 2001
FOOD CORPORATION OF INDIA Vs. JUGAL KISHORE AGRAWAL	May 18, 2001
G RAMA RAO REDDY Vs. STATE OF ORISSA	August 14, 2001
GAGAN BEHERA Vs. STATE OF ORISSA	June 29, 2001
GANDHARBA TANDI Vs. STATE OF ORISSA	October 15, 2001
GANDUA Vs. STATE OF ORISSA	December 13, 2001
GANESH CHANDRA PANDA Vs. GOVERNMENT OF ORISSA	May 11, 2001
GANGADHAR BEHERA Vs. STATE OF ORISSA	January 3, 2001
GANGADHAR LABLA Vs. P O LABOUR COURT	October 19, 2001
GANGARAM GOUDA Vs. SMT. MUKTA GOUDUNI	September 10, 2001
GATI KRISNA MISRA Vs. STATE OF ORISSA	November 19, 2001
GAURI BEWA Vs. PARSURAM BISWAL	March 26, 2001
GAYADHAR BALA Vs. TILOTTAMA BALA AND BALARAM DAS	March 13, 2001
GHANA MALLIK Vs. STATE OF ORISSA	August 1, 2001
GIRIJA PRASANNA PANDA Vs. ORISSA STATE BAR COUNCIL	June 19, 2001
GOBINDA CHANDRA KUANR Vs. STATE OF ORISSA	September 21, 2001
GOBINDA CHANDRA SAHOO Vs. STATE OF ORISSA	September 19, 2001
GOKUL CHANDRA KANUNGO Vs. STATE OF ORISSA	March 26, 2001
GOPAL KRUSHNA MOHAPATRA Vs. CANARA BANK	December 4, 2001
GOURANGA PRADHAN Vs. STATE OF ORISSA	August 1, 2001
GOVERNMENT OF ORISSA Vs. DURYODHAN MOHANTY	May 1, 2001
Govinda Chandra Chinera Vs. State of Orissa	September 14, 2001
GURA MUNDA Vs. STATE OF ORISSA	September 5, 2001
HABIBULLAH KHAN Vs. STATE OF ORISSA	March 22, 2001
HALIMA BIBEE Vs. STATE OF ORISSA	March 8, 2001
HARAPARBATI THAKURANI BIJE Vs. RAMAKANTA GUPTA	November 7, 2001
HARI PRASAD CHHAPOLIA Vs. UNION OF INDIA	September 10, 2001
HARIHAR SETHI Vs. LADUKISHORE SETHI	December 13, 2001
HEMANTA KUMAR SAHU Vs. STATE OF ORISSA	February 20, 2001
HEMAPRAVA RAY Vs. NAYANA MOHAPATRA	September 21, 2001
HIRA CEMENT WORKERS UNION Vs. STATE OF ORISSA	March 8, 2001
HIRAMANI SWAIN Vs. RAMESH CHANDRA SENAPATI	March 26, 2001
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA	May 18, 2001
INDL DEVT CORPN ORISSA LTD Vs. R P F COMMR II	October 9, 2001
INDRAMANI SAHU ALIAS INDRAJITA Vs. STATE	September 5, 2001
INDU CONSTRUCTION Vs. DIRECTOR GENERAL OF WORKS	January 16, 2001
INDUMATI SWAIN Vs. STATE OF ORISSA	June 18, 2001
ISHWAR CHANDRA MAHANTA Vs. ORISSA STATE CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD	February 26, 2001
ISWAR CHANDRA MOHANTA Vs. MANAGING DIRECTOR ORISSA FOREST	February 6, 2001
JAGANNATH MINICHEM PRIVATE LTD Vs. ORISSA STATE FINANCIAL	April 26, 2001
Janaki Ballav Singh Vs. Management of Central Horticulture Experiment Station, Bhubaneswar	March 26, 2001
JANAKI BOHIDAR Vs. PRADEEP KUMAR BOHIDAR	April 6, 2001
JANARDAN MAHASUARA Vs. KASINATH MAHASUAR	July 10, 2001
JAYANARAYAN MOHANTY Vs. STATE OF ORISSA	April 5, 2001
JAYASENA PRADHAN Vs. STATE	January 3, 2001
JHUMPA PANIGRAHI Vs. TANU GOUDA	November 16, 2001
JOGENDRA SABARA Vs. STATE OF ORISSA	January 23, 2001
JOGINDRA SINGH Vs. STATE OF ORISSA	February 20, 2001
JUDHISTIR NAIK Vs. GOLEKHA CHANDRA LENKA	March 26, 2001
JUDHISTIR NAYAK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS	March 23, 2001
JUTHIKA MOHANTY Vs. STATE ADMINISTRATIVE TRIBUNAL	August 6, 2001
JYOTSHNA MOHAPATRA Vs. STATE OF ORISSA	April 9, 2001
K D BAJPAI Vs. K C MISHRA	May 8, 2001
K PRAMILA PATNAIK Vs. STATE OF ORISSA	May 18, 2001
K.N.B. RAO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK	May 18, 2001
KAILASH NAIK Vs. STATE OF ORISSA	July 30, 2001
KAILASH NATH MOHANTY Vs. STATE OF ORISSA	August 27, 2001
KALANDI CHARAN DASH Vs. STATE OF ORISSA	March 22, 2001
KALIA ALIAS KASIA CHOUHAN Vs. PRAFULLA KUMAR JENA	May 3, 2001
KALINGA MINING CORPORATION Vs. UNION OF INDIA	July 2, 2001
KAMAL KUMAR GOCHHAYAT Vs. REGISTRAR HIGH COURT	July 6, 2001
KAMALINI BISWAL Vs. STATE OF ORISSA	January 9, 2001
KANAKLATA MALLICK Vs. COLLECTOR KENDRAPARA	May 18, 2001
KANGALI CH SAHU Vs. DURYODHAN SAHU	March 29, 2001
KANISTA BARIK Vs. STATE OF ORISSA	November 7, 2001
KANTI KUMBHAR Vs. STATE OF ORISSA	May 28, 2001
KANTILATA SARANGI Vs. STATE OF ORISSA	May 15, 2001
KARTIK BHOI Vs. STATE OF ORISSA	December 11, 2001
KARTIK CHHATRIA AND BHARAT MAJHI Vs. STATE OF ORISSA	September 7, 2001
KARTIKESWAR PATNAIK Vs. SATE OF ORISSA AND ANR.	June 21, 2001
KARTIKESWAR SAHU AND BHAGABAT CHARAN JENA Vs. STATE BANK OF INDIA	March 21, 2001
KIHIROD KUMAR SAMAL Vs. BHAMARBAR BHUYAN AND ORS.	April 25, 2001
KISHORE DAS Vs. STATE OF ORISSA	July 31, 2001
KONARK PATNAIK Vs. STATE OF ORISSA	August 23, 2001
KONARK PATNAIK AND SEVEN ORS. Vs. STATE OF ORISSA	August 2, 2001
KRUPASINDHU RATH Vs. GRID CORPORATION OF ORISSA LTD	May 15, 2001
KRUSHNA CHANDRA BALIYARSINGH Vs. UNION OF INDIA	September 28, 2001
KRUSHNA CHANDRA SWAIN Vs. STATE BANK OF INDIA	January 19, 2001
KRUSHNA PRASAD SAMAL Vs. DEPUTY GENERAL MANAGER (O) SAKTHI SUGARS LTD. AND ANR.	March 21, 2001
KRUTIBASH MOHANTY Vs. UNION OF INDIA	December 6, 2001
KSHITI SUNDARI NANDA Vs. FANI BHUSAN NANDA	December 19, 2001
KUDRAT ALI KHAN Vs. MD. TOHID	September 19, 2001
KULAMANI MOHANTY Vs. INDL DEVPT CORPN OF ORISSA LTD	July 10, 2001
KUSHA CHARAN PARIDA Vs. COLLECTOR	April 20, 2001
KUSUM @ LATA NATH Vs. RABINDRA NATH	November 5, 2001
KUTUMINA CONSTRUCTION PVT LIMITED Vs. COLLECTOR KHURDA	February 12, 2001
LABANGALATA PANDA Vs. STATE OF ORISSA	November 7, 2001
LAL SAHEBA PODH Vs. JANAKI PODH AND	March 30, 2001
LALIT BARIK Vs. SITA BARIK	April 16, 2001
LAND ACQUISITION COLLECTOR Vs. JAYASHREE DAS DEB PRAKASH DAS	August 23, 2001
LAND ACQUISITION OFFICER CIVIL CUTTACK Vs. BACHHA SETHI	August 24, 2001
LAXMI MALLIK Vs. MAYADHAR MALLIK	June 28, 2001
LAXMI MANI SOREN Vs. ORISSA KHADI AND VILLAGE	April 4, 2001
LAXMINARAYAN PUROHIT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	February 16, 2001
LAXMIPRIYA DAS SASHIKANTA Vs. STATE OF ORISSA	August 16, 2001
LIAQUAT HUSSEN KHAN Vs. STATE OF ORISSA	August 28, 2001
LULHA ALIAS GANGA MUNDA Vs. STATE OF ORISSA	September 25, 2001
M JAGADISWAR RAO Vs. PRATIBASINI MOHANTY	February 8, 2001
M/S. ONKARMAL NANAKRAM Vs. SRI BISNU CHARAN MOHANTY	September 7, 2001
MAA MANGALA CONSTRUCTION Vs. INDIAN OIL CORPORATION LTD	October 9, 2001
MADHU CONSTRUCTION COMPANY Vs. NATIONAL ALLUMINIUM COMPANY LTD	April 19, 2001
MADHU RANA Vs. STATE OF ORISSA	July 12, 2001
MADHUSUDAN SAHU Vs. CHAIRMAN PARADIP PORT TRUST	November 9, 2001
MAHENDRA KUMAR JENA Vs. UNION OF INDIA	April 12, 2001
MAHENDRA KUMAR SAHOO Vs. ORISSA LIFT IRRIGATION CORPN LTD	March 7, 2001
MAHIMA MAHIMANANDA MISHRA Vs. STATE OF ORISSA	June 20, 2001
MAHINDER SINGH Vs. PRATIMA KUMARI MOHAPATRA	October 18, 2001
MAMATA MOHANTY Vs. UNION OF INDIA	September 19, 2001
MANAGING DIRECTOR ITC AGROTECH Vs. PURNA CHANDRA MISHRA	December 20, 2001
MANAGING DIRECTOR ORISSA Vs. STATE OF ORISSA	February 26, 2001
MANAMATHA GIN Vs. STATE OF ORISSA	November 5, 2001
MANASI MANJARI MOHAPATRA Vs. STATE OF ORISSA	March 5, 2001
MANDAL ALIAS MADHUSUDAN KHANDET ALIAS KHANDUAL Vs. STATE OF ORISSA	August 13, 2001
MANGALA KIRSANI Vs. STATE OF ORISSA	October 4, 2001
MANISHA MOHAPATRA Vs. STATE OF ORISSA	April 10, 2001
MANOJ KUMAR BINAYAK PRASAD MOHAPATRA Vs. STATE OF ORISSA	October 9, 2001
MANORAMA BADU MOHAPATRA Vs. GIRISH CHANDRA NAIK	May 18, 2001
MAUSUMI MOHANTY Vs. STATE OF ORISSA	December 20, 2001
MD SAKIL KHAN Vs. BOARD OF SECONDARY EDUCATION	May 9, 2001
MEENAKSHI POWER LIMITED Vs. STATE OF ORISSA	May 28, 2001
MIHIR KUMAR PANDA Vs. BRAJENDRA KUMAR PANDA	November 5, 2001
MIHIR KUMAR PRADHAN Vs. STATE OF ORISSA	September 28, 2001
MINATI SAHOO Vs. BAISHNAB RAUT	November 29, 2001
MINATI SUNA Vs. STATE OF ORISSA	February 6, 2001
MISS ANURAG MOHANTY Vs. UNION OF INDIA AND OTHERS	March 14, 2001
MOHD. AZAD Vs. STATE OF ORISSA	July 13, 2001
MORNING FLIGHT Vs. STEEL AUTHORITY OF INDIA	July 24, 2001
MURALI MOHAKUR ALIAS MENDIDHAR Vs. STATE OF ORISSA	October 18, 2001
N BUDHIAMA Vs. LAND ACQUISITION OFFICER GANJAM	June 28, 2001
NABA KISHORE LAHA Vs. STATE OF ORISSA	April 30, 2001
NABA KISHORE MOHARANA Vs. STATE OF ORISSA	March 21, 2001
NABAKISHORE PANDA Vs. STATE OF ORISSA	August 28, 2001
NABEEN CHANDRA SAHU Vs. DEBASIS SAHU	April 19, 2001
NABEENA CHANDRA SAHU Vs. DEBASIS SAHU	November 7, 2001
NABIN PRADHAN Vs. STATE OF ORISSA	July 26, 2001
NAMITA PATNAIK ALIAS MOHANTY Vs. DILLIP KUMAR PATTNAIK	September 24, 2001
NANDIGHOSE ASSOCIATES Vs. ORISSA SMALL INDUSTRIES	April 13, 2001
NARADA MAHARANA Vs. PRAMILA KUMARI DEI	June 22, 2001
NARAHARI DHAL Vs. SUBARNA DEI	April 6, 2001
NARASINGH PODHIARY Vs. STATE OF ORISSA	May 7, 2001
NARAYAN CHANDRA SAHOO Vs. UNION OF INDIA	March 21, 2001
NARENDRA KUMAR RAICHOUDHURY Vs. STATE OF ORISSA	June 20, 2001
NATIONAL INSURANCE CO LTD Vs. HEMALATA BHUYAN	August 10, 2001
NATIONAL INSURANCE CO LTD Vs. S K ALLAUDDIN	August 17, 2001
NATIONAL INSURANCE CO LTD Vs. BIJAY KUMAR SAHU	December 19, 2001
NAYABATI Vs. SANGHAMITRA SABOO	December 4, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAMA DEI	August 16, 2001
NEW INDIA ASSURANCE CO LTD Vs. MANJULATA ROUT	July 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. SANJU BEHERA	April 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA CHANDRA NAYAK	March 20, 2001
NILACHALA SAW MILL Vs. JAGANNATH TEMPLE	April 13, 2001
NILAMADHAB ACHARYA Vs. STATE OF ORISSA	September 19, 2001
NILENDRI KUMARI SWAIN Vs. UNION OF INDIA	February 6, 2001
NIMAIN CHARAN PATRA Vs. STATE OF ORISSA	May 8, 2001
NIRANJAN DWIBEDI Vs. LADUKISHORE MOHAPATRA	November 5, 2001
Nisamani Behera Vs. State of Orissa	March 23, 2001
NIVEDITA SAHOO Vs. STATE OF ORISSA	May 9, 2001
NRUSINGH KUMAR PANDA Vs. PANDAB SAHOO	September 28, 2001
NRUSINGHA CHARAN BISWAL Vs. MEMBER BOARD OF REVENUE ORISSA	September 21, 2001
OM PRAKASH AGARWALA Vs. BERHAMPUR MUNICIPALITY	March 30, 2001
ORIENT PAPER MILLS Vs. SALES TAX OFFICER SA-III CIRCLE	October 9, 2001
ORIENTAL INSURANCE CO LTD Vs. KUSHA DALABEHERA	July 23, 2001
ORIENTAL INSURANCE CO. LTD. AND UNITED INDIA INSURANCE CO. LTD. Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS. AND SMT. PADMINI BAKSHI	May 15, 2001
ORISSA RENEWABLE ENERGY Vs. PRESIDING OFFICER LABOUR	January 30, 2001
ORISSA STATE CIVIL SUPPLIES Vs. JANARDAN SAMAL	April 30, 2001
PABANI BARIK Vs. BHUBANESWAR DEVELOPMENT	July 4, 2001
PABITRA PRADHAN Vs. STATE OF ORISSA	April 24, 2001
PADAN PALTASINGH Vs. STATE OF ORISSA	November 29, 2001
PADMA LOCHAN PANDA Vs. STATE OF ORISSA	April 17, 2001
PADMALOCHAN HOTA Vs. HARICHARAN SINGH	March 29, 2001
PANDABA RANA Vs. STATE OF ORISSA	September 4, 2001
PARADEEP PHOSPHATES EMP UNION Vs. DIST LABOUR OFFICER	April 17, 2001
PARADIP PORT TRUST Vs. MANAGING DIRECTOR IDCO BHUBANESWAR	March 12, 2001
PARAGON ASSOCIATES Vs. PASUPATI FEEDS	July 13, 2001
PARAMESWAR BAGART Vs. STATE OF ORISSA	July 25, 2001
PARTHADEV RAY Vs. STATE OF ORISSA	January 10, 2001
PAWAN KUMAR AGARWAL AND Vs. STATE OF ORISSA	January 19, 2001
PICHHARU SATNAMI Vs. STATE OF ORISSA	November 5, 2001
PRABHUDAYA HARIJAN Vs. STATE OF ORISSA	March 16, 2001
PRADIPTA KUMAR BARIK Vs. STATE OF ORISSA	May 4, 2001
PRADIPTA KUMAR DAS Vs. SUB COLLECTOR	May 18, 2001
PRADYUT KUMAR MOHANTY Vs. DILIP SINGH MEHETA	March 26, 2001
PRAFULLA DAS Vs. ARAKSHITA BEHERA	February 23, 2001
PRAFULLA DAS Vs. STATE OF ORISSA	December 19, 2001
PRAKASH KUMAR ROUT Vs. DHENKANAL GRAMYA BANK	November 9, 2001
PRAMOD KUMAR SAMAL Vs. NATIONAL ALUMINUM COM LTD	October 11, 2001
PRANABANDHU PAL ALIAS PAGAL Vs. MINATI MOHARANA	October 18, 2001
PRASANNA KUMAR BARADA Vs. STATE OF ORISSA	September 14, 2001
PRASANTA KUMAR DAS Vs. STATE OF ORISSA	March 16, 2001
PRASANTA KUMAR MAJHI Vs. MANAGING DIRECTOR ORISSA MINING CORPN	March 2, 2001
PRATIVA PATTNAIK Vs. STATE OF ORISSA	April 9, 2001
PRAVA ALIAS PRAVAKAR GOUDA Vs. STATE OF ORISSA	April 9, 2001
PRAVAKAR MOHAPATRA Vs. STATE OF ORISSA	September 7, 2001
PRAVASH KUMAR SAHOO Vs. S M PATNAIK	March 7, 2001
PRAVASH KUMAR SAHOO Vs. S M PATTNAIK	February 7, 2001
PREMANANDA SARANGI Vs. STATE OF ORISSA	August 14, 2001
PRESIDENT SIKH GURUDWARA BHAWANI PATNA Vs. RAJKISHORE PANDA	December 4, 2001
PROCESS OFFSET CO Vs. STATE OF ORISSA	March 12, 2001
PROF D N RAO Vs. STATE	July 6, 2001
PURNA BADNAIK Vs. STATE OF ORISSA	October 12, 2001
PURNA CHANDRA PATRA Vs. DASHARATH PATRA	November 5, 2001
PURNACHANDRA JENA Vs. STATE OF ORISSA	January 19, 2001
PURNANANDA BEHERA Vs. SABITRI BEHERA	February 26, 2001
Purusottam Singh Thakur Vs. State of Orissa	March 23, 2001
R SRINIBAS PATTNAIK Vs. REGISTRAR DISTRICT AND SESSIONS	November 13, 2001
RABI SHANKAR TRIPATHY Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD	January 19, 2001
RABINARAYAN MOHANTY Vs. BHUBANESWAR DEVELOPMENT	March 13, 2001
RADHA KRUSHNA GANTAYAT Vs. STATE OF ORISSA	October 10, 2001
RAGHABENDRA BOSE Vs. STATE OF ORISSA	November 5, 2001
RAGHUNATH MOHANTY Vs. JUTI DAI	March 26, 2001
RAGHUNATH PRASAD HARICHANDAN Vs. STATE OF ORISSA	December 21, 2001
RAJA ALIAS PRATYUSH RANJAN MISHRA Vs. STATE OF ORISSA	August 24, 2001
RAJA ALIAS SANDEEP ACHARYA Vs. STATE OF ORISSA	March 2, 2001
RAJENDRA NAYAK Vs. STATE OF ORISSA	May 8, 2001
RAJENDRA PRASAD SINGH Vs. STATE OF ORISSA	October 18, 2001
RAJU QURESI Vs. STATE OF ORISSA	February 20, 2001
RAMA CHANDRA NAYAK Vs. STATE OF ORISSA	September 21, 2001
RAMA NARAYAN SAHU Vs. STATE OF ORISSA	July 13, 2001
RAMAHARI PRADHAN Vs. BIJAYA KUMAR MOHAPATRA	May 15, 2001
RAMAKRISHNA PUJHARI Vs. STATE OF ORISSA	April 19, 2001
RAMESH PRADHAN Vs. STATE OF ORISSA	October 15, 2001
RAMESWAR PRADHAN Vs. SURENDRA NAIK	March 29, 2001
RASANANDA ROUT Vs. COMMISSIONER CONSOLIDATION	April 19, 2001
RASMITA ROUT ALIAS BARAL Vs. MAHESWAR BARAL	March 12, 2001
RATHIA BEHERA Vs. STATE OF ORISSA	October 11, 2001
RAY TRADING COMPANY Vs. INDIAN RED CROSS SOCIETY	October 19, 2001
REDDY RAMESH PRADHAN Vs. STATE	September 25, 2001
REGISTRAR CO OPERATIVE SOCIETIES ORISSA Vs. BHUBAN BEHARI SAHOO	February 6, 2001
REKHA GUPTA Vs. COLLECTOR BALASORE	October 9, 2001
REPUBLIC OF INDIA Vs. BABU SAMAL	November 5, 2001
RICHITRA KUMAR SAHU AND ORS. Vs. SABITRI KARAN	June 21, 2001
ROHIT CHAUHAN Vs. CHAIRMAN ADMISSION SUB COMMITTEE JOINT ENTRANCE EXAMINATION E AND M 2000 UNIVERSITY COLLEGE OF ENGINEERING SAMBALPUR	January 30, 2001
RUBBANI TRADING CO Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE	April 6, 2001
RUPADHAR PATEL Vs. STATE OF ORISSA	February 28, 2001
S K MOHANTY Vs. CHAIRMAN ADMISSION SUB COMMITTEE JEB E and M	July 2, 2001
SABITA SWAIN Vs. STATE OF ORISSA	March 27, 2001
SADHU CHARAN MEHER Vs. STATE OF ORISSA	July 3, 2001
SADHU PATRA ALIAS SADHU CHARAN PATRA Vs. STATE OF ORISSA	October 15, 2001
SAFO ALIAS SAYED IMRAN ALLI Vs. STATE OF ORISSA	March 30, 2001
SAKHI GOPAL REGULATED MARKET Vs. MAHESH CH HOTA	September 21, 2001
SAMBHUNATH ROUT Vs. MALATI DHADA	December 19, 2001
SAMBIT PARIJA Vs. SURITA PARIJA	July 2, 2001
SANGHAMITRA SINGH Vs. KAILASH CHANDRA SINGH	February 23, 2001
SANGRAM KESHARI BHUYAN Vs. STATE OF ORISSA	August 28, 2001
SANGRAM KESHARI MISHRA Vs. STATE OF ORISSA	May 10, 2001
SANIA PATRA Vs. STATE OF ORISSA	August 29, 2001
SANJEEV MARIK Vs. STATE OF ORISSA	June 22, 2001
SANJIB KUMAR PATTNAIK Vs. STATE OF ORISSA	November 7, 2001
SANTOSH KUMAR BISWAL AND Vs. SAHADEV MALLICK	March 28, 2001
SANTOSH KUMAR NANDA Vs. ORISSA PUBLIC SERVICE COMMISSION	May 11, 2001
SARADA MAJHI Vs. SANJAYA MAJHI	November 5, 2001
SASHI BHUSAN RAM Vs. STATE OF ORISSA	February 28, 2001
SASIDHAR NAIK Vs. PULIN CHANDRA NAIK	March 26, 2001
SASMITA PRAHARAJ Vs. BHARAT PETROLEUM CORPORATION	December 21, 2001
SATRU ALIAS SATRUGHANA GAUDA Vs. STATE OF ORISSA	August 9, 2001
SATRUGHANA MISHRA Vs. WATER AND LAND MGMT INSUTITUTE	January 19, 2001
SATYABHAMA MOHAPATRA Vs. CHAIRMAN CUM MANAGING DIRECTOR GRID CORPORATION OF ORISSA LIMITED	February 13, 2001
SATYABHAMA MOHAPATRA Vs. RAMAKANTA PADHI	March 7, 2001
SATYAJIT DAS ALIAS JITY Vs. STATE OF ORISSA	September 4, 2001
SATYASAI NAYAK Vs. STATE OF ORISSA	September 21, 2001
SESSIONS JUDGE CUM SPECIAL Vs. STATE OF ORISSA	November 12, 2001
SHAMSHAD BEGUM Vs. MOHAMMAD NOOR AHEMAD KHAN	January 3, 2001
SHAMSHAD BEGUM Vs. MD. NOOR AHEMAD KHAN	December 3, 2001
SHIBA CHARAN SWAIN Vs. GENERAL MANAGER METAL and SCRAP TRADING CORPN LTD	May 28, 2001
SHIBANARAYAN SINGH DEO Vs. BARPALI NOTIFIED AREA COUNCIL	April 25, 2001
Shivaji Vs. STATE OF ORISSA	February 16, 2001
SHRABAN KUMAR AGARWALLA Vs. STATE OF ORISSA	November 16, 2001
SHYAM KHATUA Vs. BISWANATH PANDA	October 9, 2001
SIBA MAHALA Vs. STATE OF ORISSA	December 12, 2001
SIBA PRASAD MOHANTY Vs. STATE OF ORISSA	January 3, 2001
SIBA SETHI Vs. STATE OF ORISSA	September 27, 2001
SILFRED BENEDICT ALIAS RAJESH BENEDICT AND ANR. Vs. SURYA KUMAR SETHI	May 3, 2001
SIMA SWAIN Vs. STATE OF ORISSA	December 4, 2001
SIMANCHAL MISHRA Vs. STATE OF ORISSA	September 4, 2001
SIMANCHAL PADHY Vs. STATE OF ORISSA	February 27, 2001
SIRISH JALTARA Vs. STATE OF ORISSA	August 3, 2001
SK ABOU SUFIYAN Vs. STATE OF ORISSA	December 18, 2001
SK REZANI Vs. STATE OF ORISSA	November 13, 2001
SK SAMSA ALIAS SK SAMSUDDIN Vs. STATE OF ORISSA	January 23, 2001
SMT. MANJUBALA PATTANAYAK Vs. STATE OF ORISSA AND ORS.	March 26, 2001
SMT. USHA SINHA Vs. STATE OF ORISSA	August 14, 2001
SOMA KIRSANI Vs. STATE OF ORISSA	October 4, 2001
SOMA ORAM Vs. CHAIRMAN STEEL AUTHORITY	April 6, 2001
SOMANATH DWIBEDI Vs. STATE OF ORISSA	February 27, 2001
SOUTH EASTERN COAL FIELDS LIMITED Vs. STATE OF ORISSA	July 5, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. ARABINDA NANDA	October 8, 2001
SRI LINGARAJ MAHAPRABHU Vs. SUDAM CHARAN KANUNGO	January 19, 2001
SRINIBAS SANDHA Vs. COMMISSIONER CUM SECRETARY	April 10, 2001
STATE Vs. YUDHISTHIRA NANDA	February 16, 2001
STATE Vs. YUDHISTHIRA NANDA	March 26, 2001
STATE Vs. RANJAN PRADHAN	September 10, 2001
State of Orissa Vs. Chaitanya Gouda and five	May 1, 2001
STATE OF ORISSA Vs. PRASANNA KUMAR PANDA	March 20, 2001
STATE OF ORISSA Vs. GATIKRUSHNA SATAPATHY	November 8, 2001
STATE OF ORISSA Vs. MURALIDHAR SAHU	December 20, 2001
STATE OF ORISSA Vs. KAMAKSHYA PRASAD MEHER	February 20, 2001
STATE OF ORISSA Vs. SADANA GOUDA	February 20, 2001
STATE OF ORISSA Vs. RAJENDRA SINGH BHATIA	August 16, 2001
STATE OF ORISSA Vs. PHIPSON AND CO LTD	July 12, 2001
STATE OF ORISSA Vs. MANGALA STORE	July 11, 2001
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA	July 4, 2001
SUBASH CHANDRA SUTAR Vs. STATE OF ORISSA	March 30, 2001
SUBHADRA MAHANTA Vs. GOVERNMENT OF ORISSA	February 6, 2001
SUBHAKANTA SWAIN Vs. BOARD OF SECONDARY EDUCATION	June 22, 2001
SUBHAS CHANDRA MISHRA Vs. LOKPAL	July 19, 2001
SUBHRANTA KUMAR MOHANTY Vs. STATE OF ORISSA	March 13, 2001
SUKA NAYAK ALIAS BEWA Vs. STATE OF ORISSA	November 22, 2001
SUKUMAR PANIGRAHI Vs. STATE OF ORISSA	January 4, 2001
SUMAN NAIK Vs. UNION OF INDIA	April 24, 2001
SUNA KARUA Vs. STATE OF ORISSA	August 30, 2001
SUNASAGADA VENKATA RAO Vs. STATE OF ORISSA	December 20, 2001
SUNDAR KHADIA Vs. STATE OF ORISSA	October 5, 2001
SUNDARAM FINANCE LTD Vs. SALES TAX OFFICER BHUBANESWAR-I CIRCLE	September 26, 2001
SURENDRA DASH Vs. LAXMIDHAR SAHOO	April 20, 2001
SURESH KUMAR ALIAS SURESH CHANDRA NAYAK Vs. SMT. KUNTALA BHANJA	September 19, 2001
SURYAKANTI RAO Vs. SARATHI RAO	June 20, 2001
SUSILA SAHANI Vs. STATE OF ORISSA	May 15, 2001
TARA PRASAD PATNAIK Vs. STATE OF ORISSA	May 18, 2001
TARINI TARPULINE PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX	April 20, 2001
TRIDEBESWAR DAS Vs. STATE OF ORISSA	July 9, 2001
TRINATH BARIK Vs. STATE OF ORISSA	July 23, 2001
TRINATHA SAHU Vs. STATE OF ORISSA	November 5, 2001
TULASIRAM BAG Vs. STATE OF ORISSA	June 19, 2001
TUSHAR RANJAN MISHRA Vs. STATE OF ORISSA	May 8, 2001
U CO BANK COLLEGE SQUARE Vs. KHETRAMANI MOHANTY	November 29, 2001
UDAYANATH SWAIN Vs. STATE OF ORISSA	February 20, 2001
UMESH CH. MANSINGH Vs. STATE OF ORISSA	March 13, 2001
UNION OF INDIA Vs. SUSHIL KUMAR MOHAPATRA	June 28, 2001
UNION OF INDIA Vs. STATE OF ORISSA	September 21, 2001
UNITED INDIA INSURANCE CO LTD Vs. NAKULA DALAI	July 10, 2001
USHA SINHA Vs. STATE OF ORISSA	December 5, 2001
USMAN ALI KHAN Vs. STATE OF ORISSA	July 23, 2001
V PUSPANJALI RAJU Vs. STATE OF ORISSA	December 10, 2001
V. KRISHNA RAO Vs. SMT. V. PARVATI	August 8, 2001
VISHNU BOREWELL Vs. INCOME TAX OFFICER	December 18, 2001
WILLIAM GEORGE BENEDICT Vs. STATE OF ORISSA	June 20, 2001
WILLIAM GEORGE BENEDICT BHAKTA Vs. STATE OF ORISSA	November 12, 2001
YOBATI NIAL Vs. STATE OF ORISSA	January 24, 2001

Year 2001 of HIGH COURT OF ORISSA

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