A P J SANGH Vs. STATE
|
December 21, 1984 |
ABHAN SINGH Vs. ELECTION OFFICER RAIGHARA GRAMA PANCHAYAT
|
March 14, 1984 |
ADHIKARI NARAHARI DAS Vs. STATE OF ORISSA
|
March 29, 1984 |
AINTHU CHARAN PARIDA Vs. SITARAM JAYANARAYAN FIRM
|
August 10, 1984 |
AJIT KUMAR MITRA Vs. PURI MUNICIPALITY
|
August 6, 1984 |
AMIYA KUMAR MOHANTY Vs. PAICHHA DALAI AND ORS.
|
July 27, 1984 |
ANANDA CHANDRA MALLIK Vs. STATE OF ORISSA
|
August 24, 1984 |
ANANTA BHOOTTAMISRA Vs. SARASWATI BHOTTAMISRA
|
December 12, 1984 |
ANANTA DIXIT Vs. STATE
|
March 8, 1984 |
ANANTA KUMAR Vs. STATE OF ORISSA
|
January 1, 1984 |
ANANTA KUMAR BOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
|
January 11, 1984 |
B K KUTTY Vs. STATE OF ORISSA
|
June 19, 1984 |
BABAJI CHARAN JENA @ BISWAL Vs. GOKALI BISWAL
|
August 2, 1984 |
BABY SAGARIKA JENA ROSY Vs. BISHNU CHARAN JENA
|
January 16, 1984 |
BAIDHAR PATRA ALIAS MAKARA Vs. STATE OF ORISSA
|
April 18, 1984 |
BANAMALI CHARAN MOHANTY Vs. KAMALADEBI SAHA
|
January 23, 1984 |
BANAMBAR TRIPATHY Vs. COLLECTOR GANJAM
|
June 19, 1984 |
BANSHIDHAR BADAJENA Vs. SMT. PITAMBARI PATRA
|
July 9, 1984 |
BANSIDHAR Vs. DURYODHAN
|
November 30, 1984 |
BASUDEV PANI Vs. JAGANNATH
|
March 22, 1984 |
BENGULI Vs. STATE OF ORISSA
|
December 12, 1984 |
BENUDHAR JENA Vs. PRABIR CHANDRA
|
September 21, 1984 |
BHAGABAN KIRSANI Vs. STATE
|
August 27, 1984 |
BHAGABAT PRASAD BOHIDAR Vs. STATE OF ORISSA
|
June 26, 1984 |
BHAGIRATHI Vs. PARSURAM
|
October 22, 1984 |
BHANUMATI TOPPO Vs. SHANKAR PRASAD PANDEY
|
November 11, 1984 |
BHARAT SASMAL Vs. ADDITIONAL SESSIONS JUDGE
|
February 13, 1984 |
BHASKAR CHANDRA JENA Vs. REVENUE DIVISIONAL COMMISSIONER AND ORS.
|
January 12, 1984 |
BHIKARI CHARAN Vs. BASANTI
|
June 19, 1984 |
BHOLA ALIAS RAMA LENKA Vs. STATE OF ORISSA
|
August 9, 1984 |
BHUBAN CHANDRA Vs. G M ORISSA S R T CORPN
|
June 26, 1984 |
BHUBANESWAR DAS Vs. STATE OF ORISSA
|
November 6, 1984 |
BIBHUTI BHUSAN BISWAL Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
January 27, 1984 |
BICHITRANANDA RAY Vs. UNION OF INDIA (UOI) AND ORS.
|
March 28, 1984 |
BIJAYA KUMAR Vs. STATE OF ORISSA
|
August 28, 1984 |
BIJOY KUMAR CHOUDHURY Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1984 |
BIMALA NEPAK Vs. BUDHULAL SAHOO
|
June 27, 1984 |
BINAYAK SABATHOM SONS Vs. MUNICIPAL COUNCIL BERHAMPUR
|
June 20, 1984 |
BIPRA CHARAN CHOUDHURY AND ANR. Vs. MAHADEV MOHANTY AND ORS.
|
October 30, 1984 |
BIPRA CHARAN PANDA AND OTHERS Vs. THE STATE OF ORISSA AND OTHERS
|
September 17, 1984 |
BISHNU CHARAN NAIK Vs. HARIHAR SABU
|
March 1, 1984 |
BISHNUPRIYA RATH Vs. PRESIDENT OF BHANJANAGAR COLLEGE CHATRAPUR
|
August 23, 1984 |
BRAJABANDHU PANIGRAHI Vs. MANAGEMENT OF UTKAL AYURVEDIC
|
July 16, 1984 |
BRAJABEHARI PATNAIK Vs. HARI BEHERA
|
March 13, 1984 |
C D KAMDAR Vs. STATE OF ORISSA
|
September 11, 1984 |
CHANDRA SEKHAR PAL Vs. MUSMAT TAPOI
|
October 29, 1984 |
CHANDRAMA SAHA Vs. DIVISIONAL FOREST OFFICER
|
December 18, 1984 |
CHANDRAMANI SARANGI Vs. HEMA SARANGI
|
June 29, 1984 |
CHANDRASEKHAR PANDA Vs. BIRABAR MOHANTY
|
October 15, 1984 |
CHAPALA KUMARI NAIK Vs. REGISTRAR UTKAL UNIVERSITY
|
May 7, 1984 |
CHHALA BANCHHOR Vs. RAJAN BANCHHOR
|
June 26, 1984 |
CHINTAMANI NAHAK ALIAS NAIK Vs. STATE OF ORISSA
|
July 2, 1984 |
CHITARANJAN MISRA Vs. BANAMALI MISRA
|
July 20, 1984 |
COMMISSIONER OF INCOME TAX Vs. RADHARAMAN MOHANTY
|
September 6, 1984 |
COMMISSIONER OF INCOME TAX Vs. ILLA PANDA
|
February 2, 1984 |
CUTTACK MUNICIPALITY Vs. PRAKASH KUMAR BARIK
|
February 9, 1984 |
CUTTACK MUNICIPALITY Vs. COMMISSIONER CUM SECRETARY
|
December 12, 1984 |
D TIRUPATI RAO Vs. B GOPAL RAO
|
September 25, 1984 |
D. DANDA ALIAS DANDAPANI AND ORS. Vs. STATE OF ORISSA
|
March 14, 1984 |
DAMBARUDHAR BHUNYA Vs. MURALIDHAR BHUNYA
|
August 3, 1984 |
DAMODAR ROUT Vs. STATE OF ORISSA
|
August 13, 1984 |
DAMODAR ROUT Vs. STATE OF ORISSA
|
January 1, 1984 |
DANDAPANI ROUT Vs. STATE OF ORISSA
|
July 20, 1984 |
DASARATHI PATNAIK Vs. NILAMANI BEWA
|
July 9, 1984 |
DASU ALIAS JASODA DEI Vs. STATE
|
February 18, 1984 |
DAVID C JHAN Vs. PRINCIPALISPAT COLLEGE
|
May 2, 1984 |
DEEPAK SINGH Vs. STATE OF ORISSA
|
April 11, 1984 |
DHADI CHARAN ROUT Vs. STATE OF ORISSA
|
January 20, 1984 |
DHANIRAM PURI Vs. RASHESWARI PUN
|
July 16, 1984 |
DHARA DEI Vs. PRAFULLA SWAIN
|
June 29, 1984 |
DINABANDHU TANTI Vs. STATE
|
August 28, 1984 |
DINESH CHANDRA MISHRA Vs. ASST LABOUR COMMISSIONER
|
December 7, 1984 |
DINESH KUMAR JAJODIA Vs. STATE CO-OPERATIVE MARKETING FEDERATION LTD
|
April 16, 1984 |
DIVISIONAL FOREST OFFICER KENDU Vs. JAGANATH PRADHAN
|
December 21, 1984 |
DIVISIONAL RAILWAY MANAGER Vs. M LAXMI BAI
|
March 6, 1984 |
DOSHEI DEI Vs. RAMA ROUTA
|
November 28, 1984 |
DR. BISWAMOHAN MISRA Vs. STATE OF ORISSA AND OTHERS
|
September 10, 1984 |
DR. SUKADEV MOHANTY Vs. THE UTKAL UNIVERSITY AND OTHERS
|
November 7, 1984 |
DURGA CHARAN ROUT Vs. STATE OF ORISSA
|
April 6, 1984 |
DURUJU MALLIK Vs. KRUPASINDHU SWAIN
|
August 31, 1984 |
DURYODHAN MOHAPATRA Vs. EXECUTIVE ENGINEERIRRIGATION DIVISION
|
January 23, 1984 |
E M I RECORDS LTD Vs. H M V HOUSE
|
February 6, 1984 |
GADADHAR ALIAS GADADHGR BINOD Vs. STATE OF ORISSA AND ORS.
|
September 26, 1984 |
GAGAN BIHARI PATNAIK Vs. STATE OF ORISSA
|
January 30, 1984 |
GAJAPATI NAIK Vs. DUKHNASHINI NAIK
|
January 30, 1984 |
GAMA MIAN Vs. STATE OF ORISSA
|
July 30, 1984 |
GANESH SENDHA Vs. STATE OF ORISSA
|
March 27, 1984 |
GATIKRISHNA MOHANTY Vs. BOARD OF SECONDARY EDUCATION
|
July 23, 1984 |
GHANSHYAM SAHU Vs. STATE OF ORISSA
|
August 28, 1984 |
GOBINDA NAYAK Vs. D MISHRA
|
August 1, 1984 |
GOPAL CHANDRA Vs. L I C OF INDIA
|
July 31, 1984 |
GOPI BHOI AND ORS. Vs. LAXMAN PRADHAN AND ORS.
|
June 27, 1984 |
GOURI SHANKAR Vs. STATE
|
July 24, 1984 |
GUNANIDHI SUNDARA Vs. STATE OF ORISSA
|
April 9, 1984 |
GUNDUCHI PATNAIK Vs. STATE OF ORISSA
|
September 26, 1984 |
GUREI BEWA Vs. PABITRA ROUT
|
April 6, 1984 |
GURU PRASAD MOHANTY Vs. BIJOY KUMAR DAS
|
March 26, 1984 |
H N BHAVANASI Vs. STATE OF ORISSA
|
November 23, 1984 |
HARDAYAL GOVIND PRASAD Vs. STATE OF ORISSA
|
January 6, 1984 |
HARIBANDHU DAS Vs. ASHOKA INDUSTRIES P LTD
|
January 13, 1984 |
HARIHAR DEHURY Vs. STATE
|
March 30, 1984 |
HARIHAR PAIK Vs. STATE
|
December 12, 1984 |
HARIHAR PATI Vs. DYETARY KHHTOI
|
January 2, 1984 |
HINDUSTAN STEEL LIMITED Vs. STATE OF ORISSA
|
February 13, 1984 |
HRUDANANDA PANDA Vs. DHIRENDRA BEHURA
|
March 22, 1984 |
INDIAN METALS AND FERRO ALLOYS Vs. ASSTT COLLR OF C EX AND CUS
|
November 20, 1984 |
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. SPECIFIED AUTHORITY
|
May 7, 1984 |
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B MOHANTY
|
April 4, 1984 |
ISWAR DEHURY Vs. SUCHI DEI
|
October 16, 1984 |
JADUMANI NAIK Vs. JYOSTNA NAIK
|
June 19, 1984 |
JAGABANDHU JENA Vs. LAND ALLOTMENT COMMITTEE
|
April 30, 1984 |
JAGABANDHU MAHANTA Vs. STATE
|
August 24, 1984 |
JAGABANDHU NAIK Vs. GOURI BANDHA
|
January 20, 1984 |
JAGABANDHU PRADHAN Vs. ASSTT HOUSING COMMISSIONER
|
January 23, 1984 |
JAGANNATH DAS Vs. STATE OF ORISSA AND ANOTHER
|
April 11, 1984 |
JAGANNATH PRADHAN Vs. DISTRICT MAGISTRATE AND TWO ORS.
|
February 6, 1984 |
JAGANNATH SAHU Vs. GOLAPI BARIK
|
May 11, 1984 |
JOGESWAR SAHU Vs. STATE OF ORISSA
|
June 27, 1984 |
JUDHISTIR DAS Vs. PATITAPABAN HOTA AND ANR.
|
February 10, 1984 |
JURIA Vs. STATE OF ORISSA
|
December 21, 1984 |
K T ABRAHAM Vs. P J VERGESE
|
June 26, 1984 |
KAHNU MAJHI Vs. STATE OF ORISSA
|
April 3, 1984 |
KALICHARAN Vs. BENGA
|
December 18, 1984 |
KALURI BALAKRISHNA RAO Vs. STATE
|
June 19, 1984 |
KAMALAKANTA PATTA Vs. STATE OF ORISSA
|
August 10, 1984 |
KARTIK BAG Vs. STATE
|
August 13, 1984 |
KARUNAKAR DAS Vs. UNION OF INDIA
|
March 26, 1984 |
KEDARNATH JAIN Vs. SHRIPAL MAHAJAN
|
July 2, 1984 |
KESHAB PANDA ALIAS KISHORE CHANDRA PANDA Vs. THE STATE OF ORISSA
|
October 17, 1984 |
KHAGESWAR KETAKI Vs. STATE OF ORISSA
|
December 12, 1984 |
KIRTAN JENA Vs. BISWANATH SWAIN
|
July 23, 1984 |
KOKILA LUHA Vs. STATE OF ORISSA
|
June 19, 1984 |
KOLHA JENA Vs. PRAVAKAR PATRA
|
June 26, 1984 |
KRUSHNA CHANDRA BEHERA Vs. STATE
|
July 6, 1984 |
KRUSHNA CHANDRA MOHANTY Vs. INSPECTOR GENERAL OF POLICE AND ORS.
|
December 21, 1984 |
KRUSHNA CHANDRA SAHU Vs. STATE OF ORISSA
|
June 29, 1984 |
KRUSHNA SABU Vs. STATE OF ORISSA
|
March 9, 1984 |
KULAMONI ROUTRAY AND ORS. Vs. STATE OF ORISSA AND ANR.
|
March 26, 1984 |
KUMURIKA RAJANA Vs. THE STATE
|
April 26, 1984 |
KUNI DORA Vs. STATE OF ORISSA
|
June 5, 1984 |
KUNJALATA DEI Vs. STATE OF ORISSA
|
December 14, 1984 |
LADI GANGARAJU Vs. RAYAPROLU VISWESWAR RAO
|
June 27, 1984 |
LAXMAN Vs. CUTTACK MUNICIPAL COUNCIL
|
June 19, 1984 |
LAXMAN PADHAN Vs. BRAJABANDHU MOHAPATRA AND ORS.
|
November 19, 1984 |
LAXMI SAHUANI Vs. MAHESWAR SAHU
|
April 19, 1984 |
LAXMIDHAR LENKS Vs. STATE OF ORISSA
|
November 23, 1984 |
LINGARAJ SAMANTARAY Vs. SRI SIDHABALADEVJEW
|
January 25, 1984 |
LOKANATH BEHERA ALIAS KHOKAN Vs. STATE
|
January 1, 1984 |
LOKNATH BEHERA ALIAS KHOKAN Vs. STATE OF ORISSA
|
March 6, 1984 |
M P SHARMA Vs. MOHAN BEHERA
|
January 24, 1984 |
M U TRADERS Vs. R N PRASAD FIRM
|
March 1, 1984 |
M. VENKATA RAO Vs. THE TRAFFIC MANAGER, O.R.T.G. AND ANR.
|
May 7, 1984 |
M/S. NARAYAN GUDAKHU FACTORY AND ETC. Vs. PRESIDING OFFICER (LABOUR COURT) AND ANOTHER
|
July 12, 1984 |
MADAN MOHAN AGARWALA Vs. STATE OF ORISSA
|
September 14, 1984 |
MADAN SENAPATI ALIAS MADAN MOHAN SENAPATI Vs. SURENDRA DEHURY AND ORS.
|
April 30, 1984 |
MADHAB MUNDA Vs. STATE OF ORISSA
|
April 9, 1984 |
MADHU ALLAUDDIN MIAN Vs. STATE OF ORISSA
|
March 6, 1984 |
MAGUNI CHANDRA DWIBEDI Vs. SARDAR GURBACHAN SINGH DUGAL
|
July 27, 1984 |
MAHANTA GOURA GOVINDA DAS GOSWAMI Vs. RAJKISHORE SWAIN
|
January 25, 1984 |
MANAGOBINDA SAHU Vs. SAMSER ALI KHAN
|
October 18, 1984 |
MANGAL PRASAD PATEL Vs. CHANDRAMANI NAIK
|
August 6, 1984 |
MANI DHAL Vs. PADMA CHARAN DHAL
|
May 1, 1984 |
MANTU ALIAS SUNIN KUMAR BHUYAN Vs. STATE OF ORISSA
|
July 30, 1984 |
MATHEW OMALT Vs. STATE OF ORISSA
|
February 24, 1984 |
MAYADHAR BEHERA Vs. BHAGABAT NATH
|
July 24, 1984 |
MAYADHAR BHOI Vs. MOTI DIBYA
|
May 1, 1984 |
MEERA DEVI Vs. SHYAM SUNDAR
|
July 23, 1984 |
MIR NABIRUDDIN Vs. MIR SALIMUDDIN
|
September 26, 1984 |
MOHAN BEHERA Vs. STATE
|
December 21, 1984 |
MOHANLAL MODI Vs. JADUNATH MOHAPATRA
|
June 4, 1984 |
N SUREYA REDDY Vs. STATE OF ORISSA
|
December 17, 1984 |
NABA KISHORE DAS Vs. UMAKANTA MOHAPATRA
|
January 5, 1984 |
NABAGHANA SETHY Vs. ORISSA BOARD OF SECONDARY EDUCATION AND OTHERS
|
December 13, 1984 |
NABAKISHORE ROUT Vs. REGIONAL DIRECTOR REGIONAL
|
May 3, 1984 |
NAGENDRA NATH ROY Vs. HARIRAM SINGHANIA AND ANR.
|
December 7, 1984 |
NANDA PARIDA Vs. STATE OF ORISSA
|
April 9, 1984 |
NARADA MOHARANA Vs. PRAMILA KUMARI DEI
|
February 1, 1984 |
NARAN BEHERA Vs. MOHAN JETHI
|
June 20, 1984 |
NARASINGHA SATPATHY AND ORS. Vs. LABANYA DIBYA AND ORS.
|
July 25, 1984 |
NARAYAN BEHARA Vs. STATE OF ORISSA
|
April 19, 1984 |
NARAYAN CHANDRA DAS Vs. PARIKHITA MOHAPATRA
|
October 16, 1984 |
NARAYAN PRASAD MISRA Vs. STATE OF ORISSA
|
October 30, 1984 |
NARENDRA NAIK AND ORS. Vs. KELA LENKA AND ORS.
|
February 8, 1984 |
NAROTTAM MISHRA Vs. THE STATE OF ORISSA AND ORS.
|
March 22, 1984 |
NATIONAL INSURANCE CO LTD Vs. LAXMI DEVI
|
January 24, 1984 |
NEW INDIA ASSURANCE CO Vs. BUDHEI BEWA
|
January 12, 1984 |
NIDHI JENA Vs. JALADHAR LENA
|
April 5, 1984 |
NILAMBAR PATRA Vs. STATE OF ORISSA
|
September 3, 1984 |
NISHAKAR PANIGRAHI Vs. KULAMANI DIXIT
|
April 9, 1984 |
NISHEMANI SWAIN Vs. MAHESWAR SAHU
|
September 21, 1984 |
NURUN NISHA BEGUM Vs. HASINA KHATUN
|
July 10, 1984 |
OMPRAKASH SAHA Vs. MANMOHAN MOHANTY
|
March 21, 1984 |
ORIENT PAPER MILLS LTD Vs. UNION OF INDIA
|
January 2, 1984 |
ORISSA CERAMIC INDUSTRIES Vs. STATE OF ORISSA
|
January 2, 1984 |
ORISSA KENDUPATRA KARMACHARI Vs. STATE OF ORISSA
|
December 12, 1984 |
ORISSA MINING CORPORATION LTD. Vs. N.C. BUDHARAJA
|
November 7, 1984 |
ORISSA ROAD TRANSPORT COMPANY Vs. SACHIDANANDA KANUNGO
|
August 8, 1984 |
ORISSA STATE FINANCIAL Vs. GOPAL CHANDRA GHOSH
|
December 12, 1984 |
ORISSA STATE POWER LOOM SERVICE Vs. HRUDANANDA SWAIN
|
October 30, 1984 |
P K KUNJUMON Vs. MANAGING DIRECTOR CENTRAL WARE
|
November 23, 1984 |
P KRISHNA REDDY Vs. STATE OF ORISSA
|
October 30, 1984 |
P NIRMAL RAO Vs. COMMNR OF INCOME TAX
|
February 2, 1984 |
PABITRA KUMAR MUKHERJEE AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
|
March 29, 1984 |
PAIDHICHETTY VISWANATHAN Vs. EXECUTIVE OFFICERN A C
|
January 31, 1984 |
PAMPILAS BAGH Vs. STATE OF ORISSA
|
March 7, 1984 |
PANNALAL SHAW Vs. STATE OF ORISSA
|
April 16, 1984 |
PARADEEP PORT TRUST Vs. H M T CORPN
|
October 15, 1984 |
PARAGA PRADHAN Vs. BALAJI SAHU
|
September 17, 1984 |
PARAMANANDA SENAPATY AND ORS. Vs. DR. PRASANT KUMAR SINGH AND ORS.
|
September 10, 1984 |
PARAMESWAR DAS Vs. DHIRENDRA MALLICK
|
December 10, 1984 |
PARIKSHITA JENA Vs. STATE OF ORISSA
|
June 19, 1984 |
PARIMAL SEN Vs. PRAFULLA KUMAR SEN
|
January 12, 1984 |
PASPULATI LAKSHMAN RAO Vs. T NANDAGOPAL
|
August 14, 1984 |
PATEL MAJHI Vs. RAIMATI KISANI
|
November 23, 1984 |
PATI DIGAL Vs. BANDU MALIK
|
July 4, 1984 |
PATTNAIK INDUSTRIES PVT LTD Vs. KALINGA IRON WORKS
|
May 1, 1984 |
PITAMBAR Vs. STATE OF ORISSA
|
September 21, 1984 |
PRAFULLA KUMARI PRADHAN Vs. ORIENT PAPER MILLS LTD
|
January 20, 1984 |
PRAMILA BASTIA Vs. STATE OF ORISSA
|
May 23, 1984 |
PRAVAKAR BEHERA Vs. STATE OF ORISSA
|
April 30, 1984 |
PRAVAT KIRAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
May 17, 1984 |
PUNA BEWA Vs. DINABANDHU
|
August 10, 1984 |
PURNA CHANDRA DASH Vs. BISHNU PRIYA MOHAPATRA
|
July 9, 1984 |
PURNA CHANDRA SAHU Vs. STATE OF ORISSA
|
January 28, 1984 |
PURNA CHANDRA SINGH Vs. STATE OF ORISSA
|
July 16, 1984 |
PURUSHOTTAM LAL MANGSICURAM Vs. JORO BAI
|
January 2, 1984 |
PURUSOTTAM GIRI Vs. STATE OF ORISSA AND OTHERS
|
August 6, 1984 |
PURUSOTTAM KHANDAL Vs. DIST MAGISTRATE AND COLLECTOR CUTTACK
|
September 18, 1984 |
PURUSOTTAM PADHEE Vs. PANCHALI BEWA
|
July 9, 1984 |
PUTTI RAMULU Vs. KOTHA GUNNAMMA
|
December 14, 1984 |
RABI CHANDRA PANDA Vs. STATE OF ORISSA AND ORS.
|
September 28, 1984 |
RABINDRANATH PRUSTY Vs. STATE OF ORISSA
|
November 24, 1984 |
RADHA PANDIANI Vs. SARAT CHANDRA SABAT
|
January 2, 1984 |
RADHAMOHAN THAKUR Vs. PRUNA CHANDRA
|
April 17, 1984 |
RADHASHYAM JENA ALIAS MOHAPATRA Vs. STATE OF ORISSA
|
August 28, 1984 |
RAGHUNATH PADHI Vs. RATNAKAR PATI
|
November 15, 1984 |
RAGHUNATH SAHU Vs. TRINATH DAS
|
August 7, 1984 |
RAITA MUNDA Vs. STATE OF ORISSA
|
August 20, 1984 |
RAJANI KANTA PADHI Vs. B. KAMESWAR SUBUDHI
|
September 14, 1984 |
RAJIB LOCHAN PRADHAN Vs. STATE
|
April 19, 1984 |
RAMA CHANDRA JENA Vs. STATE OF ORISSA
|
June 28, 1984 |
RAMA CHANDRA KAR Vs. BICHITRANANDA KAR
|
July 23, 1984 |
RAMA KUDIA Vs. THE STATE OF ORISSA
|
March 27, 1984 |
RAMACHANDRA KANTHARI Vs. STATE OF ORISSA
|
February 8, 1984 |
RAMAN SINGH Vs. STATE OF ORISSA
|
January 24, 1984 |
RAMCHANDRA KAR Vs. JAGANNATH SWAMY
|
October 30, 1984 |
RAMESH CHANDRA GURU AND ORS. Vs. DINABANDHU GURU AND ORS.
|
August 5, 1984 |
RAMESH LAL Vs. SURESH LAL
|
August 10, 1984 |
RAMESHLAL SANTUKA Vs. SURESHLAL SANTUKA
|
November 29, 1984 |
RATANLAL OMPRAKASH Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1984 |
RUSIA BEHERA Vs. STATE OF ORISSA
|
July 16, 1984 |
S MOHAN RAO Vs. BHUBANESWAR RATH
|
October 16, 1984 |
SADANANDA SA Vs. COMMR OF CONSOLIDATION CUTTACK
|
March 27, 1984 |
SADHU BEHERA Vs. KRISHNA CHANDRA
|
October 22, 1984 |
SAMBHUNATH DAS Vs. SIRISH CH MOHAPATRA
|
August 17, 1984 |
SAMBHUNATH PUHAN Vs. STATE OF ORISSA
|
July 26, 1984 |
SAMBHUNATH SAHU Vs. UPENDRA PALAI
|
February 20, 1984 |
SAMIR CHANDRA GUHA AND ANR. Vs. K. PRADHAN AND ANR.
|
January 30, 1984 |
SANATAN MOHANTY Vs. BAIDHAR ROUT
|
September 28, 1984 |
SANIA DORA ALIAS BADNAIK Vs. STATE
|
June 22, 1984 |
SANKAR PRASAD DEV BURMAN Vs. INDUMATI SAHOO
|
August 6, 1984 |
SARADA CHARAN MISRA Vs. PRAFULLA
|
August 14, 1984 |
SARAT CHANDRA PATRA Vs. SARASWATA BIDYAPITHA
|
October 29, 1984 |
SARAT KUMAR MALU Vs. STATE OF ORISSA
|
March 15, 1984 |
SASHIBHUSAN TRIPATHY Vs. STATE
|
July 13, 1984 |
SATYA NARAYAN MOHAPATRA Vs. PRAFULLA KUMAR PATNAIK
|
August 22, 1984 |
SATYA SAHUANI Vs. CHUDAMANI SAHU
|
August 10, 1984 |
SATYABHAMA DAS Vs. SAILABALA MOHANTY
|
May 1, 1984 |
SATYANANDA NAIK Vs. BHASKAR NAIK
|
October 18, 1984 |
SATYAPRIYA MOHAPATRA Vs. ASHOK PANDIT
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September 5, 1984 |
SAUNEY MAJHI Vs. DULI DEI
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June 21, 1984 |
SEBARAM MEHER Vs. THE STATE OF ORISSA AND ORS.
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August 25, 1984 |
SHYAM SAHU Vs. STATE OF ORISSA
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August 10, 1984 |
SIBA PRASAD DASHSON Vs. KALI CHARAN DASH
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March 1, 1984 |
SIBANARAYAN SAHOO Vs. STATE OF ORISSA
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October 16, 1984 |
SITARAM NAI Vs. PURANMAL SONAR
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August 29, 1984 |
SITARAM VILAS TALKIES UTKAL Vs. COMMERCIAL TAX OFFICER
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July 17, 1984 |
SIVANANDA ROY Vs. JANAKI BALLAV PATTNAIK
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February 23, 1984 |
SMT. HIREN GHOSH Vs. SMT. SASIKALA PADHI AND ORS.
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March 9, 1984 |
SOBHABATI Vs. LAKSHMI CHAND
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May 1, 1984 |
SOMNATH SIPKA Vs. STATE
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July 23, 1984 |
SRI ISHWAR CHANDRA SAHU Vs. SRI SAROJ RAJ CHOUDHURY AND ORS.
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March 15, 1984 |
SRI KRUPASINDHU BEHERA Vs. STATE OF ORISSA
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November 28, 1984 |
SRI L. RAMGOPAL RAO Vs. STATE OF ORISSA
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February 6, 1984 |
SRICHAND AGARWALA Vs. COMMISSIONER OF INCOME TAX
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January 31, 1984 |
SRIMATI GAUD Vs. UDAYA CHANDRA PATEL
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September 3, 1984 |
SRIMATI SUKANTILATA SAHOO Vs. STATE OF ORISSA
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September 5, 1984 |
SRINIBAS KAR AND ANR. Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY REPRESENTED BY THE REGISTRAR OF THE UNIVERSITY AND ANR.
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August 3, 1984 |
STATE Vs. ARU ALIAS ARUN KUMAR PRADHAN
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July 16, 1984 |
STATE Vs. NILGIRI ENGG CO OP SOCIETIES
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November 19, 1984 |
STATE Vs. GANESHJEW MAHAPRAVU
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February 20, 1984 |
STATE Vs. ARU PRADHAN
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July 2, 1984 |
STATE BANK OF INDIA Vs. RASHMI SMALL INDUSTRIES
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October 22, 1984 |
STATE COLLECTOR CENTRAL EXCISE Vs. PAPAS KUMAR SHOME
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June 19, 1984 |
STATE COLLECTOR OF CENTRAL Vs. TAPAN KUMAR SHOME
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June 19, 1984 |
STATE OF ORISSA Vs. TAPAS KUMAR SHARMA
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June 19, 1984 |
STATE OF ORISSA Vs. SHYAMSUNDER RATH
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July 10, 1984 |
STATE OF ORISSA Vs. MD ABDUL KARIM
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February 23, 1984 |
STATE OF ORISSA Vs. MD ABDUL KARIM
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February 13, 1984 |
STATE OF ORISSA Vs. DURYODHAN PANDA
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March 28, 1984 |
STATE OF ORISSA Vs. SUDAYA CHANDRA BEHERA
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December 21, 1984 |
STATE OF ORISSA Vs. BIRENDRA KUMAR PATHAK
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December 12, 1984 |
STATE OF ORISSA AND ANR. Vs. D.C. DAGARA AND ORS.
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September 21, 1984 |
STEEL AUTHORITY OF INDIA LTD Vs. S N PATNAIK
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June 28, 1984 |
SUBARAM NAG ALIAS PARJA MATHURA PAIKANI Vs. STATE OF ORISSA
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August 27, 1984 |
SUBARNAREKHA MAHAVIDYALAYA Vs. UTKAL UNIVERSITY
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July 17, 1984 |
SUBASH CHANDRA PANDA Vs. UNION OF INDIA (UOI) AND ANR.
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September 4, 1984 |
SUBASINI PANDA Vs. STATE OF ORISSA
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January 13, 1984 |
SUDAM BADI Vs. STATE OF ORISSA
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January 1, 1984 |
SUDAM HADI Vs. STATE OF ORISSA
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April 12, 1984 |
SUDARSAN ACHARYA Vs. STATE OF ORISSA
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July 17, 1984 |
SUKRU HARIJAN Vs. STATE OF ORISSA
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December 18, 1984 |
SUKSHETRA RANJAN DAS Vs. UTKAL UNIVERSITY AND OTHERS
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June 19, 1984 |
SURENDRA MOHAPATRA Vs. STATE OF ORISSA
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August 8, 1984 |
SURESH CHANDRA DAS Vs. MAHESWAR DAS
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March 22, 1984 |
SWAPNA RANI Vs. UTKAL UNIVERSITY
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June 19, 1984 |
T PRASANTA KUMAR PATRA Vs. STATE OF ORISSA
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August 10, 1984 |
T PRASANTA KUMAR PATRA Vs. STATE OF ORISSA
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October 10, 1984 |
TANGURAM PRADHAN Vs. STATE OF ORISSA
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August 31, 1984 |
TRINATH PATNAIK Vs. STATE OF ORISSA
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August 23, 1984 |
UAMASH CHANDRA Vs. DINABANDHU
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August 6, 1984 |
UDAYANATH MOHAPATRA Vs. KANCHAN MOHAPATRANI
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July 4, 1984 |
UJADA MAJHI BHOI Vs. STATE OF ORISSA
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October 3, 1984 |
UMA DEVI Vs. NARAYAN NAYAK
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November 15, 1984 |
UNA SUBBA RAO Vs. STATE OF ORISSA
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October 31, 1984 |
UNION OF INDIA Vs. KRISHNA STORES
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February 23, 1984 |
USARANI DAS Vs. BHAKTAHARI MOHANTY
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January 9, 1984 |
UTKAL AUTOMOBILES PVT LTD Vs. STATE OF ORISSA
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January 13, 1984 |
V KRISHNAVENI Vs. V NARASINGHA RAO
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August 3, 1984 |