ABHIMANYU ALIAS ABINA DAS Vs. STATE OF ORISSA
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October 4, 1983 |
ABHIMANYU NAYAK Vs. STATE OF ORISSA AND ORS.
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August 1, 1983 |
ADIKANDA BEHERA Vs. DAINI KRISHNA MURTHY PATRA
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April 11, 1983 |
AKHILA KUMAR ROUT AND ANR. Vs. PURUSOTTAM ROUT AND ORS.
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September 2, 1983 |
ALLAD NAIK Vs. STATE
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February 11, 1983 |
ANAMA SWAIN Vs. JANAKINATH MITRA
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September 7, 1983 |
ANAND RATH DIRECTOR OF PUBLIC Vs. HIGHER EDUCATION
|
October 25, 1983 |
ANANDA CHANDRA SAHU Vs. ANANTA KHUNTIA
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April 4, 1983 |
ANIRUDHA AGASTI ALIAS SURENDRA PANDE Vs. STATE OF ORISSA
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November 28, 1983 |
APARTI PANDA Vs. GOVINDA SAHU
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August 8, 1983 |
ARAKHITA SWAIN Vs. KANDHUNI SWAIN
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April 4, 1983 |
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
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September 22, 1983 |
ATTADI VENKETI Vs. BHARATAM RAMULU AND SONS
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December 19, 1983 |
B.B. PATNAIK Vs. N.A.C. AND ANR.
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July 25, 1983 |
BACHULAL MEHETA Vs. STATE OF ORISSA
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September 13, 1983 |
BALARAM SINGH Vs. STATE OF ORISSA
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July 28, 1983 |
BALASORE AUTOMOBILE WORKS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, ORISS, OPPOSITE PARTY
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April 4, 1983 |
BANAMALI TRIPATHY Vs. BISWANATH PATTANAIK
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September 30, 1983 |
BASANTA KUMAR SWAIN Vs. SUMATI SWAIN
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February 15, 1983 |
BAURIBANDHU PATRA Vs. BISWANATH BEHERA
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December 23, 1983 |
BHARAT CHANDRA SAHU Vs. ABDUL SATAR AND ORS.
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June 20, 1983 |
BHIMA DAS Vs. GANESWAR MAHAPATRA
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October 29, 1983 |
BHRAMARBAR DAS Vs. NANDAKISHORE SAHOO AND ANR.
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November 25, 1983 |
BIBHUDHENDU SARANGI Vs. SECRETARYBOARD OF SECONDARY EDUCATION
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January 20, 1983 |
BRAJABANDHU BISWAL Vs. STATE
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July 19, 1983 |
BRAJAMOHAN NATH Vs. KESI TRIPATHY
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November 29, 1983 |
BRUNDABAN BISOYEE Vs. TAHSILDAR
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January 3, 1983 |
BRUNDABAN MISRA Vs. ISWAR SWAIN
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February 21, 1983 |
BRUNDABAN PATRA Vs. PRIYANATH ACHARYA
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December 7, 1983 |
CHAKRADHAR SAHU Vs. STATE OF ORISSA
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March 23, 1983 |
CHALKU Vs. STATE
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July 6, 1983 |
CHAMARA PRADHANI Vs. STATE
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August 3, 1983 |
CHANDRA PATI Vs. BADI GIGIRA
|
September 28, 1983 |
CHINTAMANI SAHOO Vs. COMMISSIONER OF ORISSA HINDU RELIGIOUS ENDOWMENTS AND
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April 8, 1983 |
CHITTARANJAN MISRA Vs. State of Orissa
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March 22, 1983 |
CHRISTO SEVAK NAG Vs. SAROJINI TAKRI AND ANR.
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August 30, 1983 |
CHUDIAMAL JAM Vs. STATE OF ORISSA
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October 25, 1983 |
D.B. JENA Vs. UNION OF INDIA (UOI) AND ORS.
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January 28, 1983 |
DAYANIDHI NAIK Vs. MANGALA THAKURANI
|
December 23, 1983 |
DEBENDRANATH DAS AND ORS. Vs. SMT. USHALATA SOO AND ORS.
|
August 11, 1983 |
DHANAFUL MEHERANI Vs. BARU MEHER AND ORS.
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October 5, 1983 |
DHANAR Vs. STATE
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January 7, 1983 |
DHANIA NAIK Vs. STATE OF ORISSA
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August 24, 1983 |
DHATAJEE DHARUA Vs. BISWANATH DHARUA AND ORS.
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January 3, 1983 |
DHIRENDRANATH BISWAL Vs. RAHAS BEHARI MISHRA
|
December 1, 1983 |
DHOBANI DEI Vs. SUCHITRA MOHANTI
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February 21, 1983 |
DHRUBA CHARAN CHOUDHURY Vs. JASODA SAHU
|
November 18, 1983 |
DHRUBA CHARAN LENKA Vs. STATE
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April 18, 1983 |
DHRUBA PADHAN AND ANR. Vs. THE STATE
|
July 6, 1983 |
DHUSASAN NAYAK Vs. DHADI NAYAK
|
January 7, 1983 |
DILESWAR PATEL Vs. BINODINI PATEL
|
February 3, 1983 |
DISTRICT TRANSPORT MANAGER (ADMINISTRATION), ORISSA STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
May 13, 1983 |
DR. RAJLAKSHMI DEY Vs. CHANCELLOR, UTKAL UNIVERSITY AND ORS.
|
August 5, 1983 |
DR. YUDHISTIR PANDA Vs. STATE OF ORRISA AND OTHERS
|
December 22, 1983 |
EXECUTIVE OFFICER-CUM-TAHSILDAR Vs. COMMISSIONER OF ENDOWMENTS
|
August 27, 1983 |
FAKIRA NAIK Vs. STATE OF ORISSA
|
March 11, 1983 |
FULA SAHU AND ANOTHER Vs. GOBINDA SAHU
|
December 15, 1983 |
GAFUR KHAN Vs. GOVERNMENT OF ORISSA
|
March 25, 1983 |
GALA BAG Vs. STATE OF ORISSA
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January 28, 1983 |
GANESH SWAIN Vs. NAKADI SWAIN
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January 17, 1983 |
GANGARAM CHHAPOLIA Vs. CHIEF ENGINEER PROJECTS ORISSA
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April 13, 1983 |
GHANASHYAM BEHERA Vs. ORISSA STATE CO OPERATIVE
|
November 7, 1983 |
GHANASHYAM DAS Vs. STATE OF ORISSA
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October 5, 1983 |
GIRDHARI LAL GUPTA Vs. STATE OF ORISSA
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January 3, 1983 |
GODABARISH SATPATHY Vs. BRUNDABAN MISHRA
|
March 23, 1983 |
GODABARISH SATPATHY Vs. BRUNDABAN MISHRA
|
March 25, 1983 |
GOURI SHANKAR KAUR Vs. STATE OF ORISSA
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November 28, 1983 |
GULJAR HUSSAIN Vs. KRISHNA LOILA
|
October 24, 1983 |
HARIHAR MISRA Vs. HARIPADA PANIGRAHI (DEAD) AND AFTER HIM SAILABALA PANIGRAHI AND ORS.
|
January 19, 1983 |
HUNDARI BEWA Vs. KELUNI DEI
|
July 25, 1983 |
INDRAJIT DANDASENA AND ORS. Vs. MANGAL CHARAN DANDASENA AND ORS.
|
November 26, 1983 |
J MOHAPATRA AND CO Vs. STATE OF ORISSA
|
August 10, 1983 |
JAJATI MINERAL TRADERS Vs. UNION OF INDIA
|
January 17, 1983 |
JATA SWAIN Vs. NATABAR DAS
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August 8, 1983 |
JUDHISTIR SAHU Vs. SESHA PATRA
|
December 19, 1983 |
JYOTI RANJAN SAMANTRAY Vs. STATE OF ORISSA AND ANR.
|
April 19, 1983 |
KABI ALIAS BIDYADHAR SAMAL Vs. STATE OF ORISSA
|
March 7, 1983 |
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
|
February 11, 1983 |
KAMALJIT SINGH Vs. STATE OF ORISSA
|
April 4, 1983 |
KANAKA BARIKANI Vs. CHANDRA SEKHAR MAHAPRABHU
|
September 8, 1983 |
KANKALA GURUNATH PATRO Vs. D DHANU PATRO
|
October 29, 1983 |
KANTARU SAHU Vs. DHARMA SAHU
|
July 19, 1983 |
KHAGESWAR PUJARI Vs. STATE OF ORISSA
|
December 6, 1983 |
KHETRABASI CHHATORAY Vs. STATE OF ORISSA
|
August 24, 1983 |
KHETRAMOHAN BHOI Vs. STATE
|
July 28, 1983 |
KOKILA DEI Vs. BALAKRUSHNA BEHERA AND AFTER HIM DIJA
|
October 24, 1983 |
KOTARI SURI Vs. STATE OF ORISSA
|
December 7, 1983 |
KRUTIBASA PANDA Vs. STATE OF ORISSA
|
November 24, 1983 |
KSHIROD CHANDRA MISRA Vs. ORISSA BOARD OF SECONDARY EDUCATION
|
February 1, 1983 |
KUNJABEHARI SAHU Vs. SATYABADI SAHU AND ORS.
|
April 30, 1983 |
LACHHMAN DHUBLIA Vs. STATE
|
September 29, 1983 |
LAND ACQUISITION OFFICER Vs. SATYABADI SAHU AND AFTER HIM DILESWAR SAHU
|
August 5, 1983 |
LAND ACQUISITION OFFICER Vs. A KRISHNA MURTY PATNAIK
|
July 6, 1983 |
LAXIDHAR BEHERA Vs. RADHAKRUSHNA ENTERPRISERS
|
November 29, 1983 |
LAXMI NARAYAN AGARWALLA Vs. STATE OF ORISSA
|
March 7, 1983 |
LINGARAJ TRIPATHY Vs. STATE OF ORISSA AND ORS.
|
July 21, 1983 |
M APPARAO Vs. STATE OF ORISSA
|
January 20, 1983 |
M.J. RAO Vs. STATE OF ORISSA AND ORS.
|
May 10, 1983 |
MADHU SUNDHI Vs. STATE OF ORISSA
|
March 17, 1983 |
MADHUBAN DHARAI Vs. STATE
|
June 30, 1983 |
MAHENDRA MALLIK Vs. BRUNDABAN DAS
|
December 17, 1983 |
MAHESWAR GOUDA Vs. STATE
|
February 11, 1983 |
MAKARADBWAJA BHOI Vs. STATE OF ORISSA
|
December 15, 1983 |
MAKUNDA Vs. STATE OF ORISSA
|
January 19, 1983 |
MANAGING DIRECTOR THE ORISSA Vs. PRESIDING OFFICER LABOUR COURT
|
December 5, 1983 |
MANORANJAN PATI Vs. STATE OF ORISSA AND OTHERS
|
July 28, 1983 |
MANSIDH SURIA Vs. REPUBLIC OF INDIA
|
September 22, 1983 |
MANSIDH SURIN Vs. REPUBLIC OF INDIA
|
November 22, 1983 |
MARINGA KONDH ALIAS KRUPETI Vs. STATE
|
September 23, 1983 |
MD KAMRUDDIN JAMMA Vs. GANGA PRASAD
|
December 8, 1983 |
MD ROSEN Vs. STATE OF ORISSA
|
October 5, 1983 |
MD SAKUR Vs. STATE
|
August 26, 1983 |
MD. SABIR HUSSAIN Vs. STATE OF ORISSA
|
August 10, 1983 |
MELAKA JOGI Vs. STATE OF ORISSA
|
September 23, 1983 |
MOHAN PATRA Vs. SUMITRA SAHU
|
December 17, 1983 |
MULIA KIRSANI Vs. STATE
|
August 11, 1983 |
MUNICIPAL COUNCIL Vs. R UDAYAGIRI REGIONAL MARKETING CO-OPERATIVE SOCIETY
|
July 26, 1983 |
N K MISRA Vs. J N SEN SARMA OFFICIAL
|
February 9, 1983 |
NABIR KHAN Vs. STATE OF ORISSA
|
September 14, 1983 |
NALINIKANTA PATEL Vs. UNION OF INDIA AND OTHERS
|
April 4, 1983 |
NARAHARI PRUSTY Vs. STATE OF ORISSA
|
July 19, 1983 |
NARASINGHA CHARAN ACHARYA Vs. STATE
|
December 23, 1983 |
NILADRI CHANDRA MAHANTA Vs. STATE OF ORISSA AND ORS.
|
August 3, 1983 |
NILU Vs. STATE
|
July 11, 1983 |
NIRANJAN PRADHAN Vs. STATE OF ORISSA
|
March 21, 1983 |
NIROD CHANDRA MISRA Vs. DIJABAR SWAIN
|
December 7, 1983 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. NARAYANIBAI
|
August 10, 1983 |
ORISSA CERAMIC SALES Vs. INCOME TAX OFFICER
|
August 2, 1983 |
ORISSA MINOR OIL P LTD Vs. STATE OF ORISSA
|
June 20, 1983 |
ORISSA ROAD TRANSPORT COMPANY LTD Vs. SALES TAX OFFICER GANJAM I CIRCLE BERHAMPUR
|
March 25, 1983 |
OSWAL OILS AND VANASPATI INDUSTRIES PROP OSWAL Vs. FOOD INSPECTOR BERHAMPUR MUNICIPALITY
|
October 24, 1983 |
P NARAYAN RAO Vs. STATE OF ORISSA
|
July 28, 1983 |
P SUBBA RAO Vs. G GANGA RAO
|
July 14, 1983 |
PADMACHARAN MOHANTY Vs. KOILI BEWA AND ORS.
|
May 11, 1983 |
PADMANAVA MOHAPATRA Vs. THE STATE
|
August 30, 1983 |
PANCHANAN BHATACHARYA AND ANR. Vs. USHAMANI BHATACHARYA
|
August 16, 1983 |
PARAMANANDA PRADHAN Vs. PALAU SAHU
|
November 16, 1983 |
PRADIP KUMAR SAHU Vs. SOBHARANI SAMANTARAY
|
August 30, 1983 |
PRAFULLA CHANDRA SAMANTARAY Vs. STATE OF ORISSA AND ORS.
|
September 27, 1983 |
PRAFULLA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
May 9, 1983 |
PRAFULLA MOHANTY Vs. ASHOK KUMAR DAS
|
May 13, 1983 |
PRANABANDHU ALIAS PANU OJHA Vs. BHIKARI MAHARANA ALIAS OJHA
|
December 14, 1983 |
PRANABANDHU MISRA Vs. STATE OF ORISSA
|
September 2, 1983 |
PRAVAKAR JENA Vs. STATE OF ORISSA AND OTHER
|
September 29, 1983 |
PROPERTY ASSOCIATION OF BAPTIST Vs. STATE OF ORISSA
|
December 16, 1983 |
PURANDAR SA Vs. KISHORE CHANDRA SATPATHY
|
September 16, 1983 |
RADHA BHAKTA Vs. STATE OF ORISSA
|
September 26, 1983 |
RADHA GOVINDA SWAMY Vs. STATE OF ORISSA
|
December 23, 1983 |
RADHA NAYAKANI Vs. KONCHADA NARAYANA MURTY
|
April 29, 1983 |
RADHAMANI DIBYA Vs. BRAJA MOHAN BISWAL
|
October 29, 1983 |
RADHASYAM JENA Vs. JAGANNATH JENA
|
August 30, 1983 |
RAGHUNATH BEHERA Vs. REVENUE DIVISIONAL COMMISSIONER SOUTHERN DIVISION AND
|
July 6, 1983 |
RAJKISHORE SAHU Vs. STATE
|
June 20, 1983 |
RAM BHAGAT AGARWALA Vs. STATE OF ORISSA
|
September 30, 1983 |
RAM CHANDRA DAS Vs. HIRALAL MODI
|
February 14, 1983 |
RAM CHANDRA PANIGRAHI Vs. SUPDT. OF POST OFFICES, BALASORE DVN. AND OTHERS
|
November 24, 1983 |
RAMACHANDRA MOHANTY Vs. STATE OF ORISSA
|
July 21, 1983 |
RAMAKRISHNA KAR Vs. STATE OF ORISSA THROUGH THE SECRETARY, EDUCATION AND YOUTH SERVICES DEPARTMENT
|
March 4, 1983 |
RAMAKRUSHNA SWAIN Vs. STATE OF ORISSA
|
December 22, 1983 |
RAMESHLAL SANTUKA Vs. SURESHLAL SANTUKA
|
October 24, 1983 |
RANKANIDHI SAHU Vs. PRATAP CHANDRA DAS
|
February 14, 1983 |
ROYAKA MANGULU Vs. STATE
|
July 29, 1983 |
RUPA JENA Vs. TAPAI SWAIN
|
March 21, 1983 |
RUSAVA HOTA Vs. STATE OF ORISSA
|
December 13, 1983 |
SAGARMALL AGARWALLA Vs. STATE OF ORISSA
|
August 12, 1983 |
SAHADEB NAYAK Vs. SATYABADI NAYAK
|
July 25, 1983 |
SANATAN SAHU Vs. INSPECTOR OF POST OFFICER
|
May 9, 1983 |
SANKARSAN MISRA Vs. STATE OF ORISSA
|
July 29, 1983 |
SANTI DEVI Vs. LIFE INSURANCE CORPORATION
|
December 23, 1983 |
SANYASI JENA Vs. MINA JENA
|
November 16, 1983 |
SARAT KUMAR MISHRA Vs. MANAGING COMMITTEE OF TEISIPUR HIGH SCHOOL
|
March 9, 1983 |
SAROJINI PRADHAN Vs. UNION OF INDIA
|
July 11, 1983 |
SASHI ROUT Vs. GOPAL BANDHU SARANGI
|
January 12, 1983 |
SATRUGHANA DALABEHERA AND ORS. Vs. STATE
|
September 19, 1983 |
SEKHAR DAS Vs. THE STATE
|
August 4, 1983 |
SHREE RANI SATI MINING TRADERS Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
|
January 17, 1983 |
SHYAM RAY Vs. HARAMANI DEI
|
September 7, 1983 |
SHYAM SUNDAR CHAUDHURY Vs. JUDHISTIR JENA
|
January 3, 1983 |
SK ALLAH BAKHAS Vs. DHIRENDRANATH PANDA
|
March 25, 1983 |
SMT. SARAT KUMARI NAIK AND ANR. Vs. SMT. SANTILATA RAUTARAY
|
August 9, 1983 |
SRI DWIJENDRANATH BOSE Vs. SRI GOVINDA CHANDRA SAHU AND ORS.
|
November 29, 1983 |
SRI K. RAJA RAO Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, S.E. RLY. AND ORS.
|
September 2, 1983 |
SRI MADHAB SUNDER GAJAPATI NARAYAN DEB AND ORS. Vs. JAYSHREE CHEMICALS LTD. AND ORS.
|
May 12, 1983 |
SRIDHAR KUMAR DAS @ DR. S.C. DAS @ SRIHARI KUMAR DAS Vs. SATISH CH. GIRI AND ORS.
|
August 30, 1983 |
SRIDHAR MOHANTY Vs. KAMAL KUMAR AGARWALLA
|
December 7, 1983 |
STATE Vs. MAKUND HARIJAN
|
January 10, 1983 |
STATE GOVERNMENT OF ORISSA Vs. RAGHUNATH NAYAK
|
August 9, 1983 |
STATE OF ORISSA Vs. R N MISRA
|
September 30, 1983 |
STATE OF ORISSA Vs. PURI MUNICIPALITY
|
September 30, 1983 |
STATE OF ORISSA Vs. CHAKRAPANI PRUSTI
|
October 4, 1983 |
STATE OF ORISSA Vs. S DANDASI PATRO
|
October 25, 1983 |
STATE OF ORISSA Vs. ARJAN DAS
|
March 17, 1983 |
STATE OF ORISSA Vs. S B JOSHI
|
January 3, 1983 |
STATE OF ORISSA Vs. SHYAM SUNDAR PANIGRAHI
|
February 7, 1983 |
STATE OF ORISSA Vs. MD ADAM SHARIF
|
February 16, 1983 |
STATE OF ORISSA Vs. MAGUNI CHARAN SAHU
|
March 11, 1983 |
STATE OF ORISSA Vs. PURUSOTTAM PRADHAN
|
April 4, 1983 |
STATE OF ORISSA Vs. D C ROUTRAY
|
April 13, 1983 |
STATE OF ORISSA Vs. SUKRU MIRDHA
|
August 1, 1983 |
STATE OF ORISSA Vs. RAJENDRA PANDA
|
July 27, 1983 |
STATE OF ORISSA Vs. SANTOSH KUMAR BEHERA AND ORS.
|
September 27, 1983 |
STATE OF ORISSA Vs. RAMESH CHANDRA MAHAPATRA AND THREE ORS.
|
April 4, 1983 |
STATE OF ORISSA Vs. P. BAINSTABA SENAPATI
|
January 21, 1983 |
STATE OF ORISSA Vs. R.N. MISRA
|
September 30, 1983 |
STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY TO GOVT. OF ORISSA, PLANNING AND COORDINATION DEPARTMENT AND ORS. Vs. SRINIBASH MISHRA AND AFTER HIM SMT. SAKUNTALA MISRA AND ORS.
|
June 20, 1983 |
SUDHANSU MISHRANI Vs. SUBAL MISHRA
|
December 13, 1983 |
SUKANTA CHANDRA SAHOO Vs. JAYAKRISHNA ROUTRAY
|
November 9, 1983 |
SUKARMANI MUNDANI Vs. STATE OF ORISSA
|
September 26, 1983 |
SUNDAR BAIRAGI Vs. STATE
|
September 29, 1983 |
SURENDRA NATH PAIKRAY Vs. UNION OF INDIA
|
July 6, 1983 |
SURYA NARAYAN SAHU Vs. STATE OF ORISSA
|
January 11, 1983 |
SUSIL KUMAR ADHYA Vs. RANGALAL PATWARI
|
May 13, 1983 |
T SIVALINGAM RAO Vs. ACCOUNTANT GENERAL
|
November 25, 1983 |
TEJURAM JAIN Vs. DIWAN CHAND CHAWALA
|
January 19, 1983 |
THE UNITED PURI NIMAPARA CENTRAL CO-OPERATIVE BANK LTD. AND ORS. Vs. PRAFULLA KUMAR MISHRA
|
March 4, 1983 |
UCHHAB PRADHAN AND ORS. Vs. BIHARI PRADHAN AND ORS.
|
February 25, 1983 |
UDYOGSILPA PVT LTD Vs. STATE OF ORISSA
|
January 18, 1983 |
UGRAMADHAB JOSHI Vs. THE ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
November 15, 1983 |
UPENDRANATH NAYAK Vs. UNION OF INDIA
|
August 24, 1983 |