|
ABHIMANYU JEE Vs. GAYAPRASAD
|
June 21, 1982 |
|
ACHUTA Vs. BEWA
|
August 11, 1982 |
|
ANAM PRADHAN Vs. STATE
|
February 9, 1982 |
|
APURBA KUMAR BHOWMIK Vs. HUSSAIN BI AND ORS.
|
March 15, 1982 |
|
ARJUN PRADHAN Vs. STATE OF ORISSA
|
February 15, 1982 |
|
ASHOK SERVICENTRE Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
|
February 4, 1982 |
|
B DASSO PATRO Vs. B TARINIGA PATRO
|
September 23, 1982 |
|
B N DAS Vs. BIJAYA KETAN MOHANTY
|
February 24, 1982 |
|
B.N. DASH AND SIX ORS. Vs. BIJAY KETAN MOHANTY
|
August 11, 1982 |
|
BABAJI CHARAN SAHU Vs. STATE OF ORISSA
|
February 4, 1982 |
|
BAIRAGI CH DAS Vs. KARTIK CHANDRA DAS
|
July 29, 1982 |
|
BALARAM BARIK Vs. BANAMBARA MAHARANA
|
February 2, 1982 |
|
BANSHIDHAR MOHANTY Vs. GOURGOPAL DAS
|
March 3, 1982 |
|
BARUNA GIRI Vs. RAJAKISHORE GIRI
|
November 4, 1982 |
|
BASUDEB PRADHAN Vs. STATE OF ORISSA
|
February 9, 1982 |
|
BENJAMIN MOHANTY Vs. STATE OF ORISSA
|
June 24, 1982 |
|
BHAGABAT CHANDRA SEBAK Vs. STATE OF ORISSA
|
March 5, 1982 |
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BHAGABAT JENA Vs. GOBARDHAN PATNAIK
|
May 6, 1982 |
|
BHAGABAT SAHU Vs. PARBATI SAMAL
|
March 16, 1982 |
|
BHASKAR CHANDRA BEHERA Vs. RANITAL RICE MILL CO
|
August 9, 1982 |
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BHAWANI SHANKAR NATH Vs. STATE OF ORISSA
|
April 20, 1982 |
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BHIKARI CHARAN BALABANTRAY Vs. STATE OF ORISSA AND OTHERS
|
May 3, 1982 |
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BHIMSEN SAHU Vs. STATE
|
February 8, 1982 |
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BHRAMAR PRADHAN Vs. GOVINDA MAHAPATRA
|
October 6, 1982 |
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BHUBANESWAR FLOUR MILLS Vs. STATE OF ORISSA
|
February 8, 1982 |
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BHUBANESWAR PRASAD SINGH DEO Vs. STATE OF ORISSA
|
September 21, 1982 |
|
BIHARILAL AGARWALA Vs. RAMESH KUMAR RATH
|
September 16, 1982 |
|
BIJAYAKETAN MOHANTY Vs. STATE OF ORISSA
|
June 7, 1982 |
|
BIJOY KUMAR MOHAPATRA Vs. STATE
|
May 3, 1982 |
|
BISHNU CHARAN PANDA Vs. STATE OF ORI
|
August 17, 1982 |
|
BOARD OF MANAGEMENT Vs. DEPUTY REGISTRAR CO OP SOC
|
November 10, 1982 |
|
BUDHIA SINGH Vs. STATE
|
April 27, 1982 |
|
CHAKRADHAR CHOUDHURY Vs. PADMALAV DAS
|
September 25, 1982 |
|
CHARUPRAVA DEI Vs. DURYODHAN MOHANTY
|
May 12, 1982 |
|
CHHOTABHAI Vs. ISWARIBHAI
|
April 16, 1982 |
|
CHINTA NARAYANAMMA Vs. KHOLLI SAHU
|
March 17, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. LABALA HARIBANDHU SAHU
|
January 25, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JAGABANDHU ROUL
|
November 17, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN MURTY K
|
November 17, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. R K DEO
|
February 12, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. R K DEO
|
January 19, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. AJIT KUMAR SUR
|
March 15, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. CHIRANJILAL AGARWALA
|
May 11, 1982 |
|
COMMISSIONERN C C GROUP Vs. NIRMALA MOHARANA
|
December 17, 1982 |
|
D CHATURBHUJ JAIN BHANSALI Vs. BIJOY CHANDRA BAKSHI
|
April 6, 1982 |
|
D. CHATURBHUJ JAIN BHANSALI AND ANOTHER Vs. BIJOY CHANDRA BAKSHI AND OTHERS
|
December 25, 1982 |
|
DAMODAR DAS Vs. GADADHAR MALLIK
|
August 3, 1982 |
|
DAMODAR PATNAIK Vs. JURIA SAHU
|
October 21, 1982 |
|
DASARATHI PUROHIT Vs. STATE OF ORISSA
|
September 28, 1982 |
|
DEBANANDA DAS MOHAPATRA Vs. STATE OF ORISSA
|
April 24, 1982 |
|
DEBIPRASAD PADHI Vs. STATE
|
April 23, 1982 |
|
DHANESWAR PATRA Vs. STATE OF ORISSA
|
April 27, 1982 |
|
DHARAM CHAND JAIN Vs. UNION OF INDIA
|
March 24, 1982 |
|
DHARAMCHAND JAIN Vs. STATE OF ORISSA
|
April 7, 1982 |
|
DHRUBA SAHU DEAD AND AFTER HIM NALUMONI SAHU Vs. PARAMANANDA SAHU
|
November 4, 1982 |
|
DHULESWAR BEHERA Vs. STATE
|
February 9, 1982 |
|
DIPAK KUMAR PARIJA Vs. CHANCELLORUTKAL UNIVERSITY
|
November 24, 1982 |
|
DR. BIMAL CHANDRA KAR Vs. STATE OF ORISSA AND ANR.
|
December 7, 1982 |
|
DURGA PRASAD SAO Vs. STATE OF ORISSA
|
December 22, 1982 |
|
DWARAKA PRASAD AGARWALA Vs. STATE
|
January 14, 1982 |
|
EXECUTIVE ENGINEERRURAL ENGINEERING DIVISIONDHENKANAL Vs. BISWANATH AGARWALLA
|
March 31, 1982 |
|
FAYAZ UDDIN KHAN Vs. MANAGING COMMITTEE OF AZAD HIRJD M. E. SCHOOL, TALPATAK AND OTHERS
|
May 3, 1982 |
|
GAYASUNDARI DEVI Vs. JAGANNATH NAYAK
|
December 21, 1982 |
|
GEDELA SANKARAM NAIDU Vs. KADRAKA SURANA
|
September 27, 1982 |
|
GELHI Vs. NANDA KISHORE PARIDA
|
March 5, 1982 |
|
GENERAL MANAGERORISSA STATE ROAD TRANSPORT CORPORATION Vs. MAHESWAR ROUT
|
October 12, 1982 |
|
GOKUL CHANDRA KANUNGO Vs. STATE OF ORISSA
|
September 9, 1982 |
|
GOPAL MEHER Vs. DALA BARIHA
|
October 21, 1982 |
|
GOPINATH DEB Vs. BUDHIA SWAIN
|
October 6, 1982 |
|
HADIBANDHU MOHAPATRA Vs. BHAGABAN BARIK
|
February 2, 1982 |
|
HADU MOHAPATRA Vs. RADHA BEWA
|
August 3, 1982 |
|
HARIBHAGAT AGARWALLA Vs. STATE OF ORISSA
|
March 15, 1982 |
|
HINDUSTHAN COMMERCIAL CORPORATION AND ANR. Vs. BANK OF BARODA
|
December 21, 1982 |
|
ICHHABATI MOHANTY Vs. BISHNU CHARAN PAITAL
|
November 23, 1982 |
|
ISWARDAS DWARKADAS Vs. STATE OF ORISSA
|
January 21, 1982 |
|
JADUMANI BISWAL Vs. NARAYAN CHANDRA BISWAL
|
October 21, 1982 |
|
JADUMANI PRADHAN Vs. SEWARAM PANSARI
|
August 17, 1982 |
|
JAGABANDHU ROUL AND BRORS Vs. STATE OF ORISSA
|
March 23, 1982 |
|
JATANI DEI Vs. UDAYANATH BEHERA
|
July 14, 1982 |
|
JEYPORE SUGAR COMPANY LIMITED Vs. TAHSILDAR-CUM-REVENUE OFFICER RAYAGADA
|
February 12, 1982 |
|
JODA SABARAN Vs. STATE
|
April 20, 1982 |
|
JURIA SAHU Vs. DAMODAR PATNAIK
|
October 21, 1982 |
|
K ADIKANDA PATRA Vs. GANDUA
|
September 25, 1982 |
|
KAMAL LOCHAN SEN Vs. STATE OF ORISSA
|
October 18, 1982 |
|
KARI KHUNTIA Vs. STATE OF ORISSA
|
March 18, 1982 |
|
KESAB SAHU Vs. STATE
|
April 26, 1982 |
|
KHIROD ALIAS KHIRODRA DEBATA Vs. STATE OF ORISSA
|
August 11, 1982 |
|
KISHORE CHANDRA DAS Vs. STATE
|
April 15, 1982 |
|
KRISHNA KAVERI PATNAIK Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING-CUM-CHAIRMAN M B B S SELECTION BOARD
|
December 13, 1982 |
|
KRUSHNA CHANDRA SAHU Vs. PRADIPTA DAS
|
February 9, 1982 |
|
KULAMANI KAR Vs. ORISSA LAND REFORMS TRIBUNAL-CUM-SUBORDINATE JUDGE AND
|
November 10, 1982 |
|
LAKSHYAPATI PADHAN Vs. UDIAN PADHANEN
|
February 12, 1982 |
|
LAND ACQUISITION OFFICER Vs. TARINI CHARAN PATNAIK
|
December 6, 1982 |
|
LAXMAN HOTA Vs. RAMA CHANDRA HOTA
|
April 5, 1982 |
|
LAXMIDHAR ROUT Vs. STATE
|
January 14, 1982 |
|
LINGARAJ PAIKARAY Vs. RAGHUNATH CHHOTRAY
|
December 22, 1982 |
|
LORD MATCH INDUSTRIES THROUGH ITS PARTNER A. PUGALANTHI AND ORS. Vs. M.S. SELVASEKARAN
|
October 18, 1982 |
|
M S JAGGI Vs. REGISTRAR HIGH COURT OF ORISSA
|
October 18, 1982 |
|
MADHU SETHI Vs. BISHNU SETHI
|
April 19, 1982 |
|
MADHUSUDAN DHAL Vs. GAYA PRASAD GIRI
|
September 14, 1982 |
|
MAHADEV ACHARYA Vs. CH GAGAN CH DAS
|
September 22, 1982 |
|
MAHAMMED SAFFIQUE Vs. STATE
|
March 23, 1982 |
|
MAHENDRA KUMAR MISHRA Vs. SNEHALATA KAR
|
August 27, 1982 |
|
MANAGOVINDA SWAIN Vs. STATE OF ORISSA
|
August 19, 1982 |
|
MANGAL HEMRUM Vs. STATE OF ORISSA
|
January 4, 1982 |
|
MANGARAJ BARIK Vs. STATE OF ORISSA
|
March 16, 1982 |
|
MANOHARI DEVI Vs. CHOUDHURY SIBANAVA DAS
|
December 16, 1982 |
|
MAYADHAR BARIK Vs. MANAGING COMMITTEE, BINAYAKPUR M. E. SCHOOL AND OTHERS
|
March 2, 1982 |
|
MAYADHAR NAYAK Vs. SUB-DIVISIONAL OFFICERJAJPUR
|
January 13, 1982 |
|
MD YAKUB ALI Vs. MD SHIBLI
|
April 30, 1982 |
|
MD. MIRZA Vs. STATE
|
December 3, 1982 |
|
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ORISSA
|
February 4, 1982 |
|
MISS. SHANTIPRIYA KAR Vs. DIRECTOR OF PUBLIC INSTRUCTION (SCHOOLS) AND ORS.
|
November 22, 1982 |
|
MITI BEWA Vs. DAITARI NAYAK
|
March 5, 1982 |
|
MITU KHADIA Vs. STATE OF ORISSA
|
December 20, 1982 |
|
MOTI GOUDUNI Vs. STATE
|
May 3, 1982 |
|
MULRAJ DOSHI Vs. GANGADHAR SINGHANIA
|
April 21, 1982 |
|
MUNICIPAL COUNCILJEYPORE MUNICIPALITY Vs. GHANSYAM DAS TIRTH DAS
|
March 16, 1982 |
|
MUNIR MOHAMMED Vs. MD. ABDUL HAMID
|
January 21, 1982 |
|
MUNIR MOHAMMED Vs. MD. ABDUL HAMID
|
December 21, 1982 |
|
MURALIDHAR PRADHAN Vs. STATE OF ORISSA
|
March 30, 1982 |
|
N P SINGH DEO Vs. STATE OF ORISSA
|
September 23, 1982 |
|
NABIN CHANDRA PATNAIK Vs. NARENDRA MOHAPATRA
|
August 6, 1982 |
|
NAKULA CHANDRA AICH Vs. STATE OF ORISSA
|
May 14, 1982 |
|
NARAN PRADHAN AND 5 ORS. Vs. THE STATE OF ORISSA
|
September 9, 1982 |
|
NARAYANA MISRA Vs. STATE OF ORISSA
|
April 24, 1982 |
|
NATHULAL AGGARWALLA Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE
|
May 3, 1982 |
|
NEW GANGURAM SWEETS Vs. STATE OF ORISSA
|
March 15, 1982 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PRAMILA SABOO
|
June 24, 1982 |
|
NILAMADHABA NANDA Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
September 14, 1982 |
|
NILAMANI DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 2, 1982 |
|
NIRANJAN SWAIN Vs. STATE OF ORISSA
|
September 20, 1982 |
|
NITYANANDA GURU Vs. STATE OF ORISSA
|
December 13, 1982 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF CENTRAL
|
September 27, 1982 |
|
ORISSA FOREST CORPORATION LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE
|
February 4, 1982 |
|
ORISSA SUPPLY AGENCY Vs. MIRZA JALILUDIN
|
May 14, 1982 |
|
P S OBEROI Vs. ORISSA FOREST CORPORATION LTD
|
March 15, 1982 |
|
P VENKATESWAR RAO Vs. REVENUE OFFICER AND TAHSILDAR
|
March 5, 1982 |
|
P. SOMA SUNDAR RAO Vs. STATE OF ORISSA AND ORS.
|
April 19, 1982 |
|
PABITRA SWAL SINGH Vs. MANIKYA DEBI
|
August 9, 1982 |
|
PANA MAHAKURANI AND ORS. Vs. TEPRA MAHAKUR AND ORS.
|
February 16, 1982 |
|
PANU BEHERA Vs. JITENDRIYA DAS AND ORS.
|
August 20, 1982 |
|
PARTHA SARATHI GURU Vs. UTKAL UNIVERSITY
|
November 9, 1982 |
|
PENU ALIAS PANNU SETHI Vs. STATE OF ORISSA
|
January 23, 1982 |
|
PRASANNA MALI Vs. RAGHUMANI MISRA
|
April 5, 1982 |
|
PURUSOTTAM DAS AGARWALA Vs. PUSPA DEVI
|
February 26, 1982 |
|
RABINDRA DHAL Vs. JAIRAM SETHI
|
July 21, 1982 |
|
RAGHUNATH SUBUDHI Vs. JAGANNATH PANDA AND FOUR ORS.
|
September 20, 1982 |
|
RAIBARI BEHERA Vs. MANGARAJ BEHERA
|
July 23, 1982 |
|
RAJIB LOCHAN BEHERI Vs. STATE OF ORISSA
|
August 11, 1982 |
|
RAJKISHORE DAS Vs. GHANASHYAM NAYAK
|
September 21, 1982 |
|
RAM RAJA RAM Vs. DHRUBA CHARAN JENA
|
April 9, 1982 |
|
RAMABATAR AGARWALLA Vs. STATE
|
August 9, 1982 |
|
RAMAKRUSHNA TRIPATHY Vs. STATE OF ORISSA
|
August 24, 1982 |
|
RAMESH CHANDRA SAHU Vs. STATE
|
January 4, 1982 |
|
RATAN KHARSEL Vs. BASAN BAG
|
September 21, 1982 |
|
RATIKRISHNA NANDA Vs. STATE OF ORISSA
|
September 15, 1982 |
|
SADASIVA JENA Vs. STATE
|
May 15, 1982 |
|
SADHU DAS AND ANR. Vs. KALUNI BEWA
|
December 9, 1982 |
|
SAHU TRADING CO Vs. STATE OF ORISSA
|
November 16, 1982 |
|
SANATAN DAS Vs. AHALYA DEI
|
August 2, 1982 |
|
SANDEEP KUMAR GHOSH Vs. UTKAL UNIVERSITY
|
January 14, 1982 |
|
SANKAR ADABARIA Vs. CHATURBHUJ PATEL AND ORS.
|
November 22, 1982 |
|
SANKARLAL AGARWALA Vs. STATE OF ORISSA
|
February 19, 1982 |
|
SARADA DEI Vs. KHIROD KUMAR SAHU
|
October 12, 1982 |
|
SARAT CHANDRA PANDA Vs. HARI DAS
|
December 10, 1982 |
|
SECRETARY TO GOVERNMENT OF ORISSA, IRRIGATION DEPT. Vs. RAGHUNATH MOHAPATRA
|
December 10, 1982 |
|
SECRETARYWORKS DEPARTMENTGOVT OF ORISSA Vs. GHANASHYAM SAHU
|
March 26, 1982 |
|
SECRETARYWORKS DEPARTMENTGOVT OF ORISSA Vs. GOVINDA CHOUDHURY
|
September 28, 1982 |
|
SHANTIMANL DEI Vs. LINGARAJ MOHARANA
|
July 5, 1982 |
|
SHRI LINGARAJ JENA Vs. THE STATE OF ORISSA AND ORS.
|
July 14, 1982 |
|
SHRIKANT NARAYAN JOSHI Vs. STATE OF ORRI
|
October 8, 1982 |
|
SHYAMA SUNDAR HANTAL Vs. STATE
|
May 11, 1982 |
|
SHYAMSUNDAR BEHERA Vs. STATE
|
February 17, 1982 |
|
SIBARAM PANDA Vs. COLLECTORCUTTACK
|
January 21, 1982 |
|
SIKHAR BEHARA Vs. STATE
|
January 5, 1982 |
|
SOUTH EASTERN ROADWAYS Vs. SATYANARAYAN
|
March 23, 1982 |
|
SRI DURGA THAKURANI BIJE NIJIGARH Vs. CHINTAMONI SWAIN
|
March 16, 1982 |
|
SRIDHAR SAHU Vs. STATE OF ORISSA
|
January 18, 1982 |
|
STATE Vs. KANHU CHARAN BARIK
|
April 5, 1982 |
|
STATE Vs. DANDASI SAHOO
|
April 29, 1982 |
|
STATE Vs. BIPRA SAMAL
|
July 26, 1982 |
|
STATE Vs. BUDU GOUDA
|
September 23, 1982 |
|
STATE OF ORISSA Vs. BRAJESWARI DIBYA AND ORS.
|
June 21, 1982 |
|
STATE OF ORISSA Vs. PRATHAMAKHANDI LABOUR CONTRACT CO-OPERATIVE SOCIETIES
|
July 14, 1982 |
|
STATE OF ORISSA Vs. ORISSA OIL INDUSTRIES LTD
|
May 31, 1982 |
|
STATE OF ORISSA Vs. GANGARAM CHHAPOLIA
|
July 26, 1982 |
|
STATE OF ORISSA Vs. ORISSA STEEL CORPORATION
|
October 4, 1982 |
|
STATE OF ORISSA Vs. SANTOSH KUMAR AND CO
|
October 6, 1982 |
|
STATE OF ORISSA Vs. KIRTAN CHARAN MOHANTY
|
September 22, 1982 |
|
STATE OF ORISSA Vs. J N CHOUDHURY
|
August 6, 1982 |
|
STATE OF ORISSA Vs. CIVIEN CONSTRUCTION CO
|
September 14, 1982 |
|
STATE OF ORISSA Vs. PARAMANANDA PRADHAN
|
August 20, 1982 |
|
STATE OF ORISSA Vs. CHAKRADHAR SAHU
|
March 29, 1982 |
|
STATE OF ORISSA Vs. HABIB RAHIMUTULLA AND CO
|
March 15, 1982 |
|
STATE OF ORISSA Vs. VOONA SURU PATRA AND SONS
|
February 24, 1982 |
|
STATE OF ORISSA Vs. MURALIMANOHAR PRABHUDAYAL
|
February 4, 1982 |
|
STATE OF ORISSA Vs. BHAGAWANDAS ASHOK KUMAR
|
January 21, 1982 |
|
STATE OF ORISSA Vs. SATYABADI SAHU AND SONS
|
January 21, 1982 |
|
STATE OF ORISSA Vs. TRINATH DASH
|
January 5, 1982 |
|
STATE OF ORISSA Vs. B K PARIDA AND BROS
|
February 9, 1982 |
|
STATE OF ORISSA Vs. CUTTACK MONIHARY STORE
|
February 24, 1982 |
|
STATE OF ORISSA Vs. SHEOSANKAR TRADING CO
|
February 10, 1982 |
|
STATE OF ORISSA Vs. B C PASAYAT
|
October 18, 1982 |
|
STATE OF ORISSA AND ORS. Vs. PATEL ENGINEERING COMPANY LTD.
|
April 16, 1982 |
|
STRAW PRODUCTS LIMITED Vs. FACTORY OFFICER CENTRAL EXCISE
|
September 27, 1982 |
|
SUDARSAN PANDA Vs. LAXMIDHAR PANDA
|
August 16, 1982 |
|
SUDHAKAR NAIK Vs. STATE
|
August 20, 1982 |
|
SUKADEV SINGH Vs. STATE TRANSPORT AUTHORITY
|
April 13, 1982 |
|
SULABHA GOUDUNI Vs. ABHIMANYU GOUDA
|
October 6, 1982 |
|
TARINI SAHU Vs. STATE OF ORISSA
|
March 5, 1982 |
|
TILA GOUDA AND TARSUS LAKRA Vs. STATE
|
December 20, 1982 |
|
UNION OF INDIA Vs. ALLIED CONSTRUCTION COMPANY
|
July 26, 1982 |
|
V APPA RAO Vs. REVENUE OFFICERCHATRAPUR
|
March 23, 1982 |
|
V. PRABHAKAR RAO Vs. STATE OF ORISSA
|
February 11, 1982 |
LOGIN