A SURYANARAYAN MURTHY Vs. P KRISHNA MURTY
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March 21, 1957 |
ADI BHUMIANI Vs. STATE
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February 7, 1957 |
AJOY KUMAR JAGADEV MOHAPATRA Vs. SAILA BEHARI CHOWDHURY
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March 12, 1957 |
ANEM PEDDA SIVAPARVATAMMA Vs. EXECUTIVE OFFICER BERHAMPUR
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April 18, 1957 |
ARTA ROUT Vs. BHAGABAT BARAL
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January 29, 1957 |
BAHADUR THAKUR Vs. BATA SAHU
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October 25, 1957 |
BANAMBAR SAHU AND 5 ORS. Vs. THE STATE
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December 12, 1957 |
BANCHHANIDHI NAIK Vs. COLLECTOR OF BALASORE
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April 22, 1957 |
BASU DOMB Vs. STATE
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December 4, 1957 |
BASU DOMB Vs. STATE
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February 15, 1957 |
BHAJAN JENA Vs. PANCHU JENA
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October 29, 1957 |
BHALUKA BEHERA Vs. STATE
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February 28, 1957 |
BHASKAR CHANDRA SAHU AND ANR. Vs. HONNU SAHU AND ANR.
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November 22, 1957 |
BHIKARY RAM Vs. S HEDAIT MOHAMMAD SAHAJI
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November 26, 1957 |
Bihari Mandal Vs. State
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April 24, 1957 |
BIMAL CHARAN MITRA Vs. STATE OF ORISSA
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March 22, 1957 |
BISWAMBHAR SINGH Vs. STATE OF ORISSA
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April 25, 1957 |
BRUNDABAN SWAIN Vs. STATE
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February 12, 1957 |
BUDHI JENA Vs. DHOBAI NAIK
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September 3, 1957 |
BULA MOHANTYAND ANR. Vs. STATE
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December 10, 1957 |
CHANCHAL SINGH Vs. STATE
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October 15, 1957 |
CHINTAMONI PRATIHARI Vs. STATE OF ORISSA
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April 22, 1957 |
COMMISSIONER OF HINDU RELIGIOUS Vs. KANAK DURGA THAKURANI
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November 12, 1957 |
DASARATHI CHOWDHURI Vs. NILAMBORO SUBUDHI ORS.
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February 4, 1957 |
DASARATHI MOHAPATRA Vs. STATE OF ORISSA
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July 16, 1957 |
DHIRENDRANATH DAS Vs. STATE OF ORISSA
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November 21, 1957 |
DIGAMBAR ARUK Vs. NANDA ARUK
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July 29, 1957 |
EPARI CHINNAKRISHNA MURTY Vs. SALES TAX OFFICER GANJAM CIRCLE I
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September 3, 1957 |
FAKIR CHARAN DAS Vs. STATE
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February 8, 1957 |
FAKIR MOHAN DAS Vs. STATE
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November 27, 1957 |
FATECHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
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October 14, 1957 |
GOBINDA DAS AND ANR. Vs. DINABANDHU PATRA AND ORS.
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April 5, 1957 |
GOPINATH NAIK Vs. STATE
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February 15, 1957 |
GOUR CHANDRA SAHU Vs. GARIB KAR
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April 8, 1957 |
GUDLA VENKATARATNAMMA Vs. SINDHIRI SATYANARAYANA
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February 1, 1957 |
GURRALA JAGGARAO Vs. GOPISETTI BHAASKARA RAMCHANDRA
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September 20, 1957 |
HARA BEWA Vs. BANCHANIDHI BARIK
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April 26, 1957 |
HARAMANI DEVI Vs. BALARAM PANDA
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January 31, 1957 |
HARIBANDHU MOHANTY Vs. HAREKRISHNA BEHERA
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April 22, 1957 |
HARIHAR OJHA Vs. LAXMI JENA
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November 20, 1957 |
HARIKRISHAN AGARWALLA Vs. BAIJNATH MAHAJAN
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December 4, 1957 |
HEMANTA KUMAR BOSE Vs. STATE OF ORISSA
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November 12, 1957 |
HIRA MEHER Vs. BIRBAL PRASAD AGARWALA
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April 23, 1957 |
HRUSHIKESH Vs. KRUSHNA CHANDRA GHADEI
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November 26, 1957 |
JAGANNATH BISWAL AND NINE ORS. Vs. THE STATE
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December 18, 1957 |
JAGANNATH PRATIHARI AND ORS. Vs. LOKONATH PATNAIK AND ORS.
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August 14, 1957 |
JALADHAR BEHERA AND ORS. Vs. BHUBANESWAR PADHAN
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February 1, 1957 |
JAMBESWAR BEHERA Vs. KASI NAIK
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October 25, 1957 |
JEYPORE SUGAR COMPANY LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
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July 25, 1957 |
JOGESWAR SAHU Vs. BISHNU MAJHI
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September 25, 1957 |
K RAJAGOPAL RAO Vs. STATE OF ORISSA
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November 26, 1957 |
K.C. SAHOO AND ANR. Vs. REPUBLIC OF INDIA
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April 29, 1957 |
KANDURI CHARAN NAIK Vs. GOBINDA CHANDRA JENA AND ORS.
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November 5, 1957 |
KASHINATH PATRO AND ANR. Vs. STATE
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September 10, 1957 |
KASINATH PODDAR Vs. STATE
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January 9, 1957 |
KELUNI DEI Vs. JAGABANDHU NAIK
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September 25, 1957 |
KESHAB ACHARYA Vs. SOMEHATH BEHERA
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November 22, 1957 |
KHETRABASI PADHAN Vs. BISIKESHAN PADHAN
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April 10, 1957 |
KHETRO NAHAKO Vs. SUKURU PANDA
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July 12, 1957 |
KORA RANA Vs. SAIBO BEHERA
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December 4, 1957 |
LAKSHMI SETTI Vs. STATE
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January 10, 1957 |
LAMBODAR PANDA Vs. RAMESH CHANDRA PANDA
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November 12, 1957 |
LINGAM NARAYAN DAS Vs. PUNIA DAS
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November 1, 1957 |
LOKANATH DAS AND ORS. Vs. THE STATE
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August 5, 1957 |
LOKENATH SAHU Vs. DONDAPANI SAHU
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December 16, 1957 |
LOKI PRASAD RAM Vs. STATE OF ORISSA
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July 19, 1957 |
MADAN LAL JOJODIA Vs. STATE
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August 30, 1957 |
MADAN MALLIK AND ANR. Vs. SUDARSAN DALABEHERA
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December 12, 1957 |
MAHABIR PRASAD AGARWALA Vs. STATE
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August 20, 1957 |
MAHESWARI PRASAD DEO Vs. STATE OF ORISSA
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July 18, 1957 |
MAHESWARI PRASAD DEO Vs. STATE OF ORISSA AND TWO ORS
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July 18, 1957 |
MANGULU SAHU Vs. STATE
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December 16, 1957 |
MATRUMAL Vs. MADANLAL GOURISHANKAR
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March 29, 1957 |
MOHAMMAD ASGAR ALI Vs. NARAYAN MOHAPATRA
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December 4, 1957 |
NAKAFODI ALIAS JADUMANI PARIKHA Vs. STATE
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November 29, 1957 |
NAMDEO SINDHI Vs. STATE
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May 3, 1957 |
NANAGARAM ALIAS NANAKRAM AGARWALA Vs. NIRMAL PRASAD HALWAI AND ANR.
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February 1, 1957 |
NARAHARI Vs. MURALIDHAR ROUT
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March 5, 1957 |
NARASINGHA CHANDRA PANDA AND ANR. Vs. MAHESWAR PANDA AND ANR.
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November 1, 1957 |
NEW ORISSA TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
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January 31, 1957 |
NITAI NAIK Vs. STATE
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March 22, 1957 |
NITYANANDA MOHANTA AND 3 ORS. Vs. STATE
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August 29, 1957 |
ORIENT PAPER MILLS LTD Vs. SITARAM AGARWALA
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April 23, 1957 |
ORIENT PAPER MILLS LTD Vs. STATE OF ORISSA
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February 4, 1957 |
PAGLA BABA Vs. STATE
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January 2, 1957 |
PAIKA PADHANO Vs. PINDIKO PATRO
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August 14, 1957 |
PANCHANAN DALAI Vs. LAKSHMIDHAR DALAI
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September 13, 1957 |
PATAR MUNDA Vs. STATE
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September 13, 1957 |
RAGHU PATRO APPARAO PATNAIK Vs. STATE OF ORISSA
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December 2, 1957 |
RAGHUNATH LENKA Vs. KARUNAKAR ROUT
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July 19, 1957 |
RAGHUNATH PARAMANIK Vs. STATE
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December 5, 1957 |
RAGHUNATH PRUSTI Vs. SAUDDIN KHAN
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October 28, 1957 |
RAMACHANDRA PODDAR Vs. STATE
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January 9, 1957 |
RAMAKRUSHNA MOHAPATRA Vs. GANGADHAR MOHAPATRA
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September 2, 1957 |
RAMANARAYAN DAS Vs. STATE OF ORISSA
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December 4, 1957 |
S R AGARWALLA AND BROTHERS Vs. COLLECTOR OF SALES TAX ORISSA
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November 21, 1957 |
SADASIV DAS Vs. STATE
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September 20, 1957 |
SALIL KUMAR GHOSE Vs. STATE OF ORISSA
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January 3, 1957 |
SANSIR PATELIN Vs. SATYABATI NAIKANI
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November 19, 1957 |
SARADA CHARAN PARIJA Vs. THE STATE AND ANR.
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October 14, 1957 |
SARAT KUMAR DE Vs. DEBENDRA NARAYAN DUTTA AND ORS.
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February 8, 1957 |
SHARIF BEG Vs. GOLAM MAHAMMED
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August 27, 1957 |
SHYAMSUNDAR DWIVEDY Vs. DIVISIONAL FOREST OFFICER
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December 11, 1957 |
SOMANATH DIXIT Vs. THE STATE OF ORISSA AND ORS.
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July 18, 1957 |
SRIDHAR SAHU Vs. THE MEMBER-IN-CHARGE, COMMERCIAL TAXES, BOARD OF REVENUE
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August 29, 1957 |
SRINIVAS RAMANUJ DAS Vs. COMMISSIONER HINDU RELIGIOUS
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March 5, 1957 |
STATE Vs. BANCHHANIDHI MEHAR
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April 4, 1957 |
STATE Vs. CHIRANJILAL AGARWALLA
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October 14, 1957 |
STATE Vs. JUGAL KISHORE NANDA
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August 13, 1957 |
STATE Vs. ANADI BETANKAR
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December 13, 1957 |
STATE Vs. BASUDEB SENAPATI AND 13 ORS.
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September 13, 1957 |
SYAM SUNDAR MISRA Vs. STATE OF ORISSA
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July 11, 1957 |
URBASI DHARUANI Vs. CHANDRA DHARUA
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February 8, 1957 |
V SOMANATH RAJU Vs. KONCHADA RAMAMURTY SUBUDHI
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January 4, 1957 |
ZAIBUN NISA BEGUM Vs. STATE OF ORISSA
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February 11, 1957 |