CENTRAL BANK OF INDIA Vs. STATE
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August 20, 1999 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PFIZER LTD
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August 24, 1999 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. EICHER TRACTOR LIMITED
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November 22, 1999 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INFAR INDIA LIMITED
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August 24, 1999 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
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October 22, 1999 |
MAHARAJA GROUP OF COMPANIES Vs. STATE
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September 21, 1999 |
MS VEENA BHATIA Vs. TECHNOLOGY PARK LTD
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July 2, 1999 |
NARANG STORE Vs. T T KRISHNAMACHARI AND CO
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January 14, 1999 |
R C MAHESHWARI Vs. NATIONAL INSURANCE CO
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October 22, 1999 |
S S AHUJA Vs. PIZZA EXPRESS
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August 17, 1999 |
URVASHI ENTERPRISES LIMITED Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD
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September 27, 1999 |
VIKRAM MAHURKAR Vs. HINDUSTAN MOTORS LIMITED
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August 30, 1999 |