REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. HYMA & ANR. Vs. TATA AIG INSURANCE CO. LTD. & 3 ORS.	August 11, 2017
A.P. STATE SEEDS DEVELOPMENT CORPORATION LTD. REP BY ITS MANAGER, 4TH LANE KANNAVARI THOTA GUNTUR A.P Vs. NALLURI RAM BABU S/O SUBBAIAH R/O UNGUTRU AMRAVATHI MANDAL GUNTUR A.P	February 14, 2017
A.V. COTTEX LIMITED Vs. ORIENTAL INSURANCE CO. LTD.	April 28, 2017
AAKRITI JAIN D-23 Vs. M/S. UNITECH LIMITED	June 1, 2017
ABHAY CARRIERS (P) LIMITED Vs. THE ORIENTAL INSURANCE CO. LIMITED	July 27, 2017
ABHISHEK KUMAR & ANR Vs. NITESH URBAN DEVELOPMENT PVT LTD	September 5, 2017
ABHISHEK ROY Vs. M/S. UNITECH LIMITED	April 11, 2017
ACHAMBHIT PRASAD GUPTA Vs. ORIENTAL INSURANCE CO. LTD.	January 20, 2017
ACKRUTI JAY DEVELOPERS AND OTHERS Vs. SHASHI GOVIND GADAKH	January 6, 2017
ADANI WILMAR LIMITED FORTUNE TOWER Vs. ORIENTAL INSURANCE CO. LTD.	February 20, 2017
ADESH VIJH Vs. M/S. PARSVNATH DEVELOPERS LTD.	August 11, 2017
ADITYA CONSTRUCTION CO. INDIA (P) LTD. Vs. M. SRINIVAS AND ANOTHER S/O. M. KRISHNA RAO	March 3, 2017
ADITYA SHARMA S/O. SHRI RAKESH KUMAR Vs. M/S. CHADHA MOBILE HOUSE PVT. LTD. AND 2 OTHERS	April 7, 2017
ADVANCE ISPAT (INDIA) LTD Vs. PARSVNATH DEVELOPERS LIMITED	July 13, 2017
AEGON RELIGARE LIFE INSURANCE COMPANY LTD. Vs. ADARI LAKSHMI	October 9, 2017
AERENS GOLDSOUK INTERNATIONAL LIMITED Vs. PRIYA CHAUDHARY & ANR.	February 7, 2017
AFTAB SINGH Vs. EMAAR MGF LAND LTD.	July 13, 2017
AGARWAL ORTHOPEDIC HOSPITAL Vs. SANDEEP ARORA	February 20, 2017
AGRA DEVELOPMENT AUTHORITY Vs. SMT. SHAMIM MUFEES	December 6, 2017
AGRICULTURAL INSURANCE CO. OF INDIA LTD. SAMGHI UPASANA TOWER, 4TH FLOOR, C098 C SCHEME, SUBHASH MARG, NEAR AHINSA CIRCLE JAIPUR RAJASTHAN Vs. HEM SHANKAR AND ANOTHER S/O KACHRULAL JOSHI R/O TALORE AASPUR DUNGRAPUR RAJASTHAN	February 1, 2017
AGRICULTURE INSURANCE CO. OF INDIA LTD. Vs. RAMKESHWAR SINGH	January 19, 2017
AHMEDABAD MERCANTILE CO Vs. M/S. JAINIK & COMPANY PROPRIETOR SMT. HEMANGINI DEEPAK SHAH	April 12, 2017
AIR ARABIA AIRLINE Vs. DR. ASHOK KATARIA	April 7, 2017
AIR INDIA LTD. Vs. SUBHASH KASHINATH	July 3, 2017
AIR INDIA LTD. CHAIRMAN & MANAGING DIRECTOR Vs. A. MADHASAMY & 2 ORS. RESERVE BANK OF INDIA	February 20, 2017
AJAY AGGARWAL Vs. UNITECH RELIABLE PROJECTS PVT. LTD.	January 11, 2017
AJAY AGGARWAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD	December 5, 2017
AJAY BABU & ANR ; S B C INFRA PROJECTS INDIA LTD Vs. M V S N VIJAY KUMAR	December 18, 2017
AJAY BABU & ANR ; SBC INFRA PROJECTS INDIA LTD Vs. PRAVEEN KUMAR BANSAL	December 18, 2017
AJAY BABU & ANR ; SBC INFRA PROJECTS INDIA LTD Vs. T SRIVALLI	December 18, 2017
AJAY BABU & ANR ; SBC INFRA PROJECTS INDIA LTD Vs. P S B BHARATH	December 18, 2017
AJAY DEEP GARG Vs. M/S. IDEB PSB ESTATES PVT. LTD.	July 24, 2017
AJAY KHANDEL & ANR. Vs. PRAKASH NURSINGH HOME & ANR.	October 4, 2017
AJAY KUMAR Vs. M/S. ANAND AUTO MOBILE & ANR.	August 2, 2017
AJAY KUMAR Vs. L.N. MITHILA UNIVERSITY, DARBHANGA	March 29, 2017
AJAY SARDANA & ANR ; DAMAN SARDANA Vs. UNITECH LIMITED	June 28, 2017
AJEET LEKHRAJ ARENJA Vs. M/S. UNITECH LTD.	February 9, 2017
AJIT SANTOKCHAND SURANA Vs. NATIONAL INSURANCE CO. LTD.	May 4, 2017
AJMER URBAN COOPERATIVE BANK LTD. Vs. MANISH WILLIAMS	November 2, 2017
AJMER VIDYUT VITRAN NIGAM LTD Vs. SURRENDER SON OF MOTI RAM	December 18, 2017
AJOY NARAIN Vs. M/S. UNITECH LIMITED	November 27, 2017
AKSHAY & ANR. Vs. ADITYA & ORS.	November 28, 2017
AKSHAY CHHABRA Vs. M/S. UNITECH LIMITED	July 21, 2017
AKSHAY SOOD Vs. M/S. PAL INFRASTRUCTURE & DEVELOPERS PVT LTD. & ANR.	January 2, 2017
ALCHEMY BIOTECH PVT. LTD. 3, AND 4 IIND FLOOR, D BLOCK, DOSHI GARDEN SHOPPING MALL, ARCAT ROAD, VADAPALANI, CHENNAI Vs. M/S. MAHALAKSHMI PAINTS G	January 10, 2017
ALI BARAMY ASHIYANA KURIYAL LANE KOZHIKODE KERALA Vs. COUNRTY VACATIONS INTERNATIONAL HOLIDAY CLUB AND OTHER YMCA INTERNATIONAL CULTURAL COMPLEX YMCA CROSS ROAD CALICUT	January 4, 2017
ALIENS DEVELOPERS (P) LTD. Vs. SYED SADIQ HUSSAIN	February 9, 2017
ALLAHABAD BANK Vs. AMAR LAL BANSAL S/O. LT. SH. DULI CHAND BANSAL	December 12, 2017
ALOK JAIN S/O JUGAL KISHOR JAIN Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & 2 ORS; BAJAJ ALLIANZ LIFE INSURANCE CO LTD; CENTRAL BANK OF INDIA THROUGH BRANCH MANAGER, BRANCH AKALTARA	August 14, 2017
ALOK SINHA S/O SHRI PRAKASH CHANDRA SINHA. Vs. MAHINDRA & MAHINDRA LTD. AND 2 OTHERS	July 26, 2017
ALOP KUMAR MITTAL Vs. NEELKANTH TOWN PLANNER PVT. LTD. & ANR.	November 27, 2017
ALPANA GUPTA Vs. MD., JAI KRISHNA KRISHNA ARTEC	May 24, 2017
ALPHA & OMEGA DIAGNOSTICS (INDIA) LTD. Vs. ASSET RECONSTRUCTION COMPANY OF INDIA LTD.	July 31, 2017
AMAL KUMAR MUKHERJEE Vs. TARAK NATH SARKAR	January 31, 2017
AMAN KAPOOR Vs. NATIONAL INSURANCE CO.	April 17, 2017
AMAR BHUSHAN PARKASH Vs. PRINCIPAL DR. ZAKIR HUSSAIN TEACHER TRAINING COLLEGE LAHARIASARI	February 21, 2017
AMAR BHUSHAN PRAKASH Vs. MANAGER, LEGAL, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD & ANR ; CHAIRMAN, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD	November 15, 2017
AMAR BHUSHAN PRAKASH Vs. CHAIRMAN, BAJAJ ALLAINZ LIFE INSURANCE COMPANY LTD & 3 ORS ; REGIONAL OFFICE; MANAGER, MEDICARE TPA, SERVICES(I) PVT LTD ; T A M PANKAJ KUMAR	November 15, 2017
AMAR BHUSHAN PRAKASH S/O LATE RAM PRAKASH SINGH Vs. BRANCH MANAGER MANAGER	March 28, 2017
AMAR EDUCATION SOCIETY Vs. CMD, PUNJAB AND SINDH BANK AND OTHER 21, RAJENDER PALACE NEW DELHI	January 19, 2017
AMAR NATH CHATURVEDI AND OTHERS S/O LATE SHRI SHYAM SUNDER CHATURVEDI. Vs. CHHABRA HOSPITAL AND 6 OTHERS	January 17, 2017
AMARJIT KAUR W/O. SHRI JOGINDER SINGH Vs. KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD.	February 28, 2017
AMARNATH Vs. LIFE INSURANCE OF INDIA LTD. JAUNPUR DISTRICT	February 27, 2017
AMBIKA KNITTING MILLS (P) LTD Vs. NEW INDIA ASSUARNCE CO LTD	December 19, 2017
AMIT PURWANT JOINT VENTURE & 3 ORS Vs. MANISHA SANDEEP THAKUR & ANR	December 12, 2017
AMIT TYAGI Vs. UNITECH HI-TECH DEVELOPERS LTD. & 2 ORS.	August 25, 2017
AMITAVA NEOGI Vs. ORBIT CORPORATION LIMITED AND ANOTHER	July 17, 2017
AMIYA DAS S/O. SHRI B.M. DAS Vs. VIJENDRA SING DIWAKAR S/O. LATE JAWAHAR LAL DIWAKAR	February 21, 2017
AMRIK SINGH GILL & ANR. S/O. SH. DEVA SINGH Vs. M/S. ANSAL PROPERTIES AND INFRASTRUCTURE LTD.	August 2, 2017
AMRITA ROSHA JAIN & ANR. Vs. ARVINDER SINGH GREWAL & 3 ORS.	August 25, 2017
AMRITSAR IMROVEMENT TRUST Vs. INDERJIT BHATIA	November 24, 2017
AMWAY INDIA ENTERPRISES PVT. LTD. Vs. CONSUMER GUIDANCE SOCIETY	October 31, 2017
ANDHRA BANK AND ORS., SRISAILAM BRANCH SRISAILAM A.P. Vs. AKHIL BHARTIYA BRAHAMINA KARIVENA NITYA ANNADANA SATRAM	March 22, 2017
ANIL & CO Vs. SHIPPING CORPORATION OF INDIA	November 14, 2017
ANIL KUMAR DUBEY Vs. BRANCH MANAGER / SENIOR DIVISIONAL MANAGER, LIC OF INDIA & ANR ; REGIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA	October 12, 2017
ANIL KUMAR GARG S/O KAPOOR CHAND GARG; KAMALDEEP BHUCHAR @ KANWAL DEEP BHUCHAR RESIDENT OF MOHALLA BHUCHARAN NAWANSHAHR, TEHSIL NAWANSHAHR, DISTRICT SBS NAGAR PUNJAB; GURDEV KAUR W/O OF CAPT SUKHDEV SINGH Vs. NAWANSHAHR IMPROVEMENT TRUST SHAHIB BHAGAT SINGH NAGAR THORUGH ITS CHAIRMAN/AAEXECUTIVE OFFICER LUDHIANA PUNJAB	August 24, 2017
ANIL KUMAR JAIN Vs. M/S. EMAAR MGF LAND LIMITED	February 6, 2017
ANIL KUMAR JAIN S/O LT KAILASH CHAND JAIN Vs. RELIANCE GENERAL INSURANCE CO LTD THROUGH ITS GENERAL MANAGER	November 17, 2017
ANIL RAMCHANDRA BABHALE Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD	May 24, 2017
ANIL S/O. GANGADHAR LANJEWAR Vs. AJAY & 2 ORS. S/O. MOTILAL KEDIA	April 18, 2017
ANIRUDDHA SINGH Vs. JAI PRAKASH ASSOCIATES LTD. AND OTHERS	March 14, 2017
ANJALI PRASAD W/O LATE RAMESH PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD REPT BY DIVISIONAL OFFICER-III	September 1, 2017
ANJANI GUPTA Vs. FUTURE GENERALLY INDIA INSURANCE COMPANY	December 12, 2017
ANJU KALSI Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.	March 24, 2017
ANKESH GOYAL S/O MOHAN LALA GOYAL Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD & ANR; ESTATE MANAGERHOUSING BOARD FIRST SANGANER JAIPUR RAJASTHAN	April 7, 2017
ANKUR AERON Vs. BAGZONE LIFESTYLES PVT. LTD. & ORS.	May 9, 2017
ANKUR GOSWAMI Vs. SUPERTECH LIMITED & ANR.	July 13, 2017
ANMATI DEVI Vs. PAWAN AUTOMOBILES & ORS.	February 20, 2017
ANSAL HOUSING AND CONSTRUCTION LTD Vs. TULIKA GUPTA & ANR; GEETA GUPTA	August 24, 2017
ANSAL LOTUS MELANGE PROJECTS (P) LTD. Vs. ABHILASH KUKANA & ANR. 458, LILA CHOWK PURANI ABADI, SRIGANGA NAGAR RAJASTHAN	February 10, 2017
ANTONIO PAULO LOBO Vs. NANDINI PRAKASH SINARI & ORS.	February 2, 2017
ANUPAMA COLLEGE OF ENGINEERING THROUGH ITS CHAIRMAN Vs. AMIT AHLAWAT	May 26, 2017
ANURAG SHUKLA & ANR. Vs. JAIPRAKASH ASSOCIATES LTD.	July 17, 2017
ARBIND KUMAR Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD & 4 ORS ; REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD ; BRANCH MANAGER, STATE BANK OF INDIA; DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD ; C M D NATIONAL INSURANCE COMPANY LTD	November 15, 2017
ARCHANA PATEL Vs. NATIONAL INSURANCE CO LTD	September 5, 2017
ARIISTO DEVELOPERS PVT LTD & 3 ORS ; HIREN NARENDRA PATEL; BHAVESH PALAN; ATITHI NAREDRA PATEL Vs. CHANDRAKANT NAGJI PATEL	September 19, 2017
ARINDAM KAR Vs. PROPRIETOR, RUPASHI CINEMA HALL	October 12, 2017
ARUN INKS PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.	May 24, 2017
ARUN KUMAR 556, RADIO STATION LANE, NEAR A.I.R. JALANDHAR PUNJAB Vs. SADHU SINGH &AMP; ORS. VILLAGE AND PO MUCCHAL THE. BABA BAKALA AMRITSAR PUNJAB	February 14, 2017
ARVIND NEVITIA Vs. M/S. UNITECH LIMITED	July 19, 2017
ARVIND NIGAM S/O. SH. RAJA NIGAM Vs. NEW INDIA ASSURANCE COMPANY LIMITED & 2 ORS.	February 20, 2017
ARVIND YADAV Vs. OMAXE AZORIM DEVELOPERS PVT. LTD.	April 20, 2017
ASHA DEVI Vs. LIFE INSURANCE CORPORATION LTD.	December 7, 2017
ASHISH KUMAR JAISWAL Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND OTHERS	January 19, 2017
ASHISH KUMAR WALECHA S/O. SHRI SEVAK RAM WALECHA Vs. MANAGER CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD. & ANR.	April 20, 2017
ASHISH SHAH Vs. NEW INDIA ASSURANCE CO LTD & ANR	December 22, 2017
ASHISH SINGH AND OTHER Vs. M/S. ALCHEMY INDIA AND 3 OTHERS	January 10, 2017
ASHOK AGGARWAL Vs. IMPROVEMENT TRUST	August 11, 2017
ASHOK BABULAL VARDHAN Vs. AMIT ESTATE CO-OPERATIVE HOUSING SOCIETY LTD & ANR	November 9, 2017
ASHOK BASU SON OF LATE BHABESH CHANDRA BASU Vs. M/S. D.K. CONSTRUCTION AND 4 ORS. (PROPRIETOR SRI DEEPTEN DAS)	March 29, 2017
ASHOK KUMAR Vs. FRONTIER AUTOWORLD PVT. LTD.	September 11, 2017
ASHOK KUMAR AGRAWAL Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD.	November 7, 2017
ASHOK KUMAR DHAWAN AND 2 OTHERS SON OF SH. TARA CHAND DHAWAN Vs. KOTAK MAHINDRA BANK LTD. AND 2 OTHERS	July 25, 2017
ASHOK MITTAL Vs. M/S. UNITECH LIMITED	November 7, 2017
ASHRAFBI KHUTUBUDDIN NALBAND Vs. SHEHTAJ & ANR.	December 5, 2017
ASLEEN KAUR Vs. PUNJAB STATE POWER CORPORATION LTD	February 9, 2017
ASSISTANT ENGINEER, JODHPUR VIDYUT VITRAN NIGAM LTD. Vs. MAZID	May 9, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PANDURANG	October 12, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. NITYAMATBI GAFAR MANER	November 9, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES Vs. L. SUNDARARAJAN	October 10, 2017
ASSTT. PROVIDENT FUND COMMISSIONER Vs. PUSHPAVALLY & ANR.	June 15, 2017
ATANU MUKHERJEE Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT. LTD.	March 7, 2017
ATUL GAUR Vs. STANDARD CHARTERED BANK LTD & ANR ; CREADIT INFORMATION BUREAU (INDIA) LTD	October 11, 2017
ATUL MOHAN JOSHI Vs. SHUBH ENTERPRISE	September 15, 2017
AU FINANCIER (INDIA) LTD. REGISTERED OFFICE AT 19 DHULESHWAR GARDEN, AJMER ROAD JAIPUR RAJASTHAN Vs. JITENDRA SINGH CHOUDHARY S/O PRABHULA, R/O KUTUPURA JATAN NEAR RAILWAY STATION MAINTOWN, SAWAI MADHOPUR RAJASTHAN	March 7, 2017
AUTO HANGAR INDIA PVT. LTD. Vs. HARSH LAMBAH FLAT NO. B	January 2, 2017
AVIVA LIFE INSURANCE CO. LTD. Vs. REKHABEN RAMJIBHAI PARMAR	April 12, 2017
AZAD Vs. PARAVOOR ENGINEERS	March 7, 2017
AZAZ HAIDER R/O VILLAGE PEDI P. O.FARIDPUR, BHOGI DISTT BIJNOR UTTAR PRADESH Vs. LIC OF INDIA THROUGH ITS BRANCH MANAGER, BRANCH BIJNOR DISTT. BIJNOR UTTAR PRADESH	February 14, 2017
AZURE TREE TOWNSHIPS LLP Vs. SRISHTI CO-OPERATIVE HOUSING SOCIETY LIMITED	May 26, 2017
AZURE TREE TOWNSHIPS LLP A LIMITED LIABLITY PARTNERSHIP, REGISTERED UNDER LIMITED LIABLITY, PARTNERSHIP ACT, 2008, HAVING ITS OFFICE AT 101, KALPATARU, SYNERGY, OPP. GRAND HYATT, SANTACRUZ EAST, MUMBAI Vs. SRISHTI BUILDING NO. 343 CO	May 26, 2017
B-1 DEVADIG CO-OP HOUSING SOCIETY LTD THROUGH SECRETARY Vs. N V DESHPANDE	December 7, 2017
B.S. VERMA E-305, EAST OF KAILASH Vs. MUNICIPAL CORPORATION OF FARIDABAD	February 22, 2017
B.U. BHANDARI MOTORS PVT. LTD. Vs. VIJAY PRAKASHRAO DHERE	January 5, 2017
BABLI W/O RAJ KUMAR Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT	December 6, 2017
BABU PAUL Vs. MANAGER, NATIONAL INSURANCE CO. LTD	January 24, 2017
BACHHU SINGH Vs. NATIONAL INSURANCE COMPANY LTD.	April 27, 2017
BAGALKOT TILES Vs. S D INDIKAR	November 17, 2017
BAGIT TODAY AND ANR. C/O. TODAY RETAIL NETWORK PVT. LTD. Vs. SWAMI ATMANANDENDRA SARASWATHI HALAGAIAHNAHHUNDI MYSORE	March 17, 2017
BAJAJ ALLIANZ GEN. INS. CO. LTD Vs. DR. PALLAVI PAWAN SAVE & ANR	November 28, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HARPAL SINGH & ANR ; HARJOT SINGH	October 16, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. MAHANANDA GANGADHAR JALKOTE	February 23, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNDENT INDIA	January 9, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNDENT INDIA & 2 ORS.	February 7, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. R. HENRY RAJESH S/O. M. RAJENDRAN	February 23, 2017
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SUKHBIR KAUR & 2 ORS; GENERAL MOTORS INDIA PVT LTD; ARYMAN AUTOMOBILES	August 2, 2017
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED Vs. BACHCHU	May 26, 2017
BAJAJ AUTO LTD. & ANR. Vs. CONWARE, CONTAINER FREIGHT	April 28, 2017
BAJAJ CAPITAL LTD. & ANR. Vs. SHIKHA GUPTA & ANR. D/O. JAI BHAGWAN GUPTA,	April 20, 2017
BAJAJ CAPITAL LTD. AND ANR. Vs. SHIKHA GUPTA AND ANR.	June 15, 2017
BAJWA DEVELOPER LTD Vs. KESHAVE KUMAR	November 3, 2017
BAL KRISHNA SAXENA & ANR ; NEELAM SAXENA Vs. VATIKA LTD	September 19, 2017
BALESHWAR SINGH VILLAGE AND POST PARSHURAMPUR Vs. LIFE INSURANCE CO.AND ORS. CENTRAL OFFICE AT YOGAKSHEMA JEEVAN BIMS MARG MUMBAI	March 16, 2017
BALJINDER KAUR Vs. LIC HOUSING FINANCE LIMITED	May 19, 2017
BALJIT KAUR Vs. M/S. DIVINE MOTORS & ANR.	June 8, 2017
BALJIT SINGH Vs. KUMAR HOSPITAL, PUNJAB	March 7, 2017
BALRAJ HARDWARE STORE Vs. RELIANCE GENERAL INSURANCE CO. LTD.	March 8, 2017
BALVINDER SINGH NARANG & ANR ; ANURADHA NARANG Vs. UNITECH LIMITED	November 27, 2017
BANK OF BARODA Vs. RUBIA INTERNATIONAL EXPORT INDUSTRIES	May 2, 2017
BANK OF INDIA THROUGH ITS BRANCH MANAGER, CITY CENTRE BRANCH, SANGAM CINEMA BHAWAN, G.T. ROAD, AMRITSAR PUNJAB Vs. M/S. PUNJAB HIDE CO. &AMP; 2 ORS. THROUGH ITS PARTNER SH. ASHOK SACHDEVA, S/O. SH. JAGJIT SINGH, R/O. 663	March 15, 2017
BANK OF MAHARASHTRA Vs. PADMAKAR GOVIND BHASE	July 17, 2017
BANK OF MAHARASHTRA Vs. ABHIJIT R/O. GONDGAON, TQ. SOYGAON	August 1, 2017
BANNE SINGH SHEKHAWAT S/O SHRI MADAN SINGH SHEKHAWAT Vs. PRINCIPAL JHUNJHUNU ACADEMY JHUNJHUNU INTERNATION WISOM CITY	April 6, 2017
BANSAL POLES PRIVATE LIMITED Vs. ORIENTAL INSURANCE COMPANY LTD	December 19, 2017
BANT SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS.	October 17, 2017
BANWARI LAL AGARWAL &AMP; ASHOK KUMAR PARTNERS OF PARVATI GAS AGENCY,J. P. CHOWK, DISTT. SIWAN BIHAR Vs. JITAN PRASAD S/O. LATE MUKH PRASAD, R/O. VILLAGE SARAWE TOLA, MATHIYA, P.O. SARAWE DISTT. SIWAN BIHAR	February 14, 2017
BARNALA BUILDERS AND PROPERTY CONSULTANTS Vs. ALOK SINGHAL	May 17, 2017
BARODA U P GRAMIN BANK THROUGH ITS BRANCH MANAGER Vs. VIRENDRA KUMAR SINGH & 4 ORS S/O LT RAJ MANI SINGH; DHARMENDRA KUMAR SINGH S/O LT RAJ MANI SINGH; GIRENDRA BAHADUR SINGH S/O LT RAJ MANI SINGH; DAYA NAND SINGH S/O LT RAJ MANI SINGH; SAROJ SINGH, W/O LT RAJ MANI SINGH	October 25, 2017
BELU SYAL D-1/2 Vs. UNITECH HI-TECH DEVELOPERS LTD.	January 31, 2017
BENETTON INDIA PRIVATE LIMITED Vs. RAVINDER SINGH	February 9, 2017
BHAGWAN DAS S/O LATE SHRI DULA RAM, (DECEASED HEREIN) Vs. NATIONAL INSURANCE COMPANY LTD.	February 14, 2017
BHAGWAN SINGH SHEKHAWAT, S/O SH. BHANWAR SINGH SHEKHAWAT, R/O 2C Vs. M/S. R.K. PHOTOSTATE &AMP; COMMUNICATION &AMP; 2 ORS. THROUGH ITS AUTHORIZE OFFICER /OWNER) 3D/36, B.P ( NEAR 2	March 7, 2017
BHANUBEN VALJIBHAI, AMBALIYA MOTHER & LEGAL HEIR OF DECEASED DAXAY VALJIBHAI AMBALIYA Vs. LIC OF INDIA	December 4, 2017
BHANWARLAL Vs. RAJASTHAN HOUSING BOARD	February 13, 2017
BHARAT BHUSHAN GOEL Vs. ORIENTAL INSURANCE CO. LTD.	May 30, 2017
BHARAT PETROLEUM CORPORATION LTD. Vs. OM PRAKASH AND OTHERS	May 11, 2017
BHARAT SANCHAR NIGAM LIMITED & 2 ORS ; MANAGING DIRECTOR, DISTRICT COMMUNICATION DAPARTMENT; DY CIRCLE OFFICER, (TELEPHONE) BHARAT SANCHAR NIGAM LIMITED Vs. KAILASH CHAND MEENA	October 4, 2017
BHARTI KAKKAR & ANR. Vs. UNITECH LIMITED & ANR.	January 4, 2017
BHARTIYA DAK VIBHAG Vs. KRISHNA KUMAR AGRAWAL	June 22, 2017
BHARTIYA SAMAJIK VIKAS SAMITEE Vs. NATIONAL INSURANCE COMPANY LIMITED	May 12, 2017
BHAVNA W/O ANIL JASSAL Vs. CAAN WINGS CONSULTANCY SERVICES LIMITED	November 2, 2017
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. BRAHMANANDA HOTA	June 22, 2017
BHUBANESWAR DEVELOPMENT AUTHORITY &AMP; 2 ORS. A STATUTORY BODY REPRESENTED THROUGH ITS SECRETARY, AKASHSOBHA, SACHIVALAYA MARG, BHUBANESWAR DISTT Vs. SABITRI SETHI W/O SH. ANANTA SETHI, QR. NO. VIC 1/1, UNIT	February 15, 2017
BHUDHRANI HOUSING DEVELOPER (P) LTD. & 2 ORS. Vs. S.P. JAGTIANI & 2 ORS.	October 25, 2017
BHUPENDAR KUMAR BHANSALI S/O TRILOK CHAND BANSALI Vs. RAJASTHAN HOUSING BOARD JYOTI NAGAR JAIPUR RAJASTHAN	February 17, 2017
BHUPENDER SHARMA Vs. RPS INFRASTRUCTURE LIMITED	July 13, 2017
BHUPINDER KUMAR Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. & ANR.	July 4, 2017
BHURAMAL JATAV Vs. VYAVASTHAPAK, THE BAGHOR GRAM SEWA SAHAKARI SAMITI LTD. & ORS.	November 16, 2017
BHUSHAN KUMAR BATRA Vs. DR. S. P. MANDAL & ANR.	October 11, 2017
BHUSHAN THAPAR Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.	June 30, 2017
BIHAR STATE HOUSING BOARD 6, MANGLES ROAD, PATNA BIHAR Vs. BINOD KUMAR SINGH S/O. LATE PARMANAND SINGH	March 17, 2017
BIJOY SHANKER OJHA Vs. BANK OF INDIA & ANR	November 7, 2017
BILLROTH HOSPITALS LTD. Vs. R. VIJAYALAKSHMI	March 16, 2017
BIMLA DEVI (DECEASED) Vs. DR. AJAY AGGARWAL & 10 ORS.	December 13, 2017
BINOD CHOUDHARY & 3 ORS. Vs. TATA MEMORIAL CENTRE & 2 ORS.	July 17, 2017
BIR SINGH S/O. SHRI MEHROO Vs. SHRIRAM GENERAL INSURANCE CO. LTD.	March 3, 2017
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. SUBHASH CHANDER & ANR.	October 24, 2017
BIRLA SUN LIFE INSURANCE CO. LTD. AND ANOTHER Vs. ARVIND KAUR W/O. LT. SHRI INDERPAL SINGH	July 13, 2017
BIRLA SUN LIFE INSURANCE CO. LTD. AND OTHER Vs. PUSHPA SADHWANI W/O LATE SH.KISHAN CHAND	January 20, 2017
BIRLA SUN LIFE INSURANCE COMPANY LTD. Vs. MITA B. MEHTA	October 3, 2017
BIRLA SUNLIFE INSURANCE COMPANY LTD Vs. MAHENDRA TODI	October 26, 2017
BISHWA MOHAN KUMAR SINGH Vs. ORRIS INFRASTRUCTURE PVT LTD & 3 ORS	November 16, 2017
BPTP LIMITED M Vs. NALIN KHOSLA & ANR. S/O. MR. O.P. KHOSLA	February 15, 2017
BRAJESH KUMAR SENGAR AND ANOTHER RESIDENT OF 3647/D-3, VASANT KUNJ, NEW DELHI - 110 070 Vs. M/S. UNITECH LTD. AND ANOTHER THROUGH ITS MANAGING DIRECTOR, SIGNATURE TOWERS, GROUND FLOOR, NH	January 4, 2017
BRANCH MANAGER, BANK OF BARODA PADMANABHPUR BRANCH Vs. KRANTI KUMAR YADAV & ANR S/O JAGDISH YADAV; BRANCH MANAGER, IDBI BANK, BRANCH DANI BUILDING POLSAI PARA	September 18, 2017
BRANCH MANAGER, HDFC STANDARD LIFE INSURANCE CO LTD Vs. PRADOSH MANDAL & ANR; DIPSIKHA MONDAL	June 23, 2017
BRANCH MANAGER, ICICI BANK LTD. Vs. M/S. LIMENAPH CHEMICALS PRIVATE LIMITED	September 7, 2017
BRANCH MANAGER, MAX NEW YORK LIFE INSURANCE COMPANY LTD Vs. SANJEET & ORS S/O SATBIR SINGH; SWEETY D/O SATBIR SINGH; OMPATI W/O SATBIR SINGH	August 18, 2017
BRANCH MANAGER, NATIONAL INSURANCE CO LTD & ANR BRANCH OFFICE; BRANCH MANAGER,STATE BANK OF BIKANER & JAIPUR, RAJALDESAR BRANCH, TEHSIL RATANGARH DISTRICT Vs. CHURU RAJASTHAN	August 29, 2017
BRANCH MANAGER, SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. SATYA NARAYAN YADAV AND OTHER	January 24, 2017
BRANCH MANAGER, STATE BANK OF BIKANER AND JAIPUR AND ANOTHER Vs. GAURAV @ VIPIN SHARMA AND ANOTHER S/O SH.VINOD KUMAR SHARMA	September 12, 2017
BRANCH MANAGER, STATE BANK OF INDIA Vs. PADMAKAR MIRAJKAR S/O KRISHNA ARAO	December 7, 2017
BRANCH MANAGER, STATE BANK OF INDIA Vs. SHANTILAL MAGANLAL PATEL	April 5, 2017
BRANCH MANAGER, STATE BANK OF INDIA; ASST GENERAL MANAGER STATE BANK OF INDIA Vs. VARANASI BALA TRIPURA SUNDARI	November 3, 2017
BRIG. DAVINDER SINGH GREWAL Vs. M/S. R.S. REAL ESTATE	April 25, 2017
BRIJMOHAN GOYAL Vs. VICHARE ENTERPRISE	September 8, 2017
BRITISH AIRWAYS Vs. KALLOL BASU	January 19, 2017
BSES YAMUNA POWER LTD. Vs. BINA RANI GUPTA	February 10, 2017
BUDDHDEV ENTERPRISES Vs. ALKABEN CHETAN SHAH	February 9, 2017
BUDDHDEV ENTERPRISES Vs. RAMCHANDRA VAIJANATH JOSHI	January 24, 2017
C&C TOWERS LIMITED Vs. RAMAN KUMAR (NCDRC)(NEW DELHI)	August 4, 2017
C. SUKUMARAN Vs. M/S. PARASVNATH DEVELOPERS LTD.	July 18, 2017
C.G. GRIH NIRMAN MANDAL DIVISION DURG C.G., Vs. T.R. HIRWANI S/O SHRI B.S. HIRWANI	January 20, 2017
C.G. GRIH NIRMAN MANDAL THROUGH EXECUTIVE ENGINEER, DIVISION DURG, OFFICE PADMANABHPUR, DISTRICT Vs. SANJAY KUMAR DHIMAN S/O. SHRI GARIBDAS DHIMAN, R/O. E.W.S. 1260, INDUSTRIAL ESTATE, HOUSING BOARD, BHILAI, DISTRICT	March 3, 2017
C.R. YADAV & SONS, HUF THROUGH ITS KARTA Vs. MANCHANDA & MANCHANDA BUILDERS PVT. LTD. & ANR.	August 18, 2017
CANARA BANK AND 2 OTHERS Vs. SANJOY MITRA	January 6, 2017
CAPTAIN RANENDRA NATH GHOSH & 3 ORS ; MIENKUSHUMA GHOSH; SAPAN KUMAR BHATTACHARYA; RATNA BAHTTACHARYA Vs. CHIEF EXECUTIVE OFFICER, KOLKATA WEST INTERNATIONAL CITY PVT LTD & 2 ORS ; DIRECTOR, KOLKATA WEST INTERNATIONAL CITY PVT LTD ; KOLKATA WEST INTERNATIONAL CITY PVT LTD	October 24, 2017
CASE NEW HOLLAND CONSTRUCTION EQUIPMENT (INDIA) PVT. LTD. Vs. SADA NAND CHAUHAN AND OTHER R/O. MOHALLA GOBNDGARH OF RELIANCE CHEMICALS INDUSTRIES, VILLAGE AKALGARH, TEHSIL PAONTA SAHIB SIRMOR HIMACHAL PRADESH	January 18, 2017
CENTRAL BANK OF INDIA Vs. MAHARASHTRA STATE CO-OP. BANK LTD.	October 16, 2017
CENTRAL GOVERNMENT EMPLOYEE WELFARE HOUSING ORGANISATION Vs. LT. COL. T.S. KAHLON	January 13, 2017
CENTRAL GOVERNMENT EMPLOYEE WELFARE HOUSING ORGANISATION Vs. LT. COL. T.S. KAHLON	May 19, 2017
CENTRAL GOVT EMPLOYEES WELFARE HOUSING ORGANIZATION THROUGH ITS CEO Vs. VEENA RANI W/O HARISH KUMAR	August 24, 2017
CEYAKI SHIPPING PVT. LTD. Vs. NEW INDIA ASSURANCE PVT. CO. LTD.	March 21, 2017
CG POWER & INDUSTRIAL SOLUTIONS LIMITED Vs. MERCEDES-BENZ INDIA PRIVIATE LIMITED	September 11, 2017
CH. RAVI KUMAR & ANR. Vs. DR. M. SYAM SUNDER SRI VENKATESWARA HOSPITAL	May 4, 2017
CHAIRMAN, JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. RAMESH CHAND S/O. SHRI JAI RAM JAT	January 17, 2017
CHAIRMAN, JAIPUR VIDYUT VITRAN NIGAM LTD. & ANR. VIDYUT BHAWAN, JANPATH JYOTI NAGAR JAIPUR Vs. POORANMAL SOMANI SON OF SH HAR DEV SOMANI RESIDENT OF GRAM	February 23, 2017
CHAIRMAN, RAJASTHAN HOUSING BOARD AND ANOTHER, JYOTI NAGAR, JAIPUR RAJASTHAN Vs. DEVKI SHARMA (DEAD)	March 2, 2017
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. CHARANJIT KAUR W/O. SHRI BALWANT SINGH	May 24, 2017
CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD. Vs. MOHAN SINGH	January 12, 2017
CHANDMAL Vs. NEW INDIA ASSURANCE CO. LTD.	August 31, 2017
CHANDRAMAJEET SINGH Vs. BIHAR STATE ELECTRICITY BOARD PATNA PATNA BIHAR	March 27, 2017
CHARANJIT SINGH RAJPUT S/O. LATE SHRI H.R. RAJPUT Vs. DIRECTOR CENTRAL GOVT. HEALTH SCHEME NIRMAN BHAVAN MAULANA AZAD ROAD NEW DELHI	April 7, 2017
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOA Vs. B R PADMANABAN	November 13, 2017
CHHABI RANI GHOSH @ CHHABI GHOSH & ANR. Vs. SUBHAS CHANDRA KOLEY & ANR.	July 28, 2017
CHHATTISAGARH GRIH NIRMAN MANDAL Vs. ANITA NARULA	July 19, 2017
CHHATTISAGARH GRIH NIRMAN PROJECT DIVISION DURG Vs. RAKESH KUMAR BORKAR S/O SHRI KEWAL SINGH BORKAR	March 20, 2017
CHHATTISGARH GRIH NIRMAN MANDAL Vs. INDRAPAL SINGH	September 22, 2017
CHHATTISGARH RAJYA GRAMEEN BANK Vs. MAHENDRA KUMAR SINHA	June 23, 2017
CHIEF ENGINEER, JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. HANUMAN PRASAD MEENA	July 31, 2017
CHIEF MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. A.G. FATS LTD.	July 28, 2017
CHIEF MANAGER/BRANCH MANAGER, UCO BANK AND OTHER BAKSARA BRANCH Vs. RABINDRA NATH GHOSH SON OF LATE PANCHKARI GHOSH	January 27, 2017
CHIEF POST MASTER GENERAL Vs. GARIMA GUPTA	May 1, 2017
CHIEF STATION MANAGER, SOUTH EAST CENTRAL RAILWAY Vs. MAMTA AGRAWAL	September 12, 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. SURESH CHAND YADAV	January 9, 2017
CHUKKAPALLI SURESH Vs. MET LIFE INDIA INSURANCE CO. LTD.	March 8, 2017
CITIFINANCIAL CONSUMER FINANCE INDIA LTD. 3, LOCAL SHOPPING COMPLEX, PUSHP VIHAR, NEW DELHI Vs. HANS RAJ SHARMA AND 2 ORS. S/O. SHRI DATA RAM SHARMA	April 7, 2017
CLASSIC DEVELOPERS PVT. LTD. THROUGH ITS AUTHORISED OFFICER, HAVING ITS OFFICE AT 1ST FLOOR, STATE BANK OF INDIA BUILDING, ANNEX BANK STREET, HORNIMAN CIRCLE, FORT, MUMBAI Vs. SUMANT KUMAR JHA &AMP; ANR. A	February 17, 2017
CNH INDUSTRIAL (INDIA) PVT LTD Vs. KULWANT SINGH & 2 ORS	December 15, 2017
COIMBATORE PIONEER FERTILIZERS LTD. Vs. UNITED INDIA INSURANCE CO. LTD.	March 28, 2017
COL M S THAPA & 6 ORS Vs. S N G DEVELOPERS LTD & ANR	November 7, 2017
COL. (RETD.) N. THIAGARAJAN Vs. RAM INDIA MITTAL TOWNSHIP LTD.	September 6, 2017
COL. SUDHIR KUMAR NAGPAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY	July 20, 2017
COLONEL P.K. SHARMA Vs. SANJAY AMBADAS JOSHI	March 3, 2017
COMPETENT AUTOMOBILES CO LTD Vs. RAJEEV KUMAR SAXENA	September 18, 2017
CONCORD HYUNDAI, CONCORD HYUNDAI AUTOMOTIVES PVT. LTD. Vs. NARENDRA BAJAJ & ANR.	August 22, 2017
CONSTRUCTION DIVISION OF U.P. JAL NIGAM, BAREILLY Vs. DESK OFFICER (CORD) DIRECTOR POST DEPARTMENT	February 17, 2017
CONSUMERS WELFARE ASSOCIATION Vs. FALSE CONSTRUCTIONS	June 13, 2017
COSMOCITY FLAT BUYERS WELFARE SOCIETY Vs. ADEL LANDMARKS LTD.	November 30, 2017
COUNTRY CLUB HOSPITALITY & HOLIDAYS LTD. & ANR. Vs. NAVRATAN NAHATA AND ANR.	August 25, 2017
COX & KINGS LTD. Vs. KALYAN KUMAR BISWAS & ANR.	October 31, 2017
CTS INDUSTRIES LTD. S.B. TOWER, 3RD FLOOR, 37, SHAKESPEARS SARANI KOLKATA Vs. ORIENTAL INSURANCE COMPANY LTD. A 25/27 ASAF ALI ROAD NEW DELHI	March 1, 2017
D J DE SOUZA Vs. MANAGING DIRECTOR, CPC DIAGNOSTICS PVT LTD	December 14, 2017
D K MATHUR S/O SH S K MATHUR Vs. UNITECH LIMITED THROUGH ITS MANAGING DIRECTOR	September 21, 2017
D K SANWALE Vs. M P HOUSING BOARD & ANR	December 15, 2017
D. P. SHARMA S/O. SHRI SOHAN LAL SHARMA Vs. LIC HOUSING FINANCE LTD. AND OTHERS	January 18, 2017
DAIMLER FINANCIAL SERVICES INDIA PVT. LTD. & ANR. Vs. LAXMI NARAYAN BISWAL	August 30, 2017
DALJINDER KAUR Vs. UHBVNL & ANR.	November 14, 2017
DAMODARAN SHANMUGHAM MADALIAR Vs. SANGITA R. VERMA & ORS.	June 15, 2017
DANISH SAMEEN Vs. ORBIT CORPORATION LTD., (NCDRC)(NEW DELHI)	July 17, 2017
DAYESH KUMAR PORWAL Vs. NEESA INFRASTRUCTURE LTD.	February 2, 2017
DDA VIKAS SADAN Vs. GYANSHYAM DASS	April 20, 2017
DELHI DEVELOPMENT AUTHORITY Vs. LAL CHAND (DEAD)	April 28, 2017
DELHI DEVELOPMENT AUTHORITY Vs. NARESH CHAND SAGAR	October 11, 2017
DELHI DEVELOPMENT AUTHORITY Vs. SOCIETY OF CONSUMERS AND INVESTORS PROTECTION (SCIP) & ANR.	December 6, 2017
DEORAO ANANDRAO INGOLE Vs. ASHISH VIJAY SATPUTE	July 7, 2017
DEPARTMENT OF POSTS Vs. AVISHKAR CO-OPERATIVE SOCIETY LTD. & ANR.	November 8, 2017
DEPUTY HOUSING COMMISSIONER Vs. BHAGWATI KANWAR	December 5, 2017
DEPUTY HOUSING COMMISSIONER Vs. CIEF PROJECT OFFICER, RAJASTHAN HOUSING BOARD	December 5, 2017
DESIRE AGRO RESORTS DEVELOPMENT PVT. LTD. & ANR. P Vs. SANDHYA DAWN	February 15, 2017
DEVENDRA KUMAR GOEL AND ANR. S/O. SHRI SURESH KUMAR GOEL, Vs. M/S. PARSVNATH DEVELOPERS LTD.	March 22, 2017
DEVESH KATIYAR Vs. M/S. EMAAR MGF LAND LIMITED	May 30, 2017
DEWAR MOTORS @ DEWESH MOTORS Vs. UTTAM BHUYIA	January 10, 2017
DHARAM DEEPAK KHOSLA AND OTHER PREM NIVAS Vs. RENUKA CHANDRASEKARAN AND OTHERS 502/A, SILVER ARROW, 2ND ROAD, SUNDAR NAGAR, KALINA, SANTACRUZ (E) MUMBAI	January 12, 2017
DHARAMVEER GUPTA ALIAS PRADEEP GUPTA S/O. SH. IIEMCHAND GUPTA, Vs. DR. S.C. SINGHAL M.B.B.S.(MD)	March 8, 2017
DHFL PRAMERICA LIFE INSURANCE CO LTD & ANR Vs. KULDEEP KAUR	October 16, 2017
DHRITIMAN MUKHERJEE & ANR S/O SH S K MUKHOPADHYAY; YOGENDRA SINGH TANWAR S/O SH HET RAM TANWAR Vs. UNITECH LIMITED THROUGH ITS MANAGING DIRECTOR	September 21, 2017
DILAWAR KHAN Vs. NEW INDIA ASSURANCE CO. LTD. & ORS	November 17, 2017
DILBAGH SINGH Vs. ORIENTAL INSURANCE CO. LTD.	May 29, 2017
DILEEP KUMAR Vs. JAIPUR DEVELOPMENT AUTHORITY	April 27, 2017
DILIP KUMAR SINGH Vs. BRANCH MANAGER, CITI CORP FINANCE (I) LIMITED THROUGH	September 6, 2017
DILIP SHARMA Vs. S.B.I. LIFE INSURANCE COMPANY LTD.	May 3, 2017
DILIP SHARMA & ANR. S/O. LT. BHAGWANT PRASAD SHARMA Vs. SMT. KRISHNA SHARMA W/O. SHRI DILIP SHARMA	May 3, 2017
DINA NATH YADAV Vs. MICRONAS TELECOM NOKIA AUTHORISED SERVICE CENTRE	May 15, 2017
DINESH KUMAR Vs. U.P HOUING & DEVELOPMENT BOARD & ANR	February 28, 2017
DINESH KUMAR YADAV Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.	January 24, 2017
DINESH THAKKAR Vs. SURENDER MOHAN KOCHHAR & 2 ORS	November 1, 2017
DINESH UPADHYAY Vs. NIRANJAN SINGH	May 5, 2017
DIRECTOR OF INSURANCE Vs. RATHOD LAKHMANBHAI MULJIBHAI	March 8, 2017
DIRECTOR OF INSURANCE Vs. DABHI JAYABEN RAJUBHAI & ANR. SINCE DECD.	February 28, 2017
DIRECTOR, COMMAND AREA & ORS. Vs. NEMICHAND GUPTA	November 17, 2017
DIRECTOR, THE RICE GROUP, DISHARI BHAWAN ALIAS RICE INSTITUTE OF COMPETITIVE EXAMINATION PVT. LTD. Vs. RANUSRI SAMANTA	June 22, 2017
DIVINE ELECTRICALS AND HOME APPLIANCES PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY PVT. LTD.	January 9, 2017
DIVISIONAL RAILWAY MANAGER, WESTERN RAILWAY DIVISIONAL OFFICE VADODARA, OFFICE OF DIVISIONAL RAILWAY MANAGER, VADODARA GUJARAT Vs. RAJU DEVI SURYAVANSHI & ANR.	February 15, 2017
DLF HOMES PANCHKULA PVT. LTD. & ANR Vs. HIMANSHU ARORA & ANR	December 11, 2017
DNYANDEO PATIBA BHOSALE KHADKI KHANDALA AHMEDNAGAR MAHARASHTRA Vs. TEREX EQUIPMENTS PVT. LTD. AND 3 ORS. THROUGH ITS AUTHORISED OFFICER AMIT S/O. BHASKAR DEVKAR SERVICE WITH THE APPELLANT COMPANY OFFICE AT 108	January 12, 2017
DOLLY GULERIA Vs. ANSAL HOUSING & CONSTRUCTION LTD	November 3, 2017
DOLPHIN CLOTHING Vs. JET AIRWAYS INDIA LTD.	January 31, 2017
DR. ALOK KHAN & ANOTHER SON OF AMIYA BHUSSAN KHAN, 21, NARKELDANGA MAIN ROAD, (NEAR CHANDITALA BUS STOP) KOLKATA Vs. SHYAMALI SIKDAR W/O. LATE SH. ANANDA KUMAR SIKDAR, GHOSH PARA ROAD, 2, ANTARIK, P.O. BENGAL ENAMEL, P.S. NOAPARA, DISTT	January 5, 2017
DR. ANIL KUMAR JAMPALA Vs. M/S. MYTAS HILL COUNTRY PRIVATE LTD.	September 5, 2017
DR. B.R. KAPPALGUDDI Vs. SMT. LAXMIBAI & ORS.	January 23, 2017
DR. BHANU PRASAD KHAN S/O. LATE DEBENDRA NATH KHAN, TARAKESHWAR RURAL HOSPITAL QUARTER QUARTER NO. 3, TARAKESHWAR, HOOGHLY, WEST BENGAL Vs. SUMIT KUMAR DEY PROPRIETOR OF M/S. DECON, 51/83, DUM DUM ROAD, KOLKATA	March 1, 2017
DR. BHARAT J. PATEL Vs. SURESHBHAI N. PARIKH	September 8, 2017
DR. C. CHELLA BASKER S/O. LATE A. CHELLAIAH Vs. DISTRICT REGISTRAR (ADMINISTRATION) & ANR.	February 7, 2017
DR. D.K. MAJUMDAR Vs. ANJANA BASU ROY	June 12, 2017
DR. DORWAL AND DENTAL HOSPITAL AND ANR. Vs. RUCHIKA SHARMA S/O. LOKESH SHARMA	March 17, 2017
DR. ER. RAJENDERR JAINA (EARLIER KNOWN AS RAJENDER JAINA Vs. MOHINDER SINGH SAYAN AND 3 OTHERS	January 18, 2017
DR. GOLAM HASNEN SON OF LATE DR. GOLAM MUSTAFA P.S Vs. ANATH BANDHU PAL & 2 ORS.. SON OF LATE SANJOY KRISHNA PAL 96A, SWINHOE LANE, P.S	February 10, 2017
DR. HARSH SHARMA VISHAL NAGAR, NEAR DIMPAL CINEMA, JAGADHRI YAMUNA NAGAR HARYANA Vs. SHAKUNTLA &AMP; ANR. LATE SH BANARSI DASS, R/O KALI MANDI, JAGADHRI YAMUNA NAGAR HARYANA	February 14, 2017
DR. HEMANT Vs. M/S. ZENAL CONSTRUCTION PRIVATE LIMITED	February 23, 2017
DR. J.R. BANIK AD Vs. MANAGING DIRECTOR NATIONAL INSURANCE COMPANY LTD.	April 18, 2017
DR. K. RAJA RAJESHWARI Vs. CH. V. NARSIMHA RAO	May 9, 2017
DR. K.D. SONI Vs. HUDA	July 6, 2017
DR. KALIPRASAD DATTA Vs. DUM DUM MUNICIPAL SPECIALISED HOSPITAL	June 19, 2017
DR. KARNAIL SINGH SHIV NADAR UNIIVERSITY Vs. AXIS BANK LTD.	February 22, 2017
DR. M. KOCHAR Vs. ISPITA SEAL	December 12, 2017
DR. MAHESH S. BHATAMBRE Vs. NIKHIL MAHESH RODGE	May 31, 2017
DR. MISS HERAT PARMAR 4/34, RAMGIRI, OPP. SANYAS ASHRAM, 7TH ROAD, RAJAWADI, GHATKOPAR EAST, MUMBAI Vs. DR. VENILAL G. PANCHAL AND 4 OTHERS SUVIDHA HOSPITAL, BHAVESHWAR ROAD, GATKOPAR EAST, MUMBAI	January 12, 2017
DR. NAKKA SREENIVASA RAO Vs. CANARA BANK GENERAL MANAGER & ANR	December 15, 2017
DR. P.K. HARZA MEDICAL OFFICER Vs. MALABIKA BHATTACHARYA	September 5, 2017
DR. P.K. KOHLI Vs. RISHU KUMAR & ANR. BUSINESS DEVELOPMENT OFFICER	February 21, 2017
DR. POONAM AGGARWAL WIFE OF DR. O.P. AGARWAL R/O. A Vs. M/S. GUJRAL ASSOCIATES &AMP; ANR. THROUGH ITS PARTNER MR. PARAMJEET SINGH GUJRAL, GUJRAL APARTMENTS OPPOSITE JAIN, TEMPLE, RAMPUR GARDEN, BAREILLY	March 6, 2017
DR. PURSHOTTAM BHAGVANDAS TAHILRAMANI Vs. M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD.	January 24, 2017
DR. R.G. THANKI MAHATMA GANDHI GOVERMANT HOSPITAL Vs. GOPALBHAI KANUBHAI GURJAR & ORS.	November 14, 2017
DR. R.P. SINGH Vs. P.C. JAIN	January 19, 2017
DR. RABINDRA NATH JANA Vs. ALPANA BERA SASMAL AND 2 OTHERS	January 17, 2017
DR. RAVINDER VERMA &AMP; ANR. DURGA HOSPITAL, R/O IN FRONT OF PAYAL TALKIES, NEAR TEMPLE, RAILWAY ROAD, DADRI, DISTRICT: GAUTAM BUDH NAGAR U.P Vs. SALMA BEGAM W/O SHRI NASIMUDDIN USMANI, R/O SABZI MANDI, RAILWAY ROAD,DADRI, DISTRICT: GAUTAM BUDH NAGAR U.P	February 14, 2017
DR. S.S. GHOSH &AMP; ANR. S/O LATE SANATAN GHOSH, NANDAN CLINIC JORAPHATAK ROAD DHANBAD JHARKHAND Vs. SAHADEO PRASAD ANJANA @ SAHADEO BHUIYA S/O LATE DOMAN BHUIYA, R/O QUARTER NO	February 22, 2017
DR. SANJAY WADHWAN Vs. DREAMLAND PROMOTERS AND CONSULTANTS PVT. LTD.	March 24, 2017
DR. SATISH KUMAR DABAS Vs. SHAMBU DAYAL & 6 ORS.	November 14, 2017
DR. SUTAPA DASGUPT & ANR. Vs. TAPAN KAR & ANR.	May 18, 2017
DR. VANDANA GOEL Vs. M/S. UNITECH LIMITED & 3 ORS.	August 22, 2017
DR. VIJAY TUTEJA & ANR Vs. M/S. TRIMURTI & K MUKESH BUILDERS & DEVELOPERS	June 27, 2017
DR. VIJAYA NIRMALA Vs. UDHIYA @ UDHIYAKUMARI & ORS.	October 16, 2017
DR. VIJAYALAKSHMI MANAGING DIRECTOR, VIJAYALAKSHMI MEDICAL CENTRE, CHAKKARAPARAMBU, ERNAKULAM, KERALA Vs. ABITHA PADIYARA CHOORAKKUZHIYIL HOUSE, MALAKUVALLI P.O, MAJAPPRA IDUKKI KERALA	August 11, 2017
DUSHYANT KUMAR Vs. TODAY HOMES & INFRASTRUCTURE PRIVATE LIMITED	January 31, 2017
DWARIKESH SUGAR INDUSTRIES LIMITED Vs. GOKULDHAM REAL ESTATE DEVELOPMENT COMPANY PVT LTD	September 1, 2017
DWIJENDRA LAL SINHA AND ANOTHER Vs. BRACH MANAGER, UCO BANK AND ANOTHER RABINDRANAGAR BRANCH	August 1, 2017
EASTERN FINANCIER LIMITED AND OTHERS Vs. SANAT KUMAR DEY AND OTHERS	December 15, 2017
EASTERN POWER DISTRIBUTION CO. OF ANDHRA PRADESH LTD. Vs. SUNITHA KUMARI DHANAWAT	May 9, 2017
EMAAR MGF LAND LTD. Vs. SUNIL BHAGAT AND OTHERS S/O. LATE SHRI J.P. BHAGAT	January 16, 2017
EMAAR MGF LAND LTD. & ANR. Vs. KUSH SAMA & 2 ORS.	August 28, 2017
EMAAR MGF LAND LTD. AND ANOTHER Vs. KHUSHBASH SINGH SANDHU S/O. HARPAL SINGH SANDHU	March 3, 2017
EMAAR MGF LAND LTD. AND OTHER Vs. BHARATVIR SINGH S/O. MOHINDER SINGH	January 25, 2017
EMCO LTD Vs. NEW INDIA ASSURANCE CO LTD	November 16, 2017
ESSEL FINANCE V.K.C. FOREX LTD. Vs. NEW INDIA ASSURANCE CO. LTD.	February 2, 2017
ESTATE OFFICER Vs. AMRIK SINGH	January 17, 2017
ESTATE OFFICER, GMADA THROUGH ITS CHAIRMAN Vs. GROUP CAPTAIN BHUPINDER SINGH S/O JASWANT SINGH	August 31, 2017
EXECUTIVE ENGINEER, LATUR MINOR IRRIGATION DEPARTMENT LATUR Vs. BABURAOGOPALRAO SURYAWANSHI & ANR.	March 6, 2017
FIROZ MOHAMMED & ANR ; SAYEEDA PEARL ANSARI Vs. UNITECH LTD	December 4, 2017
FOOD SAFETY COMMISSIONER, OFFICE OF THE COMMISSIONER OF FOOD SAFETY THYCAUD P.O. THIRUVANANTHAPURAM Vs. ANAND UNNIKRISHNAN &AMP; 2 ORS. 29/887, TAGORE LANE, JANATHA ROAD, KOCHI	February 22, 2017
FORCE MOTORS LIMITED Vs. MR. BALBIR SINGH & ORS.	May 17, 2017
FORCE MOTORS LIMITED Vs. SHAIKH NAYUM SHAIKH MOHIDDIN & ANR.	August 18, 2017
FULBATI BAI W/O. LATE BIDESHI RAM, R/O. VILLAGE RANITARAI, TEHSIL AND DISTRICT Vs. LIBERTY VIDEOCON GENERAL INSURANCE CO. LTD. &AMP; 2 ORS. MUMBAI, OFFICE 10TH FLOOR, TOWER (A) PENISULA BUSINESS PARK, GANPAT RAO KADAM MARG,LOWER PATEL, MUMBAI	February 22, 2017
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. DAVINDER BINDAL S/O SHIV KUMAR BINDAL	September 8, 2017
FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LTD THROUGH AUTHORISED OFFICER Vs. MADHUBEN PATEL	November 6, 2017
G A BUILDERS (RNA CORPORATION GROUP COMPANY) THROUGH ITS DIRECTOR, GOKUL AGGARWAL Vs. SHRUTI KIRTI LADDHA & ANR	October 12, 2017
G. NAMMALVAR S/O N.V GOPALKRISHNAN Vs. THE EXECUTIVE ENGINEER, ADMINISTRATIVE OFFICER	January 4, 2017
G. RAMA NAIDU Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.	July 20, 2017
G.B.S. CHAUHAN Vs. SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.	September 7, 2017
GAJANAN MAHADEO CHIMANKAR, PROP. M/S. GAJANAN ELECTRICAL Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.	December 14, 2017
GAJANAN PURUSHOTTAM PILPILE Vs. M/S. R.K. BUILDERS & DEVELOPERS	August 25, 2017
GANESH CHANDRA MRIG Vs. JMD LTD. 6 DEVIKA TOWERS	February 14, 2017
GANESH SINGH S/O. LATE RABINDRANATH SINGH, R/AT BIDHAPARK KOLKATA 700124, POLICE STATION AND POST OFFICE BARASAT DISTRICT Vs. GENERAL MANAGER, WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ANR. REGISTERED OFFICE AT VIDYUT BHAVAN BIDHANNAGAR, BLOCK DJ, SECTOR II, SALT LAKE CITY KOLKATA	February 14, 2017
GANGA DUTT JOSHI S/O. B.D. JOSHI Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER	November 27, 2017
GANGAMAI AGRO TRUST GANGAMAI INDUSTRIES AND CONSTRUCTION LTD. Vs. NARAYAN RAOJI MAHAJAN	May 8, 2017
GANJAM ASHOK BABU Vs. CARE HOSPITAL & ORS.	October 9, 2017
GANNON DUNKERLEY & CO LTD (THROUGH ITS VICE PRESIDENT) Vs. UNITECH LIMITED & ANR ; PIONEER URBAN LAND INFRASTRUCTURE LIMITED	November 1, 2017
GATTUPALLI ALIVELAMMA @ ALIVENAMMA Vs. BRANCH MANAGER/DIVISIONAL MANAGER	July 20, 2017
GAURAV ANEJA & ANR Vs. SUPERTECH LIMITED	November 22, 2017
GAURAV CHAKRABORTY & ANR ; INDRAYANI CHAKRABORTY Vs. SOVEREIGN DEVELOPERS AND INFRASTRUCTURE LTD	September 19, 2017
GAURAV GOVIL Vs. UNITECH LTD.	March 17, 2017
GAUTAM KAPOOR Vs. JAIPRAKASH ASSOCIATES LIMITED	May 26, 2017
GAUTAM RAMRAO SURYAWANSHI Vs. MANAGER, ICICI HOME FINANCE CO. LTD. & 2 ORS.	December 13, 2017
GEETA RANI KAKKAR Vs. CHANDIGARH ADMINISTRATION	February 1, 2017
GEETHA SUBASH BY HER HUSBAND AND POWER AGENT Vs. DANDAPANI, ASSISTANT ENGINEER & ANR.	February 14, 2017
GENERAL MANAGER, NORTHERN RAILWAY BARODA HOUSE, NEW DELHI Vs. SACHIN MITTAL S/O. SH. M.C. MITTAL, C/O. O.P. GUPTA, B	February 15, 2017
GHANSHYAM PRASAD SAHU Vs. LIFE INSURANCE CORPORATION OF INDIA	September 20, 2017
GHANSHYAM SAHU S/O. SHRI JHUMUK LAL SAHU Vs. NATIONAL INSURANCE CO. LTD.	May 3, 2017
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHREE KRISHNA SINGHANIA	March 2, 2017
GHYANENDRA PRATAP SINGH Vs. NEW INDIA INSURANCE CO. LTD.	January 10, 2017
GIRISH K. MOTWANI RES. AT CLIPWALA BUILDING MARUFALIA Vs. AIRTEL PVT. LTD. & ANR.	January 24, 2017
GLOBAL HEALTH PVT. LTD. & ANR. Vs. NISARG SHAILESH SHAH	February 22, 2017
GLOBAL HEART AND GENERAL HOSPITAL & 2 ORS THROUGH MANAGING DIRECTOR ARVIND SHARMA; ANJANA SHARMA; SHIVALIK, HEART AND WOMEN HOSPITAL PVT LTD THROUGH AUTHORIZED SIGNATORY Vs. PADMKA KANWAR	October 12, 2017
GODREJ & BOYCE MFG CO LTD Vs. MRIDULA MOJUMDER & 2 ORS ; KONICA MINOLTA BUSINESS TECHNOLOGIES; INFRES METHODEX LTD	May 23, 2017
GOLDEN MULTI SERVICES CLUB LTD. & ANR. Vs. BHAGIRATHARYA & ORS.	August 10, 2017
GOLDEN TRUST FINANCIAL SERVICES Vs. REKHA RANI & 2 ORS.	August 10, 2017
GOLDEN TRUST FINANCIAL SERVICES Vs. PUSPA DEVI AND 2 ORS.	March 21, 2017
GOLDEN WHEAT & ALLIED MILLS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD	October 23, 2017
GOOD EARTH PROPERTIES AND ANR. Vs. P.S. PRATHEEP	January 11, 2017
GOPINATH Vs. UNITED INDIA INSURANCE COMPANY LTD.	February 13, 2017
GOVIND RAM Vs. BHATINDA DEVELOPMENT AUTHORITY &AMP; ANR.	February 27, 2017
GP PETROLEUMS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.	August 16, 2017
GULMOHAR ACE PUBLIC SCHOOL Vs. PIONEER BUILDERS	June 21, 2017
GUNVATIBEN KANTILAL SHAH Vs. SHUBHAM BUILDERS	January 31, 2017
GURBINDER SINGH CHEEMA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.	December 14, 2017
GURCHARAN SINGH R/O VILLAGE FARIDPUR Vs. ORIENTAL INSURANCE CO. LTD.	November 3, 2017
GURDEV SINGH SIDHU & ANR. Vs. M/S. UNITECH LIMITED SIGNATURE TOWERS, GROUND FLOOR, NH	June 30, 2017
GURDIAL SINGH Vs. HOUSEFED PUNJAB, THE PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES THROUGH ITS SUPERINTENDENT ENGINEER	August 24, 2017
GURMAIL SINGH S/O JOG RAJ, POWER OF ATTORNEY OF GURVINDER PATHANIA S/O JOG RAJ, VILLAGE NANGALBIHALA TEHSIL MUKERIAN, DISTRICT Vs. AVIVIA LIFE INSURANCE COMPANY INDIA LTD. & 3 ORS. THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE SECTOR ROAD, OPP. GOLF COURSE DLF, PHASE V, SECTOR 43, GURGAON	January 13, 2017
GURMAIL SINGH SAINI S/O LATE GURUCHARAN SINGH SAIN Vs. SAI PIPES AGENCIES & 2 ORS	November 15, 2017
GURU BACHAN S/O SHAHWANSI Vs. U P STATE	December 11, 2017
GURUCHARAN SINGH Vs. BRAR AUTO WHEELS PRIVATE LIMITED & ORS.	November 21, 2017
GURVINDER SINGH S/O. SADA SINGH, Vs. FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED	April 18, 2017
GYAN PRAKSH SONI Vs. BRANCH MANAGER, IDBI LIMITED & ANR.	October 4, 2017
HANISH KUMAR DEWAN & ANR Vs. UNITECH LIMITED	November 7, 2017
HANS RAJ ARORA Vs. PSPCL & ANR.	February 28, 2017
HARDEEP SINGH Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. & ORS.	October 16, 2017
HARDWARI LAL Vs. DR. A.K. AGGARWAL	May 25, 2017
HARENDRA MAURYA Vs. GENERAL MANAGER TELECOM AND 2 ORS.	February 13, 2017
HARGOPAL MAHESHWARI & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.	November 16, 2017
HARI CHAND R/O. 2144, SECTOR 13, URBAN ESTATE KARNAL HARYANA Vs. HARYANA VIDHYUT PRASARAN NIGAM LTD. &AMP; ANR. THROUGH ITS CHAIRMAN, SHAKTI BHAWAN PANCHKULA HARYANA	February 15, 2017
HARI KUMAR NAIR & 3 ORS. Vs. M/S. EXPRESS PROJECTS PVT. LTD. & ANR.	February 13, 2017
HARINDER SINGH DHALL Vs. SAHARA PRIME CITY LTD.	January 24, 2017
HARISADHAN CHOUDHURY Vs. SR. STATION SUPTD. (A) W.B.S.E.B. & ANR.	October 31, 2017
HARISH CHANDRA & ORS Vs. ANSAL HIGHTECH TOWNSHIP	December 15, 2017
HARISH KUMAR Vs. RAJASTHAN HOUSING BOARD & ANR	October 10, 2017
HARISH MENON S/O. SHRI P.K.KUTTY Vs. BSES YAMUNA POWER LIMITED	January 4, 2017
HARJEET KAUR Vs. KULAR HOSPITAL & 2 ORS ; KULDEEP S KULAR; NAVEEN MANCHANDA	December 6, 2017
HARKANWAL SINGH AND ORS. Vs. OHRI HOSPITAL AND ORS.	January 6, 2017
HARMOHAN SINGH S/O. TEJ SINGH Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA, PUNJAB	February 20, 2017
HARMU HOSPITAL & RESEARCH CENTRE Vs. SUMAN JAISAL & ANR.	December 15, 2017
HARPREET SINGH Vs. I C I C I LOMBARD GENERAL INSURANCE COMPANY LIMITE	November 23, 2017
HARVINDER SINGH VIRK AND OTHERS Vs. M/S. UNITECH LTD.	September 7, 2017
HARWINDER SINGH AHUJA Vs. UNITECH LTD.	April 5, 2017
HARYANA STATE COOPERATIVE HOUSING FEDERATION LTD. Vs. CHANDER SHEKHAR & ANR.	January 31, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JASWANT SINGH S/O. LATE GURBACHAN SINGH	April 17, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. Vs. VIKAS KUMAR	November 21, 2017
HASHMUKHBHAI ISHWARLAL Vs. LIC OF INDIA	May 15, 2017
HAWKINS COOKERS LTD THROUGH MANAGER Vs. DWARIKANATH BARANWAL & ANR S/O LT VRINDAWAN BARANWAL; JAYASWAL ENTERPRISES THROUGH PROPRIETOR	September 22, 2017
HDFC BANK LIMITED Vs. MOHD. AZIM	December 5, 2017
HDFC BANK LIMITED Vs. HEMANT NARAYAN DEVANDE	March 22, 2017
HDFC BANK LTD. Vs. VISHWANATHAN	May 23, 2017
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. KANWAL ARORA S/O LATE SHRI D.N ARORA	April 28, 2017
HIND MOTORS INDIA LIMITED AND OTHER Vs. SHASHI BALA W/O. SG. OM PRAKASH DABLA	January 10, 2017
HINDUSTAN LEVER LTD. Vs. MAHARAJ SINGH AND ANOTHER	April 19, 2017
HINDUSTAN SANITARYWARE & INDUSTRIES LTD Vs. RINKU SARKAR DEY & ANR ; MPS TRADING GROUP; MANISH CHANDRA ROY (EDITOR TRIPURA KHABAR) & ANR	May 23, 2017
HINDUSTAN SANITARYWARE & INDUSTRIES LTD. Vs. MANISH CHANDRA ROY (EDITOR TRIPURA KHABAR)	May 23, 2017
HINDUSTAN UNILEVER LIMITED Vs. HARPREET SINGH	April 19, 2017
HINDUSTAN UNILEVER LIMITED Vs. DAYA KRISHAN PANDEY	April 19, 2017
HINDUSTAN UNILEVER LIMITED AND OTHERS Vs. SUDHIR KUMAR AND OTHERS	April 19, 2017
HINDUSTAN UNILEVER LTD. AND OTHERS Vs. MASTER NISHAN AND ANOTHER	April 19, 2017
HINDUSTAN UNILEVER LTD. AND OTHERS Vs. K.S. VASUMATHI AND ANOTHER	April 19, 2017
HITESH RAMJI JAVERI AND ORS. Vs. MACROTECH CONSTRUCTIONS PVT. LTD.	December 11, 2017
HONGKONG & SHANGHAI BANKING CORPORATION LTD. K Vs. UGAR SEN ELAWADI AND ANOTHER	March 3, 2017
HOUSING COMMISSIONER KARNATAKA BOARD Vs. K.A. NAGAMANI	February 10, 2017
HUDA Vs. PARVEEN KUMAR JAIN	March 17, 2017
HUDA & ANR. Vs. INDRA SOBTI	June 12, 2017
HYUNDAI MOTOR INDIA LTD. Vs. DR. R.V. LOKARE	March 27, 2017
ICICI BANK LIMITED & ANR. Vs. SARITA VASHISHT & ANR.	October 12, 2017
ICICI BANK LTD. & ANR. Vs. KARAM SINGH & ANR.	October 27, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. CHANDRAKANT RAMANLAL PANCHAL	May 4, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JAFARBHAI DAUDBHAI SAMA SURAJWADI OPP. BHARTNAGAR KUTCH	March 30, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PRATAP CHANDRA BEHERA	July 4, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. NIHAL CHAND MANOCHA	January 25, 2017
ICICI PRUDENTIAL LIC LTD. Vs. B. SURENDRA SHIYAL, (NCDRC)(NEW DELHI)	May 5, 2017
IDAR NAGRIK SAHAKARI BANK LTD. Vs. MISTRI JAYANTILAL VITTHALDAS	January 20, 2017
IFFCO TOKIO GENERAL INSURANCE CO LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE Vs. SAINI GARMENTS MODEL TOWN VILLAGE KRIPALPUR	December 7, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED 1012/11, OPPOSITE INDIAR GANDHI PUBLIC SCHOOL, KAITHAL HARYANA Vs. KRISHAN KUMAR &AMP; ANR. S/O. SARDAR SINGH R/O. WARD NO.12, LAXMI VIHAR, BARWALA HISAR HARYANA	February 23, 2017
IFFCO TOKIO GENL. INS. CO. LTD. 9/1, METRO TOWERS, 1, HO Vs. BHABANI PRASAD BASU &AMP; MS. SNIGDHA BASU &AMP; ANR. 7/37, BIJOYGARH, POLICE STATION	March 24, 2017
IMPROVEMENT TRUST & ANR. Vs. YOGESH RAI MANGLA S/O. SH. RAM JOGINDER RAI	August 22, 2017
INDERPAL SINGH SIDHU Vs. MANAGING DIRECTOR, M/S. ELDECO JALANDHAR PROPERTIES PVT. LTD.	May 25, 2017
INDIA BULLS HOUSING FINANCE LTD. & ANR. Vs. BOOTA SINGH SIDHU	November 17, 2017
INDIA INFOLINE LTD. FORMERLY KNOWN AS INDIA INFOLINE SECURITES (P)LTD. Vs. RAJENDRA BAHADUR YADAV S/O. SH. GANGA PRASAD YADAV	April 12, 2017
INDIA TODAY BOOK CLUB Vs. N. RAVEENDRAN HARITHA, PO. PILLICODE, 671310 KASARGOD KERALA	February 9, 2017
INDIABULLS REAL ESTATE LIMITED & 6 ORS. Vs. UMESH DESAI & ANR. SION KAMGAR CHS LIMITED	April 20, 2017
INDIAN FARMERS FERTILEZER CO-OP. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.	November 21, 2017
INDIAN OIL CORPORATION LIMITED Vs. RAVINDRA PANDURANGRAO B	January 24, 2017
INDIAN OVERSEAS BANK Vs. LATE SHRI. BANSHI LAL AND 5 OTHERS	January 27, 2017
INDIAN OVERSEAS BANK &AMP; 2 ORS. THROUGH ITS BRANCH MANAGER BRANCH OFFICE AT: HATHRAS ROAD, KAMLA NAGAR P.S. ETMADUDAULA AGRA Vs. M/S. B.S. AGRICULTURE INDUSTRIES (INDIA) THROUGH ITS PARTNER SH. NARENDRA SINGH SITUATED AT: 12/15AA, NAWALAGANG, P.S. ETMADUDAULA AGRA	February 15, 2017
INDIAN OVERSEAS BANK HAVING ITS BRANCH OFFICE AT PANKAJ PLAZA CORNER NEAR PRINCE APARTMENT, I.P. EXTN. NEW DELHI Vs. R.K. SHARMA	January 2, 2017
INDIAN RAILWAY Vs. SANJEEV SHARMA	July 26, 2017
INDRASHANTILAL JAIN AND ANOTHER Vs. TRANSCON-SHETH CREATORS PVT. LTD.	March 8, 2017
INDRAWATI DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD. & ANR.	April 6, 2017
INDUSIND BANK LTD. & ANR. Vs. SIMARJIT SINGH	December 13, 2017
INSCOL HOSPITAL &AMP; ANR. THROUGH ITS DIRECTOR MR. DALJIT SINGH, SCO NO. 18 Vs. INDERJIT ARORA AND ORS. RESIDENT OF 6183, MODERN HOUSING COMPLEX, MANIMAJRA CHANDIGARH	April 10, 2017
INSTITUTE OF PARAMEDICAL & THERAPEUTIC SCIENCE & TECHNOLOGY Vs. SUJAN GHATAK & ORS	September 4, 2017
INTERGLOBE AVIATION LIMITED Vs. MANISH NAGPAL	April 25, 2017
IRSAD Vs. TATA AIG GENERAL INSURANCE CO. LTD. & ANR.	October 13, 2017
ISHWAR SINGH Vs. HUDA	July 27, 2017
J.M.A. STORES LTD. Vs. RAVI SHANKAR SAO	February 20, 2017
JACOBITE SYRIAN CATHREDEL VALIYAPALLI, REP. BY ITS TRUSTEE JOSE P. VARGHESE, AKAPPARAMBU, VAPPALASSERY P.O., DISTRICT Vs. JIPPU VARKEY PAINADATHU HOUSE, MEYKKAVU KARA, VAPPILASSERY P.O. ANGAMALY, DISTRICT	January 4, 2017
JAGGANATH KRISHNAJI JAMALE & ANR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CQMPANY & ORS	September 8, 2017
JAGJIT SINGH V.P.O. JAKHAULI SONEPAT HARYANA Vs. M/S. CHOLAMANDALAM MS GENERAL LTD. &AMP; ANR. REGIONAL OFFICE, SCO 2463/2464, SECTOR 22	February 15, 2017
JAGNNATH PRASAD MISHRA Vs. REGIONAL MANAGER LIC & ANR.	March 14, 2017
JAI AMBEY TRADING COMPANY LTD. Vs. NATIONAL INSURANCE COMPANY LIMITED	July 21, 2017
JAI SHIVRAI NAGARI SAHAKARI BANK LTD. Vs. SARTAJSINGH ARJUNSINGH CHAHEL	April 28, 2017
JAI TRADERS R/O. KAYLANA CROSSING Vs. UNITED INDIA INSURANCE COMPANY CO. LTD.	October 3, 2017
JAIN IRRIGATION SYSTEM LTD. Vs. SOPAN RANCHANDRA JAGATAP, (NCDRC)(NEW DELHI)	July 13, 2017
JAIPREET SINGH KAUSHAL Vs. FIIT JEE LIMITED AND ANOTHER	November 14, 2017
JAIPUR SURGICAL AND JANANA HOSPITAL Vs. KAUSHALYA	February 15, 2017
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. KAMLA DEVI	May 8, 2017
JAIRAM SAHU Vs. CHANDULAL CHANDRAKAR MEMORIAL HOSPITAL	May 25, 2017
JALAJ ANAND Vs. M/S. UNITECH LIMITED	September 11, 2017
JALANDHAR IMPORVEMENT TRUST Vs. SARWAN SINGH	July 31, 2017
JALANDHAR IMPROVEMENT TRUST Vs. SURINDER KUMAR MODI	May 17, 2017
JALANDHAR IMPROVEMENT TRUST Vs. SWARN JEET S/O. SHRI BHAG MAL	March 16, 2017
JALANDHAR IMPROVEMENT TRUST Vs. CHARANJIT SINGH S/O. SHRI ARJAN SINGH	March 16, 2017
JALANDHAR IMPROVEMENT TRUST Vs. SOHAN LAL KUNDI	August 11, 2017
JALESHWAR SHAH WARD NO. 61, BRP CHOWK, MOHARI GARMENTS Vs. M/S. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.	April 6, 2017
JAMNABEN SHAMBHUBHAI MANGE DIGVIJAYA Vs. MANAGER LIFE INSURANCE CORPORATION OF INDIA ABHAY SHOPPING CENTER	March 23, 2017
JASBIR KAUR AND ORS. RESIDENTS OF H. NO. 561, STREET NO. 9, SHARIFPURA, RANI BAZAR AMRITSAR PUNJAB Vs. LIC OF INDIA AND ORS. THROUGH ITS CHAIRMAN/DIRECTOR/OFFICIAL CONCERNED, AT CITY CENTRE SCHEME AMRITSAR PUNJAB	February 23, 2017
JASBIR SINGH S/O. SHRI HARBHAJAN SINGH Vs. M/S. DADA MOTORS AND OTHERS	March 7, 2017
JASVINDER KAUR W/O. SH. PRITPAL SINGH, R/O. V Vs. PARSVNATH DEVELOPERS LTD. THROUGH ITS DIRECTOR, 6TH FLOOR, ARUNACHAL BUILDING, 19, BARAKHAMBA ROAD, NEW DELHI	February 8, 2017
JASWANT SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AND 2 OTHERS	September 21, 2017
JASWINDER KUMAR, THROUGH LEGAL HEIRS Vs. POST GRADUATE INSTITUTE OF MEDICAL	January 24, 2017
JAYANT MARUTI DESAI Vs. M/S. PURANIK BUILDERS PVT. LTD.	August 9, 2017
JAYARAM PATHAK S/O. SRI K.M. PATHAK Vs. B.M. THAMAIAH & ANR. S/O. LATE B.B. THAMMAIAH	November 13, 2017
JEET KAMAL Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.	July 13, 2017
JILA SAHAKARI KENDRIYA BANK MARYADIT AND ANOTHER Vs. BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD. AND 2 OTHERS	September 18, 2017
JITENDRA KUMAR SHRIVASTAVA & ANR Vs. VISHAL H GUPTA	September 6, 2017
JITENDRA NATH CHOWDHURY S/O LATE RAGHUNATH CHOWDHURY, R/O AT 195, MEHEDI BAGAN, P.O. BURDWAN BURDWAN Vs. DR. TIMIR BHATTACHRYA R/O. RANISAYER WEST, KHOSHBAGAN, P.O. &AMP; P.S. TOWN BURDWAN BURDWAN WEST BENGAL	March 7, 2017
JIVITESH NAYAL & ANR. Vs. M/S. EMAAR MGF LAND LIMITED & ANR.	November 2, 2017
JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. HUKMA RAM	October 4, 2017
JODHPUR VIDYUT VITRAN NIGAM LIMITED SRI GANGA NAGAR, THROUGH SH. SHIV PRAKASH GOSWAMI, S/O. SHRI AAD RAM, ADDITIONAL OIC, CSD Vs. NARENDER KUMAR S/O. SHRI KAILASH PANDEY, R/O. CHAK 1	January 17, 2017
JODHPUR VIDYUT VITRAN NIGAM LTD THROUGH EXECUTIVE ENGINEER (O& M) SARDAR SHEHAR JDVVNL RATANGARH DISTRICT-CHURU RAJASHTAN Vs. DALVIR SINGH S/O JUG LAL	November 17, 2017
JOGINDER PAL MALHOTRA Vs. DEEPAK MITTAL	May 19, 2017
JOTICA SEHGAL Vs. PARSVNATH DEVELOPERS LIMITED	March 7, 2017
JYOTI RAMAN Vs. PARSVNATH DEVELOPERS LIMITED	February 6, 2017
JYOTSNA MALL Vs. MANJULA HOSPITAL AND TRAUMA CENTRE	May 29, 2017
K. KOTAIAH IRAS Vs. DR. T. ANJAIAH	February 22, 2017
K.C. BHATIA C/O. SNEH INTERNATIONAL, PLOT NO.142, INDUSTRIAL AREA, PHASE Vs. HUDA &AMP; ANR. THROUGH ITS CHIEF ADMINISTRATOR, SECTOR	March 23, 2017
K.P. SINGH Vs. NATIONAL INSURANCE CO. LTD.	August 30, 2017
KABERI GHOSH Vs. MANAGING DIRECTOR, SHREE AUTOMOTIVE PVT LTD & 4 ORS; GENERAL MANAGER, (WORKSHOP), SHREE AUTOMOTIVE PVT LTD; WORK MANAGER, (WORKSHOP), SHREE AUTOMOTIVE PVT LTD; RELIANCE GENERAL INSURANCE; AREA MANAGER, ( SERVIES) ASHOK LEYLAND	November 28, 2017
KAILASH CHAND PAHARIA Vs. RAJASTHAN HOUSING BOARD & ANR.	December 14, 2017
KAILASH CHANDRA KALKHUNDIA S/O JIA DUTT KALKHINDIA Vs. ORIENTAL INSURANCE CO LTD; MEGA MOTORS, C V D HALDWANI; ORIENTAL INSURANCE	September 18, 2017
KAILASH MALHOTRA MRS. KAILASH MALHOTRA Vs. CENTRE FOR SIGHT (HOSPITAL) & ANR.	July 17, 2017
KALA THAKUR W/O SH, KHAJAN SINGHTHAKUR Vs. M/S. OMAXE LIMITED & ANR. FORMERLY OMAXE CONSTRUCTUON LTD.	February 3, 2017
KAMAL & COMPANY Vs. HIMANSHU SHARMA & ANR.	November 9, 2017
KAMAL KISHORE Vs. M/S. SUPERTECH LIMITED	March 14, 2017
KAMAL KUMAR AGARWAL & ANR Vs. UNITECH LTD & ANR ; MANAGING DIRECTOR, UNITECH LIMITED	November 22, 2017
KAMAL PRAKASH MITTAL Vs. ORIENTAL INSURANCE CO. LTD. & ANR.	January 18, 2017
KAMALA ROY CHOUDHURY & 4 ORS Vs. SUBRATA DAS	May 23, 2017
KAMALNAYAN BAJAJ HOSPITAL AND 3 OTHERS. Vs. KALAWATIBAI BRIJLAL JOSHI	January 6, 2017
KAMBOJ FERTILIZERS AND PESTICIDES AND ANOTHER Vs. SBI GENERAL INSURANCE COMPANY LTD. AND 2 OTHERS	August 17, 2017
KAMLAKAR & 4 ORS ; ARCHANA BUILDERS PVT LTD ; SUDHIR TUKARAM DESHPANDE; BHARAT TUKARAM DESHPANDE; MEDHA SUDHIR DESHPANDE Vs. KRISHNA DATTATRAYA WAHEGAONKAR & 3 ORS ; NILIMA DATTATRAYA WAHEGAONKAR; AMBADAS DATTATRAYA WAHEGAONKAR; KALA W/O AMBADAS WAHEGAONKAR	October 16, 2017
KAMLAKAR & 4 ORS. Vs. DR. KRISHNA DATTATRAYA WAHEGAONKAR & ORS.	October 16, 2017
KAMLESH SHAH Vs. SUKUMAR MEHTA & 2 ORS; AARTI MEHTA; MAHENDRA S PATEL, SOLE PROPRIETOR OF MAHENDRA PATEL & COMPANY	June 23, 2017
KANCHANAMANI DEVI (DEAD) THROUGH LRS Vs. GENERAL MANAGER M/S TATA MOTORS LIMITED & ORS.	October 16, 2017
KANCHARLA PADMAVATHI Vs. SRIRAM LIFE INSURANCE CO. LTD. & ANR.	August 22, 2017
KANHAIYA TIWARI Vs. MANAGER, STATE BANK OF INDIA	June 12, 2017
KANTA KANTHA RAO Vs. Y. SURYA NARAYANA S/O YEDUKONDALU	May 3, 2017
KANWARJIT SINGH KANG Vs. M/S. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND OTHERS	September 15, 2017
KAPIL NATH MEHROTRA Vs. EMAAR MGF LAND LIMITED ECE HOUSE, 28, KASTURBA GANDHI MARG, NEW DELHI	January 3, 2017
KARCHER CLEANING SYSTEMS PVT. LTD. Vs. M/S. PIT	June 1, 2017
KARIRA DEVELOPERS THROUGH ITS PROPRIETOR, BHARAT NEVADRAM KARIRA Vs. MANOJ JAGANNATH PAWAR & ANR; RAJASHRI MANOJ PAWAR	August 2, 2017
KARNATAKA VIDYUTCHAKTHI MANDALI NOUKARARA SAHAKARA SANGHA NIYAMITH AND ANOTHER Vs. S.B. ESHWARAPPA	September 21, 2017
KARTIK NAYAR S/O SH. RAJIV NAYAR Vs. M/S. HDFC BANK LTD & ORS.	February 3, 2017
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M/S. RAM ASSOCIATES Vs. M/S. ROYAL RESIDENCY CO-OPERATIVE	May 18, 2017
M/S. RATHI SYNTEX LTD. Vs. BANK OF BARODA & 2 ORS.	February 15, 2017
M/S. ROYAL HOME CARE Vs. MAMTA GUPTA AND 2 OTHERS	January 4, 2017
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. IRFAN NURMOHAMMAD MEMON	May 25, 2017
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. & ANR. Vs. JAAN MOHD. & ANR.	October 16, 2017
M/S. S AND S VINIMAY PRIVATE LIMITED Vs. M/S. JVPD PROPERTIES LTD. AND 2 ORS.	March 17, 2017
M/S. S.D. ENTERPRISES Vs. NATIONAL INSURANCE CO. LTD. & 4 ORS.	January 16, 2017
M/S. S.K. ENTERPRISE Vs. SH. PRASANTA CHATTERJEE & 8 ORS.	June 12, 2017
M/S. S.N. MOHANTY WEIGH-BRIDGE ROAD, POST BOX- 21, DISTRICT-KEONJHAR, P.O. BARBIL - 758035, ORISSA Vs. UNITECH HI	February 8, 2017
M/S. S.S. SINGLETON THROUGH ITS AUTHORISED PARTNER Vs. SANTOSH PRADIP PATIL & ORS.	June 12, 2017
M/S. SAHARA INDIA LIFE INSURANCE COMPANY LIMITED Vs. SHAILENDRA KUMAR PANDEY	September 13, 2017
M/S. SAI DEVELOPERS Vs. G. KALPANA AND 2 OTHERS	May 15, 2017
M/S. SAI NINAD ENTERPRISES AND ANOTHER Vs. CHANDRAPRAKASH D. SINGH AND ANOTHER	May 4, 2017
M/S. SANGAM DIAMONDS Vs. ORIENTAL INSURANCE COMPANY LIMITED REGD.	September 6, 2017
M/S. SANGRUR AGRO LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER	March 23, 2017
M/S. SARJU COLD STORAGE THROUGH, PARTNER MR. K.N. GUPTA, A Vs. VINAY MALPANI S/O LATE DEV NARAYAN MALPANI PROPRIETOR DEV TRADING 184, BAIRATHIYON KA CHOWK, DINANATH JI KI GALI, CHANDPOLE BAZAR, JAIPUR RAJASTHAN	March 2, 2017
M/S. SESA STERLITE LIMITED Vs. VINOD KUMAR GARG & ANR.	November 29, 2017
M/S. SHREE MATANGI PROJECTS AND 4 OTHERS Vs. MITESH R. MUMBAIWALA AND OTHERS	September 6, 2017
M/S. SHRIRAM CHITS (MAHARASHTRA) LTD. THROUGH ITS AUTHORISED REPRESENTATIVE, SH. IQBAL RASULSAB SHAIKH, OFFICE AT 3997/1, 3RD FLOOR, BARSHI ROAD, ABOVE SUPER MARKET, LATUR MAHARASHTRA Vs. PRABHAKAR RANGNATH SABALE S/O. SH. RANGNATH SABALE, R/O. KHORI GALLI, DISTT. LATUR MAHARASHTRA	February 22, 2017
M/S. SILVER LINE VILLAS & APARTMENTS PVT. LTD. & ANR. Vs. V.V. NAIR & ANR.	November 16, 2017
M/S. SINGLA BUILDERS AND PROMOTERS LTD. Vs. AMAN KUMAR GARG SON	October 16, 2017
M/S. SIRAJ DEVELOPERS & ANR. Vs. YASMIN RAZAK VANOO	November 15, 2017
M/S. SKY ROCK CITY WELFARE SOCIETY Vs. RANJIT KAUR VIRK	April 25, 2017
M/S. SKY ROCK CITY WELFARE SOCIETY (REGD.) & ANR. Vs. HARKANWALJIT SINGH	November 24, 2017
M/S. SREI EQUIPMENT FINANCE LTD. & ANR. Vs. P.K. INFRA AND POWER COMPANY PVT. LTD.	December 7, 2017
M/S. STAR CONSTRUCTION Vs. ARUN KUMAR KUNDU	June 22, 2017
M/S. STAR FRUIT CENTRE Vs. JAY SINGH THAKUR & 2 ORS.	February 27, 2017
M/S. SUCHIR INDIA INFRATECH PVT. LTD. & ANR Vs. G.V.S.N. MURTHY	August 25, 2017
M/S. SUCHIRINDIA DEVELOPERS PVT. LTD. Vs. PRAVEEN KUMAR SURANA	January 27, 2017
M/S. SUKHDEV VENTURES THROUGH ITS PROPRIETOR, MR. DEVANAND SHETTY, FINAL PLOT NO. 73 Vs. SHASHIKANT M. CHANDAN AND ANOTHER 204, GERA CHAMBERS, OFF BOAT CLUB ROAD PUNE 411001	January 19, 2017
M/S. SUPERTECH CZAR SUITES Vs. GAUTAM MISHRA & ANR.	March 23, 2017
M/S. SUPRITI ENTERPRISE Vs. ASHIM KUMAR ROY CHOWDHURY	January 9, 2017
M/S. TANEJA DEVELOPERS AND INFRASTRUCTURE LTD. Vs. DEEPAK KUMAR	September 11, 2017
M/S. TDI INFRASTRUCTURE LTD. Vs. RANBIR SINGH	November 2, 2017
M/S. TDI INFRASTRUCTURE LTD. THROUGH ITS AUTHORISED REPRESENTATIVE, 8 KASTURBA GANDHI MARG NEW DELHI 110001 Vs. RITA GUPTA W/O. ASHWANI KUMAR GUPTA, A	February 23, 2017
M/S. TRICITY AUTOS Vs. SUBHASH CHAND	September 8, 2017
M/S. TRISHLA DEVELOPERS & ANR. Vs. VINESH KANTILAL GUDHKA/SHAH	February 1, 2017
M/S. U.T. BUILDERS & PROMOTERS LTD. Vs. ANJU MAHAJAN	May 18, 2017
M/S. URBAN IMPROVEMENT CO. (P) LTD. (MANAGED BY DIRECTORS NOMINATED BY GOVT. OF INDIA) Vs. DALJIT SINGH S/O. LATE SATJIT SINGH C/O. DHOLPUR STONE COMPANY	April 20, 2017
M/S. V.C.R. CONSTRUCTIONS PVT. LTD. REP. BY ITS MANAGING DIRECTOR, SRI. G. VENKATESHWAR RAO, R/O. 2 Vs. R. VIJAY KUMAR S/O. R. DILIP KUMAR R/O. 3	January 4, 2017
M/S. VAIDEHI AKASH HOUSING PVT. LTD. AND OTHERS Vs. HARESH A. KUVADIA	March 6, 2017
M/S. VAITHI HOLDINGS PVT. LTD. Vs. M. JAYACHANDRAN S/O. N MANOHARAN	March 27, 2017
M/S. VORA HOME MAKERS PVT. LTD. & 3 ORS. Vs. ISMAIL HASAN DAMUDI	December 13, 2017
MAA TARINI TRANSPORT LTD. Vs. BRANCH MANAGER, KEONJHAR CENTRAL CO-OPERATIVE BANK	July 26, 2017
MADAN LAL GUPTA PROPRIETOR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD. DIVISIONAL OFFICE	March 15, 2017
MADAN LAL S/O. OM PRAKASH JAIN Vs. PUNSUP GAS SERVICE & 2 ORS.	February 27, 2017
MADAN MOHAN SARAFF Vs. BRANCH HEAD, AXIS BANK LTD. & 3 ORS.	August 29, 2017
MADANLAL MOTILAL BORA R/O ASHA Vs. NAV MAHARASHTRA BUILDERS &AMP; 8 ORS. R/O 42/43, SHANKAR SHETH ROAD, PUNE	February 21, 2017
MADHU GARG Vs. UNITEC LTD	October 11, 2017
MADHU MEHANI & ANR ; ABHINAV MEHANI Vs. UNITECH HI-TECH DEVELOPERS LTD & 7 ORS ; SIDHARTHA SHANKAR BHOWMICK, DIRECTOR; SANJAY KUMAR SINGH DIRECTOR; RANA RAJESH KUMAR GANGAHAR; JYOTI KANOJYA; BALDEV GUPTA; RAMESH CHANDRA; ICICI BANK LTD THROUGH HEAD MANAGER	October 13, 2017
MAGMA FINCORP LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE SH. VIRENDER SINGH RAWAT, 8, SANT NAGAR, EAST OF KAILASH, NEW DELHI Vs. BABU RAM MANJHI R/O. HOUSE NO. 42, GUNJADIH, NAWADIH, VILLAGE CHAPARI, TOLA GHANGAPAN DISTRICT	February 17, 2017
MAGMA HOUSING FINANCE (FORMERLY KNOWN AS GE MONEY HOUSING FINANCE) FORMERLY KNOWN AS GE MONEY HOUSING FINANCE, HAVING ITS REGD. OFFICE AT: MAGMA HOUSE, 24, PARK STREET, KOLKATA Vs. MATHEW V. THOMAS	May 12, 2017
MAHAKALI GRIH NIRMAN SAHKARI SANSTHA MYDT. Vs. MOHAN KUMAR RAI AND OTHERS	May 26, 2017
MAHARASHTRA HYBRID SEEDS COMPANY PRIVATE LTD. Vs. JAGDISH KUMAR & ANR. S/O. SH. DHARAMA PAL	March 15, 2017
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ANR Vs. SHAHJANBEE W/O IBRAHIM SHAIKH; AFREEN D/O IBRAHIM SHAIKH; PARVIN; MEHBOOB; SANIYA; JAMALSAB	November 21, 2017
MAHESHWARI RESIDENCY FLAT OWNERS ASSOCIATION Vs. MAHESHWARI BUILDERS	October 4, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD THROUGH ITS AUTHORIZED SIGNATORY PUNEE SINGH LEGAL EXECUTIVE, BRANCH OFFICE AGGRAWAL CORPORATE TOWER Vs. SOPAN TRIMBAK YEDKE	August 25, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD THROUGH ITS AUTHORIZED SIGNATORY PUNEET SINGH LEGAL EXECUTIVE Vs. RAJENDRA PRASAD DAS S/O SHANKAR DAS	December 8, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD TRHOUGH ITS AUTHORIZED SIGNATORY, PUNEET SINGH LEGAL EXECUTIVE, BRANCH OFFICE Vs. SURESH KUMAR SHUKLA S/O SHIVKUMAR SHUKLA	August 29, 2017
MAHINDRA & MAHINDRA LTD Vs. SANTOSH NAMDEO BANDGAR & ANR ; S P AUTOMOTIVE	September 19, 2017
MAJESTIC PROPERTIES PVT. LTD. Vs. ARUN DHANDHANIA	May 26, 2017
MAJOR SANDEEP VINAYAK & ORS. S/O SH. CHAMAN LAL VINAYAK Vs. ARMY WELFARE HOUSING ORGANIZATION & ORS.	May 19, 2017
MALAY KR. DEB Vs. MANAGING DIRECTOR, FORD INDIA PVT. LTD.	January 4, 2017
MALAYSIAN AIRLINE SYSTEMS BERHAD Vs. DENTPLY INDIA PVT. LTD.	January 5, 2017
MAMTA SAHAKARI GRIH NIRMAN SAMITI LTD. Vs. SUDHIT RASTOGI	February 1, 2017
MANAGER JAIKA AUTOMOBILES PVT. LTD. Vs. LEELA SAHU & ANR.	April 20, 2017
MANAGER, BANK OF INDIA & 2 ORS. Vs. NARINDER KUMAR JAIN	June 12, 2017
MANAGER, SPEED POST & 2 ORS GPO JAIPUR RAJASTHAN Vs. DINESH SHARMA SON OF RAJ KAPOOR SHARMA	December 15, 2017
MANAGER, THE KANGRA CENTRAL COOPERATIVE BANK LTD. Vs. DHARAM CHAND KHAPER	May 31, 2017
MANAGER/AUTHORISED OFFICER Vs. PRONATH KUMAR DAS & ANR.	February 28, 2017
MANAGER/PROPRIETOR, VISHAL KRUSHI SEVA KENDRA AND ANOTHER Vs. RAMRAO VAIJINATH SARWADE AND ANOTHER	March 6, 2017
MANAGING DIRECTOR, MINT HOMES (P) LTD. Vs. J. JOHN AROCKIA RAJ	July 12, 2017
MANAGING DIRECTOR, SHRIRAM TRANSPORT FINANCE COMPANY LTD & ANR ; BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. MAYA W/O MANOJ	November 20, 2017
MANAGING DIRECTOR, TNT INDIA PVT. LTD. & 2 ORS. Vs. M/S. LOCHAN TEA LTD.	August 4, 2017
MANAGING DIRECTORS, N.E.K.R.T.C. Vs. RADHA	May 15, 2017
MANDAR JADHAV VIVIANA Vs. DR. RIYA & ORS. DEPARTMENT OF MEDICINE OF KEM HOSPITAL	February 15, 2017
MANGER, SPEED POST & 2 ORS. Vs. BHANWAR LAL GORA	August 28, 2017
MANIK CHANDRA PAHARI VILLAGE & P.O MAHENDRAGUNJ, P.S SAGAR, DISTRICT : 24 PARGANAS SOUTH Vs. SENIOR BRANCH MANAGER, DIAMOND HARBOUR BRANCH, LIC OF INDIA & ANOTHER DIAMOND HARBOUR BRANCH, LIC OF INDIA, MUNICIPAL MARKET COMPLEX, DIAMOND HARBOUR, DISTRICT : 24 PARGANAS	January 20, 2017
MANINDER MALVIYA Vs. KUSUM DEVI	January 17, 2017
MANIPAL HOSPITAL Vs. J. DOUGLAS LUIZ	November 15, 2017
MANISH SHARMA & ANR. Vs. UNITECH RELIABLE PROJECTS PRIVATE LTD.	October 24, 2017
MANJIT GUPTA Vs. OBEROI REALTY LTD. (FORMERLY OBEROI CONSTRUCTIONS LTD.) & ANR.	April 18, 2017
MANJIT SINGH, MANAGING DIRECTOR TOUCHWOOD AVIATION ACADAMY & ANR. Vs. VISHAL SHADANGI	June 12, 2017
MANJU W/O SHRI SATBIR R/O VILLAGE BACHER TEHSIL RANIA DISTRICT Vs. DR. SANTOSH BISHNOI, MEDICAL OFFICER AND 4 OTHERS GENERAL HOSPITAL DISTRICT	January 5, 2017
MANJURANI ENTERPRISERS REPRESENTED THROUGH ITS PROPRIETOR, SAROJ KUMAR DAS, BADASANKHA, NAU SAHI, TOWN AND DISTRICT Vs. UNITED INDIA INSURANCE CO. LTD. &AMP; 3 ORS. BHUBANESWAR REGIONAL OFFICE, OCHC BUILDING, BLOCK 5TH FLOOR, NEAR RAM MANDIR, UNIT	March 7, 2017
MANMOHAN PANDEY S/O MR BRIJ BIHARI PANDEY Vs. SAHARA INDIA LTD. & 2 ORS.	February 1, 2017
MANOHARA CONSTRUCTION COMPANY, REPRESENTATIVE BY ITS PROPRIETOR Vs. YOUNG WOMENS CHRISTIAN ASSOCIATION, REPRESENTATIVE BY ITS GENERAL SECRETARY, DAPHNE LEAN, D/O. L.J. LEAN YWCA BUILDING, SPENCER JUNCTION, M.G. ROAD, TVPM	March 2, 2017
MANOJ KHARE S/O LATE SHRI SHSHEEL KHARE Vs. HDFC ERGO GENERAL INSURANCE COMPANY LTD.	April 19, 2017
MANOJ KUMAR Vs. MARIAMMA KURIEN	January 6, 2017
MANOJ KUMAR PATEL Vs. I.C.I.C.I BANK & ANR.	April 17, 2017
MANOJ KUMAR S/O. SH. MANGAL SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ANR.	May 3, 2017
MANOJ KUMAR SHARMA S/O. SHRI MAHAVIR PRASAD SHARMA Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.	July 5, 2017
MANOJ KUMAR VERMA S/O. SH. B.S. VERMA Vs. DELHI DEVELOPMENT AUTHORITY	February 27, 2017
MANOJ VYANKOBA LOKHANDE & ANR ; RAM VYANKOBA LOKHANDE Vs. STATE BANK OF INDIA	November 10, 2017
MANZOOR BAIG S/O. MANSOOR BAIG, C/O. SHEIKH FAIMA NAYYER FAROOQUI, HOUSE NO. 510 ASHRAFI QAYAMGAH, DASRA ROAD, GADGE KA TAKA, BHUTIYA DARWAZA, MAHAL NAGPUR, MAHARASHTRA Vs. ARMAN DREAMS HOMES PVT. LTD. THROUGH AQUEEL S/O. ANWAR UL HAQ SIDDIQUI, OFFICE 804, JAMIA, ARCADE, MIRCHI BAZAR, BHANDE PLOT SQUARE, UMRED ROAD, NAGPUR, R/O. BEHIND KIRAN PHOTO STUDIO, NEAR WATER TANK, KILA ROAD, MAHAL NAGPUR, MAHARASHTRA	January 16, 2017
MARKETING TIMES AUTOMOBILES PVT LTD Vs. MADAN VERMA & ANR	December 7, 2017
MARUTI SUZUKI INDIA LIMITED Vs. VIJAYA LEKSHMI S & 2 ORS	November 15, 2017
MARUTI SUZUKI INDIA LIMITED Vs. JASWINDER SINGH & ANR.	October 4, 2017
MARUTI SUZUKI INDIA LTD Vs. DR. KONERU SATYA KISHRE & ORS	November 16, 2017
MARUTI SUZUKI INDIA LTD. Vs. SANTANU PAL	December 1, 2017
MASTER VAIBHAV APURVA VOHRA Vs. SUNIL J. PARIKH	December 12, 2017
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs. GURMEET KAUR	April 28, 2017
MAYANK MALIK Vs. UNITEH LTD	October 26, 2017
MD. ANWAR ALI S/O OF LATE MD. SAHEB JAN ALI Vs. JAMIL AHMED FAROOQUI S/O LATE MD. FAROOQUI	June 20, 2017
MD. NIZAMUDDIN Vs. M/S. ADITYA VISION PRIVATE LIMITED AND ANOTHER	March 17, 2017
MEDICAL SUPERINTENDENT ESI HOSPITAL Vs. RAM AVADH PAL	January 24, 2017
MEDICAL SUPERINTENDENT, BABASAHEB AMBEDKAR MEMORIAL HOSPITAL & ANR ; A SAXENA (NOW RETIRED) GYNAECOLOGIST, BABASAHEB AMBEDKAR MEMORIAL HOSPITAL Vs. MANJERI SINHA	November 9, 2017
MEENAKSHI KUMAR & ANR ; GAUTAM KUMAR Vs. UNITECH LIMITED & ANR ; P N B HOUSING FINANCE LTD	November 20, 2017
MEERA DHURIA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED & ANR.	November 17, 2017
MEERUT DEVELOPMENT AUTHORITY Vs. ARUN PRAKASH	July 27, 2017
MEERUT DEVELOPMENT AUTHORITY (MDA) Vs. TEJVIR SINGH	June 29, 2017
MEGHA Vs. M/S. LAHOTI MUNOT CONSTRUCTION & ORS.	November 16, 2017
MEGHA W/O DINKAR DAGADKHAIR Vs. LAHOTI MUNOT CONSTRUCTION & 2 ORS ; SOW VIDYA VASANT MAHAJAN	November 16, 2017
MEGHNA BHAVESH PATEL AND ANOTHER Vs. ORBIT CORPORATION LIMITED AND ANOTHER	July 17, 2017
MERCEDES-BENZ INDIA PVT. LTD. Vs. NATWARLAL M. BADIANI	September 11, 2017
MET LIFE INDIA INSURANCE COMPANY LTD. Vs. URVASHI GOYAL & ANR.	May 4, 2017
MIRA SEA FOODS Vs. NEW INDIA ASSURANCE CO. LTD.	October 3, 2017
MITESH BALLASAAHEB ADDHATE Vs. M/S. JVPD PROPERTIES PRIVATE LTD.	January 24, 2017
MITTAL EDUCATION SOCIAETY Vs. INDIAN OVERSEAS BANK	November 6, 2017
MOHAMMAD USMAN Vs. M/S. EARTH INFRASTRUCTURES LTD. & 4 ORS.	February 6, 2017
MOHAMMED HUSSAIN & ANR. Vs. BRANCH MANAGER, ICICI BANK LTD. & ANR.	December 4, 2017
MOHAN LAL SETHI (LRS) Vs. NEW INDIA ASSURANCE COMPANY LTD	November 3, 2017
MOHAR SINGH S/O. SHRI MEETHA LAL Vs. FUTURE GENERALI INDIA INSURANCE CO. LTD.	February 14, 2017
MOHINDER PODDAR S/O. SHRI BHARAT PODDAR Vs. ESI CORPORATION & 5 ORS.	August 30, 2017
MOHIT CHOPRA Vs. M/S UNITECH LIMITED	May 30, 2017
MOHIT SHARDA S/O KAPIL SHARDA Vs. BANK OF BARODA & ANR THROUGH BRANCH MANAGER; CREDIT INFORMATION BURUEAU (I) LTD	May 5, 2017
MOHIT SHARMA Vs. M/S. VIPUL INFRASTRUCTURE DEVELOPERS LTD. & ANR.	July 21, 2017
MONEY MAGNUM CONSTRUCTIONS Vs. ARVIND RAJARAM DESHMUKH; G LAXMIKANT REDDY & ANR ; MANGALAGOURI	October 17, 2017
MORADABAD DEVELOPMENT AUTHORITY Vs. RAGINI GUPTA	December 12, 2017
MOULIVAKKAM TRUST HEIGHTS FLATS AFFECTED BUYERS ASSOCIATION Vs. PRIMA SRISTI HOUSING PVT. LTD.	May 5, 2017
MR. SUNIL GOEL Vs. M/S. UNITECH RELIABLE PROJECT (P) LTD. (UNITECH) AND OTHERS	September 19, 2017
MRIDULA GHOSH 145, INDRA BISWAS ROAD, POLICE STATION Vs. APPOLLO GLENEGALES HOSPITAL AND OTHER 58, CANAL CIRCULAR ROAD, POLICE STATION	January 18, 2017
MRS. HANSU DALEEP JATWANI Vs. M/S. GURUKRIPA PROPERTIES PVT. LTD.	December 1, 2017
MRS. PRITI ARORA Vs. M/S. ARN INFRASTRUCTURE INDIA PVT. LTD.	April 6, 2017
MUFAZZAL Y. KAPADIA & ANR. Vs. EAST & WEST BUILDERS	October 23, 2017
MUKESH GUPTA & ANR. Vs. EARTH INFRASTRUCTURES LIMITED	November 29, 2017
MUKUL SHARMA Vs. M/S. VSR INTRATECH PVT. LTD.	July 26, 2017
MUNICIPAL COUNCIL THROUGH ITS EXECUTIVE OFFICER, FAZILKA PUNJAB Vs. SATWINDER SINGH & 2 ORS S/O JASWANT SINGH; DIRECTOR LOCAL BODIES, CHANDIGARH, PUNJAB; DEPUTY DIRECTOR LOCAL BODIES FEROZEPUR, PUNJAB; MURARI LAL & 2 ORS S/O MILKH RAJ; GURBACHAN SINGH & 2 ORS S/O JASWANT SINGH	December 4, 2017
MUNICIPALITY, GAJSINGHPUR Vs. KAMALJEET	December 6, 2017
MURALI TILES P.B. Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD.	April 13, 2017
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. VEENA KUMARI	September 18, 2017
N JOTHI MURUGAN Vs. GANDHIMATHI MOTORS & ANR REP BY ITS MANAGER; MANAGER, SRI GANDHIMATHI MOTORS	March 22, 2017
N V SRINIVASA RAO S/O LATE P VENKOBA RAO Vs. E R SIDDESH S/O E REVANASIDDAPPA	July 3, 2017
N. ASHA Vs. CHHATTISGARH GRIH NIRMAN PARIYOJNA	July 19, 2017
N.U. AZAM S/O. SHRI E.F. HANIFI Vs. POSTAL DEPARTMENT AND 2 OTHERS	January 23, 2017
NALLAM CHANDRA SEKHAR REDDY R/O YERRASANIPALLE TAMBALAPALLI MANDAL CHITOOR ANDHRA PRADESH Vs. DR. DESAI THIPPA REDDY DESAI HOSPITAL NEAR RTC BUS STAND MANDAPALLE CHITOOR ANDHRA PRADESH	March 3, 2017
NANDED DIST. CENTRAL CO Vs. VEERBHADRA	August 11, 2017
NANDED DISTRICT CO Vs. MANIKRAO KARABASSAPA BIRAJDAR AND OTHERS	September 1, 2017
NARANJAN DAS SANJEEV KUMAR Vs. SAJJAN SINGH	March 7, 2017
NARAYAN SHIVAJI REDKAR Vs. ORBIT CORPORATION LIMITED AND 5 OTHERS	July 17, 2017
NAREN PRAVIN SANGHVI 153/8, SUNRAYS,2ND FLOOR, ABOVE BANK OF MAHARASHTRA, SION CIRCLE, SION EAST, MUMBAI Vs. SUNRAYS CO	February 15, 2017
NARENDER KUMAR JOSHI Vs. RELIANCE GENERAL INSURANCE COMPANY LTD & ANR	September 18, 2017
NARENDER KUMAR MAHESHWARI S/O SH HOTILAL MAHESHWARI Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR	December 6, 2017
NARENDRA LAL JAIN Vs. NEW INDIA ASSURANCE CO LTD & ORS	October 16, 2017
NARENDRA NATH MISHRA S/O. LATE NILAMBAR MISHRA Vs. M/S. VAISHNAVI ARCHITECHT	July 4, 2017
NARENDRA YADAV Vs. CHARAN DAS VERMA & ANR ; AXIS BANK LIMITED	October 9, 2017
NARINDER KUMAR JAIN Vs. PUNJAB STATE ELECTRICITY BOARD	October 3, 2017
NARSEE MONJEE INSTITUTE OF MANAGEMENT STUDIES Vs. AKSHAT KETAN KOTHARI	February 10, 2017
NASHANT BHASIN Vs. M/S. UNITECH LIMITED & ANR.	June 1, 2017
NATHURRAM PORWAL Vs. MANDAL RAILWAY MANAGEMENT	June 23, 2017
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) AND ANOTHER Vs. RAMSWAROOP MEENA AND ANOTHER	May 22, 2017
NATIONAL INSURANCE CO LTD Vs. VINODBHAI P PATEL	September 6, 2017
NATIONAL INSURANCE CO LTD Vs. ALPABEN & ORS	November 3, 2017
NATIONAL INSURANCE CO LTD & ANR THROUGH CHAIRMAN/MANAGING DIRECTOR; NATIONAL INSURANCE CO LTD NATIONAL LEGAL VERTICAL C/O DELHI REGINAL OFFICE I Vs. B L JAITWANI & SONS	September 7, 2017
NATIONAL INSURANCE CO LTD AHMEDABAD DIVISION OFFICE, JASHWANT CHAMBERS, AHMEDABAD, GUJARAT Vs. LAJWANTI VADHVANI & ANR W/O KRISHNAKUMAR VADHVANI, PROPRIETOR, KALAPI SALES CORPORATION; VIJAY COOPERATIVE BANK ASHRAM ROAD, AHMEDABAD	September 8, 2017
NATIONAL INSURANCE CO. LTD Vs. M/S. SUMITRA ENTERPRISE	August 1, 2017
NATIONAL INSURANCE CO. LTD Vs. A.S. MOOSANI & CO.	May 19, 2017
NATIONAL INSURANCE CO. LTD. Vs. SHANKAL AGARWAL	August 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. HARINANDAN PRASAD	July 28, 2017
NATIONAL INSURANCE CO. LTD. Vs. MANJIT SINGH	May 23, 2017
NATIONAL INSURANCE CO. LTD. Vs. JINDU RAM	October 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. SANJEEV KUMAR	November 15, 2017
NATIONAL INSURANCE CO. LTD. Vs. M/S. KRISHNA INDUSTRIES	January 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. P. J. THOMAS	January 5, 2017
NATIONAL INSURANCE CO. LTD. Vs. NOLI RAM & SONS	May 23, 2017
NATIONAL INSURANCE CO. LTD. Vs. M/S. AMRIT FLOUR MILL & ANR.	August 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. KIRANJEET KAUR @ KIRANJIT KAUR	August 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. M/S. GANESH ENTERPRISES & ANR.	August 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. GANPATBHAI SOMABHAI KADIA	May 19, 2017
NATIONAL INSURANCE CO. LTD. Vs. NARINDER GUPTA	July 27, 2017
NATIONAL INSURANCE CO. LTD. Vs. BHARTI INDUSTRIES	May 29, 2017
NATIONAL INSURANCE CO. LTD. Vs. UMA KANT SAHAY	July 7, 2017
NATIONAL INSURANCE CO. LTD. & ANR. Vs. BINOD KUMAR SINGH SON OF SHRI PRAKASH KUMAR SINGH VILLAGE & PO TEENTARA	September 13, 2017
NATIONAL INSURANCE CO. LTD. AND ANOTHER Vs. A.R. FUELS PVT. LTD.	January 23, 2017
NATIONAL INSURANCE CO. LTD. REGIONAL MANAGER Vs. MATA NAINA DEVI JI FUEL CENTRE THROUGH	May 12, 2017
NATIONAL INSURANCE CO. LTD. SURI BRANCH OFFICE, P.S. BRIBHUM, Vs. ABHOY SHANKAR TEWARI &AMP; ANR. DIRECTOR OF INDIA JYOTI RICE MILLS PVT. LTD., SRINIKETAN ROAD, BOLPUR, BIRBHUM	February 15, 2017
NATIONAL INSURANCE CO. LTD.(THROUGH ITS DIVISIONAL MANAGER) Vs. SHYAM BABU & ORS.	November 6, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. M/S. SEWA (SOCIAL ECONOMIC WELFARE ASSOCIATION)	July 4, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLA DEVI RICE MILL PVT. LTD.	August 8, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMDEO MODI	March 29, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. JOGESH ROY AND ANR.	March 21, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVIND	May 30, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SHIV CHARAN GUPTA	May 18, 2017
NATIONAL INSURANCE COMPANY LTD & ANR Vs. OIL CARRYING CORPORATION	December 22, 2017
NATIONAL INSURANCE COMPANY LTD . Vs. M/S. ARUNACHAL DISTLLARY & BOTTLING PVT. LTD.	February 6, 2017
NATIONAL INSURANCE COMPANY LTD THROUGH ITS AUTHORISED SIGNATORY, REGIONAL OFFICE Vs. VIVEK TIWARI S/O MR.ONKAR NATH TIWARI, R/O TALWANDI KOTA RAJASTHAN	February 27, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. RAM VEER SINGH	January 4, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. LAXMI DEVI JAIN BARDIA AND 2 OTHERS	May 26, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. M/S. DHARAM SINGH MOHAR SINGH	May 31, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. M/S. SONOVISION ENTERPRISES	August 14, 2017
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE AT: NATIONAL LEGAL VERTICAL, 2E/9, JHANDEWALAN EXTEN., NEW DELHI Vs. VIJAY MISTRY THROUGH ITS PROPRIETOR DIGNUS APPLIED AESTHETICS, 27, F. KASTURCHAND BUILDING, GOKHALE ROAD (SOUTH) DADADR (W), MUMBAI	February 16, 2017
NATIONAL INSURANCE COMPANY LTD. THROUGH MANAGER, NATIONAL LEGAL VERTICAL 2E/9, JHANDEWALAN EXTENSION, NEW DELHI Vs. LAKHVEER SINGH S/O. SH. KARTAR SINGH, R/O. VILLAGE MIRPUR, P.O	January 2, 2017
NAVBHARAT DEVELOPMENT CORPORATION Vs. NATALIA CHS SOCIETY LTD. AND 3 OTHERS	January 6, 2017
NAVEEN ASHOKA TENT HOUSE Vs. ORIENTAL INSURANCE COMPANY LTD.	January 10, 2017
NAVEEN SABHARWAL Vs. UNITECH LTD.	May 16, 2017
NAVEEN SHARMA S/O VIJENDER SINGH Vs. SHREE VARDHMAN GROUP THROUGH ITS CMD/MD/PRINCIPAL OFFICER	December 12, 2017
NAVEEN SINGH BHANDARI Vs. M/S SBI LIFE INSURANCE COMPANY LTD. AND OTHERS	May 16, 2017
NAVEENA BHARATHI Vs. K.C. GURUDEV	March 28, 2017
NAVIN KUMAR Vs. M/S. OMAXE LTD.	March 27, 2017
NAVODAYA URBAN CO-OPERATIVE BANK LTD. Vs. VIMAL	September 12, 2017
NAVSHAKTI TEXTILES PROCESSOR PVT LTD Vs. UNITECH LTD & ANR ; BAJAJ CAPITAL LIMITED	October 16, 2017
NEEL KAMAL Vs. METLIFE INDIA INSURANCE CO. LTD.	July 21, 2017
NEELAM PANSARI & ANR. Vs. C.G.M. STATE BANK OF INDIA & ANR.	May 12, 2017
NEENA MEHROTRA & ANR. Vs. M/S. UNITECH LIMITED	July 21, 2017
NEERAJ ENTERPRISES Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER	November 20, 2017
NEETA N. MOHNANI & ANR. Vs. EAST & WEST BUILDERS	October 23, 2017
NEHA SURI H-13, MAHARANI BAGH, NEW DELHI-110065 Vs. M/S. UNITECH RELIABLE PROJECT PVT. LTD. AND 4 OTHERS (THROUGH ITS A.R.) BASEMENT,6, COMMUNITY CENTRE, NEW DELHI	January 4, 2017
NEPTUNE VENTURE & DEVELOPERS (P) LTD. Vs. SHAILESH TRIPATHI	May 9, 2017
NEW INDIA ASSURANC E CO LTD OFFICE-REGINAL HEAD OFFICE Vs. CHETAN GUNWANTLAL MODH R/O MAGARWADA T-VADGAON, BANASKANTHA GUJARAT	September 5, 2017
NEW INDIA ASSURANCE CO Vs. KANHAIYA SOLVEX PVT. LTD.	November 22, 2017
NEW INDIA ASSURANCE CO LTD Vs. SURENDER KUMAR NANDA	November 17, 2017
NEW INDIA ASSURANCE CO LTD THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER Vs. SAVLA TWISTERS PVT LTD & ANR; SECRETARY, SURAT CITIZEN COUNSEL TRUST, TIRUPATI PLAZA	September 7, 2017
NEW INDIA ASSURANCE CO. LTD AND OTHERS Vs. NAROTTAM KUMAR J. SHARMA E	September 4, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. JAYANTI COMPUTERS SYSTEMS AND OTHERS	April 21, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. JAYKANT BHAGWATI PRASAD PANDEY	April 25, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. PUJANJLI VERMA	November 16, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHINDER PAL SINGH	May 22, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHYAM SHARAN PANDEY	December 15, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. ABHASHREE ADVISORY PVT. LTD.	December 11, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. DEBI PRASAD DOA	July 31, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. M/S. MADHUKANT EXPORT PVT. LTD.	May 18, 2017
NEW INDIA ASSURANCE CO. LTD. 12/1, ASAF ALI ROAD, NEW DELHI Vs. M/S. CLASSIC GLASS & PLYWOOD CENTRE AND ANOTHER	July 17, 2017
NEW INDIA ASSURANCE CO. LTD. JEEVAN BHARTI BUILDING, TOWER Vs. DR. GIRISH M. WAGHER R/O, B/4, AAROHI FLATS, BH. NEW YORK TRADING CENTRE, THALTEJ, AHMEDABAD	January 31, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRONOBANANDA DUTTA	June 30, 2017
NEW INDIA ASSURANCE COMPANY LTD THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER Vs. VARSHABEN P SHAH	September 6, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. PRAVIN KRUSHNA TATKARI	July 13, 2017
NIBEDITA PATTANAYAK W/O MONORANJAN PATTANAYAK Vs. SWAPNA SENGUPTA & 2 ORS. W/O SRI AJAY KUMAR SENGUPTA	February 3, 2017
NIDHI BHATNAGAR & ANR. Vs. M/S. UNITECH LTD.	June 30, 2017
NIRASHA SINHA Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.	August 18, 2017
NIRMAL DEVRAJ PUNMIYA & ORS. Vs. RAMKRISHNA GANGADHAR SHANBAG	April 18, 2017
NIRMAL GANDHI W/O SH.ASHOK GANDHI Vs. DADA MOTORS	October 31, 2017
NIRMAL SEEDS PVT. LTD. Vs. RAGHUNATH RAMRAO PATIL AND ANOTHER	August 30, 2017
NIRMALYA MUKHOPADHYAY Vs. WEST BENGAL HOUSING BOARD	February 13, 2017
NIRU KAUSHAL & ANR. Vs. UNITECH LTD.	July 31, 2017
NISHA SHARMA Vs. DR. SURESH VERMA & ORS.	October 20, 2017
NITABEN BHIKHALAL BAMB & ANR Vs. ORIENTAL INSURANCE CO LTD; PRIME CORPORATION SERVICES	September 4, 2017
NITI SAXENA & ANR Vs. UNITECH LIMITED	November 21, 2017
NITIN G THAKKER Vs. BRITISH AIRWAYS & 2 ORS ; PERAL INTERNATIONAL TOURS & TRAVELS LTD ; HAMILTON TRAVELS; SANTOSH KUMAR	November 10, 2017
NITIN KUMAR AGARWAL & ANR. Vs. UNITECH LTD. & ANR.	November 22, 2017
NITIN VIJAYRAO KOTTAWAR Vs. ASLAM SALAM SHEIKH	November 16, 2017
NORTHERN RAILWAY & ANR Vs. ASHOK PANDIT	November 3, 2017
NORTHERN ZONE RAILWAY EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. CHARANJIV LAL	October 10, 2017
NTP TOURISM AFFAIRS LIMITED Vs. SUDHA TALASILA B 22, JOURNALIST COLONY, JUBILEE HILLS HYDERABAD	April 19, 2017
OCUS SKYSCRAPERS REALTY LTD Vs. AVANI SINGH	December 20, 2017
OCUS SKYSCRAPERS REALTY LTD THROUGH ITS A R , DHARMENDRA KUMAR RAY Vs. RENU MADAN W/O RAJIV MADAN	December 20, 2017
OFFICER IN-CHARGE, BHARAT HOUSING CO-OP. SOC. LTD. Vs. CHANDRA SHARMA & ANR.	August 17, 2017
OM PRAKASH GUPTA AND OTHERS S/O. LATE SHRI R.K GUTA Vs. M2K INFRATSTRUCTURE PVT. LTD.	January 5, 2017
OMAXE CHANDIGARH EXTENSION DEVELOPERS PRIVATE LIMITED & 2 ORS; OMAXE CITY CHANDIGARH EXTENTION PVT LTD Vs. LALITHA SAINI W/O JASWINDER SINGH	August 21, 2017
OMAXE CHANDIGARH EXTENSION DEVELOPERS PVT LTD & 2 & ANR ORS Vs. ANUJ GUPTA	October 4, 2017
OMAXE CHANDIGARH EXTENTION DEVELOPERS PRIVATE LIMITED Vs. PRADEEP JAIN S/O N K JAIN	September 21, 2017
OMAXE CONSTRUCTION LTD. & ANR. Vs. SANTOSH JAIN W/O. SHRI AJIT PRASAD JAIN	February 6, 2017
OMAXE LIMITED & ANR Vs. LALIT KUMAR	October 13, 2017
OMAXE LIMITED AND ANOTHER Vs. LALIT KUMAR S/O. SH. VIJAY KUMAR	June 1, 2017
OMAXE LTD. AND ANOTHER THROUGH ITS CHAIRMAN/MANAGING DIRECTOR, 7, LOCAL SHOPPING CENTRE, KALKAJI, NEW DELHI Vs. DR. AMBUJ CHAUDHARY S/O SH. AMAR SINGH R/O HOUSE NO. 1824, SECTOR	February 13, 2017
ORBIT CORPORATION LTD. Vs. RAJAMOULI C. GUJJAR & 7 ORS.	February 27, 2017
ORIENTAL INSURANCE CO LTD Vs. OCEANIC SOLVENT INDUSTRIES BEDESHWAR, JAMNAGAR GUJRAT	November 22, 2017
ORIENTAL INSURANCE CO LTD Vs. GEETA DEVI	September 12, 2017
ORIENTAL INSURANCE CO LTD THROUHJ ITS DULY CONSTITUTED ATTORNEY MANAGER, ORIENTAL INSURENCE CO LTD Vs. PRATIK SAMAJ SEVA TRUST & ANR; SHETH NARENDRA KUMAR CHIMANLAL	May 9, 2017
ORIENTAL INSURANCE CO. LTD. Vs. M/S. MIRVANA NATURE RESORT	August 30, 2017
ORIENTAL INSURANCE CO. LTD. Vs. M/S. OCEANIC SOLVENT INDUSTRIES	November 27, 2017
ORIENTAL INSURANCE CO. LTD. Vs. M/S. R.K. MARBLE LTD.	January 24, 2017
ORIENTAL INSURANCE CO. LTD. Vs. JAGDISH CHAND GUPTA	October 16, 2017
ORIENTAL INSURANCE CO. LTD. Vs. DHANRAJ SURANA	October 31, 2017
ORIENTAL INSURANCE CO. LTD. Vs. YASHOWANTA NARAYAN DIXIT S/O LATE GADADHAR DIXIT	March 17, 2017
ORIENTAL INSURANCE CO. LTD. Vs. RANIDAN SINGH S/O SH. BHIWANI SINGH JODHA	April 27, 2017
ORIENTAL INSURANCE CO. LTD. Vs. LAXMEGOWDA	September 11, 2017
ORIENTAL INSURANCE CO. LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER, ORIENTAL INSURANCE CO. LTD. HEAD OFFICE, 88 JANPATH, CONNAUGHT PLACE NEW DELHI Vs. ABDUL SHAMAD ABDUL SHAMAD S/O SHRI WAHID AGED 47 YEARS R/O	March 15, 2017
ORIENTAL INSURANCE CO. LTD., 1893 CHINDNI CHOWK Vs. RAJINDER SINGH S/O. SHRI SAWINDER SINGH	March 30, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. NARVEER CHAUHAN	June 1, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SHREE BALAJI STEEL & CEMENT TRADERS	May 17, 2017
ORIENTAL INSURANCE COMPANY THROUGH ITS BRANCH MANAGER, C Vs. SHAKIR ALI &AMP; ANR. S/O SRI RASHID ALI, R/O MOHALLA	March 6, 2017
P K CONSTRUCTIONS BABURAO BHASKAR PANICKER Vs. SANGITA RAJENDRA SANGEKAR & ANR; PRASHANT RAJENDRA SANGEKAR	August 17, 2017
P P GAMBHIR Vs. OMAXE LTD	December 11, 2017
P. HANUMANTHA RAO Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. & ANR.	July 17, 2017
P.D. AGRAWAL INFRASTRUCTURE LTD. Vs. M/S. RELIANCE GENERAL INSURANCE CO. LTD. AND ANOTHER	May 19, 2017
P.D. HINDUJA NATIONAL HOSPITAL AND MEDICAL RESEARCH CENTRE AND DR. SANJAY AGARWALA Vs. VEERA ROHINTON KOTWAL AND ANOTHER	December 13, 2017
P.D. KAUSHIK Vs. SAMARJEET SINGH & 2 ORS.	November 3, 2017
P.J. PRABAHARAN Vs. K.S. GOPALAKRISHNAN	January 6, 2017
PAN RELATIONS PVT. LTD. Vs. PRIYANK KUMAR SINGHAL	May 18, 2017
PANKAJ KUMAR BANERJEE Vs. DEBJANI CHAKROBARTY & 6 ORS.	August 4, 2017
PANKAJ KUMAR JAKHAR Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY & ANR ; CHIEF ADMINSTRATION,HARYANA URBAN DEVELOEPMENT AUTHORITY	May 11, 2017
PANKAJ PARASHAR S/O. LT. ASHWANI KUMAR PARASHAR Vs. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD.	April 11, 2017
PARAMJIT SINGH Vs. WEMBLEYS COOPERATIVE HOUSE BUILDING SOCIETY LTD	December 22, 2017
PARAS CONSTRUCTION Vs. PARAS PARADISE CO-OP HOUSING SOCIETY LTD	November 20, 2017
PARDEEP SINGH Vs. STATE BANK OF INDIA	November 27, 2017
PARSA S/O LT SHABIR HUSAIN Vs. SIYARAM MOTORS PRIVATE LIMITED & ANR; TATA MOTORS	August 29, 2017
PARSVNATH DEVELOPERS LIMITED Vs. RAJINDER PAL SINGH AND ANOTHER	March 6, 2017
PARTEEK (MINOR) THROUGH HIS FATHER SH. RAMESH KUMAR Vs. DR. SURESH CHANDER KALRA	May 25, 2017
PARTHA PRATIM BASU AND ANOTHER Vs. ORBIT CORPORATION LIMITED AND ANOTHER	July 17, 2017
PARUL BAXI AND ANOTHER Vs. ORBIT CORPORATION LIMITED AND ANOTHER	July 17, 2017
PARVEEN KUMAR GUPTA Vs. DLF UTILITIES LTD.	August 4, 2017
PASCHIM GUJARAT VIJ CO. LTD. THROUGH DEPUTY ENGINEER, MENDARADA SUB Vs. CHUNILAL GORDHANBHAI SIDPARA R/O PLOT AREA POST BARWALA TAL. MENDARADA, DISTRICT JUNAGADH GUJARAT	March 2, 2017
PAVAN KOHLI Vs. BPTP LTD & ANR; COUNTRYWIDE PROMOTERS PVT LTD	November 6, 2017
PAWAN AUTO STORE Vs. NEW INDIA ASSURANCE CO LTD	December 20, 2017
PAWAN KUMAR MUDGIL & ORS. Vs. NORTHERN RAILWAY	February 9, 2017
PEARLS INFRASTRUCTURE PROJECTS LTD. Vs. BRIJ BALA AND ANR. WIFE OF SH. KRISHAN KUMAR	March 28, 2017
PHI SEEDS PVT. LTD. AT Vs. BICHHA RAM & ANR. VILLAGE DHALOUR YAMUNA NAGAR HARYANA	February 23, 2017
PHOENIX COMTRADE PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.	April 12, 2017
PINAKA RADHA KRISHNA S/O. SAMBAIAH, Vs. DASMESHA AGRICULTURAL INDUSTRIES PVT. LTD. & 2 ORS.	May 9, 2017
PNB METLIFE INSURANCE COMPAMY LTD. Vs. MOPIDEVI LALITHA	May 25, 2017
PNB METLIFE INSURANCE COMPANY LTD. & ANR. Vs. SUKHWINDER KAUR	January 13, 2017
POOJAN SALUJA W/O SH RAJPRIT SINGH SALUJA Vs. UNITECH LTD THROUGH ITS MANAGING DIRECTOR	September 21, 2017
POONAM ARORA Vs. NEW INDIA ASSURANCE CO. LTD.	December 12, 2017
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO-OPERATIVE SOCIETY LIMITED Vs. ALUPLEX INDIA PRIVATE LIMITED & ANR ; NAVIN KESWANI, MANAGING DIRECTOR	November 15, 2017
POST GRADUATE INSTITUTE OF MEDICAL Vs. MAMTA RANI @ BABLI & 2 ORS.	January 24, 2017
POST MASTER & 2 ORS ; SUPERINTENDENT OF POST MASTER; CHIEF POST MASTER GENERAL Vs. SARBESWAR SAHOO	October 9, 2017
POST MASTER GENERAL & ANR Vs. VIKAS VERMA; POST MASTER GANERAL POST OFFICE, LODHI ROAD	October 11, 2017
POST MASTER GENERAL & ANR ; POST MASTER, GENERAL POST OFFICE Vs. MANOJ KUMAR S/O RAJ, PRESENTLY R/O HOUSE	October 11, 2017
POST OFFICE Vs. AKHILESH GROVER	October 6, 2017
PRABHA CHANDRAN Vs. PARSVNATH DEVELOPERS LIMITED	July 14, 2017
PRABHAT GOYAL S/O SURENDER DEV GOYAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN, GHAZIABAD UTTAR PRADESH	September 22, 2017
PRABHAT KHANNA (DECEASED) THR. LRS. Vs. NEW INDIA ASSURANCE CO. LTD.	January 24, 2017
PRADEEP B. PAWAR Vs. DILIP VARYAMAL VIRMANI KAMAL NAGAR	May 29, 2017
PRADEEP GUPTA & ANR. Vs. M/S. UNITECH LIMITED	July 25, 2017
PRADEEP GUPTA S/O PREM NATH GUPTA Vs. UNITECH HI-TECH DEVELOPERS LTD THROUGH ITS MANAGING DIRECTOR	November 16, 2017
PRADEEP KRIPLANI Vs. NEW INDIA ASSURANCE CO. LTD. AND 2 OTHERS	September 7, 2017
PRADEEP KUMAR TIWARI S/O RAM JATAN TIWARI, R/O HOUSE NO. C/41, BABJI NAGAR, TIFRA TEHSIL AND DISTRICT BILASPUR C.G. Vs. ORIENTAL INSURANCE COMPANY LTD. & ANR. THROUGH MANAGER/COMPETENT OFFICER, DIVISIONAL OFFICE	January 20, 2017
PRADIP H. BHATIA Vs. WINDSHIELD DEVELOPERS PVT. LTD.	January 25, 2017
PRAGTISHIL KHEDUT SEVA SAHKARI MANDALI LTD. AND ANOTHER Vs. AGRICULTURE INSURANCE CO. OF INDIA LTD.	September 8, 2017
PRAJAKTA COOPERATIVE HOUSING SOCIETY Vs. HASEEN ARA RAZA SYED AND OTHER D	January 18, 2017
PRAKASH CHIMANLAL SHETH Vs. HDFC BANK LTD.	March 15, 2017
PRAKASH DATTATRAY PATKI Vs. VILLAGE DEVELOPMENT OFFICER & ORS.	October 31, 2017
PRAMOD KUMAR Vs. M/S. GLOBAL HEALTH PRIVATE LIMITED AND 7 ORS.	March 17, 2017
PRAMOD YADAV & ANR. Vs. UNITECH HI	January 6, 2017
PRANAB BASAK Vs. SUHAS CHATTERJEE	June 23, 2017
PRANAV MITTAL S/O VINAY MITTAL, R/O 62 C, NEHRU NAGAR, AGRA Vs. M/S. DYNAMIC INFRA DEVELOPERS (P) LTD. &AMP; 4 ORS. REGISTERED OFFICE AT: 30/27, EAST PATEL NAGAR, 1ST FLOOR, NEW DELHI	February 27, 2017
PRANAYJIT BOSE Vs. POST MASTER GENERAL	June 22, 2017
PRASHANT BEHL Vs. NEW INDIA ASSURANCE COMPANY LIMITED	May 30, 2017
PRATAP CHANDRA SINHA Vs. M/S. KINDLE DEVELOPERS PVT. LTD. & ANR.	July 31, 2017
PRAVEEN @ PARVEEN KUMAR JAIN & ANR Vs. EARTH INFRASTRUCTURES LTD & ANR	November 21, 2017
PRAVEEN R. PRASAD & ANR. Vs. THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD & ORS.	October 3, 2017
PRAYAS COMMUNITY LIVING CENTRE TOLLYGUNGE Vs. BAHNI MANDAL & ANR.	February 21, 2017
PREETI TANEJA Vs. UNITECH LIMITED	October 11, 2017
PREM KUMAR CHHABRA Vs. LIFE INSURANCE CORPORATION LTD.	December 4, 2017
PREM SINGH Vs. ORIENTAL INSURANCE CO. LTD. & ANR.	August 28, 2017
PREMIUM ACRES INFRATECH PVT LTD & 3 ORS THROUGH ITS MANAGING DIRECTOR; PREMIUM ACRES INFRATECH PVT LTD THROUGH ITS GENERAL MAANGER; PREMIUM ACRES INFRATECH PVT LTD; PARMINDER SINGH SEHGAL (DIRECTOR) Vs. SANDEEP GUPTA & 2 ORS S/O VIDYA SAGAR; SANJAY JAIN (DIRECTOR); DEWAN HOUSING FINANCE CORPORATION LTD	November 23, 2017
PRIMUS CHEMICALS LTD. Vs. IFCI LIMITED	January 20, 2017
PRIYA PAUL Vs. BHARTI AXA GENERAL INS. CO. LTD.	May 22, 2017
PRIYA SANKAR BOSE Vs. BANK OF INDIA	June 23, 2017
PRIYANKA KESARI AND ANOTHER ANAND BHAWAN, 2, MALL AVENUE ROAD, POLICE STATION-HUSAIGANJ, LUCKNOW Vs. M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD. AND 2 OTHERS 115, ANSAL BHAWAN, 16, KASTURBA GANDHI MARG, NEW DELHI	January 12, 2017
PROMILA AHUJA & ANR ; INDER KUMAR Vs. EARTH INFRASTRUCTURES LTD & ANR ; EARTH BUILDPROP PVT LTD	November 27, 2017
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PROPRIETOR, DHANPRAKASH INDUSTRIES CORPORATION & ANR ; DHANANJAY NAVANGUL Vs. J M INDUSTRIES	November 20, 2017
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PUMA REALTORS PVT. LTD. AND OTHERS Vs. HARDEEP KAUR 2 AND OTHERS	April 11, 2017
PUNJAB & SIND BANK Vs. JASBIR KAUR & ANR.	July 26, 2017
PUNJAB CONWARE, CONTAINER FREIGHT STATION Vs. RAJPAL ENTERPRISES AND ANOTHER	April 28, 2017
PUNJAB NATIONAL BANK Vs. MOHAN LAL & ANR.	August 11, 2017
PUNJAB NATIONAL BANK Vs. SITA DEVI W/O LATE SJ.J.R SHARMA	August 2, 2017
PUNJAB NATIONAL BANK Vs. M/S. JAYANTI COMPUTER SYSTEMS	April 21, 2017
PUNJAB NATIONAL BANK ACT, 1970 HAVING ITS HEAD OFFICE AT, 7 BHIKAJI CAMA PLACE, NEW DELHI Vs. MEENA W/O MR. KIRAN PAL MANN, R/O RZ/E	March 6, 2017
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PUNJABURBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. DARSHANA DEVI	March 28, 2017
PUSHPINDER KAUR & ANR; SARDAR PRABMEET SINGH S/O LATE SARDAR INDERJIT SINGH Vs. POONAM CONSTRUCTIONS & ORS; GAUTHAM JEIN; SRINIVAS REDDY PROPRIETOR GLOBAL BAKERY	June 15, 2017
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R. SUNDARVELU CMD AICHEMY BIOTECH PVT LTD., 3 AND 4, II FLOOR, D BLOCK, DOSHI GARDEN SHOPPING MALL, ORCHID ROAD, VADAPALANI, CHENNAI Vs. MAHALAKSHMI PAINTS G	January 10, 2017
R.N.R. BUILDERS & ANR. Vs. BISNATH SINGH SAHU	January 23, 2017
RABINDRA BHARATI UNIVERSITY DIRECTORATE OF DISTANCE EDUCATION RABINDRA BHAVAN Vs. JAYATI ROY CHOWDHURY D/O SISIR ROY CHOWDHURY; SANJIB BISWAS S/O SUDHIR BISWAS; PRIYANKA SAHA D/O SIBESWAR SAHA; MOUSUMI DAS D/O SUNIL DAS	November 7, 2017
RABINDRA NATH GHOSH Vs. CHIEF MANAGER/BRANCH MANAGER, UCO BANK & ANR.	October 31, 2017
RADHA KINKARI KEJRIWAL 13 GURUSADAY ROAD, KOLKATA Vs. JET AIRWAYS (INDIA) LIMITED AND 2 OTHERS QUEEN MANSION, 18D PARK STREET. KOLKATA	February 13, 2017
RADHA W/O. LATE ROCHI RAM SANTANI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND OTHER.	January 31, 2017
RADHESHYAM AGRAWAL PARTNER SANJAY AGRAWAL SON OF SHRI RADHESHYAM AGRAWAL ADDRESS: SARVODAYA NAGAR HEERAPUR ROAD, C.G. NAGAR C.G. PUBLIC SCHOOL RAIPUR TAHSIL RAIPUR C.G. Vs. AMBUJA CEMENT LTD. AND OTHER ADDRESS: 37, MATRICHHAYA, RAVINGAR RAIPUR C.G.	January 27, 2017
RADHEY SHYAM PRASAD Vs. BRANCH MANAGER, STATE BANK OF INDIA JAHANABAD BIHAR	February 10, 2017
RAGINEE MISHKA Vs. NIRALA INFRATECH PVT. LTD.	January 31, 2017
RAHUL CHANDRAKANT MODI Vs. RELIANCE LIFE INSURANCE CO LTD & ORS ; VIVEK MANAGALDAS THAKKAR	November 2, 2017
RAHUL GAUTAM S/O T C SHARMA Vs. UNITECH LIMITED THROUGH ITS MANAGING DIRECTOR/ AUTHORISED SIGNATORY	October 26, 2017
RAHUL KUMAR YADAV Vs. CHIEF ADMINISTRATOR	May 3, 2017
RAJ KISHORE Vs. M/S. TDI INFRASTRUCTURE LIMITED	February 22, 2017
RAJ KUMAR AND 2 ORS. S/O SHADI LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY	March 24, 2017
RAJ KUMAR GUPTA Vs. M/S. IDBI FEDRAL LIFE INSURANCE CO. LTD.	August 21, 2017
RAJ KUMAR MATTU Vs. ARDEE INFRASTRUCTURE PVT. LTD.	May 18, 2017
RAJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK & 2 ORS.	June 15, 2017
RAJA BALASUBRAMANIAN S/O. MR. P.R. BALASUBRAMANIAN Vs. M/S. UNITECH LIMITED & ANR.	April 18, 2017
RAJA RAJESWARI ESTATES Vs. NARARJUNAKONDA JYOTHI SREE	June 16, 2017
RAJAN PATEL & ANR Vs. ORBIT CORPORATION LIMITED & 5 ORS.	July 17, 2017
RAJAN PAUL & ANR ; NIDHI PAUL W/O RANJAN PAUL Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD & ANR	November 16, 2017
RAJARAM GANGARAM GHAG Vs. GEETA VINOD JETHVA & 3 ORS	March 2, 2017
RAJARAM SINGH Vs. THE EXECUTIVE ENGINEER, PASCHIMANCHAL VIDYUT VITRAN KHAND	March 16, 2017
RAJASTHAN HOUSING BOARD Vs. SATISH KUMAR BUDANIYA	May 15, 2017
RAJASTHAN HOUSING BOARD Vs. KUMARI LEENA ARORA	May 11, 2017
RAJASTHAN HOUSING BOARD Vs. RAJ KUMAR BANSAL S/O SH. SURAJ BHAN	August 30, 2017
RAJASTHAN HOUSING BOARD & ORS Vs. ESTATE MANAGER, RAJASTHAN HOSUING BOARD, CIRCLE -FIRST JAIPUR RAJASTHAN; RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, CIRLCE-III, SANGANER JAIPUR RAJASTHAN; RAMESH CHANDRA MANGAL BRANCH MANAGER, UNITED INDIA INSURENCE CO LTD	November 29, 2017
RAJASTHAN HOUSING BOARD THROUGH SY. HOUSING COMMISSIONER, JAIPUR CIRCLE-II, JAIPUR RAJASTHAN Vs. SANTOSH KUMAR HAKIM	June 14, 2017
RAJASTHAN HOUSING COMMISSIONER AND ANR. Vs. JITENDRA SHARMA S/O SHRI RAMANAND SHARMA	March 30, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. COL. NARAT SINGH SHEKHAWAT	July 7, 2017
RAJAT BUILDERS & ANR Vs. CHINMAY SEN & ANR S/O LATE C R SEN	September 1, 2017
RAJENDRA ATMARAMJI JADHAV AND 3 ORS. Vs. SUDHIR SITARAM KULKARNI AND ANR.	February 13, 2017
RAJENDRA MOHAN GUPTA Vs. NORTHERN RAILWAY BARODA HOUSE	June 27, 2017
RAJENDRA SHARMA S/O SHRI KESHAV DEO SHARMA Vs. SUBRATA BANERJEE & ANR. S/O LATE DELIP BANERJEE	February 17, 2017
RAJESH BATHIJA Vs. UNITECH LIMITED & ANR ; PIONEER URBAN LAND AND INFRASTRUCTURE LTD	December 21, 2017
RAJESH BHOGILAL PATEL S/O BHOGILAL PATEL Vs. DILIP MANILAL SHAH	December 5, 2017
RAJESH GUPTA & ANR. Vs. UNITECH LTD.	November 2, 2017
RAJESH JAIN Vs. M/S. UNITECH LIMITED	September 6, 2017
RAJESH KUMAR S/O SH. THAKUR SINGH R/O VILLAGE BHATT MAJRA P.O. URNAI, TEHSIL PEHOWA,DISTRICT KURUKSHETRA HARYANA Vs. NATIONAL INSURANCE COMPANY LIMITED &AMP; 2 ORS. THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE 3,MIDDLETON STREET, KOLKATTA	February 20, 2017
RAJIV SHARMA AUTHORISED PERSON OF MEDITECH, 19, 1ST FLOOR, SECTOR 1, PANCHKULA HARYANA Vs. DR. SANJAY GARG S/O. SH. VED PRAKASH, C/O. DELHI NURSING HOME, BIBIWALA ROAD, BATHINDA PUNJAB	January 19, 2017
RAJPATI SAHU WIDOW OF LATE BHANWARLAL SAHU Vs. ORIENTAL INSURANCE CO. LTD. AND 2 OTHERS	July 19, 2017
RAKESH &AMP; ANR. S/O. MR. SATBIR SINGH R/O. VILLAGE POST OFFICE KASNI JHAJJAR HARYANA Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED THROUGH CLAIMS MANAGER OFFICE AT PLOT NO. 60, OKHLA INDUSTRIAL AREA, PHASE III NEW DELHI	March 24, 2017
RAKESH AGARWAL & ANR. Vs. M/S. UNITECH LIMITED	July 19, 2017
RAKESH KANSAL S/O. SH. RAMESH CHAND KANSAL Vs. PARAS AND OTHER S/O. SHRI DEEPAK	January 30, 2017
RAKESH MEHTA Vs. EMAAR MGF LAND LIMITED	October 16, 2017
RAKHEE DEY & 9 ORS. Vs. M/S. UNITECH LTD.	July 31, 2017
RAM INDER YADAV Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD	March 3, 2017
RAM KARAN CHOUDHARY Vs. BHANDARI HOPSITAL & RESEARCH CENTRE	July 4, 2017
RAM KRISHNA BHARTI Vs. RAMAN DISTRIBUTOR PVT.	April 27, 2017
RAM MEHAR SINGH Vs. SDO, UHBVN LTD. & ANR.	January 2, 2017
RAM MEHAR SINGH KUNDU Vs. HIMGIRI MOTORS	June 15, 2017
RAM NARESH PRASAD S/O. LATE BINDHYACHAL PRASAD, Vs. PUNJAB NATIONAL BANK & 3 ORS.	April 19, 2017
RAM SINGH Vs. KUNAL TVS AUTO CENTER	July 13, 2017
RAM SINGH YADAV MANAGING PARTNER Vs. BRIJESH SACHAN & 2 ORS. S/O. R.P. SACHAN	April 26, 2017
RAMA SHANKAR Vs. M/S. AHUJA BROTHERS COLD STORAGE PVT. LTD. AND ANOTHER	January 18, 2017
RAMAN SETH & ANR ; RANJANA SETH Vs. UNITECH HI-TECH DEVELOPERS LIMITED	November 22, 2017
RAMCO CEMENTS LIMITED Vs. ANANDARAJ K.N.	May 23, 2017
RAMDHARI D. MISHRA Vs. DILIP S. GADA (SHAH)	March 21, 2017
RAMESH CHANDRA JAIN & ANR. Vs. UNITECH LTD.	July 31, 2017
RAMESH KUMAR Vs. HUDA AND ANR.	January 4, 2017
RAMESH KUMAR Vs. VARINDER SANGRAI & ANR	September 22, 2017
RAMESH KUMAR Vs. SAHNI COMMUNICATION	March 7, 2017
RAMESH KUMAR ROHILA Vs. GSEVEN COMPUTER BUSINESS (P) LTD.	March 7, 2017
RAMESH PATEL Vs. MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.	April 25, 2017
RAMESHBHAI MANSUKHBHAI SUTHAR & 3 ORS. 509, SAMRUDDIN BUILDING, OPP. SAKAR Vs. BALVANTRAY REVABHAI RANA	February 22, 2017
RAMISETTY RAVINDRANATH S/O. VENKAIAH Vs. GENERAL MANAGER, (A.P.) FOOD CORPORATION OF INDIA	July 17, 2017
RAMKESH (DEAD) Vs. DR. R.N. SRIVASTAVA & ANR	April 28, 2017
RANDHIR JAIN Vs. ORIENTAL INSURANCE COMPANY LTD.	October 27, 2017
RANI AGGARWAL W/O. SH. M.P. AGGARWAL Vs. BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD.	March 17, 2017
RANJEET BHATIA Vs. M/S. SUPERTECH LIMITED	March 6, 2017
RANJIT RANJAN PATRANABIS & ANR. Vs. S.R. REALTORS PVT. LTD.	August 30, 2017
RANU SAHA AND 2 ORS. Vs. PRASANTA DAS AND ANR. S/O LATE HARE KRISHNA DAS	March 23, 2017
RANVIR SINGH ALIAS RANBIR KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA	February 21, 2017
RATNA ROY Vs. BABUL SARKAR & ORS ; KALPANA SARKAR (ROY); GITA RAY; SADHANA PATHAK	November 24, 2017
RATNAGIRI GAS POWER PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.	August 11, 2017
RATNAGIRI GAS POWER PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.	August 11, 2017
RAVI KUMAR Vs. M/S. S.S. CONBUILD PVT. LTD.	April 10, 2017
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RAVI MISRA Vs. AMIT C. PRABHU, PROPERIETOR M/S. PRABHU REAL ESTATE	November 15, 2017
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RAVINDER SINGH Vs. ORIENTAL INSURANCE CO. LTD.	February 10, 2017
RAVINDER SINGH VERMA & ANR. Vs. M/S. UNITECH RELIABLE PROJECTS PVT. LTD. & ANR.	November 10, 2017
RAVINDRA DNYANESHWAR PATIL & ANR. Vs. DR. VINAY TULE	July 17, 2017
RAVINDRA PATEL & 3 ORS. Vs. ORBIT CORPORATION LIMITED & 5 ORS.	August 11, 2017
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. CHANDUBHAI KEHSHAVLAL PATEL C	January 13, 2017
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REHBAR FIN CONSULTANTS PVT. LTD. Vs. STANDARD CHARTERED BANK & ANR.	November 14, 2017
REKHA PRITAM MORE @REKHA GORAKH SHINDE Vs. HARESH A. KUVADIA	March 6, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PRAKASH BHIKA PANDIT	February 1, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JIVABHAI MALDEBHAI GODHANIYA R/O JGAVAD	May 9, 2017
RELIANCE GENERAL INSURANCE CO. LTD. 2DN & 3RD FLOOR, D Vs. ARUN KUMAR SINGH AND ANOTHER S/O SHYAM MURARI SINGH, R/O DURGA COLONY, FATEHGARH, DISTRICT	January 3, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAJ KUMAR S/O CHANDAN SINGH	May 24, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD & 2 ORS THR Vs. MAA YOG SHANTI DAUGHTER OF LEKHRAJ SINGH	December 18, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. PRATAP SINGH	November 17, 2017
RELIANCE LIFE INSURANCE CO. LTD. Vs. KEMAR DUKOM AND ANR. S/O LATE DAMBING DUKUM	February 13, 2017
RELIGARE HEALTH INSURANCE COMPANY LIMITED Vs. AYUSH GUPTA THROUGH HIS MOTHER VEENU NEXT FRIEND AND LEGAL GUARDIAN	September 18, 2017
REMO SYNTHA RESECH & CHEM(P) LTD Vs. NATIONAL INSURANCE CO LTD	December 14, 2017
RESHMA ISMAIL KUTCHI AND HEMANT GAWTHE Vs. MUSTAN SAIFAN SHEIKH PROPRIETOR INDIA EARTH MOVERS	June 30, 2017
RESIDENCIES FLAT BUYER ASSOCIATION Vs. M/S. UNITECH LIMITED	July 14, 2017
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD & ORS. Vs. RAM NIWAS CHANGAL	October 31, 2017
RICKY CHANDRA 68A, PEARY MOHAN ROY ROAD Vs. SUDEEP GHOSH S/O. SRI ASHUROSH GHOSH	May 3, 2017
RINKU SHARMA Vs. NEW INDIA ASSURANCE COMPANY LTD.	July 18, 2017
RIPU DAMAN DOGRA Vs. IREO GRACE REALTECH PVT. LTD.	March 22, 2017
RISHI JAIN & ANR. Vs. PIYUSH COLONIZERS LTD.	August 4, 2017
RISHI MALHOTRA R/O. HOUSE NO. 3815 W, DUNBAR DRIVE, PHOENIX, ARIZONA, U.S.A - 85041 Vs. M/S. BLUE COAST INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND 5 OTHERS ANTRIKSH BHAVAN, 22, KASTURBA GANDHI MARG, NEW DELHI	February 8, 2017
RISHIRAJ RANGLANI S/O SHRI P.L. RANGLANI Vs. YOGESH PUNJABI S/O VINOD PUNJABI	March 2, 2017
RITA CHATTERJEE AND ANR. WIFE OF SRI TAPAN KUMAR CHATTERJEE Vs. BENGAL AMBUJA HOUSING DEVELOPMENT LTD. AND 3 ORS.	March 30, 2017
RITA SRIVASTAVA Vs. M/S. UNITECH LIMITED	January 19, 2017
RITU SINGHAL Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.	August 17, 2017
RITWIKA BISWAS Vs. SAGAR CREATION	April 18, 2017
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ROHINI GAMBHIR & ANR. Vs. UNITECH LIMITED	November 27, 2017
ROHIT KAPOOR Vs. BPTP LTD. & 4 ORS.	December 7, 2017
ROHIT MEHROTRA AND ANOTHER Vs. UNITECH LTD. AND ANOTHER	September 19, 2017
ROHIT SRIVASTAVA ROHIT SRIVASTAVA Vs. PARAMOUNT VILLAS PVT. LTD. & ANR.	July 5, 2017
ROHITA JAIDKA Vs. M/S. UNITECH LTD.	September 7, 2017
ROHTAS & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.	November 1, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD & ANR Vs. JAAN MOHD & ANR ; FATEH MOHD	October 16, 2017
RUHI SETH Vs. IREO GRACE REALTECH PVT LTD	November 13, 2017
RUKSANA SAYED Vs. AMIT C. PRABHU, PROPERIETOR M/S. PRABHU REAL ESTATE	November 15, 2017
RUPAK K DAS & ANR Vs. GURNAM KAUR & ANR W/O LABH SINGH	August 2, 2017
RUPAK S/O VALLABHDAS BAGDAI PROP ROHIT PROVISION Vs. NATIONAL INSURANCE COMPANY THROUGH ITS BRANCH MANAGER, JALNA	September 7, 2017
RUPEE CO-OP. BANK LTD. Vs. SHABBIR RAFIUDDIN SHAIKH	July 26, 2017
RUZAN KHAMBATTA Vs. LALIT BEAUTY CENTRE & ANR.	November 20, 2017
S. K. ZAVERI Vs. C. V. CHAUDHARI & 14 ORS.	November 7, 2017
S. SARAVANAN Vs. M/S. RASI CLINIC	March 20, 2017
S.D.O. OP SUB DIVISION Vs. MUKHTAIR SINGH	March 23, 2017
S.G. RAJGHARIA Vs. UNITECH LTD.	November 22, 2017
S.P. SINGH S/O. RAM CHHABILA SINGH Vs. UNION BANK OF INDIA AND OTHER	January 27, 2017
S.V. HEGDE M/S REVATHI CONSTRUCTIONS Vs. A.B. RAVINDRA S/O KRISHNA BHARITHAYAM	August 25, 2017
SACHIN DEV SHARMA & ANR. Vs. M/S. UNITECH LIMITED	July 21, 2017
SADHANA Vs. SAHARA PRIME CITY LIMITED	June 2, 2017
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SAGAR HARGOVIND SABOO R/O C/O H.R SABOO, SHARDA NAGAR, AMRAVATI MAHARASHTRA Vs. KUMUDINI CHANDRAKANT PETHKAR & ANR. M/S PETHLAR PROJECT, S. NO	February 28, 2017
SAHARA CITY HOMES MARKETING AND SALES CORPORATION Vs. SANGHMITRA NARESH LAMSOGE	September 1, 2017
SAHARA CITY HOMES MARKETING AND SALES CORPORATION & 4 ORS Vs. SAHARA INDIA CENTRE	September 1, 2017
SAHARA INDIA COMMERCIAL CORPORATION LTD. SECTOR OFFICE, SHIVMANSION, ASHOK MARG, NAGINA BAG, Vs. MANOJ MANGAL S/O SH.KAILASH CHANDRA MANGAL	April 26, 2017
SAHARA INDIA FINANCIAL CORPORATION LTD. Vs. ASHOK KUMAR JHA	March 3, 2017
SAHARA INDIA PARIVAR Vs. RAJINDER KUMAR	December 6, 2017
SAHIL CHAUDHARY Vs. BHASIN INFOTECH	January 20, 2017
SAHKARI SHEET GRIH Vs. MAHEASH RAI & ANR ; U P COOPERATIVE FEDERATION LTD	December 5, 2017
SAI NINAD ENTERPRISES & ANR; AMIT PALSHETKAR,PARTNER OF SAI NINAD ENTERPRISES Vs. CHANDRAPRAKASH D SINGH & ANR; KUSUMLATA C SINGH	September 12, 2017
SAJILI SHIRODKAR Vs. UNITECH LTD	November 6, 2017
SALEEM S/O. MOHD. HAROON Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED REGIONAL OFFICE:	May 1, 2017
SAM MATHEW @ BINOY Vs. ABRAHAM C. KURUVILA	December 6, 2017
SAMBHUNANDY Vs. MONOJ CHOWDHURY	April 20, 2017
SANDEEP KALHAN & 3 ORS. Vs. M/S. UMANG REALTECH PVT. LTD.	February 9, 2017
SANDEEP KALHAN & 3 ORS. Vs. UMANG REALTECH PVT. LTD. & 3 ORS.	February 9, 2017
SANDHYA BHATNAGAR Vs. JAIPRAKASH ASSOCIATES LTD. & ANR.	February 17, 2017
SANDHYA BHATNAGAR & 2 ORS. Vs. JAIPRAKASH ASSOCIATES LTD. & ANR.	February 17, 2017
SANGEETA KESARWANI Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER	September 13, 2017
SANGEETA SUNIL LAHOTI Vs. TODAY HOMES & INFRASTRUCTURE PRIVATE LIMITED	January 31, 2017
SANGEETHA REDDY &AMP; ORS M/S APOLLO HOSPITALS LIMITED, JUBILEE HILLS, HYDERABAD Vs. K.S. SASTRY R/O 103, MARUTHI APARTMENT	February 23, 2017
SANGITA JAIN AND OTHERS Vs. NATIONAL INSURANCE COMPANY LTD. AND OTHERS	April 13, 2017
SANGRUR CENTRAL CO-OPERATIVE BANK LTD. Vs. ORIENTAL INSURANCE CO. LTD.	October 31, 2017
SANJAY AGRAWAL PARTNER Vs. AMBUJA CEMENT LTD.	January 27, 2017
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SANJAY ATMARAM PATEL Vs. DIVISIONAL MANAGER, LIC OF INDIA & 2 ORS	December 14, 2017
SANJAY BHOSALE PROPRIETOR, M/S. CALIBRE ENGINEERS & DEVELOPERS Vs. SANDESH SADANAND RANE	August 28, 2017
SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES, LUCKNOW UTTAR PRADESH Vs. SITA RAM SRIVASTAVA, KANPUR UTTAR PRADESH	January 30, 2017
SANJAY GOEL SH. SHYAM LAL GOEL RESIDENT Vs. M/S. COUNTRY COLONISERS PRIVATE LIMITED	August 8, 2017
SANJAY KUMAR AIREN AND ANOTHER 12, RANADEY, COMPOUND, OLD PALASIA, INDORE-452001 (M.P.) Vs. SAHARA PRIME CITY LIMITED AND ANOTHER SAHARA INDIA CENTRE 2, KAPOORTHALA COMPLEX, ALIGANJ, LUCKNOW, UP	January 5, 2017
SANJAY KUMAR DAS Vs. ZONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED & ANR; BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED	July 11, 2017
SANJAY KUMAR VIJ Vs. UNITECH LIMITED	October 23, 2017
SANJAY MOHAN VOLVOIKER Vs. SHRIRAM TRANSPORT FINANCE CO. LTD.	April 28, 2017
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SANJAY VITHAL RAO S/O VITHALRAO ANANDRAO BHOSLE Vs. M. NAGOOR RAO AND 4 ORS. S/O HAZARATHIAH AND OTHER PROP	March 24, 2017
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SANJEEV MIGLANI Vs. M/S. UNITECH LIMITED	September 11, 2017
SANJIV RAZDAN & ANR Vs. UNITECH RELIABLE PRIJECTS PVT LTD	December 5, 2017
SANKHET DEVELOPERS LTD Vs. ZARSANYA LOGISTICS PVT LTD & ANR ; EXTEC SCREENS & CRUSHERS PVT LTD	October 9, 2017
SANTOKBA DURLABHJI MEMORIAL HOSPITAL & ANR THROUGH ITS CHAIRMAN Vs. VINOD JAIN S/O LATE MURARI LAL JAIN	August 1, 2017
SANTOSH GUPTA Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY	November 8, 2017
SANTOSH HANS AND ANR. Vs. M/S. TDI INFRASTRUCTURES LIMITED AND	April 10, 2017
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SANYA MOTORS PVT. LTD. Vs. ANIL NARSINGRAO JAWANJAL	January 6, 2017
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SARFRAZ ALI KHAN AND ANOTHER Vs. CHAIRMAN	May 11, 2017
SARJEET SINGH S/O. SH. BHAG RAM Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD.	February 28, 2017
SARJU COLD STORAGE Vs. RAMESHWAR DAYAL GOYAL	March 6, 2017
SARWAN KUMAR Vs. M/S. UNITECH LIMITED	July 21, 2017
SATADAL GUPTA Vs. ARUP KUMAR SENGUPTA & 4 ORS ; SWAPNA SENGUPTA; UTPAL GUPTA; CHAITALI AICH; MITALI BHOWAL; BHARAT SWAROOP SHARMA	October 23, 2017
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SATISH DHINGRA & ANR. Vs. M/S. UNITECH LTD. & ANR.	February 14, 2017
SATISH KUMAR Vs. SENIOR BRANCH MANAGER, STATE BANK OF INDIA & ANR ; NATIONAL INSURANCE COMPANY LTD	October 16, 2017
SATISH KUMAR Vs. MANAGING DIRECTOR HOUSEFED	November 14, 2017
SATISH KUMAR AND OTHERS Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED AND ANOTHER	September 11, 2017
SATISH KUMAR ARORA Vs. RAJASTHAN HOUSING BOARD	August 11, 2017
SATISH KUMAR DABAS; CHIEF SECRETARY, GOVT OF NCT & 2 ORS ; DIRECTOR OF ANIMAL HUSBANDRY, GOVT OF NCT Vs. SHAMBU DAYAL & 6 ORS ; E K CHAKI AND DEWAN; TRIPATHY & DEVENDER SINGH; VIDYAVIR; CHIEF SECRETARY, GOVT OF NCT OF DELHI; DIRECTOR OF ANIMAL HUSBANDRY, GOVT OF NCTM; COMMISSIONER OF DEVELOPMENT (ANIMAL HUSBANDRY)	November 14, 2017
SATISH KUMAR DUTTA Vs. M/S. UNITECH LIMITED	March 15, 2017
SATWANT SINGH Vs. UNITED INDIA INSURANCE	January 9, 2017
SATYA NARAIN GOYAL Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR ; SENIOR INSURANE CORPORATION OF INDIA	October 12, 2017
SATYANARAYAN PANDEY Vs. STATE BANK OF INDIA	June 21, 2017
SATYANARAYAN PANDEY S/O VISHWANATH PANDEY Vs. BRANCH MANAGER, STATE BANK OF INDIA & ANR; BRANCH MANAGER, AXIS BANK LTD APNA BAZAR, ANDHERI (W) MUMBAI MAHARASHTRA	June 21, 2017
SAVITRI SINGH W/O. SH. HARIDAYA NARAIN SINGH Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD.	January 31, 2017
SBI LIFE INSURANCE CO. LTD. Vs. SHANTHA	March 7, 2017
SBI LIFE INSURANCE CO. LTD. 2ND FLOOR TUMER MORRSION BUILDING, G.N VIDYA MARG,FORT MUMBAI Vs. LAL BACHAN &AMP; ANR. S/O SHRI JUGGAL PRASAD, R/O H.NO	February 14, 2017
SBI LIFE INSURANCE CO. LTD. GROUND FLOOR, PARISHRAM BHAVAN, BASHEERBAUGH HYDERABAD, REPRESENTED BY HEAD LEGAL HAVING OFFICE AT, 1ST FLOOR, KAPAS BAHWAN, PLOT NO. 3A, SECTOR Vs. D. SRINIVAS AND 2 OTHERS S/O. LATE SH. VENKAIAH, R/O. 3	February 3, 2017
SDB INFRASTRUCTURE PVT. LTD. (FORMERLY SOM DATT BUILDERS PVT. LIMITED) 56 Vs. LOKESH KUMAR S/O SHRI RISHIPAL, R/O HOUSE NO. 1699, TYPE	February 20, 2017
SECRETARY/MANAGER, MAYYANAD REGIONAL CO Vs. EBRAHIMKUTTY S/O KASIN KUNJU, NAUFAL MANZIL, MAYYANAUD, KOLLAM	February 20, 2017
SEED WORKS INTERNATIONAL PVT. LTD. & ANR. Vs. POGULA BHISHMAIAH	January 6, 2017
SENIOR DIVISIONAL MEDICAL OFFICER Vs. SWARAN SINGH S/O. SH. KALYAN SINGH	April 5, 2017
SH. SHANKAR LAL KHIMESRA S/O SH. RANGLAL KHIMESRA Vs. M/S. H.N.S. COACHES PVT. LTD. F	September 1, 2017
SHABANA W/O. MOHAMMAD IKHLAQ Vs. VENUS CT SCAN AND ULTRA SOUND CENTRE AND ANOTHER	March 15, 2017
SHAJUDEEN A. AYATHIL MULLAKKAL HOUSE, POOVAPPARA, KONNI POST Vs. MANAGER, INDUS MOTORS PVT. LTD. AND 2 OTHERS	May 26, 2017
SHAKUNTALA DEVI Vs. METLIFE INDIA INSURANCE CO. LTD.	October 11, 2017
SHALIMAR ESTATES (PVT.) LTD. & ANR. CORPORATE OFFICE, SCO NO. 110 Vs. GEETANJALI AND ANOTHER W/O. SH. MANOJ MODI	August 2, 2017
SHALINI LANBAH Vs. UNITECH LIMITED	October 5, 2017
SHAMLAL RAMLAL CHANGOIWALA Vs. DR. SAU. RENUKA MUKUND BHUSARI	December 5, 2017
SHAMLAL RAMLAL CHANGOIWALA PROP CHANGOIWALA INDUSTRIES Vs. MUKUND JAGANNATH BHUSARI	December 5, 2017
SHAMSHER S/O SH. KAPOOR SINGH Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED	February 13, 2017
SHAN CONSTRUCTION AND ANOTHER ENGINEERS AND CONTRACTOR, T.C. 15/1647, MINJIN ROAD, THYCAUD THIRUVANANTHAPURAM Vs. K.I. ASHA T.C. C1/2924, VALIYAVEEDU LANE, KAMALESWARAM THIRUVANANTHAPURAM	January 16, 2017
SHANTABAI SAMBHAJI INGLE & 3 ORS; RAMESH SAMBHAJI INGLE; ANANT SAMBHAJI INGLE; DEELIP SAMBHAJI INGLE Vs. EXECUTIVE ENGINEER, NOW DEPUTY EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD PHINOMINAL PLANTATION LTD	October 13, 2017
SHARAT SINHA & ANR. Vs. M/S. UNITECH LIMITED	July 21, 2017
SHARDA BAI W/O. LATE GAUR SINGH SAHU, R/O. VILLAGE OJHAGAHAN, POST SANAUD, TEHSIL GURUR, DISTRICT Vs. MANAGER, LIBERTY VIDEOCON GENERAL INSURANCE COMPANY LIMITED &AMP; 2 ORS. 10TH FLOOR, TOWER A, PENINSULA COMMERCIAL PARK, GANPAT RAO KADAM MARG, LAWER PAREL, MUMBAI	March 3, 2017
SHASHIKANT AWADOOTH ROTKAR Vs. NATIONAL INSURANCE COMPANY LIMITED	July 17, 2017
SHEO PRAKASH GUPTA & ANR. Vs. KANPUR DEVELOPMENT AUTHORITY	June 12, 2017
SHER SINGH THAKUR Vs. NEW INDIA ASSURANCE CO. LTD.	February 23, 2017
SHERWOOD OFFICERS SOCIETY & 2 ORS ; PARNEET BHARDWAJ; PARAMPAL SINGH SIDHU Vs. RAJ RANI	November 14, 2017
SHILPI SINGH Vs. M/S. METRO INSTITUTES OF MEDICAL SCIENCES PTIVATE LIMITED	December 13, 2017
SHILPI SINGH Vs. CHAIRMAN, M/S. METRO INSTITUTES OF MEDICAL SCIENCES PTIVATE LIMITED	December 13, 2017
SHIMBHU SINGH SHEKHAWAT Vs. CHOLAMANDALAM MS. GENERAL INSURANCE COMPANY LTD.	September 13, 2017
SHIV BACHAN JHA Vs. CENTRAL BANK OF INDIA	August 17, 2017
SHIV SAGAR DEVELOPERS & 2 ORS. Vs. TILAK NAGAR AUDUMBAR CO	February 2, 2017
SHIV VILLAS RESORTS PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.	November 13, 2017
SHIVA REAL ESTATE (COMFORT HOMES) Vs. NITIN KUMAR	July 11, 2017
SHIVAJI GRUHA NIRMAN SAHAKARI SANSATHA MARYADIT Vs. HARISH SETHI & ANR.	June 14, 2017
SHIWJI DUBEY & ORS. Vs. POST MASTER, LALA LAJPAT RAI, SARANI & ORS.	June 22, 2017
SHRACHI BURDWAN DEVELOPERS PVT. LTD. & ANR. Vs. SUKHDEV NANDI	November 15, 2017
SHRI RAM BIOSEED GENETICS INDIA LTD. Vs. BADRI PRASAD	March 29, 2017
SHRIHARI LIMRAJ KARANJKAR Vs. AJEET SEEDS LIMITED AND ANOTHER	May 24, 2017
SHRIKANT BUDHIYA S/O SHRI ANTULAL BUDHIYA, MAIN ROAD, ANTULAL AND SONS PETROL PUMP KORBA TESHIL AND DISTRICT Vs. SEEMA SHRIVASTAVA S/O LATE S.K. SHRIVASTAVA, FLAT NO. 208/209, BUDHIYA ENCLAVE, SARKANDA, BILASPUR C.G.	February 16, 2017
SHRIMANT MALOJIRAJE SAHAKARI BANK LTD. Vs. ATMARAM PANDURANG BOBADE	April 17, 2017
SHRIRAM CITY UNION FINANCE LTD & ANR Vs. KONDAPALLI RAMU & ANR	July 12, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. JAMSHED KHAN & ANR; KOTAK MAHINDRA BANK LIMITED	July 5, 2017
SHRIRAM GENERAL INSURANCE CO LTD THROUGH CONSTITUTED AUTHORITY Vs. VINOD S/O DHANI RAM	December 12, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SAMPATI DEVI	April 12, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. RAMCHARAN DHOBI	January 19, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MALAN NIVRUTI KAMBLE & ANR.	December 1, 2017
SHRIRAM LIFE INSURANCE CO LTD Vs. L LAKSHMI	December 20, 2017
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. SUNIL SAHU	January 27, 2017
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. BHAGOTI	March 28, 2017
SHUBHANGI Vs. MANAGER UNITED INDIA INSURANCE CO. LTD.	April 13, 2017
SHWETA SHARMA Vs. M/S. BPTP LTD.	November 16, 2017
SIDDHANT KHARE Vs. BRANCH MANAGER, SBI LIFE INSU CO. LTD. & ANR.	July 11, 2017
SIDDHI VINAYAK COLLEGE OF SCIENCE & HIGHER EDUCATION Vs. JITENDER SINGH RATHORE	April 20, 2017
SIDHNATH CHOUBEY Vs. BRANCH MANAGAER, ORIENTAL INSURANCE CO. LTD.	August 11, 2017
SILVER CITY HOUSING AND INFRASTRUCTURE LTD & ANR Vs. GURPREET SINGH & ANR ; ICICI BANK	May 23, 2017
SILVER LINE VILLAS & APARTMENTS PVT LTD & ANR Vs. SHALAKANTH, MANAGING DIRECTOR OF SILVER LINE VILLAS & APARTMENTS PVT LTD ; V V NAIR & ANR ; LISSI SHAILAKANTH	November 16, 2017
SIMARJIT SINGH Vs. INDUSIND BANK LTD. & ANR.	December 13, 2017
SINGLA BUILDERS & PROMOTERS LIMITED THROUGH ITS DIRECTOR AMANDEEP SINGLA S/O RAM SARAN SINGLA Vs. AMAN KUMAR GARG SON OF L D GARG	October 26, 2017
SINGLA BUILDERS & PROMOTERS LTD Vs. AMAN KUMAR GARG	October 16, 2017
SIRAJ DEVELOPERS & ANR; SUNIL HARISHCHANDRA SHETYE (PROP OF SIRAJ DEVELOPERS) Vs. YASMIN RAZAK VANOO	November 15, 2017
SITA RAM SRIVASTAVA Vs. SANJAI GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES	January 30, 2017
SITARAM BHARTIA INSTITUTE OF SCIENCE AND RESEARCH Vs. VIDYA BHUSHAN JAIN & 3 ORS.	May 5, 2017
SITE MANAGER, PAVANI BUILDWELL PVT LTD & 2 ORS; MANAGING DIRECTOR, PAVANI BUILDWELL PVT LTD Vs. AMARJYOT KAUR	June 21, 2017
SK MANSUR ALI Vs. ORIENTAL INSURANCE CO LTD	November 15, 2017
SMARAJIT ROYCHOWDHURY S/O LATE C R ROYCHOWDHURY Vs. KUNDU SPECIAL & ANR; SOUMITRA KUNDU, ONE OF PARTNERS OF PROPRIETOR	December 15, 2017
SMT. CHHANDITA MITRA W/O ASHIS MITRA UNITY TOWER, 70, SHYAM BAZAR STREET, P.S. SHYAMPUKUR KOLKATA 700004 WEST BENGAL Vs. SRI NETAI GHOSH AND 14 OTHERS S/O LATE CHANDI CHARAN GHOSH, 3, K.C. BOSE ROAD, P.S. SHYAMPUKUR KOLKATA	January 18, 2017
SMT. VIMLA RANA Vs. MAHESH HOSPITAL & ANR.	December 1, 2017
SNEH DEVELOPERS & ANR, SNEHA DEVELOPERS REPRESENTED BY N S MUKUNDA PROPRIETOR; SNEHA TOWNSHIP PVT LTD REPRSENTED BY N S MUKUNDA MANAGING DIRECTOR Vs. Y D RAJENDRA REPRESENTED BY Y DAMODHARA; Y D INDIRA REPRESENTED BY Y DAMODHARA; B RAMANANDA RAO THROUGH LRS; SUMANA RAJENDRA D/O B RAMANADA RAO; PRATHIBA BOLAR, D/O B RAMANADA RAO	September 14, 2017
SNIGDHA SINGH Vs. M/S. BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD.	August 24, 2017
SOHAN SINGH Vs. M.S.D. SENIOR SECONDARY PUBLIC SCHOOL	March 8, 2017
SOMA PAUL Vs. NEW INDIA ASSURANCE CO. LTD.	July 17, 2017
SOMESHWER LAL CHOUDHARY Vs. SHAGUN FINANCE INVESTMENT (P) LTD.	March 23, 2017
SOMYA AHUJA & ANR. Vs. TODAY HOMES & INFRASTRUCTURE PVT. LTD.	February 8, 2017
SONU Vs. BIRLA SUN LIFE INSURANCE COMPANY LIMITED	May 18, 2017
SOTC TRAVEL SERVICES P. LIMITED, & ANR. Vs. OM PRAKASH GULIA (DEAD) THROUGH LRS & ANR.	May 9, 2017
SOURAV CHAKRABORTY & ANR. Vs. SWETA CHAKRABORTY	March 7, 2017
SOUREN DUTT Vs. LIFE INSURANCE CORPORATION OF INDIA	June 22, 2017
SPARROW ELECTRONICS LTD. 344,RAHEJA ARCADE , 1/1, KORAMANGALA INDL AREA, BANGALORE Vs. WHITE FIELD MOTORS PVT. LTD. & ANR. THE MANAGER DIRECTOR, WHITE FIELD MOTORS PVT. LTD. 116, B. NARAYANAPURA DOOORVANINAGAR, WHITEFIELD ROAD, BANGALORE	January 5, 2017
SPECIAL OFFICER, PRIMARY AGRICULTURAL CO-OP. & RURAL DEVELOPMENT BANK LTD. Vs. A.G. KALIA PERUMAL & ORS.	May 4, 2017
SPICEJET LTD. Vs. SANJAY RAHAR HOUSE NO. 101 SECTOR	February 21, 2017
SPICEJET LTD. Vs. VINEY VAID & ANR.	February 13, 2017
SPICEJET LTD. 319, UDYOG VIHAR, PHASE IV, GURGAON HARYANA Vs. RANJU AERY W/O SH. ABNESH DADWAL, R/O 2361, SECTOR 19	February 7, 2017
SREI EQUIPMENT FINANCE LTD & ANR Vs. BRANCH MANAGER, SREI EQUIPMENT FINANCE LTD ; P K INFRA AND POWER COMPANY PVT LTD	December 7, 2017
SRI KRISHNA ESTATE AND CONSTRUCTION PVT. LTD. Vs. SURYA NARAYAN PATRA	April 27, 2017
SRI NIWAS SHARMA VILLAGE Vs. UNITED INDIA INSURANCE CO. LTD.	March 20, 2017
SRI. M. VIJAYA KUMAR Vs. SARASWATHI K.S. & ORS.	January 16, 2017
ST MARYS ACADEMY &AMP; ANR. THROUGH ITS PRINCIPAL, MEERUT CANTT, MEERUT UTTAR PRADESH Vs. KRISHNA MOHAN GOEL S/O. LATE BHAGIRATH PRASAD GOEL, R/O. A	February 17, 2017
ST. STEPHEN HOSPITAL Vs. DHANI RAM	October 26, 2017
STAR HEALTH &AMP; ALLIED INSURANCE CO. LTD. BRANCH OFFICE,10/124 Vs. HARIDAS C.K. SRIHARI MANATHANATH HOUSE, MUTTUNGAL P.O VADAKARA KOZHIKODE	March 1, 2017
STATE BANK OF BIKANER & JAIPUR Vs. MOHAN DUTT SHARMA	November 8, 2017
STATE BANK OF INDIA Vs. SUMAN LATA & ANR.	January 3, 2017
STATE BANK OF INDIA Vs. SATYA RANJAN DAS	February 8, 2017
STATE BANK OF INDIA Vs. M/S. WTD SRI ITALY	February 14, 2017
STATE BANK OF INDIA Vs. UTPAL GOPE, S/O SH. KANUGOPE	July 14, 2017
STATE BANK OF INDIA Vs. ASHOK SINGH YADAV	April 10, 2017
STATE BANK OF INDIA Vs. R MANJUNATH	December 8, 2017
STATE BANK OF INDIA Vs. V. CHENCHAYYA	July 6, 2017
STATE BANK OF INDIA & 2 ORS Vs. SURISETTY LAKSHMI SAI MAHALAKSHMAMMA & 2 ORS ; SURISETTI HIMA JAGADEESH; SURISETTI PRANEETH	October 23, 2017
STATE BANK OF INDIA (CODE NO. 05604) Vs. DR. J.C.S. KATAKY NH	May 3, 2017
STATE BANK OF INDIA THROUGH ITS ASST. GENERAL MANAGER, MARGAO BRANCH, NEAR MUNICIPAL GARDEN, MARGAO, GOA Vs. M/S. TELANG MOTORS PVT. LTD. THROUGH ITS MANAGING DIRECTOR, HAVING ITS ADMINISTRATIVE OFFICE, AT CD COUNTRYSIDE, SUNGLOW APARTMENTS, A NO. 6, 3RD FLOOR, FATORDA, MARGAO , GOA	February 28, 2017
STATE BANK OF PATIALA Vs. KRISHAN LAL VERMA & ANR ; KESHAV VERMA	November 15, 2017
STATION MANAGER PATASHPUR GROUP ELECTRIC SUPPLY, & 2 ORS. Vs. DHANANJAY BHUNIA	December 4, 2017
STATION SUPERINTENDENT, NORTH WESTERN RAILWAY Vs. JASMIN MANN	December 15, 2017
STOCK HOLDING CORPORATION OF INDIA LTD. Vs. V.S. PANDEY	April 27, 2017
SUBHADRA DRAVIDA & ANR. Vs. GLAXO SMITHKLINE PHARMACEUTICALS LTD. & ORS.	November 2, 2017
SUBHASH MEHTA NRI Vs. CENTURION BANK LTD. & ORS.	September 13, 2017
SUCHIR INDIA INFRATECH PVT LTD & ANR Vs. G V S N MURTHY	August 25, 2017
SUDHAKAR JOGI MOHANTI R/O. HIG Vs. STATE OF ORISSA &AMP; ANR. THROUGH SECRETARY TO GOVT., HOUSING &AMP; URBAN DEVELOPMENT DEPARTMENT,ORISSA SECRETARIAT, BHUBNESWAR	February 21, 2017
SUDHANSHU JAYASWAL Vs. M/S. RPS INFRASTRUCTURE LTD.	January 24, 2017
SUDHANSHU POKHRIYAL S/O. SHRI MAHESH NAND POKHRIYAL Vs. M/S. UNITECH LTD. THROUGH	May 3, 2017
SUDHIR K GUPTA & 2 ORS Vs. UNITECH LIMITED & ANR	November 16, 2017
SUGANDH KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND 3 OTHERS	May 25, 2017
SUHAIL SHAMSI Vs. UTTAR PRADESH STATE ELECTRICITY BOARD	August 28, 2017
SUJIT BOSE AND 11 OTHERS Vs. KAJARIA INVESTMENT AND PROPERTIES PVT. LTD. AND 11 OTHERS	November 21, 2017
SUKANTA DAS Vs. NETAI CHANDRA DAS	December 21, 2017
SUKHBIR KAUR S/O JASWINDER SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO & ANR THROUGH ITS BRANCH MANAGER; BAJAJ ALLIANZ GENERAL INSURANCE CO LTD THROUGH ITS MANAGER	July 18, 2017
SUMANBAI RAMESH GAIKWAD Vs. SR. DIVISION MANAGER LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER DIVISION OFFICE NANDED MAHARASHTRA	April 19, 2017
SUMIT KUMAR Vs. ORRIS INFRASTRUCTURE PVT. LTD.	May 5, 2017
SUNANDA DHANANJAY LAHOTI Vs. METLIFE INDIA INSURANCE CO. LTD. AND ANOTHER	January 25, 2017
SUNDARAM STEELS PVT LTD THROUGH MOHIT JAIN Vs. UNIVERSAL GENERAL INSURANCE CO LTD & 2 ORS; ASHWINI GABA CLAIM HEAD, UNIVERSAL SOMPO GENEARL INSURANCE CO LTD; UNIVERSAL SOMPO GENERAL INSUANCE CO LTD UNIVERSAL SAMPO GENERAL INSURANCE CO LTD	September 5, 2017
SUNFLAG IRON & STEEL COMPANY Vs. NEW INDIA ASSURANCE CO. LTD.	January 19, 2017
SUNIL DATTATRAY GAURAV Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD. & ORS.	November 1, 2017
SUNIL KISHANLAL SOI Vs. SHIRISH GIRISH DIXIT	April 10, 2017
SUNITA GOYAL Vs. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED	September 7, 2017
SUNITA RANI Vs. PNB METLIFE INDIA INSURANCE COMPANY LIMITED	April 21, 2017
SUNITA W/O LATE BIJENDER SINGH Vs. TATA AIG LIFE INSURANCE COMPANY LIMITED & 2 ORS ; P N B HOUSING FINANCE LIMITED	October 16, 2017
SUNSTRIKE TELECOM PRIVATE LIMITED Vs. ORIENTAL INSURANCE CO. LTD.	August 2, 2017
SUPDT. OF POST OFFICE & ANR. Vs. SAMIR MODAL	November 10, 2017
SUPERINTENDENT EXCISE & PROHIBITION & ORS. EXCISE & PROHIBITION MAHABOOBNAGAR ANDHRA PRADESH Vs. M. SHIVA RANI & ORS.	April 27, 2017
SUPERINTENDENT OF POST MASTER Vs. SARBESWAR SAHOO	October 9, 2017
SUPERINTENDENT OF POST OFFICES Vs. POST MASTER GENERAL, DEPARTMENT OF POST	May 22, 2017
SUPERINTENDING ENGINEER, HOUSEFED & ANR. Vs. ANU SINGLA WIFE OF SH. N.K.SINGLA.	February 6, 2017
SUPERTECH RENESA ALLOTTEES ASSOCIATION Vs. M/S. SUPERTECH LIMITED(THROUGH ITS MD)	August 10, 2017
SUPRITI ENTERPRISE Vs. ASHIM KUMAR ROY CHOWDHURY AND 12 OTHERS	January 6, 2017
SUPRITI ENTERPRISE REPRESENTED BY SUJAN KUMAR ROY BARMAN Vs. ASHIM KUMAR ROY CHOWDHURY AND 12 OTHERS.	January 9, 2017
SURAT CITY GYMKHANA Vs. AMRITABEN TARUNBHAI SHARMA	July 4, 2017
SURENDER CHAUHAN & ANR. Vs. M/S. UNITECH LIMITED & ANR.	February 10, 2017
SURENDRA KUMAR SINHA Vs. MACROTECH CONSTRUCTION PVT. LTD.	January 2, 2017
SURESH KARAPURKAR Vs. AMIT C. PRABHU, PROPERIETOR M/S. PRABHU REAL ESTATE & ANR.	November 15, 2017
SURESH RAJ S/O. SIVASANKARAN, FILM DIRECTOR LAILA BHAVANAM Vs. MANAGING DIRECTOR ST. ANTHONYS MOTORS INDIA LTD.	May 4, 2017
SURINDER PAL SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD. & 2 ORS.	August 3, 2017
SUSHANTA SARKAR Vs. DIRECTOR, WEST BENGAL STATE LOTTERIES & ANR.	February 16, 2017
SUSHIL KUMAR JAIN Vs. MANJU	May 18, 2017
SUSHILA AGARWAL Vs. S B I GENERAL INSURANCE COMPANY LTD & ANR	October 4, 2017
SUSMITA ROYCHOWDHURY Vs. B.M. BIRLA HEART RESEARCH CENTRE	April 25, 2017
SUTLEJ INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK	November 8, 2017
SVKMS NARSEE MONJEE INSTITUTE OF MANAGEMENT STUDIES Vs. AKSHAT KETAN KOTHARI	February 10, 2017
SWARAJ SHARMA TRACTOR AUTHORIZED SELLER, MAHINDRA & MAHINDRA LTD Vs. KUNWAR PRASAD SINGH & 3 ORS; MANAGER, KOTAK MAHINDRA BANK LTD; ARVIND CHOURASIYA FIELD OFFICER, KOTAK MAHINDRA BANK LTD	September 11, 2017
SWARN KUMAR CHADDHA @ SHARWAN Vs. MORADABAD DEVELOPMENT AUTHORITY	August 17, 2017
SYNDICATE BANK Vs. PROFESSOR K. VENKESHWARA RAO	May 3, 2017
SYNGENTA INDIA LTD. Vs. T. SALANMA	July 31, 2017
T CHITRA & ORS Vs. LIC OF INDIA & ORS	May 23, 2017
TAPAN KR. DUTTA Vs. BRANCH MANAGER, BARASAT BRANCH, SHRIRAM TRANSPORT FINANCE COMPANY LTD. AND OTHERS	November 16, 2017
TAPSI DAS & 7 ORS. PROPRIETRESS OF M/S. WREAK INTERNATIONAL Vs. DHRUDA SEN & ANR.	June 21, 2017
TARAKANT JHA & 2 ORS S/O LATE SH ANIRUDDH JHA; HARI MOHAN KHAN LATE SH RAMSUNDAR KHAN; LAKSHMESHWAR JHA S/O LATE SH KAMESHWAR JHA Vs. ZAFAR AZAM	December 5, 2017
TARANJIT KAUR W/O. SH. RANBIR SINGH, R/O. HOUSE NO. 233, PALIKA VIHAR, AMBALA CITY HARYANA Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA, PUNJAB	February 20, 2017
TARLOK CHAND MATTU Vs. M/S. VASAL HOSPITAL & ANR.	January 31, 2017
TARUN KANTI SARKAR Vs. DR. MRITYUNJOY PAL	May 17, 2017
TATA AIA LIFE INSURANCE COMPANY LIMITED & ANR Vs. SUNITA	October 16, 2017
TATA AIG GENERAL INSURANCE CO LTD Vs. TILAK GUPTA & ORS S/O BALDEV RAJ MAHAJAN; A B N AMRO BANK, THROUGH ITS MANAGER AUTO LOANS; YOGESH SARDANA	September 14, 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs. M/S. AMBIENCE LEASING PVT. LTD. & ANR.	February 6, 2017
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. RAJ KUMAR	October 17, 2017
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. SANDESH J. CHOUTHA	March 7, 2017
TATA AIG LIFE INSURANCE CO. LTD. Vs. SAHADEV CHANDRA ROY & ANR.	July 21, 2017
TATA CAPITAL FINANCIAL Vs. SACHIN LOHAN	May 26, 2017
TATA ENGG. & LOCOMOTIVE CO. LTD. Vs. NIRAVBHAI K. PUROHIT RANPUR	July 17, 2017
TATA MOTORS LIMITED Vs. BISHAMBER NATH SIKKA & ANR.	October 9, 2017
TATA MOTORS LTD. Vs. RAJESHWAR DUTTA AND OTHER S/O. LATE SH. SUMMER SINGH DUTTA	January 23, 2017
TATA MOTORS LTD. Vs. GIRJA SHANKER TAMTA AND ANR.	March 30, 2017
TAX PUBLISHER S/O LATE PANDIT KEDAR NATH OJHA Vs. CHAIRMAN & MANAGING DIRECTOR, UCO BANK & ANR; UCO BANK SARDAPURA BRANCH OF UCO BANK	August 31, 2017
TAXILA BUSSINESS SCHOOL Vs. ANKIT BHARGAV S/O. SHRI GIRISH CHANDRA BHARGHAV	April 18, 2017
TDI INFRASTRUCTURE LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE Vs. ASHOK GOYAL	September 12, 2017
TDI INFRASTRUCTURE LTD Vs. BHANWAR SINGH; TAHAR SINGH; RANBIR SINGH	November 2, 2017
TELU RAM Vs. DR. S.S. DUDEJA	March 14, 2017
THAGALLA VIDHYADHAR S/O SAMBAIAH Vs. S LOKANADHAM & ANR; SUPERINTENDENT, VIJAYA HOSPITAL (SUPER SPECIALITY CENTRE) RAGHAVA CINE COMPLEX ROAD, POGA THOTA, DISTRICT-NELLORE ANDHRA PRADESH	November 1, 2017
THAI AIRWAYS INTERNATIONAL PUBLIC CO LTD Vs. SUBBHAIAH KONERU & 2 ORS	December 15, 2017
THAKUR LOKPAL SINGH VILLAGE BARKHEDI TEHSIL PIPLODA RATLAM M.P Vs. KAMAL KHAN PROPIETOR KAMAL GOOD LUCK DELHI WORKSHOP	February 21, 2017
THANE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. NEW INDIA INSURANCE CO. LTD. & ANR.	October 31, 2017
THAPAR UNIVERSITY Vs. YUVRAJ ANEJA S/O SHRI JAGDISH LAL ANEJA	November 29, 2017
THAYIRA BEGUM Vs. PADMINI NURSING HOME	September 1, 2017
THE EAST COAST RAILWAYS & ANR. Vs. KADAMBARI RAMA JOGA RAO & ANR.	April 21, 2017
THE GODREJ & BOYCE Vs. MRIDULA MOJUMDER	May 23, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. M/S. INDICARB LIMITED	January 24, 2017
TIRATH RAM THAKUR Vs. AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED	July 12, 2017
TONY TOM Vs. M/S. NISSAN MOTOR INDIA PVT. LTD.	July 21, 2017
TOPSEL TOYOTA A UNIT OF TOPSEL PVT. LTD. Vs. PASANG TSHERING SHERPA & ANR.	February 9, 2017
TOWN IMPROVEMENT TRUST Vs. KAPIL BANSAL S/O. RAJA RAM BANSAL	April 21, 2017
TUHIN KUNDU Vs. KOTHARI MEDICAL CENTRE & ANR ; ASHISH MUKHERJEE	November 15, 2017
TUKARAM NINAJI WANARE Vs. NANDKISHOR SHIVNARAYAN DUBE	July 4, 2017
TUNTUN PRASAD SAH Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD & ANR	November 2, 2017
TUSHAR BATRA & ANR. Vs. M/S. UNITECH LIMITED	April 26, 2017
U T BUILDERS & PROMOTERS LTD Vs. ANJU MAHAJAN & ANR ; PRATEEK MIDDHA	May 18, 2017
U T BUILDERS & PROMOTERS LTD THROUGH ITS MANAGING DIRECTORS, P L MIDDHAN Vs. ANJU MAHAJAN & ANR WIFE OF AJAY MAHAJAN; PRATEEK MIDHA	July 3, 2017
U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. Vs. VIDYADHAR PANDEY	August 11, 2017
UCO BANK Vs. M/S. PARAS AGENCY & ANR.	February 3, 2017
UDAM LAL SINGLA & ANR. Vs. EMAAR MGF LAND LIMITED & ORS.	November 20, 2017
UHBVNL, "SDO" MURTHAL Vs. ARJAN DASS	July 28, 2017
UMESH KUMAR Vs. ORIENTAL INSURANCE CO. LTD.	July 7, 2017
UNION OF INDIA Vs. VINAYA VILAS SAWANT	November 2, 2017
UNION OF INDIA Vs. REETA DEVI	June 15, 2017
UNION OF INDIA Vs. DEOKI NANDAN GUPTA	May 19, 2017
UNION OF INDIA & ANR Vs. LAKSHIT JOSHI	November 2, 2017
UNION OF INDIA, THROUGH ITS GENERAL MANAGER, SOUTH WESTERN RAILWAY HUBLI Vs. N. CHANNABASAPPA S/O LATE NANJAPPA, C/O RUDRASWAMI, NO. 1319, 1ST CROSS, NEHRU NAGAR, MANDYA KARNATAKA	March 2, 2017
UNISOURCE TRADING (INDIA) PVT. LTD. Vs. CONTINENTAL AIRLINE CARGO	March 15, 2017
UNITECH LIMITED & ANR. Vs. OM PRAKASH DUA & ORS.	December 5, 2017
UNITECH LTD. Vs. AMRIK SINGH	December 5, 2017
UNITED BANK OF INDIA AND ANOTHER Vs. BIVA GHOSH AND ANOTHER	July 24, 2017
UNITED INDIA INSURANCE CO LTD Vs. JASWANT RAI VERMA	December 6, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. NIRMALA KOTHARI	December 6, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. S.P. JAIN AND OTHERS	September 15, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPA DEVI MANTRI	February 8, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. IBARAHIM AHMED PATEL	March 30, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. BALWINDER SINGH	August 29, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. REKHA GAJANAN CHIMANKAR	December 14, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SUDHA RANI	September 1, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. RAMAN CHANDRAKANT GOVITRIKAR	February 2, 2017
UNITED INDIA INSURANCE CO. LTD. & ANR. Vs. RAJAN SINGLA	January 17, 2017
UNITED INDIA INSURANCE CO. LTD. AND OTHER Vs. RADHALAXMI COTTON INDUSTRIES	January 13, 2017
UNITED INDIA INSURANCE CO. LTD. DRO Vs. KAMLENDRA KANWAR &AMP; ANR. S/O SH:LT PARITHI KANWAR, R/O H.NO	February 17, 2017
UNITED INDIA INSURANCE CO. LTD. NOW THROUGH ITS RAKESH KUMAR ASSTT. MANAGER, RO Vs. NEWAR METALS PVT. LTD. THROUGH ITS DIRECTOR PAWAN KUMAR DHOOT, E	March 6, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHYAM LAL & ANR. S/O. SH HAZARIRAM,	August 29, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. M/S. JINDAL POLY BUTTONS LIMITED	April 18, 2017
UNITED INDIA INSURANCE COMPANY LTD. THROUGH DULY, CONSTITUTED ATTORNEY REGIONAL OFFICE NO. 1, 18, BARAKHAMBA ROAD, 8TH FLOOR, KANCHENJUNGA BUILDING NEW DELHI Vs. BHUNDU RAM &AMP; 3 ORS. S/O PEERU RAM, (SINCE DECEASED) NEW REP. BY, PHOOLPATI W/O BHUNDU RAM, R/O VILLAGE BHAPORA, DISTRICT	March 8, 2017
UNITED INDIA INSURANCE COMPANY THROUGH Vs. DHEERAJ CHAHAR S/O. SHRI DHARAM SINGH	April 19, 2017
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED HAVING ITS REGISTERED OFFICE AT UNIT NO. 401, 4TH FLOOR, SANGAM COMPLEX, 127, ANDHERI KURLA ROAD, ANDHERI (E) MUMBAI Vs. ROOP LAL DANGI S/O. SHRI GALLA JI, R/O. VILLAGE FATEHPURA, TAHSIL MALVI, UDAIPUR	March 24, 2017
URMIL CHOPRA W/O. MR. R.K. CHOPRA Vs. FORTIS HEALTHCARE (INDIA) LIMITED	October 11, 2017
USHA RANI ATREE & 5 ORS. Vs. EARTH INFRASTRUCTURES LTD.	August 16, 2017
UTTAM CHAND BHATIA Vs. PROGRESSIVE ENCLAVE COOP. G/H SOCIETY LTD.	April 10, 2017
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. KAZANA RAM@KAZANA S/O. SH. SURJAN@SURJMAL	March 14, 2017
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. DHARAM SINGH (SINCE DECEASED) THROUGH LRS.	December 5, 2017
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. AMIT BANKA	September 1, 2017
UTTAR PRADESH SAHKARI AWAS SANGH LTD. Vs. SARSWATI DEVI AGARWAL & ORS.	December 4, 2017
V. SANTOSH Vs. MANAGER, PUNJAB NATIONAL BANK	July 25, 2017
V. TRANS INDIA LTD. Vs. M/S. S.K. INTERNATIONAL AND ANOTHER	July 27, 2017
V.C. SINDHWANI (VAZIR CHAND SINDHWANI) Vs. THE PNB EMPLOYEE CO-OPERATIVE (S.E.) THRIFT & CREDIT SOCIETY LTD. & ANR.	August 16, 2017
V.K. CHATURVEDI Vs. SR. SECURITY COMMISSIONER, PANCKHUIAN ROAD	April 19, 2017
VAIKOM PALLIPRATHUSSERY SCB SERVICE CO-OPERATIVE BANK LTD. Vs. JOSEPH OUSEPH AND OTHERS	April 19, 2017
VANDANA VERMA W/O. LT. SANJAY VERMA, BIJAWAR NAKA SAGAR ROAD, CHHATTARPUR MADHYA PRADESH Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.	September 7, 2017
VARUN BERRY & ANR ; ANURADHA BERRY Vs. UNITECH LIMITED & ANR ; RAKESH CHHABRA	November 22, 2017
VASANT JANARDAN AHER, EX-ADDITIONAL DIRECTOR Vs. SHIVAJIRAO AMBAJIRAO KAWALE & ANR ; SAWALI HOME MAKERS PVT LTD	October 17, 2017
VASANT JANARDAN AHER, EX-ADDITIONAL DIRECTOR Vs. SMITA SHIVAJIRAO KAWALE & ANR ; SAWALI HOME MAKERS PVT LTD	October 17, 2017
VATIKA LIMITED Vs. SHALEEN CHUGH & ANR.	December 6, 2017
VEENA MATTU Vs. SAKET CITY HOSPITAL	March 8, 2017
VENKATESHWARA UNIVERSITY Vs. NARRAVULA KOTESHWAR RAO S/O. SRI N. KRISHNAMA NAIDU	January 30, 2017
VIBHA MAHAJAN SETH Vs. M/S. UNITECH HI - TECH DEVELOPERS LTD.	July 19, 2017
VIBHA PANDEY & ANR. Vs. M/S. ANSAL PROPERTIES AND INFRASTRUCTURE LTD.	July 4, 2017
VIBHU SAWHNEY Vs. M/S. UNITECH LTD.	June 30, 2017
VIDHATA CABLE CO. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.	November 16, 2017
VIGHNAHARTA BUILDERS AND PROJECTS PVT. LTD. & ANR. Vs. RAMPRASAD THAKUR PARDESHI & ANR.	January 12, 2017
VIJAY DATTATRAY JADHAV Vs. MAHENDRA K. CHAUDHARY	February 10, 2017
VIJAY KUMAR Vs. M/S. KAUTILYA INSTITUTE OF TECHNOLOGY AND ENGINEERING AND SCHOOL OF MANAGEMENT (KITE-SOM) & ANR.	October 10, 2017
VIJAYA BANK Vs. HARDEEP SINGH	December 7, 2017
VIJAYA NIRMALA Vs. UDHIYA @ UDHIYAKUMARI & 4 ORS ; SHARMILADEVI D/O KANNIAKUMAR; SUGANYA D/O KANNIAKUMAR; ASHOK NURSING HOME	October 16, 2017
VIJENDER KUMAR SAHAL S/O CHANDRABHAN Vs. K S VERMA C/O K K HOSPITAL	September 21, 2017
VIJENDER MOHAN S/O. BASHESHER NATH Vs. MANAGER, PUNJAB NATIONAL BANK G.T. ROAD, KARNAL HARYANA	January 30, 2017
VIJESH KUMAR SHRIRAM BAGDI & ANR. Vs. M/S. UNITECH LIMITED	October 11, 2017
VIKASH ARORA & ANR. Vs. M/S. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED	January 9, 2017
VIKRAM JAIN & ANR Vs. M/S. AAA ESTATE PVT. LTD	November 7, 2017
VIMLA RANA, W/O HIRA SINGH RANA Vs. MAHESH HOSPITAL & ANR ; MAHESH AGGARWAL; UNITED INDIA INSURANCE COMPANY LIMITED	December 1, 2017
VINAY PRAKASH Vs. M/S. UNITECH LIMITED	July 19, 2017
VINAYAKRAO SHANKARRAO BORSE Vs. WASAN AUTO SALES PVT LTD & ANR	October 3, 2017
VINOD BHARDWAJ Vs. M/S. TATA AIG INSURANCE CO. LTD. & ANR.	August 29, 2017
VINOD GANGWAL & ANR Vs. SIROYA FM CONSTRUCTIONS PVT LTD & ORS	December 19, 2017
VINOD KUMAR KATARIA Vs. ARUFA	September 14, 2017
VINOD SHARMA S/O LATE NEEM CHAND SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER	July 21, 2017
VIPIN GROVER & ANR ; R K GROVER Vs. NEW INDIA ASSURANCE CO LTD	November 15, 2017
VIRENDER MOHAN MARYA & ANR. Vs. M/S. UNITECH LIMITED	October 11, 2017
VISHAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. CHAVVA SHEELA REDDY	November 8, 2017
VISHAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. DR. KAPARAPU SATYA PRAVEEN KUMAR	May 17, 2017
VISHAL ARYA Vs. UNITECH LTD.	March 2, 2017
VISHAL MEHTA Vs. M/S. UNITECH LIMITED	July 19, 2017
VISHNU CHANDRA SHARMA Vs. SRIRAM FINANCE COMPANY LTD.	March 20, 2017
VISHNUKUMAR RAMAJI GURJAR Vs. MANAGER, STATE BANK OF INDIA AND ANR.	January 10, 2017
VISHWABHARATHI HOUSE BUILDING CO-OP. SOCIETY LTD. Vs. SHASHIKALA	July 4, 2017
VISHWABHARATHI HOUSE BUILDING CO-OP. SOCIETY LTD. Vs. VIJAYALAKSHMI KALLURKAR	July 4, 2017
VISHWANIDHI DALMIA Vs. INDIA INFOLINE COMMODITIES LIMITED &6 ORS.	January 6, 2017
VITTHALSAL SAKHAR KARKHANA Vs. CHAIRMAN/MANAGING DIRECTOR, NEW INDIA ASSURANCE COMPANY LTD.	May 23, 2017
VIVEK AHUJA Vs. VIPUL LIMITED	July 21, 2017
VORA HOME MAKERS PVT LTD & 3 ORS ; SHAILESH PRANLAL VORA; JIGAR SAILESH VORA; ARUN SAHADEV MORE Vs. ISMAIL HASAN DAMUDI	December 13, 2017
VRS FOOD LTD. Vs. JAGUAR LAND ROVER INDIA LTD. & 2 ORS	February 14, 2017
WEST BENGAL HOUSING BOARD &AMP; 2 ORS. THROUGH LAW OFFICER, BISWAJIT GHOSH, S/O. TUSHAR K. GHOSH, OFFICE AT 105, S.N. BANERJEE ROAD, P.S. TALTALA, KOLKATA Vs. JAYESH SEN PRESENTLY RESIDING AT HOUSE NO. I	March 3, 2017
WESTERN RAILWAY THROUGH GENERAL MANAGER, CHURCHGATE RAILWAY STATION, MAIN BUILDING, MUMBAI Vs. VINOD SHARMA THROUGH HIS WIFE AND CONSTITUTE ATTORNEY, RESIDENT AT 1/B 302, ARAWAL KRISH GARDEN, NALASOPARA (W) THANE (401203) MAHARASHTRA	January 18, 2017
WILHELM TEXTILES INDIA PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.	May 1, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD (WWICS) & ANR Vs. LT COL B S SANDHU, MANAGING DIRECTOR, WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD ; GURINDER SINGH	October 10, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. Vs. KULBIR SINGH BAJWA	July 5, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. Vs. SUDHA BABBAR	May 18, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. (WWICS) & ANR. Vs. GURINDER SINGH	October 10, 2017
WWICS GLOBAL RESETTLEMENT SOLUTIONS & ORS Vs. DEEPAK KAINTH	September 5, 2017
YADAB HALDAR Vs. CHITTARANJAN DAS	November 2, 2017
YASHWANT RAMA JADHAV; RANJAN R DESAI; KAPIL ANANDCHANDRA JOSHI; GANESH SHIVAJI PATIL & ANR ; KAMAL SHIVAJI PATIL Vs. SHAUKAT HUSSAIN SHAIKH & ANR ; CHANDAN CHAVAN	November 10, 2017
YATIN SHARAD NAIK & ANR. Vs. MARVEL PROMOTERS AND DEVELOPERS (PUNE) PVT. LTD.	November 29, 2017
YOGENDRA GUPTA Vs. MANAGER, UNITED TRUCKS & ANR.	June 12, 2017
YOGESH KUMAR VERMA S/O. SH. DALIP CHAND Vs. PUMA REALTORS PVT. LTD. & ANR.	April 24, 2017
YOGESH RAMLING WARAD Vs. TEIRTH DEVELOPERS AND SUYOJIT INFRASTRUCTURE LTD.	March 20, 2017
YOUSUF ALI PEEDIKAPARAMBAN S/O. ABDU P.P. HAJIYAR PALLY, MALAPPURAM Vs. M/S. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD. AND 7 OTHERS A	January 18, 2017
ZABBAR SIDDIQUI AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD.	April 26, 2017
ZAKIUDDIN HAKIMUDDIN Vs. EAST & WEST BUILDERS RNR CORPORATE PARK, NEXT TO COLLECTORS OFFICE, KALANAGAR, BANDRA (E), MUMBAI	October 23, 2017
ZEE LEARN LIMITED AND HAVING ITS REGIONAL OFFICE AT:NO 49/5, RAMA ARCADE, OPP.AG INTERNATIONAL HOTEL, BOWRING HOSPITAL ROAD,SHIVAJINAGAR BANGALORE Vs. KESHAVA MURTHY D.M S/O. LATE MUNICHANNAIAH AGED ABOUT 39 YEARS, RESIDING AT NO. 169,2ND MAIN 3RD CROSS,BHOVIPALAYA MAHALAKSHMIPURAM MAHALAKSHMIPURAM BANGALORE	February 23, 2017
ZIMIDARA AGRO CENTER Vs. SUKHDEV SINGH	May 31, 2017
ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND 2 OTHERS MUMBAI DISTRICT Vs. RAMA WD/O. VIRENDERKUMAR HARNAGALE	August 4, 2017

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