A K GHOSH Vs. DHRUV KUMAR
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July 1, 2011 |
A K KAHAR Vs. M P POWER TRANSMISSION CO LTD
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April 11, 2011 |
AAKRITI DWELLINGS PVT LTD Vs. STATE OF M P
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February 21, 2011 |
AAR KAY AGRO SPRING INDUSTRIES Vs. STATE OF MADHYA PRADESH
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September 28, 2011 |
ABDUL KADIR Vs. STATE OF M P
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April 6, 2011 |
ABDUL LATIF AND ANR Vs. KHEMA RAIKWAR & ORS
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October 14, 2011 |
ABDUL RAZZAQ Vs. STATE OF M.P.
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June 28, 2011 |
ABDUL REHMAN Vs. STATE OF M P
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November 11, 2011 |
ABDUL SALEEM KHAN Vs. STATE OF M P
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December 14, 2011 |
ABDUL SHAMIM AND OTHERS Vs. STATE OF M.P.
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December 10, 2011 |
ABHISHEK Vs. RAMESH
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December 10, 2011 |
ABHISHEK DADARWAL Vs. STATE OF M P
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May 19, 2011 |
ACHHELAL CHOUDHARY Vs. STATE OF M P
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December 7, 2011 |
ADARSH RAJABHOJ SHIKSHAN SAMITI Vs. NATIONAL COUNCIL OF TEACHERS EDUCATION AND THREE O
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February 7, 2011 |
ADITI Vs. DINESH KUMAR
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May 5, 2011 |
AGRAWAL MEDICAL AGENCIES Vs. GOVIND PRASAD
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August 23, 2011 |
AJAB SINGH Vs. STATE OF M P
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February 1, 2011 |
AJAY JAIN Vs. UNION OF INDIA
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April 7, 2011 |
AJAY NARANG Vs. RAM ENTERPRIZES
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July 15, 2011 |
AJAY SHARMA Vs. STATE OF MADHYA PRADESH
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July 5, 2011 |
AJAY SHARMA Vs. ARCHANA SHARMA
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October 14, 2011 |
AJAY SINGH KUSHWAHA Vs. BENJAMIN FRANKLIN
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April 19, 2011 |
AJIJ Vs. STATE OF M P
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July 5, 2011 |
AJIT SINGH CHADDHA Vs. KANAKLATA THAKUR
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March 18, 2011 |
AJOY ACHARYA Vs. STATE BUREAU OF INVESTIGATION
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August 29, 2011 |
AJOY ACHARYA Vs. STATE BUREAU OF INVESTIGATION AGAINST ECONOMIC OFFENCES
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September 26, 2011 |
AKANSHA SHRIVASTAVA Vs. STATE OF M P
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July 25, 2011 |
AKASH ENTERPRISES Vs. STATE OF M P
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October 19, 2011 |
AKBAR KHAN Vs. FARIDABI
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November 22, 2011 |
AKHIL BHARTIYA ADHINAST BANK KARMACHARI SANGH Vs. UNION OF INDIA
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January 13, 2011 |
ALL INDIA CAFE AND SHEESHA ASSOCIATION Vs. STATE OF M P
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October 18, 2011 |
ALOK GUPTA Vs. M P PROFESSIONAL EXAMINATION BOARD
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December 2, 2011 |
ALOK PRATAP SINGH Vs. UNION OF INDIA & ORS
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July 29, 2011 |
ALTAF HUSSAIN Vs. SHAJIYA KAUSAR
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September 26, 2011 |
AMAN SINGH Vs. STATE OF M P
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January 4, 2011 |
AMBARAM Vs. SATYENDRA SINGH
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March 25, 2011 |
AMBARAM Vs. STATE OF M P
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November 28, 2011 |
AMBEDKAR ADARSH SHIKSHA SAMITI Vs. UNION OF INDIA
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June 23, 2011 |
AMGOD KHIMLA NAYAK Vs. STATE OF M P
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November 3, 2011 |
AMIR ALI Vs. STATE OF M P
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March 18, 2011 |
AMIT Vs. SWARN SINGH SINDHU
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August 9, 2011 |
AMIT KUMAR SONI Vs. STATE OF MADHYA PRADESH
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February 18, 2011 |
AMIT SAHNI Vs. M P PUBLIC SERVICE COMMISSION
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January 13, 2011 |
AMIT TRADERS Vs. STATE OF M P
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October 18, 2011 |
AMITA DEVI Vs. RAVINDRA SINGH
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January 17, 2011 |
AMITA PATHAK Vs. S. SHIV PRASAD
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September 23, 2011 |
AMITABH AGNIHOTRI Vs. STATE OF MADHYA PRADESH
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February 1, 2011 |
AMMA BEGUM Vs. SUSHILA BAI
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January 12, 2011 |
AMNA SYYED Vs. STATE OF M P
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April 6, 2011 |
AMOL CHAVHAN Vs. JYOTI CHAVHAN
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November 11, 2011 |
AMOL CHAVHAN Vs. JYOTI CHAVHAN
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November 10, 2011 |
AMRU BAI W/O GOPALJI AND ORS Vs. STATE OF M P
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November 1, 2011 |
ANAND ALIAS CHHOTELAL Vs. MAHAVIR PRASAD SHUKLA
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September 28, 2011 |
ANAND CONSTRUCTION Vs. DIVISIONAL DY COMMISSIONER
|
November 25, 2011 |
ANAND KUMAR SINGHAI Vs. YAMUNA DEVI
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October 14, 2011 |
ANANDRAJ KATARIYA Vs. STATE OF M P
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May 6, 2011 |
ANANT KUMAR GUPTA Vs. STATE OF M P
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August 30, 2011 |
ANARILAL, SON OF GENDALAL Vs. STATE OF M P
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February 23, 2011 |
ANIL ARORA Vs. STATE OF M P
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November 8, 2011 |
ANIL KUMAR Vs. AFZAL ANEES
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April 20, 2011 |
ANIL KUMAR CHOURASIYA Vs. STATE OF M P
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November 22, 2011 |
ANIL KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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July 15, 2011 |
ANIL KUMAR RATHORE Vs. SHASHI RATHORE
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August 1, 2011 |
ANIL KUMAR TIWARI Vs. STATE OF M P
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August 25, 2011 |
ANIL RAJAWAT Vs. DASHRATH SINGH GURJAR
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September 13, 2011 |
ANIL SHARMA Vs. STATE OF M P
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February 11, 2011 |
ANIL SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
December 13, 2011 |
ANIRUDH KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
|
August 3, 2011 |
ANITA KUSHWAH Vs. STATE OF MADHYA PRADESH AND ANOTHER
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October 11, 2011 |
ANITA SHARMA Vs. STATE OF M P
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November 29, 2011 |
ANKIT LIME AND MINERALS Vs. ASSTT COMMERCIAL TAX OFFICER
|
August 27, 2011 |
ANKIT SHRIVASTAVA Vs. STATE OF M P MEDICAL EDU DEPTT
|
September 21, 2011 |
ANKIT TRACOM (P) LTD Vs. UNION OF INDIA
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May 20, 2011 |
ANMOL DWIVEDI Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
ANSAR AND OTHERS Vs. STATE OF M P
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December 13, 2011 |
ANSUIYA PARASTE Vs. SATATE OF M.P.
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June 28, 2011 |
ANTU KACHI Vs. STATE OF U P
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November 24, 2011 |
ANUPAM GUPTA Vs. STATE OF M P
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August 1, 2011 |
ANUPAM SHRIVASTAVA Vs. UNION OF INDIA
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February 15, 2011 |
ANURADHA YADAV Vs. BARKATULL UNIVERSITY
|
March 17, 2011 |
ANWAR AND ORS Vs. STATE OF M P AND ORS
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March 22, 2011 |
APAN SINGH Vs. STATE OF MADHYA PRADESH
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March 25, 2011 |
ARCHANA MOURYA Vs. M P BHOJ OPEN UNIVERSITY
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August 9, 2011 |
ARJUNLAL PALIA Vs. STATE OF M P
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February 14, 2011 |
ARKEY INVESTMENT PVT LTD Vs. KAUSAR SULTAN ALIAS KOSAR SHAFIQUE
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July 5, 2011 |
ARUN Vs. JUGAL KISHORE AGRAWAL
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October 14, 2011 |
ARUN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
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October 18, 2011 |
ARUN MOHAN Vs. GEETA PATEL
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December 20, 2011 |
ARUNA SHARMA Vs. JAI PRAKASH SHARMA
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August 8, 2011 |
ARVIND MISHRA Vs. STATE OF M P
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September 6, 2011 |
ARVIND SHROTI Vs. STATE OF M P
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January 3, 2011 |
ARVIND SINGH RAJPUT Vs. STATE OF M P
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August 23, 2011 |
ASHA Vs. ABBU SHAHNA ALIAS BALESHTAR
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January 6, 2011 |
ASHARFI DEVI Vs. HARI PRASAD
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July 21, 2011 |
ASHISH SINGH Vs. STATE OF MADHYA PRADESH
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February 21, 2011 |
ASHISH TIWARI Vs. STATE OF M P
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September 15, 2011 |
ASHISH VERMA Vs. NEERAJ VYAS
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July 12, 2011 |
ASHOK Vs. ANITA ALIAS RENU
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May 4, 2011 |
ASHOK Vs. ALOK
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November 16, 2011 |
ASHOK ALIAS BEERA Vs. STATE OF MADHYA PRADESH
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May 5, 2011 |
ASHOK JAISWAL Vs. SUDHIR
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June 23, 2011 |
ASHOK KUMAR Vs. NANDKISHORE
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January 27, 2011 |
ASHOK KUMAR Vs. STATE OF M P
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July 6, 2011 |
ASHOK KUMAR Vs. STATE OF M P
|
November 18, 2011 |
ASHOK KUMAR Vs. STATE OF M P
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December 14, 2011 |
ASHOK KUMAR BAGDI Vs. STATE OF M P
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January 31, 2011 |
ASHOK KUMAR BHAMORE Vs. RAKESH
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July 19, 2011 |
ASHOK KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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May 11, 2011 |
ASHOK MISHRA Vs. STATE OF M P
|
November 11, 2011 |
ASHOK NANDA Vs. STATE OF M P
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January 13, 2011 |
ASHOK NAYAK Vs. STATE OF M P
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July 4, 2011 |
ASHOK SON OF BHANSA GOND AND ORS Vs. STATE OF M P
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May 6, 2011 |
ASHOK VIRANG Vs. STATE OF M P
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June 30, 2011 |
ASHRAM Vs. STATE OF M P
|
August 17, 2011 |
ASHU ALIAS ASSU ALIAS ASISH JAIN ALIAS ANKUSH Vs. STATE OF M P
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March 24, 2011 |
ASHWANI KUMAR SHRIVASTAVA Vs. STATE OF MP
|
July 19, 2011 |
ASIF SAIED Vs. S M UNNISSAN RANA
|
July 8, 2011 |
ASSETS RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. MAIKAAL FIBRES LIMITED, (IN LIQUIDATION)
|
March 30, 2011 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TESLA TRANSFORMERS P LTD
|
August 2, 2011 |
ASTHAM AGRAWAL Vs. MADHYA PRADESH BOARD OF SECONDARY EDUCATION
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January 24, 2011 |
ATIK Vs. STATE OF M P
|
August 9, 2011 |
ATMARAM Vs. ANIL KUMAR
|
April 7, 2011 |
ATTA HUSAIN Vs. DIRECTOR OF INCOME TAX
|
July 5, 2011 |
ATUL SHRIVASTAVA Vs. APARNA SHRIVASTAVA
|
May 13, 2011 |
AVNEESH VYAS Vs. AMBAR VYAS
|
November 2, 2011 |
AWADESH KUMAR SHRIVASTAVA Vs. STATE OF M P
|
December 12, 2011 |
B L NANDA Vs. STATE OF M P
|
June 28, 2011 |
B M CONSTRUCTION PVT LTD Vs. COMMISSIONER
|
July 19, 2011 |
BABBU ALIAS BABULAL Vs. STATE OF MADHYA PRADESH
|
March 25, 2011 |
BABITA JOSEPH Vs. STATE OF M P & 2 OTHERS
|
November 23, 2011 |
BABITA LILA Vs. UNION OF INDIA
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December 20, 2011 |
BABLOO ALIAS DEOKANT ALIAS BALLU Vs. STATE OF MADHYA PRADESH
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May 7, 2011 |
BABLU ALIAS LAXMI S/O DEVCHARAN Vs. STATE OF M P
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December 14, 2011 |
BABLU ALIAS RAJ KISHORE GUPTA Vs. STATE OF MADHYA PRADESH
|
October 21, 2011 |
BABOOLAL Vs. KALOORAM
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September 20, 2011 |
BABRIYA Vs. PRAKASH
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March 10, 2011 |
BABUJI Vs. STATE OF M P
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October 21, 2011 |
BABULAL Vs. STATE OF M P
|
January 21, 2011 |
BABULAL Vs. HIRALAL
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September 20, 2011 |
BABULAL Vs. STATE OF MADHYA PRADESH
|
August 30, 2011 |
BABULAL Vs. FIROJ
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May 5, 2011 |
BABULAL AND OTHERS Vs. CHANDA BAI AND OTHERS
|
November 11, 2011 |
BABULAL JAIN Vs. ACHAL KUMAR BHATIA
|
January 13, 2011 |
BACHCHA SHANKAR MISHRA Vs. SHRI KRISHNA PANDEY
|
January 13, 2011 |
BADAL SINGH, S/O SURAJ SINGH AND ORS Vs. STATE OF M P
|
October 20, 2011 |
BADRI Vs. STATE OF M P
|
September 7, 2011 |
BADRI Vs. STATE OF M P
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October 20, 2011 |
BADRI PRASAD TIWARI Vs. STATE OF M P
|
November 25, 2011 |
BADRILAL Vs. HARIKISHAN
|
December 16, 2011 |
BADRILAL Vs. INDUSTRIAL GAS SUPPLYING CORPORATION
|
July 20, 2011 |
BADRILAL Vs. SITA BAI
|
January 28, 2011 |
BAGGA TYRE TRANSPORT PVT LTD Vs. INDIAN OIL CORPORATION
|
April 19, 2011 |
BAGGU @ BHAGWAT SINGH S/O UMRAW SINGH Vs. STATE OF M P
|
December 14, 2011 |
BAHADUR SINGH DHAKAR Vs. STATE OF M P
|
February 2, 2011 |
BAJA SINGH Vs. STATE OF M P
|
November 18, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAMCHANDRA BHUVANJI CHOUDHARI
|
July 29, 2011 |
BAJAJ PROCESS MACHINES PVT LTD Vs. MANAGING DIRECTOR
|
October 12, 2011 |
BAL KRISHNA ARYA Vs. STATE OF M P
|
January 17, 2011 |
BALAJI SERVICES Vs. AIRPORT AUTHORITY OF INDIA
|
July 1, 2011 |
BALAKRAM Vs. STATE OF M P
|
January 24, 2011 |
BALBIR SINGH YADAV Vs. STATE OF MADHYA PRADESH
|
February 10, 2011 |
BALKISHAN AND ANOTHER Vs. STATE OF M P
|
November 30, 2011 |
BALKRISHNA Vs. SOMNATH THROUGH LRS
|
September 20, 2011 |
BALLA @ BALWANT SINGH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
BALLI ALIAS BALRAJ SAHNI Vs. STATE OF M P
|
December 13, 2011 |
BALRAM Vs. STATE OF M P
|
August 29, 2011 |
BALU Vs. RAMESH CHANDRA
|
October 18, 2011 |
BALU ALIAS BALCHAND Vs. STATE OF M P
|
June 20, 2011 |
BALU SINGH Vs. STATE OF M P
|
July 5, 2011 |
BANCO CONSTRUCTION CO Vs. UNION OF INDIA
|
September 22, 2011 |
BANSILAL Vs. STATE OF U P
|
November 11, 2011 |
BANTI Vs. AVAR SACHIV
|
July 14, 2011 |
BANTI @ RAMLAKHAN Vs. STATE OF M P
|
December 12, 2011 |
BANTI ALIAS RAJIV Vs. STATE OF U P
|
December 13, 2011 |
BANWARILAL Vs. STATE OF M P
|
July 27, 2011 |
BARELAL Vs. STATE OF MADHYA PRADESH
|
October 12, 2011 |
BARJIYA Vs. STATE OF M P
|
August 16, 2011 |
BASANT KUMAR GAUR Vs. SUGGAMAL
|
February 17, 2011 |
BASANT KUMAR JAIN Vs. STATE BANK OF INDIA
|
November 28, 2011 |
BASANTA SON OF JAGANNATH SINGH Vs. STATE OF M P
|
May 20, 2011 |
BASANTABAI Vs. SHAMIM BEE
|
May 2, 2011 |
BASANTI SURYAWANSHI Vs. STATE OF M P
|
July 26, 2011 |
BEENA PANDEY Vs. MAMTA DEVI
|
December 1, 2011 |
BELA DEVI MISHRA Vs. GRAM PANCHAYAT AMILKONI
|
February 4, 2011 |
BENGANI FOOD PRODUCTS PVT LTD Vs. PRESTIGE SOYA INDUSTRIES
|
February 8, 2011 |
BETU Vs. STATE OF M P
|
November 22, 2011 |
BHADAURIA TILES Vs. RAMKUMAR SINGH KUSHWAH
|
February 3, 2011 |
BHAGAT SINGH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
BHAGBAI Vs. STATE OF M P
|
October 12, 2011 |
BHAGCHAND Vs. STATE OF M P
|
December 7, 2011 |
BHAGWAN DAS PAL Vs. STATE OF M P
|
February 8, 2011 |
BHAGWAN DAS TIWARI Vs. STATE OF M P
|
September 7, 2011 |
BHAGWAN SINGH Vs. SHRI HARISHCHANDRA RAO
|
March 25, 2011 |
BHAGWAN SINGH Vs. STATE OF M P
|
July 15, 2011 |
BHAGWANDAS Vs. NANIBAI
|
September 2, 2011 |
BHAGWANDAS Vs. INDORE MUNICIPAL CORPORATION
|
August 16, 2011 |
BHAGWANDAS TIWARI Vs. STATE OF M P
|
January 17, 2011 |
BHAGWANLAL SHIVHARE Vs. M P STATE COOPERATIVE TRIBUNAL BHOPAL
|
July 13, 2011 |
BHAGWANSINGH S/O NARAYANSINGH AND ORS Vs. STATE OF M P
|
August 27, 2011 |
BHAGWAT AND ANOTHER Vs. STATE OF M P
|
December 14, 2011 |
BHAGWAT SINGH THAKUR Vs. STATE OF M P
|
August 26, 2011 |
BHAGWATI PRASAD VYAS Vs. KHATUN BI & ORS
|
August 2, 2011 |
BHAGWATI TIWARI Vs. MAKKHANLAL YADAV
|
February 24, 2011 |
BHAGWATPRASAD Vs. STATE OF M P
|
October 10, 2011 |
BHAGYA SHREE TRADERS Vs. STATE OF M P
|
October 18, 2011 |
BHAIYALAL Vs. STATE OF M P
|
December 12, 2011 |
BHANGADIBAI Vs. UNITED INDIA INSURANCE CO.LTD.
|
November 21, 2011 |
BHANGDIBAI Vs. UNITED INDIA INSURANCE CO LTD
|
November 8, 2011 |
BHANU PRATAP SINGH Vs. STATE OF M P
|
May 2, 2011 |
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. STATE OF M P
|
June 24, 2011 |
BHARAT KUMAR PATEL Vs. SHRI RAM JANKI HANUMAN MANDIR
|
October 10, 2011 |
BHARAT PETROLEUM CORPORATION Vs. STATE OF M P
|
January 25, 2011 |
BHARAT SCOUT AND GUIDE Vs. SHRIRAM SAINI
|
July 22, 2011 |
BHARAT SINGH Vs. STATE OF M P
|
November 30, 2011 |
BHARATRAM @ BHARATSINGH S/O HARISINGH AND ORS Vs. STATE OF M P
|
September 16, 2011 |
BHASKAR PUBLICATION Vs. KISHORIES PVL LTD
|
September 21, 2011 |
BHATIA DISTRIBUTORS Vs. BOSCH LIMITED
|
October 3, 2011 |
BHAYELA SON OF VESTIYA BHIL Vs. STATE OF M P
|
November 10, 2011 |
BHAYSINGH @ BAISINGH S/O KALU BHIL Vs. STATE OF M P
|
September 7, 2011 |
BHERULAL AND ORS Vs. STATE OF M P
|
December 14, 2011 |
BHIKARILAL KAHAR Vs. STATE OF M P
|
February 8, 2011 |
BHIYAN AND ANOTHER Vs. STATE OF M P
|
December 14, 2011 |
BHOJ RAJ DUBEY Vs. ADDITIONAL COLLECTOR JABALPUR
|
March 14, 2011 |
BHOJRAJ Vs. STATE OF M P
|
August 23, 2011 |
BHOPAL GELATINES PRIVATE LIMITED Vs. BHOPAL GLUES AND CHEMICALS PRIVATE LIMITED
|
July 26, 2011 |
BHOPAL WHOLESALE CONSUMER COOPERATIVE STORE AWAS SANGH Vs. STATE OF MP
|
October 31, 2011 |
BHUPATI DWIVEDI Vs. ORIENTAL INSURANCE COMPANY
|
January 21, 2011 |
BHUPENDRA SINGH TIWARI Vs. STATE OF MADHYA PRADESH
|
March 4, 2011 |
BHURA ALIAS BHAGWAN SINGH Vs. STATE OF M P
|
December 13, 2011 |
BHURELAL RAJAK & ORS Vs. STATE OF M P
|
January 21, 2011 |
BHURSINGH Vs. STATE OF M P
|
October 21, 2011 |
BHURU Vs. STATE OF MADHYA PRADESH
|
March 8, 2011 |
BHUTTE KHAN Vs. STATE OF M P
|
December 13, 2011 |
BHUTTU ALIAS GATTU Vs. GURUPREET SINGH
|
January 20, 2011 |
BHUVAN SINGH AND OTHERS Vs. STATE OF M P
|
December 2, 2011 |
BHUVANESH RANJAN SHUKLA Vs. STATE OF M P
|
March 8, 2011 |
BIJJI ALIAS BRIJBIHARI Vs. STATE OF M P
|
November 3, 2011 |
BISRAM Vs. STATE OF MADHYA PRADESH
|
February 17, 2011 |
BITANDEVI Vs. STATE OF M P
|
September 30, 2011 |
BITOLI BAI Vs. STATE OF M P
|
December 13, 2011 |
BOARD OF DIRECTORS Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
February 23, 2011 |
BOARD OF SECONDARY EDUCATION Vs. RAJESH NEMA
|
September 28, 2011 |
BRAJESH RAGHUWANSHI Vs. CONSTRUCTION & OTHERS
|
September 23, 2011 |
BRAJESH SHARMA & ORS Vs. STATE OF M P
|
September 19, 2011 |
BREJENDRA KUMAR PATHAK Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
January 3, 2011 |
BRIJ DUBEY Vs. STATE OF M P
|
July 26, 2011 |
BRIJ MOHAN SINGH Vs. STATE OF M P
|
September 6, 2011 |
BRIJENDRA SINGH BHADAURIA Vs. USHA SINGH
|
September 21, 2011 |
BRIJENDRA SINGH BHADAURIA Vs. USHA SINGH ALIAS DEEPA
|
September 22, 2011 |
BRIJESH Vs. STATE OF M P
|
February 11, 2011 |
BRIJLAL VANSHKAR Vs. VIJAY SINGH TOMAR
|
May 5, 2011 |
BRIJPAL SINGH Vs. PRAMOD KUMAR
|
December 16, 2011 |
BUDDHU ALIAS PARSHOTTAM Vs. STATE OF MADHYA PRADESH
|
July 1, 2011 |
C M VYAS Vs. M P HOUSING BOARD
|
June 30, 2011 |
C P SAHU Vs. R S JULWANIA
|
February 18, 2011 |
C.K. SRIVASTAVA Vs. STATE OF M.P.
|
April 21, 2011 |
CADILA HEALTH CARE LTD Vs. ADDITIONAL COMMISSIONER
|
August 3, 2011 |
CAPARO ENGINEERING INDIA P LTD & OTHERS Vs. UNION OF INDIA & OTHERS
|
November 22, 2011 |
CHAKRESH KUMAR JAIN Vs. STATE OF M P
|
August 27, 2011 |
CHALANIYA DHEEMAR Vs. STATE OF M P
|
November 8, 2011 |
CHAND GROVER Vs. SUNIL GROVER
|
April 8, 2011 |
CHANDABAI Vs. BABULAL
|
May 6, 2011 |
CHANDAN KUMAR Vs. UNITED WESTERN BANK LTD
|
May 10, 2011 |
CHANDAN SINGH SON OF HAR PRASAD AND ORS Vs. STATE OF M P AND ORS
|
May 19, 2011 |
CHANDARSINGH Vs. SANTOSH
|
May 5, 2011 |
CHANDERBAI Vs. STATE OF M P
|
August 10, 2011 |
CHANDERSINGH Vs. ORIENTAL INSURANCE CO LTD
|
July 12, 2011 |
CHANDRA CHOURE Vs. PROJECT OFFICER
|
July 13, 2011 |
CHANDRA PAL SINGH Vs. ASHOK LEYLAND LTD
|
July 5, 2011 |
CHANDRA SHEKHAR PRASAD TIWARI Vs. STATE OF M P
|
August 18, 2011 |
CHANDRABHAN Vs. STATE OF MADHYA PRADESH
|
May 3, 2011 |
CHANDRAKALA Vs. KAMALKISHORE
|
September 15, 2011 |
CHANDRAKANT KUSHWAHA Vs. COLLECTOR KATNI
|
February 25, 2011 |
CHANDRIKA PRASAD SAHU Vs. STATE OF M P
|
September 28, 2011 |
CHARANLAL Vs. STATE OF MADHYA PRADESH
|
September 21, 2011 |
CHATAR SINGH Vs. STATE OF M P
|
August 26, 2011 |
CHEDILAL DAHIYA Vs. MANAGER CHRISTUKULA MISSION
|
September 6, 2011 |
CHHENU ALIAS YUNUS Vs. STATE OF M P
|
April 6, 2011 |
CHHIDI SINGH AND OTHERS Vs. STATE OF M P
|
December 7, 2011 |
CHHOTELAL Vs. STATE OF M P
|
October 19, 2011 |
CHHOTELAL @ CHHOTE Vs. STATE OF M P
|
September 19, 2011 |
CHHOTELAL KUSHWAHA Vs. STATE OF M P
|
April 13, 2011 |
CHHOTELAL LODH Vs. STATE OF M P
|
October 14, 2011 |
CHHOTYA Vs. STATE OF M P
|
July 21, 2011 |
CHIEF ENGINEER Vs. M P DWIVEDI
|
June 27, 2011 |
CHIEF ENGINEER Vs. MITHLA P V
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June 27, 2011 |
CHIEF MANAGING DIRECTOR WESTERN COALFIELDS LTD AND Vs. SAFI ULLA
|
September 28, 2011 |
CHITRALEKHA SHAKYA Vs. STATE OF M P
|
February 8, 2011 |
CHOKHELAL Vs. STATE OF M P
|
December 13, 2011 |
CHUNNILAL SEN Vs. STATE OF M P
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August 1, 2011 |
COMMANDANT GENERAL Vs. SAIYAD MOHAMMAD KHALID
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February 15, 2011 |
COMMERCIAL AUTOMOBILES Vs. MAHARAJ SINGH BHATIA
|
September 29, 2011 |
COMMISSIONER NAVODAYA VIDYALAYA SAMITI Vs. SANGEETA GURUDEV
|
November 2, 2011 |
COMMISSIONER OF CENTRAL EXICISE Vs. RAM KUMAR AGGRAWAL
|
January 28, 2011 |
COMMISSIONER OF INCOM TAX Vs. SHRI GUJRATISAMAJ
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July 8, 2011 |
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN
|
August 23, 2011 |
COMMISSIONER OF INCOME TAX Vs. SHRI KAMAL KISHOR LATH
|
November 24, 2011 |
COMMISSIONER OF INCOME TAX Vs. UNITARA FINANCE LTD.
|
May 5, 2011 |
COMMISSIONER OF INCOME TAX Vs. D P R CHARITABLE TRUST SATNA
|
August 1, 2011 |
COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA DHANUKA
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December 15, 2011 |
COMMISSIONER OF INCOME TAX Vs. TOBACOO PRODUCTS PVT LTD
|
February 10, 2011 |
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH SURI ( NO. 1)
|
November 24, 2011 |
COMMISSIONER OF INCOME TAX Vs. TRIMURTI BUILDERS
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August 1, 2011 |
COMMISSIONER OF INCOME TAX Vs. KATARIA WIRES LTD
|
March 1, 2011 |
COMMISSIONER OF INCOME TAX Vs. PRAKASH OILS LTD
|
March 8, 2011 |
COMMISSIONER OF INCOME TAX Vs. INDORE DUGDH SANGH SAHKARI
|
March 17, 2011 |
COMMISSIONER OF INCOME TAX Vs. JAGDISHCHANDRA VISHWAKARMA
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February 10, 2011 |
COMMISSIONER OF INCOME TAX Vs. PRAVEEN B. GADA
|
February 17, 2011 |
COMMISSIONER OF INCOME TAX Vs. MANGILAL JAIN
|
February 17, 2011 |
COMMISSIONER OF INCOME TAX Vs. VINDHYA TELELINKS LTD
|
February 22, 2011 |
D K KURARIA Vs. RAJYA MATSYA VIKAS NIGAM
|
July 28, 2011 |
D S CHOUHAN Vs. PRASHANT SHARMA
|
November 16, 2011 |
DALLOO (SINCE DEAD) AND ORS Vs. STATE OF M P
|
September 30, 2011 |
DAMMU, S/O FATTYA RAJPOOT Vs. STATE OF M P
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January 10, 2011 |
DAMO ALIAS DAMODAR Vs. STATE OF M P
|
July 28, 2011 |
DASRATH P BUNDELA Vs. STATE OF M P
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September 6, 2011 |
DAULAT SINGH Vs. DEVI SINGH
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March 22, 2011 |
DAULATRAM S/O KANHAIYALAL PATIDAR Vs. ONKARLAL S/O NANDAJI MALI
|
July 27, 2011 |
DAYA NAND SHUKLA Vs. UNION OF INDIA
|
September 28, 2011 |
DAYARAM @ BILLU Vs. STATE OF M P
|
July 22, 2011 |
DAYARAM SON OF KUNJI RAI Vs. STATE OF M P
|
May 5, 2011 |
DEEPA DUBEY Vs. UNION OF INDIA
|
March 3, 2011 |
DEEPAK RAIKWAR Vs. STATE OF M P
|
November 23, 2011 |
DEEPENDRASINGH & ANOTHER Vs. STATE OF M P
|
September 26, 2011 |
DEEWAN SINGH AALORIYA Vs. STATE OF M P
|
January 4, 2011 |
DESAI BROTHERS LTD Vs. STATE OF M P & OTHERS
|
August 24, 2011 |
DEV PRAKASH GULATI Vs. NAND KUMAR
|
December 10, 2011 |
DEVENDRA ALIAS GOLU Vs. STATE OF M P
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June 24, 2011 |
DEVENDRA ALIAS TILLU ALIAS HEMANT Vs. STATE OF M P
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May 11, 2011 |
DEVESH GUPTA Vs. SUDHA SHRIVASTAVA
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February 4, 2011 |
DEVI SHAKUNTALA THAKRAL Vs. WIG BROTHERS PVT LTD
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October 31, 2011 |
DEVKARAN Vs. RAMESHWAR
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September 6, 2011 |
DEVKINANDAN Vs. STATE OF M P
|
August 11, 2011 |
DEVKINANDAN SHARMA Vs. AUTHORISED OFFICER
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August 19, 2011 |
DEWAS SOYA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1
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August 5, 2011 |
DHANIRAM & ORS Vs. PRATAP SINGH & ORS
|
September 21, 2011 |
DHARAM DAS HEDAU Vs. STATE OF M P
|
July 13, 2011 |
DHARAMVIR SINGH Vs. UNION OF INDIA
|
July 5, 2011 |
DHARMENDRA Vs. STATE OF M P
|
June 24, 2011 |
DHARMENDRA SINGH Vs. COMMISSIONER
|
August 26, 2011 |
DHARMENDRA SONI Vs. STATE OF M P
|
December 15, 2011 |
DHARMU Vs. STATE OF M P
|
December 14, 2011 |
DHARMVEER SINGH TOMAR Vs. RAMRAJ SINGH TOMAR
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January 17, 2011 |
DHULI BAI Vs. STATE OF M P
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August 9, 2011 |
DHUMSINGH Vs. SHAILENDRA
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August 16, 2011 |
DILIP Vs. STATE OF M P
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July 7, 2011 |
DILIP BAGHELA Vs. VIRENDRA KUMAR CHOUBEY
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August 16, 2011 |
DILIP BHUSARI S/O LATE HANUMANT RAOJI AND OTHERS Vs. RATANCHAND RAJANI S/O NARAYANDASJI RAJANI
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September 6, 2011 |
DILIP JUWANSINGH BHILALA Vs. JAKIR MOHD & ORS
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December 14, 2011 |
DILIP PANJWANI Vs. COMMISSIONER, MUNICIPAL CORPORATION
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April 8, 2011 |
DILIP TAKHTANI Vs. STATE
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January 6, 2011 |
DINANATH BENDE Vs. M P FINANCIAL CORPORATION
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January 28, 2011 |
DINESH Vs. STATE OF M P
|
July 21, 2011 |
DINESH Vs. STATE OF M P
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September 26, 2011 |
DINESH Vs. STATE OF M P
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August 4, 2011 |
DINESH Vs. SHANTIBAI
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October 20, 2011 |
DINESH Vs. STATE OF M P
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December 10, 2011 |
DINESH KUMAR ARYA Vs. STATE OF M P
|
May 18, 2011 |
DINESH KUMAR CHOUBEY Vs. MUNICIPAL COUNCIL BHIND
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April 26, 2011 |
DINESH PAWAR Vs. STATE OF M P
|
July 12, 2011 |
DIPAK SINGH Vs. STATE OF M P
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November 16, 2011 |
DISTRICT COLLECTOR Vs. TRIVEDI CHOURASIYA
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November 2, 2011 |
DISTRICT COOPERATIVE CENTRAL BANK LTD Vs. SUNDERLAL
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September 5, 2011 |
DISTT CO OPERATIVE CENTRAL BANK Vs. LEELADHAN
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November 25, 2011 |
DITYA Vs. KIDI PANGU BHIL
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November 25, 2011 |
DIVISIYA Vs. SHANTA
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May 3, 2011 |
DOMAN SINGH NAGPURE Vs. PRADEEP JAISWAL
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July 14, 2011 |
DRIVE INDIA DOT CO LTD Vs. STATE OF M P
|
August 1, 2011 |
DUSHYANT Vs. STATE OF M P
|
July 28, 2011 |
DWARKA PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
September 28, 2011 |
DWARKA SONI Vs. STATE OF M P
|
December 12, 2011 |
ELORA TOBACCO COMPANY LTD Vs. DEPUTY DIRECTOR DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
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May 20, 2011 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIJAY TEXTILES
|
July 20, 2011 |
EMPLOYEESS STATE INSURANCE COPORATOIN Vs. BASANTI
|
August 11, 2011 |
ENGINEER Vs. RAJA RAM
|
July 21, 2011 |
ENTERTAINMENT WORLD DEVELOPERS LTD Vs. UNION OF INDIA
|
September 21, 2011 |
FAROOQ Vs. PRAHALAD
|
June 23, 2011 |
FATEHCHAND Vs. LAND ACQUISITION AND REHABILITIATION OFFICER INDIRA SAGAR PROJECT
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April 26, 2011 |
FOUZDAR FARM EQUIPMENTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 11, 2011 |
FRANCIS D SOUZA Vs. RAJNI
|
November 14, 2011 |
G D BHANDARI Vs. STATE OF M P & OTHERS
|
October 12, 2011 |
G P BHARGAVA Vs. STATE OF MP
|
March 4, 2011 |
G R DHUPAR Vs. STATE OF M P
|
September 22, 2011 |
G R DHUPAR Vs. STATE OF M P
|
September 29, 2011 |
G S THAKUR Vs. STATE OF M P
|
November 18, 2011 |
GAJENDRA RAO Vs. MURTI SHRI GANPATI JI MAHARAJ
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October 1, 2011 |
GAJRA DEVI Vs. STATE OF M P
|
April 18, 2011 |
GAJRAJ SINGH Vs. JAGDISH
|
June 30, 2011 |
GAJRAJ SINGH Vs. STATE OF M P
|
May 2, 2011 |
GAJRAJ SINGH Vs. HARISH CHAND
|
November 10, 2011 |
GAJRAJ SINGH, S/O BHANWARJEE CHOURASIA AND ORS Vs. STATE OF M P
|
May 5, 2011 |
GALIYA Vs. DARBAR
|
December 15, 2011 |
GAMBHIR SINGH PATEL Vs. STATE OF M P
|
February 11, 2011 |
GANDARV SINGH ALIAS PAPPU S/O GOVIND SIN Vs. STATE OF MADHYA PRADESH
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August 30, 2011 |
GANESH Vs. STATE OF MADHYA PRADESH
|
March 1, 2011 |
GANESH KHARE Vs. PRINCIPAL SECRETARY
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September 21, 2011 |
GANESH YADAV AND ANR Vs. STATE OF M P AND ORS
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January 17, 2011 |
GANGA BAI Vs. DEVI SINGH
|
October 11, 2011 |
GANGA PRASAD S/O PATIRAM GUPTA Vs. STATE OF M P
|
November 29, 2011 |
GANGADHAR Vs. BHANWARI BAI
|
September 20, 2011 |
GANPAT Vs. STATE OF M P
|
December 13, 2011 |
GAURAV ENTERPRISES Vs. STATE BANK OF INDIA
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October 20, 2011 |
GAURI SHANKAR Vs. STATE OF MADHYA PRADESH
|
April 13, 2011 |
GAYARAM TAMRAKAR Vs. CHANDRABHAN SINGH
|
February 24, 2011 |
GEETA Vs. PARVAT SINGH
|
March 1, 2011 |
GEETA BAI Vs. STATE OF M P
|
October 11, 2011 |
GEI INDUSTRIES SYSTEMS LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
October 19, 2011 |
GENERAL MANAGEER Vs. RAKESH
|
July 21, 2011 |
GENERAL MANAGER (R&R) NATIONAL HYDRORELECTRIC DEVE Vs. PRAMOD SINGH
|
October 17, 2011 |
GHANSHYAM Vs. SUBHASHCHANDRA
|
August 24, 2011 |
GHANSHYAM ALIAS KALLOO Vs. STATE OF M P
|
December 13, 2011 |
GHISU SINGH Vs. STATE OF M P
|
October 18, 2011 |
GHURKI BAI Vs. STATE OF M P
|
April 18, 2011 |
GIRDHAN S/O BHEEMSINGH BARELA AND ORS Vs. STATE OF M P
|
November 14, 2011 |
GIRISH WARUDKAR Vs. STATE OF M P
|
April 13, 2011 |
GODREJ HERSHEY LIMITED Vs. COMMISSIONER
|
February 9, 2011 |
GOKUL PRASAD TRIPATHI Vs. VISHWANATH PRASAD VYASK
|
February 7, 2011 |
GOLU ALIAS GOVIND SONKAR Vs. STATE OF M P
|
March 9, 2011 |
GOPAL CHAWALA Vs. STATE OF M P
|
December 13, 2011 |
GOPAL DUBEY Vs. MUNICIPAL CORPORATION INDORE
|
October 21, 2011 |
GOPAL KRISHNA PREMI Vs. TARUN
|
August 30, 2011 |
GOPAL SINGH SISODIA Vs. UNION OF INDIA
|
August 30, 2011 |
GORELAL Vs. STATE OF M P
|
December 14, 2011 |
GOVARDHAN SINGH Vs. STATE OF M P
|
August 16, 2011 |
GOVIND Vs. STATE OF M P
|
July 13, 2011 |
GOVIND Vs. STATE OF M P
|
May 5, 2011 |
GOVIND Vs. PARIBAI
|
August 8, 2011 |
GOVIND PRASAD YADAV Vs. STATE OF M P
|
February 28, 2011 |
GOVIND SINGH Vs. SATWANT SINGH
|
October 10, 2011 |
GOYOLENE FIBRES INDIA PRIVATE LTD Vs. M P STATE ELECTRICITY BOARD
|
April 18, 2011 |
GRAM PANCHAYAT SARASDOLI Vs. STATE OF M P
|
December 7, 2011 |
GRAMIN MAHILA KALYAN UDHYOG SAHAKARI
SAMITI MARYDIT GADI Vs. STATE OF M P
|
May 11, 2011 |
GUDDA ALIAS RAMDEEN BARMAN Vs. STATE OF MADHYA PRADESH
|
April 5, 2011 |
GUDDU Vs. RAMLAL
|
May 2, 2011 |
GULA S/O JOKHALA DHANUK (BHIL) DHANNA S/O PARSINGH Vs. STATE OF M P
|
October 18, 2011 |
GULAB Vs. STATE OF M P
|
December 12, 2011 |
GULAB Vs. STATE OF M P
|
October 11, 2011 |
GULAB KHAN Vs. STATE OF M P
|
February 28, 2011 |
GULAB SINGH Vs. STATE OF M P
|
December 14, 2011 |
GULAB SINGH S/O. SHRI ATMA RAM YADAV Vs. STATE OF M.P. THROUGH INSPECTOR, SPECIAL POLICE ESTABLISHMENT
|
December 15, 2011 |
GULABIA Vs. STATE OF MADHYA PRADESH
|
January 21, 2011 |
GULAM HUSSAIN Vs. NIJANUDDIN
|
January 25, 2011 |
GULREZKHAN Vs. UNION OF INDIA
|
March 8, 2011 |
GUMAN SINGH Vs. STATE OF M P
|
May 19, 2011 |
GUNJABAI & ORS. Vs. SATVEER SINGH AND ANR.
|
May 5, 2011 |
GURUNANAK MEDICAL AND SURGICAL AGENCY Vs. SITARAM SHIVHARE
|
February 28, 2011 |
GWALIOR DISTILLERIES LIMITED Vs. M P MADHYA KSHETRA VIDYUT VITRAN COMPANY
|
October 13, 2011 |
GWALIOR FAIR AUTHORITY Vs. UNION OF INDIA
|
September 13, 2011 |
GWALIOR SUGAR COMPANY LTD Vs. STATE OF M P AND OTHERS
|
November 25, 2011 |
GYAN BAI Vs. STATE OF MADHYA PRADESH
|
March 30, 2011 |
GYANESH SHARMA Vs. STATE OF M P
|
August 29, 2011 |
GYANSINGH Vs. STATE OF M P
|
August 10, 2011 |
H D GUPTA Vs. M B MANGAL
|
September 21, 2011 |
H P UPADHYAY Vs. STATE OF M P
|
July 12, 2011 |
HAIDER KHAN AND ORS Vs. STATE OF M P AND ORS
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December 14, 2011 |
HAJI ABDUL AZIZ ANSARI Vs. M P WAKF BOARD BHOPAL
|
October 13, 2011 |
HAKAM Vs. STATE OF M P
|
July 8, 2011 |
HALKE ALIAS HAKKE Vs. STATE OF M P
|
July 4, 2011 |
HANUMANT SINGH BHADAURIA Vs. STATE OF M P
|
September 21, 2011 |
HARCHARAN Vs. STATE OF MADHYA PRADESH
|
February 23, 2011 |
HARI ALIAS HARGOVIND Vs. STATE OF M P
|
December 13, 2011 |
HARI SINGH Vs. STATE OF M P
|
September 19, 2011 |
HARIBAI RAIKWAR Vs. STATE OF MP
|
March 3, 2011 |
HARIKISHAN Vs. STATE OF M P
|
May 19, 2011 |
HARINARAYAN Vs. GULABCHANDRA
|
July 27, 2011 |
HARINARAYAN SHARMA Vs. STATE OF M P
|
December 9, 2011 |
HARINARAYAN SHARMA Vs. STATE OF M P AND ORS
|
August 24, 2011 |
HARIOM SONI Vs. STATE OF M P
|
October 14, 2011 |
HARIRAM S/O DAYANAND KIRAR Vs. STATE OF M P
|
December 12, 2011 |
HARISH CHANDRA YADAV Vs. STATE OF M P
|
November 30, 2011 |
HARISHCHAND KOHIL Vs. CENTRAL BUREAU OF INVESTIGATION JABALPUR
|
April 18, 2011 |
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF MP
|
August 23, 2011 |
HARSHITA ALIAS HARSHLATA Vs. STATE OF M P
|
January 17, 2011 |
HARVEER SINGH Vs. STATE OF M P
|
November 25, 2011 |
HASEENA BI Vs. STATE OF M P
|
August 16, 2011 |
HEERA LAL Vs. TIJIABAI
|
August 18, 2011 |
HEERABEN Vs. HITESH
|
September 6, 2011 |
HEERALAL Vs. STATE OF MADHYA PRADESH
|
September 5, 2011 |
HEERALAL Vs. BABULAL
|
January 25, 2011 |
HEERANAND MURLIMAL VASWANI Vs. YASHWANT VIJAY SAXENA
|
March 31, 2011 |
HEMANT SIRPURKAR Vs. HARSHITA SIRPURKAR
|
September 19, 2011 |
HEMLATA Vs. STATE OF M P
|
June 18, 2011 |
HEMLATA Vs. STATE OF M P
|
August 16, 2011 |
HEMRAJ AND AND ORS Vs. STATE OF M P
|
December 14, 2011 |
HIMMAT SINGH Vs. STATE OF M P
|
February 18, 2011 |
HIND FILTERS EMPLOYEES UNION Vs. FACTORY MANAGER HIND FILTERS LTD
|
May 11, 2011 |
HINDUSTAN COPPER LTD Vs. STATE OF M P
|
June 23, 2011 |
HINDUSTAN COPPER LTD Vs. STATE OF M P
|
December 1, 2011 |
HINDUSTAN ELECTRO GRAPHITES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, (ASSESSMENT), S
|
February 9, 2011 |
HISABLAL SON OF KANHAIYA AND ORS Vs. STATE OF M P
|
May 5, 2011 |
HITESH MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 1, 2011 |
HOME GUARD SAINIK EVAM PARIVAR KALYAN SANGH Vs. STATE OF M P
|
December 2, 2011 |
HUBBILAL CHAKRAVARTY Vs. STATE OF M P
|
September 7, 2011 |
HUKUM SINGH YADAV Vs. STATE OF M P
|
January 18, 2011 |
HUMERA Vs. BHARAT BHUSHAN SHRIVASTAVA
|
August 2, 2011 |
HYDER KHAN Vs. STATE OF M P
|
December 13, 2011 |
ICICI LOMBARD GENERAL INSURANCE CO Vs. MANGUDI WD OF LATE NANALALJI
|
February 9, 2011 |
IDI BAI Vs. BANDIYA
|
March 4, 2011 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. L K BHARGAV
|
February 9, 2011 |
IFFEKHAR ANSARI Vs. NARENDRA
|
November 2, 2011 |
In Reference Vs. Ajay@Guddu
|
May 19, 2011 |
IN REFERENCE Vs. VEER BHAN SINGH
|
March 31, 2011 |
INCOME TAX OFFICER Vs. STATE OF M P
|
May 19, 2011 |
INCOME TAX OFFICER Vs. HOTEL SHYAMA
|
February 24, 2011 |
IND EXPORTS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
February 2, 2011 |
INDAL SINGH Vs. STATE OF M P
|
December 10, 2011 |
INDER PRAJAPAT Vs. SHRI PRABHATT JHA
|
April 8, 2011 |
INDERPAL SINGH Vs. BRIDGSTONE INDIA PVT LTD
|
May 5, 2011 |
INDERSINGH S/O KALYANSINGH AND ORS Vs. STATE OF M P
|
December 14, 2011 |
INDEX MEDICAL COLLEGE HOSPITAL REGULATORY AND RESEARCH CENTRE Vs. ADMISSION AND FEE COMMITTEE
|
April 1, 2011 |
INDIAN OIL CORPORATION LTD Vs. BHAWNA SERVICE STATION
|
February 23, 2011 |
INDIAN RUBBERS & RECLAIMS LTD. Vs. COMMERCIAL TAX OFFICER-CUM-ADDITIONAL TEHSILDAR AND OTHERS
|
December 13, 2011 |
INDORE BAR ASSOCIATION INDORE Vs. STATE OF M P
|
November 18, 2011 |
INDORE MAHAVIDYALAYA INDORE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION DELHI
|
October 31, 2011 |
INDRAKALI Vs. RAVI BHAN PRASAD
|
September 15, 2011 |
INDU KABRA Vs. ELIXIR INFRASTRUCTURE
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December 9, 2011 |
IQBAL AHMED SAEED Vs. STATE OF M P
|
July 1, 2011 |
ISHWARLAL RAMHARIYA Vs. NEW INDIA ASSURANCE CO. LTD
|
October 13, 2011 |
ISHWARLAL S/O RAMESH CHAND Vs. GENDALAL S/O RANCHOR
|
July 22, 2011 |
J B CHEMICAL AND PHARMACEUTICALS LTD Vs. ZEST PHARMA
|
September 14, 2011 |
J K VERMA Vs. STATE OF MP
|
July 15, 2011 |
J N SHRIVASTAVA Vs. STATE OF M P
|
April 13, 2011 |
JAG PRASAD VERMA Vs. NEERAJ DUBEY
|
February 15, 2011 |
JAGANNATH Vs. SATISH
|
April 18, 2011 |
JAGANNATH SINGH Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
JAGDISH Vs. MANAGING DIRECTOR
|
November 8, 2011 |
JAGDISH Vs. RADHU SINGH
|
November 1, 2011 |
JAGDISH BABU RAIJAADA Vs. SANVAL DAS GUPTA
|
February 13, 2011 |
JAGDISH BABU RAIJAADA Vs. SANVAL DAS GUPTA
|
February 18, 2011 |
JAGDISH BHAGWATI PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
|
February 3, 2011 |
JAGDISH PRASAD Vs. MEERA DEVI
|
January 18, 2011 |
JAGDISH PRASAD Vs. DAULATRAM
|
April 5, 2011 |
JAGDISH PRASAD Vs. M P STATE ELECTRICITY BOARD
|
July 5, 2011 |
JAGDISH PRASAD Vs. SANGAMLAL
|
October 18, 2011 |
JAGDISH PRASAD SAXENA Vs. NARAYANI DEVI
|
February 17, 2011 |
JAGDISH S/O BAMIYA AND ORS Vs. STATE OF M P
|
November 29, 2011 |
JAI BIJASANBEROJGAR SAKH SAHKARI Vs. SHANKARLAL SINGHADE
|
August 5, 2011 |
JAI PRAKASH BATHAM Vs. STATE OF M P
|
March 24, 2011 |
JAI PRAKASH DUBEY Vs. STATE OF M P
|
October 12, 2011 |
JAI PRATAP DUBEY Vs. STATE OF MADHYA PRADESH
|
February 15, 2011 |
JAIDEEP SHAH Vs. RASHMI SHAH ALIAS RASHMI VYAS
|
April 18, 2011 |
JAIDEEP TRAVELLS Vs. STATE OF M P
|
July 20, 2011 |
JAIPAL SINGH Vs. MAHENDRA SINGH YADAV
|
January 6, 2011 |
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P
|
March 9, 2011 |
JAIRAM Vs. JASWANT SINGH ALIAS FAKIRCHAND
|
May 10, 2011 |
JAISHREE Vs. VARSHA DEALERS
|
May 5, 2011 |
JAKIR KHAN Vs. STATE OF M P
|
May 11, 2011 |
JALAM SINGH NATHU SINGH THAKUR Vs. STATE OF M P
|
September 22, 2011 |
JALIL KHAN Vs. SADAR MUTABALLI
|
January 12, 2011 |
JALLO ALIAS JILLE Vs. STATE OF MADHYA PRADESH
|
January 31, 2011 |
JAMIL Vs. CENTRAL BUREAU OF NARCOTICS
|
July 21, 2011 |
JAMUNA PRASAD Vs. SHIVNANDAN
|
July 29, 2011 |
JAMUNA PRASAD KUSHWAHA Vs. BHAGWATI BAI
|
April 16, 2011 |
JANAKRANI SINGH Vs. KASHIRAM YADAV
|
February 14, 2011 |
JANARDHAN S/O RAMCHARAN KUNBI Vs. STATE OF M P
|
December 13, 2011 |
JANDEL SINGH Vs. STATE OF M P
|
February 11, 2011 |
JANKI PANDEY Vs. STATE OF M.P.
|
February 25, 2011 |
JANVI PANDIT Vs. AKHILESH SINGH
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September 13, 2011 |
JASBHAI PATEL Vs. CHANDRAKIRTI SINGH
|
August 1, 2011 |
JASPALSINGH S/O SUNDERSINGHJI BAGGA Vs. KIRAN W/O JASPALSINGH BAGGA
|
November 21, 2011 |
JASWANT Vs. DEEN DAYAL
|
March 31, 2011 |
JAY MANGAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 1, 2011 |
JAYDEEP GUPTA Vs. STATE OF M P
|
August 9, 2011 |
JAYENDRA AWAD Vs. NIVEDITA SHARMA AND OTHERS
|
September 30, 2011 |
JAYPAL S/O NANDIRAM PAMNANI Vs. PUNJAB RETAIL PVT LTD
|
July 9, 2011 |
JEETENDRA SINGH Vs. STATE OF M P
|
July 12, 2011 |
JHUNJHUNWALA TRADING COMPANY INDORE Vs. SHEKHAR KUMAR
|
October 17, 2011 |
JHUNNI LAL Vs. STATE OF MP
|
December 14, 2011 |
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. M P STATE CO OPERATIVE TRIBUNAL
|
May 2, 2011 |
JINEDRA KUMAR JAIN Vs. UNION OF INDIA
|
August 10, 2011 |
JITENDRA GOYAL Vs. STATE OF M P
|
March 3, 2011 |
JITENDRA KUMAR PATEL, SON OF SHRI RAMESH KUMAR PAT Vs. STATE OF M P
|
May 6, 2011 |
JITENDRA SINGH BHADORIYA Vs. HINDUSTAN PETROLEUM CORPORATION
|
May 2, 2011 |
JITENDRA VAJPAI Vs. STATE OF M P
|
August 18, 2011 |
JODHRAJ Vs. BHUTESHWAR MAHADEV MANDIR TRUST
|
September 26, 2011 |
JUHUR BUX Vs. STATE OF M P
|
March 31, 2011 |
JULEKHA BI Vs. JAMIL AHMED
|
August 19, 2011 |
JYOTI MITTAL Vs. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY
|
April 28, 2011 |
JYOTI PARIHAR Vs. MUNINDRA SINGH PARIHAR
|
June 21, 2011 |
JYOTI UPADHYAY Vs. STATE OF M P
|
July 28, 2011 |
JYOTIYA Vs. STATE OF M P
|
November 22, 2011 |
K B SHARMA Vs. STATE OF M P
|
April 21, 2011 |
K L PATEL Vs. UNION OF INDIA
|
November 1, 2011 |
K M SHRIVASTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT HEAVY ELECT
|
January 25, 2011 |
K P NAYER Vs. PATAMBERDAS DAWANI
|
July 27, 2011 |
K S VERMA Vs. STATE OF M P
|
May 6, 2011 |
K. P. NAYER Vs. PATAMBERDAS DAWANI
|
June 27, 2011 |
K.B.L. SHRIVASTAVA Vs. STATE OF M.P.
|
December 12, 2011 |
KADAMBINI Vs. STATE OF M P
|
April 26, 2011 |
KAILASH Vs. GOKUL PRASAD
|
July 27, 2011 |
KAILASH Vs. SURESH CHANDRA
|
August 19, 2011 |
KAILASH Vs. STATE OF M P
|
August 16, 2011 |
KAILASH Vs. VINOD AND ORS
|
October 10, 2011 |
KAILASH CHANDRA Vs. COMMERCIAL TAX OFFICER CUM ADDITIONAL TEHSILDAR
|
July 7, 2011 |
KAILASH KUMAR ROHITAS Vs. STATE OF M P
|
May 19, 2011 |
KAILASH SHARMA, S/O CHUNNILAL Vs. STATE OF M P
|
April 27, 2011 |
KAILASHCHAND Vs. STATE OF M P
|
February 24, 2011 |
KAILASHCHANDRA Vs. ASHIK
|
August 2, 2011 |
KALA BAI Vs. STATE OF M P
|
January 7, 2011 |
KALA BAI PRAJAPATI Vs. STATE OF M P
|
August 9, 2011 |
KALAWATI Vs. HANEEF AHMAD
|
April 26, 2011 |
KALIRAM Vs. STATE OF MADHYA PRADESH
|
January 24, 2011 |
KALLU ALIAS KODI LAL Vs. STATE OF MADHYA PRADESH
|
May 7, 2011 |
KALLU AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
KALPNATH MISHRA Vs. STATE OF M P
|
July 26, 2011 |
KALU Vs. STATE OF M P
|
December 14, 2011 |
KALUSINGH @ NAHARSINGH S/O SURSINGH BHILALA AND OR Vs. STATE OF M P AND ORS
|
November 11, 2011 |
KALYANI MINERALS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
August 1, 2011 |
KAMAL KISHORE GUPTA Vs. STATE BANK OF INDIA
|
July 1, 2011 |
KAMAL KUMAR TALREJA Vs. ASHA BHATNAGAR
|
November 3, 2011 |
KAMAL LAL GHARDE Vs. STATE OF M P
|
May 20, 2011 |
KAMAL SINGH Vs. ROOP SINGH
|
May 12, 2011 |
KAMAL SINGH Vs. MAHESH CHAND
|
December 15, 2011 |
KAMAL TAMRAKAR Vs. ABDUL HAKIM AND OTHERS
|
January 24, 2011 |
KAMALKANT Vs. LUPIN LABORATORIES LTD
|
May 11, 2011 |
KAMLA BAI Vs. STATE OF MADHYA PRADESH
|
February 8, 2011 |
KAMLA DEVI Vs. STATE OF M P
|
March 7, 2011 |
KAMLA GAUDAM BHIL & ORS Vs. TRIBHUVAN SINGH & ORS
|
March 30, 2011 |
KAMLA NEHRU Vs. RAVI
|
October 14, 2011 |
KAMLA RAJPUT Vs. VIJAY SINGH GUJAR
|
December 13, 2011 |
KAMLABAI Vs. STATE OF M P
|
January 4, 2011 |
KAMLABAI Vs. ASHISH
|
April 25, 2011 |
KAMLABAI Vs. M P HOUSING BOARD
|
November 14, 2011 |
KAMLESH Vs. STATE
|
February 17, 2011 |
KAMLESH Vs. VIJAY
|
December 14, 2011 |
KAMLESH RAIKWAR S/O PARAM RAIKWAR AND ORS Vs. STATE OF M P
|
May 6, 2011 |
KAMNA BALKE Vs. REGISTRAR GENERAL
|
March 24, 2011 |
KANCHAN Vs. STATE OF M P
|
August 30, 2011 |
KANCHHEDILAL JAIN Vs. NIRANJAN KUMAR JAIN
|
March 29, 2011 |
KANHAIYA LAL Vs. STATE OF MADHYA PRADESH
|
August 29, 2011 |
KANHAIYA LAL AND ANOTHER Vs. LAKHAN LAL DUBEY
|
November 4, 2011 |
KANHAIYA REDYMADE STORES Vs. RAMESHCHAND DAGDULAL SHAH
|
November 18, 2011 |
KANHAIYALAL Vs. STATE OF M P
|
August 25, 2011 |
KANTA Vs. ARVIND TARE
|
April 6, 2011 |
KANTA SALARIA Vs. PRAKASH CHANDRA
|
January 21, 2011 |
KARAN Vs. STATE OF M P
|
November 30, 2011 |
KARAN DEVELOPMENT SERVICE PVT LTD Vs. UNION OF INDIA
|
September 19, 2011 |
KASHI PRASAD NAMDEO Vs. STATE OF MP AND ORS
|
January 12, 2011 |
KASHIRAM Vs. STATE OF MADHYA PRADESH
|
November 3, 2011 |
KASTOORCHAND Vs. STATE OF M P
|
August 4, 2011 |
KASTURI DEVI JAIN Vs. UNION BANK OF INDIA
|
July 27, 2011 |
KAVITA Vs. THAN SINGH
|
February 9, 2011 |
KAVITA BISWAS Vs. AJAY BISWAS
|
September 20, 2011 |
KAVITA MAHAJAN Vs. STATE OF M P
|
January 10, 2011 |
KAWAL SINGH Vs. SEMBAI
|
July 15, 2011 |
KEDAR SINGH BAGHEL Vs. M.P. PURVA KSHETRA VIDYUT VITRAN COMP. LTD
|
July 5, 2011 |
KENDRIYA VIDYALAYA SANGATHAN Vs. R K SHASTRI
|
September 30, 2011 |
KESHAR BAI Vs. AFSAR ALI
|
January 6, 2011 |
KESHARIYA Vs. STATE OF M P
|
November 28, 2011 |
KESHARSHINGH Vs. BHANA
|
April 21, 2011 |
KESHULAL Vs. STATE OF M P
|
August 16, 2011 |
KHEMCHAND ALIAS TAINI Vs. STATE OF MADHYA PRADESH
|
May 4, 2011 |
KHEMRAJ ALIAS GANNU Vs. STATE OF M P
|
July 29, 2011 |
KHUMAN SINGH Vs. STATE OF M P
|
February 4, 2011 |
KHUSHIRAM AWASTI Vs. SAHAB SINGH
|
August 18, 2011 |
KISHAN Vs. STATE OF M P
|
December 13, 2011 |
KISHAN AUTOMOBILE Vs. COMMISSIONER OF INCOME TEX
|
August 16, 2011 |
KISHANLAL DEVILAL KUMAR & ANR Vs. ROADMAL BALCHAND PATIDAR & ORS
|
March 23, 2011 |
KISHANSINGH Vs. SARDAR KHAN
|
October 17, 2011 |
KISHNU ALIAS KISHANBIHARI Vs. STATE OF M P
|
May 12, 2011 |
KISHORE KUMAR Vs. MOHD HUSSAIN
|
February 8, 2011 |
KOMALCHAND JAIN Vs. SINDHAI PRAMOD KUMAR JAIN
|
July 29, 2011 |
KORBA METALS AND CONDUCTORS PRIVATE LIMITED Vs. BIFR
|
February 7, 2011 |
KORBA METALS AND CONDUCTORS PVT. LTD. Vs. B.I.F.R. AND ANR.
|
July 2, 2011 |
KRIPAL SINGH Vs. RAJENDRA SINGH
|
August 2, 2011 |
KRIPAL SINGH Vs. RAJENDRASINGH
|
August 8, 2011 |
KRISHI UPAJ MANDI SAMITI Vs. SUNIL KUMAR
|
March 15, 2011 |
KRISHN PRATAP SINGH Vs. STATE OF M P
|
January 6, 2011 |
KRISHNA ALIAS KRESA Vs. STATE OF M P
|
February 3, 2011 |
KRISHNA BAI Vs. KALOORAM
|
September 20, 2011 |
KRISHNA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
June 28, 2011 |
KRISHNAGOPAL Vs. DIRECTOR OF INCOME TAX
|
September 15, 2011 |
KRUSHNA GOPAL SONI Vs. ARJUNLAL
|
April 1, 2011 |
KULWANT KAUR Vs. SUKHRAJE
|
November 10, 2011 |
KUNDAN KUSHWAH Vs. STATE OF MP & OTHERS
|
November 1, 2011 |
KUNTI BAI Vs. MPSRTC
|
February 18, 2011 |
KUSUM KALI SEYAM Vs. BALWANT SINGH
|
December 13, 2011 |
KUSUMBAI Vs. SUNDERBAI
|
July 26, 2011 |
KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR, OFFICE OF REGISTRAR TRADE UNIONS
|
August 24, 2011 |
KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR
|
August 23, 2011 |
L M P PRECISION ENGINEERING CO PVT LTD Vs. UNION OF INDIA
|
July 22, 2011 |
LAKHAN Vs. STATE OF M P
|
September 23, 2011 |
LAKHAN Vs. STATE OF M P
|
September 30, 2011 |
LAKHAN GIRI Vs. STATE OF M P
|
January 4, 2011 |
LAKHAN SINGH RAJPUT Vs. STATE OF M P
|
August 30, 2011 |
LAL SINGH AND ANOTHER Vs. STATE OF M P
|
November 17, 2011 |
LALITA Vs. VIDHA SAGAR
|
May 5, 2011 |
LALITA RAJENDRA PRASAD TROPATHI Vs. M P E B THROUGH SECRETERY JABALPUR
|
December 19, 2011 |
LALJIRAM Vs. SHYAMKUMAR
|
April 25, 2011 |
LALKUNWAR KORI Vs. ARYA LALARAM
|
February 15, 2011 |
LALLARAM RAJAK AND ANR Vs. STATE OF M P AND ORS
|
February 8, 2011 |
LALLU LAL PATEL Vs. ANAR KALI ALIAS TANNU BAI YADAV
|
February 21, 2011 |
LALLUPAL S/O GOVINDDAS PAL AND ORS Vs. STATE OF M P
|
October 18, 2011 |
LAXMAN LODHI Vs. STATE OF M P
|
January 11, 2011 |
LAXMAN YADAV Vs. STATE OF M P
|
November 28, 2011 |
LAXMANSINGH Vs. STATE OF M P
|
April 27, 2011 |
LAXMI NARAYAN AGRAWAL Vs. STATE OF M P
|
November 11, 2011 |
LAYAK SINGH Vs. STATE OF M P
|
November 3, 2011 |
LEELABAI Vs. RAMESH
|
December 14, 2011 |
LEELAWATI Vs. KANHAIYALAL
|
August 25, 2011 |
LEELAWATIBAI Vs. RADHAKISHAN
|
January 28, 2011 |
LIGHT GROUP Vs. ASSISTANT COMMERCIASL TAX OFFICER AND ANR
|
August 3, 2011 |
LILABAI Vs. STATE OF M P
|
February 3, 2011 |
LILAWATI Vs. VISHRAM
|
November 17, 2011 |
LITTLE ANGELS SHIKSHA SAMITI Vs. UNION OF INDIA
|
March 30, 2011 |
LIYAKAT ALI ALIAS LALA Vs. STATE OF M P
|
October 19, 2011 |
LOK SHIKSHAN SANSTHAN Vs. REGISTRAR
|
November 3, 2011 |
M A SHERKHAN Vs. STATE OF M P
|
January 19, 2011 |
M L CHOURASIA Vs. STATE OF MADHYA PRADESH
|
August 24, 2011 |
M P HOUSING BOARD Vs. CHHAGAN LAL KISHANLAL FACTORY
|
March 4, 2011 |
M P LAGHU UDYOG NIGAM Vs. M P LAGHU UDYOG NIGAM KARAMCHARI UNION
|
October 10, 2011 |
M P POORVA KSHETRA VIDYUT VITRAN COMPANY Vs. MADHYA BHARAT FUELS PVT LTD
|
December 2, 2011 |
M P RAJYA SAHAKARI VIPANAN SANGH Vs. OMPRAKASH
|
November 30, 2011 |
M P RURAL ROAD DEVELOPMENT AUTHORITY Vs. R C CHUGH
|
November 15, 2011 |
M P SAMDARIYA Vs. STATE OF M P
|
October 24, 2011 |
M P STATE ELECTRICITY BOARD Vs. RAMA STEELS TUBES LTD
|
March 11, 2011 |
M P STATE ROAD TRANSPORT CORPORATION Vs. SUPER STONE RUBBER INDUSTRIES
|
May 13, 2011 |
M. MANOJ KUMAR Vs. DIRECTOR OF INCOME TAX
|
May 5, 2011 |
M.P. STATE ELECTRICITY BOARD, THROUGH SECRETARY, HEAD OFFICE, SHAKTIBHAWAN, JABALPUR Vs. MANGAL PRASAD PATLE
|
September 6, 2011 |
M.P.STATE ELECTRICITY BOARD Vs. LEELABAI
|
December 14, 2011 |
MAA JALPA ENTERPRISES Vs. STATE OF M P
|
April 26, 2011 |
MADAN Vs. STATE
|
April 15, 2011 |
MADAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 1, 2011 |
MADHU Vs. STATE OF M P
|
September 20, 2011 |
MADHULIKA SINHA Vs. UNION OF INDIA & ORS
|
December 7, 2011 |
MADHYA PRADESH STATE ELECTRICITY BOARD Vs. UNION OF INDIA
|
January 4, 2011 |
MAGANLAL Vs. STATE OF M P
|
September 12, 2011 |
MAHENDRA KUMAR Vs. RAMSWAROOP
|
May 5, 2011 |
MAHENDRA KUMAR MISHRA Vs. STATE OF M P
|
January 31, 2011 |
MAHENDRA KUMAR SONDHIYA Vs. STATE OF M P
|
January 20, 2011 |
MAHENDRA SINGH CHHABRA Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
March 15, 2011 |
MAHERAJABI Vs. LATIF KHAN
|
February 24, 2011 |
MAHESH Vs. A.SABRIK KRISHNA
|
October 10, 2011 |
MAHESH Vs. STATE OF M P
|
December 2, 2011 |
MAHESH Vs. STATE OF M P
|
December 14, 2011 |
MAHESH SINGH SON OF DELHIRAM KUSHWAH Vs. STATE OF M P
|
August 3, 2011 |
MAHESH BHARDWAJ Vs. STATE OF MADHYA PRADESH
|
May 20, 2011 |
MAHESH CHANDRA Vs. KAMAL KUMAR
|
July 28, 2011 |
MAHESH KUMAR Vs. RAJESH
|
January 19, 2011 |
MAHESH KUMAR DHAWAN Vs. STATE OF M P
|
December 9, 2011 |
MAHESH MOHANLAL AGRAWAL Vs. NANDKISHORE HARIRAM KUKREJA & ORS
|
May 6, 2011 |
MAHESH PRASAD BAJPAI Vs. STATE OF M P
|
May 11, 2011 |
MAHESH PRASAD GAUTAM Vs. STATE OF M P
|
September 7, 2011 |
MAHESH SINGH Vs. BARKATULLAH UNIVERSITY
|
March 7, 2011 |
MAHESHWARI PRASAD Vs. STATE OF M P
|
April 7, 2011 |
MAHILA UTTHAN AVAM MUDRAN SAHAKARI
SANSTHAN MARYADIT SHIVPURI Vs. STATE OF M P AND OTHERS
|
July 25, 2011 |
MAKHAN GIR MAHANT Vs. STATE OF M P
|
November 11, 2011 |
MAKHANO KORI Vs. STATE OF M P
|
February 3, 2011 |
MAKHIJA CONSTRUCTION CO Vs. MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY
|
April 7, 2011 |
MALKHAN SINGH Vs. STATE OF M P
|
November 14, 2011 |
MALLUDAS Vs. STATE OF U P
|
November 17, 2011 |
MAMTA Vs. RAJARAM
|
June 27, 2011 |
MAMTA Vs. SANGEETA
|
September 23, 2011 |
MAMTA AWASTHY Vs. AJAY KUMAR SHRIVASTAVA
|
April 5, 2011 |
MAMTA SHUKLA Vs. STATE OF M P
|
April 19, 2011 |
MAN INDUSTRIES INDIA LIMITED Vs. PRAGYA EQUIPMENTS PVT LIMITED
|
September 13, 2011 |
MAN KHA Vs. MOHANLAL
|
October 18, 2011 |
MANAGING DIRECTOR M P STATE ROAD TRANSPORT CORPORATION Vs. PRANTIYA RAJYA PARIVAHAN KARMACHARI SANGH CONGRESS
|
July 1, 2011 |
MANASA VIPNAN SAHAKARI SAMITI MARYADIT Vs. REGISTRAR COOPERATIVE SOCIETIES MP
|
February 23, 2011 |
MANGAL AMUSEMENT P LTD Vs. STATE OF M P
|
May 19, 2011 |
MANGANESE ORE INDIA LTD Vs. STATE OF M P
|
December 1, 2011 |
MANGILAL S/O POONAMCHAND AND ORS Vs. STATE OF M P
|
October 24, 2011 |
MANGILAL VENIRAMJI KULAMBI Vs. MANGILAL SAWAJI KULAMBI
|
October 12, 2011 |
MANGLA SUPE Vs. M P STATE ELECTRICITY BOARD
|
August 3, 2011 |
MANILAL DAYALJI & CO Vs. STATE OF M P & OTHERS
|
August 24, 2011 |
MANISH Vs. SANJAY
|
January 11, 2011 |
MANISH JAT Vs. STATE OF M P
|
September 29, 2011 |
MANJU ALIAS MANAKLAL Vs. STATE OF M P
|
September 16, 2011 |
MANOHAR Vs. STATE OF M P
|
December 13, 2011 |
MANOHAR LAL Vs. TAHIR ALI
|
August 1, 2011 |
MANOHAR WADHWANI Vs. BANK OF BARODA
|
May 19, 2011 |
MANOJ Vs. STATE OF MADHYA PRADESH
|
February 22, 2011 |
MANOJ Vs. STATE OF M P
|
December 13, 2011 |
MANOJ KUMAR AGRAWAL Vs. ARCHANA CHITNIS
|
December 16, 2011 |
MANOJ KUMAR LAHARIYA Vs. STATE OF M P
|
February 7, 2011 |
MANOJ MISHRA Vs. STATE OF M P AND ORS
|
July 29, 2011 |
MANOTHAR KOKNE Vs. RAMPYARI MISHRA
|
November 22, 2011 |
MANOTHAR KOKNE Vs. SMT. RAMPYARI MISHRA
|
November 25, 2011 |
MANSUKH LAL Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2011 |
MAUJILAL Vs. STATE OF MADHYA PRADESH
|
February 25, 2011 |
MAULANA HAROON Vs. M P STATE WAKF BOARD
|
April 20, 2011 |
MAYTAS INFRA LTD Vs. M P S E B
|
January 31, 2011 |
MEENA MEHRA Vs. LOKAYUKI ORGANISATION
|
September 23, 2011 |
MEENAL ENTERPRISE Vs. RAJAT COLLECTION
|
May 6, 2011 |
MEGA ENTERPRISES Vs. STATE OF M P
|
November 24, 2011 |
MEHBOOB KHAN AND ANOTHER Vs. RADHAKISHAN AND OTHERS
|
November 23, 2011 |
MEHTAB S/O SUMRAN VISHWAKARMA Vs. STATE OF M P THROUGH P S PARASIYA
|
January 20, 2011 |
MEMBER SECRETARY, NATIONAL COUNCIL FOR TEACHERS ED Vs. JAWAHARLAL NEHRU MAHAVIDYALAYA & ORS
|
January 20, 2011 |
MINAL BUILDERS Vs. STATE OF M P
|
May 10, 2011 |
MISSION DIRECTOR RCH Vs. RANJIT JAIN
|
July 22, 2011 |
MOHAMMAD ISMAIL Vs. SIKHANDAR AZAD
|
January 24, 2011 |
MOHAMMED ARIF Vs. STATE OF M P
|
October 14, 2011 |
MOHAMMED IQBAL Vs. STATE OF M P
|
February 3, 2011 |
MOHAMMED SHAFI Vs. ABDUL WAHID
|
September 22, 2011 |
MOHAN Vs. STATE OF M P
|
October 11, 2011 |
MOHAN LAL Vs. STATE
|
April 1, 2011 |
MOHAN LAL Vs. STATE OF M P
|
September 2, 2011 |
MOHAN MANDELIA Vs. HARISH SHARMA
|
July 5, 2011 |
MOHAN SINGH Vs. SANTOSH
|
January 4, 2011 |
MOHANLAL JI Vs. SAID NOOR
|
September 13, 2011 |
MOHANSINGH RAGHUVANSHI Vs. UJJAIN MUNICIPAL CORPORATION
|
November 2, 2011 |
MOHAR SINGH Vs. STATE OF M P
|
March 8, 2011 |
MOHAR SINGH Vs. STATE OF M P
|
August 3, 2011 |
MOHAR SINGH Vs. STATE OF M P
|
November 11, 2011 |
MOHD BAITULLA Vs. STATE OF M P
|
September 9, 2011 |
MOHD IMRAN SIDDIQUE Vs. STATE OF M P
|
September 16, 2011 |
MOHD LATIF MANSURI Vs. STATE OF MADHYA PRADESH
|
July 7, 2011 |
MOHD RIZWAN Vs. STATE OF M P & OTHERS
|
October 11, 2011 |
MOHD SALEEM KHAN Vs. STATE OF M P
|
March 8, 2011 |
MOHIT KUMAR DONGR Vs. UNION OF INDIA
|
August 27, 2011 |
MONTAGE ENTERPRISES PVT LTD Vs. EMPLOYEES PROVIDENT FUND INDORE
|
March 24, 2011 |
MONTAGE ENTERPRISES PVT LTD Vs. EMPLOYEES PROVIDENT FUND
|
November 22, 2011 |
MONU ALIAS BORA Vs. STATE OF MP
|
December 19, 2011 |
MOOL CHAND PATEL Vs. M P ROAD TRANSPORT CORPORATION
|
October 19, 2011 |
MOOLCHAND Vs. SANTOSH
|
July 14, 2011 |
MOTI LAL GOEL Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2011 |
MOULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. AJIT NARAYAN
|
August 29, 2011 |
MOUNT EVEREST BREWERIES LTD Vs. STATE OF M P AND ANOTHER
|
November 25, 2011 |
MP STOCK EXCHANGE RAJANI BHAWAN Vs. CMC LIMITED
|
February 14, 2011 |
MUKESH Vs. STATE OF M P
|
May 11, 2011 |
MUKESH Vs. PRITI
|
May 6, 2011 |
MUKESH Vs. SHANTILAL
|
August 10, 2011 |
MUKESH Vs. STATE OF M P
|
October 3, 2011 |
MUKESH BIRTHARE Vs. DEEPA SHARMA
|
January 1, 2011 |
MUKESH BIRTHARE Vs. DEEPAK SHARMA
|
January 31, 2011 |
MUKESH KUMAR Vs. STATE OF M P
|
September 9, 2011 |
MUKESH KUMAR Vs. RAHUL
|
September 28, 2011 |
MUKESH PRASAD Vs. STATE OF M P
|
July 27, 2011 |
MUKESH RATHORE Vs. STATE OF M P
|
March 4, 2011 |
MUNENDRA KUSHWAHA Vs. COMPETENT AUTHORITY
|
March 8, 2011 |
MUNICIPAL COUNCIL Vs. CHAND KHAN
|
August 24, 2011 |
MUNISH KUMAR Vs. BARKATULLAH UNIVERSITY
|
March 7, 2011 |
MUNNA @ DILIP YADAV Vs. STATE OF M P
|
December 14, 2011 |
MUNNALAL KESHARWANI Vs. RAMWATI MISHRA
|
April 8, 2011 |
MUNNALAL KUSHWAHA AND ANOTHER Vs. STATE OF M P
|
November 24, 2011 |
MUNNALAL RAJAK Vs. STATE OF M P
|
January 19, 2011 |
MUNNALAL S/O PYARELAL KOLE AND OTHERS Vs. STATE OF M P
|
December 13, 2011 |
MUNNI BAI Vs. RAMNATH SINGH
|
May 5, 2011 |
MUNNI LAL Vs. STATE OF M P
|
June 27, 2011 |
MUNNI SHRIVAS Vs. STATE OF M P
|
September 5, 2011 |
MUNNILAL Vs. STATE OF M P
|
November 23, 2011 |
MUNSHI Vs. NEW INDIA INSURANCE CO LTD
|
February 8, 2011 |
MUNSHILAL RATHORE Vs. ZILA SAHAKARI BHUMI VIKAS BANK MARYADIT
|
April 20, 2011 |
MURLI DAS Vs. SHISHUKUNJ EDUCATIONAL SOCIETY
|
September 20, 2011 |
MURLIDHAR AGARWAL Vs. STATE OF M P
|
February 22, 2011 |
MURTAZA MALIK Vs. INDORE DEVELOPMENT AUTHORITY
|
May 5, 2011 |
MURTI SHRI RAM MANDIR Vs. STATE OF M P
|
February 9, 2011 |
N K PANDEY Vs. STATE OF M P
|
July 20, 2011 |
NAGDA MUNICIPALITY NAGDA Vs. ITC LIMITED
|
May 20, 2011 |
NAGULAL S/O MANNAJI AND ORS Vs. STATE OF M P AND ORS
|
November 11, 2011 |
NAN SINGH Vs. STATE OF M.P.
|
March 4, 2011 |
NANA S/O RAMDAS GURJAR Vs. STATE OF M P
|
May 5, 2011 |
NANADRAM KUSHWAH Vs. STATE OF M P
|
December 16, 2011 |
NANDKISHORE Vs. STATE OF M P
|
November 1, 2011 |
NANDULAL VERMA Vs. STATE OF M P
|
December 20, 2011 |
NANNOOLAL Vs. STATE OF M P
|
August 1, 2011 |
NARAYAN Vs. KUTARIA
|
July 27, 2011 |
NARAYAN SHARMA Vs. STATE OF M P
|
November 15, 2011 |
NARAYAN SINGH BUNDELA Vs. M P RURAL ROAD DEVELOPMENTAUTHORITY
|
March 3, 2011 |
NARENDRA KUMAR RATHOR Vs. STATE OF M P
|
August 12, 2011 |
NARENDRA KUMAR SANADYA Vs. STATE OF M P
|
January 31, 2011 |
NARENDRA PATEL Vs. AMARKANT TIWARI
|
July 26, 2011 |
NARENDRA SINGH Vs. BHAGWAN SINGH
|
August 30, 2011 |
NARENDRA SINGH RAWAT S/O GIRIRAJ SINGH RAWAT Vs. STATE OF M P AND ANOTHER
|
November 17, 2011 |
NARESH AGRAWAL Vs. STATE OF M P
|
February 15, 2011 |
NARESH KUMAR Vs. PRABHABAI
|
August 26, 2011 |
NARESH S/O POONAMCHAND KETHWAS Vs. UNION OF INDIA
|
November 21, 2011 |
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
|
August 19, 2011 |
NARMADA BACHAO ANDOLAN Vs. STATE OF M P
|
February 18, 2011 |
NARMADA PRASAD CHOUDHARY Vs. BANK OF INDIA
|
October 17, 2011 |
NARSINGH Vs. VIJAY
|
November 28, 2011 |
NARSINGH LAL Vs. FATECHAND JAIDEV
|
August 8, 2011 |
NARSINGH MANDIR Vs. STATE GOVERNMENT OF MADHYA PRADESH AND ORS
|
October 13, 2011 |
NASIR Vs. KALUSINGH AND ANOTHER
|
October 3, 2011 |
NATIONAL INSURANCE CO LTD Vs. BHOLARAM S/O JIWANLAL PATEL
|
January 25, 2011 |
NATIONAL INSURANCE CO LTD Vs. RAMKALIBAI
|
January 11, 2011 |
NATIONAL INSURANCE CO LTD Vs. NAJMA
|
May 19, 2011 |
NATIONAL INSURANCE CO LTD Vs. BABULAL
|
May 10, 2011 |
NATIONAL INSURANCE CO LTD Vs. SUBHASH ROAD TRANSPORT COMPANY
|
September 22, 2011 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP
|
February 23, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. SUNITA
|
April 28, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. RAGHUNATH SAHU
|
February 1, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR BURMAN
|
August 29, 2011 |
NATTHULAL Vs. SHAKUNTALABAI
|
January 20, 2011 |
NEELU Vs. RADHESHYAM MALVIYA
|
April 11, 2011 |
NEENA CHOPRA Vs. MAHENDRA SINGH
|
June 5, 2011 |
NEENA CHOPRA Vs. MAHENDRA SINGH VAISHYA
|
July 5, 2011 |
NEETA TIWARI Vs. SATYA MISHRA
|
April 20, 2011 |
NEETENDRA RAJSINGH CHHABRA Vs. AMARJEET KOUR
|
November 29, 2011 |
NEHA SINGH Vs. ASHA SINGH
|
February 3, 2011 |
NEKI BAI Vs. MITHLESH
|
February 1, 2011 |
NEMICHAND Vs. STATE
|
July 28, 2011 |
NEO TERIC DEVELOPERS PVT LTD Vs. STATE OF M P
|
January 10, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. LEELABAI BAPUSINGH GURHAR AND OTHERS
|
March 23, 2011 |
NEW INDIA ASSURANCE CO. LTD. Vs. SOMARIYA AND ANOTHER
|
December 13, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHAN PRAKASH UPADHYAY AND OTHERS
|
November 8, 2011 |
NHK SPRING INDIA LIMITED Vs. NHK SHARAMIK SANGH
|
May 20, 2011 |
NILOFAR ANJUM Vs. MOHD AASIF
|
December 14, 2011 |
NIRANJANKUMAR AWASTHI Vs. AJAY VIJAYWARGIYA AND ANOTHER
|
July 22, 2011 |
NIRMAL CHAND JAIN Vs. STATE OF M P
|
July 29, 2011 |
NIRMALA PATHAK Vs. STATE OF MADHYA PRADESH
|
October 21, 2011 |
NITESH SINGH PAWAR Vs. SAINIK SCHOOL SOCIETY
|
November 24, 2011 |
NITESH YADAV Vs. STATE OF M P
|
August 25, 2011 |
NORTHERN COALFIELDS LTD Vs. M K SHARMA
|
August 3, 2011 |
NTPC LTD Vs. STATE OF M P & ORS
|
August 24, 2011 |
O R G INFORMATICS LTD Vs. MADHYA PRADESH STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
|
April 28, 2011 |
O T G GLOBAL FINANCE LTD COMPANY Vs. MOHAN MANDELIA
|
September 26, 2011 |
OM PRAKASH KOSHTA Vs. STATE OF M P AND ORS
|
February 1, 2011 |
OM PRAKASH MISHRA Vs. STATE OF M P
|
September 20, 2011 |
OM PRAKASH VERMA Vs. GUJARAT MERCHANTILE
|
October 19, 2011 |
OM SINGH TOMAR & ANR Vs. KRISHNA DEVI & ORS
|
March 15, 2011 |
Omprakash Vs. State of Chhattisgarh
|
May 8, 2011 |
OMPRAKASH Vs. SATYANARAYAN CHOUHAN
|
February 8, 2011 |
OMPRAKASH Vs. AASHISH
|
August 26, 2011 |
OMPRAKASH JEEVANLAL Vs. STATE OF M P & OTHERS
|
October 18, 2011 |
OMPRAKASH KALAM Vs. SUB DIVISIONAL OFFICER, (REVENUE) SHUJALPUR & 3 OT
|
November 24, 2011 |
ORIENT PAPER MILL LTD Vs. BANG LIME INDUSTRIES
|
January 17, 2011 |
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SAIFUDDIN
|
July 7, 2011 |
ORIENTAL INSURANCE CO Vs. ABHILASHA
|
February 15, 2011 |
ORIENTAL INSURANCE CO LTD Vs. RAMSHRI BAI & ORS
|
February 10, 2011 |
ORIENTAL INSURANCE CO LTD Vs. RICHHABAI
|
September 5, 2011 |
P N MAHESHWARI Vs. M P RAJYA SAHAKARI BANK
|
December 8, 2011 |
P S CONSTRUCTIONS COMPANY 1901 Vs. STATE OF M P
|
September 12, 2011 |
PACL INDIA LTD Vs. STATE OF MADHYA PRADESH
|
July 22, 2011 |
PADAM SINGH SHAKYA Vs. UNION OF INDIA
|
August 18, 2011 |
PALLAVI SHUKLA Vs. STATE OF M P
|
September 6, 2011 |
PANDIT ALIAS SAMPOORNANAND Vs. STATE OF M P
|
December 10, 2011 |
PANDIT RAMGOPAL PUJARI Vs. PANDIT AKHILESH KUMAR
|
February 28, 2011 |
PANKAJ KUMAR TIWARI Vs. STATE OF M P
|
February 18, 2011 |
PANKAJ PRATAP SINGH Vs. BHOPAL MOTORS PRIVATE LTD
|
May 6, 2011 |
PANNALAL Vs. STATE OF M P
|
July 9, 2011 |
PANNALAL SON OF BADRILAL GURJAR Vs. STATE OF M P
|
September 5, 2011 |
PAPITA DEVI Vs. HARI SINGH
|
August 10, 2011 |
PAPPI BAGHELE Vs. STATE OF M P
|
December 14, 2011 |
PAPPU @ GUMAN Vs. STATE OF M P
|
December 14, 2011 |
PAPPU @ KARIYA Vs. STATE OF M P
|
December 13, 2011 |
PAPPU ALIAS SHIV NARAYAN Vs. STATE OF MADHYA PRADESH
|
January 31, 2011 |
PARAMJEET SINGH Vs. STATE OF M P
|
June 20, 2011 |
PARAS LIFESTYLES PRIVATE LIMITED Vs. STATE OF MP
|
August 3, 2011 |
Parasnath Naik Vs. Durga Prasad Naik
|
September 13, 2011 |
PARAVATI BAI Vs. MOHD SHARIF
|
July 4, 2011 |
PARILAL Vs. STATE OF MADHYA PRADESH
|
April 20, 2011 |
PARSVNATH DEVELOPERS LTD AND ANOTHER Vs. STATE OF M P AND ANOTHER
|
December 5, 2011 |
PARVATI PRAJAPATI & ANR. Vs. PRABHAT KUMAR & ORS.
|
March 24, 2011 |
PATEL RAJESH KUMAR AMRUTLAL & CO. Vs. DIRECTOR OF INCOME TAX
|
May 5, 2011 |
PAWAN Vs. BHULIBAI
|
September 14, 2011 |
PAWAN Vs. HARBHAJAN SINGH
|
November 1, 2011 |
PERFETTI VAN MELLE INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX AND OTHERS
|
October 1, 2011 |
PINTOO AMARAJI BACHADA Vs. HUSSEIN AMIR BEG
|
May 5, 2011 |
POONAM CHAND JAIN Vs. RAMESH KUMAR
|
November 17, 2011 |
POONAM JWELLERS Vs. MANDASAUR COMMERCIAL COOP BANK LTD
|
August 16, 2011 |
POONAM KHANDELWAL Vs. PANKAJ KHANDELWAL
|
September 9, 2011 |
POORAN SINGH Vs. STATE OF M P
|
December 13, 2011 |
PRABHA SONI Vs. AVINASH SONI
|
December 19, 2011 |
PRABHAKAR SINGH Vs. DISTRICT CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
|
April 26, 2011 |
PRABHAT KUMAR JAIN Vs. RAMVATI BAI
|
September 21, 2011 |
PRABHUDAYAL Vs. STATE OF M P
|
April 5, 2011 |
PRABHULAL Vs. C B N GAROTH
|
January 13, 2011 |
PRABHYAT B ED CHHATRA SANGH PRABHYAT Vs. BARKATULLAH UNIVERSITY
|
April 18, 2011 |
PRADEEP KUMAR TIWARI Vs. STATE OF M P
|
March 9, 2011 |
PRADEEP KUNBI Vs. TATE OF M P
|
September 7, 2011 |
PRAHALAAD KURMI Vs. STATE OF M P
|
June 29, 2011 |
PRAHLAD Vs. JAMUNA BAI
|
August 9, 2011 |
PRAHLADSINGH Vs. HEMSINGH AND ORS
|
December 10, 2011 |
PRAKASH Vs. STATE OF M P
|
April 19, 2011 |
PRAKASH Vs. STATE OF M P
|
July 26, 2011 |
PRAKASH Vs. STATE OF M P
|
December 19, 2011 |
PRAKASH BAGRI Vs. STATE OF M P
|
December 14, 2011 |
PRAKASH CHANDRA Vs. ANOKHILAL
|
November 17, 2011 |
PRAKASH KUMAR SAHU Vs. UNION OF INDIA
|
November 2, 2011 |
PRAKASH MANNALAL Vs. ASHOK MANNALAL
|
July 27, 2011 |
PRAKASHRAO Vs. JYOTI
|
December 9, 2011 |
PRAKASHRAO Vs. JYOTI
|
December 5, 2011 |
PRAMOD Vs. STATE OF M P
|
December 13, 2011 |
PRAMOD DHANODKAR Vs. PUNJAB NATIONAL BANK
|
July 5, 2011 |
PRAMOD SINGH Vs. DIVISIONAL FOREST OFFICER
|
August 10, 2011 |
PRASANNA JAIN Vs. STATE OF M P & OTHERS
|
October 12, 2011 |
PRASHANT MUNDRA Vs. SATISH KUMAR RATHI
|
December 1, 2011 |
PRATAP CHANDRA MEHTA Vs. STATE BAR COUNCIL OF M P
|
May 20, 2011 |
PRATAP RAGHAV BHAGWAN Vs. KRISHNA
|
December 16, 2011 |
PRATAP SAMBHAJI RAO KHUTAL Vs. STATE OF M P
|
November 16, 2011 |
PRATAP SINGH Vs. STATE OF M P
|
October 1, 2011 |
PRATAP SINGH Vs. MANGAL KHAN
|
May 18, 2011 |
PRATHVI SOCIAL EDUCATION Vs. RAJENDRA KATOCH AND WELFARE SOCIETY
|
February 22, 2011 |
PRAVEEN CHOUBE Vs. STATE OF M P
|
September 28, 2011 |
PRAVEEN KUMARI Vs. ANIL KUMAR & ORS
|
August 25, 2011 |
PREETAM CHOUKSEY Vs. STATE OF M P
|
November 24, 2011 |
PREETAM SINGH Vs. STATE OF MADHYA PRADESH
|
January 11, 2011 |
PREETIBALA Vs. STATE OF M P
|
March 1, 2011 |
PREM NARAYAN Vs. STATE OF M P
|
March 11, 2011 |
PREM NARAYAN MEENA Vs. STATE OF M P
|
January 21, 2011 |
PREMCHAND SONI Vs. HARISH CHAND
|
September 7, 2011 |
PREMLATA Vs. AJAY
|
October 21, 2011 |
PREMLATA JAIN Vs. MANDAKINI GUPTA
|
August 5, 2011 |
PRINCIPAL SECRETARY STATE OF M P AND ANR Vs. VIVEK SINGH CHOUHAN
|
September 28, 2011 |
PRITHVIVALLABH Vs. CHANDRAKISHORE VYAS
|
January 28, 2011 |
PROJECT DIRECTOR DISTRICT LITERACY SAMITI Vs. MAMTA SHRIVASTAVA
|
January 11, 2011 |
PROJECT DIRECTOR DISTRICT LITERACY SAMITI TALA HOUSE Vs. MAMTA SHRIVASTAVA
|
February 11, 2011 |
PROPRIETOR PHARMACEUTICAL CLASSICA INTERNATIONAL Vs. STATE OF M P
|
November 1, 2011 |
PURUSHOTTAMDAS ISHWARDAS SEWANI Vs. LAXMILAL ROOPCHAND DHING
|
July 9, 2011 |
PUSHPA Vs. KAMLABAI
|
August 23, 2011 |
PUSHPA Vs. KALU KHAN
|
August 30, 2011 |
PUSHPA JAJODIA Vs. M P HOUSING BOARD
|
June 28, 2011 |
PUSHPA THAKUR Vs. BHAGWANDAS BHAVEDI
|
November 11, 2011 |
PUSHPALATA Vs. RANBAXY LABORATORIES LTD
|
October 31, 2011 |
PUSHPENDRA Vs. STATE OF M P
|
June 21, 2011 |
PUSHPENDRA Vs. DEVI AHILYA VISHWA VIDHYALALYA
|
September 7, 2011 |
PUSHPENDRA SINGH THAKUR Vs. MAMTA THAKUR
|
November 25, 2011 |
PUSHPMALA RAJE ALIAS SHAMISTHA DEVI Vs. MAHENDRA SINGH
|
March 22, 2011 |
PUSPA BAI Vs. STATE OF M P
|
December 13, 2011 |
QUAZI BAHABUDDIN Vs. HARI SINGH GOUR
|
March 9, 2011 |
R K AGNIHOTRI Vs. MUNICIPAL CORPORATION BHOPAL
|
June 30, 2011 |
R K AGRAWAL Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
R K GUPTA Vs. STATE OF M P
|
November 3, 2011 |
R K S GAUTAM Vs. STATE OF M P
|
July 4, 2011 |
R K SINGH Vs. STATE OF M P
|
January 3, 2011 |
R K TIMBER Vs. ICICI BANK LTD
|
April 5, 2011 |
R K TRADERS Vs. CHIEF ENGINEER M P PASCHIM KSHETRA VIDYUT VITARAN CO LTD
|
March 17, 2011 |
R L SHUKLA Vs. STATE OF MADHYA PRADESH
|
August 18, 2011 |
R P DEWANGAN Vs. STATE OF M P
|
May 13, 2011 |
R P DWIVEDI Vs. SECL
|
August 19, 2011 |
R P DWIVEDI Vs. SECL
|
July 19, 2011 |
R S AVTAR SINGH AND CO Vs. VINDYACHAL AIR PRODUCTS PVT LTD
|
January 29, 2011 |
R S YADAV Vs. STATE OF M P
|
February 10, 2011 |
R.R. AHUJA Vs. UNION OF INDIA
|
September 21, 2011 |
RADHABAI Vs. RADHESHYAM
|
August 4, 2011 |
RADHABAI Vs. RADHESHYAM
|
April 8, 2011 |
RADHARANI AND OTHERS Vs. STATE OF M P AND OTHERS
|
December 2, 2011 |
RADHELAL Vs. STATE OF M P
|
November 17, 2011 |
RADHESHYAM Vs. RADHABAI
|
April 8, 2011 |
RADHESHYAM Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
RADHESHYAM Vs. OMKARDAS
|
March 31, 2011 |
RADHESHYAM Vs. STATE OF M P
|
December 13, 2011 |
RADHESHYAM Vs. STATE OF M P
|
December 14, 2011 |
RADHESYAM GANGARAM BHILALA Vs. RAMDEV POONAMCHAND & ORS
|
May 6, 2011 |
RADHEY ALIAS RADHESYAM Vs. STATE OF M P
|
December 14, 2011 |
RADHYSHYAM S/O PARSADI GOND Vs. STATE OF M P
|
January 6, 2011 |
RAGHUNATH PRASAD Vs. RAJMANI PATEL AND ORS
|
August 25, 2011 |
RAGHURAJ SINGH Vs. STATE OF M P
|
November 23, 2011 |
RAGHUVEER PRASAD Vs. RAM KISHAN
|
August 8, 2011 |
RAGHUVIR SINGH S/O DAULAT SINGH Vs. STATE OF M P
|
October 3, 2011 |
RAHMUNABI ALIAS RAHMUNISHA Vs. SHEIKH VAHID
|
March 23, 2011 |
RAHUL Vs. STATE OF M P
|
April 26, 2011 |
RAHUL Vs. STATE OF M P
|
June 28, 2011 |
RAHUL GUPTA Vs. STATE OF M P
|
December 8, 2011 |
RAJ KUMAR SHARMA Vs. M P STATE ROAD TRANSPORT CORPORATION
|
February 8, 2011 |
RAJ KUMARI Vs. MUNNALAL VISHWAKARMA
|
March 3, 2011 |
RAJ KUMARI Vs. MUKHYA CHIKITSA AVEM SWASTH ADHIKARI GAS RAHAT BHOPAL
|
March 11, 2011 |
RAJ KUMARI AND OTHERS Vs. STATE OF MADHYA PRADESH
|
November 24, 2011 |
RAJARAM Vs. KASALIYA
|
September 26, 2011 |
RAJE Vs. STATE OF M P
|
November 17, 2011 |
RAJEEV DALELA Vs. STATE OF M P
|
April 5, 2011 |
RAJENDRA Vs. STATE OF M P
|
January 20, 2011 |
RAJENDRA Vs. STATE OF M P
|
December 13, 2011 |
RAJENDRA ALIAS RAJU Vs. STATE OF M P
|
November 14, 2011 |
RAJENDRA KUMAR Vs. KASHIBAI
|
October 12, 2011 |
RAJENDRA KUMAR AGRAWAL Vs. STATE OF M P
|
August 24, 2011 |
RAJENDRA KUMAR SHUKLA Vs. STATE OF M P
|
March 31, 2011 |
RAJENDRA MATHUR Vs. STATE OF M P
|
April 20, 2011 |
RAJENDRA MISHRA Vs. STATE OF M P
|
March 29, 2011 |
RAJENDRA PATIL Vs. STATE OF M P
|
April 11, 2011 |
RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
|
March 4, 2011 |
RAJENDRA SINGH Vs. MAHILA CHANDRA BAI
|
November 2, 2011 |
RAJENDRA SINGH Vs. HARISHCHANDRA AND OTHERS
|
August 25, 2011 |
RAJENDRA SONI Vs. STATE OF M P
|
August 19, 2011 |
RAJENDRASINGH Vs. STATE OF M P
|
December 14, 2011 |
RAJESH Vs. NAZLU
|
March 25, 2011 |
RAJESH ALIAS MANGOUDI Vs. STATE OF M P
|
February 28, 2011 |
RAJESH JAIN Vs. STATE OF M P
|
August 10, 2011 |
RAJESH KESHARSINGH DHAKAD Vs. KESHARSINGH DARIYAOSINGH
|
November 24, 2011 |
RAJESH KUMAR Vs. STATE OF M P
|
April 28, 2011 |
RAJESH KUMAR BAJPAI AND ORS Vs. JANPAD PANCHAYAT NIWADI AND ORS
|
January 25, 2011 |
RAJESH KUMAR GOSWAMI Vs. STATE OF MADHYA PRADESH
|
July 27, 2011 |
RAJESH KUMAR RAJAK Vs. CHHOTELAL RAJAK
|
November 11, 2011 |
RAJESH KUSHWAHA Vs. STATE OF M P
|
December 13, 2011 |
RAJESH RAJORA Vs. STATE OF M P
|
March 8, 2011 |
RAJESH S/O SUNDERLAL VISHWAKARMA Vs. STATE OF M P THROUGH POLICE STATION
|
February 1, 2011 |
RAJESH SUNDERLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
February 1, 2011 |
RAJIV CHOUKSEY Vs. KIRTI CHOUKSEY
|
April 19, 2011 |
RAJJO BAI Vs. STATE OF MADHYA PRADESH
|
February 3, 2011 |
RAJKAMAL Vs. PRABHA GROVER
|
September 6, 2011 |
RAJKUMAR UTTAMCHAND MEHRA Vs. VINESH KUMAR & ORS
|
December 13, 2011 |
RAJMAL Vs. STATE OF M P
|
June 21, 2011 |
RAJNI Vs. STATE OF M P
|
March 14, 2011 |
RAJNI CHILE Vs. AMIT CHILE
|
March 25, 2011 |
RAJU Vs. AWDESH
|
February 1, 2011 |
RAJU ALIAS RAJESH AVLANI Vs. STATE OF M P
|
May 11, 2011 |
RAJU AND OTHERS Vs. STATE OF M P
|
December 14, 2011 |
RAJU YADAV Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
RAKESH Vs. STATE OF M P
|
May 13, 2011 |
RAKESH GAUTAM Vs. STATE OF M P
|
July 27, 2011 |
RAKESH JAIN Vs. CHHAKKILAL KUSHWAHA
|
January 12, 2011 |
RAKESH KUMAR Vs. JIWAJI UNIVERSITY
|
April 8, 2011 |
RAKESH YADAV Vs. STATE OF M P
|
February 14, 2011 |
RAM AKHTYAR Vs. STATE OF MADHYA PRADESH
|
June 29, 2011 |
RAM BABU Vs. STATE OF MADHYA PRADESH
|
February 8, 2011 |
RAM BAHADUR SINGH Vs. STATE OF M P
|
February 8, 2011 |
RAM BAHADUR SINGH Vs. STATE OF M P
|
August 2, 2011 |
RAM BAHORE SAKET Vs. SHEELA @ ASHA
|
August 11, 2011 |
RAM BHUWAN SHUKLA Vs. STATE OF MP
|
February 11, 2011 |
RAM KISHORE DAHIYA Vs. GOVIND BAGRI
|
February 22, 2011 |
RAM KUMAR Vs. STATE OF M P
|
November 25, 2011 |
RAM KUMAR SHARMA Vs. STATE OF M P
|
November 3, 2011 |
RAM LAL MEHRA Vs. STATE OF M P AND ORS
|
January 6, 2011 |
RAM NARAYAN Vs. STATE OF MADHYA PRADESH
|
July 22, 2011 |
RAM NARESH SINGH Vs. SHYAM SINGH
|
August 18, 2011 |
RAM NARESH TIWARI Vs. STATE OF M P
|
October 11, 2011 |
RAM NIHORE SONI Vs. SOUTH EASTERN COALFIELDS LIMITED
|
July 29, 2011 |
RAM PRAKASH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
RAM PRAKASH CHOUDHARY Vs. STATE OF M P
|
July 20, 2011 |
RAM PRAKASH VERMA Vs. STATE OF M P
|
December 8, 2011 |
RAM PRASAD Vs. STATE OF M P
|
March 31, 2011 |
RAM PRATAP YADAV Vs. DY CHIEF LABOUR COMMISSIONER
|
January 25, 2011 |
RAM SEVAK Vs. STATE OF MADHYA PRADESH
|
February 11, 2011 |
RAM SINGH Vs. STATE OF M P
|
February 1, 2011 |
RAM SINGH Vs. GODAWARI
|
May 3, 2011 |
RAM SINGH AHIRWAR Vs. STATE OF M P
|
February 4, 2011 |
RAMA SHARMA Vs. TAJBI
|
August 24, 2011 |
RAMADHAR Vs. STATE OF M P
|
November 22, 2011 |
RAMADHAR Vs. GULABSINGH
|
October 14, 2011 |
RAMANUJ S/O LALAN PRASAD BAGRI Vs. STATE OF M P
|
December 13, 2011 |
RAMBABU SHARMA Vs. STATE OF M P
|
July 20, 2011 |
RAMBHAU VISHWAKARMA Vs. STATE OF M P
|
October 1, 2011 |
RAMCHANDRA Vs. SHAKUNTALA JOSHI
|
August 3, 2011 |
RAMCHANDRA Vs. STATE OF M P
|
September 5, 2011 |
RAMCHARAN Vs. AIRPORT AUTHORITY OF INDIA
|
September 26, 2011 |
RAMCHARAN Vs. STATE OF M P
|
January 31, 2011 |
RAMDAS KACHHI Vs. STATE OF M P
|
November 11, 2011 |
RAMDAS, SON OF LAXMAN Vs. STATE OF M P
|
May 5, 2011 |
RAMDAYAL Vs. STATE OF M P
|
February 3, 2011 |
RAMESH Vs. STATE OF MADHYA PRADESH
|
February 11, 2011 |
RAMESH Vs. STATE OF M P
|
August 17, 2011 |
RAMESH Vs. STATE OF MADHYA PRADESH
|
August 16, 2011 |
RAMESH AHIRWAR Vs. STATE OF MADHYA PRADESH
|
March 30, 2011 |
RAMESH ALIAS GUDDU SAPERA Vs. STATE OF M P
|
November 21, 2011 |
RAMESH CHAND Vs. UNION OF INDIA
|
April 7, 2011 |
RAMESH CHANDRA SHARMA Vs. NAGARPALIK NIGAM GWALIOR
|
January 19, 2011 |
RAMESH CHANDRA SHRIVASTAVA Vs. STATE OF M P
|
January 5, 2011 |
RAMESH DAS TYAGI Vs. BABULAL
|
October 11, 2011 |
RAMESH GUPTA Vs. STATE OF M P
|
May 13, 2011 |
RAMESH KALU BHILALA Vs. NATIONAL INSURANCE COMPANY LTD
|
May 5, 2011 |
RAMESH KUMAR Vs. STATE OF M P
|
July 21, 2011 |
RAMESH KUMAR JAIN Vs. JAL SANSADHAN VIBHAG
|
September 30, 2011 |
RAMESH PRASAD TIHAIYA Vs. M P HIGH COURT
|
January 11, 2011 |
RAMESHCHANDRA Vs. MOHANLAL
|
January 1, 2011 |
RAMESHCHANDRA Vs. STATE OF M P
|
November 1, 2011 |
RAMESHCHANDRA PATEL Vs. SPECIAL POLICE ESTABLISHMENT
|
October 20, 2011 |
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
March 29, 2011 |
RAMESHWAR Vs. BADRILAL
|
August 10, 2011 |
RAMESHWAR Vs. BADRILAL
|
August 25, 2011 |
RAMESHWAR PATEL AND OTHERS Vs. STATE OF M P AND OTHERS
|
November 24, 2011 |
RAMESHWAR SINGH MEENA Vs. KISHAN SINGH MEENA
|
August 25, 2011 |
RAMESWARLAL Vs. MUKESH
|
November 8, 2011 |
RAMHET SHARMA Vs. STATE OF M P
|
June 21, 2011 |
RAMHET TYAGI Vs. STATE OF M P
|
July 19, 2011 |
RAMKHA Vs. PRADEEP KUMAR
|
April 13, 2011 |
RAMKISHUN TIWARI Vs. STATE OF MADHYA PRADESH
|
March 11, 2011 |
RAMKRISHNA MISHRA Vs. STATE OF M P
|
August 11, 2011 |
RAMKUMAR Vs. STATE OF M P
|
December 1, 2011 |
RAMKUMAR PATEL Vs. MADHYA PRADESH PASHU CHIKITSA
|
July 18, 2011 |
RAMLAL ATHYA Vs. STATE OF M P
|
November 16, 2011 |
RAMLIBAI & ORS Vs. SUKHDEV MANUBHAI CHUNDASMA & ORS
|
March 22, 2011 |
RAMNARAYAN RAIKWAR Vs. STATE OF M P
|
October 19, 2011 |
RAMNARAYAN SONI Vs. AJAY
|
April 19, 2011 |
RAMNARAYAN YADAV Vs. RATNAKAR SINGH CHAUHAN
|
April 20, 2011 |
RAMNARESH Vs. STATE OF MADHYA PRADESH
|
October 11, 2011 |
RAMNARESH Vs. STATE OF M P
|
December 13, 2011 |
RAMNATH ALIAS RAMMU GOND Vs. STATE OF M P
|
November 22, 2011 |
RAMNATH KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2011 |
RAMPAL ALIAS BADOLA CHOUDHARI Vs. STATE OF M P
|
January 20, 2011 |
RAMPRASAD Vs. STATE OF M P
|
August 3, 2011 |
RAMRAJ SINGH Vs. STATE OF M P
|
November 10, 2011 |
RAMRAO Vs. NATTHU
|
March 29, 2011 |
RAMRATAN NANDRAM KHATI Vs. KANHAIYALAL ATMARAM
|
July 9, 2011 |
RAMSAKHA MISHRA Vs. STATE OF MADHYA PRADESH
|
February 14, 2011 |
RAMSEVAK Vs. STATE OF M P
|
December 2, 2011 |
RAMSEWAK PURI GOSWAMI Vs. STATE OF M P
|
June 23, 2011 |
RAMSWAROOP MONGARIA Vs. PRESIDING OFFICER
|
July 8, 2011 |
RAMSWAROOP SONI S/O SHRI HEMRAJ SONI AND ORS Vs. STATE OF M P
|
December 13, 2011 |
RAMU Vs. STATE OF M P
|
July 28, 2011 |
RAMUSINGH Vs. BANDIBAI BUDDHA SINGH GOND
|
September 13, 2011 |
RAMVATI Vs. STATE OF M P
|
July 7, 2011 |
RANDEEP SINGH Vs. UCO BANK
|
August 29, 2011 |
RANI KOUR Vs. JAGTAR SINGH
|
May 2, 2011 |
RANJANA Vs. SURESH
|
November 25, 2011 |
RANJEET S/O RAMNARAYAN Vs. STATE OF M P AND TWO OTHERS
|
November 15, 2011 |
RANJEET SINGH YADAV Vs. STATE OF M P
|
July 28, 2011 |
RASHID KHAN Vs. STATE OF M P
|
May 7, 2011 |
RASHTRA BHARTI SHIKSHA MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
June 27, 2011 |
RASOOL KHAN Vs. IQBAL KHAN
|
December 13, 2011 |
RASTRIYA SOOT MILL MAZDOOR SANGH Vs. REGISTRAR VAYAVSAYIK SANGH
|
August 12, 2011 |
RATAN SINGH Vs. STATE OF M P
|
June 23, 2011 |
RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 1, 2011 |
RATANLAL Vs. KISHANLAL
|
September 21, 2011 |
RAVI KUMAR Vs. STATE OF MADHYA PRADESH
|
March 8, 2011 |
RAVI KUMAR RAJWANI Vs. STATE OF MADHYA PRADESH
|
July 14, 2011 |
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 9, 2011 |
RAZIYA Vs. STATE OF M P
|
August 10, 2011 |
RECEIVED FROM ADDITIONAL SESSIONS JUDGE SINGRAULI Vs. SANTOSH KUMAR SINGH
|
March 24, 2011 |
REENA Vs. KANARAM
|
December 13, 2011 |
REKHA BAGHEL Vs. NISHAR AHMAD KHAN
|
December 13, 2011 |
REKHA MISHRA Vs. STATE OF MADHYA PRADESH
|
February 23, 2011 |
RENKA BAI Vs. ITIYA BAI
|
August 18, 2011 |
RESHAM KUNWARBHAI Vs. MADANLAL S O GANESHDAS CHANDRA
|
August 5, 2011 |
RETU Vs. DHARMVEER
|
April 5, 2011 |
RINKESH GOYAL Vs. STATE OF MADHYA PRADESH
|
March 10, 2011 |
RINKU ALIAS YATENDRA Vs. STATE OF M P
|
August 4, 2011 |
RISHI KUMAR Vs. DEVCHAND
|
August 8, 2011 |
RITESH Vs. STATE OF M P
|
August 10, 2011 |
ROMI Vs. RAKESH
|
May 6, 2011 |
ROOP SINGH Vs. STATE OF M P
|
September 6, 2011 |
ROOP SINGH Vs. STATE OF M P
|
December 9, 2011 |
RUCHI SINGHAL Vs. CHANDRIKA PRASAD & ORS
|
May 9, 2011 |
RUDRA ENTERPRISES Vs. STATE OF M P
|
February 18, 2011 |
RUKMANI BAI Vs. CHUNNILAL
|
August 2, 2011 |
RUPRANI Vs. SUNIL KUMAR
|
February 11, 2011 |
S B BHARGAVA Vs. STATE OF M P
|
August 23, 2011 |
S B MIRZA Vs. NAROTTAM KHARE
|
February 14, 2011 |
S D GARG Vs. MADHU HONDA
|
February 15, 2011 |
S K GAUR Vs. DENA BANK BHOPAL
|
October 21, 2011 |
S N INFO MEDIA Vs. MAKHANLAL CHATURVEDI NATIONAL UNIVERSITY OF JOURNALISM AND COMMUNICATION
|
March 9, 2011 |
S N INFO MEDIA Vs. MAKHANLAL CHATURVEDI
|
December 1, 2011 |
S N PRASAD Vs. STATE OF MADHYA PRADESH
|
July 21, 2011 |
S N PRASAD AND ANOTHER Vs. STATE OF M P
|
July 22, 2011 |
S N SINGH Vs. ALL INDIA COUNCIL FOR TECHNICAL
|
February 15, 2011 |
S P VERMA Vs. ANIL SWAROOP
|
February 28, 2011 |
S.S. SULPHONATORS Vs. SECRETARY, STATE OF MADHYA PRADESH
|
August 25, 2011 |
SAATIBAI Vs. STATE OF M P
|
October 21, 2011 |
SABIR KHAN S/O RAMJAN KHAN Vs. STATE OF M P
|
October 19, 2011 |
SABLU SINGH Vs. STATE OF M.P.
|
January 10, 2011 |
SACHIN TAMRAKAR Vs. STATE OF M P
|
September 2, 2011 |
SADAN ALIAS NANHU Vs. STATE OF MADHYA PRADESH
|
March 4, 2011 |
SADASUKH ALIAS SADU Vs. STATE OF MADHYA PRADESH
|
February 2, 2011 |
SADDIF ALIAS SADDIQ MOHD Vs. STATE OF M P
|
December 13, 2011 |
SADHNA KAPOOR Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2011 |
SAGAR AUTO SALES PVT LTD Vs. APPELLATE AUTHORITY
|
March 17, 2011 |
SAGAR SINGH Vs. STATE OF MADHYA PRADESH
|
February 9, 2011 |
SAGARMAL Vs. GUJARATI BEEDI COMPANY
|
March 7, 2011 |
SAHAB JI S/O RASHEED Vs. STATE OF M P
|
November 25, 2011 |
SAHARA INDIA COMMERCIAL CORP LTD Vs. RASHMI PATHAK
|
October 20, 2011 |
SAHARA MATASYA UDYOG SAHKARI SAMITI Vs. R S IDPANCHE
|
February 18, 2011 |
SAHIL KHAN Vs. STATE OF M P
|
July 14, 2011 |
SAHODRA BAI Vs. ASHOK KUMAR
|
August 8, 2011 |
SAI KRIPAGRAMIN PRATHMIK SAHKARI UPBHOKTA BHANDAR MARYADIT NAINPUR Vs. STATE OF M P
|
December 16, 2011 |
SAIDA BI Vs. MOHD SAID
|
August 16, 2011 |
SAIDA SULTAN F U KHAN Vs. JAIRAM RAM PRASAD
|
September 28, 2011 |
SAINIK WELFARE ORGANIZATION INDIA Vs. STATE OF M P
|
November 30, 2011 |
SAJID MOHAMMED Vs. STATE OF M.P.
|
April 29, 2011 |
SAJNI Vs. INDORE DEVELOPMENT AUTHORITY
|
November 8, 2011 |
SAKIR MEWATI Vs. STATE OF M P
|
June 28, 2011 |
SALEHA BAI Vs. NAJAR ALI HASHMI
|
October 20, 2011 |
SALIKRAM Vs. KESHAV
|
November 23, 2011 |
SAMBHA Vs. STATE OF M P
|
November 24, 2011 |
SAMDARIYA CONSTRUCTION COMPANY Vs. STATE OF M P AND ANOTHER
|
September 23, 2011 |
SAMPAT AND OTHERS Vs. STATE OF M P
|
December 14, 2011 |
SANDEEP JAISWAL Vs. MITHILESH JAIN
|
March 28, 2011 |
SANDHYA PANDEY & OTHERS Vs. EXECUTIVE ENGINEER & ANOTHER
|
July 27, 2011 |
SANGHVI FOODS PVT LTD Vs. M P ELECTRICITY BOARD
|
May 5, 2011 |
SANGITA CHAKRAWARTI Vs. ARVIND CHAKRAWARTI
|
April 25, 2011 |
SANJAY Vs. LAL
|
April 6, 2011 |
SANJAY Vs. DEEPAK
|
February 7, 2011 |
SANJAY AWASTHI Vs. VIJAY JAIN
|
April 27, 2011 |
SANJAY DWIVEDI Vs. STATE OF MADHYA PRADESH
|
May 4, 2011 |
SANJAY GOLHANI Vs. STATE GOVT OF M P
|
February 28, 2011 |
SANJAY MEHRA Vs. STATE OF M P
|
December 16, 2011 |
SANJAY PATEL Vs. STATE OF M P
|
March 8, 2011 |
SANJAY RANA Vs. MAHESH GARG
|
July 12, 2011 |
SANJAY SHARMA Vs. STATE OF M P
|
March 30, 2011 |
SANJAY TAMRAKAR Vs. STATE OF MP
|
June 21, 2011 |
SANKAT PRATAP SINGH Vs. BHOPAL MOTORS
|
May 6, 2011 |
SANSTHAN MARYADIT SHIVPURI Vs. STATE OF M P
|
July 27, 2011 |
SANT LAL Vs. STATE OF M P
|
August 4, 2011 |
SANTOSH Vs. STATE OF M P
|
March 22, 2011 |
SANTOSH DWIVEDI Vs. STATE OF M P
|
March 16, 2011 |
SANTOSH JAIN Vs. SALIM KHAN
|
May 13, 2011 |
SANTOSH KANWAR Vs. YOGENDRA
|
August 17, 2011 |
SANTOSH KUMAR Vs. PARWATIBAI
|
July 26, 2011 |
SANTOSH KUMAR Vs. M P HOUSING BOARD
|
November 21, 2011 |
SANTOSH KUMAR DIWAN Vs. SITA BAI
|
May 6, 2011 |
SANTOSH KUMAR DUBEY Vs. STATE OF M P
|
April 26, 2011 |
SANTOSH KUMAR SINGH Vs. PARVAT SINGH
|
October 17, 2011 |
SANTOSH LODHA Vs. STATE OF M P
|
July 27, 2011 |
SANTOSH SHARMA Vs. STATE OF M P
|
August 18, 2011 |
SANTOSH, SON OF CHAMANLAL RAI Vs. STATE OF M P
|
November 10, 2011 |
SANTOSHBAI Vs. SATISH KUMAR
|
February 24, 2011 |
SAPNA JOTWANI Vs. GHANSHYAM SINGH PATEL
|
May 16, 2011 |
SARDAR SURENDRA SINGH BEDI Vs. DHANNALAL
|
August 3, 2011 |
SARIKA Vs. VINESH KUMAR
|
December 13, 2011 |
SARITA BAI Vs. CHANDRA BAI
|
April 26, 2011 |
SARITA SONI Vs. MANISH SONI
|
September 22, 2011 |
SAROJ DEVI Vs. PRAKASH
|
March 16, 2011 |
SAROJ SHIVHARE Vs. GAURAV ENTERPRISES
|
November 28, 2011 |
SARVESH PATEL Vs. STATE OF M P
|
July 13, 2011 |
SATATE OF M P Vs. TULSIRAM
|
August 30, 2011 |
SATISH CHANDRA SHARMA Vs. SHEELA SHARMA
|
November 1, 2011 |
SATISH KUMAR VERMA Vs. STATE OF M P
|
September 9, 2011 |
SATISH KUMAR VERMA Vs. R C SAHNI
|
March 31, 2011 |
SATISH KUMAR VERMA Vs. STATE OF M P
|
July 29, 2011 |
SATISH LODHI Vs. STATE OF M P
|
August 8, 2011 |
SATISH RAWAT Vs. STATE OF M P
|
January 7, 2011 |
SATPURA NARMADA Vs. KSHETRIYA GRAMIK BANK
|
September 16, 2011 |
SATTU Vs. KAILASH
|
October 21, 2011 |
SATYA PAL ANAND Vs. PUNJABI HOUSING COOPERATIVE SOCIETY LTD
|
August 3, 2011 |
SATYA PAL ANAND Vs. STATE OF M P
|
August 3, 2011 |
SATYANARAYAN Vs. STATE OF M.P.
|
February 8, 2011 |
SATYANJAY TRIPATHI Vs. BANARSI DEVI
|
February 24, 2011 |
SATYAPAL ANAND Vs. STATE OF MP & OTHERS
|
November 4, 2011 |
SATYENDRA PRATAP SINGH BUNDELA Vs. STATE OF M P
|
August 1, 2011 |
SATYENDRA SINGH Vs. STATE OF M P
|
March 14, 2011 |
SAUDAN SINGH AND ANOTHER Vs. STATE OF M P
|
March 1, 2011 |
SAVINA PARK RESORTS AND TOURS PVT LTD Vs. STATE OF M P
|
November 23, 2011 |
SAYEED AHMAD Vs. STATE OF M P
|
April 28, 2011 |
SEEMA PATHAK Vs. STATE OF M P
|
January 31, 2011 |
SEEMA SALES CORPORATION Vs. STATE OF M P AND OTHERS
|
September 26, 2011 |
SEETA YADAV Vs. STATE OF MADHYA PRADESH
|
October 11, 2011 |
SELECTION PARTNERSHIP FIRM Vs. CHIEF MANAGER CENTRAL BANK OF INDIA
|
January 21, 2011 |
SENIOR REGIONAL MANAGER Vs. C G I T JABALPUR
|
March 22, 2011 |
SENIOR REGIONAL MANAGER Vs. C G I T JABALPUR
|
June 27, 2011 |
SETH BASHIDHAR KEDIA RICE MILLS PVT LTD Vs. STATE BANK OF INDIA
|
September 5, 2011 |
SHAFAT Vs. STATE OF M P
|
November 10, 2011 |
SHAHAJADI BI Vs. ANWAR KHAN
|
October 21, 2011 |
SHAHEED KHAN Vs. STATE OF M.P.
|
May 18, 2011 |
SHAHID QURESHI S/O FAZAL HUSSAIN Vs. STATE OF M P AND ANOTHER
|
November 10, 2011 |
SHAHIDA Vs. MOHD MAHMOOD
|
January 19, 2011 |
SHAIKH NISAR Vs. STATE OF M P
|
March 30, 2011 |
SHAIKH SALEEM Vs. PRINCIPAL CONTROLLER OF DEFENCE
|
September 7, 2011 |
SHAILBALA MISHRA AND ORS Vs. STATE OF M P
|
September 30, 2011 |
SHAILENDRA KUMAR MOTWANI Vs. STATE OF M P
|
July 6, 2011 |
SHAKUNTALABAI Vs. NATHULAL
|
March 15, 2011 |
SHAKUNTLA TIWARI Vs. MOHAMMAD RAMJAN
|
December 7, 2011 |
SHAMBHOO KHARE Vs. STATE OF M P
|
March 23, 2011 |
SHAMBHU DATT SHARMA Vs. STATE OF MP
|
May 10, 2011 |
SHAMBHU DAYAL GOYAL Vs. RAMESH CHAND
|
August 30, 2011 |
SHAMSHER BAHADUR SINGH Vs. STATE
|
January 25, 2011 |
SHAMUBAI Vs. SURENDRASINGH
|
June 23, 2011 |
SHANKAR LAL GOVINDWANI Vs. STATE TRANSPORT
|
August 1, 2011 |
SHANKARLAL Vs. BAKSHIBAI
|
August 8, 2011 |
SHANKARLAL AGRAWAL Vs. DISTRICT SHAHKARIKENDRIYA BANK MARYADIT
|
September 14, 2011 |
SHANTABAI DHARMAGIR GOSAI Vs. PUSHKARLAL THAKURLAL
|
August 11, 2011 |
SHANTI BAI Vs. STATE OF M P
|
January 4, 2011 |
SHANTI CONSTRUCTION COMPANY, HOSHANGABAD Vs. STATE OF M P & ANOTHER
|
October 12, 2011 |
SHANTI DEVI Vs. STATE OF M P
|
August 23, 2011 |
SHANTI TIWARI Vs. STATE OF M P
|
January 4, 2011 |
SHANTILAL Vs. CHANDANMAL
|
February 8, 2011 |
SHARAD KUMAR, SON OF JAY SINGH CHOUHAN Vs. STATE OF M P
|
March 31, 2011 |
SHARADCHAND GOUD Vs. CHIEF EXECUTIVE OFFICER DISTRICT CO OPERATIVE KENDRIYA BANK LTD
|
February 28, 2011 |
SHARDA SWA SAHAYATA SAMOOH Vs. SECRETARY, STATE OF M P
|
September 26, 2011 |
SHASHI BAI BADRIPRASAD PATEL Vs. STATE OF M P
|
February 15, 2011 |
SHASHI W/O SHRIRAM JUNEJA Vs. INDORE MUNICIPAL CORPORATION
|
July 29, 2011 |
SHATRUGHAN PRASAD Vs. RAMPRASAD
|
August 18, 2011 |
SHATRUJEET SINGH AND ANOTHER Vs. STATE OF M P
|
December 14, 2011 |
SHAUKAT SHAH Vs. RAMLAL
|
May 19, 2011 |
SHEIKH TAJ MANSOORI Vs. SHEIKH RIYAZ
|
September 9, 2011 |
SHER KHAN S/O MUMTAZ MUSALMAN Vs. STATE OF M P
|
January 5, 2011 |
SHIN-ETSU CHEMICAL CO LTD Vs. VINDHYA TELELINK LTD
|
May 19, 2011 |
SHIV DAYAL KALRA Vs. STATE OF M P
|
August 19, 2011 |
SHIV PRASAD JAISWAL Vs. NATIONAL INSURANCE CO LTD
|
August 3, 2011 |
SHIV PRASAD S/O JAGOLA GADARI AND CHUTOBAI W/O JAG Vs. STATE OF M P
|
January 13, 2011 |
SHIV PRASAD SINGH GAUD Vs. CHANDRAMOL
|
April 5, 2011 |
SHIV SHANKAR AGARWAL Vs. UNION OF INDIA
|
December 2, 2011 |
SHIVANAND SHUKLA Vs. STATE OF MP
|
July 7, 2011 |
SHIVENDRA DUBEY ALIAS BABLU DUBEY Vs. STATE OF M P
|
September 5, 2011 |
SHIVKALI ADIWASI Vs. STATE OF M P
|
January 4, 2011 |
SHIVLAL Vs. MOHD.LALA
|
June 27, 2011 |
SHIVRAM Vs. PRADEEP KUMAR
|
September 5, 2011 |
SHIVRAM SHUKLA Vs. DIVISIONAL MANAGER
|
January 18, 2011 |
SHIVSINGH Vs. SANJAY
|
November 17, 2011 |
SHOBHA SOLANKI Vs. STATE OF M P
|
December 1, 2011 |
SHOBHNA CHOUKSEY Vs. STATE OF M P AND ANR
|
April 29, 2011 |
SHOEB QURESHI Vs. STATE OF M P
|
February 21, 2011 |
SHRI DADAWADI UPASARA BABA SAHAB KA MANDIR Vs. SURESH CHAND
|
August 24, 2011 |
SHRI JAGAT GURU SHANKRACHARIYA SWAMI SWAROOPANAND SARASWATI Vs. SIDDHU ENGINEERING WORKS
|
November 18, 2011 |
SHRI RAM MANDIR TRUST Vs. STATE OF M P
|
March 17, 2011 |
SHRI RAM TRADERS Vs. DIVISIONAL DY COMMISSIONER
|
December 1, 2011 |
SHRI RAM VERMA Vs. MUKESH KUMAR PANDEY
|
January 27, 2011 |
SHRIMANT SETH GOPAL SAO PURAN SAO DIGAMBAR JAIN PARMARTHIK TRUST Vs. MUNICIPAL COUNCIL SEONI
|
August 1, 2011 |
SHRINIWAS TIWARI Vs. RAJKUMAR URMALIA
|
December 10, 2011 |
SHRIPATI ALIAS SHRIPRASAD Vs. STATE OF M P
|
August 9, 2011 |
SHRIRAM SHARMA Vs. STATE OF M P
|
January 17, 2011 |
SHUKLA WASSAN Vs. STATE OF M P
|
June 27, 2011 |
SHYAMBABU YADAV Vs. STATE OF M P
|
April 19, 2011 |
SHYAMLAL Vs. STATE OF M P
|
August 27, 2011 |
SHYAMLAL THROUGH LEGAL HEIR DHAKELI Vs. LALLU
|
July 12, 2011 |
SHYAMNATH SHARMA Vs. STATE OF MP
|
November 11, 2011 |
SIDDHNATH Vs. M. P. PASHCHIM KSHETRA VIDYUT VITRAN
|
July 19, 2011 |
SIDDHU SINGH ALIAS SARDAR SINGH Vs. STATE OF M P
|
June 21, 2011 |
SIKANDAR MEHTAR Vs. STATE OF M P
|
October 14, 2011 |
SIKANDAR SABANA Vs. STATE OF M P
|
December 1, 2011 |
SITABAI Vs. MAN SINGH
|
October 18, 2011 |
SITARAM BAVRA HARIJAN & ANR Vs. KALU SHANKAR PRAJAPATI & ORS
|
December 14, 2011 |
SITARAM LOHAR Vs. STATE OF M P
|
August 18, 2011 |
SLEEPER PLANT MAZDOOR UNION Vs. STATE OF MP
|
August 17, 2011 |
SMT. HASEENA BI Vs. STATE OF MADHYA PRADESH
|
August 16, 2011 |
SMT. NILU GANESH JAISWAL & ORS. Vs. SUNIL ALIAS BANTI NARAYANSING & ORS.
|
July 27, 2011 |
SOHANSINGH Vs. MANOJ
|
September 13, 2011 |
SOMNATH Vs. STATE OF M P
|
November 30, 2011 |
SONEJU Vs. STATE OF M P
|
July 22, 2011 |
SONIYA BAI RAMSWAROOP MORYA Vs. PRAMOD SHARMA
|
October 19, 2011 |
SONU ALIAS SONI SINGH Vs. STATE OF M P
|
September 2, 2011 |
SOORAJ CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
February 22, 2011 |
SOORAJ SINGH Vs. STATE OF M P
|
February 24, 2011 |
SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P
|
February 2, 2011 |
SPECIAL POLICE ESTABLISHMENT Vs. VINOD CHANDRA SEMWAL
|
July 13, 2011 |
SPECIAL POLICE ESTABLISHMENT Vs. ASHOK KUMAR SHUKLA
|
August 1, 2011 |
STATE CITIZEN SAKH SAHKARITA MARYADIT DABRA Vs. COLLECTOR GWALIOR
|
August 3, 2011 |
STATE OF M P Vs. J B MANGHARAM FOOD PVT LTD
|
August 4, 2011 |
STATE OF M P Vs. VIJAYA BAI
|
August 8, 2011 |
STATE OF M P Vs. RAM CHARAN
|
July 7, 2011 |
STATE OF M P Vs. JAGDISH PRASAD YADAV
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July 21, 2011 |
STATE OF M P Vs. KOMAL
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September 15, 2011 |
STATE OF M P Vs. MANGILAL
|
August 12, 2011 |
STATE OF M P Vs. WATER RESOURCE DEPARTMENT
|
August 24, 2011 |
STATE OF M P Vs. VATSALARAO
|
August 19, 2011 |
STATE OF M P Vs. MUNNIBAI
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December 12, 2011 |
STATE OF M P Vs. VIRENDRA
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February 2, 2011 |
STATE OF M P Vs. SHARAFAT
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January 18, 2011 |
STATE OF M P Vs. N C JAIN
|
January 7, 2011 |
STATE OF M P Vs. GULAB SINGH
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February 9, 2011 |
STATE OF M P Vs. SURESH KUMAR UPADHYAYA
|
February 11, 2011 |
STATE OF M P Vs. ONKAR LAL
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June 23, 2011 |
STATE OF M P Vs. SHAILENDRA
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June 20, 2011 |
STATE OF M P Vs. PURAN LAL NAHIR
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June 22, 2011 |
STATE OF M P Vs. ZUBEDA BANO
|
June 28, 2011 |
STATE OF M P Vs. RAGHUNATHSINGH JOGDA
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July 1, 2011 |
STATE OF M P Vs. UNION OF INDIA
|
May 11, 2011 |
STATE OF M P Vs. SARJU BAI
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April 20, 2011 |
STATE OF M P Vs. MISHRI LAL
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April 21, 2011 |
STATE OF M P Vs. GANESH
|
March 18, 2011 |
STATE OF M P Vs. MADAN SINGH KUSHWAH
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November 1, 2011 |
STATE OF M P Vs. DEWAS UDYOG INDORE
|
October 24, 2011 |
STATE OF M P Vs. GIRVAR DAS
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November 1, 2011 |
STATE OF M P Vs. RUPRAM YADAV
|
November 1, 2011 |
STATE OF M P Vs. BHARAT LAL
|
October 17, 2011 |
STATE OF M P Vs. AMOL SINGH
|
December 15, 2011 |
STATE OF M P Vs. SHAKTI SINGH
|
November 8, 2011 |
STATE OF M P Vs. V K SHRIVAS
|
November 4, 2011 |
STATE OF M P Vs. SAVITA NAULAKHA
|
October 24, 2011 |
STATE OF M P Vs. DINESH SINGH
|
October 18, 2011 |
STATE OF M P Vs. KAMLESH KUMAR
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October 14, 2011 |
STATE OF M P Vs. RAM KRIPAL
|
December 8, 2011 |
STATE OF M P , COLLECTOR & LAND ACQUISITION OFFICE Vs. SALAGRAM S/O KODA & OTHERS
|
November 24, 2011 |
STATE OF M P AND OTHERS Vs. KAILASH CHANDRA AND ORS
|
May 13, 2011 |
STATE OF M P SPECIAL POLICE ESTABLISHMENT, LOKAYUK Vs. SATYANARAYAN MEHTA S/O RAMCHANDRA MEHTA AND ORS
|
November 11, 2011 |
STATE OF MADHYA PRADESH Vs. TONU ALIAS HARPALSINGH
|
November 14, 2011 |
STATE OF MADHYA PRADESH Vs. JAI RAM S/O KISHANSINGH AND ORS
|
October 1, 2011 |
STATE OF MADHYA PRADESH Vs. RAMKISHAN PRAJAPATI
|
October 18, 2011 |
STATE OF MADHYA PRADESH Vs. PAPPU ALIAS NARAYAN SINGH AND ORS
|
May 7, 2011 |
STATE OF MADHYA PRADESH Vs. HAR PRASAD SON OF MANGAL
|
May 19, 2011 |
STATE OF MADHYA PRADESH Vs. CHANDRAKESH SON OF PHOOL SINGH
|
May 20, 2011 |
STATE OF MADHYA PRADESH Vs. DEVI SINGH
|
May 4, 2011 |
STATE OF MADHYA PRADESH Vs. UMRAO SINGH THAKUR
|
February 11, 2011 |
STATE OF MP Vs. R R AGARAWAL
|
February 22, 2011 |
STATE OF MP Vs. RAFIQUE KHAN
|
December 12, 2011 |
SUBEDAR MAJOR MUKESH RANA Vs. UNION OF INDIA
|
July 8, 2011 |
SUBHASH Vs. STATE OF M P
|
February 2, 2011 |
SUBHASH JOSHI Vs. ANITA JOSHI
|
February 21, 2011 |
SUBHASHCHANDRA MUKHERJEE Vs. CHAIRMAN
|
March 22, 2011 |
Subrato Roy Vs. State of M.P.
|
March 16, 2011 |
SUDHA Vs. PATEL TRADERS
|
August 5, 2011 |
SUDHA VERMA Vs. RADHAVALLABH SHARMA
|
December 20, 2011 |
SUGAMLATA Vs. STATE OF M P
|
April 6, 2011 |
SUGANBAI Vs. INDER SINGH
|
June 23, 2011 |
SUGNABAI Vs. EICHER MOTORS LTD
|
June 30, 2011 |
SUJAN SINGH S/O ANRAT SINGH Vs. STATE OF M P
|
January 6, 2011 |
SUKESH AND RUPSINGH Vs. STATE OF M P
|
January 31, 2011 |
SUKHDEV PRASAD YADAV Vs. STATE OF M P
|
May 3, 2011 |
SUKKU ALIAS SUKHRAT Vs. STATE OF M P
|
October 1, 2011 |
SUKMANI ALIAS JYOTI Vs. JAGDISH
|
July 22, 2011 |
SULEKHA KUSHRE Vs. URMILA VINOD SAIYYAM
|
July 26, 2011 |
SUMAN JAIN Vs. LEELA BAI
|
February 2, 2011 |
SUMANLATA GUPTA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
August 11, 2011 |
SUMITRA RAJE Vs. ANIL KAK
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March 25, 2011 |
SUMMERA TELI Vs. STATE OF MADHYA PRADESH
|
February 15, 2011 |
SUNAINA BAI Vs. STATE OF M P
|
October 17, 2011 |
SUNDER, S/O PARAMLAL PAL AND ORS Vs. STATE OF M P
|
May 6, 2011 |
SUNIL Vs. STATE OF M P
|
December 9, 2011 |
SUNIL Vs. ASHOK KUMAR
|
November 18, 2011 |
Sunil Datta Vs. Vishal Singh Chandel
|
April 20, 2011 |
SUNIL DATTA, Vs. STATE OF M P
|
January 7, 2011 |
SUNIL KUMAR Vs. BABU BHAI
|
August 10, 2011 |
SUNIL KUMAR Vs. STATE OF M P
|
March 15, 2011 |
SUNIL KUMAR SHARMA Vs. STATE OF M P
|
January 5, 2011 |
SUNIL KUMAR SHRIVASTAVA Vs. UNION OF INDIA
|
April 7, 2011 |
SUNITA Vs. AKBAR
|
July 27, 2011 |
SUNITA Vs. RASHID KHAN
|
September 13, 2011 |
SUNITA JOSHI WIFE OF SURESH JOSHI Vs. STATE OF M P
|
May 16, 2011 |
SUNITA SINGH Vs. STATE OF M P
|
July 18, 2011 |
SUNPETPACK JABALPUR PVT.LIMITED Vs. STATE OF MADHYA PRADESH.
|
February 1, 2011 |
SUPREME BUILDCON PVT LTD Vs. M P TOURISM DEVELOPMENT CORPORATION LTD
|
August 25, 2011 |
SURAT SINGH Vs. VIMLA BAI
|
October 24, 2011 |
SURENDRA KUMAR JAIN AND ANOTHER Vs. SHAMBHU DAYAL AND OTHERS
|
December 20, 2011 |
SURENDRA KUMAR PANDEY Vs. STATE OF M P
|
February 17, 2011 |
SURENDRA SARAF Vs. HARISINGH GAUR VISHWA AVIDYALAYA
|
September 26, 2011 |
SURENDRA SINGH Vs. ARVIND ALIAS GUDDU S/O GIRVAR BHILALA & ORS
|
May 5, 2011 |
SURESH Vs. CHIEF EXECUTIVE OFFICER
|
November 7, 2011 |
SURESH Vs. ABDUL SALIM SHEIKH
|
August 24, 2011 |
SURESH Vs. CHIEF EXECUTIVE OFFICER
|
September 7, 2011 |
SURESH Vs. STATE OF M P
|
May 2, 2011 |
SURESH ACHARYA Vs. STATE OF M P
|
June 21, 2011 |
SURESH AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
SURESH CHAND UPADHYAY Vs. UNION OF INDIA
|
September 29, 2011 |
SURESH CHANDRA Vs. N C JAIN
|
November 21, 2011 |
SURESH KUMAR Vs. MOHAN LAL
|
July 25, 2011 |
SURESH KUMAR AGRAWAL Vs. STATE OF M P
|
March 11, 2011 |
SURESH KUMAR KESHWANI Vs. KISHAN LAL VISHWAKARMA
|
September 12, 2011 |
SURESH PAL SINGH Vs. STATE OF M P
|
December 9, 2011 |
SURESHCHANDRA S/O RAMCHANDRA Vs. STATE OF M P AND OTHERS
|
November 11, 2011 |
SURJEET AUTO AGENCY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
December 12, 2011 |
SURYA DIN Vs. NARAYAN DAS
|
September 6, 2011 |
SURYA PRAKASH SHUKLA Vs. STATE OF MADHYA PRADESH
|
April 19, 2011 |
SURYA ROSHNI LTD Vs. EMPLOYEES PROVIDENT FUND
|
March 24, 2011 |
SURYABALI DIXIT Vs. STATE OF M P
|
February 2, 2011 |
SUSHIL KUMAR Vs. STATE OF M P
|
November 29, 2011 |
SUSHIL KUMAR BACHWANI Vs. PRINCIPAL SECRETARY, STATE OF M P
|
July 26, 2011 |
SUSHIL KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 1, 2011 |
SUSHILA DEVI Vs. KHALIL AHMED
|
April 13, 2011 |
SUSHMA AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
SUSHMA KUMAR Vs. STATE OF M P
|
April 21, 2011 |
SUTARIA S/O NANSINGH BARELA AND ORS Vs. STATE OF M P
|
November 29, 2011 |
SVIL MINES LIMITED Vs. STATE OF M P
|
March 8, 2011 |
SVIL MINES LIMITED Vs. STATE OF M P
|
November 4, 2011 |
SVIL MINES LTD Vs. STATE OF M P
|
November 14, 2011 |
SWAMI PRASAD YADAV Vs. STATE OF M P
|
February 15, 2011 |
SWAMIJI PETROLEUM Vs. INDIAN OIL CORPORATION LTD
|
July 14, 2011 |
SWANTIKA Vs. INDIAN OIL CORPORATION LTD
|
February 15, 2011 |
SYNDICATE BANK Vs. GIAN CHAND JAIN
|
February 11, 2011 |
SYNERGY MEDIA ENTERTAINMENT LIMITED Vs. D B GROUP THROUGH D B CORPORATION LIMITED
|
January 13, 2011 |
T N S NAIR Vs. M P AUDYOGIK KENDRA VIKAS NIGAM LIMITED
|
October 11, 2011 |
TATA INTERNATIONAL LTD Vs. COMMISSIONER, CENTRAL EXCISE & CUSTOMS & ANOTHER
|
November 22, 2011 |
TEJ SINGH Vs. SRIBAI
|
November 8, 2011 |
TEJAS CONSTRUCTION AND INFRASTRUCTURE PVT LTD Vs. MUNICIPAL COUNCIL SENDHWA
|
May 20, 2011 |
TEJBALI KORI Vs. STATE OF M P
|
December 1, 2011 |
TEKCHAND PATEL Vs. STATE OF M P
|
December 7, 2011 |
THELA GUMTI FOOTPATH VYAPARI SEVA SAMITI Vs. STATE OF M P
|
April 28, 2011 |
TILAK RAJ SINGH Vs. STATE OF M.P. AND OTHERS
|
July 26, 2011 |
TINKU @ NARESH S/O SUNDAR LAL CHOUDHARI Vs. STATE OF M P
|
December 14, 2011 |
TRIVENI BAI Vs. VIMLA DEVI
|
February 1, 2011 |
TULSIRAM NARWARIYA Vs. MAHESH CHANDRA
|
June 24, 2011 |
U K SAMAL Vs. LOKAYUKT ORGANIZATION
|
April 29, 2011 |
U K SAMAL Vs. STATE OF M P
|
April 29, 2011 |
UDAIBHAN AND ORS Vs. STATE OF M P
|
December 14, 2011 |
UDALSINGH @ GOVINDSINGH Vs. STATE OF M P
|
December 14, 2011 |
UDAY NARAYAN SINGH Vs. STATE OF M P
|
November 18, 2011 |
UJJAIN DEVELOPMENT AUTHORITY Vs. KAILASH GHAVRI
|
November 24, 2011 |
UMA BAI Vs. STATE OF M P
|
December 13, 2011 |
UMA DUBEY Vs. STATE OF MADHYA PRADESH
|
July 19, 2011 |
UMA SHARMA Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
|
October 12, 2011 |
UMABAI KRISHNAJI PRAJAPAT & ORS. Vs. RAM SINGH ALIAS RAMU & ORS.
|
September 16, 2011 |
UMADUTT S/O BHOLERAM AND ORS Vs. STATE OF M P
|
June 27, 2011 |
UMAKANT DWIVEDI Vs. STATE OF M P
|
November 8, 2011 |
UMAKANT SHARMA Vs. STATE OF M P
|
March 22, 2011 |
UMARAON SINGH Vs. DISTRICT COLLECTOR
|
May 16, 2011 |
UMESH JANGALWAR Vs. MAHENDRA KUMAR JAIN
|
May 6, 2011 |
UMESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
April 15, 2011 |
UMMED SINGH AND ANOTHER Vs. PANNALAL
|
September 23, 2011 |
UNION OF INDIA Vs. BALBIR SINGH SIDHU
|
August 26, 2011 |
UNION OF INDIA Vs. AMARLAL WADHWANI
|
February 23, 2011 |
UNION OF INDIA Vs. JAYANT KUMAR GANGULI
|
March 14, 2011 |
UNION OF INDIA Vs. SHISHIR KUMAR SHUKLA
|
March 3, 2011 |
UNION OF INDIA Vs. OMPRAKASH
|
July 22, 2011 |
UNION OF INDIA Vs. UKKU SINGH
|
October 13, 2011 |
UNION OF INDIA Vs. M L KHARE
|
September 28, 2011 |
UNION OF INDIA Vs. DEVRAJ BAIS
|
October 13, 2011 |
UNION OF INDIA Vs. BHAGRI
|
December 14, 2011 |
UNION OF INDIA AND OTHERS Vs. LAKSHMI HARIDAS
|
December 10, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. GUMAN
|
January 22, 2011 |
UNITED INDIA INSURANCE CO.LTD Vs. PUNKI BAI
|
March 15, 2011 |
UNITED SOYA PRODUCTS LTD Vs. DY LABOUR COMMISSIONER BHOPAL
|
January 11, 2011 |
UPENDRA ARVINDEKAR Vs. STATE OF M P
|
August 1, 2011 |
UPENDRA SINGH CHOUHAN Vs. STATE OF M P
|
August 24, 2011 |
UPMA SINGH Vs. COMMISSIONER REWA
|
July 12, 2011 |
USHA AWASTHI Vs. SHAKUNTALA
|
September 19, 2011 |
USHA SHRIVASTAVA Vs. STATE OF M P
|
November 28, 2011 |
V K JAIN Vs. STATE OF M P
|
July 7, 2011 |
V K SHARMA Vs. STATE OF M P
|
June 28, 2011 |
V T P HIGHER SECONDARY SCHOOL Vs. STATE OF M P
|
November 29, 2011 |
VAIDYANATH PANDEY Vs. STATE OF M P
|
September 7, 2011 |
VALIULLA KHAN Vs. MAQBOOL KHAN
|
November 2, 2011 |
VANDANA UKEY Vs. MOHD AMEEN
|
February 24, 2011 |
VED PRAKASH MUKHARIYA Vs. BALMUKUND SHARMA
|
August 9, 2011 |
VED PRAKASH SHARMA Vs. STATE OF M P
|
January 21, 2011 |
VEENA RAO PHALKE Vs. UNION OF INDIA
|
January 25, 2011 |
VEER SINGH BHUGANTILAL Vs. STATE OF M P
|
January 11, 2011 |
VEER SINGH GOSH Vs. STATE OF M P
|
April 27, 2011 |
VEERU @ VIRENDRA, S/O SHALIGRAM PARDHAN Vs. STATE OF M P
|
March 10, 2011 |
VIBHA DEVI Vs. PARAMJEET SINGH
|
February 24, 2011 |
VIDHI GUPTA Vs. STATE OF M P
|
February 23, 2011 |
VIDIK SEVA KARMIK SANGH Vs. STATE OF MADHYA PRADESH
|
March 23, 2011 |
VIJAY Vs. POWER GRID CORPORATION OF INDIA LTD
|
September 19, 2011 |
VIJAY BAHADUR Vs. STATE OF M P
|
August 16, 2011 |
VIJAY CHOUDHARY Vs. VIMLABAI
|
April 5, 2011 |
VIJAY KUMAR ALIAS RAJU SONI Vs. STATE OF MADHYA PRADESH
|
May 19, 2011 |
VIJAY PRAKASH SAXENA Vs. STATE OF M P
|
March 14, 2011 |
VIJAY SINGH Vs. MAHESH CHOURASIYA
|
June 29, 2011 |
VIJAY SINGH PARIHAR Vs. STATE OF M P
|
July 27, 2011 |
VIJAYKUMAR JAIN Vs. STATE OF M P
|
August 18, 2011 |
VIJENDRA SINGH AND OTHERS Vs. STATE OF M P
|
December 2, 2011 |
VIKASH SHUKLA Vs. HIGH COURT OF M P
|
February 17, 2011 |
VIKKY ALIAS VIKAS Vs. STATE OF M P
|
December 13, 2011 |
VIKRAM PATEL Vs. M P STATE ELECTRICITY BOARD
|
January 24, 2011 |
VIKRAM SHARMA Vs. STATE BANK OF INDORE
|
November 10, 2011 |
VIKRAM SINGH BHADORIA Vs. STATE OF M P
|
March 17, 2011 |
VILLAGE PANCHAYAT ATRAILA Vs. STATE OF M P
|
March 25, 2011 |
VIMLA BAI Vs. MUKESH VERMA
|
December 13, 2011 |
VIMLA BARKADE Vs. STATE OF M P
|
August 3, 2011 |
VIMLA THAPAK Vs. M P MADHYA KSHETRA VITRAN CO LTD
|
June 20, 2011 |
VINOD Vs. STATE OF M P
|
March 30, 2011 |
VINOD KUMAR Vs. MOHAMMAD HAFIZ
|
November 15, 2011 |
VINOD KUMAR CHOURASIA Vs. LABOUR INSPECTOR
|
September 7, 2011 |
VINOD KUMAR JAIN Vs. UNION OF INDIA
|
November 22, 2011 |
VINOD KUMAR SHARMA Vs. UNION OF INDIA
|
June 21, 2011 |
VINOD KUMAR SURANA Vs. JAFAR MEWATI
|
January 17, 2011 |
VIPIN TRIVEDI Vs. MOHANLAL SHARMA
|
May 23, 2011 |
VIRENDRA KUMAR BHALADHARE Vs. STATE OF M P
|
August 2, 2011 |
VIRENDRA KUMAR GUPTA Vs. STATE OF M P
|
January 11, 2011 |
VIRENDRA KUMAR HAJARI Vs. STATE OF M.P.
|
July 12, 2011 |
VIRENDRA KUMAR SWARNKAR Vs. M P STATE AGRICULTURAL MARKETING BOARD
|
August 16, 2011 |
VIRENDRA SINGH Vs. PRINCIPAL
|
July 13, 2011 |
VISHAL SINGH Vs. STATE OF M P
|
February 3, 2011 |
VISHNU PRASAD TIWARI Vs. UNION OF INDIA
|
September 30, 2011 |
VIVEK MISHRA Vs. BHAGWAN RAJ PANDEY
|
August 25, 2011 |
VODAFONE ESSAR SPACETEL LIMITED Vs. ABHIYAAN LOGISTICS
|
July 26, 2011 |
W C I Vs. GYANWATI
|
July 13, 2011 |
WAHID SIDDIQUI Vs. STATE OF MADHYA PRADESH
|
April 15, 2011 |
WESTERN COALFILDS LTD Vs. KAUSHALYA BAI
|
August 29, 2011 |
WESTERN RAILWAY Vs. BAGI
|
December 13, 2011 |
Y P SINGH Vs. STATE OF M P
|
October 21, 2011 |
YADWINDER SINGH Vs. STATE OF MADHYA PRADESH
|
May 4, 2011 |
YAGYA NARAYAN Vs. STATE OF M P
|
April 27, 2011 |
YAKOOB KHAN Vs. PRADEEP SHRIMAL
|
March 17, 2011 |
YASIN Vs. STATE OF M P
|
August 17, 2011 |
YESHWANT CLUB Vs. STATE OF M P
|
March 18, 2011 |
YOGENDRA KUMAR SINGH Vs. M P RAJYA SAHAKARI BANK MARYADIT
|
February 10, 2011 |
YOGENDRA SINGH SENGAR Vs. BARKATULLAH UNIVERSITY
|
February 17, 2011 |
YOGESH AND ORS Vs. STATE OF M P
|
December 13, 2011 |
YOGESH KUMAR GULATI Vs. SATYA PRAKASH DHINGRA
|
April 26, 2011 |
YOGESH MALVIYA Vs. STATE OF M P AND ORS
|
January 4, 2011 |
YOGESHWAR PRASAD AND ANOTHER Vs. STATE OF M P
|
December 13, 2011 |
YOGRAJ Vs. PREMLATA
|
June 24, 2011 |
YUKUB ALI KHAN Vs. STATE OF M P
|
January 28, 2011 |
ZARINA BI Vs. STATE OF MADHYA PRADESH
|
February 24, 2011 |
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. STATE OF MP
|
May 3, 2011 |
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. RAJJU KHAN
|
December 13, 2011 |
ZILA THOK UPBHKTA Vs. STATE OF M P AND
|
July 13, 2011 |