A D N BAJPAI Vs. STATE OF MP
|
September 13, 2007 |
A K YADAV AND ORS Vs. STATE OF M P
|
November 29, 2007 |
A M NAIK Vs. VIJAY TARAN
|
September 13, 2007 |
A.S. MOTORS PVT. LTD. Vs. UNION OF INDIA
|
June 18, 2007 |
AARTI ARYA Vs. STATE OF MADHYA PRADESH
|
September 6, 2007 |
ABDE ALI Vs. HAKUMUDDIN
|
April 30, 2007 |
ABDUL HAFIZ Vs. BABLOO
|
March 28, 2007 |
ABDUL HAFIZ Vs. TARIQ MOHAMMAD
|
May 16, 2007 |
ABDUL HAMEED BASHIR MOHD Vs. SHAHJAHAN BEGUM
|
December 10, 2007 |
ABDUL MANNAN Vs. STATE OF M P
|
July 12, 2007 |
ABDUL RAJJAK Vs. STATE OF M P
|
March 15, 2007 |
ABDUL RAZZAQUE S/O ABDUL GAFOOR Vs. STATE OF M P
|
October 23, 2007 |
ABHAY Vs. STATE OF MADHYA PRADESH
|
December 5, 2007 |
ADARSH KISAN HIGHER SECONDARY SCHOOL Vs. STATE OF MADHYA PRADESH
|
March 22, 2007 |
ADINATH TRADERS Vs. COMMISSIONER, COMMERCIAL TAX DEPARTMENT, INDORE
|
December 11, 2007 |
AFSANA AND OTHERS Vs. KEDAR NATH SHARMA AND OTHERS
|
August 7, 2007 |
AGRAWAL INDOTEX LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAX
|
October 26, 2007 |
AGRO ENGINEERING (MP) (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2007 |
Ahuja Saw Mills Vs. Santosh Engineering Works
|
August 16, 2007 |
AJAY KANT Vs. ALKA SHARMA
|
June 19, 2007 |
AJAY PANDEY Vs. STATE OF MADHYA PRADESH
|
February 6, 2007 |
AJAY RAI Vs. STATE OF MP
|
October 26, 2007 |
AJAYPRATAP SINGH Vs. NARENDRA BHANDARI
|
August 17, 2007 |
AJAYSINGH S/O CHAGANLAL VARMA Vs. STATE OF M P
|
August 7, 2007 |
AJIT CHOUBEY Vs. SHARDA GRAMEEN BANK
|
September 27, 2007 |
AJIT KUMAR Vs. STATE OF M P
|
August 27, 2007 |
AJIT KUMAR PITALIYA Vs. INCOME TAX OFFICER
|
August 17, 2007 |
AKHIL BHARTIYA VIDHYARTHI PARISHAD Vs. STATE OF M P
|
June 21, 2007 |
AKILABEE Vs. SHYAMKUMAR
|
November 14, 2007 |
ALAWA NEELMANI Vs. STATE OF M P
|
April 5, 2007 |
ALFAHAD OMEGO EGGS PRODUCT LTD Vs. ANWAR HUSSAIN
|
March 26, 2007 |
ALL INDIA PUNJAB NATIONAL BANK OFFICERS' ASSOCIATION Vs. UNION OF INDIA
|
July 10, 2007 |
ALL INDIA STATE BANK Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 10, 2007 |
ALLIED ASIA GEARS LIMITED Vs. UNION OF INDIA
|
March 22, 2007 |
ALOK BHATNAGAR Vs. M P STATE CO OPERATIVE DAIRY FEDERATION LTD
|
October 9, 2007 |
AMAR BAHADUR SINGH Vs. DEVENDRA SINGH
|
July 18, 2007 |
AMAR SINGH Vs. POORAN
|
January 9, 2007 |
AMAR SINGH AND ORS. Vs. MANOJ KUMAR SHARMA AND ORS.
|
February 27, 2007 |
AMARJEET SINGH Vs. NARENDRA KAUR
|
April 2, 2007 |
AMARSINGH Vs. GULAM MOHD.
|
March 6, 2007 |
AMBARAM S/O KESHAJI Vs. SANTOSH S/O CHATRULAL
|
July 12, 2007 |
AMNA BI Vs. ROYAL TRANSPORT SERVICE
|
December 13, 2007 |
AMOL SINGH Vs. M P STATE
|
February 14, 2007 |
AMRESH CHAND PANDEY Vs. STATE OF M. P.
|
January 23, 2007 |
AMRIT VIDYA PEETH B ED COLLEGE Vs. STATE OF M P
|
November 29, 2007 |
ANAMIKA SHRIVASTAVA Vs. VIVEK SHRIVASTAVA
|
September 19, 2007 |
ANAND BAHADUR SINGH Vs. KAMTA PRASAD VISHWAKARMA
|
July 23, 2007 |
ANANDILAL CHOURASIA Vs. STATE OF M P
|
September 25, 2007 |
ANIL GUPTA Vs. STATE OF MP
|
December 1, 2007 |
ANIL KUMAR GUPTA Vs. STATE OF M P
|
November 15, 2007 |
ANIL KUMAR JAIN Vs. STATE OF M P
|
December 5, 2007 |
ANIL KUMAR JAIN Vs. MAYA JAIN
|
March 21, 2007 |
ANIS MOHAMMAD Vs. RASHIDA BAI
|
July 3, 2007 |
ANITA Vs. DHARMENDRA
|
March 6, 2007 |
ANITA GARG Vs. ALOK GARG
|
April 11, 2007 |
ANKI Vs. KALLU
|
March 21, 2007 |
ANOOP KUMAR TIWARI Vs. BHARAT SANCHAR NIGAMLIMITED
|
August 23, 2007 |
ANSHU DUBEY Vs. STATE OF M P
|
February 23, 2007 |
ANTIM Vs. INDERSINGH AND ANOTHER
|
October 11, 2007 |
ANUBHA MUNJARE Vs. STATE ELECTION COMMISSION
|
September 5, 2007 |
ANUJ SINGH Vs. STATE OF M P
|
May 11, 2007 |
ANURADHA PRAFULL VAIDH Vs. PRAFULL VAIDH
|
June 27, 2007 |
ANURAG JAIN AND ANOTHER Vs. RAMVEER SINGH AND OTHERS
|
March 28, 2007 |
APPELLATE AUTHORITY TRANSPORT COMMISSIONER Vs. DIVISIONAL MANAGER M P RAJYA PARIVAHAN NIGAM
|
November 1, 2007 |
ARCHANA DWIVEDI (DUBEY) Vs. ALI MOHAMMAD
|
May 2, 2007 |
ARIF KHAN Vs. MADANLAL
|
August 23, 2007 |
ARJUN KUMAR ASSUDANI Vs. STATE OF M P
|
March 8, 2007 |
ARORA CONSTRUCTION Vs. MANAGING DIRECTOR
|
July 6, 2007 |
ARUN Vs. STATE OF M P
|
May 10, 2007 |
ARUN KUMAR JAIN S/O SURAJBHAN JAIN Vs. STATE OF M P
|
September 27, 2007 |
ARUN KUMAR PATEL Vs. TERASI SAKET
|
November 15, 2007 |
ARUN MATHUR Vs. M P POLLUTION CONTROL BOARD
|
August 14, 2007 |
ARUN SHRIVASTAVA Vs. MADHYA PRADESH GOVERNMENT AND OTHERS (MADHYA PRADESH)(D.B.)(GWALIOR BENCH)
|
May 1, 2007 |
ARUN SINGH YADAV; AMIT CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
January 11, 2007 |
ARVIND AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
April 30, 2007 |
ARVIND BHATIA Vs. STATE OF MADHYA PRADESH
|
May 17, 2007 |
ARVIND KUMAR CHATURVEDI Vs. STATE OF M P
|
October 17, 2007 |
ARVIND KUMAR JAIN Vs. STATE OF M P
|
August 9, 2007 |
ARVIND KUMAR JAIN Vs. STATE OF MADHYA PRADESH
|
July 10, 2007 |
ARVIND PARWAL Vs. B.K. PANDYA
|
August 3, 2007 |
ARVIND SINGH Vs. STATE OF MADHYA PRADESH
|
March 17, 2007 |
ASGARALI SADIQUALI Vs. MOHANDAS GOVERDHANDAS
|
September 11, 2007 |
ASHA DEVI GUPTA Vs. UNION OF INDIA
|
May 9, 2007 |
Asharam Dixit Vs. Harinarayan
|
July 26, 2007 |
ASHISH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
|
July 26, 2007 |
ASHISH SAHU Vs. SUSHILA DEVI CHAUHAN
|
June 21, 2007 |
ASHISH TIWARI Vs. STATE OF M.P. AND OTHERS
|
March 23, 2007 |
ASHOK Vs. STATE OF M P
|
November 29, 2007 |
ASHOK Vs. STATE OF M P
|
March 23, 2007 |
ASHOK Vs. TABREJ
|
June 27, 2007 |
ASHOK Vs. K K SAXENA
|
November 20, 2007 |
ASHOK BISEN Vs. STATE OF M. P.
|
January 23, 2007 |
ASHOK BISEN Vs. STATE OF M P
|
April 23, 2007 |
ASHOK GEHANI Vs. SUSHIL KUMAR DHANWANI
|
February 6, 2007 |
ASHOK JOSHI Vs. UNION OF INDIA
|
January 25, 2007 |
ASHOK KESHWANI Vs. STATE OF M P
|
April 10, 2007 |
ASHOK KUMAR Vs. S.R. VERMA
|
September 25, 2007 |
ASHOK KUMAR GEHANI Vs. RANHET AGRAWAL
|
July 16, 2007 |
ASHOK KUMAR KAHAR Vs. MPSEB
|
January 22, 2007 |
ASHOK KUMAR MARWAHA Vs. GURUPAL SINGH
|
July 24, 2007 |
ASHOK KUMAR MISHRA Vs. DURGAVATI
|
June 29, 2007 |
ASHOK KUMAR PATEL Vs. RAM NIRANJAN DUBEY
|
June 18, 2007 |
ASHOK KUMAR SHRIVASTAVA Vs. STATE OF M P
|
January 23, 2007 |
ASHOK SINGH BHADORIA Vs. STATE OF M P AND ORS
|
September 14, 2007 |
Asian Electronics Ltd., Thane Vs. M.P. State Electricity Board
|
April 13, 2007 |
ASIAN TELEPHONE SERVICES LTD. Vs. STATE
|
August 30, 2007 |
ASLAM Vs. STATE OF M.P.
|
May 2, 2007 |
ASSET RECONSTRUCTION COMPANY MUMBAI Vs. PAHARPUR COOLING TOWERS LTD
|
August 6, 2007 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. ASHRAM MADHYAMIK
|
January 2, 2007 |
ASSOCIATED BUILDERS AND CONTRACTORS Vs. SOUTH EASTERN COALFIELDS LTD
|
July 10, 2007 |
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF M P
|
July 9, 2007 |
ASSTT CIT Vs. D AND H SECHERON ELECTRODES (P) LTD
|
November 21, 2007 |
ATIBAI Vs. STATE OF MP
|
October 1, 2007 |
Atul Kumar Jain Vs. Shriram @ Radheshyam
|
April 30, 2007 |
AYODHYA SINGH Vs. KAMLESH SINGH
|
October 31, 2007 |
AYYUB ALI Vs. STATE OF MADHYA PRADESH
|
October 31, 2007 |
AZMER SINGH Vs. BOARD OF REVENUE
|
July 25, 2007 |
B B VERMA Vs. STATE OF MP
|
September 25, 2007 |
B D BHANOT AND SONS Vs. NARMADA ENTERPRISES
|
May 9, 2007 |
B P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
September 3, 2007 |
B RAMAN Vs. TO WHOM SO EVER
|
December 13, 2007 |
B.S. Jaiswal Vs. State of M.P.
|
October 31, 2007 |
B.S. PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 16, 2007 |
B.S. SHARMA Vs. FOOD CORPORATION OF INDIA
|
July 30, 2007 |
B.S.N. JOSHI AND SONS LTD. Vs. STATE OF M.P. AND OTHERS
|
February 9, 2007 |
BABA SAHEB NIMBALKAR Vs. LAXMI BAI
|
February 22, 2007 |
BABITA GUPTA Vs. RAJENDRA KUMAR GUPTA
|
August 17, 2007 |
BABLOO Vs. STATE OF MADHYA PRADESH
|
August 6, 2007 |
BABLU MANDAL Vs. VANDANA BHOWMIK
|
November 2, 2007 |
BABU LAL Vs. KEWAL CHAND
|
September 18, 2007 |
BABU SHUKLA Vs. STATE OF M P
|
December 3, 2007 |
BABULAL Vs. SHIVKUMAR TIWARI
|
February 23, 2007 |
BABULAL Vs. MAHESH
|
September 24, 2007 |
BABULAL JAIN Vs. INCOME-TAX OFFICER
|
March 2, 2007 |
BABULAL KANHAIYALAL & SONS Vs. SURAJ BHAN OILS PVT. LTD.
|
May 16, 2007 |
BACHCHALAL SINDHI Vs. MUNICIPAL COUNCIL SHAHDEL
|
January 18, 2007 |
BADAM SINGH Vs. STATE OF M P
|
May 16, 2007 |
BADRI VISHAL GUPTA Vs. STATE OF M P
|
July 23, 2007 |
BADSHAH ALIAS TAJ MOHAMMAD Vs. STATE OF M.P.
|
August 23, 2007 |
BAITAL SINGH Vs. SHRILAL
|
September 20, 2007 |
BAL KISHAN Vs. STATE OF M P
|
November 20, 2007 |
BALA PRASAD PANT Vs. STATE OF M P
|
February 27, 2007 |
BALA RAO Vs. STATE OF M P
|
October 26, 2007 |
BALARAM AND ANOTHER Vs. BACHAN SINGH AND OTHERS
|
April 3, 2007 |
BALESHWAR DAYAL JAISWAL Vs. STATE OF M P
|
October 9, 2007 |
BALKRISHNA CHHAPARIYA Vs. HIGH COURT OF JUDICATURE AT JABALPUR
|
August 27, 2007 |
BALUNATH S/O PRABHUNATH Vs. AADITYA S/O SITARAM
|
November 13, 2007 |
BANARSI DEVI JAIN Vs. M P TRANSPORT CO
|
December 5, 2007 |
BANARSI DEVI JAIN Vs. M P TRANSPORT COMPANY
|
December 6, 2007 |
BANE SINGH Vs. STATE OF M P
|
January 17, 2007 |
BANK OF MAHARASHTRA Vs. PRIYANKA OVERSEAS LTD. AND ORS.
|
August 16, 2007 |
BASANT SINGH Vs. STATE OF M P
|
May 3, 2007 |
BASANTILAL Vs. SHUSHEELADEVI
|
February 9, 2007 |
BHADDU Vs. STATE OF M P
|
December 4, 2007 |
BHAGATRAM ARORA Vs. BHAGWAT SWAROOP SHARMA
|
April 2, 2007 |
BHAGWAN CHARAN SON OF LALA BHAIYA Vs. STATE OF M P
|
February 12, 2007 |
Bhagwan Singh Vs. Shyamlal
|
January 19, 2007 |
BHAGWANDAS Vs. NOOR MOHAMMAD
|
July 9, 2007 |
BHAGWATIBAI Vs. STATE OF M P
|
July 12, 2007 |
BHARAT PANDEY Vs. STATE OF M.P.
|
April 10, 2007 |
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESH PRASAD
|
February 1, 2007 |
BHARTI RAI Vs. MUKESH RAI
|
July 17, 2007 |
BHARTIYA KISHAN SANGH DISTRICT BHIND Vs. UNION OF INDIA
|
September 19, 2007 |
BHASKAR RAO JOSHI Vs. ASHOK GRAH NIRMAN SAHKARI SAMSTHA
|
December 17, 2007 |
BHAV SING Vs. SAVIRANT
|
October 11, 2007 |
BHAWARLAL Vs. KASTURI BAI
|
July 10, 2007 |
BHERO PRASAD Vs. STATE OF M P
|
February 5, 2007 |
BHERULAL Vs. GRASIM INDUSTRIES LTD
|
April 24, 2007 |
BHONERAJA @ BHONESINGH @ DHURJANSINGH; SHEIKH HAKIM; HARDAS Vs. STATE OF MADHYA PRADESH
|
August 2, 2007 |
BHUPESH TAILOR Vs. MOHD IQBAL
|
August 29, 2007 |
BHURJI Vs. STATE OF MADHYA PRADESH
|
February 15, 2007 |
BHUSHAN Vs. BALA PRASAD
|
June 26, 2007 |
BHUWAN KUMAR RATHORE Vs. M.P. RAJYA SAHKARI BANK MARYADIT
|
July 24, 2007 |
BIHARI Vs. STATE OF M P
|
September 14, 2007 |
BIHARILAL Vs. PANNALAL
|
November 27, 2007 |
BIHARILAL TAMRAKAR Vs. STATE OF M. P.
|
January 25, 2007 |
BIJJU ALIAS BRIJLAL Vs. STATE OF M P
|
February 23, 2007 |
BIRENDRA KUMAR TIWARI Vs. DIRECTOR, C.P. RAILWAY BOARD
|
April 27, 2007 |
BIRJHA BAI Vs. STATE OF MP
|
November 1, 2007 |
BRAJESH KUMAR AWASTHI Vs. STATE OF M P
|
January 10, 2007 |
BRAJESH KUMAR CHAURASIA Vs. SECRETARY
|
February 8, 2007 |
BRAJESH KUMAR SHARMA Vs. RAMPRAKASH KULSHRESTHA
|
February 27, 2007 |
BRAJESH PRATAP SINGH Vs. STATE OF M P
|
May 1, 2007 |
BRIJ BAHADUR SINGH Vs. BHAGWAN RAJPUT
|
November 22, 2007 |
BRIJ KISHORE PALOD Vs. D M ENGINEERING P LTD
|
September 3, 2007 |
BRIJ KISHORE PARASHAR Vs. STATE OF M P
|
January 16, 2007 |
BRIJESH KUMAR JAIN Vs. STATE OF MP
|
September 11, 2007 |
BRIJLAL Vs. STATE OF M P
|
August 3, 2007 |
BRIJLAL KHILWANI Vs. SOHAN
|
March 29, 2007 |
BRUNDAVAN SHARMA Vs. CHARANJIT NAGPAL
|
February 13, 2007 |
BUDHARAM Vs. STATE OF M P
|
June 26, 2007 |
BUDHDHELAL SAHU Vs. HARDAS
|
July 5, 2007 |
BUTTAN BAI Vs. RAMLAL KEVAT
|
May 7, 2007 |
C P JAIN Vs. INSPECTOR BUILDING
|
January 16, 2007 |
CADBURY INDIA LTD. Vs. STATE OF M.P.
|
April 10, 2007 |
CADBURY INDIALIMITED Vs. UNION OF INDIA
|
August 16, 2007 |
CANARA TECHNOLOGIES LTD Vs. UNION OF INDIA
|
August 6, 2007 |
CENTER FOR ENVIRONMENT PROTECTION RESEARCH AND
DEVELOPMENT INDORE Vs. STATE OF MADHYA PRADESH
|
March 23, 2007 |
CENTRAL BANK OF INDIA Vs. VIKRAM SINGH RANA
|
March 28, 2007 |
CENTRAL HATCHERIES PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 17, 2007 |
Central Hatcheries Pvt. Ltd. Vs. State of M.P.
|
January 9, 2007 |
CENTRAL INDIA MOTERS Vs. DEWASHISH
|
October 26, 2007 |
CHAGAN SINGH Vs. JOINT REGISTRAR
|
April 5, 2007 |
CHAMAN BAI Vs. STATE OF MADHYA PRADESH
|
July 16, 2007 |
CHAMPAK KUMAR Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
|
August 23, 2007 |
Chanan Singh Vs. State of M.P.
|
February 9, 2007 |
CHAND MEHTA Vs. C.K. DISTRIBUTOR
|
September 13, 2007 |
CHANDA BAI Vs. STATE OF M.P.
|
August 9, 2007 |
CHANDAN SINGH Vs. RANDHEER SINGH
|
March 15, 2007 |
CHANDARBAI Vs. MAHESH
|
July 20, 2007 |
CHANDER SINGH CHAMAR Vs. STATE OF MADHYA PRADESH
|
June 28, 2007 |
CHANDMAL Vs. LAXMINARAYAN
|
March 13, 2007 |
CHANDRA KUMAR Vs. STATE BANK OF INDIA
|
July 31, 2007 |
CHANDRA SHEKHAR Vs. NAVIN
|
November 20, 2007 |
CHANDRABHAN Vs. STATE OF M P
|
April 30, 2007 |
CHANDRAJIT SINGH Vs. SURENDRA NARAYAN GUPTA
|
May 16, 2007 |
CHANDRAKANTA JAISWAL Vs. LEELA BAI AND OTHERS
|
June 27, 2007 |
CHANDRAKANTA W/O MANAKLALJI SHARMA Vs. STATE OF M.P. AND OTHERS
|
January 11, 2007 |
CHANDRAPAL SINGH Vs. STATE OF M P
|
April 16, 2007 |
CHANDRAPARKASH Vs. RAMCHARAN
|
April 25, 2007 |
CHANDRIYA S/O MANSHARAM Vs. STATE OF M P
|
March 7, 2007 |
CHARAN Vs. STATE OF M P
|
September 19, 2007 |
CHARAN SINGH KANSANA Vs. STATE OF MP
|
January 3, 2007 |
CHARLI RAJA Vs. STATE OF M P
|
May 16, 2007 |
CHAUDHARY DILIP SINGH KANYA Vs. JIWAJI UNUVERSITY GWALIOR
|
September 25, 2007 |
CHENSING ALIAS CHENA BARELA Vs. STATE OF M P
|
August 29, 2007 |
CHETAK CONSTRUCTION LIMITED Vs. OM PRAKASH
|
August 31, 2007 |
CHETAN PATIDAR Vs. STATE OF M.P.
|
August 10, 2007 |
CHETRAM S/O MATHAI PARDHAN Vs. STATE OF M P
|
February 22, 2007 |
CHHAKODILAL SAKET Vs. STATE OF MADHYA PRADESH
|
January 11, 2007 |
CHHANUA Vs. STATE OF M P
|
February 9, 2007 |
CHHINGARAM Vs. STATE OF MADHYA PRADESH
|
July 30, 2007 |
CHHITU S/O NANSINGH BHIL Vs. STATE OF M.P.
|
January 24, 2007 |
CHHOTA Vs. KOYALI
|
January 19, 2007 |
CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
March 12, 2007 |
CHIEF GENERAL MANAGER Vs. KRISHNA GOND
|
February 14, 2007 |
CHIEF MUNICIPAL OFFICER Vs. CHAMPALAL
|
April 24, 2007 |
CHOITHRAM HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA (UOI)
|
September 3, 2007 |
CHOTE LAL Vs. MULABAI
|
May 7, 2007 |
CHOUDHARY BUILDERS (P) LTD. Vs. PRINCIPAL SECRETARY, UNION OF INDIA (UOI)
|
January 4, 2007 |
CHOUDHARY CHHATAR SINGH Vs. HARSH KUWAR
|
May 14, 2007 |
CHUNNILAL SHARMA Vs. VIDYA SHARMA
|
October 23, 2007 |
CIT Vs. CHIRAG METAL ROLLING MILLS (P) LTD
|
March 21, 2007 |
CIT Vs. DEEPAK KUMAR GARG
|
May 11, 2007 |
CIT Vs. MADHYA PRADESH TYRES CO.
|
July 5, 2007 |
CIT, SPECIAL RANGE-2 Vs. VIPPY SOLVEX PRODUCTS LTD
|
March 29, 2007 |
COMMISSIONER Vs. VIDHYA CYLINDER PVT LTD
|
February 20, 2007 |
COMMISSIONER INCOME TAX Vs. CENTRAL INDIA GASES P LTD
|
September 20, 2007 |
COMMISSIONER OF C EX , BHOPAL Vs. LISHA ENGINEERING INDUSTRIES
|
October 1, 2007 |
COMMISSIONER OF INCOME TAX Vs. PANKAJ J. SANGHVI
|
April 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES (INDIA) LTD.
|
September 19, 2007 |
COMMISSIONER OF INCOME TAX Vs. SHIYA DAWOODI BOHARA JAMAT
|
October 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LTD.
|
May 2, 2007 |
COMMISSIONER OF INCOME TAX Vs. RATHI FINLEASE LTD
|
October 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. K.D. WIRES (P) LTD.
|
September 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. VIJAY FOUNDARY AND ENGG. WORKS
|
September 17, 2007 |
COMMISSIONER OF INCOME TAX Vs. RAJENDRA KUMAR SINGH MODI
|
January 22, 2007 |
COMMISSIONER OF INCOME TAX Vs. SURESH CHAND GOYAL
|
January 11, 2007 |
COMMISSIONER OF INCOME TAX Vs. MADHU BAI LODHA
|
September 13, 2007 |
COMMISSIONER OF INCOME TAX Vs. NARMADA GINNING AND PRESSING FACTORY
|
August 9, 2007 |
COMMISSIONER OF INCOME TAX Vs. FRONTLINE SOFTWARE AND SERVICES (P) LTD.
|
March 26, 2007 |
COMMISSIONER OF INCOME TAX Vs. AJITSINGH KHAJANCHI
|
April 25, 2007 |
COMMISSIONER OF INCOME TAX Vs. NARMADA GINNING AND PRESSING FACTORY
|
August 8, 2007 |
COMMISSIONER OF INCOME TAX BHOPAL Vs. MORENA RE ROLLING INDUSTRIES DEV CO P LTD
|
April 5, 2007 |
COMMISSIONER OF INCOME-TAX Vs. M.P. FINANCIAL CORPORATION
|
April 13, 2007 |
COMMISSIONER OF INCOME-TAX Vs. LILASONS BREWERIES P. LTD
|
September 20, 2007 |
COMMISSIONER OF INCOME-TAX Vs. V.N. DUBE, PROPRIETOR, PHOENIX POULTRY
|
May 7, 2007 |
COMMISSIONER OF WEALTH TAX Vs. INDRANI BAI
|
August 30, 2007 |
COMMISSIONER, INCOME-TAX Vs. ASHOK KUMAR MANIBHAI PATEL
|
September 18, 2007 |
CROMPTON GREEVES LIMITED Vs. STATE OF M.P.
|
March 20, 2007 |
D D SHARMA Vs. MADHYA PRADESH RURAL ROADS DEVELOPMENT AUTHORITY
|
August 9, 2007 |
D N BHARTHARE Vs. STATE OF M P
|
November 20, 2007 |
D.K. SINGH PARIHAR Vs. STATE OF M. P.
|
May 16, 2007 |
DADU RAM ALIAS MOHANLAL Vs. STATE OF MADHYA PRADESH
|
January 24, 2007 |
DALSINGH Vs. SHANTILAL
|
June 25, 2007 |
DALSO BAI Vs. HALKO BAI
|
July 12, 2007 |
DAMODAR SHARMA Vs. NATHU RAM JATAV
|
February 26, 2007 |
DARSHATH Vs. STATE OF M P
|
December 3, 2007 |
DASHRATH PRASAD Vs. STATE OF MADHYA PRADESH
|
January 9, 2007 |
DATA RAM Vs. STATE OF MADHYA PRADESH
|
August 16, 2007 |
DAYALU @ DAYARAM Vs. STATE OF M.P.
|
January 4, 2007 |
DAYARAM S/O KUNWARJI Vs. BADRISINGH S/O AMRITSINGH
|
March 29, 2007 |
DEEPA KUTTAPAN Vs. ANIL RAJAN
|
January 12, 2007 |
DEEPAK CHATURVEDI Vs. STATE OF MP
|
November 23, 2007 |
DEEPENDRA SINGH ALIAS DEEPAK PARIHAR Vs. SHAKUNTALA PAL
|
September 28, 2007 |
DEEPU Vs. STATE OF M .P.
|
June 20, 2007 |
DEO KUMAR Vs. KAILASH CHAND
|
June 29, 2007 |
DEPUTY COMMISSIONER OF INCOME TAX (ASSTT.) Vs. BHOPAL MOTORS LTD.
|
July 17, 2007 |
DEVDAS Vs. KALYAN
|
March 20, 2007 |
DEVENDRA KUMAR Vs. RAJENDRA SINGH
|
February 1, 2007 |
DEVENDRA KUMAR JAIN Vs. MANOHAR LAL
|
May 15, 2007 |
DEVENDRA KUMAR PATLE Vs. MANJUSHRI PATLE
|
December 3, 2007 |
DEVENDRA SINGH Vs. STATE OF M P
|
July 10, 2007 |
DEVENDRA SINGH Vs. STATE OF M P
|
April 30, 2007 |
DEVESH KUMAR PATHAK Vs. STATE OF MADHYA PRADESH
|
July 5, 2007 |
DEVI PRASAD SHRIVASTAVA Vs. ZILA SAHKARI KRISHI AND GRAMIN VIKAS BANK
|
February 20, 2007 |
DEVI SINGH & ORS Vs. SAJIDKHAN & ORS
|
July 24, 2007 |
DEVISINGH Vs. VIKRAMSINGH
|
October 17, 2007 |
DEVISINGH S/O NIRBHAYSINGH Vs. STATE OF M P
|
February 28, 2007 |
DEVKI LEASING AND FINANCE LTD Vs. NATIONAL COMMODITY
|
June 11, 2007 |
DEVKUNWARBAI Vs. SAIDA BEGAM
|
May 9, 2007 |
DEVRAJ S/O BALDEV PRASAD SHARMA Vs. NAINA DEVNANI W/O RAMESH DEVNANI AND OTHERS
|
October 16, 2007 |
Dewas Development Authority Vs. State of M.P.
|
February 12, 2007 |
DHANIRAM TEKAM Vs. STATE OF M P
|
August 6, 2007 |
DHANNALAL & ANR Vs. NARAYAN PRASAD & ORS
|
January 11, 2007 |
DHANNALAL S/O BHUWANJI JAT Vs. STATE OF M P
|
April 10, 2007 |
DHARAMDAS NEEHLANI Vs. STATE GOVT OF M P
|
August 17, 2007 |
DHARAMPAL Vs. STATE OF M P
|
May 15, 2007 |
DHARMENDRA BAHADUR SINGH Vs. SCINDIA ENGINEERING COLLEGE
|
March 21, 2007 |
DHARMENDRA KUMAR Vs. LAXMI NARAYAN AND ORS.
|
February 6, 2007 |
DHARMENDRA KUMAR MOTIWALA Vs. VIDYA THAKUR
|
January 10, 2007 |
DHARMENDRA PRATAP SINGH ALIAS KUNWAR SINGH Vs. STATE OF M P
|
December 11, 2007 |
Dharmendra Singh Vs. State of M.P.
|
January 15, 2007 |
DHIRAJSINGH KALUSINGH Vs. SARDARSINGH LALJIRAM
|
April 28, 2007 |
DHULYA @DHLJI S/O UMMAD Vs. STATE OF M.P.
|
June 20, 2007 |
DHYAN SINGH Vs. SHAKUNTALABAI
|
March 28, 2007 |
DILIP Vs. ASHA
|
February 14, 2007 |
DILIP S/O DAYARAM Vs. SHYAMDEV S/O RAM KHILAWAN MEHTA
|
April 17, 2007 |
DILJEET MOHAN GORAKSHKAR Vs. STATE OF MADHYA PRADESH
|
October 5, 2007 |
DILSHAD BEE W/O IQUBAL Vs. KASAM
|
March 28, 2007 |
DINESH GYANANI Vs. STATE OF M P
|
June 21, 2007 |
DINESH MALVIYA Vs. SHAMIM MIYAN
|
August 14, 2007 |
DINESH S/O SHRI RADHESHYAM Vs. STATE OF M P
|
August 13, 2007 |
DINESH SHARMA Vs. PT RAMPRASAD PUJARI DHARMIK
|
November 13, 2007 |
DINESH SHARMA Vs. STATE OF M.P.
|
July 17, 2007 |
DINKAR JOSHI Vs. NITIN TIWARI
|
November 29, 2007 |
DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH Vs. S C DIXIT
|
October 8, 2007 |
DIRENDRA SINGH Vs. GOPI SINGH KALICHARAN
|
February 8, 2007 |
Dirgan Lodhi Vs. State of M.P.
|
July 23, 2007 |
DIVISIONAL RAILWAY MANAGER Vs. TRIVENI BAI JHARIYA
|
May 1, 2007 |
DIWAN JODHARAM CONTRACTOR Vs. UNION OF INDIA
|
January 5, 2007 |
DIWAN SINGH Vs. STATE OF M P
|
August 24, 2007 |
DURGA KORI Vs. RAM GOPAL
|
November 28, 2007 |
DURGA PRASAD Vs. LAXMINARAYAN RAM GOPAL
|
September 17, 2007 |
DUSHYANT CHIMANIA Vs. STATE OF M P
|
February 1, 2007 |
DWARIKA PRASAD Vs. SMT. NIRMALA
|
March 29, 2007 |
DWARIKAPRASAD TIWARI Vs. STATE OF M P
|
July 27, 2007 |
DY C M E SUB AREA MANAGER Vs. UNION OF INDIA
|
September 27, 2007 |
Dy. Commissioner of Income Tax, Special Range-2 Vs. Vippy Solvex Products Ltd.
|
March 29, 2007 |
EASTERN AIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 6, 2007 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOHANLAL
|
July 31, 2007 |
EXECUTIVE ENGINEER (CIVIL), MPEB Vs. ASSTT COMMR, C EX, UJJAIN
|
November 13, 2007 |
FAKEER MOHAMMAD Vs. RAMESHCHANDRA
|
January 16, 2007 |
FALKAN MEDICO LTD. Vs. PANKAJ ADVERTISING
|
September 14, 2007 |
FAREED BAIG Vs. STATE OF M P
|
September 11, 2007 |
FATEMA BAI Vs. STATE OF MP
|
April 19, 2007 |
FATTU Vs. RAJU SINGH
|
January 8, 2007 |
FAYYUM Vs. STATE OF M P
|
August 14, 2007 |
FIVE STAR DEVELOPERS PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
March 6, 2007 |
FOOD CORPORATION OF INDIA Vs. SANCHETI RICE MILL
|
September 5, 2007 |
FR LUCAS I Vs. STATE OF M P
|
August 10, 2007 |
FR. LUCAS I Vs. STATE OF M.P.
|
August 1, 2007 |
G L PUROHIT Vs. ISHAQ ALI ROSHAN
|
October 5, 2007 |
GABBAR SINGH Vs. COLLECTOR GWALIOR
|
February 6, 2007 |
GAJANAND AWASTHY Vs. SHARIF KHAN
|
October 24, 2007 |
GANESH PRASAD Vs. STATE OF M.P.
|
September 11, 2007 |
GANESH RAO Vs. MADHYA PRADESH STATE ELECTION COMMISSION
|
April 18, 2007 |
GANGA RAM PATEL Vs. MOHAMMAD ZAHEED KHAN
|
April 17, 2007 |
GANJA Vs. STATE OF M P
|
May 4, 2007 |
GANPAT Vs. DARSHANLAL
|
March 21, 2007 |
GANPAT Vs. STATE OF M P
|
August 14, 2007 |
GARIMA AUTOMOBILES P. LTD. Vs. STATE
|
December 3, 2007 |
GATIMAN AUTO PVT LTD Vs. UNION OF INDIA
|
July 26, 2007 |
GATTI RAM ALIAS MANI RAM Vs. STATE OF M P
|
May 8, 2007 |
GAURISHANKAR Vs. MADANLAL
|
September 26, 2007 |
GAYA PRASAD PATHAK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 2007 |
GAYADEEN SINGH TOMAR Vs. STATE OF M P
|
August 14, 2007 |
GEETA DEVI YADAV Vs. ARCHANA
|
September 6, 2007 |
GENDALAL Vs. STATE OF M P
|
July 4, 2007 |
GENDLAL AGRAWAL Vs. STATE OF M P
|
February 2, 2007 |
General Manager Vs. State of M.P.
|
January 16, 2007 |
GHANSHYA SWAROOP SHARMA Vs. DIRECTOR GENERAL OF POLICE, BHOPAL AND OTHERS
|
March 21, 2007 |
GHANSHYAM Vs. KANHAIYALAL
|
May 2, 2007 |
GHASIRAM Vs. STATE OF M P
|
September 20, 2007 |
GILT PACK LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2007 |
GIRDHARILAL Vs. CHHAGANLAL
|
July 23, 2007 |
GIRRAJ GUPTA Vs. STATE OF M. P.
|
January 23, 2007 |
GIRVARSINGH RAWAT Vs. STATE OF M P
|
February 14, 2007 |
GOKUL PRASAD Vs. STATE OF MADHYA PRADESH
|
July 4, 2007 |
GOKUL S/O NAGGAJI Vs. STATE OF M P
|
May 15, 2007 |
GOPAL GARG Vs. M P GOVT
|
July 11, 2007 |
GOPAL SHARMA Vs. CENTRAL BUREAU OF NARCOTICS INDORE
|
August 2, 2007 |
GOPI BAI Vs. STATE OF M P
|
March 23, 2007 |
GOPI PRASAD Vs. STATE OF M P
|
March 6, 2007 |
GOURILAL LAXMAN Vs. BANESINGH DEVILAL
|
October 15, 2007 |
GOVERDHAN GURJAR Vs. STATE OF MP
|
September 25, 2007 |
GOVERDHANDAS AGRAWAL Vs. GOPIBAI AGRRAWAL
|
September 3, 2007 |
GOVERNMENT OF M.P. AND OTHERS Vs. RAKESH KUMAR GUPTA
|
May 1, 2007 |
GOVIND MADHAV TIWARI Vs. ZILA SAHKARI KENDRIYA BANK
|
March 12, 2007 |
GOVIND S/O MADHUJI BHARTI Vs. STATE OF M P
|
August 7, 2007 |
GOVIND S/O SHANTILAL GUPTA Vs. STATE OF M P
|
February 27, 2007 |
GOYAL M.G. GASES PVT. LTD. AND ANOTHER Vs. KAMALJEET SINGH BHATIA AND ANOTHER
|
May 18, 2007 |
GREATER GWALIOR SHMASHAN JEERNODDHAR TRUST GWALIOR Vs. STATE OF M P
|
August 14, 2007 |
GUDDA Vs. STATE OF M. P.
|
July 30, 2007 |
GUDDI DEVI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 12, 2007 |
Guizar Vs. State of M.P.
|
January 4, 2007 |
GULABBAI Vs. STATE OF MADHYA PRADESH
|
April 30, 2007 |
GULE BEGUM Vs. STATE OF M P
|
February 20, 2007 |
GULKHAN Vs. OM PRAKASH KHATRI
|
October 30, 2007 |
GURMEET SINGH Vs. NAGAR NIGAM
|
April 25, 2007 |
GWALIOR DISTILLERIES LTD Vs. UNION OF INDIA
|
August 21, 2007 |
GWALIOR DUGDHA SANGH Vs. STATE OF M P
|
September 7, 2007 |
GYANCHAND Vs. MOHANLAL
|
July 24, 2007 |
GYARSI LAL Vs. RAJESH KUNWARI
|
March 2, 2007 |
HAFIZ NOORBUX Vs. DATTATREY JOSHI
|
October 30, 2007 |
HAFIZ ZAKIR HUSSAIN Vs. AKOLA JANTA COMMERCIAL CO OPERATIVE BANK LTD
|
October 17, 2007 |
HAJI MOHD Vs. RAVINDRA
|
September 18, 2007 |
HAJI MOHD ISLAM Vs. ASGAR ALI
|
March 7, 2007 |
HAKIM ALI Vs. VIJAY BAHADUR
|
May 8, 2007 |
HALKI BAI Vs. RAJENDRA KATIKEY
|
August 16, 2007 |
HANNU @ HANIF Vs. STATE OF M P
|
October 24, 2007 |
HANSA Vs. STATE OF M P
|
March 19, 2007 |
HANSRAJ Vs. STATE OF M. P .
|
February 15, 2007 |
HARI Vs. STATE OF M P
|
May 2, 2007 |
HARI RAM SHEHAR Vs. STATE OF M.P.
|
July 24, 2007 |
HARI SIDDHI CONSTRUCTION COMPANY Vs. RAGHUNANDAN
|
August 31, 2007 |
HARIDAS CHAUDHRY Vs. STATE OF M P
|
November 28, 2007 |
HARIHAR SINGH Vs. DILAU
|
October 15, 2007 |
HARIKISHAN Vs. STATE OF M P
|
February 2, 2007 |
Hariom Agrawal Vs. Prakash Chand Malviya
|
October 8, 2007 |
HARIOM VANI Vs. MUNNALAL MAHESHWARI
|
April 25, 2007 |
HARIPAL SINGH Vs. RAJESH
|
April 9, 2007 |
HARIPRASAD Vs. DHANNU SHYAMLAL
|
March 15, 2007 |
HARIPRASAD TIWARI Vs. RAJARAM YADAV @ PYARELAL YADAV
|
April 4, 2007 |
HARIRAM ALIAS HARISHANKAR Vs. STATE OF MADHYA PRADESH
|
April 3, 2007 |
Harish chandra Vs. P.K. Dwivedi
|
March 14, 2007 |
HARISH CHANDRA AGRAWAL Vs. STATE OF M P
|
May 8, 2007 |
HARISH RAISEN Vs. KAVITABAI RAISEN
|
April 27, 2007 |
HARISH TOLANI Vs. MUNICIPAL CORPORATION
|
May 10, 2007 |
HARISHANKAR SHARMA Vs. SHRIKRISHNA DUBEY
|
October 3, 2007 |
HARISHANKAR SHARMA Vs. SHRIKRISHAN DUBEY
|
October 31, 2007 |
HARPRASAD MISHRA Vs. STATE OF M P
|
January 10, 2007 |
HASEENABI D/O WASAL BAIG Vs. KADIR BAIG S/O RASUL BAIG
|
October 26, 2007 |
HASHIMALI TAHIRALI Vs. SHASHIKANT MANAKCHAND (D) BY L.RS.
|
October 15, 2007 |
HASTIMAL Vs. JAGDISH
|
December 3, 2007 |
HAV GAMBHIR SINGH CHAHAR Vs. UNION OF INDIA
|
March 1, 2007 |
HEERALAL BARIA Vs. M P STATE ELECTRICITY BOARD
|
July 17, 2007 |
HEMANT KUMAR PANDEY Vs. STATE OF MP
|
October 4, 2007 |
HEMRAJ Vs. DIRECTOR SERICULTURE BHOPAL
|
August 6, 2007 |
HILL EDUCATION SOCIETY GWALIOR Vs. SHIV SHANKAR GOYAL
|
December 13, 2007 |
HIND SYNTEX LTD Vs. SHREE MANGAL
|
March 12, 2007 |
HINDUSTAN FOOD PRODUCTS INDIA Vs. STATE OF M P
|
February 4, 2007 |
HIRAKUMAR THAKUR JAIPAL SINGH Vs. STATE OF MP
|
September 17, 2007 |
HIRALAL Vs. DEVMURTI DHWARKANATH MANDIR SAILNA
|
September 11, 2007 |
HIRALAL JAIN Vs. STATE OF M.P.
|
December 3, 2007 |
HIRENDRA BHOLA Vs. GULATI MARKETING COMPANY
|
March 12, 2007 |
HORILAL Vs. STATE OF M P
|
April 9, 2007 |
HUKIYA BAI Vs. STATE OF M .P .
|
January 17, 2007 |
HUKUMSINGH S O PHOOLSINGH Vs. STATE OF M P
|
November 12, 2007 |
HULSIBAI Vs. MOHANLAL
|
April 10, 2007 |
I I T S COLLEGE Vs. STATE OF MP
|
July 31, 2007 |
I J DIWAN; M L SHYAM; SHRIRAM CHOUBEY Vs. STATE OF MADHYA PRADESH
|
August 30, 2007 |
I.C.B. PVT. LTD., INDORE Vs. ADDL. COMMISSIONER OF COMMERCIAL TAX AND OTHERS
|
January 4, 2007 |
IBRAHIM Vs. GOVERNMENT OF M P
|
April 26, 2007 |
IMRAN SHEKH Vs. BUBULAL VERMA
|
September 6, 2007 |
IMRAT Vs. STATE OF MADHYA PRADESH
|
March 8, 2007 |
In the matter of Reference of Contempt against Jagmohan Parashar Vs. .
|
March 13, 2007 |
INDIAN COFFEE HOUSE Vs. STATE OF MADHYA PRADESH
|
February 23, 2007 |
INDIAN INFRASTRUCTURE EQUIPMENT LTD. Vs. CHECK-POST OFFICER
|
March 19, 2007 |
INDIAN POTASH LTD Vs. UNION OF INDIA
|
January 9, 2007 |
INDIRA KUMARI Vs. VISHNUKUMAR NATHULALJI PAWAR
|
September 27, 2007 |
INDORE PREMIER CO OP BANK Vs. SUNDER LAL MULCHANDRA CHOUDHARY
|
January 31, 2007 |
INDORE ROLLING MILLS Vs. STATE OF M P
|
February 1, 2007 |
INTERNATIONAL ELECTRICALS Vs. SUNITAL JAIN
|
November 22, 2007 |
IQBAL Vs. STATE OF M P
|
March 29, 2007 |
ISHAQ MOHD Vs. WELFARE COMMISSIONER
|
July 31, 2007 |
J B SHARMA Vs. STATE OF M P
|
April 26, 2007 |
Jagan Vs. State of M.P.
|
January 2, 2007 |
JAGANNATH Vs. STATE OF M P
|
November 20, 2007 |
JAGDISH Vs. NARESH SONI
|
April 2, 2007 |
JAGDISH Vs. ASHOK KUMAR GUREJA
|
August 2, 2007 |
JAGDISH Vs. STATE OF M P
|
June 18, 2007 |
JAGDISH AND ORS Vs. STATE OF M P
|
September 18, 2007 |
JAGDISH CHANDRA Vs. COLLECTOR DISTT DEWAS
|
February 13, 2007 |
JAGDISH CHANDRA PARASHAR Vs. STATE OF M P
|
January 24, 2007 |
JAGDISH CONSTRUCTIONS LTD Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
|
March 23, 2007 |
JAGDISH KUMAR BALWANI AND OTHERS Vs. GULAM HUSSAIN AND OTHERS
|
July 16, 2007 |
JAGDISH RATHORE Vs. STATE OF M P
|
March 21, 2007 |
JAGMOHAN PARASHAR Vs. STATE OF M P
|
March 13, 2007 |
JAGRAM SHAKYA Vs. GOKUL PRASAD
|
October 17, 2007 |
JAI SINGH Vs. STATE OF M P
|
May 15, 2007 |
JAIDEV SINDDHA Vs. JAIPRAKASH SIDDHA
|
July 19, 2007 |
JAIHIND PROJECTS LIMITED Vs. STATE OF MADHYA PRADESH
|
May 3, 2007 |
Jaipal Singh Vs. State of M.P.
|
April 13, 2007 |
JAL PRADAY VIBHAG KARMCHARI SANGH Vs. STATE OF M P
|
February 15, 2007 |
JALISA BEGUM Vs. JAGDISH SAHU
|
November 22, 2007 |
JAMANABAI Vs. DINESH
|
September 20, 2007 |
JAMSINGH Vs. STATE OF M P
|
September 25, 2007 |
JAN SEVA SHIKSHAN SAMITI Vs. STATE OF M P
|
December 14, 2007 |
JANDEL SINGH Vs. STATE OF M P
|
December 13, 2007 |
JANKI AND OTHERS Vs. AFROZ AND OTHERS
|
August 13, 2007 |
JANTANTRA GRIHA NIRMAN COOPERATIVE SOCIETY LTD Vs. STATE OF MADHYA PRADESH
|
August 2, 2007 |
JAPIKA CHEMICAL INDUSTRIES INDIA PVT LTD Vs. STATE OF M P
|
April 3, 2007 |
JATHU @ JETHULAL Vs. STATE OF M P
|
March 15, 2007 |
JAWAHAR Vs. STATE OF M P
|
February 14, 2007 |
JAWLIBAI & ORS Vs. CHANDRAKANT & ORS
|
December 10, 2007 |
JAYANT PRATAP SINGH Vs. DIRECTOR TECHNICAL EDUCATION
|
September 5, 2007 |
JAYNARAYAN Vs. ASHOK KUMAR SINGHAL
|
January 12, 2007 |
JAYRAM PATEL Vs. JAY SINGH
|
May 2, 2007 |
JEEVAN LAL Vs. STATE OF MP
|
August 21, 2007 |
JEEVAN SINGH Vs. STATE OF M P
|
February 19, 2007 |
JEKARAM JUMNANI Vs. STATE OF M P
|
August 13, 2007 |
JETHANAND AND COMPANY Vs. MOHAN AND COMPANY
|
April 12, 2007 |
JHABBU Vs. STATE OF M P
|
April 11, 2007 |
JHAMSINGH Vs. STATE OF MADHYA PRADESH
|
September 21, 2007 |
JHANAK Vs. SANTOSHI
|
November 30, 2007 |
JHEESHADEVI PASWAN Vs. KISHAN BABBU RATHORE
|
March 26, 2007 |
JHINNU Vs. STATE OF MADHYA PRADESH
|
July 17, 2007 |
JITENDRA VOHRA Vs. SUNIL SHARE
|
February 20, 2007 |
JITTU ALIAS JITENDRA Vs. STATE OF M P
|
July 17, 2007 |
JITTU ALIAS JITENDRA BHAVSAR Vs. STATE OF M P
|
July 31, 2007 |
JIYAJI RAO COTTON MILLS LTD Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION DELHI
|
February 21, 2007 |
JOGENDRA SINGH Vs. VIRENDRA BRIJLAL SHAH
|
September 27, 2007 |
JOHAR RANA Vs. STATE OF M P
|
August 27, 2007 |
JUGAL KISHORE Vs. STATE OF MADHYA PRADESH
|
January 4, 2007 |
JUGAL RATHORE Vs. JAGDISH RATHORE
|
March 14, 2007 |
JYOTI SIMLOT Vs. M M UPADHYAYA
|
November 13, 2007 |
K BHATTACHARYA Vs. STATE OF MADHYA PRADESH
|
July 19, 2007 |
K G TETWAL Vs. STATE OF M P
|
February 5, 2007 |
K M MISHRA Vs. STATE OF M P
|
February 13, 2007 |
K.C. Shrivastava Vs. State of M.P.
|
January 22, 2007 |
KADHORA AHIRWAR Vs. STATE OF M P
|
April 18, 2007 |
KAILASH Vs. STATE OF M.P.
|
April 11, 2007 |
KAILASH Vs. STATE OF M P
|
January 9, 2007 |
KAILASH AND OTHERS Vs. AHMED AND OTHERS
|
March 17, 2007 |
KAILASH CHANDRA SHARMA Vs. E GURUNATH
|
January 17, 2007 |
KAILASH KHEMANI Vs. SMT. MEENA KHEMANI
|
April 5, 2007 |
KAILASH PRASAD TIWARI Vs. M.P. INDUSTRIAL TRIBUNAL
|
April 11, 2007 |
Kailash S/o Baluji Vs. State of M.P.
|
June 28, 2007 |
KAILASHNATH CHOUBEY Vs. STATE OF MP
|
October 1, 2007 |
KAILASHVAN GOSWAMI Vs. STATE OF MP
|
November 30, 2007 |
KALABAI Vs. RAJESH
|
January 19, 2007 |
KALAWATI Vs. MUNNA LAL
|
February 13, 2007 |
KALLU KHAN (DECEASED) THROUGH L.RS. SMT. BASIRAN BI AND OTHERS Vs. ABDUL AZIZ (DR.) AND OTHERS
|
July 30, 2007 |
KALLU SINGH; SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
|
August 9, 2007 |
KALU @ KALURAM S/O BHOPAJI Vs. NIRANJAN S/O TULSIRAM
|
September 26, 2007 |
KALU DHANNA BHIL Vs. BANSILAL JAGANNATH VERMA
|
November 13, 2007 |
KAMAL Vs. STATE OF M P
|
November 19, 2007 |
KAMAL Vs. STATE OF MP
|
October 24, 2007 |
KAMAL CHAND Vs. SHANKER LAL AND OTHERS
|
August 1, 2007 |
KAMAL SINGH Vs. STATE
|
September 14, 2007 |
KAMAL SINGH Vs. MOHD RAFIQ
|
September 21, 2007 |
KAMAL SINGH RANJIT SINGH Vs. BHAWARIBAI
|
July 17, 2007 |
KAMALJEET SINGH BHATIA Vs. GOYAL M G GASES PVT LTD
|
May 18, 2007 |
KAMLA BAI Vs. STATE OF MP
|
November 2, 2007 |
KAMLA DHURVE Vs. SATYA PRAKASH
|
May 14, 2007 |
KAMLA PATEL Vs. STATE OF M P
|
April 11, 2007 |
KAMLESH ALIAS MOHINI ARORA Vs. NEW INDIA INSURANCE COMPANY AND OTHERS
|
August 20, 2007 |
KAMLESH GOUR Vs. STATE OF M P
|
October 31, 2007 |
KAMLESH JAIN Vs. STATE OF M P
|
December 14, 2007 |
KAMLESH KAHAR Vs. ASHIF KHAN
|
December 12, 2007 |
KAMLESH KUMAR SHARMA Vs. STATE OF M.P. AND ORS.
|
March 20, 2007 |
KANAK SINGH Vs. STATE OF M P
|
August 16, 2007 |
KANCHHEDI LAL Vs. PRESIDING OFFICER
|
August 8, 2007 |
KANDARIA CONSTRUCTIONS COMPANY Vs. STATE OF MADHYA PRADESH
|
February 20, 2007 |
KANDHI LAL Vs. ABHILASH KUMAR
|
May 15, 2007 |
KANHIYALAL Vs. VISHNU GIRI
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November 30, 2007 |
KANKAR MUNJARE Vs. GAURISHANKAR
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September 26, 2007 |
KANRIYA DANGI Vs. STATE OF MADHYAPRADESH
|
February 21, 2007 |
KANTA DEVI Vs. SHIV PARVATI MANDIR
|
March 15, 2007 |
KAPLI DEO Vs. STATE OF M.P.
|
September 25, 2007 |
KAPOOR SINGH Vs. STATE OF M P
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March 29, 2007 |
KAPSI YADAV Vs. PRADEEP ALIAS BABLU
|
November 21, 2007 |
KASHI RAM Vs. STATE OF MADHYA PRADESH
|
February 20, 2007 |
KASHI RAM DEHALWAR Vs. UNION OF INDIA
|
July 12, 2007 |
KASHIRAM GANESHRAM Vs. HARIRAM RANDHIR SINGH
|
October 11, 2007 |
KAVAWATIBAI Vs. MOHANLAL
|
April 17, 2007 |
KAVITA SHARMA Vs. ASHWNI KUMAR
|
November 22, 2007 |
KEDARNATH SHARMA Vs. UNION OF INDIA
|
August 9, 2007 |
KESHAV DAS AGRAWAL Vs. GENERAL MANAGER, UCO BANK
|
September 26, 2007 |
KESHAV DUBEY Vs. CHANDRA MOHAN AGNIHOTRI
|
July 17, 2007 |
KESHAV PRASAD SAHU Vs. MAMTA BAI
|
January 3, 2007 |
KESHAV PRATAP SINGH AND ORS Vs. STATE OF M P
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August 31, 2007 |
KETI CONSTRUCTIONLIMITED Vs. STATE OF M P
|
July 5, 2007 |
KHACHORILAL Vs. STATE OF M P
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October 12, 2007 |
KHAIRAJMAL Vs. STATE OF M. P.
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May 3, 2007 |
KHAIRUNISHA Vs. SUBHASH ALIAS PUNJABI
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October 9, 2007 |
KHEMACHAND SAHU Vs. CHHINGELAL RAI
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August 31, 2007 |
KHEMCHAND MOTILAL JAIN Vs. STATE OF M P
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February 8, 2007 |
Khilawan Singh Vs. State of M.P.
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October 11, 2007 |
KHUMAN SINGH Vs. STATE OF MP
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November 1, 2007 |
KHUMEJA BOHRA S/O SHAKIR HUSSAIN Vs. JAFFAR KHAN S/O MOHD SHARIF
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April 17, 2007 |
KHURSHEED Vs. MAHESH CHANDRA GUPTA
|
January 23, 2007 |
KHURSHEED AHMAD Vs. MEHRUNNISHA
|
March 2, 2007 |
KHURSHEED AHMED Vs. UNION OF INDIA
|
July 13, 2007 |
KHUSHALCHAND Vs. DILIP KUMAR
|
July 17, 2007 |
KHUSHENDRA BORKAR Vs. STATE OF UTTAR PRADESH
|
September 24, 2007 |
KHYALIRAM Vs. STATE OF M P
|
July 11, 2007 |
KIRAN Vs. STATE OF M P
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February 1, 2007 |
KIRAN Vs. MOHAN SINGH
|
July 19, 2007 |
KISHAN Vs. STATE OF M P
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August 6, 2007 |
KISHAN GOPAL VASSAL Vs. STATE OF M P
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March 30, 2007 |
KISHANLAL Vs. BHANWARLAL
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February 22, 2007 |
Kishore Lowalekar Vs. State of M.P.
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April 19, 2007 |
Kishori Lal Vs. State of M.P.
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June 19, 2007 |
KOMAL Vs. HARYANA NAGAR NIRMAN SAHKARI SAMSTHA
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June 30, 2007 |
KOMAL SINGH Vs. STATE OF M P
|
March 8, 2007 |
KRISHI UPAJ MANDI SAMITA BADA MALHARA Vs. YASHWANT SINGH BUNDELA
|
October 9, 2007 |
KRISHI UPAJ MANDI SAMITI, CHHATARPUR Vs. YASHWANT SINGH BUNDELA
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April 18, 2007 |
KRISHNA DEO PASSEY Vs. STATE BANK OF INDIA
|
June 26, 2007 |
KRISHNA PRASAD CHATURVEDI Vs. KAMLA CHATURVEDI
|
March 30, 2007 |
KRUTI Vs. MANNALAL PANNALAL CONSTRUCTION PVT LTD
|
February 8, 2007 |
KUNAL KANTI MAJEE Vs. CHANCELLOR RANI DURGAWATI VISWA VIDYALAY
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July 3, 2007 |
Kundanlal Vs. State of M.P.
|
May 1, 2007 |
KUNJAN SINGH Vs. STATE OF M P
|
October 24, 2007 |
KUSUM Vs. KAMAL KUMAR SONI
|
August 17, 2007 |
KUSUM FOUNDRY METAL WORKS PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE, INDORE
|
March 30, 2007 |
KUSUM THAGELE Vs. NATIONAL INSURANCE CO LTD
|
October 30, 2007 |
KUWAR MANOHAR SINGH Vs. JOINT REGISTRAR
|
August 8, 2007 |
LACHHU@ LAKSHMAN Vs. STATE OF M.P.
|
January 11, 2007 |
LAHKU Vs. STATE OF M P
|
November 20, 2007 |
LAJJA BAI Vs. STATE OF M P
|
September 10, 2007 |
LAJJAGIRI Vs. STATE OF MADHYA PRADESH
|
April 3, 2007 |
LAKHAN LAL SONKAR Vs. GUN CARRIAGE FACTORY
|
January 12, 2007 |
LAKHAN SINGH Vs. STATE OF M P
|
August 30, 2007 |
LAKHANLAL AGRAWAL Vs. STATE OF M P
|
March 9, 2007 |
Lakhanpuri @ Sonu Baba S/o Daulatpuri Vs. State of M.P.
|
April 27, 2007 |
Lakhansingh S/o Jagannath Vs. State of M.P.
|
January 15, 2007 |
LAKKHU BAI AND OTHERS Vs. SUNIL AND OTHERS
|
June 29, 2007 |
LALIT Vs. ABDUL RASHID
|
April 9, 2007 |
LALITA DEVI Vs. LAXMINARAYAN
|
September 20, 2007 |
LALLU SINGH Vs. STATE OF M P
|
February 26, 2007 |
LARSEN AND TOUBRO LTD Vs. NAND BANGAD
|
December 14, 2007 |
LATA PATLE Vs. KAMLESH GAUTAM
|
September 19, 2007 |
LATE KAMLABAI Vs. RAJESH KALAL
|
August 14, 2007 |
LATIF ALI Vs. STATE OF M P
|
June 20, 2007 |
LATORA Vs. STATE OF MADHYA PRADESH
|
August 7, 2007 |
LATORI CHAMAR Vs. STATE OF M P
|
January 10, 2007 |
LAXMAN PRASAD SINGH Vs. GENERAL MANAGER, S. E. RAILWAY AND OTHERS
|
February 20, 2007 |
LAXMI Vs. JAI KARAN PRASAD SHUKLA
|
July 3, 2007 |
LAXMI GRIH UDYOG Vs. STATE OF MADHYA PRADESH
|
March 8, 2007 |
LAXMI PRASAD JAT Vs. SETH RAMDAYAL JAT
|
August 7, 2007 |
LAXMI SHARMA Vs. STATE OF M.P.
|
March 23, 2007 |
LAXMIBAI & ORS Vs. RASHID & ORS
|
April 3, 2007 |
LAXMICHAND Vs. MURTY SHRI LAXMINARAYAN
|
February 2, 2007 |
LAXMIKANT SHARMA ALIAS LAXMISHANJAR Vs. NARAYAN SINGH
|
April 19, 2007 |
LEELA SHARMA Vs. STATE OF M P
|
April 17, 2007 |
LEEMA Vs. DEVESH KUMAR
|
March 7, 2007 |
LILLI ALIAS SURENDRA PANDEY Vs. STATE
|
September 25, 2007 |
Lokesh Vs. State of M.P.
|
March 19, 2007 |
LOKESH SANYAL Vs. STATE OF M. P.
|
February 14, 2007 |
LONGPURIJI Vs. RAJESH
|
April 20, 2007 |
LOVELY BOMBAY VARIETY SHOW Vs. STATE OF M P
|
January 22, 2007 |
M K S ENGINEERING CO P LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX
|
April 27, 2007 |
M L GOLE Vs. M P ELECTRICITY BOARD
|
December 6, 2007 |
M N SINGH Vs. SOUTH EASTERN COAL FIELDS
|
October 29, 2007 |
M P ELECTRICITY BOARD Vs. SHOBHANATH PANDEY
|
February 19, 2007 |
M P FRUIT PRODUCT Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD
|
September 14, 2007 |
M P HOUSING BOARD Vs. SOHANLAL CHOURASIA
|
October 31, 2007 |
M P LAGHU UDYOG NIGAM LTD Vs. DIGVIJAY INDUSTRIES P LTD
|
June 19, 2007 |
M P MOTOR Vs. GURAVINDER SINGH
|
October 1, 2007 |
M P POWER GENERATING CO LTD Vs. FLOW MORE PVT LTD
|
December 7, 2007 |
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SUSHILABAI
|
February 6, 2007 |
M P STATE CIVIL SUPPLIES CORPORATION LTD Vs. NARAIN AGARWAL
|
October 30, 2007 |
M P STATE CO OPERATIVE DAIRY FEDERATION Vs. MADAN LAL CHOURASIA
|
April 10, 2007 |
M P STATE CO OPERATIVE UNION LTD Vs. J L KASHYAP
|
February 6, 2007 |
M P STATE CO-OPERATIVE DAIRY FEDERATION Vs. MADAN LAL CHOURASIA
|
August 9, 2007 |
M P STATE ELECTRICITITY BOARD Vs. ANAND TRANSFORMERS PVT LTD
|
November 20, 2007 |
M P STATE ELECTRICITY BOARD Vs. RAM SINGH MESRAM
|
August 7, 2007 |
M P STATE ELECTRICITY BOARD Vs. SHANTI DEVI
|
May 3, 2007 |
M P TEXTILE CORPORATION LTD Vs. MAHENDRA CONSTRUCTIONS
|
July 10, 2007 |
M P URJA VIKAS NIGAM LTD Vs. RUDRA PRASAD MISHRA
|
May 2, 2007 |
M. Geeta Vs. Union of India
|
February 7, 2007 |
M.P. ELECTRICITY BOARD Vs. LAXMINARAYAN AND OTHERS
|
September 27, 2007 |
M.P. High Court Bar Association Vs. State of M.P.
|
February 21, 2007 |
M.P. POLICE HOUSING CORPORATION Vs. ANIL PRADHAN
|
April 10, 2007 |
M.P. RAJPATRIT AYURVED CHIKITSA SANGH AND OTHERS Vs. STATE OF M.P. AND ANOTHER
|
January 16, 2007 |
M.P. TEXTBOOKS CORPORATION, BHOPAL Vs. ANIL JETHLI
|
August 31, 2007 |
MADAN MOHAN Vs. SATISH KUMAR
|
January 19, 2007 |
Madan Mohan Kaushik Vs. State of M.P.
|
July 13, 2007 |
MADAN PARMALIYA Vs. STATE OF MADHYA PRADESH
|
March 23, 2007 |
MADAN SINGH Vs. HAMID
|
January 10, 2007 |
MADHAV Vs. STATE OF M P
|
September 28, 2007 |
MADHURI Vs. STATE OF M P
|
August 9, 2007 |
MADHURI ASWANI Vs. ARJUNDAS ASWANI
|
April 3, 2007 |
MADHUSUDAN RAY AND ANOTHER Vs. KAILASHCHANDRA AND OTHERS
|
October 31, 2007 |
MADHUSUDAN UPADHYAY Vs. STATE OF M.R
|
April 19, 2007 |
MADHVI KHAMBRA (DR.) Vs. STATE OF M.P. AND OTHERS
|
September 18, 2007 |
MADHYA PRADESH GRIH NIRMAN MANDAL Vs. KAMALA DEVI
|
June 21, 2007 |
MADHYA PRADESH RAJYA KRISHI AUR GRAMIN VIKAS BANK Vs. MADHYA PRADESH RAJYA KRISHI AUR GRAMIN VIKAS BANK KARAMCHARI
|
April 12, 2007 |
MAHADEO THAKURLAL CHOURASIA Vs. SUB ENGINEER P W D
|
September 5, 2007 |
MAHALAXMI TRADERS Vs. SUDARSHAN INDUSTRIES
|
February 13, 2007 |
Mahanagar Safai Kamgar, Kalyan Sahkari Samiti Maryadit Vs. Municipal Corporation, Jabalpur
|
March 23, 2007 |
MAHANT SHYAMDAS GURU MOHANDAS Vs. LALARAM M KORI
|
August 29, 2007 |
MAHAVIR GRIH NIRMAN SAHKARI SANSHTA Vs. STATE OF MP
|
December 7, 2007 |
MAHENDRA GOYANKA Vs. STATE OF MP
|
August 9, 2007 |
MAHENDRA SINGH Vs. STATE OF M P
|
July 30, 2007 |
MAHESH Vs. RRAKHI
|
February 7, 2007 |
MAHESH CHAND Vs. NISHAR KHAN
|
October 30, 2007 |
MAHESH KUMAR Vs. STATE OF M P
|
September 7, 2007 |
MAHESH KUMAR SHARMA Vs. KSHETRIYA GRAMIN BANK, HOSHANGABAD AND OTHERS
|
January 23, 2007 |
MAHESH KUMAR SHRIVASTAVA Vs. STATE OF M P
|
July 5, 2007 |
MAHESH KUMAR SINGHAL Vs. STATE OF MP
|
July 10, 2007 |
MAHESH MATRE Vs. AKHLESH THAKUR
|
December 6, 2007 |
MAHILA ALKA Vs. VIPIN KUMAR AND OTHERS
|
January 2, 2007 |
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. BHAGAT SINGH
|
October 17, 2007 |
MAHMOODAN KHAN Vs. STATE OF MADHYA PRADESH
|
November 21, 2007 |
MAIYADIN Vs. STATE OF M P
|
July 4, 2007 |
MAJEED KHAN Vs. BUDDHU KHAN
|
August 22, 2007 |
MAKARCHAND KANHAIYA GAULI Vs. LEELABAI MAKARCHAND GAULI
|
March 13, 2007 |
MAKHAN Vs. STATE OF M P
|
October 9, 2007 |
MAKHANLAL Vs. STATE OF M P
|
July 4, 2007 |
MALLIKA SRINIVASAN Vs. MANI PRAKASH SHARMA
|
September 21, 2007 |
Maltibai Vs. Bhagnu S/o Chhoteram
|
June 28, 2007 |
MAMA ROADWAYS TRANSPORT Vs. M/S ORIENTAL INSURANCE CO. LTD. AND ANOTHER
|
May 8, 2007 |
MAMTA Vs. GANESH
|
January 10, 2007 |
MAMTA SAHU Vs. SHYAMLAL SEN
|
April 17, 2007 |
MAMTA SHAH Vs. STATE OF M.P.
|
July 5, 2007 |
MAMTA SINGH Vs. STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY, DEPT. OF HEALTH AND FAMILY WELFARE, BHOPAL AND OTHERS (MADHYA PRADESH)(GWALIOR BENCH)
|
April 11, 2007 |
MAMTA SINGH Vs. INDIAN OIL CORPORATION LTD
|
January 18, 2007 |
MAN MOHAN SADANI Vs. COMMISSIONER OF INCOME-TAX
|
October 31, 2007 |
MANAGEMENT MISSION MIDDLE SCHOOL DAMOH Vs. STATE OF M P
|
June 19, 2007 |
MANAKCHAND RUTHIA Vs. RAJENDRA KUMAR AGRAWAL
|
December 4, 2007 |
MANDIR SHRI LADLI LALJI MAHARAJ Vs. STATE OF MP
|
October 30, 2007 |
MANGAL PRASAD Vs. JOHAR
|
March 9, 2007 |
MANGALDEEN Vs. STATE OF M.P.
|
June 26, 2007 |
MANGALIYA Vs. PURAN SINGH
|
January 22, 2007 |
MANGIBAI Vs. SHER MOHAMMED & ORS
|
June 19, 2007 |
MANGILAL Vs. DAMBARLAL
|
March 20, 2007 |
MANGILAL Vs. VISHNU PATIDAR
|
April 24, 2007 |
MANGILAL Vs. STATE OF MP
|
September 19, 2007 |
MANGILAL Vs. STATE OF M P
|
December 5, 2007 |
MANGILAL Vs. STATE OF M P
|
January 5, 2007 |
MANGILAL RATANLALJL PATIDAR Vs. DAMBARLAL RATANLALJI PATIDAR
|
September 25, 2007 |
Manibai Vs. Mohd. Ismile
|
March 14, 2007 |
MANIRAM S/O JOTSINGH Vs. STATE OF M P
|
February 27, 2007 |
MANJU Vs. GHANSHYAM
|
October 30, 2007 |
MANJU RAI Vs. ONKAR PANDEY
|
April 4, 2007 |
MANJULA Vs. PRADEEP
|
July 20, 2007 |
MANNU Vs. STATE OF M.P.
|
September 11, 2007 |
MANNU Vs. COLLECTOR TIKAMGARH
|
March 20, 2007 |
MANNU DEVI Vs. SHANKAR LAL GEHLOT
|
August 9, 2007 |
MANOHAR Vs. STATE OF M P
|
April 2, 2007 |
MANOHAR Vs. STATE OF M P
|
August 14, 2007 |
MANOHAR DAIRY AND RESTAURANT BHOPAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 3, 2007 |
MANOHAR DASS Vs. STATE OF M P
|
April 19, 2007 |
Manoharlal Vs. Idandas
|
April 16, 2007 |
MANOJ Vs. STATE OF M P
|
December 7, 2007 |
MANOJ KUMAR Vs. BOARD OF REVENUE
|
November 2, 2007 |
MANOJ KUMAR Vs. BABLOO CHOUKSEY ALIAS BALMUKUND CHOUKSEY
|
February 19, 2007 |
MANOJ KUMAR Vs. STATE OF M P
|
October 1, 2007 |
MANOJ KUMAR JAIN Vs. CORPORATION BANK
|
October 9, 2007 |
MANOJ KUMAR MESHRAM Vs. MAMTA ALIAS MADHAVI
|
May 10, 2007 |
MANOJ KUMAR PATEL Vs. LALITA PATEL
|
July 17, 2007 |
MANOJ MODI Vs. STATE OF M P
|
August 9, 2007 |
MANOJ S/O SURENDRA DUBE Vs. KAMLESH S/O NANOORAM VERMA
|
September 21, 2007 |
MANOJ SONI S/O BANSILAL SONI Vs. STATE OF M P
|
November 20, 2007 |
MANOJ UPADHYAY Vs. MEDICAL COUNCIL OF INDIA
|
July 11, 2007 |
MANTRI MANTARI AND CO Vs. STATE OF MP
|
June 21, 2007 |
MATALOOB HUSSAIN Vs. WELFARE COMMISSIONER GAS VICTIMS BHOPAL
|
July 31, 2007 |
MATSAYA UDYOG SAHKARI SAMITI MARYADIT Vs. STATE OF M P
|
April 19, 2007 |
MAYA KHARE Vs. BABLOO MUSALMAAN
|
September 27, 2007 |
MEDHA PATKAR Vs. STATE OF M P
|
September 25, 2007 |
MEDICAL COUNCIL OF INDIA Vs. NITIN MANTRI
|
April 17, 2007 |
MEERA Vs. JOLLY ROAD LINES
|
November 29, 2007 |
MEERA KOLI Vs. STATE OF MP
|
September 3, 2007 |
MEERA KORI Vs. MOHD. FAHEEM SIDDQUI
|
July 25, 2007 |
MEERA RANI Vs. GHANSHYAM SHARMA
|
October 16, 2007 |
MEERABAI Vs. KAMLESH
|
March 6, 2007 |
MEHARBAN SINGH Vs. PUSHPABAI
|
November 27, 2007 |
MIHILAL Vs. STATE OF M P
|
September 7, 2007 |
MISHRILAL Vs. RATI RAM
|
March 30, 2007 |
MITHILESH Vs. STATE OF M P
|
December 11, 2007 |
MITHILESH Vs. STATE OF M P
|
September 10, 2007 |
MITHILESH Vs. STATE OF M P
|
February 21, 2007 |
MITHLA BAI Vs. STATE OF M P
|
February 13, 2007 |
MITTHU LAL JAIN Vs. STATE OF MADHYA PRADESH
|
August 10, 2007 |
MOHAMMAD ABDUL KALAM Vs. C SHRINIVAS RAGHWAN
|
April 19, 2007 |
MOHAMMAD ALI Vs. BAKAR ALI
|
August 16, 2007 |
MOHAMMAD ISHA Vs. VASUDEO NEBHNANI
|
October 4, 2007 |
MOHAMMAD NISAR Vs. RAJESH KUMAR
|
February 20, 2007 |
MOHAN Vs. BHERULAL
|
October 9, 2007 |
MOHAN LAL Vs. STATE OF M P
|
July 24, 2007 |
MOHAN SINGH Vs. STATE OF M P
|
May 17, 2007 |
MOHAR SINGH Vs. STATE OF MADHYA PRADESH
|
April 9, 2007 |
MOHASIN ULLAH Vs. ORIENTAL INSURANCE CO LTD
|
August 14, 2007 |
MOHD AYUB KHAN Vs. CHAIRMAN CUM MANAGIMG DIRECTOR M P POORV KSHETRA VIDYUT VITRAN CO LTD
|
December 6, 2007 |
MOHD FAROOQ Vs. MUNICIPAL CORPORATION BHOPAL
|
July 6, 2007 |
MOHD HANIF Vs. STATE OF M P
|
May 1, 2007 |
MOHD HUSSAIN S/O HAKIMUDDIN Vs. NITA W/O PURANMAL
|
September 19, 2007 |
MONIKA W/O AMITABH CHOUDHARI Vs. KAMLESH S/O SUMERSINGH
|
December 4, 2007 |
MOTIRAM RAMCHANDRA Vs. STATE OF MADHYA PRADESH
|
May 17, 2007 |
MUJMAN SINGH Vs. STATE OF M. P.
|
April 9, 2007 |
MUKESH Vs. STATE OF M P
|
August 17, 2007 |
MUKESH Vs. STATE OF MADHYA PRADESH
|
April 12, 2007 |
MUKESH Vs. AJAY KUMAR AND OTHERS
|
April 18, 2007 |
MUKESH AHIRWAR Vs. STATE OF M P
|
September 13, 2007 |
MUKESH KUMAR Vs. STATE OF M P
|
February 22, 2007 |
MUKESH KUMAR GARG Vs. RAMCHANDRA MOTWANI
|
December 4, 2007 |
MUKESH KUMAR JAISWAL Vs. STATE OF M.P.
|
January 18, 2007 |
MUKESH KUMAR S/O RAGHUPATI DUBE Vs. PRAHLADSINGH S/O BHOPALSINGH KUSHWA
|
September 6, 2007 |
MUKHTYAR SINGH Vs. AMAR SINGH
|
February 13, 2007 |
MUNIANDI KUWALAN Vs. DEVENDRA SINGH
|
January 22, 2007 |
MUNNA LAL Vs. ROOPA DEVI
|
January 25, 2007 |
MUNNAIAL AGRAWAL Vs. STATE OF M.P.
|
February 1, 2007 |
MUNNALAL BHAIRU SINGH Vs. ATMARAM NANDRAM
|
July 26, 2007 |
MUNNALAL HALWAI Vs. LALLAN TIWARI
|
May 8, 2007 |
MUNNI BAI Vs. KRISHNA PAL SINGH
|
March 23, 2007 |
MUNNI BAI Vs. STATE OF M P
|
February 12, 2007 |
MUNNI DEVI SILAWAT Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 24, 2007 |
MUNNILAL LODHI Vs. STATE OF M.P.
|
July 26, 2007 |
MUNNILAL YADAV Vs. STATE OF M P
|
October 23, 2007 |
MUNSHI Vs. STATE OF M P
|
November 30, 2007 |
MUNSHI KHAN Vs. JAISINGH SHIVA
|
November 12, 2007 |
MURLIDHAR PINJANI Vs. SHEELA TANDON
|
February 6, 2007 |
MURTAZA S/O SHRI SIRRAJJUDIN MALIK Vs. TCL INDIA HOLDINGS PVT LTD
|
November 22, 2007 |
NADANBAI WD/O BHAGIRATH AND OTHERS Vs. KHUSHILAL AND OTHERS
|
September 6, 2007 |
NAFISA Vs. STATE OF M P
|
December 13, 2007 |
NAGAR PALIKA Vs. ROSHAN ALI
|
August 7, 2007 |
NAGAR PALIKA PARISHAD JUNNORDEO Vs. ALTAF AHMED
|
February 8, 2007 |
NAGAR PALIKA PARISHAD MORENA Vs. NEMEE CHAND
|
March 30, 2007 |
NAGAR PANCHAYAT KAILARAS Vs. OM PRAKASH SHUKLA
|
September 3, 2007 |
NAGDA MUNICIPALITY Vs. ITC LTD
|
February 27, 2007 |
NAGRIK UPBHOGKTA MARGADARSHKA MANCH Vs. SECRETARY FOOD CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT GOVT OF M P
|
January 17, 2007 |
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF M P
|
January 9, 2007 |
NAHAR SPINNING MILLS LIMITED Vs. CHIEF ENGINEER (COMMERCIAL) MADHYA PRADESH ELECTRI
|
September 5, 2007 |
Naimuddin Vs. State of M.P.
|
August 31, 2007 |
NAIR COAL SERVICES LTD. Vs. STATE OF M.P.
|
April 24, 2007 |
NAJJU ALIAS NAZARALI Vs. STATE OF M P
|
November 21, 2007 |
Namita Rathore Vs. Mukesh Rathore
|
February 13, 2007 |
NANALAL Vs. MATHURALAL (DEAD) THROUGH L.RS.
|
September 13, 2007 |
NAND KISHORE Vs. SHESH RAM
|
August 14, 2007 |
Nand Kishore Choudaha s/o late Shri Baijnath Choudaha Vs. Union of India (UOI) Through Joint Director, Central Government Health Scheme
|
August 3, 2007 |
NAND KISHORE SONI SON OF PHOOLCHAND SONI Vs. STATE OF M P
|
August 9, 2007 |
NANDAN TIWARI Vs. VIRENDRA KUMAR
|
March 6, 2007 |
NANDKISHORE Vs. SURESH KUMAR VIJAYVARGIYA
|
February 14, 2007 |
NANDKISHORE S/O BHAGIRATH Vs. SURESH KUMAR S/O SHANKARLAL VIJAYVARGIYA
|
February 4, 2007 |
NANDLAL S/O SANGAT AARNE Vs. HARUN KHAN S/O JARDARKHAN MUSALMAN
|
August 30, 2007 |
NANHE BHAI Vs. STATE OF M P
|
February 27, 2007 |
NANNU Vs. STATE OF M P
|
November 20, 2007 |
NANSINGH AND ANOTHER Vs. NIJANAND GINING INDUSTRIES PVT. LTD. AND ANOTHER
|
April 10, 2007 |
NANURAM S/O HAJARILAL GAUD Vs. VINAYAK S/O NATHULAL
|
April 5, 2007 |
NARAIN LAL Vs. BOARD OF REVENUE
|
April 17, 2007 |
NARAYAN LILLAHARE Vs. DINESH
|
January 22, 2007 |
NARAYAN SINGH S/O BHAGWAN SINGH KUSHWAH Vs. STATE OF M P
|
September 11, 2007 |
NARAYAN SINGH S/O INDAR SINGH Vs. STATE OF M P
|
August 13, 2007 |
NARAYANLAL S/O BHANWARLAL Vs. STATE OF M P
|
August 21, 2007 |
NARENDRA CHAUKSEY Vs. STATE OF M P
|
September 18, 2007 |
NARENDRA KUMAR MAKKAD Vs. TEKCHAND JAIN
|
January 2, 2007 |
NARENDRA SINGH S/O MOHAN SINGH Vs. BHUPENDRA SINGH S/O MANGU SINGH
|
August 14, 2007 |
Naresh Giri Vs. State of M.P.
|
November 12, 2007 |
NARESH SHARMA Vs. COMMISSIONER CUM REGISTRAR CO OPERATIVE SOCIETY BHOPAL
|
September 18, 2007 |
NARMADA PRASAD Vs. LAXMI NARAIN
|
May 8, 2007 |
NARMDA BAI LAMBHATE Vs. SAKUNTALA IDANE
|
September 25, 2007 |
NARSINGH S/O RAMCHANDRA AND OTHERS Vs. NANDLAL S/O BALUJI AND OTHERS
|
February 20, 2007 |
NATHU SINGH Vs. STATE OF M P
|
July 31, 2007 |
NATHUJI DHAKAD Vs. SOHANLAL AGRAWAL
|
March 29, 2007 |
NATHURAM SHARRAA Vs. RAJENDRA GOYAL
|
August 14, 2007 |
NATIOANL INSURANCE CO LTD Vs. RAJESH KUMAR GARG
|
February 20, 2007 |
NATIONAL COMMODITY & DERIVATIVES EXCHANGE LTD. Vs. SAJAL TIWARI
|
March 30, 2007 |
NATIONAL INDIA RUBBER WORKERS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 13, 2007 |
NATIONAL INDIA RUBBER WORKS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 15, 2007 |
NATIONAL INSURANCE CO LTD Vs. HUKUMCHAND
|
April 3, 2007 |
NATIONAL INSURANCE CO LTD Vs. SHRIKANT VINOD TIWARI
|
March 7, 2007 |
NATIONAL INSURANCE CO LTD Vs. CHHYA LOKHENA
|
February 21, 2007 |
NATIONAL INSURANCE CO LTD Vs. GURUDHYAL SINGH
|
February 2, 2007 |
NATIONAL INSURANCE CO LTD Vs. RAJESH
|
August 21, 2007 |
NATIONAL INSURANCE CO LTD Vs. SANTOSH
|
November 21, 2007 |
NATIONAL INSURANCE CO LTD Vs. SANDHYA & ORS
|
March 14, 2007 |
NATIONAL INSURANCE COMPANY Vs. SUSHILA BAI
|
March 22, 2007 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAGHVENDRA PRASAD DWIVEDI
|
April 19, 2007 |
NATIONAL INSURANCE COMPANY LTD Vs. VIDHYABAI
|
November 21, 2007 |
NATIONAL INSURANCE COMPANY LTD. Vs. MUNNU SINGH CHANDEL AND ORS.
|
March 9, 2007 |
NATIONAL PROJECT CONSTRUCTIONS CORPORATION LIMITED Vs. WATER RESOURCES DEPARTMENT
|
August 16, 2007 |
NATWARLAL Vs. STATE OF M P
|
March 8, 2007 |
NAUSHAD BEE AND ORS Vs. VINOD BAGHEL AND ORS.
|
July 2, 2007 |
NAVAL SINGH Vs. COLLECTOR KHARGONE
|
November 20, 2007 |
NAVANEET SHARMA Vs. STATE OF M P
|
September 25, 2007 |
NAVBHARAT BUILDCON PVT LTD Vs. STATE OF M P
|
October 11, 2007 |
NAVEEN CHAND Vs. MANOHAR
|
October 11, 2007 |
NAVEEN KUMAR TIWARI Vs. STATE OF M P
|
July 3, 2007 |
NAVINKUMAR SAV Vs. STATE OF MADHYA PRADESH
|
January 16, 2007 |
NEELAM SINGH Vs. STATE OF M P
|
August 6, 2007 |
NEELASH DUBEY Vs. STATE OF M P
|
May 1, 2007 |
NEERAJ AGNIHOTRI Vs. VISHNU RAJORIA
|
June 20, 2007 |
NEERAJ KUMAR SHARMA Vs. STATE OF M P
|
April 12, 2007 |
Netraj Singh Vs. State of M.P.
|
March 22, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. KUSUMBAI
|
April 3, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. VIBHA SOOD
|
January 15, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. SAROJ TRIPATHI
|
March 1, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. TRIVENI BAI
|
February 9, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. MOHD SAUKAT ALI
|
August 10, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. GANGADHAR
|
August 9, 2007 |
NEW INDIA ASSURANCE CO LTD Vs. BALU BANJARA
|
November 29, 2007 |
NEW INDIA ASSURANCE CO. LTD. Vs. GANGARAM AND OTHERS
|
June 26, 2007 |
NEW INDIA ASSURANSE CO LTD Vs. JAI SINGH
|
October 30, 2007 |
NEW INDIA INSURANCE CO LTD Vs. SANTOSH
|
January 18, 2007 |
New Vikram Cement Vs. Addl. Commissioner of Commercial Tax
|
January 4, 2007 |
NIKHIL KUMAR GODHA Vs. STATE OF M P
|
July 23, 2007 |
NIRMAL KUMAR S/O NARAYANDASJI SAINY Vs. SMT. KANTA DEVI W/O BASANT KUMAR NEMA
|
August 7, 2007 |
NIRMALA DEVI Vs. DAYAL SINGH GAUR
|
June 18, 2007 |
NIRMALJEET KAUR Vs. STATE OF M P
|
February 13, 2007 |
NISHA BAI DINESH KUMAR Vs. STATE OF MP
|
October 15, 2007 |
NOHRI DEVI Vs. BANE SINGH
|
September 18, 2007 |
NOOR JAHAN BEGUM Vs. STATE OF M. P.
|
January 5, 2007 |
O P GUPTA Vs. STATE OF M P
|
July 25, 2007 |
OFFICIAL LIQUIDATOR Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
November 16, 2007 |
OM JHANWAR Vs. PRABHAKAR
|
March 13, 2007 |
OM PRAKASH MALVIYA Vs. SHAMBHU NATH SINGH
|
February 27, 2007 |
OMPRAKASH S/O NANDRAM LOHAR Vs. STATE OF M P
|
August 7, 2007 |
OMWATI Vs. STATE OF MP
|
October 4, 2007 |
ORAN SINGH Vs. GOVIND SINGH
|
February 14, 2007 |
ORIENTAL INSURANCE CO LIMITED Vs. BABULAL
|
July 3, 2007 |
ORIENTAL INSURANCE CO LIMITED Vs. MANGLA
|
May 8, 2007 |
ORIENTAL INSURANCE CO LIMITED Vs. MUKESH KUMAR NAYAK
|
May 3, 2007 |
ORIENTAL INSURANCE CO LTD Vs. MUNNI BAI
|
November 27, 2007 |
ORIENTAL INSURANCE CO LTD Vs. KANTIDEVI DASHAI
|
November 13, 2007 |
ORIENTAL INSURANCE CO LTD Vs. CHETNA
|
July 17, 2007 |
ORIENTAL INSURANCE CO LTD Vs. HEERABAI
|
July 17, 2007 |
ORIENTAL INSURANCE CO LTD Vs. SHANTI DEVI PANDEY
|
July 23, 2007 |
ORIENTAL INSURANCE CO LTD Vs. KANDHILAL
|
January 18, 2007 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. HUKUM SINGH AND OTHERS
|
April 3, 2007 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PRADEEP KUMAR VERMA
|
April 3, 2007 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RANJITSINGH S/O HANUMANTSINGH RAJPUT
|
August 8, 2007 |
ORIENTAL INSURANCE COMPANY LTD. Vs. LACCHIRAM
|
March 12, 2007 |
P G NAJPANDE Vs. STATE OF MADHYA PRADESH
|
December 7, 2007 |
P K DUBEY S/O LATE SHRI B P DUBEY AND ORS Vs. SHARDA GRAMEEN BANK THROUGH ITS CHAIRMAN AND ORS
|
September 27, 2007 |
P. BHARGAVA Vs. UNION OF INDIA AND OTHERS
|
March 23, 2007 |
P. J. MATHEW Vs. STATE OF M.P.
|
May 9, 2007 |
P.K. Bachaspati Vs. State of M.P.
|
March 28, 2007 |
P.S. Narayanswami Vs. Balkumran
|
June 21, 2007 |
PADMA JOSHI Vs. SYED ABRAR ALI HAJMI
|
July 26, 2007 |
PALLAVI SETHI Vs. UNION OF INDIA
|
February 9, 2007 |
PANCHA Vs. STATE OF M P
|
January 8, 2007 |
PANDHARI S/O BHAGWAN Vs. ASHOK KUMAR S/O RAMKISHORE SHARMA
|
April 3, 2007 |
PANKAJ DIXIT Vs. STATE OF M P
|
April 9, 2007 |
PANKAJ MEHRA Vs. KAMLIYA AND OTHERS
|
September 28, 2007 |
PANNALAL GOVIND SHINDE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
August 30, 2007 |
PANNALAL THAKUR Vs. STATE OF M.P. AND OTHERS
|
June 18, 2007 |
PAPOO SINGH Vs. STATE OF M P
|
January 23, 2007 |
PAPPE@ SUKHVINDER SINGH Vs. STATE OF M. P.
|
February 20, 2007 |
PAPPU Vs. STATE OF MADHYA PRADESH
|
May 9, 2007 |
PAPPU ALIAS DINESH GUPTA Vs. STATE OF M P
|
March 19, 2007 |
PAPPU S/O SHIVNATH Vs. STATE OF M P
|
March 12, 2007 |
PARAMJEET KAUR Vs. DHARAMPAL SINGH
|
February 9, 2007 |
PARAMJEET KAUR BAMBA Vs. JASBIR KAUR WADHWA
|
September 12, 2007 |
PARAMJEETSINGH CHAWALA Vs. STATE OF MADHYA PRADESH
|
March 29, 2007 |
PARAS NATH SINGH Vs. G C KEWALREMANI
|
October 4, 2007 |
PARASRAM Vs. BABULAL
|
May 15, 2007 |
Parasram Vs. State of M.P.
|
October 9, 2007 |
PARMANAND Vs. JAGRANI
|
January 22, 2007 |
PARMESHWARDAS Vs. STATE OF M P
|
August 27, 2007 |
PARMINDER SING Vs. MAHESH
|
January 24, 2007 |
PARMOD KUMAR Vs. STATE OF M. P .
|
March 1, 2007 |
PARU Vs. SHIVA @ SHIVAJI
|
March 16, 2007 |
PARVATIBAI Vs. OMPRAKASH
|
January 10, 2007 |
PARWATA Vs. STATE OF M P
|
April 5, 2007 |
PATIRAM Vs. MULA
|
February 9, 2007 |
PAWAN JAIN Vs. SUNITA JAIN
|
September 2, 2007 |
PAWAN SHARMA Vs. KAMLA BAI
|
April 10, 2007 |
PEOPLES CHEMIST Vs. SURESH NARAYNA VIJAYVARGIYA
|
October 4, 2007 |
PETITIONER BIHARI LAL TAMRAKAR Vs. STATE OF M P
|
January 25, 2007 |
PHOOL SINGH Vs. STATE OF M P
|
August 3, 2007 |
PHOOLA BAI Vs. ADDITIONAL COLLECTOR, TIKAMGARH
|
April 26, 2007 |
PITAMBRA PEETH SHIKSHA PRASARANI SAMITI Vs. STATE OF MP
|
December 14, 2007 |
POOJA Vs. RAMESH KUMAR
|
September 5, 2007 |
POONAMCHAND Vs. MURTI MADANMOHANJI
|
April 3, 2007 |
POORAN Vs. STATE OF MP
|
July 12, 2007 |
POORAN LAL Vs. AMRATLAL
|
April 4, 2007 |
POORAN SINGH PALLAIYA Vs. LOK AYUKTA M P
|
May 15, 2007 |
POWER GRID CORPORATION OF INDIA Vs. PATEL ROADWAYS LTD
|
June 26, 2007 |
PRAAHANT M AACHAWAL Vs. GULAB SINGH RAGHUVANSHI
|
February 28, 2007 |
PRADEEP RAJORIA Vs. CHANDRAPRATAP SINGH KUSHWAH
|
March 22, 2007 |
PRADEEP RAMESH CHANDRA SHARMA Vs. JIVAN KUMAR
|
September 28, 2007 |
PRADEEP SHARMA Vs. STATE OF M P
|
February 13, 2007 |
PRADEEP SONI Vs. M P ROAD TRANSPORT CORPORATION
|
July 20, 2007 |
PRAHALAD SINGH Vs. JAMMNA BAI
|
October 30, 2007 |
PRAHALAD SINGH Vs. STATE OF M P
|
September 11, 2007 |
PRAHLAD SHIVHARE Vs. RAJEEV KUMAR
|
February 9, 2007 |
PRAHLAD SINGH Vs. BANK OF INDIA
|
March 13, 2007 |
PRAKASH CHANDRA Vs. TEEKARAM AND ANOTHER
|
January 23, 2007 |
PRAKASH CHANDRA PUROHIT Vs. TRANSPORT COMMISSIONER
|
November 22, 2007 |
PRAKASH S/O RAMA BHIL Vs. STATE OF M P
|
March 14, 2007 |
PRAKASH SINGH Vs. KALA BAI
|
June 28, 2007 |
PRAKASH VYAS Vs. KAMLESH CHAUHAN
|
July 25, 2007 |
PRAMOD KUMAR Vs. RAVINDRA MALAY
|
January 24, 2007 |
PRASANNA KUMAR Vs. KEDARLAL AND OTHERS
|
June 22, 2007 |
PRATAP SINGH YADAV Vs. STATE OF M. P .
|
March 6, 2007 |
PRATIBHA SINGH Vs. STATE OF M P
|
September 11, 2007 |
PRAVEEN KUMAR JAGGI Vs. CHAIRMAN, MAHAKAUSHAL KSHETRIYA GRAMIN BANK AND OTHERS
|
August 7, 2007 |
PRAVEEN YADAV Vs. ADITYA KUMAR NIGAM
|
January 18, 2007 |
PRAVESH Vs. STATE OF M P
|
July 27, 2007 |
PREETI TIWARI Vs. STATE OF M P
|
August 24, 2007 |
PREM BAI AND ANOTHER Vs. SOVAR SINGH AND OTHERS
|
February 26, 2007 |
PREM SINGH Vs. STATE OF M P
|
December 12, 2007 |
PREMA SONKAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
July 18, 2007 |
PREMABAI Vs. KILOLSINGH
|
March 29, 2007 |
Premsingh Jhala Vs. State of M.P.
|
April 20, 2007 |
PRERNA W/O PROMOD KORANNE Vs. STATE OF M P
|
April 26, 2007 |
PRESTON COLLEGE Vs. STATE OF M P
|
February 27, 2007 |
PRISM CEMENT LIMITED Vs. STATE OF M.P.
|
August 31, 2007 |
PRITAM PRASAD Vs. LAKHAN SINGH
|
July 12, 2007 |
PRITAM SINGH Vs. KUSUM VERMA
|
January 9, 2007 |
PRIYANKA Vs. STATE OF M P
|
April 27, 2007 |
PRIYANKA CHOPRA Vs. PRAKASH JAJU
|
August 1, 2007 |
PRIYANKA PANDEY Vs. SECRETARY BOARD OF SECONDARY EDUCATION M P
|
March 29, 2007 |
PUJA PRATHAMIK UPBHOKTA SAHAKARI BHANDAR Vs. STATE OF MP
|
October 5, 2007 |
PUMA ISPAT TRADING P LTD Vs. PRAMOD AGRAWAL
|
March 13, 2007 |
PUNIT PANDEY Vs. STATE OF M P
|
February 28, 2007 |
PUNIYABI LATE VILAYAT ALIKHAN Vs. SUGRABI
|
July 25, 2007 |
PUNJAB AND SIND BANK Vs. GURMIT SINGH
|
January 25, 2007 |
PURE INDUSTRIAL COCK AND CHEMICALS LTD Vs. STATE OF M P
|
March 6, 2007 |
PURNANENDRA SINGH (DEAD) Vs. LAXMAN (DEAD)
|
April 27, 2007 |
PUSHPA Vs. RAI SINGH
|
July 3, 2007 |
PUSHPA AND OTHERS Vs. MAJID KHAN AND OTHERS
|
August 1, 2007 |
PUSHPA BAI Vs. GULAB CHAND VAISHYA
|
March 6, 2007 |
PUSHPA BAI Vs. STATE OF M.P.
|
June 26, 2007 |
PUSHPARAJ Vs. STATE OF MADHYA PRADESH
|
March 9, 2007 |
PYARE FUKKI Vs. DISTRICT MAGISTRATE BHOPAL
|
July 3, 2007 |
R D S CHAUHAM Vs. STATE OF MP
|
November 27, 2007 |
R K GOSWAMI Vs. MADHYA BHARAT GRAMIN BANK
|
November 22, 2007 |
R K TIWARI Vs. UNION OF INDIA
|
February 21, 2007 |
R P GAUTAM Vs. R N M SINGH
|
August 30, 2007 |
R R COMPANIES Vs. INDORE DEVELOPMENT AUTHORITY
|
May 18, 2007 |
R.K. ADVERTISERS Vs. MUNICIPAL CORPORATION JABALPUR
|
February 6, 2007 |
R.M. MISHRA Vs. M.P.R.T.C.
|
April 4, 2007 |
R.P. SHRIVASTAVA Vs. SMT. SHEELA DEVI AND OTHERS
|
June 22, 2007 |
R.P.G. TRANMISSIONS LTD. Vs. SITARAM CHAUDAHA
|
August 3, 2007 |
RABAI DEVI Vs. RAJESH
|
October 25, 2007 |
RACHNA SACHDEV Vs. MANOHAR SACHDEV
|
June 26, 2007 |
RADHABAI Vs. SURESH
|
September 28, 2007 |
RADHAMOHAN Vs. STATE OF M P
|
November 16, 2007 |
RADHELAL Vs. STATE OF MADHYA PRADESH
|
March 19, 2007 |
RADHESYAM Vs. STATE OF M P
|
November 30, 2007 |
RAGHUBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
February 21, 2007 |
RAGHUNANDAN Vs. KRISHNA BAI
|
July 25, 2007 |
RAHEESH KHAN Vs. SURESH CHAND
|
February 20, 2007 |
RAHISHA BEGUM Vs. STATE OF MP
|
October 4, 2007 |
RAI SINGH Vs. STATE OF M P
|
September 10, 2007 |
RAISINGH Vs. ANIL
|
August 6, 2007 |
RAJ BAHADUR VISHWAKARMA Vs. STATE OF M P
|
July 19, 2007 |
RAJ BAI Vs. NEW INDIA ASSURANCE CO LTD
|
July 3, 2007 |
RAJ BAI Vs. SHASHI KANT PANDEY
|
January 2, 2007 |
RAJ KISHORE JHA Vs. STATE OF MP
|
December 3, 2007 |
RAJ KUMAR Vs. JUGAL KISHORE
|
September 24, 2007 |
RAJ KUMAR Vs. STATE OF M.P.
|
November 22, 2007 |
RAJ KUMAR Vs. STATE OF M P
|
November 27, 2007 |
RAJ KUMAR SINGH Vs. STATE OF M.P.
|
February 21, 2007 |
RAJ KUMAR YADAV Vs. SUBHASH UPADYAY
|
May 10, 2007 |
RAJ RAJESHWARI NANDAN GUPTA Vs. SPECIAL POLICE ESTABLISHMENT LOK AYUKT
|
October 23, 2007 |
RAJ SINGH Vs. ANIL KUMAR
|
November 22, 2007 |
RAJA RAM PAL AND ANOTHER Vs. RAJU DHAKAR AND OTHERS
|
August 22, 2007 |
RAJANTABAI S PARIHAR Vs. STATE OF MADHYA PRADESH
|
February 23, 2007 |
RAJARAM AHIRWAR Vs. STATE OF M P
|
November 30, 2007 |
RAJEEV DALELA Vs. STATE OF M P
|
September 19, 2007 |
RAJEEV JAN VIKAS PARISHAD SAMITI, BHOPAL Vs. STATE OF M.P. AND OTHERS
|
July 13, 2007 |
RAJEEV SONI Vs. INDRESH SINGH
|
January 19, 2007 |
RAJENDRA ALIAS RAJU PALIWAL Vs. STATE OF MADHYA PRADESH
|
May 8, 2007 |
RAJENDRA DATTATRAY BAPAT Vs. NAGAR PALIK NIGAM DEWAS
|
August 2, 2007 |
RAJENDRA GUPTA Vs. KISHORI LAL
|
November 28, 2007 |
RAJENDRA KUMAR MAHOR GUPTA Vs. ANIL KUMAR MAHOR GUPTA
|
April 11, 2007 |
RAJENDRA MAHAJAN Vs. STATE OF MADHYA PRADESH
|
January 17, 2007 |
RAJENDRA SINGH Vs. STATE OF M P
|
February 1, 2007 |
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
March 29, 2007 |
RAJENDRA SINGH Vs. STATE OF M P
|
October 3, 2007 |
RAJENDRA SINGH Vs. SMT. REENU SINGH
|
November 30, 2007 |
RAJENDRA SINGH WADHWA Vs. STATE OF M P
|
December 13, 2007 |
RAJESH Vs. STATE OF M P
|
December 7, 2007 |
RAJESH KUMAR Vs. GAJENDRA KUMAR
|
February 22, 2007 |
RAJESH KUMAR Vs. RAKESH KUMAR
|
August 24, 2007 |
Rajesh Kumar Singh Vs. High Court of Judicature of M.P., Bench Gwalior
|
May 31, 2007 |
RAJESH S/O GAJENDRASINGH Vs. STATE OF M.P.
|
February 7, 2007 |
RAJESH SHARMA S/O SHRI GOKARNAJI SHARMA Vs. SANJAY KUMAR JAIN
|
September 13, 2007 |
RAJESH VERMA S/O SHRI RAMNATH VERMA Vs. STATE OF M P
|
September 18, 2007 |
RAJKUMAR Vs. GUNMALA
|
February 2, 2007 |
RAJNEESH KAPOOR Vs. UNION OF INDIA
|
March 19, 2007 |
RAJNEESH RAI Vs. RAJENDRA YADAV
|
June 27, 2007 |
RAJNI SONI Vs. HEMRAJ
|
July 18, 2007 |
RAJSHREE SHARMA Vs. DAYARAM KUSHWAHA
|
August 6, 2007 |
RAJU @ RAJENDRA Vs. STATE OF M P
|
March 6, 2007 |
RAJU KUMAR Vs. MAHENDRA
|
July 9, 2007 |
RAJUWA Vs. STATE OF MADHYA PRADESH
|
October 3, 2007 |
RAKESH Vs. NARAYAN
|
April 25, 2007 |
RAKESH Vs. STATE OF M.P.
|
March 29, 2007 |
RAKESH KULSHRESHTHA Vs. M P STATE SEED CERTIFICATION AGENCY
|
January 15, 2007 |
RAKESH KUMAR BAGHEL Vs. SEVAK RAM
|
September 21, 2007 |
RAKESH RAI Vs. STATE OF M P
|
September 11, 2007 |
RAKHAV LAL Vs. SARDAR KIRPAL SINGH
|
May 14, 2007 |
RAKHI MISHRA Vs. SANJAY MISHRA
|
January 8, 2007 |
RAM BABU JAKHENIYA Vs. PURSHOTTAM
|
March 1, 2007 |
RAM BAI Vs. SANTOSH KUMAR PANDEY
|
May 9, 2007 |
RAM BHAGAT GOUTAM Vs. JETHANAND HARWANI
|
May 1, 2007 |
RAM CHANDRA DIXIT Vs. ARVIND KUMAR JAIN
|
October 24, 2007 |
RAM CHARAN PIDHA Vs. M.P.R.T.C. & ANR.
|
July 20, 2007 |
RAM DAS Vs. MAHESH SINGH
|
February 22, 2007 |
Ram Kishan Vs. State of M.P.
|
March 23, 2007 |
RAM KISHAN AND ANOTHER Vs. DHARAMVEER AND OTHERS
|
August 23, 2007 |
RAM KISHAN RADHA KISHAN KHANDELWAL Vs. STATE OF M P
|
September 7, 2007 |
RAM KISHAN YADAV Vs. STATE OF M P
|
June 29, 2007 |
RAM KRIPAL KANAUJIA Vs. REGISTRAR
|
February 6, 2007 |
RAM MILAN Vs. STATE OF M P
|
February 26, 2007 |
RAM NARESH Vs. MALTI DEVI
|
June 25, 2007 |
RAM NIWAS AWASTHY Vs. NARAYAN PRASAD
|
January 5, 2007 |
RAM NIWAS GUPTA Vs. DAINIK SANDHYA PRAKASH
|
June 18, 2007 |
RAM PRASAD Vs. URMILA
|
May 15, 2007 |
RAM PRASAD Vs. HARISHANKAR
|
January 18, 2007 |
Ram Sharan Verma Vs. State of M.P.
|
April 5, 2007 |
RAM SINGH Vs. STATE OF M.P. AND OTHERS
|
February 14, 2007 |
RAM SUJAN TIWARI Vs. SITA GUPTA
|
May 2, 2007 |
Rama and Company Vs. State of M.P.
|
July 9, 2007 |
RAMA AND COMPANY Vs. STATE OF M P
|
April 3, 2007 |
RAMABHILASH TRIPATHI Vs. STATE OF MADHYA PRADESH
|
February 22, 2007 |
Ramabhilsh Kori Vs. State of M.P.
|
April 5, 2007 |
Raman Khaskalam Vs. State of M.P.
|
July 5, 2007 |
RAMAN KHASKALAM Vs. STATE OF M P
|
June 5, 2007 |
RAMASHANKAR BHARDWAJ Vs. STATE OF MP
|
December 14, 2007 |
RAMAVATAR Vs. STATE OF M P
|
March 9, 2007 |
RAMAWTAR CHAURASIYA Vs. STATE OF MADHYA PRADESH
|
April 27, 2007 |
RAMBARAN Vs. CHANDRA PRAKASH SHARMA
|
February 8, 2007 |
RAMCHANDRAN PRASAD SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JABALPUR & THREE
|
July 4, 2007 |
RAMCHARAN Vs. RAM ASREY
|
October 9, 2007 |
RAMCHARAN S/O UMRAO SINGH Vs. STATE OF M P
|
October 30, 2007 |
RAMDAYAL Vs. STATE OF M P
|
October 23, 2007 |
RAMDAYAL Vs. HARI SINGH
|
February 28, 2007 |
RAMESH Vs. STATE OF MADHYA PRADESH
|
May 15, 2007 |
RAMESH Vs. SAHID
|
September 26, 2007 |
RAMESH Vs. STATE OF M P
|
September 3, 2007 |
RAMESH Vs. STATE OF M P
|
September 25, 2007 |
RAMESH Vs. STATE OF M P
|
October 8, 2007 |
RAMESH KUMAR Vs. LATA DEVI
|
February 20, 2007 |
RAMESH SETHI Vs. VINOD KUMAR KATARIA
|
February 26, 2007 |
RAMESH SINGH GANGWAR Vs. AMARJIT SINGH
|
July 6, 2007 |
RAMESH SONI Vs. STATE OF MP
|
August 14, 2007 |
RAMESHCHANDRA Vs. STATE OF M P
|
September 19, 2007 |
RAMESHCHANDRA ONKARLALJI SHARMA Vs. STATE OF MADHYA PRADESH
|
August 24, 2007 |
Rameshwar Khare Vs. State of M.P.
|
January 15, 2007 |
RAMGULAM Vs. GULAB SINGH
|
October 11, 2007 |
RAMJATI SHARMA Vs. M P STATE CO OPERATIVE TRIBUNAL BHOPAL
|
July 31, 2007 |
Ramji Bhai Patel Vs. Durgabai
|
January 15, 2007 |
RAMJIT SINGH Vs. STATE OF M.P.
|
August 31, 2007 |
RAMKANYA BAI W/O SARDARSINGH MALI Vs. JAGDISH S/O PIRAJIMALI
|
January 19, 2007 |
RAMKO BAI ADIWASI Vs. STATE OF M. P.
|
February 14, 2007 |
RAMNARAYAN Vs. NANDA NAGAR COOPERATIVE SOCIETY
|
December 14, 2007 |
RAMNARAYAN SHARMA Vs. PARASRAM SHARMA
|
March 13, 2007 |
RAMNARESH SINGH Vs. MAHILA SONAWATI
|
July 5, 2007 |
RAMNATH JAIN Vs. DISTRICT CO OPERATIVE CENTRAL BANK LTD
|
March 29, 2007 |
RAMNIWAS Vs. JAGJEEVAN RAM GRAH NIRMAN SAHKARI SAMSTHA
|
October 31, 2007 |
RAMNIWAS Vs. STATE OF MP
|
September 25, 2007 |
RAMPRAKASH PAHARIYA Vs. STATE OF M P
|
February 22, 2007 |
RAMPRASAD Vs. SHASHI
|
January 15, 2007 |
RAMPYARI BAI Vs. STATE OF M. P ,
|
May 2, 2007 |
RAMRATI SHARMA Vs. SHEELA SHARMA
|
June 25, 2007 |
RAMSINGH S/O DEVISINGH AND ANOTHER Vs. STATE OF M.P.
|
June 18, 2007 |
RAMSIYA Vs. PRABHUDAYAL
|
July 2, 2007 |
RAMU Vs. NARSI
|
July 20, 2007 |
RANCHHOD Vs. STATE OF M P
|
September 6, 2007 |
RANDAS Vs. STATE OF M. P .
|
June 28, 2007 |
RANJEET SINGH TALWAR Vs. STATE BANK OF INDIA
|
May 14, 2007 |
RASHID KHAN Vs. SHARDA SHRIVASTAVA
|
April 25, 2007 |
RATAN SINGH Vs. BRINDAWAN
|
January 16, 2007 |
RATANBAI CHENA MALI Vs. BASANTBAI CHENA
|
August 30, 2007 |
RATANLAL MAHESHWARI Vs. HARISHANKAR SHARMA
|
January 8, 2007 |
RATIRAM Vs. STATE OF M P
|
May 18, 2007 |
RATIRAM Vs. STATE OF M P
|
May 10, 2007 |
RATIRAM Vs. STATE OF M .P.
|
May 8, 2007 |
RAVINDRA Vs. INCOME TAX OFFICER
|
July 18, 2007 |
RAVINDRA BHARATI Vs. S V ELECTRICALSLIMITED
|
April 17, 2007 |
RAVINDRA KHANWALKAR Vs. GANPATI KHANWALKAR
|
June 27, 2007 |
RAVINDRA NATH BOHRE Vs. UNION OF INDIA
|
April 5, 2007 |
RAVINDRA RAWAT Vs. SHEIKH HUSSAIN
|
June 21, 2007 |
RAVINDRA SINGH Vs. STATE OF M P
|
May 11, 2007 |
RAVINDRA SINGH Vs. STATE OF MADHYA PRADESH
|
May 1, 2007 |
RAVINDRA SINGH RAKIA Vs. SMRITI NAGRIK SAHKARI BANK
|
August 4, 2007 |
REETA SONKAR; SUSHILA BAI; SUNIL Vs. STATE OF MADHYA PRADESH
|
August 2, 2007 |
REGISTRAR, MAHATMA GANDHI, CHITRAKOOT, GRAMODAYA, VISHWAVIDYALAYA & ORS. Vs. M.C. MODI AND COMPANY
|
October 9, 2007 |
REKHCHAND Vs. STATE OF M P
|
July 9, 2007 |
RELIANCE TELECOM LTD. Vs. COMMISSIONER OF COMMERCIAL TAX, INDORE.
|
September 19, 2007 |
RESHMBAI Vs. M P GOVT
|
March 14, 2007 |
REVA SHANKAR Vs. STATE OF M P
|
February 1, 2007 |
RITA SINGH Vs. STATE OF M.P.
|
May 18, 2007 |
ROOPRANI Vs. PREM SINGH
|
August 30, 2007 |
ROSHANLAL Vs. KULDEEP RAI NAGPAL
|
April 27, 2007 |
RUKHADI W/O RAJENDRA SINGH BAGHEL Vs. M P PUBLIC SERVICE COMMISSION AND OTHERS
|
June 6, 2007 |
RUNABAI Vs. MANNALAL
|
April 20, 2007 |
S A M ANSARI Vs. STATE OF M P
|
July 5, 2007 |
S K SHRIVASTAVA Vs. STATE OF M P
|
February 23, 2007 |
S L YADAV Vs. JAGDISH PRASAD DWIVEDI
|
August 21, 2007 |
S N BIHARI Vs. WESTERN COAL FIELD
|
December 14, 2007 |
S P ANAND Vs. STATE OF M P
|
May 11, 2007 |
S P PATHAK Vs. MADHYA PRADESH STATE ELECTRICITY BOARD
|
February 20, 2007 |
S S CONSTRUCTION Vs. STATE OF M P
|
July 10, 2007 |
S S TRIVEDI Vs. STATE OF M P
|
May 8, 2007 |
S.P.Anand Vs. State of M.P.
|
May 11, 2007 |
SABIR ALI Vs. LAIK AHMED
|
October 24, 2007 |
SADAR RANI SOUR Vs. NARAYAN PANDIT
|
July 4, 2007 |
SADHANA SINGH Vs. BHAGWAN DAS ARAKH
|
February 15, 2007 |
SAFE GUARD Vs. M P STATE AGRICULATURAL MARKETING BOARD
|
July 17, 2007 |
SAGARDEEP ADVERTISING Vs. MUNICIPAL CORPORATION JABALPUR
|
January 31, 2007 |
SAHDEV Vs. KALEEM MANSOORI
|
November 27, 2007 |
SAIRA BANO Vs. BITTHAL BALU GODEKAR
|
March 23, 2007 |
SAJANSINGH Vs. MANOHARSINGH
|
May 17, 2007 |
SAKRIBAI Vs. M.P. GOVERNMENT
|
November 14, 2007 |
SAMPAT DEVI Vs. SUB DIVISIONAL OFFICER CUM PRESCRIBED AUTHORITY NIWADI TIKAMGARH
|
July 19, 2007 |
SAMRUNNISA Vs. RAUNAK ALI
|
April 5, 2007 |
SANAT KUMAR SHUKLA Vs. STATE OF M P
|
June 28, 2007 |
SANDEEP SINGH S/O BHAGWANLAL Vs. STATE OF M P
|
October 16, 2007 |
SANDHYA Vs. SUBHASH CHANDRA SHARMA
|
June 20, 2007 |
SANGAM TEA CENTRE Vs. ASSTT. COMMISSIONER OF COMMERCIAL TAX AND OTHERS
|
January 4, 2007 |
SANGEETABAI AND OTHERS Vs. BHAGWANDAS AND OTHERS
|
August 6, 2007 |
SANJAI JAIN S/O SHANTILALJI JAIN Vs. SATYANARAYAN MALPANI S/O PRAHLAD DAS MALPANI
|
October 8, 2007 |
SANJAY GOUR Vs. STATE OF M P
|
December 11, 2007 |
SANJAY KUMAR Vs. STATE OF M P
|
August 29, 2007 |
SANJAY KUMAWAT Vs. STATE OF M.P.
|
April 18, 2007 |
SANJAY KUMAWAT Vs. STATE OF M P
|
October 3, 2007 |
SANJEEV Vs. STATE OF M.P.
|
February 6, 2007 |
SANKALP GANDHI Vs. PRINCIPAL, CHRIST JYOTI HIGHER SECONDARY EDUCATION
|
July 31, 2007 |
SANT KUMAR Vs. ASHOK KUMAR
|
April 27, 2007 |
SANTHOSE SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
August 7, 2007 |
Santosh Vs. State of M.P.
|
July 31, 2007 |
SANTOSH KAURAV Vs. STATE OF M P
|
August 10, 2007 |
SANTOSH KUMAR GOHIL Vs. JAGDISH PRASAD
|
April 5, 2007 |
SANTOSH KUMAR SINGH Vs. STATE OF MP
|
October 29, 2007 |
SANTOSH SINGH CHAUHAN Vs. STATE OF M P
|
December 5, 2007 |
SANTOSH YADUVANSHI Vs. STATE OF MP
|
September 24, 2007 |
SANU SHARMA Vs. PRESIDENT BOARD OF REVENUE M P
|
July 18, 2007 |
SAPNA Vs. MANORAMA
|
July 13, 2007 |
SARASWATI ALIAS JAYA BICHPURIA Vs. ARCHANA BICHPURIA
|
August 21, 2007 |
SARASWATI BAI Vs. STATE OF M P
|
January 11, 2007 |
SARDAR Vs. OMPRAKASH
|
September 26, 2007 |
SARDAR GURJINDER SINGH Vs. CENTRAL BANK OF INDIA
|
January 16, 2007 |
SARIFUNISHA (SMT.) AND ORS. Vs. SOUTH EASTERN COALFIELDS LIMITED
|
August 29, 2007 |
SARITA Vs. MAHBOOB KHAN
|
March 28, 2007 |
SAROJ BASOTIA Vs. STATE OF M P
|
May 16, 2007 |
SAROJ RAJAK Vs. RAMNIWAS AGRAWAL
|
September 25, 2007 |
SAROJ TRIPATHI Vs. DINESH GUPTA
|
March 1, 2007 |
SAROJINI MAHULE Vs. KAILASH CHANDRA VISHWAKARMA
|
August 8, 2007 |
SARVAJANIK JAN KALYAN PARMARTHIK NYAS Vs. STATE OF M P
|
October 1, 2007 |
SATIJA MOTORS PVT. LTD. Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX, JABALPUR
|
August 23, 2007 |
SATISH Vs. STATE OF M P
|
May 8, 2007 |
SATISH TYAGI Vs. RADHA KRISHNA TYAGI
|
September 28, 2007 |
SATYA NARAYAN ONKARLALJI PATIDAR Vs. ADDITIONAL COMMISSIONER UJJAIN
|
September 26, 2007 |
SATYA PAL ANAND Vs. HIGH COURT OF M P
|
June 20, 2007 |
SATYA PRAKASH TIWARI Vs. STATE OF M.P.
|
March 7, 2007 |
SATYABHAN SINGH Vs. STATE OF M P
|
June 29, 2007 |
SATYANARAYAN KANHAIYALAL GAGRANI Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2007 |
SATYANARAYAN N GAUD Vs. RAMSINGH
|
March 22, 2007 |
SATYENDRA KUMAR Vs. STATE OF M P
|
February 22, 2007 |
SATYENDRA KUSHWAHA Vs. JITENDRA KUMAR
|
March 13, 2007 |
SAUDARBAI BAPUKALOTA Vs. RAM RATAN
|
November 22, 2007 |
SAURABH Vs. DHANNA RAM
|
January 15, 2007 |
SECRETARY GENERAT FAMILY PLANING ASSOCIATION Vs. SUNIL KUMAR SHRIVASTAVA
|
February 14, 2007 |
SETH ALIAS RAJENDRA PRASAD Vs. STATE OF M P
|
August 7, 2007 |
SETH TRILOKCHAND KALYANMAL DIGAMBAR JAIN Vs. PARMARTH TEA STALL
|
February 2, 2007 |
SEVAKRAM Vs. ASHOK
|
April 19, 2007 |
SEWA SAHKARI SAMITI SILODHA Vs. HARIRAM
|
February 12, 2007 |
SHABNAM Vs. JAMIL
|
January 17, 2007 |
SHAFI KHAN Vs. SUGANBAI
|
March 16, 2007 |
SHAHNAZ BANO Vs. DAULAT SINGH
|
November 20, 2007 |
SHAILENDRA KUMAR PATNE Vs. STATE OF MADHYAPRADESH
|
May 16, 2007 |
SHAILJA TIMOTI Vs. SABHAN KHAN
|
February 23, 2007 |
SHAKTI CHALIT TEL UDYOG SAHKARI SAMSTHA MARYADIT Vs. STATE OF M P
|
June 25, 2007 |
SHAKUNTALA Vs. KUNNA DANGI
|
April 11, 2007 |
SHAKUNTALA DEVI Vs. LAND ACQUSITION OFFICER SATNA REWA RAILWAY LINK PROJECT
|
December 6, 2007 |
SHAKUNTALA PARE Vs. NARMADA GHATI VIKAS PRADHIKARAN
|
July 9, 2007 |
SHAKUNTALI KOL Vs. STATE OF M P
|
October 30, 2007 |
SHAMA BI Vs. ANIL SINGH YADAV
|
May 16, 2007 |
SHAMBHULAL S/O PANNALAL Vs. STATE OF M P
|
May 14, 2007 |
SHAMBHUNATH SHARMA Vs. SCINDIA DEVSTHAN TRUST
|
December 6, 2007 |
SHAMBHUSINGH Vs. STATE OF M P
|
September 6, 2007 |
SHAMSUDDIN Vs. STATE OF M .P.
|
July 4, 2007 |
SHAMSUNDER Vs. ICICI BANK LTD
|
March 14, 2007 |
SHANKAR LAL PANDEY Vs. TARACHAND KUPARIA
|
December 14, 2007 |
SHANKARANARAYANA CONSTRUCTION COMPANY Vs. STATE OF M P
|
October 11, 2007 |
Shankarlal Vs. Hirabai
|
January 18, 2007 |
SHANTI BAI Vs. VESTA
|
September 6, 2007 |
SHANTI DEVI Vs. JAGDAMBA PRASAD KHANDELWAL
|
March 9, 2007 |
SHANTILAL Vs. SUMANKANT
|
March 26, 2007 |
SHARAD OSWAL Vs. MADHYA PRADESH POORVA KSHETRA VIDYUT
|
October 29, 2007 |
SHARDA PRASAD Vs. STATE OF M P
|
April 19, 2007 |
SHARDHA Vs. NAFEESA BEGUM
|
July 13, 2007 |
SHASHI AGRAWAL Vs. RAM CHANDRA AGRAWAL
|
October 30, 2007 |
SHASHI AWASTHI Vs. MUNNA PRASAD TRWARI
|
April 30, 2007 |
SHASHI CHOUDHARY Vs. RELIANCE INDIA LTD
|
January 25, 2007 |
SHASHI KUMAR Vs. STATE OF MADHYA PRADESH
|
August 27, 2007 |
SHASHI SHRIVASTAVA Vs. VIDYADEVI KUSHWAH
|
August 16, 2007 |
SHASHI SHRIVASTAVA Vs. JAGDISHSING KUSHWAH
|
August 14, 2007 |
SHASHIBAI Vs. REVABAI AGRAWAL
|
October 9, 2007 |
SHASHIBALA Vs. RAJENDRA SHARMA
|
December 11, 2007 |
SHASHIKANT @ SATYANARAYAN Vs. STATE OF M P
|
August 10, 2007 |
SHASINDRA KUMAR MISHRA Vs. STATE OF M. P.
|
January 18, 2007 |
SHEIKH GUTTI @ SHEIKH GUTAN Vs. STATE OF M P
|
June 22, 2007 |
SHEIKH MOHD ANIS Vs. SHABANA KHAN
|
April 30, 2007 |
SHEIKHLAL Vs. STATE OF MADHYA PRADESH
|
April 30, 2007 |
Shero Prasad Vs. State of M.P.
|
February 5, 2007 |
SHERWANI Vs. JAGDISH
|
August 23, 2007 |
SHIKHA GEHLOT Vs. STATE OF M P
|
March 28, 2007 |
SHINU SALUJA Vs. STATE OF M P
|
September 20, 2007 |
SHIV AUTAR Vs. HARIOM
|
February 5, 2007 |
SHIV BABU Vs. STATE OF M P
|
December 3, 2007 |
SHIV CHARAN Vs. STATE OF M P
|
January 9, 2007 |
SHIV DAHALE Vs. STATE OF M P
|
September 12, 2007 |
SHIV KUMAR SWARANKAR Vs. M P STATE CO OPERATIVE MARKETING FEDERATION LTD
|
August 21, 2007 |
SHIV KUMAR SWARANKAR Vs. M P STATE COOPERATIVE
|
August 31, 2007 |
SHIV KUNDAL Vs. STATE OF M.P.
|
February 7, 2007 |
SHIV NARAYAN SAXENA Vs. STATE OF MADHYA PRADESH
|
February 8, 2007 |
SHIV PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
December 7, 2007 |
SHIV RAM SINGH Vs. RAMESHWARI BAI
|
December 7, 2007 |
SHIV RANT SINGH AND OTHERS Vs. RAMESHWARI BAI AND OTHERS
|
December 7, 2007 |
SHIV SINDHU CHOUKSEY Vs. GOVERNING BODY SAMRAT ASHOK TECHNOLOGICAL INSTITUTE VIDISHA
|
January 18, 2007 |
SHIV SINGH Vs. UNION OF INDIA AND ANOTHER
|
March 16, 2007 |
SHIVCHARAN Vs. DHANRAJ GROVER
|
May 1, 2007 |
SHIVLAL Vs. STATE OF M.P.
|
January 16, 2007 |
SHIVMANGAL Vs. NARAINPRASAD
|
March 13, 2007 |
SHIVRAM Vs. MUNNA KHAN
|
December 10, 2007 |
SHIVRAM Vs. MOHD SHARIF
|
August 17, 2007 |
SHOBHA Vs. EXECUTIVE ENGINEER S T C M P S E B SHAJAPUR
|
July 19, 2007 |
SHRIKRISHNA Vs. STATE OF M P
|
August 7, 2007 |
SHRINATH Vs. TRILOKINATH
|
August 29, 2007 |
SHRIPAL EDUCATION SOCIETY Vs. STATE OF M P
|
September 13, 2007 |
SHRIRAM Vs. STATE OF M P
|
October 1, 2007 |
SHRIRAM BHARGAV SHARMA ALIAS RADHESHYAM BHARGAV SHARMA Vs. KIRAN
|
February 13, 2007 |
SHRIRAM BUILDERS Vs. STATE OF MADHYA PRADESH
|
August 14, 2007 |
SHUBHAM SYNTHETICS PVT LTD Vs. BANK OF RAJASTHAN
|
January 16, 2007 |
SHUDHA Vs. CHARAN SINGH
|
March 22, 2007 |
SHYAM Vs. STATE OF M.P.
|
February 6, 2007 |
SHYAM PARAMJAPE Vs. STATE OF MP
|
December 6, 2007 |
SHYAM SUNDAR Vs. STATE OF M P
|
August 23, 2007 |
SHYAM SUNDER YADAV Vs. ICICI BANK LTD. AND OTHERS
|
March 14, 2007 |
SHYAMA BAI Vs. STATE OF M P
|
February 20, 2007 |
SHYAMLAL VYAS Vs. INDERCHAND JAIN
|
August 20, 2007 |
SICA EDUCATIONAL TRUST Vs. UNION OF INDIA
|
September 19, 2007 |
SIDDHARTHA TUBES LTD., Vs. UNION OF INDIA
|
March 28, 2007 |
SIRAJBI @ SHAJADBI Vs. ASHFAQUE S/O ISMAEEL
|
October 25, 2007 |
SITA ALIAS SITA PRATAP VAISHYA Vs. STATE OF MP
|
November 15, 2007 |
SITARAM Vs. STATE OF M P
|
March 20, 2007 |
SITARAM KAUSHAL Vs. PUNEET KUMAR SAXENA
|
February 9, 2007 |
SITARAM VYAS Vs. STATE OF M P
|
December 4, 2007 |
SMT. BIBVI AKHTAR AND OTHERS Vs. CHANDRESH KUMAR AND OTHERS
|
November 20, 2007 |
SMT. GEETABAI Vs. ASSOCIATED ENTERPRISES AND ANOTHER
|
August 2, 2007 |
SMT. JHEESHADEVI PASZVAN AND ORS. Vs. KISHAN BABBU RATHORE AND ORS.
|
March 20, 2007 |
SMT. MAKSUDAN AND OTHERS Vs. DINESH KUMAR SONI AND OTHER
|
March 9, 2007 |
SMT. PUSHPA AND OTHERS Vs. BADRILAL AND ANOTHER
|
September 13, 2007 |
SMT. SHASHI SHRIVASTAVA Vs. JAGDISHSING KUSHWAH
|
August 14, 2007 |
SMT. SHIV KUNWAR AND OTHERS Vs. CHANDULAL AND OTHERS
|
July 17, 2007 |
SMT. TEJKUNWARBAI AND ANOTHER Vs. COMMISSIONER, MUNICIPAL CORPORATION AND OTHER
|
June 26, 2007 |
SMT. VARSHA SONI AND ORS. Vs. KEVAL SINGH AND ORS.
|
February 20, 2007 |
SMT. VASANIBAI Vs. RASHID KHAN AND OTHERS
|
August 22, 2007 |
SOBHANATH SAHU Vs. STATE OF M P
|
November 21, 2007 |
SOBHANATH SAHU S/O JAGDISH PRASAD SAHU Vs. STATE OF M P
|
November 20, 2007 |
SOHIL ALI Vs. STATE OF M P
|
November 20, 2007 |
SONALI Vs. DINESH
|
September 27, 2007 |
SONBAI G D THAKUR Vs. KUSUM B K BHARDWAJ
|
July 23, 2007 |
SONU Vs. RAMNIWAS SHARMA AND OTHERS
|
September 13, 2007 |
SONULAL @ SONELAL Vs. STATE OF M P
|
August 9, 2007 |
SORAM BAI Vs. PAWAN YADAV
|
March 21, 2007 |
SOSAMMA Vs. MATHURA BAI
|
August 8, 2007 |
SOURABH KUMAR Vs. REGISTRAR PUBLIC TRUST
|
October 5, 2007 |
SPECIAL AREA DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR GUPTA
|
February 28, 2007 |
SSR PIRODIA Vs. UNION OF INDIA
|
December 14, 2007 |
STATE BANK OF INDIA Vs. NARESH KUMAR SINGH
|
May 8, 2007 |
STATE OF M P Vs. PURAN
|
December 6, 2007 |
STATE OF M P Vs. BABLOO
|
December 6, 2007 |
STATE OF M P Vs. MUNNALAL
|
September 18, 2007 |
STATE OF M P Vs. RAMESHWAR DAYAL
|
March 29, 2007 |
STATE OF M P Vs. SUNIL JAIN
|
March 29, 2007 |
STATE OF M P Vs. RAMCHARAN
|
August 31, 2007 |
STATE OF M P Vs. BADRI PRASAD
|
September 26, 2007 |
STATE OF M P Vs. ARUNA SOLANKI
|
February 14, 2007 |
STATE OF M. P. Vs. SAMBHAGIYA VIGYAN SNATAK SHIKSHAN SAMITI
|
February 15, 2007 |
STATE OF M. P. Vs. HARIRAM
|
May 2, 2007 |
STATE OF M. P. Vs. SUKHLAL
|
January 25, 2007 |
STATE OF M.P. Vs. MUMTAZ BEGUM
|
March 21, 2007 |
STATE OF M.P. Vs. JAGANNATH GUPTA
|
September 3, 2007 |
STATE OF M.P. Vs. VASU BUILDERS
|
August 17, 2007 |
State of M.P. Vs. Chamru @ Bhagwandas
|
June 19, 2007 |
State of M.P. Vs. Kusum
|
July 19, 2007 |
State of M.P. Vs. Bacchudas @ Balram
|
January 10, 2007 |
STATE OF M.P. Vs. SANJAY CONSTRUCTION
|
January 4, 2007 |
STATE OF M.P. AND OTHERS Vs. BRIJESH NIBORIA
|
February 22, 2007 |
STATE OF M.P. AND OTHERS Vs. NARENDRA KUMAR UPPAL
|
June 26, 2007 |
STATE OF MADHYA PRADESH Vs. SURESH KUMAR
|
March 6, 2007 |
STATE OF MADHYA PRADESH Vs. SATYAWATI
|
February 27, 2007 |
STATE OF MADHYA PRADESH Vs. CHETRAM
|
January 10, 2007 |
STATE OF MADHYA PRADESH Vs. CHIRORANJAN DUTT
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May 1, 2007 |
STATE OF MADHYA PRADESH Vs. NANDI
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May 14, 2007 |
STATE OF MADHYA PRADESH Vs. KISMATDIN
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March 14, 2007 |
STATE OF MADHYA PRADESH Vs. BHURU S/O HANIF KHAN
|
June 19, 2007 |
STATE OF MADHYA PRADESH Vs. ARSHAD S/O MOHD HUSSAIN
|
September 25, 2007 |
STATE OF MADHYA PRADESH Vs. MAHAVIR PRASAD
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October 26, 2007 |
STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD.
|
August 6, 2007 |
STATE OF MADHYA PRADESH Vs. MAHESH
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August 16, 2007 |
STATE OF MADHYA PRADESH Vs. GHANSHYAM
|
July 20, 2007 |
STATE OF MADHYA PRADESH Vs. GOPAL DARIYAV SINGH
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August 8, 2007 |
STATE OF MADHYA PRADESH Vs. ASHOK KUMAR TRIPATHI
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May 14, 2007 |
STATE OF MADHYA PRADESH Vs. SURENDRA SINGH RATHORE
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March 29, 2007 |
STATE OF MADHYA PRADESH Vs. GOVIND SINGH
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March 19, 2007 |
STATE OF MADHYA PRADESH Vs. BADRILAL RATANLAL MAIL
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April 18, 2007 |
STATE OF MADHYA PRADESH Vs. ANIL KUMAR VERMA
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February 19, 2007 |
STATE OF MADHYA PRADESH Vs. NIRANKAR SINGH
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February 6, 2007 |
STATE OF MADHYA PRADESH Vs. SHEKHAR CONSTRUCTIONS
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November 2, 2007 |
STATE OF MADHYA PRADESH Vs. CHANDRA SHEKHAR AZAD SHIKSHA PRASAD SAMITI
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November 2, 2007 |
STATE OF MADHYA PRADESH Vs. RAJU ALIAS RAJKUMAR
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September 26, 2007 |
STATE OF MADHYA PRADESH THROUGH THE PRINCIPAL SECR Vs. MAHENDRA PRATAP SINGH CHOUDHARY AND ORS
|
September 7, 2007 |
STATE OF MP Vs. RAJ KISHORE GARG
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September 6, 2007 |
STATE OF MP Vs. PREM SINGH
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October 25, 2007 |
STATE OF MP Vs. MAHENDRA KUMAR SHARMA
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November 22, 2007 |
STATE OF MP Vs. NEELIMA SIMGH
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July 12, 2007 |
STI INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAX M P
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April 18, 2007 |
SUBHASH CHAND Vs. MOHD. KHAN
|
April 3, 2007 |
SUBHASH CHANDRA DUBEY Vs. BHARTIYA SANGH & ANR.
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March 2, 2007 |
SUBHASH RAUT Vs. STATE OF M.P
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April 20, 2007 |
SUBHASH SAHKARI UPBHOKTA BHANDAR MRYADIT SAGAR Vs. STATE OF MP
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July 12, 2007 |
SUBHASH SONI & ORS. Vs. STATE OF MADHYA PRADESH
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April 16, 2007 |
SUBODH SINDHU CHOUTHMAL Vs. STATE OF M P
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February 27, 2007 |
SUDARSHAN KUMAR VERMA Vs. CHAIRMAN, TOWN IMPROVEMENT TRUST, REWA
|
July 3, 2007 |
SUDHA MALVIYA Vs. STATE OF MADHYA PRADESH; COMMISSIONER; STATE ADMINISTRATIVE TRIBUNAL
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April 25, 2007 |
SUDHIR JHA Vs. KRISHNA DANGIWALA
|
September 24, 2007 |
SUDHIR MANDELIYA Vs. MUNNALAL AND OTHERS
|
August 16, 2007 |
SUDHIR NIGAM Vs. DEBTS RECOVERY TRIBUNAL
|
January 8, 2007 |
SUGAN KUWAR AND OTHERS Vs. AJIT KUMAR AND ANOTHER
|
October 30, 2007 |
SUJAN Vs. BOARD OF SECONDARY EDUCATION
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March 8, 2007 |
Sukhlal Vs. State of M.P.
|
October 24, 2007 |
SUKHRAM YADAV Vs. NIRUPAMA YADEV
|
June 25, 2007 |
SUKHVINDER SINGH Vs. RAJKUMARI & ORS
|
January 16, 2007 |
SULEMAN KHAN Vs. HABEEBULLAH KHAN
|
July 18, 2007 |
SULOCHAM BAI Vs. STATE OF MP
|
September 24, 2007 |
Sultan Shah Lala Vs. State of M.P.
|
July 16, 2007 |
SUMAN Vs. KASHMIR SINGH & ORS
|
March 9, 2007 |
SUMAN DOHRE W/O MANSINGH DOHRE Vs. DAULATRAM S/O BATTULAL SILAWAT
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April 30, 2007 |
SUMAN TAMRAKAR Vs. VINOD KUMAR TAMRAKAR
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May 1, 2007 |
SUMERCHAND JAIN Vs. COMMISSIONER OF INCOME-TAX
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February 12, 2007 |
SUMIT JAIN Vs. STATE OF M P
|
August 2, 2007 |
SUNDARIYA @ SUNDERSINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 2007 |
SUNIL Vs. VIMLA BAI
|
April 19, 2007 |
SUNIL KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
|
May 17, 2007 |
SUNIL KUMAR S/O ANANT NARAYAN GUPTA Vs. ASHOK KUMAR S/O HARI DAS VASWANI
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November 15, 2007 |
SUNIL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
July 26, 2007 |
SUNITA Vs. MURLIDHAR MISHRA
|
May 2, 2007 |
SUNITA Vs. KILVIR SINGH
|
February 15, 2007 |
SUNITA Vs. STATE OF M.P.
|
May 15, 2007 |
SUNITA JAIN Vs. KUNWAR SINGH
|
January 25, 2007 |
SUNITA LOKHANDE Vs. NEW INDIA ASSURANCE CO LTD
|
September 19, 2007 |
SUNITA PATEL Vs. COLLECTOR
|
December 6, 2007 |
SUPREME INDUSTRIES LTD. Vs. CUSTOM EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
May 15, 2007 |
SURENDRA JAIN Vs. STATE OF MADHYA PRADESH
|
January 3, 2007 |
SURENDRA KAURAV Vs. STATE OF M P
|
November 20, 2007 |
SURENDRA KORI Vs. STATE OF M P
|
December 13, 2007 |
SURENDRA KUMAR MOURYA Vs. BABA ALIAS NASIM KHAN
|
May 8, 2007 |
SURENDRA PRASAD PANDE Vs. STATE OF MADHYA PRADESH
|
July 10, 2007 |
SURENDRA S/O VISHNUPANT BHIDE Vs. MADANGOPAL S/O GOVIND NARAYAN KHENDELWAL
|
February 6, 2007 |
SURESH CHANDRA BHAN SINGH Vs. STATE OF M P
|
February 8, 2007 |
SURESH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
|
January 25, 2007 |
SURESH CHANDRA S/O RAMCHANDRA Vs. JAGVEER SINGH @ LAKHHASINGH
|
November 27, 2007 |
SURESH CHAUDHARY Vs. STATE OF M.P.
|
May 8, 2007 |
SURESH KUMAR BHARGAVA Vs. STATE OF M. P.
|
May 1, 2007 |
SURESH KUMAR GUPTA Vs. STATE OF M.R
|
January 18, 2007 |
SURESH KUMAR JADIA Vs. STATE OF M P
|
January 16, 2007 |
SURESH PANDEY Vs. PUSHPA PANDEY
|
May 16, 2007 |
Suresh Seth Vs. State of M.P.
|
March 15, 2007 |
SURESH SINGH GUJAR Vs. VINEET GOYAL
|
March 29, 2007 |
SURESH VYAS Vs. RAMCHANDRA VYAS
|
September 3, 2007 |
SURJEET SINGH SALOJA Vs. STATE OF MADHYA PRADESH
|
September 20, 2007 |
SUSHILA Vs. RAJBEER SINGH
|
April 3, 2007 |
SUSHILA BAI Vs. RAJENDRA TRADERS
|
February 2, 2007 |
SWADESH KUMAR JAIN Vs. JAYANTI
|
March 21, 2007 |
SYNCOM FORMULATIONS (INDIA) LTD Vs. COMMR OF C EX & CUS, INDORE
|
July 17, 2007 |
TAGORE SHIKSHA SAMITI Vs. REGISTRAR, FIRMS AND SOCIETIES, BHOPAL
|
February 22, 2007 |
TAKE SINGH Vs. KALYAN SINGH
|
September 5, 2007 |
TAMARAJDHWAJ DAHAYAT Vs. RAMVARAN PATEL
|
April 9, 2007 |
TARA SHARMA Vs. SMT. KARUNA PANDEY
|
February 19, 2007 |
TEJILAL Vs. STATE OF M P
|
July 31, 2007 |
THAKURLAL Vs. STATE OF M P
|
December 7, 2007 |
THAKURLAL S/O SHAMBHOOJI VERMA Vs. STATE OF M P
|
December 10, 2007 |
TOMOR CONSTRUCTION CO Vs. STATE OF MP
|
September 25, 2007 |
TOTALFINAELF INDIALIMITED Vs. SHYAM BABU
|
April 26, 2007 |
TOTARAM S/O BHUDRIA Vs. STATE OF M P
|
September 5, 2007 |
TRILOKCHAND S/O JAGANNATH Vs. STATE OF M P
|
September 26, 2007 |
TRIPATI PATHAK Vs. B C VAIDYA
|
September 11, 2007 |
TULSIRAM Vs. STATE OF M. P .
|
March 1, 2007 |
UDAISINGH GANPAT DANGI Vs. KALU DEVJI DANGI
|
August 3, 2007 |
UDAYSINGH JAGDISH SINGH Vs. STATE OF MADHYA PRADESH
|
July 27, 2007 |
UDAYVEER Vs. STATE OF M P
|
August 2, 2007 |
UMA DEVI SHARMA Vs. STATE OF M P
|
September 21, 2007 |
UMADEVI AND OTHERS Vs. SUNIL KUMAR GOYAL AND OTHERS
|
February 8, 2007 |
UMED SINGH Vs. STATE OF M P
|
April 13, 2007 |
Umesh Kumar Gandhi Vs. State of M.P.
|
March 23, 2007 |
UMESH KUMAR MODI Vs. TALERA TRADERS
|
April 5, 2007 |
UMMED SINGH Vs. STATE OF M P
|
May 17, 2007 |
UMRAO SINGH Vs. BHARATLAL
|
January 17, 2007 |
UNION BANK OF INDIA Vs. RAVINDRA PHANSE
|
July 2, 2007 |
UNION OF INDIA Vs. EX SIGNALMAN RAM SHARAN PRASAD
|
April 5, 2007 |
Union of India Vs. Rajesh Sharma
|
May 11, 2007 |
UNION OF INDIA Vs. KATARIYA WIRES LTD
|
January 5, 2007 |
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
|
July 12, 2007 |
UNION OF INDIA Vs. FLEX CHEMICALS LTD
|
March 30, 2007 |
UNION OF INDIA Vs. NATIONAL FERTILIZER LTD.
|
January 19, 2007 |
UNION OF INDIA Vs. AMIT KUMAR SODHIA
|
October 17, 2007 |
UNION OF INDIA Vs. NARENDRA SINGH
|
October 25, 2007 |
UNION OF INDIA Vs. AJIT BARAIYA
|
May 10, 2007 |
UNION OF INDIA Vs. RAM BACHAN SINGH
|
June 19, 2007 |
UNION OF INDIA Vs. RAMANTI DEVI
|
April 19, 2007 |
UNION OF INDIA Vs. SATYANAND SINGH
|
March 28, 2007 |
UNISCANS AND SONICS LTD Vs. M P ELECTRICITY BOARD
|
April 19, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. JANKI DEVI
|
May 1, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. DEVENDRA KUMAR
|
January 16, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. SAROJ BAI
|
February 12, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. UMED KUNWARBAI
|
July 27, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. SHAMSHAD BEE
|
September 11, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. DAULAT SINGH
|
November 20, 2007 |
UNITED INDIA INSURANCE CO LTD Vs. NANDLAL
|
December 4, 2007 |
UNITED INDIA INSURANCE CO. Vs. SANDEEP KUMAR GUPTA
|
February 27, 2007 |
UNITED INDIA INSURANCE CO. LTD. Vs. SANNI ALIAS SANJAY AND OTHERS
|
August 22, 2007 |
UNITED INDIA INSURANCE CO. LTD. Vs. DHANNA AND OTHERS
|
February 26, 2007 |
UNITED INDIA INSURANCE COMPANY Vs. RAJESH
|
February 19, 2007 |
URMILA DEVI SRIVASTAVA Vs. M.P. STATE ROAD TRANSPORT CORPORATION
|
February 12, 2007 |
URMILA THAKUR Vs. STATE OF M P
|
November 14, 2007 |
USHA Vs. MISHRILAL SINGH
|
May 10, 2007 |
USHA BAGHEL Vs. UNITED INDIA INSURANCE CO LTD
|
September 19, 2007 |
USHA DEVI Vs. UNION OF INDIA
|
January 17, 2007 |
USHA PATEL Vs. DILIP TRANSPORT CO.
|
September 19, 2007 |
UTTARA SONI Vs. ORIENTAL INSURANCE CO LTD
|
August 27, 2007 |
Uttaranchal Education Trade and Technology Pvt. Ltd. Vs. State of M.P.
|
August 6, 2007 |
V G BOBDE Vs. STATE OF M P
|
February 23, 2007 |
V K JAIN Vs. STATE OF M P
|
August 1, 2007 |
V K VERMA Vs. DAWOODI BOHRA MASJID COMMITTEE
|
December 4, 2007 |
V. B. S. RANA Vs. STATE OF M.P.
|
May 1, 2007 |
V.K. Jain Vs. Slkate of M.P.
|
June 27, 2007 |
VAIANTI BAI Vs. JAIRAM
|
August 8, 2007 |
VAN VIBHAG KARMACHARI GRIHA NIRMAN SAHAKARI SANSTHA Vs. RAMESHCHANDRA HIRALAL HARDIYA
|
August 10, 2007 |
VARSHA Vs. UTTARANCHAL RAJYA PARIVAHAN NIGAM
|
November 28, 2007 |
VEDIKA COLLAGE OF EDUCATION Vs. BARKATULLAH UNIVERSITY
|
October 25, 2007 |
VEER SINGH Vs. STATE OF M P
|
September 10, 2007 |
VEER SINGH Vs. STATE OF MADHYA PRADESH
|
April 12, 2007 |
VEERAN Vs. STATE OF M P
|
July 26, 2007 |
VELSINGH S/O DURJAN BHEEL Vs. STATE OF M P
|
March 13, 2007 |
VIDHUSHI Vs. GITA
|
April 3, 2007 |
VIJAY BHANDARI Vs. NAGAR PALIK NIGAM AND OTHERS
|
March 15, 2007 |
Vijay Goyal Vs. Madanlal Goyal
|
May 14, 2007 |
VIJAY KUMAR Vs. SADIK HUSSAIN & ORS
|
July 23, 2007 |
VIJAY KUMAR AGRAWAL Vs. UNION OF INDIA
|
September 24, 2007 |
VIJAY PRAKASH TIWARI Vs. SATYA BHAMA DEVI
|
March 29, 2007 |
VIJAY SHRIVASTAVA Vs. STATE OF M P
|
November 30, 2007 |
VIJAY SINGH Vs. STATE OF M. P.
|
April 3, 2007 |
VIJAY SINGH Vs. STATE OF M.P.
|
April 12, 2007 |
VIJAY SWAROOP SAXENA Vs. STATE OF M.P. AND OTHERS
|
April 30, 2007 |
VIJAYPRAKASH JATAV Vs. HANIF KHAN
|
March 9, 2007 |
VIKAS ENTERPRISES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX, KHANDWA
|
March 23, 2007 |
VIKRAM SINGH Vs. KANCHAN SINGH
|
March 1, 2007 |
VIKRAMPRATAP SINGH Vs. RAMPAL SINGH
|
August 29, 2007 |
VIMALA DEVI Vs. VIRENDRA KACHHI
|
October 5, 2007 |
VIMLA DEVI Vs. ASHOK SINGH
|
August 23, 2007 |
VINAY KUMAR SHARMA Vs. MAHESH KUMAR JOSHI
|
April 9, 2007 |
VINOD Vs. SHEKH ASIF AND ORS
|
November 19, 2007 |
VINOD KUMAR Vs. MUKESH KUMAR AGRAWAL
|
April 10, 2007 |
VINOD KUMAR AGRAWAL Vs. CHANDRAKANT PANDEY
|
March 2, 2007 |
VINOD KUMAR GUPTA Vs. RAMADEVI SHIVHARE
|
September 22, 2007 |
VINOD KUMAR SHUKLA Vs. STATE OF M P
|
November 28, 2007 |
VINOD RAKHAN Vs. STATE OF M. P.
|
March 20, 2007 |
VIPIN JOG Vs. STATE OF M P
|
October 16, 2007 |
VIPNAN SAHKARI SAMSTHA Vs. SUDHIR MOHAN YADAV
|
July 19, 2007 |
VISHAL EXPORT OVERSEAS LTD. Vs. IND AGRO SYNERGY LTD.
|
May 3, 2007 |
VISHNU Vs. STATE OF M P
|
April 12, 2007 |
VISHNU PRASAD Vs. STATE OF M P
|
April 5, 2007 |
VISHWANATH GUPTA Vs. VIRENDRA NATH AGRAWAL
|
March 20, 2007 |
VRINDAVAN Vs. JAIPRATAP
|
February 26, 2007 |
WAHID KHAN Vs. STATE OF M P
|
November 22, 2007 |
WESTERN COALFIELD LIMITED Vs. B D SHARMA
|
February 28, 2007 |
WESTERN COALFIELDS LIMITED Vs. COMMISSIONER OF SALES TAX
|
July 3, 2007 |
WHITE WAYS Vs. VIJAY CHOUDHARY
|
July 23, 2007 |
Y YOHANNAN Vs. STATE OF MP
|
October 9, 2007 |
YADUNANDAN SINGH Vs. FAGGAN SINGH KULASTE
|
July 20, 2007 |
YASHWANT SINGH S/O BHANWARLALJI LODHA Vs. MANOHARLAL S/O BHANWARLALJI LODHA
|
April 30, 2007 |
YOGENDRA KUMAR GUPTA Vs. RAM PRAKASH AGRAWAL
|
February 14, 2007 |
YOGESH KUMAR Vs. STATE OF M P
|
February 3, 2007 |
YUVA VYAYASAYIK SHIKSHAN SANSTHAN Vs. JIWAJI UNIVERSITY
|
December 11, 2007 |
YUVARAJ MERCH-X Vs. COMMERCIAL TAX OFFICER
|
August 10, 2007 |
ZAMKU Vs. MASARI
|
March 23, 2007 |
ZAMKU W/O BHAVASINGH BHILALA AND OTHERS Vs. MASARI W/O BHURSINGH BHILALA AND OTHERS
|
March 22, 2007 |
ZAQIR KHAN S/O MAMURKHAN Vs. STATE OF M P
|
July 5, 2007 |
ZUBEDA Vs. NAJMA AFZAL
|
August 10, 2007 |