(KUMARI) ARUNA SHUKLA Vs. THE CHAIRMAN, MADHYAMIC SHIKSHA MANDAL BHOPAL & ORS.
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January 30, 2003 |
(SUSHRI) MANORAMA GOUR Vs. STATE OF M.P. AND ANR.
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July 14, 2003 |
A K BARATT Vs. STATE OF M P
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July 30, 2003 |
AADESH KUMAR PATEL Vs. MANAGING DIRECTOR M P FINANCIAL CORPORATION
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July 9, 2003 |
AARIF Vs. URMILABAI
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November 4, 2003 |
AARTI AAKULWAR Vs. STATE OF M.P.
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May 2, 2003 |
ABDUL HUSSAIN H M HUSSAIN Vs. HATIM ALI
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January 15, 2003 |
ABHINAV GARIMA VIDYA NIKETAN SCHOOL Vs. STATE OF M.P.
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February 6, 2003 |
ABIB HUSSAIN Vs. STATE OF M P
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March 10, 2003 |
ADARSH NAGAR GRIH NIRMAN SAHKARI SANSTHAN MARYADIT, BHOPAL Vs. STATE OF M.P.
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May 13, 2003 |
ADRIJA SAXENA Vs. STATE OF M.P. AND OTHERS
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July 3, 2003 |
AFJAL MOHD. KHAN (SINCE DECEASED) THROUGH HIS L.RS. Vs. STATE OF M.P.
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June 27, 2003 |
AJAY AGRAWAL Vs. INDERMAL SAMRATHMAL INFRASTRUCTURE PRIVATE LIMITED
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September 5, 2003 |
AJAY KUMAR KESHWANI Vs. HELENA DSOUZA
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January 9, 2003 |
AJAY PATODIA Vs. STATE OF MADHYA PRADESH
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July 21, 2003 |
AJAY TRADERS Vs. BIRLA JUTE INDUSTRIES LTD
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November 27, 2003 |
AJIT AJAY ESTATE AND RESORTS PVT LTD Vs. UNION OF INDIA
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November 20, 2003 |
AJIT KUMAR Vs. INCOME-TAX OFFICER
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January 23, 2003 |
AJIT KUMAR SINGH Vs. M P ELECTRICITY BOARD
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January 9, 2003 |
AKASH SINDHWANI Vs. REGISTRAR RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA
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September 16, 2003 |
AKBAR ALI Vs. STATE OF M P
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May 2, 2003 |
AKEEL AHMED KHAN Vs. GENERAL MANAGER STATE BANK OF INDIA
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June 23, 2003 |
ALL INDIA STATE BANK OF INDORE OFFICERS CO-ORDINATION COMMITTEE Vs. CENTRAL BOARD OF DIRECT TAXES
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September 1, 2003 |
ALLANUR Vs. NATHU LAL
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October 15, 2003 |
ALOK KUMAR JAIN Vs. RAJNI BALA JAIN
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November 18, 2003 |
AMARLAL KIRANA STORES Vs. COMMISSIONER OF INCOME-TAX
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January 7, 2003 |
AMARSINGH Vs. STATE OF M P
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August 13, 2003 |
AMARSINGH Vs. KIRANBAI
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November 6, 2003 |
AMBIKA PRASAD BAKSHI Vs. ONKAR PRASAD SAINI
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July 9, 2003 |
AMBIKA TRADING COMPANY Vs. COMMISSIONER OF INCOME-TAX
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September 5, 2003 |
AMER JEET SHARMA Vs. UNION OF INDIA
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May 2, 2003 |
AMOL SINGH Vs. STATE OF MP
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July 21, 2003 |
ANAND Vs. MOHD USMAN
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August 4, 2003 |
ANAND BAIRAGI Vs. STATE OF MADHYA PRADESH
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December 3, 2003 |
ANAND KUMAR JAIN Vs. STATE OF M P
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February 7, 2003 |
ANAND MOGHE Vs. CHAIRMAN SPECIAL AREA DEVELOPMENT AUTHORITY
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May 15, 2003 |
ANAND RAM Vs. DHANPATIYA BAI
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July 17, 2003 |
Anandilal Ahirwar Vs. Satya Vrat Chaturvedi
|
March 5, 2003 |
ANEETA SARAL Vs. BOARD OF SECONDARY EDUCATION
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April 16, 2003 |
ANIKA BI Vs. ANEES AHMAD SIDDIQUI
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November 19, 2003 |
ANIL Vs. GATTULAL
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December 11, 2003 |
ANIL KUMAR GULATI Vs. STATE OF M P
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August 29, 2003 |
ANIL PADEGAONKAR Vs. BHARAT PETROLEUM CORPORATION
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June 23, 2003 |
ANITA SAND Vs. STATE OF M P
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May 13, 2003 |
ANJANA BANERJEE Vs. AAJAD KUMAR RATNA
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April 30, 2003 |
ANJULI SHARMA Vs. STATE OF MP
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August 27, 2003 |
ANKUR VIDYA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 17, 2003 |
ANOOP MHALHA Vs. STATE OF MP
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February 6, 2003 |
ANSARI MOHAMMAD Vs. HARI RAM
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September 12, 2003 |
ANTARSINGH Vs. RAMPRAKASH
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September 2, 2003 |
ARCHANA Vs. STATE OF M P
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January 22, 2003 |
ARUN KUMAR PANDEY Vs. STATE OF M P
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May 2, 2003 |
ARUN KUMAR THAPAR Vs. YASHWANT INDAPURKAR
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January 31, 2003 |
ARUP Vs. STATE OF MADHYA PRADESH
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November 13, 2003 |
ARVIND SAHU Vs. RAJNI SAHU
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April 14, 2003 |
ASARFILAL Vs. VIMLA DEVI
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February 28, 2003 |
ASHA Vs. STATE OF M P
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April 21, 2003 |
ASHA DEVI Vs. JITENDRA KUMAR SHARMA
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February 11, 2003 |
ASHARAM Vs. STATE OF M P
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January 2, 2003 |
ASHIMA Vs. HARIPRAKASH
|
January 20, 2003 |
ASHIMA JOSHI Vs. SAMEER JOSHI
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December 5, 2003 |
ASHOK Vs. SHAKUNTALA BAI AND SHANTILAL JAIN
|
August 21, 2003 |
ASHOK D BHATIA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA
|
November 14, 2003 |
ASHOK KUMAR Vs. STATE OF M.P.
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July 22, 2003 |
ASHOK KUMAR Vs. BALMUKUND
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January 9, 2003 |
ASHOK KUMAR Vs. ARVIND KUMAR
|
February 3, 2003 |
ASHOK KUMAR RAI Vs. UNION OF INDIA
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March 31, 2003 |
ASHOK KUMAR VISHWAKARMA Vs. STATE OF M P
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May 6, 2003 |
ASHOK KUMAR VISHWAKARMA Vs. STATE & ORS.
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March 6, 2003 |
ASHOK KUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
July 17, 2003 |
ASHOK SALES CO Vs. STATE OF M P
|
January 8, 2003 |
ASHUTOSH DUBEY Vs. TILAK GRIH NIRMAN SAHAKARI SAMITI MARYADIT
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November 11, 2003 |
ASLAM KHAN Vs. SULTAN AJIM
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April 16, 2003 |
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. GENDALAL HAZARILAL AND CO
|
July 9, 2003 |
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. ASHA CHOUHAN
|
April 30, 2003 |
ASTHA TEXTILE CO LTD Vs. INDO RAMA SYNTHETICS I LTD
|
November 11, 2003 |
AVANTIBAI Vs. MOHANLAL
|
June 24, 2003 |
AVTAR SINGH Vs. INCOME-TAX OFFICER
|
May 7, 2003 |
AVTAR SINGH Vs. ITO
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May 1, 2003 |
AWADH BIHARI ASATI Vs. SHYAM BIHARI ASATI
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November 13, 2003 |
AWADHESH PRASAD SHUKLA Vs. STATE OF M P
|
November 25, 2003 |
AZAD MATSYA UDYOG SAHKARI SAMITI Vs. HARIJAN MATSYA UDYOG SAHAKARI SAMITI
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January 15, 2003 |
B B VERMA AND CO Vs. CLEAR WATER WORKS LTD
|
December 2, 2003 |
B M SHUKLA Vs. STATE OF MADHYA PRADESH
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May 26, 2003 |
B P L LIMITED Vs. STATE OF MADHYA PRADESH
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April 23, 2003 |
B R ASSOCIATES LTD Vs. M P STATE ELECTRICITY BOARD
|
September 23, 2003 |
B S SUNDARAVADIVEL MUDALIAR AND SONS Vs. STATE OF M P
|
April 3, 2003 |
B.G. SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
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March 28, 2003 |
BABA ADAM DAS GURU BABA RAM DAS Vs. MOOL CHAND NANDWANI
|
November 21, 2003 |
BABITA Vs. SHYAM SINGH
|
December 6, 2003 |
BABITA LILHARE Vs. SURENDRA RANA
|
January 6, 2003 |
BABOO KHAN Vs. STATE OF M P
|
September 17, 2003 |
BABUDAS Vs. STATE OF M P
|
March 31, 2003 |
BABULAL Vs. SHEIKH RAHEEM
|
June 23, 2003 |
BABULAL MISHRA Vs. JETHANAND BHAGDEO
|
February 5, 2003 |
BADRI SINGH THAKUR Vs. NATIONAL THERMAL POWER CORPORATION
|
December 5, 2003 |
BADRI VISHAL TIWARI Vs. SECRETARY NON COLLEGIATE EDUCATION
|
May 2, 2003 |
BADRILAL Vs. NAJJU @ NAJAKATHULLAH
|
January 29, 2003 |
BADRILAL PATIDAR Vs. KANHAIYALAL
|
May 6, 2003 |
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
May 5, 2003 |
BAHADUR SINGH Vs. STATE OF M P
|
March 11, 2003 |
BAL CHAND JAIN Vs. SAWAI SINGHAI NIRMAL CHAND JAIN
|
December 9, 2003 |
BALAGHAT ZILA SAHAKARI KARMACHARI SANGH Vs. STATE OF M P
|
February 4, 2003 |
BALARAM Vs. MADAN GIR
|
December 11, 2003 |
BALDU ALIAS BALDUA Vs. STATE OF MADHYA PRADESH
|
July 7, 2003 |
BALKISHAN Vs. KRISHI UPAJ MANDI SAMITI
|
April 4, 2003 |
BALKRISHNA BIHARILAL Vs. USHABAI
|
April 10, 2003 |
BALLO SAHU Vs. STATE OF MP
|
August 25, 2003 |
Balram Vs. Devkinandan
|
November 13, 2003 |
BALRAM NAYAK Vs. JANPAD PANCHAYAT ISAGARH AND ORS.
|
October 9, 2003 |
BALRAM NAYAK Vs. JANPAD PANCHAYAT
|
October 20, 2003 |
BALRAM PRAJAPATI Vs. SUSHEELA BAI
|
April 22, 2003 |
BALVIR SINGH Vs. MAHENDRA KUMAR
|
September 2, 2003 |
BALWAN SHA Vs. STATE OF MP
|
November 24, 2003 |
BALWANT SINGH Vs. G S CHAUHAN
|
January 17, 2003 |
BANA BAI Vs. COMMISSIONER OF INCOME TAX BHOPAL
|
January 23, 2003 |
BANE SINGH MANGUSINGH Vs. BASANTIBAI
|
July 24, 2003 |
BANK OF INDIA Vs. GULAB SINGH
|
April 22, 2003 |
BANK OF INDIA Vs. SUL INDIA LTD
|
March 21, 2003 |
BANSHILAL Vs. STATE OF MADHYA PRADESH
|
January 16, 2003 |
BANSILAL S/O PARMAIKLAL Vs. STATE OF M.P.
|
February 17, 2003 |
BAPULAL Vs. SHANKAR
|
April 16, 2003 |
BAPULAL B KACCHI Vs. KRUPACHAND JAIN
|
March 5, 2003 |
BASANTIBAI Vs. KAILASHDAS
|
January 6, 2003 |
BATTULAL Vs. STATE OF M.P.
|
March 6, 2003 |
BEENA BAI BHATE Vs. STATE OF M P
|
April 16, 2003 |
BEENA YADU Vs. STATE
|
January 28, 2003 |
BENI BAI Vs. CHHANDILAL
|
January 8, 2003 |
BENI PRASAD Vs. STATE OF MADHYA PRADESH
|
January 24, 2003 |
BHABIRATH Vs. STATE OF M P
|
June 27, 2003 |
BHAGIRATH Vs. LAL SINGH
|
March 4, 2003 |
Bhagirath Vs. State of M.P.
|
June 27, 2003 |
BHAGWAN SINGH RAWAT Vs. STATE OF M P
|
July 30, 2003 |
BHAGWAN SWAROOP BHATNAGAR Vs. NARENDRA SINGH RAWAT
|
September 23, 2003 |
BHAGWATI DEVI Vs. BRIJNARAYAN ROHATAGI
|
January 28, 2003 |
BHANDAS Vs. STATE OF M P
|
February 13, 2003 |
BHANGDI Vs. DITLI
|
July 8, 2003 |
BHANTABAI Vs. SUB-DIVISIONAL OFFICER
|
March 31, 2003 |
BHANU Vs. STATE OF M P
|
March 25, 2003 |
BHANUKUMAR JAIN Vs. KUMAR GUPTA
|
June 23, 2003 |
BHANUMAL WADHWANI Vs. RAJENDRA SINGH
|
February 27, 2003 |
BHANWARLAL Vs. STATE OF MADHYA PRADESH
|
May 13, 2003 |
BHARAT HEAVY ELECTRICALS LTD Vs. KALPANA GEARS PVT LTD
|
May 13, 2003 |
BHARAT KUMAR SINGH Vs. THE REGISTRAR, AWADHESH PRATAP SINGH UNIVERSITY & ANR.
|
February 6, 2003 |
BHARAT LAL Vs. STATE OF M P
|
February 17, 2003 |
BHARATI TELENET LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
September 1, 2003 |
BHERU Vs. BALA
|
March 10, 2003 |
BHERULAL Vs. RESHAM BAI
|
January 14, 2003 |
BHERUSINGH ALIAS RAJU Vs. STATE OF M P
|
February 24, 2003 |
BHIM SINGH Vs. RATANIYA
|
December 16, 2003 |
BHOPAL SINGH Vs. STATE OF M.P.
|
January 23, 2003 |
BHURU TOTLA Vs. STATE OF MADHYA PRADESH
|
February 20, 2003 |
BIDASARIA BROTHERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
|
November 28, 2003 |
BIHARILAL SONI Vs. BANK OF INDIA
|
September 26, 2003 |
BIJIYA Vs. STATE OF M P
|
June 27, 2003 |
BILNIYA BAI Vs. MOTILAL
|
March 27, 2003 |
BINA POWER SUPPLY COMPANY LIMITED BHOPAL Vs. STATE OF MADHYA PRADESH
|
May 13, 2003 |
BIRENDRA BAHADUR SINGH Vs. STATE OF M.P.
|
June 25, 2003 |
BRAHAN DUTT SHUKLA Vs. ASHOK LEYLAND FINANCE
|
September 26, 2003 |
BRAHMADATT GUPTA Vs. STATE OF M.P. AND ORS.
|
March 5, 2003 |
BRAJENDRA KUMAR SONI Vs. STATE OF M P
|
September 15, 2003 |
BRIJ BHOOSHAN MISHRA Vs. STATE OF MP
|
September 12, 2003 |
BRIJ NANDAN PRASAD TIWARI Vs. STATE OF M P
|
January 8, 2003 |
BRIJENDRA BAHADUR SINGH CHOUHAN Vs. MANAGING DIRECTOR M P S R T C BHOPAL
|
September 24, 2003 |
BRIJLAL MOGANIYA Vs. HEMLATA MOGANIYA
|
May 7, 2003 |
BRINDAWAN CHOURASIYA Vs. JAGDISH PRASAD SAHU
|
August 1, 2003 |
C J CELATINE PRODUCTS LIMITED Vs. EARNEST HEALTH CARE LIMITED
|
February 25, 2003 |
C. L. JOHN Vs. STATE OF M. P.
|
April 25, 2003 |
CENTURY YARN Vs. COMMERCIAL TAX OFFICER
|
March 21, 2003 |
CHAINRAM Vs. UNION OF INDIA
|
March 5, 2003 |
CHAMELI BAI Vs. KANHAIYALAL JHARIA
|
July 28, 2003 |
CHAMPA DEVI Vs. BIRENDRA BHAWSAAR
|
July 10, 2003 |
CHAMPABAI Vs. BAJPAI ROAD LINES
|
July 15, 2003 |
CHANDA DEVI Vs. RAJENDRA SINGH
|
January 31, 2003 |
CHANDAN SINGH Vs. S E W CONSTRUCTION CO LTD
|
January 3, 2003 |
CHANDAN SINGH Vs. STATE OF M P
|
April 3, 2003 |
CHANDMAL Vs. RATAN SINGH
|
June 30, 2003 |
CHANDRA SHEKHAR BAJPEYI Vs. COMMISSIONER, PUBLIC INSTRUCTIONS
|
April 7, 2003 |
CHANDRABHAN DUBEY Vs. MANOJ KUMARI
|
September 19, 2003 |
CHANDRABHAN PATEL Vs. STATE OF M.P. & ANR.
|
December 12, 2003 |
CHANDU @ CHANDRASHEKHAR Vs. STATE OF M. P.
|
October 10, 2003 |
CHANNULAL Vs. ADDITIONAL COMMISSIONER REVENUE
|
January 29, 2003 |
CHARAN SINGH Vs. STATE OF M P
|
March 26, 2003 |
CHETRAM Vs. MEWALDAS CO
|
July 25, 2003 |
CHHAGAN LAL Vs. DHANNALAL
|
March 10, 2003 |
CHHAGANIYA Vs. SURLI
|
April 17, 2003 |
CHHAGANLAL RAKESH KUMAR Vs. SHIVKUMAR
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November 14, 2003 |
CHHANGA Vs. STATE OF MADHYA PRADESH
|
January 29, 2003 |
CHHOGALAL Vs. HUSAIN BAI
|
July 24, 2003 |
CHIMAN BHAI Vs. RANCHHOD BHAI
|
July 15, 2003 |
CHIMO AGENCIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
December 16, 2003 |
CHINTAMANI SAHU Vs. JAGAT SINGH
|
April 9, 2003 |
CHITTAR SINGH LODHI Vs. STATE OF MADHYA PRADESH
|
October 22, 2003 |
CHOKHELAL SAHU Vs. STATE OF M P
|
July 30, 2003 |
CHOUDHARY MINERAL AND CHEMICALS Vs. UNION OF INDIA
|
March 19, 2003 |
COLONAL PRAKASH Vs. STATE OF MADHYA PRADESH
|
March 26, 2003 |
COMMISSIONER OF CENTRAL EXCISE Vs. NEW VIKRAM CEMENTS
|
December 16, 2003 |
COMMISSIONER OF COMMERCIAL TAX Vs. AGRAWAL MEDICAL AND GENERAL STORE
|
March 21, 2003 |
COMMISSIONER OF CUS AND C EX Vs. TIRUPATI STEEL INDUSTRIES
|
January 13, 2003 |
COMMISSIONER OF GIFT TAX Vs. BANSHILAL NARSIDAS
|
October 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH AUDYOGIK VIKAS NIGAM LTD
|
November 7, 2003 |
COMMISSIONER OF INCOME TAX Vs. GANGAPRASAD BACHULAL
|
December 15, 2003 |
COMMISSIONER OF INCOME TAX Vs. PITAMBARDAS DULICHAND
|
December 18, 2003 |
COMMISSIONER OF INCOME TAX Vs. SARASWATI JAISWAL
|
February 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMLAL TAMRAKAR UCHEHRA
|
March 10, 2003 |
COMMISSIONER OF INCOME TAX Vs. KHUSHLAL CHAND NIRMAL KUMAR
|
April 14, 2003 |
COMMISSIONER OF INCOME TAX Vs. AJANTA TALKIES
|
April 14, 2003 |
COMMISSIONER OF INCOME TAX Vs. HEG LTD
|
May 5, 2003 |
COMMISSIONER OF INCOME TAX Vs. SANJEEV MEHROTRA
|
April 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHIKHARCHAND JAIN
|
April 28, 2003 |
COMMISSIONER OF INCOME TAX Vs. NATHULAL GANGARAM SONI
|
July 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. NITIN MUNJE
|
July 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. DALURAM MANGILAL
|
July 8, 2003 |
COMMISSIONER OF INCOME TAX Vs. KUMARS TYRE MANUFACTURING CO
|
May 9, 2003 |
COMMISSIONER OF INCOME TAX Vs. SHREENBAI
|
June 24, 2003 |
COMMISSIONER OF INCOME-TAX Vs. GURUDEO SINGH JAGGI
|
May 9, 2003 |
COMMISSIONER OF INCOME-TAX Vs. VALLABH LEASING AND FINANCE CO PVT LTD
|
July 28, 2003 |
COMMISSIONER OF INCOME-TAX Vs. A K GHOSH
|
May 5, 2003 |
COMMISSIONER OF INCOME-TAX Vs. BALCHAND AJIT KUMAR
|
April 14, 2003 |
COMMISSIONER OF INCOME-TAX Vs. J P PATEL BOMBAY PVT LTD
|
April 21, 2003 |
COMMISSIONER OF INCOME-TAX Vs. SARASWATI BAI JAISWAL
|
March 31, 2003 |
COMMISSIONER OF INCOME-TAX Vs. MEHROTRA BROTHERS
|
February 5, 2003 |
COMMISSIONER OF INCOME-TAX Vs. RALSON INDUSTRIES LTD
|
December 15, 2003 |
COMMISSIONER OF WEALTH TAX Vs. ANURADHA NAGORY
|
November 21, 2003 |
D S BAGHEL Vs. CHAIRMAN GOVERNING BODY HITKARNI SCIENCE COMMERCE AND ARTS MAHAVIDYALAYA
|
July 25, 2003 |
D.S. WALIA Vs. UNION OF INDIA
|
June 24, 2003 |
DALLA Vs. STATE OF MP
|
October 17, 2003 |
DAMODAR BAGDEY Vs. FOOD CORPORATION OF INDIA
|
March 12, 2003 |
DARBARI Vs. SUNWA
|
July 29, 2003 |
DARBARI SINGH Vs. STATE OF M P
|
September 27, 2003 |
DARYAV SINGH Vs. STATE OF MADHYA PRADESH
|
July 1, 2003 |
DASHRATH Vs. STATE OF MP
|
August 7, 2003 |
DAULAT RAM GUPTA Vs. STATE OF MADHYA PRADESH
|
January 20, 2003 |
DAYA RAM Vs. STATE OF M P
|
January 16, 2003 |
DAYARAM Vs. STATE OF M P
|
June 26, 2003 |
DAYARAM MISHRA Vs. STATE OF M P
|
March 24, 2003 |
DEENA NATH TIWARI Vs. HARI SINGH GOUR VISHWAVIDYALAYA
|
September 5, 2003 |
DELAMINE BV Vs. BETA NAPTHOL LIMITED
|
January 22, 2003 |
DEO RAGHUNATHJI BADA MANDIR Vs. PRAHLAD SINGH
|
October 22, 2003 |
DEOCHAND Vs. MOOLCHAND
|
September 3, 2003 |
DEORAM Vs. STATE OF MP
|
March 25, 2003 |
DEPT MANAGER MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHANTIBEN
|
March 7, 2003 |
DESHRAJ Vs. STATE OF M P
|
April 28, 2003 |
DESHRATH SINGH Vs. MANAGING DIRECTOR M P STATE CO OPERATIVE OIL SEED GROWERS FEDERATION LTD
|
June 25, 2003 |
DEV PRAKASH Vs. STATE OF M P
|
November 11, 2003 |
DEVENDRA KUMAR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
November 7, 2003 |
Devendra Kumar Pandey Vs. State of M.P.
|
February 10, 2003 |
DEVENDRA SINGH THAKUR Vs. SHANTIBAI
|
December 3, 2003 |
DEVI PRASAD Vs. RAM NIWAS
|
April 17, 2003 |
DEVI SINGH Vs. STATE OF M P
|
April 9, 2003 |
DEVILAL SHRIVASTAVA Vs. RAMESH CHANDRA GUPTA
|
February 17, 2003 |
DEVISINGH Vs. STATE OF MADHYA PRADESH
|
December 10, 2003 |
DEVKARAN Vs. GANGARAM
|
February 19, 2003 |
DEVWRATH DWIVEDI Vs. STATE OF M P
|
August 7, 2003 |
DEWAS SYNTHETICS PVT LTD Vs. STATE OF MP
|
June 23, 2003 |
DHANNALAL GULABCHAND SETHI Vs. INCOME TAX OFFICER
|
February 25, 2003 |
DHARAMPAL SINGH Vs. STATE OF M.P. AND OTHERS
|
January 17, 2003 |
DHARAMSI BHAI Vs. STATE OF M P
|
March 3, 2003 |
DHARMENDRA JAIN Vs. STATE OF M P
|
December 15, 2003 |
DHEERAJBAI Vs. USHABAI
|
September 9, 2003 |
DHIRENDRA SINGH BHADHORIA Vs. STATE OF MADHYA PRADESH
|
August 7, 2003 |
DIKCHA Vs. JAMALUDDIN
|
July 25, 2003 |
Dilip Kumar Chourasiya Vs. State of M.P.
|
January 17, 2003 |
DILIP KUMAR GOUSHALAWALE Vs. STATE OF MADHYA PRADESH
|
May 16, 2003 |
DILIP SINGH Vs. RAMESH KUMAR
|
November 19, 2003 |
DINESH Vs. RAJENDRA
|
February 3, 2003 |
DINESH CHANDRA TIWARI Vs. UNION OF INDIA AND OTHERS
|
June 24, 2003 |
DINESH GIRI Vs. STATE OF MADHYA PRADESH
|
January 2, 2003 |
DINESH KUMAR AWASTHY Vs. STATE OF M P
|
March 12, 2003 |
DISTRICT CENTRAL CO OP BANK LTD Vs. PRAHLAD MUNGAR
|
May 1, 2003 |
DISTRICT CENTRAL CO-OPERATIVE BANK LTD., MANDSAUR AND ANOTHER Vs. PRAHLAD MUNGAR (DEAD) THROUGH L.RS. RAJESH KUMAR AND ANOTHER
|
June 23, 2003 |
DISTRICT CO-OPERATIVE AGRICULTURE RURAL DEVELOPMENT BANK LTD. Vs. JOINT REGISTRAR & ANR.
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June 24, 2003 |
DODSAL LIMITED Vs. STATE OF MADHYA PRADESH
|
July 28, 2003 |
DOLA Vs. MUZAMMIL HUSSAIN
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March 31, 2003 |
DR. GEETA RANI GUPTA Vs. STATE OF M.P. AND ORS.
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August 19, 2003 |
Draupadi Bai Vs. Nathu Singh
|
April 22, 2003 |
DULESINGH Vs. STATE OF M P
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April 22, 2003 |
DURGA PRASAD Vs. SUVRATI
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March 20, 2003 |
DURGSH KUMAR YADAV Vs. VIMAL
|
January 2, 2003 |
DWARKAPRASAD Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
|
March 11, 2003 |
Dwarkesh Vs. State of M.P.
|
August 30, 2003 |
EMPLOYEES STATE INSURANCE CORPORATION INDORE Vs. HIND SYNTAX LIMITED
|
June 23, 2003 |
EVEREADY INDUSTRIES INDIA LTD Vs. P S PARIHAR
|
June 24, 2003 |
FALOUDI PULSE MILLS Vs. M P FINANCIAL CORPN
|
August 8, 2003 |
FARHONA KHAN Vs. STATE OF M P
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April 24, 2003 |
FAROOK Vs. ANIL
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April 9, 2003 |
FAZAL ABBAS Vs. SHIV RAM SHARMA
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March 13, 2003 |
FERAN SINGH Vs. VIMAL KUMAR AND ORS
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January 23, 2003 |
FOOD CORPN OF INDIA Vs. RATALAL N GWALANI
|
May 6, 2003 |
FOOD CORPORATION OF INDIA Vs. DENA BANK
|
December 18, 2003 |
G D SINGH Vs. STATE OF M P
|
March 20, 2003 |
G.D.Singh Vs. State of M.P.
|
March 20, 2003 |
GAB SINGH Vs. JORAWAR SINGH
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September 17, 2003 |
GABBU B LODHI Vs. STATE OF MADHYA PRADESH
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May 13, 2003 |
GAFARAN Vs. TILAKRAJ KAPUR
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April 14, 2003 |
GAJANAND Vs. RAJABHAU
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February 27, 2003 |
GAJANAND Vs. STATE OF M P
|
March 4, 2003 |
GAJENDRA NATH Vs. SHAKIL AHMAD KHAN ALIAS AJIJ MOHD KHAN
|
January 23, 2003 |
Gandhi Medical College Grah Nirman Sahkari Sanstha Maryadit, Bhopal Vs. Municipal Corporation, Bhopal
|
June 26, 2003 |
GANESH Vs. STATE OF M P
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June 25, 2003 |
GANESH ALIAS KARAN MALI Vs. STATE OF M.P.
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September 27, 2003 |
GANESH PRASAD Vs. UNION OF INDIA
|
December 3, 2003 |
GANGA Vs. SATISH SITOLE
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November 11, 2003 |
GANGADHAR Vs. STATE OF M P
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October 9, 2003 |
GANPATLAL CHAUHAN Vs. DILIP KUMAR
|
March 7, 2003 |
GANRAJ Vs. STATE OF MADHYA PRADESH
|
July 10, 2003 |
GEETA Vs. HIRALAL
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August 27, 2003 |
GEETA DEVI MISHRA Vs. ANIL KUMAR TIWARI
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November 17, 2003 |
GEETA GUJAR Vs. STATE OF M.P.
|
July 10, 2003 |
GEETA RANI BISWAS Vs. GURUKRIPA TRAVELS VIDISHA
|
December 11, 2003 |
GEETIKA SHARMA Vs. DIRECTOR, MEDICAL EDUCATION
|
September 4, 2003 |
GENDALAL Vs. MAHARANI MRUNALINI DEVI PANWAR
|
July 18, 2003 |
GENDALAL Vs. SHANKARLAL
|
October 8, 2003 |
GENERAL MANAGER, M P S R T C Vs. SHYMABAI AND ANR
|
March 27, 2003 |
GHANSHYAM Vs. BABULAL
|
November 7, 2003 |
GIRBAL ALIAS GIRBAR SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
|
April 22, 2003 |
GIRDHARI Vs. KANTILAL AND BROS
|
December 10, 2003 |
GIRDHARILAL KESHARWANI Vs. NARESH GOLCHHA AND OTHERS
|
January 31, 2003 |
GIRISH CHANDRA MISHRA Vs. COTTON CORPORATION OF INDIA AND ANR.
|
December 17, 2003 |
GLENCORE INDIA PVT LTD Vs. METALMAN INDUSTRIES LTD
|
April 25, 2003 |
GLOBAL POLYMERS AND IMPEX LTD Vs. DAN-INJECT APS
|
January 16, 2003 |
GODREJ SOAPS LTD Vs. MUKUT SINGH CHANDEL
|
February 17, 2003 |
GOKUL PRASAD PATEL Vs. SPECIFIED OFFICER/SDO
|
January 13, 2003 |
GOKUL SINGH Vs. STATE OF M P
|
November 6, 2003 |
GOMA BAI Vs. SHIVCHARAN SINGH
|
February 18, 2003 |
GOP CHAND RAI Vs. STATE OF M P
|
December 4, 2003 |
GOPAL Vs. BALBIR SINGH
|
July 9, 2003 |
GOPAL Vs. STATE OF M P
|
July 7, 2003 |
GOPAL Vs. STATE OF MADHYA PRADESH
|
February 10, 2003 |
GOPAL AGRAWAL AND OTHERS Vs. STATE OF M. P. AND OTHERS
|
April 10, 2003 |
GOPAL SHARMA Vs. VICE CHANCELLOR RDVV
|
June 30, 2003 |
GOPAL SHARMA Vs. KACHRULAL
|
June 23, 2003 |
GOPAL SINGH Vs. ANWAR
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August 19, 2003 |
GOPI CHAND GUPTA Vs. M P ELECTRICITY BOARD
|
December 19, 2003 |
GOURI SHANKAR Vs. NAVEEN CHAND
|
November 14, 2003 |
GOUS MOHD Vs. MOHD ANWAR
|
July 31, 2003 |
GOVIND Vs. STATE OF M P
|
May 15, 2003 |
GOVIND SINGH Vs. SATISH KUMAR
|
August 14, 2003 |
GOVIND VAKIL Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
September 17, 2003 |
GOVINDI Vs. DHARAMRAJ
|
March 28, 2003 |
GRAMIN VIDYUT SAHKARI SAMITI MARYADIT RAM NAGAR Vs. DEVIDEEN PATEL
|
January 2, 2003 |
GRASIM CEMENT RAIPUR Vs. MADHYA PRADESH ELECTRICITY BOARD
|
October 9, 2003 |
Grih Nirman Sahkari Samiti, Bhopal Vs. State of M.P.
|
March 31, 2003 |
GUDDIBAI Vs. MISHRILAL ASHIRWAR
|
August 21, 2003 |
GUDDU PUTRA ALIAS YOGENDRA SINGH THAKUR Vs. STATE OF M P
|
December 3, 2003 |
GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD Vs. BETA NAPTHOL LIMITED
|
January 22, 2003 |
GUL SINGH Vs. STATE OF M P
|
March 27, 2003 |
GULA Vs. STATE OF M P
|
April 17, 2003 |
GULAB RAO Vs. INDU BAI
|
May 6, 2003 |
GULABCHAND Vs. VARNI DIGAMBAR JAIN GURUKUL SAMITI
|
August 25, 2003 |
GULABDAS NAMDEO Vs. AMBUJA CEMENT EASTERN LTD
|
April 24, 2003 |
GULABI NAGAR GRIHA NIRMAN SAHKARI SAMITI MARYADIT BHOPAL Vs. STATE OF M P
|
March 20, 2003 |
GULAM RABBANI Vs. GULAM DASTAGIR
|
July 8, 2003 |
GULJARI LAL PATEL Vs. BALDEO SINGH & ANR.
|
January 3, 2003 |
GUN SHEKHAR @ SATYAMURTI Vs. STATE OF M.P.
|
June 25, 2003 |
GUPALA DHIMAR Vs. STATE OF M P
|
May 6, 2003 |
GYAN PRAKASH Vs. P K MISHRA
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November 4, 2003 |
GYANTIBAI Vs. RAMPYARIBAI
|
January 3, 2003 |
H K SAXENA Vs. HARISINGH GAUR VISHWAVIDYALAYA
|
August 27, 2003 |
H K SINGARE Vs. M P STATE MINING CORPORATION LTD
|
August 22, 2003 |
H R AGRAWAL Vs. K B UPADHYAY
|
August 8, 2003 |
H. & R. JOHNSON (INDIA) LTD. Vs. CUSTOMS, EXCISE AND GOLD
|
July 29, 2003 |
HAFIJ KHAN Vs. STATE OF M P
|
January 21, 2003 |
HALKE YADAV Vs. STATE OF M P
|
March 28, 2003 |
HALKIBAI Vs. MANAGING DIRECTOR RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 3, 2003 |
HAMEEDA BEGAM Vs. CHAMPA BAI JAIN
|
February 25, 2003 |
HARGYAN Vs. STATE OF MADHYA PRADESH
|
January 31, 2003 |
HARI RAM Vs. STATE OF M.P.
|
January 29, 2003 |
HARI SHANKER MALVIYA Vs. HIGH COURT OF M. P. AND OTHERS
|
September 24, 2003 |
HARICHAND Vs. DHARAMPAL SINGH BABA
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October 1, 2003 |
HARIHAR NATH GARG Vs. STATE OF MADHYA PRADESH
|
April 7, 2003 |
HARIKRISHNA Vs. LAND ACQUISITION OFFICER
|
April 29, 2003 |
HARISH K KODWANI Vs. PAPPI BHAIYA
|
April 17, 2003 |
HARISHANKAR VISHWAKARMA Vs. BOARD OF SECONDARY EDUCATION M P
|
March 6, 2003 |
HARIYARE Vs. STATE OF MP
|
November 12, 2003 |
HARMIT SINGH BHATIA Vs. STATE OF M P
|
November 28, 2003 |
HARNARAYAN Vs. STATE OF M P
|
January 2, 2003 |
HARSAN BAI Vs. STATE OF M P
|
September 3, 2003 |
HARSH MALIK Vs. MUNNA BURMAN
|
March 26, 2003 |
HEERA LAL BARDIYA Vs. RENT CONTROLLING AUTHORITY JABALPUR & ANR.
|
January 2, 2003 |
HEERALAL Vs. THAKUR DAS
|
May 5, 2003 |
HELEN WALLIA Vs. STATE OF MADHYA PRADESH
|
April 29, 2003 |
HEMRAJ Vs. STATE OF M P
|
April 23, 2003 |
HETLAL Vs. STATE OF MADHYA PRADESH
|
February 28, 2003 |
HIMMAT SINGH Vs. STATE
|
March 6, 2003 |
HIMMAT SINGH Vs. PREMBAI
|
November 21, 2003 |
HINDUSTAN ELECTRO GRAPHITES LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 3, 2003 |
HINDUSTAN ELECTRO GRAPHITO LTD Vs. M P STATE ELECTRICITY BOARD
|
November 27, 2003 |
HINDUSTAN LEVER LTD Vs. STATE OF MADHYA PRADESH
|
May 8, 2003 |
HIRADAS Vs. STATE OF MP
|
August 18, 2003 |
HIRADAS AND ORS. Vs. STATE OF M.P.
|
March 18, 2003 |
HIRARAM Vs. STATE OF MADHYA PRADESH
|
April 24, 2003 |
HIRU Vs. SARPANCH GRAM PANCHAYAT
|
July 18, 2003 |
HOSHYAR SINGH Vs. STATE OF MADHYA PRADESH
|
February 13, 2003 |
HUKUM SINGH Vs. STATE OF M P
|
April 28, 2003 |
HUKUM SINGH Vs. STATE OF MP
|
July 25, 2003 |
HUSSAIFA Vs. STATE OF M P
|
February 21, 2003 |
I M SIDDIQUI Vs. MOHD RAFIQ
|
January 30, 2003 |
ICDS LIMITED Vs. KAMAR TRADING CO PVT LTD
|
June 23, 2003 |
ICI INDIA LIMITED Vs. UNION OF INDIA
|
March 20, 2003 |
IMRAT Vs. STATE OF M P
|
June 27, 2003 |
IMTIYAJ AHMED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
August 5, 2003 |
INDAL Vs. STATE OF M.P.
|
August 13, 2003 |
INDARMAL Vs. DROPDABAI
|
October 31, 2003 |
INDBANK MERCHANT BANKING SERVICES LTD Vs. KEDIA GREAT GALLEON LTD
|
January 15, 2003 |
INDRA KUMAR PATEL Vs. PRESIDING OFFICER
|
September 12, 2003 |
Indra Puri Jankalyan Samiti Vs. State of M.P.
|
September 15, 2003 |
INDRAJEET SINGH Vs. JAGDISH PRASAD
|
May 7, 2003 |
IQBAL Vs. STATE OF M.P.
|
January 28, 2003 |
ISMAIL KHAN Vs. GENERAL OFFICER COMMANDING-IN-CHIEF WESTERN COMMAND
|
September 4, 2003 |
J P GUPTA Vs. NATIONAL INSURANCE CO LTD
|
December 5, 2003 |
JABALPUR DEVELOPMENT AUTHORITY Vs. Y.S. SACHAN
|
December 25, 2003 |
JAGANDEEP SINGH ANAND Vs. DIRECTOR GENERAL OF POLICE BHOPAL
|
May 9, 2003 |
JAGANNATH Vs. STATE OF M P
|
May 5, 2003 |
JAGANNATH PRASAD Vs. M P STATE ELECTRICITY
|
February 5, 2003 |
JAGDISH Vs. KIRAN
|
February 18, 2003 |
JAGDISH Vs. STATE OF M P
|
November 17, 2003 |
JAGDISH PRASAD SHARMA Vs. ASGAR KHAN
|
March 6, 2003 |
JAGDISH S/O MALTHURAM Vs. STATE OF M.P.
|
April 21, 2003 |
JAGGU Vs. STEEL AUTHORITY OF INDIA LTD. AND ANOTHER
|
September 29, 2003 |
JAGGU Vs. STATE OF MP
|
May 2, 2003 |
JAGTAR SINGH Vs. STATE OF M P
|
January 16, 2003 |
JAHUR BI Vs. ALTAF HUSSAIN
|
February 19, 2003 |
JAI KUMAR AWADHIYA Vs. STATE OF M. P. AND OTHERS
|
April 23, 2003 |
JAISHREE PILLAI Vs. STATE OF MP
|
July 10, 2003 |
JAKIR KHAN Vs. STATE OF M P
|
November 28, 2003 |
JALAM SINGH Vs. STATE OF MADHYA PRADESH
|
June 27, 2003 |
JAMANA PRASAD Vs. STATE OF M P
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April 17, 2003 |
JAMNA PRASAD CHOURASIA Vs. STATE OF M P
|
April 25, 2003 |
JANKIBAI VERMA Vs. AKRAMALI
|
January 3, 2003 |
JANUNABAI Vs. CHHOTESINGH
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October 28, 2003 |
JASRAM Vs. KAPTAN SINGH THAKUR
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April 16, 2003 |
JAYMANTI Vs. SMT. TIRITHA BAI & ORS.
|
July 16, 2003 |
JHABAR SINGH Vs. STATE OF M P
|
December 10, 2003 |
JHABBU Vs. STATE OF M P
|
July 29, 2003 |
JHUGLI TEKAM Vs. ASSISTANT COMMISSIONER
|
May 9, 2003 |
JILA SAHAKARI KENDRIYA BANK MARYADIT Vs. OM PRAKASH
|
August 27, 2003 |
JILA SAHKARI KENDRIYA BANK KARMACHARI AVAM ADHIKARI SANGH AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
February 4, 2003 |
Jiwaram Vs. State of M.P.
|
June 2, 2003 |
JOGINDER SINGH CHOUDHARY Vs. CAPITAL AUTO SERVICE, BHOPAL
|
July 11, 2003 |
JOHNSON M JOSEPH ALIAS SHAJOO Vs. ANEETA JHONSON
|
February 28, 2003 |
JUGAL KISHORE Vs. RAMLESH DEVI
|
November 21, 2003 |
JUGAL KISHORE Vs. RAMLESH DEVI
|
September 26, 2003 |
JUGAN Vs. STATE OF M.P.
|
September 4, 2003 |
JUGRAJ Vs. STATE OF MADHYA PRADESH
|
August 21, 2003 |
Jugraj Singh Markam Vs. Dhannulal Maravi
|
May 7, 2003 |
JUGRU Vs. STATE OF MADHYA PRADESH
|
July 24, 2003 |
JUMMAN GOND Vs. STATE OF MP
|
February 13, 2003 |
JYOTI PRAKASH SHUKLA Vs. STATE OF MADHYA PRADESH
|
March 31, 2003 |
K P SHRIVASTAVA Vs. STATE OF M P
|
November 24, 2003 |
K.K. CHATURVEDI Vs. M.P.S.R.T.C.
|
September 1, 2003 |
K.K. MAHESHWARI & ORS. Vs. STATE OF M.P. & ORS.
|
April 1, 2003 |
K.M. RAI Vs. HIGH COURT OF M.P. AND ANR.
|
November 18, 2003 |
KADUDIYA Vs. STATE OF M P
|
October 29, 2003 |
KAILASH Vs. STATE OF MADHYA PRADESH
|
December 4, 2003 |
KAILASH CHANDRA Vs. STATE OF MP
|
May 9, 2003 |
KAILASH JOSHI Vs. STATE OF MP
|
March 6, 2003 |
KAILASHCHANDRA GOYAL Vs. G J COROGATION PVT LTD
|
July 23, 2003 |
KAILASHIBAI Vs. UNITED INDIA INSURANCE CO LTD
|
January 20, 2003 |
KAKDA REROLLING MILLS Vs. UNION OF INDIA
|
August 6, 2003 |
KALABAI Vs. MUSHTAQUE KHAN
|
February 21, 2003 |
KALKAPRASAD Vs. DILIP KUMAR PAL
|
January 16, 2003 |
Kallu Ahirwar Vs. State of M.P.
|
October 30, 2003 |
KALOO Vs. MADANLAL
|
October 16, 2003 |
KALPANA JAIN Vs. SHIV KUMAR JAIN
|
May 2, 2003 |
KALUSINGH Vs. STATE OF MADHYA PRADESH
|
February 18, 2003 |
KALYANMAL Vs. M P FINANCIAL CORPN
|
February 14, 2003 |
KAMAL Vs. STATE OF M P
|
April 25, 2003 |
KAMAL Vs. MAHENDRA KUMARI
|
November 12, 2003 |
KAMAL SINGH Vs. RAVI SHANKAR
|
July 8, 2003 |
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 6, 2003 |
KAMALA ALIAS KAMALA JAAN ALIAS HIJRAH Vs. SADIQ ALI
|
February 3, 2003 |
KAMALDAS Vs. STATE OF M P
|
January 22, 2003 |
KAMALSHRI ALIAS PRIYA JAIN Vs. PRAMOD KUMAR
|
April 16, 2003 |
KAMALSINGH Vs. RADHEY SHYAM
|
January 23, 2003 |
KAMDHENU HOUSING CO-OPERATIVE SOCIETY Vs. NAGAR NIGAM
|
November 18, 2003 |
KAMIABAI Vs. MARUBAI
|
November 6, 2003 |
KAMLA Vs. DURGA
|
November 20, 2003 |
KAMLA BAI Vs. RAJU
|
September 18, 2003 |
KAMLA PATEL Vs. STATE OF M P
|
January 13, 2003 |
KAMLA PATEL Vs. FIROZ KHAN
|
February 27, 2003 |
KAMLAKANT JOSHI Vs. SANTOSHBAI PANDYA
|
November 28, 2003 |
KAMTA PRASAD Vs. SUGRIV PRASAD
|
December 11, 2003 |
KANDHILAL Vs. RAJESH KUMAR RAWAT
|
February 20, 2003 |
KANHAIYALAL Vs. SITABAI
|
April 24, 2003 |
KANHAIYALAL Vs. STATE OF MADHYA PRADESH
|
November 13, 2003 |
KANTA Vs. STATE OF M P
|
August 6, 2003 |
KASHIRAM Vs. STATE OF M P
|
August 27, 2003 |
KAUSHLYA DEVI Vs. STATE OF M P
|
March 20, 2003 |
KEDAR YADAV Vs. STATE OF MP
|
July 3, 2003 |
KEEMAT RAI NAGDEO Vs. ABDUL ABRAR
|
September 11, 2003 |
KELA PARDI Vs. STATE OF M P
|
February 4, 2003 |
KESARIMAL Vs. UNITED INDIA INSURANCE CO LTD
|
July 18, 2003 |
KESHAR SINGH Vs. STATE OF M P
|
February 4, 2003 |
KESHRIMAL Vs. INCOME TAX OFFICER
|
February 19, 2003 |
KHUMAN SINGH Vs. JAIL SUPERINTENDENT CENTRAL JAIL
|
December 5, 2003 |
KIRAN GUPTA Vs. PIZZA HUT INTERNATIONAL LLE
|
November 20, 2003 |
KIRLOSKAR BROTHERS LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
May 8, 2003 |
KIRTAN PRASAD Vs. STATE OF M P
|
September 24, 2003 |
KISHAN Vs. MOTILAL
|
March 11, 2003 |
KISHANLAL Vs. STATE OF M P
|
June 30, 2003 |
KISHNABAI SHRIVASTAVA Vs. MANMOHAN SHRIVASTAVA
|
November 14, 2003 |
KISHORE JUIDKA Vs. PRESIDING OFFICER LABOUR COURT, SAGAR (M.P.) AND ANR.
|
December 19, 2003 |
KISHORI LAL Vs. OPIUM AND ALCOLOID FACTORY
|
March 12, 2003 |
KISHORI PUJARI GRANITE PVT LTD Vs. UNION OF INDIA
|
August 5, 2003 |
KOGI RAM Vs. STATE OF M P
|
September 27, 2003 |
KOK SINGH Vs. STATE OF M P
|
November 25, 2003 |
KOKILABAI Vs. ABDUL BAHAV
|
August 4, 2003 |
KOWA SPINNING LIMITED Vs. DEBT RECOVERY TRIBUNAL
|
February 28, 2003 |
KRIPA SHANKAR TIWARI Vs. STATE OF M P
|
February 13, 2003 |
KRISHI UPAJ MANDI SAMITI Vs. MAHESH BHATI
|
April 9, 2003 |
KRISHI VIKAS NAGAR GRIH NIRMAN SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P
|
November 6, 2003 |
KRISHNA Vs. BHAGWAN SWARUP
|
March 7, 2003 |
KRISHNA BHARADWAJ Vs. STATE OF M P
|
June 24, 2003 |
KSHETRIYA GRAMIN BANK HOSHANGABAD WORKERS ORGANISATION Vs. KSHETRIYA GRAMIN BANK HOSHANGABAD AND ANR.
|
November 25, 2003 |
KU NALINI CHAUHAN Vs. STATE OF M P
|
July 29, 2003 |
KU NEENA DWIVEDI Vs. STATE OF M P
|
September 11, 2003 |
KU NEHA INDURKHYA Vs. M P BOARD OF SECONDARY EDUCATION
|
April 23, 2003 |
KU RAJNI KHARE Vs. STATE OF M P
|
April 4, 2003 |
KU RUCHIRA GUHA Vs. PROFESSIONAL EXAMINATION BOARD
|
November 20, 2003 |
KU SALONI Vs. MOHAMMAD HANIF
|
September 3, 2003 |
KUBER EXTRUSIONS PRIVATE LIMITED Vs. LAXMINARAYANA alias BHAILAL
|
January 14, 2003 |
KUDHERI RAM @ KUDHERI Vs. KAMAL KISHORE
|
October 15, 2003 |
KULDEEP TIWARI Vs. ORIENTAL INSURANCE COMPANY
|
September 19, 2003 |
KUMAR BAIS Vs. HINDUSTAN COPPER LIMITED
|
January 14, 2003 |
KUNDANLAL KUNDAN SINGH Vs. SUNDER BAI
|
March 6, 2003 |
KUNJA Vs. STATE OF M P
|
September 18, 2003 |
KUNJAN SINGH Vs. STATE OF M P
|
July 24, 2003 |
KUNJBIHARI BHADORIA Vs. KUSUMLATA BHADORIA
|
July 30, 2003 |
LACHANDHARI SHAH Vs. RAJ NATH SHAH
|
January 9, 2003 |
LAHAR PUBLICITY SERVICE Vs. UNION OF INDIA
|
January 13, 2003 |
LAKHANLAL Vs. STATE OF M P
|
January 16, 2003 |
LALIT JATAV Vs. STATE OF M P
|
March 7, 2003 |
LALLAN PRASAD Vs. M.P. ELECTRICITY BOARD
|
March 19, 2003 |
LALLOO RAM Vs. RAM BABU KAMARIYA
|
October 23, 2003 |
LALLU SINGH Vs. PRAVEEN VISHWAKARMA
|
June 30, 2003 |
LALTA BAI Vs. SANJAY KHARVANI
|
January 2, 2003 |
LALU Vs. STATE OF MADHYA PRADESH
|
February 3, 2003 |
LANCE NAIK VINOD KUMAR Vs. UNION OF INDIA
|
September 16, 2003 |
LAOUA SINGH Vs. STATE OF M P
|
March 7, 2003 |
LARSEN AND TOUBRO LTD Vs. STATE OF M P
|
September 15, 2003 |
LAXMAN Vs. BAGDIBAI
|
June 26, 2003 |
LAXMI DEVI DWIVEDI Vs. STATE OF M P
|
January 7, 2003 |
LAXMI KANT CHATURVEDI Vs. VIDYA DEVI
|
April 14, 2003 |
LAXMI NARAYAN SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
May 5, 2003 |
LAXMIBAI Vs. SURESH CHANDRA
|
November 17, 2003 |
LAXMIKANT Vs. PREMWATI DEVI
|
April 22, 2003 |
LEKHRAM SHARMA Vs. UNION OF INDIA
|
February 19, 2003 |
LIMDI BAI Vs. TULSI BAI
|
February 26, 2003 |
M J EXPORTS LTD Vs. KALYAN SOLVENT EXTRACTION LTD
|
March 7, 2003 |
M P COUNCIL FOR CHILD WELFARE BHOPAL Vs. PRESIDING OFFICER LABOUR COURT NO 1
|
February 25, 2003 |
M P ELECTRICITY BOARD JABALPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER JABALPUR
|
May 16, 2003 |
M P EMPLOYEES STATE INSURANCE Vs. STATE OF M P
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September 24, 2003 |
M P FINANCIAL CORPORATION Vs. PURNA GASES PVT LTD
|
January 8, 2003 |
M P HASTA SHILPA CO OPERATIVE HOUSING SOCIETY BHOPAL Vs. STATE OF M P
|
February 11, 2003 |
M P HOUSING BOARD Vs. NEERA KAPOOR
|
September 8, 2003 |
M P RAJYA VAN VIKAS NIGAM LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 25, 2003 |
M P S E B Vs. JASBEER SINGH
|
June 24, 2003 |
M P S E B Vs. COLLECTOR
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December 5, 2003 |
M P S R T CORPORATION Vs. KUMARI GUDIA
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April 3, 2003 |
M P STATE ELECTRICITY BOARD Vs. KAMALA SHARMA
|
July 16, 2003 |
M P STATE ELECTRICITY BOARD Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
September 22, 2003 |
M P STATE INDUSTRIAL CO OPERATIVE FEDERATIONLIMITED Vs. UTTAM SINGH
|
April 16, 2003 |
M P STATE ROAD TRANSPORT CORPN Vs. MADAN KUWAR
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February 4, 2003 |
M.P. AUDHOGIK KENDRA VIKAS NIGAM LTD. Vs. RAM RAKSHA DWIVEDI
|
August 1, 2003 |
M.P. STATE CO-OPERATIVE MARKETING FEDERATION LTD. Vs. ARUNA PYASI
|
March 31, 2003 |
M.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 22, 2003 |
M.P. STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. S.T.A.T. & ORS.
|
January 15, 2003 |
M/S FATEH GRANITE LTD. Vs. STATE OF M.P. AND ANR.
|
March 5, 2003 |
M/S P.C.C. CONSTRUCTION CO. & ORS. Vs. DEBTS RECOVERY TRIBUNAL & ANR.
|
February 28, 2003 |
M/S RELIABLE CONTRACTORS Vs. UNION OF INDIA
|
July 1, 2003 |
MADAN LAL Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 22, 2003 |
MADHAV SINGH Vs. STATE OF M P
|
April 4, 2003 |
MADHU RAM Vs. CHAIRMAN, BHARAT SANCHAR NIGAM LTD. AND ORS.
|
November 11, 2003 |
MADHUKAR TALMALE Vs. STATE OF M P
|
March 26, 2003 |
MADHUMILAN Vs. UNION OF INDIA
|
September 5, 2003 |
MADHYA PRADESH BOARD OF SECONDARY EDUCATION Vs. KU SHASHI TOMER
|
December 12, 2003 |
MADHYA PRADESH DAINIK VETAN BHOGI KARMACHARI SANGH Vs. STATE OF MADHYA PRADESH
|
June 30, 2003 |
MADHYA PRADESH ELECTRICITY BOARD RAMPUR JABALPUR Vs. BADRI PRASAD
|
March 12, 2003 |
MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT Vs. STATE
|
January 10, 2003 |
MADHYA PRADESH WAKF BOARD Vs. ABDUL RAIS
|
July 4, 2003 |
MAHAKAUSHAL CLINICAL PATHOLOGISTS AND DIAGNOSTIC ASSOCIATION Vs. STATE OF M.P.
|
March 26, 2003 |
MAHANKAL AGENCIES Vs. STATE OF M P
|
February 24, 2003 |
MAHARISHI VIDYA MANDIR Vs. RAM PRAKASH DUBEY
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September 2, 2003 |
MAHAVEERDAS SHASTRI Vs. SADGURU SEVA SANGH
|
July 29, 2003 |
MAHAVIR COLD STORAGE AND ICE FACTORY Vs. M. P. ELECTRICITY BOARD AND OTHERS
|
January 6, 2003 |
MAHBOOB ALI Vs. UNION OF INDIA
|
April 7, 2003 |
MAHENDER Vs. AJAYKUMAR MITRA
|
July 9, 2003 |
MAHENDRA KUMAR SONI Vs. STATE OF M P
|
January 20, 2003 |
MAHESHWARI PROTEINS LTD Vs. STATE OF MP
|
October 29, 2003 |
MAHILA KALAWATI Vs. SHYAM SUNDER DANDOTIYA
|
October 10, 2003 |
MAHILA RAMJANKI Vs. PAVAN SHARMA
|
February 26, 2003 |
MAHILA SHANTI DEVI Vs. CHAMBAL RURAL DEVELOPMENT
|
April 2, 2003 |
MAHMED IQBAL Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 6, 2003 |
MAIKU BAIGA Vs. STATE OF MADHYA PRADESH
|
June 30, 2003 |
MAKBOOL Vs. STATE OF MADHYA PRADESH
|
April 9, 2003 |
MAKHAN S O OF NAGJIRAM Vs. STATE OF MADHYA PRADESH
|
April 8, 2003 |
MAKHANSINGH Vs. JITENDRASINGH & 2 ORS
|
February 17, 2003 |
MALAV BUNKAR SAHKARI SAMITI AND ANOTHER Vs. STATE OF M. P. AND OTHERS
|
January 3, 2003 |
MAMTA Vs. BUDHMAL RAJAK
|
September 18, 2003 |
MAMTA TIWARI Vs. SATYANARAYAN TIWARI
|
May 12, 2003 |
MAN INDUSTRIES INDIA LTD Vs. STATE OF M P
|
January 6, 2003 |
MANAK CHAND Vs. GOVARDHAN DAS & ORS.
|
July 2, 2003 |
MANDI BAHAUDIN KHALSA EDUCATION SOCIETY Vs. STATE OF M P
|
March 19, 2003 |
MANEESH PAL SAMDARIA Vs. B. K. CHOUBEY AND OTHERS
|
February 7, 2003 |
MANFUL Vs. MEHMOOD
|
September 3, 2003 |
MANGALDEEN Vs. MUNNIBAI
|
April 16, 2003 |
MANGIIAL AGARWAL Vs. STATE OF MP
|
August 18, 2003 |
MANGILAL Vs. DEVKARAN
|
July 9, 2003 |
MANGILAL Vs. SHANTILAL
|
March 7, 2003 |
MANGILAL Vs. STATE OF MADHYA PRADESH
|
November 20, 2003 |
MANIKLAL Vs. RAJARAM
|
January 2, 2003 |
MANISH KUMAR Vs. BABU
|
February 5, 2003 |
MANISHA NEEMA Vs. STATE OF MADHYA PRADESH
|
March 21, 2003 |
MANJU SHARMA Vs. DAULAT RAM
|
July 3, 2003 |
MANJULATA PANDEY Vs. SARASWATI SHIKSHA PARISAD
|
September 12, 2003 |
MANNULAL Vs. CHHAGAN LAL CHAUHAN
|
August 25, 2003 |
MANOHAR MANIKRAO GHARPURE Vs. ANWAR KHAN
|
January 22, 2003 |
MANOHARLAL Vs. STATE OF M.P.
|
August 11, 2003 |
MANOJ KOSHTA S/O TULSIRAM KOSHTA Vs. STATE OF M.P.
|
September 2, 2003 |
MANOJ KUMAR Vs. HARISH KUMAR TOLANI
|
November 5, 2003 |
MANOJ KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
|
November 18, 2003 |
MANOJ SURGICAL INDUSTRIES LTD Vs. STATE OF M P
|
December 4, 2003 |
MANORAMA BORKAR Vs. JANAKI PRASAD
|
January 14, 2003 |
MANORAMA GARG Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
April 28, 2003 |
MANSINGH Vs. BANNE
|
April 3, 2003 |
MANSOOR ALI Vs. STATE OF M. P. AND OTHERS
|
April 28, 2003 |
MARTALBAI Vs. MADANLAL
|
January 2, 2003 |
MARUTI TRADERS Vs. GRASIM INDUSTRIES LTD
|
August 7, 2003 |
MATHURA PRASAD DIXIT Vs. UNION OF INDIA
|
September 18, 2003 |
MAYANK JAIN Vs. STATE OF MADHYA PRADESH
|
September 10, 2003 |
MEENA DEVI Vs. LAHARCHAND
|
February 4, 2003 |
MEERA BAI Vs. STATE OF MP
|
April 21, 2003 |
MEHARBANSINGH Vs. STATE OF M.P.
|
December 2, 2003 |
MEHRAB SINGH Vs. STATE OF M.P.
|
November 14, 2003 |
MENA TRANSPORT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
July 28, 2003 |
METALCRAFT INDUSTRIES Vs. STATE OF M P
|
May 6, 2003 |
MIRZA HASAN BEG Vs. ISHRAT YASMEEN
|
September 24, 2003 |
MISHRILAL DIWAN Vs. INDUBAI
|
November 12, 2003 |
MISKAN MISKANBEE Vs. NARMADA BOREWELL
|
July 25, 2003 |
MITHUMAL Vs. KU KAVITA
|
February 10, 2003 |
MITTAL CONTRACTS PVT LTD Vs. IRCON INTERNATIONAL LTD
|
November 18, 2003 |
MOHAMMAD ANIS Vs. RAMESH CHANDRA AGARWAL
|
January 24, 2003 |
MOHAMMAD ASIF Vs. STATE OF M P
|
April 25, 2003 |
MOHAMMAD SAGIR Vs. BHARAT HEAVY ELECTRICALS & 2 ORS.
|
March 28, 2003 |
MOHAMMED HANIF Vs. RAM GOPAL
|
August 27, 2003 |
MOHAN Vs. MAHADU
|
July 7, 2003 |
MOHAN Vs. STATE OF M.P.
|
November 19, 2003 |
MOHAN LAL Vs. STATE OF M P
|
June 25, 2003 |
MOHANNAD AHMAH Vs. AKBARI BEGUM
|
August 22, 2003 |
MOHD ISHAQUE Vs. SHIV KUMAR CHOUBEY
|
August 13, 2003 |
MOHD NASIR Vs. ANGAD PRASAD
|
February 6, 2003 |
MOHD NAVED Vs. HINDUSTAN PETROLEUM CORPORATION
|
September 26, 2003 |
MOHD SYED Vs. HINDUSTAN PETROLEUM
|
January 10, 2003 |
MOHD TARIK Vs. STATE OF M P
|
August 22, 2003 |
MOHD USMAN Vs. STATE OF M P
|
September 24, 2003 |
MOHD. RAFI, PROPRIETOR, R. B. TRADING COMPANY Vs. STATE OF M. P. AND OTHERS
|
April 23, 2003 |
MOORAT SINGH Vs. STATE OF M. P.
|
June 24, 2003 |
MOORTI BHAGWAN SHRI LAXMI NARAYANJI AND BABA SHRI SHRI CHANDJI MAHARAJ Vs. MOOL CHAND NANDWANI
|
November 21, 2003 |
MOSAMLAL Vs. UNION OF INDIA
|
May 13, 2003 |
MOTILAL Vs. BANK OF INDIA
|
February 27, 2003 |
MOTILAL PANDEY Vs. UNION OF INDIA
|
August 1, 2003 |
MOTILAL SHARMA Vs. OMPRAKASH KULSHRESTHA
|
May 19, 2003 |
MOTIRAM MANDHYANI Vs. STATE OF MADHYA PRADESH
|
March 17, 2003 |
MUBARAK MASTER Vs. HANSRAJ
|
August 4, 2003 |
MUKESH KUMAR JAIN Vs. UNION OF INDIA
|
May 5, 2003 |
MUKHTAR ALI Vs. STATE OF MADHYA PRADESH
|
October 1, 2003 |
MUKIMUDDIN ALIAS MUKIM Vs. STATE OF M P
|
July 24, 2003 |
MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION JABALPUR Vs. DY LABOUR COMMISSIONER GOVT OF M P INDORE
|
August 8, 2003 |
MUNICIPAL CORPORATION Vs. COL ANIL KAK
|
July 3, 2003 |
MUNICIPAL COUNCIL NAGDA Vs. GRASIM INDUSTRIES LIMITED
|
December 4, 2003 |
MUNNA @ ABHAY Vs. STATE OF M.P.
|
June 26, 2003 |
MUNNA @ MOHAN S/O BENI PRASAD BARMAN Vs. STATE OF M.P.
|
September 18, 2003 |
MUNNALAL Vs. STATE OF M.P.
|
July 16, 2003 |
MUNNI BAI SAHU Vs. MAN MOHAN SINGH HORA
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February 3, 2003 |
MUNNIDEVI Vs. RAJKUMAR SINGH
|
May 6, 2003 |
MURARILAL Vs. SARASWARI
|
January 29, 2003 |
MYSORE CEMENT LTD Vs. STATE OF MADHYA PRADESH
|
September 8, 2003 |
MYSORE CEMENTS LTD. Vs. STATE OF M.P.
|
April 29, 2003 |
N P PATHAK Vs. KULADHIPATI AWADHESH PRATAP SINGH VISHWA VIDYALAYA
|
August 28, 2003 |
NAGAR PALIKA PARISHAD Vs. TULSIRAM
|
January 10, 2003 |
NAGAR PALIKA PARISHAD MORENA Vs. AGRAWAL CONSTRUCTION CO
|
August 25, 2003 |
NAMITA AGNIHOTRI Vs. REKHA BARETHIA
|
April 28, 2003 |
NANAKRAM Vs. MUNICIPAL CORPORATION
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February 27, 2003 |
NAND KISHORE Vs. RAMESH CHANDRA
|
May 5, 2003 |
NANDI BAI Vs. SHYAMUBAI
|
April 17, 2003 |
NANDINI VERMA Vs. DEVENDRA NATH
|
March 27, 2003 |
NARAYAN Vs. STATE OF M P
|
March 12, 2003 |
NARAYAN NAGINA Vs. STATE OF M P
|
December 19, 2003 |
NARAYAN PRASAD KORI Vs. M P STATE ROAD TRANSPORT CORPORATION
|
September 26, 2003 |
NARAYAN PRASAD TAMRAKAR Vs. M P STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
|
December 15, 2003 |
NARAYAN SINGH RAJPUT Vs. STATE OF M P
|
June 23, 2003 |
NARAYANI BAI Vs. UNION OF INDIA
|
November 21, 2003 |
NARAYANI RATHORE Vs. RAMESH CHANDRA RATHORE
|
January 28, 2003 |
NARENDRA KUMAR GUPTA Vs. MAMTA GUPTA
|
April 16, 2003 |
NARESH CHANDRA Vs. VINOD KUMAR
|
January 22, 2003 |
NARESH KUMAR LAHRIA Vs. STATE OF M P
|
September 15, 2003 |
NARESH MARAVI Vs. CHANDRASHEKHAR MUDLIYAR
|
November 27, 2003 |
NARMADABHAI Vs. KAMAL KISHORE
|
March 31, 2003 |
NATENDRA KUMAR SONDHIYA Vs. STATE OF M P
|
March 5, 2003 |
NATIONAL INSURANCE CO LTD Vs. SUGAN BAI
|
January 31, 2003 |
NATIONAL INSURANCE CO LTD Vs. SUDHA VERMA
|
January 30, 2003 |
NATIONAL INSURANCE CO LTD Vs. ANGORI BAI
|
April 22, 2003 |
NATIONAL INSURANCE CO LTD Vs. JAGDISH
|
November 6, 2003 |
NATIONAL INSURANCE CO LTD Vs. JAVITRI DEVI
|
October 22, 2003 |
NATIONAL INSURANCE CO. LTD Vs. MAHILA ANGORI BAI
|
April 22, 2003 |
NATTHA JANVED Vs. STATE OF MADHYA PRADESH
|
January 6, 2003 |
NATTHA S O JANVED Vs. STATE OF MADHYA PRADESH
|
January 6, 2003 |
NAVEEN CHANDRA Vs. LOKUMAL
|
July 11, 2003 |
NAWAB KHAN Vs. INAMULLA KHANM
|
July 18, 2003 |
NAWAB KHAN GAFFUR KHAN Vs. GOHAR KHAN NASIR KHAN
|
July 18, 2003 |
NEELAM SHARMA Vs. BRAJ MOHAN NAI
|
November 27, 2003 |
NEENA BAJAJ Vs. UTTAM LAKH
|
February 3, 2003 |
NEETABAI Vs. BALKISHAN
|
February 27, 2003 |
NEHA KHULLAR Vs. RAKESH KHULLAR
|
May 13, 2003 |
NEKRAM SHARMA Vs. ASHRAM BATHAM
|
February 13, 2003 |
NEPAL SINGH DIDIA Vs. STATE OF MADHYA PRADESH
|
March 11, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. HARI KISHAN
|
February 13, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. BHANUMATI DEVI
|
January 17, 2003 |
NEW INDIA ASSURANCE CO LTD Vs. SAVITA SEN
|
April 7, 2003 |
NEW INDIA INSURANCE CO LTD Vs. HAJRAT SINGH
|
January 14, 2003 |
NEW ORION FINANCIAL CORPORATION Vs. EARNEST HEALTH CARE LTD
|
February 25, 2003 |
NIRBHAY SINGH KUSHWAHA Vs. STATE
|
December 10, 2003 |
NIRMAL RAIKWAR Vs. RAJIV GANDHI PRODYOGIKI VISHWAVIDYALAYA
|
September 10, 2003 |
NIRMALA CHOUDHARY Vs. KAMLA DEVI
|
May 13, 2003 |
NIRPATIYA Vs. STATE OF MP
|
February 24, 2003 |
NIRVENDRA Vs. SADHNA
|
November 14, 2003 |
NIYAZ Vs. STATE OF MADHYA PRADESH
|
October 29, 2003 |
NORTHERN COALFIELDSLIMITED Vs. RAJKISHAN AND COMPANY
|
February 3, 2003 |
OCHI BAI Vs. MUNNA LAL
|
April 1, 2003 |
OM PRAKASH Vs. CHHUNILAL
|
March 3, 2003 |
OM PRAKASH Vs. SURJAN SINGH
|
September 10, 2003 |
OM PRAKASH DUBEY Vs. UNION OF INDIA
|
September 16, 2003 |
OM PRAKASH SHRIVASTAVA Vs. STATE OF M P
|
September 22, 2003 |
OMPRAKASH BAGDIA HUF Vs. COMMISSIONER OF INCOME-TAX
|
November 28, 2003 |
ONKAR Vs. MOHD. MUKEEM
|
June 23, 2003 |
OP. SAXENA Vs. STATE OF MP
|
November 6, 2003 |
ORCHA TRANSPORT CO. AND ANOTHER Vs. GULSHER AHMED AND OTHERS
|
September 23, 2003 |
ORIENTAL BANK OF COMMERCE Vs. RAJRANI
|
November 18, 2003 |
ORIENTAL BANK OF COMMERCE Vs. SANDEEP PRINTERS
|
March 25, 2003 |
ORIENTAL INSURANCE CO LTD Vs. SURAIYA HAJI
|
March 5, 2003 |
ORIENTAL INSURANCE CO. LTD Vs. DALLA
|
January 20, 2003 |
ORIENTAL INSURANCE CO. LTD Vs. KISHORE SINGH
|
April 8, 2003 |
ORIENTAL INSURENCE CO LTD Vs. DALLA
|
January 2, 2003 |
P.C. Basu Vs. State of M.P.
|
June 30, 2003 |
PADAM KUMAR Vs. JAI SHAH
|
February 26, 2003 |
PADAM KUMAR JAIN Vs. SATISH KUMAR
|
June 30, 2003 |
PADAM SINGH Vs. ANITA BAI
|
April 22, 2003 |
PADMA KHATWANI Vs. HABIBULLAH
|
January 9, 2003 |
PANDURANG Vs. MOHAN SINGH DHURVE
|
January 22, 2003 |
PAPPU ALIAS CHANDRABHAN Vs. STATE OF MADHYA PRADESH
|
September 16, 2003 |
PAPPU ALIAS MOOCHH ALIAS ANEES Vs. STATE OF MADHYA PRADESH
|
October 31, 2003 |
PARAG FANS AND COOLING SYSTEMS LTD Vs. COMMERCIAL TAX OFFICER-CUM-TEHSILDAR
|
December 5, 2003 |
PARAKH PRINTERS INDORE Vs. KAMLA BAI
|
September 3, 2003 |
PARASRAM Vs. SEKH KAYUM
|
January 9, 2003 |
PARENTERAL DRUGS INDIA LTD Vs. UNION OF INDIA
|
January 27, 2003 |
PARMESHWAR DEEN PATEL Vs. SNEHLATA
|
December 3, 2003 |
PATESH KUMAR Vs. MAYANK
|
January 15, 2003 |
PATIRAM CHANDEL Vs. STATE OF M P
|
March 26, 2003 |
PEMA Vs. GALIYA
|
August 4, 2003 |
PERFECT PUMPS PRIVATELIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 28, 2003 |
PETER MESSIAS Vs. JENNIFER MESSIAS
|
February 25, 2003 |
PHOOL CHAND RATHORE Vs. NAGAR PALIKA PARISHAD
|
August 4, 2003 |
PHOOL SINGH Vs. PANKHI
|
April 1, 2003 |
PHOOLMATI BAI Vs. MOHD AZAD
|
March 27, 2003 |
PHOOLWATI Vs. BHARAT SINGH
|
May 15, 2003 |
PHULLA Vs. BABOOLAL
|
July 15, 2003 |
PK SAMAL Vs. STATE OF M P
|
January 8, 2003 |
POONAM SINGH Vs. BOARD OF SECONDARY EDUCATION
|
October 10, 2003 |
PRABHABAI Vs. ASSOCIATED CEMENT CO.
|
September 18, 2003 |
PRABHAKAR Vs. STATE OF MP
|
March 4, 2003 |
PRABHU Vs. STATE OF MADHYA PRADESH
|
January 29, 2003 |
PRABHU DAYAL Vs. STATE OF MADHYA PRADESH
|
August 14, 2003 |
PRABHUDAS KISHORDAS TOBACCO Vs. STATE OF MADHYA PRADESH
|
January 28, 2003 |
PRABHUDAS KISHORDAS TOBACCO Vs. STATE OF MADHYA PRADESH
|
March 28, 2003 |
PRABHUNARAYAN NAI Vs. STATE OF MADHYA PRADESH
|
November 20, 2003 |
PRACHYA NIKETAN H.S. SCHOOL, BHOPAL Vs. STATE OF M.P.
|
May 13, 2003 |
PRADEEP CHOUKSEY Vs. STATE OF M P
|
September 15, 2003 |
PRADEEP KUMAR BADSAR Vs. JAGGANATH
|
March 27, 2003 |
PRADIP KUMAR SHAKYA Vs. STATE OF M P
|
January 20, 2003 |
PRAFULLA KUMAR JAIN Vs. STATE OF M P
|
November 13, 2003 |
Pragya Sharma Vs. State of M.P.
|
January 14, 2003 |
PRAHLADDAS AND OTHERS Vs. STATE OF M.P.
|
April 22, 2003 |
PRAKASH CHANDER KHURANA Vs. UNION OF INDIA
|
February 19, 2003 |
PRAKASH CHANDRA Vs. KALLU SHAH
|
June 23, 2003 |
PRAKASH CHANDRA Vs. GOVERNING BODY, THROUGH CHAIRMAN, VAISHANAV POLYTECHNIC INDORE AND ORS.
|
December 16, 2003 |
PRAKASH MANAV Vs. AJAY
|
March 13, 2003 |
PRAKASH NARAYAN SHRIVASTAVA Vs. KAMINI ALIAS PAPUL
|
November 13, 2003 |
PRAMILA BAI Vs. STATE OF M P
|
November 6, 2003 |
PRAMOD KUMAR SHUKLA Vs. BOARD OF SECONDARY EDUCATION, BHOPAL
|
January 10, 2003 |
PRAMOD SHARMA Vs. GURUPREET SINGH
|
October 9, 2003 |
PRAN SINGH Vs. STATE OF M P
|
January 30, 2003 |
PRASAD Vs. STATE OF MADHYA PRADESH
|
October 31, 2003 |
PRASENJIT KARMAKAR Vs. STATE OF M.P.
|
May 6, 2003 |
PRATAP SINGH Vs. BADEMJEE
|
July 29, 2003 |
PRAVEEN KUMAR KAREL Vs. HIGH COURT OF M P
|
September 29, 2003 |
PREETAM SINGH Vs. VIJAY YADAV
|
March 10, 2003 |
PREM KUMARI Vs. PRAHLAD DEV
|
October 28, 2003 |
PREM NEPALI ALIAS PREM BAHADUR Vs. STATE
|
February 21, 2003 |
PREMA BAI Vs. UNION OF INDIA
|
September 8, 2003 |
PREMCHAND KHATWANI Vs. GOPAL THAKRE
|
January 16, 2003 |
PREMLAL BIRLA Vs. GILT PACK LTD
|
January 28, 2003 |
PREMLAL TIWARI Vs. SECRETARY BOARD OF SECONDARY EDUCATION
|
May 1, 2003 |
PREMNARAYAN Vs. STATE OF MADHYA PRADESH
|
November 12, 2003 |
PRISM CEMENTLIMITED Vs. L AND T FINANCE LTD
|
December 16, 2003 |
PRITHVIRAJ CHOUHAN Vs. COMMISSIONER OF INCOME-TAX
|
April 9, 2003 |
PRIYANKA UPADHYAYA Vs. COAL INDIA LTD
|
May 7, 2003 |
PROF. R.K. TIWARI Vs. STATE OF M.P. & ORS.
|
January 9, 2003 |
PROFESSIONAL EXAMINATION BOARD Vs. BHOPAL MUNICIPAL CORPORATION
|
July 23, 2003 |
PROFESSOR R K MALVIYA Vs. STATE OF MADHYA PRADESH
|
September 23, 2003 |
PURSHOTTAM Vs. PYARELAL
|
March 6, 2003 |
PURUSHOTTAM TAMRAKAR Vs. SHANKAR LAL
|
March 5, 2003 |
PYARELAL Vs. DRIVER ANGAD
|
September 9, 2003 |
PYARSINGH Vs. KAMLABAI
|
April 25, 2003 |
QAMAR ALI Vs. MUNICIPAL CORPORATION, BHOPAL
|
April 25, 2003 |
R C BHARGAVA Vs. MADHYA PRADESH DUGDH MAHASANGH SAHAKARI MARYADIT
|
September 1, 2003 |
R K CHACHODIYA Vs. STATE OF MP
|
February 14, 2003 |
R K JAIN Vs. COMMISSIONER OF INCOME-TAX
|
April 17, 2003 |
RABHUDAYAL PANDEY Vs. M. P. STATE AGRICULTURE MARKETING BOARD, BHOPAL AND OTHERS
|
June 26, 2003 |
RACHNA CHOUBEY Vs. RANI DURGAWATI UNIVERSITY JABALPUR
|
January 31, 2003 |
RADHA DEVI Vs. SHAFIQ ALIAS SHAFAQ
|
February 24, 2003 |
RADHELAL BASANT KUMAR Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
February 14, 2003 |
RADHESHYAM Vs. SUSHIL
|
December 15, 2003 |
RADHESHYAM LADHA Vs. STATE OF M P
|
January 17, 2003 |
RADHEY SHYAM Vs. AMARA
|
April 17, 2003 |
RAGHU SINGH Vs. MADAN LAL
|
April 9, 2003 |
RAGHUBIR SINGH Vs. UNION OF INDIA AND OTHERS
|
August 26, 2003 |
RAGHUNATH Vs. STATE OF MADHYA PRADESH
|
May 8, 2003 |
RAGHUVEER Vs. SUPERINTENDENT AND PROJECT OFFICER NATIONAL CHAMBAL SANCTUARY
|
November 21, 2003 |
RAGHUVEER CHARAN SHARMA Vs. ADITYA NARAYAN KAPOOR
|
June 25, 2003 |
RAGHUVEER SINGH Vs. PHOOLMAL
|
February 21, 2003 |
RAHNUMA @ LALLI Vs. PRAHALAD DAS GUPTA
|
July 16, 2003 |
RAJ HOMES PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
|
March 26, 2003 |
RAJARAM Vs. STATE OF M P
|
July 18, 2003 |
RAJENDRA KUMAR Vs. UDAI PRAKASH
|
January 13, 2003 |
RAJENDRA KUMAR KOSHAKE Vs. RENUKA
|
May 7, 2003 |
RAJENDRA KUMAR VISHWAKARMA Vs. UNION OF INDIA
|
March 21, 2003 |
RAJENDRA PRASAD SHRIVASTAVA Vs. STATE OF M P
|
February 5, 2003 |
RAJENDRA S/O MOHANLAL YADAV Vs. STATE OF M.P. AND OTHERS
|
July 29, 2003 |
RAJENDRA SINGH CHHABRA Vs. STATE OF M P
|
May 12, 2003 |
RAJESH ALIAS RAJESWARI Vs. LAKHAN SINGH
|
March 27, 2003 |
RAJESH KUMAR Vs. RAM SINGH
|
August 26, 2003 |
Rajesh Singh Vs. State of M.P.
|
June 2, 2003 |
RAJESH TARNRAKAR Vs. KHEMCHAND
|
October 1, 2003 |
RAJIV SHARMA Vs. STATE OF M P
|
May 13, 2003 |
RAJJU ALIAS RAJKUMAR Vs. STATE OF M P
|
February 4, 2003 |
RAJKUMAR Vs. STATE OF M P
|
March 3, 2003 |
RAJMAL Vs. BASANTABAI
|
March 5, 2003 |
RAJMANI SHARMA Vs. PRESIDING OFFICER CGIT JABALPUR
|
April 23, 2003 |
RAJNI GARG Vs. BALKRISHNA GARG
|
May 13, 2003 |
RAJOO ALIAS HIRALAL PASI Vs. STATE OF MADHYA PRADESH
|
October 21, 2003 |
RAKESH Vs. STATE OF MADHYA PRADESH
|
August 18, 2003 |
Rakesh Kumar Tiwari Vs. State of M.P.
|
July 16, 2003 |
RAM BABU KESHWARWANI Vs. ORIENTAL BANK OF COMMERCE
|
May 12, 2003 |
RAM BAHADUR Vs. STATE OF M P
|
January 28, 2003 |
RAM BAI Vs. STATE OF MADHYA PRADESH
|
July 7, 2003 |
RAM DAL MILLS Vs. RAMA
|
February 25, 2003 |
RAM KUWAR SARATHE Vs. HARI SINGH RAJPUT
|
March 27, 2003 |
RAM MILAN Vs. STATE OF MADHYA PRADESH
|
April 28, 2003 |
RAM NIWAS SINGH RATHORE Vs. SUMITRA
|
May 9, 2003 |
RAM PRATAP Vs. STATE OF MADHYA PRADESH
|
June 24, 2003 |
RAM SEWAK Vs. STATE OF MADHYA PRADESH
|
May 12, 2003 |
RAM SINGH Vs. RAJ MAL
|
August 18, 2003 |
RAMA Vs. TETIBAI
|
October 31, 2003 |
RAMA ALIAS RAMALAL Vs. BADRILAL
|
January 10, 2003 |
RAMADHAR KUSHWAHA Vs. STATE OF M P
|
February 27, 2003 |
RAMANDEEP SINGH Vs. MOHD HASAN
|
March 5, 2003 |
RAMAVTAR VERMA Vs. CHINTAMANI
|
December 12, 2003 |
RAMAVTAR YADAV Vs. SONIYA YADAV
|
September 19, 2003 |
RAMBABU AGARWAL Vs. STATE OF M.P.
|
January 29, 2003 |
RAMCHANDRA Vs. NIYAZ HUSSAIN
|
March 31, 2003 |
RAMCHANDRA @ BHAGWAN BHAGIRATH Vs. ORIENTAL INSURANCE CO. LTD
|
May 12, 2003 |
RAMDAS Vs. STATE OF M P
|
February 28, 2003 |
RAMDAYAL VAISHYA Vs. ANITA KUMARI
|
August 28, 2003 |
RAMDHUN TIWARI Vs. DEVI SINGH
|
March 25, 2003 |
RAMESH Vs. STATE OF M P
|
March 19, 2003 |
RAMESH Vs. STATE OF MADHYA PRADESH
|
April 25, 2003 |
RAMESH Vs. STATE OF MP
|
September 9, 2003 |
RAMESH Vs. GANESHCHANDRA
|
November 27, 2003 |
RAMESH CHANDRA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
May 12, 2003 |
RAMESH CHANDRA DHAWAL Vs. M P STATE ROAD TRANSPORT CORPORATION
|
January 10, 2003 |
RAMESH CHANDRA SHRIVAS Vs. MURTI RAMCHANDRAJI
|
November 7, 2003 |
RAMESH KHATI Vs. STATE OF M P
|
June 30, 2003 |
RAMESH KUMAR Vs. STATE OF M P
|
May 8, 2003 |
RAMESH PRATAP SINGH Vs. VIMLA SINGH
|
December 10, 2003 |
RAMESH RAWAT Vs. STATE OF MADHYA PRADESH
|
April 23, 2003 |
RAMESH SINGH Vs. VAIJANTI BAI
|
July 24, 2003 |
RAMESHCHANDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
|
July 8, 2003 |
RAMESHWAR Vs. MADANLAL
|
April 9, 2003 |
RAMESHWAR Vs. STATE OF MP
|
October 14, 2003 |
RAMESHWAR PRASAD SHUKLA AND OTHERS Vs. STATE OF M.P. AND OTHERS
|
March 20, 2003 |
RAMJAN Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
January 24, 2003 |
RAMJI LAL Vs. OMKAR LAL
|
January 7, 2003 |
RAMKISHAN Vs. MAJOR SINGH
|
July 17, 2003 |
RAMKRIPAL PANDEY Vs. M P STATE ROAD TRANSPORT CORPORATION
|
January 21, 2003 |
RAMLAKHAN Vs. SHIVRAJ SINGH
|
February 13, 2003 |
RAMLAL Vs. ALLAHABAD BANK
|
April 22, 2003 |
RAMLAL Vs. STATE OF MADHYA PRADESH
|
May 1, 2003 |
RAMMILAN Vs. STATE OF MADHYA PRADESH
|
April 25, 2003 |
RAMMU ALIAS RAMESH Vs. STATE OF MADHYA PRADESH
|
August 29, 2003 |
RAMPRASAD CHOURASIA Vs. PREMCHAND CHOURASIA
|
August 8, 2003 |
RAMRAKHI BAI Vs. PITAMBHARDAS
|
November 5, 2003 |
RAMSINGH Vs. RAMCHANDRA
|
October 16, 2003 |
RANDHEER SINGH Vs. STATE OF MADHYA PRADESH
|
July 24, 2003 |
Rani Durgawati Vishwa Vidyalaya, Jabalpur Vs. Santosh Kumar
|
August 5, 2003 |
RASOOL KHAN Vs. JAGDISH SINGH SIKARWAR
|
October 30, 2003 |
RATANLAL Vs. BARDI BAI
|
March 5, 2003 |
RATANLAL Vs. STATE OF M P
|
August 22, 2003 |
RAVI TIWARI Vs. UNION OF INDIA
|
January 28, 2003 |
RAVINDRA AGRAWAL Vs. BANK OF INDIA
|
February 11, 2003 |
RAVISHANKER YADAV Vs. NAGAR PALIKA PARISHAD
|
May 7, 2003 |
RAYMOND LIMITED Vs. STEEL TUBES OF INDIA LIMITED
|
March 11, 2003 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. VIJAY MALA BHONSLE
|
February 18, 2003 |
REGIONAL SALES OFFICER, TELCO Vs. STATE OF MP
|
August 27, 2003 |
RENU Vs. DILIP KUMAR
|
July 24, 2003 |
RENU JAIN Vs. PREETI AGRAWAL
|
August 27, 2003 |
RIGHT SERVICES RATLAM Vs. CHHOTU BHAIYA ROAD LINES
|
February 13, 2003 |
ROOPCHAND WASWANI Vs. STATE BANK OF INDIA
|
May 13, 2003 |
ROSHAN Vs. STATE OF M P
|
November 18, 2003 |
ROSHAN GENERAL STORE Vs. VIVEK GUPTA
|
July 29, 2003 |
ROSHAN SINGH TOMAR Vs. DISTRICT AND SESSIONS JUDGE, BHIND AND ANOTHER
|
September 1, 2003 |
RUBINA SHEIKH Vs. MUNICIPAL CORPORATION
|
March 11, 2003 |
RUDRAKSHA PETROCHEM PVT LTD Vs. COMMERCIAL TAX OFFICER-CUM-TEHSILDAR
|
December 19, 2003 |
RUKAYYA BAI Vs. MUNNI BAI
|
April 9, 2003 |
RUKMINI BAI Vs. COMMISSIONER OF INCOME TAX
|
April 17, 2003 |
S C SAXENA Vs. UNION OF INDIA
|
January 22, 2003 |
S K IDDALGI Vs. M P ELECTRICITY BOARD
|
February 25, 2003 |
S K MUDDIN Vs. S K NAFEES
|
September 4, 2003 |
S K MURTI Vs. GOVIND PRASAD AGRAWAL
|
March 25, 2003 |
S N VERMA Vs. STATE OF MADHYA PRADESH
|
July 25, 2003 |
S P JAUHARI Vs. MADHYA PRADESH LAGHU UDYOG NIGAM MARYADIT
|
March 20, 2003 |
S V INDUSTRIES Vs. SECRETARY ENGINEERING MAZDOOR SANGH
|
January 2, 2003 |
S.C. SHARMA Vs. BHARAT HEAVY ELECTRICAL LTD., BHOPAL
|
August 6, 2003 |
S.P. ANAND Vs. UNION OF INDIA
|
October 20, 2003 |
S.V. SHRIVASTAVA Vs. NEPA MILLS LTD
|
August 8, 2003 |
SAADAT MOHAMMAD KHAN Vs. STATE OF M P
|
January 14, 2003 |
SAADAT MOHAMMAD KHAN & ORS. Vs. STATE OF M.P. & ORS.
|
January 4, 2003 |
Sabina Khan Vs. Dean, Netaji Subhash Chandra Bose Medical College, Jabalpur
|
August 6, 2003 |
SABIR MOHAMMAD QURESHI Vs. ANIL KUMAR KALRA
|
February 6, 2003 |
SACHIV KRISHI UPAJ MANDI SAMITI Vs. ADITYA S/O BAIJNATH SHUKLA
|
February 4, 2003 |
SACHIV KRISHI UPAJ MANDI SAMITI Vs. KALYAN SINGH
|
January 17, 2003 |
SACHIV, KRISHI UPAJ MANDI SAMITI, SANAWAD Vs. MAHENDRA KUMAR AND ANR.
|
September 22, 2003 |
Sadashiv Joshi Vs. State of M.P.
|
January 17, 2003 |
SADASHIV SHIVRAM GARUD Vs. FOOD CORPORATION OF INDIA
|
April 25, 2003 |
SADHNA UPADHYAYA Vs. STATE OF M.P.
|
April 7, 2003 |
SAGAR SAMIR PRODUCTION Vs. BANK OF INDIA
|
January 2, 2003 |
SAGARBAI Vs. URMILABAI JAISWAL
|
November 12, 2003 |
SAGARMAL BHANDARI Vs. RAJENDRA KUMAR
|
December 5, 2003 |
SAGARMAL JAIN Vs. STATE OF M P
|
November 10, 2003 |
SAHELIBAI WD/O ONKARLALJI Vs. KHYALIRAM S/O NANURAM AND OTHERS
|
March 31, 2003 |
SAHIBLAL Vs. STATE OF M P
|
January 14, 2003 |
SAI DEVELOPERS Vs. SANJAY KUMAR
|
August 11, 2003 |
SAJJAN Vs. STATE OF M P
|
December 4, 2003 |
SAJJAN SHARMA Vs. RETURNING OFFICER
|
September 29, 2003 |
SAKHI GOPAL AGRAWAL Vs. STATE OF M P
|
August 29, 2003 |
SAKHI GOPAL AGRAWAL & ORS. Vs. STATE OF M.P. & ORS.
|
August 28, 2003 |
SALIM Vs. DISTRICT MAGISTRATE UJJAIN
|
January 30, 2003 |
SALONI BUILDERS (PVT.) LTD Vs. M.P. STATE ELECTRICITY BOARD
|
September 15, 2003 |
SAMBHAJIRAO Vs. VIMLESH KUMARI KULSHRESTHA
|
March 27, 2003 |
SANDHYA Vs. NAVI MOHAMMAD
|
December 12, 2003 |
SANDHYA DUBEY Vs. SHYAM KUMAR
|
June 26, 2003 |
SANDHYA SHARMA Vs. RAVI SHARMA
|
April 14, 2003 |
SANGEETA Vs. VIVEK SHRIVASTAVA
|
November 24, 2003 |
SANJAY DHANUKA Vs. M P STATE FINANCIAL CORPORATION
|
April 8, 2003 |
SANJAY KUMAR Vs. SUBODH MANDVIKAR
|
January 23, 2003 |
SANJAY KUMAR GUPTA Vs. GENERAL MANAGER NEW INDIA ASSURANCE CO LTD
|
May 7, 2003 |
SANJAY MISHRA Vs. STATE OF MADHYA PRADESH
|
April 21, 2003 |
SANJAY RICHHARIA Vs. DIRECTOR INDIAN OIL CORPORATION LTD
|
May 12, 2003 |
SANJAY SHRIVASTAVA Vs. SURENDRA KUMAR SONI
|
January 16, 2003 |
SANJEEV PARASHAR Vs. MITHELESH KUMAR
|
February 20, 2003 |
SANTLAL KHERA Vs. UNION OF INDIA
|
April 16, 2003 |
SANTOSH Vs. STATE OF M P
|
July 16, 2003 |
SANTOSH Vs. STATE OF M P
|
March 20, 2003 |
SANTOSH Vs. MURARILAL
|
August 27, 2003 |
SANTOSH KUMAR Vs. SHANTI BAI
|
August 29, 2003 |
SANTOSH MISHRA Vs. CENTRAL BANK OF INDIA
|
February 13, 2003 |
SANTOSH NEMA Vs. PUNJAB NATIONAL BANK
|
April 30, 2003 |
SANTOSH SOLANKI Vs. M P STATE CIVIL SUPPLIES CORPORATION LTD
|
January 8, 2003 |
SARASWATI Vs. SOORAJ PRASAD
|
May 13, 2003 |
SARASWATI TRIPATHI Vs. STATE OF M P
|
March 7, 2003 |
SARASWATIBAI ALIAS SARITABAI Vs. RAMSHANKER
|
May 8, 2003 |
SARDAR GURUCHARAN SINGH Vs. MAHENDRA SINGH
|
November 14, 2003 |
SARITA AGNIHOTRI Vs. STATE OF M.P.
|
March 12, 2003 |
SARVODAYA MAHILA GRAH NIRMAN SAHKARI SAMITI, BURHANPUR, DISTT. KHANDWA (MP.) Vs. MUNICIPAL CORPORATION, BURHANPUR, DISTT. KHANDWA (MP.) AND ORS.
|
June 30, 2003 |
SATISH Vs. LATIF KHAN
|
May 5, 2003 |
SATISH KUMAR UPADHYAYA Vs. STATE OF MADHYA PRADESH
|
July 29, 2003 |
SATISH PATEL Vs. PUSIA BAI
|
September 15, 2003 |
SATYA NARAYAN PANDEY Vs. STATE OF M P
|
October 30, 2003 |
SATYABHAN PATEL Vs. STATE OF M.P.
|
April 25, 2003 |
SATYANARAYAN Vs. OPIUM AND ALCOLOID
|
March 31, 2003 |
SATYAWATI SHARMA Vs. KRISHNA SHARMA
|
November 20, 2003 |
SATYENDRA KUMAR GAUTAM Vs. STATE OF M P
|
May 2, 2003 |
SATYENDRA SINGH Vs. STATE OF M.P.
|
September 8, 2003 |
SATYENDRA SINGH Vs. STATE OF MP
|
November 14, 2003 |
SAVITRI SINGH Vs. STATE OF M P
|
April 23, 2003 |
SAYEED ALIAS ASLAM Vs. STATE OF M P
|
August 14, 2003 |
SECRETARY KRISHI UPAJ MANDI SAMITI, DAMOH Vs. LABOUR COURT, SAGAR
|
August 27, 2003 |
SEEMA ARORA Vs. DINESH KUMAR ARORA
|
November 19, 2003 |
SEEMUPADHYAYA Vs. AJAY UPADHYAYA
|
January 30, 2003 |
SEETA CHARAN BANWARI Vs. M P RAJYA BHUMI VIKAS NIGAM
|
July 30, 2003 |
SEETARAM Vs. COLLECTOR
|
January 13, 2003 |
SENGHAL JOSHI Vs. STATE OF M P
|
April 30, 2003 |
SERBJEET BHATIA Vs. GOC-IN-C, HQ CENTRAL COMMAND, LUCKNOW
|
January 9, 2003 |
SHAHJAHAN BEGUM Vs. LAKHAN PRATAP SINGH
|
January 10, 2003 |
SHAIKH ISRAJ Vs. REKHA
|
October 1, 2003 |
SHAILESWAR ROY CHOWDHURY Vs. UNION OF INDIA
|
April 7, 2003 |
SHAITAN SINGH Vs. STATE OF MP
|
November 20, 2003 |
SHAKUN SHIVHARE Vs. DHARAMRAJ
|
April 17, 2003 |
SHAKUNTALABAI Vs. NEW INDIA ASSURANCE CO LTD
|
July 11, 2003 |
SHAMBHAU Vs. DAULAT RAM
|
January 20, 2003 |
SHAMSHAD BEGUM Vs. ANWARULHAQ QURESHI
|
October 9, 2003 |
SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
|
August 25, 2003 |
SHANKARLAL Vs. STATE OF M P
|
February 3, 2003 |
SHANTABAI Vs. STATE OF M P
|
January 30, 2003 |
SHANTI DEVI Vs. R.N. SINGH
|
March 25, 2003 |
SHANTI DEVI AGARWAL Vs. V H LULLA
|
July 7, 2003 |
SHANTILAL Vs. GEETA BAI
|
February 18, 2003 |
SHANTILAL BUM BUM Vs. STATE OF M P
|
January 3, 2003 |
SHANTILAL CHHOTELAL AND COMPANY Vs. BETA NAPTHOL LIMITED
|
January 22, 2003 |
SHASHIKANT BEDEKAR Vs. INDORE PARASPAR SAHAKARI BANK LTD
|
January 14, 2003 |
SHASTRI R K Vs. KENDRIYA VIDYALAYA SANGTHAN
|
January 22, 2003 |
SHEHZAD KHAN Vs. OSWAL SAMAJ
|
August 21, 2003 |
SHEHZAD KHAN Vs. SHRI OSWAL SAMAJ
|
August 2, 2003 |
SHEIKH AMIR Vs. COLLECTOR
|
March 24, 2003 |
SHEIKH BASHIR Vs. STATE OF M P
|
February 13, 2003 |
SHEIKH RAMZAN Vs. NATIONAL INSURANCE CO LTD
|
July 22, 2003 |
SHEIKH SAMI Vs. AHFAJ
|
November 27, 2003 |
SHEKHAR BHARGAVA Vs. INDORE MUNICIPAL CORPORATION
|
July 10, 2003 |
SHEONATH PRASAD Vs. SARAN PAL JEET SINGH TULSI AND OTHERS
|
May 15, 2003 |
SHER KHAN Vs. BABOO KHAN
|
October 13, 2003 |
SHESH RAO Vs. STATE OF M P
|
November 29, 2003 |
SHIPRA SHIVKUMAR YADAV Vs. MAKHANLAL CHATURVEDI RASHTRIYA VISHWAVIDYALAYA
|
September 1, 2003 |
SHISHUPAL SINGH Vs. DISTRICT MAGISTRATE
|
December 10, 2003 |
SHIV KUMAR Vs. YAGYABHAN
|
January 20, 2003 |
SHIVA Vs. CHANDER MOHAN
|
July 30, 2003 |
SHIVANAND BHARTI Vs. STATE OF MP
|
June 30, 2003 |
SHIVNARAYAN Vs. LAXMINARAYAN
|
March 6, 2003 |
SHIVRAJ BAI Vs. SHYAMLAL
|
August 21, 2003 |
SHOBHNATH Vs. STATE OF MADHYA PRADESH
|
August 25, 2003 |
SHOJI Vs. STATE OF MP
|
September 1, 2003 |
SHRAMADHAM UCHACHATAR MADHYAMIK VIDYALAYA SANCHALAN SAMITI Vs. STATE OF MADHYA PRADESH
|
January 8, 2003 |
SHRI GANESH BAL VIDYALAYA HIGH SCHOOL KHARGOON, RAISEN Vs. STATE OF M.P. & ORS.
|
February 6, 2003 |
SHRIKRISHAN SHRIVASTAVA Vs. STATE OF MP
|
September 3, 2003 |
SHRIKRISHNA GUPTA Vs. STATE OF M P
|
January 2, 2003 |
SHRINIWAS FERTILISERS LIMITED Vs. KHAITAN CHEMICALS AND FERTILISERS LTD
|
January 10, 2003 |
SHRINIWAS FERTILISERS LTD Vs. KHAITAN CHEMICALS AND FERTILISERS LTD
|
February 28, 2003 |
SHRISH AGRAWAL Vs. STATE OF M P
|
March 10, 2003 |
Shrish Agrawal Vs. State of M.P.
|
October 3, 2003 |
SHUBHKARAN Vs. STATE OF MADHYA PRADESH
|
September 26, 2003 |
SHYAM NARAYAN Vs. UNION OF INDIA
|
July 28, 2003 |
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
|
July 24, 2003 |
SHYAMABAI Vs. ISLOOP
|
February 18, 2003 |
SHYAMLAL Vs. MUNNASINGH
|
February 18, 2003 |
SIDDH INDUSTRIES Vs. UNION BANK OF INDIA
|
August 22, 2003 |
SIKLA Vs. STATE OF M P
|
January 27, 2003 |
SITA RAM CHOWHAN Vs. STATE OF MADHYA PRADESH
|
May 12, 2003 |
SITABAI Vs. KAMLABAI
|
November 5, 2003 |
SITARAM Vs. SHYAMADEVI
|
February 7, 2003 |
SMT. PUSHPA BERRY Vs. SHRI MAHILA GRIH UDYOG LIJJAT PAPAD AND ANR.
|
November 13, 2003 |
SOMAJI Vs. SHANTILAL
|
April 1, 2003 |
SOMWATI Vs. PANKAJ KUMAR
|
March 7, 2003 |
SOMWATI TIWARI Vs. PEOPLE IN GENERAL
|
January 8, 2003 |
SPEED AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
March 24, 2003 |
SPEED AUTOMOBILES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
|
April 14, 2003 |
STATE Vs. BHAGIRATH
|
January 28, 2003 |
STATE BANK OF BIKANER AND JAIPUR Vs. INTEX CONTAINERS PVT LTD
|
August 11, 2003 |
STATE BANK OF INDIA Vs. AKEEL AHMAD KHAN
|
December 15, 2003 |
STATE BANK OF INDORE Vs. BALAJI TRADERS
|
February 5, 2003 |
STATE BANK OF INDORE Vs. NISAR MOHAMMAD KHAN
|
April 22, 2003 |
STATE BANK OF INDORE BRANCH BHIND Vs. PARASHURAM VIDYALAYA SAMITI AND ORS.
|
November 11, 2003 |
STATE OF M P Vs. GAUTAM NAGAR HOUSING SOCIETY
|
December 4, 2003 |
STATE OF M P Vs. RAMBABU YADAV
|
January 2, 2003 |
STATE OF M P Vs. JAHANA
|
June 23, 2003 |
STATE OF M P Vs. NILENDRA PRATAP SINGH
|
January 16, 2003 |
STATE OF M P Vs. SIYARAM VERMA
|
November 5, 2003 |
STATE OF M P Vs. BANGUBAI
|
November 25, 2003 |
STATE OF M P Vs. KRISHNA DAS
|
December 6, 2003 |
STATE OF M P Vs. JAGANNATH LOHAR
|
May 5, 2003 |
STATE OF M P Vs. RAMESH PRASAD VERMA
|
March 27, 2003 |
STATE OF M P Vs. SHIV PRASAD
|
July 7, 2003 |
STATE OF M P Vs. JAMADAR
|
January 28, 2003 |
STATE OF M P Vs. S B S PARIHAR
|
January 27, 2003 |
STATE OF M P Vs. P B MENON
|
January 22, 2003 |
STATE OF M P Vs. PATIRAM
|
January 21, 2003 |
STATE OF M P Vs. SHIV PRASAD
|
January 21, 2003 |
STATE OF M P Vs. KARIA ALIAS KALLU
|
January 13, 2003 |
STATE OF M P Vs. GOVIND PRASAD
|
January 16, 2003 |
STATE OF M P Vs. FAKIR MOHAMMAD
|
February 18, 2003 |
STATE OF M P Vs. PHOOL SINGH
|
January 28, 2003 |
STATE OF M.P Vs. RAJARAM S/O KALURAM KHATI
|
March 11, 2003 |
STATE OF M.P Vs. KU. RAJIYA VANO AND OTHERS
|
March 21, 2003 |
STATE OF M.P. Vs. BABULAL
|
January 8, 2003 |
State of M.P. Vs. N.K. Vaidya
|
June 30, 2003 |
STATE OF M.P. Vs. A.K. BATRA
|
April 1, 2003 |
STATE OF M.P. & ANR. Vs. DR. SURESH CHANDRA SAXENA & ANR.
|
July 18, 2003 |
STATE OF M.P. AND OTHERS Vs. BADRI LAL AND ANOTHER
|
January 15, 2003 |
STATE OF MADHYA PRADESH Vs. JITENDRA S O RAJENDRA RATHOR
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February 20, 2003 |
STATE OF MADHYA PRADESH Vs. VIVEK AGRAWAL
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February 25, 2003 |
STATE OF MADHYA PRADESH Vs. BADRIPRASAD
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February 25, 2003 |
STATE OF MADHYA PRADESH Vs. RAJIYA VANO
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March 26, 2003 |
STATE OF MADHYA PRADESH Vs. DEEPAK SHARMA
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January 27, 2003 |
STATE OF MADHYA PRADESH Vs. DASHRATH PRASAD
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January 23, 2003 |
STATE OF MADHYA PRADESH Vs. SUNDARI BAI
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January 23, 2003 |
STATE OF MADHYA PRADESH Vs. RAVINDRA
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January 28, 2003 |
STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD
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July 17, 2003 |
STATE OF MADHYA PRADESH Vs. JANGVALI SINGH
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May 16, 2003 |
STATE OF MADHYA PRADESH Vs. ABDUL AJIJ
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June 23, 2003 |
STATE OF MADHYA PRADESH Vs. FARIDA BANO
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April 3, 2003 |
STATE OF MADHYA PRADESH Vs. KAILASH CHANDRA AGRAWAL
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July 31, 2003 |
STATE OF MADHYA PRADESH Vs. NANHELAL
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August 26, 2003 |
STATE OF MADHYA PRADESH Vs. ROHIT SHIVHARE
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August 27, 2003 |
STATE OF MADHYA PRADESH Vs. RAMBABU AGRAWAL
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August 28, 2003 |
STATE OF MADHYA PRADESH Vs. HUKUMCHAND MILLS LTD.
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August 1, 2003 |
STATE OF MADHYA PRADESH Vs. HISAMUDDIN
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December 18, 2003 |
STATE OF MADHYA PRADESH Vs. M K CHATURVEDI
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December 16, 2003 |
STATE OF MADHYA PRADESH Vs. SHANTIBAI
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November 27, 2003 |
STATE OF MADHYA PRADESH Vs. RAMCHARAN
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September 25, 2003 |
STATE OF MADHYA PRADESH Vs. JAY SINGH
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October 16, 2003 |
STATE OF MADHYA PRADESH Vs. MAYANK PANDEY
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October 17, 2003 |
STATE OF MADHYA PRADESH Vs. SIYARAM VERMA
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October 23, 2003 |
STATE OF MP Vs. ALOK NIGAM
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February 5, 2003 |
STATE OF MP Vs. BHAGADIYA
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April 24, 2003 |
STATE OF MP Vs. MOHAMMED JAVED
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December 9, 2003 |
STATE OF MP Vs. KALU
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September 30, 2003 |
STATE OF MP. Vs. SURESH CHANDRA JAIN
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September 26, 2003 |
STEEL AUTHORITY OF INDIA LIMITED Vs. JAGGU
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June 25, 2003 |
STEEL INGOTS LTD Vs. COMMISSIONER OF COMMERCIAL TAX
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September 17, 2003 |
STEEL TUBES OF INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
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June 30, 2003 |
STEEL TUBES OF INDIA LTD Vs. TEHSILDAR
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January 20, 2003 |
STI FINANCE LTD Vs. PREMIER INDUSTRIES INDIA LTD
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July 28, 2003 |
STUTI AGRAWAL Vs. PROFESSIONAL EXAMINATION BOARD
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March 27, 2003 |
SUBHADRA Vs. RAJENDRA PRASAD
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July 23, 2003 |
Subhadrabai Vs. State of M.P.
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August 19, 2003 |
SUBHAN SHAH Vs. M P WAKF BOARD BHOPAL
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March 13, 2003 |
SUBHAN SHAH (DEAD) THROUGH L.RS. RAMJAN AND ORS. Vs. M.P. WAKF BOARD, BHOPAL & 2 ORS.
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February 18, 2003 |
SUBHASH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
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August 22, 2003 |
SUBHASH JAIN Vs. SHAILENDRA KUMAR MALAIYA
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December 4, 2003 |
SUBHASH KHER Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA JABALPUR
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July 29, 2003 |
SUDHARANI AGRAWAL Vs. SURENDRA
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May 16, 2003 |
Sudhir Batham Vs. M.P. State Level Committee
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May 9, 2003 |
SUGANBAI Vs. SUBHASH
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July 16, 2003 |
SUGARABAI Vs. TATA INTERNATIONAL EXPORT LIMITED
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July 22, 2003 |
SUGREEVA PRASAD DUBEY Vs. SITARAM DUBEY
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November 27, 2003 |
SUJAN MAL Vs. UNION OF INDIA
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October 15, 2003 |
SUKHDEO Vs. STATE OF M.P.
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October 22, 2003 |
SUKHDEV Vs. RAJENDRA
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August 21, 2003 |
SUKHDEV PRASAD VERMA Vs. PAPPAN KHAN ALIAS SHEIKH AMEEN
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May 26, 2003 |
SUKHDEV S/O RAMKRISHNA DALAL Vs. STATE OF M.P.
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April 22, 2003 |
SUKHDIN Vs. STATE OF M P
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May 2, 2003 |
SUKHIYA BAI Vs. HARILAL
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February 20, 2003 |
SUKKHO BAI Vs. JANAK RAJ
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March 10, 2003 |
Sukumar Vs. Ratan Kumari
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November 20, 2003 |
SUL INDIA LIMITED Vs. BANK OF INDIA
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September 11, 2003 |
SULTAN SINGH Vs. M P CO OPERATIVE TRIBUNAL
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August 6, 2003 |
SUMERA Vs. STATE OF MADHYA PRADESH
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April 1, 2003 |
SUNDERLAL Vs. DALIRAM
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August 19, 2003 |
SUNDERLAL Vs. STATE OF M P
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September 26, 2003 |
SUNIL KUMAR RAI Vs. UNION OF INDIA
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April 24, 2003 |
SUNIL PILLAI Vs. UNION OF INDIA
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January 17, 2003 |
SUNIL SEHGAL Vs. CHHAYA SEHGAL
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July 22, 2003 |
SUNITA Vs. PRIYA KUMAR
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March 31, 2003 |
Sunita Vs. Priya Kumar
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March 25, 2003 |
SURAJMAL Vs. SUNDERLAL
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March 31, 2003 |
SURENDRA SINGH Vs. RECOVERY OFFICER
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February 19, 2003 |
SURENDRA SINGH Vs. STATE OF MP
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January 9, 2003 |
SURESH Vs. STATE OF MP
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January 17, 2003 |
SURESH Vs. NEW INDIA ASSURANCE CO LTD
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May 1, 2003 |
SURESH CHANDRA Vs. SATYA NARAYAN
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November 19, 2003 |
SURESH CHANDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
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August 22, 2003 |
SURESH KUMAR DAVANI Vs. SHASHIKANT AGRAWAL
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January 7, 2003 |
Suresh Kumar Rawat Vs. Board of Secondary Education, M.P.
|
August 4, 2003 |
SURESH NARAYANAN Vs. STATE OF MADHYA PRADESH
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April 23, 2003 |
SURESH R DAVE Vs. STATE OF MADHYA PRADESH
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January 3, 2003 |
SURILA KHATRI Vs. STATE OF M P
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May 16, 2003 |
SURYAKANT Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 28, 2003 |
SURYANARAYAN Vs. SHYAM LAL VYAS
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July 1, 2003 |
SUSHILA SHARMA Vs. CHINTAMAN SHARMA
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December 9, 2003 |
SUTINDER PAL SINGH ARORA Vs. ASHOK KUMAR JAIN
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September 26, 2003 |
T. GULAM NABI S/O HASANJI PINJARA AND OTHERS Vs. SAJJAN SINGH S/O RAGHU NATH SINGH AND OTHERS
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October 15, 2003 |
TARA CHAUDHARY Vs. DISTINCT REALTY LTD
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June 23, 2003 |
TARABAI Vs. RAHUL TRADING AND FINANCE CO
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April 8, 2003 |
TARUNENDRA BAHADUR Vs. STATE OF MP
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March 25, 2003 |
TEJ KHAN Vs. STATE OF MADHYA PRADESH
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May 19, 2003 |
TEJUMAL Vs. RAM PRATAP JAISWAL
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April 16, 2003 |
THAKURDEEN Vs. STATE OF M.P.
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April 23, 2003 |
THAKURDEEN Vs. STATE OF M.P.
|
October 9, 2003 |
TOOFAN SINGH AND OTHERS Vs. STATE OF M. P.
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August 25, 2003 |
TOWER ENGG WORKS Vs. UNION BANK OF INDIA
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July 28, 2003 |
TRILOK SINGH Vs. KAWALJEET KAUR
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March 7, 2003 |
TRILOKCHAND Vs. STATE OF M.P.
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December 6, 2003 |
TRILOKINATH Vs. VINOD KUMAR
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April 22, 2003 |
TULSI RAM Vs. MAHESH PATEL
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February 27, 2003 |
TULSI RAM Vs. JAIVEERSINGH
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January 21, 2003 |
UDAY SINGH Vs. STATE OF MP
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December 16, 2003 |
UMASHANKAR NAMDEV Vs. STATE OF M P
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February 13, 2003 |
UMASHANKAR TIWARI Vs. COMMISSIONER CITY MUNICIPAL CORPORATION
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July 30, 2003 |
UMESH KUMAR Vs. CHANDRAKRIPA
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February 27, 2003 |
UNION OF INDIA Vs. A MOHAN RAO
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March 13, 2003 |
UNION OF INDIA Vs. SATISH PATIDAR
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January 27, 2003 |
UNION OF INDIA Vs. H B LALWANI
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January 8, 2003 |
UNION OF INDIA Vs. ANIL KUMAR GROVER
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March 31, 2003 |
Union of India Vs. A.K. Mishra
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December 10, 2003 |
UNION OF INDIA Vs. BHUPAT SINGH
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September 26, 2003 |
UNION OF INDIA AND OTHERS Vs. SMT. LEELA
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April 30, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. KISHORILAL
|
November 21, 2003 |
UNITED INDIA INSURANCE CO LTD Vs. JHANJHAN
|
May 6, 2003 |
UPENDRA SINGH Vs. JANPAD PANCHAYAT KALAPIPAL
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January 16, 2003 |
URJA CABLES AND METALS PVT LTD Vs. UNION OF INDIA
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August 6, 2003 |
URMILA MISHRA Vs. BHOLANATH YADAV
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January 9, 2003 |
URMILA PATEL Vs. RAVINDRA PATEL
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March 26, 2003 |
USHA DEVI Vs. VINOD KUMAR JAIN
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May 8, 2003 |
USHA WADHAWA Vs. STATE OF M P
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April 25, 2003 |
V CAN NETWORK P LTD Vs. HOME SECRETARY GOVT OF TAMIL NADU CHENNAI
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February 13, 2003 |
V I S P PVT LTD Vs. COMMISSIONER OF INCOME-TAX
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July 21, 2003 |
V K KAUL Vs. STATE OF M P
|
November 11, 2003 |
V K KAUL Vs. STATE OF M P
|
August 1, 2003 |
VADILAL CHEMICALS LTD Vs. YERK TECHNOCHEM PVT LTD
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June 23, 2003 |
VAISHNAV DHARMIK PANCHAYAT Vs. SHANKAR LAL
|
August 29, 2003 |
VAN VIBHAG GRIH NIRMAN SAHAKARI SAMSTHA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
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August 5, 2003 |
VARUN KUMAR Vs. CHHUNNA SIKARWAR
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October 13, 2003 |
VIDYA DEVI Vs. MAYA BAI
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November 5, 2003 |
VIDYARAM Vs. CENTRAL BANK OF INDIA
|
May 9, 2003 |
VIJAY BHADUR AND CHAMPALAL Vs. SURENDRA KUMAR
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January 21, 2003 |
VIJAY DOMLE Vs. NAVNEETA DOMLE
|
July 24, 2003 |
VIJAY KARAN VERMA Vs. ABDUL NASEEM
|
January 9, 2003 |
VIJAY KUMAR Vs. SHABBIR
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July 7, 2003 |
VIJAY KUMAR ARYA Vs. ASHOK RATHORE
|
January 30, 2003 |
VIJAY KUMAR GUPTA Vs. B G KHOSALE
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March 25, 2003 |
Vijay Kumar Mishra Vs. Sanjay Rusia
|
July 30, 2003 |
VIJAY KUMAR PANDEY Vs. ASHOK LEYLANDS
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October 17, 2003 |
VIJAY PANDA Vs. STATE OF M. P. AND OTHERS
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February 11, 2003 |
VIJAY SINGH CHAUHAN Vs. STATE OF M P
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July 17, 2003 |
VIJAY VYAS Vs. STATE OF M P
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September 18, 2003 |
VIJAYENDRA JAIN Vs. SAATAL WOOLLEN PVT LIMITED
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January 22, 2003 |
VIKAS GUPTA Vs. STATE OF MADHYA PRADESH
|
May 6, 2003 |
VIMLESH Vs. DIVISIONAL MANAGER, L.I.G. OF INDIA
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August 18, 2003 |
VINOD AND ASSOCIATED Vs. STATE OF MADHYA PRTADESH
|
March 10, 2003 |
VINOD KUMAR Vs. JAGLAL
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April 29, 2003 |
VINOD KUMAR KHATIK Vs. STATE OF M P
|
January 29, 2003 |
VINOD SEMVAL Vs. LAXMAN SINGH VERMA
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June 27, 2003 |
VIRENDRA BAHADUR SINGH Vs. UNION OF INDIA
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June 24, 2003 |
VIRENDRA SINGH Vs. STATE OF MP
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June 5, 2003 |
VISHRAM SINGH Vs. STATE OF M.P.
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August 8, 2003 |
VISHWANATH Vs. STATE OF MADHYA PRADESH
|
March 4, 2003 |
VISHWANATH Vs. STATE
|
November 11, 2003 |
VISHWANATH PRASAD AGNIHOTRI Vs. M P STATE CO OPERATIVE DAIRY FEDERATION LTD
|
November 12, 2003 |
VIVEK KATHAL Vs. DELHI SPECIAL POLICE ESTABLISHMENT CBI
|
March 25, 2003 |
VYSYA BANK LIMITED Vs. STATE OF M P
|
January 14, 2003 |
WALI MOHAMMED AND Vs. BATULBAI
|
May 6, 2003 |
WENANATH SEN AND OTHERS Vs. STATE OF M. P. AND ANOTHER
|
March 10, 2003 |
Y S SACHAN Vs. STATE OF MADHYA PRADESH
|
August 5, 2003 |
YASHODA DEVI & ANR. Vs. SUMAN
|
October 31, 2003 |
YASHWANT Vs. STATE OF M P
|
May 26, 2003 |
YASHWANT SHILPKAR Vs. SAMTA SHILPKAR
|
January 29, 2003 |
YASMIN Vs. RASHID BEG
|
March 27, 2003 |
YOGESH KUMAR GARG Vs. UNION OF INDIA
|
February 20, 2003 |
ZILA SAHAKARI KENDRIYA BANK Vs. STATE OF M P
|
January 8, 2003 |
ZILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK MARYADIT Vs. VASUDEV GUPTA
|
February 13, 2003 |
ZILA SAHAKARI KRISHI AUR GRAMIN VIKAS BANK MYDT Vs. PHOOL SINGH TANDESHWAR
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December 18, 2003 |
Zitu Singh Vs. State of M.P.
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October 21, 2003 |