REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A R ENTERPRISES CO PVT LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH	February 22, 1996
A.S. BHALLA (DR.) Vs. STATE OF M.P.	April 8, 1996
AAKASH NAMKEEN PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES M P	June 26, 1996
ABDUL RASHID QURESHI Vs. AJAB SINGH	July 31, 1996
ABDUL SATTAR Vs. UNION OF INDIA	May 13, 1996
ABHA MAHESHWARI Vs. STATE OF M P	June 14, 1996
Abha Maheshwari Vs. State of M.P.	April 15, 1996
ADARSH GENERAL STORES Vs. SALES TAX OFFICER SATNA	September 26, 1996
Afsar Jahan Begum Vs. State of M.P.	January 11, 1996
AGARWAL K C Vs. WESTERN COAL FIELDS LTD	January 16, 1996
AGRAWAL R G AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 12, 1996
AGRO AID AGENCY Vs. COMMISSIONER OF SALES TAX INDORE	February 1, 1996
Ajij Vs. State of M.P.	April 20, 1996
AJUDHYA Vs. STATE OF M P	June 26, 1996
Akhand Pratap Singh Yadav Vs. Kunwar Surendra Pratap Singh	January 18, 1996
AKHILENDU ARJARIA Vs. BANARASIDAS	July 19, 1996
AKTI BAI Vs. BULKU LAL BAGHEL	September 23, 1996
Allahabad Bank Officers Association Vs. Allahabad Bank	May 1, 1996
ALOK Vs. PUSHPABAI	July 5, 1996
Alok Tiwari Vs. Madhya Pradesh Rajya Matsya Vikas Nigam	November 1, 1996
ALPAAI NAGRIK GRIH NIRMAN SAHAKARI SANSTHA Vs. STATE OF MADHYA PRADESH	February 7, 1996
AMARESH KUMAR Vs. LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION GWALIOR	July 1, 1996
AMARNATH PANDEY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED	September 17, 1996
AMARSINGH HIRALAL Vs. SUB-DIVISIONAL OFFICER	May 1, 1996
AMBARAM RAMAJI KUMHAR Vs. PRAMILABAI	May 10, 1996
Amir Khan Vs. Shamsher Khan	January 8, 1996
ANAND KUMAR Vs. STATE OF MADHYA PRADESH	May 17, 1996
ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH	April 12, 1996
ANIL KUMAR OJHA Vs. APPELLATE AUTHORITY DISTRICT CO-OPERATIVE LAND DEVELOPMENT BANK LTD	October 3, 1996
ANIL KUMAR PANNALAL KAHNDELWAL Vs. RAJKUMAR GHANSHYAMDAS GOYAL	September 17, 1996
ANIL SARAF Vs. NAMBOODAS	April 18, 1996
ANITA Vs. CHHAIL BHIHARI	August 20, 1996
Anita Sharma Vs. Rajendra Kumar	July 19, 1996
ANJU MUKHI Vs. SATISH KUMAR BHATIA	December 13, 1996
ANJULLA VERMA Vs. CAPT SUDHIR VERMA	May 15, 1996
ANNOOP SINGH Vs. COLLECTOR AND ORS	September 13, 1996
ANOKHILAL MEHTA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT JHABUA	November 4, 1996
ANOOP SAXENA Vs. MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE	July 12, 1996
ANWARI BEGUM Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER AND ANR.	May 16, 1996
ARCHANA DEY Vs. SOUTH EASTERN COALFIELDSLIMITED	October 11, 1996
ARUNA DEVI SANKLA Vs. STATE OF MADHYA PRADESH	October 15, 1996
Arvind Kumar Sahu Vs. Ushakiran	August 30, 1996
ASHA THAKUR Vs. SUKHRAJ MISTRI	July 16, 1996
ASHARAM RAMPRASAD Vs. MUNSHILAL KUSHWAH	September 13, 1996
ASHARAM SABOO AND SONS Vs. COMMISSIONER OF INCOME TAX	January 29, 1996
ASHOK BARMAN Vs. SADHANA	November 30, 1996
ASHOK KUMAR Vs. UNION OF INDIA	September 12, 1996
ASHOK KUMAR CHOPRA Vs. VISANDI	January 29, 1996
Ashok Kumar Sable Vs. Savak Prasad Singh	December 9, 1996
Ashok Steel Rolling Mills Vs. Madhya Pradesh Electricity Board	November 6, 1996
ASHOKPAL DAGA HUF Vs. COMMISSIONER OF INCOME TAX	January 12, 1996
ASSOCIATED CEMENT CO.LTD. Vs. STATE OF M.P..	September 17, 1996
Atar Singh Vs. State of M.P.	October 31, 1996
ATTAR SINGH NARAYAN SINGH Vs. STATE OF MADHYA PRADESH	February 9, 1996
ATUL KUMAR Vs. STATE	January 31, 1996
AZAD BUS SERVICE Vs. COMMISSIONER OF INCOME TAX	February 16, 1996
BABI Vs. SONA KHAN	March 23, 1996
BABULAL AND ANOTHER Vs. ASHWANI KUMAR AND OTHERS	March 19, 1996
BABURAM Vs. MAHILA SUDHARANI	January 11, 1996
Baby Vs. Sana Khan	March 23, 1996
BACHCHI LAL Vs. HUKAM CHAND	August 29, 1996
BADDA BHIL Vs. STATE OF M P	July 1, 1996
BADRI NARAYAN SHRIVASTAVA Vs. SHIV NARAYAN SHRIVASTAVA	April 26, 1996
BADRI PRASAD RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX	January 3, 1996
Badrilal Vs. State of M.P.	May 11, 1996
BADSHAH CONSTRUCTION COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 11, 1996
BAHUBAL S/O BACHARAJ JI Vs. SHAFI MOHAMMAD S/O CHAND MOHAMMAD	April 8, 1996
Baijnath Singh Vs. State of M.P.	August 31, 1996
BAJRANG EXTRACTIONS LTD Vs. STATE OF M P	September 25, 1996
BALA PRASAD Vs. STATE OF MADHYA PRADESH	August 27, 1996
BALBIR SOUND Vs. INDIAN BANK	January 8, 1996
BALCHAND MALAIYA Vs. UNION OF INDIA	September 2, 1996
BALCHAND MALAIYA & ORS Vs. UNION OF INDIA & ORS	September 7, 1996
BALCHAND MALAIYA HUF Vs. COMMISSIONER OF WEALTH TAX	March 25, 1996
BALDEO KUMAR AGRAWAL Vs. MANAGING DIRECTOR M P RAJYA LAGHU VAN UPAJ SAHKARI SANGH MARYADIT	May 6, 1996
BALGOVIND AND OTHERS Vs. GENERAL MANAGER, WESTERN COAL	December 18, 1996
BALJEET SINGH Vs. STATE OF M P	December 5, 1996
BANARSI ALIAS PANHA Vs. STATE OF MADHYA PRADESH	May 8, 1996
BANOO E COWASJI Vs. COMMISSIONER OF GIFT TAX	March 7, 1996
BANOO E COWASJI LATE Vs. COMMISSIONER OF INCOME TAX	February 28, 1996
BANSHILAL BABULAL Vs. COMMISSIONER OF SALES TAX M P	January 30, 1996
BANSILAL NANDA BRINDAWAN Vs. STATE OF M P	October 9, 1996
BAPUSINGH Vs. STATE OF MADHYA PRADESH	February 4, 1996
BASANT RAI SAXENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN	September 25, 1996
BASANT RAI SAXENA Vs. M.P.S.R.T.C. THROUGH DIRECTOR, BHOPAL AND OTHERS	September 25, 1996
BAWLESHWAR FILMS Vs. DINESH SINGH	October 11, 1996
BENI RAM SAHU Vs. BEER SINGH	September 9, 1996
Betal Singh Vs. State of M.P.	April 15, 1996
BHAGIRATH Vs. SHANKARLAL	August 21, 1996
BHAGWANDAS PAWAIYA Vs. KAILASH NARAYAN AND BROS FIRM	May 14, 1996
Bhagwanti Vs. Anna @ Appa	October 7, 1996
BHAGWATI PRASAD SINGHAL Vs. STATE GOVERNMENT OF MADHYA PRADESH	January 16, 1996
BHAILAL BHAI ZAVER BHAI PATEL Vs. UNION OF INDIA	October 4, 1996
BHARAT ALUMINIUM CO Vs. COMMISSIONER OF SALES TAX M P	January 5, 1996
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF SALES TAX M P	April 22, 1996
BHARAT ALUMINIUM COMPANY LTD Vs. COMMISSIONER OF SALES TAX	March 19, 1996
BHARAT HEAVY ELECTRICALS LTD Vs. KESHAV DAS AGARWAL	September 27, 1996
BHILAI ISPAT MAZDOOR SANGH Vs. STEEL AUTHORITY OF INDIA	November 18, 1996
BHILAI WIRES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 30, 1996
BHOORA LAXMI PRASAD MISHRA Vs. STATE OF MADHYA PRADESH	December 10, 1996
BHUSHAN RAMLAL KASHYAP Vs. S D O	November 21, 1996
BINDESHWARI PRASAD SINGH Vs. M P STATE MINING CORPORATION	February 16, 1996
BINODIRAM BALCHAND Vs. COMMISSIONER OF INCOME TAX	March 8, 1996
BIRESH KUMAR Vs. STATE OF M.P.	January 2, 1996
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. GWALIOR SYNTHETICS PVT LTD	May 9, 1996
BODHANBAI Vs. AMRIK SINGH	February 14, 1996
BRAHAMANAND Vs. SHRIBALLABH SHRIVASTAVA	December 25, 1996
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RANJIT SINGH MISHRA	August 2, 1996
BRIJ MOHAN SHRIVASTAVA Vs. RAMESH	July 18, 1996
BRIJENDRA KUMAR GUPTA AND OTHERS Vs. RAIPUR DEVELOPMENT AUTHORITY ROUGH CHAIRMAN AND ANOTHER	February 16, 1996
BUILDWORTH PRIVATE LTD Vs. SALES TAX OFFICER	August 21, 1996
Cantonment Board Vs. Mohanlal	January 2, 1996
Captain Mohan Singh Vs. Union of India	August 13, 1996
CENTRAL BANK OF INDIA Vs. NEMICHAND HARILAL JAIN	November 15, 1996
CENTRAL BANK OF INDIA INDORE Vs. LAXMI COTTON COMPANY	July 3, 1996
CENTRAL BANK OF INDIA TIRODI BRANCH Vs. ABDUL MUJEEB KHAN	April 25, 1996
CENTRAL BOARD OF KARMACHARI PROVIDENT FUND Vs. JOG KHAJANCHI	October 17, 1996
CENTRAL COALFIELDS LTD Vs. COMMISSIONER OF SALES TAX	April 22, 1996
CHAMAR SINGH AND 4 ORS. Vs. ROHIT KUMAR AND ANR.	April 22, 1996
CHAND DATTA Vs. UNION OF INDIA	December 9, 1996
CHANDA BAI Vs. ANWARKHAN	May 17, 1996
CHANDA DEVI SHRIVASTAVA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN	September 30, 1996
CHANDABAI YADAV Vs. STATE OF MADHYA PRADESH	November 30, 1996
Chandabai Yadav Vs. State of M.P.	December 3, 1996
CHANDAN AGARWAL Vs. MUKESH KUMAR AGARWAL	January 18, 1996
CHANDRAPRABHA Vs. UNITED INDIA INSURANCE CO.	April 1, 1996
CHATRA Vs. IMRAT LAL	October 14, 1996
CHATUR RAO Vs. MANTHU	January 19, 1996
CHHAYA Vs. KASTOOR CHAND JAIN	January 10, 1996
CHUNNILAL ONKARMAL PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 19, 1996
COL. V. N. KAPOOR Vs. UNION OF INDIA AND OTHERS	June 24, 1996
COLLECTOR OF CENTRAL EXCISE Vs. NIRANJAN PRASAD	February 26, 1996
COMMISSIONER OF CUSTOMS AND C EX Vs. KESARI STEELS	April 23, 1996
COMMISSIONER OF GIFT TAX Vs. GULRAJ BABOOLAL	March 14, 1996
COMMISSIONER OF GIFT TAX Vs. LEELADEVI MUTHA	January 2, 1996
COMMISSIONER OF INCOME TAX Vs. DHIRAJ KUMAR AND COMPANY	January 3, 1996
COMMISSIONER OF INCOME TAX Vs. MANEKARAJE PAWAR H H MAHARANI	January 3, 1996
COMMISSIONER OF INCOME TAX Vs. GUNWANTI BAI	January 4, 1996
COMMISSIONER OF INCOME TAX Vs. DWARKADAS GHASHIRAM	January 17, 1996
COMMISSIONER OF INCOME TAX Vs. TEA CO	January 17, 1996
COMMISSIONER OF INCOME TAX Vs. INDERPAL	January 16, 1996
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES	January 16, 1996
COMMISSIONER OF INCOME TAX Vs. BHUPENDRA KUMAR PATEL	January 16, 1996
COMMISSIONER OF INCOME TAX Vs. CHRISTIAN FELLOWSHIP HOSPITAL	January 16, 1996
COMMISSIONER OF INCOME TAX Vs. MAHAVAR TRADERS	January 15, 1996
COMMISSIONER OF INCOME TAX Vs. EVEREST COLD STORAGE	January 16, 1996
COMMISSIONER OF INCOME TAX Vs. ASHOK PAL DAGA	January 11, 1996
COMMISSIONER OF INCOME TAX Vs. LOKENDRA SINGH H H	January 23, 1996
COMMISSIONER OF INCOME TAX Vs. OMPRAKASH PREMCHAND AND COMPANY	January 23, 1996
COMMISSIONER OF INCOME TAX Vs. UTTAMCHAND SAHIJRAM	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. TEJBALI SINGH TRANSPORT CO	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. RAMLAL CHIRANJILAL	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR JASWANT KUMAR	January 29, 1996
COMMISSIONER OF INCOME TAX Vs. BAJRANGLAL DWARKA PRASAD	January 31, 1996
COMMISSIONER OF INCOME TAX Vs. BHILAI ENGINEERING CORPORATION LTD	February 5, 1996
COMMISSIONER OF INCOME TAX Vs. S KHUSHAL SINGH	February 6, 1996
COMMISSIONER OF INCOME TAX Vs. S U SERVICES	February 7, 1996
COMMISSIONER OF INCOME TAX Vs. SATPAL VIJAY KUMAR	February 7, 1996
COMMISSIONER OF INCOME TAX Vs. DHARIWAL SALES ENTERPRISES	February 9, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD IQBAL	February 9, 1996
COMMISSIONER OF INCOME TAX Vs. RATANCHAND MEHTA	February 7, 1996
COMMISSIONER OF INCOME TAX Vs. MEHTA SHANTILAL	February 8, 1996
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED	February 9, 1996
COMMISSIONER OF INCOME TAX Vs. M K PUSHPRAJ SINGH	March 14, 1996
COMMISSIONER OF INCOME TAX Vs. RAHUL STEEL FORGINGS P LIMITED	March 14, 1996
COMMISSIONER OF INCOME TAX Vs. OSWAL DATA PROCESSORS	March 13, 1996
COMMISSIONER OF INCOME TAX Vs. LAXMI METAL POWDER PRVATE LIMITED	March 13, 1996
COMMISSIONER OF INCOME TAX Vs. ALIMBEG SALIMBHAI	March 15, 1996
COMMISSIONER OF INCOME TAX Vs. RAJDOOT HOTEL ENTERPRISES CORPORATION PRVATE LIMITED	March 15, 1996
COMMISSIONER OF INCOME TAX Vs. SANTOSH RICE MILLS	March 16, 1996
COMMISSIONER OF INCOME TAX Vs. DELHI BIDI SALES AGENCIES	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH NATHUSINGH	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. DEVSHREE VIPANAN SAHAKARI SANSTHA LIMITED	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. BARJATIYA CHILDREN TRUST	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS CEMENT PRVATE LIMITED	March 19, 1996
COMMISSIONER OF INCOME TAX Vs. BILKISHBAI	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. NARMADA LEATHERS P LTD	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. UMESHCHAND K PATEL	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. MOHANLAL MISHRILAL AND SONS	March 25, 1996
COMMISSIONER OF INCOME TAX Vs. DINESHKUMAR GORDHANLAL	March 23, 1996
COMMISSIONER OF INCOME TAX Vs. BHILAI MAHILA SAMAJ	March 22, 1996
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTIONS	March 25, 1996
COMMISSIONER OF INCOME TAX Vs. SACHDEV DAL MILLS	March 26, 1996
COMMISSIONER OF INCOME TAX Vs. DEWAS DYE CASTING PRVATE LIMITED	March 27, 1996
COMMISSIONER OF INCOME TAX Vs. FATELAL	March 27, 1996
COMMISSIONER OF INCOME TAX Vs. SURESHCHANDRA GUPTA	April 2, 1996
COMMISSIONER OF INCOME TAX Vs. BHAGWAN CLOTH STORES	April 2, 1996
COMMISSIONER OF INCOME TAX Vs. THAKURDAS AIDASANI	April 2, 1996
COMMISSIONER OF INCOME TAX Vs. HARKESHDAS	April 3, 1996
COMMISSIONER OF INCOME TAX Vs. P D AGRAWAL AND COMPANY	April 4, 1996
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LIMITED	April 4, 1996
COMMISSIONER OF INCOME TAX Vs. SINGHAI RAKESH KUMAR	April 8, 1996
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED	April 8, 1996
COMMISSIONER OF INCOME TAX Vs. AMINUDDIN K AND SONS	February 14, 1996
COMMISSIONER OF INCOME TAX Vs. PRABHAWATI GUPTA	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. SUBODH KUMAR JAIN	February 14, 1996
COMMISSIONER OF INCOME TAX Vs. SAUSER LIQUOR TRADERS	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA DEVI TRUST	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. LILASONS BREWERIES P LTD	February 15, 1996
COMMISSIONER OF INCOME TAX Vs. DAMODARDAS MURARILAL	February 19, 1996
COMMISSIONER OF INCOME TAX Vs. BHATIA D M INDUSTRY	February 20, 1996
COMMISSIONER OF INCOME TAX Vs. SOBHAGMAL MISHRILAL SEMLAVADA	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. DUBEY J P	March 8, 1996
COMMISSIONER OF INCOME TAX Vs. MAHARANI PRABHA RAJYALAXMI H H	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. MALWA OXYGEN AND INDUSTRIAL PRVATE LIMITED	March 13, 1996
COMMISSIONER OF INCOME TAX Vs. RANGNATH AND COMPANY	February 29, 1996
COMMISSIONER OF INCOME TAX Vs. MANGILAL JAIN	March 1, 1996
COMMISSIONER OF INCOME TAX Vs. KAMDHENU AGENCIES	March 3, 1996
COMMISSIONER OF INCOME TAX Vs. DHANANJAY RAO JADHAV	February 24, 1996
COMMISSIONER OF INCOME TAX Vs. CHUHARMAL MANGHANDAS	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. RANIRAJ KAUR	February 24, 1996
COMMISSIONER OF INCOME TAX Vs. DEVRADHAN MADHAVLAL GENDA TRUST	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. HARIKISHAN DINESHKUMAR AND CO	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. RAJENDRA RICE MILL	April 24, 1996
COMMISSIONER OF INCOME TAX Vs. GORELAL DUBEY	April 24, 1996
COMMISSIONER OF INCOME TAX Vs. GANESH PRASAD BADRIPRASAD AND COMPANY	April 24, 1996
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD RAJARAM ADATIYA	April 23, 1996
COMMISSIONER OF INCOME TAX Vs. GAYATRI DEVI BIRLA	May 6, 1996
COMMISSIONER OF INCOME TAX Vs. MAHAVIR STORES	May 7, 1996
COMMISSIONER OF INCOME TAX Vs. DESHRAJ VIJAY KUMAR	May 1, 1996
COMMISSIONER OF INCOME TAX Vs. SAL UDYOG LIMITED	April 25, 1996
COMMISSIONER OF INCOME TAX Vs. NOSHIRWAN AND COMPANY PRVATE LIMITED	April 25, 1996
COMMISSIONER OF INCOME TAX Vs. P BHANSALI CLOTH STORES	April 16, 1996
COMMISSIONER OF INCOME TAX Vs. SHASALI CLOTH STORES	April 16, 1996
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD ALI GULAM ALI	April 18, 1996
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI NATANI	April 19, 1996
COMMISSIONER OF INCOME TAX Vs. BHILAI MACHINE TOOLS	April 12, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED NO 1	April 17, 1996
COMMISSIONER OF INCOME TAX Vs. KREBS AND COMPANY	April 17, 1996
COMMISSIONER OF INCOME TAX Vs. M P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED	April 18, 1996
COMMISSIONER OF INCOME TAX Vs. ASHOK AUTOMOBILES	April 18, 1996
COMMISSIONER OF INCOME TAX Vs. SUMERMAL GOPICHAND	April 15, 1996
COMMISSIONER OF INCOME TAX Vs. AUDHYOGIK VIKAS NIGAM LIMITED M P	April 15, 1996
COMMISSIONER OF INCOME TAX Vs. ORIENTAL TRADING CO	April 15, 1996
COMMISSIONER OF INCOME TAX Vs. RAJIV UDYOG	April 8, 1996
COMMISSIONER OF INCOME TAX Vs. SURESHCHAND MITTAL	April 10, 1996
COMMISSIONER OF INCOME TAX Vs. VIJAY DAL MILLS	May 27, 1996
COMMISSIONER OF INCOME TAX Vs. JAMIYATRAI RAJPAL	May 16, 1996
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL CHAMPALAL AND CO	May 9, 1996
COMMISSIONER OF INCOME TAX Vs. SHIVNARAYAN JAMNALAL AND COMPANY	May 8, 1996
COMMISSIONER OF INCOME TAX Vs. HASMUKHLAL BAGADIA	May 8, 1996
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MILLS AND ELECTRICAL STORES	May 8, 1996
COMMISSIONER OF INCOME TAX Vs. JHAMAD G S	May 13, 1996
COMMISSIONER OF INCOME TAX Vs. BHARAT INDUSTRIAL WORKS	May 7, 1996
COMMISSIONER OF INCOME TAX Vs. MOHANLAL RADHAKRISHNA	May 11, 1996
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES	July 3, 1996
COMMISSIONER OF INCOME TAX Vs. GHASIRAM KALURAM	July 4, 1996
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FABRICATORS PVT LTD	July 1, 1996
COMMISSIONER OF INCOME TAX Vs. M S J CONSTRUCTION PRVATE LIMITED	June 27, 1996
COMMISSIONER OF INCOME TAX Vs. BRITE AUTOMOTIVE AND PLASTICS LIMITED	July 1, 1996
COMMISSIONER OF INCOME TAX Vs. NATHULAL JAWARCHAND	June 25, 1996
COMMISSIONER OF INCOME TAX Vs. KHEMCHAND MOTILAL JAIN CO	June 25, 1996
COMMISSIONER OF INCOME TAX Vs. DOGAR TOOLS PRVATE LIMITED	August 19, 1996
COMMISSIONER OF INCOME TAX Vs. PREMIER INDUSTRIES PRVATE LIMITED	August 20, 1996
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL FAMILY TRUST	August 20, 1996
COMMISSIONER OF INCOME TAX Vs. KOHINOOR PAPER PRODUCTS	August 27, 1996
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICALS COMPANY LIMITED	August 27, 1996
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTROGRAPHITES LIMITED	August 23, 1996
COMMISSIONER OF INCOME TAX Vs. EICHER MOTORS LTD	August 23, 1996
COMMISSIONER OF INCOME TAX Vs. KEDIA LEATHER AND LIQUOR PRVATE LIMITED	August 23, 1996
COMMISSIONER OF INCOME TAX Vs. GULAM RASOOL	August 26, 1996
COMMISSIONER OF INCOME TAX Vs. MANAKCHAND POONAMCHAND	July 31, 1996
COMMISSIONER OF INCOME TAX Vs. GANGOTRI TUBE WELLS PRVATE LIMITED	July 31, 1996
COMMISSIONER OF INCOME TAX Vs. M P FINANCIAL CORPORATION	August 1, 1996
COMMISSIONER OF INCOME TAX Vs. AGRAWAL GUDAKU FACTORY	August 12, 1996
COMMISSIONER OF INCOME TAX Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT	August 13, 1996
COMMISSIONER OF INCOME TAX Vs. MARJINDER KAUR	August 19, 1996
COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR SINGH	July 15, 1996
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK KENDRA VIKAS NIGAM RAIPUR LIMITED	July 15, 1996
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED	July 11, 1996
COMMISSIONER OF INCOME TAX Vs. ADOON ELECTRONICS PRIVATE LIMITED	July 12, 1996
COMMISSIONER OF INCOME TAX Vs. MALTHURAM RAJENDRA KUMAR	July 8, 1996
COMMISSIONER OF INCOME TAX Vs. SHELLY PRODUCTS	July 9, 1996
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED NO 2	July 9, 1996
COMMISSIONER OF INCOME TAX Vs. S T I BIPLUS TUBING INDIA LIMITED	July 10, 1996
COMMISSIONER OF INCOME TAX Vs. NADIR RASHID	July 10, 1996
COMMISSIONER OF INCOME TAX Vs. MAHAVIR CONSTRUCTION COMPANY	July 10, 1996
COMMISSIONER OF INCOME TAX Vs. SIBBAL COLD STORAGE	July 10, 1996
COMMISSIONER OF INCOME TAX Vs. MANSUKHLAL PRAHJIBHAI AND COMPANY	July 18, 1996
COMMISSIONER OF INCOME TAX Vs. SANMATI FOREST INDUSTRIES PRVATE LIMITED	July 23, 1996
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED	July 26, 1996
COMMISSIONER OF INCOME TAX Vs. INDORE TABLE TENNIS TRUST	July 26, 1996
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH GARG	July 31, 1996
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES PRVATE LIMITED	October 17, 1996
COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR SHYAMSUNDER	September 27, 1996
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED	November 5, 1996
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY TRADERS	August 27, 1996
COMMISSIONER OF INCOME TAX Vs. GUPTA BANDHU	September 4, 1996
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAMDAS DHORIBHAI AND COMPANY	September 4, 1996
COMMISSIONER OF INCOME TAX Vs. BHAGIRATH AND BROS	September 21, 1996
COMMISSIONER OF INCOME TAX Vs. SHARADAPRASAD MOTILAL	September 18, 1996
COMMISSIONER OF INCOME TAX Vs. TRIVENIPRASAD PANNALAL	September 18, 1996
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FABRICATORS PVT LTD	March 1, 1996
COMMISSIONER OF INCOME TAX Vs. SHELLY PRODUCTS	March 9, 1996
COMMISSIONER OF INCOME TAX Vs. BAKHTAWAR SINGH	March 15, 1996
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK KENDRA VIKAS NIGAM (RAIPUR) LIMITED	March 15, 1996
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTIONS	March 26, 1996
COMMISSIONER OF INCOME TAX Vs. MANSUKHLAL PRANJIBHAI	March 18, 1996
Commissioner Of Income Tax Vs. S.D.Matkar.	July 8, 1996
Commissioner Of Income Tax Vs. Digvijay Traders.	August 3, 1996
Commissioner of Income Tax Vs. Jila Sahkari Kendriya Bank	August 15, 1996
COMMISSIONER OF INCOME-TAX Vs. MALTHURAM RAJENDRA KUMAR	March 8, 1996
COMMISSIONER OF INCOME-TAX Vs. J P DUBEY	March 8, 1996
COMMISSIONER OF INCOME-TAX Vs. VIPPY SOLVEX PRODUCTS (P) LTD	November 6, 1996
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL BROTHERS	May 11, 1996
COMMISSIONER OF INCOME-TAX Vs. SHIV SHAKTI TIMBERS	May 6, 1996
COMMISSIONER OF INCOME-TAX Vs. FATELAL LRS OF RAMBHABAI	March 27, 1996
COMMISSIONER OF INCOME-TAX Vs. SANTOSH RICE MILLS	March 15, 1996
COMMISSIONER OF INCOME-TAX Vs. H H MAHARANI MANEKARAJE PAWAR	January 3, 1996
COMMISSIONER OF INCOMETAX Vs. MANGILAL JAIN	August 23, 1996
COMMISSIONER OF INCOMETAX Vs. TRILOKCHAND SWAROOP CHAND	September 18, 1996
COMMISSIONER OF INCOMETAX Vs. CENTRAL INDIA MOTORS	December 10, 1996
COMMISSIONER OF SALES TAX Vs. FILTER CO	May 16, 1996
COMMISSIONER OF SALES TAX Vs. MADHYA PRADESH KIRANA STORES	February 1, 1996
COMMISSIONER OF SALES TAX Vs. HOTEL CHANDELA	February 7, 1996
COMMISSIONER OF SALES TAX Vs. MADHYA BHARAT PAPERS LTD	March 15, 1996
COMMISSIONER OF SALES TAX Vs. SHAYAM VASTRA BHANDAR	February 22, 1996
COMMISSIONER OF SALES TAX M P Vs. SONA TRADERS	March 19, 1996
COMMISSIONER OF SALES TAX M P Vs. RAJARAM AND BRORS	October 18, 1996
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. S KUMARS LTD	August 27, 1996
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. SHAILENDRA AND COMPANY	February 2, 1996
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. SANJAY CORPORATION	February 1, 1996
COMMISSIONER OF SALES TAX, M.P., INDORE Vs. GANESH TRADING CO.	January 31, 1996
Commissioner Of Wealth Tax Vs. Kailashchandra Shankarlal ...	February 19, 1996
COMMISSIONER OF WEALTH TAX Vs. MALHAR RAO TATYA SAHEB HOLKAR	January 24, 1996
COMMISSIONER OF WEALTH TAX Vs. PREMLATA C LUNKAD	January 10, 1996
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL	January 11, 1996
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA BAHADUR SINGH KASLIWAL	January 10, 1996
COMMISSIONER OF WEALTH TAX Vs. JANAKRAJ SONI	February 16, 1996
COMMISSIONER OF WEALTH TAX Vs. GAYATRIDEVI	February 27, 1996
COMMISSIONER OF WEALTH TAX Vs. USHA DEVI	March 12, 1996
COMMISSIONER OF WEALTH TAX Vs. DWARKADAS GHASIRAM	April 25, 1996
COMMISSIONER OF WEALTH TAX Vs. H H MAHARANI USHA DEVI	April 9, 1996
COMMISSIONER OF WEALTH TAX Vs. ASHA DIGVIJAYA SINGH	August 6, 1996
COMMISSIONER OF WEALTH TAX Vs. PUSHPA GARG	August 3, 1996
COMMISSIONER OF WEALTH TAX Vs. SUSHILADEVI	July 12, 1996
COMMISSIONER OF WEALTH TAX Vs. SHRIVASTAVA H S	September 12, 1996
COMMISSIONER OF WEALTH TAX Vs. PARMANAND BHAI PATEL	November 6, 1996
COMMISSIONER OF WEALTH TAX Vs. DEEPAM KUMAR PATEL	October 8, 1996
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL	January 12, 1996
COMMISSIONER OF WEALTHTAX Vs. KANHAIYALAL	September 21, 1996
COMMISSIONER OF WEATH TAX Vs. KANHAIYALAL THAVARJI	September 19, 1996
CONTROLLER OF ESTATE DUTY Vs. VITTALDAS M MODI LATE	February 9, 1996
DADAMCHAND KESHRIMAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 19, 1996
Dayaram Vs. State of M.P.	September 11, 1996
DEEPAK NATKAR Vs. DEEPALI NATKAR	April 8, 1996
DEEPAK SHUKLA Vs. SAVITRI	August 23, 1996
DELHI U P M P TRANSPORT CO Vs. COMMISSIONER OF SALES TAX M P	February 8, 1996
Dena Bank Vs. New Malwa Cotton Corpn.	July 13, 1996
Deochand Vs. Birikhdas	August 29, 1996
DEV CHAND Vs. BABULAL FAUJDAR BUS SERVICE	July 22, 1996
DEVMANI BAI Vs. KALYAN SINGH	September 9, 1996
DEWAS TOOLS PVT LTD Vs. UNION OF INDIA	April 16, 1996
DHANESH Vs. RAM KUMAR S O NANDLALJI MANSUKHANI	June 27, 1996
DHANIRAM Vs. S.D.O. PICHHORE AND OTHERS	July 24, 1996
Dhanna Vs. State of M.P.	July 25, 1996
Dhannalal Vs. D.P. Vijayvargiya	May 7, 1996
Dhannobai Vs. Kanhaiya Lal	September 20, 1996
DHANNOO LAL Vs. SUB-DIVISIONAL OFFICER	October 17, 1996
DHAR JILLA SAHAKARI BHOOMI VIKAS BANK MARYADIT DHAR Vs. LABOUR COURT INDORE	January 19, 1996
DHARAM VEER SHARMA Vs. BHAGWATI PRASAD	September 10, 1996
DHARAMSINGH GOVINDSINGH Vs. SURESHCHANDRA GUPTA	May 7, 1996
DHARAMVIR SINGH PUNJABI Vs. RAGHUVAR	July 30, 1996
DHUMADANDHIN Vs. STATE OF MADHYA PRADESH	August 20, 1996
DHUNIWALA ASHRAM PUBLIC TRUST Vs. REGISTRAR PUBLIC TRUST	December 10, 1996
DIAMOND CEMENTS Vs. PRAVIN BANO SMT AND 5 ORS	August 21, 1996
Dilip Singh Vs. State of M.P.	October 12, 1996
DOMA ALIAS DEVENDRA KUMAR Vs. SHEIKH HASAN ALIAS SHABBOO MASTER	July 19, 1996
DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX	February 15, 1996
Dulari Vs. Chooramani	July 17, 1996
Dule Singh Vs. State of M.P.	February 24, 1996
DULICHAND GULSARI LAL JAIN Vs. UNION OF INDIA	September 11, 1996
DUNLOP INDIA LTD Vs. COMMISSIONER OF SALES TAX INDORE	April 2, 1996
DURG TRANSPORT CO PVT LTD Vs. INDUSTRIAL COURT	December 9, 1996
DWARIKA Vs. GURUPAL KAUR	February 14, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. DAYABHAI	January 5, 1996
EMPLOYEES STATE INSURANCE CORPORATION Vs. CENTRAL INDIA SALES CORPORATION	August 3, 1996
ESTATE OF LATE TUKOJIRAO HOLKAR Vs. COMMISSIONER OF WEALTH-TAX	March 11, 1996
FACTORY MANAGER CENTRAL INDIA MACHINERY Vs. PRAKASH SINGH	January 8, 1996
FARID KHAN Vs. STATE OF M.P.	January 25, 1996
FATEHCHAND MOONAT Vs. UNION OF INDIA	January 19, 1996
FIRM KAILASH NARAYAN Vs. BHAGWANDAS PAWAIYA	August 2, 1996
FLORA PAPER AND BOARD MILLS Vs. COMMISSIONER OF SALES TAX M P	April 22, 1996
FOOD CORPORATION OF INDIA Vs. R G TAMRAKAR	July 19, 1996
FOOD CORPORATION OF INDIA BHOPAL Vs. BABULAL AGARWAL BHOPAL	September 18, 1996
G.C. Jain Vs. Hari Singh Gour V.V. Sagar	July 22, 1996
G.R. Jaiswal Vs. Personal Manager S.E.C.L.	December 3, 1996
Gajadhar Soni Vs. State of M.P.	December 4, 1996
GAJANAN MOTAL COMPLEX Vs. GWALIOR DEVELOPMENT AUTHORITY	February 7, 1996
Gajra Bevel Gears Ltd. Vs. Manohar	November 14, 1996
GANESHRAM Vs. LAXMIBAI	November 7, 1996
GANGA ICE FACTORY CHHATARPUR Vs. M P FINANCIAL CORPORATION INDORE	July 30, 1996
GANGADHAR Vs. STATE OF M P	July 15, 1996
GENDABAI Vs. KESHU RAM	June 26, 1996
GOPI Vs. STATE OF MP	January 9, 1996
Gordhanlal @ Gordhan Vs. State of M.P.	August 3, 1996
GRASIM INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH	February 14, 1996
GRASIM KARYAKARTA SAHAKARI SAMITI LTD Vs. STATE OF M P	September 4, 1996
GROVER SOAP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 9, 1996
GUDDU ALIAS LAKHAN SINGH Vs. STATE OF M P	June 27, 1996
GULAM AHMED Vs. LATE HAJI MAULANA MOHAMMAD ZAHOOR	September 24, 1996
Gulsher Khan Vs. Union of India & Anr.	February 8, 1996
GUPTA HUF K P Vs. COMMISSIONER OF INCOME TAX	August 27, 1996
GURMEET KAUR Vs. STATE OF M.P.	February 5, 1996
GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD Vs. COMMISSIONER OF SALES TAX M P	August 22, 1996
GWALIOR SUGAR CO LIMITED DABRA Vs. UNION OF INDIA	January 10, 1996
H H MAHARAJA MARTAND SINGH JU DEO Vs. WEALTH TAX OFFICER	December 18, 1996
H K TRADERS Vs. COMMISSIONER OF INCOME TAX	March 12, 1996
HAIDER ALI Vs. STATE OF MADHYA PRADESH	September 10, 1996
HAIDER ALI MUMTAJALI Vs. STATE OF M P	September 9, 1996
HAMID KHAN Vs. STATE OF MADHYA PRADESH	October 30, 1996
Hamid Khan, Advocate Vs. State of M.P.	October 30, 1996
HANUMAN MILLING INDUSTRIES Vs. RATAN LAL ALIAS RATTU	November 27, 1996
HARGOVIND JOHARI Vs. ZILA PANCHAYAT	January 30, 1996
HARI KRISHNA Vs. UNION OF INDIA	April 23, 1996
HARI SINGH GAUR VISHWA VIDHYA SAGAR Vs. PRESIDING OFFICER LABOUR COURT SAGAR	August 23, 1996
HARI SINGH GOUR Vs. STATE OF M P	November 5, 1996
Hari Singh Gour Vs. State of M.P.	November 21, 1996
HARIBAI Vs. STATE OF MADHYA PRADESH	January 16, 1996
Haricharan Vs. State of M.P.	October 10, 1996
Harishankar Vs. State of M.P.	February 26, 1996
HARISHANKAR Vs. STATE OF M P	February 21, 1996
Harjee alias Hajari Vs. Ranjeet Singh	August 12, 1996
Harkunwar Bai (Mahila) Vs. State of M.P.	June 24, 1996
HARLAL GULLA KACHHI Vs. KANCHHEDILAL KASHIRAM NEMA	June 25, 1996
HARSH WOOD PRODUCTS PVT LTD Vs. BANK OF INDIA	May 17, 1996
HARVILAS SHIVHARE Vs. JAHOOR KHAN	July 17, 1996
Hashmatullah Vs. State of M.P.	May 10, 1996
HAV. TEJBALI SINGH Vs. UNION OF INDIA	July 23, 1996
Hazi Musa Wali Mohammad Vs. Gogalbai	March 12, 1996
HEMA PANDEY Vs. SAROJ SINGH	October 14, 1996
HEMTA S O SEKIYA Vs. STATE OF MADHYA PRADESH	September 9, 1996
HEMTA SEKIYA Vs. STATE OF M P	September 9, 1996
HIGH COURT OF M P EMPLOYEES ASSOCIATION Vs. STATE OF MADHYA PRADESH	March 25, 1996
HIGH COURT OF MADHYA PRADESH Vs. ANAND MOHAN AGARWAL	September 19, 1996
HIMATLAL VADALIYA Vs. UNION OF INDIA	May 9, 1996
Hindu Singh Vs. State of M.P.	October 10, 1996
HINDUSTAN ANTIBIOTICS LTD Vs. KOHLI MEDICAL STORES	September 4, 1996
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE INDUSTRIAL COURT	January 15, 1996
Hiramani Shukla Vs. Ravindra Shukla	August 1, 1996
I C I INDIA LTD Vs. UNION OF INDIA	December 6, 1996
IMRATLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH	February 9, 1996
IMTIAZ AHMED Vs. STATE OF MADHYA PRADESH	November 28, 1996
In re : M.P. Dwivedi, Dharmendra Chaudhary, S.S. Ansari, N.D.Bhargava, Natwar Singh, Vinod Kumar and B.K. Nigam Vs. .	January 11, 1996
Indian Bank Vs. Satish Chand Babbar	November 30, 1996
INDIAN POULTRY Vs. COMMISSIONER OF INCOME TAX	November 6, 1996
INDOR DUGDHA SANGH SAHAKARI MARYADIT Vs. K P SINGH	October 16, 1996
INDORE BOTTLING CO Vs. UNION OF INDIA	April 19, 1996
INDORE DUGDH SANGH Vs. K P SINGH	October 15, 1996
INDRAJIT SINGH Vs. COMMISSIONER OF INCOME TAX	March 15, 1996
INDRAKUMAR Vs. STATE OF M P	January 16, 1996
ISHADEY Vs. BHAROSI	November 7, 1996
ISHAQUE ALIAS TOTALIYA Vs. STATE OF MADHYA PRADESH	September 19, 1996
ISHAR ALLOY STEELS LTD Vs. UNION OF INDIA	September 24, 1996
ISHWARCHAND Vs. COMMISSIONER OF INCOME TAX	March 21, 1996
ISHWARI PRASAD Vs. UNION OF INDIA	June 24, 1996
J K ENTERPRISES Vs. STATE OF MADHYA PRADESH	July 23, 1996
J P TOBACCO PRODUCTS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 27, 1996
J.S. BRAH Vs. CENTRAL WAREHOUSING CORPORATION	May 17, 1996
J.S. Chhabra Vs. State of M.P.	November 28, 1996
JAGANOO Vs. CHHOTE	February 22, 1996
Jagdish Vs. Chamchambai	September 23, 1996
JAGDISH CHANDRA SAHANI Vs. PRAKASH KAUR	August 20, 1996
JAGDISH PRASAD AGRAWAL Vs. STATE OF M P	February 6, 1996
JAGDISH PRASAD BHUNJWA Vs. STATE OF MADHYA PRADESH	January 15, 1996
JAGDISHCHANDRA KATIYAR Vs. KAMLABAI	August 1, 1996
JAGGI Vs. STATE OF MADHYA PRADESH	July 12, 1996
JAI KISHAN DASS Vs. RAM BABU AGGARWAL	July 16, 1996
JAIN FERRO ALLOYS PVT. LTD. Vs. CHAIRMAN, M.P.E.B., JABALPUR	May 17, 1996
JAKHI Vs. STATE OF MADHYA PRADESH	December 25, 1996
JALALUDDIN NOORUDDIN Vs. HANIFA MAQBOOL	January 19, 1996
JAMBHUKUMAR SINGH KASLIWAL Vs. COMMISSIONER OF INCOME TAX	September 4, 1996
JAMEEL HUSSEIN Vs. OM PRAKASH SINGH GURJAR	April 12, 1996
JAWARCHAND POONAMCHAND DASSAJI Vs. STATE OF M P	July 5, 1996
Jeenat Bee Vs. State of M.P.	July 1, 1996
JEENATBI Vs. STATE OF MADHYA PRADESH	July 5, 1996
JHAMATMAL TAKHATMAL KIRANA MERCHANTS Vs. COMMISSIONER OF INCOME TAX	February 24, 1996
JINTABI Vs. STATE	July 1, 1996
JIYAJEERAO COTTON MILLS LTD. Vs. MAZDOOR CONGRESS AND ORS.	May 17, 1996
JOHN ADWARD MARBAL Vs. NALINI SHAILBALA	July 12, 1996
JOSHI R D AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 25, 1996
K N OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	July 9, 1996
K P GUPTA HUF Vs. COMMISSIONER OF INCOME-TAX/WEALTH-TAX	August 27, 1996
K.N. Thapak Vs. Special Police Establishment Lok Ayukt, Moti Mahal, Gwalior	December 22, 1996
K.P.ENTERPRISES Vs. DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX, RAIPUR	May 13, 1996
KADHORA BALLO KACHHI Vs. STATE OF M P	March 11, 1996
KAILASH CHANDRA SETHI Vs. PROVIDENT FUND INSPECTOR MADHYA PRADESH INDORE	November 4, 1996
KAILASH LALSINGH KHANGAR Vs. STATE OF MADHYA PRADESH	January 18, 1996
KAILASH NARAIN Vs. MAHILA MANBHOTA	January 18, 1996
KAILASHPATI KEDIA Vs. STATE OF MAHARASHTRA	March 27, 1996
KALAVATI Vs. DHANIYA BAI	April 16, 1996
KALIBAI Vs. M P ELECTRICITY BOARD	April 25, 1996
KALU ALIAS HUKUMCHAND Vs. DISTRICT MAGISTRATE	February 12, 1996
KALYANI SHARP INDIA LTD Vs. LABOUR COURT NO 1, GWALIOR	May 17, 1996
KAMAL JAIN Vs. SHANTI DEVI	March 27, 1996
KAMAL KISHORE & CO Vs. COMMISSIONER OF INCOME TAX AND CHETAN SWAROOP OM PRAKASH	March 24, 1996
KAMAL KISHORE AND COMPANY Vs. COMMISSIONER OF INCOME TAX	July 24, 1996
KAMLABAI Vs. NARAYAN	July 9, 1996
KAMLABAI Vs. COMMISSIONER OF INCOME TAX	February 12, 1996
KAMRUNNISA WIDOW OF MIRZA BEG Vs. PRAMOD KUMAR GUPTA	July 12, 1996
KANESHWAR SINGH Vs. STATE OF MADHYA PRADESH	March 21, 1996
KANRAJ KHATRI Vs. NATHURAM JAIN	July 26, 1996
KANWARLAL Vs. UPAYUKAT NARCOTICS	May 10, 1996
KAPTAN SINGH YADAV Vs. STATE OF MADHYA PRADESH	July 1, 1996
Karodi Shah Kholi Vs. Shukra Datta	August 23, 1996
KASHIRAM Vs. STATE OF MADHYA PRADESH	April 4, 1996
KEDAR SINGH GOKUL SINGH LODHI Vs. STATE OF MADHYA PRADESH	January 8, 1996
KESHRIMAL BAPULAL HUF Vs. COMMISSIONER OF INCOME TAX	October 31, 1996
Keshub Mahindra Vs. State of M.P.	September 13, 1996
KHAJJANSINGH Vs. STATE OF MADHYA PRADESH	February 9, 1996
KHALIL-UR-REHMAN Vs. AHAD BEG	February 6, 1996
KHANDELWAL OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	March 7, 1996
KHANDELWAL TEXTILES Vs. COMMISSIONER OF SALES TAX M P	August 16, 1996
KHEEKBAI Vs. CHAMRU RAM YADAV	September 3, 1996
KHEEKBAI D/O SUKHRAN YADAV Vs. CHAMRU RAM YADAV	September 4, 1996
KHERSINGH Vs. STATE BANK OF INDIA	July 9, 1996
KILPEST INDIA LTD Vs. UNION OF INDIA CBEC	January 4, 1996
Kishan Cutpiece Centre Vs. Manoj Kumar	August 21, 1996
KISHAN GOPAL Vs. DEOKINANDAN	March 27, 1996
KISHORE MEHTA Vs. STATE OF MADHYA PRADESH	November 18, 1996
KOHINOOR ENTERPRISES Vs. INCOME TAX OFFICER	March 25, 1996
KOMALCHAND CHAMPALALJI JAIN Vs. KRISHI UPAJ MANDI SAMITI	November 3, 1996
KRISHAN GOPAL Vs. RATTAN SINGH	December 25, 1996
Krishan Kumar Baori Vs. Ganga Prasad Singhi	January 16, 1996
KRISHNA Vs. PANNA LAL	March 27, 1996
KRISHNA DEVI WD/O KRANTISUMAN AGRAWAL Vs. PRAVINCHAND PREMCHAND SURANA	November 20, 1996
Kumud Verma Vs. State of M.P.	November 22, 1996
KUSUMBAI JAIN Vs. COMMISSIONER OF WEALTH TAX	February 8, 1996
KUSUMBAI JAIN Vs. STATE OF M P	July 9, 1996
LACHIRAM PURANMAL MOMAN BARODIA Vs. COMMISSIONER OF INCOME TAX	April 9, 1996
LADDHA TRADERS Vs. COMMISSIONER OF INCOME TAX	February 26, 1996
LAJJA BAI AND ABHIMANYU Vs. RAM SINGH	July 12, 1996
Lakhan Vs. State of M.P.	September 6, 1996
LAKHAN DAS Vs. PUNNI LAL	May 6, 1996
LALITA PRASAD SHYAM SUNDER SHUKLA Vs. CENTRAL BANK OF INDIA	February 14, 1996
LALLUSINGH Vs. STATE OF MADHYA PRADESH	January 11, 1996
LALU ALIAS LAL SINGH Vs. STATE OF MADHYA PRADESH	October 9, 1996
Larson and Toubro Vs. Madhya Pradesh Electricity Board	December 9, 1996
Latoor Vs. State of M.P.	August 4, 1996
Laxman Rao Vs. State	December 12, 1996
LAXMAN RAO Vs. VIDYA CHOUHAN	September 2, 1996
LAXMANRAO NARAYANRAO CHAUHAN Vs. VIDHYA CHAUHAN	September 2, 1996
Laxmi Ice Factory Vs. M.P.E.B.	September 30, 1996
LAXMI NARAYAN GUPTA Vs. JANKI BALLABH BHARGAVA	May 14, 1996
LAXMI SAW MILL Vs. COMMISSIONER OF SALES TAX M P	January 29, 1996
LEELA BAI Vs. MUNNA LAL	March 22, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASH KAUR	September 18, 1996
LIFE INSURANCE CORPORATION OF INDIA Vs. NEELAM RAMPRAKASH VIJJAN	November 28, 1996
LILLY KUTTY (MRS.) Vs. STATE OF M.P. & ANR.	April 7, 1996
LILY KUTTY Vs. STATE OF MADHYA PRADESH	April 12, 1996
LODUPURA KAMGAR Vs. STATE	October 30, 1996
Lokendra Singh Vs. State of M.P.	March 21, 1996
M P BHAYA Vs. RAM PRAKASH SHARMA	March 18, 1996
M P ELECTRICITY BOARD Vs. SHANKAR NAGORAO SUHAGPURE	October 18, 1996
M P ELECTRICITY BOARD Vs. SAROJ BAI SONI	December 6, 1996
M P ELECTRICITY BOARD AND 2 ORS Vs. MOHD HASAN	August 20, 1996
M P IRON AND STEEL CO Vs. STATE OF M P	January 9, 1996
M P LAC CHAPADA UDYOG SANGH Vs. STATE OF MADHYA PRADESH	August 21, 1996
M P RAJYA BHUMI VIKAS NIGAM Vs. SITA CHARAN BANWARI	September 4, 1996
M P STATE MINING CORPORATION LTD Vs. COMMISSIONER OF SALES TAX M P	February 7, 1996
M P STATE ROAD TRANSPORT CORPORATION Vs. JAGRANIA WD/O RAJKARAN	September 23, 1996
M P TRADERS AND AGENTS Vs. COMMISSIONER OF SALES TAX	June 25, 1996
M R BROTHERS Vs. CC AND CE	November 23, 1996
M WAGI MOHD Vs. STATE OF M P	January 5, 1996
M.P. Electricity Board, Jabalpur Vs. Vijaya Timber Co.	December 5, 1996
M.P.E.B., Jabalpur Vs. Harsh Wood Products	April 18, 1996
MADAN LAL Vs. HIMATLAL AND CO	July 31, 1996
MADAN MOHAN KICHLOO Vs. STATE OF M. P. & ANR.	November 20, 1996
MADAN SINGH Vs. STATE OF M P	November 14, 1996
MADANLAL SHARMA Vs. STATE OF M P	December 13, 1996
Madhav Krishan Vs. Chandrabhaga	September 23, 1996
MADHUKAR Vs. RAMESH	May 9, 1996
MADHYA BHARAT MACHINERY STORES Vs. COMMISSIONER OF SALES TAX M P	January 23, 1996
MADHYA PRADESH ELECTRICITY BOARD Vs. RAM MOHAN SHRIVASTAVA	June 24, 1996
MADHYA PRADESH FINANCIAL CORPORATION Vs. ANOOP INDUSTRIES	August 31, 1996
MADHYA PRADESH PAL SAMAJ SOCIETIES Vs. ASSISTANT REGISTRAR	November 15, 1996
MADHYA PRADESH RICE MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	March 8, 1996
MADHYA PRADESH STATE ROAD Vs. AMITA RANI GOSH	August 3, 1996
MADHYA PRADESH STATE ROAD TRANSPORT CORP. Vs. MACCHE KHAN	December 25, 1996
MAGADH STEEL INDUSTRIES PVT LTD Vs. MADHYA PRADESH ELECTRICITY BOARD	May 17, 1996
MAHAVIR CONSTRUCTION COMPANY Vs. STATE OF M P	September 3, 1996
MAHENDRA BIHARILAL HAJELA Vs. PROFESSOR DAYAL KRISHNA SAXENA	August 8, 1996
MAHENDRA KUMAR Vs. UNION OF INDIA	July 18, 1996
MAHENDRA KUMAR Vs. UNION OF INDIA, ANR	March 18, 1996
MAHENDRA MOHAN GUPTA Vs. STATE OF MADHYA PRADESH	February 29, 1996
MAHENDRA SINGH Vs. M P ELECTRICITY BOARD	December 2, 1996
MAHESH CHANDRA GOYAL Vs. DHADWAL OILS (P) LTD.	December 11, 1996
MAHESH KUMAR Vs. VIDHYA VATI	August 23, 1996
MAHESH KUMAR CHANDRA BHAN VERMA Vs. DARSHANLAL KHUSHAP CHAND	July 2, 1996
Mahesh Lal Agrawal Vs. Union of India	July 22, 1996
MAHILA ASHA Vs. GOPALBABU NAMDEO	July 23, 1996
Malook Khan Vs. State of M.P.	August 11, 1996
Malwa Oil Mills Vs. State of M.P.	July 25, 1996
MALWA VANASPATI AND CHEMICALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 9, 1996
MAMTA Vs. YOGENDRA	January 19, 1996
MAMTA BAI Vs. CHARANJIT	January 9, 1996
MANAGER EKLEHRA COLLIERY Vs. RAMJAN	February 13, 1996
MANAGER EKLEHRA COLLIERY WESTERN COALFIELDS LTD Vs. DULARI BAI SMT	June 26, 1996
MANJU KOHLI Vs. DESH DEEPAK KOHLI	May 17, 1996
MANOHARI SOMJI BASOD Vs. STATE OF MADHYA PRADESH	January 4, 1996
MANOHARLAL GOPILAL PANDE Vs. ABDUL MAZID KHAN	June 26, 1996
MANORAMADEVI AGRAWAL Vs. COMMISSIONER OF WEALTH TAX	March 8, 1996
MAROTIRAO AND OTHERS Vs. DRIVER MIA KHAN AND OTHERS	July 5, 1996
MARVELLOUS MARBLE PVT LTD Vs. COMMR APPEALS C EX	November 22, 1996
MATADIN DATADIN Vs. MANORAMABAI RAMLAL GATTANI	May 7, 1996
MATHURA PRASAD JAMUNA PRASAD Vs. GHASIRAM ALIAS RAJU	August 19, 1996
MATSYODYOG CO OP SOCIETY Vs. BOARD OF REVENUE	January 30, 1996
MEENA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN	February 8, 1996
MEERA KHANDELWAL Vs. STATE OF MADHYA PRADESH	January 9, 1996
Mehtab Singh Vs. Manju	August 27, 1996
METHODEX SYSTEMS PVT LTD Vs. UNION OF INDIA	September 11, 1996
MOHAMMAD AHSAN HAJI MOHD SULEMAN Vs. HAJI ABDUL MAJID THEKEDAR	August 7, 1996
MOHAMMAD ISHAQ MOHAMMAD GULAM Vs. COMMISSIONER OF INCOME TAX	September 9, 1996
MOHAMMAD YOUSUF Vs. JYOTSANA BEN	February 14, 1996
Mohan Das Goyal Vs. Gopal Das	November 22, 1996
Mohan Prasad Vs. Suresh Kumar	November 28, 1996
MOHANLAL Vs. SAMOKHANLAL	August 2, 1996
MOHANLAL KHANDELWAL Vs. SHANTABAI SMT	July 16, 1996
Mohd. Mahmood Hussain Vs. Asad Ulla Usmani	June 25, 1996
Mohd. Sadik Vs. Sahida Bi	August 7, 1996
MOOLCHAND Vs. COMMISSIONER OF INCOME TAX	March 15, 1996
MPSRTC Vs. VESTIBAI	January 31, 1996
MUKESH ALIAS MUBARIK SHEIKH Vs. NEELOPHAR	September 23, 1996
MUKHERJEE P K Vs. INDUSTRIAL COURT	February 20, 1996
MUKHTYAR ALI Vs. RAMESHWAR	July 2, 1996
MUKUNCHAND BAID Vs. COMMISSIONER OF INCOME TAX	April 3, 1996
MULLO BAI Vs. STATE OF M P	December 3, 1996
MULTI METAL PRODUCTS Vs. COMMISSIONER OF SALES TAX M P	May 15, 1996
MUNICIPAL CORPORATION Vs. CHAMBAL TRADING PVT LTD	May 11, 1996
MUNSHIRAM SALUJA Vs. JELBAI AND OTHERS	May 17, 1996
MURLIDHAR SHARMA Vs. STATE BANK OF INDIA	February 7, 1996
N C PAUL Vs. STATE OF M P	August 1, 1996
N K SOLOMAN Vs. FOOD CORPORATION OF INDIA	August 12, 1996
NAGAR PALIKA NIGAM, GWALIOR Vs. SATISH GOVILA	January 19, 1996
NAGINDAS Vs. NASIR ALI	January 10, 1996
NAND KISHORE CHAURASIYA Vs. NIRMAL KUMAR JAIN	July 31, 1996
NANDKUMAR KUSHWAHA Vs. BOARD OF REVENUE	June 24, 1996
NANDLAL JAISWAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	July 9, 1996
Narendra Singh Vs. Gulab Bai	May 12, 1996
NARENDRA SINGH GAJRAJ SINGH BAGHEL Vs. GULAB BAI	May 13, 1996
NARENDRA SURANA Vs. STATE OF M P	November 2, 1996
NARESH DHAKAR Vs. STATE OF M.P.	February 29, 1996
NARESH KUMAR Vs. MANMATI	September 26, 1996
Narsi Ram Vs. Mia Khan	July 15, 1996
NATHIBAI Vs. MAHESHWARI SAMAJ RAMOLA TRUST	March 22, 1996
NATIONAL FERTILISERS LIMITED Vs. STATE OF MADHYA PRADESH	August 13, 1996
NATIONAL INSURANCE Vs. BISHAN SINGH	September 13, 1996
NATIONAL INSURANCE CO Vs. PREM NARAIN SAHU	January 8, 1996
NATIONAL INSURANCE CO LTD Vs. ASHA DEVI	February 13, 1996
NATIONAL INSURANCE CO LTD Vs. DWARKABAI	September 25, 1996
NATIONAL INSURANCE CO. LIMITED Vs. JAGANNATH PRASAD	January 15, 1996
National Insurance Co.Limited Vs. Jagannath Prasad And Ors.	February 15, 1996
NATIONAL INSURANCE COMPANY Vs. JAGANNATH PRASAD	January 3, 1996
NATIONAL INSURANCE COMPANY LTD Vs. RAJU	December 6, 1996
NATIONAL INSURANCE COMPANY LTD Vs. UNION OF INDIA	August 22, 1996
NATIONAL INSURANCE COMPANYLIMITED JABALPUR Vs. LACHHIBAI URF LAXMIBAI	February 27, 1996
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 13, 1996
NATIONAL TEXTILE CORPN MADHYA PRADESH LTD Vs. EMPLOYEES STATE INSURANCE CORPN	September 30, 1996
NAV NIRMAN PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 20, 1996
NAVLOO Vs. STATE OF M P	January 31, 1996
NAZRUL HASSAN SIDDIQUI Vs. PRESIDING OFFICER CENTRAL GOVENMENT INDUSTRIAL GOVERNMENT INDUSTRIAL CUM LABOUR COURT	July 15, 1996
NEMICHAND JAIN AND ANOTHER Vs. VIJAY KUMAR GOYAL	November 6, 1996
Net Raj Singh Vs. State of M.P.	December 19, 1996
NEW INDIA ASSURANCE CO LTD Vs. LACHIYA SINGH YADAV	August 12, 1996
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAVATI	May 13, 1996
NEW INDIA ASSURANCE CO LTD Vs. RAM KRISHNA	May 15, 1996
NEW INDIA ASSURANCE CO LTD Vs. NASIR HUSSAIN	January 11, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. VISHNU	October 1, 1996
NEW INDIA ASSURANCE CO. LTD. Vs. RAMDULARI	February 2, 1996
NEW INDIA INSURANCE COMPANY Vs. HARVINDRA	July 11, 1996
NIKHATA AFROS Vs. UNION OF INDIA	January 15, 1996
NIRAJ PRABHU DAYAL Vs. MOHANLAL BHERULAL BAGORA	June 26, 1996
NIRANJAN SINGH Vs. SATYA WATI	May 6, 1996
Nirasha Baghel Vs. Union of India	September 25, 1996
NIRMALA GUPTA Vs. RAVENDRA KUMAR ALIAS MUNNA GUPTA	February 5, 1996
NIRMALDAS JASSUMAL Vs. COMMISSIONER OF INCOME TAX	January 24, 1996
NISAR AHMAD QURESHI Vs. HAZRA BEGAM WD/O DR I A KHAN	August 2, 1996
NOOR MOHAMMAD Vs. RADHESHYAM	July 5, 1996
NUCLEUS ELECTRO ENTERPRISES Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH	February 7, 1996
OM PRAKASH Vs. STATE OF M P	August 8, 1996
OM PRAKASH PURANCHANDRA Vs. NANDKISHORE	July 8, 1996
Om Prakash Singh Vs. State of M.P.	April 11, 1996
OMWATI SHARMA Vs. ASHOK KUMAR	February 29, 1996
ONKAR SINGH Vs. STATE OF M P	March 7, 1996
Orchha Transport Company Vs. S.T.A.T.M.P. Gwalior	May 14, 1996
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHAHJEHAN BEGUM	January 22, 1996
ORIENTAL INSURANCE CO Vs. BETI BAI SMT	August 3, 1996
ORIENTAL INSURANCE CO LTD Vs. BARE LAL	November 28, 1996
ORIENTAL INSURANCE CO LTD Vs. LALITA BAT	October 8, 1996
ORIENTAL INSURANCE CO. Vs. ORIENTAL INSURANCE CO.	May 1, 1996
Oriental Insurance Co. Vs. Vishwanath	May 1, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAMARIN	July 31, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. SUDHA DEVI WD/O GOPAL SINGH	July 9, 1996
ORIENTAL INSURANCE COMPANY LTD Vs. SARASWATI & ORS	July 11, 1996
OSWAL TRADERS Vs. COMMISSIONER OF INCOME TAX	March 18, 1996
OSWAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX	July 26, 1996
P C RAJPUT Vs. STATE OF MADHYA PRADESH	July 18, 1996
P K JAIN Vs. STATE OF M P	July 10, 1996
P W KELKAR Vs. STATE OF M P	April 30, 1996
PADAMAN Vs. ANAND SINGH	January 18, 1996
PAMECHA MOTOR FINANCE Vs. SHAKILABANO	January 5, 1996
PAMECHA MOTORS Vs. SHAKILA BANO	January 5, 1996
PAMPIYA BAI Vs. LAXMI DEVI WD /O SURESH	July 2, 1996
PANAU RAM Vs. STATE OF M P	July 1, 1996
PANCH RAM Vs. RAM PRASAD LODHI	July 11, 1996
PANNALAL KANKARIYA AND SONS Vs. COMMISSIONER OF SALES TAX M P	July 24, 1996
Parmeshwari Devi Vs. Thakur Natthu Singh	September 27, 1996
PAWAN VERMA Vs. RAJENDRA SARAN	July 19, 1996
PEETAMBER PRASAD RATLE Vs. STATE OF MADHYA PRADESH	June 24, 1996
PERFECT POTTERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 8, 1996
PFIZER LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH	February 1, 1996
PHOOL CHAND Vs. KAMLESH MISHRA	August 14, 1996
PHOOL CHANDRA JAIN Vs. STATE OF M P	July 10, 1996
POORANCHAND PATEL Vs. COMMISSIONER OF INCOME TAX	March 22, 1996
Prabhat Chandra Vs. Rani Durgawati Vishwavidyalaya	October 10, 1996
PRADEEP DATTATRAYA NIMOLKAR Vs. PRAN NATH DUA	April 22, 1996
PRADEEP GUPTA Vs. PANCHAM SINGH	March 23, 1996
Pradeep Krishen Vs. Union of India	May 10, 1996
PRAHLAD DAS & ANR. Vs. MADHOLAL	March 21, 1996
PRAKASH Vs. AMRUTLAL JAISWAL	January 31, 1996
PRAKASH CHAND Vs. SHEEL CHAND	September 13, 1996
PRAKASH CHAND MEHTA Vs. COMMISSIONER OF INCOME TAX	January 17, 1996
PRAKASH DAVARA Vs. STATE OF MADHYA PRADESH	January 29, 1996
PRAKASH INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH	May 13, 1996
PRAMILA Vs. COMMISSIONER OF INCOME TAX	May 2, 1996
PRAMOD KUMAR AGRAWAL Vs. SANDEEP KUMAR	July 22, 1996
Pramod Kumar Kshtriya Vs. Chhaya	August 6, 1996
Pratiksha Vs. Devi Ahilya Vishwavidyalaya	April 17, 1996
Prem Chand Vs. Central Investigation Bureau Ratlam	December 20, 1996
PREMLATA WD/O LAXMINARAYAN Vs. BHGWAN SINGH	December 11, 1996
PUNJ LLOYD LTD Vs. STATE OF M P	May 14, 1996
PUNJAB NATIONAL BANK Vs. BABA KISHANDAS THAKUR DAS	June 26, 1996
PUNJAB NATIONAL BANK Vs. MAQBOOL AHMAD QURESHI	March 12, 1996
PURAN PRASAD SHARMA Vs. RAJESH RADHESHYAM	September 3, 1996
PUSHPA SAXENA Vs. STATE OF M.P.	March 27, 1996
Pyari Begam Vs. Hafij Mohammad Hamid	January 25, 1996
PYARI BEGUM Vs. HAFIZ MOHAMMAD HAMID	February 25, 1996
QUALITY STEEL AND FORGING LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL	January 23, 1996
R D JOSHI AND CO Vs. COMMISSIONER OF INCOME-TAX	January 25, 1996
R P SHUKIA Vs. CENTRAL OFFICER COMMANDING IN CHIEF LUCKNOW	January 4, 1996
R.B. Onkarji Kasturchandji Vs. Suresh Seth	February 20, 1996
RADHE SHYAM VARMA Vs. STATE OF M.P.	April 4, 1996
RADHESHYAM TIWARI Vs. SARITA ALIAS TARAN DEVI	April 2, 1996
RADHEY SHYAM AGARWAL Vs. GAYATRI DEVI	November 22, 1996
Rafiq Khan Vs. Laxmi Narayan Sharma	March 14, 1996
RAGHOSINGH Vs. STATE OF MADHYA PRADESH	September 6, 1996
RAGHU THAKUR Vs. STATE OF MADHYA PRADESH	September 26, 1996
Raipur Wires & Steel Ltd. Vs. Customs, Excise and Gold (Control) Appellate Tribunal	December 16, 1996
RAJ KISHORE Vs. RAM AGRAWAL	September 10, 1996
RAJARAM Vs. STATE OF M P	June 28, 1996
RAJARAM SINGH Vs. RAGHUVEER SINGH	March 27, 1996
RAJENDRA Vs. MADHUBALA	September 25, 1996
RAJENDRA KUMAR Vs. SANDHYA	February 27, 1996
Rajendra Kumar Vs. Kamla Devi	August 5, 1996
RAJENDRA PAREKH Vs. M P ELECTRICITY BOARD	March 13, 1996
RAJENDRA SINGH Vs. TULSA BAI	January 17, 1996
Rajendra Singh Vs. State of M.P.	August 8, 1996
RAJESH ALIAS RAJA SHASHI BHUSHAN DAS Vs. STATE OF MADHYA PRADESH	March 11, 1996
RAJKAMAL DAL MILL Vs. BANK OF INDIA, BRANCH OFFICE RAHATGARH, DISTRICT SAGAR M P	November 20, 1996
RAJKUMAR GADPAYLE Vs. STATE OF MADHYA PRADESH	January 22, 1996
Rajmani Vs. Collector, Raipur	July 25, 1996
Rajni Bai Vs. Kamla Devi	January 12, 1996
RAJNI BAI Vs. AVTAR SINGH	April 24, 1996
RAJU KUSHWAH Vs. STATE OF M.P.	April 16, 1996
RAKESH JHALANI Vs. COMMISSIONER NAGAR NIGAM	March 15, 1996
Rakesh Jhalani Vs. Ayukta Nagar Palika Nigam, Ratlam	March 15, 1996
Rakesh Saxena Vs. State of M.P.	April 22, 1996
RALFMAT ULLAH KHAN Vs. GANPAT AND ORS.	January 10, 1996
RAM BABU Vs. MANMOHAN SWAROOP	July 17, 1996
Ram Charan Ahirwar Vs. Sub-Divisional Officer, Jatara	July 19, 1996
RAM CHARAN SINGH Vs. BRIJ BHUSHAN PANDEY	August 2, 1996
Ram Das Vs. State of M.P.	December 9, 1996
Ram Dayal Gupta Vs. State of M.P.	August 21, 1996
RAM KRISHNA VERMA Vs. STATE OF MADHYA PRADESH	December 9, 1996
RAM KUMAR AND ANOTHER Vs. KAMLA PRASAD AND FIVE OTHERS	April 8, 1996
RAM LUBHAYA SEHGAL Vs. STATE OF M P	November 5, 1996
Ram Naresh Shukla Vs. State of M.P.	December 19, 1996
RAM PRASHAD Vs. STATE OF MADHYA PRADESH	January 3, 1996
RAM SHIROMANI MISHRA Vs. SHIV MOHAN SINGH	October 3, 1996
Ram Singh Vs. Ramlal	September 11, 1996
RAM SINGH Vs. JAI NARAIN SINGH AND OTHERS	September 13, 1996
RAM SINGH PARTIYA BANZARA Vs. AMRITLAL DEVANGAN	July 25, 1996
RAM VISHAL Vs. STATE	September 10, 1996
RAMA RAO BHAIYA KORKU Vs. STATE OF M P	July 18, 1996
RAMABAI Vs. HARBILAS	January 2, 1996
RAMABAI Vs. HARBILAS	January 22, 1996
RAMACHANDRA RAO Vs. TARADEVI	September 8, 1996
RAMACHANDRA RAO Vs. TARADEVI	September 18, 1996
RAMBIR SINGH Vs. ASHA KUMARI	July 31, 1996
RAMDEO TILES Vs. COMMISSIONER OF INCOME TAX	September 25, 1996
RAMDULARI AGARWAL Vs. MUNICIPAL CORPORATION	January 30, 1996
RAMESH Vs. LAXMI BAI	July 17, 1996
RAMESH BAIS Vs. VIDYA CHARAN SHUKLA & ORS.	February 20, 1996
RAMESH CHAND AGRAWAL Vs. GOPALKRISHNA UPADHYAY	September 21, 1996
Ramesh Kumar Soni Vs. State of M.P.	September 10, 1996
RAMESH SEVARAM Vs. STATE OF M P	January 9, 1996
Ramesh Singh Vs. Chinta Devi	February 23, 1996
RAMESHCHANDRA @SULLULAL Vs. SHRIRAM	July 12, 1996
RAMESHKUMAR SONI Vs. STATE OF MADHYA PRADESH	September 10, 1996
RAMESHWAR DAS Vs. STATE OF M.P.	May 17, 1996
Rameshwar Dayal Vs. Harprasad Bhargava	November 9, 1996
RAMJI AND OTHERS Vs. BOARD OF REVENUE, MADHYA PRADESH AND OTHERS	October 8, 1996
RAMKISHAN Vs. STATE OF MADHYA PRADESH	December 12, 1996
RAMLAL BHAIRAV PRASAD Vs. STATE OF M P	September 11, 1996
Ramnath Vs. Bhagan Bai	September 17, 1996
RAMNATH LATHI Vs. STATE OF MADHYA PRADESH	October 11, 1996
RAMPRASAD Vs. STATE OF M P	July 31, 1996
RAMSAHAI NATHULAL Vs. COMMISSIONER OF INCOME TAX	January 10, 1996
RASAL SINGH Vs. STATE OF M.P. AND OTHERS	September 13, 1996
RASNA Vs. ARUN	August 27, 1996
Ravi and Anr. Vs. State of M.P.	May 17, 1996
RAVI THAKUR Vs. SHIVSHANKAR PATEL	August 8, 1996
Ravi Thakur Vs. Shiv Shankar Patel	August 16, 1996
REETA GUPTA Vs. MAHESH PRASAD RAM SWAROOP	August 1, 1996
Registrar (General) High Court of M.P. Vs. Shri Ram Babu Dixit	December 19, 1996
REKHA DEVI Vs. COMMISSIONER OF INCOME TAX	February 14, 1996
RIDHKARANAS POONAMCHAND BHURA Vs. COMMISSIONER OF INCOME TAX	April 23, 1996
ROOP CHAND Vs. INDRADEVI	July 2, 1996
ROOTA GUPTA Vs. MAHESH PRASAD	December 25, 1996
S K NANHORYA Vs. V J DOWSON	September 11, 1996
S K SINGHAL Vs. STATE OF MADHYA PRADESH	September 21, 1996
S P GUPTA Vs. STATE OF M P	February 2, 1996
S S DHARMENDRAKUMAR Vs. COMMISSIONER OF INCOME TAX	February 15, 1996
S.M. DYECHEM LTD. AND OTHERS Vs. MUNICIPAL COUNCIL, VIDISHA AND OTHERS	January 31, 1996
S.R. Jain Vs. University of Sagar	August 1, 1996
SABINA ALIAS FARIDA Vs. MOHAMMAD ABDUL WASIT	January 3, 1996
SABRA BANO Vs. CHAIRMAN M P ELECTRICITY BOARD	January 17, 1996
SADHOO ALIAS SADHURAM Vs. STATE OF MADHYA PRADESH	December 9, 1996
Sadhu alias Sadhuram Vs. State of M.P.	December 9, 1996
SADHVI RITUMBHARA Vs. STATE OF MADHYA PRADESH	September 24, 1996
SAIDA Vs. MASRRAT	October 4, 1996
SAJJANSINGH VERMA Vs. SURENDRA VERMA	July 12, 1996
SALES TAX COMMISSIONER Vs. JAIN ELECTRIC STORES.	July 23, 1996
SALIM S O ADBUL RAZZAK Vs. NARCOTICS CONTROL BUREAU DELHI ZONAL UNIT NEW DELHI	October 18, 1996
SALIM S O MAJEED KHAN Vs. STATE OF MADHYA PRADESH	April 26, 1996
SALLO ALIAS SALIM KHAN Vs. STATE OF MADHYA PRADESH	August 9, 1996
SAMLU Vs. STATE OF MADHYA PRADESH	October 7, 1996
SANAT KUMAR Vs. PARKE DAVIS INDIA LTD	August 20, 1996
SANCTUS DRUGS PHARMACEUTICALS (P) LTD ANR Vs. UNION OF INDIA & ORS	March 25, 1996
SANCTUS DRUGS PHARMACEUTICALS PRVATE LIMITED Vs. UNION OF INDIA	July 25, 1996
SANGHI BROR INDORE LTD Vs. COMMISSIONER OF SALES TAX M P	July 1, 1996
SANJAY JAMINDAR Vs. BIHARILAL	January 25, 1996
Sanjeev Arora Vs. National Insurance Co.	April 4, 1996
SANJIV ARORA Vs. NATIONAL INSURANCE COMPANY LIMITED	April 4, 1996
SANJIVA BOTTLING CO PVT LTD Vs. UNION OF INDIA	April 19, 1996
Santosh Kumar Vs. Jama Masjid Committee, Sagar	May 7, 1996
Santosh Kumar Nayak Vs. Jagdish Prasad Shukla	June 27, 1996
Saranjit Singh Vs. Punjab National Bank	December 19, 1996
SARAT CHANDRA NANDA Vs. UNION OF INDIA	April 23, 1996
SARDARMAL BORDIA AND RAM MOHAN BHAGWANDAS JAIN Vs. JAYANT VITAMINS LTD	December 5, 1996
Sarla Dixit Vs. Balwant Yadav	February 29, 1996
SATBIR SHARMA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA	January 8, 1996
SATISH KUMAR Vs. OMPARKASH	July 31, 1996
SATNA CEMENT Vs. STATE	July 24, 1996
SATYABHAN SINGH JADON Vs. STATE OF MADHYA PRADESH	July 18, 1996
SATYANARAYAN Vs. TULSIRAM	October 18, 1996
SATYAPAL ANAND Vs. UNION OF INDIA	October 31, 1996
SAVENTI BAI Vs. JAGANNATH	August 29, 1996
SAVITRIDEVI WD/O KAILASHCHANDRA Vs. STATE OF MADHYA PRADESH	March 18, 1996
SCHEDULED CASTES SCHEDULED TRIBES AND BACKWARD CLASSES KAMGAR AND KARIGARON KA SAHKARI SAMITI MYDT Vs. STATE OF MADHYA PRADESH	October 30, 1996
SHAFIQ Vs. PRAMOD KUMAR BHATIA	September 17, 1996
SHAMBHOO CHITRA MINDIR AND ORS. Vs. STATE BANK OF INDORE	April 18, 1996
SHANKAR Vs. STATE OF MADHYA PRADESH	October 17, 1996
SHANTI BAI WD/O PREM CHAND SURANA Vs. SAJJANMAL MUKUNMAL	August 14, 1996
SHANTI DEVI Vs. STATE OF MADHYA PRADESH	July 15, 1996
SHARDA CHOPRA Vs. STATE BANK OF INDIA	July 18, 1996
Sharda Solvent Ltd. Vs. State of M.P.	November 22, 1996
SHARIF KHAN Vs. STATE OF M P	September 11, 1996
Shashi Bai Vs. Pooranlal	October 29, 1996
SHASHI VARMA Vs. COMMISSIONER OF INCOME TAX	March 15, 1996
SHATRUGHANLAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH	September 20, 1996
SHEELA BAI Vs. STATE OF M P	March 12, 1996
SHEELA RANI Vs. MANISH KUMAR	August 1, 1996
SHEIKH AKBAR Vs. SAMEER KUMAR PAUL	September 2, 1996
SHIBBU ALIAS SHIVRAJ SINGH Vs. STATE OF M.P.	April 26, 1996
SHIVANARAIN HARIAHCHAND AND CO Vs. COMMISSIONER OF INCOME TAX	October 15, 1996
Shrilal Vs. State of M.P.	December 19, 1996
SHRIMATI PRAMILA JAIN Vs. CHANDU SHARMA AND ORS.	November 22, 1996
SHYAM KAPOOR Vs. PRAKASH NARAYAN SAXENA	July 16, 1996
Shyam Kumar Sharma Vs. State of M.P.	February 29, 1996
SHYAM OIL MILLS Vs. COMMISSIONER OF INCOME TAX	July 12, 1996
SHYAM SUNDER GUPTA Vs. COMMISSIONER OF INCOME TAX	October 31, 1996
SHYAMABAI WD/O BALWANT SINGH Vs. VASUDEO RUDRANARAYAN AWASTHI	March 14, 1996
SHYAMBABU VERMA Vs. STATE OF MADHYA PRADESH	January 8, 1996
Shyamlal Agrawal Vs. Government of India	September 30, 1996
SIDDNATH Vs. M/S. CHHOTELAL & COMPANY	February 24, 1996
SINDHI SAHITI TRANSPORT CO OPERATIVE SOCIETY RAISEN Vs. STATE OF M P	August 27, 1996
Singhai Lal Chand Jain Vs. Rashtriya Swayamsevak Sangh, Panna	February 15, 1996
SINGHAI RAKESH KUMAR Vs. UNION OF INDIA	April 8, 1996
SITADEVI Vs. COMM IT CED	July 26, 1996
SKYLINE INDUSTRIES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 16, 1996
SMT. GEETA SHARMA Vs. STATE OF M.P.	March 14, 1996
SMT. MOHANBAI AND OTHERS ETC. Vs. THE INDORE DEVELOPMENT AUTHORITY, INDORE AND OTHERS	September 26, 1996
Smt.Angadbai Vs. Commissioner Of Wealth Tax.	March 22, 1996
SOJI NAYAK Vs. STATE OF M P	December 6, 1996
SOM DISTILLERIES OF BREWERIES PVT LTD Vs. STATE OF MADHYA PRADESH	July 12, 1996
SONAL Vs. BOARD OF SECONDARY EDUCATION BHOPAL	April 16, 1996
SONIA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA	August 19, 1996
SOUTH EASTERN COALFIELDS LTD Vs. BALKISHAN	December 6, 1996
SPECIAL DEVELOPMENT AREA CHITRAKUT Vs. POORANLAL	December 10, 1996
STAR COMPANY LTD. Vs. INDRAVATI PAPER MILLS LTD.	July 8, 1996
State Bank of India Vs. Kashinath Kher	February 8, 1996
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX	March 13, 1996
STATE OF M P Vs. BHARTU BAJLA	March 27, 1996
STATE OF M P Vs. PREM KUMAR JAGANNATH PRASAD JAISWAL	March 23, 1996
STATE OF M P Vs. KIRAT SINGH	January 5, 1996
STATE OF M P Vs. BABURAM	July 8, 1996
STATE OF M P Vs. NURU	July 30, 1996
STATE OF M P Vs. SHIVCHARAN	July 31, 1996
STATE OF M P Vs. CHANDRABHAN HEERALAL YADAV	August 1, 1996
STATE OF M P Vs. SHAMBHOO (SINCE DEAD)	January 4, 1996
STATE OF M P Vs. BALKISHAN	February 16, 1996
State of M.P. Vs. Ramsundar	August 8, 1996
State of M.P. Vs. Rajesh	December 4, 1996
State of M.P. Vs. Krishi Upaj Mandi Samiti	January 10, 1996
State of M.P. Vs. Bindal Agro Chemical Ltd.	July 19, 1996
State of M.P. Vs. Anil Kumar Khemliya	October 11, 1996
State of M.P. Vs. Shivcharan	January 31, 1996
State of M.P. Vs. Dhirendra Kumar	November 5, 1996
State of M.P. Vs. Jaora Sugar Mills Ltd.	October 10, 1996
State of M.P. Vs. Kailash	February 9, 1996
State of M.P. Vs. Harishankar Goel	August 7, 1996
State of M.P. Vs. Mohanlal	May 7, 1996
STATE OF M.P. AND 4 OTHERS Vs. R.S. MALVIYA	April 23, 1996
STATE OF MADHYA PRADESH Vs. NARAIN SINGH	May 17, 1996
STATE OF MADHYA PRADESH Vs. TIKARAM	April 16, 1996
STATE OF MADHYA PRADESH Vs. PARAM S/O MULLU YADAV	August 20, 1996
State of Madhya Pradesh Vs. Bhuri	January 8, 1996
STATE OF MADHYA PRADESH Vs. JITENDRA KISHOR BHARGAVA	April 18, 1996
STATE OF MADHYA PRADESH Vs. GARUD CHATURVEDI	April 27, 1996
STATE OF MADHYA PRADESH Vs. MUKUND ALIAS KUNDU MISHRA	May 14, 1996
STATE OF MADHYA PRADESH Vs. MATADEEN ALIAS MATA PRASAD	March 27, 1996
STATE OF MADHYA PRADESH Vs. MANOJ GUPTA	April 2, 1996
STATE OF MADHYA PRADESH Vs. GANESH RAM	March 13, 1996
STATE OF MADHYA PRADESH Vs. G L PATEL AND COMPANY	March 13, 1996
STATE OF MADHYA PRADESH Vs. KHIZAR MOHAMMAD	February 24, 1996
STATE OF MADHYA PRADESH Vs. RAJESH	December 5, 1996
STATE OF MADHYA PRADESH Vs. NISAR AHMAD	November 1, 1996
STATE OF MADHYA PRADESH Vs. GEETABAI	October 16, 1996
STATE OF MADHYA PRADESH Vs. MITTAL AND COMPANY DHOLPUR RAJASTHAN	October 11, 1996
STATE OF MADHYA PRADESH Vs. BHURA ALIAS KAMAL	September 6, 1996
STEEL AUTHORITY OF INDIA LTD Vs. I RAMENAYYA	April 15, 1996
STEEL INGOTS PVT LTD Vs. COMMISSIONER OF INCOME TAX	February 6, 1996
Subhadra Bai Vs. District and Sessions Judge Durg	August 16, 1996
SUBHAN Vs. M P WAKF BOARD	February 20, 1996
Subodh Kumar Sinha Vs. State of M. P.	October 11, 1996
SUDARSHAN LAL DUBEY Vs. UNION OF INDIA	January 5, 1996
Sudesh Kumar Daga Vs. Commissioner, Municipal Corporation, Raipur	November 20, 1996
Sudip Mazumdar Vs. State of M.P.	July 15, 1996
SUKHDEVIBAI WD/O RAMNARAYAN Vs. HARICHAND R B NANAKCHAND	February 26, 1996
SUKHLAL BHANWARLAL (HUF) Vs. COMMISSIONER OF INCOME-TAX	September 3, 1996
SUKHLAL BHANWARLAL HUF Vs. COMMISSIONER OF INCOME TAX	September 2, 1996
Sukhnandan Yadav Vs. Mahila Kumaniya	November 6, 1996
SULTANSINGH Vs. STATE OF MADHYA PRADESH	March 8, 1996
SUNDAR BAI Vs. DILHARAN PRASAD	July 25, 1996
SUNDER LAL Vs. HAIDER ALI	August 19, 1996
SUNDER SINGH Vs. STATE OF M P	February 9, 1996
Sunil Vs. State of M.P.	September 26, 1996
SUNIL GANGRADE Vs. STATE OF MADHYA PRADESH	December 1, 1996
SUNIL GANGRADE Vs. STATE OF M P	December 2, 1996
SUNIL GARG Vs. STATE OF MADHYA PRADESH	May 17, 1996
SUNIL KUMAR Vs. STATE OF M.P.	February 9, 1996
SURENDRA DIXIT Vs. SEEMA DIXIT	April 22, 1996
Surendra Kumar Vs. Phoolchand	February 1, 1996
SURESH S O JAGANNATH Vs. STATE OF MADHYA PRADESH	December 16, 1996
SURJEET SINGH Vs. HIRA LAL	January 18, 1996
SURUCHI DOORS Vs. COMMISSIONER OF SALES TAX INDORE	January 31, 1996
Sushila Narhari Vs. Nand Kumar	July 8, 1996
SWASTIK ROADWAYS Vs. COMMERCIAL TAX OFFICER	April 16, 1996
SWATANTRA KUMA Vs. QAMAR ALI	April 8, 1996
SYSTEM INDIA CASTINGS Vs. COMMISSIONER OF INCOME TAX	September 26, 1996
T. C. Panigrahi Vs. K. N. Bajpayi	July 24, 1996
TARA REROLLING MILLS Vs. PUNJAB NATIONAL BANK	December 2, 1996
TATA IRON AND STEEL CO LTD Vs. COMMISSIONER OF SALES TAX M P	July 17, 1996
TELECOM DISTRICT ENGINEER Vs. PRAMESH AGRAWAL	March 26, 1996
Tila Saxi Vs. Awadesh Paikra	October 11, 1996
TILAKRAJ SHARMA Vs. SHYAMABAI TIWARI	January 30, 1996
TRADE LINKS LTD. Vs. M.P. BEER PRODUCTS (P) LTD.	August 19, 1996
TRILOKCHAND Vs. STATE OF MADHYA PRADESH	October 10, 1996
TUKOJIRAO HOLKAR ESTATE OF LATE Vs. COMMISSIONER OF WEALTH TAX	March 11, 1996
UDAY CHAND JAIN Vs. SUKHVILAS JAIN	January 5, 1996
Ujjain Vikas Pradhikaran Vs. Tarachand	July 12, 1996
UMA SHANKAR Vs. STATE OF M P	April 11, 1996
UMA SHANKAR PANDEY Vs. RAJENDRA SINGH HARDARSHAN SINGH	September 6, 1996
Umashankar Panda Vs. State of M.P.	February 28, 1996
UMESH Vs. STATE OF MADHYA PRADESH	August 20, 1996
UMESHPAL SINGH KUSHWAH Vs. STATE OF M.P.	May 17, 1996
UMRAO BAI Vs. SARDARILAL KHATRI	March 22, 1996
UNION OF INDIA Vs. P O CENTRAL INDUSTRIAL TRIBUNAL	May 14, 1996
UNION OF INDIA Vs. RAMJI LAL	September 4, 1996
Union of India Vs. Bhagwati Enterprises	November 6, 1996
UNION OF INDIA Vs. COLLECTOR, DURG	February 26, 1996
UNITED INDIA INSURANCE CO LTD Vs. TRIVENI BAI	April 18, 1996
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA BAI	August 14, 1996
UNITED INDIA INSURANCE CO LTD Vs. NOLAN BAI	February 14, 1996
UNITED INDIA INSURANCE CO LTD Vs. BALMAT SINGH	February 9, 1996
UNITED INDIA INSURANCE CO. Vs. MAHILA RAMSHREE	September 21, 1996
UNITED INDIA INSURANCE CO. Vs. LEELABAI	March 8, 1996
UNITED TRANSPORT ROAD SERVICE Vs. COMMISSIONER OF COMMERCIAL TAXES	October 9, 1996
UNITED WESTERN BANK LTD AND ANOTHER Vs. MANOJ HOSIERY AND OTHERS	September 30, 1996
UNIVERSAL IMP U S S R ELECTRICAL LIMITED SATNA Vs. SHIV BIHARI AND	October 22, 1996
UNIVERSAL IMP U S S R ELECTRICAL LIMITED SATNA Vs. SHIV BIHARI AND	August 22, 1996
Usha Bai Jain Vs. Santosh Kumar Jain	February 1, 1996
Usha Sontake Vs. Shri Mahilla Grih Udyog	June 26, 1996
V.P. Shrivastava Vs. State of M.P.	February 2, 1996
VAIDYANATH SINGH Vs. GULABKALI	September 3, 1996
Vandna Bhargava Vs. Kapil Bhargava	October 31, 1996
VEER SINGH Vs. STATE OF M.P.	March 27, 1996
VEERENDRA SINGH Vs. STATE OF MADHYA PRADESH	January 10, 1996
Vijay Kumar Bansal Vs. Canra Bank	September 13, 1996
VIJAY KUMAR CHATURVEDI Vs. RAMASHANKER	February 7, 1996
VIJAY KUMAR SHARMA Vs. ARTI PHILLIP	August 22, 1996
VIJAY SINGH Vs. STATE OF M P	July 22, 1996
Vijay Singh, Home Secretary Vs. Mittanlal Hindoliya	November 1, 1996
VIJENDRA KHARE Vs. RAKESH KUMAR	October 8, 1996
Vikram Shitole Vs. M.P. State Road Transport Corporation	December 20, 1996
Vilasrao Kadre Vs. Ramlal	December 10, 1996
VIMAL CHAND RAMSWAROOP Vs. NIRMAL CHANDRA BABOORAM	August 30, 1996
VIMAL KUMAR SHRIVASTAVA (DEAD) THROUGH L.RS. SMT SUBHADRABAI & TWO OTHERS Vs. THE DISTRICT & SESSIONS JUDGE, DURG & TWO OTHERS	August 6, 1996
VIMALABAI Vs. STATE OF MADHYA PRADESH	May 16, 1996
Vinayak Rao Vs. Shweta Jadhav	May 1, 1996
VINAYAK RAO JADHAV Vs. SHWETA VINAYAK RAO JADHAV	May 17, 1996
VINOD KUMAR Vs. SHREENATH @ MUNNALAL	January 25, 1996
VINOD KUMAR MATHUR Vs. M P FINANCIAL CORPORATION	December 20, 1996
VINOD KUMAR SANGHAI Vs. STATE OF MADHYA PRADESH	January 10, 1996
VINOD SHRIVASTAVA Vs. ELECTION OFFICER NAVYUVAK SHRAMILK	January 8, 1996
VIRENDRA KUMAR Vs. GANDHARV SINGH DONGRA	February 15, 1996
VISHAMBAR SINGH SIKARWAR Vs. UCO BANK, CALCUTTA AND OTHERS	January 5, 1996
VISHNU PYARELAL KANJAR Vs. STATE OF M P	October 15, 1996
Vishwamitra Vs. Name Ali	December 12, 1996
Vitthal Ramkrishna Pendharkar Vs. District Land Development Bank, Jabalpur	April 2, 1996
VORA WIRES Vs. COMMISSIONER OF SALES TAX	March 26, 1996
VORA WIRES Vs. COMMISSIONER OF SALES TAX M P	July 26, 1996
W.L. KOTHIWALA Vs. DENA BANK	July 22, 1996
WAILAITI RAM Vs. NARBADA PRASAD	January 8, 1996
YASHWANT SINGH CHAUHAN Vs. STATE OF MADHYA PRADESH	October 18, 1996
YESHWANT Vs. KISHORE	January 19, 1996
YESHWANTRAO RANGANI KALAR Vs. NANDRAM GOVIND KALAR	August 22, 1996
YOGENDRA SINGH TOMAR Vs. STATE OF MADHYA PRADESH	November 22, 1996
ZAMIDAR KAUTUMBIC NYAS Vs. UNION OF INDIA	April 11, 1996

Year 1996 of HIGH COURT OF MADHYA PRADESH

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