A P SHRIVASTAVA Vs. STATE OF M P
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November 28, 1989 |
ABDUL MAJID Vs. INCOME TAX OFFICER
|
February 24, 1989 |
ABDUL RAUF KHAN Vs. MAJID HUSSAIN
|
November 8, 1989 |
ABHAYRAM Vs. SUMITRABAI
|
November 14, 1989 |
ADMINISTRATOR MUNICIPAL CORPORATION DURG Vs. JAINCO DESIGNERS AND EXECUTORS DURG
|
November 17, 1989 |
AGRAWAL BREWERIES PVT LTD Vs. STATE OF M P
|
September 5, 1989 |
AJAY Vs. STATE OF MADHYA PRADESH
|
August 11, 1989 |
Alok Vs. Motilal Vora
|
July 31, 1989 |
Amol Vs. State of M.P.
|
August 4, 1989 |
AMRIK CHAND SALUJA Vs. STATE OF MADHYA PRADESH
|
November 7, 1989 |
ANISA BANO MST Vs. INCOME TAX OFFICER
|
January 6, 1989 |
ANJANA MISHRA Vs. PRINCIPAL K M RUSTOGI M L B COLLEGE GWALIOR
|
November 10, 1989 |
ANKARIYA Vs. STATE OF MADHYA PRADESH
|
July 21, 1989 |
ARJUN DAS Vs. DADAN BAI
|
July 21, 1989 |
ARUN KUMAR Vs. CHIEF ENGINEER P W D BHOPAL
|
May 5, 1989 |
ASHOK KUMAR Vs. STATE OF M P
|
July 31, 1989 |
ASHOK KUMAR Vs. DEPUTY REGISTRAR CO OP SOC
|
December 8, 1989 |
ASHOKBABU JADUVANSHI Vs. STATE OF MADHYA PRADESH
|
December 11, 1989 |
AWADESH KATARE Vs. STATE OF M P
|
November 16, 1989 |
Aziz Vs. State of M.P.
|
January 12, 1989 |
B P RAM Vs. STATE OF MADHYA PRADESH
|
October 23, 1989 |
BABOORAM JAIN Vs. L I C OF INDIA
|
September 26, 1989 |
BABULAL AND BROS Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1989 |
BABULAL DHANOTLYA Vs. M P ELECTRICITY BOARD
|
August 31, 1989 |
BABUPAHALWAN Vs. STATE OF MADHYA PRADESH
|
October 21, 1989 |
BACCHANLAL Vs. STATE OF MADHYA PRADESH
|
April 11, 1989 |
BAHADURSINGH ALIAS BAHADURSINGH Vs. STATE OF MADHYA PRADESH
|
August 7, 1989 |
BAIJNATH Vs. ZILA SAHAKARI KENDRIYA BANK
|
February 1, 1989 |
BAIJNATH KATHAL Vs. M K QUREISHI
|
March 9, 1989 |
BAKULESH Vs. GIRDHARILAL
|
February 28, 1989 |
BALI BALMIKI Vs. STATE OF M P
|
July 17, 1989 |
BALKISHAN KANHIYALAL Vs. NAGAR PALIKA NIGAM
|
April 10, 1989 |
BALKRISHNA AND KISHORILAL Vs. BANK OF INDIA, BRANCH OF OJHAR, DISTRICT OF KHARGONE
|
January 13, 1989 |
BALWANT Vs. MAINABAI
|
October 6, 1989 |
BANK OF BARODA Vs. OFFICIAL LIQUIDATOR AND OTHERS
|
December 4, 1989 |
BANK OF INDIA Vs. STATE OF MADHYA PRADESH AND OTHERS
|
January 12, 1989 |
BANK OF INDIA, ASHTA Vs. LABHMAL JAIN OTHERS
|
May 25, 1989 |
BANSILAL Vs. MADHOSINGH
|
March 20, 1989 |
Basant Kumar Vs. State of M.P.
|
February 20, 1989 |
BASANT KUMARI Vs. STATE OF M P
|
August 21, 1989 |
BASANTIBAI AND OTHERS Vs. STATE TRANSPORT APPELLATE TRIBUNAL M.P. GWALIOR AND OTHERS
|
February 6, 1989 |
BASIRAM BEGUM Vs. STATE OF M P
|
July 26, 1989 |
Betwa River Board Vs. Nathmal Gopal Lal
|
March 10, 1989 |
BHAGWAN Vs. SHRI VISHNU MANDIR, DEWAS
|
October 20, 1989 |
BHAGWANDAS Vs. NATIONAL INSURANCE CO LTD
|
June 30, 1989 |
BHAGWATI PRASAD Vs. CHANDRABHANU
|
July 28, 1989 |
BHAIYALAL SHUKLA Vs. CHAIRMAN SPECIAL AREA DEVELOPMENT AUTHORITY SINGRAULI DISTT SIDHI M P
|
October 18, 1989 |
BHANSINGH Vs. STATE OF MADHYA PRADESH
|
August 21, 1989 |
BHANU PRAKASH AGRAWAL Vs. ROOP CHAND
|
October 12, 1989 |
BHANWARILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1989 |
BHANWARSINGH Vs. GATUBAI
|
February 2, 1989 |
Bhavar Singh Vs. State of M.P.
|
October 24, 1989 |
BHEL EXECUTIVES ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR BHEL
|
October 5, 1989 |
BHIMSEN Vs. VIMLADEVI
|
June 29, 1989 |
BHOLOORAM BHOLA Vs. RAMLAL
|
February 1, 1989 |
BHOPAL SUGAR INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
|
November 29, 1989 |
BHURSINGH POONAMCHAND MALWAI Vs. SHYAMSUNDER
|
March 15, 1989 |
BIRENDRA SINGH AND COMPANY Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX
|
August 31, 1989 |
BRAJENDRASINGH BHADORIA Vs. STATE OF MADHYA PRADESH
|
September 14, 1989 |
BRAMHANAND Vs. TRIVENI BAI
|
May 25, 1989 |
CENTRAL INDIA EXCISE TRADERS Vs. REGIONAL P F COMMISSIONER
|
December 22, 1989 |
CENTRAL INDIA EXCISE TRADERS A REGISTERED PARTNERSHIP FIRM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 22, 1989 |
Central India Excise Traders, A Registered Partnership Firm Vs. The Regional Provident Fund Commissioner
|
November 2, 1989 |
CENTRAL MOTORS Vs. COMMISSIONER OF SALES TAX
|
February 18, 1989 |
CHAIN SINGH DHAKAD Vs. HARGOVIND
|
December 14, 1989 |
CHAITRAM Vs. STEEL AUTHORITY OF INDIA LTD
|
August 31, 1989 |
CHAMELI DEVI Vs. PUTTU SINGH
|
September 19, 1989 |
CHANDA MANDIRATA Vs. STATE OF M P
|
January 5, 1989 |
CHANDOO ALIAS CHANDRAPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
|
March 10, 1989 |
CHANDRA PRABHA SYNTEX PVT LTD Vs. UNION OF INDIA
|
March 30, 1989 |
CHANDRAKALA BAI NAILA Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1989 |
CHHAGANLAL H MITTAL Vs. COMMISSIONER OF SALES TAX
|
April 6, 1989 |
CHHOTA BHAI JETHA BHAI PATEL AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
February 13, 1989 |
Chhoteram Vs. Kunjbiharilal
|
January 24, 1989 |
CHHUTBAI Vs. MADANLAL
|
May 5, 1989 |
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
September 15, 1989 |
COMMISSIONER OF INCOME TAX Vs. RAIPUR PALLOTTINE SOCIETY
|
September 13, 1989 |
COMMISSIONER OF INCOME TAX Vs. SHARAD VIJAYA SAW MILLS
|
August 31, 1989 |
COMMISSIONER OF INCOME TAX Vs. RAJDEV KIRANA STORES
|
September 6, 1989 |
COMMISSIONER OF INCOME TAX Vs. CHHARMAL MANGHANDAS
|
August 26, 1989 |
COMMISSIONER OF INCOME TAX Vs. MADHUBALA SHRENIK KUMAR
|
August 10, 1989 |
COMMISSIONER OF INCOME TAX Vs. KHANNA THEATRE
|
February 13, 1989 |
COMMISSIONER OF INCOME TAX Vs. MAHESHPRASAD GUPTA
|
February 15, 1989 |
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK VIKAS NIGAM LIMITED NO 2
|
February 9, 1989 |
COMMISSIONER OF INCOME TAX Vs. M P AUDYOGIK VIKAS NIGAM LIMITED NO 1
|
February 9, 1989 |
COMMISSIONER OF INCOME TAX Vs. LILASONS BREWERIES P LIMITED
|
March 2, 1989 |
COMMISSIONER OF INCOME TAX Vs. KALPANA LAMP COMPONENTS PRVATE LIMITED
|
February 1, 1989 |
COMMISSIONER OF INCOME TAX Vs. GANGARAM MOHANLAL MITTAL AND SONS
|
February 2, 1989 |
COMMISSIONER OF INCOME TAX Vs. BHANDARI CAPACITORS PRVATE LIMITED
|
February 1, 1989 |
COMMISSIONER OF INCOME TAX Vs. SAKTI AUTO INDUSTRIES
|
February 1, 1989 |
COMMISSIONER OF INCOME TAX Vs. SARDARBALWANT SINGH GUJRAL
|
January 18, 1989 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ELECTRO GRAPHITES LIMITED
|
March 30, 1989 |
COMMISSIONER OF INCOME TAX Vs. SHELLEY PRODUCTS NO 1
|
April 21, 1989 |
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
|
March 10, 1989 |
COMMISSIONER OF INCOME TAX Vs. SATISHKUMAR AND COMPANY
|
March 10, 1989 |
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS PRVATE LIMITED
|
March 9, 1989 |
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA PRVATE LIMITED
|
March 9, 1989 |
COMMISSIONER OF INCOME TAX Vs. KUMARI PRABHAWATI GUPTA
|
February 23, 1989 |
COMMISSIONER OF INCOME TAX Vs. TUMUS ELECTRIC CORPORATION LIMITED
|
March 17, 1989 |
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA LIMITED
|
March 11, 1989 |
COMMISSIONER OF INCOME TAX Vs. SARDARILAL BHASIN
|
March 24, 1989 |
COMMISSIONER OF INCOME TAX Vs. SWARN TANEJA MISS
|
November 18, 1989 |
COMMISSIONER OF INCOME TAX Vs. SANTOSH RICE MILLS
|
September 19, 1989 |
COMMISSIONER OF INCOME TAX Vs. ALIMBEG SALIMBHAI
|
September 22, 1989 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA ELECTRIC SUPPLY COMPANY LIMITED
|
November 16, 1989 |
COMMISSIONER OF INCOME-TAX Vs. SWARN TANEJA
|
November 18, 1989 |
COMMISSIONER OF SALES TAX Vs. AGRAWAL TRADERS
|
November 16, 1989 |
COMMISSIONER OF SALES TAX Vs. NATURAL GAS CO PVT LTD
|
November 16, 1989 |
COMMISSIONER OF SALES TAX Vs. TRIVENI SHEET GLASS WORKS LTD
|
October 12, 1989 |
COMMISSIONER OF SALES TAX Vs. VIMALCHAND PRAKASH CHAND
|
April 11, 1989 |
COMMISSIONER OF SALES TAX Vs. GLASS AND TILES HOUSE
|
February 17, 1989 |
COMMISSIONER OF SALES TAX M P BHOPAL Vs. M P HOUSING BOARD
|
April 11, 1989 |
COMMISSIONER OF WEALTH TAX Vs. SETH G B J AND SETH C B J
|
August 11, 1989 |
COMMISSIONER OF WEALTH TAX Vs. USHA DEVI
|
August 1, 1989 |
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST
|
October 3, 1989 |
COMMISSIONER OF WEALTH TAX Vs. PATEL A A
|
October 3, 1989 |
COMMISSIONER OF WEALTH TAX Vs. BHAWANISINGH H H
|
September 22, 1989 |
COMMISSIONER OF WEALTH TAX Vs. SARDAR RAJENDRASINGH
|
November 15, 1989 |
COMMISSIONER OF WEALTH TAX Vs. SURESHCHANDRA AGARWAL
|
November 21, 1989 |
CONTROLLER OF ESTATE DUTY Vs. KEWALRAM
|
April 19, 1989 |
CONTROLLER OF ESTATE DUTY Vs. SURESH KUMAR MIRANI
|
March 30, 1989 |
Daini @ Raju Vs. State of M.P.
|
February 14, 1989 |
DATTATRAYA VAISHAMPAYAN Vs. JANKARYA VIBHAG KARAMCHARI GRIH NIRMAN SAHAKARI SAMITTEE MARYADIT
|
September 22, 1989 |
DAULAT SINGH Vs. TULSIRAM
|
June 30, 1989 |
DAULAT SINGH Vs. SUJAN SINGH AND OTHERS
|
November 30, 1989 |
DAYA YADAV Vs. KISHAN LAL YADAV
|
December 15, 1989 |
DEVENDRA BAHADUR SINGH Vs. STATE OF M.P.
|
June 22, 1989 |
DEVENDRA KUMAR KESHARVANI Vs. SATYANARAYAN SINGH THAKUR
|
May 2, 1989 |
DEVSHARAN Vs. MANSINGH
|
August 3, 1989 |
DEWAS MUNICIPAL CORPORATION Vs. ABDUL HASEEB KHAN
|
September 27, 1989 |
DHAR CEMENT LTD Vs. UNION OF INDIA
|
April 4, 1989 |
DHARAMPAL SINGH GOND Vs. STATE OF M P
|
August 11, 1989 |
DHARAMWATI BAI Vs. SHIV SINGH
|
August 22, 1989 |
DINESH KUMAR JAISWAL Vs. COLLECTOR JABALPUR
|
June 19, 1989 |
DOONGARJI RAMJI Vs. INDIRA BAI
|
December 9, 1989 |
DURG MUNICIPAL CORPORATION Vs. MABAVIR GRAB NIRMAN SAMITI LTD
|
March 31, 1989 |
Durga Singh Tomar Vs. State of M.P.
|
January 5, 1989 |
DWARIKA Vs. BISO
|
September 15, 1989 |
EARNEST AND COMPANY Vs. THE PRINCIPAL SECRETARY TO GOVT. OF M.P., PUBLIC HEALTH AND FAMILY WELFARE AND ORS.
|
July 18, 1989 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. GYANSHYAM DAS AGARWAL
|
July 21, 1989 |
FILTERCO Vs. COMMISSIONER OF SALES TAX
|
August 18, 1989 |
FIRM ABDUL RASOOL FAKRUDDIN Vs. KALYAN CHAND
|
July 17, 1989 |
FOOD CORPORATION OF INDIA, BHOPAL Vs. M/S RAMGOPAL RAMBILAS
|
November 29, 1989 |
G D SINGH Vs. STATE OF MADHYA PRADESH
|
November 24, 1989 |
GADIA Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1989 |
GANDHI TRAVELS Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
August 25, 1989 |
GANESH PRASAD JAGANNATH PRASAD Vs. NARENDRALAL NATTHULAL GUPTA
|
February 16, 1989 |
GANGAVISHAN HEERALAL Vs. GOPAL DIGAMBAR JAIN
|
February 8, 1989 |
GEETA NAGAR INDORE GRAHA NIRMAN SAHAKARI SANSTHA Vs. STATE OF M P
|
November 21, 1989 |
GEETABAI Vs. BABULAL
|
April 12, 1989 |
GHANSHYAM Vs. STATE OF MADHYA PRADESH
|
August 18, 1989 |
GHASILAL KASTURCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1989 |
GHASIRAM JAWAHARLAL JAIN Vs. KUNJILAL
|
January 3, 1989 |
GHURAIYAA Vs. STATE OF MADHYA PRADESH
|
July 31, 1989 |
GO BHACHAV SAMITTEE NALKHEDA Vs. STATE
|
February 28, 1989 |
GOPALDAS Vs. DIST JUDGE INDORE
|
March 30, 1989 |
GOPALDAS AGRAWAL Vs. PHOOLCHAND GARG
|
August 31, 1989 |
GORELAL Vs. STATE OF M P
|
November 17, 1989 |
GOVIND LOHANA Vs. STATE OF MADHYA PRADESH
|
May 4, 1989 |
GROVER SOAP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1989 |
GURU NANAK STORES Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1989 |
GWALIOR TRANSPORT CO LTD Vs. NATIONAL INSURANCE CO LTD
|
September 8, 1989 |
H.N. Sundresh Vs. State of M.P.
|
April 21, 1989 |
HAFEEZULLAKHAN Vs. UNION OF INDIA UOI
|
April 21, 1989 |
HANS RAJ Vs. SHAKUNTALABAI
|
January 6, 1989 |
HARBANS SINGH Vs. MARGRAT G BHINGARDIVE
|
September 7, 1989 |
HIMCHALSINGH Vs. STATE OF M P
|
January 4, 1989 |
HIMMAT SINGH Vs. S L SUCHARI
|
March 24, 1989 |
Hindu Singh Vs. Ram Singh
|
January 25, 1989 |
HINDUSTAN ELECTRO GRAPHITES LTD Vs. UNION OF INDIA
|
August 31, 1989 |
Hira Lal Vs. State of U.P.
|
January 2, 1989 |
HIRALAL KASTURCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1989 |
HOPE TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1989 |
HOPE TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1989 |
HUKUMCHAND Vs. STATE BANK OF INDORE
|
April 27, 1989 |
ILLYAS Vs. BADSHAH ALIAS KAMLA
|
September 18, 1989 |
In Re: Union of India Vs. Union Carbide Corporation, U.S.A.
|
February 11, 1989 |
INDRAMAL MUKHRIYA Vs. G M MADHYA PRADESH STATE ROAD TRANS CORPN
|
October 24, 1989 |
INDU AGRAWAL Vs. DIRECTOR TELECOMS JABALPUR CIRCLE
|
August 25, 1989 |
INDUBAI Vs. JAWAHARLAL
|
August 21, 1989 |
JAGDISH CHANDRA Vs. ORIENTAL FIRE AND INSURANCE CO
|
March 8, 1989 |
JAGDISH PRASAD Vs. UNION OF INDIA
|
August 10, 1989 |
JAGDISH PRASAD RAM GOPAL SHARMA Vs. MANAGING DIRECTOR MADHYA PRADESH RAJYA BHUMIVIKAS NIGAM
|
February 1, 1989 |
JAGDISH SINGH Vs. STATE OF MADHYA PRADESH
|
October 5, 1989 |
Jai Kishan Vs. State of M.P.
|
June 22, 1989 |
JAI PRAKASH AND COMPANY Vs. RENT CONTROL AUTHORITY, MANDLA
|
July 3, 1989 |
JAIKISHAN GOPIKISHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1989 |
JAIN TRANSPORT CO Vs. SAKINABAI
|
August 22, 1989 |
JAJOO J K Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1989 |
JAMNALAL Vs. R.J. FOUJDAR
|
July 3, 1989 |
JHAMAKLAL BALMUKUND BASER Vs. STATE TRANSPORT AUTHORITY
|
August 22, 1989 |
JHAMATMAL TAKHATMAL Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1989 |
JIWAN SINGH Vs. LALTIBAI ALIAS DALLOBAI
|
August 3, 1989 |
JOHAN LAL Vs. CHOBE LAL
|
February 6, 1989 |
JUGAL KISHORE Vs. STATE OF MADHYA PRADESH
|
November 2, 1989 |
K K JAIN Vs. MASROOR ANWAR
|
June 19, 1989 |
K.L. NARULA Vs. MAJ. DEEPAK KUMAR MISHRA AND ANOTHER
|
July 18, 1989 |
KACHARULAL Vs. STATE BANK OF INDORE, MAHIDPUR AND ORS
|
January 6, 1989 |
KADAMBANI SAHU Vs. RESHAMLAL SAHU
|
September 15, 1989 |
KAILASH CHANDRA DWARKADAS AGRAWAL Vs. NATIONAL TEXTILE CORPORATION
|
April 11, 1989 |
Kailash Joshi Vs. State of M.P.
|
January 20, 1989 |
KAILASH NARAYAN DEEWAN Vs. BABOOLAL SURESH CHAND
|
September 12, 1989 |
KAILASHKUMAR SATYADEV TIWARI Vs. STATE OF MADHYA PRADESH
|
August 2, 1989 |
KALANI HUF S R Vs. COMMISSIONER OF WEALTH TAX
|
August 18, 1989 |
KALEKHAN Vs. STATE OF MADHYA PRADESH
|
August 31, 1989 |
KALLU MAHARAJ Vs. MEENABAI
|
March 23, 1989 |
KALURAM BHAGWATI PRASAD FIRM Vs. BALRAMDAS LAXMI NARAIN FIRM
|
June 30, 1989 |
KALURAM LADHARAM Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1989 |
KAMAL BAI Vs. CHIEF JUDICIAL MAGISTRATE, GWALIOR
|
September 11, 1989 |
KAMLA Vs. MOOLCHAND LAKHERA
|
April 24, 1989 |
KAMLA BAI GOPALRAO JAMDAR Vs. CHIEF JUDICIAL MAGISTRATE GWALIOR
|
September 12, 1989 |
KAMLA DEVI MANTRI Vs. GRASIM INDUSTRIES LTD
|
September 12, 1989 |
KAMLABAI AND ANOTHER Vs. CHANDNARAYAN
|
March 11, 1989 |
Kanchhedi Vs. State of M.P.
|
October 26, 1989 |
KANHAIYALAL Vs. GOVINDRAM BIRDICHAND JOSHI
|
October 23, 1989 |
KANHAIYALAL PATNI Vs. AWANTIKA PUSTAK BHANDAR
|
August 29, 1989 |
KARTAR SINGH Vs. KANHAI SINGH
|
May 22, 1989 |
KEDIA LEATHER AND LIQUOR PVT LTD Vs. STATE OF MADHYA PRADESH
|
April 20, 1989 |
KEDIA LEATHER AND LIQUOR PVT LTD Vs. STATE OF M P
|
April 10, 1989 |
KESHAR SINGH Vs. M.P.S.R.T.C.
|
January 17, 1989 |
KESHAV LAL GUPTA Vs. MAYA GUPTA
|
March 16, 1989 |
KESHAVPRASAD BHATT Vs. RAMESCHANDRA
|
November 16, 1989 |
KIRAN JAIN Vs. STATE OF MADHYA PRADESH
|
August 14, 1989 |
KISHAN LAL Vs. LONGA BAI
|
February 21, 1989 |
KRISHI UPAJ MANDI SAMITI Vs. A D J MHOW
|
September 21, 1989 |
KRISHNA GOPAL Vs. LAXMINARAYAN
|
May 2, 1989 |
KUMARI ANJALI SAXENA Vs. CHAIRMAN P E BOARD BHOPAL
|
August 25, 1989 |
KUNWARJI Vs. NISARKHAN
|
March 10, 1989 |
LACCHIRAM Vs. STATE OF MADHYA PRADESH
|
December 13, 1989 |
LACHHIRAM PURANMAL Vs. INCOME TAX OFFICER
|
December 11, 1989 |
LALI BAI AND ANOTHER Vs. GULA BAI
|
February 2, 1989 |
LALITA JAMES Vs. AJIT KUMAR
|
August 21, 1989 |
LALIYA BAI Vs. RAMESH
|
December 11, 1989 |
LALLIMAL BIHARILAL Vs. RAMBABOO VAISHYA
|
May 22, 1989 |
LATABAI Vs. VEDPRAKASH
|
March 2, 1989 |
LAXMAN KANHAIYALAL Vs. STATE OF MADHYA PRADESH
|
August 22, 1989 |
Laxminarayan Vs. Moharsingh
|
February 8, 1989 |
LAXMINARAYAN S SHARMA Vs. RAMESHWAR R KHANDELWAL
|
January 16, 1989 |
LEELABAI Vs. M.U.K. NAIR
|
February 1, 1989 |
LEELADHAR GEHLOT Vs. NARAYAN SINGH
|
June 27, 1989 |
LEELAWATI MISHRA Vs. PRESIDENT MUNICIPAL COMMITTEE
|
July 7, 1989 |
M L MANSOORI Vs. STATE OF MADHYA PRADESH
|
November 28, 1989 |
M P ELECTRICITY BOARD Vs. BASANT KUMAR PANDEY
|
February 2, 1989 |
M P GRIH NIRMAN MANDAL Vs. UMASHANKAR KUNJILAL
|
December 15, 1989 |
M P LIME MANUFACTURER ASSOCN Vs. STATE
|
May 5, 1989 |
M P RAJYA PARIVAHAN NIGAM BHOPAL Vs. SAHLIBAI
|
September 7, 1989 |
M P S R T C GWALIOR Vs. R T A REWA
|
August 8, 1989 |
M P STATE CO OP MARKETING FEDERATION LTD Vs. MOOLCHAND AGRAWAL
|
November 22, 1989 |
M P STATE ROAD TRANSPORT CORPORATION Vs. MAHILA CHOTI BAI
|
November 3, 1989 |
M P STATE ROAD TRANSPORT CORPORATION Vs. HARISH JAYANTI PRASAD AGARWAL
|
January 9, 1989 |
M. P. S. R. T. C. THROUGH ITS DIVISIONAL MANAGER Vs. RAJABETI AND OTHERS
|
February 28, 1989 |
M.P. STATE ROAD TRANSPORT Vs. M. AMNABAI
|
December 2, 1989 |
M.P. State Road Transport Corporation Vs. Virendra Singh Yadav
|
September 11, 1989 |
M.P. STATE ROAD TRANSPORT CORPORATION Vs. M. AMNABAI
|
February 2, 1989 |
M/S. GANGA PRASAD SALIGRAM Vs. M/S. DURGA PRASAD RAJARAM
|
March 17, 1989 |
M/S. JHUNJHUNWALA ENTERPRISES AND OTHERS Vs. M/S. PRADEEP TRADING COMPANY AND OTHERS
|
February 6, 1989 |
MADAN MOHAN SHARMA Vs. STATE OF MADHYA PRADESH
|
October 26, 1989 |
MADHAV SAPRE Vs. JAYANT VITAMINS LTD
|
March 1, 1989 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPN. BHOPAL & ORS. Vs. BHAGIRAM YADAV & ORS.
|
May 4, 1989 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. OMPRAKASH JOSHI
|
March 24, 1989 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JAIPRAKASH LAXMINARAIN
|
March 31, 1989 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION, GWALIOR Vs. THE REGIONAL TRANSPORT AUTHORITY, REWA
|
August 6, 1989 |
MAHADEV Vs. THE OFFICER
|
March 1, 1989 |
MAHENDRAKUMAR GANPATJI PAGARE Vs. ANAND RAMCHANDRA CHANDORKAR
|
January 30, 1989 |
MAHILA MATHURO BAI Vs. RAMWATI
|
December 15, 1989 |
MAKKU Vs. STATE OF MADHYA PRADESH
|
July 27, 1989 |
MALCA CONSTRUCTIONS INDIA PVT LTD Vs. M P HOUSING BOARD BHOPAL
|
July 24, 1989 |
MALWA VANASPATI AND CHEMICAL CO LTD Vs. COMMISSIONER OF SALES TAX M P
|
August 16, 1989 |
MAN MOHAN GUPTA Vs. SMT. RASHEEDA BEGUM
|
July 24, 1989 |
MANARAM BHAJRA KACHHI Vs. OMPRAKASH RAMKISHAN SHARMA
|
December 15, 1989 |
MANGANESE ORE INDIA LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
January 20, 1989 |
MANJU TIWARI Vs. RAJENDRA TIWARI
|
January 30, 1989 |
MANNALAL CHHAJULAL Vs. COMMISSIONER OF SALES TAX
|
August 18, 1989 |
MANOJ Vs. STATE
|
August 1, 1989 |
MANORAMA Vs. CHITTAR
|
August 9, 1989 |
MANSINGH Vs. SURENDRA KUMAR
|
March 11, 1989 |
MANUBAI Vs. SUKHDEO
|
January 7, 1989 |
MATADEEN GARG Vs. BANK OF RAJASTHAN
|
September 13, 1989 |
MATESHWARI SAHKARI VIPNAN SANSTHA Vs. REGISTRAR AND COMMR OF CO OP SOC
|
February 28, 1989 |
MATHURA PRASAD Vs. STATE OF M P
|
March 1, 1989 |
MAYA GOHIYA Vs. PREM LAL MANGAL SINGH GOHIYA
|
July 10, 1989 |
MEENAKSHI Vs. ANIL KUMAR
|
September 11, 1989 |
Mehmood Vs. State of M.P.
|
July 20, 1989 |
MEHTA MOTORS Vs. COMMISSIONER OF SALES TAX M P
|
April 11, 1989 |
MEHTAROO Vs. STATE OF MADHYA PRADESH
|
October 3, 1989 |
MISS SNEHLATA TIWARI Vs. VIMUKTANAND SARASWAT
|
April 19, 1989 |
MOHAMMAD HANAN Vs. REGIONAL TRANSPORT AUTHORITY INDORE
|
August 23, 1989 |
MOHAMMAD RAFIQ AKHTARBHAI Vs. STATE TRANSPORT AUTHORITY
|
May 4, 1989 |
Mohammad Shaft Vs. State of M.P.
|
March 11, 1989 |
MOHAMMED GULAM NABI KHAN Vs. MEHFOOZ ALI
|
January 3, 1989 |
MOHAN Vs. STATE OF M P
|
August 14, 1989 |
MOHANLAL Vs. STATE OF MADHYA PRADESH
|
August 23, 1989 |
MOHANLAL Vs. STATE OF M.P.
|
February 13, 1989 |
MOTILAL Vs. ANANDI LAL
|
August 7, 1989 |
MOTILAL BEJNATH Vs. STATE OF MADHYA PRADESH
|
August 9, 1989 |
MUKESH Vs. KISHORSINGH TOMAR
|
August 22, 1989 |
MUKESH AND CO TOBACCO PRODUCTS PVT LTD Vs. MADHYA PRADESH RAJYA LAGHU VANOPAJ VYAPAR EVAM VIKAS SAHAKARI SANGH
|
October 17, 1989 |
MULAY BROTHERS Vs. STATE OF M P
|
January 10, 1989 |
MULAYAM SINGH Vs. STATE OF MADHYA PRADESH
|
August 25, 1989 |
MUNICIPAL CORPORATION Vs. INDORE TEXTILE LIMITED
|
June 19, 1989 |
MUNICIPAL CORPORATION OF INDORE Vs. FATEHLAL
|
June 21, 1989 |
MUNICIPAL CORPORATION OF INDORE Vs. LAL CHAND
|
March 31, 1989 |
MUNICIPAL CORPORATION, INDORE Vs. OM PARKASH
|
March 31, 1989 |
MUNICIPAL CORPORATION, INDORE Vs. RAM LAL
|
March 31, 1989 |
MUNICIPAL CORPORATION, INDORE Vs. JAGANNATH
|
January 31, 1989 |
MUNICIPAL CORPORATION, INDORE Vs. HAKIM MOHAMMAD
|
June 30, 1989 |
MUNICIPAL COUNCIL SHIVPURI Vs. RADHA BAI
|
October 25, 1989 |
MUNNA SINGH TOMAR Vs. STATE OF MADHYA PRADESH
|
April 4, 1989 |
NABI AHMED Vs. RAMPRAKASH RASTOGI
|
September 12, 1989 |
NAHIMA KANT CHATTERJEE Vs. SHASHANK SHEKHAR MUKHERJEE
|
December 4, 1989 |
NANDKISHORE MOHANLAL Vs. JHUNJHUNWALA
|
February 22, 1989 |
NANJIBHAI PATEL Vs. VISHNU PRASAD SHARMA
|
September 26, 1989 |
NARAIN Vs. LRS. OF SMT. ANSUYIYA BAI
|
November 17, 1989 |
NARAYAN ONKARSA Vs. SARDARSINGH GULABSINGH
|
August 31, 1989 |
NARBADA BUS SERVICE Vs. SECRETARY R T A
|
April 28, 1989 |
NARENDRA KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
|
September 15, 1989 |
NASIR AHMEDKHAN Vs. SUPERINTENDENT OF POLICE AND REGISTRATION OFFICER OF FOREIGNERS INDORE
|
March 29, 1989 |
NATIONAL AIRPORT AUTHORITY Vs. VIJAYDUTT
|
September 27, 1989 |
NATTU Vs. STATE OF MADHYA PRADESH
|
August 22, 1989 |
NAVNIT KUMAR POTDAR Vs. M P PUBLIC SERVICE COMMISSION
|
March 11, 1989 |
NAVRANGLAL MITTAL Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
September 26, 1989 |
NAWABKHAN Vs. STATE
|
August 23, 1989 |
NEHA POHA UDYOG Vs. STATE OF M P
|
September 6, 1989 |
NEMICHAND JAIN Vs. SHANTI BHAI RATHORE
|
March 24, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. RAM KUMAR TAMARAKAR
|
September 26, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. RATANLAL
|
September 21, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. ASHOK SINGH
|
November 28, 1989 |
NISSAN SPRINGS PVT LTD Vs. OM JAIN
|
August 7, 1989 |
OM PRAKASH Vs. STATE OF M P
|
May 28, 1989 |
OM PRAKASH Vs. STATE OF M P
|
June 3, 1989 |
OM PRAKASH BAJPAI Vs. GURU GHASIDAS UNIVERSITY
|
April 22, 1989 |
OM PRAKASH KAMTA PRASAD DUMAR Vs. STATE OF MADHYA PRADESH
|
June 28, 1989 |
Omprakash Vs. Govind
|
November 3, 1989 |
ORIENTAL FIRE AND GENL INS CO LTD Vs. KAMALA BAI
|
November 27, 1989 |
ORIENTAL INSURANCE CO LTD Vs. PRITAMLAL
|
March 30, 1989 |
ORIENTAL INSURANCE COMPANY Vs. MANDAKINI KISHANRAO SAHUKAR
|
April 25, 1989 |
ORIENTAL INSURANCE COMPANY Vs. BIMLA DEVI
|
July 31, 1989 |
P GOPAL RATNAM RAMAN Vs. SHYAM BABU GUPTA
|
March 23, 1989 |
P S DOSHI Vs. STATE OF M P
|
September 25, 1989 |
Panch Musalman Untkhana Masjid Vs. Indore Municipal Corporation
|
January 23, 1989 |
PANKAJ MEHTA PANNALAL MEHTA Vs. STATE OF M P
|
February 9, 1989 |
PARMALI WALLACE LTD Vs. COMMISSIONER OF SALES TAX
|
November 2, 1989 |
PARMANAND Vs. LAL SINGH
|
July 10, 1989 |
PARMANAND DAYARAM Vs. MANOHARDAS GOVINDDAS
|
April 17, 1989 |
Parwati Bai Vs. State of U.P.
|
June 21, 1989 |
PENIL SHARADKUMAR DOSHI Vs. STATE OF MADHYA PRADESH
|
September 25, 1989 |
PERFECT POTTERY CO LTD Vs. COMMISSIONER OF SALES TAX
|
August 16, 1989 |
PHOOL CHAND JAIN Vs. CHHOTE LAL
|
September 20, 1989 |
PHOOLCHAND GARG Vs. GOPALDAS AGARWAL
|
September 26, 1989 |
POKARDAS Vs. PARSHADI LAL
|
July 12, 1989 |
PRABHUDAYAL AMICHAND Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1989 |
PRADESH MINING CORPORATION Vs. MUNDE KOL
|
July 11, 1989 |
PRAHLAD S O MUNNALAL Vs. RETURNING OFFICER OF SHRI BALAJEE ADIMJATI SEWA SAHAKARI SANSTHA MARYADIT
|
January 17, 1989 |
PRAKASH MAJAVDIA Vs. RETURNING OFFICER
|
October 27, 1989 |
PRALADHSINGH Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD
|
August 1, 1989 |
PRAN NATH SURI Vs. STATE OF MADHYA PRADESH
|
April 19, 1989 |
PRECISION TECHNOFAB AND ENGINEERING CO AHMEDABAD Vs. STATE
|
August 16, 1989 |
PREM PHARMACEUTICALS Vs. STATE OF MADHYA PRADESH
|
May 4, 1989 |
PREM PRAKASH RUBIN Vs. SARLA RUBIN
|
May 3, 1989 |
PREMLATA Vs. UNION OF INDIA
|
October 25, 1989 |
PREMLATA BAI Vs. RAMESHWARDAS
|
February 3, 1989 |
PROGRESSIVE INDUSTRIAL ENTERPRISES Vs. BANK OF BARODA
|
January 3, 1989 |
PUSHPA ALIAS HEMPUSHPA Vs. PRADUMAN KUMAR OJHA
|
December 5, 1989 |
PUSHPENDRA SINGH Vs. STATE OF M P
|
December 14, 1989 |
QUAMRUNNISA Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1989 |
R K DUBEY Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT
|
December 1, 1989 |
R.K. DUBEY Vs. M.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. AND OTHER
|
February 13, 1989 |
RADHARAMAN Vs. DENA BANK, JAIL ROAD INDORE & ANOTHER
|
July 21, 1989 |
RADHESHYAM Vs. UMA DEVI
|
March 16, 1989 |
RADHEY SHYAM SHARMA Vs. CHAIRMAN SEWAVRIHA SAHAKARI SAMITI
|
January 11, 1989 |
RAFIQ MOHAMMAD Vs. UNION OF INDIA
|
February 1, 1989 |
RAJARAM Vs. VITHABAI AND OTHERS
|
January 19, 1989 |
RAJENDRABAHADUR SINGH Vs. STATE OF M P
|
September 19, 1989 |
RAJESHWARI Vs. JUGAL KISHORE GUPTA
|
April 12, 1989 |
RAJKUMAR Vs. STATE OF M P
|
September 13, 1989 |
RAJMAL GUPTA Vs. DISTRICT CO OP LAND DEVELOPMENT BANK
|
January 23, 1989 |
RAJMAL HEERALAL JAIN Vs. MANMAL
|
January 25, 1989 |
RAJU Vs. STATE OF M P
|
September 13, 1989 |
Ram Bai Vs. State of M. P.
|
July 28, 1989 |
RAM DHIN GUPTA Vs. STATE BANK OF INDIA
|
January 3, 1989 |
RAM KISHAN Vs. STATE OF M.P. AND ANOTHER
|
November 2, 1989 |
RAM SAHAI VARMA Vs. STATE OF M P
|
April 17, 1989 |
RAMANAND Vs. SHYAMABAI
|
July 18, 1989 |
RAMCHAND MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1989 |
RAMCHANDRA SINGH JADON Vs. SATYA PRAKASH GUPTA
|
September 26, 1989 |
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
|
October 24, 1989 |
RAMESHCHANDRA SHARMA Vs. HARGOVIND JAWARLAL MAHAJAN
|
August 28, 1989 |
RAMESHWAR Vs. ASST RETURING OFFICER GRAM
|
February 16, 1989 |
RAMIBAI Vs. RAMKUMARI BAI
|
July 17, 1989 |
RAMJANKI MANDIR TRUST Vs. STATE
|
July 17, 1989 |
RAMJI SHARMA Vs. M P HIGH COURT JABALPUR
|
January 6, 1989 |
Ramjilal Vs. State of M.P.
|
March 5, 1989 |
RAMJIYA @ RAMJILAL Vs. STATE OF M.P.
|
April 25, 1989 |
Ramkrishan Vs. Mahila Jamunabai
|
January 16, 1989 |
RAMKUMAR Vs. UNION OF INDIA
|
September 14, 1989 |
RAMLALLI Vs. SONEYLAL
|
April 10, 1989 |
RAMMOO Vs. UNION OF INDIA UOI
|
November 17, 1989 |
RAMNARAYAN Vs. RETURNING OFFICER PANCHAYAT CHUNAV
|
November 7, 1989 |
RAMNARAYAN Vs. STATE OF M P
|
February 14, 1989 |
RAMPRASAD AMBARAM VERMA Vs. PRESIDENT INDUSTRIAL COURT
|
May 5, 1989 |
RATI CHAND Vs. SAIFUDDIN AND OTHERS
|
February 8, 1989 |
RATIRAM SINGH YADAV Vs. PRINCIPAL GOVT POLYTECHNIC HARDA
|
August 10, 1989 |
RAVI MOHAN Vs. COMMISSIONER OF WEALTH TAX
|
September 13, 1989 |
Ravi Prakash Pujari Vs. Hemraj
|
November 2, 1989 |
RAVINDER KAUR Vs. BALJIT SINGH
|
April 1, 1989 |
RIDH KARAN PATNI Vs. JAGDISH PRASAD AGARWAL
|
April 11, 1989 |
ROOP SINGH RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 1, 1989 |
S R KALANI HUF Vs. COMMISSIONER OF WEALTH-TAX
|
August 18, 1989 |
S R KALANI HUF Vs. COMMISSIONER OF INCOME-TAX
|
March 8, 1989 |
S. S. Ramchand Vs. Dharmendra Kumar
|
October 27, 1989 |
SACHCHANAND WADHWANI Vs. NISHA
|
November 23, 1989 |
SAGAR CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1989 |
SAHDEO SAHU Vs. STATE M P
|
March 10, 1989 |
SAKARIYA Vs. STATE OF MADHYA PRADESH
|
March 16, 1989 |
SAKI Vs. STATE OF M P
|
February 24, 1989 |
SALIKRAM Vs. STATE OF MADHYA PRADESH
|
August 29, 1989 |
Salim Vs. State of M.P.
|
September 14, 1989 |
SAMPATH REDDY Vs. GUDDA MEDDI SUCHI VENKATAMMA
|
January 31, 1989 |
SAMPATRAJ JAIN S/O SHRI JOGIDAS Vs. NAGRIK SAHAKARI BANK MARYADIT, THROUGH ITS DURG
|
March 17, 1989 |
SANJAY DHINGRA Vs. M P ELECTRICITY BOARD
|
August 31, 1989 |
SANTOSH CHANEL BARMECHA Vs. PRATIMA
|
June 30, 1989 |
SARDAR BADEOSINGH NAGEENASINGH Vs. STATE OF MADHYA PRADESH
|
March 29, 1989 |
SARDAR GURDEEP SINGH Vs. AMIYA KUMAR DATTA
|
July 24, 1989 |
SARDAR ISHWAR SINGH TRUCK Vs. HIMACHAL PURI
|
September 18, 1989 |
SEEMA SHROTI Vs. RANI DURGAWATI VISHWA VIDYALAYA
|
March 10, 1989 |
SEKADIYA ROOPA BHIL Vs. STATE OF MADHYA PRADESH
|
February 28, 1989 |
SESH NARAYAN BAJPAI Vs. STATE OF M P
|
November 3, 1989 |
SESH NARAYAN BAJPAI ADVOCATE Vs. STATE OF MADHYA PRADESH
|
November 3, 1989 |
SEWAKRAM Vs. STATE BANK OF INDIA
|
August 25, 1989 |
SHAFIULLAH Vs. M P STATE ROAD TRANSPORT CORPN
|
August 23, 1989 |
SHAKURKHAN GHAISAKHAN Vs. YOGIDULICHAND
|
January 23, 1989 |
SHANKARLAL NANDAJI GUJAR Vs. ANOOPSINGH NIRBHAYSINGH
|
January 31, 1989 |
SHANKARSINGH BAPUSINGH THAKUR Vs. MOHAN SINGH RAMCHANDRA SINGH
|
November 3, 1989 |
SHANKER KANOJIA Vs. MAYABAI S KANOJIA
|
November 29, 1989 |
SHARMILA ALIAS BHURI Vs. CHHOTE LAL
|
November 16, 1989 |
SHASHIKALA Vs. SURENDRA KUMAR
|
January 18, 1989 |
Sheikh Jumman Vs. State of M.P.
|
April 25, 1989 |
Sher Khan Vs. Abbas Bhai Janal
|
November 25, 1989 |
SHIV KUMAR SWARANKAR AND OTHERS Vs. REGISTRAR, CO
|
January 3, 1989 |
SHIVCHAND AMOLAKCHAND BUS OPERATOR SHIVPURI Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
|
December 12, 1989 |
SHIVKALI BAI Vs. MEERA DEVI
|
June 19, 1989 |
SHIVLAL GHASSURAM Vs. RETURNING OFFICER GRAM PANCHAYAT
|
December 13, 1989 |
SHIVRAJ JAT Vs. ASHA LATA YADAV
|
February 15, 1989 |
SHIVRAJ TOBACCO COMPANY PVT LTD Vs. STATE OF MADHYA PRADESH
|
November 2, 1989 |
SHRI PRAKASH MISHRA Vs. SPORTS AUTHORITY OF INDIA
|
August 19, 1989 |
SHRIMAL DAL MILLS FIRM Vs. KRISHI UPAJ MANDI SAMITI
|
December 2, 1989 |
SHYAMLAL SHRUNGI Vs. STATE OF M P
|
July 27, 1989 |
SHYAMSUNDER VERMA Vs. ASSISTANT REGISTRAR
|
January 11, 1989 |
SINDH TRANSPORT CO Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
|
November 10, 1989 |
SITALAM YADAV Vs. ALLAHABAD BANK AND ANOTHER
|
March 10, 1989 |
SITARAM RADHESHYAM Vs. UNION OF INDIA
|
March 11, 1989 |
SKYLINE INDUSTRIES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1989 |
SKYLINE INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 11, 1989 |
SMT. IMARTI BAI AND OTHERS Vs. M.P. STATE TRANSPORT CORPORATION
|
December 6, 1989 |
SOBHAGYAMAL Vs. PRAKASH PHARMACEUTICALS INDORE
|
September 27, 1989 |
STAR AUTOMOBILES Vs. INCOME TAX OFFICER
|
February 23, 1989 |
STATE Vs. SAJJAN SINGH
|
October 25, 1989 |
STATE BANK OF INDORE Vs. STEEL INDUSTRIES
|
August 26, 1989 |
STATE OF M P Vs. RAMPAL SINGH
|
January 19, 1989 |
STATE OF M P Vs. BABULAL MANGILAL
|
August 1, 1989 |
STATE OF M.P. Vs. SAJJAD HUSSAIN AND 2 OTHERS
|
January 23, 1989 |
STATE OF M.P. Vs. SUGANCHAR
|
September 11, 1989 |
STATE OF M.P. Vs. M/S. ASIAN DRUGS AND OTHERS
|
August 23, 1989 |
STATE OF MADHYA PRADESH Vs. BALARAM
|
June 26, 1989 |
STATE OF MADHYA PRADESH Vs. HOSHIYARSINGH
|
August 16, 1989 |
STATE OF MADHYA PRADESH Vs. NAVALKISHOR MANGILAL
|
July 3, 1989 |
STATE OF MADHYA PRADESH Vs. ASIAN DRUGS
|
August 23, 1989 |
STATE OF MADHYA PRADESH Vs. SURESHCHANDRA BALCHAND JAIN
|
August 25, 1989 |
STATE OF MADHYA PRADESH Vs. RECONDO LIMITED BHOPAL
|
August 31, 1989 |
STATE OF MADHYA PRADESH Vs. RAMDEEN AND
|
February 8, 1989 |
STATE OF MADHYA PRADESH Vs. KAILASHCHANDRA TIWARI
|
September 26, 1989 |
STATE OF MADHYA PRADESH Vs. SUSHIL KUMAR
|
September 26, 1989 |
STATE OF MADHYA PRADESH Vs. VISHNU PRASAD BABELE
|
October 3, 1989 |
STATE OF MADHYA PRADESH AND ANOTHER Vs. PURE PHARMA PRODUCTS (I) AND OTHERS
|
January 12, 1989 |
STEEL AUTHORITY OF INDIA LTD Vs. KUMARI VANDANA SINGH
|
August 29, 1989 |
STEEL INGOTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1989 |
SUDEEP KUMAR Vs. VIKRAM UNIVERSITY UJJAIN
|
August 16, 1989 |
SUDHA SHARMA Vs. RAM NARESH JAISWAL
|
August 28, 1989 |
SUKHRANI Vs. CHHOTELAL GULKHOI DHOBI
|
December 13, 1989 |
Sulahba alias Rashmi Vs. Ram Shankar
|
November 17, 1989 |
SUMERCHAND JAIN Vs. SHYAMLAL AGARWAL
|
February 7, 1989 |
SUNITA JAIN Vs. SURESH KUMAR JAIN
|
February 16, 1989 |
SUPER CONSTRUCTION CO Vs. STATE OF M P
|
March 10, 1989 |
SURAJ SINGH Vs. NATHI BAI
|
August 26, 1989 |
Suresh Chandra Jain Vs. Dr. Aijaz Ahmad Solat
|
April 10, 1989 |
SURJEET SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
April 12, 1989 |
SUSHILA DEVI D/O RAMSINGH Vs. MAHARAJSINGH DEVISINGH
|
September 22, 1989 |
TARABAI Vs. SECOND ADDL JUDGE
|
March 20, 1989 |
TEHMRAS KHARODI Vs. TEHAMTAN M THANEWALA
|
September 27, 1989 |
TEHMRAS KHARODI Vs. TEHAMTAN M. THANEWALA
|
September 28, 1989 |
TEJA Vs. STATE OF MADHYA PRADESH
|
January 12, 1989 |
TULSI RAM Vs. STATE OF M.P.
|
July 20, 1989 |
UMA GUPTA Vs. SUSHILA
|
January 30, 1989 |
UMA SHANKER Vs. ASSISTANT REGISTRAR
|
October 25, 1989 |
Umesh Kumax Tripathi Vs. State of M.P.
|
August 30, 1989 |
UMESH PANDEY Vs. STATE OF MADHYA PRADESH
|
June 30, 1989 |
UNION CARBIDE CORPORATION Vs. STATE OF MADHYA PRADESH
|
February 17, 1989 |
UNION OF INDIA Vs. S C SAXENA
|
July 6, 1989 |
UNION OF INDIA Vs. GURDEV KAUR
|
July 24, 1989 |
UNION OF INDIA Vs. SAMARATHMAL
|
August 23, 1989 |
Union of India Vs. Shivnath Singh
|
April 4, 1989 |
UNION OF INDIA AND ANOTHER Vs. PARMADEVI AND OTHERS
|
July 24, 1989 |
UNITED INDIA INSURANCE CO LTD Vs. VIJAYA SINGH
|
January 16, 1989 |
USHADEVI Vs. STATE OF M P
|
December 8, 1989 |
VALLABHDAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 28, 1989 |
VARSINGH Vs. STATE OF M P
|
August 22, 1989 |
VIJAY PRAKASH Vs. JANKIBAI
|
November 8, 1989 |
VIJAY SINGH JADON Vs. STATE OF MADHYA PRADESH
|
January 6, 1989 |
VIKRAMSINGH Vs. COLLECTOR DIST DEWAS
|
September 7, 1989 |
VIMAL KUMAR Vs. STATE OF M P
|
September 28, 1989 |
VIMLA PRADHAN Vs. UNITED COMMERCIAL BANK
|
July 10, 1989 |
VINOD DOSHI Vs. STATE OF MADHYA PRADESH
|
November 20, 1989 |
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
|
April 26, 1989 |
VISHNU PRASAD SHUKIA Vs. STATE OF MADHYA PRADESH
|
March 10, 1989 |
VITHALRAO Vs. GANGARAM
|
January 16, 1989 |
WARRIER V P Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1989 |