ABDEALI (DECEASED) THROUGH L.RS. ZENABBAI AND OTHERS Vs. HAKIMUDDIN SON OF RAJABALI AND OTHERS
|
July 20, 1988 |
ABDUL HAMID Vs. GWALIOR RAYON SILK MFG WVG CO LTD
|
July 30, 1988 |
ABDUL KARIM Vs. HAFIJ MOHAMMAD
|
October 28, 1988 |
Abhilasha Aakansha Welfare Trust Vs. State of M.P.
|
May 2, 1988 |
AJANTA PRINTERS Vs. COMMISSIONER OF SALES TAX
|
January 5, 1988 |
AJITSINGH Vs. BHAGWANLAL MASTER
|
July 30, 1988 |
AMBALAL Vs. STATE OF M P
|
September 22, 1988 |
AMBARAM Vs. STATE OF M P
|
March 12, 1988 |
AMBARAM Vs. STATE OF MADHYA PRADESH
|
June 30, 1988 |
AMBARAM Vs. RESHAMBAI
|
April 15, 1988 |
ANAND AND SONS Vs. COMMISSIONER OF SALES TAX M P
|
April 4, 1988 |
ANAND JAISWAL Vs. DIST MAGISTRATE SHAHDOL M P
|
August 19, 1988 |
Anand Kumar Vs. State of M. P.
|
November 4, 1988 |
ANANT RAO Vs. STATE
|
February 4, 1988 |
ANUPAM SHAHAKARI GRIHA NIRMAN SAMITHI MARYADIT RAIPUR Vs. STATE OF M P
|
August 25, 1988 |
ANUPAMA Vs. LAXMANRAO SAMBHAJIRAO
|
February 23, 1988 |
Arjunlal Vs. State of M.P.
|
July 7, 1988 |
Arun Kumar Vs. State of M.P.
|
September 2, 1988 |
ASHA PRATIBHA KHALKHO Vs. STATE OF MADHYA PRADESH
|
September 29, 1988 |
Ashfaq Ahmad Vs. Nehru Singh
|
August 25, 1988 |
ASHOK KOHLI Vs. PRAKASHCHAND JAIN
|
February 21, 1988 |
ASHOK KUMAR Vs. INDUSTRIAL COURT INDORE
|
August 18, 1988 |
ASHOK KUMAR SABLE Vs. DIVISIONAL MANAGER I O C LTD
|
October 3, 1988 |
AVADHESH MANI MEMA Vs. SAROJ AMITA MEMA
|
September 26, 1988 |
AWADEESH NEMA Vs. STATE
|
September 13, 1988 |
AZIZUNNISHA WD/O MOHD YASIN HYDER Vs. CHANNANLAL KISHAN CHANDRA
|
July 14, 1988 |
BABU LAL SAO Vs. MOOL CHAND JAIN
|
November 21, 1988 |
BABULAL Vs. S
|
December 16, 1988 |
BADRILAL HIRALAL Vs. STATE OF M P
|
April 7, 1988 |
BAHADUR SINGH Vs. PAHALWAN SINGH
|
February 8, 1988 |
BAJARIYA BAI Vs. ASHARAM
|
July 2, 1988 |
Bala Vs. Gopal
|
February 25, 1988 |
BALA DOLA Vs. HEERALAL URAJAN
|
September 30, 1988 |
BANK OF BARODA Vs. CHADDHA AND COMPANY
|
July 7, 1988 |
BANK OF BARODA Vs. M/S. SURENDRA UDYOG AND ANOTHER
|
November 21, 1988 |
BANK OF BARODA Vs. KAILASH CHANDRA AND OTHERS
|
September 7, 1988 |
BANOO E COWASJI LATE Vs. COMMISSIONER OF GIFT TAX
|
September 26, 1988 |
BANWARILAL RAMSWAROOP GOYAL Vs. COMMISSIONER OF SALES TAX
|
August 5, 1988 |
BAPU SINGH Vs. PYARIBAI
|
May 3, 1988 |
BASANTILAL Vs. KUSUMLATA DEVI BHARGAVA & ORS.
|
August 5, 1988 |
BHAGIRATH Vs. SUGRIVRAM AND ORS.
|
July 6, 1988 |
BHAGWAN CLOTH STORES Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1988 |
BHAGWATI BAI Vs. PARAM LAL
|
September 12, 1988 |
BHAGYAWATI BAI Vs. STATE OF MADHYA PRADESH
|
January 25, 1988 |
BHANWARLAL Vs. LEELABAL
|
August 29, 1988 |
BHANWARLAL NAHARJI Vs. SARDAR KABULSINGH
|
October 15, 1988 |
BHANWARLAL RAMSWAROOP GOYAL Vs. COMMISSIONER OF SALES TAX
|
August 4, 1988 |
BHARAT HEAVY ELECTRICALS LABOUR UNION Vs. BHARAT HEAVY ELECTRICALS LTD
|
October 7, 1988 |
BHARAT HEAVY ELECTRICALS LTD Vs. COMMISSIONER OF SALES TAX
|
January 5, 1988 |
BHAROSILAL Vs. SHILADEVI
|
February 2, 1988 |
BHARTI SHRIVASTAVA Vs. JIWAJI UNIVERSITY
|
March 30, 1988 |
BHOPAL SUGAR INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
|
January 5, 1988 |
BISARTI BAI Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
August 18, 1988 |
BODHANLAL RAMDULARE Vs. ADDITIONAL COLLECTOR BILASPUR
|
September 8, 1988 |
BOUVA MOHDHUSSAIN Vs. STATE OF MADHYA PRADESH
|
January 4, 1988 |
BRAJRAJ Vs. DIST MAGISTRATE GWALIOR
|
May 6, 1988 |
BRIJBEHARI Vs. PREM BAI
|
October 11, 1988 |
CEMENT CORPORATION OF INDIA LTD Vs. COMMISSIONER OF SALES TAX M P
|
June 29, 1988 |
CENTRAL BANK OF INDIA Vs. GRAINS AND GUNNY AGENCIES
|
March 8, 1988 |
CENTRAL BANK OF INDIA Vs. SMT. SHASHI KALA SHARMA AND OTHERS
|
July 28, 1988 |
CHANDAN WOOD PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1988 |
CHANDANMAL Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1988 |
CHANDRAPAL SINGH THAKUR Vs. RANCHIBAI
|
August 29, 1988 |
CHANDULAL Vs. STATE OF MADHYA PRADESH
|
January 30, 1988 |
CHETANSWAROOP OMPRAKASH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1988 |
CHHATISGARH H L INDUSTRIES Vs. SPL AREA DEVELOPMENT AUTHORITY
|
July 22, 1988 |
CHHATRAPAL Vs. STATE OF MADHYA PRADESH
|
April 26, 1988 |
CHHOTELAL Vs. REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE
|
October 25, 1988 |
CHOTI BAI Vs. SHARAD KUMAR
|
October 15, 1988 |
CHUNEELA KUMARI W/O. KAMLESH TIWARI Vs. KARUNA SHANKAR TRIVEDI
|
December 25, 1988 |
CINE PRADARSHAK SANGH SAGAR Vs. STATE OF M P
|
July 19, 1988 |
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN AND COMPANY
|
July 14, 1988 |
COMMISSIONER OF INCOME TAX Vs. LUCKY BHARAT GARAGE
|
July 14, 1988 |
COMMISSIONER OF INCOME TAX Vs. COMBINED TRANSPORT COMPANY PRVATE LIMITED
|
July 14, 1988 |
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL WADHWA
|
July 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. PLASTICHEM
|
July 18, 1988 |
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB COMPANY
|
July 1, 1988 |
COMMISSIONER OF INCOME TAX Vs. GANESH SOAP WORKS
|
June 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED
|
February 5, 1988 |
COMMISSIONER OF INCOME TAX Vs. GULAB RAI AND SONS
|
February 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. SHEIKH MUNIR
|
January 4, 1988 |
COMMISSIONER OF INCOME TAX Vs. SHYAMACHARAN GOPICHARAN
|
January 7, 1988 |
COMMISSIONER OF INCOME TAX Vs. RAMDAYAL RAMCHARAN PUROHIT
|
January 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. GWALIOR SUGAR COMPANY PRVATE LIMITED
|
January 15, 1988 |
COMMISSIONER OF INCOME TAX Vs. RAIPUR FLOUR MILLS PRIVATE LIMITED
|
January 12, 1988 |
COMMISSIONER OF INCOME TAX Vs. CHATIA D M INDUSTRY
|
January 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. SHRIVASTAVA N
|
January 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. VIJAY TRANSPORT CO
|
October 6, 1988 |
COMMISSIONER OF INCOME TAX Vs. KANJI BHAI TIVRAJ BHAI
|
November 21, 1988 |
COMMISSIONER OF INCOME TAX Vs. M P AGRO MORARJI FERTILIZERS LIMITED
|
September 20, 1988 |
COMMISSIONER OF INCOME TAX Vs. CAPS AND CAPS
|
September 21, 1988 |
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS CEMENT PRVATE LIMITED
|
September 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. USHARANI BHATIA
|
September 22, 1988 |
COMMISSIONER OF INCOME TAX Vs. PREMIER EXTRACTION PRVATE LIMITED
|
August 4, 1988 |
COMMISSIONER OF INCOME TAX Vs. MAHARAJA LOKENDRA SINGH H H
|
August 2, 1988 |
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRAJI MAHARAJ KA BADA MANDIR
|
August 5, 1988 |
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
|
August 5, 1988 |
COMMISSIONER OF INCOME TAX Vs. VITHAL TEXTILES
|
August 10, 1988 |
COMMISSIONER OF INCOME TAX Vs. DULICHAND BHATIA
|
August 10, 1988 |
COMMISSIONER OF INCOME TAX Vs. DEWAS CHEMICAL AND FERTILIZERS MFG CO
|
August 11, 1988 |
COMMISSIONER OF INCOME TAX Vs. BABULAL JAIN
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. BHARATCHANDRA BHANJDEV
|
December 8, 1988 |
COMMISSIONER OF INCOME TAX Vs. JAYA KUMARI
|
November 30, 1988 |
COMMISSIONER OF INCOME TAX Vs. AMINUDDIN K AND SONS
|
December 7, 1988 |
COMMISSIONER OF INCOME-TAX Vs. K AMINUDDIN AND SONS
|
December 7, 1988 |
COMMISSIONER OF INCOME-TAX Vs. N SHRIVASTAVA
|
January 8, 1988 |
COMMISSIONER OF INCOME-TAX Vs. D M CHATIA INDUSTRY
|
January 8, 1988 |
COMMISSIONER OF SALES TAX Vs. BALAJI COTTON CO
|
February 9, 1988 |
COMMISSIONER OF SALES TAX Vs. INDORE UMBRELLA FACTORY
|
August 5, 1988 |
COMMISSIONER OF SALES TAX Vs. JABALPUR CEMENT PIPE MFG CO
|
August 31, 1988 |
COMMISSIONER OF SALES TAX Vs. HIMALAYA CHATNI BHANDAR
|
August 16, 1988 |
COMMISSIONER OF SALES TAX Vs. SAGARMAL MOTILAL
|
September 22, 1988 |
COMMISSIONER OF SALES TAX Vs. MALWA VANASPTI AND CHEMICALS CO LTD
|
September 21, 1988 |
COMMISSIONER OF SALES TAX Vs. RAJPUTANA MOTORS
|
September 21, 1988 |
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. IRFAN AND COMPANY
|
July 6, 1988 |
COMMISSIONER OF WEALTH TAX Vs. BABULAL AGRAWAL
|
July 11, 1988 |
COMMISSIONER OF WEALTH TAX Vs. H H MAHARANI SHARIMISTHADEVI HOLKAR
|
June 30, 1988 |
COMMISSIONER OF WEALTH TAX Vs. RAM AWATAR
|
January 12, 1988 |
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
|
August 11, 1988 |
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST
|
August 19, 1988 |
COMMISSIONER OF WEALTH TAX Vs. PRAMILABAI
|
August 3, 1988 |
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL
|
December 8, 1988 |
DARSA BAI Vs. GANGAPRASAD
|
March 14, 1988 |
DASHRATH YADAV Vs. SAROJ
|
October 31, 1988 |
DAYAL SINGH Vs. STATE
|
January 6, 1988 |
DEO PRASAD KASHYAP Vs. CHANCELLOR INDIRA GANDHI KRISHI VISHWAVIDYALAYA
|
November 17, 1988 |
DEVJI Vs. ANWARKHAN
|
June 21, 1988 |
DHANNALAL Vs. RAISKHAN
|
July 29, 1988 |
DHANU PRASAD Vs. STATE BANK OF BIKANER & JAIPUR
|
October 25, 1988 |
DHARMRAJ Vs. STATE OF MADYA PRADESH
|
September 14, 1988 |
Dhunna Vs. District Magistrate, Morena
|
May 7, 1988 |
DILIP GIRJA SHANKAR Vs. STATE OF MADHYA PRADESH
|
May 7, 1988 |
DIVISIONAL ENGINEER M P ELECTRICITY BOARD Vs. MANTOBAI
|
July 30, 1988 |
DOLLY Vs. V.P. VERGHESE
|
January 13, 1988 |
DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1988 |
DR. RAKESH RANJAN Vs. DR. ANITA SOOD
|
February 26, 1988 |
DULLAM Vs. TRIVENIBAI
|
September 13, 1988 |
Dwarka Singh Thakur Vs. The Industrial Court, M.P., Indore
|
August 1, 1988 |
E S I CORPN Vs. KAILASHCHANDRA
|
August 12, 1988 |
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX
|
September 13, 1988 |
G.L. Saxena Vs. State of Madhya Pradesh
|
October 3, 1988 |
Gajraj Singh Vs. State of M.P.
|
May 6, 1988 |
GANESHPRASAD JAISWAL Vs. STATE OF M P
|
December 17, 1988 |
GANGABAI Vs. SHIVRAM
|
July 7, 1988 |
GANPATLAL Vs. NANDLAL HASWANI
|
September 12, 1988 |
GAYA PRASAD Vs. STATE OF MADHYA PRADESH
|
July 14, 1988 |
GEETA MANDIR TRUST THROUGH TRUSTEES Vs. RAMCHANDRA AND ORS.
|
August 16, 1988 |
Genda Lal Vs. State of M.P.
|
February 12, 1988 |
GIRJASHANKAR Vs. STATE OF MADHYA PRADESH
|
April 19, 1988 |
GLASS FIBRE TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
January 4, 1988 |
GOPAL PRASAD CHOURASIA Vs. PRABANNA KUMAR SHRIVASTAVA
|
November 26, 1988 |
GOPIKRISHNA KHANDELWAL Vs. DEPUTY CHIEF CONTROLLER
|
September 30, 1988 |
GOTHELAL CHOURASIA Vs. GAJJANSINGH
|
March 15, 1988 |
GULAB CHAND JAIN Vs. MANORAMA JAIN
|
December 16, 1988 |
GULABSINGH Vs. KALPANA BAI
|
July 7, 1988 |
GUMAN Vs. STATE OF MADHYA PRADESH
|
August 12, 1988 |
GUPTA V C Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1988 |
Gurudayal Vs. State of M. P.
|
June 23, 1988 |
GWALINBAI Vs. STATE OF M P
|
November 2, 1988 |
GWALIOR RAYON SILK MFG CO LTD Vs. TEJNATH
|
December 8, 1988 |
GYAN CYCLE STORES Vs. SALES TAX OFFICER SATNA
|
October 28, 1988 |
GYANENDRA PRAKASH BAGESHWAR PRASAD MISHRA Vs. INDORE DEVELOPMENT AUTHORITY INDORE
|
June 30, 1988 |
GYANRAO ALIAS GYANU Vs. SUPERINTENDENT CENTRAL JAIL BHOPAL
|
September 20, 1988 |
HAJI ABDUL SATTAR Vs. M P S M F PRODUCE T AND D CO OP M F LTD
|
May 2, 1988 |
HAKIMUDDIN Vs. ZOHRABAI
|
August 30, 1988 |
HALKAI @ HALKU Vs. MULUA
|
November 15, 1988 |
HAMID RAZA Vs. M.P. WAKF BOARD AND ANOTHER
|
November 30, 1988 |
HARBHAJAN Vs. STATE OF MADHYA PRADESH
|
August 30, 1988 |
HARCHAND SINGH BELI Vs. STATE OF MADHYA PRADESH
|
October 10, 1988 |
HARCHAND SINGH BELI Vs. STATE OF M P
|
October 14, 1988 |
HARDA Vs. STATE OF MADHYA PRADESH
|
September 22, 1988 |
HARI Vs. STATE OF MADHYA PRADESH
|
July 4, 1988 |
Hari Devi Vs. Drishna Devi
|
September 29, 1988 |
HARIKISHAN Vs. KAMLABAI
|
January 21, 1988 |
HARPAL PARWANI Vs. CENTRAL BANK OF INDIA AND OTHERS
|
November 30, 1988 |
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF M P
|
May 6, 1988 |
HARSH WOOD PRODUCTS PVT. LTD. Vs. STATE OF MADHYA PRADESH
|
May 6, 1988 |
HEMLATA THAKUR Vs. GOPAL SINGH
|
August 29, 1988 |
HEMRAJ Vs. STATE INDUSTRIAL COURT
|
October 4, 1988 |
HIMALAYA CHATNI BHANDAR Vs. COMMISSIONER OF SALES TAX
|
August 16, 1988 |
HIND SYNTEX LTD Vs. DEWAS TEXTILE MILLS PVT LTD
|
January 8, 1988 |
HINDUSTAN COMPUTERS LTD Vs. ORIENTAL BUSINESS CONSULTANTS PVT. LTD.
|
February 23, 1988 |
HITKARINI SABHA Vs. D. MAGAL WADI AND OTHERS
|
February 22, 1988 |
IBRAHIM AND ANOTHER Vs. ABID ALI
|
January 31, 1988 |
INDER SINGH MATAPRASAD Vs. STATE OF MADHYA PRADESH
|
September 2, 1988 |
INDERSINGH AHUJA Vs. BALDEO SINGH BHATIA
|
January 30, 1988 |
INDIAN MILLS STORES Vs. COMMISSIONER OF SALES TAX
|
January 11, 1988 |
INDO COPYER PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1988 |
INDORE WIRE CO LTD Vs. KALYANDAS
|
February 29, 1988 |
INDUSINGH Vs. LEELAWATI
|
June 22, 1988 |
IQBAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1988 |
JAGANNATH Vs. HARISINGH
|
April 23, 1988 |
JAGAT NARAIN TIWARI Vs. STATE OF M P
|
January 8, 1988 |
JAGDISH Vs. STATE OF MADHYA PRADESH
|
April 21, 1988 |
JAGDISH CHANDRA AND OTHERS Vs. CHANDRA SHEKHAR SHARMA
|
September 7, 1988 |
JAGDISH CHANDRA MAKHIJA Vs. STATE OF MADHYA PRADESH
|
May 20, 1988 |
JAHAR SINGH Vs. COLLECTOR SHIVPURI
|
February 10, 1988 |
JANARDAN PRASAD SHARMA Vs. STATE OF M P
|
April 29, 1988 |
JAWAHAR LAL Vs. BHOLA PARSAD
|
March 14, 1988 |
JEVIYAR CLEMAN Vs. ASHALATA
|
August 12, 1988 |
Jhamaklal Balmukund Baser Vs. State Transport Authority
|
August 22, 1988 |
JHARULAL Vs. ADDL. MOTOR ACCIDENTS CLAIMS
|
November 4, 1988 |
JIWAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1988 |
JULARAM VERMA Vs. HARBANSLAL CHHABRA
|
August 9, 1988 |
K G ANSARI Vs. S P AGARWAL
|
October 26, 1988 |
K.C. CHECHAMMA Vs. O. GEORGE
|
June 30, 1988 |
KAILASHKUMAR Vs. VII ADDL JUDGE COURT OF DIST JUDGE INDORE
|
December 1, 1988 |
KALANI S R HUF Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1988 |
KALAWATI SAHU Vs. RAMAKANT SAHU
|
November 2, 1988 |
KALIRAM SATNAMI Vs. MOHARDAS SATNAMI
|
September 28, 1988 |
KALPANA INDUSTRIES Vs. COMMISSIONER OF SALES TAX
|
October 6, 1988 |
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
|
June 7, 1988 |
KAMALKISHORE AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1988 |
KAMLABAI AND ANOTHER Vs. CHANDNARAYAN
|
September 23, 1988 |
KANHAIYALAL Vs. ANILKUMAR
|
August 3, 1988 |
KANHAIYALAL THAWARJI Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1988 |
KANHIYALAL MULCHAND Vs. DURGABAI MADANLAL
|
February 11, 1988 |
KARAN SINGH Vs. MANOHARLAL
|
October 31, 1988 |
KARURAM Vs. OMPRAKASH
|
June 30, 1988 |
Kesharbai Vs. Moti
|
November 25, 1988 |
KESHAVCHAND Vs. IMADAD AND OTHERS
|
February 17, 1988 |
KHANDU Vs. LAXMINARAYAN
|
July 5, 1988 |
KIRAN SISODIA Vs. JIWAJI UNIVERSITY GWALIORM P
|
April 19, 1988 |
KIRODIMAL AGRAWAL Vs. STATE OF MADHYA PRADESH
|
June 24, 1988 |
KISHANLAL Vs. PUNJAB NATIONAL BANK AND ANOTHER
|
November 30, 1988 |
KISHANLAL CHHAGANLAL AND CO. Vs. STATE OF M.P. AND ANR.
|
May 7, 1988 |
KISHOREKUMAR Vs. MANIBAI
|
August 23, 1988 |
Krishna Malviya Vs. Rakesh Malviya
|
December 1, 1988 |
KULBIR SINGH Vs. UNION OF LNDIA
|
February 2, 1988 |
KULDEEPSENGH RAMKISHAN Vs. STATE OF MADHYA PRADESH
|
October 12, 1988 |
KUMARI SEEMA SHROTI Vs. RANI DURGAWATI VISHVA VIDYALAYA PACHPEDI JABALPUR
|
September 2, 1988 |
KUNWARJI Vs. STATE OF M.P.
|
August 2, 1988 |
LAGAN SINGH Vs. SUB-DIVISIONAL OFFICER-CUM-THE PRESCRIBED AUTHORITY UNDER M P PANCHAYATS
|
April 30, 1988 |
Lalit Kumar Sharma Vs. Kiran Bala Sharma @ Kirti Sharma
|
January 15, 1988 |
LATE MRS BANOO E COWASJI Vs. COMMISSIONER OF GIFT-TAX
|
September 26, 1988 |
LAXMIKANT Vs. PREMWATI DEVI
|
July 5, 1988 |
LEELABAI Vs. UTTAM CHAND
|
July 6, 1988 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIVDAYAL DASS
|
May 5, 1988 |
M D AWASTHY Vs. STATE OF MADHYA PRADESH
|
August 1, 1988 |
M P ELECTRIC CORPORATION Vs. COMMISSIONER OF SALES TAX
|
August 18, 1988 |
M P STATE MINING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1988 |
M P STATE ROAD TRANSPORT CORPN Vs. BHAGIRAM YADAV
|
May 4, 1988 |
M P STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. NIRMAL KUMAR CHORDIA
|
November 17, 1988 |
M. P. STATE ROAD TRANSPORT CORPORATION Vs. JEEWANTE AND TWO OTHERS
|
December 7, 1988 |
M.P. STATE ROAD TRANPORT Vs. DR. KASHI PRASHAD YADAV
|
August 4, 1988 |
M.P. STATE ROAD TRANSPORT Vs. CHHANIBAI
|
January 5, 1988 |
M.P. STATE ROAD TRANSPORT Vs. IMAN SINGH
|
December 2, 1988 |
M.P. STATE ROAD TRANSPORT CORPORATION Vs. BABULAL AND ANOTHER
|
January 30, 1988 |
MADHU Vs. NARENDRA KUMAR
|
July 28, 1988 |
MADHUKAR Vs. SAMPATRAO T PATRIKAR
|
June 22, 1988 |
MADHYA PRADESH ELECTRICITY BOARD Vs. NATTHOOLAL JOHARMAL
|
January 5, 1988 |
MADHYA PRADESH ELECTRICITY BOARD Vs. BAISAIKHIA
|
August 31, 1988 |
Madhya Pradesh High Court Bar Association Vs. Union of India
|
August 3, 1988 |
MADHYA PRADESH RAJYA SAHAKARI BANK Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1988 |
MADHYA PRADESH STATE ROAD Vs. SHARAD NATHOORAM MAHIMKAR
|
January 15, 1988 |
MADHYA PRADESH STATE ROAD TRANS. CORPN Vs. SUKHIYA BAI
|
March 15, 1988 |
MAGAN Vs. STATE OF M P
|
October 25, 1988 |
MAGDA MARGRATE Vs. SAMUEL
|
October 9, 1988 |
MAHABIR PRASAD GUPTA Vs. STATE OF M P
|
December 3, 1988 |
MAHANT RAMRATANDAS Vs. MAHANT NARAYANDAS
|
March 25, 1988 |
MAHARAJA MARTAND SINGH JU DEO H H Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1988 |
MAHAVEERPRASAD JAIN Vs. COMMISSIONER OF INCOME TAX
|
January 8, 1988 |
MAHESH BADRIPRASAD Vs. MIRUKHAN
|
September 5, 1988 |
Mahesh Kumar Gupta Vs. Collector Shivpuri
|
January 22, 1988 |
MAHILA SAMITI Vs. STATE OF MADHYA PRADESH
|
January 21, 1988 |
MALAIYA BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1988 |
MAMCHAND SHARMA Vs. COLLECTOR OF CUSTOMS AND C E
|
December 1, 1988 |
MANDAKINI VIJAYRAO Vs. VIJAYRAO KRISHNARAO
|
February 25, 1988 |
MANGIBAI Vs. JAGANNATH
|
August 30, 1988 |
MANGILAL Vs. PRAMOD
|
January 8, 1988 |
MANGILAL Vs. STATE OF MADHYA PRADESH
|
February 25, 1988 |
MANKUNWARBAI Vs. KUSUMLATABAI
|
January 21, 1988 |
MANOHAR SINGH Vs. STATE OF M P
|
February 1, 1988 |
MANOJ KUMAR JINDAL Vs. RAVISHANKAR UNIVERSITY RAIPUR
|
April 20, 1988 |
MANSUKHLAL Vs. BHAGWANTIBAI
|
October 29, 1988 |
MEERA BAI Vs. MISHRI LAL
|
July 29, 1988 |
MOHAMMAD IRSHAD Vs. SAMRATHSINGH
|
August 9, 1988 |
MOHAMMAD ISHAQ MOHAMMAD GULAM Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1988 |
MOHANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1988 |
MUKESH KUMAR TIWARI Vs. RANI DURGAWATI VISHWAVIDYALAYA
|
September 13, 1988 |
MUKUT BIHARI Vs. STATE OF M P
|
November 21, 1988 |
MUNICIPAL CORPORATION Vs. HUKUMCHAND MILLS LTD
|
March 12, 1988 |
MUNICIPAL CORPORATION INDORE Vs. RATNAPRABHA DHANDA INDORE
|
September 13, 1988 |
MUNICIPAL CORPORATION, INDORE Vs. BHANWAR LAL
|
September 20, 1988 |
Municipal Corporation, Indore Vs. Ratnaprabha
|
September 6, 1988 |
MUNNALAL CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
September 7, 1988 |
MUNNIBAI Vs. LOKPRAKASH
|
October 12, 1988 |
MUSIC CENTRE MANDSAUR Vs. STATE OF M P
|
August 31, 1988 |
NAGAR PALIKA BHIND Vs. M P STATE ROAD TRANSPORT CORPORATION BHOPAL
|
October 7, 1988 |
NANGA Vs. ANNAPURNABAI AND ANOTHER
|
February 12, 1988 |
NANKA CHIMLIYA Vs. STATE OF MADHYA PRADESH
|
October 27, 1988 |
NARAYAN SINGH Vs. ARJUN DAS GUPTA
|
August 6, 1988 |
NARAYANSINGH Vs. STATE OF MADHYA PRADESH
|
October 26, 1988 |
NARENDRA KUMAR RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1988 |
NASIRUDDIN Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1988 |
NATHABAI (DEAD) THROUGH L.RS. AND ORS. Vs. GANESH SAO AND ORS.
|
March 14, 1988 |
NATHULAL Vs. NATHIBAI
|
October 26, 1988 |
NATHULAL Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1988 |
NATIONAL NEWSPRINT & PAPER MILLS LTD Vs. DIRECTOR OF INSPECTION
|
July 31, 1988 |
NATWAR TRANSPORT CO PVT LTD Vs. R T O and TAX OFFICER JABALPUR
|
August 23, 1988 |
NAV BHARAT AND M P CHRONICLE GROUP OF NEWSPAPERS Vs. KRISHNA SHARAN SHRIVASTAVA
|
February 10, 1988 |
NAV NIRMAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1988 |
NEEMABAI Vs. ARUN KUMAR
|
January 30, 1988 |
Neeraj Jain Vs. State of M.P.
|
September 19, 1988 |
New Bank of India Vs. M/S. Radhakishan
|
July 30, 1988 |
NEW CALCUTTA HARDWARE MART Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1988 |
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRA
|
July 21, 1988 |
NEW INDIA ASSURANCE CO. LTD Vs. NANAK CHAND BEN
|
August 3, 1988 |
NEW INDIA ASSURANCE COMPANY Vs. SIYARAM YADAV
|
September 16, 1988 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BHUKHAN
|
February 15, 1988 |
New Standard Scale Engineering Works Vs. State of M.P.
|
September 14, 1988 |
NIHALKARAN Vs. COMMISSIONER OF WEALTH TAX
|
August 3, 1988 |
NISAR FATIMA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
October 5, 1988 |
NISHIT KUMAR BANERJEE Vs. BANK OF INDIA
|
September 27, 1988 |
NISSAN SPRINGS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1988 |
NOOP SINGH Vs. STATE OF M.P.
|
February 12, 1988 |
ORIENT PAPER MILLS Vs. STATE OF MATHY PRADESH
|
July 14, 1988 |
ORIENTAL FIRE AND GENERAL Vs. MAHILA LOLMA
|
August 2, 1988 |
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. PRAMILA
|
August 10, 1988 |
ORIENTAL FIRE AND GENL INS CO LTD Vs. GAURISHANKAR LOHARIA
|
September 22, 1988 |
ORIENTAL INSURANCE CO. LTD Vs. SHANTI BAI
|
November 18, 1988 |
OSWAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1988 |
P N DUBEY Vs. UNION OF INDIA
|
November 17, 1988 |
P.E. JEMMY Vs. MALTI SHYLET
|
October 31, 1988 |
PANCHAYAT KARMACHARI SANGH Vs. STATE OF M P
|
July 30, 1988 |
PANNALAL GUPTA Vs. CHANDRAWATI GUPTA
|
July 5, 1988 |
PARMA RAMRATAN Vs. STATE OF M P
|
August 19, 1988 |
PARMANANDBHAI PATEL Vs. COMMISSIONER OF WEALTH TAX
|
July 28, 1988 |
PILANI INVESTMENT AND INDUSTRIES CORPORATION LTD Vs. UNION OF INDIA
|
February 2, 1988 |
Pirchand Vs. M.P. Electricity Board Jabalpur
|
July 14, 1988 |
PRAHLAD DAL MILL Vs. SALES TAX OFFICER
|
December 1, 1988 |
PRAHLAD DAS GUPTA Vs. TANEJA BUS SERVICE SHEOPUR
|
March 7, 1988 |
PRAKASH CHAND GAIKWAD Vs. RATNA PRABHA
|
July 22, 1988 |
PRECISION ELECTRICALS AND ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1988 |
PREETPAL SINGH Vs. SATE OF M. P.
|
January 22, 1988 |
PREETPALSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
|
July 22, 1988 |
Prem Chabra Vs. State of M.P.
|
October 27, 1988 |
PREM SHANKER Vs. RATNESH BAI
|
December 13, 1988 |
PREM SINGH ALIAS SUMAN SINGH Vs. STATE OF M P
|
November 22, 1988 |
PREMNARAYAN Vs. STATE OF MADHYA PRADESH
|
December 31, 1988 |
PRINCESS USHA TRUST Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1988 |
PROVIDENT FUND INSPECTOR Vs. RAJKUMAR MILLS LTD
|
August 25, 1988 |
PUNJAB NATIONAL BANK Vs. M/S. MAHAVIR UDYOG AND OTHERS
|
November 16, 1988 |
PURANCHAND PATEL Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1988 |
RACHANA MEHRA Vs. PROFESSIONAL EXAMINATION BOARD
|
September 19, 1988 |
RACHNA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
|
August 4, 1988 |
RADHABAI Vs. ARJUNDAS
|
May 3, 1988 |
RADHAKISHAN Vs. MOHANLAL
|
November 22, 1988 |
RADHAKISHAN DALMIA Vs. NARAYAN
|
August 2, 1988 |
RADHESHYAM Vs. MUNICIPAL COUNCIL
|
September 6, 1988 |
RADHESHYAM CHINTAMAN Vs. EMPLOYEES STATE INSURANCE CORPORATION UJJAIN
|
October 23, 1988 |
RADHESHYAM SHARMA Vs. KUSUM SHARMA
|
September 6, 1988 |
Radhey Shyam Sharma Vs. Chairman, Sewa/Vriha Sahakari Samiti Lashkar, Gwalior
|
January 11, 1988 |
RADHEYSHYAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 28, 1988 |
RAGHUVIR S/O BHANWARLALJI PANDYA Vs. INDUSTRIAL COURT OF M P
|
December 8, 1988 |
RAGHVENDRA SINGH CHOUDHARY Vs. SEEMA BAI
|
February 1, 1988 |
RAJENDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
|
September 20, 1988 |
Rajendra Kumar Vs. Collector, Indore
|
August 9, 1988 |
RAJENDRA SHARMA Vs. STATE OF MADHYA PRADESH
|
October 14, 1988 |
RAJENDRAKUMAR Vs. STATE OF MADHYA PRADESH
|
November 4, 1988 |
Rajesh Kumar Vs. Basantlal
|
August 29, 1988 |
RAJJAN Vs. STATE OF MADHYA PRADESH
|
July 13, 1988 |
RAJKISHORE PANDEY Vs. REWA SIDHI GRAMIN BANK
|
December 14, 1988 |
Rajni Pachori Vs. Kamlesh Pachori
|
January 25, 1988 |
RAM MANOHAR Vs. STATE OF MADHYA PRADESH
|
October 26, 1988 |
RAMAKUMARI UDAILAL KALAL Vs. UDAILAL RATANLAL KALAL
|
March 25, 1988 |
RAMBABU SHARMA Vs. STATE OF M P
|
December 6, 1988 |
RAMCHANDRA BADRI PRASAD GOUR Vs. ASSOCIATED CEMENT CO LTD
|
September 20, 1988 |
RAMESH Vs. CHITRA
|
July 22, 1988 |
RAMESH CHAND AGRAWAL Vs. STATE OF M P
|
August 26, 1988 |
RAMESH KUMAR Vs. KANCHAN ALIAS RAJJI
|
March 15, 1988 |
RAMESHCHANDRA Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1988 |
RAMESHWAR NATH Vs. HARISINGH GOUR VISHWA VIDYALAYA
|
December 16, 1988 |
RAMKISHORE Vs. CHAND
|
September 1, 1988 |
Ramlal Vs. State of M.P.
|
January 5, 1988 |
Ramnarayan Vs. Ramkumari
|
February 12, 1988 |
RAMRATI Vs. RAM KRISHNA
|
September 5, 1988 |
RAMSINGH Vs. ROOPSINGH
|
September 29, 1988 |
RAMSINGH LAXMANSINGH Vs. STATE OF MADHYA PRADESH
|
August 31, 1988 |
RANGLAL Vs. REGISTRAR, PUBLIC TRUSTS, JANJGIR DISTRICT, AND OTHERS
|
November 30, 1988 |
RANI UDAYADEVI PAYAGPUR DEWAS Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1988 |
RASHMI BALA SAXENA Vs. JIWAJI UNIVERSITY GWALIOR
|
September 12, 1988 |
RATNAKAR Vs. HAJI INAYATULLAH
|
August 16, 1988 |
RAVI SHANKAR PANDEY Vs. STATE OF M P
|
February 22, 1988 |
RAVINDRA ROY Vs. BHOPAL UNIVERSITY
|
January 29, 1988 |
Ravindra Roy Vs. The Bhopal University Through Registrar
|
January 21, 1988 |
RAVINDRAKUMAR BHANWARLALJI JAIN Vs. PRAKASHCHAND CHAMPALAL JAIN
|
December 8, 1988 |
REIN INDIA CONSTRUCTION CORP. Vs. V.N. GOVERDHAN AND ANR.
|
August 18, 1988 |
RESHAMLAL BASWAN Vs. BALWANT SINGH JWALASINGH PUNJABI
|
February 2, 1988 |
ROHINI AND ORS. Vs. VISHAKHA
|
July 28, 1988 |
S. MITRA Vs. P.V. SHRINIVASAIYYA
|
December 7, 1988 |
SAIEDA BI WD/O ZAHOOR KHAN Vs. ABDUL KHALIQUE
|
June 22, 1988 |
SAMARDAS Vs. GOVERNMENT OF M.P.
|
July 21, 1988 |
SAMARENDRANATH SENGUPTA Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD
|
November 25, 1988 |
SANJAY KUMAR GOKULPURE Vs. STATE OF M P
|
March 16, 1988 |
SANTOSH Vs. GENERAL MANAGER, M.P.S.R.T.C.
|
October 13, 1988 |
SANTOSH KUMAR JAIN Vs. BANK OF INDIA AND ANOTHER
|
November 24, 1988 |
SARDA BAI Vs. SHABTI LAL
|
August 30, 1988 |
SARITA Vs. UNION OF INDIA
|
August 25, 1988 |
SATNA STONE AND LIME CO LTD Vs. STATE
|
May 7, 1988 |
Satyanarayan Gupta Vs. Mohanlal
|
October 30, 1988 |
SEEMA SHROTI Vs. RANI DURGAWATI VISHVA VIDHYALAYA
|
September 2, 1988 |
SHAKUNTALA SETHI Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1988 |
SHALINI BAI Vs. PANDURANG
|
February 12, 1988 |
SHANKAR LAL JAISWAL Vs. UMA BAI DHANESWARI
|
November 25, 1988 |
SHANKARLAL PRITHVIRAJ Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1988 |
SHANKER LAL AGRAWAL Vs. KANHAIYALAL
|
June 27, 1988 |
SHANTILAL Vs. STATE OF MADHYA PRADESH
|
August 23, 1988 |
SHELLY PRODUCTS Vs. COMMISSIONER OF SALES TAX
|
January 6, 1988 |
SHER MOHAMMED Vs. FOOD INSPECTOR, INDORE MUNICIPAL CORPORATION AND ANOTHER
|
August 31, 1988 |
SHERSINGH Vs. STATE OF MADHYA PRADESH
|
December 16, 1988 |
SHISHUWALA PAL Vs. UNION OF INDIA
|
October 31, 1988 |
SHIV Vs. STATE OF MADHYA PRADESH
|
July 2, 1988 |
SHIV KUMAR FURNITURE MART AND ANR Vs. STATE BANK OF INDIA AND ORS
|
July 5, 1988 |
SHIV PRASAD Vs. M.P. STATE ROAD TRANSPORT
|
February 15, 1988 |
SHIVSAHAY Vs. NANDLAL
|
June 28, 1988 |
SHYAM SUNDER Vs. HUDIBAI
|
July 21, 1988 |
Siroman Singh Chauhan Vs. State of M.P.
|
June 23, 1988 |
SITAB CHAND Vs. DEGDULAL
|
January 25, 1988 |
SITARAM Vs. TULARAM
|
March 23, 1988 |
SIYARAM Vs. STATE OF MADHYA PRADESH
|
February 15, 1988 |
SMT. REETA AND ANOTHER Vs. V.P. VARGHESE, AND ANOTHER
|
November 25, 1988 |
STATE Vs. ASHADEVI
|
May 7, 1988 |
STATE OF M P Vs. VIJAYRAM SINGH
|
July 21, 1988 |
STATE OF M P Vs. M B GHARPURE ENGINEERS AND CONTRACTOR
|
January 14, 1988 |
STATE OF M.P. Vs. JESSOP AND CO. LTD., CAL.
|
August 12, 1988 |
STATE OF M.P. Vs. ADARSH AND ANOTHER
|
October 25, 1988 |
State of M.P. Vs. Toran
|
June 27, 1988 |
STATE OF MADHYA PRADESH Vs. JASWANTPURI
|
January 29, 1988 |
STATE OF MADHYA PRADESH Vs. PANNALAL
|
April 19, 1988 |
STATE OF MADHYA PRADESH Vs. RAM PRAKASH SHARMA
|
October 7, 1988 |
STATE OF MADHYA PRADESH Vs. RAMPRAKASH
|
October 5, 1988 |
STATE OF MADHYA PRADESH Vs. CHINTAMAN
|
August 10, 1988 |
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF SALES TAX
|
July 25, 1988 |
SUBHADRA BAI Vs. HARISHANKAR KACHHI
|
July 20, 1988 |
SUBHASH Vs. STATE OF MADHYA PRADESH
|
May 18, 1988 |
SUDAMABAI Vs. PRATAPSINGH
|
May 5, 1988 |
SUKHLAL BHANWARLAL Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1988 |
SUMANLATA Vs. OMPRAKASH SAINI
|
July 13, 1988 |
SUMERA Vs. MADANLAL
|
October 5, 1988 |
Sunderlal Vs. State of M.P.
|
July 4, 1988 |
SURECHAND Vs. STATE OF M P
|
January 8, 1988 |
SURENDRA KUMAR SAXENA Vs. STATE OF M P
|
February 18, 1988 |
SURENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
July 6, 1988 |
SURESH CHANDRA JAIN Vs. AIJAZ AHMAD SOLAT
|
September 30, 1988 |
SUSHIL KUMAR Vs. LAXMAN
|
June 28, 1988 |
SUSHILA SINGH Vs. VIJAY SANKER SHUKUL
|
September 28, 1988 |
SWAYAM PRAKASH Vs. BADE SAATH OSWAL MARWADI MEWADA PANCHOKI MALKI
|
June 29, 1988 |
TANVEER AQUIL Vs. STATE OF M P
|
November 22, 1988 |
TARACHAND Vs. STATE OF MADHYA PRADESH
|
July 4, 1988 |
TEJKUMAR Vs. SUBHASHCHANDRA
|
August 12, 1988 |
The Administrator, Municipal Council, Damoh Vs. Presing Officer, Labour Court
|
March 2, 1988 |
TIKAM CHAND JAIN Vs. STEEL AUTHORITY OF INDIA LTD
|
February 22, 1988 |
TRIVEDI R J AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 14, 1988 |
TULSIRAM DEWAS Vs. BHAGWAN DEWAS
|
February 15, 1988 |
UCHIT MULYA DUKANDAR SANGH Vs. STATE OF MADHYA PRADESH
|
November 25, 1988 |
UNION BANK OF INDIA Vs. M/S NARENDRA KUMAR TIKAMCHAND
|
October 11, 1988 |
UNION CARBRIDE CORPORAION Vs. UNION OF INDIA
|
April 4, 1988 |
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. NATVARLAL
|
August 10, 1988 |
UNITED INDIA INSURANCE CO. LTD Vs. R.M. SHUKLA
|
July 11, 1988 |
UTTAM SINGH Vs. COLLECTOR PANNA
|
June 28, 1988 |
VANDANA SHARMA Vs. RAM BIHARI SHARMA
|
September 19, 1988 |
VIJAY Vs. STATE OF MADHYA PRADESH
|
September 14, 1988 |
VIJAY KUMAR Vs. INDORE MUNICIPAL CORPORATION
|
July 29, 1988 |
VIJAY KUMAR AND ORS. Vs. DHARAMDAS AND ORS.
|
September 4, 1988 |
VIJAY SINGH Vs. STATE OF M P
|
September 5, 1988 |
VIJAYSHANKAR SHIVNARAYAN Vs. STATE OF MADHYA PRADESH
|
December 8, 1988 |
VIJENDRASINGH Vs. MUJAFFAR HUSSAIN
|
September 22, 1988 |
VIMALCHAND Vs. GYANMALA
|
July 6, 1988 |
VIMLADEVI DURGADAS KATHURIA Vs. GURINDERSINGH NARENDRA SINGH CHOPDA
|
November 30, 1988 |
VISHAM AND COMPANY Vs. ASHOK KUMAR AJAY KUMAR
|
September 7, 1988 |
Vivek Tiwari Vs. The Krishi Upaj Mandi Samiti, Lashkar
|
November 30, 1988 |
W C LTD Vs. COMMISSIONER OF SALES TAX M P
|
January 11, 1988 |