REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K HANDA Vs. UNION OF INDIA	August 19, 1987
A K VERMA Vs. STATE OF M P	April 16, 1987
ABDUL RAHIM Vs. BALURAM	February 6, 1987
ADAT ASSOCIATION DR KATJU MANDI PRANGAN JAORA Vs. STATE OF MADHYA PRADESH	August 11, 1987
Ali Ahmad Vs. State of M.P.	September 14, 1987
ALOK AWASTHI Vs. RAM SHARMA	April 20, 1987
ALOK MITRA EDITOR SATYA KATHA Vs. NARENDRA KUMAR ALIAS NANDA RAI	February 27, 1987
AMARNATH PANDE Vs. STATE OF MADHYA PRADESH	October 14, 1987
AMREEKSINGH Vs. DIST MANAGER INDORE TELEPHONES	April 27, 1987
ANAND PRAKSH DIXIT Vs. MALTI DIXIT	August 18, 1987
ANILKUMAR Vs. STATE	November 23, 1987
ANTAR SINGH Vs. REGISTAR OF CO OP SOC	April 23, 1987
ARJUNLAL THAWAIT Vs. SHASHIKALA	March 9, 1987
ASHISH DIXIT Vs. UNION OF INDIA	August 14, 1987
ASHO JAIN Vs. STATE	March 5, 1987
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH	April 24, 1987
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH	March 24, 1987
ASHOK KUMAR TIWARI Vs. MALTIBAI	September 14, 1987
ASHOKKUMAR Vs. SANGITABAI	October 6, 1987
ASSISTANT ENGINEER MPEB Vs. RAJENDRA SINGH	September 21, 1987
ATAULLAH KHAN Vs. STATE	September 1, 1987
AUTO SALES BOMBAY Vs. ADDITIONAL SALES TAX OFFICER FLYING SQUAD	July 8, 1987
AYODHYA PRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME TAX	September 23, 1987
AYODHYA PRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME-TAX	October 13, 1987
AYODHYAPRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME TAX	January 13, 1987
BABU NAZIR AHMAD Vs. PREMSUKH SHYAMSUKH SONS	January 5, 1987
BABUKHAN Vs. STATE OF MADHYA PRADESH	February 19, 1987
BABULAL AMBARAM Vs. STATE OF M P	January 21, 1987
BABULAL LODHI Vs. STATE OF MADHYA PRADESH	February 10, 1987
BABUSINGH Vs. STATE OF M P	July 4, 1987
BADA SARAFA COTTON ASSOCIATION INDORE Vs. STATE OF M P	June 26, 1987
BADRI Vs. STATE OF MADHYA PRADESH	June 26, 1987
BADRILAL JODHRAJ AND SONS Vs. GIRDHARILAL	July 7, 1987
BADRINARAYAN Vs. STATE OF M P	April 28, 1987
Bagdiram Vs. State of M. P.	August 22, 1987
BALBHADRA Vs. STATE OF M P	April 16, 1987
BALBHADRA Vs. STATE OF M P	April 6, 1987
BALCHAND MALAIYA MANAGING TRUSTEE SINGHAI KARELAL KUNDANLAL TRUST Vs. COMMISSIONER OF SALES TAX	November 7, 1987
BALCHAND MALAIYA NO 1 Vs. COMMISSIONER OF INCOME TAX	November 27, 1987
BALLABHDAS PADDAR Vs. COMMISSIONER OF SALES TAX	November 4, 1987
BALVEER SINGH Vs. KISHANLAL	May 1, 1987
BALVEERSINGH Vs. KISHANLAL	March 27, 1987
BALWANTSINGH Vs. NANDAL	January 5, 1987
BANARAM KRIPLANI Vs. TRIVENILAL SHRIVASTAVA	May 21, 1987
BANKAR Vs. STATE OF M P	November 27, 1987
BARKAT MASIH Vs. SUNITA MASIH	August 27, 1987
BASANTI LAL Vs. LAXMINARAYAN	July 16, 1987
BASTAR OIL MILLS AND INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH	November 18, 1987
BEHARILAL GUPTA Vs. BINOD MILLS LTD	October 1, 1987
BENZMIN Vs. RUNDBHAI	December 7, 1987
BHAGWANDAS AND ANOTHER Vs. DR. DURGA PRASAD ROHAN	March 25, 1987
Bhagwati Prasad Singhal Vs. M.P. High Cour	December 9, 1987
Bhagwati Trading Co. Vs. Krishnadas Bhagchand	July 9, 1987
BHANWAR Vs. STATE OF M P	June 30, 1987
BHANWARLAL Vs. STATE OF MADHYA PRADESH	March 13, 1987
Bhanwarlal Vs. Mahadev Prasad Bhargava	April 24, 1987
BHARAT COMMERCE AND INDUSTRIES LTD Vs. UNION OF INDIA	November 2, 1987
BHAROGI Vs. STATE OF M P	October 15, 1987
BHERAGHAT MINERAL INDUSTRIES Vs. DIVISIONAL DEPUTY COMMISSIONER OF SALES TAX	April 10, 1987
BHOPAL CO OPERATIVE CENTRAL BANK Vs. COMMISSIONER OF INCOME TAX	June 23, 1987
BRAJMOHAN AND OTHERS Vs. NATHULAL	October 15, 1987
BRIJ BHARI SINGH Vs. STATE OF M P	June 30, 1987
BRIJ KISHORE SHARMA Vs. STATE OF MADHYA PRADESH	December 16, 1987
BRIJRAJ KUMAR TANDON Vs. MUNICIPAL COUNCIL NAGOD	August 14, 1987
BUCHAD ALIAS DEVENDRA KUMAR Vs. STATE OF M P	May 1, 1987
CENTRAL CO OP BANK LTD Vs. SHIBBULAL	August 27, 1987
CENTRAL CO OP BANK LTD Vs. BOARD OF REVENUE GWALIOR	August 27, 1987
CHAGAN Vs. STATE OF MADHYA PRADESH	August 11, 1987
CHAITANYA DEV Vs. KAMAL CHITRA BHAVAN	March 23, 1987
CHANDRA SHEKHAR Vs. KRISHI UPAJ MANDI SAMITI SEONI	September 10, 1987
CHHAGANLAL PANCHULAL Vs. COMMISSIONER OF WEALTH TAX	August 12, 1987
CHHATAR SINGH Vs. STATE OF M P	August 27, 1987
CHHOTELAL Vs. STATE OF M P	March 11, 1987
CHIMANLAL VOERCHAND Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX	November 6, 1987
CHORDIA KAVELU UDYOG Vs. STATE OF M P	October 29, 1987
COMMISSIONER OF GIFT TAX Vs. KAMLA DEVI BHANOT	September 10, 1987
COMMISSIONER OF INCOME TAX Vs. HARLAL MANNULAL	September 26, 1987
COMMISSIONER OF INCOME TAX Vs. J P SHRIVASTAVA AND SONS	September 29, 1987
COMMISSIONER OF INCOME TAX Vs. ELEKCHAND JAIN	September 2, 1987
COMMISSIONER OF INCOME TAX Vs. MADHYA PRADESH ANAJ TILHAN VYAPARI MAHASANGH	October 20, 1987
COMMISSIONER OF INCOME TAX Vs. NANHIBAI JAISWAL	October 16, 1987
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE	November 6, 1987
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	November 11, 1987
COMMISSIONER OF INCOME TAX Vs. DURGA JEWELLERS	November 12, 1987
COMMISSIONER OF INCOME TAX Vs. MADHYA BHARAT TYRES	December 3, 1987
COMMISSIONER OF INCOME TAX Vs. KUMAR BROTHERS	March 6, 1987
COMMISSIONER OF INCOME TAX Vs. BHABUTI CONTRACTOR	March 13, 1987
COMMISSIONER OF INCOME TAX Vs. RAJA VIKRAMADITYA SINGH	March 21, 1987
COMMISSIONER OF INCOME TAX Vs. MALHOTRA DAIRY	January 27, 1987
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARYIA CHARITY TRUST	February 5, 1987
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR SETHIA	August 13, 1987
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVELOPMENT CO	August 13, 1987
COMMISSIONER OF INCOME TAX Vs. JAWAHARLAL NAGPAL LATE	August 14, 1987
COMMISSIONER OF INCOME TAX Vs. KUMARI M DUBEY	August 17, 1987
COMMISSIONER OF INCOME TAX Vs. PRINCESS SARLA KUMARI	August 7, 1987
COMMISSIONER OF INCOME TAX Vs. MANORANJAN MOHANTY	August 12, 1987
COMMISSIONER OF INCOME TAX Vs. MAMTA TIWARI	July 17, 1987
COMMISSIONER OF INCOME TAX Vs. RATLAM COAL ASH COMPANY	August 17, 1987
COMMISSIONER OF INCOME TAX Vs. NARBHARAM POPAT BHAI AND SONS	April 25, 1987
COMMISSIONER OF INCOME TAX Vs. PROJECT AUTOMOBILES	June 22, 1987
COMMISSIONER OF INCOME TAX Vs. SOBHAGWANTIBAI	June 25, 1987
COMMISSIONER OF INCOME TAX Vs. ANANDILAL BHAGCHAND	June 27, 1987
COMMISSIONER OF INCOME TAX Vs. MEDIWALA AND COMPANY	July 2, 1987
COMMISSIONER OF INCOME TAX Vs. BHANDARI CAPACITORS PRVATE LIMITED	July 15, 1987
COMMISSIONER OF INCOME TAX Vs. FLOUR AND FOOD LIMITED	July 16, 1987
COMMISSIONER OF SALES TAX Vs. HARIRAM CHOUHAN	July 13, 1987
COMMISSIONER OF SALES TAX Vs. MODERN HARDWARE	August 4, 1987
COMMISSIONER OF SALES TAX Vs. COMMERCIAL AUTOMOBILES	January 27, 1987
COMMISSIONER OF SALES TAX Vs. MUNNULAL BASORELAL JAIN	November 28, 1987
COMMISSIONER OF SALES TAX Vs. MAHAVIR DAL MILLS	October 20, 1987
COMMISSIONER OF SALES TAX Vs. MADHU SUPARI CO	September 1, 1987
COMMISSIONER OF SALES TAX Vs. HUKUMCHAND MILLS LTD	September 4, 1987
COMMISSIONER OF SALES TAX Vs. BHOPAL MOTORS PRIVATE LTD	September 18, 1987
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. MANILAL MANEKJI PVT LTD	January 28, 1987
COMMISSIONER OF SALES TAX, MADHYA PRADESH Vs. SAJJAD HUSSAIN AUTOMOTIVE SERVICE.	January 28, 1987
COMMISSIONER OF WEALTH TAX Vs. RAJA BAHADUR SINGH KASLIWAL	January 22, 1987
COMMISSIONER OF WEALTH TAX Vs. SHRAVAN KUMAR PATEL	September 2, 1987
COMMISSIONER OF WEALTH TAX ADDL Vs. MADANLAL RUNGTA	June 25, 1987
COWASJI AND SONS Vs. COMMISSIONER OF INCOME TAX	January 16, 1987
DACHCHU Vs. STATE OF M P	April 20, 1987
DADAMCHAND Vs. RAMCHARANSINGH	February 4, 1987
DATTAJI RAO Vs. GANGA BAI	September 2, 1987
Daulat Singh Vs. State of M. P.	March 2, 1987
DEEPAK Vs. STATE OF MADHYA PRADESH	July 20, 1987
DEONARAYAN DEOKUMAR PATEL Vs. M P ELECTRICITY BOARD	July 9, 1987
DEORA P U CABNCON MFG CO PVT LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD	December 7, 1987
DEPUTY DIRECTOR SAMBHAGIYA PRAKASHAN KARYALAYA Vs. KAMLABAI	January 5, 1987
DEVI LAL Vs. KANCHANBAI	October 13, 1987
DHANNILAL LABHCHAND Vs. SALES TAX OFFICER	November 27, 1987
DHARAMDAS AGRAWAL Vs. COMMISSIONER OF INCOME TAX	August 25, 1987
DHARAMDAS AGRAWAL Vs. COMMISSIONER OF INCOME TAX	November 16, 1987
DHARIWAL SALES ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	September 21, 1987
DHEER SINGH Vs. STATE OF MADHYA PRADESH	December 11, 1987
DIGAMBER JAIN HITOPADESHINI SABHA Vs. NARENDRA KUMAR BUKHARIA	April 29, 1987
DINESH CHANDRA Vs. STATE	September 4, 1987
DINESH CHANDRA GOYAL Vs. SITABAI GOYAL	March 24, 1987
DIRECTOR GENERAL OF POLICE M P Vs. RAVI SHANKAR VISHVANATH SINGH	July 29, 1987
DURGA PRASAD Vs. RADHABAI	March 23, 1987
DWARKAPRASAD Vs. STATE OF MADHYA PRADESH	February 17, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. HARCHARANSINGH	October 4, 1987
FEROZA MAHBOOB Vs. QAMAR ALI SHAH	March 9, 1987
FIRM CHHUNILAL LAXMAN PRASAD Vs. AGARWAL CO	February 17, 1987
FIRM TRILOKCHAND GARG Vs. STATE OF MADHYA PRADESH	August 24, 1987
G.D. Anklesaria Vs. State of M. P.	April 1, 1987
GAJRA BEVEL GEARS LIMITED Vs. UNION OF INDIA	September 9, 1987
Gambhira Vs. Rajju Raja	July 29, 1987
GANESHRAM Vs. STATE OF M P	September 15, 1987
GANGASINGH Vs. SMT. SARDARBAI	December 7, 1987
GANPATLAL Vs. NARAYAN PRASAD	November 3, 1987
GAYA PRASAD PANDEY Vs. JAGESHWAR PRASAD PANDEY	September 23, 1987
GEETA SHRIVASTAVA Vs. STATE OF MADHYA PRADESH	December 8, 1987
GENERAL FOODS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX	January 22, 1987
GENERAL FOODS PVT LTD Vs. UNION OF INDIA	November 20, 1987
GENERAL MANAGER WORKS STRAW PRODUCTS LTD Vs. MOHD AKHTAR	March 18, 1987
GHANSHYAM DAS Vs. STATE OF MADHYA PRADESH	January 6, 1987
GIRISHCHANDRA Vs. SUSHILABAI	February 9, 1987
GIRISHCHANDRA Vs. SHUSHILABAI	February 4, 1987
GIRJASHANKAR Vs. YASIN	March 3, 1987
GOKUL Vs. STATE OF M P	September 16, 1987
GOPAL Vs. SMT. NIRMALA	July 9, 1987
GOPAL RAM Vs. STATE OF MADHYA PRADESH	February 18, 1987
GORAKH NATH SINGH Vs. HARISINGH GOUR UNIVERSITY	June 25, 1987
GORELAL Vs. STATE OF MADHYA PRASDESH	September 2, 1987
GOTILAL RUNWA SATNAMI Vs. STATE OF MADHYA PRADESH	August 3, 1987
GOVARDHAN LAL Vs. HEMCHAND JAIN AGENT UCO BANK	November 17, 1987
GOVIND SINGH Vs. ASHA DEVI	February 10, 1987
GOVINDRAM SEKSARIA CHARITY TRUST Vs. INCOME TAX OFFICER	February 5, 1987
GRASIM INDUSTRIES LTD Vs. ASSTT COLLECTOR	December 7, 1987
GREEN PARK CO OP HOUSING SOCY LTD Vs. INDORE DEVELOPMENT AUTHORITY	February 7, 1987
GULSHAN RAI JOHAR Vs. COMMISSIONER OF SALES TAX	August 4, 1987
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	June 24, 1987
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 1987
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 11, 1987
GWALIOR RAYON SILK MFG WVG CO LTD Vs. STATE	August 25, 1987
GWALIOR RAYON SILK MFG WVG CO LTD Vs. UNION OF INDIA	December 3, 1987
GWALIOR SUGAR COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 1, 1987
H H MAHARAJA MARTANT SINGH JU-DEO Vs. COMMISSIONER OF INCOME-TAX	October 14, 1987
HABIB NATHU OWNERS OF DIESEL PUMP Vs. STATE	November 18, 1987
HAN SINGH Vs. ANTAR SINGH	March 12, 1987
HARAKCHAND Vs. LATARANI THROUGH L.RS.	March 25, 1987
HARGA KANCHEDI Vs. STATE OF M P	September 10, 1987
HARI OM Vs. STATE OF M P	February 25, 1987
HARI SINGH GOUR Vs. PANKAJ KHARE	September 18, 1987
HARIPRASAD ANANDKUMAR Vs. BOARD OF REVENUE	August 26, 1987
HEMLATA Vs. GYANCHANDRA	March 10, 1987
HEMRAJ SHRIRIPALI PRASAD Vs. RAVI PRAKASH PUJARI	November 17, 1987
HERALD STEPHEN BENSON Vs. STATE OF MADHYA PRADESH	September 16, 1987
HIMMAT SINGH Vs. NIRVACHAN ADHIKARI KANNOD SAHAKARI	July 6, 1987
HINDUSTAN ELECTRO GRAPHITES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 19, 1987
HIRA LAL Vs. STATE OF M.P.	January 22, 1987
HIRA LAL Vs. SHANTI LAL	August 17, 1987
HIRALAL GOPILAL Vs. M P STATE	October 14, 1987
HUKAMCHAND MILLS KARAMCHARI PARASPAR SAHAKARI Vs. STATE OF M P	October 15, 1987
HUKUMAT RAI Vs. VATTUMAL	July 17, 1987
HUKUMCHAND AGARWAL Vs. STATE OF MADHYA PRADESH	April 2, 1987
HUKUMCHAND JAIN Vs. STATE OF M P	March 13, 1987
HUKUMCHAND MILLS LTD Vs. COMMISSIONER OF SALES TAX	July 3, 1987
HUKUMCHAND MILLS LTD Vs. COMMISSIONER OF SALES TAX	August 4, 1987
IGNATIUS JOHN Vs. SURAJBAI	January 29, 1987
INDERMAL NATWARLAL Vs. COMMISSIONER OF INCOME TAX	February 7, 1987
INDORE MUNICIPAL CORPORATION Vs. KISHANLAL ASSODAMAL	March 3, 1987
INDORE MUNICIPAL CORPORATION Vs. KISHAN LAL	February 27, 1987
INDORE MUNICIPAL CORPORATION Vs. KISHANLAL ASSODAMAL AND ANOTHER	February 17, 1987
INDRAJEET SINGH Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES	February 9, 1987
ISHWARDIN MEWALAL Vs. COMMISSIONER OF INCOME TAX	June 27, 1987
ISLAMIA KARIMIA SOCY INDORE Vs. DEVI AHILYA VISHWAVIDYALAYA	September 24, 1987
ITWARI Vs. GURU BACHAN SINGH	December 2, 1987
JABALPUR MUNICIPAL CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	February 13, 1987
JAGDAMBA INDUSTRIES Vs. STATE OF MADHYA PRADESH	November 2, 1987
JAGDISH PRASAD Vs. OMKAR SINGH	November 30, 1987
JAGDISHLAL DHODY Vs. STATE OF M P	March 12, 1987
JAGDISHPRASAD SUKHNANDAN Vs. M P ELECTRICITY BOARD	April 27, 1987
JAHANGIR GULI KHAN Vs. STATE OF MADHYA PRADESH	March 5, 1987
JAHAR SINGH Vs. STATE OF MADHYA PRADESH	July 3, 1987
JALAM SINGH Vs. BASANTI BAI	February 7, 1987
JAMNA PRASAD GUPTA Vs. DEPUTY COMMISSIONER OF SALES TAX	October 15, 1987
JAMNA PRASAD MODI Vs. STATE OF M P	March 24, 1987
JAMNABAI Vs. STATE OF M P	June 4, 1987
JARDARALI Vs. COMMISSIONER OF INCOME TAX	July 13, 1987
JETHURAM AND ANR. Vs. PERMANAND AGARWAL AND ANR.	October 8, 1987
JHAUWA ALIAS JHAUWALAL Vs. STATE OF M P	April 24, 1987
JHAUWA LAL Vs. STATE OF M P	April 23, 1987
JHUMAKLAL SAO Vs. SALES TAX OFFICER	August 17, 1987
JIRAM Vs. STATE OF M P	March 4, 1987
JIWANLAL PATHAK Vs. STATE OF M P	January 20, 1987
JUGALKISHORE CHANDAK Vs. COMMISSIONER OF INCOME TAX	July 4, 1987
JUMMA Vs. BIRJA	July 10, 1987
K P GOVIL Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA	April 15, 1987
K V KRISHNA MURTHY Vs. STATE OF M P	January 6, 1987
K.L. MISHRA Vs. BIHARILAL	September 4, 1987
KALLU Vs. STATE OF MADHYA PRADESH	May 21, 1987
KALLU NOOR MOHAMMAD Vs. SHIVJIRAM JAGANNATH KHATI	January 6, 1987
KALU BABU Vs. STATE OF M P	April 20, 1987
KALURAM GANESHRAM HUF Vs. COMMISSIONER OF INCOME TAX	November 10, 1987
KALURAM GUPTA Vs. ADDITIONAL SALES TAX OFFICER	November 12, 1987
KAMALDHAR BADGAIYAN Vs. MUNICIPAL COUNCIL RAIGARH	October 27, 1987
KAMLA Vs. LAXMI CHAND KUKREJA	November 24, 1987
KAMLASHANKAR Vs. STATE OF MADHYA PRADESH	October 10, 1987
KAMLASHANKAR AND ANOTHER Vs. THE STATE OF M.P. THROUGH POLICE INSPECTOR TRAFFIC POLICE, MANDSAUR	October 6, 1987
KANHAIYALAL Vs. GOVT OF INDIA	June 11, 1987
KANHIRAM RAMGOPAL Vs. COMMISSIONER OF INCOME TAX	July 2, 1987
KANHIYALAL NEMOMAL Vs. BHAGWANDAS GENDIMAL	March 27, 1987
KARYABHARIT EVAM DAINIK VETAN KARMACHARI SANGH BARGI NAGAR Vs. STATE OF M P	April 10, 1987
KASAM Vs. JENABI	January 23, 1987
KASHIRAM Vs. STATE OF M P	November 3, 1987
KASHIRAM RAMGOPAL Vs. COMMISSIONER OF INCOME TAX	March 2, 1987
KASTURI BAI Vs. STATE OF MADHYA PRADESH	September 3, 1987
KEDAR Vs. SAIRA	July 21, 1987
KEDAR NARAIN Vs. MULIBAI AND ANOTHER	December 15, 1987
KESHARBAI Vs. BANK OF BARODA	January 6, 1987
KEVEYAN AND CO Vs. G S BAGEHAL ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX	July 6, 1987
KHANNA SCOOTERS Vs. ASSISTANT SALES TAX OFFICER	October 12, 1987
KIRAN CHAKRAVARTI Vs. KALMVIEER GULATI	February 14, 1987
KISHAN LAL Vs. STATE OF M P	March 6, 1987
KISHORI Vs. CHAIRMAN TRIBAL SERVICE CO OP SOCY LTD	November 20, 1987
KISHORI Vs. GULABKHAN	November 6, 1987
KISHORILAL Vs. MUNICIPAL COUNCIL SAKTI	March 19, 1987
KOTHARI KOL Vs. STATE OF MADHYA PRADESH	February 25, 1987
KRISHI UPAJ MANDI SAMITI Vs. RADHARAMAN AGRAWAL	February 11, 1987
KRISHNA KUMAR DUBEY Vs. STATE OF M P	September 15, 1987
KRISHNA SAHU Vs. STATE OF M P	September 4, 1987
KRISHNA SEWAK Vs. STATE OF M P	December 4, 1987
KUMARI RAJA BAI GORKAR Vs. STATE OF MADHYA PRADESH & ANR.	January 5, 1987
LACHIYABAI Vs. DARSHAN SINGH	December 10, 1987
LAHARAM Vs. MELAN BAI	January 29, 1987
LAIJI Vs. STATE OF MADHYA PRADESH	November 25, 1987
LALA SIRVI Vs. BHURIBAI	January 16, 1987
LALCHAND CHOITHRAM SINDHI Vs. LAXMAN DAS NARAIN DAS SINDHI	November 7, 1987
LALCHANDRA SHYAM SUNDER Vs. COMMISSIONER OF SALES TAX	October 26, 1987
LALJI Vs. STATE	November 25, 1987
LATABAI Vs. RAJENDRA	July 23, 1987
LAXMAN PRASAD LACHHU Vs. STATE BF M P	March 11, 1987
LAXMI Vs. OM PRAKASH SHARMA	February 27, 1987
LAXMI NARAYAN Vs. MADAN MOHAN	April 21, 1987
LEELAN PAI Vs. NANIK CHAND	February 10, 1987
LIYAKAT KHAN Vs. RAFI KHAN BAI	March 3, 1987
LOKENDRA SINGJI MAHARAJA H H Vs. COMMISSIONER OF INCOME TAX	January 14, 1987
M P BADALKAR Vs. SHANTA SAROJINI	March 6, 1987
M P OIL EXTRACTION PVT LTD Vs. STATE OF MADHYA PRADESH	December 4, 1987
M P S R T CORPN Vs. SHYAMKISHOR	January 20, 1987
M P S R T CORPN Vs. INDORE DIVN BUS ASSOCIATION	January 28, 1987
M P S R T CORPN INDORE Vs. CANTONMENT BOARD MHOW	August 25, 1987
M P SHASNADHIN MAHAVIDYALAY SHIKSHAK SANGH SARGUJA Vs. STATE OF M P	July 29, 1987
M P SHOE HOUSE Vs. STATE OF M P	June 26, 1987
M P STATE CO-OPERATIVE PRESS LTD Vs. ADDITIONAL COMMISSIONER OF SALES TAX	November 10, 1987
M V KIBE Vs. COMMISSIONER OF WEALTH TAX	March 13, 1987
M.P. STATE ROAD TRANSPORT Vs. VIRENDRA KUMAR SINGH	December 9, 1987
M.P. STATE ROAD TRANSPORT Vs. SAIFUDDIN	October 14, 1987
MADAN LAL Vs. BHANWARLAL AND OTHERS	February 27, 1987
MADAN MOHAN Vs. GAURI SHANKAR	January 30, 1987
MADANLAL Vs. MITTHULAL SHARMA	April 24, 1987
MADHIYA Vs. RAMESHCHANDRA	January 30, 1987
MADHYA PRADESH AGRICULTURAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	October 14, 1987
MADHYA PRADESH CLASS III EMPLOYEES ASSOCIATION Vs. DIRECTOR OF TECHNICAL EDUCATION BOARD BHOPAL	August 5, 1987
MADHYA PRADESH CO-OPERATIVE MARKETING FEDERATION LTD Vs. UNION OF INDIA	March 13, 1987
MADHYA PRADESH FINANCIAL CORPORATION Vs. GANESH OIL MILL	September 16, 1987
MADHYAM VARGIYA GRIH NIRMAN Vs. VASANTRAO	September 16, 1987
MAHAJAN BROTHERS Vs. COMMISSIONER OF SALES TAX	January 21, 1987
MAHANT MURLIDHAR DAS Vs. RAMACHARAN DAS	July 2, 1987
MAHARAJA MARTANT SINGH JU DEO H H Vs. COMMISSIONER OF INCOME TAX	October 14, 1987
MAHAVIEER SINGH Vs. STATE OF M P	February 23, 1987
MAHENDRA PRATAP HASIJA Vs. UNION OF INDIA	July 3, 1987
MAHESH Vs. STATE OF MADHYA PRADESH	February 25, 1987
MAHESH Vs. STATE OF MADHYA PRADESH	February 10, 1987
MAHESHKUMAR Vs. ADDL COLLECTOR HOSHANGABAD	October 30, 1987
MAHILA RAMDEI Vs. NAND KUMAR	August 14, 1987
MAHNT MADHUSUDAHDAS GURU MAHANT MANMOHANDAS SATY ANRAY AN TEMPLE Vs. STATE OF M P	January 21, 1987
MAHPHOOJ HUSSAIN Vs. KIRAN BANO	June 29, 1987
MAINA SWAMY Vs. STATE OF MADHYA PRADESH	December 10, 1987
MALTI Vs. SUNDER TRANSPORT CO REWA	August 31, 1987
MAMOODKHAN Vs. STATE OF MADHYA PRADESH	July 10, 1987
MANAGER CENTRAL INDIA FLOUR MILLS Vs. MOHD ISHAQ SAGIR	October 30, 1987
Manakchand Vs. Dhanraj	January 5, 1987
MANDSAUR TRANSPORT ASSOCIATION Vs. STATE	December 15, 1987
MANGILAL Vs. M P S R T C BHOPAL	December 7, 1987
MANGILAL Vs. BANGMAL	August 31, 1987
MANGILAL Vs. GITABAI	October 1, 1987
MANGILAL Vs. J P MISHRA RECOVERY OFFICER	March 19, 1987
MANJIT SINGH Vs. STATE OF JAMMU	January 23, 1987
MANOHAR DALAL Vs. STATE OF M P	February 23, 1987
MANORAMADEVI Vs. N.D. PATEL	January 19, 1987
MANORAMADEVI UMRAOMALJI Vs. COMMISSIONER OF GIFT TAX	February 6, 1987
MANSU Vs. STATE OF M P	March 21, 1987
MATHURALAL Vs. STATE OF M P	March 23, 1987
MATHURALAL Vs. STATE OF MADHYA PRADESH	March 13, 1987
MEHTA AND COMPANY Vs. RAGHUNANDAN SINGH	November 13, 1987
MODELLA STEELS AND ALLOYS LTD Vs. UNION OF INDIA	September 9, 1987
MOHAMMAD HANIF BHANU Vs. STATE OF M P	May 11, 1987
MOHANLAL Vs. STATE OF MADHYA PRADESH	November 6, 1987
MOHD SHAFI Vs. BADRUNNISA	October 19, 1987
MONJI KALYANJI Vs. STATE	July 13, 1987
MOOLCHAND ALIAS DEVI Vs. STATE OF M P	March 13, 1987
MOTILAL HARIBALLABH MISHRA AND ANR. Vs. KHILAUNABAI AND ORS.	October 30, 1987
MUKHTIYAR Vs. M.P. STATE ROAD TRANSPORT	August 27, 1987
MUMTAJ KHAN BABUKHAN Vs. STATE OF MADHYA PRADESH	October 5, 1987
MUNICIPAL COUNCIL Vs. M P WAKF BOARD	January 9, 1987
MUNIM CHHAP BIDI AGENCY Vs. SALES TAX OFFICER	October 16, 1987
MUNIYA BAI Vs. STATE	January 14, 1987
MUNNA SINGH Vs. STATE OF MADHYA PRADESH	August 6, 1987
MUNNALAL Vs. STATE OF M P	July 1, 1987
MUNNIBAI Vs. SUBHASH SINGH	November 3, 1987
MUNSHIGIRI Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 8, 1987
MUNSHILAL Vs. SEWARAM	January 15, 1987
MURLIDHAR TAKANDAS SAINANI Vs. BOARD OF REVENUE	July 1, 1987
N R DHANGAR Vs. STATE OF MADHYA PRADESH	November 11, 1987
NAGAR PALIKA PARISHAD BEGAMGANJ Vs. JUDICIAL MAGISTRATE FIRST CLASS BEGAMGANJ	August 18, 1987
NAGAR PALIKA PARLSAD KHILCHIPUR THROUGH FOOD INSPECTOR Vs. RAJENDRA KUMAR	December 17, 1987
NANALAL SOBHAGMAL Vs. UNION OF INDIA	December 7, 1987
NANDKISHORE Vs. DABOLE	October 13, 1987
NANU Vs. HAYATKHAN	September 15, 1987
NARAIN SINGH Vs. STATE OF M P	March 2, 1987
NARENDRA SINGH SENGAR Vs. MALTIDEVI	January 30, 1987
NARENDRAKUMAR Vs. SHAKUBAI	October 27, 1987
Narpat Singh Santokh Singh Vs. Krishna Murari Acharya	April 20, 1987
NASIR MOHAMAD SHAH Vs. M.P. STATE ROAD TRANSPORT	October 19, 1987
NATIONAL INSURANCE CO Vs. CHITRAKALABAI	September 23, 1987
NEKRAM Vs. STATE OF MADHYA PRADESH	July 8, 1987
NEW INDIA ASSURANCE COMPANY Vs. CHAMPA DEVI JAISWAL	October 27, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. VIDHICHAND GUPTA	April 25, 1987
NEW INDIA ASSURANCE COMPANY LTD Vs. KISHORI ASHARAM	April 3, 1987
NIHALKARAN Vs. COMMISSIONER OF WEALTH TAX	August 24, 1987
Niran Vs. State of M.P.	November 24, 1987
NIRMAL LAKHOTIYA Vs. STATE	February 20, 1987
NIRMALDAS JASSUMAL Vs. COMMISSIONER OF INCOME TAX	July 2, 1987
NOOR MOHD Vs. JANNAT BAI	March 19, 1987
O.P. SAXENA Vs. STATE OF MADHYA PRADESH AND OTHERS	December 14, 1987
OM PARKASH Vs. RAMKALI	May 1, 1987
OM PRAKASH Vs. STATE OF M P	November 30, 1987
OM PRAKASH Vs. COLLECTOR GUNA	March 11, 1987
ORIENTAL FIRE AND GENERAL Vs. MEERA BAI	July 30, 1987
OSNAR CHEMICAL (P) LIMITED Vs. SRP WATER PROOFING CONTRACTORS (P) LIMITED	July 22, 1987
P RAJAGOPALAN Vs. BIRLA JUTE	October 7, 1987
PALTASINGH GULABRAI Vs. M P STATE INDUSTRIAL CORP LTD	April 23, 1987
PARMANAND CHOUDHARY Vs. SHUKLA DEVI MISHRA	January 29, 1987
PATEL FAB MACHINERY MANUFACTURERS Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE	September 17, 1987
PATHIK PRODUCTS Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE	November 10, 1987
Pooran Singh Vs. Mangalia	January 28, 1987
PRABHUDAYAL Vs. UNION OF INDIA	February 24, 1987
PRAKASH Vs. STATE OF M P	March 3, 1987
PRAKASH CHAND Vs. KANHAIYALAL	March 18, 1987
PRAKASH TALKIES Vs. DISTRICT EXCISE OFFICER	February 25, 1987
PRATAPI Vs. BALKISHAN	February 9, 1987
PRAVEENCHAND AMBALAL Vs. COMMISSIONER OF INCOME TAX	November 23, 1987
PREM TRADING CO Vs. COMMISSIONER OF INCOME TAX	January 23, 1987
PREMI KIRANBALA CHARLES Vs. FRANK SOLOMAN CHARLES	November 6, 1987
PREMNARAYAN Vs. MANORAMA	March 18, 1987
PREMSUKH CINEMA Vs. COMMISSIONER OF INCOME TAX	February 6, 1987
PUNIYA Vs. KAMAL	October 15, 1987
Punjab National Bank Vs. Juktar Singh	February 7, 1987
PUNJAB SIKH REGULAR MOTOR SERVICE BILASPUR Vs. UNION OF INDIA	July 2, 1987
PURNIMA Vs. SANJEEV SHRIVASTAVA	July 10, 1987
PURSHOTTAM Vs. STATE OF M P	July 2, 1987
PUSHPALATA Vs. HIRALAL SINGH	February 16, 1987
PYARE MIYAN Vs. AMATULLAH BI	February 2, 1987
R C GOEL Vs. STATE OF M P	December 17, 1987
R C PANDEY Vs. STATE OF M P	March 2, 1987
R C RALHAN Vs. STATE OF MADHYA PRADESH	August 12, 1987
RADHA BAI Vs. UMRAO SINGH	October 20, 1987
RADHA KISHAN Vs. BHAGWAN DAS	September 15, 1987
RADHESHYAM Vs. STATE OF MADHYA PRADESH	March 26, 1987
RADHESHYAM PATHAK Vs. STATE OF M P	July 17, 1987
RAGHUNATH Vs. INDORE MUNICIPAL CORPN INDORE	February 4, 1987
RAGHUNATH Vs. SUMAN	February 11, 1987
Rahmat Bai Vs. Rahman	December 14, 1987
RAIGARH JUTE MILLS LTD Vs. COMMISSIONER OF SALES TAX	March 18, 1987
RAJA VIKRAMADITYA SINGH DECD Vs. COMMISSIONER OF INCOME TAX	March 21, 1987
RAJAK Vs. NATIONAL THERMAL POWER CORPN LTD	December 14, 1987
RAJASTHAN COACH BUILDERS (P) LTD Vs. UNION OF INDIA	July 29, 1987
RAJEEV KHANDELWAL Vs. ARUN	July 16, 1987
RAJENDRA SINGH THAKUR Vs. STATE OF M P	December 17, 1987
RAJESH Vs. AWADHESH PRATAP SINGH VISHWAVIDYALAYA	August 14, 1987
Rajkumar Vs. Assistant Commissioner Excise, Ujjain	March 31, 1987
RAJMATA VIJAYARAJE SCINCIA Vs. MAHARAJA MADHAVRAO SCINDIA	October 29, 1987
RAJNI Vs. ASHOK	January 5, 1987
Rajni Pachori Vs. Kamlesh Pachori	November 30, 1987
RAJNI SINGH Vs. SANTOSH SINGH	April 24, 1987
RAJU Vs. STATE OF M.P.	March 3, 1987
RAKESH KUMAR SHARMA Vs. CENTRAL BANK OF INDIA	November 7, 1987
RAM BHAROSE Vs. NEW INDIA INSURANCE COMPANY	July 6, 1987
Ram Gulam Vs. Murlidhar	August 20, 1987
Ram Kishan Vs. Kailash Narayan	February 25, 1987
RAM KUNWAR BAI Vs. HARI SHARMA	April 2, 1987
RAMAKANT Vs. STATE OF M P	April 6, 1987
RAMAKNT RAMSW ARUP SHRIV ASTAVA Vs. STATE OF M P	April 16, 1987
RAMBIHARI Vs. BAIJ NATH SINGH	August 31, 1987
RAMCHAND TARACHAND Vs. DEPUTY COMMISSIONER OF SALES TAX	October 21, 1987
RAMCHANDRA Vs. STATE OF MADHYA PRADESH	July 1, 1987
RAMCHANDRA Vs. RAMCHANDRA AND ANR.	July 10, 1987
RAMCHANDRA MANGILAL Vs. STATE OF M P	June 22, 1987
RAMDAS Vs. BABULAL	October 13, 1987
Ramdas Vs. State of M. P.	September 13, 1987
RAMESH LAL Vs. RANJIT NARAYAN	March 27, 1987
RAMIBAI Vs. SHAMSHER SINGH	March 18, 1987
RAMKISHORI Vs. STATE OF M P	August 14, 1987
RAMKISHORI GUPTA Vs. STATE OF MADHYA PRADESH	August 14, 1987
RAMLAL SATNAMI Vs. STATE OF MADHYA PRADESH	September 11, 1987
RAMSAHAI NATHULAL Vs. COMMISSIONER OF INCOME TAX	September 4, 1987
RAMSWARUP Vs. CITY ADMINISTRATOR OFFICE OF MUNICIPAL CORPN	January 20, 1987
Ranchod Vs. State of M.P.	September 3, 1987
Rashmi Parihar Vs. Gangaram Bandil	December 18, 1987
RATAN LAL Vs. SHEELAL BAI	August 21, 1987
RATANLAL BHIKAMALAL JAISWAL Vs. STATE OF MADHYA PRADESH	October 6, 1987
RATANSI NARAYAN PATEL Vs. COMMISSIONER OF INCOME TAX	July 28, 1987
RAVINDRA Vs. V K PANWAR	October 15, 1987
RAVINDRANATH Vs. PANNA LAL	August 26, 1987
REGAL THEATRE Vs. M P E B RAMPUR	June 26, 1987
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. KIRLOSKAR BROS LTD.	January 30, 1987
RELIABLE ROADWAYS Vs. SALES TAX OFFICER	November 28, 1987
RELIANCE JUTE AND INDUSTRIES LTD. Vs. UNION OF INDIA	November 18, 1987
REV. F.C. JONATHAN AND 11 OTHERS Vs. PRATAP SINGH ZINUS AND 17 OTHERS	March 11, 1987
REVTA Vs. STATE	April 20, 1987
RICKSHAW MALIK SANGH JABALPUR Vs. STATE	October 27, 1987
ROOP KISHORE Vs. DWARKA PRASAD	August 19, 1987
ROOPSINGH Vs. LICENCING AUTHORITY DISTRICT MAGISTRATE	October 19, 1987
RUKMABAI KULMI Vs. RAMLAL	October 30, 1987
S A E INDIA LIMITED Vs. UNION OF INDIA	June 4, 1987
S AVTAR SINGH Vs. STATE OF M P	October 26, 1987
S I BEEDI SAHAKARI SAMITI MARYADIT Vs. MOOL CHAND AND OTHERS	February 23, 1987
SAGAR ANAJ AVAM TILHAN VYAPARI SANGH Vs. KRISHI UPAJ MANDI SAMITI SAGAR	March 21, 1987
SAGAR ART SERVICE NEW DELHI Vs. MUNICIPAL CORPN GWALIOR	September 28, 1987
SAJEDA BANO Vs. MUSHIR MOHAMMAD KHAN	August 27, 1987
SAKATTAR SINGH Vs. RAJ ALIAS RAJRANI	November 7, 1987
SALIM Vs. STATE OF M P	March 3, 1987
SAMA Vs. YUSUF	August 26, 1987
SAMMUN Vs. STATE OF MADHYA PRADESH	July 1, 1987
SANAT KUMAR AGARWAL Vs. NANDINI AGARWAL	December 8, 1987
SANJAY Vs. MISS EVELINE JOBE	January 10, 1987
SANJAY JAIN Vs. STATE	October 27, 1987
SANJAY KUMAR Vs. STATE	September 8, 1987
SANJAY PHADKE Vs. STATE OF M P	February 25, 1987
SANJIV TRAVELS PROP SANJIV KUMAR GUPTA Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR	August 4, 1987
SANTOKH SINGH Vs. STATE OF MADHYA PRADESH	December 14, 1987
SANTOSH BAI WD/O MOBAN LAL AND OTHERS Vs. SURAJMAL S/O RADHA KISHANJI AND OTHERS	November 12, 1987
SANTOSH KUMAR Vs. DHAPUBAI	January 15, 1987
SAODHAN Vs. STATE OF M P	February 27, 1987
SARDAR Vs. STATE OF M P	August 3, 1987
Sardar Khan Vs. State of M. P.	February 7, 1987
SARJO BAI Vs. HARIRAM	February 23, 1987
SAROJ THAREJA Vs. TARABAI	August 12, 1987
SATYANARAYANA SHARMA Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD	September 2, 1987
SATYENDRA PRAKASH Vs. S T A T GWALIOR	July 9, 1987
SAVITRI Vs. LAKHMICHAND	November 17, 1987
SAVITRI BAI Vs. SITA RAM	March 18, 1987
SHAHZADIBAI Vs. BABUKHAN	September 16, 1987
SHAIK MOULALI Vs. STATE OF MADHYA PRADESH	November 16, 1987
SHAKTI BHANDAR Vs. COMMISSIONER OF SALES TAX	August 26, 1987
SHAMSHER KHAN Vs. M.P. ELECTRICITY BOARD	August 24, 1987
Shamsher Khan Vs. M.P. Electricity Board	August 14, 1987
SHANKARLAL Vs. STATE OF M P	March 27, 1987
SHANTILAL JAIN Vs. M L PATIL ADDI COMMISSIONER GWALIOR	November 13, 1987
SHARAD KUMAR Vs. SMT. MANGLA GOTTEE	February 11, 1987
SHARADA SAWANI Vs. STATE OF M P	March 19, 1987
SHARMISTHABAI HOLKAR Vs. COMMISSIONER OF WEALTH TAX	February 7, 1987
SHASTRI BROTHERS Vs. PARWATIBAI JAIN	December 3, 1987
Sheelawanti Vs. State of Madhya Pradesh	December 16, 1987
SHEO PRASAD Vs. STATE OF M P	November 20, 1987
SHIMLA BAI RAMPRASAD BAGHMARE Vs. STATE OF M P	July 27, 1987
SHIVKANT CHOUBEY Vs. CHHOTIBAI ALIAS BADIBAI	February 24, 1987
SHIVNARAYAN Vs. DAULAL	November 13, 1987
SHIVNARAYAN RAMNARAYAN Vs. NAGAR PALIKA PARISHAD	March 12, 1987
SHOBHA KSHIRSAGAR Vs. JANKI KSHIRSAGAR	February 2, 1987
SHYAMBABU Vs. STATE OF MADHYA PRADESH	February 7, 1987
SHYAMLAL NANDA Vs. STATE OF M P	April 13, 1987
SHYAMSINGH Vs. STATE OF MADHYA PRADESH	October 19, 1987
SMT. JUBEDA BAI AND ANOTHER Vs. AKBAR ALI AND OTHERS	December 15, 1987
SOORAJ PRASAD PATHAK Vs. INDORE PREMIER CO OP BANK LTD	April 28, 1987
SORABJI N DUBASH Vs. SURESH DUBASH	January 15, 1987
SPEDRA ENGG CORPN E AND C Vs. STATE OF M P	June 22, 1987
STATE Vs. SARDARMAL	February 16, 1987
STATE BANK OF INDORE Vs. COMMISSIONER OF INCOME TAX	November 6, 1987
STATE OF M P Vs. RAMPRASAD	December 4, 1987
STATE OF M P Vs. PRECONCO INDORE	March 6, 1987
STATE OF M P Vs. RAJMAL	April 24, 1987
State of M. P. Vs. Dayaram	August 5, 1987
State of M. P. Vs. Rameshchandra Sharma	January 30, 1987
State of M.P. Vs. Sumer Singh Sikarwar	August 5, 1987
STATE OF M.P. Vs. LAKHANLAL BINDRAVAN AND CO.	March 12, 1987
STATE OF M.P. Vs. PREM CHAND	October 6, 1987
STATE OF M.P. Vs. JAGDISH CHAND	January 22, 1987
STATE OF M.P. Vs. SWAMI RISHI KUMAR	March 31, 1987
STATE OF MADHYA PRADESH Vs. JAHAVAL SIRATI SAHU	November 28, 1987
STATE OF MADHYA PRADESH Vs. DIWANCHANDRA GUPTA	December 2, 1987
STATE OF MADHYA PRADESH Vs. KAILASH BASUDEO PRASAD TIWARI	September 8, 1987
STATE OF MADHYA PRADESH Vs. VIJAY RAJ KANKARIYA	September 24, 1987
STATE OF MADHYA PRADESH Vs. PANNALAL AND OTHERS	November 3, 1987
STATE OF MADHYA PRADESH Vs. DINESH PRASAD GANGARAM RICHHARIA	August 12, 1987
STATE OF MADHYA PRADESH Vs. PHULCHAND GANPATLAL	March 3, 1987
STATE OF MADHYA PRADESH Vs. HUSSAIN ALIAS HUSSAIN	January 5, 1987
STEEL AUTHORITY OF INDIA Vs. INDUSTRIAL COURT	April 28, 1987
STEEL INGOTS PVT LTD Vs. UNION OF INDIA	September 9, 1987
STEEL INGOTS PVT LTD Vs. UNION OF INDIA	September 7, 1987
STEEL TUBES OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 7, 1987
SUKH LAL Vs. RAM KALI	February 2, 1987
SULTAN KHAN JUGGE KHAN Vs. STATE OF MADHYA PRADESH	October 29, 1987
SUNDERLAL SHIVANA Vs. STATE	August 20, 1987
SUNIL JOHN PETER ISAI Vs. STATE OF MADHYA PRADESH	October 19, 1987
Superintending Engineer, P.W.D. Vs. Ishak Mohammad	August 7, 1987
SURENDER SINGH Vs. BRAHATAKAR PRATHMIK KRISHI SAHAKARI	September 7, 1987
Surendra Pratap Singh Kushwaha Vs. State Bank of Indore	September 15, 1987
SURENDRA SINGH CHAUHAN Vs. MAMTA CHOUHAN	February 10, 1987
SURESH Vs. ANWARKHAN	February 23, 1987
Suresh Singh Vs. State of M.P.	November 25, 1987
SURESHCHANDRA Vs. RAMCHANDRA	July 23, 1987
SURESHSINGH Vs. KAMLESH	January 23, 1987
SUSHILA DEVI Vs. KACHRABAI	September 10, 1987
Sushila Devi Vs. Merulal	September 10, 1987
SYED ANIS Vs. SURJEET SINGH	July 2, 1987
SYED JAFAR ALI Vs. NAVNITDAS	May 21, 1987
TAJEBAI W/O SHAMBHUDAYAL AND OTHERS Vs. NARULAL S/O DEVILAL SHARMA AND OTHERS	November 10, 1987
TARA CHAND ALIAS TAROO Vs. PUNNIBAI	January 29, 1987
TATU Vs. FULABAI AND LALLU NAI	April 25, 1987
TEJU Vs. STATE OF MADHYA PRADESH	January 14, 1987
TEJWALA COMPANY Vs. COMMISSIONER OF SALES TAX	November 18, 1987
THANA Vs. BHAGWANLAL	July 8, 1987
THOMAS TOPPE Vs. STATE OF MADHYA PRADESH AND OTHERS	August 20, 1987
TIMBER MERCHANTS ASSOCIATION INDORE Vs. STATE OF MADHYA PRADESH	September 8, 1987
TOTARAM Vs. STATE OF MADHYA PRADESH	July 21, 1987
TRIVEDI R J HUF Vs. COMMISSIONER OF INCOME TAX	March 3, 1987
TULA RAM Vs. UNION OF INDIA	March 21, 1987
UMA DEVI ALIAS CHHOTI BAI ALIAS SUSHMA Vs. RAM AVTAR TIWARI	February 18, 1987
UNION CARBIDE CORPN Vs. UNION OF INDIA	December 3, 1987
UNION OF INDIA Vs. PRITHIPAL SINGH CO	December 7, 1987
UNITED INDIA INSURANCE CO LTD Vs. ISMAIL	October 12, 1987
UPBHOKTA HITCHINTAK SAMITI Vs. STATE OF M P	July 9, 1987
USHA Vs. VIMAL KUMAR	January 5, 1987
UTTAM SINGH Vs. NATIONAL INSURANCE CO LTD	December 16, 1987
UTTAMCHAND JAIN Vs. COMMISSIONER OF INCOME TAX	August 4, 1987
VALLABHDAS RAMCHANDRA Vs. AYODHYABAI	January 15, 1987
VED PRAKASH M PATEL Vs. COMMISSIONER OF INCOME TAX	June 25, 1987
VESTA Vs. STATE OF M P	September 2, 1987
VIJAY KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH	November 6, 1987
VILAYAT HUSSAIN Vs. UNION OF INDIA	December 17, 1987
VIMAL Vs. MANSHARAM SHARMA	October 19, 1987
VIMALCHAND PRAKASHCHAND Vs. COMMISSIONER OF SALES TAX	June 27, 1987
VINOD KUMAR JAJODIA Vs. BRIJ BHUSHAN AGARWAL	November 30, 1987
VINOK KULKARNI Vs. STATE OF M.P.	December 15, 1987
VIRENDRA KUMAR SAKLECHA Vs. STATE OF MADHYA PRADESH	May 21, 1987
VIRENDRA SAKIECHA Vs. STATE OF MADHYA PRADESH	May 2, 1987
VIVEK KUMAR Vs. KASTURABAI	July 15, 1987
Y B CHATURVEDI Vs. HOPE TEXTILE LTD	October 9, 1987
YOGESHWAR Vs. LAXMINARAYAN AGRAWAL	February 16, 1987

Year 1987 of HIGH COURT OF MADHYA PRADESH

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