AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE Vs. COMMISSIONER OF SALES TAX
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August 3, 1970 |
ALI AHMAD AND SONS Vs. BRIJ KISHORE PATERIA
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September 15, 1970 |
AMALGAMATED COALFIELDS LIMITED Vs. UNION OF INDIA
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February 9, 1970 |
ASBESTOS CEMENT Vs. STATE OF M P
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March 2, 1970 |
BALU DEOCH Vs. FUNDLBAI AMICHAND
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February 16, 1970 |
BALWANTSINGH Vs. COLLECTOR SHIVPURI
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October 19, 1970 |
BANMALI Vs. KANAHIYA
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February 23, 1970 |
BENI PRASAD TANDAN Vs. JABALPUR IMPROVEMENT TRUST
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January 16, 1970 |
BHAGWAN SINGH Vs. COLLECTOR DISTRICT GWALIOR
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October 7, 1970 |
BHAGWANDAS KHANDELWAL Vs. COMMISSIONER OF SALES TAX
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November 13, 1970 |
BHAGWANDAS NANDLAL Vs. CHHAGANLAL BINJOOLAL
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December 15, 1970 |
BHAIRON SINGH VISHWAKARMA Vs. CIVIL SURGEON NARSIMHAPUR
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July 24, 1970 |
BHAIYALAL GIRDHARILAL SHRIVASTAVA Vs. TIKARAM UDAICHAND JAIN
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April 3, 1970 |
BHAWARSINGH Vs. PILABAI
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December 4, 1970 |
BHOTEY Vs. COLLECTOR DIST GWALIOR
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October 7, 1970 |
BIHARILAL SORI Vs. STAE OF M P THROUGH THE SECRETARY P W D GOVT OF M P BHOPAL
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November 25, 1970 |
BINOD MILLS COMPANY LTD UJJAIN Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P
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September 23, 1970 |
BIRDICHAND Vs. LAKHMICHAND
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April 3, 1970 |
BRIJKISHORE Vs. KISHORE SINGH
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April 20, 1970 |
BUDHULAL SHANKARLAL Vs. AN INFANT-CHILD NOT NAMED
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November 18, 1970 |
CALTEX INDIA Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION INDORE
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December 9, 1970 |
CALTEX INDIA LTD Vs. SALES TAX OFFICER RAIPUR
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February 9, 1970 |
CHAMPALAL Vs. STATE OF MADHYA PRADESH
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October 7, 1970 |
CHANDRIKA PRASAD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF COMMUNICATION NEW DELHI
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November 13, 1970 |
COMMISSIONER OF INCOME TAX Vs. PAGODA HOTEL AND RESTAURANT
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November 23, 1970 |
COMMISSIONER OF INCOME TAX Vs. CHHOTELAL KANHAIYALAL
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October 28, 1970 |
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
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March 27, 1970 |
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL M MEHTA
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March 30, 1970 |
COMMISSIONER OF INCOME TAX Vs. SURAJLAL MANNALAL
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March 30, 1970 |
COMMISSIONER OF INCOME TAX Vs. SETH KIRODIMAL CHARITY TRUST
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March 31, 1970 |
COMMISSIONER OF INCOME TAX Vs. KAMLA OIL MILLS
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April 1, 1970 |
COMMISSIONER OF INCOME TAX M P AND NAGPUR Vs. GANESH RICE MILLS
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February 11, 1970 |
COMMISSIONER OF INCOME-TAX M P NAGPUR AND BHANDARA Vs. CHINTAMANRAO BALAJI
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March 9, 1970 |
COMMISSIONER OF INCOME-TAX M P NAGPUR AND BHANDARA Vs. BHOPAL SUGAR INDUSTRIES LTD
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March 27, 1970 |
COMMISSIONER OF SALES TAX Vs. MOHAMMAD RASUL OF PANNA
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March 27, 1970 |
COMMISSIONER OF SALES TAX Vs. BASANTILAL BANARASIDAS
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March 25, 1970 |
COMMISSIONER OF SALES TAX Vs. NEW BHOPAL TEXTILE LIMITED
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April 17, 1970 |
COMMISSIONER OF SALES TAX Vs. HINDUSTAN STEEL LIMITED BHILAI STEEL PROJECT
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April 28, 1970 |
COMMISSIONER OF SALES TAX Vs. PRAKASH GENERAL STORES
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April 21, 1970 |
COMMISSIONER OF SALES TAX M P Vs. BHOPAL DAL AND FLOUR MILLS
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September 11, 1970 |
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
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August 14, 1970 |
DEPUTY REGISTRAR CO OP SOCIETIES BILASPUR DIVISION BILASPUR Vs. NARAYAN PRASAD MISHRA
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December 10, 1970 |
DEVI SHANKER DWIVEDI Vs. VIKRAM UNIVERSITY UJJAIN M P
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October 8, 1970 |
DHARAMPAL BHATIA Vs. B K MISHRA
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August 14, 1970 |
FIRM GANESHRAM HARVILAS Vs. RAMCHANDRA RAO
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January 30, 1970 |
FLORENCE CHAUDHARI Vs. STATE OF M P
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January 5, 1970 |
GAJRAJSINGH Vs. JAGATSINGH
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January 2, 1970 |
GANESH PRASAD AND BABOOLAL AND COMPANY Vs. STATE OF MADHYA PRADESH
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November 2, 1970 |
GANESHRAM Vs. SAVITRI
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October 14, 1970 |
GANGADHAR LALLIRAM Vs. NIRVACHAN ADHAKARI MARKITING SOCIETY VIJAYAPUR
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January 15, 1970 |
GANPATLAL SHARMA Vs. SURYA PRASAD
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July 8, 1970 |
GAYASUDDIN KHAN Vs. GRAM PANCHAYAT TAL
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August 8, 1970 |
Gayasuddin Khan Vs. Gram Panchayat, Village, Tal
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August 18, 1970 |
GIRDHARILAL NANNELAL Vs. COMMISSIONER OF SALES TAX
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March 28, 1970 |
GOVIND PRASAD AGRAWAL Vs. ADMINISTRATOR OF THE CITY OF JABALPUR
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November 6, 1970 |
GULAB DEVI SOHANEY Vs. GOVT OF MADHYA PRADESH
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September 29, 1970 |
GULABCHAND KAPURCHAND JAIN Vs. RUKMANIDEVI
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September 3, 1970 |
GWALIOR AGRICULTURE CO Vs. STATE OF MADHYA PRADESH
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February 6, 1970 |
HAJI ALI MOHAMMAD AND SONS PANNA Vs. HOLARAM
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May 1, 1970 |
HAZARILAL GUPTA Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
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January 5, 1970 |
HINDUSTAN STEEL LIMITED BHILAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL- CUM - LABOUR COURT JABALPUR
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September 2, 1970 |
HIRALAL DEEPCHAND OSWAL Vs. BABU SHIV PRASAD
|
September 18, 1970 |
Indore Zila Sahkari Bhumivikas Bank Maryadit, Indore Vs. Registrar, Cooperative Societies, Indore
|
November 6, 1970 |
JANARDAN RAO Vs. MUNICIPAL COUNCIL SAUSAR
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January 1, 1970 |
JASRAJ MULTAN CHAND Vs. KAMRUDDIN
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December 11, 1970 |
JEEWANLAL CHHOTELAL Vs. KUMARI SHANTA PATHAK
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March 31, 1970 |
JHAMSINGH Vs. PRAFULLACHANDRA TRIVEDI
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December 11, 1970 |
JIWAN PRASAD Vs. MAHASINGH
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September 29, 1970 |
JOHRILAL Vs. STATE OF MADHYA PRADESH
|
September 9, 1970 |
JUNIOR LABOUR INSPECTOR CENTRAL Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
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January 1, 1970 |
K L KOCHAR AND COMPANY Vs. SALES TAX OFFICER
|
December 4, 1970 |
Kalekhan Mohammad Hanif Vs. Union of India
|
October 21, 1970 |
KALLU Vs. MUNNA
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January 20, 1970 |
KANHAN VALLEY COAL CO PRIVATE Vs. STATE OF MADHYA PRADESH
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August 27, 1970 |
KANTI PRASAD GARG Vs. VICE CHANCELLOR JAWAHARLAL NEHRU KRISHI VISHWA
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January 14, 1970 |
KISHOR Vs. STATE OF M P
|
March 2, 1970 |
KRISHNABAI BABULAL MISHRA Vs. LAXMIBAI
|
March 30, 1970 |
KULSEKARAPATNAM HAND MATCH WORKERS CO-OPERATIVE COTTAGE Vs. RADHELAL LALLOOLAL
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September 3, 1970 |
KUMARI KIRAN JAIN Vs. BOARD OF SECONDARY EDUCATION
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November 6, 1970 |
LAKHANLAL Vs. TOWN IMPROVEMENT TRUST
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January 16, 1970 |
LALMAN SHIVNATH Vs. STATE OF MADHYA PRADESH
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April 14, 1970 |
LAXMI CHAND BADRI NARAIN Vs. COMMISSIONER OF SALES TAX M P
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August 10, 1970 |
M P IRRIGATION KARAMCHARI SANGH GWALIOR Vs. STATE OF M P
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January 23, 1970 |
MADANLAL KANHAIYALAL Vs. JAI NARAYAN GENDALAL
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October 26, 1970 |
MADAYA PRADESH STATE RAOD TRANSPORT CORPOROTIN BAIRAGARH BHOPAL Vs. NOTIFIED AREA COMMITTEE
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November 18, 1970 |
MADHYA PRADESH MOTOR KARMACHARI SANGH UJJAIN Vs. M P STATE ROAD TRANSPORT CORPORATION BAIRAGARH
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October 22, 1970 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
October 7, 1970 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
|
July 22, 1970 |
MAHARANI PADMINI KUNWAR BA SAHIBA OF RAJPIPLA Vs. STATE OF MADHYA PRADESH
|
November 9, 1970 |
MAHENDRA SINGH Vs. COLLECTOR GWALIOR
|
October 7, 1970 |
MAKHANIYA Vs. BADRI PRASAD
|
November 27, 1970 |
MALHOTRA V S Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1970 |
MANDAS Vs. MANABAI
|
December 23, 1970 |
MANGAL PRASHAD SOBHARANI Vs. ABDUL HAFIZ MOHAMMAD
|
March 25, 1970 |
MANJI BHIMJI PARMAR Vs. ASSISTANT SALES TAX OFFICER
|
May 2, 1970 |
MANNOOLAL DESHMUKH Vs. N L SHRIVASTAVA
|
November 9, 1970 |
MANOHARLAL VERMA Vs. STATE OF MADHYA PRADESH
|
January 5, 1970 |
MUKUNDILAL Vs. STATE BANK OF INDIA
|
August 4, 1970 |
MUNICIPAL COUNCIL RAIGARH Vs. PAHAWA TRADING CO RAIGARH
|
April 21, 1970 |
N GANUBHAI Vs. MUNICIPAL CORPORATION
|
November 4, 1970 |
NAGAR PALIKA OFFICER Vs. RAJENDRA SINGH SENGER
|
September 14, 1970 |
NANNULAL KISHANLAL Vs. NEW MALWA TRANSPORT CO
|
January 5, 1970 |
NATHURAM MAHAJAN Vs. DISTRICT CO-OPERATIVE BANK LTD SHIVPURI
|
February 11, 1970 |
NORTHERN INDIA INSURANCE CO INDORE Vs. COMMISSIONER FOR WORKMENS COMPENSATION INDORE
|
April 21, 1970 |
Northern India Insurance Co. Branch Indore Vs. Commissioner for Workmens Compensation and Ors.
|
April 28, 1970 |
ORIENT PAPER MILLS LTD Vs. STATE OF MADHYA PRADESH
|
December 24, 1970 |
P G PAUL Vs. UNION OF INDIA
|
February 4, 1970 |
PANCHAM RAMCHARAN Vs. COLLECTOR DIST BHIND
|
October 7, 1970 |
PANCHHOO Vs. MOORATSINGH
|
April 8, 1970 |
PANDIT RAMGULAM CHOUBEY Vs. MAHINDRA KUMAR
|
January 6, 1970 |
PANNALAL UMESH KUMAR Vs. COMMISSIONER OF SALES TAX
|
July 22, 1970 |
PRAM DUTT AHUJA Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1970 |
PRATAPSINGH Vs. STATE OF MADHYA PRADESH
|
September 3, 1970 |
PRETISH CHANDRA DUTTA Vs. UNIVERSITY OF SAUGAR
|
September 24, 1970 |
PYARELAL Vs. STATE OF MADHYA PRADESH
|
November 20, 1970 |
R S SETH GOPIKISAN AGRAWAL AND SONS Vs. C L SHARMA ASSISTANT COMMISSIONER OF SALES TAX
|
October 12, 1970 |
Radha Kishan Vs. Anoop Chand
|
October 14, 1970 |
RADHABAI BHIKAJI Vs. BALURAM DALURAM
|
March 11, 1970 |
RAGHVENDRA SINGH Vs. MARHU
|
August 26, 1970 |
RAJ KUMAR MAHANT Vs. INDRA KUMARI RAJ KUMAR MAHANT
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November 17, 1970 |
RAM KRISHAN DAS Vs. MAHILA SHANKAR PURWALI
|
September 2, 1970 |
RAM RATAN Vs. MATHURA PRASAD
|
September 14, 1970 |
RAMGHANDRA Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
July 18, 1970 |
RAMJILAL Vs. BOARD OF REVENUE M P
|
July 21, 1970 |
RAMLAL PURI Vs. STATE OF MADHYA PRADESH
|
December 24, 1970 |
RAMSWAROOP AGARWAL Vs. POLSON LIMITED BOMBAY
|
April 27, 1970 |
RANI HEMANT KUMARIJI Vs. NEW INDIA ASSURANCE CO LTD
|
July 23, 1970 |
S P SRIVASTAVA NOW KNOWN AS S PRASANNA Vs. STATE OF MADHYA PRADESH
|
April 27, 1970 |
SAGARMAL SPINNING AND WEAVING MILLS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 5, 1970 |
SANTOSHCHANDRA Vs. GYANSUNDARBAI
|
February 25, 1970 |
SETH SUNDERDAS CONTRACTOR Vs. COMMISSIONER OF SALES TAX
|
November 5, 1970 |
SHAIKH MAHBOOB Vs. BARKATULLA
|
February 26, 1970 |
SHARDA PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
August 11, 1970 |
SHEWANTI BHAURAO DONGRE Vs. BHAURAO DAULATRAO DONGRE
|
December 17, 1970 |
SHYAMACHARAN RAGHUBAR PRASAD TIWARI Vs. SHEOJEE BHAI JAIRAM CHATTRI
|
November 4, 1970 |
SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
December 9, 1970 |
SONELAL Vs. STATE OF MADHYA PRADESH
|
September 14, 1970 |
STATE OF MADHYA PRADESH Vs. GOKULPRASAD KALURAM DUB
|
November 24, 1970 |
STATE OF MADHYA PRADESH Vs. FIRM GOPICHAND SARJU PRASAD
|
January 9, 1970 |
STATE OF MADHYA PRADESH Vs. PHODAL HIRA
|
August 28, 1970 |
STATE OF MADHYA PRADESH Vs. F R QURESHI
|
September 3, 1970 |
STATE OF MADHYA PRADESH Vs. KHAN BAHADUR H H D H BHIWANDIWALA AND CO
|
July 30, 1970 |
STEEL WORKERS UNION Vs. CHIEF LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY
|
October 8, 1970 |
SUBHASH CHANDRA SARDARMAL LALWANI Vs. RADHAVALLABH SALIGRAM
|
September 25, 1970 |
SUPREME GENERAL FILMS EXCHANGE PVT LTD Vs. YUVRAJ GOVIND SINGH
|
February 21, 1970 |
SURENDRA MOHAN CHAURASIYA Vs. STATE TRANSPORT APPELLATE AUTHORITY M P GWALIOR
|
January 29, 1970 |
SWADESHI COTTON AND FLOUR MILLS Vs. T S PARASKAR
|
December 14, 1970 |
THAGANI BAI Vs. STATE OF MADHYA PRADESH
|
July 23, 1970 |
TIKAM CHAND LUNIA Vs. RAHIM KHAN ISHAK KHAN
|
April 22, 1970 |
TIKAMCHAND SUALALJI AGRAWAL Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
October 22, 1970 |
UNITED EXCISE Vs. COMMISSIONER OF SALES TAX
|
December 4, 1970 |
VAIDYA SLTARAMJI Vs. SUNDARLAL
|
March 10, 1970 |
VRAJ KUWAR BAI Vs. KUNJBIHARILAL KRISHNACHANDRA
|
October 7, 1970 |
WAINGANGA CLUB Vs. COMMISSIONER OF SALES TAX
|
August 12, 1970 |
Wainganga Club, Balaghat Vs. Commissioner of Sales Tax
|
August 18, 1970 |