Abrar Ahmed Vs. Babulal
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March 9, 1965 |
AGRAWAL BROTHERS Vs. COMMISSIONER OF SALES TAX
|
July 29, 1965 |
AGRICULTURE PRODUSE MARKET COMMITTEE KHURAI Vs. MUNICIPAL COUNCIL KHURAI
|
November 3, 1965 |
AMALGAMATED COALFIELDS LIMITED Vs. STATE OF MADHYA PRADESH
|
December 13, 1965 |
AMARSINGH Vs. ANOPA
|
November 24, 1965 |
ASGHARALI Vs. MOTILAL DAVE PRINTER OF GAGAN GHOSH
|
August 3, 1965 |
ASHIQ MIYAN Vs. STATE OF M P
|
September 4, 1965 |
AULIA BIDI FACTORY Vs. INDUSTRIAL TRIBUNAL
|
December 21, 1965 |
Babulal Bajaj Vs. Collector Damoh
|
February 9, 1965 |
BAJRANGLAL BAJAJ Vs. STATE OF MADHYA PRADESH
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January 5, 1965 |
BALCHAND Vs. INCOME TAX OFFICER
|
September 2, 1965 |
BALDOO Vs. STATE OF M P
|
February 17, 1965 |
BANSILAL Vs. STATE OF MADHYA PRADESH
|
August 31, 1965 |
BHAGWATSARAN AUDHOLIA Vs. CHANCELLOR UNIVERSITY OF JABALPUR
|
October 22, 1965 |
BHINSARIYA Vs. GOWARDHAN MULLU
|
March 19, 1965 |
BHUREKHAN WALIMOHAMMAD KHAN Vs. STATE OF M P
|
May 4, 1965 |
Brahat Nagar Palika Parishad Ratlam Vs. Abdul Rahman
|
May 3, 1965 |
Brijdevi Vs. Manakchand
|
September 22, 1965 |
CAPITAL MULTIPURPOSE CO-OPERATIVE SOCIETY Vs. MADHYA PRADESH STATE ROAD TRANSPORT CO-OPERATIVE
|
November 6, 1965 |
CHANDRA MAULI AWSTHI Vs. POPULAR CO OPERATIVE MARKETING SOCIETY BETUL
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January 12, 1965 |
CHANNULAL MOTILAL Vs. COMMISSIONER OF SALES TAX
|
January 11, 1965 |
CHATRA Vs. BEHARI SINGH
|
September 21, 1965 |
CHHATRADHARILAL GANGARAM SUPEDAR Vs. SHYAMABAI RAMSEWAKLAL AGRAWAL
|
April 30, 1965 |
CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
|
July 24, 1965 |
CHHOTABHAI JETHABHAI PATEL AND CO A FIRM Vs. STATE OF MADHYA PRADESH
|
August 27, 1965 |
CHHOTABHAI JETHABHAI PATEL AND CO. A FIRM Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 27, 1965 |
CHHOTELAL KESHAVRAM Vs. INDUSTRIAL COURT
|
February 9, 1965 |
CHIMA MAHARIYA Vs. STATE
|
April 16, 1965 |
CHINTAMAN WAIJNATH PANDIT Vs. STATE OF M P
|
December 15, 1965 |
CHUNNILAL BALAJI Vs. STATE OF MADHYA PRADESH
|
September 15, 1965 |
COMBINED TRANSPORT SERVICES BILASPUR P Vs. SHRIKRISHNADAS SHAH
|
July 28, 1965 |
COMMISSIONER OF INCOME TAX Vs. SARDAR C S ANGRE
|
April 20, 1965 |
COMMISSIONER OF INCOME TAX Vs. SHRIKISHAN CHANDMAL
|
April 28, 1965 |
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MANNALAL AND COMPANY
|
February 12, 1965 |
COMMISSIONER OF SALES TAX Vs. BALLABHDAS ISHWARDAS
|
April 29, 1965 |
COMMISSIONER OF SALES TAX Vs. CHHOTELAL BHAROSILAL
|
September 3, 1965 |
COMMISSIONER OF SALES TAX Vs. ALLWYN COOPER
|
November 26, 1965 |
COMMISSIONER OF SALES TAX Vs. AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE
|
November 4, 1965 |
COMMISSIONER OF SALES-TAX Vs. MOHANLAL HARPRASAD BIDI MERCHANT
|
September 3, 1965 |
D K RAI Vs. EXCISE COMMISSIONER
|
September 22, 1965 |
DAMUMAL HANDALDAS Vs. SHEVANTIBAI
|
March 16, 1965 |
Daryav Vs. Rakhabdas
|
January 8, 1965 |
DAYABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1965 |
DEWAN SHAMSHER JANG Vs. STATE OF MADHYA PRADESH
|
September 9, 1965 |
DHANIRAM Vs. JANAPAD SABHA
|
March 2, 1965 |
DHEDU SHEORAM Vs. MALHANBAI DHEDU
|
September 28, 1965 |
DRUGS INSPECTOR Vs. CHIMANLAL AND CO
|
March 19, 1965 |
DRUGS INSPECTOR M P Vs. CHIMANLAL AND CO
|
November 8, 1965 |
FIRM MANNOOLAL NANHULAL Vs. UNION OF INDIA
|
April 20, 1965 |
GANESH PRASAD DIXIT Vs. COMMISSIONER OF SALES TAX
|
August 31, 1965 |
GANESHGIR S/O SUKHAGIR Vs. STATE OF MADHYA PRADESH
|
April 23, 1965 |
GANGARAM Vs. STATE OF MADHYA PRADESH
|
August 2, 1965 |
GAYA PRASAD Vs. BHAGWATI
|
August 26, 1965 |
GHISALAL HINDUSINGH NAIK Vs. STATE OF MADHYA PRADESH
|
July 19, 1965 |
GITABAI Vs. FATTOO
|
April 22, 1965 |
GOPAL PRASAD DUBEY Vs. REGISTRAR HIGH COURT OF MADHYA PRADESH
|
April 27, 1965 |
GULAM ABBAS Vs. TIYABALI BHAI
|
March 23, 1965 |
HAFIZ MOHAMMAD ANWAR KHAN Vs. STATE OF MADHYA PRADESH
|
September 3, 1965 |
HARIRAMSINGH Vs. KAMTAPRASAD SHARMA
|
October 29, 1965 |
HARISCHANDRA PATHAK Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 15, 1965 |
HARRIS MINERAL SUPPLY CO Vs. SALIM M MERCHANT
|
April 8, 1965 |
HAZI NAZIR BHAT Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
|
November 6, 1965 |
Holaram Vs. N.K. Pande
|
April 9, 1965 |
IDANDAS MEDICAL PRACTITIONER HARSUD Vs. ELECTION OFFICER GRAM PANCHAYAT ELECTION KHANDWA
|
September 28, 1965 |
INDIAN TRADE AND GENERAL INSURANCE CO Vs. MADHUKAR GOVIND RAO BHAGADE
|
December 23, 1965 |
JAGATSINGH Vs. GANPAT KUNWARJI
|
November 30, 1965 |
KAILASHCHAND RATAN CHAND Vs. GENERAL MANAGER ORDNANCE FACTORY
|
July 15, 1965 |
KAILASHCHANDRA TEJPAL Vs. COMMISSIONER OF INCOME-TAX
|
March 22, 1965 |
Kaluram Vs. Digrilal
|
March 31, 1965 |
KALYANMAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1965 |
Kanakmal Vs. Supervising Officer, Tahsildar, Jaora
|
January 21, 1965 |
KASTURCHAND KEWALCHAND Vs. KAPURCHAND KEWALCHAND
|
April 22, 1965 |
KERODILAL PREMCHAND OF AKALTARA Vs. COMMISSIONER OF INCOME TAX M P
|
April 6, 1965 |
KHEDURAM Vs. SUPETKAUR
|
February 15, 1965 |
KISHORESINGH Vs. BHANWARLAL
|
September 27, 1965 |
KISHORSINGH ANARSINGH Vs. TEJ SINGH DHVANSINGH
|
February 12, 1965 |
KOMAL CHAND Vs. STATE OF MADHYA PRADESH
|
March 23, 1965 |
KUMARI DEEPTI TIWARI Vs. BANWARILAL
|
December 23, 1965 |
KYMORE CEMENT MAZDOOR CONGRESS Vs. INDUSTRIAL COURT
|
October 22, 1965 |
LALJI BHAI KALYANJI Vs. COLLECTOR
|
January 5, 1965 |
LAXMAN PRASAD CHIRONJILAL Vs. BABULAL RAMLAL
|
March 31, 1965 |
LAXMINARAYAN Vs. SHIVANARAYAN
|
April 26, 1965 |
Laxminarayan Vs. Shivnarayan
|
August 23, 1965 |
LAXMINARAYAN RAMNATH Vs. DIRECTOR PANCHAYAT AVAM SAMAJ SEVA M P INDORE
|
September 2, 1965 |
LUCKY BHARAT GARAGE PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY
|
February 9, 1965 |
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF M P
|
October 7, 1965 |
M. P. State Road Transport Corporation Vs. State of M. P.
|
October 7, 1965 |
MADAN MOHAN KUNWAR Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
November 6, 1965 |
MADANLAL HIRALAL Vs. STATE OF M P
|
November 5, 1965 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. R C ROY PODDAR
|
September 28, 1965 |
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
December 13, 1965 |
MAINA BAI Vs. STATE OF M P
|
March 2, 1965 |
MANAKLAL LILA SAO Vs. COLLECTOR SEONI
|
November 23, 1965 |
MANGALCHAND Vs. SALES TAX OFFICER
|
July 22, 1965 |
MANMOHAN MATHUR SUDHIRCHAND MATHUR Vs. ADDL AREA GENERAL MANAGER NATIONAL COAL DEVELOPMENT
|
November 15, 1965 |
MANOHARRAO GANGADHAR RAO Vs. MUNICIPAL COUNCIL
|
December 15, 1965 |
MANORAMA BAI Vs. MANISHANKAR
|
April 29, 1965 |
MAROTI ASTHANKAR Vs. GANGADHAR RAO KHER
|
March 2, 1965 |
MATADIN BHAGWANDAS Vs. COMMISSIONER OF SALES TAX
|
July 15, 1965 |
MISHRA R N Vs. BURN AND CO LTD
|
December 17, 1965 |
MOOLCHAND PATNI Vs. STATE OF M P
|
April 12, 1965 |
MOTILAL OMPRAKASH GENERAL MERCHANT Vs. JAGJIVAN
|
November 17, 1965 |
Municipal Committee, Raipur Vs. Kanhaiyalal
|
November 24, 1965 |
MUNICIPAL COMMITTEE/COUNCIL Vs. MEGHRAJ PHOJRAJ BAGHRECHA
|
February 3, 1965 |
MUNICIPAL COUNCIL Vs. STATE OF MADHYA PRADESH
|
August 26, 1965 |
MUNICIPAL COUNCIL KOTA Vs. STATE OF MADHYA PRADESH
|
January 29, 1965 |
Nandkishore Vs. ParwatibaI
|
November 29, 1965 |
NARAYAN SINGH AMAR SINGH Vs. STATE
|
April 24, 1965 |
NARAYANLAL Vs. STATE OF M P
|
October 13, 1965 |
NARAYANLAL JODHRAJ SINGHAL Vs. STATE OF MADHYA PRADESH
|
October 30, 1965 |
NAVA SAMAJ Vs. CIVIL JUDGE CLASS 1
|
November 2, 1965 |
NAZIR S/O AHMED Vs. STATE OF MADHYA PRADESH
|
March 22, 1965 |
NEMCHAND GULABCHAND Vs. BLOCK DEVELOPMENT OFFICER RETURNING OFFICER
|
February 9, 1965 |
NIRGHINDAS NANDU Vs. GUHADAS CHAMRUDAS
|
February 26, 1965 |
OMPRAKASH MUKHTYARSINGH Vs. STATE OF MADHYA PRADESH
|
January 5, 1965 |
PANNA MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF MADHYA PRADESH
|
August 2, 1965 |
PATNY TRANSPORT PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
|
January 31, 1965 |
PHOOLCHAND Vs. STATE OF MADHYA PRADESH
|
October 20, 1965 |
PRAKASH YADEO RAO GOVARDHAN Vs. PRINCIPAL SHEO BHAGWAN RAMESHWAR PRASAD ARTS COLLEGE
|
February 26, 1965 |
Pravinchand Hathibhai Vs. Shankarlal
|
September 27, 1965 |
PRAYAD PRASAD DUBE Vs. NANHURAM
|
March 5, 1965 |
PREMCHAND JAIN Vs. STATE OF MADHYA PRADESH
|
August 27, 1965 |
RADHA WALLABH Vs. SETH GOPALDAS
|
March 29, 1965 |
Radhaballabh Vs. Gopaldas
|
March 29, 1965 |
Radheshyam Vs. Registrar Public Trusts Narsimhpur
|
July 22, 1965 |
RADHIKABAI Vs. SADHURAM AWATRAI
|
November 25, 1965 |
RADHOMAL Vs. BHAGWANDAS
|
November 26, 1965 |
RAMABAI Vs. SUB-DIVISIONAL OFFICER
|
October 20, 1965 |
Ramcharan Vs. State of M.P.
|
November 11, 1965 |
RAMCHARAN BILLE Vs. MADHYA PRADESH STATE TAD-GUD CO-OPERATIVE
|
February 23, 1965 |
RAMDAYAL KALLOORAM Vs. STATE OF MADHYA PRADESH
|
March 31, 1965 |
RAMGOPAL SATYANARAIN BUS OPERATOR Vs. M P STATE ROAD TRANSPORT CORPORATION
|
November 25, 1965 |
RAMNETRA Vs. DISTRICT SUPERINTENDENT OF POLICE
|
April 21, 1965 |
RAMSINGH GANGARAM Vs. STATE OF M P
|
March 8, 1965 |
RANDHIRSINGH RATANSINGH Vs. SWARUPSINGH
|
April 6, 1965 |
Rrma Bai Vs. Meera Bai
|
April 9, 1965 |
S R KALANI AND CO Vs. C L SHARMA
|
April 27, 1965 |
SADASHIV NATHU Vs. PARUBAI
|
April 30, 1965 |
SADHURAM Vs. STATE
|
April 8, 1965 |
SARDAR NAGENDRA SINGH GARCHA Vs. JAIDEV SATPATHY
|
December 23, 1965 |
SARGUJA RAIGARH MOTOR KARMACHARI SANGH Vs. SARGUJA RAIGARH ROADWAYS PRIVATE LTD
|
July 27, 1965 |
SAROJ KUMARI Vs. STATE OF MADHYA PRADESH
|
December 15, 1965 |
SHANKERLAL CHAUBE Vs. JABALPUR CORPORATION
|
July 20, 1965 |
SHANTABAI ALIAS GOURABAI Vs. TARACHAND
|
April 22, 1965 |
Shantialata Sarkar Vs. Sheolal
|
November 2, 1965 |
SHARDUL SINGH Vs. STATE OF MADHYA PRADESH
|
November 4, 1965 |
SHEIKH MOHAMMAD Vs. DIRECTOR OF AGRICULTURE M P
|
December 20, 1965 |
SHEOKUMAR RAM PRASAD TIWARI Vs. SHIV RANI BAI
|
September 2, 1965 |
Shivkaran Vs. Supervising Officer, Tahsildar Jaora
|
January 21, 1965 |
SHIVKUNWARBAI Vs. STATE
|
November 25, 1965 |
SITARAM SINGH Vs. B L SHORI
|
August 18, 1965 |
SOU RAMABAI Vs. MEERABAI D/O NARAYAN RAO
|
April 9, 1965 |
SOUTH-EASTERN RAILWAY Vs. KARTAR SINGH
|
December 24, 1965 |
State of M.P. Vs. Nandram
|
April 25, 1965 |
STATE OF MADHYA PRADESH Vs. PRANLAL SHANKERLAL THAKKAR
|
December 21, 1965 |
STATE OF MADHYA PRADESH Vs. NARAINDATTA S/O BABULAL
|
August 27, 1965 |
STATE OF MADHYA PRADESH Vs. AMBALAL PREMCHAND
|
September 6, 1965 |
STATE OF MADHYA PRADESH Vs. RAMCHARAN
|
November 11, 1965 |
SUGANDHI Vs. COLLECTOR RAIPUR
|
December 22, 1965 |
SUKHDEO CHUNILAL Vs. GENDALAL SALUKCHAND
|
December 5, 1965 |
SUMATRA BAI Vs. STATE OF MADHYA PRADESH
|
March 29, 1965 |
Tejraj Vs. A.K. Saraswat, Block Development officer Khargone
|
December 3, 1965 |
Teli Panchas, Indore Vs. Municipal Corporation, Indore
|
March 29, 1965 |
Thakur Prasad Vs. Block Development Officer, Lanji
|
February 3, 1965 |
THAKUR PRASAD Vs. V S MEHTA
|
March 3, 1965 |
THAKUR PRASAD Vs. V S MEHTA
|
January 13, 1965 |
THAKURA HIMMATSINGH Vs. BOARD OF REVENUE M P
|
April 16, 1965 |
TIKAMDAS NATHIRMAL Vs. STATE OF MADHYA PRADESH
|
March 2, 1965 |
TUNDILAL Vs. RETURNING OFFICER
|
January 7, 1965 |
UMRI BAI Vs. CHITTAR
|
April 22, 1965 |
UNION OF INDIA Vs. SUMERCHAND JAIN
|
March 23, 1965 |
UNION OF INDIA Vs. IBRAHIM GULABA TOBACCO MERCHANT
|
March 18, 1965 |
UNITED PATEL CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1965 |