|
ABDUL ALIM KHAN ABDUL AZIZ Vs. SAGARMAL BHERAJEE
|
July 19, 1962 |
|
ACHCHELAL S/O LALLULAL LOHAR Vs. JANPADA SABHA
|
September 6, 1962 |
|
AHMAD ABDULLA Vs. AYESHA
|
September 24, 1962 |
|
ALLAHABAD BANK Vs. CHAITRAM CHOUDHARI
|
January 31, 1962 |
|
AMALGMATED COAL FIELDS LTD Vs. COLLECTOR, CHHINDWARA
|
August 26, 1962 |
|
ANAND NARAIN Vs. STATE OF M P
|
November 7, 1962 |
|
ANAND TRANSPORT CO (PRI ) LTD RAIPUR AND ANOTHER Vs. BOARD OF REVENUE M P , GWALIOR AND OTHERS
|
March 26, 1962 |
|
ANANDIBAI Vs. SUNDARABAI
|
September 12, 1962 |
|
ANANDILAL Vs. RAM NARAIN
|
February 9, 1962 |
|
ANANDJL KALYANJI IDOL OF JAIN SHWETAMBAR TEMPLE, UJJAIN Vs. DAULVTSINGH NATHURAMJI KULMI
|
January 31, 1962 |
|
ANANDRAO LAXMANRAO MANDLOI Vs. BOARD OF REVENUE
|
July 30, 1962 |
|
ANTOO DHIMAR, MINOR THROUGH GUARDIAN Vs. JAGATSINGH
|
February 21, 1962 |
|
Antoolal Vs. Chhitarmal
|
May 3, 1962 |
|
ATIKUR RAHMAN Vs. NAIB TAHSILDAR BAIHAR
|
April 10, 1962 |
|
Ayodhya Prasad Vs. Shanti
|
August 7, 1962 |
|
B S LAIL Vs. SARDAR MAL LALWANI
|
August 22, 1962 |
|
BABULAL Vs. DWARKABAI
|
May 4, 1962 |
|
BABURAM Vs. M/S ROSHANLAL SHRI-KRISHNADAS
|
December 19, 1962 |
|
BABURAO Vs. SUSHILA BAI
|
May 4, 1962 |
|
BAHORILAL Vs. KESHAV PRASAD
|
May 4, 1962 |
|
BALCHU Vs. SHEOMANGAL
|
August 20, 1962 |
|
BALKISHAN CHATURVEDI Vs. CHIEF SECRETARY GOVT OF BHOPAL
|
November 14, 1962 |
|
Banspati Mangal Vs. State of M.P.
|
August 10, 1962 |
|
BARNAGAR ELECTRIC SUPPLY AND INDUSTRIAL CO Vs. STATE OF MADHYA PRADESH
|
July 20, 1962 |
|
BATA SHOE CO. (PVT). LTD Vs. MUNICIPAL BOARD, BHOPAL
|
April 25, 1962 |
|
BATTULAL Vs. COMMISSIONER OF SALES TAX
|
May 2, 1962 |
|
BELI HASAN Vs. INDORE MUNICIPAL CORPORATION
|
March 23, 1962 |
|
Bhagwandas Vs. Municipal Committee Damoh
|
December 21, 1962 |
|
BHAGWATINAND Vs. RAMCHANDRA SHIVPRATAP
|
January 23, 1962 |
|
BHAWANILAL Vs. MADANLAL
|
January 20, 1962 |
|
BHAWANILAL LACHCHI RAM Vs. BADRI LAL
|
January 29, 1962 |
|
BHULLI RAM JALAM KOLI Vs. CHHOTELAL
|
March 28, 1962 |
|
BHULLIRAM JALAM Vs. STATE OF MADHYA PRADESH
|
March 28, 1962 |
|
BHUNESHWAR PRASAD Vs. DROPTA BAI
|
December 22, 1962 |
|
BINDWASINI DEVI Vs. NAGAR PALIKA, BHIND
|
April 6, 1962 |
|
BINODIRAM BALCHAND Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1962 |
|
BISMILLA SAB MAHBOOB SAB Vs. HABIB MIYAN AHMAD MIYAN
|
January 19, 1962 |
|
CENTRAL INDIA INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1962 |
|
CENTRAL INDIAN INSURANCE COMPANY LIMITED Vs. INCOME TAX OFFICER
|
April 9, 1962 |
|
CHAUDHARI KANHAIYALAL KESHRIMALJI Vs. SHANKARPRASADJI BABU RAMPRASAD BHARGAVA
|
July 16, 1962 |
|
CHHOTELAL Vs. JAMNADAS
|
March 31, 1962 |
|
CHHOTIBAI Vs. GANESHLAL
|
November 7, 1962 |
|
CHOUGANI M.P Vs. ABDUL AZIM
|
January 11, 1962 |
|
Chunnilal Onkarlal Vs. Vikram Sugar Mills Ltd.
|
March 23, 1962 |
|
CHUNNILAL ONKARMAL Vs. MOHANLAL BALKRISHNA AGARWAL
|
November 26, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. MADANLAL CHHAGANLAL
|
September 7, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. BABULAL NIM
|
March 29, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIKRISHAN CHANDMAL
|
March 23, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
|
March 27, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. NANDLAL BHANDARI AND SONS PRIVATE LIMITED
|
March 13, 1962 |
|
COMMISSIONER OF SALES TAX Vs. MANGILAL RAMESHWAR DAYAL
|
September 13, 1962 |
|
COMMISSIONER OF SALES TAX Vs. LADDUMAL JANGILAL OF DAULATGANJ
|
December 21, 1962 |
|
DALURAM PANNALAL MODI Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
April 5, 1962 |
|
DAMODARDAS NAGORI MOTILAL Vs. RUBBY GENERAL INSURANCE CO LTD
|
September 12, 1962 |
|
Dattatraya Vs. Amirkhan
|
November 21, 1962 |
|
DAULAT RAM PHOOLCHAND Vs. SHRIRAM
|
March 20, 1962 |
|
DAYARAM Vs. KASHIRAM
|
August 27, 1962 |
|
Dayaram Vs. Rent Controlling Authority
|
February 11, 1962 |
|
DEO HANUMANJI Vs. RAM GULAM
|
March 21, 1962 |
|
DEORAO JADHAV Vs. BOARD OF REVENUE
|
December 5, 1962 |
|
DEVI Vs. STATE
|
April 3, 1962 |
|
DHANKAJMAL AND CO. Vs. STATE TRANSPORT APPELLATE AUTHORITY M.P.
|
April 26, 1962 |
|
DULICHAND Vs. NANDIBAI
|
January 19, 1962 |
|
DWARKA PRASAD NAIK Vs. SHYAMA CHARAN NAIK
|
April 25, 1962 |
|
FAZAL DAD ALIAS SARDAR KHAN FATEH ALI Vs. STATE OF M P
|
November 13, 1962 |
|
FIRM BACHHRAJ AMOLAKCHAND Vs. FIRM NANDLAL SITARAM
|
April 7, 1962 |
|
FIRM DAYALAL MEGHJI AND CO Vs. STATE OF MADHYA PRADESH
|
May 2, 1962 |
|
FIRM GOPAL COMPANY Vs. FIRM HAZARILAL COMPANY
|
February 23, 1962 |
|
FIRM GOVIND HANUMANPRASAD OF UJJAIN Vs. SHAMSINGH
|
March 6, 1962 |
|
FIRM JANTA HARDWARE STORES Vs. B S PARIHARASSTT SALES TAX OFFICER
|
April 7, 1962 |
|
GANESH BALKRISHNA Vs. GOVERDHANDAS
|
November 26, 1962 |
|
GANGA PRASAD JAISWAL Vs. CHHOTELAL JAIN
|
August 31, 1962 |
|
Gangadas Vs. Municipal Council, Bhopal
|
November 12, 1962 |
|
GANGARAM Vs. STATE
|
August 10, 1962 |
|
Ganpat Vs. Gendalal
|
April 26, 1962 |
|
GANPATI CHINTAMAN Vs. SHIV RAM DAMODAR
|
January 19, 1962 |
|
GAYAPRASAD Vs. BURHANPUR TAPTI MILLS LTD
|
March 12, 1962 |
|
GENERAL MANAGER M P STATE ROAD TRANSPORT CORPORATION Vs. RADHEY LAL
|
September 27, 1962 |
|
Ghasilal Vs. Inayatali
|
May 3, 1962 |
|
GOKUL PRASAD MOUJILAL BHARAT Vs. LAXMANSINGH MAHASINGH
|
February 16, 1962 |
|
GOPAL RAO Vs. SAMPATRAO
|
January 10, 1962 |
|
GORELAL S/O MUNNALAL Vs. DROPADIBAI
|
March 6, 1962 |
|
GOVIND SHANKAR Vs. STATE OF MADHYA PRADESH
|
September 17, 1962 |
|
GOWARDHAN SHEOCHARAN Vs. GANGABAI
|
August 28, 1962 |
|
GULAB CHAND Vs. KRISHNA BIHARILAL
|
March 7, 1962 |
|
GUTTE S/O RAGHUVAR Vs. PUNNOO S/O KHACHARA KACHHI
|
August 3, 1962 |
|
GWALIOR AND MALWA INDUSTRIES AND ELECTRIC SUPPLY Vs. MADHYA PRADESH ELECTRICITY BOARD
|
August 2, 1962 |
|
GYARSILAL JAGANNATHPRASAD MOR Vs. PANDIT SITACHARAN DUBEY
|
November 15, 1962 |
|
HAKIM SINGH Vs. J.C. MILLS
|
November 15, 1962 |
|
HAKIMUDDIN ABDUL HUSSAIN Vs. GULAM ALI DAUDBHAI
|
October 20, 1962 |
|
HARI NARAIN Vs. JAGRAM
|
March 30, 1962 |
|
HARI NARAIN BUDDHARAM Vs. STATE OF M P
|
March 30, 1962 |
|
HIMMATSINGH Vs. PRATAPSINGH
|
May 3, 1962 |
|
Hindu Singh Vs. Radhabai
|
February 19, 1962 |
|
HLNDUSINGH PHULSINGH THAKUR Vs. RADHABAI
|
March 19, 1962 |
|
HUKAMCHAND AND MUNNALAL COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1962 |
|
IDOL SHRI SHRIJI Vs. CHATURBHAI MANGALBHAI PATEL
|
February 23, 1962 |
|
IN RE : AITOO Vs. STATE
|
August 10, 1962 |
|
IN RE: AMBOO BHAI PATEL Vs. STATE
|
November 7, 1962 |
|
IN RE: BISRAM PUNAU GANDA KOTWAR Vs. STATE
|
November 28, 1962 |
|
INAYAT HUSSAIN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 25, 1962 |
|
J.B. MANGHARAM AND CO. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 9, 1962 |
|
J.C. Mills Ltd. Gwalior Vs. Employees State Insurance Corporation
|
August 6, 1962 |
|
JAGANLAL ANJORDAS Vs. STATE
|
August 31, 1962 |
|
JAGANNATH S/O RAMBUX Vs. BHILU S/O KALU
|
July 26, 1962 |
|
JAMNADAS PARASHRAM Vs. STATE OF MADHYA PRADESH
|
July 27, 1962 |
|
JEEWANCHAND Vs. KALIBAI
|
August 20, 1962 |
|
JIYAJIRAO COTTON MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 17, 1962 |
|
JUGGANKHAN JAMSHANKHAN Vs. STATE
|
May 10, 1962 |
|
KAGLAWAU TEJBHANSINGH Vs. AYODHYA PRASAD KAMTA KACHCHI
|
April 23, 1962 |
|
KALIYANCHAND Vs. KANCHANBAI
|
November 6, 1962 |
|
KALIYANCHAND DEVILAL Vs. KANCHANBAI BUTILAL
|
November 9, 1962 |
|
KALLOO Vs. STATE
|
August 1, 1962 |
|
KALU RAM PANNALAL Vs. V JAGANNATH KALUA
|
February 15, 1962 |
|
KALURAM Vs. STATE OF M P
|
April 30, 1962 |
|
KALUSINGH MOTISINGH Vs. STATE OF M P
|
October 18, 1962 |
|
KALYANMAL MILLS Vs. VOLIMOHAMMED
|
August 7, 1962 |
|
Kalyanmal Mills Ltd. Indore Vs. Hamida
|
August 6, 1962 |
|
KAMANI ENGINEERING CORPORATION Vs. MADHYA PRADESH ELECTRICITY BOARD
|
April 23, 1962 |
|
KANAIYALAL Vs. BHANWARLAL
|
February 23, 1962 |
|
Kanhaiyalal Vs. Shanker Prasad Bhargava
|
July 16, 1962 |
|
Kanhaiyalal Vs. State
|
October 10, 1962 |
|
KANHAIYALAL MANILAL DESAI Vs. YUSUF ALI ALIMOHAMMAD BOHARA
|
January 16, 1962 |
|
KEJABAI Vs. DAYARAM
|
July 26, 1962 |
|
KESARIMAL Vs. BALARAM SHRIRAM
|
September 13, 1962 |
|
KHUSHALCHAND JANKI PRASAD Vs. SHANKAR PANDEY GAYA PRASAD
|
August 10, 1962 |
|
KITTU PARAMLAL Vs. JAMNAPRASAD RAMRATAN
|
March 23, 1962 |
|
KOMALCHAND Vs. STATE
|
May 2, 1962 |
|
KRISHNA KUMAR Vs. STATE OF MADHYA PRADESH
|
August 10, 1962 |
|
KUMARI SUSHMA MEHTA Vs. CENTRAL PROVINCES TRANSPORT SERVICES LTD
|
April 24, 1962 |
|
KUNDANMAL UTTAMCHAND Vs. JWALA PRASAD
|
January 23, 1962 |
|
LACHMANA SINGH Vs. STATE OF M P
|
September 10, 1962 |
|
LAKHAMICHAND MUCHHAL Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1962 |
|
LALCHAND DHANALAL Vs. DHARAMCHAND
|
October 31, 1962 |
|
Lalsingh Vs. State
|
August 17, 1962 |
|
Laxmi Oil Mills (Firm) Vs. Liladhar Chhaganlal (Firm)
|
December 5, 1962 |
|
Laxmichand Vs. Union of India
|
October 25, 1962 |
|
Laxmichand Modi Vs. B.R. Mandal
|
May 3, 1962 |
|
LAXMINARAYAN SAWALRAM Vs. DWARKAPRASAD RUDMAL
|
January 31, 1962 |
|
LOKNATH MISHRA VISHWESHWAR PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
October 16, 1962 |
|
LXMICHAND GULABCHAND Vs. PRESIDENT, MUNICIPAL COMMITTEE, BHANPURA
|
July 27, 1962 |
|
M.P. Transport Company (Priv.) Ltd. Vs. R.T.A. Raipur
|
November 14, 1962 |
|
MADANLAL TIWARI Vs. SUPERINTENDENT AND MANAGER THE BENGAL NAGPUR COTTON
|
October 17, 1962 |
|
Madhavsingh Vs. Ramnarain
|
July 16, 1962 |
|
MAHABIR PRASAD CHANDANLAL Vs. MURARILAL KUNDANLAL
|
March 27, 1962 |
|
MAHADULAL Vs. CHIRONJI LAL
|
May 2, 1962 |
|
MAHAKOSHAL TRANSPORT CO-OPERATIVE SOCIETY Vs. REGIONAL TRANSPORT AUTHORITY
|
May 2, 1962 |
|
MAHANT VAISHNAVADAS Vs. RAMANUJDAS MINOR THROUGH G.A.L. MST. BINODINI
|
February 16, 1962 |
|
MAHENDRA KUMAR P PATEL Vs. STATE OF M P THE SALES-TAX OFFICER M P GOVT GUNA
|
November 16, 1962 |
|
MANNALAL LACCHIRAM AND SONS PRIVATE Vs. GRAM PANCHAYAT SUSARI AND STATE
|
September 4, 1962 |
|
MANOHAR PRASAD MISHRA OF RAIGARH Vs. STATE OF M.P.
|
March 23, 1962 |
|
MAQSOOD ALI Vs. GOVERNMENT OF M.P.
|
April 19, 1962 |
|
MARDANSINGH Vs. STATE OF MADHYA PRADESH
|
August 18, 1962 |
|
MOHAMMAD HANIF Vs. JAHIRUDDIN
|
July 25, 1962 |
|
MOHAMMAD SADIQ Vs. STATE
|
November 1, 1962 |
|
MOHAMMADI BEGUM Vs. ABDUL MAJID
|
January 25, 1962 |
|
MOHAN SINGH LAXMAN SINGHJI RAJPUT Vs. BHAWARLAL NAHTA
|
September 5, 1962 |
|
MOHANLAL DEVILAL Vs. LAXMINARAYAN DHULJI
|
March 5, 1962 |
|
MOHANLAL HARGOVINDAS Vs. STATE OF M P
|
February 19, 1962 |
|
MOHANLAL VISHRAM Vs. COMMISSIONER OF SALES TAX
|
December 14, 1962 |
|
MOHARSAI SUKHALAL Vs. STATE OF MADAYA PRADESH
|
August 27, 1962 |
|
MOTILAL BABULAL SUNAR Vs. RAJARAM MITHAILAL SUNAR
|
January 18, 1962 |
|
MRITUNJAYAPRASAD SHITAL PRASAD SUBHEDAR Vs. STATE OF MADHYA PRADESH THROUGH THE COLLECTOR, HOSHANGABAD
|
February 15, 1962 |
|
Mumtajali Vs. Collector, Sehore
|
August 24, 1962 |
|
MUNICIPAL COUNCIL Vs. INDUSTRIAL COURT
|
October 11, 1962 |
|
MURLIDHAR KISHANGOPAL Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1962 |
|
N P SRIVASTAYA Vs. HARI VINAYAK PATASKAR
|
February 2, 1962 |
|
NAGAR PALIKA SABALGARH Vs. LAXMINARAYAN RAMPARSHAD VAISHYA
|
December 19, 1962 |
|
NANDA DAYARAM JAT Vs. RAJA RAM RAMAJI JAT
|
August 17, 1962 |
|
NARAYANDAS JAWAHARMAL Vs. VISHNU GANESH NAMJOSHI
|
July 21, 1962 |
|
NATHILAL Vs. R G MOGHE
|
April 25, 1962 |
|
NATHU JEORAKHAN Vs. SHEOPAL KUPPA
|
July 31, 1962 |
|
NATHULAL CHHOTELAL SHELLAC FACTORY Vs. DEPUTY COMMISSIONER OF SALES TAX
|
March 14, 1962 |
|
NAZIR BHAI HAJI GHISABHAI Vs. PHOOLCHAND MUNNALAL JAISWAL
|
January 30, 1962 |
|
Nemchand Vs. State of M.P.
|
August 10, 1962 |
|
NEMICHAND CHHOGALAL Vs. REKHCHAND AKHECHAND
|
April 5, 1962 |
|
OMPRAKASH MISHRA Vs. NATIONAL FIRE AND GENERAL INSURANCE CO LTD
|
April 26, 1962 |
|
ONKAR BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
|
February 14, 1962 |
|
ONKARSINGH GULAB SINGH Vs. MEHARBANSINGH AHARSINGH
|
November 23, 1962 |
|
P.T. JOSEPH Vs. STATE
|
July 23, 1962 |
|
PADMAWATI DEVI BHARGAVA Vs. R K KARANJIA
|
April 30, 1962 |
|
PHATTELAL Vs. NANDLAL
|
August 24, 1962 |
|
PODYAMI JOGA Vs. STATE
|
August 31, 1962 |
|
POONA Vs. STATE
|
August 1, 1962 |
|
POONAMCHAND GHASIRAM RATHOD Vs. REGIONAL TRANSPORT AUTHORITYINDORE REGION
|
January 31, 1962 |
|
PRABHAKAR Vs. VIKRAM SUGAR MILLS LTD. ALOTE
|
February 26, 1962 |
|
PRABHAKAR PARASHURAMJI PANDIT Vs. VIKRAM SUGAR MILLS LTD
|
February 28, 1962 |
|
PRABHU RAMCHANDRA BALAI Vs. SUKHA NANDA
|
August 20, 1962 |
|
PRAPHULLACHANDRA Vs. RAJBAI
|
October 10, 1962 |
|
PREM SHANKAR SHARMA Vs. COLLECTOR
|
February 23, 1962 |
|
Premchand Vs. Board of Revenue
|
October 26, 1962 |
|
PURSHATTAM NARAYAN Vs. SUGAN CHAND PANNALAL
|
December 21, 1962 |
|
Putli Bai Vs. Municipal Corp. Gwalior
|
May 3, 1962 |
|
Radhabai Vs. Kamalchand
|
October 18, 1962 |
|
RADHAKISHAN S/O R S NATHULAL Vs. NARAINIBAI
|
January 8, 1962 |
|
RAJAB ALI FARISHTA Vs. COMMISSIONER OF SALES TAX
|
August 24, 1962 |
|
RAMANLAL Vs. MUNICIPAL COMMITTEE PIPARIA
|
April 18, 1962 |
|
RAMBIHARI MISRA Vs. STATE OF M P
|
November 16, 1962 |
|
RAMCHNDRA DEODUTT CHOUBEY Vs. STATE OF MADHYA PRADESH
|
July 23, 1962 |
|
RAMDAS Vs. STATE
|
January 25, 1962 |
|
RAMESHWAR HARNARAIN Vs. BHAGWATIBAI RAMKISHAN
|
February 6, 1962 |
|
RAMESHWAR SINGH Vs. UNION OF INDIA
|
March 5, 1962 |
|
Ramkishan Vs. State
|
May 5, 1962 |
|
RAMKRIPAL SHEOPRASAD Vs. MUNICIPAL COMMITTEE
|
February 9, 1962 |
|
RAMKUNWARBAI Vs. RAMCHANDRA
|
January 23, 1962 |
|
RAMLAL Vs. KANHAIYALAL
|
March 9, 1962 |
|
RAMRATAN BALCHAND Vs. STATE OF MADHYA PRADESH
|
November 12, 1962 |
|
RAMSAHAI SHEDURAM Vs. HARISHCHANDRA DULLCHANDJI
|
March 26, 1962 |
|
Ranbahadur Singh Vs. Board of Revenue
|
August 22, 1962 |
|
RANJITSINGH RAISINGHJI THAKUR Vs. BAPUMIYAN SARDARKHAN
|
February 8, 1962 |
|
RASOOL UDDIN Vs. UDHAM SINGH
|
April 24, 1962 |
|
RATANLAL Vs. FIRM MANGILAL MATHURALAL OF INDORE
|
November 26, 1962 |
|
RATANLAL, MANAGER, SHRI KRISHNADEO WEAVING FACTORY, JABALPUR Vs. DULICHAND HATHIRAM
|
August 10, 1962 |
|
RUSTOMJEE DORABSHA Vs. MANMAL PRABHUDAYAL
|
September 12, 1962 |
|
SAKHARAM Vs. SARDAR MADHAV RAO
|
July 20, 1962 |
|
SAKINABAI Vs. SAKINABAI
|
November 7, 1962 |
|
SARDAR TARA SINGH Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1962 |
|
SARDAR VIJAYSINGH RAO GHORPADE Vs. JEEWAN LAL RAM DAS JAISWAL
|
August 2, 1962 |
|
SETH PAMANDAS SINDHI Vs. STATE OF MADHYA PRADESH
|
April 10, 1962 |
|
SHAKUNTALABAI BABURAO Vs. BABURAO DADUJI MANDILIK
|
April 9, 1962 |
|
SHAMBHUDAYAL Vs. ALIYA BI
|
January 20, 1962 |
|
SHAMSHER ALI Vs. SHIRIN BAI
|
April 26, 1962 |
|
SHEOJIRAM PARMANAND Vs. COMMISSIONER OF SALES TAX
|
September 24, 1962 |
|
SHEOKUMAR SHASHTRI Vs. MUNICIPAL COMMITTEE
|
August 17, 1962 |
|
SHEORAJ SINGH Vs. MUNIA WIFE OF SHEOSARAN SINGH
|
February 7, 1962 |
|
SHEWARAM AND SONS Vs. INDORE MUNICIPAL CORPORATION
|
December 13, 1962 |
|
SHIVAJI OIL MILLS Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
September 12, 1962 |
|
SHRAVAN VASTRALYA Vs. HAR VILAS
|
January 23, 1962 |
|
SHRI DEO HANUMANJI SWAMI THROUGH MOHATMIM PT. MAHENDRA KUMAR SHARMA Vs. RAM GULAM RAGHUNATH CHOUBEY
|
March 27, 1962 |
|
SHYAM SUNDER Vs. SURAJMAL
|
March 2, 1962 |
|
Shyamkishore Vs. State
|
October 5, 1962 |
|
SITABAI NABYA KULMI Vs. TULJABAI TRIMBAK KULMI
|
January 30, 1962 |
|
SIYARAM HANUMAN PRASAD Vs. STATE
|
August 28, 1962 |
|
SOLANKI WORKSHOP Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 10, 1962 |
|
STATE Vs. UMASHANKAR LAXMINARAYAN JAISWAL
|
February 28, 1962 |
|
STATE Vs. MUN COM DAMOH
|
November 14, 1962 |
|
STATE Vs. SWAMI PRASAD
|
August 28, 1962 |
|
STATE Vs. PREMNARAIN
|
August 17, 1962 |
|
State Vs. Gulabkhan
|
May 4, 1962 |
|
State Vs. Bundelkhand Transport Co.
|
October 24, 1962 |
|
STATE OF M P Vs. TULJARAM MANAGING DIRECTOR M P TRANSPORT CO LTD
|
August 18, 1962 |
|
STATE OF MADHYA PRADESH Vs. ABDUL RASHID
|
August 20, 1962 |
|
STATE OF MADHYA PRADESH Vs. RAJA BALBHADRA SINGH
|
May 3, 1962 |
|
STATE OF MADHYA PRADESH Vs. J P CASSAD
|
July 30, 1962 |
|
STATE OF MADHYA PRADESH Vs. MANJI RAGHU
|
November 5, 1962 |
|
STATE OF MADHYA PRADESH Vs. D V PARKHANI
|
September 27, 1962 |
|
STATE OF MADHYA PRADESH Vs. CH JAWAHIRLAL BATAI SAO
|
January 11, 1962 |
|
SUBE Vs. STATE
|
June 3, 1962 |
|
Sube Tunde Kachi Vs. State
|
April 3, 1962 |
|
SUKHDEO CHUNNILAL Vs. GENDALAL SALUKCHAND
|
December 5, 1962 |
|
SUNDERLAL Vs. STATE
|
December 11, 1962 |
|
SURAJMAL Vs. ONKARSINGH
|
March 2, 1962 |
|
TAKHATMAL MOTH RAJ Vs. BHARAT NIDHI LTD
|
February 17, 1962 |
|
Tapeshwari Devi Vs. S.N. Sinha
|
April 5, 1962 |
|
TEJBHANSINGH BHAGWANTSINGH Vs. COLLECTOR, REWA AND OTHERS
|
January 29, 1962 |
|
TIRJUGI Vs. BADLU PRASAD
|
December 8, 1962 |
|
TRUSTEES OF MOTIDAS BERAGI SADHU RATLAM TRUST BOARD Vs. RAMJATAN RAMPRASAD SONAR
|
October 4, 1962 |
|
TULSA Vs. PANNALAL NATHA KOLI
|
May 3, 1962 |
|
UNION OF INDIA Vs. HAJI JIWAKHAN
|
February 2, 1962 |
|
UNION OF INDIA Vs. ALLAUDDIN AULIA SAHIB
|
January 30, 1962 |
|
UNION OF INDIA Vs. SATYANARAIN
|
March 2, 1962 |
|
Usman Ali Vs. State
|
August 6, 1962 |
|
VASANT NARAIN Vs. STATE
|
March 23, 1962 |
|
VEERCHAND DEVICHAND TELI Vs. KASHIBAI PUNAMCHANDJI SALVI
|
January 23, 1962 |
|
VENKATLAL BALDEOJI MAHAJAN Vs. KANHIYALAL JANKIDAS
|
March 30, 1962 |
|
Victor alias Kaloo Vs. State
|
January 23, 1962 |
|
VICTOR SOLOMON DAVID Vs. STATE OF MADHYA PRADESH
|
January 23, 1962 |
|
VIDYA CHARAN SHUKLA Vs. G P TIWARI
|
August 24, 1962 |
|
VIDYACHARAN SHUKLA Vs. G. P. TIWARI
|
August 28, 1962 |
|
Vijay Kumar Vs. Madhavrao
|
September 13, 1962 |
|
VISHNU PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
|
February 21, 1962 |
LOGIN