ABDUL RAHMAN Vs. HAMID ALI SHAH
|
September 30, 1957 |
ABDUL REHMAN Vs. STATE
|
November 28, 1957 |
ABID MOHAMMAD KHAN Vs. STATE
|
October 1, 1957 |
AHMAD ALI ABDUL RAZAK Vs. MOHAMMAD HANIF IBRAHIM
|
December 4, 1957 |
Ajudhiya Prasad Shyamlal Vs. Bhaskarrao Harishchandrarao
|
December 28, 1957 |
AMBARAM KALURAM KULMI Vs. GUMANSINGH RAMJI
|
January 7, 1957 |
ANANDIBAI Vs. SHANKAR
|
May 24, 1957 |
Anantlal Hiralal Maheshwari Vs. State of M.P.
|
September 30, 1957 |
ANTULAL KUDHERA RAM Vs. KUNWAR PAL SINGH KHUB CHAND SINGH
|
April 20, 1957 |
ARYA PRATINIDHI SABHA Vs. STATE OF MADHYA PRADESH
|
April 16, 1957 |
BABULAL Vs. BRIJNARAIN
|
January 22, 1957 |
BABULAL Vs. STATE
|
June 4, 1957 |
BABULAL GUPTA Vs. STATE
|
October 11, 1957 |
BABULAL SHUKLA Vs. SHIVPRATAPSINGH
|
January 5, 1957 |
BACHHULAL Vs. GHISIBAI
|
January 29, 1957 |
BADRIPRASAD Vs. STATE
|
February 16, 1957 |
BADRUL SHAMA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
January 12, 1957 |
BAHARIA S.R. Vs. MUN. COM. JABALPUR
|
July 19, 1957 |
BALRAM Vs. SUNDARMATI
|
December 31, 1957 |
BANKEYLAL Vs. GHISULAL
|
February 22, 1957 |
BANMALI S/O BHAGWANOO Vs. PITROO
|
February 8, 1957 |
BANSGOPAL Vs. DALCHAND
|
January 31, 1957 |
BANSHILAL Vs. STATE
|
August 14, 1957 |
BANSILAL AGARWAL Vs. COMMISSIONER OF SALES TAX
|
January 19, 1957 |
BANTASINGH Vs. STATE OF MADHYA PRADESH
|
March 29, 1957 |
Bapurao Vs. Board of Revenue
|
December 18, 1957 |
BASANTILAL BHERUJI PARMAR Vs. NIRWACHAN PADADHIKARI
|
November 20, 1957 |
BASANTISINGH Vs. STATE
|
November 28, 1957 |
BENGAL NAGPUR COTTON MILLS CLUB Vs. SALES TAX OFFICER
|
April 11, 1957 |
BENIMADHAV Vs. STATE
|
February 28, 1957 |
BENIPRASAD AGARWAL Vs. HINDUSTAN LEVER LTD
|
March 14, 1957 |
BENIPRASAD TANDON Vs. STATE OF M.P.
|
December 31, 1957 |
BHAGIRATH PRASAD Vs. BADRIPRASAD
|
February 19, 1957 |
BHAGIRATH S/O PARAM Vs. STATE OF MADHYA PRADESH
|
August 24, 1957 |
BHAGOBAI Vs. BHAIYALAL
|
January 10, 1957 |
Bhaiyalal Pannalal Vs. Municipal Committee, Murwara
|
August 27, 1957 |
BHANSARLAL PARAMSUKH Vs. NAVALKISHOR MUNGALAL
|
September 12, 1957 |
BHANWARLAL Vs. GITABAI
|
February 14, 1957 |
BHANWARSINGH Vs. BALAJI SWAMI TEMPLE OF DEORI
|
March 1, 1957 |
BHAROSI Vs. STATE
|
February 6, 1957 |
BHASKARRAO Vs. LILAVATIBAI
|
April 6, 1957 |
BHIRKARAM Vs. HAZARILAL
|
January 15, 1957 |
BHOPAL SUGAR INDUSTRIES LTD Vs. BALRAMDAS
|
June 12, 1957 |
BHURA Vs. GULABCHAND
|
March 19, 1957 |
BIHARILAL Vs. RAMCHARAN
|
April 15, 1957 |
BIRSINGH BALDEOSINGH GOND Vs. MADHYA PRADESH GOVERNMENT
|
April 18, 1957 |
Bishnoo Prasad Vs. Dau Tikaram
|
March 13, 1957 |
BRIJ BHUSHAN RAGHUNANDAN PRASAD Vs. STATE
|
March 20, 1957 |
BRIJLAL Vs. DAU MOHANLAL
|
April 16, 1957 |
CHAMAN MOTOR SERVICES Vs. APPELLATE AUTHORITY
|
April 7, 1957 |
CHAMPABAI Vs. STATE
|
March 21, 1957 |
CHANDKHAN NOONKHAN MUSALMAN Vs. KISHANLAL GANGARAM PARWAL
|
November 30, 1957 |
CHANDKHAN NOONKHAN MUSALMAN AND ANOTHER Vs. KISHANLAL GANGARAM PARWAL
|
November 3, 1957 |
CHATRA Vs. STATE
|
March 20, 1957 |
CHATURBHUJ Vs. NAHARKHAN
|
February 14, 1957 |
CHATURBHUJ Vs. NEMICHAND
|
September 11, 1957 |
CHHABKO Vs. TEKCHAND
|
December 5, 1957 |
CHHATRKARAN SINGH Vs. RAJMABAI
|
January 24, 1957 |
CHIMANLAL Vs. MULCHAND
|
January 18, 1957 |
COMMISSIONER OF INCOME TAX Vs. SHEOLAL RAMLAL
|
July 18, 1957 |
COMMISSIONER OF INCOME-TAX Vs. GOPAL RICE MILLS
|
July 22, 1957 |
COMMR. INCOME TAX Vs. RAMCHANDRA RATHORE
|
June 15, 1957 |
D MASANDA AND CO Vs. COMMISSIONER OF SALES TAX
|
February 9, 1957 |
DASHRATHLAL Vs. STATE
|
February 8, 1957 |
DAYABHAI Vs. NATWARLAL
|
January 10, 1957 |
DEVISAHAI PREMRAJ Vs. GOVINDRAO BALWANTRAO
|
August 14, 1957 |
Dhankuwar Vs. State of Madhya Pradesh
|
September 21, 1957 |
DHANNALAL Vs. RAMKISHAN
|
August 14, 1957 |
DHANNALAL Vs. THAKUR CHITTARSINGH MEHTAPSINGH
|
November 13, 1957 |
Dhanraj Udairam Sharma Vs. Janapada Sabha, Narsimhapur
|
December 31, 1957 |
DONGARSINGH Vs. STATE
|
January 22, 1957 |
DONGARSINGH Vs. KRISHAN KANT VYAS
|
March 21, 1957 |
DUNDASINGH Vs. STATE
|
January 5, 1957 |
DWARKAPRASAD Vs. SAFURABAI
|
September 3, 1957 |
FAKIRMOHAMMAD Vs. STATE
|
March 11, 1957 |
FIRM LALCHAND NATHMAL Vs. FIRM BALARAM RAMESHWAR
|
March 14, 1957 |
G R KULKARNI Vs. STATE
|
January 16, 1957 |
G V KALE Vs. STATE
|
February 8, 1957 |
GABDOO MANNOO Vs. DEOSINGH CHAITU
|
June 29, 1957 |
GAHRU RAM RAMKUMAR Vs. RAMBARAN THAKURI
|
May 30, 1957 |
GAJADHARLAL S/O TARACHAND Vs. SUGANCHAND S/O CHOUDHARY JAWAHARLAL
|
September 4, 1957 |
GANESHI LAL RANCHHODDAS MAHAJAN Vs. SATYA NARAIN TIWARI
|
July 25, 1957 |
GAURIBAI Vs. PADAMNATH
|
February 22, 1957 |
GENERAL MANAGER GWALIOR SUGAR CO Vs. SRILAL
|
October 9, 1957 |
GEORGE SOLOMON Vs. COMPETENT AUTHORITY UNDER MADHYA PRADESH GOVT PREMISES
|
December 24, 1957 |
GHASIRAM Vs. GANESHRAM
|
February 13, 1957 |
GOMATI DEVI Vs. RAM PRASAD PRABHUDAYAL
|
July 16, 1957 |
GOURISHANKAR BALDEOPRASAD Vs. DULICHAND YADAV
|
August 30, 1957 |
GOVINDDAS Vs. PARMESHWARIDAS
|
April 6, 1957 |
GOVINDRAM RAMPRASAD Vs. ASSESSING AUTHORITY SALES TAX
|
February 28, 1957 |
GULABBAI Vs. BOARD OF REVENUE
|
February 5, 1957 |
Gulabchand Naik Vs. Deputy Commissioner, Jabalpur
|
December 13, 1957 |
GULSHER AHMED Vs. ELECTION TRIBUNAL, CHHATARPUR
|
January 23, 1957 |
GWALIOR SUGAR COMPANY GENERAL MANAGER Vs. SHRILAL
|
October 9, 1957 |
GYARSIBAI Vs. MANGILAL
|
January 16, 1957 |
HAJI USMAN HAJI MOHAMMAD Vs. STATE
|
May 31, 1957 |
HAMERKUNWARBAI Vs. STATE
|
January 9, 1957 |
HANNA Vs. STATE
|
February 19, 1957 |
HARAKCHAND Vs. KARODIMAL
|
March 25, 1957 |
HARAKCHAND PATNI Vs. UNION OF INDIA
|
April 18, 1957 |
HARBO Vs. JANKIBAI
|
July 30, 1957 |
HARDENSINGH Vs. STATE
|
April 20, 1957 |
HARGOVIND SINGH Vs. VISHNU BHAGWAT
|
October 30, 1957 |
HARI VISHNU KAMATH Vs. ELECTION TRIBUNAL
|
September 9, 1957 |
HARIHARPRASAD Vs. STATE
|
July 26, 1957 |
HARISINGH Vs. RAMCHANDRA
|
February 5, 1957 |
HARISINGH HIRALAL DANGI Vs. RAMCHANDRA TAKHAT SINGH DANGI
|
February 6, 1957 |
HARISINGH VIJAYSINGH Vs. FATEHSINGH NARAYAN
|
January 2, 1957 |
HASSANKHAN MANNOOKHAN Vs. SHARDA CHARAN TIWARI
|
February 28, 1957 |
HEMCHAND Vs. RATANCHAND SURANA
|
February 18, 1957 |
HIRALAL Vs. JAGMOHANDAS
|
January 28, 1957 |
HIRALAL JITMAL Vs. COMMISSIONER OF SALES TAX
|
January 24, 1957 |
HIRJIBHAI TRIBHUWANDAS Vs. INCOME-TAX OFFICER
|
April 9, 1957 |
HITKARINI SABHA Vs. CORPORATION OF THE CITY OF JABALPUR
|
March 22, 1957 |
HUKUMCHAND Vs. TARABAI
|
January 9, 1957 |
INDORE PARASPAR SAHAKARI PEDHI LTD Vs. B M THORAT
|
December 3, 1957 |
ISHWARDAS Vs. MADHOSINGH TOMAR
|
March 13, 1957 |
JAMNABAI Vs. NARMADASHANKAR
|
January 24, 1957 |
JEETMAL Vs. STATE
|
April 23, 1957 |
JHUNKARIBAHU ALIAS KATRAWALI Vs. PHOOLCHAND ALIAS MANIKCHAND CHHOTELAL JAIN
|
September 27, 1957 |
JUGALKISHORE KABRA Vs. MUNICIPAL COMMITTEE
|
October 30, 1957 |
JUGALKISHORE KABRA Vs. MUNICIPAL COMMISSIONER, PIPARIA
|
August 30, 1957 |
KABRA AND CO TRADING COTTON SEED PARTNERSHIP FIRM Vs. UNION OF INDIA
|
July 31, 1957 |
KALEKHAN Vs. COMMISSIONER INCOME TAX
|
September 3, 1957 |
KALLULAL Vs. HEMCHAND
|
April 17, 1957 |
KAMALNARAYAN RAMSARANLAL Vs. RAM KISHORELAL
|
December 5, 1957 |
KANHAIYALAL JAGANNATH Vs. VILAYATKHAN JAMDARKHAN
|
September 3, 1957 |
KANNILAL Vs. UDHAMAL
|
January 16, 1957 |
KANYALAL Vs. LOONKARAN
|
April 3, 1957 |
KASHIRAM Vs. SANTOKHBAI
|
July 10, 1957 |
KASHIRAM KANAIYARAM Vs. LAKHMICHAND GANGARAM
|
December 18, 1957 |
KERALAL UDOCHAND Vs. AMARNATH
|
January 30, 1957 |
KHALAKSINGH Vs. STATE
|
February 1, 1957 |
KHALLE Vs. HARNARAIN
|
September 22, 1957 |
KHALLE FODALIA Vs. HARNARAYAN SUNDERLAL
|
July 22, 1957 |
KHANNU Vs. STATE
|
June 13, 1957 |
KHEMCHAND RAJMAL Vs. RAMBABU JOHRIMAL
|
November 20, 1957 |
KHOOBSINGH Vs. STATE
|
October 12, 1957 |
KISHANLAL ONKARDAS GOYANKA Vs. SURYADATTA GOVINDLAL
|
December 26, 1957 |
KISHANSINGH Vs. STATE
|
February 11, 1957 |
KRISHNA CHANDRA SHARMA Vs. RAMGULAM
|
April 19, 1957 |
Krishnalal Kehari Vs. Municipal Committee, Balaghat
|
December 31, 1957 |
LAL CHANDRA BHAN SHAH Vs. RETURNING OFFICER DEPUTY COMMISSIONER
|
March 6, 1957 |
LALCHAND AGARWAL Vs. KESHAORAO JAMTHE
|
July 31, 1957 |
LAXMAN Vs. STATE
|
February 13, 1957 |
LAXMAN HIRWAY Vs. STATE OF MADHYA BHARAT
|
October 8, 1957 |
LAXMINARAYAN Vs. RAM SARUP
|
April 20, 1957 |
LILABAI Vs. CHANDANLAL
|
March 21, 1957 |
M A BASHIR Vs. ETHEL
|
January 17, 1957 |
MADANLAL Vs. BANK OF DEWAS
|
January 21, 1957 |
MADHOPRASAD Vs. HARIRAM
|
February 15, 1957 |
MAHABIRPRASAD Vs. SALES TAX OFFICER, INDORE
|
February 8, 1957 |
MAHABIRPRASAD DURGAPRASAD Vs. B S GUPTA
|
February 8, 1957 |
MANGESHRAO Vs. COLLECTOR GWALIOR
|
January 16, 1957 |
MANKUWAR Vs. BODHANI
|
March 12, 1957 |
MANKUWAR ASARAM Vs. BODHI MUKUNDI
|
March 12, 1957 |
MANOHAR PRASAD MISHRA Vs. CHANDULAL ALIAS JAGDISH PRASAD
|
November 25, 1957 |
MANOHARLAL Vs. BRAJRAJKISHORE
|
March 6, 1957 |
MANOOLAL BALCHAND Vs. KALURAM GULABCHAND
|
October 25, 1957 |
MANORAMADEVI Vs. KANHAIYALAL
|
January 11, 1957 |
MARIUM BAI Vs. COL KASHIRAO BABAJIRAO PAWAR
|
October 29, 1957 |
MARKANDLAL Vs. STATE
|
January 10, 1957 |
MEWALAL Vs. TOTALAL
|
April 15, 1957 |
Mohammad Khan Mahboob Khan Vs. Chief Executive Officer, Janapada Sabha, Kawardha
|
September 29, 1957 |
Mohammad Umar Vs. House Rent Controller, Bilaspur
|
September 5, 1957 |
MOHANLAL JAGANNATH Vs. TEJSINGH THAKUR KANYALAL
|
April 16, 1957 |
MOHANLAL MURLIDHAR Vs. RAMCHARAN DEVIPRASAD
|
August 14, 1957 |
MOHANLAL SHARMA Vs. STATE OF MADHYA PRADESH
|
January 31, 1957 |
MOOLJEE SICKA AND CO Vs. SARDAR NARHARSINGH
|
September 25, 1957 |
MOTILAL CHANNOOLAL VAISH Vs. GOLDEN TOBACCO CO
|
February 5, 1957 |
MUBARAKALI Vs. STATE
|
November 28, 1957 |
MULAM CHAND CHHOTEYLALL MODI Vs. KANCHHENDILALL BHAIYALAL
|
March 29, 1957 |
MULLA IRSHAD ALI Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1957 |
MULLAJI JAMALUDDIN AND CO Vs. STATE OF MADHYA PRADESH
|
October 18, 1957 |
MUNICIPAL COMMITTEE Vs. STATE OF MADHYA PRADESH
|
December 4, 1957 |
MUNICIPAL COMMITTEE Vs. BOARD OF REVENUE
|
August 20, 1957 |
Municipal Committee, Sagar Vs. Chhotabhai Jethabhai
|
April 9, 1957 |
NAGESHWAR Vs. CHANDMAL
|
March 26, 1957 |
NAGJI Vs. KASTOORCHAND
|
September 10, 1957 |
Nagji Devisingh Vs. Sajjan Bai
|
September 10, 1957 |
Nandkishor Surajbali Sharma Vs. Onkarlal Blshanlal Agarwal
|
September 24, 1957 |
NARAYAN KRISHNAJI JOSHI Vs. KRISHNAJI MAHADEO JOSHI
|
July 29, 1957 |
NARAYANSINGH RAMBILAS Vs. RAMESHWARDAYAL MAHADEOJI
|
September 27, 1957 |
NATHOOLAL Vs. GANPATPRASAD
|
September 9, 1957 |
NATHULAL Vs. RATANSI
|
August 20, 1957 |
NEMICHAND Vs. RAGHUWARDAYAL
|
December 26, 1957 |
NEMICHAND Vs. CIVIL JUDGE, II-CLASS, MANDLESHWAR
|
June 1, 1957 |
NIGHONA BAI Vs. RAISINGH
|
February 25, 1957 |
NOOR BUX Vs. ABDUL SAMAD
|
January 23, 1957 |
ONKAR BAHADUR SINGH Vs. RAGHURAJ SINGH
|
September 16, 1957 |
ONKARSINGH Vs. STATE
|
March 4, 1957 |
Pandit Mahendra Kumar Tiwari Vs. Laxmishankar
|
September 27, 1957 |
PASSARILAL MANNOOLAL Vs. CHHUTTANBAI
|
September 2, 1957 |
PEVAND BAI HOLARAM SINDHI NARANGIBAI MANDIR LASHKAR Vs. KISHAN LACHHOMAL SINDHI
|
October 29, 1957 |
PIYAJO Vs. STATE
|
April 9, 1957 |
PIYARELAL JAWAHARLAL Vs. STATE
|
March 9, 1957 |
PIYARJI MANGILALJI Vs. STATE
|
September 3, 1957 |
PRABHU Vs. MAHABIRPRASAD
|
February 28, 1957 |
PRAKASH CHANDRA JAIN Vs. JAGDISH
|
March 21, 1957 |
PREMCHAND LALCHAND Vs. STATE OF MADHYA PRADESH
|
August 20, 1957 |
PREMRAJ SETH Vs. RAMWATIBAI
|
January 2, 1957 |
PYARA SINGH Vs. MUNICIPAL COMMITTEE RAIPUR
|
January 26, 1957 |
R.C. Sarkar, Manager, Sadhana Aushadhylaya, Raigarh Vs. Sales Tax Commissioner, M.P.
|
October 19, 1957 |
Raghubirprasad Gour Vs. State of M.P.
|
July 31, 1957 |
RAJARAM RICHHARIA Vs. STATE OF MADHYA PRADESH
|
July 15, 1957 |
RAJENDARKUMAR CHANDANMAL Vs. GOVERNMENT OF STATE
|
January 16, 1957 |
Rajendra Kumar Ramcharan Bani Vs. State of M.P.
|
December 20, 1957 |
RAJMAL Vs. PHULCHAND
|
February 8, 1957 |
RAKHADOO Vs. NARAYAN
|
June 30, 1957 |
RAKHADOO ISSOO KOHARI Vs. NARAYAN
|
July 30, 1957 |
RAMCHANDRA Vs. GOPAL SINGH
|
December 18, 1957 |
RAMCHANDRA GOPALRAO Vs. D I G POLICE
|
April 11, 1957 |
RAMCHANDRA RATHORE AND BROS Vs. COMMISSIONER OF SALES TAX
|
July 15, 1957 |
RAMESH Vs. KISHANDAS
|
April 9, 1957 |
RAMGOPAL Vs. GOPIKRISHNA
|
February 25, 1957 |
RAMKHILAWAN DILRAKHAN AHWASHI Vs. MULLO
|
February 13, 1957 |
RAMNARAYAN MALURAM Vs. VISHNU KRISHNARAO
|
January 4, 1957 |
RAMRAO KRISHNARAO Vs. SHIVGOVIND PRANPRASAD
|
August 27, 1957 |
Rani Zamitkuwar Devi Vs. Narsingh Lalaram
|
July 17, 1957 |
RAVINDRA PRAKASH Vs. STATE OF MADHYA PRADESH
|
December 22, 1957 |
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX Vs. GHANSHYAMDAS CHHOTELAL
|
December 13, 1957 |
ROCHIRAM Vs. STATE
|
February 11, 1957 |
RUDHMAL Vs. INSPECTOR, INDORE MUNICIPALITY
|
January 11, 1957 |
RUPKALI BAI Vs. KEDARNATH
|
March 25, 1957 |
S C MUKERJI Vs. GANGABAI
|
January 9, 1957 |
S S NIRMALCHAND S/O S S RATANCHAND Vs. PARMESHWARI DEVI
|
July 2, 1957 |
SAGARMAL ONKARJI Vs. JETHMAL SURAJMAL
|
October 21, 1957 |
SARDAR PRINTING WORKS Vs. SALES TAX COMMISSIONER
|
February 5, 1957 |
Satyanarayan Mangal Vs. Shrawan Kumar
|
September 30, 1957 |
SATYENDRANATH Vs. SUNDERDAS
|
October 8, 1957 |
Secretary, M.C. Sagar Vs. Vrajlal Manilal
|
April 9, 1957 |
SETH KALEKHAN MAHOMED HANIF Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1957 |
SHAH GANPAT PASU AND CO Vs. GULZARILAL BHAIYALAL
|
December 24, 1957 |
SHAMSUL HAQUE DASTGIRALI Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY
|
October 30, 1957 |
SHANKARLAL Vs. ONKARLAL
|
January 28, 1957 |
SHANTI SWAROOP SHARMA Vs. B R MANDAL
|
February 26, 1957 |
SHAUKAT HUSSAIN Vs. SHEODAYAL SAKSAINA
|
April 25, 1957 |
SHESHRAO Vs. SHESHRAO
|
March 21, 1957 |
SHIVAJIRAO Vs. BAPURAO
|
April 13, 1957 |
SHIVAJIRAO LAGAD Vs. BAPURAO LAGAD
|
April 3, 1957 |
SHRIGOPAL RAMESHWARDAS Vs. COMMISSIONER OF SALES TAX
|
August 26, 1957 |
SHYAMLAL RAMKRISHNA AGARWAL Vs. TAKHATMAL BODHRAJ
|
March 12, 1957 |
SITARAM Vs. DIWAKARKANT
|
December 6, 1957 |
SITARAM Vs. FAKIRCHAND GANESHRAM
|
April 15, 1957 |
SITARAM DEOKARAN Vs. BALDEO JAIRAM
|
December 23, 1957 |
SK UMAR Vs. SHIVDANSINGH
|
July 24, 1957 |
SOBHARAM CHOUBE Vs. BHAGDEO CHANDU KAWAT
|
November 30, 1957 |
SOBHARAM TIKARAM Vs. RAJKUMAR MUNNALAL
|
April 19, 1957 |
Someshwar Avasthi Vs. City of Jabalpur Corporation
|
October 19, 1957 |
Sonabai Vs. Municipal Committee, Sagar
|
November 15, 1957 |
STATE Vs. RAMCHANDRA
|
January 28, 1957 |
STATE Vs. NARAYANDAS
|
April 19, 1957 |
STATE Vs. KHAN SAHEB M. HASSONJEE AND SONS
|
April 29, 1957 |
STATE Vs. DHOOLSINGH
|
June 13, 1957 |
STATE Vs. BHOGIRAM
|
February 28, 1957 |
STATE Vs. HAIDARALI
|
May 3, 1957 |
STATE Vs. HIRANAND
|
April 20, 1957 |
STATE Vs. SITARAM DAYARAM KACHHI
|
March 27, 1957 |
STATE Vs. RAMKUMAR RAMGOPAL
|
April 9, 1957 |
STATE Vs. DAULATSINGH
|
March 19, 1957 |
STATE Vs. GOKULCHAND
|
February 28, 1957 |
STATE Vs. TARACHAND ANAND
|
February 16, 1957 |
STATE Vs. GULABRAM
|
February 5, 1957 |
STATE Vs. CHHOTELAL GANGADIN GADARIYA
|
November 20, 1957 |
STATE Vs. PEMA DHANNA
|
September 27, 1957 |
STATE Vs. NANDA SINGH JHANDA SINGH
|
September 27, 1957 |
STATE GOVERNMENT Vs. INDARSINGH LABHSINGH
|
November 8, 1957 |
STATE GOVERNMENT Vs. BHAWANESH KUMAR
|
July 31, 1957 |
STATE OF MADHYA BHARAT Vs. BEHRAMJI DUNGAJI AND CO
|
September 6, 1957 |
State of Madhya Bharat Vs. Najgad Gangaram
|
November 6, 1957 |
STATE OF MADHYA PRADESH Vs. LAXMI PRASAD GOVIND PRASAD BANI
|
September 10, 1957 |
STATE OF MADHYA PRADESH Vs. MOTHER SUPERIOR CONVENT SCHOOL
|
September 30, 1957 |
STATE OF MADHYA PRADESH Vs. A K JAIN
|
December 20, 1957 |
STATE OF MADHYA PRADESH Vs. BANSHILAL BEHARI
|
August 14, 1957 |
STATE OF MADHYA PRADESH Vs. BABULAL RAMRATAN
|
August 5, 1957 |
STATE OF MADHYA PRADESH Vs. M HASSONJEE AND SONS
|
April 20, 1957 |
SUALAL MUSHILAL Vs. STATE
|
February 11, 1957 |
SUGANCHAND Vs. FULCHAND GYANCHAND
|
March 13, 1957 |
SUGANCHAND KANHAIYALAL RATHI Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1957 |
SUKHRAM Vs. BALDEODAS MANILAL
|
January 25, 1957 |
SUKLAL Vs. RAMGOPAL
|
January 31, 1957 |
Sumant Prasad Pande Vs. Durga Prasad
|
September 30, 1957 |
SUNDER LAL Vs. NARAIN DAS
|
October 18, 1957 |
SUNDERLAL MANNALAL Vs. NANDRAMDAS DWARKADAS
|
October 16, 1957 |
SURAJBAI Vs. SADASHIV JUGAL KISHORE
|
February 9, 1957 |
SURAJMAL ARJUNDAS VAIDYA Vs. STATE OF MADHYA PRADESH
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October 9, 1957 |
SURESHCHANDRA Vs. GANGABAI
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January 11, 1957 |
SUSHILABAI Vs. GOVIND GANESH
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December 31, 1957 |
TEJMAL Vs. COLLECTOR
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January 3, 1957 |
TEJRAJ CHHOGALAL GANDHI Vs. STATE OF MADHYA BHARAT
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October 17, 1957 |
THAKUR PRASAD Vs. MOHAMMAD UMAR SULEMAN
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April 11, 1957 |
THAKURLAL PODDAR Vs. INCOME TAX OFFICER
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February 19, 1957 |
TRIMBAK Vs. JAGJIWANDAS
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February 9, 1957 |
TRIMBAK GOPAL PANCHABHAI Vs. AKOLA EDUCATION SOCIETY
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February 20, 1957 |
TULSIRAM DEWAJI Vs. NARBADABAI
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May 29, 1957 |
UDEBHAN RAJARAM Vs. VIKRAM GANU
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March 29, 1957 |
UNION OF BHARAT MINISTRY OF RLY Vs. ASHA BI
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February 15, 1957 |
UNION OF INDIA Vs. ASHARFI DEVI
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March 1, 1957 |
UNION OF INDIA Vs. MANIKCHAND
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January 4, 1957 |
UNION OF INDIA Vs. BHAGWATIPRASAD MISHRA
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January 28, 1957 |
UNION OF INDIA Vs. SHANTILAL NANCHAND JAIN
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April 15, 1957 |
UNION OF INDIA Vs. GENDLAL NATHURAM
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August 12, 1957 |
UNION OF INDIA Vs. R C JALL
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September 5, 1957 |
V P DESA Vs. UNION OF INDIA
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August 27, 1957 |
VIJAYKUMAR Vs. GENDALAL
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November 25, 1957 |
VIMAL KUMAR BABULAL Vs. SANAT KUMAR MATHOELAL
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July 26, 1957 |
VIRESHWARRAO AGNIHOTRI Vs. STATE OF MADHYA BHARAT
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August 13, 1957 |
YAKOOB Vs. STATE
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March 11, 1957 |
YUSUF Vs. STATE
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February 11, 1957 |
ZAMIT KUNWAR Vs. NARSINGH
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July 17, 1957 |