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360 DEGREE BUSINESS PARK PREMISES COOPERATIVE SOCIETY LIMITED Vs. BRITE TOOLS PRIVATE LIMITED
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January 16, 2026 |
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A. NAVINCHANDRA STEEL PRIVATE LIMITED Vs. BOARD OF DIRECTORS OF THE ABHYUDAYA CO-OP. BANK LIMITED
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February 12, 2026 |
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AAS MOHD. S/O MOHD. SHAKUR Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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ABASAHEB S/O GULABRAO THAKUR Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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ABDUL AZIM ABDUL KADIR Vs. STATE OF MAHARASHTRA
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January 23, 2026 |
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ABDUL AZIZ BHARMAR Vs. VINOD ANAND
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February 3, 2026 |
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ABDUL RASHID ABDUL MUSAMIYA Vs. KHUDDUS S/O MAHEBOOBSAB JARGAR
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February 2, 2026 |
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ABHAY MANOHAR PARANJAPE Vs. SHIVNAGARI COOPERATIVE HOUSING SOCIETY LIMITED
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February 11, 2026 |
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ABU SALEM ABDUL QAYOOM ANSARI Vs. STATE OF MAHARASHTRA
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April 15, 2026 |
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ABU TALHA IFTEKAR KHAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 17, 2026 |
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ADIL PATEL Vs. TATA IRON
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January 29, 2026 |
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ADITYA BIRLA HOUSING FINANCE LIMITED Vs. AXIS BANK LIMITED
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January 19, 2026 |
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ADITYA SHAILENDRA MANE Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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ADVANCED TECHNOLOGY PRODUCTS INC. Vs. ORIENTAL EXPORT CORPORATION
|
February 23, 2026 |
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ADVNCE PESTICIDES Vs. KISAN KHAD BHANDAR
|
January 12, 2026 |
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AEROCOM CUSHIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
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January 9, 2026 |
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AHMEDNAGAR FORGINGS LIMITED Vs. DONGARE GANESH D. RAGHUNATH B. WAGH
|
January 12, 2026 |
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AIC246 AG & CO. KG Vs. PATENT OFFICE OF INDIA
|
February 27, 2026 |
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AJEET SEEDS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 28, 2026 |
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AJITNATH TATYASAHEB SHETTI Vs. GOVINDRAM SHOBHARAM
|
February 20, 2026 |
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AKOLA CITY MUNICIPAL CORPORATION Vs. SHOEB ABUBAKAR SORATHIA
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January 21, 2026 |
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AKSHADEEP COOPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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AKSHAY MAHADEO KAMBLE Vs. STATE OF MAHARASHTRA
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January 9, 2026 |
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AKSHAY UTTAM GAIKWAD Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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AKSHAY VILAS HADAL Vs. STATE OF MAHARASHTRA
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January 6, 2026 |
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ALANKAR PADAJI MHATRE Vs. NAMDEO NARAYAN NAIK
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January 6, 2026 |
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ALHUDA EDUCATION AND WELFARE SOCIETY Vs. KAZI FARHAT BEGUM ABDUL RAUF SAHEB
|
March 13, 2026 |
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ALKESH CHANDRASHEKHAR BORIKAR Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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ALTAF AHAMAD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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January 29, 2026 |
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AMAR PRAKASHRAO DAHANE Vs. STATE OF MAHARASHTRA
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January 21, 2026 |
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AMBADAS SON OF KHANDUJI DOIFODE Vs. SHANKARRAO SON OF CHAMPATRAO THAKRE
|
January 19, 2026 |
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AMBARE ARVIND GOPINATH Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
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AMBERNATH SAHAKARI SAMUDAYIK SHETKI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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AMIN ABBAS PATHAN Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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AMINES AND PLASTICIZERS LIMITED Vs. APL HOLDINGS AND INVESTMENTS LIMITED
|
April 28, 2026 |
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AMIT DEVJI BOUVA Vs. STATE OF MAHARASHTRA
|
February 10, 2026 |
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AMIT MANILAL HARIA Vs. JOINT COMMISSIONER, CGST & CENTRAL EXCISE
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February 25, 2026 |
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AMIT S/O. GAUTAMRAO JOGI Vs. STATE OF MAHARASHTRA
|
April 6, 2026 |
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AMIT VIJAY BHATEWARA Vs. AVINASH VINAYAK PATWARDHAN
|
January 28, 2026 |
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AMITKUMAR SATYANARAYAN KUSHWAH Vs. STATE OF MAHARASHTRA
|
January 5, 2026 |
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AMOL @ PAPPU POPAT ANDHALE Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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AMOL DHONDIBA KHATAL Vs. NIL
|
March 30, 2026 |
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ANA BRIGIDA DE SOUZA Vs. MARIAN ELIZABETH HANKINS
|
January 19, 2026 |
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ANANDRAO BABASAHEB AWAGHAD Vs. DURGASHANKAR GHANSHYAM AGRAWAL
|
January 9, 2026 |
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ANDHERI P.M.G.P. COLONY CO-OPERATIVE HOUSING SOCIETIES ASSOCIATION LIMITED Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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ANGAD VITHAL KOHALE Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
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ANGELA FERNANDES Vs. MARIA CARMELINA ALMEIDA
|
March 24, 2026 |
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ANIL JUGALKISHOR AGRAWAL Vs. STATE OF MAHARASHTRA
|
January 8, 2026 |
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ANIL M. GAWADE Vs. HON’BLE REGISTRAR
|
February 17, 2026 |
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ANIRUDH SUBASH NAIK Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
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ANIRUDHA MANOHAR KHOPADE Vs. UNION OF INDIA
|
February 24, 2026 |
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ANITA ASHOK MAPUSKAR Vs. MUNICIPAL CORPORATION OF GREATER OF MUMBAI
|
January 5, 2026 |
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ANJALI MAHENDRAKUMAR JAMBULKAR Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
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ANNA ALIAS BHAURAO PRABHAKAR GADALE Vs. STATE OF MAHARASHTRA
|
April 1, 2026 |
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ANUJ COOPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT DEPUTY REGISTRAR OF COOP. SOCIETIES-1
|
March 24, 2026 |
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APNA SAHAKARI BANK LIMITED Vs. VAJU NANJI PARMAR
|
January 16, 2026 |
|
APSARA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. VIJAY SHANKAR SINGH
|
January 5, 2026 |
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ARIF MOHD. GHASSWALA Vs. SIDDHARTHA BHATTACHARYA
|
February 6, 2026 |
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ARJUN ANTHONY DA COSTA Vs. APPA BALKRISHNA RAO
|
January 5, 2026 |
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ARMY INSTITUTE OF TECHNOLOGY Vs. SATISH SHIVAJI JAGTAP
|
March 6, 2026 |
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ARUN A. IYER Vs. BOARD OF GOVERNORS
|
March 24, 2026 |
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ARUN A. IYER Vs. BOARD OF GOVERNORS, INDIAN INSTITUTE OF TECHCNOLOGY
|
March 24, 2026 |
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ARVIND PRAVINKUMAR MEHTA Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
January 19, 2026 |
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ASEAN INTERNATIONAL LIMITED Vs. STATE BANK OF INDIA
|
January 5, 2026 |
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ASEEM BHATNAGAR Vs. DEPUTY REGISTRAR
|
February 24, 2026 |
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ASHA DHONDIRAM SHINDE Vs. UNION OF INDIA
|
February 27, 2026 |
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ASHADEVI Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
February 16, 2026 |
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ASHISH S/O. GANGADHAR Vs. STATE OF MAHARASHTRA
|
January 9, 2026 |
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ASHOK COMMERCIAL ENTERPRISES Vs. HUBTOWN LIMITED
|
January 21, 2026 |
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ASHOK GUPTA Vs. ROHINI GUPTA SITA DEVI
|
January 28, 2026 |
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ASHOK KACHARU GAIKWAD Vs. SAMUEL SHANKAR CHANDEKAR
|
February 27, 2026 |
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ASHOK LAXMAN RUPTAKKE Vs. UTTARA FOODS AND FEEDS PRIVATE LIMITED
|
March 26, 2026 |
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ASHOK SHANKAR MESHRAM Vs. STATE OF MAHARASHTRA
|
January 9, 2026 |
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ASHOK VADHER Vs. JAYSHREE SURESH PANDYA
|
February 12, 2026 |
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ASHWANI RAM PYARA LAMBA Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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ASHWIN BHARAT KHATER Vs. URVASHI BHARAT KHATER
|
January 14, 2026 |
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ASIAN CHEMICAL INDUSTRIES Vs. VIJAY KAILAS INDUSTRIAL PREMISES CHS LTD.
|
February 11, 2026 |
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ASPANDIAR RASHID IRANI Vs. PASAYADAN COOPERATIVE HOUSING SOCIETY LIMITED
|
January 16, 2026 |
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ASVAS HOMES LLP Vs. TIOFILO SEBASTIAO DE SOUZA
|
February 12, 2026 |
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AUTOCOP INDIAN PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, NASHIK
|
February 12, 2026 |
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AVINASH Vs. STATE OF MAHARASHTRA
|
February 20, 2026 |
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BABURAO JALBA TAWDE Vs. JOINT CHARITY COMMISSIONER, NANDED REGION, NANDED
|
February 6, 2026 |
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BABURAO S/O TATYABA DONGRE Vs. SARASWATI SAHAKARI GRUH NIRMAN
|
April 6, 2026 |
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BAGASARWALA PROPERTY LLP Vs. JOINT CHARITY COMMISSIONER WORLI
|
June 10, 2026 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PREMLABAI @ PREMLATA
|
February 12, 2026 |
|
BALAJI CONSTRUCTION COMPANY, REGISTERED AT MUMBAI Vs. LIRA SIRAJ SHAIKH
|
February 27, 2026 |
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BALASAHEB HIRALAL ZAD Vs. BHARAT PETROLEUM CORPORATION LTD
|
February 4, 2026 |
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BALKISAN DWARKADAS SANGHVI Vs. PADMANABHA COOPERATIVE SOCIETY LTD & ORS.
|
February 4, 2026 |
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BALKRISHNA Vs. STATE OF MAHARASHTRA
|
February 5, 2026 |
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BALU Vs. DHYANESHWAR S/O DAGDHU KUDLE
|
February 27, 2026 |
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BANDU ALIAS JAYSINGH SHRIMANT WARE Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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BARIKRAO SOMNATH CHANDANSHIVE Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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BEAUMONT HFSI PRE-PRIMARY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 13, 2026 |
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BEEJSHEETAL RESEARCH PVT. LTD. Vs. AJIT DIGAMBAR MALI
|
February 24, 2026 |
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BHAGIRATHI HARIBHAU YADAV Vs. DNYANESHWAR VISHNU KATE
|
January 27, 2026 |
|
BHAGWANRAO SHANKARRAO CHINCHALKAR (DIED) Vs. TAHSILDAR
|
January 6, 2026 |
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BHAGYASHRI PRAMOD THAKUR Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
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BHALCHANDRA CHINTAMAN DEO Vs. SPECIAL LAND ACQUISITION OFFICER, PUNE
|
March 9, 2026 |
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BHARAT DIGAMBAR MUKPALLI Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 19, 2026 |
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BHARAT KANTILAL DALAL Vs. SURENDRA KANTILAL DALAL
|
January 8, 2026 |
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BHARAT KESHAV UGALE Vs. SOMPRABHA BHARAT UGALE
|
March 6, 2026 |
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BHARAT NANASAHEB SURYAWANSHI Vs. GKN SINTER METAL PVT LTD
|
April 2, 2026 |
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BHARTIYA KAMGAR KARMACHARI MAHASANGH Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
March 23, 2026 |
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BHOLENATH MEVALAL NISHAD Vs. SHYAMDULARI MEVALAL NISHAD
|
March 5, 2026 |
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BHUPESH TUKARAM MESHRAM Vs. UNION OF INDIA
|
March 5, 2026 |
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BHUSHAN RAJENDRA Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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BIPIN VASANT SHINDE Vs. PUNE MUNICIPAL CORPORATION
|
February 3, 2026 |
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BRAMHA SUN CITY PLATINUM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
|
March 6, 2026 |
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BRIHANMUMBAI MUNICIPAL CORPORATION Vs. MUMBAI MAHANAGARPALIKA KARYALAYEEN KARMACHARI SANGHATANA
|
February 12, 2026 |
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C.B. HEALTHCARE Vs. UNION OF INDIA
|
March 24, 2026 |
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CENTRAL BANK OF INDIA Vs. VIKAS KASHINATH GAIKWAD
|
February 4, 2026 |
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CENTRAL BOARD OF TRUSTEES, EPF A BODY OF CORPORATE Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD.
|
March 6, 2026 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. SUKHVENDER SINGH
|
January 28, 2026 |
|
CHANDAN DIGAMBAR PAWASKAR Vs. TANVI DATTARAJ GAD
|
April 10, 2026 |
|
CHANDAN PATEKAR Vs. STATE OF GOA
|
April 7, 2026 |
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CHANDRAKANT Vs. PADMAKAR
|
February 13, 2026 |
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CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
|
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD Vs. GENERAL SECRETARY, BOMBAY TELEPHONE CANTEEN EMPLOYEES
|
April 9, 2026 |
|
CHINTU RAMESH PATIL Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
|
CHITRAKSHI YOGESH RANGWANI Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
|
CLC INDUSTRIES LIMITED Vs. PRAKASH COTTON
|
February 12, 2026 |
|
CLR FACILITY SERVICES PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 23, 2026 |
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COMMISSIONER, MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRAVIN SHANTARAM GHAG MAHESH SHANTARAM GHAG RAKESH VITTHAL JADHAV
|
April 9, 2026 |
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COMPLETE SOLUTION FACILITY MANAGEMENT PRIVATE LIMITED Vs. MAHARASHTRA SURAKSHA RAKSHAK AGHADI
|
April 10, 2026 |
|
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
|
D.B. CORP. LIMITED (DAINIK BHASKAR) Vs. ASBURT GONSALVES
|
April 2, 2026 |
|
DATTU S/O AHSRUBA NAIKWADE Vs. DATTATRAYA S/O RAJENDRA MUNDE
|
February 25, 2026 |
|
DEALMONEY COMMODITIES P. LTD Vs. VIJAY VITHAL SAWANT
|
February 17, 2026 |
|
DEEPAK CHHAGAN RATHOD Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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DEEPAK GANGADHAR DADGE Vs. VIJAYA DEEPAK DADGE
|
January 17, 2026 |
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DEEPAK MADHU WAGHMARE Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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DEEPAK SHIVKUMAR BAHRY Vs. HEART AND SOUL ENTERTAINMENT LIMITED
|
January 7, 2026 |
|
DEEPALI DINESH NAIK Vs. KRANTIVIR CHAFEKAR EDUCATION SOCIETY
|
February 6, 2026 |
|
DEORAO Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
|
DEPUTY DIRECTOR, HEALTH SERVICES, NASHIK CIRCLE, NASHIK Vs. SATISH BABURAO GAPAT
|
February 3, 2026 |
|
DEV SHASAN JAIN SHWETAMBAR MURTIPUJAK TRUST Vs. VEER TOWER CHS LTD.
|
February 10, 2026 |
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DEVESH DASHARATH MALVANKAR Vs. SHRIPAD SHANKAR KERKAR
|
April 6, 2026 |
|
DEVSING KIRTA VALVI Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
|
DHANASHRI RAMESH KARKHANIS ADULT, INDIAN INHABITANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 27, 2026 |
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DHANRAJ R.MAHALE Vs. KIRLOSKAR OIL ENGINES LTD.
|
April 27, 2026 |
|
DHEERAJ DREAMS BUILDING NO.1 CHS LTD. Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
|
March 25, 2026 |
|
DIGAMBAR S/O MAROTI HAGWANE Vs. STATE OF MAHARASHTRA
|
March 25, 2026 |
|
DIGANT PAREKH (HUF) Vs. AKRUTI KAILASH CONSTRUCTION
|
January 16, 2026 |
|
DILIP BABURAO KARAPE Vs. UNION OF INDIA
|
February 23, 2026 |
|
DILIP BHANU NAIK Vs. DEENDAYAL MULTIPURPOSE
|
February 13, 2026 |
|
DINKAR ANANDA PATIL Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
|
DIPAK CHANDRABHAN GADHADE/GAVANDE Vs. STATE OF MAHARASHTRA
|
February 12, 2026 |
|
DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 23, 2026 |
|
DNYANESHWAR ALIAS MAULI SHUBHARAO PAWAR Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
|
DOLI LEDHA RAVIDAS Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
|
DOMNIC NWEKE PRESENTLY Vs. STATE OF GOA, THR OFFICER IN CHARGE ANCPS
|
March 24, 2026 |
|
DURGA RAGHUNATH NAGDEVE Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
|
EDELWEISS ASSET RECONSTRUCTION LIMITED Vs. JAHAAN SUJEET SHAH
|
February 25, 2026 |
|
EDSEL TRINDADE Vs. HAZEL ROSARIA FERNANDES
|
January 9, 2026 |
|
EDWARD ROCK PAUL Vs. ANTHONY ROCK PAUL
|
February 3, 2026 |
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EKNATH SHIVAJI RASKAR Vs. TRANSPORT MANAGER, PUNE MUNICIPAL TRANSPORT
|
January 23, 2026 |
|
ELLIS CLEMENT NAZARETH Vs. STATE OF GOA
|
January 19, 2026 |
|
EON KHARADI INFRASTRUCTURE PVT. LTD. Vs. STATE OF MAHARASHTRA
|
April 7, 2026 |
|
EVENCIO QUADROS Vs. CANARA BANK
|
February 17, 2026 |
|
EVERTOP APARTMENTS COOPERATIVE HOUSING SOCIETY LIMITED Vs. LOTUS LOGISTICS AND DEVELOPERS PRIVATE LIMITED
|
January 29, 2026 |
|
EXECUTIVE DIRECTOR Vs. GURUNANAK INDUSTRIES
|
January 17, 2026 |
|
EXECUTIVE ENGINEER Vs. PRASHANT KRUSHNARAO NIMJE
|
January 5, 2026 |
|
EXECUTIVE ENGINEER, LATUR MINOR IRRIGATION DIVISION Vs. SHRINIWAS S/O. HANUMANDAS BHARGAV
|
April 23, 2026 |
|
FAHIM TABASSUM Vs. SANDEEP
|
February 18, 2026 |
|
FATEH MOHD. S/O JAN MOHD. RAJ Vs. ABDUL KADIR S/O ABDUL WAHED
|
April 22, 2026 |
|
FIROZ SHAH S/O MOULA SHAH Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
|
G.K. DEVELOPERS Vs. STATE OF MAHARASHTRA
|
March 17, 2026 |
|
G.N. MOHANTY Vs. UNION OF INDIA
|
April 2, 2026 |
|
GAJANAN ANNABHAU TUPE Vs. MANAGEMENT,ENDURANCE TECHNOLOGIES PVT. LTD.
|
February 3, 2026 |
|
GAJANAN JANARDHAN WANKHEDE Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
|
GAJANAN LAXMANRAO PADGHAN Vs. DEEPAK PRABHUDAYAL DAJJUKA
|
January 28, 2026 |
|
GAJANAN MAROTRAO GAJBHIYE Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
|
GAJANAN ONKARAPPA GADAVE Vs. SUJATA JAIRAJ GADAVE
|
April 9, 2026 |
|
GAJANAN S/O MADHAVRAO MANE Vs. SUKHIJINDER SINGH
|
February 2, 2026 |
|
GARLICK ENGINEERING Vs. SURESH H. KARALE
|
March 26, 2026 |
|
GAURAV BIDRE Vs. STATE OF GOA
|
January 8, 2026 |
|
GAURAV SHARDA SHENDE Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 5, 2026 |
|
GAYATRI Vs. PRESIDENT/MEMBER SECRETARY
|
February 2, 2026 |
|
GEETA DATTATRAY ACHARI Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
|
GEETA KAMPANI Vs. STATE OF MAHARASHTRA
|
May 7, 2026 |
|
GEETABAI EKNATH SALUNKE Vs. SUB DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER, VAIJAPUR
|
February 27, 2026 |
|
GHATKOPAR CHANDRODAYA COOP. HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
|
GHEVARCHAND RUPCHAND SINGAWI Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
|
GIRISH SAHAKARI GRIHARACHANA SANSTHA MARYADIT Vs. MALLIKARJUN MADHAVRAO NAVANDE
|
February 6, 2026 |
|
GLAXO SMITH KLINE PHARMACEUTICS LIMITED Vs. SUHAS SHANKAR PAGARE
|
April 9, 2026 |
|
GOA MEDICAL COLLEGE AND HOSPITAL Vs. ADV. NICHOLAS D’MELLO
|
March 25, 2026 |
|
GODAVARI SHIKSHAN SANSTHA GONDI Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
|
GODREJ & BOYCE MANUFACTURING COMPANY LIMITED Vs. COLLECTOR, MUMBAI SUBURBAN DISTRICT
|
April 24, 2026 |
|
GOPINATH KACHRU MAGARE Vs. SATISH GOVIND BHOLE
|
February 11, 2026 |
|
GOVIND GOMA GAIKAR Vs. GOPAL BABU PATIL
|
January 30, 2026 |
|
GRAM PANCHYAT, DINDRUD Vs. DARGAH HAZRAT OSMAN SHAH WALI
|
February 17, 2026 |
|
GUNDU DAJI DESAI Vs. APLAB LIMITED
|
March 7, 2026 |
|
GYANIRAM @ BANDU CHAITRAM KIRNAPURE Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
|
HASHMA BEGUM WD/O HAJI ABDUL QAVI Vs. ABDUL SHAKOOR S/O MOHAMMAD AYYUB
|
May 22, 2026 |
|
HDFC BANK LIMITED Vs. ARCHANA W/O SACHIN DONGRE
|
April 6, 2026 |
|
HEMANTKUMAR S/O SHANKARLAL MOHABE Vs. SUBHASH MOHANLAL UJAONEY
|
February 25, 2026 |
|
HILL TOP ESTATE Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
March 24, 2026 |
|
HIND OFFSHORE PRIVATE LIMITED Vs. OCS SERVICES (INDIA) PRIVATE LIMITED
|
May 19, 2026 |
|
HINDUSTAN BREWERIES AND BOLTING LTD. Vs. DILIP PANDURANG MHATRE
|
April 9, 2026 |
|
HINDUSTAN EQUIPMENT CRAFT Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
February 27, 2026 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. OM CONSTRACTION ON BEHALF OF OM CONSTRACTION NICE PROJECTS LIMITED JV
|
January 19, 2026 |
|
HIRABAI SONU WANJARI Vs. STATE OF MAHARASHTRA
|
February 10, 2026 |
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HOSHANG JEHANGIR KHAN Vs. KHUSHROO BEHRAMSHAW MOGAL
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January 5, 2026 |
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HOSHANG JEHANGIR KHAN AND ANOTHER Vs. KHUSHROO BEHRAMSHAW MOGAL
|
January 7, 2026 |
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IL & FS FINANCIAL SERVICES LIMITED Vs. SERVEALL CONSTRUCTIONS PRIVATE LIMITED
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April 6, 2026 |
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IND INFOTECH SERVICES Vs. UNION OF INDIA
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January 6, 2026 |
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INTEGRO FINSERV PRIVATE LIMITED Vs. SANTOSHKUMAR RAMSAJEEVAN DEWIVEDI
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February 4, 2026 |
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INVENTYS RESEARCH COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
|
January 23, 2026 |
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IPCA LABORATORIES LIMITED Vs. ANROSE PHARMA
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January 5, 2026 |
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ISHTIYAQUE ASLAM KHAN Vs. DCB BANK
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January 20, 2026 |
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ISHWAR S/O VASANTRAO BOBDE Vs. STATE OF MAHARASHTRA
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March 27, 2026 |
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ISHWARIBAI TAHEMRAM FULWANI Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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ISON BUILDERS LLP Vs. OM SAI RAM COOPERATIVE HOUSINGSOCIETY
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January 23, 2026 |
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JAGDISH KAILASH SHEJAV Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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JALARAM FABRICS Vs. NISARG TEXTILES PRIVATE LIMITED
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January 8, 2026 |
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JANARDAN AGARWAL Vs. RAJKUMAR BRIJLAL SINGH GOND
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February 23, 2026 |
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JAWAHAR SAW MILLS PVT. LTD Vs. GANESH SAW MILL
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January 9, 2026 |
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JAWED HABIB HAIR AND BEAUTY LIMITED Vs. KAVITA JANKI SERVICES PRIVATE LIMITED
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January 6, 2026 |
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JAYANT Vs. STATE OF MAHARASHTRA
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January 6, 2026 |
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JAYANT BABURAO WANI Vs. SATISH RAMCHANDRA WANI
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March 16, 2026 |
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JIGARBHAI BHARATBHAI SHAH Vs. FATESINH MOHANSINH CHOUHAN
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January 17, 2026 |
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JIJABHAU DYANESHWAR TEMGIRE Vs. GANGARAM KHANDU TEMGIRE
|
March 4, 2026 |
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JITENDRA JAYWANT SAWANT Vs. DEPUTY COLLECTOR
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February 3, 2026 |
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JITENDRA KAWARILAL KOTHARI Vs. STATE OF MAHARASHTRA
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March 6, 2026 |
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JOLLY BROTHERS PVT. LTD. Vs. SURENDRA NATH JOLLY
|
February 24, 2026 |
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JOSEPH ACHOLA OUMA Vs. STATE OF GOA
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January 19, 2026 |
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JSW STEEL LIMITED Vs. UNION OF INDIA
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February 17, 2026 |
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JSW STEEL LIMITED FORMERLY KNOWN AS ISPAT INDUSTRIES LIMITED Vs. BOARD OF TRUSTEES OF THE MUMBAI PORT TRUST
|
April 10, 2026 |
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JUPICOS ENTERTAINMENT PRIVATE LIMITED Vs. PROBABILITY SPORTS (INDIA) PRIVATE LIMITED
|
March 16, 2026 |
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JYOTI BALIRAM THORAT Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
|
January 30, 2026 |
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JYOTI SANDEEP DHAMAPURKAR Vs. SANDIP EKNATH DHAMAPURKAR
|
January 17, 2026 |
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K D JOSHI RUBBER INDUSTRIES PVT. LTD. Vs. K D JOSHI KAMGAR SANGHATNA
|
March 6, 2026 |
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KACHRU NARHARI SARODE Vs. STATE OF MAHARASHTRA
|
April 10, 2026 |
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KALAWATI BHIMRAO Vs. CHIEF SECRETARY OF THE GOVERNMENT OF MAHARASHTRA
|
January 9, 2026 |
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KALYAN DOMBIVLI MUNICIPAL CORPORATION Vs. NANDKISHOR GOVIND SANE
|
January 16, 2026 |
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KAMAL MADHUKAR MADANE Vs. AMARJEETKAUR W/O. S RAJENDRA SINGH
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March 24, 2026 |
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KAMALABAI PRAMOD TAMBOLI Vs. RAJENDRA RUPCHAND CHAVAN
|
January 20, 2026 |
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KANCHAN G. ROHIRA Vs. NIRMAN CONSTRUCTIONS PVT. LTD.
|
April 2, 2026 |
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KANCHAN GAJENDRA KANTHALE Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
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KANTI BUILDERS PVT. LTD. Vs. WITTY ENTERPRISES PVT. LTD.
|
January 27, 2026 |
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KAPIL ASHOK NUGURWAR Vs. UNION OF INDIA
|
January 9, 2026 |
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KARTIK REGENCY COOP. HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
|
February 6, 2026 |
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KASHIFA KAUSAR SAYED SIRAJODDIN Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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KASHINATH L. DHUMASKAR Vs. STATE OF GOA
|
February 2, 2026 |
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KAUSALYABAI W/O BHUJANGRAO TELANG Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
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KAUSAR BUDDAN KHAN Vs. VICTORIA TIMBER SUPPLYING CO.
|
March 10, 2026 |
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KAVITA ARUN SUTAR Vs. ARUN DHONDIRAM SUTAR
|
January 8, 2026 |
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KERRY ANNE BAJAJ Vs. KARAN BAJAJ
|
January 6, 2026 |
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KESHAV RAJARAM KHAIRNAR Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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KETAN PARSHURAM KORE Vs. UNION OF INDIA
|
January 16, 2026 |
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KHIMCHAND PRITHVIRAJ KOTHARI Vs. EARTH REALTORS
|
February 24, 2026 |
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KIRAN AJAY SANGAMWAR Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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KIRAN BHASKARRAO ADGAONKAR Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
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KIRAN RAJARAM JADHAV Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
March 26, 2026 |
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KIRTIDA BHAVESH CHHADVA Vs. BHAVESH SHAMJI CHHADVA
|
May 8, 2026 |
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KISHOR FAGO BORKAR Vs. STATE OF MAHARASHTRA
|
January 7, 2026 |
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KOLTE PATIL DEVELOPERS LTD. Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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KRANTIKARI KAMGAR UNION Vs. KUONI TRAVEL
|
January 13, 2026 |
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KROLL TRUSTEE SERVICES LIMITED Vs. MT AEON
|
January 16, 2026 |
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KRUSHI VA GRAMIN VIKAS PRATISHTANS RAJE SHAHAJI KASHINATH MAHAVIDYALAYA Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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KUMAR AGRO PRODUCTS PVT. LTD Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
February 17, 2026 |
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KUNDA PAULAS JADHAV Vs. XLO INDIA LIMITED
|
February 27, 2026 |
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KYNLO MAGWADA Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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L AND T FINANCE LIMITED Vs. SANGEETA BHANSALI
|
January 17, 2026 |
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LALU @ SANJU BHISAN SONAWANE Vs. STATE OF MAHARASHTRA
|
March 25, 2026 |
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LAXMAN SHIVAJI GODSE Vs. ALL INDIA SHRI SHIVAJI MEMORIAL SOCIETY
|
January 17, 2026 |
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LAXMIKANT JAYCHANDRA SAWJI Vs. STATE OF MAHARASHTRA
|
January 16, 2026 |
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LAXMIKANT S/O SAKHARAM NIMKARDE Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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LIKHITA SATTAR SHEIKH Vs. DEPUTY DIRECTOR/MEMBER SECRETARY,
|
March 24, 2026 |
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LOKESH RAMNATH RAMGUDE Vs. AIRPORT AUTHORITY OF INDIA
|
March 9, 2026 |
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LOKRAJYA SWAYAM ROJGAR SEVA SAHAKARI SANSTHA LIMITED Vs. SHRAMIK JANATA SANGH
|
April 16, 2026 |
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LOTUS LOGISTICS AND DEVELOPERS PRIVATE LIMITED Vs. EVERTOP APARTMENTS CO-OPERATIVE HOUSING SOCIETY LIMITED
|
January 13, 2026 |
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M.A. KHALEQUE, SANITARY INSPECTOR Vs. PUNDLIK S/O. RANBAJI SARODE
|
January 30, 2026 |
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M/S. MVV SATYANARAYAN Vs. GENERAL MANAGER, CENTRAL RAILWAY
|
March 27, 2026 |
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M/S. SHARAN BUILDERS Vs. SMT. PUSHPA NARAIN KANUGO
|
June 9, 2026 |
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M/S. SHEKHAR CHAMPALAL PAGARIA THROUGH PROPRIETOR Vs. CFM ASSETS RECONSTRUCTION PVT. LTD.
|
March 6, 2026 |
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MACHINDRA MARUTI GAIKWAD Vs. UNION OF INDIA
|
January 9, 2026 |
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MADHAV S/O SANGRAM RAJKUNDLE Vs. STATE OF MAHARASHTRA
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February 18, 2026 |
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MADHOWJI THAKERSEY SONS & CO. ANDHERI Vs. MEHTA WAREHOUSING COMPANY ANDHERI
|
March 10, 2026 |
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MADHU MALTI ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 2, 2026 |
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MADHURI DNYANESHWAR KHANDESHE Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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MADHUSUDAN S/O. PRALHAD KHEDKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 6, 2026 |
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MAGNUM UNIT ‘A’ CHS LIMITED Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
|
MAHANAGAR TELEPHONE NIGAM LTD. Vs. GENERAL SECRETARY, BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION
|
April 9, 2026 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SURESH UTTAMRAO KADU
|
January 6, 2026 |
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MAHARASHTRA STATE ELECTRICITY BOARD HOLDING COMPANY LIMITED Vs. RAJKAMAL SITARAM BANKAR
|
January 29, 2026 |
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MAHATMA FULE SHIKSHAN VA BAHUUDDESHIYA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
January 5, 2026 |
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MAHAVIR DEVELOPERS Vs. MAHAVIR JAINA VIDYALAYA
|
April 6, 2026 |
|
MAHENDRA SALGAONKAR Vs. STATE
|
March 9, 2026 |
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MAHENDRA SHANKARRAO GADVE Vs. AJAY RAMANLAL GUJRATHI
|
June 8, 2026 |
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MAHESH DATTATRAYA CHATE Vs. ANUP SUBHASHCHANDRA JAISWAL
|
January 28, 2026 |
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MAHESH VINOD PARATE Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
February 27, 2026 |
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MAHESHKUMAR GORDHANDAS GARODIA Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
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MAHINDRA MANGILALJI JAIN Vs. RADHA CONSTRUCTION COMPANY
|
March 4, 2026 |
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MANAGING DIRECTOR, M/S. JOLLY STEEL INDUSTRIES PVT. LTD. Vs. SARVA SHRAMIK SANGHATANA
|
April 10, 2026 |
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MANAGING DIRECTOR, PUNE MAHANAGAR PARIVAHAN MAHAMANDAL LTD. Vs. DINESH GANGARAM MUD
|
April 10, 2026 |
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MANGAL BHANUDAS THOMBARE Vs. UNION OF INDIA
|
February 23, 2026 |
|
MANGAL KALASH CREATION LLP Vs. SOURABH SATISH
|
February 11, 2026 |
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MANISHA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
January 8, 2026 |
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MANJEET SINGH T. ANAND Vs. NISHANT ENTERPRISES HUF
|
January 8, 2026 |
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MANJEETKUMAR SHRIRAMRUP SAROJ Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
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MANU SEORAM DADLANI Vs. SHYAM G. SHROFF, INDIVIDUAL INDIAN INHABITANT
|
February 12, 2026 |
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MAQSOOD AHMAD PATLOO, PRESENTLY LODGED IN JUDICIAL CUSTODY, CENTRAL JAIL Vs. STATE OF GOA
|
January 8, 2026 |
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MARATHA SHIKSHAN SANSHTA Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 28, 2026 |
|
MARFANI STEEL IMPEX Vs. PRINCIPAL COMMISSIONER, CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE
|
January 17, 2026 |
|
MARIA EULALIA LEOPOLDINA CARVALHO Vs. JOHN PHILIP PEREIRA
|
January 9, 2026 |
|
MARTIN SOARES Vs. STATE
|
January 8, 2026 |
|
MARYLAND APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES (2)
|
March 24, 2026 |
|
MEENA A. RIZVI Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
|
MILAN COOPERATIVE HOUSING SOCIETY LIMITED Vs. PUNE MUNICIPAL CORPORATION
|
January 5, 2026 |
|
MILIND Vs. CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 29, 2026 |
|
MILIND SHYAMRAO KANHEKAR Vs. KAMAL W/O. BABURAO PAWAR
|
February 26, 2026 |
|
MINCO INDIA PRIVATE LIMITED Vs. MINCO INDIA FLOW ELEMENTS PRIVATE LIMITED
|
January 6, 2026 |
|
MOHAMMAD ABDUL KADIR Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
|
MOHAMMAD SHAHJAD AMIR HASAN SHAIKH Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
|
MOHAMMED ALI M. SALI Vs. RAJARAM CHAVAN REAL ESTATE PRIVATE LIMITED
|
March 5, 2026 |
|
MOHAMMED JAVED ABDUL WAHAB Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
|
MOHAN GANGARAM NARANG Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
February 26, 2026 |
|
MOHAN RAMJI KHATANE Vs. SAHEBRAO ARJUN HON
|
January 21, 2026 |
|
MOHANDAS VINAYAK NAIK Vs. DATTARAJ TUKARAM GAUDE
|
January 12, 2026 |
|
MOHINDER KUMAR Vs. CHAIRMAN, NABARD
|
January 12, 2026 |
|
MOHINI RESORTS PVT. LTD. Vs. SHANKAR GODAJI GORE
|
January 5, 2026 |
|
MOMIN ZULFIKAR KASAM Vs. APURVA LOK RACHANA COOPERATIVE HOUSING SOCIETY LTD
|
March 24, 2026 |
|
MOMIN ZULFIKAR KASAM Vs. POOJA COOPERATIVE HOUSING SOCIETY LTD.
|
March 24, 2026 |
|
MOTILAL OSWAL FINANCIAL SERVICES LIMITED Vs. RUPESH KUMAR
|
March 24, 2026 |
|
MRUNALINI SITARAM THAKUR Vs. STATE OF MAHARASHTRA
|
January 13, 2026 |
|
MUKESH Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
|
MULUND ENDEAVOUR CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ALAG PROPERTY AND CONSTRUCTIONS PRIVATE LTD.
|
February 16, 2026 |
|
MUMBAI FIRE SERVICES UNION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 24, 2026 |
|
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. VIDYAVATIDEVI RAMNARAYAN SAHANI
|
January 27, 2026 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SEEMA SHARAD SAGWEKAR
|
March 25, 2026 |
|
MUNICIPAL CORPORATION, A STATUTORY CORPORATION Vs. TUKARAM VITTHAL PATIL
|
January 29, 2026 |
|
MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
|
MUNICIPAL COUNCIL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 5, 2026 |
|
MUNICIPAL COUNCIL, BEED Vs. SAYYAD MIR HABIB ALAM MIR MANJUR ALAM
|
January 13, 2026 |
|
NALANDA Vs. BABAN
|
February 13, 2026 |
|
NAMRATA RAMCHANDRA ZAGADE Vs. GUJRATI SHIKSHAN PRACHARAK MANDAL
|
February 3, 2026 |
|
NANDKISHOR Vs. STATE OF MAHARASHTRA
|
February 2, 2026 |
|
NANDKISHOR ONKAR MAWASKAR Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
|
NANDKUMAR NARSINGRAO PUPALA SINCE DECEASED THROUGH LEGAL HEIRS SHAKUNTALA NANDKUMAR PUPALA Vs. PRATAPSINGRAO PUPALA
|
March 6, 2026 |
|
NARAYAN SURESH PAI Vs. VINITA V. KAMBLI
|
February 13, 2026 |
|
NARENDRA ARUN KULKARNI Vs. MANJUSH @ AKANSHA NARENDRA KULKARNI
|
January 12, 2026 |
|
NARENDRA NARAYAN NAVGIRE Vs. ATLAS COPCO (INDIA) LIMITED
|
April 10, 2026 |
|
NARENDRA SINGH CHAWARA Vs. HEMANGINI KUMARI PRITHVI RAJ
|
February 13, 2026 |
|
NARESH DEVRAO GANVIR Vs. STATE OF MAHARASHTRA
|
April 6, 2026 |
|
NATIONAL EGG CO-ORDINATION COMMITTEE Vs. STATE OF MAHARASHTRA
|
April 2, 2026 |
|
NATIONAL INSURANCE CO. LTD. Vs. KAILASCHAND S/O. MANAKCHAND BHARTIYA
|
March 24, 2026 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. VAISHALI WD/O MAHENDRA KADAM
|
February 12, 2026 |
|
NATIONAL SPOT EXCHANGE LIMITED Vs. M/S. N.K. PROTEINS LIMITED
|
March 30, 2026 |
|
NAVIN PROPERTIES PRIVATE LIMITED Vs. VASUDEV DAYARAM NAVANI
|
January 7, 2026 |
|
NAVJIVAN COMMERCIAL PREMISES CO-OPERATIVE SOCIETY LTD. Vs. GENERAL HYDRAULICS PVT. LTD.
|
February 3, 2026 |
|
NAYANA MANOJ VASANI Vs. NARENDRA LALACHAN MEHTA
|
March 24, 2026 |
|
NEERAJ SHARMA Vs. DIRECTORATE OF ENFORCEMENT
|
February 3, 2026 |
|
NEHRU SCIENCE CENTRE Vs. G.K. MALIYE
|
April 2, 2026 |
|
NEW DELUXE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PEMINO CO-OPERATIVE HOUSING SOCIETY LTD.
|
February 11, 2026 |
|
NEW ERA EDUCATION SOCIETY ANDHERI Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 29, 2026 |
|
NEW INDIA ASSURANCE CO. LTD, Vs. SHARDA GANESH KARKHILE
|
April 6, 2026 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DINESHKUMAR J. DUBEY
|
April 15, 2026 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MAHADEO BHIKAJI BHAMODRE
|
January 28, 2026 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABIDA MUNSHI KHAN
|
February 10, 2026 |
|
NEW INSURANCE COMPANY LTD. Vs. SUDHAKAR RAMDAS CHAUDHARI
|
February 12, 2026 |
|
NHAI PIU Vs. KERMAN SAM AMROLIWALA
|
March 16, 2026 |
|
NIDHI SANJAY DOSHI Vs. X
|
January 12, 2026 |
|
NILESH PRAKASHRAO MORE Vs. STATE OF MAHARASHTRA
|
March 27, 2026 |
|
NINGBO AUX IMP AND EXP COMPANY LIMITED Vs. AMSTRAD CONSUMER INDIA PRIVATE LIMITED
|
January 28, 2026 |
|
NIRAMALA W/O. SURYBHAN CHAUDHARI Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
|
NITESH S/O SHIVAJI INGLE Vs. DIVISIONAL COMMISSIONER, CHHATRAPATI SAMBHAJINAGAR DIVISION
|
January 30, 2026 |
|
NIVRUTTI HARISHCHANDRA PAWAR Vs. AKSHAY ANIL PAWAR
|
February 26, 2026 |
|
NOOK COOPERATIVE HOUSING SOCIETY LIMITED Vs. PYRAMID DEVELOPERS
|
April 28, 2026 |
|
NUSLI NEVILLE WADIA Vs. IJIMIMA - IMITATION JEWELLERY MARKET CO-OPERATIVE SOCIETY
|
February 24, 2026 |
|
OM DEVELOPERS Vs. BERNARDINE MOUAD HERIQUE
|
February 9, 2026 |
|
OM VISHWASHANTI CHS Vs. MUMBAI MUNICIPAL CORPORATION
|
February 11, 2026 |
|
OPTIMUS FINANCIAL SOLUTION PRIVATE Vs. GVFL TRUSTEE COMPANY PRIVATE LIMITED
|
March 12, 2026 |
|
OPTIMUS FINANCIAL SOLUTION PRIVATE LIMITED Vs. GVFL TRUSTEE COMPANY PRIVATE LIMITED
|
March 9, 2026 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MEENA W/O JANKIRAM SHINDE
|
February 4, 2026 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAMRAO ANNASAHEB BORGAD
|
March 24, 2026 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. D.J SHUKLA AND COMPANY
|
January 5, 2026 |
|
OSTERREICHISCHER LLOYD SEEREEDEREI (CYPRUS) LTD. Vs. VICTORE SHIPS PVT. LTD.
|
March 10, 2026 |
|
PANDURANG S/O GOVINDA CHUTE Vs. STATE OF MAHARASHTRA
|
April 10, 2026 |
|
PANJAB PRAKASHRAO PATIL Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
|
PANKH PROPERTIES PRIVATE LIMITED Vs. RUSI SORABJI KHAMBATTA
|
March 4, 2026 |
|
PARAMANAND BUILDERS LLP. Vs. COMPETENT AUTHORITY & DISTRICT DEPUTY REGISTRAR
|
February 24, 2026 |
|
PARASMAL UTTAMCHAND JAIN Vs. BAR COUNCIL OF INDIA
|
February 26, 2026 |
|
PARSHAV INFOTECH REPRESENTED BY ITS PARTNER NIRANJAN PAREKH Vs. ANAND RATHI GLOBAL FINANCE LIMITED
|
January 16, 2026 |
|
PARSHURAM SHIVRAM SHITOLE Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 22, 2026 |
|
PARSHURAM UMAJI DALAVI Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
|
PARVEEN BANU NASIR KHAN Vs. VAHAANVATTI SIZERS
|
March 12, 2026 |
|
PASHMINA REALTY PRIVATE LIMITED Vs. EKTA HOUSING PRIVATE LIMITED
|
January 12, 2026 |
|
PATEL BUILDERS AND DEVELOPERS THROUGH ITS PARTNERS BILAL RAUF PATEL Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
|
PATRICKS’S TOWN COOPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETIES, PUNE DIVISION, PUNE
|
February 6, 2026 |
|
PETIT MANSION C-WING COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 16, 2026 |
|
POOJALAXMI ANGAD GHULE Vs. ANGAD GHULE
|
January 16, 2026 |
|
POONA EMPLOYEES’ UNION Vs. FORCE MOTORS LIMITED
|
April 9, 2026 |
|
POONAM BHARAT KUDALE Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
|
POPAT KISAN RAHIRE Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
|
PRADEEP P. GHADI AMONKAR Vs. STATE OF GOA
|
February 25, 2026 |
|
PRAJWALIT TULARAM GAIKWAD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
March 9, 2026 |
|
PRAKASH Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
|
PRAKASH KRISHNA GAMARE Vs. KRISHNA GANPAT GAMRE
|
February 9, 2026 |
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PRAMOD GOVIND SAGALGILE Vs. GENERAL MANAGER
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January 6, 2026 |
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PRANAY ATUL MEHTA Vs. STATE OF MAHARASHTRA
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January 30, 2026 |
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PRATIBHA INDUSTRIES LIMITED Vs. NAVI MUMBAI MUNICIPAL CORPORATION
|
February 6, 2026 |
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PRAVIN TUKARAMJI UIKE PATIL Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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PREMCHAND Vs. RAMAKANT ABHIMAN PATIL
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February 13, 2026 |
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PREMRAJ @ BABA BABURAO DAWARE Vs. STATE OF MAHARASHTRA
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January 23, 2026 |
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PRERNA Vs. STATE OF MAHARASHTRA
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February 18, 2026 |
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PRERNA KHETRAPAL Vs. VILLAGE PANCHAYAT OF VERNA
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January 22, 2026 |
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PRESIDENT TRADE AND EXIM CORPORATION Vs. STATE OF MAHARASHTRA
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March 12, 2026 |
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PRESTIGE PROPERTIES Vs. DISTRICT DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
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March 24, 2026 |
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PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED Vs. ADDITIONAL COMMISSIONER (RECOVERY) CENTRAL EXCISE DEPARTMENT, MUMBAI-I
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January 14, 2026 |
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PRIYANKA SIDU NIMSE Vs. STATE OF MAHARASHTRA
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January 12, 2026 |
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PROGRESSIVE EDUCATION SOCIETY SHIVAJINAGAR Vs. DILIPSINGH GULABSINGH PARDESHI SHITOLENAGAR
|
January 12, 2026 |
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PROPEL DEVELOPERS PRIVATE LIMITED Vs. MIKUNJ KIRAN JOSHI
|
January 7, 2026 |
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PUNE MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER Vs. DARGAH KHWAJA MAKHDUM SHAIKH S S GHAZI NIAZAMI
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February 11, 2026 |
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PUNE ZILLA SAHAKRI DOODH UTPADAK SANGH Vs. STATE OF MAHARASHTRA
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April 21, 2026 |
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PURUSHOTTAM JAIRAM & COMPANY Vs. STATE OF MAHARASHTRA
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March 25, 2026 |
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QUANTUM PARK COOPERATIVE HOUSING SOCIETY LIMITED Vs. AHCL-PEL, A LIMITED
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February 24, 2026 |
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R. B. BOHORA EDUCATIONAL & WELFARE TRUST Vs. VIJAY MUNDAWARE
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January 29, 2026 |
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RAGHUNATH BANDEKAR PAL Vs. PRAGNESH SHAH
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March 17, 2026 |
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RAGHUNATH SHIVRAM NAIKADE Vs. PATIL CONSTRUCTION AND INFRASTRUCTURE LTD.
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May 8, 2026 |
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RAHUL BABAN ZAWARE Vs. STATE OF MAHARASHTRA
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January 22, 2026 |
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RAHUL DEVANAND SHET Vs. STATE OF GOA
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January 21, 2026 |
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RAHUL GANESHRAO GHATE GATHE Vs. STATE OF MAHARASHTRA
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January 17, 2026 |
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RAHUL SAMBHU KABADE Vs. SUBHASHSINGH SURAJSINGH THAKUR
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January 19, 2026 |
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RAJABHAU S/O VASANTRAO WAYAL Vs. STATE OF MAHARASHTRA
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March 23, 2026 |
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RAJANIALIAS PRABHAVATI CHITTARANJAN PATIL Vs. DAHISAR SIDDHI APARTMENT CHSL
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February 6, 2026 |
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RAJARAM SHIVA TAPKIRE Vs. GORAKH EKNATH TAPKIRE
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February 3, 2026 |
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RAJASHREE NAIK GAONKAR Vs. STATE OF GOA
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April 2, 2026 |
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RAJENDRA GANPAT UDAYPRABHU Vs. STATE OF MAHARASHTRA
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January 29, 2026 |
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RAJENDRA LAXMICHAND DHURVE Vs. STATE OF MAHARASHTRA
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February 24, 2026 |
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RAJESH SURESH KAMBLI Vs. STATE OF MAHARASHTRA
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March 11, 2026 |
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RAJU BABURAO PISAL Vs. HON’BLE REGISTRAR
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February 17, 2026 |
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RAMDAYAL ARJUN YADAV Vs. STATE OF MAHARASHTRA
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January 12, 2026 |
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RAMESH BHAGIRATH RANDER Vs. ANIL HARIPRASAD JEJANI
|
February 10, 2026 |
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RAMESH DADA KALEL Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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RAMESH RAGHUNATH YETARE Vs. STATE OF MAHARASHTRA
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January 23, 2026 |
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RAMESH VENKATESHWAR SOMANI Vs. RAJESH SOMANI
|
January 7, 2026 |
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RANJITA PRABHUDAS GAJBHIYE Vs. STATE OF MAHARASHTRA
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January 5, 2026 |
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RAOJI HARMALKAR Vs. SUNANDA KASHINATH HARMALKAR
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March 6, 2026 |
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RASHMI ARJAN MIRCHANDANI Vs. STATE OF MAHARASHTRA
|
February 18, 2026 |
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RASHMI BADAM KASAR Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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RASHMI CHS LIMITED Vs. ROMILA DILIP BAJAJ
|
March 5, 2026 |
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RASHMI SALUJA Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
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RAVI RATANKUMAR AGRAWAL Vs. STATE OF MAHARASHTRA
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January 27, 2026 |
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RAVINDRA Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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RAVINDRA KASHINATH NANDANWAR Vs. STATE OF MAHARASHTRA
|
March 6, 2026 |
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RAVINDRA S/O BHAURAO DODKE Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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RAVINDRA S/O. BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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REENA SANJAY MINZ Vs. STATE OF MAHARASHTRA
|
March 30, 2026 |
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REETA MUKESH SEHGAL Vs. UNION BHARAT SABHA
|
February 24, 2026 |
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REGIONAL DIRECTOR EMPLOYEES’ STATE INSURANCE CORPORATION, PANCHDEEP BHAVAN Vs. BC CHAWLA CHAIRMAN
|
March 6, 2026 |
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REKHA Vs. JANARDHAN
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February 17, 2026 |
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RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED Vs. HIROO HOTCHAND ADVANI
|
March 23, 2026 |
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RENU BALWANT MARU Vs. BUPENDRA DAMJIBHAI TANK
|
February 23, 2026 |
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RESERVE BANK OF INDIA Vs. CENTRAL INFORMATION COMMISSION
|
January 29, 2026 |
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RKEC PROJECTS LIMITED Vs. MAHARASHTRA MARITIME BOARD
|
April 9, 2026 |
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ROBERT GRAGERY DSOUZA Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
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ROHIDAS VISHNU CHAVAN Vs. SRICHAND SHAMANDAS ASWANI
|
February 9, 2026 |
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ROHIT S THAKKAR & ORS. Vs. SUNIL OMPRAKASH AGARWAL
|
January 28, 2026 |
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ROMELL REAL ESTATE PRIVATE LIMITED Vs. DISTRICT DEPUTY REGISTRAR
|
January 7, 2026 |
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ROMELL REAL ESTATE PVT. LTD. Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MOHAN S/O BABURAO NIMBALKAR
|
January 30, 2026 |
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ROZINA FIROZ HAJIANI Vs. UNION OF INDIA
|
March 18, 2026 |
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RUSHIKESH ALIAS VAIBHAV SUNIL GHOLAP Vs. SUNIL SHANKARRAO GHOLAP
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February 27, 2026 |
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RYBERG CYRIL COSMAS HENRIQUES Vs. KASHMIRA ERUCH BILLIMORIA
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January 28, 2026 |
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S.G. MITTAL ENTERPRISES PRIVATE LIMITED Vs. SATARA SAHAKARI BANK LIMITED
|
January 5, 2026 |
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SABITA RAJESH NARANG Vs. SANDEEP GOPAL RAHEJA
|
January 5, 2026 |
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SACHIN ARJUN LAKAL Vs. STATE OF MAHARASHTRA
|
April 2, 2026 |
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SACHIN S/O. BALASAHEB RANER Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
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SACHIN SHANTARAM MHASKAR Vs. STATE OF MAHARASHTRA
|
January 13, 2026 |
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SACHIV, KRUSHI UTPANNA BAZAR Vs. DEEPAK S/O RAMRAO
|
February 2, 2026 |
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SADANAND SARVANKAR Vs. MAHESH BALIRAM SAWANT
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April 7, 2026 |
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SADHANA Vs. SATISH
|
February 10, 2026 |
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SAGAR GAUTAM SABLE Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
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SAHAKAR BUILDERS AND DEVELOPERS Vs. SHREE MANGESH APARTMENTS CO-OPERATIVE HOUSING SOCIETY LIMITED
|
March 18, 2026 |
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SAHEBRAO SHESHRAO PAWAR Vs. STATE OF MAHARASHTRA
|
January 22, 2026 |
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SAHIL SANJAY RATHOD Vs. SWATI SAHIL RATHOD
|
January 9, 2026 |
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SAILAPPAN SODALI MUTHU Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
January 20, 2026 |
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SANDEEP BHAUSAHEB SHELAR Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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SANDEEP BRIJAL SHARMA Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
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SANDEEP KUMAR Vs. UNION OF INDIA
|
January 12, 2026 |
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SANDIP Vs. STATE OF MAHARASHTRA
|
March 13, 2026 |
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SANGEETA WD/O VITTHAL Vs. HARISHKUMAR RAMDAS SAHGAL
|
February 3, 2026 |
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SANGITA SUDHAKAR NAGPURE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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January 21, 2026 |
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SANJAY SHAMRAO BHOR Vs. PUNE MUNICIPAL CORPORATION
|
May 8, 2026 |
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SANTOSH @CHINGYA SAINATH TARTE Vs. DISTRICT MAGISTRATE
|
February 4, 2026 |
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SANTOSH BABURAO MASKE Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
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SANTOSH DATTA KUTE Vs. GANESH MAHADEVRAO KADAM
|
February 18, 2026 |
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SANTOSH MADHUKAR PAWAR Vs. INDUBAI EKNATH PAWAR
|
February 9, 2026 |
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SANTOSH S/O PUNJARAM PAKHRE Vs. VINAYAK S/O SAMPATRAO WAGH
|
February 16, 2026 |
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SANTOSH SUBHASHRAO THAKUR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 9, 2026 |
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SANTSARAN GURSARAN ADVANI ALIAS PAPAN ADVANI Vs. NINA H. BHALLA
|
April 20, 2026 |
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SANU ENTERPRISES Vs. VIKHROLI LAXMI APARTMENTS COOP. HOUSING SOCIETY LIMITED
|
February 24, 2026 |
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SARVA SHRAMIK SANGHATANA Vs. GUPTA STEEL INDUSTRIES
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April 10, 2026 |
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SATNAM SINGH AHUJA Vs. KARVY FINANCIAL SERVICES LTD.
|
March 5, 2026 |
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SATYAWATI Vs. KAPURCHAND TUKARAM DEHADE
|
March 23, 2026 |
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SAURABH SHRIDHAR GHARDE Vs. STATE OF MAHARASHTRA
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January 8, 2026 |
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SBI GENERAL INSURANCE CO.LTD., Vs. VISHAL DINKAR INGLE
|
January 22, 2026 |
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SCHAEFFLER INDIA LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 18, 2026 |
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SEETABAI PANDHARINATH TEMGHARE Vs. UNION OF INDIA
|
January 19, 2026 |
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SHABIR HARUN ALI MULLA Vs. STATE OF MAHARASHTRA
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January 27, 2026 |
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SHAIKH ABDUL RAZAK Vs. STATE OF MAHARASHTRA
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February 17, 2026 |
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SHAIKH MOHAMMAD TARIQ IDRISH Vs. U.T. OF DADRA AND NAGAR HAVELI
|
January 12, 2026 |
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SHAIKH MOOSA SHAIKH YASIN Vs. STATE OF MAHARASHTRA
|
January 7, 2026 |
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SHAILENDRA BANKEBIHARI SINGH Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
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SHAKUNTALA TILAKDHARI GUPTA Vs. JAWAHARLAL R. GUPTA
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February 18, 2026 |
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SHAMKANT Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
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SHANKAR Vs. STATE OF MAHARASHTRA
|
February 23, 2026 |
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SHANKAR SATLINGAPPA MHETRE Vs. PRINCIPAL SECRETARY (APPEAL AND SECURITY) GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT
|
February 16, 2026 |
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SHANTABAI Vs. BHIKAN DAULAT CHOUDHARI
|
January 28, 2026 |
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SHANTABAI RAVU CHAVAN Vs. MARUTI NAMDEO CHAVAN
|
February 24, 2026 |
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SHANTINATH DEVELOPERS Vs. COMPETENT OFFICER & DISTRICT DEPUTY
|
February 12, 2026 |
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SHARAD Vs. STATE OF MAHARASHTRA
|
February 5, 2026 |
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SHARDADEVI S. JHUNJHUNWALA Vs. INCOME TAX OFFICER WARD
|
February 18, 2026 |
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SHAREN NITIN NAIK Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI
|
January 28, 2026 |
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SHEETAL CHANDRAKANT KUNJIR Vs. CHANDRAKANT TUKARAM KUNJIR
|
January 9, 2026 |
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SHEIKH AMIN AKHTAR Vs. STATE OF MAHARASHTRA
|
February 11, 2026 |
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SHEIKH AZIZ SHAIKH JUMMAN Vs. GANGADHAR N. NIKAM
|
January 17, 2026 |
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SHEKHAR CHAMPALAL PAGARIA THROUGH PROPRIETOR Vs. CFM ASSETS RECONSTRUCTION PVT. LTD.
|
March 6, 2026 |
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SHEKHAR KAKASAHEB JAGTAP Vs. STATE OF MAHARASHTRA
|
May 20, 2026 |
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SHERALI HAFIZ KHAN Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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SHILPA P. PAI PANANDIKER Vs. STATE OF GOA
|
February 27, 2026 |
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SHILPA VISHNU THAKUR Vs. STATE OF MAHARASHTRA
|
January 13, 2026 |
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SHITAL DIGAMBER SAWANT Vs. STATE OF MAHARASHTRA
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January 14, 2026 |
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SHIVAJI GOPAL KURHADE Vs. RAMCHANDRA GOPAL KURHADE
|
January 28, 2026 |
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SHIVAJI MADHAV JADHAV Vs. NASHIK DISTRICT CENTRAL COOPERATIVE BANK LTD
|
March 5, 2026 |
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SHIVAJI NARAYAN YADAV Vs. INDIA STEEL WORKS LTD.
|
March 26, 2026 |
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SHIVAJI SATAVAJI BHAGDE Vs. STATE OF MAHARASHTRA
|
April 10, 2026 |
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SHIVCHARAN S/O PANCHI Vs. SUNITA WD/O AJABRAO SURWADE
|
March 23, 2026 |
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SHIVSHANKAR LALJI YADAV Vs. THANE MUNICIPAL CORPORATION
|
January 7, 2026 |
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SHOBHA WD/O SAMPAT SHINDE Vs. GAJENDRA S/O HANUMANTAPPA MANDHARE
|
February 18, 2026 |
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SHREYAS DILIP MANDRE Vs. STATE OF MAHARASHTRA
|
April 29, 2026 |
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SHRIDHAR Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, OSMANNABAD
|
February 17, 2026 |
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SHRINIWAS GYANDEORAO MUNDHE Vs. UNION OF INDIA
|
January 30, 2026 |
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SHRIRAM Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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SHRUTIKA D/O ANAND KUMBHARE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
February 26, 2026 |
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SHUBHAM FLOUR MILL Vs. STATE OF MAHARASHTRA
|
March 4, 2026 |
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SHWETA ADITYA MALHOTRA Vs. COLLECTOR OF STAMPS, ANDHERI DIVISION
|
January 28, 2026 |
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SHYAM NARAYAN Vs. P N. WRITER AND COMPANY PVT. LTD.
|
March 23, 2026 |
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SHYAMSINGH S/O GENDASINGH MATHWALE Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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SIYARAM SILK MILLS LIMITED Vs. STANFORD SIYARAM FASHION PRIVATE LIMITED
|
January 13, 2026 |
|
SMURTI WAGHDHARE Vs. JOINT DIRECTOR
|
March 10, 2026 |
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SOMESHWAR Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
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SOMESHWAR SHIRRAM AMBULE Vs. STATE OF MAHARASHTRA
|
April 9, 2026 |
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SOMNATH SADHU BIRAJDAR Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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SONALI ABHISHEK CHOURASIA Vs. ABHISHEK SHIVKUMAR CHOURASIA
|
January 8, 2026 |
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SOPAN SANJAY LILHARE Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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SOU. SNEHA DATTATRAYA CHAUDHARI Vs. SANE GURUJI SHIKSHAN SANSTHA
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February 5, 2026 |
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SOW. SAVITA W/O DINKAR AAJAN Vs. DINKAR S/O DATTATRAY AAJAN
|
March 24, 2026 |
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SPM AUTO COMP SYSTEMS PVT. LTD. Vs. RAMDAS TUKARAM THITE
|
February 27, 2026 |
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STATE OF GOA Vs. U. P. STATE BRIDGE CORPORATION LTD.
|
February 27, 2026 |
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STATE OF MAHARASHTRA Vs. ANEEL HILAL WAGH
|
February 27, 2026 |
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STATE OF MAHARASHTRA Vs. TEJAS @ DADA MAHIPATI DALVI, PRESENTLY IN YERWADA CENTRAL PRISON
|
March 10, 2026 |
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STATE OF MAHARASHTRA Vs. ANIL MURLIDHAR WETHPATHAK
|
February 25, 2026 |
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STATE OF MAHARASHTRA Vs. SHAKTI MOHAMMAD TAHER SHAIKH
|
February 16, 2026 |
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STATE OF MAHARASHTRA Vs. RANGNATH SANDU JADHAV
|
February 17, 2026 |
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STATE OF MAHARASHTRA Vs. DHANRAJ
|
February 12, 2026 |
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STATE OF MAHARASHTRA Vs. SANTOSHKUMAR AVTARKRUSHNA KAUL
|
February 16, 2026 |
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STATE OF MAHARASHTRA Vs. DEVUBAI BHAGWAN KHARAT
|
April 2, 2026 |
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STATE OF MAHARASHTRA Vs. ALLABAKSH APPALAL SAYYAD
|
April 6, 2026 |
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STATE OF MAHARASHTRA Vs. LAXMIKANT SHRIDHARRAO PURANIK
|
April 6, 2026 |
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STATE OF MAHARASHTRA Vs. SONA
|
March 18, 2026 |
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STATE OF MAHARASHTRA Vs. ASHOK S/O. LALCHAND PAWAR
|
March 24, 2026 |
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STATE OF MAHARASHTRA Vs. VILAS ANNASAHEB MAHALE
|
March 24, 2026 |
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STATE OF MAHARASHTRA Vs. SANJEEV S/O SHANKARRAO KHADE
|
February 3, 2026 |
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STATE OF MAHARASHTRA Vs. ASHOK HARIBHAU ABNAVE
|
February 3, 2026 |
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STATE OF MAHARASHTRA Vs. MOTI PARAG PAWAR
|
February 9, 2026 |
|
STATE OF MAHARASHTRA Vs. KEDARNATH
|
February 9, 2026 |
|
STATE OF MAHARASHTRA Vs. RAJARAM BALU DUKRE
|
February 9, 2026 |
|
STATE OF MAHARASHTRA Vs. SHIVAJI
|
February 11, 2026 |
|
STATE OF MAHARASHTRA Vs. RAHUL UTTAMRAO SALVE
|
January 14, 2026 |
|
STATE OF MAHARASHTRA Vs. PRATAPSING BABUSING RAJPUT
|
January 17, 2026 |
|
STATE OF MAHARASHTRA Vs. PATWARDHAN INFRASTURCTURE PRIVATE LIMITED
|
January 17, 2026 |
|
STATE OF MAHARASHTRA Vs. SHAMRAO SAKHARAM RAUT
|
January 20, 2026 |
|
STATE OF MAHARASHTRA Vs. ARUN VISHVANATH WANKHEDE
|
January 20, 2026 |
|
STATE OF MAHARASHTRA Vs. SATISH SANJAY RAMTEKE
|
February 12, 2026 |
|
STATE OF MAHARASHTRA Vs. NANDKUMAR MARUTI CHAVAN
|
January 21, 2026 |
|
STATE OF MAHARASHTRA Vs. MORYA INFRASTRUCTURE PRIVATE LIMITED
|
February 16, 2026 |
|
STEPHEN NOEL DSOUZA Vs. SADASHIV RAKHMAJI BODAKE
|
January 5, 2026 |
|
SUBHADRABAI Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
|
SUBHASH KISAN Vs. ABHYANKAR JAGANNATH MOTIRAM
|
January 17, 2026 |
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SUBHASH RAMBHAU KOSALGE Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
|
SUBODH NAYAN LAKESHRI Vs. GENERAL MANAGER BRIHANMUMBAI ELECTRICITY SUPPLY AND TRANSPORT UNDERTAKING
|
March 25, 2026 |
|
SUDHAKAR @ SHANKAR @ CHANDRYA JANGLUJI UIKE Vs. STATE OF MAHARASHTRA
|
March 25, 2026 |
|
SUDHAKAR TRIMBAK WAGH Vs. JAI HIMGIRI CO-OPERATIVE HOUSING SOCIETY LTD
|
March 12, 2026 |
|
SUGANDHA SUNIL Vs. BHARATI VIDYAPEETH LADIES HOSTEL
|
March 12, 2026 |
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SUJAY RADHAKRISHNA VIKHE-PATIL Vs. NILESH DNYANDEV LANKE
|
April 8, 2026 |
|
SUJIT MANOHAR PATIL Vs. PANVEL MUNICIPAL CORPORATION
|
May 5, 2026 |
|
SUJIT RAGHUNATH BANGERA Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
|
SUKHLAL YASHWANT GHASALE Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
|
SUKLAL YADAV MARATHE Vs. SUPREME INDUSTRIES LTD.
|
March 25, 2026 |
|
SULZER PUMPS INDIA PRIVATE LIMITED Vs. SUMEET RAJARAM KADAM
|
March 26, 2026 |
|
SUMAN RAMESH SAMANT Vs. ARUN R. PATIL
|
January 14, 2026 |
|
SUNANDA S. MANDHARE Vs. PROCTER & GAMBLE HEALTH LIMITED
|
April 10, 2026 |
|
SUNANDABAI GULABRAO SANER Vs. RAJENDRA BHASKARRAO VABHANDIK
|
February 12, 2026 |
|
SUNIL Vs. SARIKA
|
January 9, 2026 |
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SUNIL NARAYAN PATIL Vs. PUNDALIK BALAJI GHARAT
|
February 3, 2026 |
|
SUNIL SHAMSUNDAR HEDDA Vs. STATE OF MAHARASHTRA
|
January 22, 2026 |
|
SUNIL SHANKAR MOHITE Vs. UNION OF INDIA
|
January 14, 2026 |
|
SUNIL WAMAN BHIDE Vs. CHANDRAHAS LAXMAN KANHERE
|
March 17, 2026 |
|
SUNITA BAPU JAGTAP Vs. CHAIRMAN, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD
|
February 24, 2026 |
|
SUNSHINE BUILDERS AND DEVELOPERS Vs. HDFC BANK LIMITED
|
February 4, 2026 |
|
SURAJ Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
|
SURAJ Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
|
SUREKHA DINKAR THAKAR @ SHARADA SUBHASH SHIVANKAR Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
|
SUREKHA KESHAV KUMBHAR Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
|
SURESH BAPU KOLI Vs. STATE OF MAHARASHTRA
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March 10, 2026 |
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SURESH VISHRAM SAWANT Vs. CEAT LIMITED
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March 6, 2026 |
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SURESH VITHOBAJI GABHANE Vs. STATE OF MAHARASHTRA
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January 30, 2026 |
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SUVARNA W/O JAWAHARLAL KAKANI Vs. STATE OF MAHARASHTRA
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April 17, 2026 |
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SUYOG DEVELOPMENT CORPORATION UNIT Vs. UNION OF INDIA
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March 12, 2026 |
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SWAPNIL ASHOKRAO FULMALI Vs. ZILLA PARISHAD YAVATMAL
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February 27, 2026 |
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SYED SHAH AZIZUL HASAN Vs. STATE OF MAHARASHTRA
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April 2, 2026 |
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TARACHAND S/O KHUSHALCHAND ZHADIWALE Vs. STATE OF MAHARASHTRA
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February 6, 2026 |
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TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. RAJA RAMSAWARE GAUTAM
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January 16, 2026 |
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TATA CONSULTANCY SERVICES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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March 13, 2026 |
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TAUSIF AJIJ INAMDAR Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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TIRTHANKAR CO. Vs. ADYAPRASAD HINGOO MISHRA
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February 6, 2026 |
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TMI STAFFING SERVICES PRIVATE LIMITED Vs. SHARAD ASHOK DHANGAR
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April 9, 2026 |
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TOUSIF AHMED NAZIR AHMED JANWADKAR Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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TRIMBAK S/O RANGRAO KULKARNI Vs. STATE OF MAHARASHTRA
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February 11, 2026 |
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TUKARAM KANA PAWARA Vs. PROJECT DIRECTOR PROJECT IMPLEMENTATION UNIT
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May 6, 2026 |
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TULSHIRAM T. PATIL Vs. WELLMAN HINDUSTAN LIMITED
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February 24, 2026 |
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UJWAL H MURANJAN Vs. PANCHVATI CO-OP HSG.SOC. LTD.
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February 24, 2026 |
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UNION OF INDIA Vs. MANDAKINI SURESH MAKASARE
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March 13, 2026 |
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UNION OF INDIA Vs. BRIDGE TRACK AND TOWER PVT. LTD.
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February 4, 2026 |
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UNION OF INDIA Vs. S.K. RATHORE
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January 23, 2026 |
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UNITED INDIA ASSURANCE COMPANY LTD. Vs. SONALI SAMBHAJI PATIL
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February 20, 2026 |
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UNITED INDIA INSURANCE CO. LTD Vs. MANOHARRAO DAULATRAO BARSE
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February 2, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ABA BALU JADHAV
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April 6, 2026 |
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UNITED INDIA INSURANCE COMPANY Vs. MOHAN VINAYAK GAIKWAD
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April 9, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVINDRA VITHAL ADGALE
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January 17, 2026 |
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UNIVERSAL TEST SOLUTIONS Vs. PUNAM KUMARI SINGH
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March 11, 2026 |
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UNIVERSITY OF PUNE Vs. SHASHANK BALKRISHNA BANGALE
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February 24, 2026 |
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USHA Vs. PAPOATHI
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February 13, 2026 |
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USHA KAILASH KURHADE Vs. MANAGER, THE NEW INDIA ASSURANCE CO LTD.
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February 13, 2026 |
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USHA RAMBHAU HUGE Vs. COMMISSIONER GREATER MUMBAI
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January 29, 2026 |
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USHA SUNDER PREMISES CHS LIMITED Vs. NILANG DESAI
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January 14, 2026 |
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USMAN ISMAIL SIDIQUI Vs. STATE OF MAHARASHTRA
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January 21, 2026 |
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VAIBHAV GOPALDAS MUNDADA Vs. STATE OF MAHARASHTRA
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February 20, 2026 |
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VAISHNAVI D/O KISHOR SONPAROTE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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February 24, 2026 |
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VALLABHNAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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VANDANA Vs. STATE OF MAHARASHTRA
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February 9, 2026 |
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VANDANA WD/O NILESH BHAGAT Vs. ASHA NILESH BHAGAT
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February 12, 2026 |
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VASANTDADA PATIL PRATISHTHAN Vs. BHARATI ASHOK MANDHARE
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January 5, 2026 |
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VASANTI PARSOTTAM PATEL Vs. UNION OF INDIA
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January 27, 2026 |
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VENUBAI Vs. KISAN KANIRAM RATHOD
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February 18, 2026 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATIO Vs. DYANESHWAR UTTAMRAO CHORE
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January 6, 2026 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. HANSARAJ S/O. DAYALAL BHANSARI
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March 25, 2026 |
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VIDYADHAR NILKANTH KHANDEKAR Vs. STATE OF MAHARASHTRA
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January 16, 2026 |
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VIDYUT METALLICS EMPLOYEES UNION Vs. VIDYUT METALLICS PRIVATE LIMITED
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April 9, 2026 |
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VIJAY Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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VIJAY RATANLAL NAGORI (PROF.) Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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VIJAYABAI W/O ANKUSH MANE Vs. VIVEK S/O VIDYADHAR BORGAONKAR
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April 9, 2026 |
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VIJAYKANT MOTILAL KOTHARI Vs. STATE OF MAHARASHTRA
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January 28, 2026 |
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VIKRAM @ SANNY DEVISINGH THAKUR Vs. STATE OF MAHARASHTRA
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April 9, 2026 |
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VIKRANT HAPPY HOMES PRIVATE LIMITED Vs. UNION OF INDIA
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February 2, 2026 |
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VILAS BHALCHANDRA DESHPANDE Vs. ISHWAR NARAYAN JAGNADE
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January 16, 2026 |
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VILAS CHOKHOBA MHASKE Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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VINAYAK ASHISH COOPERATIVE HOUSING SOCIETY LTD. Vs. POONAM NITESH RAIKUNDALIYA
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February 4, 2026 |
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VINIT SURESHKUMAR TAYAL Vs. STATE OF MAHARASHTRA
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February 10, 2026 |
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VINOD JAYJAYRAM THAKARE Vs. STATE OF MAHARASHTRA
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January 12, 2026 |
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VINODKUMAR CHETRAM GANERIWALA ADULT, INDIAN INHABITANT Vs. KHUSHALCHANDRA LALITAPRASAD PODDAR
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February 2, 2026 |
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VISHAL ASHOKRAO BALBEL Vs. STATE OF MAHARASHTRA
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March 6, 2026 |
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VISHAL DHONDU MALEKAR Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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VISHAL DNYNESHWAR KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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March 25, 2026 |
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VISHAL GANESH KASABE Vs. STATE OF MAHARASHTRA
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January 2, 2026 |
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VISHNU Vs. SARUBAI KASHINATH PATIL
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February 5, 2026 |
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VISHWAS BIO GENATIC PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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VISHWAS S/O BHAGWAN BHOSLE Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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VISHWESH DOGRA SUVARNA Vs. STATE OF MAHARASHTRA
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January 29, 2026 |
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VOLTAS LTD. Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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VRUSHALI VILAS KOLHE Vs. STATE OF MAHARASHTRA
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March 17, 2026 |
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WADHWA AND ASSOCIATES REALTORS PRIVATE LIMITED Vs. SARIN TECHNOLOGIES INDIA PRIVATE LIMITED
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March 25, 2026 |
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WARANA SUGAR LIMITED Vs. IL AND FS FINANCIAL SERVICES LIMITED
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March 4, 2026 |
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X.Y.Z. Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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XYZ Vs. PRAVIN MOHAN GHORPADE
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February 27, 2026 |
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XYZ Vs. STATE OF MAHARASHTRA
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January 16, 2026 |
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YADAV VAIBHAV RAVINDRA KUMAR Vs. UNION OF INDIA
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January 28, 2026 |
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YAKUB SALEBHAI CONTRACTOR Vs. STATE OF MAHARASHTRA
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February 17, 2026 |
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YASHWANT S/O. MANOHAR GHODMARE Vs. VICE-CHAIRMAN
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February 25, 2026 |
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YASMIN NARIMAN KATPITIA Vs. TARIQUE AZIZ VAKIL AHMED RESHAMWALA
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January 16, 2026 |
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YESHWANT PANDURANG WORLIKAR Vs. SHANKAR MAHADEV PATIL
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March 18, 2026 |
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YOGESH ASHOK DESHMUKH Vs. NILIMA NANDU MHATRE
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January 22, 2026 |
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YOGESH JAYANTILAL SHAH Vs. STATE OF MAHARASHTRA
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March 17, 2026 |
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YOGESH NARAYAN SASTE Vs. STATE OF MAHARA-SHTRA
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January 21, 2026 |
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YOGESH S/O. BRIJKISHOR AGASHE Vs. STATE OF MAHARASHTRA
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January 28, 2026 |
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YOGITABAI Vs. STATE OF MAHARASHTRA
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February 12, 2026 |
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YUNUS KARIM BAGWAN Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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YUSUF KHAN BAHADUR KHAN Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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ZUNZAR SURESH PAWAR Vs. UNION OF INDIA
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February 5, 2026 |
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