A Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
A. N. RADHA Vs. STATE OF MAHARASHTRA
|
September 21, 2022 |
A. R. CHUTKE Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
A. RAVIKUMAR Vs. MORESHWAR
|
January 14, 2022 |
AADESH SAYUB PATHAN Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
AADIL RAFIQUE SHAIKH Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
AAKASH Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
ABAJI SOPAN BANSODE Vs. STATE OF MAHARASHTRA
|
December 7, 2022 |
ABASAHEB BALASAHEB Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
ABBAS ASMAT ALI Vs. STATE OF MAHARASHTRA
|
July 26, 2022 |
ABBAS HATIMBHAI KAGALWALA Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
ABC Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
ABC Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
ABCN LOGISTICS PVT. LTD Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
July 14, 2022 |
ABDUL GANI Vs. DILIP GOPALDAS DUWANI
|
May 6, 2022 |
ABDUL HAMEED ABDUL RASHID Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
ABDUL MOHAMMED SHAIKH Vs. UNION OF INDIA
|
June 14, 2022 |
ABDUL RASHEED GANI QURESHI Vs. KHALIL PASHA SHAIKH BASHIR
|
December 16, 2022 |
ABDUL RAUF MOHAMMED KHAJA Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
ABDUL SHAKIL Vs. HUSANMIYAN EDUCATION SOCIETY
|
August 26, 2022 |
ABHAY KUDCHADKAR Vs. OFFICER-IN-CHARGE/POLICE INSPECTOR, MAINA CURTORIM POLICE STATION
|
January 20, 2022 |
ABHAY S/O. MADHUKARRAO DIVE Vs. INDUSTRIAL COURT, NAGPUR
|
April 20, 2022 |
ABHAYKUMAR BANSILAL MUTHA Vs. ARIS @ ARISH MOHAMMAD SHAIKH
|
March 16, 2022 |
ABHIJEET AMAR GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
ABHIJEET S/O SUDHAKARRAO BHALERAO Vs. HONBLE CHIEF JUSTICE, BOMBAY HIGH COURT
|
January 10, 2022 |
ABHIJIT GANPAT SAMANT Vs. STATE OF MAHARASHTRA
|
January 17, 2022 |
ABHIJIT MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
ABHIJIT S/O. RAJENDRA CHAUNAPURE Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
ABHIMANYU LAXMAN KUMBHAR Vs. MAHARASHTRA STATE ELECTRICITY
|
September 27, 2022 |
ABHINAV GYAN Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
ABHISHEK MAHENDRA UMBARJE Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
ABHISHEK S/O ASHOK MALVE Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
ABID PAPABHAI MOMIN SHAIKH Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
ABIDALI KADARALI SHAIKH Vs. STATE OF MAHARASHTRA
|
July 8, 2022 |
ABILIO DSOUZA Vs. STATE
|
December 21, 2022 |
ABOIL ALIAS YUGANDHARA Vs. TEJPAL
|
November 23, 2022 |
ACHARI ABHIJEET MOHANAN Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
ACQUINO AVITH MARTIS Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
ACQUIRING DEPARTMENT (BHARAT SANCHAR NIGAM LTD.) Vs. COMMUNIDADE OF CHICALIM, ST. FRANCIS XAVIER CHURCH BLDG. , CHICALIM
|
February 4, 2022 |
ADANI ELECTRICITY MUMBAI LTD. Vs. CHIEF CONCILIATOR, UNDER MAHARASHTRA INDUSTRIAL RELATIONS ACT, 1946
|
May 6, 2022 |
ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED Vs. BOARD OF TRUSTEES OF (JAWAHARLAL NEHRU PORT) AUTHORITY
|
June 27, 2022 |
ADI BURJOR BANAJI Vs. BAKHTAWAR MANEKSHA JIJINA
|
March 22, 2022 |
ADIL KHAN Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
ADINATH SAHAKARI SAKHAR Vs. SHRIRAM KISAN WAGHMARE
|
February 9, 2022 |
ADITI GANESH KOLI Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
March 14, 2022 |
ADITYA ANAND VARMA Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
ADITYA BIRLA SUN LIFE INSURANCE CO.LTD Vs. INSURANCE OMBUDSMAN
|
August 18, 2022 |
ADITYA DEVELOPERS AND BUILDERS Vs. CHANDRAMA GULABCHAND DUBEY
|
April 28, 2022 |
AFTAB MUSTAQ KHAN Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
AGISILAOS DEMETRIADES Vs. UNION OF INDIA
|
March 28, 2022 |
AGRICULTURAL PRODUCE MARKET COMMITTEE CHALISGAON Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
AGRICULTURE PRODUCE MARKET Vs. RAMESH MAROTRAO DEULKAR (DEAD)
|
April 13, 2022 |
AHILYABAI VISHNU KALE Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
AIENLA SEMELHAGO Vs. STATE OF GOA
|
January 27, 2022 |
AINATH MAHARAJ SANSTHAN UMARKHED Vs. DATTA MAHIPATI GAIKWAD (DEAD)
|
May 6, 2022 |
AIRCON BEIBARS FZE Vs. HELIGO CHARTERS PRIVATE LIMITED
|
February 17, 2022 |
AIRES RODRIGUES Vs. CORPORATION OF THE CITY OF PANAJI
|
July 11, 2022 |
AJABRAO RAMBHAU PATIL Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
AJAY CHANDRAKANT AKADE Vs. MANIK MAHADEO YADAV
|
August 4, 2022 |
AJAY KESHAV Vs. STATE OF MAHARASHTRA
|
December 1, 2022 |
AJAY KUMAR Vs. DIRECTORATE OF ENFORCEMENT
|
January 28, 2022 |
AJAY KUMAR CHANDRAPARKASH BAHETI Vs. DIRECTORATE OF ENFORCEMENT
|
July 7, 2022 |
AJAY KUMAR GARG Vs. AVYAAY ANIRUDH GARG
|
June 15, 2022 |
AJAY RAM PANDIT Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
AJAY S/O BHIKULAL GUJAR Vs. SHYAMALI W/O AJAY GUJAR
|
February 9, 2022 |
AJAY S/O MURLIDHARJI LADDHA Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
AJAY SHRIKISHNA PARAB Vs. STATE OF MAHARASHTRA
|
December 16, 2022 |
AJAY SINGH Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
AJAZ MOHAMMAD SHAFI KHAN Vs. UNION OF INDIA
|
August 30, 2022 |
AJIJKHA (KHAN) BISMILLAKHA (KHAN) Vs. STATE OF MAHARASHTRA
|
September 30, 2022 |
AJIT Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
AJIT BHAGWAN TIWDE Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
AJIT LINGAJI DHARNE Vs. VISHNU GOPAL GAWADE
|
November 21, 2022 |
AJITKUMAR Vs. CENTRAL BANK OF INDIA
|
December 5, 2022 |
AJJU C.S. SINDOLLI Vs. UDAY KAMBLI
|
June 16, 2022 |
AJJU C.S. SINDOLLI Vs. STATE OF GOA
|
September 14, 2022 |
AJK INVESTMENT PVT. LTD. Vs. ATLAS REFINERY INC
|
March 28, 2022 |
AJMAT SHAHA Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
AKARAM JADHAV Vs. JAYESH ASHOK NAIK
|
April 28, 2022 |
AKASH Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
AKASH @ GANGU DILIP MORE Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
AKASH AGARWAL Vs. REKHA AGARWAL
|
January 25, 2022 |
AKASH DIXIT Vs. STATE OF GOA
|
July 14, 2022 |
AKASH JAMBU PUNDE Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
AKHTAR SHAH Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
AKSHAT SUSHIL AGARWAL Vs. STATE OF GOA
|
May 31, 2022 |
AKSHAY @ CHHOTYA KACHAR JEDGULE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
AKSHAY @ NANA Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
AKSHAY @ VIKAS RAMESH CHAVAN Vs. KAILAS VITTHALRAO SHINDE
|
April 18, 2022 |
AKSHAY DEEPAK CHAVRIYA Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
AKSHAY LALITRAO DHABALE Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
AKSHAY PADMAKAR NAIK Vs. STATE OF MAHARASHTRA
|
May 17, 2022 |
ALAKSHIT Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
ALAM ADAM MANSURI Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
ALHASAN SYAID ARIF ASI SAYAID Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
ALI MOHD. SUBRATI KHAN Vs. STATE OF MAHARASHTRA
|
August 1, 2022 |
ALICE REALTIES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
ALL GOA GOVERNMENT PENSIONERS ASSOCIATION Vs. GOVERNMENT OF GOA
|
September 5, 2022 |
ALL GOA KARATE DO ASSOCIATION Vs. UNION OF INDIA
|
January 31, 2022 |
ALL INDIA IDBI OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
September 20, 2022 |
ALL INDIA REPORTER PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
ALL INDIA SERVICE ENGINEERS ASSOCIATION Vs. UNION OF INDIA
|
September 27, 2022 |
ALLAPARTHI DURGA PRASAD Vs. STATE
|
July 4, 2022 |
ALLAUDDIN Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
ALLCARGO LOGISTICS LTD Vs. DHANESH B. JAIN
|
September 28, 2022 |
ALLWYN AMANCIO SALUSTIANO JORGE Vs. STATE OF GOA
|
September 7, 2022 |
ALLWYN JORGE Vs. STATE OF GOA
|
August 23, 2022 |
ALNESH AKIL SOMJI Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
ALPESH Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
ALTAF BABRU SHAIKH Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
ALTAMASH ANSARI CURRENTLY IN JUDICIAL CUSTODY AT PANAJI GOA Vs. STATE OF GOA
|
April 11, 2022 |
AMAN Vs. STATE OF GOA
|
September 27, 2022 |
AMAR Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
AMAR SANJAY GRUH NIRMAN SAHAKARI SANSTHA LIMITED Vs. LATE RAJESH
|
July 4, 2022 |
AMARIKA BABULAL BIND Vs. UNION OF INDIA
|
November 15, 2022 |
AMBA-DEEP SERVO PETROLIEUMS Vs. UNION OF INDIA
|
March 7, 2022 |
AMBADAS Vs. MEERA
|
March 24, 2022 |
AMBADAS Vs. SEEMA
|
April 8, 2022 |
AMBADAS MAHADEV KHADE Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
AMBAR TIMBLO Vs. JOINT COMMISSIONER OF INCOME TAX
|
March 29, 2022 |
AMBHIKA MAGASVARGIYA MASTYAVAIVASAIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
AMBICA FERTILISERS Vs. UNION OF INDIA
|
April 13, 2022 |
AMINABI SALLAUDDIN SHAIKH SINCE DIED Vs. JANABI BABULAL INAMDAR
|
November 30, 2022 |
AMIR ISMAIL SAYYAD Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
AMIT Vs. STATE OF MAHARASHTRA
|
December 14, 2022 |
AMIT DATTA TELANG Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
AMIT MOHANRAO KADAM Vs. STATE OF MAHARASHTRA
|
December 8, 2022 |
AMIT PREMSHANKAR MISHRA Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
AMITABH BACHCHAN Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
|
February 23, 2022 |
AMODA PROPERTIES LLP Vs. JOY MRINALKANI BASU
|
February 28, 2022 |
AMOL @ RATAN Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
AMOL AMBADAS BANKAR Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
AMOL BABAN SANGAR Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
AMOL GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 31, 2022 |
AMOL KASHINATH VYAVHARE Vs. PURNIMA CHAUGULE SHRIRANGI
|
May 6, 2022 |
AMOL OMPRAKASH KOMAWAR Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
AMOL PANDURANG GODBOLE Vs. COLLECTOR, NANDED, DIST. NANDED
|
January 12, 2022 |
AMOL PRABHAKAR JOSHI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
March 15, 2022 |
AMOL SAHEBRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
AMRUT Vs. STATE OF MAHARASHTRA
|
June 17, 2022 |
AMRUT RATANLAL PITALE Vs. VIMAL BHAGCHAND ETHAPE
|
September 20, 2022 |
AMRUT SUDHAKAR NARVEKAR \ RAMKRISHNA VYANKATESH KHOT Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
ANAND Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
ANAND APARTMENT CO-OP HSG. SOCIETY LTD. Vs. AIKYA REALTY PVT. LTD.
|
January 28, 2022 |
ANAND APPARAO MANE Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
ANAND CHANDRU NAIK Vs. STATE OF GOA
|
September 19, 2022 |
ANAND I POWER LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
August 22, 2022 |
ANAND PRABHAKAR JOSHI Vs. BANK OF MAHARASHTRA
|
July 15, 2022 |
ANAND PRABHAKAR JOSHI Vs. BANK OF MAHARASHTRA
|
January 25, 2022 |
ANAND SHESHRAO BHAROSE Vs. VEDPRAKASH KASHIRAO PATIL
|
December 21, 2022 |
ANAND SINGH Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
ANAND TELTUMBDE Vs. NATIONAL INVESTIGATION AGENCY
|
November 18, 2022 |
ANANDRAJ S/O KHEMRAJ DHARIWAL Vs. NEMICHAND GULABCHAND PAREKH
|
April 29, 2022 |
ANANT S/O. BABURAO GOLAIT Vs. STATE ELECTION COMMISSION OF MAHARASHTRA
|
July 5, 2022 |
ANANTA LANDMARKS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
ANCHAL ADITYA GARG Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
ANDERSON MARK RICHARD Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
ANDERSON VALENCIO DE SOUZA Vs. POLICE INSPECTOR, MAPUSA POLICE STATION
|
July 18, 2022 |
ANDREZ SONYA Vs. SUMIT GAONKAR
|
July 14, 2022 |
ANEES NISAR AHMED Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
ANGERLEHNER STRUCTURAL AND CIVIL ENGINEERING COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
June 7, 2022 |
ANGRE PORT PRIVATE LTD Vs. TAG 15 (IMO. 9705550)
|
January 3, 2022 |
ANIKET Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI
|
January 28, 2022 |
ANIKET JAYPRAKASH CHAVAN Vs. STATE OF MAHARASHTRA
|
November 28, 2022 |
ANIKET SHET Vs. ALLABAKSH IMMAMSAB SHAIKH
|
August 12, 2022 |
ANIL Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
ANIL Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
ANIL BHANUDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 29, 2022 |
ANIL BUVASAHEB JAGTAP Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
ANIL CHANDRAKANT BHOSALE Vs. STATE OF MAHARASHTRA
|
December 5, 2022 |
ANIL CHANDRAVADAN MISTRY Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
ANIL GULAB KAWALE Vs. COMMISSIONER OF TEXTILE, NAGPUR
|
March 22, 2022 |
ANIL KISANRAO PATIL Vs. ZILLA PARISHAD HINGOLI
|
October 20, 2022 |
ANIL KUMAR SINGHAL Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
ANIL POPAT CHOBHE Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
ANIL RAJU KIRATKUDWE Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
ANIL RAMESH KOLHE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
ANIL S/O GANPATRAO ADMANE Vs. MEERABAI W/O BISANJI PARTEKI
|
April 20, 2022 |
ANIL SONABA JAGDALE Vs. MANEKBAI M. GOPALJI
|
July 18, 2022 |
ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
ANIL VISHNU ANTURKAR Vs. CHANDRAKUMAR POPATLAL BALDOTA
|
December 21, 2022 |
ANIL VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
ANILKUMAR Vs. COLLECTOR
|
August 26, 2022 |
ANILKUMAR RUPCHAND UKEY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
October 11, 2022 |
ANIRUDDHA SUBHANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
ANITA Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
ANITA BHUJANG WAGALGAVE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
ANITA NAGESH KOLI Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
ANITA NARENDRA PARSEKAR Vs. PAWAN HARI HARIRAM ARYA
|
July 1, 2022 |
ANITA WD/O NIMBA PATIL Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
ANJALI VILAS Vs. PRABHA RAJENDRA GUPTA
|
November 18, 2022 |
ANJANA NIRANJAN JASANI Vs. RITIKA PRASHANT JASANI
|
October 20, 2022 |
ANKIT KUMAR Vs. OFFICER-IN-CHARGE, POLICE INSPECTOR
|
November 28, 2022 |
ANKIT S/O. EKNATH NADGE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
May 5, 2022 |
ANKUR KHANNA Vs. DIRECTORATE OF ENFORCEMENT
|
June 22, 2022 |
ANKUSH S. SAWANT Vs. KEDAR CHANDRAKANT SAWANT
|
July 28, 2022 |
ANKUSH S/O PANDURANG SHINDE Vs. STATE OF MAHARASHTRA
|
February 7, 2022 |
ANKUSH VASANTRAO BHARAD Vs. SUPERINTENDENT ENGINEER
|
March 15, 2022 |
ANKUSHBHAU Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
ANMOL STEEL PROCESSORS PRIVATE LIMITED Vs. COLOUR ROOF (INDIA) LIMITED
|
January 19, 2022 |
ANNU INFRA CONSTRUCT (I) PVT. LTD Vs. RAMESH NAIK
|
December 2, 2022 |
ANTARA HOUSING LLP Vs. M/S.PRIMELAND CONSTRUCTIONS
|
October 3, 2022 |
ANTONIO JOAO BOSCO LOBO Vs. STATE OF GOA
|
February 1, 2022 |
ANTONIO MILTON CAMARA Vs. KESHAV SINAI KUNDE AND CO.
|
October 7, 2022 |
ANUJA ARUN REDIJ Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
ANURADHA SHARMA Vs. ANUJ SHARMA
|
July 8, 2022 |
ANURADHA VIJAY KUMAR AGGARWAL Vs. RUI AVILA FLORIANO GAMBETA
|
December 23, 2022 |
ANURAG Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
ANURAG Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
December 1, 2022 |
ANURAG DHANRAJ MESHRAM Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
ANURAG S/O. PADMESH GUPTA Vs. BANK OF INDIA
|
June 7, 2022 |
ANUSAYA KANBARAO MANIKWAD Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
ANUSAYA W/O. BABU PAWAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
ANUSHKA SAMBHAJI PATIL Vs. NAVODAYA VIDYALAYA SAMITI
|
April 29, 2022 |
ANWAR HUSSAIN J. THIM Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
ANWAR R. SHAIKH Vs. TISKA USGAO URBAN CO OPERATIVE CREDIT SOCIETY LTD.
|
August 5, 2022 |
APARNA ABHITABH CHATTERJEE Vs. UNION OF INDIA
|
March 24, 2022 |
APARNA COMMUNICATION LINKS Vs. RAJSHREE AGENCIES
|
December 15, 2022 |
APPASAHEB DATTATRAYA LOHAKARE Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
APPASAHEB GURUSIDDHAPPA LAKSHETTI Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
APRNA VITTHAL KHARADE Vs. UNION OF INDIA
|
December 23, 2022 |
ARABIAN JACKING ENTERPRISES FOR CONTRACTING & TRADING COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY, CONSTITUTED UNDER THE PROVISIONS OF MUMBAI MUNICIPAL CORPORATION ACT, 1888
|
August 3, 2022 |
ARCHANA Vs. ANIL
|
October 20, 2022 |
ARCHANA D/O BALAJI BIRADAR Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
ARCHANA MARUTI PUJARI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 16, 2022 |
ARCHDIOCESAN BOARD OF EDUCATION Vs. GOA UNIVERSITY
|
June 10, 2022 |
ARIZ KOHLI Vs. TEHZEEB KOHLI
|
July 7, 2022 |
ARJUN Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
ARJUN NARAYAN PATIL Vs. SHITALKUMAR BALCHAND JAIN
|
August 20, 2022 |
ARJUN RAJENDRA DERE Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
ARJUN SHESHRAO ADAMANE Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
ARMSTRONG PURE WATER SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
|
May 4, 2022 |
ARTI SANJEEV BAVISKAR Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
ARUN Vs. DEPUTY INSPECTOR GENERAL
|
November 14, 2022 |
ARUN Vs. CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED, BYCULLA
|
June 14, 2022 |
ARUN APPASO DANGE Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
ARUN GULABRAO GAWLI Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
ARUN HANMANT PATIL Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
ARUN KUMAR Vs. POLICE INSPECTOR, COLVA
|
February 23, 2022 |
ARUN LAXMAN MOTGHARE Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
ARUN NAGNATH SONTAKKE Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
ARUN POPATRAO PINGALE Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
ARUN SAMBHAJI KHANVILKAR Vs. STATE OF MAHARASHTRA
|
August 30, 2022 |
ARUNA MOHANBABU JAISWAL Vs. COLLECTOR, STATE EXCISE DEPARTMENT, AMRAVATI
|
September 27, 2022 |
ARUNKUMAR Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
ARVIND KASHINATH MONE Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
ARVIND MANIKRAO TATTE Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
ARVINDRASINGH SHRISATYADEVSING PATEL Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
ARYA Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE, AURANGABAD
|
November 28, 2022 |
ARYA SAMAJ JALNA Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
ARYA VAIBHAV UMBARJE Vs. STATE OF MAHARASTRA
|
March 31, 2022 |
ARYAN Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
ASARAM KISANRAO SHINDE Vs. UTTRESHWAR
|
December 22, 2022 |
ASHA CHANDRAKANT NERURKAR Vs. SANJEEV KUMAR A. RAPOLU
|
January 31, 2022 |
ASHA DAGDU AKOLKAR Vs. HINDUSTAN EDUCATION SOCIETY
|
May 4, 2022 |
ASHA KAMAL YADAV Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
ASHA SANDESH KALE Vs. UNION OF INDIA
|
August 26, 2022 |
ASHA VASANTA KAJALE Vs. UNION OF INDIA
|
December 19, 2022 |
ASHISH ASHOK CHAKOR Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
ASHISH KAILAS KAMBLE Vs. STATE OF MAHARASHTRA
|
July 26, 2022 |
ASHOK Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
ASHOK Vs. UNION OF INDIA
|
October 20, 2022 |
ASHOK Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
ASHOK Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
ASHOK ATMARAM SHIRE Vs. BHAVANA SACHIN KAORE
|
March 22, 2022 |
ASHOK LEHARCHAND BHANSALI Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 14, 2022 |
ASHOK RATAN SONAWNE Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
ASHOK RAYBHAN KASHIDE Vs. SHIVAJI
|
January 13, 2022 |
ASHOK S/O DATTARAO BHOGANE Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
ASHOK S/O MOHAN TURKUNDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
ASHOK S/O SUKHLAL MARATHE Vs. STATE OF MAHARASHTRA
|
June 13, 2022 |
ASHOK S/O. JETHANAND NAVANI Vs. RAMESH S/O. JETHANAND NAVANI
|
April 29, 2022 |
ASHOK SHRAWAN BAWASKAR Vs. NATIONAL MEDICAL COMMISSION, NEW DELHI
|
April 6, 2022 |
ASHOK TUKARAM KALE Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
ASHOK VIRCHAND DOSHI Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
ASHOK WAMANRAO BANKAR Vs. UNION OF INDIA
|
October 14, 2022 |
ASHOKA KARUNAKARAN PANIKAR Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
ASHOKKUMAR DHANRAJJI KOTHARI Vs. HARSHAD KEVALCHAND VORA
|
October 6, 2022 |
ASHRUBA NAMDEO KHARMATE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
ASHUTOSH Vs. VIDHARBHA KONKAN GRAMIN BANK
|
September 19, 2022 |
ASHWIN ASHOKRAO KAROKAR Vs. LAXMIKANT GOVIND JOSHI
|
July 7, 2022 |
ASHWIN S/O ASHOK DONODE Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
ASHWINI Vs. STATE OF MAHARASHTRA
|
September 5, 2022 |
ASHWINI ASHISH DIGHE Vs. UNION OF INDIA
|
January 20, 2022 |
ASHWINI BUILDERS AND DEVELOPERS PVT. LTD Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
February 8, 2022 |
ASHWINI SAYAJI PATIL Vs. STATE OF MAHARASHTRA
|
June 4, 2022 |
ASIANET STAR COMMUNICATIONS PRIVATE LIMITED Vs. COMPETITION COMMISSIONER OF INDIA
|
April 6, 2022 |
ASIANET STAR COMMUNICATIONS PVT LTD Vs. COMPETITION COMMISSION OF INDIA
|
September 16, 2022 |
ASIF Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
ASIF ABDUL MEMON Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
ASIF KHWAJA Vs. STATE
|
November 2, 2022 |
ASIF NASIR KHAN Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
ASIT C. MEHTA FINANCIAL SERVICES LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX
|
October 20, 2022 |
ASLAM NAYAK PRESENTLY LODGED IN JUDICIAL CUSTODY AT CENTRAL JAIL COLVALE Vs. STATE OF GOA
|
March 9, 2022 |
ASLAMBI SHAIKH Vs. GOA HOUSING BOARD
|
March 31, 2022 |
ASMANRAO RAMRAO GAYKE Vs. STATE OF MAHARASHTRA
|
May 10, 2022 |
ASRA FATEMA Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
ATA FREIGHT LINE (I) PVT LTD Vs. UNION OF INDIA
|
March 24, 2022 |
ATANASIO LOBO Vs. STATE OF GOA
|
July 18, 2022 |
ATEEQ AHMED KAMAL AHMED Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
ATMARAM Vs. DEVIDAS
|
March 3, 2022 |
ATMARAM Vs. DAIRY MANAGER
|
September 28, 2022 |
ATTAAULHA MOHAMMAD NAIM CHAUDHARI Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
ATUL Vs. ULKA DIGAMBAR MADHEKAR
|
May 5, 2022 |
ATUL Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
ATUL AND ARKADE REALTY Vs. I.A. AND I.C. PRIVATE LIMITED
|
May 6, 2022 |
ATUL BAPUSAHEB JADHAV Vs. SHARADRAO DAULATRAO JADHAV
|
August 4, 2022 |
ATUL GORAKHNATH AMBALE Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
ATUL RAOSAHEB DATRANGE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
ATUL S/O PRAKASHRAO DESHMUKH Vs. DEPUTY COLLECTOR (MGNREGA)
|
July 19, 2022 |
AUDUTH TIMBLO Vs. RAVI KANT JAIPURIA
|
March 3, 2022 |
AUGUSTA IRIA VALLES Vs. EXECUTIVE ENGINEER WD
|
March 11, 2022 |
AUTHORIZED OFFICER, I. D. B. I BANK LTD. Vs. STATE OF MAHARASHTRA
|
July 19, 2022 |
AVADHOOT S/O RAMBHAU KHADKE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
AVDHOOT VITHAL GHATE Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
AVELINO PINTO Vs. THE PRESIDENT CHILDRENS COURT
|
November 2, 2022 |
AVELINO RODRIGUES Vs. EXECUTIVE ENGINEER, GOA
|
February 10, 2022 |
AVINASH Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
AVINASH MALHARRAO KAKADE Vs. MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE
|
January 18, 2022 |
AVINISHA REALTORS PRIVATE LTD Vs. COURT OF WARDS AND COLLECTOR
|
March 9, 2022 |
AVP INFRASTRUCTURE, ENGINEERS Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
AWADESH SINGH YADAV Vs. LABOUR AND ENFORCEMENT OFFICER
|
November 23, 2022 |
AYUBKHAN DILDARKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
AYUSHI D/O BHARAT MALI Vs. GUJRAT ANDHRA ROAD CARRIERS
|
September 16, 2022 |
AYYUB S/O YOUNUS BAGMARU Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
AZARUDDIN N. MIRSILKAR Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
B. K. REKHATEX (H.K.) LTD Vs. UNION OF INDIA
|
March 25, 2022 |
BABAJI S/O. SHRIPATI GUND Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
BABAN @ BAPU MOHAN BHOITE Vs. STATE OF MAHARASHTRA
|
March 2, 2022 |
BABAN S/O. MADHAVRAO MALPE Vs. YOGESHWAR S/O. PURUSHOTTAM KANUGO
|
June 6, 2022 |
BABARAO VITHOBA MUTHAL Vs. ABDUL RAHEMAN ABDUL SATTAR
|
September 8, 2022 |
BABARAO VITHOBA MUTHAL Vs. ABDUL RAHEMAN ABDUL SATTAR
|
August 8, 2022 |
BABARAO/NARAYANRAO WANKHADE Vs. MAHARASHTRA STATE ROAD TRANSPORT
|
July 13, 2022 |
BABASAHEB Vs. YOGESH
|
April 8, 2022 |
BABASAHEB LAXMAN PATKAL Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
BABASAHEB S/O GOKUL KANGUDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
BABI KRUSHNA PAWAR Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
BABITA SANDEEP SHARMA Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
BABU Vs. STATE OF MAHARASHTRA
|
May 13, 2022 |
BABU ALIAS BABURAO BHASKAR LAVANNIS Vs. EXECUTIVE ENGINEER, WORK DIVISION
|
June 24, 2022 |
BABU DADASAHEB GAVHANE Vs. SHAILESH GOPAL DAHAD
|
June 8, 2022 |
BABU VANSHA GANGAD Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
BABURAO GANPATI BHOI Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
BABURAO MANIK RENGE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
BADRE ALAM MOHAMMAD SAJJAD SHAIKH Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
BADRINATH BHIWAJI LANDGE Vs. ANANT SHAMBHUJI RAMTEKE
|
July 19, 2022 |
BAFNA MOTORS PRIVATE LIMITED Vs. AMANULLA KHAN
|
May 5, 2022 |
BAIJERBAI WADIA HOSPITAL FOR CHILDREN Vs. SARVA SHRAMIK SANGHATANA (KV)
|
January 4, 2022 |
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD Vs. ANNAPURNA GAWAS
|
June 24, 2022 |
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD. Vs. REHANABI TIPU SULTAN MULLA
|
March 17, 2022 |
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. BHARAT BHIKHABHAI SHAH
|
April 21, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. JAYANTI R. CHARI
|
July 7, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. SUNITA GANGADHAR KHUBCHANDANI
|
July 8, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. USHA KIRAN SAI KULKARNI.
|
October 6, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANTANA REBELLO
|
March 17, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MUNNA RAM
|
March 17, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NARENDRA PRASAD SINGH
|
March 17, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. YESHWANT DATTARAM SALGAONKAR
|
August 25, 2022 |
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
BAJRANG Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
BALAJI Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
BALAJI Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
BALAJI S/O BALIRAM GITTE Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
BALAJI SHIVAJI KAMBLE Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
BALAJI VENTURES PVT. LTD. Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD.
|
January 24, 2022 |
BALARAM Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
BALASAHEB DATTOBA PAWAR Vs. LALASAHEB DATTOBA PAWAR
|
January 13, 2022 |
BALKRUSHNA Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
BALRAJ D. JADHAV Vs. UNION OF INDIA
|
January 12, 2022 |
BALU MOTIRAM DONGRE Vs. UNION OF INDIA
|
August 20, 2022 |
BALU S/O BHAURAO CHAVAN Vs. VIMAL W/O RAJENDRA BHAGAT
|
December 7, 2022 |
BALUSHA SANTOSH BHASAL Vs. STATE OF MAHARASHTRA
|
May 30, 2022 |
BANDU @ RAVIRAJ JALBA DUDHKAWADE Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
BANDU @ VINOD S/O DINKAR HADE Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
BANDU S/O SAHEBRAO JADHAV Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
BANJARA SHIKSHAN PRASARAK MANDAL BALSUR Vs. MUKINDA NANDU CHAVAN
|
November 14, 2022 |
BANK OF BARODA Vs. GUJARAT CABLES AND ENAMELLED PRODUCTS PVT. LTD
|
November 10, 2022 |
BANK OF MAHARASHTRA Vs. RADHIKA SUSHEEL NAIR
|
April 19, 2022 |
BANO RAHIM CHAUDHARI Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
BANSI Vs. YESHWANTA
|
January 31, 2022 |
BAPU SHANKAR DIGHE Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
BAPURAO SOPANRAO WAGHMARE Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
BARGALSIDHHA DHARMANNA PADWALE Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
BARKU PUNDLIK PATIL Vs. SUBHASH GOVINDRAO PAGARE
|
November 9, 2022 |
BARSHI BAR ASSO. Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
BARUN KUMAR S/O MANMOHAN CHOUDHARY Vs. STATE OF MAHARASHTRA
|
April 19, 2022 |
BASANT SINGH Vs. AUTAR KAUR
|
March 1, 2022 |
BASANT SINGH Vs. AUTAR KAUR
|
March 8, 2022 |
BASANT VIHAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
BATA INDIA LTD. Vs. STATE OF MAHARASHTRA
|
February 2, 2022 |
BECHARABHAI B. CHAUHAN Vs. MUMBAI INTERNATIONAL AIRPORT PVT. LTD
|
June 6, 2022 |
BENIDITA JOSE OLIEVEIRO, Vs. NAVEN COSTANCIO CARDOZO,
|
April 8, 2022 |
BENNETT COLEMAN & COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
January 18, 2022 |
BHAGABAI DAGADU DHEBE Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
BHAGAJI S/O SANTU HASE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
BHAGATRAM RAVALMAL BALANI Vs. STATE OF MAHARASHTRA
|
August 12, 2022 |
BHAGAWAN KALLAPPA AWATE Vs. MANGAL PRAVIN DHALE
|
September 20, 2022 |
BHAGU KOKRE Vs. STATE OF GOA
|
August 29, 2022 |
BHAGWANRAO Vs. STATE OF MAHARASHTRA
|
July 29, 2022 |
BHAGWANRAO Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
BHAGWAT Vs. STATE ELECTION COMMISSIONER
|
December 2, 2022 |
BHAGWATI BUILDERS Vs. MAHARASHTRA STATE WAREHOUSING
|
June 17, 2022 |
BHAGYASHREE Vs. PURSHOTTAM
|
November 23, 2022 |
BHAGYASHREE D/O GOVIND MOKATE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
BHAGYASHRI Vs. JAGDISH
|
February 26, 2022 |
BHANUDAS @ SURYABHAN Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
BHANUSHALI STUDIOS LIMITED Vs. TELEGRAM MESSENGER LLP
|
June 16, 2022 |
BHARAT Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
BHARAT BHAGWANT TAYADE Vs. STATE OF MAHARASHTRA
|
March 15, 2022 |
BHARAT DHAVALA JADHAV Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
BHARAT K. BUSSA Vs. DEVRAM N. PAWAR
|
July 4, 2022 |
BHARAT KISAN MEKALE Vs. RAVIKUMAR JETHAPPA KURNE
|
March 2, 2022 |
BHARAT MUKTI MORCHA Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
BHARAT PETROLEUM CORPORATION LTD. Vs. BHARAT KRISHNALAL THAKKAR
|
September 6, 2022 |
BHARATI CHANDRAKUMAR RAMTEKE Vs. UNION OF INDIA
|
February 28, 2022 |
BHARATIYA BHAVAN CO-OP HOUSING SOC. Vs. KRISHNA BAJAJ
|
December 15, 2022 |
BHARTHI BHANUDAS GAONKAR Vs. SURESH VINAYAK AZGAONKAR
|
January 20, 2022 |
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI
|
July 21, 2022 |
BHARTI GORAKHNATH GAIKWAD Vs. STATE OF MAHARASHTRA
|
October 12, 2022 |
BHASKAR DADA GAWARE Vs. ABASAHEB BHASKAR GAWARE
|
January 27, 2022 |
BHASKAR SHANKAR WAGH Vs. STATE OF MAHARASHTRA
|
August 17, 2022 |
BHASKAR SHASHANK SARKAR Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
BHAURAO S/O MAROTI PENDHARE Vs. MUNICIPAL COUNCIL WARORA
|
February 8, 2022 |
BHAURAU R. DESSAI (DEC) Vs. UNION OF INDIA
|
May 4, 2022 |
BHAUSAHEB ADINATH JAGTAP Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
BHAUSAHEB GULABCHAND SONAWANE (BHIL) Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
BHAUSAHEB S/O RAKHAMA ROHOKALE Vs. SHAMRAO N. KULAT
|
February 8, 2022 |
BHAVANI GEMS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 27, 2022 |
BHAVIK VIJAY THAKKAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
BHIKAJI VISHNU PATIL Vs. STATE OF MAHARASHTRA
|
June 20, 2022 |
BHIKU GOVIND KERKAR Vs. STATE OF GOA
|
January 28, 2022 |
BHIMRAJ Vs. STATE OF MAHARASHTRA
|
December 8, 2022 |
BHIMRAO Vs. BHAGWAT
|
April 13, 2022 |
BHIMRAO JAGANNATH KOLI Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
BHIMRAO ZINGRUJI TAYWADE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
BHIMSEN TANAJI GAWADE Vs. GOVT. OF GOA
|
July 22, 2022 |
BHISHMACHARYA Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
BHOLA HARISHCHANDRA GUPTA Vs. STATE OF MAHARASHTRA
|
April 11, 2022 |
BHUJANGA Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
BILAL AHMED ABDUL LATIF SHAIKH Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
BILAL AHMED ABDUL RAZAQ @ BILAL Vs. STATE OF MAHARASHTRA
|
July 15, 2022 |
BILT GRAPHIC PAPER PRODUCTS LTD. Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
BINDUBAI DAULATRAM AJAMERE Vs. UTTAMCHAND SUKHLAL AJMAERE
|
March 29, 2022 |
BIRANCHI TANDI Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
BIRENDRA MOHAN JAISWAL Vs. FOURESS ENGINEERING (INDIA) LTD
|
March 17, 2022 |
BISMILLA BEGUM Vs. MIR FARKHUNDA ALI OSMANI MIR GAZANFAR ALI OSMANI
|
July 6, 2022 |
BITTU Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
June 24, 2022 |
BOARD OF TRUSTEES OF EL SHADDAI CHARITABLE TRUST Vs. STATE OF GOA
|
May 5, 2022 |
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF CGST
|
February 14, 2022 |
BOMBAY GYMKHANA LIMITED MAHATAMA GANDHI Vs. REGIONAL DIRECTOR, ESIC
|
February 8, 2022 |
BOMBAY PHARMACEUTICALS WORKS PVT. LTD Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
BOMBAY PRESIDENCY RADIO CLUB LIMITED Vs. BOMBAY PRESIDENCY RADIO CLUB LIMITED
|
June 9, 2022 |
BORIVLI RAJESH CO-OP. HSG. SOC. LTD Vs. KAMLA HOMES AND LIFESTYLES PVT. LTD
|
April 28, 2022 |
BRANCH MANAGER, CHOLAMANDALAM M. S. GENERAL INSURANCE CO. LTD. Vs. KHAJABI
|
August 10, 2022 |
BRIJESH MAHABALESHWAR Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
April 7, 2022 |
BRIJMOHAN DHIRAJPRASAD MISHRA Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
BSI-JDN JOINT VENTURE Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST
|
June 9, 2022 |
BSI-JDN JOINT VENTURE Vs. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST
|
June 10, 2022 |
BUDHO ARJUN GAONKAR Vs. STATE OF GOA
|
February 1, 2022 |
BXIN OFFICE PARKS INDIA PVT. LTD Vs. KAILASA URJA PVT. LTD.
|
August 20, 2022 |
C R MENON Vs. OIL AND NATURAL GAS CORPORATION
|
September 6, 2022 |
C.H. SHARMA Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
C.P. RAVINDRANATH MENON Vs. UNION OF INDIA
|
February 14, 2022 |
CA. MANISHA MEHTA Vs. BOARD OF DIRECTORS OF REPRESENTED
|
March 23, 2022 |
CAETANO A. MONTEIRO Vs. STATE OF GOA
|
March 9, 2022 |
CAETANO NELSON AZAVEDO Vs. BLOCK DEVELOPMENT OFFICER
|
August 17, 2022 |
CAPT. LANCE IRWIN LOBO Vs. VILLAGE PANCHAYAT OF REIS MAGOS
|
July 20, 2022 |
CAPT. SUSHANT KUMAR Vs. SHIPPING CORPORATION OF INDIA LIMITED
|
April 1, 2022 |
CECILIA SEBASTIANA DE ALMEIDA E OLIVEIRA Vs. ANETTE SYLVIA
|
February 8, 2022 |
CENTRAL BOARD OF TRUSTEES Vs. AKOLA JANTA COMMERCIAL CO.OPERATIVE BANK LTD
|
July 7, 2022 |
CENTRAL PROVIDENT FUND COMMISSIONER Vs. SURESH SITARAM MODANI
|
August 18, 2022 |
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 14, 2022 |
CHAIRMAN AND MANAGING DIRECTOR Vs. SHRI KISHORE
|
August 19, 2022 |
CHAIRMAN/EXECUTIVE DIRECTOR, BHIMA SAHAKARI SAKHAR KARKHANA TAKLI SIKANDAR Vs. SUNIL
|
October 7, 2022 |
CHAITALI JITENDRA KATARIYA Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
CHAITANYA Vs. SOU. MAYURI MILIND KABRA
|
April 4, 2022 |
CHANDA Vs. KISHOR BHAGWAN TEJLI
|
October 7, 2022 |
CHANDA Vs. PRAKASHSINGH
|
September 19, 2022 |
CHANDA KOCHHAR Vs. ICICI BANK LTD.
|
November 10, 2022 |
CHANDERBHAN ARORA Vs. ANITA C. ARORA
|
June 24, 2022 |
CHANDRABHAGA RAMESH SANGALE Vs. VARSHA SUNIL SANGALE
|
November 10, 2022 |
CHANDRAKANT Vs. MUKESH
|
November 17, 2022 |
CHANDRAKANT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
December 7, 2022 |
CHANDRAKANT Vs. COMMISSIONER OF POLICE
|
November 21, 2022 |
CHANDRAKANT G. NAIK Vs. SHAIKH IMAM
|
September 29, 2022 |
CHANDRAKANT S/O LALA MOTILAL JAISWAL Vs. DEVSHAKTI DAL MILL
|
August 25, 2022 |
CHANDRALOK (B) CHS LTD Vs. MANISH RAJNIKANT JAITHA
|
May 6, 2022 |
CHANDRAPRABHA BABASAHEB @ TULSHIRAM TUPE Vs. CITY CORPORATION LIMITED
|
March 15, 2022 |
CHANDRAPRAKASH DATTARAO KHEDKAR Vs. MAHARASHTRA ANIMAL AND FISHERY SCIENCES UNIVERSITY
|
May 5, 2022 |
CHANDRASHEKHAR MADHUKAR GURAV Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
CHARUDATTA RAMCHANDRA BAGADI Vs. SECRETARY, SHETKARI SHIKSHAN MANDAL
|
December 2, 2022 |
CHATRABHUJ Vs. STATE OF MAHARASHTRA
|
September 5, 2022 |
CHAYA TARACHAND NAIK Vs. SHRI DATTAPRASAD SHRINIVAS DESAI
|
November 12, 2022 |
CHETAN CHANDRAKANT Vs. STATE OF MAHARASHTRA
|
October 12, 2022 |
CHETAN IRON LLP Vs. NRC LTD
|
January 24, 2022 |
CHETAN KODARLAL VYAS Vs. UNION OF INDIA
|
September 29, 2022 |
CHETAN KRISHNA SHETTY Vs. SEEMA CHETAN SHETTY
|
March 17, 2022 |
CHETAN RAMDAS DUMBRE Vs. CHETAN RAMDAS DUMBRE
|
March 17, 2022 |
CHETANA Vs. TUSHAR
|
November 16, 2022 |
CHETANA GOPINATH Vs. MRS. SHYAMALA SHIVSHANKAR
|
August 20, 2022 |
CHHABILDAS PUNDALIK SHIRSATH Vs. ZILLA PARISHAD DHULE
|
December 23, 2022 |
CHHAYA SURESH JADHAV Vs. ADDL. COLLECTOR AND COMPETENT AUTHORITY
|
April 13, 2022 |
CHIEF ADMINISTRATIVE OFFICER Vs. SHRI SATISH GAJANAN PRADHAN
|
August 10, 2022 |
CHIEF ELECTRICAL ENGINEER Vs. MARIO VALADARES
|
April 5, 2022 |
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD, OSMANABAD Vs. KISANRAO BAPURAO KAWADE
|
September 14, 2022 |
CHIEF OFFICER, MUNICIPAL COUNCIL, JALNA Vs. SHAIKH MOINODDIN
|
December 21, 2022 |
CHINMAY GAJANAN CHAVAN Vs. STATE OF MAHARASHTRA
|
March 29, 2022 |
CHINTAMAN RAISINGH CHAUHAN Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
CHISTIYA MANZIL CO-OPERATIVE HOUSING SOCIETY LTD. Vs. HICONS DEVELOPERS PVT. LTD.
|
January 3, 2022 |
CHITALI BOTTLING LIMITED Vs. BRIHAN KARAN SUGAR SYNDICATE PRIVATE LIMITED
|
June 6, 2022 |
CHITRA WD/O SHRIRAM GHONGADE Vs. STATE OF MAHARASHTRA
|
September 12, 2022 |
CHITRA WD/O SHRIRAM GHONGADE Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
CHITRAPUR MATH CHARITABLE TRUST Vs. VILLAGE PANCHAYAT OF CUNDAIM
|
August 2, 2022 |
CHOICE DEVELOPERS Vs. PANTNAGAR PEARL CHS LTD
|
April 13, 2022 |
CHOICE DEVELOPERS Vs. PANTNAGAR RAJANI CO-OP. HSG. SOC. LTD
|
April 26, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. Vs. DUSMANTA GIRI
|
March 10, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. PANDURANG G. HALARNKAR
|
March 17, 2022 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. PRIYANKA K. MAYEKAR
|
October 15, 2022 |
CHOLU D. ROSAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
February 22, 2022 |
CHOWGULE INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 14, 2022 |
CHRISTANAND DESAI ALIAS KRISTANAND DESAI Vs. FRANK MORAES
|
February 10, 2022 |
CINEOM BROADCAST INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 27, 2022 |
CITY AND INDUSTRIAL DEVELOPMENT Vs. VIJAYSINGH VITHALSINGH PARDESHI
|
December 2, 2022 |
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. ANWAR KHAN
|
January 31, 2022 |
CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. M/S. ISHA ENTERPRISE
|
January 11, 2022 |
CLUB TENNIS DE GASPER DIAS REP. BY SECRETARY EDWIN MENEZES Vs. COFFEE DAY GLOBAL LIMITED
|
March 30, 2022 |
CNH INDUSTRIAL (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
|
March 24, 2022 |
COLUMBIA HOSPITAL & RESEARCH CENTRE PVT. LTD. Vs. MAHARASHTRA INDUSTRIES
|
June 6, 2022 |
COMMANDANT, C.A.D. CAMP, PULGAON Vs. ASHAPPA S/O. NARSIMALU SAHARE
|
June 6, 2022 |
COMMANDING OFFICER Vs. DATTATRAYA UTTURKAR
|
April 22, 2022 |
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. LARSEN & TOUBRO LTD.
|
January 14, 2022 |
COMMISSIONER OF CGST & CENTRAL EXCISE, MUMBAI (WEST) Vs. M/S. PATEL INTEGRATED LOGISTICS LTD.
|
September 21, 2022 |
COMMISSIONER OF CUSTOMS Vs. AXIOM CORDAGES LTD
|
April 6, 2022 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. DINESH BHABOOTMAL SALECHA
|
September 8, 2022 |
COMMISSIONER OF INCOME TAX Vs. SURENDRA SHANTILAL PEETY, SHARDA KUTIR
|
April 22, 2022 |
COMMISSIONER OF INCOME TAX Vs. ALCON RESORT HOLDING LIMITED
|
April 13, 2022 |
COMMISSIONER OF INCOME TAX-19 Vs. S V JIWANI
|
October 3, 2022 |
COMMISSIONER OF INCOME TAX-28 Vs. CRESCENT CONSTRUCTION CO.
|
July 29, 2022 |
COMMISSIONER OF SERVICE TAX Vs. SURINDRA ENGINEERING CO. LTD.
|
October 21, 2022 |
COMMISSIONER/TRANSPORT MANAGER KOLHAPUR MUNICIPAL CORPORATION Vs. RAJENDRA RAMCHANDRA KALEKAR
|
January 5, 2022 |
CONCEICAO B. DSOUZA Vs. STATE OF GOA
|
October 18, 2022 |
CONCRETE ADDITIVES AND CHEMICALS PVT. LTD Vs. S N ENGINEERING SERVICES PVT. LTD
|
January 17, 2022 |
CONCRETE DEVELOPERS Vs. CENTRAL BANK OF INDIA
|
May 5, 2022 |
CONTINENTAL RADIANCE OFFSHORE PVT. LTD Vs. LEWEK ALTAIR SHIPPING PRIVATE
|
April 19, 2022 |
CORVUS URBAN INFRASTRUCTURE LLP Vs. STATE OF GOA
|
September 7, 2022 |
CORVUS URBAN INFRASTRUCTURE LLP Vs. STATE OF GOA
|
September 8, 2022 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTS OF INDIA Vs. MAHESH KEDIA
|
December 2, 2022 |
COURT ON IT’S OWN MOTION Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
CREDAI-BANM, RAIGAD Vs. UNION OF INDIA
|
December 23, 2022 |
CUNCOLIM MUNICIPAL COUNCIL Vs. SHRI DURGA BHIKU NADKARNI
|
July 1, 2022 |
CURCHOREM CACORA MUNICIPAL COUNCIL Vs. LUIS TELES DSILVA
|
June 10, 2022 |
CYRON RODRIGUES FRANCISCO RODRIGURES Vs. SUPERINTENDENT OF CENTRAL JAIL COLVALE
|
July 15, 2022 |
D.K.INFRASTRUCTURE PVT. LTD Vs. KISHORE AGARWAL
|
May 2, 2022 |
D.P. CONSTRUCTION Vs. VISHVARAJ ENVIRONMENT PVT. LTD
|
July 6, 2022 |
DADA PATIL MOHAN KOTKAR Vs. BHIMABAI SUKHDEO LANDE
|
December 23, 2022 |
DADASAHEB P. RANE Vs. PRIYANKA K. MAYEKAR
|
August 11, 2022 |
DADASAHEB S/O MADHAVRAO KOKANE Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
DAFFODIL PROJECTS PVT. LTD Vs. DECCAN WATER TREATMENT PVT. LTD.
|
September 28, 2022 |
DAGADUSING S/O VITTHALSING PARDESHI Vs. MANOJSING S/O BABUSING DIXIT
|
August 22, 2022 |
DAGDU RAMBHAU AAMLE Vs. DIVISIONAL COMMISSIONER
|
March 9, 2022 |
DAGDU S/O RANGNATH SHINGAN Vs. SAU. MEENABAI W/O VENKATRAO SHINGAN
|
August 2, 2022 |
DAMODAR VOLVOIKAR Vs. WEST COAST MARKETING
|
January 10, 2022 |
DAMODHARDAS GOVINDPRASAD SANGI Vs. FATEHSINH
|
December 12, 2022 |
DAMU PUNJAJI SHEJUL Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
DAMU RAMU AVHAD Vs. STATE OF MAHARASHTRA
|
June 30, 2022 |
DAMUBHAI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PETER JOHN DSOUZA
|
March 29, 2022 |
DANESH MADHUKARRAO PAHADE Vs. SMITA DANESH PAHADE
|
January 14, 2022 |
DANIYAL SHIVAJI ALHAT Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
DANU RAYU FERNANDES Vs. GIRBANI MAZUMDAR
|
March 31, 2022 |
DARSHANA GANESH MISAL Vs. GANESH POPAT MISAL
|
January 21, 2022 |
DAS GOA VENTURES LLP Vs. STATE OF GOA
|
February 9, 2022 |
DASHRATH ARUN SASANE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
DASRAO YADAVRO MARURE Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
DATTA UTTAM PAWAR Vs. STATE OF MAHARASHTRA
|
June 20, 2022 |
DATTA UTTAM PAWAR Vs. STATE
|
May 9, 2022 |
DATTARAM Vs. VISHWAMBHAR BAPURAO INGOLE
|
June 6, 2022 |
DATTATRAY KRISHNAJI PAWAR Vs. UNION OF INDIA
|
June 27, 2022 |
DATTATRAY SHANKAR PATIL Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
DATTATRAYA BAJIRAO KALE Vs. DINKAR PANDURANG PAWAR
|
July 21, 2022 |
DATTATRAYA JAYSING WALKE Vs. JAYSING DHONDIBA ALIAS BABA WALKE
|
December 7, 2022 |
DATTU LAKSHMAN MANE Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
DAYANAND CHINKUMAL BATRA Vs. YASHWANT
|
January 21, 2022 |
DAYANAND U. NARVEKAR Vs. STATE OF GOA
|
November 15, 2022 |
DB VIEW INFRACON PVT LTD Vs. DYNAMIX SECURITIES AND HOLDINGS PVT LTD
|
March 24, 2022 |
DEE VEE PROJECTS LTD Vs. GOVERNMENT OF MAHARASHTRA
|
February 11, 2022 |
DEENA PRAMOD BALDOTA Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
DEEPA PRAMOD WAGHCHAUDE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
DEEPAK Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
DEEPAK ANNARAYA METAKARI Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
DEEPAK NARAYAN MALANI Vs. STATE OF MAHARASHTRA
|
November 18, 2022 |
DEEPAK NILKANTHRAO NAGDIVE Vs. GENERAL MANAGER (DP) & COMPETENT
|
March 28, 2022 |
DEEPALI PARAG PANDE Vs. 3RD JT. CIVIL JUDGE
|
October 10, 2022 |
DELILAH S. LOBO Vs. STATE OF GOA
|
July 5, 2022 |
DENA BANK A BODY ESTABLISHED Vs. SIDDHARTH PULSES
|
September 15, 2022 |
DEORAO Vs. DR. PUNJABRAO KRISHI VIDYAPEETH
|
November 10, 2022 |
DEORAO RAGHO KILBILE Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
DEPUTY COLLECTOR Vs. DOMINGOS JOSE
|
June 10, 2022 |
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. MILAGRES DA COSTA.
|
March 3, 2022 |
DEPUTY COLLECTOR & SDO Vs. MARIO ESTEVAO FRANCISCO
|
February 3, 2022 |
DEPUTY COLLECTOR (LA), MPT Vs. FREGRENADO ALEX NUNES
|
February 22, 2022 |
DEPUTY COLLECTOR, S.D.O. II, (LAO), MARGAO Vs. MARIO MORAES
|
July 29, 2022 |
DERICK LOBO Vs. STATE OF GOA
|
June 30, 2022 |
DERIVADOS CONSULTING PVT.LTD Vs. PRAMARA PROMOTIONS PVT.LTD
|
July 8, 2022 |
DERIVADOS CONSULTING PVT.LTD. Vs. PRAMARA PROMOTIONS PVT.LTD.
|
June 8, 2022 |
DESERVE EXIM PVT. LTD Vs. YES BANK LTD
|
November 22, 2022 |
DEVA Vs. STATE OF MAHARASHTRA
|
January 17, 2022 |
DEVA BISWAS Vs. STATE OF GOA
|
April 13, 2022 |
DEVENDRA Vs. TRUPTI DEVENDRA
|
September 27, 2022 |
DEVENDRA RAMLAL BIDLAN Vs. COMMISSIONER OF POLICE
|
November 18, 2022 |
DEVENDRA S/O GOVIND GOYAL Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
DEVENDRA VIKAS PAWAR Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
DEVIDAS Vs. BALASAHEB
|
October 10, 2022 |
DEVIDAS Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
DEVIDAS Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
DEVIDAS @ SHEKHAR Vs. VASANT
|
March 21, 2022 |
DEVIDAS LALJI ADE Vs. STATE OF MAHARASHTRA
|
July 13, 2022 |
DEVISINGH Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
DEVRAM GULAB GHOGARE Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
DEVSING RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA
|
April 18, 2022 |
DHADO KHAZANA TENANTS ASSOCIATION Vs. MAMLATDAR OF TISWADI TALUKA
|
January 5, 2022 |
DHAIRYA PRITESH BANSOD Vs. PRINCIPAL, MOTHERS PET KINDERGARTEN
|
June 27, 2022 |
DHAIRYASHIL Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
DHANAJI NAIK SHIKSHAN PRASARAK MANDAL Vs. KRUPALA D/O MANOHARRAO PUNWATKAR
|
April 26, 2022 |
DHANNU BHAGU RATHOD Vs. SARPANCH
|
March 9, 2022 |
DHANRAJ Vs. POOJA
|
January 28, 2022 |
DHANRAJ BHAGIRATH GOTWAL Vs. STATE OF MAHARASHTRA
|
July 6, 2022 |
DHANRAJ RAMJI CHAWALE Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
DHANUKA AGRITECH LIMITED Vs. GOVERNMENT OF MAHARASHTRA
|
June 7, 2022 |
DHARMENDRA Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
DHARMENDRA PARAS CHAUHAN Vs. STATE OF MAHARASHTRA
|
February 25, 2022 |
DHARMESH BOTHRA Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
DHEMPE COLLEGE OF ARTS AND SCIENCE Vs. STATE OF GOA
|
April 20, 2022 |
DHIRAJ Vs. USHA
|
July 26, 2022 |
DHIRAJ LAKHAMASHI SHAH Vs. MADHAV HARI KARMARKAR
|
August 23, 2022 |
DHIRAJSING KAILAS GHUNAVAT Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
DHONDU Vs. DASHRATH
|
March 30, 2022 |
DHONDULAL Vs. UNION OF INDIA
|
April 28, 2022 |
DHONDYABAI W/O DHONDIBA DAWARE Vs. MANSOOR KHAN S/O IMAM KHAN PATHAN
|
August 24, 2022 |
DHULE MUNICIPAL COUNCIL Vs. GANESH (KISHOR) MADHUKAR PATIL
|
January 4, 2022 |
DIGAMBAR Vs. VASANT
|
January 11, 2022 |
DIGAMBAR Vs. STATE OF MAHARASHTRA
|
August 1, 2022 |
DIGAMBAR DOMAJI SAHARE Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
DIGAMBAR GAGNADHAR KADAM Vs. UNION OF INDIA
|
August 26, 2022 |
DIGAMBAR S/O. DNYANOBA KOLEKAR Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
DIKSHA BABANRAO SHIRSAT Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
DIKSHA D. TALAVNEKAR Vs. REGISTRAR OF CO-OP. SOCIETIES, GOVT. OF GOA
|
January 4, 2022 |
DIKSHA DILIP PAWAR Vs. COMPETENT AUTHORITY AND SUB-DIVISIONAL OFFICER
|
April 13, 2022 |
DILIP Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
DILIP BHAUSAHEB LANDE Vs. DILIP BHAUSAHEB LANDE
|
January 13, 2022 |
DILIP BORKAR Vs. GENERAL ADMINISTRATION DEPARTMENT, GOVT. OF GOA
|
January 17, 2022 |
DILIP DAGDOBA ZADBUKE Vs. SADANAND ARVIND KHANDAGLE
|
August 22, 2022 |
DILIP DYANDEV GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
DILIP KESHAV NARULE Vs. KAVITA MADHUKAR ARJUNKAR
|
December 7, 2022 |
DILIP NATHU CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
DILIP PARULKAR Vs. LAXMAN MAHADEO DEVARE (THE LIQUIDATOR) BANK OF KARAD LIMITED (IN LIQUIDATION)
|
January 12, 2022 |
DILIP S/O. BHAVANJI SHAH Vs. ERROL MORAES
|
January 17, 2022 |
DILIP SURESH DEOKARE Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
DILIP VASANT SHETYE Vs. ANGELA P. OLIVEIRA
|
September 14, 2022 |
DILIP VIRUMAL AHUJA Vs. REKHA VITHAL PATIL
|
July 8, 2022 |
DILIP VITTHALRAO DHONGALE Vs. STATE OF MAHARASHTRA
|
July 29, 2022 |
DINANATH SUPDU JOSHI Vs. SHRIRAM
|
December 7, 2022 |
DINAR TARCAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 2022 |
DINESH BANSI YADAV Vs. HON’BLE GIREVANCE REDRESSAL COMMITTEE MUMBAI SUBURBAN
|
February 1, 2022 |
DINESH BHABOOTMAL SALECHA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 23, 2022 |
DINESH BHABOOTMAL SALECHA Vs. UNION OF INDIA
|
February 24, 2022 |
DINESH DASHRATH RANEKAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
DINESH DILIP MALU Vs. OMPRAKASH SAGARMAL SABOO
|
August 23, 2022 |
DINESH DIVSEKAR Vs. DINKAR A. MATAWANKAR
|
March 3, 2022 |
DINESH FRANCIS SWAMY Vs. STATE OF GOA
|
July 11, 2022 |
DINESH GOVIND GHOSTEKAR Vs. UNION OF INDIA
|
January 19, 2022 |
DINESH KESHAV TAMBE Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
DINESH KISAN WANJALE Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
DINESH KUMAR SINGH Vs. SAINATH EDUCATION TRUST
|
June 14, 2022 |
DINESH S/O. BAKARAMJI MAIND Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
DINESH SHANKARNARAYAN KUMARKANDATH NAIR Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
DINESH VAZIRANI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 8, 2022 |
DINKAR MARUTI SHIRODKAR Vs. GOVERNMENT OF GOA
|
February 15, 2022 |
DINKAR SAMPATRAO MOGAL Vs. ADDITIONAL COMMISSIONER
|
October 13, 2022 |
DINKAR UTTAM GHARTE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
DIPAK @ FANTYA ASHOKRAO KAWANPURE Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
DIPAK KALICHARAN KANOJIYA Vs. STATE OF MAHARASHTRA
|
April 19, 2022 |
DIPAKKUMAR NANKUPRASAD DUBE Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
DIPESH MEHTA Vs. GERALD SHIRLEY
|
October 3, 2022 |
DIPIKA DILIPRAO DALVI Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
DIRECTORATE OF ENFORCEMENT Vs. MOHAMMED NAWAB MOHAMMED ISLAM
|
February 23, 2022 |
DIRECTORATE OF SPORTS & YOUTH Vs. ANAND SALGAOCAR
|
March 4, 2022 |
DISTRICT SPORTS COUNCIL Vs. ZILLA KRIDA SANKUL KARMACHARI SANGHATANA
|
April 20, 2022 |
DIVAKAR R.DALVI Vs. DEPUTY COLLECTOR AND SDO
|
January 4, 2022 |
DIVISIONAL CONTROLLER Vs. JYOTI
|
February 26, 2022 |
DIVISIONAL CONTROLLER Vs. SHRIDHAR S/O. KASHIRAM SANGLE
|
January 17, 2022 |
DIVISIONAL CONTROLLER Vs. RAVINDRA ADHAR GOSAVI
|
December 21, 2022 |
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUMANBAI
|
July 22, 2022 |
DIVISIONAL CONTROLLER, MRTC, AHMEDNAGAR Vs. SANJAY DHANRAJ BHANDARI
|
March 17, 2022 |
DIVYA T.A Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
DNYANBA Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
DNYANESHWAR ASARAM KANKHARE Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
DNYANESHWAR BALASAHEB SONAWANE Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
DNYANESHWAR KASHINATH SHINGANE Vs. STATE OF MAHARASHTRA
|
November 9, 2022 |
DNYANESHWAR KRUSHNARAO PATIL Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
DOLPHIN DEVELOPER Vs. DESMOND THARAKAN JOSEPH
|
April 25, 2022 |
DOMINGOS ROQUE DESOUZA Vs. STATE OF GOA
|
November 21, 2022 |
DR RAMRAO SOPANRAO GONDKAR Vs. NASIK MUNICIPAL CORPORATION FOR GREATER MUMBAI
|
October 18, 2022 |
DR. (MRS.) PARVATHI VENKATESH Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
DR. AVINASH RAMESH PATIL Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
DR. AVINASH S/O HERABBA DEKATE Vs. JOINT CHARITY COMMISSIONER
|
July 26, 2022 |
DR. BABASAHEB AMBEDKAR NAGARI Vs. DIVISIONAL JOINT REGISTRAR
|
September 5, 2022 |
DR. BARKHA THARANI Vs. MR. AVINASH SURESH THARANI
|
May 23, 2022 |
DR. DINESH KUMAR OMKARNATH AGARWAL Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
DR. DIPAK VISHWNATHRAO MULEY Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
DR. LEKHA RAJESH VISARIA Vs. STATE OF MAHARASHTRA
|
May 27, 2022 |
DR. LOKPRIYA UDDHAV SAKHARE Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
DR. MANGESH BABASAHEB SANAP Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
DR. OM PRAKASH Vs. BHAURAO
|
March 23, 2022 |
DR. PALLAVI MANOHAR DALVI Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
DR. PRADEEP Vs. DIGAMBAR
|
March 24, 2022 |
DR. PRASHANT Vs. HONOURABLE CHANCELLOR
|
November 21, 2022 |
DR. PRASHANT NATEKAR Vs. STATE OF GOA
|
August 5, 2022 |
DR. PREMSHANKAR VIDYADHAR BHATT Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
DR. SHANKAR D. NADKARNI Vs. EXECUTIVE ENGINEER
|
July 1, 2022 |
DR. SHARMILA SANDESH GHUGE Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
DR. SONAL PRATAPSINGH VAHANWALA Vs. DEPUTY DISTRICT COLLECTOR (ENCROACHMENT)
|
March 8, 2022 |
DR. SRISHTI ASHUTOSH PRABHU DESSAI Vs. DADAMIYAN M. BAGEWADI@ IMRAN
|
October 3, 2022 |
DR. SURENDRA MANJREKAR Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
DUDHWALA BUILDERS PVT. LTD Vs. ASSISTANT COMMISSIONER
|
March 8, 2022 |
DURGA PARMESHWARI SEVA MANDAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 27, 2022 |
DURGA RAMESH BERDIA Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
DURGABAI SHRIKANT SINAI KUNDAIKAR THR. POA, KRISHNAKANT M. KAMAT Vs. STATE OF GOA
|
March 16, 2022 |
DURGADAS DHANSING RATHOD Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
DURGADAS KAMAT Vs. STATE OF GOA
|
November 21, 2022 |
DURGESH S/O BAPU SHEGAMWAR Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
DUSHYANT Vs. INDIAN OIL CORPORATION LTD
|
December 6, 2022 |
DWARKABAI RAMRAO SHINGNE Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
DWARKADAS MANTRI NAGARI SAHAKARI BANK LIMITED Vs. MAHAVIR MOTILAL POKHARNA
|
December 14, 2022 |
DY. COLLECTOR (L.A.) COLLECTORATE BUILDING, PANAJI, GOA Vs. SHANTABAI LAXMIKANT SHET PARKAR
|
January 17, 2022 |
E. K. JOSHI Vs. ANTONIO DE SOUZA
|
January 21, 2022 |
EKNATH GENU PAWAR Vs. DATTU SANTRAM HARAL
|
April 13, 2022 |
EKNATH NAMDEV DHAGE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
ELEGANT MARBLES AND GRANITE Vs. SATISH DHIRAJLAL
|
January 20, 2022 |
ELIZA FERNANDES Vs. STATE
|
December 23, 2022 |
EMPLOYEES UNION OF SESA MINING CORPORATION LTD Vs. SESA RESOURCES LTD
|
October 4, 2022 |
EMPRESS MILLS, A UNIT OFMAHARASHTRA STATE TEXTILE CORPORATIONLIMITED Vs. EMPLOYEES STATE INSURANCECORPORATION
|
June 15, 2022 |
ESDEE INFRACON PVT. LTD. Vs. STATE OF GOA
|
November 23, 2022 |
ESRAR NAZRUL AHEMAD Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
ESSAR SHIPPING LIMITED Vs. UNION OF INDIA
|
February 8, 2022 |
EVERISTO REMEDIO SEQUEIRA Vs. SHAIK HASINA
|
December 1, 2022 |
EXECUTIVE ENGINEER LOWER WARDHA PROJECT DIVISION WARDHA Vs. ARVIND SHESHRAO WANKHEDE
|
June 23, 2022 |
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION Vs. BABAN GANPAT JUMBADE
|
June 23, 2022 |
EXECUTIVE ENGINEER WORK DIVISION-II P. W. D. , PANAJI-GOA Vs. PEDRO PAULO ROQUE FERNANDES
|
January 19, 2022 |
EXECUTIVE ENGINEER, LOWER PUS PROJECT Vs. ASHOKKUMAR S/O DEOBARAO NAIK
|
April 18, 2022 |
EXECUTIVE ENGINEER, LOWER WARDHA Vs. MANIK SHAMRAO CHORE
|
October 10, 2022 |
EXECUTIVE ENGINEER, LOWER WARDHA PROJECT, WARDHA Vs. SHANTABAI
|
March 17, 2022 |
EXECUTIVE ENGINEER, MEDIUM PROJECT Vs. NARHARI
|
October 20, 2022 |
EXECUTIVE ENGINEER, UPPER PAINGANGA PROJECT Vs. DILIP S/O. SADASHIV CHINCHOLKAR
|
July 21, 2022 |
EXECUTIVE ENGINEER, WD-II(R), P. W. D. , PATTO, PANAJI-GOA Vs. LOURENCO DA SILVA
|
February 10, 2022 |
EXECUTIVE ENGINEER, WORK DIVISION VI (ROADS SOUTH) PWD FATORDA Vs. MAX LOYOLA FURTADO
|
April 7, 2022 |
EXECUTIVE ENGINEER, WORK DIVISION VI(R-S) Vs. LOUIS PROTO BARBOSA
|
February 18, 2022 |
EXECUTIVE ENGINEER, WORK DIVISION XVII, GOA Vs. SWARUPA MOHANDAS NAIK
|
March 11, 2022 |
EXECUTIVE ENGINEER, WORK DIVISION XVII, GOA Vs. CAETANO RUZARIO SILVEIRA
|
March 11, 2022 |
EXECUTIVE ENGINEER, WORKS DIVISION Vs. SAUNSTHAN DEVKIKRISHNA RAVALNATH
|
February 11, 2022 |
EXECUTIVE ENGINEER, WORKS DIVISION VI Vs. SANTOSH Y. DICHOLKAR
|
February 17, 2022 |
EXECUTIVE ENGINEER, WORKS DIVISION VI, GTIDC Vs. PRASAD ALIAS RAGHUVIR SHIVRAM CHANEKAR
|
February 4, 2022 |
EXECUTIVE ENGINEER, WORKS DIVISION VII (NH) Vs. WINDEMERE INVESTMENT PVT. LTD.
|
January 18, 2022 |
EXECUTIVE ENGINEER, WORKS DIVISION VII (NH) PWD, PANAJI-GOA Vs. MAHADHAN REAL ESTATE PVT. LTD. & VARDHAN REAL ESTATE PVT. LTD.
|
January 18, 2022 |
EXPOTEC INTERNATIONAL LTD. Vs. UNION OF INDIA
|
July 7, 2022 |
FAHIM KARIM SHEIKH Vs. STATE OF MAHARASHTRA
|
December 1, 2022 |
FAISALULLAH INAYATHULLAH SHAIKH Vs. STATE OF MAHARASHTRA
|
August 28, 2022 |
FAIYYAZ MULLAJI Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT
|
September 29, 2022 |
FAIZ AHMED MOHAMMED ALI KHOT Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
FAIZAN WAHID BAIG Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
FAKIRA Vs. COLLECTOR, AHMEDNAGAR, DIST. AHMEDNAGAR
|
February 2, 2022 |
FALCON RETREAT PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 24, 2022 |
FANNY ELAINE D SILVA Vs. VILLAGE PANCHAYAT OF BETALBATIM
|
March 10, 2022 |
FARUKH KHAN Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
FARZIN ARDESHIR ADEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
August 11, 2022 |
FEDERATION OF RETAIL TRADERS WELFARE ASSOCIATE Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
FEROZE MITHIBORWALA Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
FILOMENA SALDANHA Vs. SUNIL KOHLI
|
March 2, 2022 |
FIRDOUS MOHAMMAD YUNUS PATEL Vs. STATE OF MAHARASHTRA
|
August 4, 2022 |
FIROZ KHAN Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
FIRST RAND SERVICES PRIVATE LIMITED Vs. PANTHEON INFRASTRUCTURE LIMITED
|
January 5, 2022 |
FLAG OFFICER COMMANDING Vs. COLLECTOR AND DIST. MAGISTRATE
|
March 7, 2022 |
FOMENTO RESORTS AND HOTELS LTD Vs. STATE OF GOA
|
September 5, 2022 |
FOREST DEVELOPMENT CORPORATION LTD Vs. RANJEETSINGH BABUSINGH ARORA
|
March 29, 2022 |
FORUM AGAINST OPPRESSION OF WOMEN Vs. A & ORS
|
March 17, 2022 |
FR. PETER THAMAJI AMOLIK Vs. PRESIDENT, SAINT FRANCIS DE-SALES EDUCATION SOCIETY
|
January 4, 2022 |
FRANCIS CRUZ Vs. STATE OF GOA
|
November 9, 2022 |
FRANCIS ROSARIO MOTI CRUZ Vs. LYNDON FREDDY PEREIRA
|
April 4, 2022 |
FRANKY CARVALHO Vs. RAJU JASWANT SINGH
|
July 1, 2022 |
FRANSQUINHA FERNANDES, WIDOW OF JOSE FERNANDES Vs. ANIL M. YADAV
|
February 3, 2022 |
FRIENDS & FRIENDS SHIPPING PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
|
July 12, 2022 |
FSM EDUCATION PVT. LTD Vs. UNION OF INDIA
|
January 10, 2022 |
FULMATI HRIDAYNARAYAN CHAUHAN Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
FURTADO ASSOCIATES Vs. STATE OF GOA
|
September 14, 2022 |
FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LIMITED Vs. PARTHA SARATHY SARKAR
|
November 28, 2022 |
G.R. SHARMA Vs. R.K. SHARMA
|
October 7, 2022 |
GAGAN OMPRAKASH NAVANI Vs. INCOME TAX OFFICER
|
March 15, 2022 |
GAJANAN Vs. MAHADEO
|
January 12, 2022 |
GAJANAN S/O. MAROTI MEHARKAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
GAJANAN VITHOBA JAIN Vs. SHIV VAIBHAV COLLEGE OF EDUCATION, WARDHA
|
September 22, 2022 |
GALORE DEVELOPERS PVT. LTD. Vs. SOLAPUR MUNICUPAL CORPORATION
|
October 6, 2022 |
GANESH Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
GANESH Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
GANESH Vs. UNION OF INDIA
|
November 9, 2022 |
GANESH Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
GANESH Vs. STATE OF MAHARASHTRA
|
December 14, 2022 |
GANESH ANMAPPA @ HANMANTAPPA TALWAR Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
GANESH BHAGYA MANDAVKAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
GANESH DADARAO THOMBRE Vs. STATE OF MAHARASHTRA
|
August 10, 2022 |
GANESH DIGAMBER JAMBHRUNKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
GANESH MADHAV RAJPANKE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
GANESH NARAYAN DANDEKAR (KOLI) Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
GANESH NARHAR CHAVAN Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
GANESH NIDHANA PATHADE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
GANESH NIVRUTTI GHADGE Vs. STATE OF MAHARASHTRA
|
April 11, 2022 |
GANESH RAMCHANDRA NAIK Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
GANESH S/O KASHINATHRAO GULVE Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
GANESH SHANKAR PILANE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
GANESH SURESH JADHAV Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
GANGADHAR Vs. MADHUKAR
|
June 23, 2022 |
GANGADHAR Vs. BHAGWAN
|
October 10, 2022 |
GANGADHAR S/O EKNATH KANADE Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
GANGADHARRAO CHITNAVIS MEMORIAL MEDICAL RESEARCH TRUST Vs. NAGPUR MUNICIPAL CORPORATION
|
December 9, 2022 |
GANGARAM Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
GANGARAM ALIAS GUDDU S/O.TANNUMAL Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
GANGARAM CHHABILDAS CHARITY TRUST Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
|
September 5, 2022 |
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
|
September 26, 2022 |
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
|
September 24, 2022 |
GANPAT SINGH Vs. GUNDU CHANDRASHEKAR
|
June 23, 2022 |
GANPATI HARIBHAU GHOGRE Vs. BHAGWAN GOVINDRAO JANGLE
|
August 4, 2022 |
GANPATRAO JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
GANV BHAVANCHO EKVOTT Vs. SOUTH WESTERN RAILWAYS
|
August 3, 2022 |
GAONKAR CHEMICALS Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
November 28, 2022 |
GAURAV GANESH DAS DAGA Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
|
March 4, 2022 |
GAURAV SURESH TINGRE Vs. PRIYANKA GAURAV TINGRE
|
April 13, 2022 |
GAURAV V. GHUGARE Vs. STATE
|
May 10, 2022 |
GAURI RAJENDRA KAMAT Vs. SANDRA DSOUZA
|
March 15, 2022 |
GAUTAM CHANDRAKANT KHAIRNAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
GAUTAM KAMLAKAR PARDESHI Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
GAUTAM NAVLAKHA Vs. NATIONAL INVESTIGATION AGENCY
|
April 26, 2022 |
GAUTAM THAPAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 25, 2022 |
GAYATHRI W/O PRADEEPRAJ Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
GAYATRI Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
GEETA Vs. VIJAYANAND GRUH NIRMAN SAHAKARI
|
September 30, 2022 |
GEETA ARUN NAIK Vs. KRISHNANATH BABURAO NAIK AND BROS
|
October 4, 2022 |
GEORGE KOCHAVEEDU VARGHESE Vs. KAILASHCHANDRA KEDARNATH AGRAWAL
|
February 26, 2022 |
GEORGE VEERAMPULLY Vs. PANDURANG DAMU KAMAT
|
March 23, 2022 |
GHAI CONSTITUTIONS Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
GHAI CONSTRUCTION, A PROPRIETARY CONCERNED OWNED BY AND REPRESENTED Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD.
|
December 13, 2022 |
GHANSHYAM DINESH GUPTA Vs. STATE OF MAHARASHTRA
|
June 4, 2022 |
GHASS COMPOUND INDUSTRIAL ASSOCIATION, Vs. SLUM REHABILITATION AUTHORITY
|
March 9, 2022 |
GIRIJA MAHESHWARI Vs. Z.A.HAQ
|
April 26, 2022 |
GIRISH RAYA CHODANKAR Vs. GOA LEGISLATIVE ASSEMBLE
|
February 24, 2022 |
GIRISH S/O RAMSHANKAR UPADYAY Vs. SHARAD S/O RAMSHANKAR UPADHYAY
|
January 21, 2022 |
GIRISH UTTAMRAO KOHOK Vs. RATAN HIRAJI DEORE
|
May 5, 2022 |
GIYANRAJ TOPILAL SUNAR Vs. KRISHNA P. FATARPEKAR
|
July 1, 2022 |
GKB HI TECH PVT LTD Vs. DEPUTY DIRECTOR (REV.), EMPLOYEES STATE INSURANCE CORPORATION
|
August 25, 2022 |
GLAXOSMITHKLINE PHARMACEUTICALS LTD. Vs. ASSISTANT DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
|
January 24, 2022 |
GLOBUS PETROADDITIONS PVT. LTD. Vs. UNION OF INDIA
|
February 1, 2022 |
GLORIO FABIANO DIAS Vs. SMT. LUCIA DIAS
|
January 28, 2022 |
GOA BACHAO ABHIYAN Vs. GREATER PANAJI PLANNING
|
June 21, 2022 |
GOA FOUNDATION Vs. NATIONAL GREEN TRIBUNAL, PRINCIPAL BENCH
|
September 21, 2022 |
GOA FOUNDATION Vs. STATE OF GOA
|
October 3, 2022 |
GOA HOUSING BOARD Vs. MADAN WAMAN CHONDANKAR
|
May 6, 2022 |
GOA KSHATRIYA MARATHA SAMAJ Vs. PALLAVI GAJANAND BHOSALE
|
October 17, 2022 |
GOA STATE POLLUTION CONTROL BOARD Vs. SOUTH WEST PORT LTD
|
July 21, 2022 |
GOAN REAL ESTATE AND CONSTRUCTION PVT. LTD. Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT
|
November 25, 2022 |
GODAVARI MARATHWADA IRRIGATION DEVEIOPMENT CORPORATION Vs. R.R. ZODGE
|
August 1, 2022 |
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT Vs. M/S. S. D. SHINDE AND SONS
|
June 20, 2022 |
GODREJ & BOYCE MFG. CO. LTD. Vs. UNION OF INDIA (THROUGH THE SECRETARY) MINISTRY OF LAW AND JUSTICE, DEPARTMENT OF LEGAL AFFAIRS
|
August 5, 2022 |
GOEL GANGA FOUNDATION Vs. FEDERATION OF SWARGANGA CO.OP. SOCIETY LIMITED
|
September 27, 2022 |
GOKUL BABARAO KALE Vs. COMMISSIONER, (BACKWARD CELL)
|
June 24, 2022 |
GOKUL BHIKA PATIL Vs. STATE OF MAHARASHTRA
|
February 11, 2022 |
GOKUL S/O KISAN MALI Vs. UNION OF INDIA
|
August 26, 2022 |
GONDIA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
September 12, 2022 |
GOODWILL REALTORS AND PROPERTIES PVT. LTD Vs. BHANUMATI KESHRICHAND JHAVERI
|
April 13, 2022 |
GOPAL Vs. UNION OF INDIA
|
September 5, 2022 |
GOPAL BHIMRAO GHUMASE Vs. STATE OF MAHARASHTRA
|
February 16, 2022 |
GOPAL GANPAT KARANKAR Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
GOPAL GAONKAR Vs. MILAGRES RODRIGUES
|
March 10, 2022 |
GOPAL NAIK PANVELKAR Vs. MEMBER SECRETARY
|
April 22, 2022 |
GOPAL S/O BABULAL AGRAWAL Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION
|
January 28, 2022 |
GOPAL SHIVRAM KRISHNAN Vs. STATE OF MAHARASHTRA
|
August 17, 2022 |
GOPALKRISHNA S/O. DIGAMBARRAO KULKARNI Vs. RAJSHEKHAR S/O. DIGAMBARRAO KULKARNI
|
February 15, 2022 |
GOPALRAO Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
GOPALRAO KASHINATH KELE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
November 28, 2022 |
GOPICHAND Vs. STATE OF MAHARASHTRA
|
July 26, 2022 |
GORAKNATH TORASKAR Vs. STATE OF GOA
|
March 9, 2022 |
GORAKSHNATH @ SAMADHAN S/O NAVNATH PAGAR Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
GOURAV NARENDRA SINGH Vs. STATE OF MAHARASHTRA
|
August 12, 2022 |
GOVARDHAN Vs. SAI BABA ESTATES
|
February 21, 2022 |
GOVARDHAN @ PAPPU S/O BALASAHEB GUND Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
GOVIND Vs. STATE OF MAHARASHTRA
|
December 7, 2022 |
GOVIND BURLA PUNGATI Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
GOVIND POSLYA GAVIT Vs. COMPETENT AUTHORITY
|
May 5, 2022 |
GOVIND RAMLING SOLPURE Vs. GOVERNMENT OF MAHARASHTRA
|
May 5, 2022 |
GOVIND RAMRAO SOLANKE Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
GOVIND S/O MANOHAR KALE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
GOVIND SHANKAR PATIL Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
GOVIND VISHWANATH WAGH Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
GOVINDA Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
GOVINDA DASHRATH SONAWANE Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
GOVINDLAL MOHANLAL MOHOTA Vs. NAGPUR IMPROVEMENT TRUST
|
May 1, 2022 |
GOWARDHAN Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
GRACEWORKS REALTY & LEISURE PVT. LTD Vs. MR. ZAHID HUSSAIN KHAN
|
March 2, 2022 |
GRACEWORKS REALTY & LEISURE PVT. LTD. Vs. ZAHID HUSSAIN KHAN
|
February 28, 2022 |
GREATSHIP (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2022 |
GUJJAR CHINAYYA RAJMOULI Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
GULAB S/O. LAXMAN Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
GULAM MAGDUM S/O. GULAM SARVAR Vs. NIYAMATIBI W/O. GULAM SARVAR
|
April 6, 2022 |
GUNVANT ROHIDAS BANSODE Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
GUNWANTA GOVINDA, EX-EMPLOYEE OF WCL Vs. CHIEF GENERAL MANAGER, WESTERN COALFIELDS LIMITED
|
March 17, 2022 |
GUPTA FREIGHT CARRIER Vs. EXECUTIVE DIRECTOR
|
April 5, 2022 |
GURJIT SINGH AND @ VICKY ANAND S/O. SHREE HARNAM SINGH Vs. INTELLIGENCE OFFICER
|
May 13, 2022 |
GURUDAS G. PAI Vs. STATE OF GOA
|
December 15, 2022 |
GURUDAS VATTU CHATI ALDONKAR Vs. STATE OF GOA
|
September 29, 2022 |
GYANDEO Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 22, 2022 |
H. S. ARUN KUMAR Vs. STATE OF GOA
|
November 9, 2022 |
HAIBATRAO MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
HAL OFFSHORE LTD Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
HAMID HUSSAIN PATHAN Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
HANIF KARIM LALUWALE Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
HANMANT NINGAPPA KAKANDAKI Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
HANMANTRAO MASAJI BANDUKE Vs. STATE OF MAHARASHTRA
|
April 18, 2022 |
HANSRAJ BALAKRAM RAJPUT Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
HANUMAN ANANDRAO PENDAM Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
HANUMAN PENDAM Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
HANUMANPRASAD RAMESHWARDAS Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
HANUMANT JAGANNATH NAZIRKAR Vs. STATE OF MAHARASHTRA
|
April 30, 2022 |
HANUMANTRAO MAROTRAO Vs. NAGPUR MUNICIPAL CORPORATION
|
April 6, 2022 |
HANY BABU Vs. NATIONAL INVESTIGATION AGENCY
|
September 19, 2022 |
HARDAYAL SINGH Vs. UNION OF INDIA
|
December 23, 2022 |
HARESH NARENDRA Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
HARESHWAR HARISCHANDRA MISTRY Vs. PRAVIN B. NAYAK
|
January 4, 2022 |
HARI CHIRAYARUKIL Vs. ANAND A. NAIK
|
June 24, 2022 |
HARI CHIRAYARUKIL PADMARAJAN Vs. ANAND A. NAIK
|
June 23, 2022 |
HARI SANKARAN Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
April 19, 2022 |
HARIBHAU NARAYAN CHIKANE Vs. STATE OF MAHARASHTRA
|
December 16, 2022 |
HARIDAS RAOSAHEB BEDARE Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
HARIDAS VISHNUS SAWANT Vs. NALINI SATISH JADHAV
|
April 8, 2022 |
HARIOM PROJECTS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 6, 2022 |
HARISH CHANDRA DAMODAR Vs. UNION OF INDIA
|
May 24, 2022 |
HARISH GANGJI DEDHIYA Vs. UNION OF INDIA
|
March 29, 2022 |
HARISH S/O GANGARAM AGRAWAL Vs. SATISHKUMAR S/O SURESHCHANDRA AWASTHI
|
April 25, 2022 |
HARISH S/O SHANKARRAO MATE Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
HARISHCHANDRA BHAGWAN BHUJBAL Vs. CITY AND INDUSTRIAL DEVELOPMENT
|
February 16, 2022 |
HARISHCHANDRA SITARAM KHANORKAR Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
HARIT VIPINCHANDRA DESAI Vs. AIRPORTS AUTHORITY OF INDIA
|
January 18, 2022 |
HARJIT SINGH Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
HARMESH SINGH CHADHA @ JIMMY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
June 14, 2022 |
HARSHADA RAHUL KOMALKAR Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
HARSHAL KAILASHRAO ZAREKAR Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
HARSHEREKHA AJAY GARG Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
HARSHWARDHAN SHRIKRISHNA DOLE Vs. GOLDMINAR DEVELOPERS PVT. LTD
|
November 25, 2022 |
HARSIMRAN SINGH Vs. STATE
|
May 12, 2022 |
HARVINDER KAUR VISHAKHA SINGH Vs. TARVINDER SINGH K. SINGH
|
January 17, 2022 |
HASAN ALI ASAD ALI Vs. DIVISIONAL COMMISSIONER
|
May 6, 2022 |
HASANKHAN S/O JABAJKHAN Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
HDFC AGRO GENERAL INSURANCE Vs. PANDHARI KANTA
|
February 24, 2022 |
HDFC BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 1, 2022 |
HDFC ERGO GENERAL INS. CO. LTD Vs. SHIVAJI MURLIDHAR BHADGALE
|
December 6, 2022 |
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. ARAKSHITA MAHARANA, ALIAS ARAKSHITA
|
March 10, 2022 |
HEERA BHIMRAO DANGE Vs. DIVISIONAL COMMISSIONER
|
June 1, 2022 |
HEMANT GAMANLAL MEHTA Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
HEMKANT S/O MADHAVRAO KOMBE Vs. PURUSHOTTAM S/O WAMANRAO KOMBE
|
April 22, 2022 |
HEMLATA Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LIMITED
|
November 17, 2022 |
HEMRAJ Vs. STATE OF MAHARASHTRA
|
March 29, 2022 |
HEMRAJ Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
HIGH COURT OF JUDICATURE AT BOMBAY Vs. MATHEWS J. NEDUMPARA
|
September 22, 2022 |
HIGH COURT ON ITS OWN MOTION (IN THE MATTER OF JILANI BUILDING AT BHIWANDI) Vs. BHIWANDI NIZAMPUR MUNICIPAL CORPORATION
|
February 26, 2022 |
HIND RUBBER INDUSTRIES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA AND
|
January 10, 2022 |
HIRALAL GANPATRAO BANGADKAR Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
HIRASING S/O KALYANSING CHANDELTHAKUR Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
HITEN DHIRAJLAL MEHTA Vs. BHANSALI PRODUCTION
|
February 23, 2022 |
HITESH SANTOSH VARTAK Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
HITESH SHRIRAM AGRAWAL Vs. STATE OF MAHARASHTRA
|
June 22, 2022 |
HMG INDUSTRIES LTD. Vs. CANARA BANK
|
June 13, 2022 |
HONEST SHELTERS PVT. LTD Vs. SHREE RAM URBAN INFRASTRUCTURE LTD
|
April 29, 2022 |
HOTEL OWNERS ASSOCIATION KALYAN Vs. COMMISSIONER, STATE EXCISE
|
March 29, 2022 |
HOTEL SILVER SANDS Vs. STATE OF GOA
|
March 2, 2022 |
HOUSABAI Vs. STATE OF MAHARASHTRA
|
November 25, 2022 |
HRIDAY NIRAJ MEHTA Vs. UMESH JAYANTILAL MEHTA
|
February 15, 2022 |
HRITHIK S/O SUDHIR BORKAR Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
HUGH FERNANDES Vs. BLANCHE BERNADETTE
|
July 4, 2022 |
HUSSAIN MUSTAK CHOUDHARI Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
HYPRECISION HYDRAULIK Vs. STATE OF MAHARASHTRA
|
December 21, 2022 |
I. N. HALKARA H.U.F. THROUGH ITS KARTA MR. INDARMAL N. HALKARA Vs. PRADIP BASTIMAL CHOPRA
|
February 2, 2022 |
IATROS PHARMACEUTICALS PRIVATE LIMITED Vs. ZENLABS INDIA
|
February 16, 2022 |
IBARAT HUSAIN KITABULLAH Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
ICICI BANK LTD Vs. STATE OF MAHARASHTRA
|
August 1, 2022 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. NANDKISHOR BAPURAO SHINGANE
|
April 19, 2022 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SITA SHIVAJI SINDE
|
July 28, 2022 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ASSENCIA FERNANDES
|
April 1, 2022 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SEBASTIAO CASTANTINNHO
|
March 17, 2022 |
IDFC FIRST BANK LIMITED Vs. BELL INVEST INDIA LIMITED
|
February 21, 2022 |
IDRIS RAJARAM MORYA Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
IFFCO TOKIO GENERAL INSURANCE Vs. SAMEERA HAJIMIYAN PATEL
|
April 7, 2022 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. MISS AMBERLY JONALYNN FERNANDES
|
July 8, 2022 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. BINDIYA KUSHALI VELIP W/O LATE KUSHALI VELIP
|
October 21, 2022 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. NAMRATA NAMDEO VISHE
|
December 23, 2022 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. CHANDRAKALA SADANAND KERKAR
|
August 18, 2022 |
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. NAMRATA NAMDEO VISHE
|
December 21, 2022 |
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. NAMRATA NAMDEO VISHE
|
December 22, 2022 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. RATNA SHETTY
|
July 7, 2022 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. FR. LEVIS GOMES, SINCE DECEASED
|
April 1, 2022 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. YESHASHRI SURENDRA NAIK
|
September 8, 2022 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. RINA DINESH KUMAR GOND
|
March 17, 2022 |
IFTEKHARULLAH BAIG Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
ILAIBAKSH BABAMIYA MUNDHE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
IMELDA DIAS SOUZA E SILVA Vs. STATE OF GOA
|
July 1, 2022 |
IMRAN KHAN Vs. UNION OF INDIA
|
October 17, 2022 |
IMRANALI BABUALI SAYYED Vs. STATE OF MAHARASHTRA
|
September 19, 2022 |
IMTIAZ USMAN MEMON Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
INDERMAL PANNALAL JAIN Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
INDIABULLS HOUSING FINANCE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
INDIAN BANK Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
INDRAKUMARI Vs. RANGASAMY R.
|
August 2, 2022 |
INDU WD/O MADHAO GOHATE Vs. PARIKSHIT S/O. DHYANESHWAR TAKSANDE
|
June 13, 2022 |
INDUS TOWERS LIMITED Vs. AKOLA MUNICIPAL CORPORATION
|
January 4, 2022 |
INFINITY INFRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
August 11, 2022 |
INFO TECH CORPORATION OF GOA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, PANAJI
|
September 21, 2022 |
INGRAM MICRO INC. Vs. INCOME TAX OFFICER
|
February 26, 2022 |
INGRAM MICRO INDIA PVT. LTD Vs. MOHIT RAGHURAM HEGDE PROPRIETOR CREATIVE INFOTECH
|
August 30, 2022 |
INSIGHT DIAGNOSTIC ONCOLOGICAL & RESEARCH INSTITUTE PRIVATE LIMITED Vs. UNION OF INDIA,
|
July 28, 2022 |
INSTITUTE OF CHARTERED Vs. DHARMENDRA SUMANCHANDRA
|
December 2, 2022 |
INTERNATIONAL SOCIETY FOR KRISHNA Vs. INTERNATIONAL SOCIETY FOR KRISHNA
|
July 20, 2022 |
INTEROCEAN SHIPPING (INDIA) PVT. LTD. Vs. OIL & NATURAL GAS CORPORATION LTD.
|
August 18, 2022 |
INVESCO DEVELOPING MARKETS FUND Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED
|
March 22, 2022 |
IQBAL AHMED KALLAN KHAN Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
IQBAL MAHIBOOB MOMIN Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
IRANA GAUD Vs. POLICE INSPECTOR, OFFICE IN CHARGE OF BICHOLIM POLICE STATION, BICHOLIM
|
April 18, 2022 |
ISHWAR ATMARAM JAVANE Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
ISHWAR D. PARWAR Vs. STATE OF GOA
|
March 30, 2022 |
ISHWAR MAROTRAO KUMBHARE Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
IYER SEETHARAMAN VENUGOPALAN Vs. UNION OF INDIA
|
February 2, 2022 |
J M FINANCIAL AND INVESTMENT CONSULTANCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 2022 |
JAGANATH HIROJI RAWOOL Vs. C.J. JOGY
|
May 20, 2022 |
JAGANNATH Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
JAGANNATH BHAGNATH BEDKE Vs. HARIBHAU JAGANNATH BEDKE
|
July 8, 2022 |
JAGANNATH KHANDERAO KEDAR Vs. GOPINATH BHIMAJI KEDAR
|
June 6, 2022 |
JAGDAMBA SYNTHETICS Vs. ASWANI BUILDERS
|
April 28, 2022 |
JAGDISH Vs. STATE OF MAHARASHTRA
|
January 11, 2022 |
JAGDISH Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
JAGDISH BHAGOJI LAHANE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
JAGDISH LAHU BADHE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
December 1, 2022 |
JAGDISH LAHU BADHE Vs. STATE OF MAHARASHTRA
|
August 30, 2022 |
JAGDISH MANNALALJI SANCHERIYA Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
JAGDISH PARDESHI RATHOR Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
JAGDISH PUNDLIK WAGH Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
JAGDISH UTTAM VASAVE Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
JAGRUTI MILIND NAIK Vs. SHEKH NAJEER SHAIKH KABIR
|
May 5, 2022 |
JAGRUTI RAJESH SHAH Vs. MAHEK DEVELOPERS
|
April 26, 2022 |
JAHAAN MINOO DASTUR Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
JAHID MOHARAM SHAIKH Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
|
June 6, 2022 |
JAI GAJANAN SHRI GAJANAN BUILDING MATERIAL SUPPLIERS Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
JAI RAWAT Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
JAIBHARAT MAHILA SEWA SANSTHA Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
JAIN IRRIGATION SYSTEMS LTD Vs. UNION OF INDIA
|
October 3, 2022 |
JAIN SUPARI CENTRE Vs. RAMESHLAL MOTILAL HASORIYA
|
July 27, 2022 |
JAINABI Vs. SHEIKH BASHIR SHEIKH AMIR
|
January 11, 2022 |
JAIRAM KISAN BHOYE Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
JAISHREE TRIMBAK TAKALKAR Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
JAISING NIVRUTTI SONAWANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
July 21, 2022 |
JAKHOTIYA PLASTICS PVT. LTD. Vs. SMITA LAXMAN GAUDE
|
April 8, 2022 |
JALGAON JANTA SAHAKARI BANK LTD. Vs. JOINT COMMISSIONER OF SALES TAX
|
August 30, 2022 |
JALINDER @ VICKY @ VIVEK RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
JALNA DISTRICT CENTRAL CO-OPERATIVE Vs. MANIK
|
October 19, 2022 |
JAMES T. GEORGE Vs. STATE OF MAHARASHTRA
|
June 20, 2022 |
JANABAI VASANT RAUT Vs. STATE OF MAHARASHTRA
|
January 17, 2022 |
JANAK N. VYAS Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
JANARDAN Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
JANARDAN SAMPAT JADHAV Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
JANARDAN TRIMBAK WAGH Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
JANARDHAN Vs. SWAMI VIVEKANAND SHIKSHAN
|
March 28, 2022 |
JAR PRODUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 9, 2022 |
JASANI REALTY PVT.LTD Vs. VIJAY CORPORATION
|
April 25, 2022 |
JAVED RAZA SHROFF Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
JAWAHAR HIRALAL MEHTA Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
JAY BHAWANI SAWAMROJGAR SEVA SAHAKARI SANSTHA MARYADIT, SHRAMSAPHALYA Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
JAY GAS AGENCY Vs. UNION OF INDIA
|
September 13, 2022 |
JAYANT INDUSTRIES Vs. INDIAN TOBACCO COMPANY (ITC)
|
January 11, 2022 |
JAYANT K. NAROJI Vs. SHUBHANGI SANTOSH NAIK
|
January 19, 2022 |
JAYANT S/O SHRI GAJANANRAO PHATING Vs. MUNICIPAL COUNCIL
|
March 8, 2022 |
JAYANT TALKIES Vs. YAVATMAL URBAN CO.OP. BANK LTD
|
January 20, 2022 |
JAYAPAALAN S. PILLAI Vs. DINESH SAMPATRAJ MEHTA
|
June 6, 2022 |
JAYDEEP VILAS TAWARE Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
JAYENDRA SAHDEO ABNAVE Vs. SOU. SUNITA VILAS MAHADIK
|
August 19, 2022 |
JAYESH MATHURBHAI PATEL Vs. BHAKTI ENTERPRISES
|
January 13, 2022 |
JAYESH TANNA, DIRECTOR OF ITMC DEVELOPER PVT. LTD Vs. RADHA ARAKKAL
|
May 2, 2022 |
JAYESH VINOD TANNA Vs. NAGEES AHMED KHAN
|
September 21, 2022 |
JAYKUMAR Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
JAYPRAKASH SAHAKARI GRIHA RACHANA SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
JAYSHREE VISHWANATH BHALE Vs. STATE OF MAHARASHTRA
|
August 30, 2022 |
JAYSHRI W/O RAMESHCHANDRA BHORE Vs. ARVIND S/O NARAYANRAO TAREKAR
|
January 21, 2022 |
JAYWANT INDUSTRIAL PREMISES COOPERATIVE SOCIETY LTD Vs. SANGEETA KEWALRAMANI
|
April 21, 2022 |
JAYWANTA GANGARAM PAWAR Vs. STATE OF MAHARASHTRA
|
June 30, 2022 |
JEETENDRA NAVLANI Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
JEEVAN ASHA TRUSTS ASHA SHISHUGRUHA Vs. GIULIANO NAV. ITALIAN NATIONAL
|
July 21, 2022 |
JEEVAN MALLAPA TONEMARE Vs. CHIEF OFFICER
|
March 23, 2022 |
JETARAM MALAJI CHOUDHARY Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
|
June 6, 2022 |
JIJABAI MUKAJI GATHARI Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
JIJABAI PARASRAM AATRAM Vs. COLLECTOR, NANDED
|
February 10, 2022 |
JIJAMATA PUBLIC SCHOOL Vs. EMPLOYEES PROVIDENT FUNDS ORGANIZATION
|
January 20, 2022 |
JILANI KHAJA SIKALKAR Vs. STATE OF MAHARASHTRA
|
September 30, 2022 |
JITENDRA N. JAIN Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
JITENDRA S/O SOMNATH MANDLIK Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
JITENDRAKUMAR KRISHNARAO LANJEWAR Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
JIWAN Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
JOAO ANTONIO LOPES Vs. STATE OF GOA
|
December 20, 2022 |
JOHNSON CHRISTOPHER RAICHUR Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
JORGE MENEZES SOUZA Vs. MAXIMO J R DE SOUZA
|
August 26, 2022 |
JOSE VELHO VIRGILIO JOAQUIM Vs. STATE OF GOA
|
April 21, 2022 |
JOSEPH NELSON DSOUZA Vs. STATE OF GOA
|
August 17, 2022 |
JOYCE CECILIA ROMALIA DE SOUZA Vs. CARL J. M. DE SOUZA
|
March 1, 2022 |
JSW STEEL LIMITED Vs. BELLARY OXYGEN COMPANY PRIVATE LIMITED
|
November 18, 2022 |
JSW STEEL LIMITED Vs. JANARDAN VITHU MHATRE
|
January 27, 2022 |
JUDE ROZARIO MAGIMA Vs. ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES AND ASSISTANT ELECTION OFFICER, CENTRAL ZONE
|
April 13, 2022 |
JULIANA PIRES Vs. CHIEF MANAGER, CANARA BANK
|
October 27, 2022 |
JUMRANI GAUTAM ANILKUMAR Vs. UNION OF INDIA
|
December 12, 2022 |
JWALA JAMBUVANTRAO DHOTE Vs. COMMISSIONER OF POLICE
|
August 22, 2022 |
JYOTI JAGTAP Vs. NATIONAL INVESTIGATING AGENCY
|
October 17, 2022 |
JYOTI MAHESH AGRAWAL Vs. DEPUTY CHIEF ENGINEER
|
December 19, 2022 |
JYOTI SUNIL BADADHE Vs. AJIT MACCHINDRA BADADHE
|
September 21, 2022 |
JYOTSNAMALA ULHAS TAWADE Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
K & K FOUNDERY PVT. LTD. Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
K.R.TRADERS Vs. UNION OF INDIA
|
October 11, 2022 |
KAALKAA REAL ESTATES Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
|
June 23, 2022 |
KAALKAA REAL ESTATES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 20, 2022 |
KAALKAA REAL ESTATES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
KACHRAJI Vs. PRAYAGBAI
|
April 8, 2022 |
KADAMBA TRANSPORT CORPORATION LTD Vs. VISHRAM JADHAV MAJOR
|
June 23, 2022 |
KADAMBA TRANSPORT CORPORATION LTD., Vs. AKSHATA SANTOSH SAWANT
|
March 10, 2022 |
KADAR NAZIR INAMDAR Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
KAILAS HARIBHAU WARHE Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
KAILAS LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
KAILAS SHALIKRAO BORODE Vs. REGISTRAR MONEY LENDING
|
May 6, 2022 |
KAILASH @ MAHESH Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
KAILASH SHREERAM AGARWAL Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
KAIZAR F. PITHAPURWALA Vs. KHURSHID SAFAKAT HUSSAIN LADHI
|
October 12, 2022 |
KALPANA VIJAYSINH SAVANT Vs. BARKHA AMIR HALDIVE
|
July 14, 2022 |
KALPESH BHIMRAO MAHALE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
KAMALABAI W/O. VITTHALRAO JADHAV Vs. DARUBAI W/O. DAJIBA
|
March 31, 2022 |
KAMALKISHOR Vs. STAR PAPER MART
|
August 1, 2022 |
KAMLA CHANDRASINGH KABALI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
February 2, 2022 |
KAMLESH JANARDHAN WALDE Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
KANAIYABHAI LALBHAI CONTRACTOR Vs. KALPESH PATEL SEASONS ENTERPRISES PRIVATE LIMITED
|
April 1, 2022 |
KANAKA KEDAR SAPRE Vs. KEDAR NARHAR SAPRE
|
January 4, 2022 |
KANHAIYYALAL JAIRAMDAS JETHWANI Vs. RUKMINIDEVI LALTAPRASAD GUPTA
|
September 13, 2022 |
KANHAIYYALAL S/O SONBAJI GAJBHIYE Vs. EDUCATION OFFICER (PRIMARY)
|
May 2, 2022 |
KANHOPATRA HARIBHAU DOLARE Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
KANHUJI S/O SATWAJI HIVRALE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
KANJI RAVARIA Vs. ANIS ISMAIL KHOJA
|
June 9, 2022 |
KANTILAL CHHOTALAL PATEL Vs. MADHUBEN KANUBHAI PATEL
|
March 21, 2022 |
KANTILAL DASU VYAWAHARE Vs. ANIL SADASHIV JAGTAP
|
January 3, 2022 |
KANTILAL SAREMAL SOLANKI Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
KARAN Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
KARAN VISHNU KHANDELWAL Vs. HONOURABLE CHAIRMAN/SECRETARY VAIKUNTH (ANDHERI) COOPERATIVE HOUSING SOCIETY LTD
|
November 10, 2022 |
KARAN VISHNU KHANDELWAL Vs. HONOURABLE CHAIRMAN/SECRETARY VAIKUNTH (ANDHERI) COOPERATIVE
|
November 9, 2022 |
KARASEV VASILY Vs. STATE OF GOA
|
September 5, 2022 |
KARGWAL CONSTRUCTIONS PVT. LTD. Vs. OFFICE OF DISTRICT COLLECTOR AND MAGISTRATE NORTH GOA
|
April 5, 2022 |
KARISHMA IMRAAN KHAN MUJAWAR Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
KARISHMA PRAKASH Vs. UNION OF INDIA
|
July 12, 2022 |
KARMAYOGI SHANKARRAOJI PATIL Vs. RUIA AND RUIA PVT. LTD
|
August 3, 2022 |
KASHINATH JAIRAM SHETYE Vs. STATE OF GOA, THR. CHIEF SECRETARY AND 3 ORS.
|
September 6, 2022 |
KASHINATH S/O NAGNATH Vs. STATE OF MAHARASHTRA
|
July 13, 2022 |
KASHIRAM @ KASHINATH SADASHIV MAHAJAN Vs. NHAVI MASJID TRUST
|
May 6, 2022 |
KASHIRAM HANMANT JADHAV Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
KASTURI SUSHMA KHANDEKAR Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
KATEPURNA MATSYA VYAVASAYA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
KAULCHAND H. JOGANI Vs. SHREE VARDHAN INVESTMENT
|
November 10, 2022 |
KAUSABAI DATTATRAY DALVI Vs. MIRABAI SUBHASH GANGURDE
|
October 7, 2022 |
KAUSHALYABAI W/O BABURAO BHAVAR Vs. CHANDRAVIR VIRNARAYAN CHAUDHARI
|
April 20, 2022 |
KAUSHLABAI Vs. UNION OF INDIA
|
November 14, 2022 |
KAUTIK SAHEBRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
KAVESH GOSAVI Vs. STATE
|
September 22, 2022 |
KAVILETHU NEELAKANTAN RAJAN Vs. UDAILAL RAMNARAYANI AHIR
|
January 28, 2022 |
KAVITA G. RAJANI Vs. SAMIR N. BHOJWANI
|
November 9, 2022 |
KAVITA MAHENDRA MAHAKAL Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
KAVITA SHANKAR HARALE Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
KAY VEE ENTERPRISES ENGINEERS AND BUILDERS Vs. DIRECTOR & SECRETARY, SHRI. GURU GOBIND SINGHJI
|
December 21, 2022 |
KAZI AHMED Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
KEDA PANDIT BACHHAV Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
KERSI RANDERIA Vs. ARMAITY TIRANDAZ
|
February 4, 2022 |
KESHARBAI Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
KESHAV Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
KESHAV S/O. CHANDRAKANT TAYADE Vs. STATE OF MAHARASHTRA
|
June 20, 2022 |
KETAN ANANT DESHMUKH Vs. SUMAN VISHNU DESHMUKH
|
May 6, 2022 |
KEWAL ASHOKABHAI VASOYA Vs. SUARABHAKTI GOODS PVT. LTD
|
October 7, 2022 |
KHAMBETE KOTHARI CANS & ALLIED PRODUCTS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
September 21, 2022 |
KHAN MOHAMMED ARIF LALLAN Vs. DILIP BHAUSAHEB LANDE
|
January 13, 2022 |
KHANDELWAL TUBE MILL KAMGAR SANGH Vs. GOVERNMENT OF MAHARASHTRA
|
August 30, 2022 |
KHANDOBA DEVSTHAN TULJAPUR Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
KHILARI INFRASTRUCTURE PVT. LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
KHUSHALI VAMAN PALKAR Vs. STATE OF GOA
|
June 21, 2022 |
KINIKO CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
KIRAN Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
KIRAN Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
KIRAN ARJUNSINGH RATHOD Vs. STATE OF MAHARASHTRA
|
August 12, 2022 |
KIRAN CHANDRAKANT OVHAL Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
KIRAN DAMODAR PAYGODE Vs. UNION OF INDIA
|
June 10, 2022 |
KIRAN NANIK MOTWANE Vs. UDAY INDUKUMAR JASANI
|
April 26, 2022 |
KIRANKUMAR DEVIDAS DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 4, 2022 |
KISAN (KRISHNAJI) ABA KAMBLE Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
KISAN S/O BHIVRAM RAUT Vs. ARCHANA WD/O ARVIND RAUT
|
August 24, 2022 |
KISAN S/O. DAMAJI Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
KISAN SADASHIV PAIK Vs. SHIVAJI KISAN PAIK
|
September 16, 2022 |
KISAN VIDYA PRASARAK SANSTHA Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
KISANPAL RAMPAL PASWAN Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
KISANRAO YADAVRAO GADEKAR Vs. CHANGDEO KHANDERAO PHATANGARE
|
June 14, 2022 |
KISHAN IRBHAJI WAGHMARE Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
KISHAN S/O GAJANANRAO GHORPADE Vs. SHIVAJI S/O SARJERAO THOMBRE
|
March 21, 2022 |
KISHAN VENKAIAH AND CO Vs. ASSTT. PROVIDENT FUND COMMISSIONER
|
September 15, 2022 |
KISHANRAO VITHALRAO BAGALE Vs. UNION OF INDIA
|
November 15, 2022 |
KISHANRAO VITHALRAO BAGALE Vs. UNION OF INDIA
|
November 16, 2022 |
KISHNABHAI NATHUBHAI Vs. HONBLE ADMINISTRATOR UNION TERRITORY
|
January 5, 2022 |
KISHOR GANGADHAR PATIL Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
KISHOR MANOHAR KAMBLE Vs. PUNE MUNICIPAL CORPORATION
|
September 13, 2022 |
KISHOR RAMESH SOHONI Vs. UNION OF INDIA
|
February 23, 2022 |
KISHOR S/O MALAYYA SANDRY Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
KISHORE D. RAORANE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
|
June 15, 2022 |
KISHORE KUMAR AGARWAL Vs. NATIONAL INVESTIGATION AGENCY
|
June 8, 2022 |
KISHORI LAWANIS Vs. STATE OF GOA
|
April 7, 2022 |
KISHORSINGH KISANSINGH CHUNGDE Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
KOHLI ADVERTISING (OPC) PRIVATE LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
|
April 13, 2022 |
KOLHAPUR VIDYUT APPRENTICE SWAYAM Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
KOMAL GOPAL SINHA Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
KOMAL S/O BABUSINGH ADE Vs. STATE OF MAHARASHTRA
|
February 2, 2022 |
KRANTI D/O SHIVDAS PENTEWAD Vs. STATE OF MAHARASHTRA
|
March 14, 2022 |
KRISHNA BHOI (PRESENTLY LODGED AT COLVALE JAIL) Vs. STATE
|
March 2, 2022 |
KRISHNAJI AMARLAL KRUPLANI Vs. KALINDI JAYANT CHOUDHARI
|
January 3, 2022 |
KRUSHNA Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
KRUSHNA Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
KRUSHNA KUMAR GOKULCHAND Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
KU. DIPTI Vs. SCHEDULE TRIBE CASTE
|
May 5, 2022 |
KU. DURGA SHRIRAM KAMTHE Vs. EDUCATION OFFICER (PRIMARY) ZILLA PARISHAD
|
December 15, 2022 |
KU. PRATIBHA Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI DIVISION
|
September 15, 2022 |
KU. PRIYANKA D/O NAGESH ERLA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
August 30, 2022 |
KU. SAYALI D/O MORESHWAR SAWASAKADE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
March 3, 2022 |
KU. SEEMA Vs. M. JALPATHRAO
|
February 1, 2022 |
KU. VANDANA HARISH KALAMBHE Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
KULDEEP S/O SANJAY DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 13, 2022 |
KUM. AKANKSHA BABASAHEB SHINDE Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
KUMANDAS VISANJI Vs. PUNJAB NATIONAL BANK, CORPORATE ESTABLISHED & CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970
|
August 12, 2022 |
KUNAL DATTU KADU Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
KUNAL S/O DNYANESHWAR SAPKAL Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
KUNDA VASANT GAUDE Vs. VIJENDRA BABUSO NAIK
|
June 17, 2022 |
KUSHAL Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
KUSUM Vs. MALTI
|
January 25, 2022 |
KUSUM ARUN SALUNKHE Vs. GULABRAO SUKLAL PATIL
|
January 31, 2022 |
KUSUM RAMESH AGARWAL Vs. HONBLE STATE MINISTER FOR CO-OPERATION, DEPARTMENT OF CO-OPERATION
|
October 19, 2022 |
KUSUM SADASHIV DHONEY Vs. UNION OF INDIA
|
July 4, 2022 |
L. G. BALAKRISHNAN & BROS LTD Vs. AMOL DILIP SABLE
|
March 22, 2022 |
L.K.P. MERCHANT FINANCING LTD Vs. DY. COMMISSIONER OF INCOME TAX
|
July 18, 2022 |
LADKYA JIVA BHURBHURA Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
LADY YASHODABAI JOSHI LADIES CLUB Vs. SHILPA SANJAY KHANDEKAR
|
August 12, 2022 |
LAHU SHIVAJI PAWAR Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
LAKHAN @ LAXMAN Vs. ANKITA LAXMAN KALE
|
November 30, 2022 |
LALIT LALCHAND THAKUR Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
LALIT VASUDEO KOLAMBE Vs. CHAIRMAN, NEW ENGLISH SCHOOL
|
January 7, 2022 |
LALITABAI W/O. MANMATHAPPA PATWARI Vs. RAMPRASAD S/O. YAMABRAHAMA
|
July 7, 2022 |
LALITKUMAR JAGDISHKUMAR GROVER Vs. NEW BANDRA HILL CO-OPERATIVE HOUSING SOCIETY LTD
|
April 22, 2022 |
LALMAN RAMLAL DHANDEKAR Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
LALMANI RAMRAJ YADAV Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
LAND ACQUISITION OFFICER, P. W. D. (CELL) Vs. PANDURANG VISHWANATH NAIK GAONKAR
|
February 10, 2022 |
LAND ACQUISITION OFFICER, PWD CELL Vs. SUDAN GOPAL PEDNEKAR
|
March 17, 2022 |
LARSEN AND TOUBRO LIMITED Vs. GIRISH DAVE
|
February 28, 2022 |
LATA NARESHKUMAR PATEL Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
LATA PRAMOD DANGRE Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
LATABAI Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
LATABAI W/O KAILASH UIKE Vs. TATA MOTORS LTD
|
August 30, 2022 |
LATE GUMANSING SHIVRAM PATIL Vs. SHRI BHIKA HARSING PATIL
|
April 22, 2022 |
LATE PITAMBAR RAGHO DHANGAR THROUGH LRS. SMT. GOJARBAI PITAMBAR SULTANE Vs. LATE SITARAM RAGHO DHANGAR THROUGH LRS SMT. INDUBAI SITARAM SULTANE
|
January 21, 2022 |
LATE SANJAY GANDHI SHIKSHAN Vs. DEPUTY DIRECTOR OF EDUCATION
|
April 19, 2022 |
LATIF KARIM SAHAB SHAIKH Vs. MD. YUSUF KARIMSAHAB SHAIKH
|
November 15, 2022 |
LAVINO KAPUR COTTON PVT. LTD. Vs. COMMISSIONER OF CGST
|
December 2, 2022 |
LAXMAN Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
LAXMAN Vs. UNION OF INDIA
|
October 4, 2022 |
LAXMAN Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
LAXMAN Vs. DR. VIJAY BHOJRAJ KHACHNE
|
December 22, 2022 |
LAXMAN B. PANMAND Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
|
April 21, 2022 |
LAXMAN BABURAO GADHE Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
LAXMAN DADASAHEB JAGTAP Vs. ADDITIONAL COMMISSIONER, KOKAN DIVISION, MUMBAI
|
January 19, 2022 |
LAXMAN DATTATRAY JADHAV Vs. TALUKA CO-OPERATIVE ELECTION OFFICER
|
November 22, 2022 |
LAXMAN HARISCHANDRA MADHVI Vs. DIVISIONAL TRAFFIC SUPERINTENDENT MSRTC
|
October 17, 2022 |
LAXMAN PILAJI OVALEKAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
LAXMAN S/O. RAMSHASHTRI LONIKAR Vs. LAXMANSINGH S/O. RAMPRATAPSINGH
|
March 30, 2022 |
LAXMI YENPREDDIWAR SHIKSHAN Vs. MAROTI
|
December 13, 2022 |
LAXMIBAI Vs. ANJANABAI
|
March 22, 2022 |
LAXMIBAI NIVARTI BHANDE Vs. STATE OF MAHARASHTRA
|
March 31, 2022 |
LAXMIKANT Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
LAXMIKANT L. SAJJI Vs. STATE OF GOA
|
April 5, 2022 |
LEELABAI W/O CHHAGAN BAIRAGI Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
LEELAMRUT Vs. MORMUGAO PORT TRUST
|
January 31, 2022 |
LEENA ASHAY NANDESHWAR Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
LEENA NIRMAL CHHADWA Vs. RUPA UTKAL GADA
|
October 11, 2022 |
LEENI Vs. CHANDRAKANT
|
October 6, 2022 |
LETICIA E. DOS M. SIMOES Vs. SURESH TUKARAM SHIRODKAR
|
March 1, 2022 |
LIBERIA DSOUZA Vs. STATE OF GOA
|
November 18, 2022 |
LICEYAMMA ABRAHAM MATHEW Vs. GOA STATE POLLUTION CONTROL BOARD
|
June 16, 2022 |
LIKHAN S/O URKUDJI MESHRAM Vs. ASSISTANT REGISTRAR
|
July 22, 2022 |
LILABAI ANANDRAO MAHALE Vs. RATNABAI RAJESH CHAUDHARI
|
January 18, 2022 |
LIQUIDATOR FOR, AAMDAR BALASAHEB Vs. YADAV DAGADU ANDHALE
|
January 13, 2022 |
LITHOFERRO, A PARTNERSHIP FIRM Vs. DIRECTOR OF MINES AND GEOLOGY, GOVERNMENT OF GOA
|
October 7, 2022 |
LOKMANYA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LTD Vs. SANDEEP VASANTRAO JAWALE
|
July 13, 2022 |
LOKMAT SHRAMIK SANGHATANA Vs. MEMBER
|
September 30, 2022 |
LUCKY SHARMA Vs. STATE OF GOA
|
April 27, 2022 |
M/S NAGPAL PROJECTS AND CONSTRUCTION PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 9, 2022 |
M/S. ADITYA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
M/S. B.K. INFRATECH PVT. LTD. Vs. NATIONAL THERMAL POWER CORPORATION LTD.
|
December 1, 2022 |
M/S. BHAGWATI CONSTRUCTION Vs. ZILLA PARISHAD, NANDED
|
March 24, 2022 |
M/S. ISHA EXIM Vs. UNION OF INDIA
|
January 18, 2022 |
M/S. JIMMY CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA
|
December 19, 2022 |
M/S. JOSHI CONSULTANCY Vs. AUTHORIZED OFFICER, CAPRI GLOBAL CAPITAL LIMITED
|
January 27, 2022 |
M/S. KAKA CARPETS HARIYAON Vs. UNION OF INDIA
|
February 4, 2022 |
M/S. KAMAKSHI ENTERPRISES Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
October 12, 2022 |
M/S. KARIA ERECTORS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 25, 2022 |
M/S. MEHRA & CO. Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
M/S. MOONLINE EXPRESS CARGO PVT. LTD Vs. UNION OF INDIA THROUGH DIVISIONAL RAILWAY MANAGER
|
January 27, 2022 |
M/S. PINAK BHARAT AND COMPANY Vs. SHRI ANIL RAMRAO NAIK
|
December 2, 2022 |
M/S. RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
|
March 17, 2022 |
M/S. ROHINI CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
M/S. ROYALE URBANSPACE Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
M/S. SAINIK MINING AND ALLIED SERVICES LIMITED Vs. M/S. WESTERN COALFIELDS LIMITED
|
March 16, 2022 |
M/S. SECURITIES & TIME SHARE OWNERS WELFARE ASSOCIATION Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 30, 2022 |
M/S. SHREE AYYAPPA CONSTRUCTIONS Vs. SMT. NALINI VIDYANAND OAK
|
January 18, 2022 |
M/S. SHRIDEEP ASSOCIATES Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
M/S. UCN CABLE NETWORK (P) LTD. Vs. DESIGNATED COMMITTEE UNDER SABKA VISHWAS LEGACY DISPUTES RESOLUTION SCHEME
|
February 4, 2022 |
M/S. V.N.REDDY, THROUGH ITS PROPRIETOR SHRI V. NARSIMHA REDDY S/O OBULA REDDY Vs. SUPERINTENDING ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
|
March 25, 2022 |
M/S. VIVEK TRIMBAKRAO PATURKAR Vs. SOW. SULOCHANABAI W/O. GANGADHARRAO
|
March 4, 2022 |
MACHINDRANATH LAXMAN MHATRE Vs. JALINDERNATH LAXMAN MHATRE THR. P.O.A. HOLDER ATISH J. MHATRE
|
January 18, 2022 |
MACROTECH DEVELOPERS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 17, 2022 |
MAD MAN FILM VENTURES PVT. LTD Vs. RELIANCE ENTERTAINMENT STUDIOS PVT. LTD
|
March 16, 2022 |
MADAN GOPAL CHATURVEDI Vs. DIRECTORATE OF ENFORCEMENT, MUMBAI
|
April 27, 2022 |
MADAN WAMAN CHODANKAR Vs. KESHAV MALIK HARDWARE CORP
|
July 25, 2022 |
MADANGOPAL BANARASILAL JALAN Vs. PARTHA SARATHY SARKAR
|
November 28, 2022 |
MADANLAL ZUMBERLAL NAHAR Vs. CHIEF OFFICER
|
September 28, 2022 |
MADHAV ATMARAM SAHAKARI Vs. DEPUTY COLLECTOR & S.D.O.
|
February 11, 2022 |
MADHAV BHIMRAO MENKUDALE Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
MADHAV DHONDIBA WADWALE Vs. STATE OF MAHARASHTRA
|
January 6, 2022 |
MADHAV S/O LAXMAN SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
MADHAV S/O RAJENDRA NARHARE Vs. SECRETARY, BANJARA JAN-JAGRUTI MANDAL
|
February 17, 2022 |
MADHAV S/O SOPAN THOTVE Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
MADHAVRAO BHAGWATRAO RAJEBAHADUR Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
MADHAVRAO WAMANRAO PATIL Vs. UDDHAV JANARTAN BARI
|
February 9, 2022 |
MADHUKAR MAKAJI MUDGUL Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
MADHUKAR S/O ANNA AAHER Vs. SHAIKH SHAMSHODDIN S/O SHAIKH
|
May 6, 2022 |
MADHUKAR VIJAY MALI Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
MADHURI W/O SHYAM YESMOD Vs. SHYAM S/O MASHNAJI YESMOD
|
April 12, 2022 |
MAGDUM BIBI WAQF Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
MAGNUM OPUS IT CONSULTING PRIVATE LIMITED Vs. ARTCAD SYSTEMS,
|
September 14, 2022 |
MAGNUM OPUS IT CONSULTING PRIVATE LIMITED Vs. ARTCAD SYSTEMS
|
October 6, 2022 |
MAHA ACTIVE ENGINEERS INDIA PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.
|
January 10, 2022 |
MAHADEO Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
MAHADEO Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
MAHADEO Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
MAHADEO Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
MAHADEO RAMA MADHVI Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
MAHADEO S/O BHAGWAT KHATAWKAR Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
MAHADEV ASARAM SILLODE Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
MAHADEV NARAYAN BHUSARI Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
MAHADEV SADHU INGALE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
MAHADEV SOMNATH SWAMI (DIED THROUGH L.RS.) Vs. SHIVALING SHIVACHARYA GURU MADIWAL SHIVACHARYA
|
October 12, 2022 |
MAHADU MARUTI JAWALE Vs. PRALHAD BHANUDAS
|
February 9, 2022 |
MAHARASHTRA CO-OPERATIVE MARKETING FEDERATION Vs. SUJIT
|
September 21, 2022 |
MAHARASHTRA RAJYA VIDYUT MANDAL Vs. SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT
|
September 29, 2022 |
MAHARASHTRA STATE CO-OPERATIVE Vs. LIQUIDATOR
|
November 15, 2022 |
MAHARASHTRA STATE CO-OPERATIVE BANK LTD. Vs. HONURABLE CABINET MINISTER
|
October 14, 2022 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUDHIR KAMALKAR AYACHIT
|
January 4, 2022 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. HEAD MASTER, ANUDANIT PRATHAMIK ASHRAM SHALA
|
July 19, 2022 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. BADRINATH PEMA RATHOD
|
January 14, 2022 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. SANDEEP SADANAND VANJARI
|
October 10, 2022 |
MAHARASHTRA STATE ROAD TRANSPORT Vs. SANGHARSH ST KARGAR SANGHATAN
|
April 7, 2022 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ANIL S/O NARAYAN SONAWANE
|
January 5, 2022 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NASIM BEGUM
|
April 18, 2022 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUBHASH S/O. PUNDLIKRAO BHALERAO
|
January 21, 2022 |
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. PUSAD URBAN CO-OPERATIVE BANK LTD
|
July 8, 2022 |
MAHARASHTRA STATE WRESTLING ASSOCIATION Vs. UNION OF INDIA
|
November 9, 2022 |
MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
|
January 4, 2022 |
MAHAVIR RAGHUNATHRAO HULUNGARE Vs. STATE OF MAHARASHTRA
|
September 21, 2022 |
MAHAVIR SUGANCHAND GHOPDA Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
MAHENDRA CHANDRAKANT JADHAV Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
MAHENDRA GOVINDRAO GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
MAHENDRA JAYPRAKASH JAISWAL Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
MAHENDRA KUMAR @ LALA DUVARI KEWAT Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
MAHENDRA MANGRURAM GUPTA Vs. RAJDAI NANDLAL SHAW
|
June 15, 2022 |
MAHENDRA MOHANLAL JAIN Vs. ARVIND VASANTLAL SHETH
|
October 6, 2022 |
MAHENDRA RUSHI DHAWADE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD
|
January 12, 2022 |
MAHENDRA S/O BALRAJ POTPULEWAL Vs. PREMSUKH S/O MANSUKH SANCHETI
|
March 3, 2022 |
MAHENDRA VASUDEO GAVAS Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
MAHESH Vs. KALIDAS KASHINATH
|
June 13, 2022 |
MAHESH Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
MAHESH Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
MAHESH DAJI SALUNKHE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
October 17, 2022 |
MAHESH KARIMAN TIRKI Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
MAHESH KUMAR TOSHNIWAL Vs. SHRI SAI GANESH SEALINES
|
March 8, 2022 |
MAHESH SHAMBHULAL BHANUSHALI @ GORI Vs. ANURON ENTERPRISES PVT LTD
|
April 6, 2022 |
MAHESH SHARMA Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
MAHESH THAKUR SINGH Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
MAHESH WAMAN MANJREKAR Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
MAHINDRA DINANATH PRABHU Vs. ROQUE FELIX DE SOUZA(DEC)
|
July 4, 2022 |
MALA KUNDAN RAI Vs. RAJEEV RAMGOPAL AGARWAL
|
October 12, 2022 |
MALANBAI Vs. UNION OF INDIA
|
November 9, 2022 |
MALAPPA BHIKAPPA BIRADAR Vs. AAMSIDHA BHIKAPPA BIRADAR
|
January 27, 2022 |
MALKITSINGH S/O. SADHUSINGH MUTAR Vs. NANDA WD/O. KAMLAKAR KALE
|
April 27, 2022 |
MALVI SUVARNAKAR SANSTHA Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
MALVIKA RAJNIKANT MEHTA Vs. JESS CONSTRUCTION
|
April 28, 2022 |
MANAGING DIRECTOR, GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. SHRIKANT P. SHIRODKAR, INDIAN NATIONAL
|
February 4, 2022 |
MANAGING DIRECTOR, MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. Vs. DILIP
|
November 29, 2022 |
MANAS DAS Vs. POLICE INSPECTOR, OFFICER IN CHARGE OF VERNA POLICE STATION
|
April 5, 2022 |
MANAS MANDAR GODBOLE Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
MANDA RAJESH NAIK Vs. RAJAPPA DURGAPPA
|
August 22, 2022 |
MANDABAI RAMDAS DATIR Vs. BABURAO KISAN DATIR
|
May 2, 2022 |
MANDAR Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
MANDAR INDUSTRIES Vs. INDSUR GEAR LTD.
|
January 24, 2022 |
MANGALABAI JANARDHAN SHINDE Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
MANGALCHAND Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
MANGESH ANIL MALI Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
MANGESH ARJUN BHOSALE Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
MANGESH DEORAO KANNAKE Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
MANGESH RAJAN DERVANKAR Vs. ADMISSIONS REGULATING AUTHORITY
|
April 26, 2022 |
MANGESH S/O PANDURANG GUND Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
MANGESH SADANAND MASANE Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
MANGESH SUBHASHRAO BHETALU Vs. DIVISIONAL JOINT REGISTRAR
|
July 4, 2022 |
MANGESH TUKARAM SAWANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 29, 2022 |
MANGILAL BARKU PAWARA Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
MANIAR ASSOCIATES LLP Vs. VIJAY NIWAS CO-OP. HSG. SOC. LTD
|
March 16, 2022 |
MANIDHARI STAINLESS WIRES PVT. LTD Vs. MERCURY METAL INDUSTRIES
|
August 19, 2022 |
MANIK RAMBHAU PAWAR Vs. KAMLAKAR ATMARAM KADAM
|
August 2, 2022 |
MANIK S/O SHANKARRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
MANIK SAMBHAJI SALUNKE Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
MANIKANTHA NARENDRA RATHOD Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
MANISH Vs. GENERAL MANAGER
|
April 13, 2022 |
MANISH Vs. SAU. CHITRA
|
November 21, 2022 |
MANISH Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
MANISH HANSRAJ PANDEY Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
MANISH KHANDELWAL Vs. ICICI BANK LIMITED
|
April 22, 2022 |
MANISH KHERA Vs. JAYAJIT TRUST, THROUGH ITS TRUSTEES CHETAN JAVERI AND RUPESH MEHTA
|
March 10, 2022 |
MANISHA @ JANGLABAI GANESH CHAVAN Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
MANISHA DNYNESHWAR LONDHE
Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
MANISHA MAHESH SAWANT Vs. ADHIKARI ENGINEERING PRIVATE LIMITED
|
May 26, 2022 |
MANISHA SANJAY NIKAM Vs. SHRADDHA SANJAY NIKAM
|
February 17, 2022 |
MANISHA SHETTY Vs. SATYA SAI CO-OP HOUSING SOCIETY LTD.
|
February 2, 2022 |
MANJEETSINGH SARMUKH SINGH Vs. RAMESH
|
September 21, 2022 |
MANJULABEN SHAH Vs. MADHURIBEN MEGHJI SHAH
|
March 2, 2022 |
MANJUNATH GAUNDAR Vs. STATE OF GOA
|
June 30, 2022 |
MANJUSHA PAWAN PUNDKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
MANOHAR Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
MANOHAR BAPPAJI GAIKWAD Vs. STATE OF MAHARASHTRA
|
December 1, 2022 |
MANOHAR CHOWGULE Vs. GAURUI D. HONAVARKAR
|
February 10, 2022 |
MANOHAR LAXMAN RATHOD Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
MANOHAR SAHADEV PARAB Vs. STATE OF MAHARASHTRA
|
July 29, 2022 |
MANOJ GENU SANDHAN Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
MANOJ GOKULDAS MANUDHUNE Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
MANOJ MURLIMANOHAR KHANDELWAL Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
MANOJ SUBHASH PATIL Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
MANOJKUMAR OMPRAKASH DALMIA Vs. OMPRAKASH DALMIA
|
March 21, 2022 |
MANSARAM DAMU AHIRE Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
MANSING VIJAY BONDRE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
MANSOORALI KHAN AHMED KHAN Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
MANU BABU PATEL Vs. PRAKASH MOHANLAL DESAI
|
July 28, 2022 |
MAQSOOD MOHAMMED MUSTAK Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
MARACELINO DIAS Vs. POLICE INSPECTOR
|
August 1, 2022 |
MARIA ARAMITA VAS Vs. DIRECTOR OF EDUCATION
|
September 22, 2022 |
MARIA J. FERNANDES Vs. STATE OF GOA
|
January 28, 2022 |
MARIA THEREZA DE JESUS ALIAS ANNE FERNANDES Vs. MARIA CORINTA NORONHA
|
February 16, 2022 |
MARIO COTTA PEREIRA Vs. STATE OF GOA
|
August 26, 2022 |
MARIYAYI MACHHIMAAR SAHKARI SANSTHYA MARYADIT Vs. DEPARTMENT OF FISHERIES
|
March 23, 2022 |
MAROTI MALHARRAO GADKARI Vs. VITTHAL GOVINDRAO DAHAKE
|
April 25, 2022 |
MAROTI NARAYANRAO SHINDE Vs. MAHESH S/O RAOSAHEB KATKADE
|
September 5, 2022 |
MAROTI S/O MANIKRAO DHEPE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
MARUTI AGARWADEKAR Vs. BIKARO
|
January 3, 2022 |
MARUTI B. NAIK Vs. STATE OF GOA
|
October 3, 2022 |
MARUTI GANU Vs. STATE OF MAHARASHTRA
|
December 8, 2022 |
MARUTI NATHYABO GOPHANE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
MARUTI NAVNATH SONAWANE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
MARUTI WADAR Vs. YAMANAPPA
|
September 22, 2022 |
MARY FERNANDES Vs. ROQUE OLAVO SOARES
|
April 29, 2022 |
MARY JAYNE DIAS PINHEIRO Vs. STATE OF GOA
|
April 11, 2022 |
MASTAN NABISHA MURSHAD Vs. EDUCATION OFFICER (SECONDARY)
|
September 29, 2022 |
MATSYODARI SHIKSHAN SANSTHA, JALNA Vs. NANDKUMAR SANTRAM MALSHKHARE
|
March 25, 2022 |
MAYARAM Vs. COLLECTOR, WASHIM
|
September 15, 2022 |
MAYUR SAKHARAM PARICHARAK Vs. RAMESH HARIDAS BHISE
|
September 30, 2022 |
MAYUR SHIVAJI BHOSALE Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
MAYUR VASANT SONAWANE Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
MAYUR VIDYADHAR SAWANT GUROV Vs. VIDYADHAR DATTA SAWANT
|
February 3, 2022 |
MAYURESH AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
MAYURESH SUBHASH SONAWANE Vs. YASHWANT BABU BHOIR
|
January 27, 2022 |
MAZANIA OF SHREE NAVADURGA Vs. STATE OF GOA
|
November 15, 2022 |
MD. NOUSHAD MD. SHAMSHAD ABBASSI Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
MEDICARE FOUNDATION PVT. LTD. Vs. STATE OF GOA
|
January 14, 2022 |
MEENA ANAND SURYADUTT BHATT Vs. UNION OF INDIA
|
July 8, 2022 |
MEENA BABU DARADE Vs. CHIEF ELECTION COMMISSIONER
|
December 7, 2022 |
MEENA RAVINDRA JHAVERI Vs. DR. NILESH VORA
|
March 2, 2022 |
MEENAL MOHAN GARUDI Vs. MOHAN EKNATH GARUDI
|
November 7, 2022 |
MEENANATH BODAKE Vs. INTELLIGENCE OFFICER, D.R.I.
|
January 4, 2022 |
MEENANATH FATARPEKAR Vs. MICROSTRARTEGY INDIA PVT.LTD
|
July 22, 2022 |
MEGH REALTY AND DEVELOPERS PRIVATE LIMITED Vs. LEARNED JOINT CHARITY COMMISSIONER
|
July 21, 2022 |
MEHUL RAJNETSING THAKUR Vs. UNION OF INDIA
|
February 4, 2022 |
MEHUL THAKUR Vs. DIRECTORATE OF ENFORCEMENT
|
March 2, 2022 |
MELATHARU MINING COMPANY Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
MEMBERS OF THE COMMITTEE/ ZAMAT Vs. SADGURU KRISHNA SHETYE
|
September 8, 2022 |
MEP INFRASTRUCTURE DEVELOPERS LTD Vs. MSRDC SEA LINK LTD
|
August 20, 2022 |
METAFORGE ENGINEERING (I) P. LTD. Vs. UNION OF INDIA
|
July 20, 2022 |
METRO ORTEM LTD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
December 21, 2022 |
MICHIGAN ENGINEERS PVT. LTD Vs. MAHARASHTRA RAIL INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
May 6, 2022 |
MICROPARK LOGISTICS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
MICROVISION TECHNOLOGIES Vs. DHULE MUNICIPAL CORPORATION
|
November 14, 2022 |
MIDC PRAKALPGRASTH MAJUR SAHKARI SANSTHA Vs. DISTRICT DEPUTY REGISTRAR
|
August 1, 2022 |
MILIND HEMRAJ DHAPODKAR Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
MILINDKUMAR Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
MINA Vs. UNION OF INDIA
|
October 10, 2022 |
MIR KHAIRUDDIN Vs. BHUJANG
|
June 14, 2022 |
MIRAJ DRYMIX PRIVATE LIMITED Vs. SNOWCEM PAINTS PRIVATE LIMITED
|
September 7, 2022 |
MIRZA MUKRAMALI Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
MIRZA SHARIQUE BAIG Vs. MOHD. NASIM
|
July 27, 2022 |
MISS KAVITA BHAGWAT MARATHE Vs. MAHARASHTRA STATE ELECTRICITY
|
September 30, 2022 |
MISS MADHU Vs. STATE OF MAHARASHTRA
|
April 11, 2022 |
MISS SAHANA S. RAO AITHAL Vs. UNION OF INDIA
|
April 26, 2022 |
MISS SAYEE Vs. MINISTER OF EDUCATION & MINISTER OF HEALTH AND FAMILY WELFARE
|
December 15, 2022 |
MISS SONALI MALLIKARJUN BEDGNUR Vs. DNYANSAMPADA SHIKSHAN PRASARAK MANDAL
|
January 31, 2022 |
MITALI SATISH UMBARJE Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
MITTU Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
MO. HASAN MEHNDI HASAN SHEIKH Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
MO. SAYEED AB. RASHID Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
MOBILE BIDI TRADERS Vs. AMIN REHMAN SULEMAN
|
August 29, 2022 |
MODU SONSING VANJARI Vs. KAMALABEN BASILAL PATIL
|
December 8, 2022 |
MODY PUMPS INC Vs. SOVEREIGN PUMPING SOLUTIONS PRIVATE LIMITED
|
April 27, 2022 |
MOHAMAD MALIK ABDUL SABBIR CHAVAN Vs. DIVISIONAL COMMISSIONER
|
April 8, 2022 |
MOHAMMAD AHSAN Vs. MOHAMMAD GOUS
|
November 18, 2022 |
MOHAMMAD ANAS MOHAMMAD SALIM Vs. DISTRICT CASTE SCRUTINY COMMITTEE, AMRAVATI
|
April 26, 2022 |
MOHAMMAD AZAD Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
MOHAMMAD BIN SAEED BIN KILEB Vs. DIVISIONAL COMMISSIONER
|
August 29, 2022 |
MOHAMMAD HUSSAIN ISHAQUE KHAN Vs. ABDUL GAFOOR AHMAD PATHAN
|
February 24, 2022 |
MOHAMMAD IQBAL YAKUBJI Vs. HARI SHANKAR MOKALE
|
November 29, 2022 |
MOHAMMAD MUSHTAQ MOOSA TARAMI Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
MOHAMMAD NAWAB MOHAMMAD ISLAM Vs. DIRECTORATE OF ENFORCEMENT
|
June 17, 2022 |
MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK Vs. DIRECTORATE OF ENFORCEMENT
|
June 10, 2022 |
MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK Vs. DIRECTORATE OF ENFORCEMENT
|
March 15, 2022 |
MOHAMMAD RAFIQUE MOHAMMAD SALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
MOHAMMAD RAISUDDIN Vs. NATIONAL INVESTIGATING AGENCY
|
June 27, 2022 |
MOHAMMAD S/O SAYEED SHIBIBI Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
MOHAMMAD SIDDIQUI MOHAMMAD Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
MOHAMMED FARHAN MEMON Vs. STATE OF GOA
|
September 13, 2022 |
MOHAMMED IQBAL Vs. MUNICIPAL CORPORATION OF GREATED MUMBAI
|
February 8, 2022 |
MOHAMMED RIYAZ SHAIKH Vs. EDIT II PRODUCTIONS BINAIFER SANJAY KOHLI
|
September 8, 2022 |
MOHAMMED SAMIUDDIN SIDDIQUI Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
MOHAN DAVLYA GAVIT Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
MOHAN INDIA PVT. LTD. Vs. NATIONAL SPOT EXCHANGE LTD.
|
August 4, 2022 |
MOHAN TEJPAL THOLAR Vs. BHASKAR BHAGWAN KOLI
|
June 29, 2022 |
MOHD. ARSHAD MOHD. TAHIR Vs. STATE OF MAHARASHTRA
|
June 13, 2022 |
MOHD. JAHID ABDUL HAMID ANSARI Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
MOHD. KHALID Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
MOHD. KUTUBUDDIN Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
MOHD. LUTHPURA VAJIDALI SHAIKH Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
MOHD. QAISAR MOHD. AJMAL USMANI Vs. UNION OF INDIA
|
November 11, 2022 |
MOHD. RAEES Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
MOHD. SAGIR BASHIR CHAUHAN Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
November 23, 2022 |
MOHD.KASIM WALI MOHD Vs. STATE OF MAHARASHTRA
|
April 19, 2022 |
MOHHAMAD JAVED Vs. DIVISIONAL COMMISSIONER
|
July 19, 2022 |
MOHINI Vs. COLLECTOR, JALGAON
|
March 17, 2022 |
MOHINI MOHANRAO SALUNKE Vs. RAMDAS HANUMANT JADHAV
|
October 18, 2022 |
MOHMAMMED HUSSAIN HANIF SHAIKH Vs. DIRECTORATE OF ENFORCEMENT
|
February 4, 2022 |
MONICA SUNIT UJJAIN Vs. SANCHU M. MENON
|
August 2, 2022 |
MONIKA Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
MONIKA D/O SIDHARTH JADHAV Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
MONIKA NARENDRA SHARMA Vs. MUKESHKUMAR RAMNATH BHAGAL
|
June 15, 2022 |
MONTY BAHADUR KAROTIYA Vs. COMMISSIONER OF POLICE
|
November 15, 2022 |
MOOSABHAI GAGJI KHETANI Vs. RAHIM MANJI KABA
|
July 13, 2022 |
MORESHWAR S/O RAMCHANDRA HADKE Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
MOSA ANAND RAJULU Vs. M/S. V. SHIPS MONACO
|
January 19, 2022 |
MOTHER TERESA BALAKASHRAM Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
MPOWER FACILITY SERVICES PVT.LTD. Vs. UNION OF INDIA
|
January 31, 2022 |
MRS. MARIA THEREZA Vs. MARIA CORINTA
|
February 14, 2022 |
MRS. RAZIYA ABDUL KADIR SHAIKH Vs. UNION OF INDIA
|
January 24, 2022 |
MRS. RUKSANA SHAMSHUDDIN INAMDAR Vs. DISTRICT CASTE CERTIFICATE VALIDITY COMMITTEE
|
February 24, 2022 |
MRS. VARSHA MORESHWAR GHARAT Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
MRUNAL MANDAR JOSHI Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
MS. X Vs. STATE OF MAHARASHTRA
|
February 4, 2022 |
MSL GROUP INDIA Vs. EKNATH NARAYAN SHELAR
|
February 10, 2022 |
MSL GROUP INDIA Vs. EKNATH NARAYAN SHELAR
|
February 18, 2022 |
MT PAMBOOR 2 (IMO 9914852) Vs. MT PAMBOOR 2 (IMO 9914852)
|
August 19, 2022 |
MUBARAZ MUSAFIR KHAN Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
|
November 17, 2022 |
MUBIN KADAR SHAIKH Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
MUKESH D. RAMANI INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
MUKESH KAPOOR Vs. UNION OF INDIA
|
June 20, 2022 |
MUKESH S/O DHARMAJI BAMBOLE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
MUKTABAI CHANDRAKANT PARWAT Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
MULCHAND DHANJI SHAH Vs. NOORDAM IRAJ AHMED
|
January 10, 2022 |
MULUND STALL HOLDERS AND OWNERS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 9, 2022 |
MUMBAI SHRAMIK SANGH Vs. UNION OF INDIA
|
May 27, 2022 |
MUNIB MEMON Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. RAJENDRA PHULCHAND GUPTA
|
February 28, 2022 |
MUNICIPAL COUNCIL BHUSAWAL Vs. DEVESH RAMCHANDRA YAWALKAR
|
November 22, 2022 |
MUNICIPAL COUNCIL, CHIKHLI Vs. AJAY
|
January 12, 2022 |
MUNISH Vs. PARTHA
|
November 28, 2022 |
MUNISH RAJKUMAR MAHAJAN Vs. UNION OF INDIA
|
February 11, 2022 |
MURLIDHAR Vs. STATE OF MAHARASHTRA.
|
October 4, 2022 |
MURLIDHAR DATTA KAYANDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
MUTHA VIBHAG SAH. DUDH UTPADAK SANSTHA MARYADIT Vs. ELECTION OFFICER
|
March 19, 2022 |
MUZAFFAR MANZOOR KADRI Vs. STATE GOVT. OF GOA
|
October 12, 2022 |
MYSORE DEEP PERFUMERY HOUSEHOLD Vs. SUNILKUMAR AMRUTLAL JAIN
|
May 6, 2022 |
MYSTICAL TECHPLAST PVT. LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD
|
April 25, 2022 |
N. HALKARA H.U.F Vs. PRADIP BASTIMAL CHOPRA
|
February 2, 2022 |
NABEEL CONSTRUCTION PVT. LTD Vs. UNION OF INDIA
|
January 21, 2022 |
NABI HASAN NOOR HASAN KHAN Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
NAGESH Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
NAGNATH RANGNATH CHAWARE Vs. STATE OF MAHARASHTRA
|
March 31, 2022 |
NAGPUR IMPROVEMENT TRUST Vs. DEEPAK
|
June 6, 2022 |
NALINI NAGNATH UPHALKAR Vs. NAGNATH MAHADEV UPHALKAR
|
October 12, 2022 |
NALINI UTTAMSING PATIL Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD
|
April 5, 2022 |
NAMDEO BABUJI BANGDE Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
NAMDEV NATTHUJI GANESHKAR Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
NAMRATA ANIL YADAV Vs. BHUPENDRA MANOHAR BHOIR
|
April 13, 2022 |
NAMRATA AVINASH KADU WIFE OF PAPPU @ AVINASH VASANT KADU Vs. STATE OF MAHARSHTRA
|
December 22, 2022 |
NANA FALGUNRAO PATOLE Vs. NITIN JAIRAM GADKARI
|
September 30, 2022 |
NANASAHEB Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
NANASAHEB VASANTRAO JADHAV Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
NANDABAI RAMLING AVDHUT Vs. MAHANANDA @ ANNAPURNA KARANDE
|
January 4, 2022 |
NANDAKUMAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
NANDAN JAYANT PENDSEY Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
NANDED DISTRICT CENTRAL CO-OPERATIVE BANK Vs. VIJAYKUMAR PANDURANG JADHAV
|
March 10, 2022 |
NANDKISHOR Vs. STATE OF MAHARASHTRA
|
November 9, 2022 |
NANDKISHOR Vs. SHANKARRAO
|
June 13, 2022 |
NANDKISHOR SHRIKRISHNA WANKHEDKAR Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
NANDKISHORE NAVALKISHORE KOTHARI Vs. MANGALCHAND GANGARAM PASARI
|
January 18, 2022 |
NANDKISHORE TUKDUDASJI BASESHANKAR Vs. ADARSH MAHILA MANDAL
|
September 30, 2022 |
NANDLAL HAKIKATRAI MOTWANI Vs. RAMESHCHANDRA RAMKISANJI SARDA
|
March 23, 2022 |
NANDLAL ZAGADU YADAV Vs. STATE OF MAHARASHTRA
|
July 21, 2022 |
NANDU DADA SURVASE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
NANI BYRAM JAVERI Vs. JEHANGIR A.C. WADIA
|
February 17, 2022 |
NARAYAN CHOKHOBA WAGHBHIJE Vs. SANGITA CHANDRAKANT GHARAT
|
June 6, 2022 |
NARAYAN EKNATH DEVKAR Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
NARAYAN JAGOJI KAREMORE Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
NARAYAN MHASU PITHE Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
NARAYAN S/O GANPATRAO GHUGE Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
NARAYAN S/O. BHAURAO KADOS Vs. GANGADHAR S/O. DHURAJI KADOS
|
April 19, 2022 |
NARAYAN SADANAND RAKSHE Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
NARENDRA Vs. UNION OF INDIA
|
October 18, 2022 |
NARENDRA LAXMANRAO VAIDYA Vs. CHANDRAKANT HARIBHAU FARKADE
|
March 30, 2022 |
NARESH MADHU PAWAR Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
NARESH NETRAM NAGPURE Vs. STATE OF MAHARASHTRA
|
December 23, 2022 |
NARESH RAGHUVIR CHIPKAR Vs. PRAFULLA
|
February 11, 2022 |
NARESH RAJESHWAR BONE Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
NARHARI S/O SHRAWAN MOON Vs. SILAS S/O KANNOBAJI PUNWATKAR
|
March 10, 2022 |
NARSINVRAO S. CHAWAN Vs. JANU BABUSO NAIK
|
October 20, 2022 |
NASIK MERCHANT’S CO-OP. BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 18, 2022 |
NASIR HUSSAIN Vs. AMRAVATI CAMP MASJID
|
August 3, 2022 |
NASIR SHAIKH YUSUF SHEIKH Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
NATIONAL HIGH SPEED RAIL CORPORATION LTD. Vs. STATE OF MAHARAHTRA
|
December 9, 2022 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUB-DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
|
April 28, 2022 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AVINASH PURUSHOTTAM SUPE
|
January 19, 2022 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ADDITIONAL COMMISSIONER
|
August 20, 2022 |
NATIONAL INSURANCE CO. LTD Vs. IQBAL SUBHANI SAKALI
|
April 28, 2022 |
NATIONAL INSURANCE CO. LTD Vs. BEJAM BANO
|
March 17, 2022 |
NATIONAL INSURANCE CO. LTD Vs. TUKARAM NARAYAN ZIKAMBADE
|
June 30, 2022 |
NATIONAL INSURANCE CO. LTD Vs. BABI SITARAM HARMALKAR
|
June 23, 2022 |
NATIONAL INSURANCE CO. LTD Vs. MASTER FREWIN SEBY DE MELO
|
July 1, 2022 |
NATIONAL INSURANCE CO. LTD Vs. SHOBHA VASSANT GAUDE NEE
|
March 17, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. RAJENDRA BHIKAJI NAIK SATARDEKAR
|
February 4, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. SANJAY S. PRABHU KHOPE
|
February 25, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. TEJASWINI VIVEK NABAR
|
March 4, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. BALKRISHNA CHANDRU GAONKAR
|
March 10, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. NEELESH RAGHAVENDRA NAIK
|
January 19, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. MANDA MADHU SHETGAONKAR
|
September 23, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. SHASHIKANT TAMSE
|
September 23, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. GAURI GURUDAS GAONKAR
|
August 18, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. MARTINHA DIAS
|
July 14, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. VISHNU BABURAO PARYEKAR
|
July 21, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. PANDHARIKANT SAWANT
|
April 7, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. SWATI SAKHARAM TILVE, WIDOW OF SAKHARAM NARAYAN TILVE
|
April 7, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. NARCINVA ANANTA NAIK
|
September 23, 2022 |
NATIONAL INSURANCE CO.LTD Vs. NILESH SURESH BHANDARI
|
March 7, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK RAJARAM BAMBULKAR
|
January 13, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHADEV KESHAV ADVAIKAR
|
June 17, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PRAMILA KETAN VELIP
|
March 17, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUHAS GOVIND VOLVOIKAR
|
March 17, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. BASAVARAJ BHIMAPPA HAGIDAL
|
March 17, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. URMILA KAKASAHEB DOIPHODE
|
December 1, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. MONICA VITHAL KANEKAR
|
July 7, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHAMBA NARAYAN DESSAI
|
July 14, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. BHAVANA S. DESAI ALIAS DEGVEKAR
|
March 17, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. VINAY AMBADAS WAHUL
|
August 3, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. TULSHIDAS L. KERKAR
|
October 6, 2022 |
NATTHU Vs. RAJENDRA
|
April 22, 2022 |
NAUMAN SULEMAN KHAN Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
NAVELKAR ESTATE DEVELOPERS, GANESH PRASAD BUILDING Vs. EXECUTIVE ENGINEER, WORKS DIVISION
|
April 28, 2022 |
NAVELKAR HOTELS Vs. ANAND B. SHIRVOIKAR
|
July 27, 2022 |
NAVIN C. NAIK Vs. ARCHANA RAMDAS SAPEKAR
|
April 8, 2022 |
NAVJIVAN SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
NAVNATH Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
NAVNATH DATTATRAY Vs. BALASAHEB BHAPKAR
|
April 8, 2022 |
NAVNATH MHASU PAWAR Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
NAVNATH RAMAJI CHANDIKAR Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
NAVNATH S/O SHRIPATI BHAWAR Vs. ADITYA S/O VISHNU JAYEBHAYE
|
December 6, 2022 |
NAVNEET RAVI RANA Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD Vs. DIVISIONAL COMMISSIONER AND PRESIDENT DISTRICT SPORTS COMPLEX
|
December 8, 2022 |
NAYANA PREMJI SAVALA, LIQUIDATOR OF SWIRE OILFIELD SERVICES INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
October 12, 2022 |
NAZEEM ABDUL RAHIM SALAR Vs. COMMISSIONER OF POLICE
|
December 16, 2022 |
NAZIYA BANU ABDUL HAFIZ ANSARI Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
NEELAM VINAY PARELKAR Vs. SANDHYA YESHWANT PARELKAR OF BOMBAY
|
September 7, 2022 |
NEELAWATI Vs. GOWARDHAN
|
September 30, 2022 |
NEETA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. HARSHA W/O UDAY MOTGHARE
|
December 29, 2022 |
NEETA SANJEEV DIGHE Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
NEHA Vs. S.D.ROCKY
|
February 25, 2022 |
NEHA Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
NEHA KHURSHEED ALAM SHAIKH Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
NEHRU NAGAR RATNADEEP CO.OP. HSG. SOC. LTD Vs. S.D. BHALERAO CONSTRUCTIONS
|
July 7, 2022 |
NEIL JAYANT SHAH Vs. STATE OF MAHARASHTRA
|
April 19, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. RAGHUNATH SAKHARAM AHER
|
January 12, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. PRATIMA HARI GAONKAR
|
August 18, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. CONCEICAO S. FERNANDES
|
July 8, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. NANDA
|
February 26, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. RAJU
|
October 19, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. VRINDA JAYANT PAI
|
June 24, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. ESHWARI VELLAPANDI DEVAR
|
November 11, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA SAKHARAM BAING
|
March 17, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. REKHA SHRIKANT KANDOLKAR
|
March 17, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. NAZIMA SHAIKH ALIAS NAZIMA BI
|
March 17, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. ROSA MARIA ERENA PEREIRA, MAJOR OF AGE, WIDOW OF LATE SEBASTIAN PEREIRA
|
April 7, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHARADA D. DEVIDAS
|
February 18, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. SUHANAND GANGARAM SAWANT
|
March 17, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. VALLABH PRABHUDESSAI
|
July 22, 2022 |
NEW INDIA ASSURANCE CO.LTD Vs. JAIBAI W/O NARAYAN WARAKE
|
December 19, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. YESHUBAI BHIMSING GAVIT
|
April 18, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAYASHREE CHANDRAKANT HARBARAO
|
October 7, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SEEMA
|
March 7, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BHAGAJI
|
February 3, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KASHINATH RADHAKISAN WAGH
|
February 21, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. DIYA DEEPAK NARVEKAR
|
June 30, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SAVITA SAJJAN NAIK
|
July 7, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PRADIP S/O VITTHALRAO DHOTE
|
February 11, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BHARAT KESHAV BAGALE
|
July 14, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. THAKUBAI
|
September 21, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KISHOR PYARACHAND MANTALA
|
August 26, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMA VISHRAM GAVAS
|
January 4, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MARIA SALVOCAO ESPECIOSA FERNANDES
|
June 17, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. VISHWAJIT V. MAYEKAR
|
April 21, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. FATIMA MALIK SHAIKH, WIDOW OF LATE SHRI MALIK SHAIKH
|
April 7, 2022 |
NEW INDIA INSURANCE CO. LTD. Vs. REMEDIANA BRAGANZAE REBELLO
|
March 17, 2022 |
NIGEL ANTHONY S. Vs. STATE OF GOA
|
March 28, 2022 |
NIJAL NAVIN SHAH Vs. STATE OF MAHARASHTRA
|
December 23, 2022 |
NIKHIL ROHIT WAYKAR Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
NIKHIL SHYAMRAO BHAMARE Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
NIKITA Vs. UNION OF INDIA
|
July 25, 2022 |
NILDHWAJ MOTIRAMJI KAMBLE Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
NILESH Vs. MAHESH
|
April 27, 2022 |
NILESH PATIL Vs. STATE
|
December 28, 2022 |
NILESH S/O PURUSHOTTAM DHOKE Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
NILESH SAMADHAN JADHAV Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
NILESH SURESH KSHATRIYA Vs. STATE OF MAHARASHTRA
|
August 10, 2022 |
NILIMA RAJU KHAPEKAR Vs. BANK OF BARODA
|
April 22, 2022 |
NIRANJAN Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
NIRMAL KRIDA Vs. STATE OF MAHARASHTRA
|
November 23, 2022 |
NIRMAL LIFESTYLE LIMITED Vs. URBAN INFRASTRUCTURE REAL ESTATE FUND
|
May 27, 2022 |
NIRMAL UJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. NARENDRA MOHANLAL CHOUDHARY
|
August 12, 2022 |
NIRMALA J. TIWARI Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
NIRMALABAI Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
NISHANT KARSAN BHAGAT Vs. NAVI MUMBAI MUNICIPAL CORPORATION
|
August 30, 2022 |
NISHANT KARSAN BHAGAT Vs. CITY AND INDUSTRIAL DEVELOPMENT
|
August 30, 2022 |
NISHANT NANDU KAMBLE Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
NISHANT S/O.DEVRAO WASNIK Vs. UNION OF INDIA
|
May 13, 2022 |
NITA BABURAO KHADSE Vs. LALITA
|
June 15, 2022 |
NITESH NARAYAN RANE Vs. STATE OF MAHARASHTRA
|
January 17, 2022 |
NITESH SINGH Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
|
February 21, 2022 |
NITIN Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
NITIN AMBAVI GAMI Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
NITIN MADHVANI Vs. NIMISHA MADHVANI
|
December 16, 2022 |
NITIN NAGARKAR Vs. INCOME-TAX OFFICER
|
July 19, 2022 |
NITIN NAVINDAS HUNDIWALA Vs. UNION OF INDIA
|
April 12, 2022 |
NITIN RAJU DHANDE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
NITIN S/O NANDKUMAR ROKADE Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
NITIN S/O RAMRAO SONTAKKE Vs. SUNIL S/O SAMPATRAO SURYAWANSHI
|
October 4, 2022 |
NITIN S/O. VASANTRAO MAHAJAN Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
NITIN SHAMRAO SAMUDRE Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
NITIN SITARAM WAGHMARE Vs. BALU KANHA GAWADE
|
May 17, 2022 |
NITIN VIJAY PALHADE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
NITINKUMAR Vs. JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, AURANGABAD
|
March 22, 2022 |
NIVRUTII SAHADU GHORPADE Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
NIVRUTTI NINAJI GHULE Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
NIZAR NOORALI RANGARA Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
NOOR AHMED MOHAMMED BAGWAN Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
NORMAN FERNANDES Vs. STATE OF GOA
|
July 1, 2022 |
NORMAN FERNANDES Vs. STATE OF GOA
|
June 24, 2022 |
NOVAFOR SAMUEL INOAMAOBI Vs. STATE OF MAHARASHTRA
|
August 10, 2022 |
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. CHINAGATE RESTAURANTS PRIVATE LIMITED
|
March 17, 2022 |
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. JIONEEXT SERVICES INDIA PRIVATE LIMITED
|
March 17, 2022 |
NURUL SHAMSUL HAQ SHAH Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
OCEAN SPARKLE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
June 6, 2022 |
OLYMPIA INDUSTRIES LTD. Vs. SUMILON INDUSTRIES LTD.
|
January 24, 2022 |
OM CONSTRUCTION & INFRASTRUCTURES Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
OM S/O BHAGWANRAO ANJANWAD Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
OMKAR Vs. STATE OF MAHARASHTRA
|
January 24, 2022 |
OMKAR Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
OMKAR Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
OMKAR MAHADEO SUPEKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 6, 2022 |
OMKAR SATISH PALAV Vs. STATE OF MAHARASHTRA
|
February 25, 2022 |
ONKAR TUKARAM Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
ORACLE FINANCIAL SERVICES SOFTWARE LIMITED Vs. DEPUTY COMMISSIONER OF INDIA, MUMBAI
|
January 10, 2022 |
ORANGE CITY STONE CRUSHER OWNERS Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
ORIENTAL INSURANCE CO. LTD Vs. LATABAI PRAKASH INGLE
|
June 23, 2022 |
ORIENTAL INSURANCE CO. LTD Vs. YVETTE GOMENDES
|
May 23, 2022 |
ORIENTAL INSURANCE CO. LTD Vs. BHIMABAI GADHAVE
|
June 6, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. SANJAY BHIMRAJ MHASKE
|
October 4, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. ARUN PREMCHAND BAKLIWAL
|
February 23, 2022 |
ORIENTAL INSURANCE CO.LTD Vs. BHAGIRATHIBAI VISHWANATH DOKHE
|
July 27, 2022 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SUNITA DEVENDRA SAINI
|
March 17, 2022 |
ORIGINATIVE TRADING PRIVATE LIMITED Vs. UNION OF INDIA
|
February 28, 2022 |
OSCAR DE NORONHA Vs. STATE OF GOA
|
January 6, 2022 |
OSHIWARA LAND DEVELOPMENT COMPANY PVT. LTD Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
OSV CREST MERCURY Vs. VISION PROJECTS TECHNOLOGIES PRIVATE LIMITED
|
July 26, 2022 |
P. VARAVARA RAO Vs. NATIONAL INVESTIGATION AGENCY
|
April 13, 2022 |
P. VARAVARA RAO Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
PADAMA Vs. STATE OF MAHARASHTRA
|
November 18, 2022 |
PADMAVIR BHAGWANRAO THORAT Vs. PUNE MUNICIPAL CORPORATION
|
August 30, 2022 |
PANCHAGANGA SEEDS Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
PANCHAGANGA SEEDS LTD Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
PANDHARI Vs. KACHRU PAWAR
|
July 4, 2022 |
PANDHARI KACHRU PAWAR Vs. STATE OF MAHARASHTRA
|
November 3, 2022 |
PANDHARI SITARAM Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
PANDIT RANBA SHIRAME Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
PANDIT SANDU JADHAV Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AURANGABAD
|
January 14, 2022 |
PANDURANG ANANTA NAIK Vs. STATE OF GOA
|
July 7, 2022 |
PANDURANG DHONDIRAM PATIL HUJURE Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
PANDURANG DHONDLI KHAPE, Vs. ATMARAM BAPU SHINDE
|
October 14, 2022 |
PANDURANG NARAYAN KANEKAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
PANDURANG RAMRAO LONDHE Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
PANDURANG S/O JAGANNATH KALE Vs. DEOMAHARAJ GURU VASUDEO MAHARAJ
|
August 20, 2022 |
PANDURANG S/O RANGNATH KURHE Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
PANDURANG SITARAM CHOUDHARI Vs. SUNIL PRALHAD CHODHARI
|
October 7, 2022 |
PANDURANG VITHOBAJI DHUMNE Vs. STATE OF MAHARASHTRA
|
March 2, 2022 |
PANKAJ Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
PANKAJ Vs. NATIONAL E-ASSESSMENT CENTRE
|
January 19, 2022 |
PANKAJ Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
PANKAJ G. NAIK Vs. RANJANA R. MANDREKAR
|
March 11, 2022 |
PANKAJ NANDLAL AGRAWAL Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
PANKAJ S/O NANAJI CHOUDHARY (HUSBAND) Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
PANKAJ UNIT NO. 1 HOUSING DEVELOPMENT COMPANY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
PAPPU Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
PAPPU SHABAN ANSARI Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
PARAG JYOTINDRA GANDHI Vs. JAYANT NARENDRA MEHTA
|
September 28, 2022 |
PARBAT NAMDEO NAIKWADI Vs. STATE OF MAHARASHTRA
|
July 16, 2022 |
PARESH Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
PARIMAL H. SOLANKI Vs. VINA A. SISAWALA
|
October 6, 2022 |
PARINEE REALTY PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
January 19, 2022 |
PARMESHWAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
PARTHA SARATHY SARKAR Vs. INSOLVENCY & BANKRUPTCY BOARD OF INDIA
|
September 28, 2022 |
PARUL BHARAT SHAH Vs. NATIONAL FACELESS ASSESSMENT CENTRE
|
December 2, 2022 |
PARVATHI VENKATESH Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
PARVEZ AZIZBHAI OPAI Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
PARVEZ FARUKH DALVI Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
PARWA EDUCATION SOCIETY Vs. SURESH GOVINDRAO BHURE
|
March 28, 2022 |
PAVAN KUMAR NATH Vs. YASHITA MUKHI
|
January 17, 2022 |
PAVAN MORARKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 17, 2022 |
PAWAN SHRAVANKUMAR SHARMA Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
PAWANKUMAR SATYANARAYAN GOENKA Vs. POLICE INSPECTOR
|
May 2, 2022 |
PAYAL D/O. PURAN PATLE Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
PCI PEST CONTROL PVT. LTD Vs. GOAN HOTELS AND REALTY PVT. LTD
|
June 29, 2022 |
PEDRINHA FERNANDES Vs. PRASAD NAIK
|
August 19, 2022 |
PEDRO ANTONIO D SOUZA Vs. VIJAY CONSTRUCTION
|
February 8, 2022 |
PENIEL CHILDREN HOME Vs. GODAWARI W/O BALIRAM HASNALE
|
August 26, 2022 |
PERIZAD ZORABIAN IRANI Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX
|
March 9, 2022 |
PERNOD RICARD INDIA PVT. LTD. Vs. UNION OF INDIA
|
December 20, 2022 |
PETER GODINHO Vs. CORNELINS DSOUZA
|
July 22, 2022 |
PHOENIX ARC PVT. LTD Vs. VISHWA BHARATI VIDYA MANDIR
|
January 12, 2022 |
PHOENIX ARC PVT. LTD Vs. THE REGISTRAR
|
February 11, 2022 |
PHOENIX ARC PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
PHONOGRAPHIC PERFORMANCE Vs. RELIANCE BROADCAST
|
January 6, 2022 |
PHOOL SINGH Vs. POLICE INSPECTOR OFFICER IN CHARGE OF PONDA POLICE STATION, PONDA
|
March 3, 2022 |
PHULRENU HARILAL CHAUHAN Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
PIEDADE CARVALHO, MAJOR, Vs. MARIA VICTORIA BOAVINDA FURTADO
|
October 21, 2022 |
PIGMENTS & ALLIEDS Vs. CARBOLINE (INDIA) PRIVATE LIMITED
|
February 28, 2022 |
PINAK BHARAT AND COMPANY Vs. SHRI ANIL RAMRAO NAIK
|
December 2, 2022 |
PINNACLE LIFE SCIENCE PVT. LTD. Vs. UNION OF INDIA
|
July 11, 2022 |
PINTU Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
PIRAJI RAKHMAJI DHOBALE Vs. BABAN DADABHAU DHOBALE
|
October 11, 2022 |
PIYUSH FATHELAL JAIN Vs. STATE OF MAHARASHTRA
|
June 22, 2022 |
PIYUSH S/O PRADEEP SEJPAL Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
POLYGREEN INTERNATIONAL Vs. MT PAMBOOR 2 (IMO : 9914852)
|
June 6, 2022 |
POOJA DA GAMA ROSE Vs. STATE OF GOA
|
January 21, 2022 |
POOJA LAKHAN Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
POORTI RENT A CAR AND LOGISTICS PVT. LTD Vs. KOTAK MAHINDRA BANK LTD
|
February 24, 2022 |
POPAT BAJIRAO KOTWAL Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
POPAT NAVASU BENDKOLI Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
POSH AGRO Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
POURNIMA Vs. ASHOK MANIBHAI PATEL
|
June 6, 2022 |
PR. COMMISSIONER OF INCOME Vs. KUMAR BUILDERS CONSORTIUM
|
July 18, 2022 |
PR. COMMISSIONER OF INCOME TAX Vs. WARBURG PINCUS INDIA PVT. LTD
|
September 12, 2022 |
PR. COMMISSIONER OF INCOME TAX, MUMBAI Vs. SHIVSHAHI PUNARVASAN PRAKALP LTD.
|
August 5, 2022 |
PR. COMMISSIONER OF INCOME TAX-5 Vs. TRIGENT SOFTWARE LIMITED
|
December 2, 2022 |
PR.COMMISSIONER OF INCOME Vs. SANDVIK ASIA PVT. LTD
|
September 8, 2022 |
PRABHAKA Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
PRABHAKAR Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
PRABHAKAR DHONDIBA DHANPALWAR Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
PRABHAKAR KISAN MAGAR Vs. DIVISIONAL RAILWAY MANAGER
|
April 18, 2022 |
PRABHAKAR SHAMA SHETTY Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
PRABHAKAR XEMBU BHANDARI Vs. STATE OF GOA
|
June 9, 2022 |
PRABHUDAYAL NATHUJI BORKAR Vs. LAXMAN HIRAMNJU SAWARKAR
|
April 26, 2022 |
PRADEEP @ SHETTY SHRINIWAS REGUNDAWAR Vs. STATE OF MAHARASHTRA
|
July 6, 2022 |
PRADEEP NAROTTAMDAS HARSORA Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
PRADIP Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
PRADIP Vs. JYOTI
|
June 13, 2022 |
PRADIP KUMAR S/O NONI GOPAL ROY Vs. WESTERN COALFIELDS LTD
|
July 12, 2022 |
PRADIP KUNDLIKRAO KUTE Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
PRADIP PRATAPRAO PATIL Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
PRADIP SUBHASH INGLE Vs. STATE OF MAHARASHTRA
|
July 6, 2022 |
PRADIP UTTAMRAO PATIL Vs. SAURABH PRAMOD MAHAJAN
|
December 7, 2022 |
PRADNYA PRAKASHRAO CHAWARE Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
PRAFUL Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
PRAFUL Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
PRAFUL A. MEHTA Vs. NAINESH M. GANDHI
|
February 21, 2022 |
PRAGATI Vs. STATE OF MAHARASHTRA
|
December 14, 2022 |
PRAHALADRAO TRYAMBAK DESHMUKH Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
|
April 5, 2022 |
PRAJITH THAYYIL KALLIL S/O JOGESH K. J. Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
PRAKASH Vs. NAVNATH
|
March 3, 2022 |
PRAKASH Vs. VITHABAI
|
August 18, 2022 |
PRAKASH Vs. VASUNDH
|
December 5, 2022 |
PRAKASH @ DAMPA VASUDEV GURAV Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
PRAKASH BALASAHEB CHAVAN Vs. ANAND RAJU KOPPELLA
|
September 14, 2022 |
PRAKASH BHARAT AWARE Vs. PRAKASH BHARAT AWARE
|
July 27, 2022 |
PRAKASH BHASKARRAO PATIL Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
PRAKASH CHIMANLAL SHETH Vs. T. RAMALINGAM NADAR
|
September 14, 2022 |
PRAKASH HARISCHANDRA MASURKAR Vs. VASANTI VASANT BHAGAT AMONKAR
|
March 1, 2022 |
PRAKASH JANARDHAN CHALIKWAR Vs. SUPERINTENDING ENGINEER
|
March 16, 2022 |
PRAKASH KALYAN CHUNGDE Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
PRAKASH KAMLAKAR PATHAK Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
PRAKASH SHANKAR VELIP Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 12, 2022 |
PRAKASH SHRIVASTAVA Vs. SHRADDHA SURESH BANE
|
June 14, 2022 |
PRAKASH TUMDU Vs. STATE OF MAHARASHTRA
|
December 14, 2022 |
PRALHAD BHAURAO THALE Vs. UNION OF INDIA
|
August 20, 2022 |
PRAMILA PREMNATH GADEKAR Vs. PREMNATH P. GADEKAR
|
January 17, 2022 |
PRAMILA VILAS HANNURE Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
PRAMOD Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, JALGAON
|
December 16, 2022 |
PRAMOD @ TATYA ANIL SAWANT Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
PRAMOD CHOUDHARY Vs. STATE BANK OF INDIA
|
July 29, 2022 |
PRAMOD DADASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
PRAMOD KUMAR Vs. ORIENTAL INSURANCE CO. LTD
|
April 6, 2022 |
PRAMOD MAKHARIA Vs. LAXMIDEVI MAKHARIA
|
April 29, 2022 |
PRAMOD RADHAKISAN THAKRE Vs. STATE OF MAHARASHTRA
|
February 4, 2022 |
PRAMOD SHETGAONKAR Vs. STATE OF GOA
|
June 29, 2022 |
PRAMOD V. BHATRE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 21, 2022 |
PRANAV PRABHAKAR NAIK Vs. STATE OF GOA
|
April 8, 2022 |
PRANITA Vs. STATE OF MAHARASHTRA
|
September 5, 2022 |
PRANJAL DEEPAK DANDEKAR Vs. DEPUTY COLLECTOR (ACQUISITION)
|
February 11, 2022 |
PRASAD GAONKAR, M. L. A. OF SANGUEM CONSTITUENCY Vs. ELECTION COMMISSION OF INDIA
|
January 18, 2022 |
PRASAD PANDURANG TAPKIR Vs. ASSISTANT DIRECTOR OF TOWN PLANNING, PUNE
|
November 17, 2022 |
PRASAD SHETH Vs. STATE OF GOA
|
June 9, 2022 |
PRASANNA Vs. UNION OF INDIA
|
March 17, 2022 |
PRASHANT Vs. UNION OF INDIA
|
August 18, 2022 |
PRASHANT Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
PRASHANT Vs. KALYANI PRASHANT DHAKANE
|
September 23, 2022 |
PRASHANT Vs. RASHTRASANT TUKDOJI MAHARAJ
|
December 14, 2022 |
PRASHANT HANMANTRAO BARLAWAR Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE
|
October 3, 2022 |
PRASHANT MARUTI GURAV Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
PRASHANT NATTHUJI SHENDE Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
PRASHANT RAHI NARAYAN SANGLIKAR Vs. SUPERINTENDENT
|
December 20, 2022 |
PRASHANT S/O ACHYUTRAO LOMATE Vs. UNION OF INDIA
|
May 6, 2022 |
PRASHANT S/O EKNATH GHULE Vs. ADDITIONAL COMMISSIONER, NASHIK DIVISION
|
January 5, 2022 |
PRASHANT SUKHDEO TIPALE Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
PRATAP PRAKASH JADHAV Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
PRATAP YESHWANT KANOLKAR Vs. STATE OF GOA
|
April 13, 2022 |
PRATEEK BHATT Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
PRATIBHA @ PRATIKSHA W/O RAJENDRA SHIRSATH Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
PRATIBHA SAHEBRAO PATIL Vs. PRESIDING OFFICER
|
September 15, 2022 |
PRATIK Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
PRAVARA RENEWABLE ENERGY LTD Vs. PADMASHRI DR. VITTHALRAO VIKHE PATIL
|
April 11, 2022 |
PRAVIN BORATE Vs. STATE OF GOA
|
July 14, 2022 |
PRAVIN INDARCHAND JAIN Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
PRAVIN KHIMJI CHAUHAN Vs. STATE OF MAHARASHTRA
|
February 15, 2022 |
PRAVIN S/O SURESH AGRAWAL Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
PRAVIN SAHEBRAO BHOGAWADE Vs. STATE OF MAHARASHTRA
|
May 24, 2022 |
PRAVIN TUKARAM SHINDE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
PRAYAGBAI Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
PREMA JANARDAN DHURU SINCE DECEASED Vs. AGARWAL BUILDERS AND DEVELOPERS,
|
December 12, 2022 |
PREMANAND CHAWDIKAR Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
January 4, 2022 |
PREMCHAND Vs. COMMISSIONER OF POLICE
|
June 6, 2022 |
PREMRAJ CHHAGANLAL PADIYAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 13, 2022 |
PRERANA NAGARI SAHAKARI BANK LTD Vs. DIVISIONAL JOINT REGISTRAR
|
November 17, 2022 |
PRINCIPAL COMMISSIONER OF CENTRAL GST AND C.EX Vs. FILATEX INDIA LTD
|
September 8, 2022 |
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. JSW STEEL LTD.
|
July 26, 2022 |
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) AIR CARGO COMPLEX Vs. M/S. SIGNET CHEMICALS PVT. LTD
|
September 21, 2022 |
PRIYA KEDAR GOKHALE Vs. STATE OF MAHARASHTRA
|
September 12, 2022 |
PRIYA MALAY SHETH Vs. VLCC HEALTH CARE LTD
|
June 6, 2022 |
PRIYA PAUL Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
PRIYA RAJA JAVRANI Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
PRIYA RISHI BHUTA Vs. VARDHAMAN ENGINEERS AND BUILDERS
|
June 6, 2022 |
PRIYANKA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE, CHANDRAPUR
|
August 30, 2022 |
PRIYANKA BALAJI WADIKAR Vs. STATE OF MAHARASHTRA
|
August 18, 2022 |
PUNDALIK PAGI Vs. COMMUNIDADE OF AGONDA
|
February 22, 2022 |
PUNDALIK S/O TULSHIRAM SAPKALE Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
PUNDALIK SHARANBASAPPA PATIL Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
PUNDLIK MARTANDRAO YEVATKAR Vs. SAU. UJWALA
|
October 4, 2022 |
PUNDOLIK RAMA GAD Vs. GANESH P. DEULKAR
|
November 14, 2022 |
PUNE MUNICIPAL CORPORATION Vs. MORESHWAR GANESH BHALERAO
|
November 24, 2022 |
PUNEET Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
PUNJAHARI BABURAO DIGHE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
PURSHOTAM VISHANDAS RAHEJA Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
PURUSHOTTAM Vs. MUNICIPAL CORPORATION
|
October 11, 2022 |
PURUSHOTTAM Vs. ANIL
|
April 7, 2022 |
PURUSHOTTAM Vs. SHIVLING
|
January 28, 2022 |
PURUSHOTTAM PUNDLIKRAO BAMBAL Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
PUSHPA BHIMRAO NAIK Vs. GOVERNMENT MILK SCHEME
|
September 14, 2022 |
PUSHPA RANGDEO PATRE Vs. HIRABAI PURUSHOTTAM BORIKAR
|
April 29, 2022 |
PUSHPA W/O YUVRAJ Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
PUSHPABAI CHANDRAKANT JOSHI Vs. VASANTRAO NAIK MARATHWADA KRUSHI VIDYAPEETH
|
December 22, 2022 |
QED PROPERTIES Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
|
November 18, 2022 |
QUANT BROKING PVT. LTD Vs. UNION OF INDIA
|
June 6, 2022 |
QUEPEM URBAN CO-OP. CREDIT SOCIETY LTD Vs. DATTA SHAMBU NAIK
|
October 3, 2022 |
R. & C. INFRA ENGINEERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 23, 2022 |
R. K. COPPER AND ALLOY LLP Vs. UNION OF INDIA
|
January 28, 2022 |
R. S. MADIREDDY Vs. UNION OF INDIA
|
September 20, 2022 |
RABIA KHAN Vs. UNION OF INDIA
|
September 12, 2022 |
RACHANA GARMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 4, 2022 |
RACHNA SANJAY KUWAR Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
RADHA KAVLEKAR Vs. MARGAO MUNICIPAL COUNCIL
|
March 28, 2022 |
RADHABAI Vs. COLLECTOR
|
March 30, 2022 |
RADHABAI PARSEKAR Vs. CHAPEL NOSSA SENHORA
|
July 11, 2022 |
RADHABAI VITHAL NARVEKAR Vs. STATE OF GOA
|
November 15, 2022 |
RADHE ZULIDAS MANDAL Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
RADHESHYAM Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
RADHIKA J. BHALERAO Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
RADHYESHAM GANESHLAL DHOOT Vs. VISHNUKUMAR BANSILAL KALANTRI
|
March 11, 2022 |
RAEES RASHID SHAIKH Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
RAFAT KHAN Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
RAFEEQ Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
RAFIQ BEG MIRZA Vs. STATE OF MAHARASHTRA
|
July 8, 2022 |
RAGHUNATH BHANUDAS KAMBLE Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
RAGHUNATH KASINATH MOKA Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
RAGHUVIR Vs. STATE
|
March 2, 2022 |
RAHIM RAMZAN TELI Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
RAHMAT ALI KHAN WALLI MOHD.ALI KHAN Vs. SHABANA BEGUM REHMATALI KHAN
|
August 4, 2022 |
RAHUL Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
RAHUL @ BHAWADYA MACHINDRA JADHAV Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
RAHUL @ TALYA Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
RAHUL ASHOK YADAV Vs. MANORAMA RAHUL YADAV
|
December 2, 2022 |
RAHUL GANESHRAO MOHOD Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
RAHUL HIRAMAN BIRHADE Vs. UNION OF INDIA
|
June 28, 2022 |
RAHUL JUGALDAS Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
RAHUL S/O GAUTAM ATHWALE Vs. RUCHIRA W/O RAHUL ATHWALE
|
June 7, 2022 |
RAHUL S/O. RAJARAM MASKE Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
RAHUL SAMBHAJI GAWARE Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
RAHUL SANJOT PADGAONKAR Vs. EXECUTIVE ENGINEER
|
July 13, 2022 |
RAHURI EDUCATION SOCIETY RAHURI, TQ. RAHURI, DIST. AHMEDNAGAR Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
RAI UDYOG LTD Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
RAIGAD ZILLA PARISHAD Vs. KAILASH BALU MHATRE
|
January 5, 2022 |
RAJ @ HARISHANKAR SHUKLA Vs. STATE OF MAHARASHTRA
|
June 8, 2022 |
RAJ INDIA CORPORATION Vs. BANKING OMBUDSMAN
|
March 14, 2022 |
RAJ PHARMA Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
RAJABHAU Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
RAJAN N. BANDEKAR Vs. STATE OF GOA
|
March 15, 2022 |
RAJAN SHARWAN UDARE Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
RAJAN SHREEKANT GHOGALE Vs. RADHIKA RAJAN GHOGALE
|
April 28, 2022 |
RAJAN SHRIVALLABHA DESHPANDE Vs. BANK OF BARODA
|
August 3, 2022 |
RAJAN SHRIVALLABHA DESHPANDE Vs. BANK OF BARODA
|
August 8, 2022 |
RAJANNA GANGANNA RASHALAWAR Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
RAJARAM Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
RAJAT KALYAN Vs. STATE OF GOA
|
January 7, 2022 |
RAJENDRA Vs. ASSISTANT CHARITY COMMISSIONER
|
December 2, 2022 |
RAJENDRA Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
RAJENDRA Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
RAJENDRA @ RAJU KANADI Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
RAJENDRA BHAU PATOLE Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
RAJENDRA DATTA HALARNKAR Vs. DEEPALI DINESH HALARNKAR
|
February 10, 2022 |
RAJENDRA EKNATHRAO VIKHE Vs. UNION OF INDIA
|
August 29, 2022 |
RAJENDRA GOYAL ALIAS RAJU GOYAL Vs. PUBLIC INFORMATION OFFICER, DY. SUPERINTENDENT OF POLICE
|
March 3, 2022 |
RAJENDRA MANOHAR KOWLI Vs. BANK OF INDIA
|
May 6, 2022 |
RAJENDRA R. SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 26, 2022 |
RAJENDRA S/O DILIP MAID Vs. SHUBHANGI @ RANI RAJENDRA MAID
|
March 16, 2022 |
RAJENDRA S/O RADHAKISAN RAUT Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
RAJENDRA SADASHIV CHANDRACHUD Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
RAJENDRA SHRIHARI SARWADE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
RAJENDRA SINGH Vs. STATE OF GOA
|
September 5, 2022 |
RAJENDRA WAMAN VARADE Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
RAJESH HIMMAT PUNDKAR Vs. STATE OF MAHARASHTRA
|
June 8, 2022 |
RAJESH HIMMATLAL DAWDA Vs. NARESH GYARSILAL AGRAWAL
|
April 13, 2022 |
RAJESH KUMAR YEDURAJSINGH BHADORIYA Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
RAJESH PANDITRAO PAWAR Vs. PARWATIBAI BHIMRAO BENDE
|
April 7, 2022 |
RAJESH S/O. PANDURANG GAWANDE Vs. JANRAO S/O. KISANRAO SAKHARE
|
June 13, 2022 |
RAJESHKUMAR Vs. BANK OF MAHARASHTRA
|
September 30, 2022 |
RAJESHREE Vs. KANTADEVI
|
May 4, 2022 |
RAJIV SANGHVI Vs. PRADIP R. KAMDAR
|
June 30, 2022 |
RAJIV SINGH Vs. SHIPPING CORPORATION OF INDIA LTD
|
June 27, 2022 |
RAJKUMAR Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
RAJKUMAR Vs. SURESH
|
November 23, 2022 |
RAJMACHI RURAL AID AND DEVELOPMENT PROGRAMME Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
RAJNEESH JAISWAL Vs. DIL RAJU
|
April 13, 2022 |
RAJU Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE, TRIPURA
|
January 19, 2022 |
RAJU Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
RAJU @ RAKESH DHANIRAM PATEL Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
RAJU BANSILAL RASEDE Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
RAJU JOKHANPRASAD GUPTA Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
RAJU KONDIRAM MORE Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
RAJU VILAS WAGHMODE Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
RAKESH DNYANESHWAR SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
RAKESH RAJENDRAKUMAR AGARWAL Vs. BADRUDIN ABBAS PATEL
|
January 27, 2022 |
RAKESH TULSIDAS RATHOD Vs. JAYRAJ VISHRAM VAPIKAR
|
February 1, 2022 |
RAKESH ZAGARU PASWAN Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
RAKHMAJI Vs. PRESIDENT
|
April 27, 2022 |
RAM DIGAMBAR GIRI Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
RAM RAJU Vs. COMMISSIONER OF POLICE PUNE
|
June 17, 2022 |
RAM S/O BALKRUSHNA PINJARKAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
July 26, 2022 |
RAM S/O. ABARAO PATIL Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
RAM SAHODAR RAJWADE Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
June 27, 2022 |
RAMA CAITAN ANDRADE Vs. SAMEER S. SALGAONKAR
|
February 24, 2022 |
RAMAKANT S. SHETKAR Vs. STATE OF GOA,
|
February 2, 2022 |
RAMAKANT SUBRAO SHETYE Vs. KALPA KASHINATH GADEKAR
|
September 7, 2022 |
RAMAN MADHOK Vs. STATE OF GOA
|
September 30, 2022 |
RAMAN S/O. PRAKASH MUNDHE Vs. STATE OF MAHARASHTRA
|
July 15, 2022 |
RAMBHABAI SANTOSH PATIL Vs. STATE OF MAHARSHTRA
|
July 28, 2022 |
RAMBHAU S/O GOPINATH LOKHANDE Vs. SHILA W/O SATISH SURWASE
|
February 11, 2022 |
RAMCHAND Vs. GHANSHYAM
|
April 11, 2022 |
RAMCHANDRA ALIAS RAGHUNATH SAUNSTHAN, GIMONE, PILIGAO Vs. TOWN PLANNER, TOWN & COUNTRY PLANNING DEPT.
|
April 1, 2022 |
RAMCHANDRA DEV Vs. LD. JOINT CHARITY COMMISSIONER
|
July 14, 2022 |
RAMCHANDRA LAKHANTAL AWATE Vs. CHIEF OFFICER, MUNICIPAL COUNCIL
|
July 20, 2022 |
RAMCHANDRA SHRIMANT BHANDARE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
RAMCHANDRA THANGAPPAN AACHARI Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
RAMDAS Vs. DADARAO
|
January 5, 2022 |
RAMDAS Vs. STATE OF MAHARASHTRA
|
December 16, 2022 |
RAMDAS BHIWAJI VAITKAR Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
RAMDAS GOPAL INGLE Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
RAMDAS RANU Vs. ASHOK VASANTRAO SISAL
|
December 7, 2022 |
RAMDAS VITTHAL NIKUMBH Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
RAMESH Vs. PRAKASHKAUR
|
April 11, 2022 |
RAMESH Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
RAMESH Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
RAMESH BAPURAO NIKHADE Vs. STATE OF MAHARASHTRA
|
December 23, 2022 |
RAMESH BOMBO TAWADKAR Vs. CENTRAL BUREAU OF INVESTIGATION (ANTI CORRUPTION BRANCH)
|
June 23, 2022 |
RAMESH EDATHADAN Vs. STATE OF GOA
|
June 16, 2022 |
RAMESH GOVINDA MALI Vs. RAOSAHEB PUNJABA KARALE
|
October 17, 2022 |
RAMESH JIVATRAM ISRANI Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
RAMESH KASHINATH PAWAR Vs. NASHIK MUNICIPAL CORPORATION
|
February 18, 2022 |
RAMESH LASHA PALVA Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
RAMESH MANOHAR MADAWI Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
RAMESH RAM BURBURE Vs. RAGHUNATH BAPURAO MHETRE
|
December 23, 2022 |
RAMESH S/O KISANRAO DANDEKAR Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
RAMESH S/O. MANOHARRAO BOTE Vs. POPAT S/O. DATTU JAGTAP
|
August 22, 2022 |
RAMESH SINARY Vs. STATE OF GOA
|
December 30, 2022 |
RAMESH TUKARAM BHARATE Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
RAMESH TUKARAM VAVEKAR Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
RAMESH WAMAN BODKE Vs. STATE OF MAHARASHTRA
|
July 13, 2022 |
RAMESHWAR Vs. NIKITA
|
January 24, 2022 |
RAMKRISHNA MANDREKAR Vs. SHAILESH PEDNEKAR
|
October 12, 2022 |
RAMNATH VASUDEV SHANBHAG Vs. ADMINISTRATOR OF DEVALAYA
|
July 29, 2022 |
RAMON DISTILLERIES LIMITED Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
RAMRAJ VITTHAL DANDAGE Vs. LAXMI SRIDHAR CHAUDHARI
|
September 5, 2022 |
RAMRAO Vs. LAXMAN
|
December 13, 2022 |
RAMRAO KASHINATH RATHOD Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
RAMSARUP INDUSTRIES LTD. Vs. CAPITAL FINANCIAL SERVICES LTD.
|
June 27, 2022 |
RAMU @ RAMDAS RUPAJI BHAVAR Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
RANA KAPOOR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 20, 2022 |
RANGNATH S/O. NIVRUTTI DHAVALSHANK Vs. STATE OF MAHARASHTRA
|
September 21, 2022 |
RANIBEN KHIMJI PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 15, 2022 |
RANJAN MAHMULAL MULLA Vs. CHIEF EXECUTIVE OFFICER, ICHALKARANJI
|
February 23, 2022 |
RANJANA Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
RANJANA Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
RANJANA BABASAHEB KHARAT Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
RANJANA JAYANT SAUDAGAR Vs. ANIL MANOHAR
|
January 31, 2022 |
RANJIT PRAKASH GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
RAOSAHEB Vs. STATE OF MAHARASHTRA
|
August 18, 2022 |
RAOSAHEB S/O. KISAN PATARE Vs. SATISH S/O. KUNDLIK PAWAR
|
July 8, 2022 |
RAOSAHEBDADA PAWAR GHODGANGA Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
RASHEEDABANU ALIAS RASHIDA BANU ANKALGI Vs. AMIT DNYNESHWAR CHINCHONKAR
|
January 18, 2022 |
RASHMI ADITYA GUPTA Vs. MANGAL KESHAV SECURITIES LTD
|
July 5, 2022 |
RASHTRASANT TUKDOJI MAHARAJ TECHNICAL AND EDUCATIONAL SOCIETY Vs. CHANDAN BAPURAO KARWADE
|
May 5, 2022 |
RASHTRIYA CHEMICALS & FERTILIZERS LTD Vs. CHIEF EXECUTIVE OFFICER, SRA
|
March 9, 2022 |
RASHTRIYA SHIKSHAN SANGH Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
RATNA ANIL TARE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
RATNAKAR NARAYAN MORANKAR Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
RATNAKAR RAMA PARAB Vs. GOA STATE INFRASTRUCTURE
|
February 16, 2022 |
RATNAM SUDESH IYER Vs. JACKIE KAKUBHAI SHROFF
|
January 18, 2022 |
RATNAMALA MUKUND BALKHANDE Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
RATTA Vs. UNION OF INDIA
|
May 13, 2022 |
RAUJI NAIK Vs. DEPUTY COLLECTOR
|
July 29, 2022 |
RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
|
March 17, 2022 |
RAVI @ DHIREN @ JADHAV RUBY GHOSH Vs. NATIONAL INVESTIGATING AGENCY
|
August 30, 2022 |
RAVI MANGYA DHARAWAT Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
RAVI SHIRODKAR Vs. STATE
|
March 8, 2022 |
RAVI SUBHASH NAIK Vs. STATE OF MAHARASHTRA
|
February 15, 2022 |
RAVINDRA Vs. DEVENDRA
|
April 20, 2022 |
RAVINDRA Vs. ANIL
|
January 18, 2022 |
RAVINDRA HEMRAJ DHANGEKAR Vs. GANESH MADHUKAR BIDKAR
|
February 28, 2022 |
RAVINDRA PRASAD MUNNESHWAR PRASAD Vs. UNION OF INDIA
|
March 31, 2022 |
RAVINDRA S/O GANESH PATEKAR Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
RAVINDRA S/O MANSINGH JADHAV Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
RAVINDRA S/O PRAKASH KHARAT Vs. KALPANA W/O RAVINDRA KHARAT
|
July 5, 2022 |
RAVINDRA SHITALRAO UPADYAY Vs. STATE OF MAHARASHTRA
|
July 26, 2022 |
RAVINDRANATH A.N. GAONKAR Vs. CHIEF SECRETARY AND THE APPELLATE AUTHORITY
|
May 21, 2022 |
RAVINDRANATH A.N. GAONKAR Vs. CHIEF SECRETARY
|
May 27, 2022 |
RAVINDRAPRASAD Vs. VASANT NARAYAN AGRAWAL
|
March 22, 2022 |
RAVIRAJ RAJENDRA PATIL Vs. GRAM PANCHAYAT BACHNI
|
December 2, 2022 |
RAVSAHEB Vs. MARUTI JAIRAM KADAM
|
April 25, 2022 |
RAYMOND LIMITED Vs. NEW SARNATH CO-OP. HSG. SOCIETY LIMITED
|
May 6, 2022 |
REATOX BUILDERS AND DEVELOPERS PVT. LTD Vs. OMPRAKASH S/O BAPUAPPA KHAKE
|
May 6, 2022 |
REGENCY NIRMAN LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 8, 2022 |
REGINO FALEIRO Vs. STATE OF GOA
|
February 26, 2022 |
REHAN ALI Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
REHANA MUSHTAQUE TEMREKAR Vs. MUSHTAQUE YUSUF TEMREKAR
|
June 24, 2022 |
REKHA Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
REKHA DNYANESHWAR AAPTE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
RELCON INFRAPROJECTS LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 21, 2022 |
RELCON INFROPROJECTS LTD. Vs. RIDHI SIDHI SADAN, UNIT OF SHREE RIDHI CO. OP. HOUSING SOCIETY LTD.
|
July 15, 2022 |
RELIANCE GENERAL INSURANCE CO. LTD Vs. KESHAR GOPAL SINGH THAKUR
|
January 10, 2022 |
RELIANCE GENERAL INSURANCE CO. LTD Vs. MUBARAK ALI HAMID SAYYED
|
May 6, 2022 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAFAR SYE KADAR MULLA
|
April 7, 2022 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MARIA TEREZA COTA COELHO DO AMARAL
|
March 17, 2022 |
RELIANCE GENERAL INSURANCE COMPANY Vs. SHOBHA
|
January 18, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI SHANKAR WAGHMARE
|
February 17, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SHAIKH SADIK SHAIKH RAFIQUE
|
February 26, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SIDDHANT MAHENDRA KADAM
|
April 8, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SULBHA MANOHARRAO AGARKAR
|
December 19, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. ANIL JAYRAM GHAG
|
August 30, 2022 |
RELIANCE INFRASTRUCTURE LIMITED Vs. NLC INDIA LIMITED
|
March 22, 2022 |
RELIANCE TRANSPORT AND TRAVEL PVT. LTD. Vs. UNION OF INDIA
|
March 24, 2022 |
RENDEL AUGUSTINE Vs. STATE OF GOA
|
September 27, 2022 |
RENUKA Vs. UNION OF INDIA
|
January 18, 2022 |
RESERVE BANK OF INDIA Vs. LAXMAN MAHADEO DEVARE
|
January 12, 2022 |
RESILIENT INNOVATIONS PRIVATE LIMITED Vs. PHONEPE PRIVATE LIMITED
|
March 11, 2022 |
REVAN SUDAM KANHERE Vs. STATE OF MAHARASHTRA
|
September 12, 2022 |
REVINDRA S/O BHIMASHANKAR DAHALE Vs. KACHARDAS
|
April 13, 2022 |
RIDIP DAS Vs. STATE OF GOA
|
March 3, 2022 |
RISHAB MURALI Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
RISHIKESH Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
|
February 11, 2022 |
RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
|
January 19, 2022 |
RITESH @ RAJAN JANAJI BHALERAO Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
RITVIK Vs. STATE OF MAHARASHTRA
|
October 12, 2022 |
RIYAZUDDIN HISAMUDDIN KAZI Vs. NATIONAL INVESTIGATING AGENCY
|
December 23, 2022 |
RIZVI BUILDERS Vs. ARUN SUBRAO PRABHU OF BOMBAY INDIAN INHABITANT
|
January 28, 2022 |
RIZWANULLAH KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
ROCKY Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
ROHAN DEVELOPERS PVT. LTD. Vs. INCOME-TAX OFFICER (INTERNATIONAL TAXATION)-3(1)
|
February 3, 2022 |
ROHAN DHUNGAT Vs. STATE OF GOA
|
August 3, 2022 |
ROHAN RAGHURAM SHETTY Vs. STATE OF GOA
|
June 15, 2022 |
ROHAN TUKARAM @ APPASAHEB KALE Vs. SOMNATH HARIBHAU KOLI
|
December 8, 2022 |
ROHIDAS SONU VOLVOIKAR Vs. STATE OF GOA
|
February 26, 2022 |
ROHINTON MINOO SURTY Vs. KASHMIRA ROHINTON SURTY
|
February 18, 2022 |
ROHIT Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
ROHIT DEWAN Vs. SYNDICATE BANK
|
September 23, 2022 |
ROHIT S/O TANGAPPA JOSEPH Vs. STATE OF MAHARASHTRA
|
November 25, 2022 |
ROSHAN ANANT SAWANT Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
ROSHINI KAPOOR Vs. UNION OF INDIA
|
October 18, 2022 |
ROSMERTA TECHNOLOGIES LTD Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
ROY MARCUS ANTHONY DE SOUZA Vs. LUIS ANTHONY TELES
|
July 8, 2022 |
ROYAL SUNDARAM ALLIANCE INSURANCE Vs. MRS. VINAYA UNDAYBABU SHAH
|
March 7, 2022 |
ROYSTON XAVIER PARERA Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
RPG ENTERPRISES LIMITED Vs. RIJU GHOSHAL
|
March 21, 2022 |
RUBINA W/O MAINODDIN SHAIKH Vs. UNION OF INDIA
|
August 4, 2022 |
RUDRAKSH LAMINATES PVT. LTD Vs. VIMAL INTER TRADE PRIVATE LIMITED
|
September 7, 2022 |
RUJARITA DCOSTA Vs. POLICE INSPECTOR, AGACAIM POLICE STATION
|
March 31, 2022 |
RUKAYYA Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
RUKHMINIBAI MARUTI PACHANKAR Vs. PRAKASH NIVRUTTI PACHANKAR
|
February 26, 2022 |
RUPESH Vs. SHAIKH SADIK SHAIKH RAFIQUE
|
February 26, 2022 |
RUPESH RAJGOPAL ZAWAR Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
RUPIN GANGARAM NAIK Vs. STATE OF GOA
|
January 25, 2022 |
RUSABH SHAH Vs. AVARSEKAR & SONS PRIVATE LIMITED
|
December 23, 2022 |
RUSHIKESH MADHUKAR CHAVAN Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 12, 2022 |
RUSTUM NARAYANRAO JADHAV Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
RUTWIK VIJAY SONAWANE Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
S. J. ENTERPRISES Vs. UNION OF INDIA
|
August 5, 2022 |
S. MANIK REDDY Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
S. RAMESH KUMAR Vs. DHYAN INVESTMENTS & TRADING COMPANY
|
June 1, 2022 |
S.B.I. GENERAL INSURANCE CO. LTD Vs. SAU. SONALI
|
April 29, 2022 |
S.K. CONSTRUCTIONS CO Vs. MUNICIPAL COMMISSIONER
|
April 21, 2022 |
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
|
March 2, 2022 |
SABIRULLAHKHAN HABIBKHAN PATEL Vs. DY. CHARITY COMMISSIONER, AKOLA
|
April 26, 2022 |
SACHA FINANCE Vs. JAYANT BHAVANJI SONI
|
November 9, 2022 |
SACHIN Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
SACHIN @ ANNA DANIEL GABREL Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
SACHIN ATMARAM VARTAK Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
SACHIN LAXMAN DANDEKAR Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
SACHIN LAXMAN DANDEKAR Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
SACHIN MAHADEO CHODANKAR Vs. STATE OF GOA
|
April 1, 2022 |
SACHIN NIVRUTTI POTE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
SACHIN PARSHURAM MANE Vs. COMMISSIONER OF POLICE, PUNE CITY
|
June 15, 2022 |
SACHIN S/O BAJRANG DHONDGE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
SACHIN S/O RAMDAS MITTAL Vs. RASHMI W/O MILIND BUJONE
|
April 25, 2022 |
SACHIN S/O SURYAKANT LANDAGE Vs. PRESIDENT, SHAHU MAHARAJ SHIKSHAN SANSTHA
|
April 20, 2022 |
SACHIN SHARADCHANDRA DEOLE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD AMRAVATI
|
March 25, 2022 |
SACHIN SUBHASH BHOSALE Vs. UNION OF INDIA,
|
September 28, 2022 |
SACHIN SURESH PATOLE Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
SACHIN VASANTRAO YEREWAR Vs. UNION OF INDIA
|
August 10, 2022 |
SACHITANAND Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
SADANAND BELVALKAR Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
SADANAND RAGHUNATH GHARAT Vs. UNION OF INDIA
|
December 6, 2022 |
SADANAND VINAYAK SATHE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
SADASHIV MANGALYA PAGADE Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT
|
March 24, 2022 |
SADIQ SHAFI QURESHI Vs. UNION BANK OF INDIA
|
March 25, 2022 |
SAFEX CHEMICALS INDIA LTD Vs. CONTROLLER OF PATENTS & DESIGNS
|
October 13, 2022 |
SAGAR Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
SAGAR Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
SAGAR BHAGWAN DHEMBRE Vs. STATE OF MAHARASHTRA
|
February 4, 2022 |
SAGAR LOOKOUTS Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
July 14, 2022 |
SAGAR S/O KAMAJI KHALLAL Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
SAGAR S/O VIKRAM BELSARE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
SAGAR SANJAY PATIL Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
SAGAR SHOPPING CENTER PREMISES Vs. BRIHANMUMBAI MAHANAGAR PALIKA
|
January 19, 2022 |
SAGUN PHADTE Vs. OFFICE OF ZILLA PANCHAYAT, SOUTH GOA DISTRICT
|
March 21, 2022 |
SAHASTRAA EXPORTS PVT. LTD Vs. AP MOLLER - MAERSK A/S
|
May 27, 2022 |
SAHEBLAL SOHRAB SHAIKH Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
SAI AUTO AGENCIES Vs. HEMANT AMBADAS BAJAD
|
August 19, 2022 |
SAI BUILDER AND DEVELOPER Vs. JOINT CHARITY COMMISSIONER
|
July 7, 2022 |
SAI PUSHP ENTERPRISES Vs. THANE MUNICIPAL CORPORATION
|
May 5, 2022 |
SAIBAI POPAT VAYKAR Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
SAIHER SUPPLY CHAIN CONSULTING P. LTD Vs. UNION OF INDIA
|
January 10, 2022 |
SAIJU VARGHIS Vs. STATE
|
February 2, 2022 |
SAIKARAN BUILDTECH LLP Vs. MUNICIPAL EMPLOYEES DEEP DARSHAN CO-OP. HSG. SOC. LTD
|
April 29, 2022 |
SAIKIRAN RAMRAO TOTAWAR Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SAIKRUPA SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
SAINATH Vs. SHANKAR
|
October 14, 2022 |
SAINATH DEVRAO Vs. STATE OF MAHARASHTRA
|
November 18, 2022 |
SAINATH VISHWANATH ROKADE Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
SAINIK MINING AND ALLIED SERVICES LIMITED Vs. WESTERN COALFIELDS LIMITED.
|
March 16, 2022 |
SAIRAJ Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
SAIYAD MASROOR GHORI Vs. PURUSHOTTAM TAHLIRAM ROHIRA
|
December 2, 2022 |
SAKET KAMLESHKUMAR AGARWAL Vs. ADDITIONAL DIRECTOR, SERIOUS FRAUD INVESTIGATION OFFICE
|
July 4, 2022 |
SAKET VIKAS PANASE Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
SAKHARAM PARVATI GAIKWAD Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
SAKHARAM TUKARAM DHORMARE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
SAKHARBAI Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
SALCETE FOOTBALL CLUB Vs. UNION OF INDIA
|
September 8, 2022 |
SALIM KHAN Vs. MURAD AHEMAD SHAIKH
|
September 22, 2022 |
SALMA BI W/O SYED NOOR ATTAR Vs. COLLECTOR, BULDANA
|
February 8, 2022 |
SALU BABA VELIP Vs. SAPNESH RATNAKAR BANDEKAR
|
November 18, 2022 |
SAMADHAN Vs. GAJANAN MAHARAJ URBAN CO. OP.
|
April 26, 2022 |
SAMADHAN S/O KISANRAO INGLE Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
SAMBHAJI BABU PRADHAN Vs. UNION OF INDIA
|
February 3, 2022 |
SAMDANI Vs. JATINDER SINGH
|
August 11, 2022 |
SAMEEDHA SUHAS DESHPANDE Vs. CHAIRMAN, SHRI DINESH KUMAR KHARA
|
August 23, 2022 |
SAMEER BHIKU NAIK Vs. STATE OF GOA
|
November 30, 2022 |
SAMEER DATTATRAYA DESHPANDE Vs. KISHOR SHAMRAO JADHAV
|
June 20, 2022 |
SAMEER KHAN Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
SAMEER S/O CHANDBHAI PATHAN Vs. STATE OF MAHARASHTRA
|
February 16, 2022 |
SAMEER SHAH Vs. UNION OF INDIA
|
June 9, 2022 |
SAMEER SUDHIR JOSHI Vs. STATE OF MAHARASHTRA
|
March 2, 2022 |
SAMINA ARIF KHAN ALIAS DHANLAXMI CHANDRAKANT DEVRUKHKAR Vs. TOWN PLANNING/LAND ACQUISITION OFFICER
|
February 18, 2022 |
SAMINA D/O BADIAJJAMA PATEL @ SAMINA W/O SAEED SHAIKH Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
SAMIR GULAM SHAIKH Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
SAMMER SATYAWAN THALE Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
SAMRUDDHI SAMBHAJI PADWAL Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
SAMSHERKHA Vs. SHAKILABI HAFAJATALI MUSALMAN
|
June 13, 2022 |
SAMSUL ALAM Vs. MOHAN RAJARAM KAWLEKAR
|
September 22, 2022 |
SANDEEO GAUTAM KAMBLE Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
SANDEEP @ JOUNTY MAHADEO JADHAV Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
SANDEEP DWELLERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
SANDEEP HARISCHANDRAS MAINKAR Vs. STATE
|
November 29, 2022 |
SANDEEP S/O. VIJAYRAO INGLE Vs. ANIRUDDHA CHAITRAM RAMTEKE
|
April 13, 2022 |
SANDEEP V. RAUT Vs. STATE OF GOA
|
February 10, 2022 |
SANDEEP VAZARKAR Vs. STATE OF GOA
|
June 28, 2022 |
SANDHYA DIGAMBAR JOSHI Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
SANDHYA KANEKAR Vs. STATE OF GOA
|
July 8, 2022 |
SANDHYA MANOHAR WAGHCHOURE Vs. STATE OF MAHARASHTRA
|
February 4, 2022 |
SANDIP @ SANDY PREMNATH BAMNE Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
SANDIP DATTATRAYA WAKALE Vs. SAU. KANTABAI EKNATH WAGH
|
March 2, 2022 |
SANDIP GORAKH NAIK Vs. UNION OF INDIA
|
August 22, 2022 |
SANDIP NAMDEO KAKDE Vs. STATE OF MAHARASHTRA
|
July 29, 2022 |
SANDIP PRAKASH RATHOD Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
SANDIP S/O JAYSING RAJPUT Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
SANDIP VASANT BHOLE Vs. DIVISIONAL TRAFFIC SUPERINTENDENT (APARADH)
|
November 29, 2022 |
SANDIP WASUDEO BHAIRWAR Vs. STATE OF MAHARASHTRA
|
November 28, 2022 |
SANDIPAN SARJERAO PAWAR Vs. STATE OF MAHARASHTRA
|
June 4, 2022 |
SANGEETA SANJEEV SHETH Vs. MITANSH SANJEEV SHETH
|
January 25, 2022 |
SANGHMITRA R. SANDANSING Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 4, 2022 |
SANGHVI ERECTORS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
SANGHVI PREMISES PVT. LTD. Vs. RAJESH MAHADEV MANE
|
February 26, 2022 |
SANGITA SANJAY MORE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
SANGITA SURESH BHAKTE Vs. ARVIND DAMODHAR FISKE
|
March 22, 2022 |
SANGITADEVI RAMESHKUMAR KESARWANI Vs. SHAIKH NAZIR
|
September 21, 2022 |
SANJAY Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
SANJAY Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
SANJAY NHOBAT SINGH Vs. UNION OF INDIA
|
May 6, 2022 |
SANJAY @ SANJEEV HANMANT NIKAM Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
SANJAY D. DHUMASKAR Vs. STATE OF GOA
|
March 17, 2022 |
SANJAY GOPALRAO WANGIKAR Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
SANJAY ISHWARLAL VARUDE Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
SANJAY JAIN Vs. STATE OF GOA
|
January 14, 2022 |
SANJAY JANARDAN DUKRE Vs. STATE OF MAHARASHTRA
|
June 23, 2022 |
SANJAY KUMAR Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
SANJAY KUMAR SURANA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
May 6, 2022 |
SANJAY MADHUKAR WAGHADE Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
SANJAY MISHRIMAL PUNAMIYA Vs. SHEIKHAH FADIAH SAAD
|
March 23, 2022 |
SANJAY MISHRIMAL PUNAMIYA Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
SANJAY NANDKISHORE JAISWAL Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
SANJAY PADMAKAR DARANDALE Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
SANJAY PARSHURAM JADHAV Vs. STATE OF MAHARASHTRA
|
February 2, 2022 |
SANJAY RAMCHANDRA SHENDKAR Vs. NARAYAN ANTU ZENDGE
|
March 17, 2022 |
SANJAY S/O AVINASHCHANDER KAPOOR Vs. GANDHI ELECTRICALS
|
July 27, 2022 |
SANJAY S/O KISANRAO KENEKAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
SANJAY S/O MAHADEO INGLE Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
SANJAY S/O. ANILKUMAR Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
SANJAY S/O. DATTA SHINDE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
SANJAY SADASHIVRAO MANDLIK Vs. ELECTION COMMISSION OF INDIA
|
February 26, 2022 |
SANJAY SAHEBRAO Vs. STATE OF MAHARASHTRA
|
June 30, 2022 |
SANJAY SAHEBRAO PARKHE Vs. STATE OF MAHARASHTRA
|
August 18, 2022 |
SANJAY SAMPATRAO KALBANDE Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
SANJAY SUGANCHAND KASLIWAL Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
SANJAY VASANT KURTIKAR Vs. OSCAR JOSE FERRAO
|
March 1, 2022 |
SANJAY VIJAYKUMAR DARAKH Vs. MOHAMMED SHUKUR S/O SK. CHAND
|
April 5, 2022 |
SANJAYKUMAR SHIVMANGAL BHARATI Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
SANJEEV BUILDERS PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 7, 2022 |
SANJEEVKUMAR Vs. UNION OF INDIA
|
April 22, 2022 |
SANJIDA LALLA Vs. STATE OF MAHARASHTRA
|
February 28, 2022 |
SANJIVANI NAVNATH SANT Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
SANKALP RESORTS LIMITED Vs. STATE OF MAHARASHTRA
|
March 15, 2022 |
SANKET JANARDAN BHASE Vs. ASSISTANT CHARITY COMMISSIONER
|
July 22, 2022 |
SANTACRUZ GYMKHANA Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
SANTAN FERNANDES Vs. AMJAD MUJAVAAR
|
November 25, 2022 |
SANTANA NAZARETH Vs. STATE OF GOA
|
March 30, 2022 |
SANTANA PINTO Vs. MARIO DIAS
|
November 10, 2022 |
SANTANA RODRIGUES Vs. FRANCISCO XAVIER FERNANDES
|
August 3, 2022 |
SANTOSH Vs. DINKAR
|
October 7, 2022 |
SANTOSH Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
SANTOSH Vs. AMRUTA SANTOSH BHALERAO
|
January 19, 2022 |
SANTOSH Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
SANTOSH Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
SANTOSH BALU MALI Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
SANTOSH DATTU PAWAR Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
SANTOSH DNYANOBA GAWADE Vs. PRAKASH NENSUKH NAVLAKHA
|
April 7, 2022 |
SANTOSH DYANDEO SOLANKE Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
SANTOSH J. BORKAR SON OF JAGANNATH BORKAR Vs. MALLINATH
|
January 20, 2022 |
SANTOSH KUMAR Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
SANTOSH KUMAR KADDAPA MORE Vs. GOKUL URBAN CO-OP. SOCIETY
|
January 27, 2022 |
SANTOSH LALCHAND SHIVNEKAR Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
SANTOSH LAMANI Vs. STATE OF GOA
|
March 23, 2022 |
SANTOSH LASHYA RAVTALE Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
SANTOSH MUKUND GHOTEKAR Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
SANTOSH PRAKASH GURAV Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
SANTOSH S/O MUKKA WAGHADE (DEAD) Vs. MANOJKUMAR BABANLALJI JAISWAL
|
July 4, 2022 |
SANTOSH SAHADEV KHAJNEKAR Vs. STATE
|
November 11, 2022 |
SANTOSH SHRIRAM GAWHANKAR Vs. STATE OF MAHARASHTRA
|
November 25, 2022 |
SANTOSH UTTAM GAIKWAD Vs. DISTRICT. BEED
|
January 3, 2022 |
SANTU SUKHDEO JAIBHAVE Vs. NASHIK MUNICIPAL CORPORATION
|
November 18, 2022 |
SARAMODH @ SURAJ SHARMA Vs. POLICE INSPECTOR, OFFICER
|
June 23, 2022 |
SARANG AVINASH KAMTEKAR Vs. ALPHA ORGANIC
|
April 7, 2022 |
SARANG DIWAKAR AMLE Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
SARASWATI VIDYA MANDIR GANOJA (DEVI) Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
SARDAR GURPREETSINGH Vs. SANGEETA BHAGCHAND BHAVLE
|
January 3, 2022 |
SARITA SATISH MALIK Vs. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD.
|
May 6, 2022 |
SARJERAO LAXMANRAO KALE Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
SARJERAO VISHWAMBHAR JADHAV Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
SARLA RATNAKAR DHUMAL Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
SAROJ ANIL GOYAL Vs. STATE BANK OF INDIA
|
January 21, 2022 |
SAROJA W/O SHIRISH BEHARE Vs. LAXMAN SONBAJI BEHARE
|
January 27, 2022 |
SARVESH GANGARAM NAIK Vs. STATE OF GOA
|
July 6, 2022 |
SAT INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 29, 2022 |
SATARA DISTRICT BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
SATISH Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
SATISH Vs. UNION OF INDIA
|
January 3, 2022 |
SATISH APPA ITHAPE Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
SATISH CHIMANLAL SHAH Vs. BHASKAR BAPULAL SHAH
|
June 20, 2022 |
SATISH KUMAR KAJAL Vs. STATE OF GOA
|
March 8, 2022 |
SATISH MAHADEO KALE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
SATISH PANDURANG RAJPURE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
SATISH S/O MURARI LAL SHARMA Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
SATISH S/O. BABURAO YADAV Vs. MANISHA SATISH YADAV
|
September 6, 2022 |
SATISH SOMA BHOLE Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
SATISHKUMAR SURENDRA SHETTY Vs. DISTRICT COLLECTOR, THANE, DISTRICT THANE
|
September 22, 2022 |
SATLING GANGADHAR BAGAL Vs. ABARAO DNYANOBA SANAP
|
February 24, 2022 |
SATVINDER JEET SINGH SODHI Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
SATYANARAYAN BANKATLAL MALU Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
|
February 14, 2022 |
SATYANARAYANA RANI Vs. NATIONAL INVESTIGATION AGENCY
|
July 15, 2022 |
SAU. KAMALBAI VISHWANATHRAO BHOPLE Vs. ULKA DIGAMBAR MADHEKAR
|
May 5, 2022 |
SAU. MASUDI JATANSINGH Vs. SHRI JATANSINGH PRATAP
|
June 7, 2022 |
SAU. RANJANA Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
SAU. SANGITA SURESH BHAKTE Vs. ARVIND DAMODHAR FISKE
|
March 22, 2022 |
SAU. VIMALA MADAN MALARA Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
SAU.CHHAYA Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
SAUNSTHAN VETAL NACHINOLKAR NACHINOLWADA Vs. MAMLATDAR AND ADMINISTRATOR OF DEVALAYAS OF BICHOLIM TALUKA
|
March 12, 2022 |
SAURABH Vs. STATE OF MAHARASHTRA
|
January 6, 2022 |
SAURABH R. SHAH Vs. URBAN DEVELOPMENT AND TOWN PLANNING DEPARTMENT
|
March 9, 2022 |
SAURABH SURYAKANT KADAM Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
SAVINA R. CRASTO Vs. UNION OF INDIA
|
March 7, 2022 |
SAVINA R. CRASTO Vs. UNION OF INDIA
|
April 5, 2022 |
SAVITA SURESH PANDIT Vs. SURESH JALBAJAJI PANDIT
|
March 10, 2022 |
SAVITRI PUSHPASHIL PATEL Vs. SHRI GANESH SHIKSHAN SANSTHA
|
March 15, 2022 |
SAYAJI DASHRATH KAWADE Vs. STATE OF MAHARASHTRA
|
August 30, 2022 |
SAYED ARSHAD ZAIDI Vs. MUNICIPAL COMMISSIONER
|
February 3, 2022 |
SAYED MOHAMMED OMAIR SAYED IBRAHIM Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
SAYYAD ALFIYA FATIMA IKHLAS Vs. UNION OF INDIA
|
March 1, 2022 |
SAYYAD IMAM SAYYAD DAGDU Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
SAYYAD NAIMALI KACHRUDDIN Vs. BORDER ROADS ORGANISATION
|
January 31, 2022 |
SAYYED LAL Vs. STATE OF MAHARASHTRA
|
December 16, 2022 |
SAYYED NADAF Vs. STATE
|
October 21, 2022 |
SCHEDULE TRIBE ASSOCIATION Vs. STATE OF GOA
|
March 16, 2022 |
SEA QUEEN BEACH RESORT PVT. LTD. Vs. AGNELO FERNANDES
|
January 17, 2022 |
SEA SAGAR CONSTRUCTION CO Vs. V.A. NAIR
|
May 6, 2022 |
SECRETARY TO THE GOVT. Vs. ADDITIONAL COMMISSIONER
|
August 12, 2022 |
SECRETARY, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARUNABAI
|
August 25, 2022 |
SECRETARY, PARAMHANSA S.P.M. Vs. NAGAPPA RAMCHANDRA TEERTH
|
March 16, 2022 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAJKUMAR NAGPAL
|
March 21, 2022 |
SEEMA Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
SEEMA JAGDISH PATIL Vs. NATIONAL HI-SPEED RAIL
|
June 9, 2022 |
SEJAL H. SATARDEKAR Vs. STATE OF GOA
|
March 15, 2022 |
SELMEN FERNANDES Vs. VERNILHA ROSA PIEDADE SILVA
|
June 23, 2022 |
SESA GOA WORKERS UNION Vs. MINISTRY OF LABOUR AND EMPLOYMENT
|
November 4, 2022 |
SHABBIR KANKARU INAMDAR Vs. MIRZA SALIMBEG JABBARBEG
|
November 16, 2022 |
SHAH NAWAZ HUSSEIN Vs. ASST. REGISTRAR
|
July 5, 2022 |
SHAHABUDDIN USMAN KHAN Vs. ANTONIO ROQUE PAULO ALVITO BAPTISTA
|
July 14, 2022 |
SHAHED KAMAL Vs. PAGARANI UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED
|
March 17, 2022 |
SHAHNAWAZ BUKHARI Vs. HAJ COMMITTEE OF INDIA
|
July 12, 2022 |
SHAHROZ AHMAD ABDUL SATTAR Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
SHAHVEER PADAM KAPADIA Vs. OMKAR REALTORS AND DEVELOPERS PVT. LTD.
|
November 4, 2022 |
SHAIKH AAQUIB FARAZ Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
SHAIKH ABDUL RASHEED ABDUL RAZAQUE KASAI Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
SHAIKH ANEES Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
SHAIKH ANSARI ZAMEER Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
SHAIKH AZIMODDIN ZAINODDIN Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
SHAIKH IMRAN Vs. FARJANA
|
March 16, 2022 |
SHAIKH JADANBEE SHAIKH RAIS Vs. DISTRICT COLLECTOR
|
December 13, 2022 |
SHAIKH MASOOD SHAIKH AZIZ Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
SHAIKH MAZHAR Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
SHAIKH MOHAMMED TAUSEEF Vs. GOGI CONSTRUCTIONS
|
July 11, 2022 |
SHAIKH MOHAMMED TAUSEEF Vs. GOGO CONSTRUCTIONS
|
October 6, 2022 |
SHAIKH NASEEM SHAIKH SALIM Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
SHAIKH NASER Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
SHAIKH PASHA Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
SHAIKH RAHIMUNNISA BEGUM Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
SHAIKH RUHEENA W/O IMRAN SHAIKH Vs. SHAIKH RUHEENA W/O IMRAN SHAIKH
|
January 28, 2022 |
SHAIKH TASLIM SHAIKH HAKIM Vs. STATE OF MAHARASHTRA
|
March 29, 2022 |
SHAIKH TAUSIF AHMED KHAMAR PASHA Vs. AMBAR SHIKSHAN PRASARAK
|
August 5, 2022 |
SHAIKH USMAN SHAIKH MAHEBOOB Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
SHAIKH WAHED YAKUB Vs. COLLECTOR, AURANGABAD
|
January 25, 2022 |
SHAIKH WASIM SHAIKH SALIM Vs. HAJI LOOKMAN SOCIAL & EDUCATION
|
February 24, 2022 |
SHAILENDRA S. VELINGKAR Vs. STATE OF GOA
|
July 26, 2022 |
SHAILENDRASINGH SHIVMURTISINGH THAKUR Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
SHAILENDRASINGH SOHANSINGH SRAW Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
SHAILESH ASHOK MANE Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
SHAILESH BHAGOOBHAI BHOOLABHAI EXECUTOR OF TIKAMDAS KUKREJA Vs. DEEPAK RAHEJA
|
December 15, 2022 |
SHAILESHKUMAR Vs. STATE OF MAHARASHTRA
|
March 15, 2022 |
SHAKIR KHAN KHALIL KHAN PATHAN Vs. MAHARASHTRA STATE TEXTILE CORPORATION LTD.
|
January 19, 2022 |
SHAKTI FOUNDATION ALANDI DEVACHI Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
SHAKUNTALABAI GOPICHAND DHAKTODE Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
SHALAKA INFRA TECH INDIA PVT. LTD. Vs. UNION OF INDIA
|
February 21, 2022 |
SHAM TIMANNA GAIKWAD Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
SHAMA W/O ELIAS SHAIKH Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
SHAMRAO Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
SHAMRAO BABURAO SEWATKAR Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
SHAMRAO NARHARI PAVALE Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
SHAMRAO PIRAJI KADAM Vs. PRAKASH SHIVAJI CHAVAN
|
May 30, 2022 |
SHAMRAO RAMBHAU KONDE Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
SHAMSUNDER R. PALYEKAR Vs. JAGANNATH PANDURANG CHARI
|
February 1, 2022 |
SHANKAR Vs. DISTRICT COLLECTOR, JALNA
|
August 30, 2022 |
SHANKAR Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
SHANKAR Vs. STATE OF MAHARASHTRA
|
July 19, 2022 |
SHANKAR BHAURAO ZADE Vs. VINOD SHRIHARI ZADE
|
July 4, 2022 |
SHANKAR BHIMRAO KADAM Vs. TATA MOTORS LIMITED
|
February 26, 2022 |
SHANKAR M. GOWEKAR Vs. DIVISIONAL TRANSPORT OFFICERS
|
May 13, 2022 |
SHANKAR PANDURANG WAGHERE Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
SHANKAR SHRIRANG GULIK Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
SHANKESHWAR Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
SHANTABAI BHAGWAN GOMATE Vs. STATE OF MAHARASHTRA
|
September 19, 2022 |
SHANTARAM DATTATRAY KEKAN Vs. BHAUSAHEB KARBHARI KEKAN
|
December 5, 2022 |
SHANTILAL M. SHAH Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
SHANUR HAJISAB SHAIKH Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
SHARAD Vs. STATE OF MAHARASHTRA
|
August 12, 2022 |
SHARAD CHINDHA MAHALE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
June 10, 2022 |
SHARAD DARADE, SUPERINTENDENT OF POLICE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
SHARAD KUMAR SHYAMLAL VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 23, 2022 |
SHARAD KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 22, 2022 |
SHARAD S/O DATTATRAYA KHOTE Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
SHARAD SHIVAJI JAMDAR Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
SHARAD SITARAMJI SHENDE Vs. NILESH SUBHASHANDJI KATARIYA
|
August 3, 2022 |
SHARAYU D/O ASHOK GOKHALE Vs. NAGPUR MUNICIPAL CORPORATION
|
August 5, 2022 |
SHARDA Vs. NAGPUR MUNICIPAL CORPORATION,
|
August 30, 2022 |
SHARDA ARUN MORGHARE Vs. SECRETARY MINISTRY OF PETROLEUM
|
December 21, 2022 |
SHARDUL SHAMPRASAD DEV Vs. MANJIRI SHARDUL DEV
|
October 17, 2022 |
SHARIFABI W/O ASEFUDDIN Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
SHARMILA SANKAR Vs. UNION OF INDIA
|
January 10, 2022 |
SHASHIKANT Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
SHASHIKANT Vs. NARAYAN
|
July 12, 2022 |
SHASHIKANT @ PAPPU SHIVANAND ZURALE Vs. STATE OF MAHARASHTRA
|
June 17, 2022 |
SHASHIKANT DHONDIRAM Vs. ASHA VASANT JADHAV
|
December 12, 2022 |
SHASHIKUMAR Vs. VIJAYKUMAR
|
March 23, 2022 |
SHAUKATALI ABDULSALEM SHAIKH Vs. STATE OF MAHARASHTRA
|
October 10, 2022 |
SHAYANI U. NAIK Vs. STATE OF GOA
|
July 12, 2022 |
SHEELA DINKAR PAWAR Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
SHEETAL ANIL BERLEKAR Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
SHEETAL DEVANG SHAH Vs. PRESIDING OFFICER OF THE MAINTENANCE AND ) WELFARE OF PARENTS AND SENIOR CITIZENS
|
May 6, 2022 |
SHEIKH ABRAR SHEIKH GAFFAR Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
SHEIKH ADIL SHEIKH CHAND Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
SHEIKH MOHIDIN Vs. PIEDADE MARGARIDA RODRIGUES, ALIAS MARGARITA FERNANDES
|
April 8, 2022 |
SHEIKHAH FADIAH SAAD AL-ABDULLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
|
November 18, 2022 |
SHEKAR S. SHETH Vs. EXECUTIVE ENGINEER, WORKS DIVISION
|
June 16, 2022 |
SHEKH KASAM Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
SHELL INDIA MARKETS PRIVATE LIMITED Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER
|
February 14, 2022 |
SHEMAROO ENTERTAINMENT LIMITED Vs. NEWS NATION NETWORK PRIVATE LIMITED
|
April 27, 2022 |
SHESHMANI MAGDUM PAL Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
SHESHRAO Vs. STATE OF MAHARASHTRA
|
January 31, 2022 |
SHESHRAO S/O SHANKARRAO KHADE Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
SHETH DAYAL BHIMJI Vs. STATE OF MAHARASHTRA
|
September 14, 2022 |
SHIRDI NAGAR PANCHAYAT Vs. STATE OF MAHARASHTRA
|
July 15, 2022 |
SHIRISH Q. KAMAT Vs. UNION OF INDIA
|
February 8, 2022 |
SHISODE YOGESHWAR DNYANDEO Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
SHIV KUMAR MADESHWARAN DEVENDRA Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
SHIVAJI Vs. SIDRAM
|
March 23, 2022 |
SHIVAJI Vs. STATE OF MAHARASHTRA
|
June 20, 2022 |
SHIVAJI BAPURAO RAUT Vs. RETURNING OFFICER, VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA MARYA
|
October 11, 2022 |
SHIVAJI FAKIRA BHAMBARE Vs. DASHRATH BABURAO NAIK
|
January 31, 2022 |
SHIVAJI PRALHAD AATOLE Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
SHIVAJI RAMCHANDRA TIRLOTKAR Vs. STATE OF MAHARASHTRA
|
July 15, 2022 |
SHIVAJI S/O PUNDLIKRAO DARADE Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
SHIVAJI SHANKARA ZAGADE Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
SHIVAJI TULSIRAM PACHPUTE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
SHIVAJI UNIVERSITY TEACHERS ASSO. Vs. CHIEF ELECTION OFFICER
|
December 12, 2022 |
SHIVAM Vs. STATE OF MAHARASHTRA
|
March 14, 2022 |
SHIVAM JAGDISHKUMAR CHOUDHARY Vs. DISTRICT CASTE SCRUTINY COMMITTEE
|
March 30, 2022 |
SHIVANAND PEDNEKAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
May 31, 2022 |
SHIVEK RAMESH DHAR Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
SHIVKUMAR DAS GURU SURESH RAMDAS Vs. SURABHAN NAKIRAM AGRAWAL
|
January 13, 2022 |
SHIVRAJ IRAPPA CHINCHOL Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
SHOBHA RAIKAR Vs. ANIL SHINDE
|
April 22, 2022 |
SHOBHA SONBA RAUT Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
SHOBHA VENKATESH SHET Vs. SUDHIR N. SINDHE
|
December 2, 2022 |
SHOBHA W/O SURAJ PALIWAL Vs. MAHATMA GANDHI ANTARRASHTRIYA
|
January 20, 2022 |
SHOBHABAI Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SHOLADOYE SAMUEL JOY Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
SHRADHA BINANI Vs. MINISTRY OF CORPORATE AFFAIRS
|
November 14, 2022 |
SHREE DATTA DEVASTHAN TRUST Vs. DINESH PATWARDHAN
|
July 7, 2022 |
SHREE HARI CHEMICALS EXPORT LTD. Vs. GROCERY MARKETS AND SHOPS BOARD FOR GREATER MUMBAI
|
September 29, 2022 |
SHREE MULUND STALL HOLDERS AND OWNERS WELFARE ASSOCIATION (REGISTERED) Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 9, 2022 |
SHREE RAJESH PATHAK Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
SHREE VINAYAK BUILDERS & DEVELOPERS Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
SHREE VINAYAK BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
SHREYAS SUNIL BABEL Vs. CHAIRMAN
|
October 17, 2022 |
SHRI GOVINDGURU VITHAL SAHAKARI Vs. MAHESH RAMNATH NAIK
|
July 11, 2022 |
SHRI MIGUEL FRANCISCO GONSALVES Vs. STATE OF GOA
|
December 1, 2022 |
SHRI MOHAMMAD HUSSAIN ISHAQUE KHAN Vs. SHRI ABDUL GAFOOR AHMAD PATHAN
|
February 24, 2022 |
SHRI SAIKRUPA SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
SHRI SALIM S/O. MIYAN KHAN Vs. MAJLIS MADARSA-E-ISLAMIA SOCIETY
|
June 27, 2022 |
SHRI SHARAD SITARAMJI SHENDE Vs. SHRI NILESH SUBHASHANDJI KATARIYA
|
August 3, 2022 |
SHRI SIDHARTH V. KERKAR Vs. SHRI SANDESH N. DESAI
|
August 17, 2022 |
SHRI SITARAM S/O RANGNATH ROUNDAL Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
SHRI SUDARSHAN Vs. SHRI ABHIJIT MORTULO PEELNEKAR
|
July 23, 2022 |
SHRI VIKAS SHANTARAM SHINDE Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
SHRI VISHWAMBHAR PRABHAKAR SONONE Vs. SHRI MANOJ SHYAMSUNDAR LOHIYA
|
October 10, 2022 |
SHRI. RAMCHANDRA DEV Vs. LD. JOINT CHARITY COMMISSIONER
|
July 14, 2022 |
SHRI. TANAJI JAGANNATH PALAVE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
SHRI.NARAYAN DAMODAR NIRGUDE Vs. SOU. KUMUDINI NARAYAN NIRGUDE
|
September 20, 2022 |
SHRICHAND Vs. AHAMED ISMAYIL
|
December 8, 2022 |
SHRIDEEP ASSOCIATES Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
SHRIKANT Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
SHRIKANT CHANDRASHEKHAR HIREMATH Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
SHRIKANT JOHN MANE Vs. SUPERINTENDENT
|
November 2, 2022 |
SHRIKANT PHULCHAND BHAKKAD (HUF) Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 22, 2022 |
SHRIKANT S/O ANKUSHRAO BRAMHANE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
SHRIKANT S/O VIKRAM INGOLE Vs. STATE OF MAHARASHTRA
|
September 19, 2022 |
SHRIKANT VASUDEV NAIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 26, 2022 |
SHRIKRISHNA ARJUN BANGAR Vs. STATE OF MAHARASHTRA
|
January 11, 2022 |
SHRIKRUPA STONE CRUSHER Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
SHRIMANT Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
SHRIPAD GOVIND SINAI Vs. BHIVAM DULO VELIP
|
October 20, 2022 |
SHRIPAD SRIVALLABH DEVASTHAN TRUST Vs. STATE OF GOA
|
April 5, 2022 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ALBINO FERNANDES
|
April 1, 2022 |
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MANISHA
|
August 1, 2022 |
SHRIRAM R. DESHPRABHU Vs. STATE OF GOA
|
June 21, 2022 |
SHRIRAM TRANSPORT FINANCE CO. LTD Vs. BHARTI MAGOO
|
April 26, 2022 |
SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
SHRUTIKA Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
SHUBHAM Vs. STATE OF MAHARASHTRA
|
December 7, 2022 |
SHUBHAM Vs. UNION OF INDIA
|
June 23, 2022 |
SHUBHAM GOVIND PACHARNE Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
SHUBHAM RAVINDRA KALBENDE Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
SHUBHAM SHASHIKANT SALUNKHE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SHUBHAM VIJAY PATIL Vs. NAVODAYA VIDYALAYA SAMITI
|
October 13, 2022 |
SHUBHANGI PHALGAONKAR Vs. PARIMAL RAI
|
June 29, 2022 |
SHWETA INFRASTRUCTURE AND HOUSING (I) PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
SHYAM B. GHIA Vs. FUTURA POLYESTERS LTD.
|
September 12, 2022 |
SHYAM DNYANESHWAR PALKAR Vs. STATE OF GOA
|
June 23, 2022 |
SHYAM K. KARMALKAR Vs. JAYWANT CHOUGALE
|
December 2, 2022 |
SHYAM M. AGARWAL Vs. STATE OF MAHARASHTRA
|
May 9, 2022 |
SHYAMKUMAR LALARAMJI JAISWAL Vs. DATTATRAYA S/O. KRISHNARAO PITALE
|
July 20, 2022 |
SHYJEESH K. THOMAS Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
SIBASIS Vs. MAHARASHTRA METRO RAIL CORPORATION LIMITED
|
September 7, 2022 |
SICILY VARGHESE KADAMTHOTTU Vs. RAMANLAL JAYSHANKAR TRIVEDI (DECEASED) BY LEGAL HEIR
|
May 4, 2022 |
SICILY VARGHESE KADAMTHOTTU Vs. SHRI RAMANLAL JAYSHANKAR TRIVEDI
|
May 2, 2022 |
SIDDESH RAMESH VEER Vs. UNION OF INDIA
|
April 28, 2022 |
SIDDHARTH Vs. AJAY
|
March 30, 2022 |
SIDDHARTH @ BOLLYWOOD S/O. BAPURAO MESHRAM Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
SIDDHARTH NARENDRA BANTHIA Vs. STATE OF MAHARASHTRA
|
July 26, 2022 |
SIDDHARTH PANDURANGJI WANKHEDE Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
SIDDHARTH PITHANI Vs. UNION OF INDIA
|
July 4, 2022 |
SIDDHAVINAYAK Vs. JANARDHAN
|
October 6, 2022 |
SIDDHODHAN ALIAS SHUDHODAN Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
SIDDHU BABU VARAK Vs. NAVNATH K. BOMBALE
|
August 11, 2022 |
SIDDIQUE @ SULEMAN KHAN Vs. STATE OF GOA
|
June 3, 2022 |
SIDDIQUE @ SULEMAN KHAN Vs. STATE OF GOA
|
July 13, 2022 |
SIDHANT ANANDRAO SONKAMBLE Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
SIDRAM BACCHARAM KAMBLE Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
SIEMENS LTD. Vs. SHENDRA SIEMENS KAMGAR/KARMACHARI SANGHATANA
|
November 14, 2022 |
SIMINTINIBAI Vs. MAHADEO MANIKRAO AGJAL
|
February 21, 2022 |
SINDHUBAI Vs. STATE OF MAHARASHTRA
|
September 30, 2022 |
SITABAI Vs. TAHSILDAR
|
January 27, 2022 |
SITARAM DADA SARODE Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
SK. AKBAR SK. BISMILLAH Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
SKIPPER FOODS PVT. LTD. Vs. HINDUSTAN UNILEVER LTD.
|
July 12, 2022 |
SKODA AUTO VOLKSWAGEN INDIA Vs. COMMERCIAL AUTO PRODUCTS PVT. LTD.
|
December 2, 2022 |
SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED Vs. COMMERCIAL AUTO PRODUCTS PRIVATE LIMITED
|
December 12, 2022 |
SMITA Vs. JITENDRA
|
June 15, 2022 |
SMITA MACCHINDRA DEOKAR Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
SMITA PANSARE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
SMT. BINDU SUNDEEP SHAH Vs. STATE OF MAHARASHTRA
|
May 17, 2022 |
SMT. BRIJ MADANLAL SHARMA Vs. SMT. PUSHPALATA SOHANLAL SHARMA
|
February 28, 2022 |
SMT. RENUKA @ RINKU @ RATAN KIRAN SHINDE Vs. UNION OF INDIA
|
January 18, 2022 |
SMT. SHAMAL MAHADEO TATE Vs. DISTRICT COLLECTOR
|
February 16, 2022 |
SMT. SUNITA Vs. UNION OF INDIA
|
October 10, 2022 |
SMT. SUREKHA Vs. STATE OF MAHARASHTRA
|
January 31, 2022 |
SMT. SWATI ANKUSH BORDE Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
SNEHA ANI JOHN ALIAS SNEHA ANI SAYED Vs. DR. SWAPNA DENIZ
|
February 17, 2022 |
SNEHALATA Vs. PREMCHAND ABHYAKUMAR MISHRIKOTKAR
|
February 26, 2022 |
SNEHAPRABHA CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
SNEHDIP S/O SHRIRAM SONI Vs. STATE OF MAHARASHTRA
|
July 19, 2022 |
SOCCORINA FERNANDES Vs. KRANTI GUDINHO
|
June 22, 2022 |
SODEXO INDIA SERVICES PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE
|
March 23, 2022 |
SOHRAB ABDUL KHALIQUE SHAIKH Vs. CONTROLLING OF RATIONING
|
June 6, 2022 |
SOMNATH BHIMRAO JALAK Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
SOMNATH DATTATRAYA KADAM Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
SOMNATH LAXMAN GIRI Vs. STATE OF MAHARASHTRA
|
January 24, 2022 |
SOMNATH LAXMAN GIRI Vs. STATE OF MAHARASHTRA
|
February 15, 2022 |
SOMPRAKASH DAGDUAPPA KALAYANI Vs. STATE OF MAHARASHTRA
|
May 31, 2022 |
SONAL DILIP SHINDE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SONAL PRATAPSINGH VAHANWALA Vs. DEPUTY DISTRICT COLLECTOR (ENCROACHMENT) DHARAVI DIVISION
|
March 8, 2022 |
SONALI MALLIKARJUN BEDGNUR Vs. SECRETARY, DNYANSAMPADA SHIKSHAN PRASARAK MANDAL
|
January 31, 2022 |
SONI KRISHENDRA KUMAR YADAV Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SONIA Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
SONIA FAZAL KHAN Vs. UNION OF INDIA
|
March 16, 2022 |
SOPAN Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
SOPAN DAMODAR PATIL Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SOPAN SUDAM PAGARE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
SOU. PRATIBHA CHANDRAKANT PAWAR Vs. VISHAL SAHYADRI SHIKSHAN SANSTHA
|
May 6, 2022 |
SOU. VAISHALI BHAGWAN Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
SOUTH EAST CONSTRUCTIONS COMPANY PVT. LTD Vs. STATE OF GOA
|
October 3, 2022 |
SOUTH GOA ADVOCATES Vs. CHIEF SECRETARY
|
July 18, 2022 |
SOUVENIR DEVELOPERS (I) PVT. LTD Vs. UNION OF INDIA
|
May 6, 2022 |
SOW SUNDRABA Vs. CHAYA
|
November 22, 2022 |
SOW. ARCHANA W/O SACHIN DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
SOW. LAXMIBAI VISHWANATH GAWARE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
December 12, 2022 |
SPECIAL LAND ACQUISITION OFFICER Vs. INDRAYANI HOLDING AND ESTATE
|
April 28, 2022 |
SPECIAL LAND ACQUISITION OFFICER, SELAULIM IRRIGATION PROJECT Vs. COMMUNIDADE OF MARGAO REPRESENTED BY ITS ATTORNEY MR. CELESTINO NORONHA
|
April 7, 2022 |
SPICE AND GRAINS OVERSEAS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
SREEDHAR YESHWANT MORAJKAR Vs. PUSHPA MANDREKAR
|
December 1, 2022 |
SRICHANDU SUPRAPANENI Vs. L & T FINANCE LIMITED
|
January 25, 2022 |
SRIDHAR BALKRISHNA SHENVI BHOBE (EXPIRED) Vs. EVARISTO PINTO
|
January 4, 2022 |
STANISLAUS J. T. DSOUZA Vs. FEDERICK CYRIL BRAGANZA
|
November 17, 2022 |
STATE Vs. AMBRARAI PIRAPPA VATEVATI
|
December 2, 2022 |
STATE BANK OF INDIA ,IFB BRANCH Vs. VITTHAL AGRO PRODUCTS PVT. LTD.
|
February 3, 2022 |
STATE OF GOA Vs. TARUNJIT TEJPAL
|
April 23, 2022 |
STATE OF GOA Vs. AMBRARAI VATEVATI
|
December 2, 2022 |
STATE OF GOA Vs. MICHAEL JOAQUIM F.D. SOUZA
|
August 18, 2022 |
STATE OF GOA Vs. ATCHUT GOPAL POY RAITURKAR
|
February 17, 2022 |
STATE OF GOA Vs. GITA R.P. NAVELCAR
|
April 22, 2022 |
STATE OF GOA Vs. MAHESH TANNA
|
January 24, 2022 |
STATE OF GOA Vs. VENKATESH MAHATURE
|
February 28, 2022 |
STATE OF GOA Vs. ROSARIO FERRAO
|
October 21, 2022 |
STATE OF GOA Vs. KENNETH IAN STEWAR SILVEIRA
|
February 1, 2022 |
STATE OF GOA Vs. SANDEEP VAZARKAR
|
June 30, 2022 |
STATE OF MAHARASHTRA Vs. AJAY RATANSINGH PARMAR
|
March 9, 2022 |
STATE OF MAHARASHTRA Vs. SHADAB TABARAK KHAN
|
March 16, 2022 |
STATE OF MAHARASHTRA Vs. DIPAK DATTATRAYA THOMBARE
|
June 6, 2022 |
STATE OF MAHARASHTRA Vs. ABDUL GHULAM AMBIYA KHOT
|
April 7, 2022 |
STATE OF MAHARASHTRA Vs. ARUN GABHAJI PAKADE
|
July 8, 2022 |
STATE OF MAHARASHTRA Vs. SINICA GRAECA SHIPPING LIMITED
|
July 6, 2022 |
STATE OF MAHARASHTRA Vs. OMPRAKASH @ MUNNA ALIYAR SINGH
|
February 10, 2022 |
STATE OF MAHARASHTRA Vs. DHANANJAY BHIVDAS PORE
|
January 27, 2022 |
STATE OF MAHARASHTRA Vs. KALPAK BHASKAR GADHAVE
|
January 31, 2022 |
STATE OF MAHARASHTRA Vs. RAMSINGASAN JAMUNAPRASAD MOURYA
|
January 31, 2022 |
STATE OF MAHARASHTRA Vs. GHANSHYAM @ GANESH BHANUDAS PHARANDE
|
February 1, 2022 |
STATE OF MAHARASHTRA Vs. SHRIRAM MAHADEV NIKAM
|
January 27, 2022 |
STATE OF MAHARASHTRA Vs. GULAB DATTU PATIL
|
February 4, 2022 |
STATE OF MAHARASHTRA Vs. MOHAMMAD AABED MOHAMMAD AJMIR SHAIKH
|
February 8, 2022 |
STATE OF MAHARASHTRA Vs. RAMRAKSHA CHHATRADHARI SINGH
|
February 9, 2022 |
STATE OF MAHARASHTRA Vs. MAHADEV RAMU TAKKEKAR
|
February 9, 2022 |
STATE OF MAHARASHTRA Vs. ANIL DASHRATH PATIL
|
February 9, 2022 |
STATE OF MAHARASHTRA Vs. SANTOSH RAGHUMATH POL
|
February 1, 2022 |
STATE OF MAHARASHTRA Vs. ASHOK BABAN MUKANE
|
February 23, 2022 |
STATE OF MAHARASHTRA Vs. RAJARAM SAKHARAM PAWAR
|
February 21, 2022 |
STATE OF MAHARASHTRA Vs. XYZ
|
January 10, 2022 |
STATE OF MAHARASHTRA Vs. BHIMDEO S/O RATTU RATHOD
|
March 9, 2022 |
STATE OF MAHARASHTRA Vs. BHARAT CONSTRUCTIONS
|
December 6, 2022 |
STATE OF MAHARASHTRA Vs. VANDANA RAMESH MUNGEKAR
|
October 13, 2022 |
STATE OF MAHARASHTRA Vs. RAJENDRA BHOJRAJ MHATRE
|
January 19, 2022 |
STATE OF MAHARASHTRA Vs. ASHOK RAMDAS PATIL
|
January 6, 2022 |
STATE OF MAHARASHTRA Vs. RAJENDRA RAMCHANDRA KULAL
|
January 12, 2022 |
STATE OF MAHARASHTRA Vs. ZILLA KRIDA SANKUL KARMACHARI SANGHATANA
|
April 20, 2022 |
STATE OF MAHARASHTRA Vs. DHANPAL DADU KAMBLE
|
January 18, 2022 |
STATE OF MAHARASHTRA Vs. FIROZ SHEIKH
|
July 19, 2022 |
STATE OF MAHARASHTRA Vs. YESHWANT MARUTI PATIL
|
July 13, 2022 |
STATE OF MAHARASHTRA Vs. ARYARUP TOURISM CLUB RESORTS PRIVATE LIMITED
|
August 25, 2022 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT JAGANNATH MAHAJAN
|
May 2, 2022 |
STATE OF MAHARASHTRA Vs. SURESH MADHUKAR KARDAK
|
January 5, 2022 |
STATE OF MAHARASHTRA Vs. PANKAJ GUPTA
|
December 23, 2022 |
STATE OF MAHARASHTRA Vs. SMT. MANISHA CHANDRAKANT GOSAVI
|
December 2, 2022 |
STATE OF MAHARASHTRA Vs. GUDDU KRISH YADAV
|
May 6, 2022 |
STATE OF MAHARASHTRA Vs. SANJAY GULABRAO LANDE
|
June 28, 2022 |
STATE OF MAHARASHTRA Vs. SANTOSH
|
July 27, 2022 |
STATE OF MAHARASHTRA Vs. RUPCHAND NARAYAN SHINDE
|
August 30, 2022 |
STATE OF MAHARASHTRA Vs. SANTOSH
|
October 13, 2022 |
STATE OF MAHARASHTRA Vs. DADU APPA NIMBALKAR
|
January 17, 2022 |
STATE OF MAHARASHTRA Vs. MUKTA NIVRUTI JADHAV
|
January 13, 2022 |
STATE OF MAHARASHTRA Vs. TANAJI DADA DESAI
|
January 11, 2022 |
STATE OF MAHARASHTRA Vs. SINGARASINGH SARVANSINGH
|
January 7, 2022 |
STATE OF MAHARASHTRA Vs. GOVIND @ GOTUMAMA BALKRISHNA
|
January 10, 2022 |
STATE OF MAHARASHTRA Vs. M/S. M.M. SALES CORPORATION
|
September 8, 2022 |
STATE OF MAHARASHTRA Vs. PUNDLIK DADAJI PIPARE
|
August 22, 2022 |
STATE OF MAHARASHTRA Vs. SUSHILABAI HARIBHAU PAWAR
|
August 26, 2022 |
STATE OF MAHARASHTRA, Vs. SANDEEP DWELLERS PRIVATE LIMITED
|
December 2, 2022 |
STAWAN MAHILA BACHAT GAT Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
STEEL PLANT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 7, 2022 |
STERLITE INDUSTRIES (INDIA) LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
July 14, 2022 |
STOUGHTON STREET TECH LABS PVT. LTD. Vs. GODLIKE ESPORTS PVT. LTD.
|
December 6, 2022 |
STRUCTURE, HINDU INDIVIDED FAMILY Vs. DIVISIONAL COMMISSIONER, CHAIRMAN OF VIDARBHA RELIEF COMMITTEE
|
December 5, 2022 |
SUBASH FOTU BHANDARI Vs. VASSANT DATA QUENIM ROBOLO
|
November 28, 2022 |
SUBHAN USMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
SUBHASH Vs. SURESH
|
January 31, 2022 |
SUBHASH EKNATH NAFADE Vs. STATE OF MAHARASHTRA
|
June 23, 2022 |
SUBHASH MUKUNDRAO DESHMUKH Vs. PRAKASH MUKUNDRAO DESHMUKH
|
July 18, 2022 |
SUBHASH NARAYAN NATH Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
SUBHASH S/O GURPADAPPA HARNALE Vs. STATE OF MAHARASHTRA
|
February 15, 2022 |
SUBODH M. JOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 14, 2022 |
SUBODH SHRIDHAR DESAI Vs. UNION OF INDIA
|
September 12, 2022 |
SUCHITA WD/O SHEKHAR GADEKAR Vs. SAU. LATABAI W/O RAMBHAU GADEKAR
|
July 4, 2022 |
SUDAM Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
SUDAM SAHADU SUKARE Vs. CHIEF SECRETARY, REVENUE DEPARTMENT
|
December 8, 2022 |
SUDARSHAN Vs. ABHIJIT MORTULO PEELNEKAR
|
June 23, 2022 |
SUDARSHAN Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
SUDARSHAN KUMAR ABROL Vs. UNION OF INDIA
|
October 18, 2022 |
SUDARSHAN NARAYAN MENGADE Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
SUDARSHAN RAGHUNATH KADAM Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
SUDEEP SUHAS KULKARNI Vs. ABBAS BAHADUR DHANANI
|
December 8, 2022 |
SUDEV NAGNATH KAMBLE Vs. SECRETARY, AHILYABAI HOLKAR SHIKSHAN PRASARK MANDAL
|
January 24, 2022 |
SUDHAKAR MAGANRAO KOLI Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
SUDHAKAR S/O BABURAO BIRADAR Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
SUDHAKAR VASANT PATIL Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
SUDHEER P. DESAI Vs. STATE OF GOA
|
January 25, 2022 |
SUDHIR POPATLAL KOTAK Vs. SHRI CUTCHI LOHANA NIWAS GRAHA TRUST
|
January 3, 2022 |
SUGRIV MANIK KARAD Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
SUHAS RATNAKAR MOREY Vs. DHANRAJ TULSHIRAM KHAPARDE
|
April 26, 2022 |
SUHAS SHRIDHAR SHAHANE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
SUHAS SURESH WAKODE Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
SUHAS UTTAM GANGAWANE Vs. DNYANOBA SHRAWAN
|
January 4, 2022 |
SUJATA BHASKAR THORAT Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
SUJATA CHENNAKESHAVALLU RAMGIRI Vs. STATE OF MAHARASHTRA
|
May 13, 2022 |
SUKHDEV BAJIRAO DESLE Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
SUKRUTI APARTMENT CO-OP HSG. SOC. LTD Vs. TIRUMALA DEVELOPERS
|
March 21, 2022 |
SULAN BABASAHEB DHOLE Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
SUMAN KANIFNATH GAWALI Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
SUMANBAI RAMDAS KASAR Vs. M/S. AMRITLAL & COMPANY
|
April 1, 2022 |
SUMIT BRIJBIHARI GIRI Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
SUMIT S/O ARVIND PAWAR Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
SUMIT S/O GAJENDRA BAWANE Vs. STATE OF MAHARASHTRA
|
June 23, 2022 |
SUNANDA Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
SUNANDABAI YELLURKAR Vs. CONFRARIA DE N. S. DAS MERCES OF CHAPEL OF VADEM
|
March 30, 2022 |
SUNIL Vs. STATE OF MAHARASHTRA
|
January 24, 2022 |
SUNIL Vs. GOVIND
|
March 23, 2022 |
SUNIL Vs. SAHEBRAO SHANKAR JAGTAP
|
December 20, 2022 |
SUNIL Vs. SADASHIV
|
September 15, 2022 |
SUNIL Vs. DIVISIONAL COMMISSIONER
|
September 15, 2022 |
SUNIL BHAI SHETH Vs. M/S. AGRICORE COMMODITIES PVT. LTD
|
September 19, 2022 |
SUNIL BHIMA KURHADE Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
SUNIL GANPATI JYOTI Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
SUNIL GAURISHANKAR KHARWAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
SUNIL GUPTA Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD.
|
September 12, 2022 |
SUNIL JAY PRAKASH SINGH Vs. UNION OF INDIA
|
January 10, 2022 |
SUNIL KUMAR SINGH Vs. SUNIL DATTA PEDNEKAR
|
June 27, 2022 |
SUNIL MADHUKAR DHEPE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
SUNIL MALLIKARJUN PATIL Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
SUNIL MARIBA MUNDE Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
SUNIL PANDURANG MANTRI Vs. MANTRI REALTY LIMITED \ OFFICIAL LIQUIDATOR
|
June 1, 2022 |
SUNIL RAMCHANDRA Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
SUNIL RAMESH JADHAV Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
SUNIL RATNAKAR GUTTE Vs. UNION BANK OF INDIA
|
June 13, 2022 |
SUNIL S/O RADHESHAM SHUKLA Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
SUNIL S/O. PRATAP THAKUR Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
SUNIL SHAMRAO PATIL Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
SUNIL SIKRI Vs. GURU HARKRISHAN PUBLIC SCHOOL
|
July 28, 2022 |
SUNIL SURESHCHANDRA AGARWAL Vs. STATE OF MAHARASHTRA
|
February 11, 2022 |
SUNIL YADAVRAO DHAGE Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
SUNILKUMAR Vs. VITHAL
|
March 23, 2022 |
SUNITA Vs. SANDIPAN DYANOBA TATHAPARE
|
August 25, 2022 |
SUNITA KUMARI AND ORS. Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
SUNITA PRUTHAVIRAJ Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
SUNITA SURESH GHATOLE Vs. SHESHRAO DHANUJI BHONDE
|
March 22, 2022 |
SUPADU NARAYAN PATIL Vs. STATE OF MAHARASHTRA
|
November 21, 2022 |
SUPERINTENDENT OF ENGINEER, MAHARASHTRA ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. DROPADA PRAKASH JAYSINHAKAR
|
August 24, 2022 |
SUPRIYA VINAYAK GAWANDE Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
SURAJ Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
SURAJ @ PILYA PRAKASH HIRVARKAR @ HIWARKAR Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
SURAJ @ SURYA DINESH MALVIYA Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
SURAJ ESTATE DEVELOPERS Vs. DILIP ASHOK DESAI
|
February 28, 2022 |
SURAJ GAD Vs. THOMAS PAUL DSOUZA
|
April 11, 2022 |
SURAJ S/O ARVIND THAKARE Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
SURANA DEVELOPERS (WADALA) LLP Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
SURBHI HATMAG VINKAR AUDYOGIK SAHKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
SUREKHA D/O LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
SURENDRA Vs. DEPUTY COLLECTOR, MURTIZAPUR BARSHITAKLI
|
March 21, 2022 |
SURENDRA RUDRA PRATAP SINGH Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
SURENDRA S/O SUKHADEO WADKAR Vs. EDUCATION OFFICER(SECONDARY), ZILLA PARISHAD, AKOLA
|
November 11, 2022 |
SURENDRA SHAMSUNDAR JEWARE Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
SURESH @ TATYA PARSHURAM POWAR Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
SURESH A. KAMAT Vs. CHIEF SECRETARY OF GOA
|
April 12, 2022 |
SURESH EKNATH KUDALKAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
SURESH LADAK BHAGAT Vs. STATE OF MAHARASHTRA
|
June 19, 2022 |
SURESH MADHUKAR SHENDRE Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
SURESH RANGNATH MANE Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
SURESH S/O GOVINDRAO PATIL Vs. MAHARASHTRA STATE BOARD OF WAKF
|
January 4, 2022 |
SURGONDA KALGONDA PATIL Vs. RAMKRISHNA APA TOPKAR
|
February 2, 2022 |
SURUCHI RAJENDRA GURJAR Vs. BOARD OF TRUSTEES OF THE MUMBAI PORT AUTHORITY
|
December 1, 2022 |
SURYA PRAKASH PANDEY Vs. STATE OF GOA
|
July 13, 2022 |
SURYAKANT DATTU KARBOTKAR Vs. STATE OF GOA
|
August 1, 2022 |
SURYAKANT KISAN PAWAR Vs. DEPUTY COLLECTOR, MUMBAI AND PRESIDING OFFICER
|
January 18, 2022 |
SURYODAY SMALL FINANCE BANK LIMITED Vs. PRATAP MOHANLAL KATARIA
|
October 11, 2022 |
SUSHAMA ARUN PATIL Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
SUSHEELA KAMBLE Vs. PRITESH VITHOBA KALEKAR
|
February 4, 2022 |
SUSHIL Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
SUSHIL LOHIYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 5, 2022 |
SUSHILA DILIP MESTRY Vs. STATE OF MAHARASHTEA
|
March 23, 2022 |
SUSHILA SAHEBRAO SALVE Vs. UNION OF INDIA
|
December 19, 2022 |
SUSHILABAI Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
SUSHILKUMAR KESHAV SHISODIYA Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
SUSHITEX EXPORTS (INDIA) LTD. Vs. UNION OF INDIA
|
January 14, 2022 |
SUSHMA ARYA Vs. PALMVIEW OVERSEAS LTD.
|
November 1, 2022 |
SUVARNA SHRIKRISHNA DEORE Vs. BHARAT PETROLEUM CORPORATION LTD
|
July 8, 2022 |
SUWALAL S/O DAGDULAL KOTECHA Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
SUYOG HAPPY HOMES Vs. SUJEET RAMESH PATIL
|
September 28, 2022 |
SWABHIMANI SHIKSHAK VA SHIKSHAKETAR Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
SWAPNIL BABAN SHINDE Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
SWAPNIL BHAJANDAS KAMBLE Vs. SAU. MANISHA W/O SWAPNIL KAMBLE
|
June 17, 2022 |
SWAPNIL PRAKASH PARAB Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
SWAPNIL ROHIT WAYKAR Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
SWARAJ KISANRAO BORKAR Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
April 22, 2022 |
SYED AKBAR Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
SYED ATHAR ALI Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
SYED AZIZUDDIN HYDER Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
TAJ SATS AIR CATERING, GOA UNIT Vs. MANKAYIL POULOSE JOSE
|
January 4, 2022 |
TALIB Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
TANAJI JAGANNATH PALAVE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
TANAJI S/O. JAYWANT SAWANT Vs. RAHUL S/O. MAHARUDRA MOTE
|
February 15, 2022 |
TANAJI SHANKAR ANUSE Vs. MAHARASHTRA RAJYA DOODH SAHAKARI MAHASANGH MAAHANAND DUDH SHALA
|
June 6, 2022 |
TANSINGH S/O MANHER KUMOTI Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
TANVEER KHATIB Vs. OSCAR VAZ, MAJOR, BUSINESS
|
November 22, 2022 |
TARABA Vs. VANDANA W/O GAJANAN TIKARE
|
March 22, 2022 |
TARADEVI CHIMANLALJI BHARTIA Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
TARCHEN KHAZAN Vs. GOA COASTAL ZONE MANAGEMENT AUTH
|
August 4, 2022 |
TARUN KESHRICHAND SHAH Vs. M/S. KISHORE ENGINEERING CO.
|
February 21, 2022 |
TATA AIG GENERAL INSURANCE CO. LTD Vs. SANJAY SHRIDHAR NAIK
|
August 11, 2022 |
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1)
|
February 15, 2022 |
TATA CAPITAL FINANCIAL SERVICES LTD Vs. KUNAL STRUCTURE (INDIA) PVT. LTD
|
May 2, 2022 |
TATA COMMUNICATIONS TRANSFORMATION SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 29, 2022 |
TATA MOTORS LTD. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
|
July 5, 2022 |
TATA POWER COMPANY LIMITED Vs. UNION OF INDIA
|
March 2, 2022 |
TATA SONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 3, 2022 |
TCI INFRASTRUCTURE LIMITED Vs. KIRBY BUILDING SYSTEMS (UTTARANCHAL) PRIVATE LIMITED
|
September 19, 2022 |
TEOFILO FERNANDO ANTONIO PINTO Vs. UNION OF INDIA, MINISTRY OF FINANCE
|
October 4, 2022 |
THOMAS GAMA Vs. PASCOAL ROSARIO PIMENTA
|
March 21, 2022 |
TIME FIELD CORPORATION Vs. SANKALP CO-OP. HOUSING SOCIETY LTD.
|
July 4, 2022 |
TIRATH SINGH BHATIA Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
TIRUPATI WASTE MANAGEMENT Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
TONY RODRIGUES Vs. STATE OF GOA
|
March 8, 2022 |
TRIENITY PRIME PROPERTY PROJECTS LLP Vs. SAMRAT ASSOCIATES
|
July 18, 2022 |
TRILOK SINGH GANDHI Vs. RAJENDRA KAUSHALRAJ MEHTA
|
March 1, 2022 |
TRILOK SINGH PAHLAJSINGH RAJPAL Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
|
September 16, 2022 |
TRIMBAK JOMA THAKUR Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT
|
February 23, 2022 |
TRIMBAK JOMA THAKUR Vs. PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT
|
April 29, 2022 |
TRIMBAK S/O ARUN BORUDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
TRYAMBAK NAMDEV MALI Vs. JIJABAI BHATU SONAR
|
June 14, 2022 |
TULSHIRAM S/O. KISAN TAYADE Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
TULSHIRAM SAHEBRAO MHASKE Vs. STATE OF MAHARASHTRA
|
March 14, 2022 |
TULSIDAS GOPAL NAIK Vs. STATE OF GOA
|
December 9, 2022 |
TUSHAR BHANUDAS BHARAMBE Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
TUSHAR HARIHAR Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
TUSHAR SHALIKRAM BHAGAT Vs. RUPLAXMI TUSHAR BHAGAT
|
April 7, 2022 |
UCC INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
|
January 31, 2022 |
UDAY Vs. DILMOHANSINGH
|
March 22, 2022 |
UDAYNATH TIRKEY S/O KISUN TIRKEY Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
January 14, 2022 |
UDAYSING JAGMOHANSING DIKHAT-THAKUR Vs. SHAIKH MUNJER SHAIKH MINAJODDIN
|
August 24, 2022 |
UJJWALA WD/D. UDDHAV SONAWANE Vs. RAJU S/O. DNYANOBA BHADARGE
|
April 22, 2022 |
UKTRANTI MANDAL, JARUD Vs. SHRIRAM MANOHAR BANDE
|
May 2, 2022 |
ULHAS VAIDYA Vs. UNION OF INDIA
|
September 23, 2022 |
UMA BHIMRAO NAIK Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
UMA VIJENDRA WAGH Vs. RUKHMINIBAI VIJENDRA WAGH
|
September 29, 2022 |
UMADEVI MENON Vs. ANTHONY SUSAI.
|
November 15, 2022 |
UMAJI Vs. GULAM MOHMOOD
|
October 21, 2022 |
UMAKANT GHARU BHANDARI Vs. JANASEVA URBAN CO-OPERATIVE
|
July 28, 2022 |
UMAKANT HAVGIRAO BONDRE Vs. SAKSHI
|
September 30, 2022 |
UMAKANT RAMKRUSHNA MAHURE Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
UMESH Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
UMESH GANESHRAO JAMBHORE Vs. VICE-CHAIRMAN/MEMBER- SECRETARY, SCHEDULED
|
February 3, 2022 |
UMESH NAIK Vs. BONNY FERNANDES
|
June 29, 2022 |
UNILEVER PLC Vs. SALEEM COSMETICS
|
January 21, 2022 |
UNION OF INDIA Vs. SUMANBAI DUDHADE
|
February 2, 2022 |
UNION OF INDIA Vs. SHAHIT HUSSAIN
|
April 26, 2022 |
UNION OF INDIA Vs. RAJARAM ESTATE
|
February 24, 2022 |
UNION OF INDIA Vs. AJOY KUMAR SINGH
|
June 28, 2022 |
UNION OF INDIA Vs. BOBSONS CORPORATION
|
July 15, 2022 |
UNION OF INDIA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
|
July 27, 2022 |
UNION OF INDIA Vs. REENA
|
November 11, 2022 |
UNION OF INDIA Vs. C.J. SOLANKI
|
April 21, 2022 |
UNION OF INDIA Vs. COL. IVAN SINGH
|
July 14, 2022 |
UNION OF INDIA, Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION, ADDITIONAL BENCH MUMBAI
|
July 8, 2022 |
UNITED INDIA ASSURANCE COMPANY LTD Vs. YASHODABAI W/O RADHAKISHAN LOKHANDE
|
February 23, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. NASREEN SIRAJ SHAH
|
May 6, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. SHASHIKALA @ VISHRANTI GOKULDAS
|
September 27, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. VIJUBAI W/OO RAAA SHELAR
|
September 22, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. SANGITA RAMJI BHOYAR
|
December 19, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. DILON
|
September 27, 2022 |
UNITED INDIA INSURANCE CO.LTD. Vs. BALASAHEB KISANRAO LOKHANDE
|
September 23, 2022 |
UNITED INDIA INSURANCE COMPANY Vs. KIMBERLYN JOANNA STEPHANIE PEREIRA
|
April 13, 2022 |
UNITED INDIA INSURANCE COMPANY Vs. GOPIKI RAMDAS GAUDE
|
March 11, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA JANGBAHADUR GHARTI MAGAR
|
March 17, 2022 |
UNITED INDIA INSURANCE COMPANY LTD Vs. HANUBEN BABURAO PADVI
|
April 4, 2022 |
UNITED INDIA INSURANCE COMPANY LTD Vs. BABURAO S/O DEVRAO BODKE
|
January 21, 2022 |
UNITED MINE WORKERS UNION Vs. SESA RESOURCES LIMITED
|
November 2, 2022 |
UNITED PROJECTS Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
UNITED SPIRITS LIMITED Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
UNITED SPIRITS LTD Vs. STATE OF GOA
|
April 12, 2022 |
UNITED SPIRITS LTD. Vs. STATE OF GOA
|
March 4, 2022 |
URBAN TOWNSHIP PVT. LTD. Vs. NAGPUR MUNICIPAL CORPORATION
|
December 9, 2022 |
USHA KERKAR Vs. RAJARAM V. KALANGUTKAR (DEC) THR. HIS LRS.
|
March 9, 2022 |
USMAN Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
USP STUDIOS PVT. LTD Vs. GANPATI ENTERPRISES
|
August 25, 2022 |
USSEIN GAZI Vs. RAZIA SHAIKH
|
November 28, 2022 |
USV PRIVATE LIMITED Vs. HINDUSTAN UNILEVER LTD
|
July 13, 2022 |
UTSAV SHIVKARAN HELAMBKAR Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
UTTAM @ BABA SAPAN SENAPATI Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
UTTAM BAPUSHA BAIKARE Vs. SHRIRAM
|
February 8, 2022 |
UTTAM ENERGY LTD. Vs. SHIVRATNA UDYOG LTD.
|
July 27, 2022 |
UTTAM PANDURANG VAIDHYA Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
UTTAMRAO RAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
V. M. SALGAOCAR AND BROTHER PVT. LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EXPORT), CUSTOMS HOUSE
|
September 23, 2022 |
VAIBHAV BASANT SHUKLA Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
VAIBHAV VINOD GOYAL Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
VAISHALI BABAN DHUMAL Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
VAISHNAVI Vs. GANPATRAO
|
September 28, 2022 |
VAKILYA @ VILAS S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
VALARIE CARVALHO Vs. SANJAY D. HALARNKAR
|
March 10, 2022 |
VALUABLE EDUTAINMENT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 16, 2022 |
VARAD VASUDEV POLJI Vs. TRINIDADE LOUIS CASTELIN
|
January 3, 2022 |
VARSHA BHIMRAO KANAKE Vs. STATE OF MAHARASHTRA
|
February 28, 2022 |
VARSHA DEEPAK DESALE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
VASANT Vs. CIRCLE OFFICER
|
April 8, 2022 |
VASANT BHAURAO KHODVE Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
VASANT PUNJU CHAVAN Vs. SARALA VASANT CHAVAN
|
April 13, 2022 |
VASANT S/O NAGNATH AMILKANTWAR Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
VASANT S/O SHANKARRAO KATKAR Vs. VIDARBHA KONKAN GRAMIN BANK
|
March 31, 2022 |
VASANTKUMAR Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
VASHISHATA PROJECTS Vs. INDUBHUSHAN
|
January 19, 2022 |
VASUDHA VASANT DABHOLKAR Vs. SUDESH GOVEKAR
|
June 20, 2022 |
VATSAYLABAI Vs. YAMUNABAI
|
March 31, 2022 |
VEDANTI CHANDRASHEKHAR BHUYAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 17, 2022 |
VEENA BAIGIRI GOSWAMI Vs. PRESCON HOME PVT. LTD.
|
July 11, 2022 |
VENCIL ROY MIRANDA Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
VENKATESHWARAN J. TIRUNILLAI Vs. PRADEEP MANSUKHANI
|
March 9, 2022 |
VENKATRAO RAMCHANDRARAO PATIL Vs. VITTHAL GUNDAJI DHADGE
|
October 17, 2022 |
VENUS MULTISPECIALTY HOSPITAL PVT. LTD. Vs. DEBTS RECOVERY TRIBUNAL, NAGPUR
|
January 19, 2022 |
VETKESH SURESH CHALWADI @ MULGUND Vs. DANIEL CAPSY GOMES
|
June 24, 2022 |
VIBHAV REAL ESTATE Vs. STATE OF GOA
|
November 15, 2022 |
VICTOR @ VICKY JULIAS MANTHERO Vs. STATE OF MAHARASHTRA
|
June 8, 2022 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. JAGANNATH KESHAV AJMIRE
|
November 17, 2022 |
VIDHI HARESH KARIA Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
VIJAY Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
VIJAY Vs. STATE OF MAHARASHTRA
|
January 6, 2022 |
VIJAY Vs. STATE OF MAHARASHTRA
|
July 8, 2022 |
VIJAY Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
VIJAY Vs. UNION OF INDIA
|
February 2, 2022 |
VIJAY ANANDRAO MOGHE Vs. ADDITIONAL COLLECTOR/SUB-DIVISIONAL OFFICER
|
April 11, 2022 |
VIJAY BUILDERS Vs. COMPETENT AUTHORITY
|
August 2, 2022 |
VIJAY CHOWGULE Vs. STATE OF GOA
|
January 4, 2022 |
VIJAY D COSTA Vs. GOVT. OF GOA
|
December 20, 2022 |
VIJAY DHANJAI PAWAR Vs. STATE OF MAHARASHTRA
|
September 19, 2022 |
VIJAY JAGANNATH KHAIRNAR Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
VIJAY KUMAR NARAYANDAS HARKUT Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
VIJAY LAXMAN BHAWE Vs. P & S NIRMAN PVT. LTD.
|
December 14, 2022 |
VIJAY RADHAJI BHANDARE Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
VIJAY RAMDAS BENDE Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
VIJAY S/O JAWAHARLAL DARDA Vs. RAVINDRA GHISULAL GUPTA
|
June 20, 2022 |
VIJAY S/O NARAYANDAS RIZWANI Vs. BANK OF INDIA
|
September 5, 2022 |
VIJAY SHANKAR TIWARI Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
VIJAY SUBHASH KORE Vs. STATE OF MAHARASHTRA
|
November 28, 2022 |
VIJAY SUBODH PATIL Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
VIJAY TARUN MANDAL, A PUBLIC CHARITABLE TRUST Vs. SENIOR INSPECTOR OF POLICE
|
September 2, 2022 |
VIJAYA VIJAYRAO KHADKE Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
VIJAYADEVI NAVALKISHORE BHARTIA Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
VIJAYALAXMI ASHOK PANDE Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
VIJAYARANI Vs. PUNJABRAO UTTAMRAO JAWANJAL
|
January 11, 2022 |
VIJAYKUMAR HARIHAR GIRI Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
VIJAYSINGH RAMSINGH PATIL Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
VIKARAM BAWAJYA VALVI Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
VIKAS Vs. UNION OF INDIA
|
November 24, 2022 |
VIKAS BALWANT ALASE Vs. UNION OF INDIA
|
July 29, 2022 |
VIKAS RATNAKAR Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
VIKAS SHANTARAM SHINDE Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
VIKAS VINOD SINGH Vs. MADHAVI VIKAS SINGH
|
April 29, 2022 |
VIKAT BHAGAT Vs. POLICE INSPECTOR
|
November 17, 2022 |
VIKESH K. HARMALKAR Vs. OFFICER-IN-CHARGE
|
September 19, 2022 |
VIKKY ABHAY NIKOSE Vs. NAVHBARAT PRESS
|
March 15, 2022 |
VIKRAM Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
VIKRAM DELITE CO-OP HSG. SOC. Vs. UNION OF INDIA
|
December 9, 2022 |
VIKRAM DHONDIRAM RASKAR Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
VIKRAM RAJARAM CHOURASIYA Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
VILAS Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
VILAS KISAN PAWAR Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
VILAS S/O BHAGWAT JAGTAP Vs. STATE OF MAHARASHTRA
|
February 7, 2022 |
VILAS SHANKARRAO DESHPANDE Vs. GOVERNMENT OF MAHARASHTRA
|
December 2, 2022 |
VILLA CALANGUTE RESORT PVT. LTD. Vs. STATE OF GOA
|
August 29, 2022 |
VILLAGE PANCHAYAT OF QUELOSSIM Vs. STATE OF GOA
|
September 22, 2022 |
VILLAGE PANCHAYAT OF VELSAO Vs. MINISTRY OF RAILWAYS
|
October 11, 2022 |
VIMAL BABAN PATIL Vs. GENERAL MANAGER
|
December 23, 2022 |
VIMALBAI VISHWANATH PAWAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
VINAY UTTAMCHAND PARAKH Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
VINAY VIVEK ARHANA Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
VINAYAK Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
VINAYAK BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
VINAYAK PADMANABH Vs. VISHNUDAS DATTATRAY
|
August 17, 2022 |
VINIT VILAS VAIDYA Vs. MANJIRI VINIT VAIDYA
|
November 10, 2022 |
VINOD Vs. STATE OF MAHARASHTRA
|
December 23, 2022 |
VINOD Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
VINOD Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
VINOD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 16, 2022 |
VINOD DESAI Vs. MERVIN FERNANDES
|
March 22, 2022 |
VINOD KANTILAL SOLANKI Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
VINOD NARAYAN WARHEKAR Vs. DNYANDEO KISAN SHEGOKAR
|
May 6, 2022 |
VINOD PRABHAKARRAO Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
VINOD SAHEBRAO PANDHARE Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
VINODKUMAR S/O SHIRVISHNU TOSHNIWAL Vs. STATE OF MAHARASHTRA
|
July 13, 2022 |
VINU Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
VIPIN BANDUJI KAMBLE Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
VIPLAV PRABHUGAONKAR Vs. STATE OF GOA
|
February 28, 2022 |
VIRAF M. BHARUCHA Vs. JYOTSNA PRAMOD MEHTA
|
January 4, 2022 |
VIRANA Vs. STATE
|
October 3, 2022 |
VIRENDRASINGH RAMPRAKASHSINGH KHAIRWAR Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
VISHAL Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
VISHAL Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
VISHAL Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
VISHAL BANSI TAMBE Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
VISHAL BHASKARRAO THAKRE Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
VISHAL KEDIA Vs. SURESHKUMAR S. BAFNA
|
April 25, 2022 |
VISHAL TOTALA Vs. STATE OF GOA
|
April 26, 2022 |
VISHAL VILASRAO DAWKAR Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
VISHNU KISAN KHEDKAR Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
VISHNU MANOHER PAWAR Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
VISHNU RAJARAM THAKAR Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
VISHNU RAJARAM THAKAR Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
VISHNU RAMBHHAJI HARISHCHANDRE Vs. BAR COUNCIL OF INDIA
|
May 4, 2022 |
VISHWAJIT SUD & CO. Vs. L & T STEC JV, MUMBAI
|
July 26, 2022 |
VISHWAMBAR S/O VITTHALRAO SUKRE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
VISHWANATH Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
VISHWANATH Vs. BHASKAR
|
February 28, 2022 |
VISHWANATH DIGAMBAR WADJE Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
VITHAL SITARAM GORE Vs. PANKAJ ASHOK KARKHILE
|
April 12, 2022 |
VITHAL TUKARAM LONDHE Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
VITHALRAO KRISHNARAO JADHAV Vs. GURUDAS SHAMBHU
|
April 13, 2022 |
VITTHAL BASWANT GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
VITTHAL KASHINATH VEERKAR Vs. VISHWANATH KASHINATH VEERKAR
|
July 21, 2022 |
VITTHAL PANDURANG KUMBHAR Vs. KOLHAPUR MUNICIPAL CORPORATION
|
October 18, 2022 |
VITTHAL RAJENDRA JOGADE Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
VITTHAL RAMBHAU CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
VITTHAL RAMBHAU CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
VITTHAL SHANKAR NANAWARE Vs. JITENDRA SHIVAJI AMBEKAR
|
July 21, 2022 |
VITTHAL SHRIRAM AGHAV Vs. RAKHAMABAI SHRIRAM AGHAV
|
June 10, 2022 |
VIVA HALL MARK E WING COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
VIVEK Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
VIVEK G. N. PANVELCAR Vs. STATE OF GOA
|
January 11, 2022 |
VIVEK GAWDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 19, 2022 |
VIVEK MADHUSUDAN SAPKALE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
VIVEK MANGOLI Vs. VIJAY CHOWGULE
|
April 28, 2022 |
VIVEK MEHTA Vs. KARRS DESIGNS & DEVELOPMENTS
|
February 28, 2022 |
VIVEKA SUPER SPECIALTY HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
VODAFONE IDEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (5)(2)(2) MUMBAI
|
January 3, 2022 |
VODAFONE IDEA LIMITED Vs. UNION OF INDIA
|
July 4, 2022 |
VOLTAS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-8(3) (1), MUMBAI
|
April 5, 2022 |
WADHWA GROUP HOLDLINGS PRIVATE LIMITED Vs. HOMI PHEROZE GHANDY
|
March 7, 2022 |
WALTER BAU AG (IL) Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
August 26, 2022 |
WAMAN Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
WAMAN K. NAYAK Vs. SHIVPUJAN JAISWAL
|
November 24, 2022 |
WAMANRAO VISHWANATH KOSE Vs. JAGDISH S/O. VISHWANATH KOSE
|
March 31, 2022 |
WARIS SAYED ALI Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
WASUDEO SITARAMJI MAHALLE Vs. GAJANAN LAXMANRAO PECHE
|
January 14, 2022 |
WESTERN COALFIELDS LIMITED Vs. TAHSILDAR, KAMPTEE
|
September 16, 2022 |
WINE SAMRAT Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
WORLD CREST ADVISORS LLP Vs. CATALYST TRUSTEESHIP LIMITED
|
June 23, 2022 |
WORLD SPORT GROUP (INDIA) PRIVATE LTD Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
March 16, 2022 |
X.Y.Z Vs. AMOL S/O. GANGADHAR SHINDE
|
July 19, 2022 |
X.Y.Z Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
XXX Vs. STATE OF MAHARASHTRA
|
May 11, 2022 |
XXX Vs. STATE OF MAHARASHTRA
|
May 23, 2022 |
XXX Vs. CHIEF SECRETARY, GOVT. OF GOA
|
July 18, 2022 |
XYZ Vs. POPAT
|
June 9, 2022 |
XYZ Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
YADAV CHANDOBA DAWLEKAR Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
YADAV CONSULTANCY SERVICES PVT. LTD. Vs. J.D. GANDHI CONSTRUCTIONS
|
January 13, 2022 |
YAKINALI NASIRALI SHAIKH Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
YAMAN ARORA Vs. STATE OF GOA
|
April 28, 2022 |
YASH Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
YASH CONSTRUCTION COMPANY Vs. SECRETARY MINISTRY OF ROAD TRANSPORT AND HIGHWAYS (MORT & H)
|
December 16, 2022 |
YASH DEVELOPERS Vs. HARIHAR KRUPA CO-OPERATIVE HOUSING SOCIETY LTD.
|
October 14, 2022 |
YASHIKA Vs. YAGNESH
|
November 11, 2022 |
YASHODA SHIVAPPA NAGANGOUDAR Vs. INCOME TAX OFFICER, MUMBAI
|
January 5, 2022 |
YASHWANT SUKAJI NAIK Vs. KASHINATH JAIDEV NAIK
|
August 1, 2022 |
YASMEEN ANJUM Vs. RASHID KHAN
|
November 14, 2022 |
YATIN PAREKH Vs. REGIONAL PASSPORT OFFICER
|
August 1, 2022 |
YELLAPPA Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
YESHWANT CHANDRAKANT SHETGAONKAR Vs. STATE OF GOA
|
March 30, 2022 |
YESHWANTH SHENOY Vs. UNION OF INDIA
|
July 29, 2022 |
YOGENDRA S/O. JITUJI RANGARI Vs. COLLECTOR NAGPUR
|
June 20, 2022 |
YOGESH DEVIDAS PATIL Vs. UNION OF INDIA
|
February 26, 2022 |
YOGESH JOGINDERNATH MEHRA Vs. M/S. OASIS INFRASTRUCTURE PVT. LTD.
|
March 28, 2022 |
YOGESH MAHADEV DABHADE Vs. STATE OF MAHARASHTRA
|
September 14, 2022 |
YOGESH RUPCHANDJI AGRAWAL Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
YOGINDER SHARMA Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
December 23, 2022 |
YOGIRAJ TULASKAR Vs. INDIRA RAMCHANDRA MARATHE
|
October 6, 2022 |
YOGITA Vs. MAHARASHTRA ELECTION COMMISSION
|
March 25, 2022 |
YOUNES DAHMANE Vs. STATE OF GOA
|
April 20, 2022 |
YUDHISTHIR Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
YUNUSKHA MAHEMUDKHA GOLANDAJ Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
YUVRAJ DATAJIRAO PATIL Vs. DISTRICT DEPUTY REGISTRAR CO-OP. SOCIETIES, KOLHAPUR
|
November 17, 2022 |
YUVRAJ S/O. LAXMAN SHIRSAT Vs. SHAIKH HABIB SHAIKH AHMED
|
September 5, 2022 |
ZALAKSING S/O TIKARAMBHAU BISEN Vs. PRAMODKUMAR S/O PRAHLADRAI AGRAWAL
|
August 3, 2022 |
ZISHAN MUKHTAR HUSSAIN SIDDIQUE Vs. STATE OF MAHARASHTRA
|
November 28, 2022 |
ZOYA IRAM NEHAL AHAMAD Vs. STATE COMMON ENTRANCE TEST CELL
|
November 23, 2022 |
ZUMAKU S/O PAIKU UIKE Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |