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63 MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 13, 2021 |
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A. P. BUILD HEIGHTS PVT LTD Vs. RATNAGIRI JILHA RAHIWASHI CO-OP
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December 10, 2021 |
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A. V. C. B. TRADITIONAL FISHERMEN ASSOCIATION Vs. STATE OF GOA
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March 2, 2021 |
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AAKASH Vs. STATE OF MAHARASHTRA
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November 29, 2021 |
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AAMIRAV INGREDIENTS & SPECIALITIES PVT. LTD. Vs. APAR LOGISTICS & SOLUTIONS PVT. LTD.
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October 26, 2021 |
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AAMIRAV INGREDIENTS AND SPECIALTIES PVT.LTD Vs. APAR LOGISTICS & SOLUTIONS PVT.LTD.
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November 25, 2021 |
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AARESHI MOHAMMED KHAJA PASHA Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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AARISH SHAIKH FAKARUDDIN LOKHANDWALA Vs. STATE OF MAHARASHTRA
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December 18, 2021 |
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AARTI HARISH BHANDARI Vs. SHREE L.R TIWARI COLLEGE OF LAW
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November 25, 2021 |
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AARYAN Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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December 15, 2021 |
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AARYAN Vs. STATE COMMON ENTRANCE TEST CELL, MAHARASHTRA
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December 7, 2021 |
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AASIYA MAHAMADYUNNUS GAVANDI Vs. DISTRICT CASTE CERTIFCATION VERIFCATION COMMITTEE
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February 4, 2021 |
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AAYAT TASSAWAR SHAIKH Vs. STATE OF MAHARASHTRA
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September 14, 2021 |
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ABA Vs. STATE OF MAHARASHTRA
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July 16, 2021 |
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ABAD ARIF THAVER Vs. STATE OF MAHARASHTRA
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November 9, 2021 |
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March 10, 2021 |
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ABC Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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ABC Vs. STATE OF MAHARASHTRA
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March 22, 2021 |
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ABC Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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ABC Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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ABDUL AHAD KHAN Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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ABDUL AZIZ SHAIKH HABIB Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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October 30, 2021 |
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August 31, 2021 |
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ABDUL MATIN ABDUL BASIT Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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ABDUL RAUF DAWOOD MERCHANT Vs. STATE OF MAHARASHTRA
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July 1, 2021 |
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December 16, 2021 |
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ABHA Vs. NITIN
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December 10, 2021 |
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ABHANGA SAMATA CO-OP. HOUSING SOCIETY LTD. Vs. PARAG S/O. ARUN BINANI / ARKADE DEVELOPERS PVT. LTD.
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May 7, 2021 |
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ABHAY RAJARAM AHIRE Vs. STATE OF MAHARASHTRA
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September 29, 2021 |
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ABHAY RAMCHANDRA KULKARNI Vs. STATE OF MAHARASHTRA
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September 1, 2021 |
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ABHI ENGINEERING CORPORATION PVT LTD Vs. UNION OF INDIA
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February 9, 2021 |
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ABHIJEET VELAPURE Vs. UNION OF INDIA
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April 20, 2021 |
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ABHIJIT Vs. STATE OF MAHARASTRA
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April 22, 2021 |
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ABHIJIT NIWAS SANKPAL Vs. STATE OF MAHARASHTRA
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June 21, 2021 |
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ABHIMANYU JAYESH JHAVERI Vs. NIRMALA DHARMADAS JHAVERI
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December 17, 2021 |
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ABHINAV MANAV VIKAS SANSTHA Vs. STATE OF MAHARASHTRA
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April 30, 2021 |
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ABHISHEK ASHUTOSH SINGH Vs. STATE OF MAHARASHTRA
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December 16, 2021 |
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ABHISHEK DINKAR EKAL Vs. STATE OF MAHARASHTRA
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March 24, 2021 |
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ABHISHEK GANPAT MUNANKAR Vs. STATE OF MAHARASHTRA
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December 1, 2021 |
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ABHISHEK RAJESH GODAMBE Vs. STATE OF MAHARASHTRA
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September 2, 2021 |
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ABHISHEK RAMSINGH HANDA Vs. STATE OF MAHARASHTRA
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July 2, 2021 |
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ABHISHEK SANJAY SAWAIKAR Vs. ANANT DEVASTHAN, THR. ITS ATTORNEY
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December 15, 2021 |
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ABID UMED FANAN Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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ABU DHABI INVESTMENT AUTHORITY Vs. AUTHORITY FOR ADVANCE RULING
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October 28, 2021 |
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ABUL HASAN ALI KHURAM ALI HASHMI Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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ACHYUT BHASKAR KALE Vs. STATE OF MAHARASHTRA
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September 15, 2021 |
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ACME HOUSING INDIA PVT. LTD. Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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ACTIS CONSUMER GROOMING PRODUCTS LTD. Vs. RAKESH MALHOTRA
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October 20, 2021 |
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ADARSH DAHISAR GAURAV CO-OP HOUSING SOCIETY LTD Vs. DESIGNATED OFFICER
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May 6, 2021 |
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ADARSH GRUHA NIRMAN SAHAKARI SANSTHA LIMITED Vs. DR. ANIL KESHAV LONDHE
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September 28, 2021 |
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ADARSH WATER PARKS & RESORTS PVT.LTD Vs. ABDUL RASHID ABHUL REHMAN YUSUF
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April 26, 2021 |
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ADESH VEERKUMAR SHAH Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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ADITI SUDHIR VAISHNAV Vs. UNION OF INDIA
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September 30, 2021 |
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ADITYA ASHOK MARNE Vs. STATE OF MAHARASHTRA
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November 30, 2021 |
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ADVANCE OLEOCHEM PVT. LTD Vs. MANOJ AGARWAL
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December 6, 2021 |
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ADVENT INDIA PE ADVISORS PRIVATE LIMITED Vs. UNION OF INDIA
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December 3, 2021 |
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AEGIS LOGISTICS LIMITED Vs. SHREEJI LIQUID STORAGE TERMINAL PRIVATE LIMITED
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February 25, 2021 |
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AFIA RASHEED KHAN Vs. DR. MAZHARUDDIN ALI KHAN
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December 3, 2021 |
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AFTAB SAEED AHMED SHAIKH Vs. THE STATE OF MAHARASHTRA
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May 6, 2021 |
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AGIJ PROMOTION OF NINETEENONEA MEDIA PVT. LTD. Vs. UNION OF INDIA
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August 14, 2021 |
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AGNELO FERNANDES Vs. SEA QUEEN BEACH RESORT PVT LTD COLVA SALCETE GOA
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June 22, 2021 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE, BEED Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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AHMED BASHA SHAIKH Vs. STATE OF MAHARASHTRA
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December 10, 2021 |
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AHYA @ ALANKAR NITIN TALEKAR Vs. STATE OF MAHARASHTRA
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November 25, 2021 |
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AIR INDIA LTD Vs. DHARMAN K. PATIL
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November 23, 2021 |
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AIRES RODRIGUES Vs. AMONCAR CLASSIC CATERERS
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February 3, 2021 |
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AJANTA MINERALS Vs. STATE OF MAHARASHTRA
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March 25, 2021 |
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AJAY @ AJIT MADHAV LOHAR Vs. STATE OF MAHARASHTRA
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February 22, 2021 |
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AJAY BORASTE Vs. STATE OF MAHARASHTRA
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January 28, 2021 |
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AJAY DATTARAM SURVE Vs. STATE OF MAHARASHTRA
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June 8, 2021 |
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AJAY DAULAT JADHAV Vs. STATE OF MAHARASHTRA
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September 14, 2021 |
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AJAY DEEP CONSTRUCTION PVT LTD Vs. MAHARASHTRA STATE POLICE HOUSING & WELFARE CORPORATION LTD
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June 28, 2021 |
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AJAY DEEP CONSTRUCTION PVT LTD Vs. MAHARASHTRA STATE POLICE HOUSING & WELFARE CORPORATION LTD
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June 29, 2021 |
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AJAY GANGARAM DHANRALE Vs. STATE OF MAHARASHTRA
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September 17, 2021 |
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AJAY MURLIDHARJI LADDHA Vs. STATE OF MAHARASHTRA
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March 11, 2021 |
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AJAY NAGESH NAGMODE Vs. STATE OF MAHARASHTRA
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May 4, 2021 |
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AJAY NATHURAM SHARMA Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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AJAY RAMPAL SARDA Vs. MOHANLAL NATHMAL AGRAWAL
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January 28, 2021 |
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AJAY SANTOSH PANDEY Vs. THE STATE OF MAHARASHTRA
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February 25, 2021 |
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AJAY VISHNU BHOIR Vs. STATE OF MAHARASHTRA
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September 13, 2021 |
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AJAY VISHWANATH KHARADE Vs. STATE OF MAHARASHTRA
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August 24, 2021 |
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AJAYSING KRUSHNAPALSING CHAUHAN Vs. STATE OF MAHARASHTRA
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July 8, 2021 |
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AJIM S/O SHAIKH RASUL MUJAWAR Vs. ASSOCIATED ROAD CARRIERS LTD.
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October 20, 2021 |
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AJIT @ HARSHAD SIDDHARTH SHERE Vs. STATE OF MAHARASHTRA
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September 20, 2021 |
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AJIT ANANT DESAI Vs. STATE OF MAHARASHTRA
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April 29, 2021 |
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AJIT BHAGWAN PATIL Vs. STATE OF MAHARASHTRA
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February 5, 2021 |
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AKASH GYANCHAND BORA Vs. STATE OF MAHARASHTRA
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December 10, 2021 |
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AKASH S/O PANDURANG JAHIRE Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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AKBAR JAMIL KHAN Vs. STATE OF MAHAARASHTRA
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August 25, 2021 |
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AKBAR KHAN AJMER KHAN Vs. STATE OF MAHARASHTRA
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June 10, 2021 |
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AKHIL BHARTIYA MAZDOOR SABHA Vs. VENUS ETHOXYETHERS PVT LTD
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March 8, 2021 |
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AKHILESH KUMAR SANKHWAR Vs. TATA INSTITUTE OF SOCIAL SCIENCES
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October 1, 2021 |
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AKHLAQUE AHMAD MOHAMMAD MUSTAFA Vs. STATE OF MAHARASHTRA
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August 25, 2021 |
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AKHTAR KADAR JAMADAR Vs. STATE OF MAHARASHTRA
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October 21, 2021 |
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AKIL AHMED MOHAMMAD AYYUB SABIR Vs. STATE OF MAHARASHTRA
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August 13, 2021 |
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AKOLA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. SHANTABAI
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December 6, 2021 |
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AKSHAY BABANRAO HAJARE Vs. STATE OF MAHARASHTRA
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November 25, 2021 |
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AKSHAY D. THAKKAR Vs. KOTAK MAHINDRA BANK LIMITED
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March 31, 2021 |
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AKSHIT VIMAL SHARMA Vs. STATE OF MAHARASHTRA
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March 18, 2021 |
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AL-QURAISH HUMAN WELFARE ASSOCIATION Vs. THE STATE OF MAHARASHTRA
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July 20, 2021 |
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ALEKSANDER KURGANOV Vs. STATE
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February 5, 2021 |
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ALEX J. FERNANDES Vs. POLICE INSPECTOR, CALANGUTE POLICE STATION
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December 20, 2021 |
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ALISON GOMES Vs. STATE OF GOA
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August 9, 2021 |
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ALL INDIA ADIWASI EMPLOYEES FEDERATION Vs. SHAKTIKANTA DAS
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July 1, 2021 |
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ALLABAKSH GAFUR SHAIKH Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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ALLWYN LIGUORY FURTADO Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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ALNESH AKIL SOMJI Vs. STATE OF MAHARASHTRA
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December 14, 2021 |
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ALOK KNIT EXPORTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 10, 2021 |
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ALOK KUMAR BIND Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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ALTAF MIRASO SHIAKH Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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ALTAF RAJEKHAN PATHAN Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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AMAN CHHABRA Vs. TRAC ENTERTAINMENT PVT LTD
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July 3, 2021 |
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AMAR BABU VITKAR Vs. STATE OF MAHARASHTRA
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October 30, 2021 |
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AMAR BHIMSING RAJPUT Vs. STATE OF MAHARASHTRA
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December 14, 2021 |
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AMAR SADHURAM MULCHANDANI Vs. STATE OF MAHARASHTRA
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December 24, 2021 |
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AMAR SADHURAM MULCHANDANI Vs. STATE OF MAHARASHTRA
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June 4, 2021 |
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AMARJEETSINGH MOHINDERSINGH BASI Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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AMARJEETSINGH MOHINDERSINGH BASI Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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AMARNATH Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
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August 30, 2021 |
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AMAZON INDIA Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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AMBEY MINING PVT. LTD. Vs. WESTERN COALFIELDS LIMITED
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August 2, 2021 |
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AMELINO CLIFTON DE ROSARIO AZAVEDO Vs. NEWTON AZAVEDO
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June 15, 2021 |
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AMEY DILIP SARDESSAI Vs. GAYATRI AMEY SARDESSAI
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October 25, 2021 |
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AMEY MAHENDRASING THAKUR Vs. STATE OF MAHARASHTRA
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October 21, 2021 |
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AMEY SITARAM SHIRODKAR Vs. STATE OF GOA
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October 4, 2021 |
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AMIN SHAIKH Vs. NEERAJ GUPTA
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February 2, 2021 |
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AMINA BI SHAIKH Vs. CHIEF OFFICER, VALPOI MUNICIPAL COUNCUL
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November 10, 2021 |
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AMINA BI SHAIKH Vs. CHIEF OFFICER
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September 29, 2021 |
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AMINUDDIN Vs. KALYAN
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August 10, 2021 |
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AMIR KHAN Vs. STATE OF MAHARASHTRA
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August 10, 2021 |
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September 22, 2021 |
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AMIR RAGHAV SONAR Vs. STATE OF MAHARASHTRA
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September 4, 2021 |
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AMIR SHABBIR SAYYED @ SOBU Vs. DY. COMMISSIONER OF POLICE
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February 15, 2021 |
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AMIT ANANT DONDE Vs. STATE OF MAHARASHTRA
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November 8, 2021 |
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AMIT ANIL ADHIKARI Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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AMIT KRISHANLAL NAGPAL Vs. STATE OF MAHARASHTRA
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September 21, 2021 |
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AMJAD SHAIKH KAMEREDDIN MANSURI Vs. STATE OF MAHARASHTRA
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September 14, 2021 |
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March 11, 2021 |
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AMOL Vs. STATE OF MAHARASHTRA
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July 3, 2021 |
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AMOL Vs. STATE OF MAHARASHTRA
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November 30, 2021 |
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AMOL @ AVIKUMAR DHONDIRAM DHULE Vs. STATE OF MAHARASHTRA
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October 4, 2021 |
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AMOL S/O MAROTIRAO TALWADKAR Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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AMOL S/O. AMBADASRAO JAIN Vs. THE STATE OF MAHARASHTRA
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September 22, 2021 |
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AMPM DESIGNS Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
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October 29, 2021 |
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July 15, 2021 |
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October 21, 2021 |
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AMRISH RAMESHCHANDRA SHAH Vs. UNION OF INDIA
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March 8, 2021 |
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AMRUT VIJAY SHINDE Vs. STATE OF MAHARASHTRA
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September 29, 2021 |
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ANA FRANCISCA BRAGANZA Vs. JAWAHARLAL EDWIN DO CARMO MONIZ
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February 12, 2021 |
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ANAJI RAMCHANDRA AYARE Vs. STATE OF MAHARASHTRA
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September 1, 2021 |
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ANAND GAJANAN DESHPANDE Vs. STATE OF MAHARASHTRA
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October 30, 2021 |
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ANAND GOPAL GAWAS Vs. GOA URBAN CO-OPERATIVE BANK LTD.
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January 14, 2021 |
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ANAND MURLIDHAR SALVI Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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ANAND NAMDEV NAIK Vs. STATE OF GOA
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November 26, 2021 |
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ANAND RATHI SHARE & STOCK BROKERS LIMITED Vs. ANISH NAVNITRAI MEHTA HUF
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October 14, 2021 |
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ANAND S/O SHESHRAO BHAROSE Vs. RAHUL VEDPRAKASH PATIL
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November 18, 2021 |
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ANAND Y. PHADTE Vs. PROVIDENT FUND INSPECTOR
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October 21, 2021 |
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September 1, 2021 |
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ANANDRA VITHOBA ADSUL Vs. STATE OF MAHARASHTRA
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June 8, 2021 |
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ANANDRAO VITHOBA ADSUL Vs. ENFORCEMENT DIRECTORATE
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October 14, 2021 |
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ANANDRAO VITHOBA ADSUL Vs. ENFORCEMENT DIRECTORATE
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December 3, 2021 |
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ANANT MAHADEV REVONKAR Vs. MOTI RAMCHANDRA BANAULIKAR
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June 16, 2021 |
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ANANT RAMCHANDRA KHANDALKAR Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
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ANANTA LANDMARK PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
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September 14, 2021 |
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ANANTA MADHUKARRAO BHUIBHAR Vs. STATE OF MAHARASHTRA
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November 25, 2021 |
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ANANTRAO NARAYANRAO THOPTE Vs. STATE OF MAHARASHTRA
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April 16, 2021 |
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August 10, 2021 |
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ANGAD DNYANOBA SHITALE Vs. STATE OF MAHARASHTRA
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May 4, 2021 |
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ANGEL CLICK, THROUGH PROPRIETOR Vs. STATE OF KARNATAKA
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May 7, 2021 |
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ANIKET GANESH PANIRE Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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ANIKET SA INVESTMENTS LLC Vs. JANAPRIYA ENGINEERS SYNDICATE PRIVATE LIMITED
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January 29, 2021 |
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ANIKET VIJU Vs. STATE OF MAHARASHTRA
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December 20, 2021 |
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ANIL Vs. ANITA
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August 6, 2021 |
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ANIL Vs. DISTRICT CASE CERTIFICATE VERIFICATION COMMITTE
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July 26, 2021 |
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ANIL BABAN RATHOD Vs. STATE OF MAHARASHTRA
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March 17, 2021 |
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ANIL BHATIYA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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December 25, 2021 |
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ANIL GOVIND RATHOD Vs. STATE OF MAHARASHTRA
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October 30, 2021 |
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ANIL KRISHNARAO APASHINGKAR Vs. STATE OF MAHARASHTRA
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June 9, 2021 |
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ANIL KRISHNARAO DESHPANDE Vs. SHWETA VAIBHAV SANT
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August 2, 2021 |
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ANIL KUMAR Vs. STATE OF GOA
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February 15, 2021 |
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ANIL PANDURANG PARKHE Vs. STATE OF MAHARASHTRA
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March 16, 2021 |
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ANIL RAMCHANDRA ORAPE Vs. STATE OF MAHARASHTRA
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July 15, 2021 |
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ANIL SAKALNARYAN DUBEY Vs. STATE OF MAHARASHTRA
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July 7, 2021 |
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ANIL SAVLARAM PEDNEKAR Vs. KUM. JAYASHREE PANDURANG MHAPANKAR
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December 14, 2021 |
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ANIL SHANKAR SHARMA Vs. SHANKAR DAYAL SHARMA
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June 10, 2021 |
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ANIL SHETGAONKAR Vs. STATE, THR. THE PUBLIC PROSECUTOR
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November 26, 2021 |
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ANIL SUBHASH PARASKAR Vs. STATE OF MAHARASHTRA
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August 2, 2021 |
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ANIL TUKARAM MOHITE Vs. COMMISSIONER OF POLICE, PIMPRI CHINCHWAD
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September 17, 2021 |
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ANIL V. MADGAVKAR Vs. IFIN COMMODITIES LIMITED
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April 7, 2021 |
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ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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July 22, 2021 |
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ANIL VASANTRAO DESHMUKH Vs. DIRECTORATE OF ENFORCEMENT
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October 29, 2021 |
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ANIL VISHNU PATIL Vs. STATE OF MAHARASHTRA
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August 17, 2021 |
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ANILKUMAR ALIAS LAPETU RAMSHAKAL SHARMA Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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ANIRUDDH INDRAJITSINH PARMAR Vs. DISTRICT MAGISTRATE
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September 17, 2021 |
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ANIRUDDHA ARUN GARJE AND ORS Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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ANIRUDH AJAY KUMAR GARG Vs. STATE OF MAHARASHTRA
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September 30, 2021 |
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ANIRUDH AJAYKUMAR GARG Vs. STATE OF MAHARASHTRA
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December 15, 2021 |
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ANIS @ AKHILENDRA KUMAR SINGH THAKUR Vs. STATE OF GOA
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August 7, 2021 |
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ANITA Vs. APPROPRIATE AUTHORITY UNDER PCPNDT ACT
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August 12, 2021 |
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ANITA KARAPURKAR Vs. STATE
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February 17, 2021 |
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ANITA KISHANRAO VIDEKAR Vs. UNION OF INDIA
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February 24, 2021 |
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ANJALI BUDHALE Vs. PRAJEET BUDHALE
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May 17, 2021 |
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ANJALI GURU SANJANA JAAN Vs. STATE OF MAHARASHTRA
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January 2, 2021 |
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ANJANABAI GOPAL TATHE Vs. BHARATI SHANKAR URANKAR
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September 30, 2021 |
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ANJUMAN TARAKKI-E-TALIM Vs. STATE OF MAHARASHTRA
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January 15, 2021 |
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ANKIT UMAKANT SHARMA Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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ANKIT VIJAYKUMAR KHANDELWAL Vs. AARTI RAJKUMAR KHANDELWAL
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April 28, 2021 |
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ANKITA ATMARAM DESSAI Vs. STATE OF GOA
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January 22, 2021 |
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ANKUSH ACHUTRAO RAUT Vs. STATE OF MAHARASHTRA
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July 14, 2021 |
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ANKUSH ARUN SHINDE Vs. ADDITIONAL COMMISSIONER
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November 12, 2021 |
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ANKUSH BAGKAR Vs. REGISTRAR OF COOP SOCIETIES, GOVT OF GOA
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August 2, 2021 |
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ANKUSH DHARMA CHAVAN Vs. STATE OF MAHARASHTRA
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September 20, 2021 |
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ANKUSH KRISHNA CHAVAN Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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ANKUSH RAMU BHOIR Vs. STATE OF MAHARASHTRA
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August 3, 2021 |
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ANNAJI ATMARAMJI TAMBOLI Vs. STATE OF MAHARASHTRA
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September 3, 2021 |
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ANNASAHEB BABURAO TEKE Vs. STATE OF MAHARASHTRA
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June 19, 2021 |
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ANNE MESSIAS GOMES Vs. STATE OF GOA
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January 25, 2021 |
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ANNU PYARELAL SINSINWAR Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI AND DAMAN AND DIU
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February 27, 2021 |
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ANSARI RIZWAN AHMED MOHD. UMER Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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May 24, 2021 |
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ANSILEE S/O VAKAYIL VERGHESE Vs. RAVI PRAKASH S/O MOHANRAO JANGADE
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September 16, 2021 |
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ANTAR BHARTI ASHRAM Vs. UNION OF INDIA
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February 24, 2021 |
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ANTHEA AROMA CHEMICALS PVT. LTD Vs. UNION OF INDIA
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November 1, 2021 |
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ANTON PAULO BRITTO Vs. STATE OF GOA
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December 2, 2021 |
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ANTONIO ALVARES Vs. CHIEF SECRETARY, GOVT. OF GOA
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November 27, 2021 |
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ANTONIO MANUEL FARIA RAMOS Vs. STATE OF GOA
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June 29, 2021 |
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ANTONIO MARIO DE CONCEICAO BARBOSA BARRETO Vs. ANITA BARBOSA BARRETOE LIMA FERNANDES
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February 17, 2021 |
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ANTONIO OLAVO MENINO VAZ Vs. FRANCISCO VAZ
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February 9, 2021 |
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ANTONIO SANTAN CAITAN FERNANDES Vs. KALAVATI RAWAL
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December 7, 2021 |
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ANTONIO VITHAL LUIS Vs. ZEFERINO F VAZ
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January 29, 2021 |
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ANUJ KUMAR ARUN THAKUR Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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ANUJ MOHAN BADULE Vs. ADMISSION REGULATING AUTHORITY, STATE OF MAHARASHTRA
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December 10, 2021 |
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ANUJA GIRISH JOSHI Vs. PRAKASH GANESH JOSHI
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September 30, 2021 |
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ANUP S/O KISHOR GANATRA Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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ANUP S/O. NIRANJAN DODIYA Vs. SHAILENDRA
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March 8, 2021 |
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ANUSAYABAI Vs. ANDRESH RAKHMA BRAMHANE
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December 2, 2021 |
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ANWAR ABDUL AZIZ PATHAN Vs. STATE OF MAHARASHTRA
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August 30, 2021 |
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ANWAR SHEIKH S/O LATIF SHEIKH Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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APARNA Vs. STATE OF MAHARASHTRA
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April 16, 2021 |
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APOORVA ULHAS HADKAR Vs. STATE OF MAHARASHTRA
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February 5, 2021 |
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APPASAHEB NARAYAN CHAUDHARI Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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ARAV INFRATECH Vs. STATE OF GOA
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December 2, 2021 |
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ARCHANA Vs. SATYAJIT
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August 3, 2021 |
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ARCHANA SHAMKUMAR ADHAV Vs. STATE OF MAHARASHTRA
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October 8, 2021 |
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ARCHANA SINGH W/O. VIRENDRA THAKUR Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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ARCHANA WD/O MAHENDRA ARBAT Vs. MAHARASHTRA GRAMIN BANK
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September 8, 2021 |
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ARFAT ALLAUDDIN KHAN Vs. STATE OF MAHARASHTRA
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April 7, 2021 |
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ARG OUTLIER MEDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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March 24, 2021 |
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ARHANT JANARDAN SUNATKARI Vs. STATE OF MAHARASHTRA
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February 4, 2021 |
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ARIF RIYAZ GHODESHWAR Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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ARJUN FAKIRA BARI Vs. DIVISIONAL JOINT REGISTRAR
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May 25, 2021 |
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ARJUN KISHANRAO MALGE Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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ARMANDO GONSALVES Vs. STATE OF GOA
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May 18, 2021 |
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ARNAV ENTERPRISES Vs. IOSIS SPA & WELLNESS PRIVATE LIMITED
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April 20, 2021 |
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ARNAVAZ M. IRANI Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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ARREDA HOMES PVT. LTD Vs. M/S. VEENA DEVELOPERS
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July 22, 2021 |
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ARUN Vs. STATE OF MAHARASHTRA
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November 5, 2021 |
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ARUN APPASO DANGE Vs. STATE OF MAHARASHTRA
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October 4, 2021 |
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ARUN GOKULJI GHOTEKAR Vs. PRABHAKAR VITHOBAJI MESHRAM
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September 7, 2021 |
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ARUN KUMAR LANGANATHAN Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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ARUN MHATRE Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
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March 9, 2021 |
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ARUN PUNJAJI KADU Vs. STATE OF MAHARASHTRA
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May 5, 2021 |
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ARUN S/O GULAB GAWLI Vs. DIVISIONAL COMMISSIONER
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April 8, 2021 |
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ARUN SHRAWAN PATIL Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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ARUN T. DHUMALE Vs. STATE OF MAHARASHTRA
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March 12, 2021 |
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ARUN YASHWANT KULKARNI Vs. STATE OF MAHARASHTRA
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February 16, 2021 |
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ARUNA DTS MOORTHY Vs. UCO BANK
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July 30, 2021 |
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ARUNA KAMAL SINGH Vs. BANK OF BARODA
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December 21, 2021 |
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ARUNSINGH FATEESINGH JADHAV Vs. STATE OF MAHARASHTRA
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December 7, 2021 |
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ARVIND @ SONYA GANESH GHUGE Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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ARVIND ARJUN KAMBLE Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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ARVIND R. TUPE Vs. STATE
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December 9, 2021 |
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ARVIND RAJARAM NIKHADE Vs. ORIENTAL INSURANCE CO. LTD.
|
October 28, 2021 |
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ARYAN SHAH RUKH KHAN Vs. UNION OF INDIA
|
October 28, 2021 |
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ASGAR KADAR SHEIKH Vs. JAIL SUPERINTENDENT, NAGPUR
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June 19, 2021 |
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ASHA MADHUKAR KURPE Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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ASHA MADHUKAR POKHARKAR Vs. KHANDU BALU NIKAM
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December 3, 2021 |
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ASHA SUNIL ZAWAR, Vs. STATE OF MAHARASHTRA
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September 16, 2021 |
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ASHARAJE FATHESINGH RANE Vs. STATE OF GOA
|
August 27, 2021 |
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ASHFAQ SHAH JURAWAR SHAH Vs. ADDITIONAL CHIEF SECRETARY
|
October 27, 2021 |
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ASHIK R. SHAH Vs. METAL ROLLING WORKS LTD.
|
October 11, 2021 |
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ASHISH BALU KAMTHE Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
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ASHISH BHARAT JADHAV Vs. DIRECTOR GENERAL OF POLICE (PRISON) MAHARASHTRA STATE
|
August 17, 2021 |
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ASHISH PATEL Vs. EDUBRIDGE INTERNATIONAL SCHOOL
|
August 5, 2021 |
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ASHISH S/O SUDHAKAR LOKHANDE Vs. SHRADDHA W/O ASHISH LOKHANDE
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March 3, 2021 |
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ASHISH VINOD DALAL Vs. VINOD RAMANLAL DALAL
|
September 15, 2021 |
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ASHISH VIRENDRA MEHTA Vs. STATE OF MAHARASHTRA
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November 26, 2021 |
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ASHOK Vs. STATE OF MAHARASTRA
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July 27, 2021 |
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ASHOK ANNA MORE Vs. STATE OF MAHARASHTRA
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July 12, 2021 |
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ASHOK DADAJI RECHANKAR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
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February 24, 2021 |
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ASHOK DATTU BHOIR Vs. STATE OF MAHARASHTRA
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October 12, 2021 |
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ASHOK DHONDIRAM DHAVALE Vs. STATE OF MAHARASHTRA
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April 30, 2021 |
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ASHOK KACHARU MALVE Vs. STATE OF MAHARASHTRA
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March 2, 2021 |
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ASHOK KISAN JADHAV Vs. STATE OF MAHARASHTRA
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March 8, 2021 |
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ASHOK LAXMAN VALLAKATTI AND ORS. Vs. THE COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION AND ORS.
|
February 23, 2021 |
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ASHOK RAJARAM RAUL Vs. MANDAR PRAMOD VICHARE
|
May 17, 2021 |
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ASHOK RAMCHANDRA SHEWALE Vs. STATE OF MAHARASHTRA
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March 30, 2021 |
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ASHOK S/O ARUN SHENDGE Vs. STATE OF MAHARASHTRA
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February 16, 2021 |
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ASHOK S/O BALIRAM PAWAR Vs. STATE OF MAHARASHTRA
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September 16, 2021 |
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ASHOK S/O MANIRAM WADDE Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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ASHOK S/O. UDHAV KOTHAWALE Vs. STATE OF MAHARASHTRA
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April 1, 2021 |
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ASHOK SHAMRAO KALE Vs. SUNIL AMRUTRAO KHADSE
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July 27, 2021 |
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ASHOK SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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ASHOK SHRIPAT CHAVAN Vs. STATE OF MAHARASHTRA
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August 17, 2021 |
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ASHOK SIDDHAPPA BURUD Vs. STATE OF MAHARASHTRA
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November 26, 2021 |
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ASHOK SITARAMJI THAKARE Vs. KU. MANGALA D/O LAXMANRAO BODHANKAR
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August 11, 2021 |
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ASHOK TALWATKAR Vs. STATE OF MAHARASHTRA
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September 3, 2021 |
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ASHU KHURANA DUTT Vs. ANEESHA ASHU DUTT
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April 1, 2021 |
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ASHUTOSH GOVIND PRABHU DESSAI Vs. STATE OF GOA
|
January 12, 2021 |
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ASHUTOSH VIJAY DURVE Vs. STATE OF MAHARASHTRA
|
October 6, 2021 |
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ASHWIN HOLDINGS PVT LTD Vs. ANTHONY FERNANDES, SON OF LATE ALEX FERNANDES
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June 16, 2021 |
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ASHWINI S. PATIL Vs. STATE OF MAHARASHTRA
|
September 1, 2021 |
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ASHWINKUMAR KALYANDAS CHAUHAN Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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ASMITA RAJESH HOBLE Vs. RAJESH RAMNATH HOBLE
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July 28, 2021 |
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ASSOCIANA ROSARIO FERNANDES Vs. MORMUGAO PORT ROAD COMPANY LTD
|
December 22, 2021 |
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ATC TELECOM Vs. GROUP GRAMPANCHAYAT
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August 4, 2021 |
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ATC TELECOM INFRASTRUCTURE PVT.LTD. Vs. BOKHARA GRAM PANCHAYAT
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December 22, 2021 |
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ATHARV B. SHELKANDE Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
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ATISH @ ASHISH S/O ASHOK KHANDARE Vs. STATE OF MAHARASHTRA
|
December 7, 2021 |
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ATLANTA LIMITED Vs. METSO INDIA PVT LTD
|
August 4, 2021 |
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ATLANTIC SHIPPING PRIVATE LIMITED Vs. UNION OF INDIA
|
March 9, 2021 |
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ATMARAM DNYANESHWAR FOKANE Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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ATUL Vs. STATE OF MAHARASHTRA
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June 28, 2021 |
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ATUL Vs. STATE OF MAHARASHTRA
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July 26, 2021 |
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ATUL AMRUT MOHITE Vs. STATE OF MAHARASHTRA
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November 26, 2021 |
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ATUL AMRUT RAYBOLE Vs. SHUBHANGI ATUL RAYBOLE
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September 15, 2021 |
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ATUL ASHOK GHULE Vs. COLLECTOR OF PUNE
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November 9, 2021 |
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ATUL BABULAL GAJARMAL AND ORS Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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ATUL BHASKAR MORE Vs. STATE OF MAHARASHTRA
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January 11, 2021 |
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ATUL RAJESH DIGHE Vs. STATE OF MAHARASHTRA
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November 20, 2021 |
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ATUL S/O RAJENDRA BODHARE Vs. STATE OF MAHARASHTRA
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December 8, 2021 |
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AUGUST FURTADO Vs. MINGUEL ANTONIO RODRIGUES
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September 30, 2021 |
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AUGUSTA VAZ WIFE OF RAJESH NAIK Vs. STATE OF GOA
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April 5, 2021 |
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AURANGABAD SMART CITY DEVELOPMENT CORPORATION LIMITED Vs. MAHARASHTRA STATE BOARD OF WAQF
|
April 23, 2021 |
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AURANGABAD TEXTILE MILLS Vs. VIJAYALAXMI CO-OPERATIVE HOUSING SOCIETY LTD
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September 1, 2021 |
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AVAKASH S/O. SUDHAKARRAO INGOLE Vs. STATE OF MAHARASHTRA
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August 16, 2021 |
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AVAKASH S/O. SUDHAKARRAO INGOLE Vs. STATE OF MAHARASHTRA
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August 26, 2021 |
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AVANI SUDHIR VAISHNAV Vs. UNION OF INDIA
|
September 15, 2021 |
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AVDHESH HARICHAND JAISWAL Vs. STATE OF MAHARASHTRA
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November 17, 2021 |
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AVDHUT @ RAHUL BALU GIRI Vs. THE STATE OF MAHARASHTRA
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June 7, 2021 |
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AVENTISUB LLC Vs. ERIS HEALTHCARE PVT. LTD.
|
November 1, 2021 |
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AVINASH Vs. JOINT CHARITY COMMISSIONER
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July 14, 2021 |
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AVINASH @ SURAJ S/O ASHOK SINGH Vs. STATE OF MAHARASHTRA
|
August 18, 2021 |
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AVINASH DATTA CHAVHAN Vs. STATE OF MAHARASHTRA
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February 24, 2021 |
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AVINASH DATTA CHAVHAN Vs. STATE OF MAHARASHTRA
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February 18, 2021 |
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AVINASH DNYANESHWAR DHAMALE Vs. STATE OF MAHARASHTRA
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September 7, 2021 |
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AVINASH KASHINATH SHINDE Vs. AMBEDKAR SMARAK SAMITI SHIKSHAN
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January 13, 2021 |
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AVINASH KRISHNA KAMAT Vs. STATE OF MAHARASHTRA
|
September 14, 2021 |
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AVINASH TANAJI KALE Vs. STATE OF MAHARASHTRA
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August 7, 2021 |
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AVISHEK ASIT MITRA Vs. STATE OF MAHARASHTRA
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September 20, 2021 |
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AYESHA Vs. STATE OF MAHARASHTRA
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March 15, 2021 |
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AYYAZ KHAN ZABAZ KHAN Vs. DIVISIONAL COMMISSIONER, AMRAVATI
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March 10, 2021 |
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AZAM ANWAR Vs. HARRIHAR GUNAJI SHETGAONKAR
|
September 30, 2021 |
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AZIA PIEDADE DSILVA Vs. STATE OF GOA
|
April 5, 2021 |
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AZIM MOHAMMAD HANIF SHAIKH Vs. STATE OF MAHARASHTRA
|
September 9, 2021 |
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B.S. ISPAT LIMITED Vs. NEXUS MINMET MERCHANDISING PVT. LTD.
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June 18, 2021 |
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BA CONTINUUM INDIA PVT. LTD Vs. UNION OF INDIA
|
March 8, 2021 |
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BABA @ KAMALAKAR KISAN BODAKE Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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BABA TAJ ROZGAR VA SWAYAM ROZGAR BANDHKAM SEVA SAHAKARI SANSTHAN Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
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BABAJI SONU KADAM Vs. THE COLLECTOR
|
August 25, 2021 |
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BABAN Vs. STATE OF MAHARASHTRA
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September 24, 2021 |
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BABAN DATTA GAIKWAD Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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BABAN S/O. RAMCHANDRA GODGE Vs. THE STATE OF MAHARASHTRA
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August 4, 2021 |
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BABASAHEB POUL Vs. STATE OF MAHARASHTRA
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October 7, 2021 |
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BABASAHEB RAOSAHEB KOBARNE Vs. PYROTEK INDIA PRIVATE LIMITED
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December 13, 2021 |
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BABASAHEB S/O. BHIMRAO MOGLE Vs. STATE OF MAHARASHTRA
|
September 24, 2021 |
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BABITA VISHNU NAIK Vs. GOVERNMENT OF GOA
|
December 16, 2021 |
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BABU S/O JYOTIRAM JADHAV Vs. MUKTABAI W/O WAMANRAO SOMWANSHI
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December 2, 2021 |
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BABU VARGHESE Vs. STATE OF MAHARASHTRA
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August 7, 2021 |
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BABUL KHAN WALI Vs. STATE OF MAHARASHTRA
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February 18, 2021 |
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BABULAL VERMA Vs. ENFORCEMENT DIRECTORATE, MUMBAI
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March 16, 2021 |
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BABURAO P SAWANT Vs. POLICE INSPECTOR, MAPUSA POLICE STATION, MAPUSA
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January 19, 2021 |
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BABURAO S/O MANIKRAO GHUGE Vs. STATE OF MAHARASHTRA
|
December 13, 2021 |
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BAJABAI W/O RAMKRISHANA WARRARKAR (DEAD) Vs. SUNIL DAMODHAR POTDUKHE
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September 6, 2021 |
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BAJAJ ALLIANZ GENERAL INS. CO. LTD. Vs. VANDANA
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December 23, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE Vs. MISS SARITA SATISH MALIK
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October 14, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO Vs. JIJABAI ANIL KOLI
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March 9, 2021 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. FOTU DHONDU SAWANT, ALIAS ANIL
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October 14, 2021 |
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BAL ASHA TRUST Vs. ARJUN PENGAT
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May 7, 2021 |
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BAL MANDIR SANSTHA (PARANJPE SCHOOL) Vs. DEVIDAS KAWADUJI RAGHUTE
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September 30, 2021 |
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BALAJI Vs. STATE OF MAHARASHTRA
|
August 5, 2021 |
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BALAJI Vs. STATE OF MAHARASHTRA
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February 22, 2021 |
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BALAJI @ BALU NIVARTI GAIKWAD Vs. STATE OF MAHARASHTRA
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February 12, 2021 |
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BALAJI MANOHAR MUNDE Vs. STATE OF MAHARASHTRA
|
March 18, 2021 |
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BALAJI SAND SUPPLIERS Vs. STATE OF MAHARASHTRA
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September 21, 2021 |
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BALASAHEB Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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BALASAHEB @ BABASAHEB BALIRAM BANGAR Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
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BALASAHEB BARKU KOLHE Vs. COMMISSIONER OF POLICE
|
August 12, 2021 |
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BALASAHEB VASANT KASHID Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
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BALASO BABU KHOT Vs. STATE OF MAHARASHTRA
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August 11, 2021 |
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BALCHANDRA SHIRSAT Vs. MAYOR, MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 5, 2021 |
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BALKRISHNA APPAYYA SHETTY Vs. HEMANT H. THAKKAR
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May 6, 2021 |
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BALKRISHNA PADMAKAR JOSHI Vs. SUPERINTENDING ARCHEOLOGIST
|
July 26, 2021 |
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BALKRISHNA SADASHIV THAKUR Vs. PRABHAKAR SADASHIV THAKUR
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February 10, 2021 |
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BALRAM @ BALLU Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
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BALRAM SUDAKAJI SAKPAL Vs. UNION OF INDIA
|
March 9, 2021 |
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BALU KUNDALIK PATIL Vs. STATE OF MAHARASHTRA
|
September 22, 2021 |
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BALU S/O BAJIRAO SHINDE Vs. STATE OF MAHARASHTRA
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August 23, 2021 |
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BALWAN SINGH SHREENANDLAL CHOWDARY Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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BANDU NAGNATH GHONE Vs. SANTOSH SHIVAJIAPPA RESHME
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February 10, 2021 |
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BANDU SHAMRAO BHUSARE Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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BANK OF BAHRAIN AND KUWAIT B.S C. Vs. UNION OF INDIA
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December 2, 2021 |
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BANK OF BARODA Vs. GOPAL SHRIRAM PANDA
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March 25, 2021 |
|
BANK OF INDIA Vs. BANK OF INDIA WORKERS ORGANIZATION
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September 1, 2021 |
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BANK OF INDIA, REP. BY ITS POA, SALVADOR JESSIE FIJARDO Vs. GAUTAM R. GAIKWAD
|
November 25, 2021 |
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BANSILAL S/O SITRAN KANOJE Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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BAPURAO S/O MADHAVRAO PATIL AND ORS Vs. STATE OF MAHARASHTRA
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September 24, 2021 |
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BARGAL DILIPKUMAR Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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BASANTKUMAR KAPOORCHAND JAIN Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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BENEDITO COSTA Vs. SEBASTIAO FERNANDES
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July 20, 2021 |
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BENEDITO DSOUZA Vs. CAETANO ROSARIO ESTIBEIRO
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February 17, 2021 |
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BHAGATRAM RAVALMAL BALANI Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
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BHAGAUJI Vs. STATE OF MAHARASHTRA
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July 3, 2021 |
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BHAGUBAI DEVRAM BHAGAT LRS CHANGDEO Vs. DEVRAM KUNDLIK BHAGAT (DEAD)
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November 25, 2021 |
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BHAGWAN Vs. STATE OF MAHARASHTRA
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December 29, 2021 |
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BHAGWAN NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
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June 10, 2021 |
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BHAGWAN S. ADHEKAR Vs. STATE OF MAHARASHTRA
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October 30, 2021 |
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BHAGWAN SHANKAR BHALERAO Vs. STATE OF MAHARASHTRA
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June 9, 2021 |
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BHAGWAN VITHUJI NANNAWARE Vs. PRAVIN SHINGARE
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November 29, 2021 |
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BHAGWANRAO RAMCHANDRARAO PATIL Vs. STATE OF MAHARASHTRA
|
November 5, 2021 |
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BHAGWAT BUASAHEB PHUNDE Vs. RAMA SRIHARI GHULE
|
September 3, 2021 |
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BHAGYASHREE PRASHANT WASANKAR Vs. STATE OF MAHARASHTRA
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July 15, 2021 |
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BHAJAN Vs. STATE OF MAHARASHTRA
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March 11, 2021 |
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BHAJI VA FAL MUTTON Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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BHARAT BHAGWAN PATIL Vs. STATE OF MAHARASHTRA
|
June 4, 2021 |
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BHARAT CHANDRAKANT AGAVANE Vs. STATE OF MAHARASHTRA
|
September 4, 2021 |
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BHARAT KISAN MEKALE Vs. COMMISSIONER OF POLICE, SOLAPUR
|
September 3, 2021 |
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BHARAT NARHARI PATIL Vs. ADINATH SAKHARAM
|
August 3, 2021 |
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BHARAT NATHALAL KANSARA Vs. PRAFUL NATHALAL KANSARA
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April 19, 2021 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. JAYSINGH BHAGWANDAS KAPADIA
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December 15, 2021 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. MR.FALI @ FRAMJI JALEGAR GHASWALA
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March 5, 2021 |
|
BHARAT TEA SUPPLIERS Vs. GUJRAT TEA TRADERS
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October 28, 2021 |
|
BHARATBHUSHAN SONAJIRAO Vs. STATE OF MAHARASHTRA
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December 23, 2021 |
|
BHARATIBEN JAGDISH MEHTA Vs. SHIVKUMAR D. JAISWAL
|
November 18, 2021 |
|
BHARTARI Vs. SUPERINTENTENDENT OF OPLICE, GONDIA
|
April 22, 2021 |
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BHARTI Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
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BHARTI SANTOSH BHOSALE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH MUNICIPAL COMMISSIONER
|
December 8, 2021 |
|
BHARTI SANTOSH BHOSALE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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October 21, 2021 |
|
BHARUKA TRADING COMPANY Vs. HANUMAN DAL INDUSTRIES
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June 21, 2021 |
|
BHASKAR Vs. STATE OF MAHARASHTRA
|
February 5, 2021 |
|
BHASKAR SHASHANK SARKAR Vs. STATE OF MAHARASHTRA
|
December 30, 2021 |
|
BHASKAR VAMAN HARVALKAR Vs. STATE OF GOA
|
January 14, 2021 |
|
BHAURAO MARKAD MATSHYA VYAVASAYEEK SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA
|
November 26, 2021 |
|
BHAUSAHEB Vs. STATE OF MAHARASHTRA
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June 10, 2021 |
|
BHAUSAHEB Vs. STATE OF MAHARASHTRA
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December 1, 2021 |
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BHAUSAHEB Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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BHAUSAHEB Vs. YASHWANT
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June 10, 2021 |
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BHAUSAHEB R. SANAP Vs. RATNABAI C. VADEKAR
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March 30, 2021 |
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BHAUSAHEB RAOSAHEB MAGAR Vs. STATE OF MAHARASHTRA
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October 7, 2021 |
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BHAVANJI LAKHAMASI BHATE Vs. SAHEBRAO LALA DESALE
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September 15, 2021 |
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BHAWBHUTI SHIKSHAN SANSTHA Vs. SANDEEP CHANDULAL HANUWATE
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September 15, 2021 |
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BHIMASHANKAR RAIGONDA BHUYARE Vs. STATE OF MAHARASHTRA
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March 12, 2021 |
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BHIMRAO S/O. BHAGWAN BANSOD Vs. THE STATE OF MAHARASHTRA
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February 17, 2021 |
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BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION Vs. M/S. ANTONY WASTE HANDLING CELL PVT. LTD
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March 5, 2021 |
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BHUPENDRA HARGOVANDAS MAJITHIA Vs. STATE OF MAHARASHTRA
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February 8, 2021 |
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BHUPENDRA HARILAL MEHTA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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April 27, 2021 |
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BHUPENDRA PAL SINGH Vs. UNION OF INDIA
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December 22, 2021 |
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BHUSHAN S/O. BHIMRAO DESHMUKH Vs. SAU. NILESHA BHUSHAN
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August 9, 2021 |
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BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. GOA STATE CO-OPERATIVE BANK LTD
|
October 11, 2021 |
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BILAL SHAIKKH ADAM HAZU Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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BINA DEEGAN Vs. SARAS GOPI
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February 15, 2021 |
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BINA DEEGAN Vs. SARAS GOPI
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February 25, 2021 |
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BINA WADHAWAN Vs. SHREE AHUJA PROPERTIES PVT. LTD
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July 13, 2021 |
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BINAL SEVANTILAL KORADIA Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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BLACKBURN METALS Vs. M/S. ZEP ENGINEERING WORKS
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October 6, 2021 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. DECCAN CHRONICLE HOLDINGS LTD.
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June 16, 2021 |
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BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. M.V.JAI JULELAL
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February 4, 2021 |
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BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. M. V. TAG-9
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September 22, 2021 |
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BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. DLB NAND GAURAV
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November 25, 2021 |
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BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. NKD MARITIME LTD.
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February 12, 2021 |
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BOMBAY DYEING & MANUFACTURING COMPANY LIMITED Vs. ASHOK NARANG
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August 30, 2021 |
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BOMBAY INTELLIGENCE SECURITY (INDIA) LTD Vs. UNION OF INDIA
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July 23, 2021 |
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BRAHMANAND MAMLEKAR Vs. KISHOR SURYAKANT BORKAR
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November 16, 2021 |
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BRAJ BHUSHAN PANDE Vs. STATE OF MAHARASHTRA
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February 2, 2021 |
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BRIJ BIHARI SINGH Vs. WESTERN COALFIELDS LIMITED
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November 22, 2021 |
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BRIJESH KANUBHAI PATEL Vs. STATE OF MAHARASHTRA
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September 16, 2021 |
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BUDRU @ DINESH @ KRISHNA S/O. RAJWANSHI SIRAM Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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BULKABAI Vs. GURUKUL GRUHA BHADEKARU MALKI HAKKA SAHAKARI SANSTHA LTD., CHANDRAPUR
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December 18, 2021 |
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BURZIN MANEK DAVER Vs. UNION OF INDIA
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December 29, 2021 |
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BUTIBORI CEPT PVT LTD Vs. INDO RAMA SYNTHETICS (I) LTD
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February 4, 2021 |
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BVG INDIA LTD Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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CAITAN DSOUZA PRESENTLY AT COLVALE JAIL Vs. P.P. OF THE HIGH COURT
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November 16, 2021 |
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CAPT. AMOL VASANT KELKAR Vs. UNION OF INDIA
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March 8, 2021 |
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CAPT. ARUN SETHI Vs. RITA NEE GUJRAL SETHI
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October 6, 2021 |
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CARL PINTO DE ANDRADE Vs. VENTURA SECURITIES LIMITED
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February 23, 2021 |
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CARLOS FRANCISCO MONTEIRO Vs. JOSEFINA BAPTISTA
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January 22, 2021 |
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CASSIAN CRASTO Vs. SCRUTINY COMMITTEE FOR VERIFICATION CASTE CERTIFICATES
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September 23, 2021 |
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CELIA FERNANDES Vs. FELICIDADE VAZ
|
February 1, 2021 |
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CELIA PEREIRA Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 12, 2021 |
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CENTRAL RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. ARUN S/O BABURAO BOBDE
|
September 3, 2021 |
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CEZARIO F DSOUZA Vs. JONN FERNANDES,
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March 11, 2021 |
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CHABABAI Vs. KARBHARI
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November 24, 2021 |
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CHAITYA SHAH Vs. UNION OF INDIA
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November 17, 2021 |
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CHAMELIBAI BABURAO NHAVI Vs. BRIJLAL EKNATH PATIL
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April 9, 2021 |
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CHANDAN S/O. TULSIRAM JIBHAKATE Vs. STATE OF MAHARASHTRA
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February 17, 2021 |
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CHANDIMA JANAKA WIJESINGHE Vs. UNION OF INDIA
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April 27, 2021 |
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CHANDRAHAS CHANDRAKANT CHAREKAR-JOSHI Vs. GEETA PANDITRAO ASWAR
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April 1, 2021 |
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CHANDRAKALA W/O. RAMLAL JADHAV Vs. STATE OF MAHARASHTRA
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April 26, 2021 |
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CHANDRAKANT Vs. ALKA SAHANI
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April 27, 2021 |
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CHANDRAKANT BHIKAJI WALAWALKAR Vs. STATE OF MAHARASHTRA
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January 29, 2021 |
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CHANDRAKANT NARAYAN PATKAR CHARITABLE TRUST Vs. UNION OF INDIA
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June 22, 2021 |
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CHANDRAKANT PRAKASH SHELKE Vs. STATE OF MAHARASHTRA
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November 2, 2021 |
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CHANDRAKANT S/O SHANTARAM BHOI Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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CHANDRAKANT S/O. BALIRAM SONAWANE Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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CHANDRAKANT SHRIPATH TAMBOKAR Vs. STATE OF MAHARASHTRA
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September 4, 2021 |
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CHANDRAPRAKASH B. LODHA Vs. RUKMINI BABAN KADAM
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February 23, 2021 |
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CHANDRASEN S/O CHINDHUJI DONGRE Vs. STATE OF MAHARASHTRA
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November 25, 2021 |
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CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
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November 24, 2021 |
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CHANDRASHEKHAR S/O BABARAO MADAVI Vs. STATE OF MAHARASHTRA
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August 25, 2021 |
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CHANDRAWATI KORGAOKAR Vs. STATE
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January 25, 2021 |
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CHANDRESHWAR BHUTNATH Vs. KRISHNAKANT KESHAV
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August 30, 2021 |
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CHATURBHUJ RAJVANSHI MAHTO Vs. STATE OF MAHARASHTRA
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November 20, 2021 |
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CHAYA PANDURANG TATHE Vs. PUNE MUNICIPAL CORPORATION
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October 1, 2021 |
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CHAYA TUKARAM BHOI Vs. STATE OF MAHARASHTRA
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January 6, 2021 |
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CHETAN Vs. ROHIT
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August 23, 2021 |
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CHETAN CALVIN NAZARETH Vs. LENA JOHN DSOUZA
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February 16, 2021 |
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CHETAN DASHRATH GADE Vs. STATE OF MAHARASHTRA
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March 15, 2021 |
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CHETAN SUBHASH MASHALKAR Vs. PRESIDENT, ADARSHA SHIKSHAN PRASARAK MANDAL
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December 23, 2021 |
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CHETAN SUKHDEO TEKAM Vs. DEPUTY INSPECTOR GENERAL (PRISONS), (EASTERN REGION), NAGPUR
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June 10, 2021 |
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CHETAN SURENDRA DALAL Vs. K.C. AGRO PVT. LTD.
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October 21, 2021 |
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CHHAGAN CHANDRAKANT BHUJBAL Vs. INCOME TAX OFFICER WARD
|
December 8, 2021 |
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CHHAYA Vs. STATE OF MAHARASHTRA
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January 4, 2021 |
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CHIDI OSCITA OKONKOWA Vs. STATE OF GOA
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January 29, 2021 |
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CHINEDU MONDAY NWAFOR Vs. STATE OF GOA
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February 11, 2021 |
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CHIRAG INFRA PROJECTS PVT. LTD. Vs. VIJAY JWALA COOP HSG SOC LTD
|
March 12, 2021 |
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CHIRAG PRADEEP ZAVERI Vs. STATE OF MAHARASHTRA
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October 30, 2021 |
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CHITRA ANANT SALUNKE Vs. STATE OF MAHARASHTRA
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October 22, 2021 |
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CHITRA W/O GAJANAN DESHPANDE Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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CHITRAREKHA M. NAIK Vs. STATE OF MAHARASHTRA
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October 8, 2021 |
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CHOTELAL RAMBRIJ PASWAN Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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CHOTU MOHAN NAIDU Vs. COMMISSIONER OF POLICE
|
August 24, 2021 |
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CHOUDHARI FOOD INDUSTRIES Vs. AHMEDNAGAR DISTRICT GOAD REARING AND PROCESSING CO-OPERATIVE FEDERATION LTD
|
July 30, 2021 |
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CHRISTOPHER BEVAN Vs. POLICE INSPECTOR,PERNEM POLICE STATION,PERNEM
|
November 24, 2021 |
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CIPLA LIMITED Vs. COMPETENT AUTHORITY AND DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETY
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April 22, 2021 |
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CITIZEN EDUCATION SOCIETY, NAGPUR Vs. DHANANJAY AMBADAS DHABE
|
December 23, 2021 |
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COMDR HEMANT PADBIDRI Vs. STATE OF GOA
|
February 8, 2021 |
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COMMISSIONER CENTRAL EXCISE, COMMISSIONERATE WARDHA Vs. SHREE SIDHBALI ISPAT LTD.
|
January 22, 2021 |
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COMMISSIONER OF CENTRAL EXCISE THANE - II COMMISSIONERATE Vs. KAMAL SINGHANIA
|
September 17, 2021 |
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COMMISSIONER OF CGST & CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
December 23, 2021 |
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COMMISSIONER OF CGST & CENTRAL EXCISE Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
|
February 12, 2021 |
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COMMISSIONER OF CUSTOMS Vs. SRINIVAS CLEARING & SHIPPING (I) PVT. LTD
|
August 27, 2021 |
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COMMISSIONER OF CUSTOMS (EXPORT) Vs. RELIANCE INDUSTRIES LIMITED
|
December 20, 2021 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ANANDIBAI VENKATESH SAWANT
|
October 26, 2021 |
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COMMISSIONER OF INCOME TAX Vs. ZUARI MAROC PHOSPHATES LTD.
|
January 14, 2021 |
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COMMISSIONER OF INCOME TAX Vs. GOA STATE COOPERATIVE BANK LTD.
|
January 7, 2021 |
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COMMISSIONER OF INCOME TAX Vs. M/S SESA GOA LTD
|
May 7, 2021 |
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COMMISSIONER OF INCOME TAX, MUMBAI CITY Vs. MAHARASHTRA HYBRID SEEDS CO. LTD
|
November 22, 2021 |
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CONCEPT GREEN BUILDERS AND DEVELOPERS Vs. NAIK AND SONS
|
September 30, 2021 |
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CONSTANCIO LUIS CAETANO RUBINA LOBO Vs. LEANDRINA ANTAO
|
February 11, 2021 |
|
CONTINENTAL RADIANCE OFFSHORE PVT. LTD Vs. MV LEWEK ALTAIR (IMO NO. 9413183)
|
December 14, 2021 |
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COOLDECK INDUSTRIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
December 13, 2021 |
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COOPERATIVE RABOBANK U A Vs. COMMISSIONER OF INCOME TAX
|
August 26, 2021 |
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COOPERATIVE RABOBANK U A Vs. COMMISSIONER OF INCOME TAX (IT)
|
July 7, 2021 |
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COSMOS CO-OPERATIVE BANK LTD. Vs. M/S. GILTEDEGE MANAGEMENT SERVICES LTD.
|
April 7, 2021 |
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COTTAGE INDUSTRIES EXPOSITION LTD Vs. DECATHLON SPORTS INIDA PVT. LTD
|
September 30, 2021 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
May 19, 2021 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
May 17, 2021 |
|
COURTS ON ITS OWN MOTION Vs. UNION OF INDIA
|
September 8, 2021 |
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COURTS ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
|
June 14, 2021 |
|
COZIHOM CO-OPERATIVE HOUSING SOCIETY LTD Vs. TAJDAR AMROHI
|
May 19, 2021 |
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CRAFTS DEFLOURESCENT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
December 29, 2021 |
|
CRISTINA MARQUES Vs. LILY DIAS
|
January 21, 2021 |
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CROSS COUNTRY HOTELS LTD. Vs. BHUPINDER KUMAR MALHOTRA
|
March 9, 2021 |
|
CUPINO LTD Vs. SHREE AHUJA PROPERTIES AND REALTORS PVT. LTD.
|
December 16, 2021 |
|
CUTIS BIOTECH Vs. SERUM INSTITUTE OF INDIA PVT. LTD
|
April 20, 2021 |
|
D.BHAMBRI Vs. EKNATH MARUTIRAO KALMETKAR
|
October 12, 2021 |
|
DADA Vs. BHAGAJI
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August 25, 2021 |
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DAMESHWAR TIKARAM BISEN Vs. UNION OF INDIA, MINISTRY OF RAILWAY
|
October 27, 2021 |
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DAMODAR L. BHAT Vs. RAMNATH DAMODAR SAUNSTHAN
|
September 30, 2021 |
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DAMODAR MANGUESHKAR Vs. CIDADE DE GOA
|
February 5, 2021 |
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DAMODHAR ROKDE Vs. DEFENCE ESTATES OFFICER
|
January 7, 2021 |
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DAMODHAR S/O NILCHAND SHAHANE Vs. JANKIBAI W/O BABAN SONAR (SHAHANE)
|
September 21, 2021 |
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DARASING Vs. STATE OF MAHARASHTRA
|
August 3, 2021 |
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DARIUS RUTTON KAVASMANECK Vs. MAHARUKH MURAD OOMRIGAR
|
October 8, 2021 |
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DARSHAN Vs. STATE OF MAHARASHTRA
|
February 17, 2021 |
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DARSHAN JITENDRA JHAVERI Vs. COMMISSIONER OF INCOME TAX
|
September 22, 2021 |
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DARSHAN LALIT GANDHI Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
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DARSHAN UTTAM DONDE Vs. STATE OF MAHARASHTRA
|
October 13, 2021 |
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DARSHANA W/O. ASHOK BORKAR Vs. ALOK NAMDEO BORKAR
|
April 6, 2021 |
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DASHRATH NARAYAN TANDALE Vs. SHRIDHAR KESHAVACHARYA PATWARDHAN
|
January 19, 2021 |
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DASHRATH S/O. HIRAMAN JOHARE Vs. STATE OF MAHARASHTRA
|
September 9, 2021 |
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DASHRATHA MADHUKAR KASBE @DK Vs. THE STATE OF MAHARASHTRA
|
February 3, 2021 |
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DASTGIR GAFUR SHAHA Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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DATTA Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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DATTAJI SAMBHA KENDRE Vs. STATE OF MAHARASHTRA
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March 4, 2021 |
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DATTAPRASAD R. SHIRODKAR Vs. VINOD DWARKANTH KHAPARDE
|
March 31, 2021 |
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DATTARAM HARI PANDARE Vs. STATE OF MAHARASHTRA
|
October 29, 2021 |
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DATTARAO Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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DATTATRAY Vs. STATE OF MAHARASHTRA
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February 1, 2021 |
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DATTATRAY GENABA LOLE Vs. DIVISIONAL JOINT REGISTRAR
|
November 26, 2021 |
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DATTATRAY RAMCHANDRA WAIKAR Vs. BALUTAI @ RANJANA SURESH GAVALI
|
March 11, 2021 |
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DATTATRAYA APPASO PATIL Vs. STATE OF MAHARASHTRA
|
December 15, 2021 |
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DATTU DEVRAM KOLI Vs. STATE OF MAHARASHTRA
|
December 9, 2021 |
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DAULAT SAMIRMAL MEHTA Vs. UNION OF INDIA
|
February 15, 2021 |
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DAVID G SAMUEL Vs. COLLECTOR/DISTRICT MAGISTRATE, PUNE
|
November 30, 2021 |
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DEELIP BALASAHEB SHINDE Vs. MADAN BHAUSAHEB SHINDE
|
April 9, 2021 |
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DEELIP SURYABHAN PESTE Vs. STATE OF MAHARASHTRA
|
October 28, 2021 |
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DEEPABAI Vs. MADAN
|
January 25, 2021 |
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DEEPAK Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 23, 2021 |
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DEEPAK Vs. STATE OF MAHARASHTRA
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December 1, 2021 |
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DEEPAK Vs. STATE OF MAHARASHTRA
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December 3, 2021 |
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DEEPAK ALIAS DILIP Vs. VIJAY DHANANJAY DESHMUKH
|
March 11, 2021 |
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DEEPAK DATTARAM KANDALKAR Vs. STATE OF MAHARASHTRA
|
December 9, 2021 |
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DEEPAK KUMAR RADHESHYAM KHURANA Vs. MUMBAI PORT TRUST
|
December 21, 2021 |
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DEEPAK MAHADEORAO Vs. VICE-PRESIDENT
|
December 9, 2021 |
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DEEPAK RAHEJA Vs. GANGA TARO VAZIRANI
|
October 1, 2021 |
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DEEPAK SHENOY Vs. STATE BANK OF INDIA
|
December 14, 2021 |
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DEEPAK SHIVRAM PATHARE Vs. STATE OF MAHARASHTRA
|
December 4, 2021 |
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DEEPAK VASANT GAHANE Vs. DIVISIONAL COMMISSIONER
|
March 18, 2021 |
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DEEPAK VIRENDRA KOCHHAR Vs. DIRECTORATE OF ENFORCEMENT
|
March 25, 2021 |
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DEEPAK VITTHAL RAO Vs. STATE OF MAHARASHTRA
|
November 20, 2021 |
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DEEPALI Vs. STATE OF MAHARASHTRA
|
October 20, 2021 |
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DEEPALI SHRIMAAN PEDNEKAR Vs. CAPTAIN PEDNEKAR SHRIMAAN DNYANESHWAR
|
October 12, 2021 |
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DEFTARY DESCON ENGINEERING PVT LTD Vs. SUDARSHAN DRY DOCKS
|
January 15, 2021 |
|
DEJU KHUDDU MULLYYA Vs. PHARIN FARID ALI PATEL
|
December 21, 2021 |
|
DELNA KHAMBATTA Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
DELTACORP PACIFIC HK LTD Vs. OSS PFS BRAVE
|
November 24, 2021 |
|
DEO MAHADEO DEVASTHAN Vs. STATE OF GOA
|
October 14, 2021 |
|
DEOGIRI NAGARI SAHAKARI PATSANSTHA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 19, 2021 |
|
DEORAO Vs. PANDURANG
|
September 15, 2021 |
|
DEORAO TANBAJI BOBDE Vs. PRAMOD DEORAO BOBADE
|
January 4, 2021 |
|
DESMOND JOSEPH THERAKAN Vs. DOLPHIN DEVELOPERS
|
January 19, 2021 |
|
DEVANAND BALAJIRAO CHUKEWAD Vs. SUB DIVISIONAL OFFICER
|
March 17, 2021 |
|
DEVANAND S/O RAMESH PATHRABE Vs. DIVISIONAL COMMISSIONER
|
October 20, 2021 |
|
DEVANAND SOMAYYA SHETTY Vs. STATE OF MAHARASHTRA
|
November 9, 2021 |
|
DEVANG DINESH PARMAR Vs. MUMBAI MUNICIPAL CORPORATION
|
November 12, 2021 |
|
DEVANG DINESH PARMAR Vs. MUMBAI MUNICIPAL CORPORATION
|
November 1, 2021 |
|
DEVENDRA Vs. STATE OF MAHARASHTRA
|
March 23, 2021 |
|
DEVENDRA S/O. AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
|
December 24, 2021 |
|
DEVENDRA S/O. AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
|
August 23, 2021 |
|
DEVIDAS Vs. STATE OF MAHARASHTRA
|
March 3, 2021 |
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DEVIDAS BHIMRAO BORSE Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
|
DEVIDAS GAONKAR Vs. STATE OF GOA
|
February 16, 2021 |
|
DEVIDAS LAXMAN NAVALE Vs. TAHASILDAR
|
July 3, 2021 |
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DEVRAIJAN GANPATI DEVENDRAN Vs. UNION OF INDIA
|
September 3, 2021 |
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DEVRAM SAWLERAM MUNDHE Vs. STATE OF MAHARASHTRA
|
October 12, 2021 |
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DEVYANI W/O KRISHNA DONGAONKAR Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
|
DEWAN HOUSING FINANCE CORPORATION LIMITED Vs. UNION OF INDIA
|
November 16, 2021 |
|
DHAKU ALIAS DAKU UDDHAV BADEKAR Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
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DHANANJAY BABASO SHINDE Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
|
DHANANJAY VITTHAL GAWADE Vs. STATE OF MAHARASHTRA
|
January 7, 2021 |
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DHANASHRI CHAMBAYYA SWAMI Vs. STATE OF MAHARASHTRA
|
January 28, 2021 |
|
DHANESH HAUSLAPRASAD SINGH Vs. SENIOR INSPECTOR OF POLICE
|
September 4, 2021 |
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DHANGIR PANDURANG GOSAVI Vs. STATE OF MAHARASHTRA
|
February 10, 2021 |
|
DHANRAJ NAMDEORAO MADAVI Vs. CHIEF EXECUTIVE OFFICER
|
December 4, 2021 |
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DHARAMDAS (DHAMU) ARJANSING MALKANI Vs. STATE OF MAHARASHTRA
|
July 16, 2021 |
|
DHARMARAJ Vs. RUDRABAI
|
February 25, 2021 |
|
DHARMENDRA M. JANI Vs. UNION OF INDIA
|
June 16, 2021 |
|
DHARMENDRA M. JANI Vs. UNION OF INDIA
|
June 9, 2021 |
|
DHARMENDRA RAVIPRATAP SINGH Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
|
September 7, 2021 |
|
DHARMESH PRABHUDAS SAGLANI Vs. STATE OF GOA
|
April 9, 2021 |
|
DHARTIBEN KANUBHAI KURKUTIA Vs. UNION OF INDIA
|
September 8, 2021 |
|
DHAVALKUMAR ARUN DOMBE Vs. STATE OF MAHARASHTRA
|
April 28, 2021 |
|
DHIRAJ DHARMACHAND CHHAJED & ANR. Vs. YOGESH MANGALSEN BAHEL & ORS.
|
February 12, 2021 |
|
DHYANDEV KACHRUJI WANKHEDE Vs. NAWAB MALIK
|
December 7, 2021 |
|
DHYANDEV KACHRUJI WANKHEDE Vs. NAWAB MALIK
|
November 21, 2021 |
|
DIGAMBAR Vs. DATTATRAYA
|
October 4, 2021 |
|
DIGGAJ RAMESH DAPKE Vs. STATE OF MAHARASHTRA
|
January 25, 2021 |
|
DILEEP Vs. DEPUTY COLLECTOR
|
November 24, 2021 |
|
DILIP Vs. STATE OF MAHARASHTRA
|
May 21, 2021 |
|
DILIP MOTIRAM CHAVAN Vs. STATE OF MAHARASHTRA
|
December 24, 2021 |
|
DILIP S/O. GANGADHAR SONAR Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
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March 24, 2021 |
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November 2, 2021 |
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DIMENSION DATA INDIA PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS
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January 18, 2021 |
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DINESH Vs. NAMDEO
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January 18, 2021 |
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DINESH Vs. STATE OF MAHARASHTRA
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March 8, 2021 |
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November 22, 2021 |
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DINESH RAGHUNATH NALAWADE Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY
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November 12, 2021 |
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October 13, 2021 |
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DIONA DSA KORGAONKAR WIFE OF SANJAY KORGAONKAR Vs. MARIA DO CARMO PIRES WIFE OF PAULO ROMULALDO PIRES
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June 23, 2021 |
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DIPAK @ BHAUSAHEB S/O BABURAO SINGAR / RAJENDRA @ RAJU NANASAHEB BHAGWAT Vs. STATE OF MAHARASHTRA
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February 10, 2021 |
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DIPAK SUDHAKAR PATIL Vs. STATE OF MAHARASHTRA AND OTHERS
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March 9, 2021 |
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DIRECTORATE OF ENFORCEMENT Vs. STATE OF MAHARASHTRA
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November 7, 2021 |
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September 30, 2021 |
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December 9, 2021 |
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December 11, 2021 |
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October 20, 2021 |
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October 27, 2021 |
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March 1, 2021 |
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February 17, 2021 |
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DNYANESHWAR GANESHRAO DHAWALE Vs. STATE OF MAHARASHTRA
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December 3, 2021 |
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September 15, 2021 |
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DNYANESHWAR SURESH BORKAR Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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September 29, 2021 |
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December 8, 2021 |
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December 1, 2021 |
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March 2, 2021 |
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August 24, 2021 |
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February 17, 2021 |
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December 10, 2021 |
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September 21, 2021 |
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DR. BHAKTI ARVIND MEHARE Vs. STATE OF MAHARASHTRA
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December 14, 2021 |
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March 9, 2021 |
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September 28, 2021 |
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September 16, 2021 |
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March 10, 2021 |
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September 8, 2021 |
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February 4, 2021 |
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February 22, 2021 |
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September 28, 2021 |
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September 15, 2021 |
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February 22, 2021 |
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June 22, 2021 |
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August 2, 2021 |
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June 29, 2021 |
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October 22, 2021 |
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September 6, 2021 |
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April 7, 2021 |
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DR.RESHMA SURAJ PAWAR Vs. THE STATE OF MAHARASHTRA
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August 23, 2021 |
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April 29, 2021 |
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November 1, 2021 |
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January 25, 2021 |
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March 1, 2021 |
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November 24, 2021 |
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June 21, 2021 |
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July 23, 2021 |
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December 8, 2021 |
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June 10, 2021 |
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June 30, 2021 |
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April 1, 2021 |
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March 12, 2021 |
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July 30, 2021 |
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January 21, 2021 |
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July 28, 2021 |
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December 3, 2021 |
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February 5, 2021 |
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April 30, 2021 |
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December 22, 2021 |
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February 10, 2021 |
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November 18, 2021 |
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June 1, 2021 |
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July 1, 2021 |
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October 27, 2021 |
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February 11, 2021 |
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December 17, 2021 |
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February 15, 2021 |
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ELSA FERNANDES Vs. STATE OF GOA
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July 26, 2021 |
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ENG SHELDON S MARTINS Vs. STATE OF GOA
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July 19, 2021 |
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October 8, 2021 |
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September 14, 2021 |
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ESSAR HOUSE PRIVATE LIMITED Vs. ARCELLOR MITTAL NIPPON STEEL INDIA LIMITED
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February 1, 2021 |
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March 2, 2021 |
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ESSEL PROPACK LIMITED Vs. UNION OF INDIA
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March 25, 2021 |
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March 9, 2021 |
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October 8, 2021 |
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December 15, 2021 |
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September 8, 2021 |
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December 2, 2021 |
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November 25, 2021 |
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January 8, 2021 |
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March 8, 2021 |
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September 7, 2021 |
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December 7, 2021 |
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February 25, 2021 |
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October 4, 2021 |
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F A CONSTRUCTION Vs. UNION BANK OF INDIA
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November 24, 2021 |
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August 13, 2021 |
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August 2, 2021 |
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March 6, 2021 |
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November 23, 2021 |
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September 9, 2021 |
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January 27, 2021 |
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September 4, 2021 |
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June 18, 2021 |
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July 5, 2021 |
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March 24, 2021 |
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February 24, 2021 |
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May 10, 2021 |
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September 17, 2021 |
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October 7, 2021 |
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August 10, 2021 |
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November 20, 2021 |
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March 22, 2021 |
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January 21, 2021 |
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October 5, 2021 |
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October 12, 2021 |
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August 31, 2021 |
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October 25, 2021 |
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November 29, 2021 |
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October 14, 2021 |
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January 28, 2021 |
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December 14, 2021 |
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November 15, 2021 |
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September 24, 2021 |
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January 12, 2021 |
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October 1, 2021 |
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September 29, 2021 |
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October 1, 2021 |
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December 15, 2021 |
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July 9, 2021 |
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January 27, 2021 |
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June 8, 2021 |
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June 10, 2021 |
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August 27, 2021 |
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August 2, 2021 |
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February 5, 2021 |
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August 30, 2021 |
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October 28, 2021 |
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October 21, 2021 |
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December 7, 2021 |
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September 3, 2021 |
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September 7, 2021 |
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September 8, 2021 |
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February 12, 2021 |
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February 18, 2021 |
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November 26, 2021 |
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October 13, 2021 |
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February 10, 2021 |
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June 29, 2021 |
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November 2, 2021 |
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April 26, 2021 |
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March 3, 2021 |
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December 16, 2021 |
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April 3, 2021 |
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October 12, 2021 |
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July 27, 2021 |
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October 11, 2021 |
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October 26, 2021 |
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February 16, 2021 |
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August 10, 2021 |
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December 22, 2021 |
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October 29, 2021 |
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January 8, 2021 |
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February 23, 2021 |
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August 23, 2021 |
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March 8, 2021 |
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November 17, 2021 |
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February 9, 2021 |
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February 8, 2021 |
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July 8, 2021 |
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September 8, 2021 |
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November 24, 2021 |
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October 28, 2021 |
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February 12, 2021 |
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March 31, 2021 |
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GERA DEVELOPMENTS PVT. LTD. Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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January 28, 2021 |
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November 8, 2021 |
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GHASS COMPOUND INDUSTRIAL ASSOCIATION Vs. SLUM REHABILITATION AUTHORITY
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December 1, 2021 |
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February 17, 2021 |
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January 27, 2021 |
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December 6, 2021 |
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November 10, 2021 |
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August 18, 2021 |
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July 19, 2021 |
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January 25, 2021 |
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September 28, 2021 |
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November 10, 2021 |
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October 29, 2021 |
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October 13, 2021 |
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October 7, 2021 |
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April 21, 2021 |
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March 24, 2021 |
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November 17, 2021 |
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January 19, 2021 |
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February 26, 2021 |
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January 15, 2021 |
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February 23, 2021 |
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October 5, 2021 |
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November 22, 2021 |
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October 20, 2021 |
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January 7, 2021 |
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GORAI MACHHI MAR SAHAKARI SANSTHA LIMITED Vs. MUNICIPAL CORPORATION OF GR MUMBAI
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January 7, 2021 |
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GOURAV NARENDRA SINGH Vs. STATE OF MAHARASHTRA
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March 25, 2021 |
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December 8, 2021 |
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February 26, 2021 |
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June 8, 2021 |
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April 6, 2021 |
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GOVIND VASANT PARAB AND 2 ORS Vs. STATE OF GOA
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October 8, 2021 |
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GRAM PANCHAYAT Vs. STATE OF MAHARASHTRA
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January 28, 2021 |
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GREATSHIP (INDIA) LTD Vs. STATE OF MAHARASHTRA
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April 30, 2021 |
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GREAVES COTTON LIMITED Vs. DHAMMAPAL DADARAO PRADHAN
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February 17, 2021 |
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March 31, 2021 |
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January 25, 2021 |
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August 21, 2021 |
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GULABRAO Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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GULABRAO S/O ANANDA PATIL Vs. STATE OF MAHARASHTRA
|
December 3, 2021 |
|
GULABRAO S/O HIMMATRAO SHINDE AND ORS Vs. BAJAJ AUTO LIMITED COMPANY
|
September 1, 2021 |
|
GULABRAO TULJARAM MANDGE Vs. ADDITIONAL COMMISSIONER
|
April 6, 2021 |
|
GULBANOO AKBAR HABIB VELJEE Vs. GOA XAVIER COMPANY (PVT) LIMITED
|
January 20, 2021 |
|
GULFSHA WASIM SHEIKH Vs. STATE OF MAHARASHTRA
|
December 7, 2021 |
|
GULREZ HASAN NAZIM ALI Vs. STATE OF MAHARASHTRA
|
August 31, 2021 |
|
GUNWANT SUDAMRAO DEOPARE Vs. BRANCH MANAGER, BANK OF MAHARASHTRA
|
August 24, 2021 |
|
GURBACHAN SINGH Vs. SHANKAR K. MATHOD
|
April 8, 2021 |
|
GURJIT SINGH Vs. ANJANA MEHTA
|
February 4, 2021 |
|
GURMEET SINGH HARJINDER SINGH Vs. DAVINDER SINGH
|
April 6, 2021 |
|
GURUDAS PADMNABH SHANBHAG Vs. SOU.GANGUBAI YELLAPPA DONGARE
|
April 8, 2021 |
|
GURUDAS S. SHIRODKAR Vs. CHANDRAKANT SHIRODKAR
|
March 11, 2021 |
|
GURUDEO VIDYA PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
|
GURUKRUPA SAHAKRI DUDH UTPADAK SANSTHA Vs. STATE OF MAHARASHTRA
|
December 2, 2021 |
|
GURUKUL BAHUUDDESHIYA SEVABHAVI Vs. STATE OF MAHARASHTRA
|
August 31, 2021 |
|
H.I.M.S. BOTAWALA CHARITIES Vs. STATE OF MAHARASHTRA
|
August 31, 2021 |
|
HABIB ABBAS FAKIH Vs. STATE OF MAHARASHTRA
|
January 27, 2021 |
|
HAFIZUR RAHMAN SHEIKH Vs. STATE OF MAHARASHTRA
|
August 30, 2021 |
|
HAGWOOD COMMERCIAL DEVELOPERS PVT. LTD Vs. RAHUL MADHUKAR DESHMUKH
|
September 6, 2021 |
|
HAI MUJAHID EKBAL ABDUL SIDDIQUI Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
|
HAIDRY JAMA MASJID TRUST Vs. STATE OF MAHARASHTRA
|
September 27, 2021 |
|
HALL AND ANDERSON LIMITED
Vs. STATE OF MAHARASHTRA
|
December 30, 2021 |
|
HANMANT ANNA MORE Vs. STATE OF MAHARASHTRA
|
March 16, 2021 |
|
HANSRAJ S/O. ISHWAR PAREKAR Vs. THE STATE OF MAHARASHTRA
|
August 23, 2021 |
|
HANUMAN NAGAR ( JOGESHWARI) SRA CHS (PROP ) Vs. M/S. KANCHI BUILDERS & DEVELOPERS
|
April 29, 2021 |
|
HANUMAN PANDURANG PENDARE Vs. DEPUTY INSPECTOR GENERAL OF PRISON
|
October 28, 2021 |
|
HARDIK ASHWIN RAWAL Vs. STATE OF MAHARASHTRA
|
September 13, 2021 |
|
HARESH MOTIRAM ASWANI Vs. TULIJO NARAYANDAS LAKHANI
|
August 23, 2021 |
|
HARESH S. BHANUSHALI Vs. UNION OF INDIA
|
February 5, 2021 |
|
HARESHKUMAR MANABHAI PATEL Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
|
HARIOM S/O CHAGANLAL JAIPURIYE Vs. MANOJ GANPATLAL CHAMEDIA
|
September 17, 2021 |
|
HARIOM SHETKARI SAMUH KRUSHI SAHITYA Vs. DIVISIONAL JOINT REGISTRAR
|
February 12, 2021 |
|
HARISCHANDRA BHAGWAN BHUJBAL Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
December 24, 2021 |
|
HARISCHANDRA PANGLO Vs. SHAMBU DACU
|
March 12, 2021 |
|
HARISCHANDRA REVANU KAMBLE Vs. STATE OF MAHARASHTRA
|
December 7, 2021 |
|
HARISH PUNAMCHAND MASHRUWALA Vs. KISHORE PUNAMCHAND MASHRUWALA
|
January 6, 2021 |
|
HARISH PUNAMCHAND MASHRUWALA AND ORS. Vs. KISHORE PUNAMCHAND MASHRUWALA
|
January 6, 2021 |
|
HARISH S. NAIK Vs. CORPORATION OF CITY OF PANAJI
|
April 5, 2021 |
|
HARISHCHANDRA Vs. STATE OF MAHARASHTRA
|
March 18, 2021 |
|
HARISHCHANDRA DHONDIRAM KALGUDE Vs. SURESH MARUTI MHASKE
|
August 10, 2021 |
|
HARMINDER KAUR VIJAN Vs. THE STATE OF MAHARASHTRA
|
February 18, 2021 |
|
HARPAL SINGH Vs. MINAR TRAVELS INDIA PVT. LTD.
|
October 25, 2021 |
|
HARQBAHADDUR LOGBAHADDUR BHANDARI @ RAJU Vs. STATE OF MAHARASHTRA
|
September 6, 2021 |
|
HARRESH N. MEHTA Vs. STATE OF MAHARASHTRA
|
February 22, 2021 |
|
HARSH SHAILESH SHAH Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
|
HARSHADA MOTILAL KAMBLE Vs. STATE OF MAHARASHTRA
|
February 24, 2021 |
|
HARSHADA TEJAS NARUTE Vs. TEJAS MUKUND NARUTE
|
October 8, 2021 |
|
HASINA MOHAMED SHAFIK LALJEE Vs. FATIMA CORREA NEE FATIMA YAKUBALI
|
June 22, 2021 |
|
HASMUKH M. GHELOT Vs. DIVISIONAL COMMISSIONER, KONKAN DIVISION
|
December 9, 2021 |
|
HASMUKH TARACHAND SHETH Vs. STATE OF MAHARASHTRA
|
February 8, 2021 |
|
HAZI MOHAMMED SHARIF SHAIKH ISMAIL Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
|
HEENA ASSOCIATES Vs. MEENAL T. KAMBLE
|
August 11, 2021 |
|
HEENA BUILDERS Vs. JIGNA MAHESH THAKER
|
June 24, 2021 |
|
HEENA DHIRAJLAL MANEK Vs. MAHENDRA TIKAMDAS SHAH
|
September 24, 2021 |
|
HEENA METALS PVT Vs. BASANT GLOBAL TRADE PVT. LTD
|
February 5, 2021 |
|
HEMAKANT Vs. STATE OF GOA
|
December 16, 2021 |
|
HEMANT AGATRAO JAGTAP Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
|
HEMANT BABRUVAHAN PARCHAKE Vs. SOCIAL WELFARE OFFICER
|
June 29, 2021 |
|
HEMANT DHIRAJLAL BANKER Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
|
HERMANO DE SOUZA Vs. AGOSTINHO JUDAS TADEUDE MENEZES
|
October 21, 2021 |
|
HETRAM BANIRAM RAHANGDALE Vs. MAYABAI W/O CHOTIRAM GOPLANI
|
September 3, 2021 |
|
HIGH COURT OF BOMBAY Vs. STATE OF MAHARASHTRA
|
April 30, 2021 |
|
HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
|
June 2, 2021 |
|
HIMGIRI BUILDCON AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
February 8, 2021 |
|
HINA SHAHIN CO-OPERATIVE URBAN BANK LTD Vs. SAYYAD NAVIDUJJAMA SAYYAD FAKRUJJAMA
|
March 16, 2021 |
|
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. KISHOR GOVIND MAGAR
|
January 18, 2021 |
|
HINDUSTAN UNILEVER LTD Vs. HERBAL FRESH NATURALS PVT LTD
|
November 24, 2021 |
|
HINDUSTHAN UDYOG LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
October 8, 2021 |
|
HIRABHAI HAJABHAI CHAUHAN Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
|
HIRALAL AND COMPANY Vs. A.K. DAS
|
August 7, 2021 |
|
HIRU @ HIRAMAN JAGDISH GANGWANI Vs. STATE OF MAHARASHTRA
|
March 25, 2021 |
|
HITEN DALAL Vs. THE CUSTODIAN
|
July 23, 2021 |
|
HONMANE TANAJI MAHADEO Vs. STATE OF MAHARASHTRA
|
November 26, 2021 |
|
HOSHANG S/O BOMAN NANABHOY DORDI Vs. STATE OF MAHARASHTRA
|
October 29, 2021 |
|
HOTAPPA TIMMARAJ TIMMARAYAN Vs. KISHOR KISANRAO JEJURKAR
|
September 20, 2021 |
|
HUSSAIN ALI Vs. LICENSING AUTHORITY
|
March 31, 2021 |
|
IBRAHIM AHMED TAJA Vs. STATE OF MAHARASHTRA
|
August 30, 2021 |
|
IDBI BANK LTD. Vs. STATE OF MAHARASHTRA
|
February 26, 2021 |
|
IDBI TRUSTEESHIP SERVICES LIMITED Vs. DISTRICT COLLECTOR, PUNE
|
June 25, 2021 |
|
IDBI TRUSTEESHIP SERVICES LTD. Vs. MID-CITY INFRASTRUCTURE PVT.LTD
|
November 17, 2021 |
|
IDFC FIRST BANK LTD (FORMERLY KNOWN AS IDFC BANK LTD) Vs. BELL FINVEST INDIA LTD
|
December 14, 2021 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 11, 2021 |
|
IFTEKAR Vs. VAKIL ANSARI
|
February 26, 2021 |
|
IGNATIOUS BRAGANZA Vs. THOMAS AMBROSE BRAGANZA
|
July 27, 2021 |
|
IGNATIUS J.R. FERNANDES Vs. SHIVA PUTI SHIRODKAR
|
February 1, 2021 |
|
IMRAN KHAN KARIM KHAN Vs. STATE OF MAHARASHTRA
|
December 13, 2021 |
|
IMRAN MOHAMMED HANIF KHAN @ IMRAN KALIA Vs. STATE OF MAHARASHTRA
|
April 22, 2021 |
|
IMRAN SHABBIR GAURI Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
|
IMS BHATIA TRANSPORT CONTRACTOR Vs. UNION OF INDIA
|
March 19, 2021 |
|
IMTIYAZ KHWAJA PATHAN Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
|
INDIAN HOTEL AND RESTAURANT ASSOCIATION (AHAR) Vs. COLLECTOR OF MUMBAI (CITY)
|
December 3, 2021 |
|
INDIANA HOTEL & RESTAURANT ASSOCIATION Vs. COMMISSIONER OF POLICE
|
September 16, 2021 |
|
INDOSHEEL MOULD LIMITED Vs. UNION OF INDIA
|
October 29, 2021 |
|
INDRAGOL DEBAJI RAMCHAWRE Vs. STATE OF MAHARASHTRA
|
October 27, 2021 |
|
INDRAJIT DILIP PATIL Vs. STATE OF MAHARASHTRA
|
October 12, 2021 |
|
INDUS CO-OPERATIVE HOUSING SOCIETY Vs. THE NAGPUR IMPROVEMENT TRUST
|
January 7, 2021 |
|
INDUSTRIAL FUEL CONSULTANTS Vs. LAXMAN SHARMA
|
October 12, 2021 |
|
IQBAL AHMED KABIR AHMED Vs. STATE OF MAHARASHTRA
|
August 13, 2021 |
|
IQBALMIYA AHMEDMIYA SHAIKH Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
IQBALSINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 8, 2021 |
|
IQBALSINGH S/O MANAKSINGH SONI Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 8, 2021 |
|
IRFAN Vs. STATE OF MAHARASHTRA
|
February 23, 2021 |
|
ISAAC DA COSTA Vs. LOURDES RODRIGUES
|
September 30, 2021 |
|
ISLAM ALI Vs. STATE OF MAHARASHTRA
|
July 30, 2021 |
|
ISPAT INDUSTRIES LTD. (NOW JSW STEEL COATED PRODUCTS LTD.) Vs. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LIMITED
|
January 28, 2021 |
|
ISTELIN @ STELLA PETER DISILVA Vs. SWAPNIL SANTOSH
|
December 14, 2021 |
|
ISWAR D PARWAR Vs. STATE OF GOA
|
January 27, 2021 |
|
J. KALEEL RAHMAN Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
|
J.P. MORGAN SERVICES INDIA PVT. LTD Vs. UNION OF INDIA
|
February 2, 2021 |
|
JABBAR ISAK SHAIKH Vs. STATE OF MAHARASHTRA
|
December 6, 2021 |
|
JACK SANTANA Vs. MARIA MARTHA BARRETO
|
September 29, 2021 |
|
JADABIBAI JHUMARLAL JAIN Vs. MADANLAL GULABCHAND JAIN
|
November 17, 2021 |
|
JADAWATIDEVI Vs. JOSEPHINE DSOUZA
|
December 23, 2021 |
|
JAFAR KHIJAR SHEIKH Vs. STATE OF MAHARASHTRA
|
June 8, 2021 |
|
JAGADISH SURESH KEDARE Vs. STATE OF MAHARASHTRA
|
August 5, 2021 |
|
JAGANNATH MORE Vs. RAMESH MAHADU BHAGVAT
|
April 30, 2021 |
|
JAGDISH MURLIDHAR KATE Vs. STATE OF MAHARASHTRA
|
September 28, 2021 |
|
JAGDISH RAGHUNATH MANKAR Vs. STATE OF MAHARASHTRA
|
February 24, 2021 |
|
JAGDISH SAKHARAM PARBALKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
|
JAGESHWAR WASUDEO KAWLE Vs. STATE OF MAHARASHTRA
|
January 14, 2021 |
|
JAGJEET SINGH GURUSHARAN SINGH Vs. ALKA SAHANI
|
April 27, 2021 |
|
JAGJITSINGH SARDUL SINGH SADDAL Vs. NAGPUR IMPROVEMENT TRUST
|
September 15, 2021 |
|
JAGJITSINGH SARDUL SINGH SADDAL Vs. NAGPUR IMPROVEMENT TRUST
|
September 15, 2021 |
|
JAGRUTI FOUNDATION Vs. STATE OF MAHARASHTRA
|
December 2, 2021 |
|
JAGRUTI FOUNDATION Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
|
JAI SAI RAM MECH & TECH INDIA P LTD Vs. UNION OF INDIA
|
February 12, 2021 |
|
JAIBUNISSA D/O ABDUL REHMAN Vs. SAJID KHAN S/O. SALIMUIDDIN KHAN
|
December 8, 2021 |
|
JAIDEO Vs. STATE OF MAHARASHTRA
|
January 25, 2021 |
|
JAIPRAKASH HARIHPRASAD MISHRA Vs. STATE OF MAHARASHTRA
|
December 23, 2021 |
|
JAIRAJ NAMDEORAO Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
JAIRAJ NAMDEORAO BHIMTE Vs. STATE OF MAHARASHTRA
|
February 22, 2021 |
|
JALAL SIDDIQUI MULLA Vs. STATE OF MAHARASHTRA
|
December 16, 2021 |
|
JALINDAR TUKARAM KHARAT Vs. STATE OF MAHARASHTRA
|
October 1, 2021 |
|
JAMALUDDIN ALLAUDDIN QURESHI Vs. STATE OF MAHARASHTRA
|
July 31, 2021 |
|
JAMSHED DASTUR Vs. GULOO PERVIZ DASTUR
|
November 15, 2021 |
|
JANABAI Vs. THE STATE OF MAHARASTRA
|
March 11, 2021 |
|
JANARDAN @ SHANKAR TUKARAM BAING Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
|
JANARDAN PANDURANGA KAPSE Vs. THE STATE OF MAHARASHTRA
|
August 26, 2021 |
|
JANTA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
December 2, 2021 |
|
JASPAL SINGH BAGGA Vs. KIRAN W/O. JASPAL SINGH BAGGA
|
February 4, 2021 |
|
JATIN PRATAP DESAI Vs. A. C. CHOKSHI SHARE BROKER PRIVATE LIMITED
|
April 29, 2021 |
|
JAVED RIYAJ PATEL Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
|
JAWANDAS ANANDRAO DANDHARE Vs. STATE OF MAHARASHTRA
|
August 10, 2021 |
|
JAY PANDURANG BORKAR Vs. PRABHAKAR Y CHAWAN
|
August 5, 2021 |
|
JAYANT VASANT KADAM Vs. SHANTARAM LAXMAN SHINDE
|
February 24, 2021 |
|
JAYANT VITTHAL DAWKHARE Vs. STATE OF MAHARASHTRA
|
October 8, 2021 |
|
JAYANTILAL HIMMATLAL OSWAL Vs. STATE OF MAHARASHTRA
|
April 13, 2021 |
|
JAYANTILAL HIMMATLAL OSWAL Vs. STATE OF MAHARASHTRA
|
April 9, 2021 |
|
JAYANTILAL THAKARSI BHANUSHALI Vs. SENIOR INSPECTOR OF POLICE, KHADAKPADA POLICE STATION
|
September 4, 2021 |
|
JAYASHREE SURESH GHARAT Vs. UNION OF INDIA
|
March 23, 2021 |
|
JAYDEEP DILIP TAWARE Vs. STATE OF MAHARASHTRA
|
October 6, 2021 |
|
JAYHIND CO-OP. HOUSING SOCIETY LTD. Vs. RAMESH BHURA PATIL
|
October 28, 2021 |
|
JAYSHREE Vs. STATE OF MAHARASHTRA
|
January 8, 2021 |
|
JAYSHREE N. RAJEBHOSALE Vs. DILDAR MURARRAO NIMBALKAR
|
July 27, 2021 |
|
JAYSHRI Vs. STATE OF MAHARASHTRA
|
April 6, 2021 |
|
JEETENDRA ASHOK BHOSALE Vs. DIVISIONAL COMMISSIONER, COUNCIL HALL, PUNE
|
June 8, 2021 |
|
JEEVAN S/O DEEPAK WAGHMARE Vs. STATE OF MAHARASHTRA
|
September 3, 2021 |
|
JEEVAN S/O. SUKHLAL JADHAV Vs. STATE OF MAHARASHTRA
|
November 23, 2021 |
|
JENIPHA ELMA FRANCIS PINTO Vs. PARIMAL RAI
|
February 10, 2021 |
|
JERRY DSOUZA Vs. JOAQUIM ANTONIO FERNANDES
|
March 18, 2021 |
|
JESUWIN CHERIAN Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
|
JET PRIVILEGE PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 9, 2021 |
|
JGB BUILDERS LLP Vs. BASANTI S. RAMSINGHANI
|
November 29, 2021 |
|
JIGNESH D. PATEL Vs. LICENSING AUTHORITY
|
November 22, 2021 |
|
JIJA EKNATHRAO GHURDE Vs. STATE OF MAHARASHTRA
|
October 4, 2021 |
|
JIJABAI Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
JIMMY MANEK KATRAK Vs. STATE OF MAHARASHTRA
|
October 30, 2021 |
|
JITEN AGRO LAND AND FARM PVT. LTD Vs. MINISTRY OF ENVIRONMENT & FOREST
|
September 20, 2021 |
|
JITENDRA RAJMOHAN MAZI Vs. STATE OF MAHARASHTRA
|
March 3, 2021 |
|
JITESH AMRITLAL VAKHARIA Vs. STATE OF MAHARASHTRA
|
September 29, 2021 |
|
JIV MAITRI TRUST Vs. STATE OF MAHARASHTRA
|
July 20, 2021 |
|
JIVAS GAONKAR Vs. SUSHMITA
|
September 30, 2021 |
|
JMC METALS PVT. LTD. Vs. KUNVARJI COMMODITIES BROKERS PVT. LTD
|
September 1, 2021 |
|
JOAO ROSARIO FERNANDES Vs. STATE OF GOA
|
October 28, 2021 |
|
JOGESHWAR Vs. STATE OF MAHARASHTRA
|
March 8, 2021 |
|
JSK MARKETING LIMITED Vs. UNION OF INDIA
|
February 16, 2021 |
|
JSW STEEL LIMITED Vs. UNION OF INDIA
|
October 21, 2021 |
|
JSW STEEL LIMITED Vs. STATE OF MAHARASHTRA
|
September 9, 2021 |
|
JSW STEEL LTD. Vs. KAMLAKAR V. SALVI
|
October 4, 2021 |
|
JUDITH ALMEIDA Vs. STATE
|
February 15, 2021 |
|
JUGRAJ TEJRAJ AND SONS Vs. EXECUTIVE ENGINEER
|
October 11, 2021 |
|
JUNNED AHMED MUJIB KHAN Vs. STATE OF MAHARASHTRA
|
June 14, 2021 |
|
JWALADUTTA JANKIDAS Vs. JAYANT BHAVANJI SONI
|
May 3, 2021 |
|
JYOTI Vs. STATE OF MAHARASHTRA
|
March 8, 2021 |
|
JYOTI SUBHASH ALORNEKAR Vs. POLICE INSPECTOR, MAPUSA POLICE STATION
|
January 19, 2021 |
|
JYOTI SURJIT KHANNA Vs. STATE OF MAHARASHTRA
|
April 5, 2021 |
|
JYOTI VITHAL KHARVA Vs. STATE OF MAHARASHTRA
|
December 6, 2021 |
|
K.N.RAI Vs. UNION OF INDIA
|
January 7, 2021 |
|
KABIR SINGH CHOWDHRY Vs. SAPNA MOTI BHAVNANI
|
February 11, 2021 |
|
KADAMBA TRANSPORT CORPORATION LTD. Vs. NANDESH R. GAONKAR
|
September 30, 2021 |
|
KAILAS NARAYAN SONAWANE Vs. STATE OF MAHARASHTRA
|
December 9, 2021 |
|
KAILAS SHANKARLAL SONI Vs. STATE OF MAHARASHTRA
|
December 20, 2021 |
|
KAIVAN JITENDRA LALAN Vs. STATE OF MAHARASHTRA
|
February 26, 2021 |
|
KALAVATI ARUN KAPRE Vs. JAFAR BAJID KJAN
|
March 11, 2021 |
|
KALMATI RAMKRUPAL YADAV Vs. CHANDRAPUR CITY MUNICIPAL CORPORATION
|
June 24, 2021 |
|
KALPANA Vs. PRAKASH
|
March 1, 2021 |
|
KALPANA JAGATRAO DAHIWALE Vs. STATE OF MAHARASTRA
|
August 4, 2021 |
|
KALPANA MORPARIA Vs. KALPAVRUKSHA DEVELOPERS
|
October 27, 2021 |
|
KALPANA PRAMOD SHAH Vs. UNION OF INDIA
|
September 15, 2021 |
|
KALPANA RAMKRISHNA GAVANDE Vs. STATE OF MAHARASHTRA
|
January 6, 2021 |
|
KALPATARU LTD Vs. MIDDLE CLASS FRIENDS CO-OP HSG SOCIETY LTD.
|
December 16, 2021 |
|
KALPATARU PROPERTIES (THANE) PVT. LTD. Vs. THANE MUNICIPAL CORPORATION
|
November 3, 2021 |
|
KALPESH DINESH BRAHIKAR Vs. STATE OF MAHARASHTRA
|
October 14, 2021 |
|
KALPESH JAYRAM KOSHTI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 6, 2021 |
|
KALURAM FOOD PRODUCTS LTD Vs. PUNJAB NATIONAL BANK
|
November 17, 2021 |
|
KALYA @ VIJAY DEVIDAS INGOLE Vs. STATE OF MAHARASHTRA
|
February 9, 2021 |
|
KALYAN JANATA SAHAKARI BANK LTD Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
|
February 16, 2021 |
|
KALYAN RATANCHAND SHAH Vs. M/S. SHESHMAL DHIRAJI, A FIRM BY ITS PROP.GHEVARCHAND KAPURCHAND JAIN (DECEASED)
|
May 11, 2021 |
|
KALYAN S/O DEORAO SAWASE Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
KAMAL Vs. STATE OF MAHARASHTRA
|
December 3, 2021 |
|
KAMAL SHYAMSUNDER NARANG Vs. MAHENDRA V. RATHOD
|
March 24, 2021 |
|
KAMALABAI DEELIP DEORE Vs. STATE OF MAHARASHTRA
|
February 4, 2021 |
|
KAMALBAI W/O VENKATRAO NIPANIKAR Vs. STATE OF MAHARASHTRA
|
October 28, 2021 |
|
KAMLABAI Vs. STATE OF MAHARASHTRA
|
October 1, 2021 |
|
KAMLABAI POPAT DOMALE Vs. SHAHABAI BAJIRAO DOMALE
|
December 2, 2021 |
|
KAMLAKAR Vs. STATE OF MAHARASHTRA
|
August 10, 2021 |
|
KAMLESH BHIMRAO KATOLE Vs. STATE OF MAHARASHTRA
|
July 28, 2021 |
|
KAMRUDDIN I. MEHSANIYA Vs. SARAH INTERNATIONAL
|
January 5, 2021 |
|
KAMRUNISHA WD/O MOHD. UMAR Vs. KARORABAI W/O MATAFER GUPTA
|
September 21, 2021 |
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KANAKA DHIRENDRA THAKKER Vs. SUNEET LALGULAB CHANDAVANI
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August 5, 2021 |
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KANGANA RANAUT Vs. STATE OF MAHARASHTRA
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December 13, 2021 |
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KANHAIYA MOTI HARDE Vs. STATE OF MAHARASHTRA
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January 6, 2021 |
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KANHAIYA NAIK Vs. STATE OF GOA
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January 18, 2021 |
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KANHAIYABHAI LALBHAI CONTRACTOR Vs. KALPESH PATEL
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October 25, 2021 |
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KANHAIYALAL Vs. KALIM KHAN
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December 9, 2021 |
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KANHAYALAL T. PARMAR Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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KANHOBA KRUSHNA DABHADE Vs. STATE OF MAHARASHTRA
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July 9, 2021 |
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KARAN PRADEEP NAIR Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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KARAN SAURABH DANI Vs. STATE OF MAHARASHTRA
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August 7, 2021 |
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KARBHARI AASHRUBA INGLE Vs. DHANNULAL
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February 5, 2021 |
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KARBHARI DAGU JADHAV Vs. M/S. SINDHUDURG ESTATES
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October 25, 2021 |
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KARHALE RADHIKA VIJAY Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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KARIM ABDUL SHAIKH Vs. STATE OF MAHARASHTRA
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February 8, 2021 |
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KARMAVEER TULSHIRAM AUTADE Vs. STATE ELECTION COMMISSION
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January 13, 2021 |
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KARNARAM LUMBAJI CHOUDHARY Vs. UNION OF INDIA
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June 19, 2021 |
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KARTIK NARAYAN DHAWLE Vs. VAISHALI KARTIK DHAWLE
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February 23, 2021 |
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KASH FOOD PVT.LTD Vs. OMKAR REALTORS & DEVELOPERS PVT. LTD
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January 6, 2021 |
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KASHIF KHAN S/O KALIM KHAN Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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KASHINATH JAIRAM SHETYE Vs. UNION OF INDIA
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August 27, 2021 |
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KASHINATH JAIRAM SHETYE Vs. STATE OF GOA
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October 1, 2021 |
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KASHINATH MANIK PATIL Vs. STATE OF MAHARASHTRA
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March 2, 2021 |
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KASHINATH MOTIRAAM CHAVAN Vs. COMMISSIONER OF POLICE, SOLAPUR & ORS
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July 28, 2021 |
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KASHINATH NARAYAN GHARAT Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
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KASHINATH S/O KUNDLIK DONGARE Vs. AHMEDNAGAR ZILLA MARATHA SEVA
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November 30, 2021 |
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KASHINATH TIMA DHAVALIKAR Vs. VILLAGE PANCHAYAT
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October 27, 2021 |
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KASTURBA HEALTH SOCIETY Vs. UNION OF INDIA
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August 30, 2021 |
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KATARIA INSURANCE BROKERS PRIVATE LIMITED Vs. BHAVESH SURESH KATARIA
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May 19, 2021 |
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KAUSALYABAI W/O. RAMANLAL LADDA Vs. SHANKAR S/O. KHANUJI KOTHIMBRE
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March 30, 2021 |
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KAUSHALYABAI Vs. SAHEBRAO
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November 17, 2021 |
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KAUSHLYA Vs. STATE OF MAHARASHTRA
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April 1, 2021 |
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KAUSTUBH Vs. MAHARASHTRA STATE BOARD
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March 15, 2021 |
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KAVITA NITYANAND SHETTY Vs. STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF WOMEN AND CHILD
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October 4, 2021 |
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KAVITA PRAMOD FIRKE Vs. ANITA ARUN DHAKE
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January 8, 2021 |
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KAYUM AHMAD Vs. STATE OF MAHARASHTRA
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March 3, 2021 |
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KEDA TANAJI AHER Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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KEDAR RAYJIRAO SALUNKE Vs. STATE OF MAHARASHTRA
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December 8, 2021 |
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KESARINANDAN SABHAPATI UPADHYAY Vs. THE STATE OF MAHARASHTRA
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August 2, 2021 |
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KESHAO Vs. ADDITIONAL COLLECTOR
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March 4, 2021 |
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KESHAVRAO GOVINDRAO AVAGAN Vs. STATE OF MAHARASHTRA
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October 8, 2021 |
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KESHU SHANKARLAL GIRI Vs. UNION OF INDIA
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March 23, 2021 |
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KETAN KANAKIA Vs. STATE OF GOA
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November 3, 2021 |
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KETAN SANJAY KOKATE Vs. STATE OF MAHARASHTRA
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December 23, 2021 |
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KEYUR MADHUSUDAN SHAH Vs. NIKHIL MADHUSUDAN SHAH
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October 21, 2021 |
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KHATESHWAR MAGASVARGIYA BAHUDDESHIYA VYAYSAYIK SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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September 6, 2021 |
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KHURSHID CHANDSAB SHAIKH Vs. BIBI
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December 13, 2021 |
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KHURSHID LIYAKAT KHAN Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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KHUSHAL S/O KERBA MANKE Vs. STATE OF MAHARASHTRA
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August 20, 2021 |
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KINNARESH TRIMBAK BORKAR Vs. STATE OF GOA
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March 4, 2021 |
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KIRAN BHASKAR SURGADE Vs. DIRECTOR, HEALTH DEPARTMENT, GOVERNMENT OF MAHARASHTRA
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March 9, 2021 |
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KIRAN GEMS PRIVATE LIMITED Vs. UNION OF INDIA
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January 29, 2021 |
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KIRAN KUMARI Vs. UNION OF INDIA
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February 3, 2021 |
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KIRAN MADHAV HAZARE Vs. STATE OF MAHARASHTRA
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April 7, 2021 |
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KIRAN RAMESH WAGHELA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 24, 2021 |
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KIRAN RAOSAHEB PATIL Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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KIRAN WD/O RAVINDRA BHANDE Vs. M/S. ARIHANT TRANSPORT AGENCIES
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January 18, 2021 |
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KIRTI SATISH SAKHARE Vs. SATISH VINAYAKRAO SAKHARE
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September 30, 2021 |
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KISAN BHIMA DHANDRE Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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KISAN DASHRATH TAMBILE Vs. STATE OF MAHARASHTRA
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March 1, 2021 |
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KISAN NARISA LONKAR Vs. LAXMIKANT ARVIND BHORE
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September 3, 2021 |
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KISAN SAHEBRAO HIWALE Vs. STATE OF MAHARASHTRA
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November 9, 2021 |
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KISAN SONGYA BANGARA Vs. STATE OF MAHARASHTRA
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April 20, 2021 |
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KISHOR Vs. SHIVANAND
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February 22, 2021 |
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KISHOR Vs. STATE OF MAHARASHTRA
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July 15, 2021 |
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KISHOR LAXMAN BONDE Vs. STATE OF MAHARASHTRA
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December 7, 2021 |
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KISHOR MAHADEV TARKAR Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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KISHOR S/O. CHINTAMAN TARONE Vs. THE STATE OF MAHARASHTRA
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March 1, 2021 |
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KISHORE BALKRISHNA MHATRE Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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KISHORE LAL CHUGH Vs. STATE OF MAHARASHTRA
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September 3, 2021 |
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KISHORE POPAT DEVARE Vs. STATE OF MAHARASHTRA
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September 14, 2021 |
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KISHORI LAL Vs. STATE
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December 17, 2021 |
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KON AUTOMOBILES Vs. INDIAN OIL CORPORATION
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February 5, 2021 |
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KONKAN RAILWAY CORPORATION LTD Vs. MAYTAS-RITHWIK (JV)
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October 27, 2021 |
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KONKAN RAILWAY CORPORATION LTD. Vs. M/S. MAYTAS-RITHWIK(JV)
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October 21, 2021 |
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KONKAN RAILWAY CORPORATION PVT. LTD. Vs. M/S. B. T. PATIL & SONS
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December 20, 2021 |
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KOTAK MAHINDRA BANK LTD. Vs. WILLIAMSON MAGOR & CO. LTD.
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March 5, 2021 |
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KRIPAL AMRIK SINGH Vs. STATE OF MAHARASHTRA
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March 18, 2021 |
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KRISHNA MAHADEV CHAVAN Vs. STATE OF MAHARASHTRA
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February 12, 2021 |
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KRISHNAKUMAR Vs. KISHORE
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February 8, 2021 |
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KRUSHNA Vs. DIRECTOR OF MEDICAL EDUCATION
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January 22, 2021 |
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KRUSHNA SHETAKARI Vs. STATE OF MAHARASHTRA
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February 3, 2021 |
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KRUSHNAKUMAR SHANKARDAYAL SHARMA Vs. STATE OF MAHARASHTRA
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July 27, 2021 |
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KU. CHAYA D/O KESHAORAO TELANG Vs. FOREST DEVELOPMENT OF MAHARASHTRA
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October 14, 2021 |
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KU. KALPANA DADAJI RAHATE Vs. MAGASWARGIYA SHIKSHAN SANSTHA
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October 26, 2021 |
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KU. KALYANI D/O SUBHASH GANDLATWAR Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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KU. NANDA Vs. STATE OF MAHARASHTRA
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December 20, 2021 |
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KU.ARCHANA TULSHIRAM KUMBHARE Vs. STATE OF MAHARASHTRA
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March 1, 2021 |
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KU.SONI Vs. SCHEDULED TRIBES CASTE SCRUTINY COMMITTEE
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February 1, 2021 |
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KULDEEP S/O SANJAY DESHMUH Vs. STATE OF MAHARASHTRA
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June 18, 2021 |
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KULDEEP SURESH INDALKAR Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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KUM. SHRUTI NIVARUTTI HAINALKAR Vs. STATE OF MAHARASHTRA
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December 21, 2021 |
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KUMAR BUILDER Vs. KUMAR CITY RESIDENTS CO-OPERATIVE HOUSING SOCIETY LTD.
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January 28, 2021 |
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KUMAR BUILDERS MUMBAI REALTY PRIVATE LIMITED Vs. TRIKAAL THEATRES AND REALTY INDIA PRIVATE LIMITED
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August 27, 2021 |
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KUMAR SHAMBHU KUNDER Vs. STATE OF MAHARASHTRA
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September 18, 2021 |
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KUMARI ASHA PAREKH Vs. MADHAV MOTORS STORES PVT. LTD.
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May 4, 2021 |
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KUMARSING S/O HILALSING PATIL Vs. STATE OF MAHARASHTRA
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August 17, 2021 |
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KUSUMA MANGUESH TIRODKAR Vs. DILIP SATARDEKAR
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January 25, 2021 |
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KUTTU Vs. STATE OF MAHARASHTRA
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January 4, 2021 |
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KUWARBAI LAKHA SARVAIYA Vs. UNION OF INDIA
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December 23, 2021 |
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LAKHAN KISAN TUSAMBAD Vs. DISTRICT MAGISTRATE
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October 5, 2021 |
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LAKME LEVER PVT LTD Vs. ANNAPURNA ENTERPRISES
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January 6, 2021 |
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LALIT RAJENDRA GAJANAN Vs. VIDYAVARDHANI
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October 29, 2021 |
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LALIT RAMESH PRABHAWAT Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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LALIT TIMOTHI D’SOUZA Vs. STATE OF MAHARASHTRA
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September 13, 2021 |
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LALITA Vs. LAXMANSINGH
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March 12, 2021 |
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LANDMARK HOMES AND ESTATES Vs. HERMENEGILDO ANDRADE AND 4 ORS
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October 25, 2021 |
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LARA NABHAN Vs. STATE OF GOA
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July 20, 2021 |
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LATA SHIVRAM ANKLU Vs. STATE OF MAHARASHTRA
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June 19, 2021 |
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LATA SHYAMRAO SANGOLKAR Vs. STATE OF MAHARASHTRA
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March 4, 2021 |
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LATE ANTONIO XAVIER RODRIGUES Vs. COMMUNIDADE OF CAVELOSSIM
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February 16, 2021 |
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LATE BHAURAO MARKAD MATSHYA Vs. STATE OF MAHARASHTRA
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November 26, 2021 |
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LATE BHAUSAHEB HIRAY SS TRUST’S DR. BALIRAM HIRAY COLLEGE OF ARCHITECTURE Vs. UNION OF INDIA
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December 10, 2021 |
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LATE BHAUSAHEB HIRAY SS TRUSTS Vs. UNION OF INDIA
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December 15, 2021 |
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LATE MADHUKAR YASHWANT HARDE THR. HIS LRS. SUMAN MADHUKAR HARDE Vs. DINKAR YASHWANT HARDE
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September 15, 2021 |
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LATE UMESH RAJARAM SAMANT Vs. STATE OF MAHARASHTRA
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December 23, 2021 |
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LATIKA NARENDRA PATIL Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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LAWRENCE DIAS Vs. STATE OF GOA
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October 13, 2021 |
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LAWRENCE PHILIMONE DANIEL Vs. PRANALI LAWRENCE DANIEL
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October 14, 2021 |
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LAXMAN BABULAL RAJPUT Vs. STATE OF MAHARASHTRA
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July 3, 2021 |
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LAXMAN GOVIND VARMA Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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LAXMAN RAGHUNATH NAIK Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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LAXMIKANT L. SAJJI Vs. STATE OF GOA
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November 10, 2021 |
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LEELA DINESHSINGH CHAUHAN Vs. STATE OF MAHARASHTRA
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October 22, 2021 |
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LEENA W/O. PRASHANT BANGDE Vs. PRASHANT S/O. TULSHIRAM BANGDE
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February 5, 2021 |
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LIBNUS S/O FRANSIS KUJUR Vs. STATE OF MAHARASHTRA
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January 15, 2021 |
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LILADHAR LADAPPA KENDOLE Vs. SOLAPUR JANATA SAHAKARI BANK LTD.
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November 9, 2021 |
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LITTLE ANGELS EDUCATION SOCIETY Vs. UNION OF INDIA
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March 25, 2021 |
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LIVING HERITAGE FOUNDATION Vs. STATE OF GOA
|
July 8, 2021 |
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LIYAKAT S/O. KASAM MULLA Vs. MAHARASHTRA STATE BOARD OF WAQF
|
June 10, 2021 |
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LOK SHIKSHAN SANSTHA Vs. EDUCATION OFFICER
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December 11, 2021 |
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LUBINA MOHAMED AGARWAL Vs. UNION OF INDIA
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December 13, 2021 |
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LUDOVINA V.C. RODRIGUES Vs. SUNITA RAMKRISHNA HINDLELAR
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June 30, 2021 |
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M. K. AROMATICS LTD. Vs. STATE OF GOA
|
January 12, 2021 |
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M. RAMZAN & CO Vs. UNION OF INDIA
|
June 22, 2021 |
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M. SRINIVASA REDDY Vs. THE STATE OF MAHARASHTRA
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August 13, 2021 |
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M.K. AROMATICS LTD Vs. STATE OF GOA
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September 29, 2021 |
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M/S REGENCY HOTELS PVT. LTD Vs. PRIMA CO-OPERATIVE PARK PREMISES CO-OPERATIVE SOCIETY LTD.
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December 25, 2021 |
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M/S YOGI PETROLEUM Vs. COMMISSIONER OF VAT
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May 21, 2021 |
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M/S. AAI TULJABHAWANI TRANSPORT Vs. UNION OF INDIA
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October 4, 2021 |
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M/S. ARCHITECTURE AUTONOMOUS Vs. FLFL TRAVEL RETAIL WEST PVT. LTD
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October 26, 2021 |
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M/S. CODE ENGINEERS PRIVATE LIMITED Vs. UNION OF INDIA
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January 28, 2021 |
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M/S. GURU NANAK MOTOR HOUSE Vs. UNION OF INDIA
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October 8, 2021 |
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M/S. INOX WIND INFRASTRUCTURE SERVICES LIMITED Vs. STATE OF MAHARASHTRA
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September 2, 2021 |
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M/S. J.B.D. FINANCE AND INVESTMENT LTD. Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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M/S. KADAMBA TRANSPORT CORPORATION LIMITED Vs. DAMODAR K. SHIRODKAR
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November 27, 2021 |
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M/S. MONOPOLY INNOVATIONS PVT. LTD. Vs. UNION OF INDIA
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September 24, 2021 |
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M/S. MULRAJ KHATAU & SONS PVT. LTD. Vs. NAGESH SAMAR BAHADUR SINGH
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November 11, 2021 |
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M/S. NETC Vs. STATE OF MAHARASHTRA
|
December 13, 2021 |
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M/S. ORANGE CITY MOBILE COLLECTION Vs. M/S. CITY COLLECTION AND ORS
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October 13, 2021 |
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M/S. P. L. ADKE, A SOLE PROPRIETORSHIP Vs. WARDHA MUNICIPAL CORPORATION
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March 1, 2021 |
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M/S. PERNOD RICARD INDIA PRIVATE LIMITED Vs. STATE OF GOA
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April 5, 2021 |
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M/S. PRIYESH LAND DEVELOPERS Vs. PEN CO-OPERATIVE URBAN BANK LTD.
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April 7, 2021 |
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M/S. RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
|
October 11, 2021 |
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M/S. RUNWAL CONSTRUCTIONS Vs. UNION OF INDIA
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May 6, 2021 |
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M/S. RUNWAL CONSTRUCTIONS Vs. UNION OF INDIA
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April 22, 2021 |
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M/S. SANSKRITI DEVELOPERS Vs. M/S. MANDAL INFRASTRUCTURE PVT. LTD
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November 18, 2021 |
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M/S. SHIVENDRA CONSTRUCTION Vs. STATE OF MAHARASHTRA
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December 14, 2021 |
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M/S. SUYASH ASSOCIATES Vs. M/S. VIKRAM PROPERTIES
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December 1, 2021 |
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M/S. TIRUMALA POWERTECH Vs. UNION OF INDIA
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October 8, 2021 |
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M/S. VAISHNAVI SAI SHRI MAHALAXMI JAGDAMBA SHIKSHAN SANSTHA Vs. PURVA VIDARBHA MAHILA PARISHAD
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July 22, 2021 |
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M/S. VIRAJ PROFILES LTD. Vs. STATE OF MAHARASHTRA
|
March 5, 2021 |
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M/S.CHINUBHAI KALIDASS & BROS & ORS Vs. APURVA ASHWIN SHETH
|
September 27, 2021 |
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MACHHINDRA @ AVINASH Vs. STATE OF MAHARASHTRA
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December 18, 2021 |
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MACHINDRA DNYANOBA JADHAV Vs. STATE OF MAHARASHTRA
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January 5, 2021 |
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MACROTECH DEVELOPERS LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS
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March 25, 2021 |
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MACROTECH DEVELOPERS LIMITED Vs. STATE OF MAHARASHTRA
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March 1, 2021 |
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MACROTECH DEVELOPERS LTD Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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MACROTECH DEVELOPERS LTD Vs. STATE OF MAHARASHTRA
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February 22, 2021 |
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MADAN PRATAPRAO BHOSALE Vs. SPECIAL AUDITOR
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September 9, 2021 |
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MADHAV Vs. STATE OF MAHARASTRA
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July 9, 2021 |
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MADHAV KRISHNA VASAVE Vs. STATE OF MAHARASHTRA
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June 11, 2021 |
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MADHAVRAO Vs. STATE OF MAHARASHTRA
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February 16, 2021 |
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MADHUKAR M. RUPJI Vs. SANTOSH MAYEKAR
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November 20, 2021 |
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MADHUKAR S/O KOTHIRAM GAME Vs. MANAGING DIRECTOR
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October 13, 2021 |
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MADHUKAR SUKDEO SANGALE Vs. UNION OF INDIA
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November 24, 2021 |
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MADHURI DATTPRASAD PITRE Vs. GOVIND JANARDAN PITRE
|
April 6, 2021 |
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MADHURI RAMESH TALEWAR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
March 5, 2021 |
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MADHURI W/O. CHANDRASHEKAR ATTRADE Vs. STATE OF MAHARASHTRA
|
November 2, 2021 |
|
MADHUSUDAM S. MOHURLE Vs. STATE
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October 14, 2021 |
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MAGNUM MANAGEMENT AND SERVICES P. LTD. Vs. UNION OF INDIA
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March 1, 2021 |
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MAHADEO KONDIBA SHINDE Vs. NITIN SAKHARAM SHINDE
|
March 16, 2021 |
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MAHADEO S/O KRISHNA THAVARE Vs. KASUDABAI W/O SIDHESHWAR PADULE
|
October 13, 2021 |
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MAHADEV RAMBHAU KHODAVE Vs. STATE OF MAHARASHTRA
|
September 1, 2021 |
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MAHADEV SITARAM SINAI KAKODKAR Vs. CONSERVATOR OF FORESTS
|
February 18, 2021 |
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MAHADEV TUKARAM TONDE Vs. GOVERNMENT OF INDIA
|
March 8, 2021 |
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MAHADU KARBHARI PUND Vs. SONYABAI KHANDU MASKE
|
March 26, 2021 |
|
MAHADU KARBHARI PUND(MALI) Vs. SONYABAI KHANDU MASKE
|
March 16, 2021 |
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MAHALAXMI CONSTRUCTION Vs. ADITYA RAMA KERKAR SON OF RAMA MAHADEV KERKAR
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February 16, 2021 |
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MAHALAXMI SHIKSHAN SAMITI Vs. MANIKRAO KISHNARAO DESSAI
|
April 8, 2021 |
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MAHARASHTRA AMATEUR GYMNASTICS ASSOCIATION Vs. GYMNASTICS FEDERATION OF INDIA
|
November 11, 2021 |
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MAHARASHTRA EDUCATION SOCIETY Vs. SHIVHAR BHARAT LAHANE
|
December 8, 2021 |
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MAHARASHTRA EMPLOYEES UNION Vs. UNION OF INDIA
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November 23, 2021 |
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MAHARASHTRA GRAMIN BANK Vs. ANWAR S/O. HAJI AJIJ KACHCHI
|
April 23, 2021 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GOVARDHANI CONSTRUCTION COMPANY
|
February 11, 2021 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. GAURISHANKAR
|
September 7, 2021 |
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MAHARASHTRA MARITIME BOARD Vs. UNION OF INDIA
|
October 29, 2021 |
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MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. DR. KAILAS RAMRAO SHELKE
|
October 27, 2021 |
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MAHARASHTRA STATE COTTON MARKETING EMPLOYEES CO-OPERATIVE SPINNING MILL LIMITED Vs. SATISH NARAYANRAO GAWANDE
|
June 24, 2021 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. STATE OF MAHARASHTRA
|
July 19, 2021 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. RSR MOHOTA SPINNING & WEAVING MILLS LIMITED
|
June 8, 2021 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS. Vs. DEESAN AGRO TECH LTD. AND ORS.
|
January 22, 2021 |
|
MAHARASHTRA STATE MARKET COMMITTEE CO-OPERATIVE FEDERATION LTD., PUNE Vs. UNION OF INDIA
|
June 8, 2021 |
|
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED Vs. PLUS BKSP TOLL LTD.
|
April 19, 2021 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KAMGAR SANGHATANA
|
November 3, 2021 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KARGAR SANGHATHAN
|
November 4, 2021 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KARGAR SANGHATHAN
|
November 4, 2021 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SANGHARSH ST KAMGAR SANGHATANA
|
November 8, 2021 |
|
MAHENDRA @ BALU BHAGWAN MORE Vs. STATE OF MAHARASHTRA
|
July 7, 2021 |
|
MAHENDRA DEVILAL JAIN Vs. NATIONAL (INDIA) CONTRACTORS AND ENGINEERS
|
April 20, 2021 |
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MAHENDRA S/O. DEORAJI JAUNJAL Vs. VAISHALI
|
March 2, 2021 |
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MAHENDRA SHIVSHANKAR THAKUR Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
MAHENDRA SINGH Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
MAHESH Vs. STATE OF MAHARASHTRA
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May 7, 2021 |
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MAHESH Vs. STATE OF MAHARASHTRA
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February 25, 2021 |
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MAHESH Vs. STATE OF MAHARASHTRA
|
February 23, 2021 |
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MAHESH BABU TOTA Vs. STATE OF MAHARASHTRA
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September 14, 2021 |
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MAHESH BHIKAJI BADAVE Vs. STATE OF MAHARASHTRA
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May 4, 2021 |
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MAHESH CHIMANLAL SHAH Vs. STATE OF MAHARASHTRA
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May 17, 2021 |
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MAHESH POPATLAL VORA & PREM VORA Vs. BHAGWANARAM KHIYA RAM BISHNOI
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October 13, 2021 |
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MAHESH POPATLAL VORA & PREMA VORA Vs. BHAGWANARAM KHIYA RAM BISHNOI
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October 12, 2021 |
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MAHESH PREMKUMAR SHARMA Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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MAHESH S. RAIKAR Vs. ADMINISTRATOR OF DEVALAYAS AND THE MAMLATDAR OF PONDA
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June 15, 2021 |
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MAHESH S/O MADHUKAR THOMBRE Vs. THE CHAIRMAN
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September 9, 2021 |
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MAHESH S/O. ARUN DHAWARE Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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MAHESH SHAMRAO PAWAR Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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MAHINDRA AND MAHINDRA LTD Vs. MADHAV RAMKRISHNA LOMTE
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November 30, 2021 |
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MAHINDRA AND MAHINDRA LTD. Vs. SATISH S/O TULSHIRAM BURILE
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September 20, 2021 |
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MAINABAI GUN WANT SHINDE Vs. STATE OF MAHARASHTRA
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February 18, 2021 |
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MAJHAR ABUDL RAJJAK SHAIKH Vs. STATE OF MAHARASHTRA
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September 2, 2021 |
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MAJMUDAR & PARTNERS Vs. MICHAEL MARSHALL & ORS
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November 1, 2021 |
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MAJOR GENERAL SUDHIR CHINTAMANI MILKANTH JATAR Vs. UNION OF INDIA
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September 27, 2021 |
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MAKADYA S/O. VITTHAL PAWARA Vs. STATE OF MAHARASHTRA
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February 12, 2021 |
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MAKARAND BALKRUSHNA BORADE Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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MALKAPUR URBAN CO-OPERATIVE BANK Vs. VISHAL BABURAO PHEPHALE
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November 2, 2021 |
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MALTI PARMANAND CHATPAR Vs. PURAN JETHANAND JATTANI
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January 8, 2021 |
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MAMTA Vs. MAHESH
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February 26, 2021 |
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MAMTA VITTHALRAO WASNIK Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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MANAGEMENT OF MANGANESE ORE (INDIA) LTD. AND ORS Vs. SMT. NASEEM AHMAD WD/O. SAYED IRSHAD AHMAD
|
September 3, 2021 |
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MANALI CHANDRASHEKHAR BARDE Vs. DIRECTOR OF MEDICAL EDUCATION AND RESEARCH
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January 4, 2021 |
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MANDAKINI K. KOKANE Vs. STATE OF MAHARASHTRA
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June 11, 2021 |
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MANDAR PRAKASH LONKAR Vs. STATE OF MAHARASHTRA
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September 2, 2021 |
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MANDEEP SINGH TANDA Vs. STATE OF MAHARASHTRA
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February 17, 2021 |
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MANESH Vs. STATE OF MAHARASHTRA
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November 27, 2021 |
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MANGAL Vs. ANIL ARJUNRAO NAIKWADI
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December 23, 2021 |
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MANGALABAI Vs. DATTATRAYA
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October 4, 2021 |
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MANGESH BABAN JADHAV Vs. STATE OF MAHARASHTRA
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November 30, 2021 |
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MANGESH DHAKU ALIM Vs. STATE OF MAHARASHTRA
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August 23, 2021 |
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MANIK Vs. DISTRICT COLLECTOR, HINGOLI
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November 30, 2021 |
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MANISH RAJENDRA BOTHRA Vs. STATE OF MAHARASHTRA
|
September 2, 2021 |
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MANISH S/O AMRACHAND MEHTA Vs. GENERAL MANAGER, CENTRAL BANK OF INDIA
|
October 27, 2021 |
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MANISHKUMAR BHOGILAL SHAH Vs. KL LITE DEVELOPERS (P) LTD
|
August 26, 2021 |
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MANIYARI HOTELS PVT LTD Vs. AIHAANA ACHARIYA SHARMA
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July 15, 2021 |
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MANKARNABAI W/O SARANGDHAR KUBER Vs. SARASWATIBAI W/O RANGNATH KUBER
|
August 26, 2021 |
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MANMATAPPA PANDUBAPPA LOKHANDE Vs. DEPUTY CHARITY COMMISSIONER
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February 24, 2021 |
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MANOHAR JAGANNATH JADHAV Vs. STATE OF MAHARASHTRA
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October 25, 2021 |
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MANOJ Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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MANOJ BRIJLAL KAPOOR Vs. KHANDELWAL LABORATORIES PVT. LTD.
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March 18, 2021 |
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MANOJ DASHARATH KHAIRE Vs. STATE OF MAHARASHTRA
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March 15, 2021 |
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MANOJ KUMAR CHHIKARA Vs. STATE OF MAHARASHTRA
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September 3, 2021 |
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MANSAVI VADIEKAR Vs. STATE OF GOA
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January 22, 2021 |
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MANSOOR ABDUL RAHIM JALIWALA Vs. SATE OF MAHARASHTRA
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June 9, 2021 |
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MANSURI MOHAMMED ALI Vs. STATE OF MAHARASHTRA
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September 15, 2021 |
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MANTESH NEVARAGI Vs. STATE OF GOA
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October 28, 2021 |
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MAPUSA MUNICIPAL COUNCIL Vs. VIJAY VASANT HARMALKAR
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December 1, 2021 |
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MARIA DO CARMO RIBEIRO DE SANTANA COSTA MARTINS Vs. EMILIO CARLOS ANTONIO JUDE THADEUS COSTA MARTINS
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October 21, 2021 |
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MARIA FELICIDADE AMALTINA MASCARENHAS Vs. JOAO FRANCISCO SERRAO ALIAS JOHN FRANCISCO SERRAO
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February 17, 2021 |
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MARIA MARTINHA MENEZES Vs. SONNY CORREIA
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February 18, 2021 |
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MARIA PLATILDA AFONZOE DIAS Vs. STATE OF GOA
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March 23, 2021 |
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MARIA SILVIA PINHO Vs. STATE OF GOA
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September 22, 2021 |
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MARIA SUCORINHA PIMENTA Vs. PRECIOUSO SOARES
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July 27, 2021 |
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MARIO ALEIXO GUADALUPE DA COSTA Vs. JOSE ALEIXO GUILHERME DA COSTA
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June 16, 2021 |
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MARIQUINHA DCOSTA Vs. STATE OF GOA
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March 10, 2021 |
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MARIYAYI MACCHIMAAR SAHKARI SANSTHA MARYADIT Vs. DEPARTMENT OF FISHERIES
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August 12, 2021 |
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MARKERS DEVELOPMENT SERVICES PVT. LTD. Vs. M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE AND ORS.
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March 3, 2021 |
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MAROTI Vs. RAMKRUSHNA
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August 13, 2021 |
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MAROTI S/O HARIBA GOTAVALE Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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MARTIN KROPP Vs. STATE OF MAHARASHTRA
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January 11, 2021 |
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MARUTI JAYWANT SHINDE Vs. SHANTABAI BABURAO GOTHARNE
|
April 28, 2021 |
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MARUTI S/O HANMANTA KHEDE Vs. STATE OF MAHARASHTRA
|
October 29, 2021 |
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MARVEL SIGMA HOMES PVT. LTD. / RUSTAM PHIROZE MEHTA Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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MASOOD KHAN KAMAL KHAN Vs. STATE OF MAHARASHTRA
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November 30, 2021 |
|
MAST. ZILLURRAHMAN SHAIKH
Vs. STATE OF MAHARASHTRA
|
December 23, 2021 |
|
MATOSHRI SAVITRIBAI FULE EDUCATION SOCIETY Vs. EDUCATION OFFICER
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October 11, 2021 |
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MAYA S. NAIK Vs. KAVLEKAR GAS SERVICE
|
September 2, 2021 |
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MAYANK RAJESH NAIDU Vs. MEGHA MAYANK NAIDU
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December 29, 2021 |
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MAYUR Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
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MAYUR SHANTILAL MOTANI Vs. STATE OF MAHARASHTRA
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July 17, 2021 |
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MAYURI SUBHASH DHOKANE-KUTWAL Vs. STATE OF MAHARASHTRA
|
November 2, 2021 |
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MD. NAFIS Vs. ELECTION COMMISSION OF INDIA
|
February 26, 2021 |
|
MEDINEUTRINA PVT. LTD. Vs. DISTRICT INDUSTRIES CENTRE (D.I.C.)
|
February 18, 2021 |
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MEENA Vs. STATE OF MAHARASHTRA
|
March 12, 2021 |
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MEENAKSHI UMESH TAWADE Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
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MEGA CORPORATION LTD. Vs. UNION OF INDIA
|
October 14, 2021 |
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MEGHA Vs. VASANTRAO AND ORS.
|
February 11, 2021 |
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MEGHASHYAM RAMCHANDRA NAIK Vs. MAHENDRA PURUSHOTTAM NAIK GAUNEKAR
|
October 25, 2021 |
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MEGHNATH GURUNATH TRAVADAN @ PILLE Vs. DIRECTOR GENERAL OF POLICE (PRISON)
|
September 21, 2021 |
|
MEGHRAJ S/O. VISHWANATH TARDE Vs. NAGORAO S/O. TULSIRAM INGLE
|
February 5, 2021 |
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MEHBOOB IBRAHIM KHERANI Vs. STATE OF MAHARASHTRA
|
August 26, 2021 |
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MEHER DISTILLERIES PRIVATE LIMITED Vs. SG WORLDWIDE INC.
|
August 23, 2021 |
|
MELANIA MENEZES Vs. STATE
|
November 25, 2021 |
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MELANIE FLORY M. DSOUZA Vs. JAGDISH GOPAL GAUNS AND 11 ORS.
|
October 12, 2021 |
|
MELTRON ENGINEERING INDUSTRIES Vs. PUNE LABOUR UNION
|
May 3, 2021 |
|
MENEZES CHEMICALS (GOA) PVT LTD Vs. RAMENDRA D MAYENKAR
|
January 15, 2021 |
|
MERCK LTD Vs. DY. COMMISSIONER OF INCOME TAX
|
September 16, 2021 |
|
MESSRS KAMTA CORPORATION Vs. JOAQUIM CUPERTINO COSTA
|
January 22, 2021 |
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MESSRS MAGNUM RESORTS Vs. MYPREFERRED TRANSFORMATION & HOSPITALITY PRIVATE LTD
|
January 21, 2021 |
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MGENI ABDULLAH ABOUD Vs. STATE OF MAHARASHTRA
|
May 5, 2021 |
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MICHAEL FERNANDES Vs. STATE OF GOA
|
March 10, 2021 |
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MICHAEL MASCARENHAS Vs. VASANTI WALKE
|
June 16, 2021 |
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MICHEL ANTHONY NADAR Vs. STATE OF MAHARASHTRA
|
March 4, 2021 |
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MILIND ASHOK KAJAMKAR Vs. SHEETAL MILIND KALAMKAR NEE SHEETAL PREMNATH KERKAR
|
August 23, 2021 |
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MILIND MADHUSUDAN DANDE Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
|
MILIND MAMLEKAR Vs. GOA UNIVERSITY
|
January 29, 2021 |
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MINAL ROHIT SHAH Vs. NEW SAGAR DARSHAN CO-OPERATIVE HOUSING SOCIETY LTD
|
August 26, 2021 |
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MINAMU HAFUSA Vs. STATE
|
February 15, 2021 |
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MINEIRO FERRO ASIA Vs. SAYYAD MINUDDIN QADRI
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January 19, 2021 |
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MINESCAPE MINERALS PVT. LTD Vs. UNION OF INDIA
|
October 11, 2021 |
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MINESCAPE MINERALS PVT. LTD. Vs. SUDHIR MURARI SAWARDEKAR
|
February 9, 2021 |
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MINESCAPE MINERALS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 22, 2021 |
|
MINGUEL FRANCISCO Vs. OFFICE OF MAMLATDAR
|
December 17, 2021 |
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MIRAAJ OBEROI (EARLIER KNOWN AS HEMAL VORA) Vs. DHRUTI HEMAL VORA
|
November 12, 2021 |
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MIRANG MANOJ PATEL Vs. STATE OF MAHARASHTRA
|
October 22, 2021 |
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MIRGAPPA DATTU MANE Vs. STATE OF MAHARASHTRA
|
September 16, 2021 |
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MIRZA INTEKHAB AKBAR BAIG Vs. STATE OF MAHARASHTRA
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April 30, 2021 |
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MISS SAAKSHI NILESH GAIKWAD Vs. ALL INDIA SHRI SHIVAJI MEMORIAL SOCIETY
|
August 4, 2021 |
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MISS.AISHWARYA Vs. STATE OF MAHARASHTRA
|
December 1, 2021 |
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MITESH Vs. MRYTUNJAY
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November 18, 2021 |
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MIYASAB SHAIKSHANIK VA SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA
|
September 3, 2021 |
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MODEL ACTION FOR RURAL CHANGE Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
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MODERN INDIA LIMITED Vs. UNION OF INDIA
|
October 8, 2021 |
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MODUSUDAN CAMOTIN TIMBLO Vs. STATE OF GOA
|
January 28, 2021 |
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MOHAMED OBEDULLA CHINOY Vs. RASUBHAI SULEMAN CHINOY
|
March 10, 2021 |
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MOHAMMAD AHMED ULLA Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
|
MOHAMMAD IDRIS SHAIKH SARDAR MUJAWAR Vs. SHAIKH FAKIR MOHAMMAD
|
June 8, 2021 |
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MOHAMMAD IMRAN Vs. POLICE COMMISSIONER
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September 14, 2021 |
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MOHAMMAD SHAFIDAR Vs. STATE OF GOA
|
December 14, 2021 |
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MOHAMMAD YAMIN NAEEM MOHAMMAD Vs. STATE OF MAHARASHTRA
|
January 9, 2021 |
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MOHAMMADALI JAMALUDDIN SAIYYAD @ RAUNAK SURESH MADHIWAL Vs. STATE OF MAHARASHTRA
|
May 5, 2021 |
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MOHAMMED ABDUL WAHID Vs. NILOFER WD/O DR. MOHAMMAD ABDUL SALIM
|
February 9, 2021 |
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MOHAMMED ASHFAQ DAWOOD SHAIKH Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
|
MOHAMMED NAWAZ Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
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MOHAMMED SAYYED Vs. STATE OF MAHARASHTRA
|
September 14, 2021 |
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MOHAMMED ZAHEER Vs. STATE OF MAHARASHTRA
|
March 19, 2021 |
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MOHAN Vs. SUPERINTENDENT OF POLICE
|
February 4, 2021 |
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MOHAN ANANDA BODRE AND ORS Vs. INDIAN OIL CORPORATION LIMITED
|
September 6, 2021 |
|
MOHAN LAXMAN SAWANT Vs. STATE OF MAHARASHTRA
|
September 29, 2021 |
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MOHAN S/O. LAXMAN BHANDARE Vs. THE STATE OF MAHARASHTRA
|
August 23, 2021 |
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MOHAN SHIVAJI TONDE Vs. GOVERNMENT OF INDIA
|
March 8, 2021 |
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MOHAN TUKARAM PATIL Vs. UNION OF INDIA
|
February 15, 2021 |
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MOHANDAS ISARDAS CHATLANI Vs. ITO
|
August 10, 2021 |
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MOHD FARHAN A. SHAIKH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 11, 2021 |
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MOHD. ASLAM MOHD. YUSUF Vs. STATE OF MAHARASHTRA
|
December 1, 2021 |
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MOHD. FAISAL AKBAR KAPADIA Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
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MOHD. HAMID S/O. HAJI DIN MOHD Vs. STATE OF MAHARASHTRA
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September 4, 2021 |
|
MOHD. RAFAT AFAND Vs. NIKHAT SHABANA
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September 1, 2021 |
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MOHD. REHAN SK. RAHIM Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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MOHD. SOHRAB CHAUDHARI Vs. TRAIAMBAKAR SAHKARI GRIH NIRMAN SANSTHA
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September 8, 2021 |
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MOHHAMMAD ARSHAD SAJID ALI Vs. THE STATE OF MAHARASHTRA
|
June 8, 2021 |
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MOHID CONSTRUCTION CO. Vs. SHARAYU DEVELOPERS PVT LTD
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October 7, 2021 |
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MOHID CONSTRUCTION COMPANY Vs. SHARAYU DEVELOPERS PVT LTD
|
September 30, 2021 |
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MOHINI MOHAN BHANDWALE Vs. STATE OF MAHARASHTRA
|
December 15, 2021 |
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MOHINUDDIN MAQDUM SAYYAD Vs. SUMARAJ SEA FOODS PVT. LTD
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November 29, 2021 |
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MOHIT KALYANI Vs. POLICE INSPECTOR, CALANGUTE POLICE STATION
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December 23, 2021 |
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MOHSIN MUKHTAR SHAIKH Vs. STATE OF MAHARASHTRA
|
August 18, 2021 |
|
MOMIN MOHAMMAD ILYAS Vs. DIVISIONAL CASTE CERTIFICATE VERIFICATION
|
August 12, 2021 |
|
MONDAY FELIX ODEDE, PRESENTLY LODGED AT COLVALE MODERN JAIL, COLVALE Vs. STATE, AS REP. BY THE OFFICER IN CHARGE, ANTI NARCOTIC CELL, PANAJI
|
November 26, 2021 |
|
MONTECARLO LTD. IRON TRIANGLE (JOINT VENTURE) THROUGH ITS AUTHORIZED OFFICER Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
MOONLIGHT HOUSING SCHEME PVT. LTD. Vs. ALKA @ SMITANJALI NANDKUMAR BHUJBAL
|
October 4, 2021 |
|
MOORGATE INDUSTRIES DMCC Vs. TAURIAN IRON AND STEEL CO. PVT. LTD
|
October 28, 2021 |
|
MORDE FOODS PVT. LTD. Vs. UNION OF INDIA
|
March 8, 2021 |
|
MORESHWAR BABURAO PARATE Vs. NUCLEAR POWER CORPORATION OF INDIA LIMITED
|
November 9, 2021 |
|
MORESHWAR S/O. BAJIRAO HALAMI AND ORS Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
MOULALI GAFUR FARAS Vs. STATE OF MAHARASHTRA
|
March 25, 2021 |
|
MOVEMENT FOR PEACE & JUSTICE Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
|
MR. ABHINAV KOHLI Vs. STATE OF MAHARASHTRA \ MRS. SHWETA TIWARI @ MRS. SHWETA ABHINAV KOHLI
|
September 30, 2021 |
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MR. AKBAR JAMIL KHAN Vs. THE STATR OF MAHARASHTRA
|
August 25, 2021 |
|
MR. HITESH PRAKASHMALJI MEHTA Vs. MRS. AASHIKA HITESH MEHTA
|
September 20, 2021 |
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MR. MAHENDRA R. DHOLAKIA Vs. STATE OF MAHARASHTRA
|
April 29, 2021 |
|
MR. MANUEL PEREIRA Vs. MARIA LETICIA
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December 7, 2021 |
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MR. OWASIS ANWAR PECHKAR Vs. UNION OF INDIA
|
September 20, 2021 |
|
MR. VISHAL ARVIND KACHALIA Vs. THE STATE OF MAHARASHTRA
|
May 6, 2021 |
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MRITUNJAY GOBIND GHOSH Vs. STATE OF MAHARASHTRA
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December 30, 2021 |
|
MRS. ANITA DESAI Vs. STATE OF GOA
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December 13, 2021 |
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MRS. CHHAYA A. DHAMANASKAR Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
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MRS. LOURDMARY W/O ARICK THOMAS Vs. ARICK S/O ANTHANIDAS THOMAS
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February 12, 2021 |
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MRS. NAYANA M.RAMANI Vs. MRS. FIZZAH NAVNITLAL SHAH
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March 17, 2021 |
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MRS. SUWARNA NILESH RODE Vs. MR. NILESH RODE
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August 24, 2021 |
|
MRS. TILOTTAMA W/O.SANJAY KINKHEDE Vs. MUNICIPAL COMMISSIONER, NAGPUR
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March 23, 2021 |
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MRS.BHAGYASHRI RAJESH KULKARNI Vs. UNION OF INDIA
|
September 1, 2021 |
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MRUNMAYI SANJAY KUDMULWAR Vs. STATE OF MAHARASHTRA
|
December 7, 2021 |
|
MRUTYUNJAY NARAYAN PATOLE Vs. STATE OF MAHARASHTRA
|
July 9, 2021 |
|
MS. RACHANA RAGHUNATH KARNIK Vs. UNIVERSITY OF MUMBAI
|
July 3, 2021 |
|
MSPL LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
May 21, 2021 |
|
MUBARAK ALI KHA Vs. VALPOI MUNICIPAL COUNCIL
|
October 6, 2021 |
|
MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
|
MUKBUL ALI NADAF Vs. STATE OF MAHARASHTRA
|
July 15, 2021 |
|
MUKESH Vs. SUPERINTENDENT OF POLICE
|
April 22, 2021 |
|
MUKESH P. MEENA Vs. CBI, ACB
|
November 26, 2021 |
|
MUKUND BALVIRSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
March 4, 2021 |
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MUKUND S/O PUNDALIK PAHURKAR Vs. ZILLA PARISHAD, NAGPUR
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October 5, 2021 |
|
MULANI DAWOOD HUSAIN Vs. STATE OF MAHARASHTRA
|
July 16, 2021 |
|
MULCHAND NAMOMAL SETIYA Vs. STATE OF MAHARASHTRA
|
December 2, 2021 |
|
MUMBAI DISTRICT CENTRAL CO-OP. BANK LTD Vs. COMMISSIONER AND REGISTRAR
|
October 28, 2021 |
|
MUMTAZ AHMED SHAIKH MOHD. SHAIKH Vs. MRS.SHABNAM MURTUZA ABDUL A GAFOOR SHAIKH
|
November 23, 2021 |
|
MUNAF KADAR VADGAMA Vs. STATE OF MAHARASHTRA
|
November 20, 2021 |
|
MUNAWAR AMIRALI MUKADAM Vs. OIL AND NATURAL GAS CORPORATION LTD
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June 8, 2021 |
|
MUNAWWAR ASADULLA GOUR Vs. EIMAARA PROPERTIES VENTURE
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October 25, 2021 |
|
MUNEESH KUMAR SHAKYA Vs. DAMODAR S. ASURKAR
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September 17, 2021 |
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MUNICIPAL CORPORATION OF GR MUMBAI Vs. BOMBAY ENVIRONMENTAL ACTION GROUP
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January 5, 2021 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. NIRMAL NAGAR 1 CO-OPERATIVE HOUSING SOCIETY ASSOCIATION LTD
|
May 18, 2021 |
|
MUNICIPAL CORPORATION, DHULE Vs. INDUBAI SUKHLAL CHAUVAN
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April 21, 2021 |
|
MUNJAJI Vs. STATE OF MAHARASHTRA
|
July 30, 2021 |
|
MUNNA @ DIGVIJAY SAMBHAJI NIMHAN Vs. STATE OF MAHARASHTRA
|
May 13, 2021 |
|
MUNNA MOHAMMED SHAIKH Vs. STATE OF MAHARASHTRA
|
June 30, 2021 |
|
MUNNIBAI Vs. UNION OF INDIA
|
January 20, 2021 |
|
MURIEL SINGH Vs. MARIA SANTANA DSOUZA
|
June 23, 2021 |
|
MURLI INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
December 23, 2021 |
|
MURLIDHAR Vs. PUSHPA
|
January 22, 2021 |
|
MURLIDHAR Vs. STATE OF MAHARASHTRA
|
June 23, 2021 |
|
MURLIDHAR Vs. STATE OF MAHARASHTRA
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May 6, 2021 |
|
MURLIDHAR Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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MURLIDHAR KERU SATAV Vs. STATE OF MAHARASHTRA
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December 2, 2021 |
|
MURLIDHAR S/O RAMA VEER Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
|
MURLIDHAR S/O RAMNARAYAN CHECHANI Vs. NARAYANDAS S/O RAGHUNATHDAS CHECHANI
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October 13, 2021 |
|
NAGESH BABASO PATIL Vs. STATE OF MAHARASHTRA
|
December 13, 2021 |
|
NAGESH MUKUND SHET DAIVAJNA Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES
|
February 24, 2021 |
|
NAGESH S/O JAGDISHRAO DESHPANDE Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
|
NAGESH SHIVAJI KHYATAMAVAR Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
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NAGESH TRIVIKRAM NAIK, Vs. KALINDI V. PARSEKAR
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October 8, 2021 |
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NAGNATH KISHAN KONDHEKAR Vs. BINDURAM TULJARAM JADHAV
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December 2, 2021 |
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NAGNATH RAMA ARJUN Vs. STATE OF MAHARASHTRA
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March 1, 2021 |
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NAGORAO PUNJAB KAUMARE Vs. STATE OF MAHARASHTRA
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August 21, 2021 |
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NAGRAJ STEEL SCRAP Vs. UNION OF INDIA
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September 16, 2021 |
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NAKSHTRA TOWERS Vs. NANDURA URBAN CO-OP BANK
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October 27, 2021 |
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NALINI SHAH Vs. DEVANG MAHENDRA SHAH
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February 22, 2021 |
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NAMDEO Vs. SHRIPATI
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June 10, 2021 |
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NAMDEO MIRAJI SIRSAT Vs. SHRIKRISHNA ATMARAM THORAT
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August 27, 2021 |
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NAMDEO S. DAKI Vs. STATE OF MAHARASHTRA
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June 8, 2021 |
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NAMDEO TULSHIRAM MOHADKAR Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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NAMDEO VISHNU SALGAONKAR Vs. SUBHASH B. VELINGKAR
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April 15, 2021 |
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NAMDEV SAHEBRAO GARAD Vs. STATE OF MAHARASHTRA AND ORS.
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February 3, 2021 |
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NAMDEV TUKARAM PATIL Vs. STATE OF MAHARASHTA
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July 28, 2021 |
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NAMRATA TAPAN BOSE Vs. NITIN M. BOSE
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October 13, 2021 |
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NANA Vs. STATE OF MAHARASHTRA
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July 20, 2021 |
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NANA F.PATOLE Vs. NITIN GADKARI
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October 29, 2021 |
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NANA FALGUNRAO PATOLE Vs. NITIN JAIRAM GADKARI
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December 17, 2021 |
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NANA PANDURANG PATIL Vs. STATE OF MAHARASHTRA
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November 2, 2021 |
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NANDA RAJENDRA ZODGE ALIAS SUNANDA SHIVAJI NARAWANE Vs. STATE OF MAHARASHTRA
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February 26, 2021 |
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NANDKISHOR Vs. STATE OF MAHARASHTRA
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March 5, 2021 |
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NANDKISHOR S/O RAJENDRA GALBALE Vs. STATE OF MAHARASHTRA
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September 17, 2021 |
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NANDKISHORE SHAMRAO CHAVAN Vs. THE PRINCIPAL
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November 22, 2021 |
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NANDU MARTAND JADHAV Vs. STATE OF MAHARASHTRA
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September 30, 2021 |
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NANESHWAR MARALKAR Vs. ESMERALDO REGO FERNANDES
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January 14, 2021 |
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NARAYAN GAJANAN THAKUR Vs. MANAGING DIRECTOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION(CIDCO)
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September 20, 2021 |
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NARCOTICS CONTROL BUREAU Vs. ANUJ KESHWANI S/O SANJAY KESHWANI
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November 29, 2021 |
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NARENDRA CHOTALAL PATEL Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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NARENDRA NAMDEV MULIK Vs. JOINT CHARITY COMMISSIONER
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October 29, 2021 |
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NARENDRA PANDURANG HALDANKAR Vs. STATE OF GOA
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January 27, 2021 |
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NARENDRA S/O SHIVAJI PUDAKE Vs. STATE OF MAHARASHTRA
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June 19, 2021 |
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NARENDRA SEOOMAL SABNANI Vs. STATE BANK OF INDIA
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December 1, 2021 |
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NARESH BHADUJI DHURVE Vs. STATE OF MAHARASHTRA
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November 30, 2021 |
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NARESH KANAYALAL RAJWANI Vs. KOTAK MAHINDRA BANK LTD.
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March 9, 2021 |
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NARESH RAMNIKLAL GAUR Vs. UNION OF INDIA
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December 8, 2021 |
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NARESHBHAI REVABHAI PATEL Vs. STATE OF MAHARASHTRA
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September 3, 2021 |
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NARINDER BHASIN Vs. STATE OF MAHARASHTRA
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July 20, 2021 |
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NASIR ALIAS APPI MIRZA S/O HYSSAIN BAIG MIRZA Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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NASIR JAMAL SHAIKH Vs. STATE OF MAHARASHTRA
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March 22, 2021 |
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NATALINA GONSALVES Vs. UNION OF INDIA
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March 25, 2021 |
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NATIONAL INSURANCE CO. LTD. Vs. SHAIKH HASINA SHARFUDDIN
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March 5, 2021 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK BHIMSHA BANSODE
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March 11, 2021 |
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NATIONAL INTEGRATION AND EDUCATION WELFARE SOCIETY Vs. PRESIDING OFFICER
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November 15, 2021 |
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NATIONAL INVESTIGATION AGENCY Vs. AREEB EJAZ MAJEED
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February 23, 2021 |
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NATIONAL INVESTIGATION AGENCY Vs. NARESH RAMNIKLAL GAUR @ GOR
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December 21, 2021 |
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NATTHU S/O. MAROTI CHAWARE Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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NAUSHEEN SHAKIL AHMED SIDDIQUI Vs. NEMICHAND KESHARLAL KASLIWAL
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March 23, 2021 |
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NAVA YUWAK EDUCATION Vs. EDUCATION OFFICER (SECONDARY)
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November 29, 2021 |
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NAVAL ASHOK AGARWAL Vs. STATE OF MAHARASHTRA
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April 1, 2021 |
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NAVEEN KUMAR AGGARWAL Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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NAVIN MEWALAL GUPTA Vs. STATE OF MAHARASHTRA
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October 8, 2021 |
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NAVJEVAN SHIKSHAN SANSTHA Vs. AJAY S/O KESHAVRAO CHARDE
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October 14, 2021 |
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NAVNATH S/O. NARSING GORE Vs. STATE OF MAHARASHTRA
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March 23, 2021 |
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NAVNEET Vs. STATE OF MAHARASHTRA
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December 22, 2021 |
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NAVNEET DAYALBHAI PATEL Vs. STATE OF MAHARASHTRA
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September 29, 2021 |
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NAVNEET SINGH GOGIA Vs. RAHUL C. CHANDAK
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September 30, 2021 |
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NAVSANJIVANI DHARANGRAST SUSHIKSHIT BEROJGAR Vs. STATE OF MAHARASHTRA
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November 9, 2021 |
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NAWAB MALIK MOHAMMAD ISLAM MALIK Vs. SANJAY SHANKARRAO WANKHADE
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December 17, 2021 |
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NAYAN Vs. PRANITA
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January 21, 2021 |
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NAYAN S/O GOVINDRAO MORE Vs. CHAITALI W/O NAYAN MORE
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January 18, 2021 |
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NAYANA SUDHIR SHAH Vs. SUDHIR PREMJI SHAH
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December 9, 2021 |
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NAYNA RAJAN GUHAGARKAR Vs. STATE OF MAHARASHTRA
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July 13, 2021 |
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NAYNABE R. PATEL Vs. STATE OF MAHARASHTRA
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November 12, 2021 |
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NBU BEARINGS PVT. LTD. Vs. UNION OF INDIA
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March 12, 2021 |
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NEELESH NARAHARI SHETYE Vs. ASHA DILIP HEDE CHANGED TO SAKSHI NEELESH SHETYE
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July 27, 2021 |
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NEKHETA N. FERNANDES Vs. STATE
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March 15, 2021 |
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NELSON FRANCISCO CABRAL Vs. FRANCIS CABRAL
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March 3, 2021 |
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NETAJIRAO SANJAY PRABHUDESSAI Vs. STATE OF GOA
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January 27, 2021 |
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NEW INDIA ASSURANCE CO LTD Vs. VASANT RAMCHANDRA BABAR
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December 11, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. SONALI
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July 6, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. SABRUNNISHA VAKIL KHAN
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December 10, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. VUJAY BAPU KAMBLE
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February 23, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. DHANSHRI SHASHIKANT JAVALEKAR
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November 12, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. SATISH GAJANAN RAJE
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December 1, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. DHANSHRI SHASHIKANT JAVALEKAR
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November 11, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. MILAGRIN COLACO
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September 3, 2021 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAU VEDUBAI RUPCHAND PATIL
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November 25, 2021 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. REKHA
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December 7, 2021 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. DHRUB NARAYAN LALCHAND PRASAD
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December 17, 2021 |
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NEW INDIA CIVIL ERECTORS PRIVATE LIMITED Vs. UNION OF INDIA
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March 12, 2021 |
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NEW INDIA INSURANCE COMPANY LTD Vs. SUMAN ASARAM SHINDE
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March 31, 2021 |
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NEW PRAGATI WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
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September 16, 2021 |
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NEW RISING SUN CHSL Vs. K. BHATIA REALTORS
|
September 29, 2021 |
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NIBIR JYOTI DAS Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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NIDHI MANARI Vs. SARATH MANARI
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December 8, 2021 |
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NIKHIL Vs. STATE OF MAHARASHTRA
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January 12, 2021 |
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NIKHIL Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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NIKHIL DNYANOBA TAMBALGE Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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NIKHIL MARUTI GOSARADE Vs. DISTRICT COLLECTOR, SANGLI
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June 15, 2021 |
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NIKHIL RAVINDRA BAMANE Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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NIKHIL S/O. DILIPSING RAJPUT Vs. UNION OF INDIA
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March 24, 2021 |
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NIKHIL SIDDHESHWAR TODSAM Vs. STATE OF MAHARASHTRA
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January 29, 2021 |
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NIKHIL SURESH RAJPUT Vs. DIST. MAGISTRATE JALGAON
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April 5, 2021 |
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NIKITA JACOB Vs. STATE OF MAHARASHTRA
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February 17, 2021 |
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NIKITA VINOD MARLECHA Vs. D.G. REALTY
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November 29, 2021 |
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NIL Vs. STATE OF GOA
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December 16, 2021 |
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NILESH BALWANTRAO UKUNDE Vs. UNION OF INDIA
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June 16, 2021 |
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NILESH BANSILAL GAYWAL @ GHAYWAL Vs. THE STATE OF MAHARASHTRA
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September 2, 2021 |
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NILESH BHASKAR RATHOD Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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NILESH KISHORRAOJI DHONGDE Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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NILESH MADHUKAR CHAUDHARY Vs. STATE OF MAHARASHTRA
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November 29, 2021 |
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NILESH NAVALAKHA Vs. UNION OF INDIA
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January 18, 2021 |
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NILESH S/O NAMDEV GURAV Vs. STATE OF MAHARASHTRA
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October 1, 2021 |
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NILESH S/O. ASHOK SHINDE Vs. STATE OF MAHARASHTRA
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February 10, 2021 |
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NILESH SAHEBRAO MARATHE Vs. STATE OF MAHARASHTRA
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October 22, 2021 |
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NILKANTH S/O. SHRIDHAR Vs. HANUMANT S/O. BABURAO MAGAR
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March 16, 2021 |
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NIMBA CHANDU SHILLAK Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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NIMESH MUNSHI Vs. STATE OF GOA
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October 13, 2021 |
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NINGAPPA DHANAPPA NAIKWADI Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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NIRAJKUMAR N. RUNGTA Vs. COMMISSIONER OF WEALTH TAX BOMBAY CITY
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May 5, 2021 |
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NIRANJAN N. SATAM Vs. CHIEF EXECUTIVE OFFCERR SLUM REHABILITATION AUTHORITY
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December 7, 2021 |
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NIRMALA KUMARI UPPUNGANTI Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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NIRMALA SUESH JADHAV Vs. GAJANAN MAHADEO JADHAV
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December 10, 2021 |
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NIRUPA UDHAV PAWAR Vs. ASSISTANT COMMISSIONER
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October 6, 2021 |
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NISA INDUSTRIAL SERVICES PVT LTD Vs. STATE BANK OF INDIA
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June 22, 2021 |
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NISHA VINIT GUPTA Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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NISSA HOOSAIN NENSEY Vs. PALI HILL NEPTUNE CHSL
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August 27, 2021 |
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NITA PANDURANG CHAVAN AND ORS Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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NITESH ASHOK WADHWANI Vs. PRAKASH RASIKLAL DHARIWAL (KARTA OF R.M. DHARIWAL-HUF)
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September 8, 2021 |
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NITIN Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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NITIN Vs. CENTRAL BANK OF INDIA
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August 4, 2021 |
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NITIN Vs. PUSHPA NITIN BOBADE
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February 22, 2021 |
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NITIN ASHOK LALWANI Vs. NAGPUR MUNICIPAL CORPORATION
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September 23, 2021 |
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NITIN B. GADEKAR Vs. BAPU SHABI GADEKAR
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February 16, 2021 |
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NITIN NATHU WADILE Vs. STATE OF MAHARASHTRA
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May 5, 2021 |
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NITIN S/O SURESH ADUKIA Vs. UNION OF INDIA
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May 7, 2021 |
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NITIN S/O. BABARAO KADAM Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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NITIN SITARAM WANKHEDE Vs. STATE OF MAHARASHTRA
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October 12, 2021 |
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NOOR KABIRDIN MEGHANI Vs. SANJEEV MANUEL DSOUZ
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March 22, 2021 |
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NOORLEN @ NOOR UMAR KHAN Vs. DIVISIONAL COMMISSIONER
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September 7, 2021 |
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NORTH EAST ORGANISED FLORITECH PVT. LTD Vs. M.V. CMA CGM CENDRILLON
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November 17, 2021 |
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NUSRAT YASMEEN Vs. CENTRAL TANZEEM COMMITTEE
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March 17, 2021 |
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O.K. MARINE Vs. OIL AND NATURAL GAS CORPORATION LTD.
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June 8, 2021 |
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OBINERI SOPURU ISAIAH Vs. STATE
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November 30, 2021 |
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OFFICIAL LIQUIDATOR OF MEK SLOTTED ANGLES (I) LTD Vs. VITHAL BALKRISHNA JOSHI
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October 14, 2021 |
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OIL & NATURAL GAS CORPORATION LTD Vs. A. CONSORTIUM OF SIME DARBY ENGINEERING SDN BHD
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July 3, 2021 |
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OLD GOA URBAN CO-OPERATIVE CREDIT SOCIETY LTD Vs. RAVINDRA K.NAIK
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October 28, 2021 |
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OM PRAKASH BHATT Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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OMKAR Vs. RAKSHA
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March 3, 2021 |
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OMKAR CHAVDAS BHORTAKKE Vs. PAPILABAI BABURAO PATIL
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February 23, 2021 |
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OMKAR NARENDRA PATIL Vs. STATE OF MAHARASHTRA
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June 9, 2021 |
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OMNARAYAN AMARNATH SHARMA Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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OMPRAKASH Vs. SMT. SHUSHILA
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August 21, 2021 |
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ORIENTAL INSURANCE CO. LTD Vs. SUBHADRABAI
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September 2, 2021 |
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ORIENTAL INSURANCE COMPANY Vs. MOHD. HASAN RASHID KHAN
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August 5, 2021 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. KARBHARI DAGA GAIKWAD
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November 16, 2021 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PRANALI RAMCHANDRA ZORE
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October 27, 2021 |
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ORIENTAL INSURANCE COMPANY LTD Vs. ASHOK
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September 17, 2021 |
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February 3, 2021 |
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P Vs. A
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September 24, 2021 |
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P.G.HOTEL AND RESORTS PVT. LTD Vs. SOMNATH JADHAV
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September 14, 2021 |
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P.S.C. PACIFIC Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
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PAIK CUIRO VELIP Vs. GOVERNMENT OF GOA
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September 2, 2021 |
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PALKESH CHAURASIYA Vs. POLICE INSPECTOR
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July 20, 2021 |
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PALLAVI Vs. PUSHKAR
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December 15, 2021 |
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PAN MACMILLAN PUBLISHING INDIA PVT. LTD Vs. RAYMOND LIMITED
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November 10, 2021 |
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PANCHASHEELA Vs. PRESIDENT/SECRETARY, YAVATMAL
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March 17, 2021 |
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PANCHSHIL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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PANDHARI KACHRU PAWAR Vs. STATE OF MAHARASHTRA
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March 4, 2021 |
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PANDHARINATH L. BHANDARI Vs. BHARTI TRIMBAK BHANDARI
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March 24, 2021 |
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PANDIT S/O HARIBHAU RATHOD Vs. STATE OF MAHARASHTRA
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September 6, 2021 |
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PANDURANG B. SURVE Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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PANDURANG GANPAT THALKAR Vs. STATE OF MAHARASHTRA
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June 30, 2021 |
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PANDURANG KESHAV JAMBLE Vs. STATE OF MAHARASHTRA
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February 1, 2021 |
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PANDURANG NAMDEO WAGHMARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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October 25, 2021 |
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PANDURANG S/O RANJIT BARGAJE AND ORS Vs. STATE OF MAHARASHTRA
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September 15, 2021 |
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PANDURANG S/O SADASHIV SHRIRAME Vs. ZILLA PARISHAD
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December 8, 2021 |
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PANDURANG SHAMRAO PAWAR Vs. STATE OF MAHARASHTRA
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June 30, 2021 |
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PANDURANG WASUDEO PATIL Vs. STATE OF MAHARASHTRA
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August 30, 2021 |
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PANKAJ ARJUNBHAI KOLI Vs. STATE OF MAHARASHTRA
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September 17, 2021 |
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PANKAJ NIGHOT Vs. STATE OF MAHARASHTRA
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December 14, 2021 |
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PANSARI CONSULTANCY Vs. STATE OF GOA
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June 28, 2021 |
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PAPPU GANPAT UTTEKAR Vs. STATE OF MAHARASHTRA
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December 21, 2021 |
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PAPPU RAJARAM MARATHE Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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PARAG Vs. ELECTION COMMISSION OF INDIA
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November 29, 2021 |
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PARAG VIJAYRAO BOBHATE Vs. STATE OF MAHARASHTRA
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March 19, 2021 |
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PARAJI HARIBHAU PUND Vs. STATE OF MAHARASHTRA
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September 24, 2021 |
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PARAM BIR SINGH Vs. STATE OF MAHARASHTRA
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September 16, 2021 |
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PARAM BIR SINGH S/O HOSHIYAR SINGH Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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PARANJAPE SCHEMES (CONSTRUCTION) LTD Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
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PARASRAM THAKUR Vs. UNION OF INDIA
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December 1, 2021 |
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PARESH BANDEKAR Vs. RAJARAM D SATARDEKAR
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February 24, 2021 |
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PARESH PANDURANG SAWANT Vs. STATE
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August 4, 2021 |
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PARIGABAI Vs. THE STATE OF MAHARASHTRA
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January 22, 2021 |
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PARIJAT FLAT OWNERS CO.OP Vs. RAMESHKUMAR SHYAMLAL
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July 17, 2021 |
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PARKKOT MARITIMA AGENCIES PVT LTD Vs. MORMUGAO PORT TRUST
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January 21, 2021 |
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PARMESHWAR Vs. STATE OF MAHARASHTRA
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December 21, 2021 |
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PARSHURAM LAXMAN KADAM AND ANR Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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PARTHO NIRMAL DASGUPTA Vs. STATE OF MAHARASHTRA
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March 2, 2021 |
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PARTHSARTHI Vs. MAHARASHTRA MEDICAL COUNCIL
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January 21, 2021 |
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PARVATI RAMDAS BHOIR Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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PARVATIBAI KANTRAO WARLE Vs. STATE OF MAHARASHTRA
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September 24, 2021 |
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PARVATIBAI SAMBHAJI AAMRE Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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PASHANT Vs. YAMINI
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March 4, 2021 |
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PATHARDI MUNICIPAL COUNCIL Vs. RAMESH RAMNATH MANTRI DIED LRS LATA RAMESH MANTRI
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November 23, 2021 |
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PAVAN BALKRUSHNA KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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PAWANDEEP Vs. STATE OF MAHARASHTRA
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December 7, 2021 |
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PEDRITO MISQUITTA Vs. STATE OF GOA
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November 15, 2021 |
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PEDRO CAETANO ANDRE FERNANDES Vs. MARY BERTHA GRACIAS
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June 23, 2021 |
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PEOPLE WELFARE SOCIETY Vs. STATE INFORMATION COMMISSIONER
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September 29, 2021 |
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PEOPLES EDUCATION SOCIETY Vs. PARMESHAWAR SAMPAT KHOPE
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December 4, 2021 |
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PERCY JAMSHED DRIVER Vs. STATE OF MAHARASHTRA
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May 4, 2021 |
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PERFECT ALLOYS AND STEEL LIMITED Vs. UNION OF INDIA
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June 28, 2021 |
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PETER VAZ Vs. COMMISSIONER OF INCOME TAX
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April 5, 2021 |
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PETROLEUM WORKMENS UNION Vs. UNION OF INDIA
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July 17, 2021 |
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PHIROZ IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
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August 23, 2021 |
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PINKU @ PREMPRAKASH YADUNATH SINGH Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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PINNACLE VASTUNIRMAN PVT. LTD Vs. UNION OF INDIA
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August 11, 2021 |
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PIRAMAL ENTERPRISES LIMITED Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT AND ORS
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July 30, 2021 |
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PIYUSH SUBHASHBHAI RANIPA Vs. STATE OF MAHARASHTRA
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February 26, 2021 |
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PLATINUMCORP SMART & AFFORDABLE RESIDENCES LLP Vs. JYOTI BHUPENDRA MEHTA
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September 24, 2021 |
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PLAZA DIAMOND PROPERTIES PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TEX
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April 6, 2021 |
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POOJA BALASAHEB SHINDE Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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POPAT Vs. STATE OF MAHARASHTRA
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August 10, 2021 |
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POPAT PANDURANG MADANE Vs. SAKHUBAI JAGU BODARE
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March 18, 2021 |
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POPAT S/O MARUTI KUTAL Vs. SHAKUNTALA W/O. KAUSHIK MORE
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September 6, 2021 |
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POPAT SHRIRANG NIKAM Vs. UNION OF INDIA
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April 29, 2021 |
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PORTESCAP INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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March 2, 2021 |
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PR COMMISSIONER OF INCOME TAX Vs. M/S THE QUEPEM URBAN CO-OPERATIVE CREDIT SOCIETY LTD
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May 7, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. ALCON DEVELOPERS
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January 22, 2021 |
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PR. COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD.
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August 2, 2021 |
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PR. COMMISSIONER OF INCOME TAX 10 Vs. INDOFIL INDUSTRIES LIMITED
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December 16, 2021 |
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PR. COMMISSIONER OF INCOME TAX, CENTRAL – 3 Vs. JAIDEV R. SHROFF
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October 27, 2021 |
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PRABHAKAR Vs. STATE OF MAHARASHTRA
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August 4, 2021 |
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PRABHAKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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November 17, 2021 |
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PRABHAKAR Vs. JIJABAI
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February 3, 2021 |
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PRABHAKAR BHAUSAHEB BHAMBARKAR Vs. STATE OF MAHARASHTRA
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March 16, 2021 |
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PRABHAKAR DEVBA GHARGE Vs. STATE OF MAHARASHTRA
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December 10, 2021 |
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PRABHAKAR MAHADU SALVE Vs. DIVISIONAL CONTROLLER
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November 17, 2021 |
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PRABHAKAR SHANKAR SHUKLA Vs. JAYANT BHANUDAS CHANDRATRE (DIED)
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February 25, 2021 |
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PRABHAT KUMAR TITUS Vs. WESTERN COALFIELDS LIMITED
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June 30, 2021 |
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PRABHAVATI PARAB Vs. COMMUNIDADE OF MAPUSA
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October 11, 2021 |
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PRABIYOTSING Vs. SHRIVALLABH RAMGOPAL RAMCHANDRAJI DARAK
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February 16, 2021 |
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PRABODH @ PRAMOD MADHUKAR RATHOD Vs. THE STATE OF MAHARASHTRA
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February 24, 2021 |
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PRADEEP BABANRAO WANKHEDE Vs. SAKASHIT
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October 13, 2021 |
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PRADEEP MEHRA Vs. HARIJIVAN J. JETHWA
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January 8, 2021 |
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PRADEEP RAMTEKE Vs. SUCHITA AND ORS.
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February 2, 2021 |
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PRADEEP SHRIPRAKASH AGRAWAL Vs. PRTIBHA PRAMOD AGRAWAL
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July 26, 2021 |
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PRADEEP VINAYAKRAO PATIL Vs. ABHAY YUVA KALYAN KENDRA
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May 4, 2021 |
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PRADEEP VYANKATESH BALPANDE Vs. STATE OF MAHARASHTRA
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June 18, 2021 |
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PRADEEP YASHWANT SHIRKE Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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PRADIP RAGHUNATH DAUD Vs. STATE OF MAHARASHTRA
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March 18, 2021 |
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PRAFUL NANJI SATRA Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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PRAFULLA Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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PRAKASH Vs. STATE OF MAHARASHTRA
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July 6, 2021 |
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PRAKASH Vs. STATE OF MAHARASHTRA
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January 13, 2021 |
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PRAKASH Vs. MAHARASHTRA PULSE MILLS, JALGAON
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February 23, 2021 |
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PRAKASH Vs. CHALISGAON EDUCATION SOCIETY
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November 24, 2021 |
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PRAKASH @ BUDDHA RAMCHANDRA SHINDE Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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PRAKASH ASKRAM JAIN Vs. STATE OF MAHARASHTRA
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July 23, 2021 |
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PRAKASH BABARAO SHINGANE Vs. JANTA EDUCATION SOCIETY
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August 25, 2021 |
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PRAKASH BHIMASHANKAR BAGLE Vs. STATE OF MAHARASHTRA
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December 23, 2021 |
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PRAKASH DATTARAM KOLGE Vs. STATE OF MAHARASHTRA
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April 9, 2021 |
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PRAKASH DATTATRAY KHANDEKAR Vs. STATE OF MAHARASHTRA
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June 19, 2021 |
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PRAKASH DATTATREY KHANDEKAR Vs. STATE OF MAHARASHTRA
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February 25, 2021 |
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PRAKASH DEVU GAONKAR Vs. STATE OF GOA
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March 25, 2021 |
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PRAKASH DNYANESHWAR GAIKWAD Vs. STATE OF MAHARASHTRA
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November 29, 2021 |
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PRAKASH H. DABHOLKAR Vs. CROM CLINICAL RESORT AND MEDICAL TOURISM PVT. LTD.
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February 10, 2021 |
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PRAKASH HARISHCHANDRA MANDALIK Vs. STATE OF MAHARASHTRA
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January 14, 2021 |
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PRAKASH MEGARAJ Vs. STATE OF MAHARASHTRA
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June 24, 2021 |
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PRAKASH POTE Vs. JOHN CRUZINHO GONSALVES
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July 28, 2021 |
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PRAKASH RAGHUNATH AUTADE Vs. UNION OF INDIA
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December 3, 2021 |
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PRAKASH S/O. DHANSING CHAVAN Vs. STATE OF MAHARASHTRA
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December 18, 2021 |
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PRAKASH S/O. RAMCHANDRA Vs. STATE OF MAHARASHTRA
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December 9, 2021 |
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PRAKASH SINGA GAVIT Vs. UNION OF INDIA
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September 3, 2021 |
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PRAKASH YASHVANT PATIL Vs. MANISHA DINKAR HANDE
|
December 9, 2021 |
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PRALHAD Vs. SULOCHANA RAMCHANDRA KAWARKHE
|
February 16, 2021 |
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PRAMILA MANOHAR PAWAR Vs. STATE OF MAHARASHTRA
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November 15, 2021 |
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PRAMOD ANAND DHUMAL Vs. STATE OF MAHARASHTRA
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January 7, 2021 |
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PRAMOD S/O MADHAVRAO RANNAVARE Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
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PRAMOD S/O SADASHIV KHODKE Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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PRAMOD SAKHARAM SHELAR Vs. STATE OF MAHARASHTRA
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September 29, 2021 |
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PRAMOD SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
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August 25, 2021 |
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PRAMODKUMAR SITARAM MANDAL Vs. STATE OF MAHARASHTRA
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November 27, 2021 |
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PRANALI PRAVIN PISAT Vs. SATISH JALANDAR JADHAV
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November 29, 2021 |
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PRANAV DATTA CHUKEWAD Vs. STATE OF MAHARASHTRA
|
December 2, 2021 |
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PRANAV DILIP WAGH Vs. STATE OF MAHARASHTRA
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September 24, 2021 |
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PRANAV SUNIL DOKANIA Vs. STATE OF MAHARASHTRA
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November 2, 2021 |
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PRANAY CHANDRAHAR MANE Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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PRASAD S/O. PRADIP KULKARNI Vs. STATE OF MAHARASHTRA
|
February 9, 2021 |
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PRASANNA ARUN SHIRUDKAR & ANR Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
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PRASHANT Vs. STATE OF MAHARASHTRA
|
December 1, 2021 |
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PRASHANT Vs. VIDARBHA GRAMIN SHIKSHAN SANSTHA
|
July 20, 2021 |
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PRASHANT Vs. STATE OF GOA
|
November 22, 2021 |
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PRASHANT Vs. STATE OF MAHARASHTRA
|
March 30, 2021 |
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PRASHANT DAJI PARAB Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
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PRASHANT JANKAR Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
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PRASHANT PANDURANG PATIL Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
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PRASHANT S/O BHAURAO MAHATME Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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PRASHANT SADANAND MORE Vs. MANSI SUNIL LAMBADE
|
September 28, 2021 |
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PRASHANT SUNIL SHEJWAL Vs. STATE OF MAHARASHTRA
|
October 13, 2021 |
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PRATAP S/O AJAY KHARARE Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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PRATAP TUKARAM GODSE Vs. STATE OF MAHARASHTRA
|
September 14, 2021 |
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PRATEEK CHANDRAGUPT GOYAL Vs. STATE OF MAHARASHTRA
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April 20, 2021 |
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PRATIBHA SHINDE Vs. PRINCIPAL SECRETARY, PUBLIC HEALTH DEPARTMENT
|
January 27, 2021 |
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PRATIK SANJAY SURWASE Vs. STATE OF MAHARASHTRA
|
January 4, 2021 |
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PRATIK VILAS SHELAR Vs. STATE OF MAHARASHTRA
|
March 17, 2021 |
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PRATIMA NAIK Vs. STATE OF GOA
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April 29, 2021 |
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PRAVIN Vs. STATE OF MAHARASHTRA
|
February 4, 2021 |
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PRAVIN BODHU KASBE Vs. STATE OF MAHARASHTRA
|
August 3, 2021 |
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PRAVIN DATTATRAY PATIL Vs. STATE BANK OF INDIA
|
November 18, 2021 |
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PRAVIN GANPAT KAKAD Vs. COMMISSIONER OF POLICE, NASHIK
|
March 19, 2021 |
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PRAVIN RAJA SHINDE Vs. STATE OF MAHARASHTRA
|
November 16, 2021 |
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PRAVIN SHESHDHAR MISHRA Vs. STATE OF MAHARASHTRA
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July 16, 2021 |
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PREITY ZINTA Vs. ACE HOUSING AND CONSTRUCTION LIMITED
|
March 18, 2021 |
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PREM Vs. STATE OF MAHARASHTRA
|
December 9, 2021 |
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PREM SIDDHA CO-OP. HOUSING SOCIETY Vs. HIGH POWER COMMITTEE
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October 20, 2021 |
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PREMCHAND Vs. STATE OF MAHARASHTRA
|
February 15, 2021 |
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PREMDEEP S/O. NISHIKANT MATLANE Vs. MRS BHAVANA W/O. PREMDEEP MATLANE
|
August 27, 2021 |
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PREMLATA MOHAN AGARWAL (MRS.) Vs. PRINCIPAL COMMISSIONER OF INCOME TAX – 3, PUNE
|
September 22, 2021 |
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PREMLATA PARMESHWAR TOPGE Vs. STATE OF MAHARASHTRA
|
October 14, 2021 |
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PREMLATHA AMIN Vs. JYOTI MINIL AMIN
|
September 21, 2021 |
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PRESIDENT, VIDARBHA HINDI SAHITYA SAMMELAN Vs. INSPECTOR, SHOP AND ESTABLISHMENT OFFICE
|
July 5, 2021 |
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PRESIDENT/SECRETORY, MAULI BAHUUDDESHIYA SHIKSHAN PRASARAK, MANDAL, KANDARI, TAL. PARANDA Vs. SUDHIR
|
December 10, 2021 |
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PRINCE JAIBIR SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF EDUCATION
|
November 12, 2021 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DEMPO INDUSTRIES PVT. LTD.
|
January 14, 2021 |
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PRITAM VIJAYKUMAR DARGAD Vs. SUJATA PRITAM DARGAD
|
July 3, 2021 |
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PRITESH GOVARDHAN CHAVAN Vs. STATE OF MAHARASHTRA
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December 2, 2021 |
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PRITESH V. NAIK Vs. STATE OF GOA
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August 17, 2021 |
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PRITHVIRAJ CHANDRAKANT SHINDE Vs. SUYOG CO-OPERATIVE HOUSING SOCIETY LTD., DEOPUR, DHULE
|
October 11, 2021 |
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PRITHVIRAJ ENTERPRISES Vs. STATE OF MAHARASHTRA
|
June 28, 2021 |
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PRIYANKA Vs. AMIT
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December 10, 2021 |
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PRIYANKA COMMUNICATION(INDIA) PVT LTD Vs. TATA CAPITAL FINANCIAL SERVICES LTD
|
August 4, 2021 |
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PRIYANKA D/O PREMRAJ MHASAYE Vs. STATE OF MAHARASHTRA
|
October 11, 2021 |
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PRIYANKA SINGH Vs. STATE OF MAHARASHTRA
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February 15, 2021 |
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PRIYANKA VINAYAK RANMALE Vs. STATE OF MAHARASHTRA
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January 4, 2021 |
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PROCTER AND GAMBLE HEALTH LIMITED Vs. ANUPA DESAI
|
July 5, 2021 |
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PSCOPE TECHNOLOGIES PVT LTD Vs. SHAILESH V. PATEL
|
December 3, 2021 |
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PTC SOFTWARE (INDIA) PRIVATE LIMITED Vs. DEPUTY INSPECTOR GENERAL
|
January 18, 2021 |
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PUBLIC INFORMATION OFFICER, M M SANGODKAR Vs. AURELIANO FERNANDES
|
February 4, 2021 |
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PUNAM CO-OPERATIVE HOUSING SOCIETY LTD Vs. PRATAP ISSARDAS BHATIA
|
November 25, 2021 |
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PUNAM COOPERATIVE HOUSING SOCIETY LTD Vs. PRATAP ISSARDAS BHATIA
|
October 25, 2021 |
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PUNAM HARESH KOLWEKAR Vs. SHRI SISTO SAVIO MASCARENHAS
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June 29, 2021 |
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PUNAM JABBAR YADAV Vs. STATE OF MAHARASHTRA
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August 30, 2021 |
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PUNDLIK BHIVSAN PAIMODE Vs. THE STATE OF MAHARASHTA
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February 18, 2021 |
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PUNDLIK DAMANNA HARIJAN Vs. LEELA SURESH NAIK SHIREDKAR
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October 14, 2021 |
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PUNDLIK S/O NARAYAN MAHURE Vs. KESHAO S/O NARAYAN MAHURE
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September 27, 2021 |
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PUNE MUNICIPAL CORPORATION Vs. RAMESH RADHAKRISHNA PHONDAGE
|
February 15, 2021 |
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PUNJA PANDURANG GODHADE Vs. STATE OF MAHARASHTRA
|
September 28, 2021 |
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PUNJA PANDURANG GODHADE Vs. STATE OF MAHARASHTRA
|
September 9, 2021 |
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PUNJABRAO APPASAHEB POL Vs. ASSISTANT REGISTRAR, CO-OPERATIVE SOCIETIES AND THE RETURNING OFFICER
|
September 24, 2021 |
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PURNARTHA INVESTMENT ADVISERS PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 18, 2021 |
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PURNIMA GUPTA Vs. STATE OF MAHARASHTRA
|
September 13, 2021 |
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PURUSHOTTAM HARISHCHANDRA SHIRSEKAR Vs. STATE OF MAHARASHTRA
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August 25, 2021 |
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PUSHPA Vs. NISHA
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June 19, 2021 |
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PUSHPA SAYAJI GAIKWAD Vs. NIRMALA PANDURANG GAIKWAD
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September 29, 2021 |
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PUSHPABAI SHRIKRISHNA JOSHI Vs. STATE OF MAHARASHTRA
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May 4, 2021 |
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QUADROS MOTO CORP CO Vs. AUTHORIZED OFFICER
|
February 17, 2021 |
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QUADROS MOTORIDES Vs. GOA STATE CO OPERATIVE BANK LTD.
|
December 7, 2021 |
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QUALCOMM INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
May 21, 2021 |
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QUEPEM MUNICIPAL COUNCIL Vs. SUSHANT R. SHIRWAIKAR
|
August 5, 2021 |
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QURESHI ALSABA ZABIR Vs. STATE OF MAHARASHTRA
|
November 23, 2021 |
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QUTUBDDIN SHAIKH Vs. NANDANVAN CO-OPERATIVE HOUSING
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January 4, 2021 |
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R.J.PLASTIC Vs. M/S. AMPLAS POLYMERS PVT. LTD.
|
October 6, 2021 |
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R.M.ASSOCIATES Vs. R.P.S MINERAL TRADING COMPANY
|
November 25, 2021 |
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RABIBAI MOHAMAD ISMAIL Vs. STATE OF MAHARASHTRA
|
March 8, 2021 |
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RACHNA SANSAD COLLEGE OF APPLIED ART & CRAFT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
October 22, 2021 |
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RADHA KAPOOR KHANNA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 28, 2021 |
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RADHA W/O DIGAMBAR MORE Vs. STATE OF MAHARASHTRA
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September 20, 2021 |
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RADHAKISAN Vs. STATE OF MAHARASHTRA
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March 1, 2021 |
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RADHAKISAN S/O. DEORAO PATHADE Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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RADHIKA NACHIKET CHAVATHE Vs. UNION OF INDIA
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July 13, 2021 |
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RADHIKA YOGESH MEHRA Vs. UNION OF INDIA
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March 2, 2021 |
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RAGHAVENDRA ANANTRAI MEHTA Vs. STATE OF MAHARASHTRA
|
May 6, 2021 |
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RAGHAVENDRA SHRIPATRAO JOSHI Vs. STATE OF MAHARASHTRA
|
February 23, 2021 |
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RAGHUNATH MACHHINDRA MALI Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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RAGHUNATH MADHUKAR MANDREKAR Vs. PRABHAKAR VERNEKAR
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January 28, 2021 |
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RAGHUNATH RAMCHANDRA NAIK Vs. STATE OF GOA
|
December 17, 2021 |
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RAGHUPATI R BHANDARI Vs. COMUNIDADE OF BANDORA
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February 8, 2021 |
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RAGHUVIR Vs. STATE
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October 13, 2021 |
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RAGINI GOMA BHOIR Vs. STATE OF MAHARASHTRA
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March 2, 2021 |
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RAHUL Vs. STATE OF MAHARASHTRA
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November 30, 2021 |
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RAHUL JYOTI SAHANI Vs. UNION TERRITORY OF DAMAN & DIU
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July 28, 2021 |
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RAHUL LUTHRA Vs. STATE
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January 20, 2021 |
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RAHUL MACCHINDRA SHINDE @ BARKUL Vs. STATE OF MAHARASHTRA
|
August 26, 2021 |
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RAHUL PRAKASH KALE Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
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RAHUL PRAKASH NILGAR Vs. STATE OF MAHARASHTRA
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November 29, 2021 |
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RAHUL RAJINDRANATH KHANNA Vs. STATE OF MAHARASHTRA
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October 20, 2021 |
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RAHUL RAJIVA SRIVASTAVA Vs. STATE OF GOA
|
October 4, 2021 |
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RAHUL RAJU KULSANGE Vs. ADDITIONAL COLLECTOR, OFFICE AT COLLECTORS OFFICE, CIVIL LINES, NAGPUR
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October 14, 2021 |
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RAHUL S/O OMPRAKASH GANDHI Vs. M/S AKOLA JANTA COMMERCIAL CO-OPERATIVE BANK LIMITED
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December 1, 2021 |
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RAHUL SAMADHAN PAWAR Vs. STATE OF MAHARASHTRA
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September 21, 2021 |
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RAHUL SHIVAJI SHENDGE Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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RAHUL SHIVPRASAD AGRAWAT Vs. STATE OF MAHARASHTRA
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January 14, 2021 |
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RAIGAD CO-OPERATIVE HOUSING SOCIETY LTD Vs. SUMAN EKNATH GAIKE
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September 29, 2021 |
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RAINBOW PAPERS LIMITED Vs. STATE OF MAHARASHTRA
|
August 13, 2021 |
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RAIS AHMED SIDDIQUI Vs. STATE OF MAHARASHTRA
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October 13, 2021 |
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RAJ GOPALAN RANGANATHAN Vs. STATE OF MAHARASHTRA
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November 17, 2021 |
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RAJ KUMAR KANCHHEDICHAL RAIKWAR Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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RAJ MOHAMMAD MUMTAJ CHOUDHARY Vs. STATE OF MAHARASHTRA
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August 20, 2021 |
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RAJ MOHAMMED ALI MERCHANT Vs. STATE OF MAHARASHTRA
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August 2, 2021 |
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RAJ SANTOSH SHINDE Vs. STATE OF MAHARASHTRA
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June 2, 2021 |
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RAJAN MADATHIL Vs. STATE OF GOA
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February 3, 2021 |
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RAJASHREE SHIVRAJ PATIL Vs. STATE OF MAHARASHTRA
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September 29, 2021 |
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RAJAT KALYAN Vs. STATE OF GOA
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September 18, 2021 |
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RAJAWADI ARUNODAYA CO-OP HSG SOC LTD Vs. VALUE PROJECTS PVT LTD
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March 15, 2021 |
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RAJENDRA Vs. STATE OF MAHARASHTRA
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February 3, 2021 |
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RAJENDRA Vs. UNION OF INDIA
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January 5, 2021 |
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RAJENDRA Vs. SOU. LEENA
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January 21, 2021 |
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RAJENDRA @ RAJU Vs. STATE OF MAHARASHTRA
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March 31, 2021 |
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RAJENDRA ANANDARAO BONDE Vs. STATE OF MAHARASHTRA
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April 27, 2021 |
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RAJENDRA JAGDAMBAPRASAD DIMPRI Vs. STATE OF MAHARASHTRA
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March 24, 2021 |
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RAJENDRA NIVRUTI GAIKWAD Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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RAJENDRA PRASAD SHIVYADNA TIWARI Vs. STATE OF MAHARASHTRA
|
October 14, 2021 |
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RAJENDRA RAMCHANDRA MAVALE Vs. DIRECTOR AND ORS
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November 22, 2021 |
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RAJENDRA S/O. ADAKUJI CHOUDHARY Vs. STATE OF MAHARASHTRA
|
December 17, 2021 |
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RAJENDRA SADANAND BURMA Vs. STATE OF MAHARASHTRA
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August 23, 2021 |
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RAJENDRA SHAM WAGHELE Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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RAJENDRA SHIVA MALPEKAR Vs. SUJATA SURESH ADPAIKAR
|
September 30, 2021 |
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RAJENDRA VIRAPPA TELIA Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
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RAJESH Vs. YOGITA
|
March 8, 2021 |
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RAJESH ARJUN HATANKAR @ RAJU PATIL Vs. STATE OF MAHARASHTRA
|
October 4, 2021 |
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RAJESH BHASKAR SUROSHI Vs. STATE OF MAHARASHTRA
|
September 15, 2021 |
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RAJESH DNYANDEV CHOPDE Vs. STATE OF MAHARASHTRA
|
July 20, 2021 |
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RAJESH MADANLAL SHAH Vs. SUNIL NARAYAN WAGH
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February 18, 2021 |
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RAJESH MAHADEV KUNTE Vs. RAHUL RAJEEV GANDHI
|
September 20, 2021 |
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RAJESH MISHRA AND MRS. BEENA R. MISHRA Vs. SHREE AHUJA PROPERTIES PVT. LTD.
|
September 16, 2021 |
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RAJESH MUKESH HATE Vs. STATE OF MAHARASHTRA
|
October 11, 2021 |
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RAJESH RAMESHWAR HURKAT Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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RAJESH SADANAND MAURIYA Vs. STATE OF MAHARASHTRA
|
September 22, 2021 |
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RAJESH SAICHAND SHARMA Vs. SUDERSHAN GANGARAM RAJULA
|
June 11, 2021 |
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RAJESHWAR MAJOOR KAMGAR SAHAKARI SANSTHA LTD Vs. STATE INFORMATION COMMISSIONER
|
September 3, 2021 |
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RAJIV Vs. SUPERINTENDENT
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February 10, 2021 |
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RAJKISHORSINGH RANVIRSING TOMAR Vs. STATE OF MAHARASHTRA
|
March 9, 2021 |
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RAJKUMAR Vs. STATE OF MAHARASHTRA
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July 12, 2021 |
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RAJKUMAR Vs. STATE OF MAHARASHTRA
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February 10, 2021 |
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RAJKUMAR BHUJANGRAO DHAKANE Vs. SANJAY SAXSENA
|
November 15, 2021 |
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RAJKUMAR CHOTALAL RAJPUT @ CHELA Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
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RAJKUMAR MOTILAL SHAHA Vs. PRAKASH NANASAHEB DESHPANDE
|
May 20, 2021 |
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RAJKUMAR RAMBILAS BHATTAD Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
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RAJKUMAR RAMCHANDRA IGAWE Vs. STATE OF MAHARASHTRA
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June 9, 2021 |
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RAJKUMAR S/O ASHOK POLE Vs. STATE OF MAHARASHTRA
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December 10, 2021 |
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RAJKUMARI W/O SHERBAHADUR GIRI Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
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RAJMUDRA REAL ESTATE PVT. LTD Vs. RESIDENTIAL DEPUTY COLLECTOR
|
October 21, 2021 |
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RAJNEESH NANJOO YADAV Vs. ASR CONSTRUCTION CO.ETC
|
December 14, 2021 |
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RAJNESH S/O. RAJENDRAPAL NAIDU Vs. NEHA W/O. RAJNESH NAIDU
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February 24, 2021 |
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RAJNIKANT S/O. DALURAM BORELE Vs. STATE OF MAHARASHTRA
|
February 11, 2021 |
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RAJNISHKUMAR Vs. STATE OF MAHARASHTRA
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April 27, 2021 |
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RAJSHREE AMARDEEP KAMBLE Vs. STATE OF MAHARASHTRA
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September 15, 2021 |
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RAJU Vs. STATE OF MAHARASHTRA
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February 26, 2021 |
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RAJU @ HAIDAR @ MOHAMMED SHAHID MOHAMMED IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
|
March 12, 2021 |
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RAJU @HAIDAR @MOHAMMED SHAHID MOHAMMED IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
|
February 26, 2021 |
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RAJU BHAVLAL PAWAR Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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RAJU CHANDAN TAYDE Vs. STATE OF MAHARASHTRA
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March 11, 2021 |
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RAJU DADU LONDHE Vs. STATE OF MAHARASHTRA
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September 6, 2021 |
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RAJU ONKAR SANDANSHIV Vs. STATE OF MAHARASHTRA
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August 10, 2021 |
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RAJU S/O GHULARAM DHARANE Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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RAJU S/O KADUBA JADHAV Vs. STATE OF MAHARASHTRA
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August 18, 2021 |
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RAJU SAVLARAM BACHKAR Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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RAJU SHANTARAM KAKPHALE Vs. STATE OF MAHARASHTRA
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January 27, 2021 |
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RAJVARDHAN TULSHIRAM PATIL Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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RAKESH @ PINTYA RAMESH RANE Vs. STATE OF MAHARASHTRA
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October 1, 2021 |
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RAKESH BABU CHALWADI Vs. THE STATE OF MAHARASHTRA
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March 22, 2021 |
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RAKESH KUMAR WADHAWAN Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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RAKESH LAXMAN SUTAR Vs. COMMISSIONER, THANE MUNICIPAL CORPORATION
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February 24, 2021 |
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RAKESH N. KANKONKAR Vs. KASHI KANKONKAR
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October 26, 2021 |
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RAKESH PRAVIN SANGHVI Vs. STATE OF MAHARASHTRA
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October 5, 2021 |
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RAKESH SHRESHTA Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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RAKMINI JAGANNATH SATRANJE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 26, 2021 |
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RAMAKANT D. CHOKHANI Vs. STATE OF MAHARASHTRA
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February 8, 2021 |
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RAMAKANT GAJENDRA SAWANT Vs. STATE OF GOA
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August 27, 2021 |
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RAMAKANT GAWAS Vs. STATE
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January 15, 2021 |
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RAMAKANT KRISHNA MALIK Vs. STATE OF GOA
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January 11, 2021 |
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RAMAKRISHNA ANAND RAIKAR Vs. BISMARK C. DSOUZA
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June 16, 2021 |
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RAMAN ROADWAYS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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April 6, 2021 |
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RAMASHANKAR MULCHAND SAROJ Vs. STATE OF MAHARASHTRA
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November 12, 2021 |
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RAMBHAU BABAN MARNE Vs. STATE OF MAHARASHTRA
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February 12, 2021 |
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RAMCHANDRA DHONDU GHOLE Vs. STATE OF MAHARASHTRA
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November 9, 2021 |
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RAMCHANDRA MAHARAJ SEVA BHAVI Vs. STATE OF MAHARASHTRA
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November 15, 2021 |
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RAMCHANDRA NARAYAN NAIK Vs. ANTHONY INACIO A DCOSTA
|
January 27, 2021 |
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RAMCHANDRA TUKARAM DUBALE Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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RAMDAS Vs. KALAWATI
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February 23, 2021 |
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RAMDAS BHIVA SALVE Vs. DNYANDEV LAXMAN MORE
|
October 6, 2021 |
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RAMDAS DHONDU KALATKAR Vs. STATE OF MAHARASHTRA
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December 22, 2021 |
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RAMDAS GULAB GANGURDE Vs. STATE OF MAHARASHTRA
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July 5, 2021 |
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RAMDAS M. HANDORE Vs. NARAYAN D PAWAR
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March 18, 2021 |
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RAMDAS PRABHAT BADAK Vs. STATE OF MAHARASHTRA
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November 1, 2021 |
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RAMDAS RAJARAM MOHITE Vs. THE STATE OF MAHARASHTRA
|
August 23, 2021 |
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RAMDAS S/O SHRIPAT CHAUDHARY Vs. SUNIL RAGHUNATH CHAUDHARY (DECEASED) THR. LRS. SMT. KALPANA SUNIL CHAUDHARY
|
December 7, 2021 |
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RAMDAYAL Vs. MAHENDRA
|
June 29, 2021 |
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RAMESH @ CHHOTU RAMCHANDRA PRAJAPATI Vs. STATE OF MAHARASHTRA
|
October 26, 2021 |
|
RAMESH HARISHCHANDRA PATIL Vs. STATE OF MAHARASHTRA
|
September 3, 2021 |
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RAMESH R. PANDEY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 18, 2021 |
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RAMESH S/O JETHANAND NAWANI Vs. ASHOK S/O JETHANAND NAWANI
|
August 18, 2021 |
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RAMESH S/O. UPASRAO GODBOLE Vs. STATE OF MAHARASHTRA
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February 25, 2021 |
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RAMESH SHANKAR KOLI Vs. STATE OF MAHARASHTRA
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February 3, 2021 |
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RAMESH TULSHIRAM MONDE Vs. STATE OF MAHARASHTRA
|
December 15, 2021 |
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RAMESH VASSUDEV SARMALKAR Vs. SOCIEDADE VERLEKAR
|
July 28, 2021 |
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RAMESH YESHWANTRAO GHATOL Vs. JEEVAN JYOTI GRAMIN SHIKSHAN
|
February 12, 2021 |
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RAMESHCHANDRA MANSUKHANI Vs. JAGDISHCHANDRA MANSUKHANI
|
November 23, 2021 |
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RAMESHWAR Vs. STATE OF MAHARASHTRA
|
November 30, 2021 |
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RAMESHWAR Vs. BABARAO
|
June 15, 2021 |
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RAMESHWAR AMBADAS SASARE Vs. STATE OF MAHARASHTRA
|
October 13, 2021 |
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RAMKISHOR Vs. STATE OF MAHARASHTRA
|
July 29, 2021 |
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RAMKRISHNA BABUSO JALMI Vs. STATE OF GOA
|
September 6, 2021 |
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RAMKRISHNA RAUT Vs. DIRECTOR - DEPARTMENT OF URBAN DEVELOPMENT (MUNICIPAL ADMINISTRATION)
|
March 23, 2021 |
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RAMKRISHNA VYANKATESH KHOT Vs. CIRCLE OFFICER MALWAN
|
November 24, 2021 |
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RAMKRUSHNA S/O RAMCHANDRA CHAUDHARI Vs. STATE OF MAHARASHTRA
|
November 22, 2021 |
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RAMMI PARAMJEETSINGH RAJPUT Vs. STATE OF MAHARASHTRA
|
August 4, 2021 |
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RAMNARAYAN RAJENDRA JAISWAL Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
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RAMNATH DAMODHAR SASANE Vs. STATE OF MAHARASHTRA
|
September 24, 2021 |
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RAMPRASAD S/O. ANNASAHEB KALE Vs. STATE OF MAHARASHTRA
|
February 17, 2021 |
|
RAMRAO Vs. UNION OF INDIA
|
August 13, 2021 |
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RAMU RANGRUT MADKAM Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
February 15, 2021 |
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RANGANATH GURUDAS NAIK Vs. RAMDAS GURUDAS NAIK SON OF LATE GURUDAS NAIK
|
June 23, 2021 |
|
RANGRAO Vs. STATE OF MAHARASHTRA
|
August 4, 2021 |
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RANGRAO Vs. MAHARSHI BABASAHEB KEDAR SAHAKARI SUT GIRNI
|
February 3, 2021 |
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RANJEET SHAHAJI GADE Vs. STATE OF MAHARASHTRA
|
September 28, 2021 |
|
RANJIT Vs. STATE OF MAHARASHTRA
|
April 19, 2021 |
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RANJIT KUMAR VEERAN Vs. DEPUTY COMMISSIONER OF POLICE ZONE-XII
|
June 8, 2021 |
|
RANJIT SHAHJI GADE Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
|
RANUKAI CRITICAL CARE CENTER & MULTISPECIALTY HOSPITAL Vs. STATE OF MAHARASHTRA
|
November 23, 2021 |
|
RAO EDUCATIONAL TRUST Vs. STATE OF MAHARASHTRA
|
January 15, 2021 |
|
RASHID AHMED ABDUL BASHAR SHAIKH Vs. STATE OF MAHARASHTRA
|
October 14, 2021 |
|
RASHMI UDAY SHUKLA Vs. STATE OF MAHARASHTRA
|
August 21, 2021 |
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RASHMI UDAY SHUKLA Vs. STATE OF MAHARASHTRA
|
December 15, 2021 |
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RASHTRIYA MILL MAZDOOR SANGH Vs. NAGPUR VINKAR SAHAKARI SOOT GIRNI MARYADIT
|
September 3, 2021 |
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RATAN SOLI LUTH Vs. STATE OF MAHARASHTRA
|
August 13, 2021 |
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RATNA SINDHU S.R.A. CO-OP Vs. STATE OF MAHARASHTRA
|
June 22, 2021 |
|
RATNADEEP SAWANT @ BUNTY Vs. STATE OF MAHARASHTRA
|
February 15, 2021 |
|
RATNAKANT KRISHNA GAUDE Vs. VPK URBAN COOPERATIVE CREDIT SOCIETY LTD
|
February 16, 2021 |
|
RATNAM SUDESH IYER Vs. JACKIE KAKUBHAI SHROFF
|
April 20, 2021 |
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RATNAMALA PANDURANG ZATE Vs. PANDURANG UDHAV ZATE
|
July 3, 2021 |
|
RATNAMALA VITTHALRAO BIDGAR ALIAS Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
RAVARI KIRANKUMAR S/O. DELIYA RAHURI Vs. HOME DEPARTMENT
|
November 18, 2021 |
|
RAVI Vs. STATE OF MAHARASHTRA
|
June 22, 2021 |
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RAVI BALIRAM UIKEY Vs. STATE OF MAHARASHTRA
|
November 23, 2021 |
|
RAVI S/O. FULCHAND CHAVHAN Vs. APURVA W/O. RAVI CHAVHAN
|
February 5, 2021 |
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RAVIKANT MACHHINDRA VIRKAR Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
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RAVINDRA ADHAR SONWANE Vs. STATE OF MAHARASHTRA
|
August 30, 2021 |
|
RAVINDRA S/O BABANRAO GADHAVE Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
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RAVINDRA S/O DEORAM SONAWANE Vs. STATE OF MAHARASHTRA
|
October 6, 2021 |
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RAVINDRA S/O KRUSHNARAO DONGRE Vs. STATE OF MAHARASHTRA
|
October 28, 2021 |
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RAVINDRA SUDAM ADHIKARI Vs. STATE OF MAHARASHTRA
|
August 11, 2021 |
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RAVINDRA VASANTRAO YADAV Vs. STATE OF MAHARASHTRA
|
October 12, 2021 |
|
RAVINDRANATH Vs. STATE OF MAHARASHTRA
|
August 6, 2021 |
|
RAYA PARSEKAR Vs. STATE OF GOA
|
October 28, 2021 |
|
RAYMOND LIMITED Vs. DR. VIJAYPAT SINGHANIA
|
November 4, 2021 |
|
RAYMOND UCO DENIM PRIVATE LTD. Vs. PRAFUL WARADE
|
August 18, 2021 |
|
RCCPL PVT LTD, KOLKATA Vs. TAHER ALI
|
December 18, 2021 |
|
RECOVERY OFFICER, JANTA SAHAKARI BANK LTD. Vs. STATE OF MAHARASHTRA
|
August 2, 2021 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SANJAY MEMORIAL TEACHERS EDUCATION SOCIETY
|
December 10, 2021 |
|
REGISTRAR (JUDICIAL), HIGH COURT OF BOMBAY, BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA
|
May 13, 2021 |
|
REHAN ALI SAYED Vs. SHAISTA REHAN ALI SAYED
|
May 20, 2021 |
|
REIS DUARTO PEREIRA Vs. NAVITTY JOSEPHINE PEREIRA
|
November 26, 2021 |
|
REKHA Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 29, 2021 |
|
REKHA ASHOK KHANDARE Vs. BAHUUDDESHIYA SHIKSHAN PRASARAK MANDAL
|
April 9, 2021 |
|
REKHA D/O. EKNATH SHINDE Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
|
REKHA DILIP SAPKALE Vs. UNION OF INDIA
|
March 23, 2021 |
|
REKHA SHAMBHU GAWLI Vs. STATE OF MAHARASHTRA
|
September 2, 2021 |
|
REKHA SHARAD HUBLIKAR Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. COLONIAL LIFE INSURANCE COMPANY (TRINIDAD) LTD.
|
January 28, 2021 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MANJU
|
January 28, 2021 |
|
RELIANCE GENERAL INSURANCE CO.LTD Vs. KIRATI JIGAR JHAVERI
|
February 12, 2021 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RIZWANA KHATOON MEHOOB KHAN
|
October 7, 2021 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHAILESH JAYWANT SALUNKHE
|
August 25, 2021 |
|
RELIANCE INDUSTRIES LIMITED Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
December 23, 2021 |
|
RELIANCE INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
November 1, 2021 |
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RELIANCE INFRASTRUCTURE LTD. Vs. NLC INDIA LTD.
|
December 28, 2021 |
|
REMEDIOS D CUNHA Vs. STATE OF GOA
|
September 22, 2021 |
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RENUKA Vs. STATE OF MAHARASHTRA
|
July 22, 2021 |
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RENUKA SANSKRITIK KALA KENDRA Vs. STATE OF MAHARASHTRA
|
February 9, 2021 |
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RESHMI R. SALGAONKAR Vs. PRAKASH RAMA SALGAONKAR
|
March 15, 2021 |
|
REVANNATH SHETKARI DHANYA ADHIKOSH SEVA Vs. DIVISIONAL JOINT REGISTRAR
|
February 3, 2021 |
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RHYDBURG PHARMACEUTICALS LTD Vs. UNION OF INDIA
|
September 7, 2021 |
|
RIDDHI LAXMIKANT PARAB Vs. STATE OF MAHARASHTRA
|
August 30, 2021 |
|
RIKA GLOBAL IMPEX LIMITED Vs. UNION OF INDIA
|
April 8, 2021 |
|
RISHABHKUMAR S/O BABULAL JEJANI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
November 26, 2021 |
|
RISHI GUPTA Vs. STATE OF GOA
|
August 2, 2021 |
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RISHI JAGDISH AGARWAL Vs. STATE OF MAHARASHTRA
|
September 29, 2021 |
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RISHI PRABHA RANJITKUMAR PRASAD Vs. STATE OF MAHARASHTRA
|
June 10, 2021 |
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RITA W/O SHILPRAJ FULZELE Vs. STATE OF MAHARASHTRA
|
October 28, 2021 |
|
RITESH SURESHCHANDRA PATEL Vs. STATE OF MAHARASHTRA
|
June 2, 2021 |
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RITIKA PRASHANT JASANI Vs. ANJANA NIRANJAN JASANI
|
August 13, 2021 |
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RIYAZUNNISA BEGUM MOHD JAFFAR Vs. ABDUL QADAR SK. AMEER
|
February 9, 2021 |
|
RIZWAN AHMED @ KHALI @ AZAD Vs. STATE OF MAHARASHTRA
|
December 21, 2021 |
|
ROCKYSING JALINDERSING KALYANI Vs. STATE OF MAHARASHTRA
|
July 31, 2021 |
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ROHAN AJIT BHALERAO Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
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ROHAN ASHOK KHAUNTE Vs. STATE OF GOA
|
December 21, 2021 |
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ROHAN J. MURUDKAR Vs. VIGNESHWAR CHSL
|
October 25, 2021 |
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ROHAN PARSHURAM VAITI Vs. STATE OF MAHARASHTRA
|
October 25, 2021 |
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ROHAN RAOSAHEB LONDHE Vs. STATE OF MAHARASHTRA
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December 18, 2021 |
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ROHAN SUNIL ABBOTT Vs. STATE OF MAHARASHTRA
|
November 16, 2021 |
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ROHAN SUNIL ABBOTT Vs. STATE OF MAHARASHTRA
|
November 15, 2021 |
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ROHIDAS SIMEPURUSKAR Vs. MARIO FRANCISCO DE CONCEICAO LOBO
|
April 1, 2021 |
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ROHINI Vs. STATE OF MAHARASHTRA
|
February 10, 2021 |
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ROHINI BALASAHEB LAWANDE Vs. ADDITIONAL COMMISSIONER
|
May 4, 2021 |
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ROHIT S. KAMBLE Vs. DEPUTY COMMISSIONER OF POLICE, ZONE-X
|
August 4, 2021 |
|
ROHIT TANAJI BABAR Vs. STATE OF MAHARASHTRA
|
September 3, 2021 |
|
ROMALDO FERNANDES Vs. STATE OF GOA
|
March 1, 2021 |
|
ROQUE Vs. STATE
|
November 18, 2021 |
|
ROSHAN Vs. STATE OF MAHARASHTRA
|
February 10, 2021 |
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ROSHAN DAMODAR SHETTY Vs. UNION OF INDIA
|
October 18, 2021 |
|
ROSHAN GOVIND DAYARE Vs. STATE OF MAHARASHTRA
|
June 14, 2021 |
|
ROSHAN P. BASTE Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
|
September 9, 2021 |
|
ROSHNI ASIK KHAN Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
|
ROSITA ANTONEITA REGINA FERNANDES Vs. JOSE FERNANDES
|
March 23, 2021 |
|
RS HR TEAM SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 16, 2021 |
|
RUKHMINBAI Vs. STATE OF MAHARASHTRA
|
August 13, 2021 |
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RUKMINI AMOL KALSAIT Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
RUKMINI PILAJI JADHAV Vs. STATE OF MAHARASHTRA
|
October 1, 2021 |
|
RUKMINI SURYABHAN BELE Vs. THE STATE OF MAHARASHTRA & ORS.
|
July 6, 2021 |
|
RULASHA FERNANDES, PRESENTLY IN POLICE CUSTODY Vs. STATE
|
December 17, 2021 |
|
RUNJA BANDU UBALE Vs. RUKHAMINI CHINTAMAN UBALE
|
November 30, 2021 |
|
RUPA WD/O RAJU BAHURIYA Vs. STATE OF MAHARASHTRA
|
December 7, 2021 |
|
RUPAL RAJARAM MOHITE Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
RUPALI UTTAM KHEDEKAR Vs. STATE OF MAHARASHTRA
|
September 29, 2021 |
|
RUPATO M LOPES Vs. STATE OF GOA
|
January 29, 2021 |
|
RUPESH ANIL JAISWAL Vs. STATE OF MAHARASHTRA
|
December 4, 2021 |
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RUPESH S/O DHANRAJ SAWARKAR Vs. STATE OF MAHARASHTRA
|
February 17, 2021 |
|
RUPESH VIJAY RAUT Vs. STATE OF MAHARASHTRA
|
September 1, 2021 |
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RUSHIKESH DEEPAK CHAVAN Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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RUSHIKESH KISHORE JADHAV Vs. STATE OF MAHARASHTRA
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October 11, 2021 |
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RUSHIKESH SUDHIR DAHIWAL Vs. STATE OF MAHARASHTRA
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November 2, 2021 |
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RUSTAM PHIROZE MEHTA Vs. STATE OF MAHARASHTRA
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July 15, 2021 |
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RUTURAJ Vs. STATE OF MAHARASHTRA
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June 15, 2021 |
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RYAN JOHN MICHAEL THORPE / RAJ KUNDRA Vs. STATE OF MAHARASHTRA
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August 7, 2021 |
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S & ANR. Vs. STATE OF MAHARASHTRA
|
July 9, 2021 |
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S. A. DEVELOPERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX-26(3)
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December 1, 2021 |
|
S. K. S. POWER GENERATION (CHATTISGARH) LTD. Vs. CANARA BANK
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August 11, 2021 |
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S.N.GHARPURE Vs. SAYBU
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September 17, 2021 |
|
S.S.ENTERPRISES Vs. NIRAJ CEMENT STRUCTURALS
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June 15, 2021 |
|
SABAREESH PALLIKERE, PROPRIETOR OF M/S. FINBROS MARKETING Vs. JURISDICTIONAL DESIGNATED COMMITTEE
|
February 11, 2021 |
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SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
|
December 2, 2021 |
|
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
|
December 3, 2021 |
|
SABHAJIT SITARAM SINGH Vs. STATE OF MAHARASHTRA
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December 14, 2021 |
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SABINA YUSUF LAKDAWALA Vs. STATE OF MAHARASHTRA
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November 3, 2021 |
|
SABIRABANO YUSUF SAYYAD Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
|
SACHIN Vs. STATE OF MAHARASHTRA
|
August 4, 2021 |
|
SACHIN Vs. STATE OF MAHARASHTRA
|
July 9, 2021 |
|
SACHIN Vs. DR. PANJABRAO
|
December 9, 2021 |
|
SACHIN Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
|
SACHIN @ TARZAN SUBHASH CHAVAN Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
|
SACHIN ANANT PATIL Vs. STATE OF MAHARASHTRA
|
December 3, 2021 |
|
SACHIN ANILKUMAR KAMBLE Vs. STATE OF MAHARASHTRA
|
October 21, 2021 |
|
SACHIN BALWANT KASHID Vs. STATE OF MAHARASHTRA
|
February 24, 2021 |
|
SACHIN CHINTAMAN JADHAV Vs. STATE OF MAHARASHTRA
|
January 12, 2021 |
|
SACHIN DADARAO GAWAI Vs. STATE OF MHARASHTRA
|
July 14, 2021 |
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SACHIN GAJANAN SHETE Vs. STATE OF MAHARASHTRA
|
August 23, 2021 |
|
SACHIN KUMAR Vs. DISCIPLINARY AUTHORITY, SOLAPUR ZONE, ZONAL OFFICE
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November 15, 2021 |
|
SACHIN LALTAPRASAD SHARMA Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
|
SACHIN M. BHALERAO Vs. STATE OF MAHARASHTRA
|
December 1, 2021 |
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SACHIN OMPRAKASH BAJAJ Vs. STATE OF MAHARASHTRA
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August 24, 2021 |
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SACHIN PURSHOTTAM BALDWA Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
|
SACHIN RAMCHANDRA TEKE Vs. STATE OF MAHARASHTRA
|
April 6, 2021 |
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SACHIN S/O RAMESHWAR TAYADE Vs. STATE OF MAHARASHTRA
|
December 20, 2021 |
|
SACHIN S/O VIJAYKUMAR KHARATE Vs. STATE OF MAHARASHTRA
|
October 13, 2021 |
|
SACHIN SHANKARLAL BHATTAD Vs. STATE OF MAHARASHTRA
|
December 28, 2021 |
|
SACHIN VASANT SHELAR Vs. STATE OF MAHARASHTRA
|
February 8, 2021 |
|
SADANAND KALYA PAGI Vs. STATE OF MAHARASHTRA
|
February 16, 2021 |
|
SADASHIV GANPAT DHEKALE Vs. STATE OF MAHARASHTRA
|
December 9, 2021 |
|
SADASHIV GOPAL JADHAV Vs. STATE OF MAHARASHTRA
|
December 8, 2021 |
|
SADASHIV HOLDINGS PVT. LTD Vs. NIRMAL BANG COMMODITIES PVT. LTD
|
November 25, 2021 |
|
SADASHIV RAMAPPA KOTIYAN Vs. UNION OF INDIA
|
March 15, 2021 |
|
SADASHIV S/O SHRIRAM JADHAV Vs. STATE OF MAHARASHTRA
|
February 23, 2021 |
|
SADASSIVA ANANDU SANGTU DEVIDAS Vs. GOVIND VAIKUNTH DESSAI
|
October 27, 2021 |
|
SADHANA SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
|
September 9, 2021 |
|
SADIQ ALLAUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
September 4, 2021 |
|
SADIQUABEE MOHD. USMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
November 16, 2021 |
|
SADRUDDIN TEJANI Vs. INCOME TAX OFFICER
|
April 9, 2021 |
|
SAFUAN SAYED Vs. UNION OF INDIA
|
November 12, 2021 |
|
SAGAR Vs. STATE OF MAHARASHTRA
|
January 18, 2021 |
|
SAGAR Vs. STATE OF MAHARASTRA
|
March 12, 2021 |
|
SAGAR BALASAHEB GAIKWAD Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
SAGAR GANPATRAO LOHAR Vs. STATE OF MAHARASHTRA
|
August 18, 2021 |
|
SAGAR KAILASH PRANJALE Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
|
SAGAR LAXMAN SONAWANE Vs. STATE OF MAHARASHTRA
|
February 26, 2021 |
|
SAGAR NAVNEET SONAVANE Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
SAGAR RAMCHANDRA VATKAR Vs. STATE OF MAHARASHTRA
|
April 9, 2021 |
|
SAGAR RATAN SHINDE Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
|
SAGAR TANAJI GAWADE Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
|
SAGARDEEP SIRSAIKAR Vs. STATE OF GOA
|
December 15, 2021 |
|
SAGUN BABULI NAIK Vs. KANTU NILU NAIK, SON OF NILU NAIK
|
February 25, 2021 |
|
SAHAJ IMPEX Vs. BALMER LAWRIE & CO LTD
|
January 18, 2021 |
|
SAHAKARWADI SAHAKAR SRA CHS LTD Vs. TAHSILDAR 2 SPECIAL CLASS SLUM REHABILITATION AUTHORITY
|
December 18, 2021 |
|
SAHAL S/O AMER CHAUS Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
|
SAHANA KHATOON Vs. NEW INDIA ASSURANCE COMPANY LTD
|
October 28, 2021 |
|
SAHEBA Vs. STATE OF MAHARASHTRA
|
January 13, 2021 |
|
SAHEBRAO Vs. KALPANA
|
February 18, 2021 |
|
SAHEBRAO Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
|
SAHEBRAO DAGADU THORAT Vs. SANJAY SITARAM THORAT
|
August 27, 2021 |
|
SAHEBRAO KALURAM BHINTADE Vs. STATE OF MAHARASHTRA
|
September 16, 2021 |
|
SAHIL LAKSHMANAN Vs. JAYANAND SALVI
|
August 25, 2021 |
|
SAHIL ZAHID MANSOOR KHAN Vs. STATE OF MAHARASHTRA
|
September 15, 2021 |
|
SAI AGENCIES Vs. STATE OF MAHARASHTRA
|
September 13, 2021 |
|
SAI TOOLS PVT. LTD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
October 13, 2021 |
|
SAINATH Vs. STATE OF MAHARASHTRA
|
January 21, 2021 |
|
SAINATH BAPU SALGAR Vs. STATE OF MAHARASHTRA
|
August 4, 2021 |
|
SAIYYED WASE AHMED Vs. SHEGJI BHENGYA PADVI
|
August 11, 2021 |
|
SAJANBAI SUWALAL BAFNA Vs. BANK OF BARODA
|
November 18, 2021 |
|
SAJID S.KHAN Vs. STATE OF MAHARASHTRA
|
January 5, 2021 |
|
SAKARABAI SHIVAJI MALLAV Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
|
SAKEENA NASIR SHAIKH Vs. EXECUTIVE ENGINEER
|
August 6, 2021 |
|
SAKET KAMLESHKUMAR AGARWAL Vs. THE DIRECTOR
|
September 17, 2021 |
|
SAKHAHARI Vs. PRESIDENT, SWARAJYA SHIKSHAN SANSTHA
|
January 25, 2021 |
|
SAKHARAM MAHADEV JADHAV Vs. STATE OF MAHARASHTRA
|
August 11, 2021 |
|
SAKHARAM RAOJI DHARAP Vs. STATE OF MAHARASHTRA
|
December 16, 2021 |
|
SAKHARAM S/O BABASAHEB GHORPADE Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
SAKHUBAI LAXMAN NASLE Vs. GANGUBAI PRAKASH PILLEY
|
September 8, 2021 |
|
SAKIB KHAN @ MR. SAQUIB KAISAR ATEEQ Vs. STATE OF MAHARASHTRA
|
December 29, 2021 |
|
SALEEM ABDUL REHMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
|
SALIM BORA RAFIK SHAIKH Vs. STATE OF MAHARASHTRA
|
August 23, 2021 |
|
SALIM NOORHASAN SHAIKH Vs. STATE OF MAHARASHTRA
|
March 31, 2021 |
|
SALVADOR LESLIE DE SOUZA Vs. PASSPORT OFFICER
|
July 5, 2021 |
|
SAMADHAN Vs. STATE OF MAHARASHTRA
|
January 6, 2021 |
|
SAMADKHAN YUSUFKHAN Vs. STATE OF MAHARASHTRA
|
December 4, 2021 |
|
SAMAR STEEL Vs. STATE OF MAHARASHTRA
|
April 30, 2021 |
|
SAMBHAJI MARUTI GUTTE Vs. STATE OF MAHARASHTRA
|
April 5, 2021 |
|
SAMBHAJI VIKRAM GUTAL Vs. SPECIAL LAND ACQUISITION OFFICER PUNE
|
September 14, 2021 |
|
SAMBHAJI VIKRAM GUTAL Vs. SPECIAL LAND ACQUISITION OFFICER PUNE
|
September 14, 2021 |
|
SAMEER Vs. RASHMI
|
November 23, 2021 |
|
SAMEER Vs. STATE OF MAHARASHTRA
|
June 25, 2021 |
|
SAMEER @ CHINTYA VITHOBA KADAM Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
SAMEER @ SONYA JALINDER BODKE Vs. STATE OF MAHARASHTRA
|
December 14, 2021 |
|
SAMEER BHAT Vs. STATE OF GOA
|
December 7, 2021 |
|
SAMEER NARAYANRAO PALTEWAR Vs. STATE OF MAHARASHTRA
|
August 21, 2021 |
|
SAMIR RAMZANALI RAYANI Vs. SHAHZADA ABBAS BHAISAHEB FAKHRUDDIN
|
February 12, 2021 |
|
SAMRAJ CONSTRUCTION Vs. VIJAYALAXMI SURESH
|
December 17, 2021 |
|
SAMRUDDHI UMESH SAMANT Vs. IN THE MATTER BETWEEN
|
November 16, 2021 |
|
SAMTA NAGAR CO-OPERATIVE HOUSING SOCIETIES UNION LIMITED Vs. SD CORPORATION PRIVATE LIMITED
|
February 5, 2021 |
|
SAMTA NAGAR CO-OPERATIVE HOUSING SOCIETIES UNION LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 5, 2021 |
|
SANATAN SANSTHA Vs. UNION OF INDIA
|
July 12, 2021 |
|
SANATKUMAR K. JAIN Vs. STATE OF MAHARASHTRA
|
September 16, 2021 |
|
SANCHYARESHWAR KRUSHI MAL Vs. STATE OF MAHARASHTRA
|
January 30, 2021 |
|
SANDEEP Vs. STATE OF MAHARASHTRA
|
March 10, 2021 |
|
SANDEEP BALASAHEB BHEGDE Vs. STATE OF MAHARASHTRA
|
September 4, 2021 |
|
SANDEEP BHAGVATRAO BHAKARE Vs. SANTOSH MOHANLALA DAVE
|
September 30, 2021 |
|
SANDEEP DHANAJI KUDAVKAR Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
|
SANDEEP MADHUKAR RAJGURU Vs. STATE OF MAHARASHTRA
|
August 30, 2021 |
|
SANDEEP RAMAN PAWAR Vs. STATE OF MAHARASHTRA
|
February 18, 2021 |
|
SANDEEP S. METANGE Vs. STATE OF MAHARASHTRA
|
December 17, 2021 |
|
SANDEEP SHEKAR SHETTY Vs. SARIKA SANDEEP SHETTY
|
October 8, 2021 |
|
SANDEEP SUNIL KUMAR LAHORIYA Vs. STATE OF MAHARASHTRA
|
March 1, 2021 |
|
SANDEEP VAMAN RAUT Vs. STATE, BICHOLIM - GOA
|
February 16, 2021 |
|
SANDHYA Vs. STATE OF MAHARASHTRA
|
March 12, 2021 |
|
SANDIP Vs. STATE OF MAHARASHTRA
|
July 22, 2021 |
|
SANDIP Vs. UNION OF INDIA
|
September 14, 2021 |
|
SANDIP BABURAO WAIDANDE Vs. STATE OF MAHARASHTRA
|
April 9, 2021 |
|
SANDIP MRINMOY CHAKRABARTY Vs. RESHITA SANDIP CHAKRABARTY
|
February 26, 2021 |
|
SANDIP S/O MANOHAR GODE Vs. STATE OF MAHARASHTRA
|
October 29, 2021 |
|
SANDIP S/O. BAHIRUNATH THOPTE Vs. THE ADDL. DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS, PUNE
|
August 17, 2021 |
|
SANDIP SHIVAJI PISE Vs. STATE OF MAHARASHTRA
|
September 29, 2021 |
|
SANDIP SOPAN YELE Vs. STATE OF MAHARASHTRA
|
September 30, 2021 |
|
SANDU S/O KISAN SHELKE Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
SANGEETA Vs. STATE OF MAHARASHTRA
|
March 30, 2021 |
|
SANGEETA Vs. UNION OF INDIA
|
December 23, 2021 |
|
SANGEETA VIJAY WAKCHAURE Vs. STATE OF MAHARASHTRA
|
August 26, 2021 |
|
SANGETHA SIBY Vs. STATE OF MAHARASHTRA
|
August 18, 2021 |
|
SANGITA Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
|
SANGITA Vs. KALIDAS
|
September 6, 2021 |
|
SANGITA PANDURANG BANKAR & CO Vs. ADDITIONAL COMMISSIONER PUNE DIVISION, PUNE
|
November 10, 2021 |
|
SANGITA SUDHAKAR TURKE Vs. NATIONAL INSURANCE CO LTD
|
March 3, 2021 |
|
SANGITA W/O NANA WAYASE Vs. JANARDAN S/O RAGHU BONDRE (DIED)
|
September 21, 2021 |
|
SANGITA W/O YESHWANT TANPURE Vs. STATE OF MAHARASHTRA
|
January 19, 2021 |
|
SANGRAMSINH BHAUSAHEB GHULE Vs. STATE OF MAHARASHTRA
|
February 22, 2021 |
|
SANJANA SANJAY KOTAWDEKAR Vs. STATE OF MAHARASHTRA
|
September 14, 2021 |
|
SANJAY Vs. STATE OF MAHARASHTRA
|
February 17, 2021 |
|
SANJAY ANNAJI POHOKAR Vs. SHRIRAMCHANDRA SAMAJ SEVA SAMITI
|
August 17, 2021 |
|
SANJAY BAPURAO KALE Vs. STATE OF MAHARASHTRA
|
February 15, 2021 |
|
SANJAY G. GHARAT Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
|
April 6, 2021 |
|
SANJAY GAJANAN BUDHAWALE
Vs. STATE OF MAHARASHTRA
|
December 7, 2021 |
|
SANJAY GANGARAM AVATHARE Vs. STATE OF MAHARASHTRA
|
July 29, 2021 |
|
SANJAY GHODAWAT UNIVERSITY, KOLHAPUR Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
|
January 28, 2021 |
|
SANJAY HARIRAM AGRAWAL Vs. OMPRAKASH BABURAO KAMDI
|
July 9, 2021 |
|
SANJAY NAMDEV GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 17, 2021 |
|
SANJAY NATHALAL GOHIL Vs. AJAY BHASKAR AHIRE
|
May 4, 2021 |
|
SANJAY PANDIT PATIL Vs. LATABAI WALMIK MARATHE
|
April 6, 2021 |
|
SANJAY PUNAMIYA Vs. STATE OF MAHARASHTRA
|
November 22, 2021 |
|
SANJAY PUNAMIYA Vs. STATE OF MAHARASHTRA
|
November 1, 2021 |
|
SANJAY S/O MARUTI DOULE Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
SANJAY S/O RAMUJI PHATODE Vs. COMMISSIONER OF POLICE, NAGPUR CITY
|
August 30, 2021 |
|
SANJAY S/O SUDHAKAR JADHAV Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
|
SANJAY S/O. LAXMAN KHOLAPURKAR Vs. STATE OF MAHARASHTRA
|
September 16, 2021 |
|
SANJAY S/O. MAHADEVAPPA NILA Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
SANJAY SADASHIV GIRIGOSAVI Vs. STATE OF MAHARASHTRA
|
December 16, 2021 |
|
SANJAY SANTOSH KUMAR SINHA
Vs. STATE OF MAHARASHTRA
|
November 26, 2021 |
|
SANJAY SHANTARAM NAIK Vs. STATE
|
December 22, 2021 |
|
SANJAY SOYA PRIVATE LIMITED Vs. NARAYANI TRADING COMPANY
|
March 9, 2021 |
|
SANJAY UTTAM SURYAVANSHI Vs. STATE OF MAHARASHTRA
|
May 6, 2021 |
|
SANJAY VASANT BHAGAT Vs. SAMPADHA SANJAY BHAGAT
|
February 16, 2021 |
|
SANJAY VISHWAS KENGAR Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
SANJEEV BABARAM VICHARE Vs. HONBLE STATE MINISTER FOR REVENUE
|
October 22, 2021 |
|
SANJIV MADHUSUDAN SHAH Vs. ASSISTANT COMMISSIONER OF CENTRAL AND SERVICE TAX
|
January 12, 2021 |
|
SANJIVANI GANGARAM MUSALE Vs. STATE OF MAHARASHTRA
|
July 28, 2021 |
|
SANJU ALIAS SANJAY SHAMRAO MASKAR Vs. RAJU SHAMRAO MASKAR
|
March 18, 2021 |
|
SANKALP RECREATION PVT. LTD Vs. INDIAN RAILWAYS CATERING AND TOURISM
|
July 8, 2021 |
|
SANKET Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
|
SANKET S/O RAVINDRA DHONGE Vs. STATE OF MAHARASHTRA
|
August 2, 2021 |
|
SANKET SANJEEV KHANOLKAR Vs. SURABHI SANKET KHANOLKAR
|
February 15, 2021 |
|
SANMITRA SHASKIYA KARMACHARI Vs. VITTHAL
|
November 24, 2021 |
|
SANOTIZE RESEARCH AND DEVELOPMENT CORP. Vs. LUPIN LTD
|
October 6, 2021 |
|
SANQUELIM MUNICIPAL COUNCIL Vs. STATE OF GOA
|
July 26, 2021 |
|
SANT DAMAJI APPA SHETKARI SAMUH Vs. DIVISIONAL JOINT REGISTRAR
|
February 3, 2021 |
|
SANT GAJANAN NAGRI SAHAKARI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 23, 2021 |
|
SANT SHRI GAJANAN MAHARAJ SANSTHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 29, 2021 |
|
SANTACRUZ WEST END CO-OPERATIVE HOUSING SOCIETY LTD Vs. K. MORDANI BUILDERS LLP
|
October 27, 2021 |
|
SANTOSH BABU TUBKI Vs. RAGHOBA GANBA SAWANT
|
August 5, 2021 |
|
SANTOSH BHAT Vs. STATE OF GOA
|
December 1, 2021 |
|
SANTOSH BIDWADKAR Vs. UNION OF INDIA
|
July 13, 2021 |
|
SANTOSH GANPAT MANE Vs. STATE OF MAHARASHTRA
|
November 26, 2021 |
|
SANTOSH GHANSHYAMDAS BIYANI Vs. HARSHAD S. MEHTA
|
July 23, 2021 |
|
SANTOSH GORE Vs. STATE
|
October 28, 2021 |
|
SANTOSH HARI GAVAS Vs. STATE OF MAHARASHTRA
|
October 21, 2021 |
|
SANTOSH MAHADEV ATKAR Vs. STATE OF MAHARASHTRA
|
February 2, 2021 |
|
SANTOSH PUNDLIK KAPSE Vs. STATE OF MAHARASHTRA
|
October 26, 2021 |
|
SANTOSH RAJARAM WANKHEDE Vs. STATE OF MAHARASHTRA
|
December 23, 2021 |
|
SANTOSH S/O MADHU BANKAR Vs. STATE OF MAHARASHTRA
|
October 12, 2021 |
|
SANTOSH SAVLO KOTHAWALE Vs. HARISHCHANDRA SAVLO KOTHAWALE
|
October 20, 2021 |
|
SANTOSH SHANKARAPPA UMARANI Vs. STATE OF MAHARASHTRA
|
October 26, 2021 |
|
SANTOSH SHIVAJI NADKARNI Vs. MANAGING DIRECTOR, GOAIDC
|
January 15, 2021 |
|
SANTOSHI D/O KALYANLAL MEHARWAL Vs. KALYANLAL
|
December 10, 2021 |
|
SANTOSHKUMAR SURAJBHAN GOYAL Vs. STATE OF MAHARASHTRA
|
November 15, 2021 |
|
SARASWATI W/O GANPAT LANDGE Vs. STATE OF MAHARASHTRA
|
January 19, 2021 |
|
SARASWATIBAI Vs. PRADEEP
|
October 27, 2021 |
|
SARFARAZ GULAM AKTHAR Vs. STATE OF MAHARASHTRA
|
March 1, 2021 |
|
SARFARAZ MUSHTAQUE KHAN Vs. STATE OF MAHARASHTRA
|
September 6, 2021 |
|
SARFARAZ TAJAMMUL ANSARI Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
SARFRAZ JAFFAR AHSAN Vs. STATE OF MAHARASHTRA
|
November 16, 2021 |
|
SARIKA Vs. RAMKRUSHNA
|
December 1, 2021 |
|
SARIKA AKSHAY RANADE Vs. AKSHAY ARUN RANADE
|
April 7, 2021 |
|
SARIKA NITIN SALUNKHE Vs. STATE OF MAHARASHTRA
|
December 21, 2021 |
|
SARITA BHARAT GOSAWI Vs. BHARAT MANGAL GOSAWI
|
March 5, 2021 |
|
SARJUPRASAD S/O SANGMLAL GUPTA Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 26, 2021 |
|
SATAPPA S/O SHRIHARI PATIL Vs. STATE OF MAHARASHTRA
|
October 1, 2021 |
|
SATIA INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
June 15, 2021 |
|
SATISH BABAN SHINDE Vs. STATE OF MAHARASHTRA
|
March 17, 2021 |
|
SATISH CHANDRAKANT DIXIT Vs. STATE OF MAHARASHTRA
|
January 19, 2021 |
|
SATISH DINKAR WATHORE Vs. STATE
|
December 9, 2021 |
|
SATISH HARI KULKARNI Vs. STATE OF MAHARASHTRA
|
February 18, 2021 |
|
SATISH K. NARANG Vs. JAMNADAS MORARJE SECS.LTD.
|
May 4, 2021 |
|
SATISH KHADIYA Vs. STATE OF GOA
|
January 25, 2021 |
|
SATISH MURLIDHAR MAGAR Vs. STATE OF MAHARASHTRA
|
October 7, 2021 |
|
SATISH PURSHOTTAM Vs. STATE OF MAHARASHTRA
|
June 9, 2021 |
|
SATISH S/O BANDU RAGDE Vs. STATE OF MAHARASHTRA
|
January 19, 2021 |
|
SATPALSINGH JOGENDARSINGH KOTDA Vs. STATE OF MAHARASHTRA
|
April 1, 2021 |
|
SATROOPA SANTARAM NIRMAL Vs. STATE OF MAHARASHTRA
|
May 13, 2021 |
|
SATU VATKO SALERKAR Vs. STATE OF GOA
|
November 23, 2021 |
|
SATYAJEET DILIP GHOLAP Vs. ARUN PUNJAJI KADU
|
April 29, 2021 |
|
SATYAWAN PANDURANG THALE Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
|
SAU CHANDATAI W/O PRAKASH TAYADE Vs. DISTRICT CO-OPERATIVE
|
September 16, 2021 |
|
SAU SHEELA RAMESHCHANDRA BARGAJE Vs. ADMINISTRATIVE OFFICER
|
October 29, 2021 |
|
SAU. ARUNA Vs. OMPRAKASH
|
July 27, 2021 |
|
SAU. CHHAYA SUNIL MESARE Vs. SUNIL UKARDA MESARE
|
March 2, 2021 |
|
SAU. KANCHAN Vs. STATE OF MAHARASHTRA
|
August 2, 2021 |
|
SAU. MANGALA RAMDAS MEDHANE Vs. STATE OF MAHARASHTRA
|
October 20, 2021 |
|
SAU. MANJULABAI Vs. NANA BHIKA CHAUDHARI
|
August 10, 2021 |
|
SAU. PREMKAUR PREMSING BAWANI Vs. STATE OF MAHARASHTRA
|
October 29, 2021 |
|
SAU. SNEHALATA ASHOK PAWAR Vs. STATE OF MAHARASHTRA
|
February 8, 2021 |
|
SAU. SONALI W/O PRATIK KARMARKAR Vs. PRATIK S/O KAWADU KARMARKAR
|
November 25, 2021 |
|
SAU.ASHA Vs. ASHOK SITARAM NALE
|
January 19, 2021 |
|
SAU.MAYA SANJAY KHANDARE Vs. STATE OF MAHARASHTRA
|
January 5, 2021 |
|
SAU.PREMKAUR PREMSING BAWANI Vs. STATE OF MAHARASHTRA
|
October 29, 2021 |
|
SAU.REKHA Vs. STATE ELECTION COMMISSION
|
November 29, 2021 |
|
SAU.SHEWETA Vs. SHASHANK
|
January 29, 2021 |
|
SAURABH Vs. STATE OF MAHARASHTRA
|
March 1, 2021 |
|
SAURABH DATTATRAYA NIPHADE Vs. STATE OF MAHARASHTRA
|
December 10, 2021 |
|
SAVINA R. CRASTO Vs. UNION OF INDIA
|
December 13, 2021 |
|
SAVITRI PUSHPASHIL PATEL Vs. PRESIDENT, SHRI GANESH SHIKSHAN SANSTHA
|
October 28, 2021 |
|
SAYED NOOR SAYED NASIR Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
|
SAYYAD CHAND AGASAPURE Vs. STATE OF MAHARASHTRA
|
February 18, 2021 |
|
SAYYAD NAZIM SAYYAD SALAR Vs. DIVISIONAL COMMISSIONER
|
March 10, 2021 |
|
SAYYAD RAHIM SAYYAD MAHEBOOB Vs. STATE OF MAHARASHTRA
|
June 18, 2021 |
|
SAYYADA KHATOON Vs. MOHD. KAMIL ANSARI
|
March 31, 2021 |
|
SAYYED HINABANU SHARFODDIN Vs. STATE OF MAHARASHTRA
|
April 7, 2021 |
|
SBI (MAURITIUS) LIMITED Vs. GTL LIMITED
|
March 24, 2021 |
|
SBI GENERAL INSURANCE COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 5, 2021 |
|
SBI GLOBAL FACTORS LIMITED Vs. THE STATE OF MAHARASHTRA
|
March 3, 2021 |
|
SCHIFFERAND MENEZES INDIA PVT. LTD. Vs. M.R.CHENDILNATHAN
|
August 12, 2021 |
|
SCHOOL ANJUMAN NOORUL ISLAM, REP. BY ITS SECRETARY, SHAIKH MHAMMED IQBAL Vs. JOAO DE ANDRADE E SOUZA (DEC) REP. BY HIS LRS., DR. LUIS S. A. E. SOUZA (DEC) REP. BY HIS LRS
|
October 25, 2021 |
|
SEASONS AVENUES PROPERTIES Vs. TRIMURTI COOPERATIVE HSG. SOC. LTD.
|
August 27, 2021 |
|
SECRETARY TOURISM Vs. INDIAN HOTELS COMPANY LIMITED
|
June 30, 2021 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA (SEBI) Vs. RAJKUMAR NAGPAL
|
December 3, 2021 |
|
SEEMA Vs. ARCHANA NERKAR
|
December 1, 2021 |
|
SEEMA Vs. SUPERINTENDENT OF POLICE
|
April 6, 2021 |
|
SEEMA AMAR SAWANT Vs. AMAR SAWANT
|
July 6, 2021 |
|
SEKURA ROADS LTD Vs. IL&FS TRANSPORTATION NETWORKS LTD
|
October 13, 2021 |
|
SEVENCOLORS MOTION PICTURES PVT. LTD Vs. AMITOJ MANN AKA RAJNEESH MANN
|
February 9, 2021 |
|
SEWERAGE AND INFRASTRUCTURAL DEVELOPMENT CORPORATION LIMITED Vs. SKIPPERS LIMITED
|
June 16, 2021 |
|
SHABBIR AHMAD S.KHAN Vs. ABDUL HAMEED KHAN MATAWAN
|
February 8, 2021 |
|
SHABHANA PARVEEN INAYATULLAH SHAIKH Vs. STATE OF MAHARASHTRA
|
August 13, 2021 |
|
SHABNAM @ SHABRYA @ SUNIL LAXMAN @ LASNYAPPA PAWAR Vs. STATE OF MAHARASHTRA
|
September 28, 2021 |
|
SHAGUN MAHILA AUDYOGIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
|
SHAH NANJI NAGSI EXPORTS PVT. LTD Vs. JOINT DIRECTORATE GENERAL OF FOREIGN TRADE
|
May 21, 2021 |
|
SHAHABUDDIN S/O LATE TAJUDDIN KHAN Vs. STATE OF MAHARASHTRA
|
August 11, 2021 |
|
SHAHRUKH SALIM TADE Vs. STATE OF MAHARASHTRA
|
April 9, 2021 |
|
SHAIKH ADAM KHAN Vs. SPECIAL LAND ACQUISITION OFFICER, GOA -IDC
|
February 5, 2021 |
|
SHAIKH AFTAB AHMED Vs. BHIMRAO S/O SANDU WAGHMARE
|
September 22, 2021 |
|
SHAIKH AINASHWA MOHD.HABEEBUDDIN Vs. STATE OF MAHARASHTRA
|
October 8, 2021 |
|
SHAIKH ALTAMASH SHAIKH MUKTHTAR Vs. STATE OF MAHARASHTRA
|
March 12, 2021 |
|
SHAIKH AMBIR Vs. ASADULLAKHA
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August 5, 2021 |
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SHAIKH IMRAN SHAIKH RASHEED Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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SHAIKH IMTIYAZ Vs. STATE
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September 30, 2021 |
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SHAIKH KALU SHAIKH NOORA Vs. DIST. MAGISTRATE, JALGAON
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January 4, 2021 |
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SHAIKH MAHEMUD Vs. STATE OF MAHARASHTRA
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February 24, 2021 |
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SHAIKH MOHAMMAD TAUFIQUE Vs. CENTRAL BANK OF INDIA
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December 24, 2021 |
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SHAIKH MOHD QUDDUS ABDUL QADEER Vs. STATE OF MAHARASHTRA
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March 30, 2021 |
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SHAIKH MUHAMMAD MARZOOK MUSTAFA Vs. FAIZA MARZOOK
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November 22, 2021 |
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SHAIKH MUSHRAF PASHA Vs. STATE OF MAHARASHTRA
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March 3, 2021 |
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SHAIKH RASHID Vs. STATE OF GOA
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July 6, 2021 |
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SHAIKH SADDAM Vs. STATE OF MAHARASHTRA
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July 9, 2021 |
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SHAIKH SALMAN SHAIKH KHALIL Vs. THE STATE OF MAHARASHTRA
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August 3, 2021 |
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SHAIKH VAJIR Vs. STATE OF MAHARASHTRA
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June 16, 2021 |
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SHAILESH CHAGANRAO PAWAR Vs. STATE OF MAHARASTRA
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July 27, 2021 |
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SHAILESH DEEPAK AMBARE Vs. STATE OF MAHARASHTRA
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December 2, 2021 |
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SHAILESH S/O. RAMESH JAISWAL Vs. THE STATE OF MAHARASHTRA
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May 6, 2021 |
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SHAKIL MOHAMOD ATTAR Vs. STATE OF MAHARASHTRA
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July 29, 2021 |
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SHAKINABAI AJMUDDIN MULANI Vs. STATE OF MAHARASHTRA
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November 3, 2021 |
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SHALIGRAM G. MISHRA Vs. OIL AND NATURAL GAS CORPORATION
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December 13, 2021 |
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SHALINI LAXMAN CHAVAN Vs. UNION OF INDIA
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October 7, 2021 |
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SHALINI WD/O VIJAY KULKARNI Vs. MANAGING DIRECTOR
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October 7, 2021 |
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SHALON SIFF MARIO CARVALHO S/O JOAQUIM Vs. LORRAINE W/O SHALON CARVALHO
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October 12, 2021 |
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SHAM GAWAS Vs. KADAMBA TRANSPORT CORPORATION LTD
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October 20, 2021 |
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SHAMA CHAUHAN Vs. SEBI
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November 1, 2021 |
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SHAMABI GULAB PATHAN Vs. STATE OF MAHARASHTRA
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April 21, 2021 |
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SHAMBHUNATH SHIVRAM PANDEY Vs. CHIEF EXECUTIVE OFFICER, SRA
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August 26, 2021 |
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SHAMRAO Vs. STATE OF MAHARASHTRA
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July 19, 2021 |
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SHAMRAO TAYAPPA DHAVARE Vs. EDUCATION OFFICER
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September 29, 2021 |
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SHAMSUNDAR Vs. THE REGISTRAR
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November 18, 2021 |
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SHAMSUNDER V KAMAT Vs. STATE OF GOA
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March 9, 2021 |
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SHAMSUNDER V. KAMAT Vs. STATE OF GOA
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August 18, 2021 |
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SHANI MANDIR SHIKHWADA Vs. ANUPAM
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May 6, 2021 |
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SHANKAR Vs. STATE OF MAHARASHTRA
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February 5, 2021 |
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SHANKAR CHANDRAKANT MALUSARE Vs. STATE OF MAHARASHTRA
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September 3, 2021 |
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SHANKAR GOVINDA SONWANE Vs. PECIAL LAND ACQUISITION OFFICER
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January 21, 2021 |
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SHANKAR MAHATMA NARUTE Vs. STATE OF MAHARASHTRA
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February 22, 2021 |
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SHANKAR NAMDEO GAIKWAD Vs. STATE OF MAHARASHTRA
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September 6, 2021 |
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SHANKAR PATILBA SATPUTE Vs. STATE OF MAHARASHTRA
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December 16, 2021 |
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SHANKAR SADASHIV PEDNEKAR Vs. STATE OF MAHARASHTRA
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August 4, 2021 |
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SHANKAR SAYAJI HANDORE Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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SHANKARABAI Vs. STATE OF MAHARASHTRA
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November 17, 2021 |
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SHANTABAI BABU SAGAT Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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SHANTADURGA INDUSTRIES Vs. SANDIP KAPDI
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February 9, 2021 |
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SHANTANU DHANANJAY PASHANKAR Vs. POOJA SHANTANU PASHANKAR @ POOJA THADANI
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May 12, 2021 |
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SHANTANU SHIVLAL MULUK Vs. STATE OF MAHARASHTRA
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February 16, 2021 |
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SHANTARAM Vs. STATE OF MAHARASHTRA
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July 16, 2021 |
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SHANTARAM NAVSO PETKAR Vs. STATE OF GOA
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January 18, 2021 |
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SHANTILAL CHHOGALALJI DOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 18, 2021 |
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SHANTIVAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MAHESH G. SUGNANI
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July 20, 2021 |
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SHAPOORJI PALLONJI INVESTMENT ADVISORS PVT. LTD. Vs. OMKAR REALTORS AND DEVELOPERS PVT. LTD.
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October 25, 2021 |
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SHARAD DAJISAHEB JAWALKAR Vs. MEERABAI PRABHAKAR JOSHI
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February 3, 2021 |
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SHARAD DATTA YADAV Vs. MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 8, 2021 |
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SHARAD RAMCHANDRA RAHATE Vs. STATE OF MAHARASHTRA
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March 8, 2021 |
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SHARAFAT ALI BARKAT ALI Vs. STATE OF MAHARASHTRA
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October 20, 2021 |
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SHARAFAT ALI LIYAKAT ALI SHAIKH Vs. STATE OF MAHARASHTRA
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August 25, 2021 |
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SHARDEDEVI Vs. JAYSHREE
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April 5, 2021 |
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SHARJA PRABHUDAS CHAVAN Vs. PYARELAL ISAK MANER
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March 30, 2021 |
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SHARMILEE KAPUR Vs. KIRAN BHAREKAR
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March 9, 2021 |
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SHASHANK MAHAJAN S/O KISHORE MAHAJAN Vs. STATE OF MAHARASHTRA
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July 1, 2021 |
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SHASHIKANT PANDURANG KAMBLE Vs. STATE OF MAHARASHTRA
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October 22, 2021 |
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SHEELA RAM VIDHANI Vs. S. K. TRADING COMPANY
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June 19, 2021 |
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SHEETAL Vs. GUNWANT
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June 15, 2021 |
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SHEETAL PANKAJ PATIL Vs. PANKAJ HIMMATRAO PATIL
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March 17, 2021 |
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SHEFALI AKSHAY DEWANI Vs. AKSHAY DEWANI
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March 10, 2021 |
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SHEFALI SANJIV PATEL Vs. JYOTIBEN MANUBHAI PATEL
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October 14, 2021 |
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SHEIKH RASHID SHEIKH KARIM Vs. DIVISIONAL COMMISSIONER, AMRAVATI
|
November 29, 2021 |
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SHEIKH YETAL Vs. STATE OF MAHARASHTRA
|
December 21, 2021 |
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SHEKHAR GAONKAR Vs. STATE OF GOA
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November 3, 2021 |
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SHEKHAR SUKHTANKER Vs. VILLAGE PANCHAYAT
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February 16, 2021 |
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SHELKYA JHURKYA PAWAR Vs. STATE OF MAHARASHTRA
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October 26, 2021 |
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SHERKHA RAHIMKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
March 15, 2021 |
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SHERKHAN NAZIR MOHD KHAN Vs. ASSISTANT ENGINEER
|
December 14, 2021 |
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SHESHRAO @ SHEKHAR Vs. STATE OF MAHARASHTRA
|
February 5, 2021 |
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SHESHRAO VASANT GAKHARE Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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SHEWETA SHASHANK JOSHI Vs. SHASHANK SURESH JOSHI
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January 29, 2021 |
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SHIKHARCHAND S/O NEMICHAND AJMERA Vs. SHIVAJI S/O ANANTRAO SHEJUL
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November 25, 2021 |
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SHILPA SHETTY KUNDRA Vs. CLAPPING HANDS PVT.LTD.
|
July 30, 2021 |
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SHINDE DEVELOPERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
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SHIRLEY Vs. STATE OF MAHARASHTRA
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June 8, 2021 |
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SHITAL @ CHIVALI KUBER @ KUBRYA KALE Vs. STATE OF MAHARASHTRA
|
November 18, 2021 |
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SHITAL KUMAR PATIL Vs. STATE OF MAHARASHTRA
|
July 16, 2021 |
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SHIVA PETRO-SYNTH SPECIALITIES LTD Vs. GOA STATE POLLUTION CONTROL BOARD
|
July 5, 2021 |
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SHIVAJI DATTATRAYA Vs. STATE OF MAHARASHTRA
|
December 21, 2021 |
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SHIVAJI DINKAR BORADE Vs. STATE OF MAHARASHTRA
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August 30, 2021 |
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SHIVAJI KEDARJI GHORPADE Vs. STATE OF MAHARASHTRA
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December 16, 2021 |
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SHIVAJI KERBA SIRSAT Vs. STATE OF MAHARASHTRA
|
August 6, 2021 |
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SHIVAJI LAXMAN BHUJBAL Vs. SHRIKANT MAHADEO
|
April 5, 2021 |
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SHIVAJI LAXMAN WADKAR Vs. ELECTION RETURNING OFFICER GRAMPANCHAYAT VELU
|
January 4, 2021 |
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SHIVAJI MARUTI KARANDE Vs. STATE OF MAHARASHTRA
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February 16, 2021 |
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SHIVAJI PANDURANG CHUMBHALE Vs. ADMINISTRATOR, CIDCO
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September 28, 2021 |
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SHIVAJI S/O. MOHANRAO PATIL Vs. THE STATE OF MAHARASHTRA
|
February 4, 2021 |
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SHIVAM KAMAT Vs. KODEWPRK UNITED LLP
|
June 30, 2021 |
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SHIVANAND KALYANAPPA SOLSHE Vs. PRASHANT SHIVAJI SURVASE
|
June 8, 2021 |
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SHIVANI BALASARA Vs. STATE OF MAHARASHTRA
|
November 10, 2021 |
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SHIVANI BALSARA Vs. STATE OF MAHARASHTRA
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November 11, 2021 |
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SHIVANI BALSARA Vs. STATE OF MAHARASTRA
|
November 5, 2021 |
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SHIVANJALI AQUA Vs. UNION OF INDIA
|
October 6, 2021 |
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SHIVKUMAR NIRANJANLAL DALMIA Vs. SURENDRAKUMAR NIRANJANLAL DALMIA
|
November 24, 2021 |
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SHIVPALSINGH Vs. GANESH
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July 8, 2021 |
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SHIVPUJAN HARISHANKAR YADAV Vs. STATE OF MAHARASHTRA
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January 6, 2021 |
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SHIVRAJ PANDURANG SHINDE Vs. STATE OF MAHARASHTRA
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December 15, 2021 |
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SHIVRAJ S/O. VISHWANATH DAHIPHALE Vs. STATE OF MAHARASHTRA
|
September 21, 2021 |
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SHIVRAJ VISHWANATH DAHIPHALE Vs. STATE OF MAHARASHTRA
|
September 13, 2021 |
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SHIVRAM S/O SOMA KHODAKE Vs. STATE OF MAHARASHTRA
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February 12, 2021 |
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SHIVSHANKAR SHRIKRUSHNA DHOLE Vs. STATE OF MAHARASHTRA
|
August 10, 2021 |
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SHL (INDIA) PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 28, 2021 |
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SHOBHA VIKAS BHOI Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
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SHOBHA VIKAS BHOIR Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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SHOBHA WD/O HOMESH Vs. NEW INDIA INSURANCE CO. LTD.
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January 22, 2021 |
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SHOBHIT VIJENDRA ATTRAY Vs. NISHA MADANLAL SHARMA
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October 14, 2021 |
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SHOEB Vs. STATE OF MAHARASHTRA
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September 6, 2021 |
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SHOEB ARIF MEMON Vs. STATE OF MAHARASHTRA
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February 26, 2021 |
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SHOLAY MEDIA ENTERTAINMENT PVT.LTD. Vs. NARENDRA HIRAWAT AND CO.
|
August 26, 2021 |
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SHONIKA @ SONIKA RAMESH SALUNKHE Vs. THE STATE OF MAHARASHTRA
|
July 15, 2021 |
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SHREYA RAMANUAM Vs. UNION OF INDIA
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October 12, 2021 |
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SHRI ANAND MURLIDHAR SALVI Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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SHRI ARSHAD SAHIL KHAN Vs. DEPUTY COMMISSIONER OF POLICE, MR. ASHOK DUDHE AND ORS
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September 17, 2021 |
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SHRI JAMAL S/O ANWAR SIDDIQUI Vs. STATE OF MAHARASHTRA
|
February 5, 2021 |
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SHRI PRADEEP S/O. PRAKASHCHAND RANKA Vs. STATE OF MAHARASHTRA
|
July 26, 2021 |
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SHRI PRAVIN Vs. ALKA
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March 9, 2021 |
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SHRI RAMA SHANU Vs. MENINO SALVADOR
|
November 16, 2021 |
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SHRI RAVI BALIRAM UIKEY Vs. STATE OF MAHARASHTRA
|
November 23, 2021 |
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SHRI SHARAD ASHOK THANGE Vs. STATE OF MAHARASHTRA
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July 7, 2021 |
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SHRI SHRIPAD BHASKAR BHAGWAT Vs. SMT. MANGAL MADHUKAR JOGALEKAR
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April 8, 2021 |
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SHRI SHRIRAM Vs. SHRI BHAURAO
|
October 29, 2021 |
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SHRI YUVRAJ SHINDE Vs. STATE OF GOA
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November 16, 2021 |
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SHRI. BAJRANG SALES Vs. NAGPUR IMPROVEMENT TRUST
|
December 17, 2021 |
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SHRI. RAMESHREDDY Vs. STATE OF MAHARASHTRA
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September 1, 2021 |
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SHRI. SANJEEV @ SANJAY @ TATYASAHEB NAGNATH UPADE Vs. COMMISSIONER OF POLICE, SOLAPUR
|
September 30, 2021 |
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SHRI. SHANKAR Vs. SAU. RINA
|
February 10, 2021 |
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SHRIKANT Vs. DEVANAND
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July 30, 2021 |
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SHRIKANT ANKUSH SAWANT Vs. STATE OF MAHARASHTRA
|
January 11, 2021 |
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SHRIKANT VISHNU MURHE Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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SHRIKANTHA GOPAL MANDYAM Vs. STATE OF MAHARASHTRA
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July 26, 2021 |
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SHRIKAR BHUJANGA SHETTY Vs. STATE OF MAHARASHTRA
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September 2, 2021 |
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SHRIKRISHNA BHIKAJI BONDGE Vs. STATE OF MAHARASHTRA
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January 19, 2021 |
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SHRIMANT S/O. GANGADHAR BHOSALE Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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SHRINIVAS Vs. STATE OF MAHARASHTRA
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July 17, 2021 |
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SHRIPAD Vs. STATE OF MAHARASHTRA
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January 6, 2021 |
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SHRIPAD BHASKAR BHAGWAT Vs. MANGAL MADHUKAR JOGALEKAR
|
April 8, 2021 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANOHARRAO DEVIDASPANT BHARTI
|
February 17, 2021 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. JAYASHREE @ JAYABAI BALAJI MIRKUTE
|
October 12, 2021 |
|
SHRIRAM S/O NATHU JADHAV Vs. STATE OF MAHARASHTRA
|
February 24, 2021 |
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SHRIRAM SAHAKARI DUDH UTPADAK SANSTHA Vs. STATE OF MAHARASHTRA
|
July 16, 2021 |
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SHRIRAM SUHAS SAMUDRA Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
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SHRIRANG RAMJI KESARKAR Vs. STATE OF MAHARASHTRA
|
December 1, 2021 |
|
SHRISHRI INFRASTRUCTURE PVT. LTD Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
|
SHUBHAM @ BHAIYYALAL S/O. SIDDI SONI Vs. STATE OF MAHARASHTRA
|
July 17, 2021 |
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SHUBHAM ANIL GHADGE Vs. COMMISSINER OF POLICE
|
September 22, 2021 |
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SHUBHAM RAJENDRA HINGADE Vs. STATE OF MAHARASHTRA
|
June 22, 2021 |
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SHUBHAM S/O. SHIRISH SURYAWANSHI Vs. STATE OF MAHARASHTRA
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January 8, 2021 |
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SHUBHAM SATYANIWAS ARJUNWAR Vs. STATE OF MAHARASHTRA
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August 10, 2021 |
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SHWETA SHETTY Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
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SHWETA SHETTY Vs. RENUKA SHETTY
|
November 13, 2021 |
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SHYAM GAWAS Vs. STATE OF GOA
|
June 24, 2021 |
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SHYAM GHISALAL PADIYAR Vs. STATE OF MAHARASHTRA
|
September 28, 2021 |
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SHYAMSUNDER CHANDRABHAN Vs. SATISH RAMAJI ASHTANKAR
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January 20, 2021 |
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SIDDHARTH S/O SUKHDEV RANGARI Vs. STATE OF MAHARASHTRA
|
October 28, 2021 |
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SIDDHARTH SANJIV GOEL Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
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SIDDHI SUHAS SHEWALE Vs. STATE OF MAHARASHTRA
|
December 4, 2021 |
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SIDDHIVINAYAK REALTIES PVT. LTD Vs. V.HOTELS LIMITED
|
April 30, 2021 |
|
SIDHARAM MALLAPPA PATIL Vs. STATE OF MAHARASHTRA
|
September 20, 2021 |
|
SIDRA MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA
|
August 3, 2021 |
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SIM PROPERTIES Vs. STATE OF MAHARASHTRA
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January 20, 2021 |
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SIMINTA SHRIPATI MAHAMUNI Vs. STATE OF MAHARASHTRA
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January 4, 2021 |
|
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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September 8, 2021 |
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SIRAJ @ KARIMUDDIN SAYYED Vs. STATE OF MAHARASHTRA
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October 8, 2021 |
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SITABAI Vs. STATE OF MAHARASHTRA
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November 29, 2021 |
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SITARAM GOVIND KAMBLE Vs. STATE OF MAHARASHTRA
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September 2, 2021 |
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SITARAM LAXMAN DHOOM Vs. STATE OF MAHARASHTRA
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December 23, 2021 |
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SITARAM S/O KALIDAS KALE Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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SITARAM SOMA DHANU Vs. STATE OF MAHARASHTRA
|
September 4, 2021 |
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SIVASANKARAN K.NAMBIAR Vs. UNION OF INDIA
|
September 2, 2021 |
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SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 4, 2021 |
|
SKODA AUTO VOLKSWAGEN INDIA PVT. LTD. Vs. COMMISSIONER (APPEALS)
|
March 12, 2021 |
|
SKS POWER GENERATION Vs. CANARA BANK
|
August 27, 2021 |
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SKS POWER GENERATION (CHATTISGARH) LTD Vs. INDIAN BANK
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October 11, 2021 |
|
SMITA MAHENDRA HALARNKAR Vs. MAHENDRA TUKARAM HALARNKAR
|
August 2, 2021 |
|
SMT. AKSHITA W/O. ROHAN PATOLE Vs. STATE OF MAHARASHTRA
|
May 6, 2021 |
|
SMT. BHARTIDEVI WD/O VISHWANATH MANE AND ORS Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
|
SMT. CHAYABAI WD/O. KASHINATH BHAMBIRE Vs. SMT. SUBHADRABAI RAMCHANDRA BHAMBIRE (DIED) THR. LRS KAMAL SHANTRAM NIGHUT
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October 26, 2021 |
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SMT. DHANASHRI CHAMBAYYA SWAMI Vs. STATE OF MAHARASHTRA
|
January 28, 2021 |
|
SMT. KALPANA WD/O PANDURANG BATTINWAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
October 14, 2021 |
|
SMT. KAMALBAI W/O. GANGADHAR (PATIL) BIRADAR Vs. STATE OF MAHARASHTRA
|
October 28, 2021 |
|
SMT. KESARBAI RANJIT BHAT Vs. STATE OF MAHARASHTRA
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September 21, 2021 |
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SMT. LAXMI Vs. SHRI SANTOSH
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February 23, 2021 |
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SMT. NILOFAR AJIJ TAMBOLI Vs. SMT. MAHANANDA RAMLING PARANDKAR
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December 1, 2021 |
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SMT. RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
|
December 2, 2021 |
|
SMT. SHANTA W/O RAMCHANDRA SARAF Vs. SHYAMRAO S/O TUKARAMPANT SARAF (DIED)
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September 16, 2021 |
|
SMT. SUNDARABAI BALKRUSHNA THORAT DECEASED BY HER LEGAL HEIRS Vs. SHRI. BABAJI KIONDIBA MAPARI
|
December 1, 2021 |
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SMT. VINITA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
December 8, 2021 |
|
SMT.DRAUPADI BABAN DEVADKAR Vs. COMPETENT AUTHORITY LAND ACQUISITION AND SUB-DIVISIONAL OFFICER
|
October 14, 2021 |
|
SNEHA MILIND KALE Vs. MILIND SHRIKRISHNA KALE
|
November 26, 2021 |
|
SNEHA NIRAV MARJADI Vs. STATE OF MAHARASHTRA
|
June 11, 2021 |
|
SNEHAL BHUSHAN DESHMUKH Vs. MAHARASHTRA STATE BOARD OF SECONDARY & HIGHER SECONDARY EDUCATION
|
October 6, 2021 |
|
SOCIEDADE ZARAPKAR & PARKAR LIMITADA Vs. SALGAOCAR ENGINEERS PVT LTD
|
February 10, 2021 |
|
SOCIETY FOR IMPROVEMENT Vs. TREE AUTHORITY
|
June 30, 2021 |
|
SOMNATH HANUMANT JAGTAP Vs. RAMCHANDRA SHRIRANG JAGTAP
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March 11, 2021 |
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SOMNATH S/O MANSARAM BOBADE Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
|
SONAL HARIRAM CHOURASIA Vs. STATE OF MAHARASHTRA
|
September 7, 2021 |
|
SONAL SAMIR SHAH Vs. RAVINDRA JAYANTILAL SHAH
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October 6, 2021 |
|
SONALI PRATIK KARMARKAR Vs. PRATIK KAWADU KARMARKAR
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November 25, 2021 |
|
SONU SITARAM VERENKAR Vs. NISHITH M PRABHU VERLEKAR
|
February 16, 2021 |
|
SONY PICTURES NETWORKS INDIA PVT. LTD. Vs. FERANI DEVELOPERS (A DIVISION OF FERANI HOTELS PRIVATE LIMITED)
|
August 25, 2021 |
|
SONYA Vs. STATE OF MAHARASHTRA
|
November 26, 2021 |
|
SOPAN KISHANRAO NARWADE Vs. STATE OF MAHARASHTRA
|
January 12, 2021 |
|
SOU. ALKABAI W/O BABURAO MAHAJAN Vs. SUBHASH S/O NAMDEO PATIL
|
October 20, 2021 |
|
SOU. ANITA RAMDAS MAGAR Vs. SOU. BHAGYALAXMI PRAKASH MAHANTA
|
May 24, 2021 |
|
SOU. JYOTI Vs. SUMANT
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October 29, 2021 |
|
SOUMYA SHISHIR SHETTY Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
September 22, 2021 |
|
SOURABH SAHEBRAO RATHOD Vs. STATE OF MAHARASHTRA
|
December 23, 2021 |
|
SOURAV CHANDIDAS GANGULY Vs. PERCEPT TALENT MANAGEMENT LTD
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October 13, 2021 |
|
SOW.SUREKHA HANUMANT BANKAR Vs. STATE OF MAHARASHTRA
|
January 20, 2021 |
|
SOW.TEJASHRI ASHOK AWACHAR Vs. ASHOK
|
February 15, 2021 |
|
SREEJIT VISWANATHAN PILLAI Vs. STATE OF MAHARASHTRA
|
September 1, 2021 |
|
SRIKRISHNA JAIRAM SHETYE Vs. DEELIP RAGHAVENDRA SHETYE
|
September 3, 2021 |
|
SRINIVAS KRISHNAN & ORS Vs. STATE OF MAHARASHTRA
|
September 9, 2021 |
|
SRINIVAS REDDY AWALA S/O SHANKAR REDDY AWALA Vs. STATE OF MAHARASHTRA
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September 17, 2021 |
|
SRUSHTI D/O GANESH DIKONDWAR Vs. JOINT COMMISSIONER & VICE-CHAIRMAN, SCHEDULE TRIBE SCRUTINY COMMITTEE
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March 30, 2021 |
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ST. CATHERINES HOME Vs. AKSHAY NARAYAN PRABHU VERLEKAR
|
October 14, 2021 |
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STATE Vs. ALEX PIEDADE SALES
|
May 6, 2021 |
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STATE Vs. RAJENDRA KUMAR KAHAR
|
October 6, 2021 |
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STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA
|
August 4, 2021 |
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STATE OF GOA Vs. GOVIND GAUDE
|
August 12, 2021 |
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STATE OF GOA Vs. RELIANCE INFRASTRUCTURE LTD
|
March 8, 2021 |
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STATE OF GOA Vs. PRAVINKUMAR GOSALIA
|
October 26, 2021 |
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STATE OF GOA Vs. COMMUNIDADE OF BHATI
|
October 4, 2021 |
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STATE OF GOA Vs. KAI TECH CONSTRUCTIONS PVT. LTD
|
December 2, 2021 |
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STATE OF MAHARASHTRA Vs. ARUN BHIMRAOJI SHELKE
|
November 17, 2021 |
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STATE OF MAHARASHTRA Vs. MUNNA IBRAHIM SHAIKH
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November 25, 2021 |
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STATE OF MAHARASHTRA Vs. NANDKUMAR TOLAJI KAMBLE AND OTHERS
|
January 15, 2021 |
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STATE OF MAHARASHTRA Vs. BALU BHAGU VASHIVLE
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January 7, 2021 |
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STATE OF MAHARASHTRA Vs. RAMESHWAR
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January 5, 2021 |
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STATE OF MAHARASHTRA Vs. EKNATH RAJARAM PAWAR
|
January 22, 2021 |
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STATE OF MAHARASHTRA Vs. GUDDU @ KANSHA WAHAB SHAIKH
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January 25, 2021 |
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STATE OF MAHARASHTRA Vs. MANGALA SHANKAR CHINCHAWADE
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February 12, 2021 |
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STATE OF MAHARASHTRA Vs. DAYAL KINNU MANDAL
|
March 22, 2021 |
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STATE OF MAHARASHTRA Vs. DR.ASHOK RAMCHANDRA ANAND
|
January 29, 2021 |
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STATE OF MAHARASHTRA Vs. KHARE & TARKUNDE INFRASTRUCTURE PVT. LTD.
|
February 18, 2021 |
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STATE OF MAHARASHTRA Vs. TARAMATI TUKARAM MHADGUT
|
January 15, 2021 |
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STATE OF MAHARASHTRA Vs. SURESH BALIRAM RANE
|
January 11, 2021 |
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STATE OF MAHARASHTRA Vs. BHAGWAN SUKHADEO BHANDALKAR
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January 15, 2021 |
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STATE OF MAHARASHTRA Vs. HAJIMALANG LALASAHEB MULLA
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January 19, 2021 |
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STATE OF MAHARASHTRA Vs. FATIMA MAHAMAD SHAIKH
|
January 19, 2021 |
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STATE OF MAHARASHTRA Vs. RAVINDRA ANANDA MHATRE
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January 22, 2021 |
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STATE OF MAHARASHTRA Vs. DATTATRAY KASHINATH JANGAM
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March 2, 2021 |
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STATE OF MAHARASHTRA Vs. MOHAN VITTHAL CHAVAN
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April 30, 2021 |
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STATE OF MAHARASHTRA Vs. RAMESH SHIVAJI HARALE
|
April 23, 2021 |
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STATE OF MAHARASHTRA Vs. SHREE GANAPATI DEV ANI PUJECHI NEMNUK TRUST
|
March 31, 2021 |
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STATE OF MAHARASHTRA Vs. VINOD MANIKRAO THORAT
|
February 22, 2021 |
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STATE OF MAHARASHTRA Vs. RAMESH SHIVDAS KATKAR
|
June 21, 2021 |
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STATE OF MAHARASHTRA Vs. ARUN MAHADEO HADKE
|
June 11, 2021 |
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STATE OF MAHARASHTRA Vs. BHASKAR TUKARAM KAMBLE
|
March 4, 2021 |
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STATE OF MAHARASHTRA Vs. RAJENDRA SADASHIV AVATI
|
February 12, 2021 |
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STATE OF MAHARASHTRA Vs. BALU VALU CHAUDHARI
|
January 5, 2021 |
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STATE OF MAHARASHTRA Vs. SACHIN APPASAHEB GAIKWAD
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January 6, 2021 |
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STATE OF MAHARASHTRA Vs. JAIDEEP NAMDEO GORAD
|
February 23, 2021 |
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STATE OF MAHARASHTRA Vs. SURESH DADA AHER
|
April 9, 2021 |
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STATE OF MAHARASHTRA Vs. BHAGWAN PANDURANG PATIL
|
June 18, 2021 |
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STATE OF MAHARASHTRA Vs. VIMALBAI NAMDEO KAND
|
January 28, 2021 |
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STATE OF MAHARASHTRA Vs. SURESH HUNDRAJ RUPIJA
|
December 23, 2021 |
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STATE OF MAHARASHTRA Vs. DIPAK KISAN BHONGALE
|
December 23, 2021 |
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STATE OF MAHARASHTRA Vs. RAJENDRA SADASHIV WADKAR
|
December 23, 2021 |
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STATE OF MAHARASHTRA Vs. XYZ
|
December 23, 2021 |
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STATE OF MAHARASHTRA Vs. PANDURANG MALHARI KAGALE
|
December 17, 2021 |
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STATE OF MAHARASHTRA Vs. DIGAMBAR S/O BABURAO DASRE
|
December 13, 2021 |
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STATE OF MAHARASHTRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 15, 2021 |
|
STATE OF MAHARASHTRA Vs. SITABAI RAMBHAU NIGADE
|
February 26, 2021 |
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STATE OF MAHARASHTRA Vs. KISHOR PRAMOD MOHOLKAR
|
March 5, 2021 |
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STATE OF MAHARASHTRA Vs. VISHNU DAGADU GAIKWAD
|
January 5, 2021 |
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STATE OF MAHARASHTRA Vs. MANOJKUMAR ANIRUDDIN SHAHA
|
March 3, 2021 |
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STATE OF MAHARASHTRA Vs. VISHNU
|
February 11, 2021 |
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STATE OF MAHARASHTRA Vs. MAJID
|
January 30, 2021 |
|
STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTA
|
March 5, 2021 |
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STATE OF MAHARASHTRA Vs. GURUDAS
|
March 5, 2021 |
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STATE OF MAHARASHTRA Vs. RAMESH KHANDU SALVE
|
March 5, 2021 |
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STATE OF MAHARASHTRA Vs. RITA ANKUSH INDREKAR
|
March 5, 2021 |
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STATE OF MAHARASHTRA Vs. MAHADU DAGDU SHINDE
|
March 1, 2021 |
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STATE OF MAHARASHTRA Vs. MAHESH AVINASH JOSHI
|
March 12, 2021 |
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STATE OF MAHARASHTRA Vs. VIJAY DATTATRAYA KOLHE
|
March 11, 2021 |
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STATE OF MAHARASHTRA Vs. SANJAY
|
March 11, 2021 |
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STATE OF MAHARASHTRA Vs. UTTAM AKARAM MADANE
|
March 12, 2021 |
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STATE OF MAHARASHTRA Vs. SHYAM VITTHAL
|
September 6, 2021 |
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STATE OF MAHARASHTRA Vs. ASHOK BALASAHEB NIMBALKAR
|
February 12, 2021 |
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STATE OF MAHARASHTRA Vs. SRIRANG DAGADUJI BALE
|
June 30, 2021 |
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STATE OF MAHARASHTRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 22, 2021 |
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STATE OF MAHARASHTRA Vs. WASUDEO MADHUKARRAO PANDE
|
July 23, 2021 |
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STATE OF MAHARASHTRA Vs. REKHA VIJAY DUBEY
|
September 24, 2021 |
|
STATE OF MAHARASHTRA Vs. SURYAKANT TUKARAM SHINDE
|
January 5, 2021 |
|
STATE OF MAHARASHTRA Vs. MANAJ TOLLWAY PVT. LTD
|
March 5, 2021 |
|
STATE OF MAHARASHTRA Vs. OMPRAKASH BABURAO KAMDI
|
July 9, 2021 |
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STATE OF MAHARASHTRA Vs. M/S. JAYKUMAR FULCHAND AJMERA
|
August 23, 2021 |
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STATE OF MAHARASHTRA Vs. PRAKASH RAJARAM HOLKAR
|
October 21, 2021 |
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STATE OF MAHARASHTRA Vs. EKNATH BAPUSAHEB RAIJADHAV
|
October 29, 2021 |
|
STATE OF MAHARASHTRA Vs. SAGAR VISHWANATH BORKAR
|
September 7, 2021 |
|
STATE OF MAHARASHTRA Vs. JAHANGIR BABU FAKIR
|
October 12, 2021 |
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STATE OF MAHARASHTRA Vs. M/S. JAYKUMAR FULCHAND AJMERA
|
August 21, 2021 |
|
STATE OF MAHARASHTRA Vs. ANURADHA SUBHASH DHUMAL
|
September 1, 2021 |
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STATE OF MAHARASHTRA Vs. SANJAY PADMAKAR BHANUSHALI
|
November 26, 2021 |
|
STATE OF MAHARASHTRA Vs. ASHOKSINGH AMARSINGH RAJPUT
|
November 29, 2021 |
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STATE OF MAHARASHTRA Vs. JAYSING VITTHAL SHETKE
|
February 9, 2021 |
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STATE OF MAHARASHTRA Vs. VILAS NARAYAN JAGTAP
|
November 16, 2021 |
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STATE OF MAHARASHTRA Vs. CHANDABAI TUKARAM CHAVAN
|
April 23, 2021 |
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STATE OF MAHARASHTRA Vs. AJIT SHRIRANG GADHAVE
|
June 18, 2021 |
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STATE OF MAHARASHTRA Vs. RAMKIRAT MUNILAL GOUD
|
November 25, 2021 |
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STATE OF MAHARASHTRA Vs. BALU SAHEBRAO MANE
|
January 28, 2021 |
|
STATE OF MAHARASHTRA Vs. VIJAY MOHAN JADHAV @ NANU
|
November 25, 2021 |
|
STATE OF MAHARASHTRA Vs. BAPUSO SATYAPPA KAMBLE
|
December 2, 2021 |
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STATE OF MAHARASHTRA AND ORS. Vs. RAMESH
|
February 2, 2021 |
|
STATE OF MAHARASTRA Vs. VIVEK PRAKASH INGLE
|
February 16, 2021 |
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STATE/UNION TERRITORIES OF DAMAN AND DIU & DNH Vs. RAMJI LIMBA
|
August 9, 2021 |
|
STRIDE MULTITRADE PVT. LTD Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
September 21, 2021 |
|
SUBHAM KAR CHAUDHURI Vs. STATE OF GOA
|
March 3, 2021 |
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SUBHANGI AJIT PATIL Vs. STATE OF MAHARASHTRA
|
December 13, 2021 |
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SUBHASH Vs. SUJIT THOMAS KEERANCHIRA
|
October 29, 2021 |
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SUBHASH GAJANAN KOLI Vs. STATE OF MAHARASHTRA
|
August 31, 2021 |
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SUBHASH MANDREKAR Vs. STATE OF GOA
|
December 23, 2021 |
|
SUBHASH MHAMAL MANDREKAR Vs. STATE
|
February 15, 2021 |
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SUBHASH MOHAN PAWAR Vs. STATE OF MAHARASHTRA
|
February 15, 2021 |
|
SUBHASH S/O DAULATRAO MASKE Vs. CHIEF ENGINEER (MIHAN), MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LTD
|
February 11, 2021 |
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SUBHASH SAVLARAM GUNJAL Vs. STATE OF MAHARASHTRA
|
August 24, 2021 |
|
SUBHASH SHAMRAO KATTE Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
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SUBHASH WAMANRAO PATIL Vs. STATE OF MAHARASHTRA
|
November 24, 2021 |
|
SUBLIME WAREHOUSING PVT. LTD. Vs. STATE OF MAHARASHTRA
|
June 8, 2021 |
|
SUDAM Vs. STATE OF MAHARASHTRA
|
April 28, 2021 |
|
SUDARSHAN YELLAIAH PATHIPAKA Vs. STATE OF MAHARASHTRA
|
September 28, 2021 |
|
SUDHA BHARADWAJ Vs. NATIONAL INVESTIGATION AGENCY
|
December 1, 2021 |
|
SUDHAKAR S/O BHAGWANRAO NAGARGOJE Vs. DISTRICT COLLECTOR
|
October 22, 2021 |
|
SUDHAKAR S/O GANPATRAO SHINDE Vs. M/S. BHIKAMCHAND JAIN AND COMPANY
|
December 20, 2021 |
|
SUDHAKAR S/O MAHADEORAO TIKEKAR Vs. RAMKRUSHNA VIVEKANAND SAMITI
|
July 6, 2021 |
|
SUDHEER RIKHARI Vs. STATE OF GOA
|
April 9, 2021 |
|
SUDHIR Vs. STATE OF MAHARASHTRA
|
September 14, 2021 |
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SUDHIR JANARDHAN DESAI Vs. ROYAL INKS PVT. LTD.
|
April 15, 2021 |
|
SUDHIR VASU SHETTY Vs. CITY SURVEY OFFICER
|
December 21, 2021 |
|
SUHAIL MOHD. KASAM SHAIKH Vs. STATE OF MAHARASHTRA
|
August 3, 2021 |
|
SUHAS SHRIRAM BAVIKAR Vs. MAZHARULLA KHAN
|
August 10, 2021 |
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SUJATA D/O NAMDEO MASRAM Vs. STATE OF MAHARASHTRA
|
October 6, 2021 |
|
SUJAY D. GOKARNKAR Vs. STATE OF GOA
|
November 3, 2021 |
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SUJEET RAVINDRAPRASAD GUPTA Vs. STATE OF MAHARASHTRA
|
September 24, 2021 |
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SUKAT MOHADAN CHOUHAN Vs. STATE OF MAHARASHTRA
|
November 29, 2021 |
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SUKHADEV Vs. MANDA
|
February 18, 2021 |
|
SUKHARAM Vs. KISANRAO
|
June 8, 2021 |
|
SULBHA DEVENDRA KOKATE Vs. SUREKHA KOKATE
|
March 30, 2021 |
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SULOCHANABAI Vs. NAMDEO
|
June 10, 2021 |
|
SULTAN YAKUB QURESHI Vs. COMMISSIONER OF POLICE
|
March 19, 2021 |
|
SUMED S/O DEVIDAS THAMKE Vs. NIL
|
June 30, 2021 |
|
SUMIT Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION)
|
November 18, 2021 |
|
SUNAINA HOLEY Vs. STATE OF MAHARASTRA
|
May 5, 2021 |
|
SUNANDA SITARAM SHIVGAN Vs. ASSISTANT MUNICIPAL COMMISSIONER, BMC
|
August 30, 2021 |
|
SUNDERLAL TUHIRAM PARASHAR Vs. NATIONAL INVESTIGATION AGENCY
|
September 29, 2021 |
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SUNESH SUDHAKAR RELE Vs. SEEMA SUNESH RELE
|
April 7, 2021 |
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SUNIL Vs. STATE OF MAHARASHTRA
|
March 22, 2021 |
|
SUNIL Vs. STATE OF MAHARASHTRA
|
November 18, 2021 |
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SUNIL Vs. STATE OF MAHARASHTRA
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November 26, 2021 |
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SUNIL DATTU GAIKWAD Vs. STATE OF MAHARASHTRA
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March 9, 2021 |
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SUNIL DEVAKINANDAN ZAWAR Vs. STATE OF MAHARASHTRA
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December 7, 2021 |
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SUNIL DEVAKINANDAN ZAWAR Vs. STATE OF MAHARASHTRA
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November 6, 2021 |
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SUNIL GUNDU DESAI Vs. STATE OF MAHARASHTA
|
July 30, 2021 |
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SUNIL HIRASINGH RATHOD Vs. STATE OF MAHARASHTRA
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August 25, 2021 |
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SUNIL JAGANNATH TIBE Vs. THE STATE OF MAHARASHTRA
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May 5, 2021 |
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SUNIL KUNKOLKAR Vs. COMMISSIONER, CORPORATION OF CITY OF PANJIM
|
December 10, 2021 |
|
SUNIL NIMBA MEMANE Vs. STATE OF MAHARASHTRA
|
November 25, 2021 |
|
SUNIL PRAKASH PAWAR Vs. STATE OF MAHARASHTRA
|
June 14, 2021 |
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SUNIL PRALHAD KHOMANE Vs. BAJAJ AUTO LTD.
|
February 1, 2021 |
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SUNIL RAGHUNATH MHASE Vs. STATE OF MAHARASHTRA
|
February 16, 2021 |
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SUNIL RATNAKAR GUTTE Vs. STATE OF MAHARASHTRA
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January 11, 2021 |
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SUNIL SHETTY Vs. STATE OF MAHARASHTRA
|
January 18, 2021 |
|
SUNIL VITTHAL GOSAVI Vs. STATE OF MAHARASHTRA
|
August 27, 2021 |
|
SUNITA Vs. STATE OF MAHARASHTRA
|
July 20, 2021 |
|
SUNITA Vs. STATE OF MAHARASHTRA
|
August 9, 2021 |
|
SUNITA CHANDRASHEKHAR KAPRE Vs. AMITABH GUPTA
|
August 30, 2021 |
|
SUNITA W/O SURESH PANTAWANE Vs. SURESH S/O KESHAVRAO PANTAWANE
|
October 14, 2021 |
|
SUNITA WD/O RAMESHRAO GARAJKAR Vs. SHRAVAN S/O SARANG GARAJKAR
|
October 1, 2021 |
|
SUNITI ANAND PRABHU, MAJOR AND OTHER Vs. PRANITA F. TILVE
|
October 8, 2021 |
|
SUNLIGHT HOUSING DEVELOPMENT PVT. LTD Vs. DIRECTORATE OF ENFORCEMENT
|
August 23, 2021 |
|
SUNNY @ HARISH BHAGWAN GHULE Vs. STATE OF MAHARASHTRA
|
December 15, 2021 |
|
SUNNY CHAUHAN Vs. STATE OF GOA
|
January 20, 2021 |
|
SUNNY MANSUR SHAIKH Vs. DIVISIONAL COMMISSIONER/ APPELLATE AUTHORITY
|
August 18, 2021 |
|
SUPERMAX PERSONAL CARE PVT. LTD. Vs. UNION OF INDIA
|
April 8, 2021 |
|
SUPERPACK Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
November 25, 2021 |
|
SUPREME INDUSTRIES LIMITED Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
|
March 8, 2021 |
|
SUPRIYA RAJESH NAIR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 30, 2021 |
|
SUPRIYA RAJU Vs. STATE OF MAHARASHTRA
|
March 18, 2021 |
|
SUPROZA PEIXOTO Vs. JOSE ANTONIO LUIS SON OF JOSE MOROPIO SILVESTER LUIS
|
March 11, 2021 |
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SURAJ Vs. STATE OF MAHARASHTRA
|
January 15, 2021 |
|
SURAJ S/O HARIBHAU BARAI Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
|
SUREKHA Vs. PARJI JAGANNATH DAGADKHAIR
|
July 26, 2021 |
|
SUREKHA D/O NANASAHEB PANDE Vs. STATE OF MAHARASHTRA
|
August 30, 2021 |
|
SUREKHA MAHESH CHAVAN Vs. DISTRICT CASTE SCRUTINY COMMITTEE
|
March 10, 2021 |
|
SURENDRA B. JIWRAJKA Vs. OMKARA ASSETS RECONSTRUCTION PRIVATE LIMITED
|
September 30, 2021 |
|
SURENDRA P.GADLING Vs. STATE OF MAHARASHTRA
|
August 11, 2021 |
|
SURESH Vs. STATE
|
July 22, 2021 |
|
SURESH Vs. STATE OF MAHARASHTRA
|
November 23, 2021 |
|
SURESH ALIAS SURYAKANT BALKRISHNA JAGADALE Vs. STATE OF MAHARASHTRA
|
March 9, 2021 |
|
SURESH BABU GIRI Vs. STATE OF MAHARASHTRA
|
July 28, 2021 |
|
SURESH DAMODAR KAGNE Vs. STATE OF MAHARASHTRA
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January 19, 2021 |
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SURESH DEVIDAS NAROTE Vs. STATE OF MAHARASHTRA
|
September 17, 2021 |
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SURESH DHONDIRAM SUTAR Vs. SANDIP JAYWANT DAVAR
|
February 11, 2021 |
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SURESH GUPTA Vs. STATE OF MAHARASHTRA
|
June 9, 2021 |
|
SURESH MOHANLAL JAIN Vs. STATE OF MAHARASHTRA
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December 21, 2021 |
|
SURESH RAMCHANDRA DHANU Vs. STATE OF MAHARASHTRA
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October 20, 2021 |
|
SURESH RAMRAO NIKAM Vs. STATE OF MAHARASHTRA
|
November 20, 2021 |
|
SURESH S/O JAGAN PATIL Vs. STATE OF MAHARASHTRA
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June 25, 2021 |
|
SURESH S/O POCHANNA KUROLLU Vs. STATE OF MAHARASHTRA
|
September 3, 2021 |
|
SURESH SHALIK MHATRE Vs. STATE OF MAHARASHTRA
|
November 20, 2021 |
|
SURUNA BOTHRA ASSOCIATES & OTHERS Vs. RAKESH MOTILAL SHARMA & OTHERS
|
January 25, 2021 |
|
SURYA PRAKASAM Vs. STATE OF MAHARASHTRA
|
January 28, 2021 |
|
SURYAKANT PUNDALIK KAMAT Vs. DEVIDAS PUNDALIK KAMAT
|
December 7, 2021 |
|
SUSHAMA ARUN PATIL Vs. STATE OF MAHARASHTRA
|
April 8, 2021 |
|
SUSHANT Vs. DIRECTOR OF TECHNICAL EDUCATION, MAHARASHTRA STATE AND ORS.
|
January 19, 2021 |
|
SUSHEELA U. KARN Vs. FAMILIA BARBOZA
|
July 27, 2021 |
|
SUSHILA BALASAHEB Vs. GARE JAGANNATH KISAN PATIL
|
December 7, 2021 |
|
SUSHILKUMAR Vs. UMESHKUMAR
|
June 11, 2021 |
|
SUSHMA SHIVKUMAR DAGA Vs. MADHURKUMAR RAMKRISHNAJI BAJAJ
|
December 10, 2021 |
|
SUVIDHA ASHOK AMBUKAR Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
|
SUYOG GAJANAN AUNDHKAR Vs. STATE OF MAHARASHTRA
|
July 27, 2021 |
|
SVKMS MITHIBAI COLLEGE OF ARTS Vs. UNIVERSITY OF MUMBAI
|
July 3, 2021 |
|
SWADHINCHANDRA HARIRAMJI ZADE Vs. STATE OF MAHARASHTRA
|
March 2, 2021 |
|
SWAJAY Vs. NEW INDIA ASSURANCE CO. LTD.
|
November 27, 2021 |
|
SWAMI SAMARTH ENGINEERS LTD Vs. STATE OF MAHARASHTRA
|
March 15, 2021 |
|
SWANI SANARTH SAMADHI MATH UTSAV MANDAL Vs. SHRIPAD PUJARI
|
March 24, 2021 |
|
SWAPNA PATKER Vs. STATE OF MAHARASHTRA
|
August 25, 2021 |
|
SWAPNIL SAKHARAM PARAB Vs. STATE OF GOA
|
September 2, 2021 |
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SWAPNIL SUBHASHRAO S/O SALUNKHE Vs. COMMISSIONER OF POLICE
|
September 16, 2021 |
|
SWATI SHIVAJI LAWHARE Vs. STATE OF MAHARASHTRA
|
May 7, 2021 |
|
SWATI W/O DEEPAK JOGDAND Vs. DEEPAK S/O BHASKARRAO JOGDAND
|
September 15, 2021 |
|
SWAYAMBHU TRANSPORT Vs. CHANDRAPUR CITY MUNICIPAL CORPORATION
|
October 12, 2021 |
|
SYED ABDUL RAHIM Vs. QUMAR BEGUM
|
June 29, 2021 |
|
SYED ARBAZ SYED AKHTAR Vs. STATE OF MAHARASHTRA
|
October 1, 2021 |
|
SYED SAIFULLAH (SAIF) Vs. MAHARASHTRA STATE BOARD OF WAQF
|
November 25, 2021 |
|
SYED VILAYAT HUSSAIN QUADARI Vs. STATE OF MAHARASHTRA
|
October 13, 2021 |
|
SYSKA LED LIGHTS PVT. LTD. Vs. UNION OF INDIA
|
March 25, 2021 |
|
TAGUS ENGINEERING PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
|
February 21, 2021 |
|
TAHER FAKHRUDDIN SAHEB Vs. MUFADDAL BURHANUDDIN SAIFUDDIN
|
July 27, 2021 |
|
TALEB @ CHOTA RAFIQ BEG Vs. STATE OF MAHARASHTRA
|
March 24, 2021 |
|
TANAJI Vs. ANGAD
|
May 7, 2021 |
|
TANAJI JAGANNATH SHINDE Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
|
TANAJI RAMCHANDRA BANSODE-PATIL Vs. STATE OF MAHARASHTRA
|
September 30, 2021 |
|
TANHAJI RAGHUNATH BARDE Vs. STATE OF MAHARASHTRA
|
October 21, 2021 |
|
TANIA AVIJIT CHOWDHURY Vs. STATE OF MAHARASHTRA
|
September 24, 2021 |
|
TANIBAI W/O RAMRAO GAIKWAD Vs. VITTHALRAO NARAYANRAO GAIKWAD (DIED)
|
September 16, 2021 |
|
TANUSHRI D/O KISHOR NEMADE Vs. VICE-CHAIRMAN / MEMBER SECRETARY
|
November 25, 2021 |
|
TANZEEM SHAKIL AHMED SIDDIQUI Vs. SHAILESH NEMICHAND KASLIWAL
|
March 23, 2021 |
|
TARABAI BALKRISHNA PATIL Vs. STATE OF MAHARASHTRA
|
March 4, 2021 |
|
TARACHAND Vs. ABASAHEB
|
July 23, 2021 |
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TARRIQUE ALI HAIDER ALI SHAIKH Vs. BUILD SQUARE
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October 25, 2021 |
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TARUN Vs. SCHEDULED TRIBES CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI DIVISION, AMRAVATI
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December 10, 2021 |
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TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. MITASHI EDUTAINMENT PRIVATE LIMITED
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September 8, 2021 |
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TATVA CORPORATE SOLUTIONS PVT.LTD Vs. JIDNYASA CO-OPERATIVE HOUSING SOCIETY LTD
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October 13, 2021 |
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TAYA MACHHINDRA LOKHANDE Vs. STATE OF MAHARASHTRA
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September 28, 2021 |
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TAYA MACHHINDRA LOKHANDE Vs. STATE OF MAHARASHTRA
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April 22, 2021 |
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TAYA TAMA VARGANTI Vs. STATE OF MAHARASHTRA
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December 2, 2021 |
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TAYYABALI YUSUFALI SHAIKH Vs. STATE OF MAHARASHTRA
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August 18, 2021 |
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TEJAS PRAVIN DUGAD Vs. UNION OF INDIA
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January 15, 2021 |
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TEKEPAR PROJECT AFFECTED PUNARVASAN SANGHARSH SAMITI Vs. STATE OF MAHARASHTRA
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November 25, 2021 |
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TELEFILMS PVT LTD Vs. ACHLA SABHARWAL
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April 21, 2021 |
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THALRAJ @ ANAND S/O JAISINGH KHINCHI Vs. SAU. JYOTI W/O THALRAJ @ ANAND KHINCHI
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February 10, 2021 |
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THE EXECUTIVE ENGINEER, YAVATMAL Vs. MANIK PANJABRAO KALMEGH
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September 7, 2021 |
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THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS. Vs. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT. LTD.
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February 23, 2021 |
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THE REVD. SHAILESH DEENNIS LALL Vs. RT. REV. PRAKASH DINKAR PATOLE
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November 12, 2021 |
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THE STATE OF MAHARASHTRA Vs. VITTHAL BABURAO KOLPE
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May 3, 2021 |
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THE STATE OF MAHARASHTRA Vs. DATTATRAY BAJRANG CHOUGHULE
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May 7, 2021 |
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THE STATE OF MAHARASHTRA Vs. APPAJI JAKKANA PATIL
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May 7, 2021 |
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THIRUMALAI PRABHU R. Vs. STATE OF MAHARASHTRA
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June 18, 2021 |
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TIKAMDAS Vs. STATE OF MAHARASHTRA
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March 8, 2021 |
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TILOTTAMA Vs. MUNICIPAL COMMISSIONER, NAGPUR
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March 23, 2021 |
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TIRUPATI CONSTRUCTION Vs. STATE OF MAHARASHTRA
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February 5, 2021 |
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TIRUPATI SHOPPING CENTRE PREMISES Vs. SHABAYESHA CONSTRUCTION COMPANY PRIVATE LIMITED
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April 22, 2021 |
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TITAN CO. LTD. Vs. KARVY COMTRADE LTD.
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March 19, 2021 |
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TOLARAM Vs. STATE OF MAHARASHTRA
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February 10, 2021 |
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TOYAJ @ ROHIT RAMPYARE SINGH Vs. STATE OF MAHARASHTRA
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August 27, 2021 |
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TRIMBAKDAS S/O SHANKARLAL ZANWAR Vs. HIMAYAT S/O NOOR ISLAM PATEL
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September 7, 2021 |
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TRUE AXIZ RESORT PVT. LTD., THR. ITS DIRECTOR Vs. STATE OF GOA
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November 27, 2021 |
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TRUPTI SHRIKANT SONEKAR Vs. STATE OF MAHARASHTRA
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July 23, 2021 |
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TRUPTI SUHAS BANE Vs. STATE OF MAHARASHTRA
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May 5, 2021 |
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TUKARAM BHARAT PARAB Vs. STATE
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February 15, 2021 |
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TUKARAM BHARAT PARAB Vs. STATE
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February 8, 2021 |
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TUKARAM GANU KOLI Vs. STATE OF MAHARASHTRA
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March 18, 2021 |
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TUKARAM S/O BHUJANGA WAGHMARE Vs. STATE OF MAHARASHTRA
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August 18, 2021 |
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TUKARAM SAKHARAM Vs. POPAT RAMKRISHNA DHAMALE
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December 7, 2021 |
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TULIKA DEVIDAYAL Vs. PRADIPKUMAR LAXMANBHAI PATEL
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August 11, 2021 |
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TULSHIRAM @ TULSIDAS S/O HARIBHAU Vs. THE STATE OF MAHARASHTRA
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July 27, 2021 |
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TULSHIRAM S/O BALAJI PUPALWAD Vs. STATE OF MAHARASHTRA
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July 7, 2021 |
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TULSHIRAM S/O. SAHEBRAO MASKE Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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TULSI JELLY SWEETS Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 11, 2021 |
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TULSI NARLA Vs. STATE OF MAHARASHTRA
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November 4, 2021 |
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TULSIDAS BHIKU NAIK Vs. DUMEN SILVEIRA
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December 23, 2021 |
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TUSHAR DALAI Vs. STATE OF GOA
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January 25, 2021 |
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TUSHAR S/O. BHAGWAN BADGUJAR Vs. STATE OF MAHARASHTRA
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March 30, 2021 |
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TUSHAR SARMALKAR Vs. STATE OF GOA
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December 16, 2021 |
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TUSHAR SARVA SADHARAN BAHU-UDDESHIYA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
November 17, 2021 |
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UDAY ANAND CHARI Vs. STATE OF GAO
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June 28, 2021 |
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UDAYAN Vs. STATE OF MAHARASHTRA
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December 2, 2021 |
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UDDHAV BALU @ BALASAHEB KHEDKAR Vs. STATE OF MAHARASHTRA
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November 2, 2021 |
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UGOCHUKWU SOLOMON UBABUKO Vs. UOI
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October 21, 2021 |
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UJWALA Vs. RAMESH
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January 14, 2021 |
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ULTRA DEEP SUBSEA PTE LTD. Vs. HINDUSTAN OIL EXPLORATION COMPANY LTD.
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December 13, 2021 |
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UMADEVI RAJKUMAR JEURE Vs. DISTRICT COLLECTOR, SOLAPUR
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June 24, 2021 |
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UMAKANT @ UMESH S/O LAXMAN RANDIVE Vs. RAMKRISHNA S/O BALAJI RANDIVE
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August 30, 2021 |
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UMAKANT GHARU Vs. JANASEVA URBAN CO-OPERATIVE CREDIT SOCIETY LTD
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November 29, 2021 |
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UMAKANT GHARU Vs. JANASEVA URBAN CO-OPERATIVE, CREDIT SOCIETY LTD
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November 30, 2021 |
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UMAKANT RAMA ADCONCAR Vs. ARUN UMAKANT ADKONKAR
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January 21, 2021 |
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UMED LENDYA PAWAR @ KAMESH SHETYA PAWAR Vs. STATE OF MAHARASHTRA
|
September 8, 2021 |
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UMESH Vs. STATE OF MAHARASHTRA
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March 25, 2021 |
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UMESH DEVAJI BURANDE Vs. STATE OF MAHARASHTRA
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November 15, 2021 |
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UMESH EKNATH AGALAWE Vs. BHARAT HEAVY ELECTRICALS LIMITED
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February 4, 2021 |
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UMESH PARMANAND CHALWADI Vs. STATE OF MAHARASHTRA
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March 16, 2021 |
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UNION OF INDIA Vs. YOGESH NARAYANRAO DESHMUKH
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September 8, 2021 |
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UNION OF INDIA Vs. LALITA V. MERTIA WORKING AS EXAMINER IN TRADEMARKS REGISTRY
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October 8, 2021 |
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UNION OF INDIA Vs. GENERAL SECRETARY
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September 28, 2021 |
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UNION OF INDIA Vs. D.E.GODGHATE
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February 2, 2021 |
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UNION OF INDIA Vs. EXCELLENCY SERVICES
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November 10, 2021 |
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March 8, 2021 |
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January 4, 2021 |
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UNITED INDIA INSURANCE CO LTD Vs. HEMANT DABOLKAR
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January 27, 2021 |
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UNITED INDIA INSURANCE CO. LTD Vs. CHANDAR SENYA TAK
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October 12, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. VAJARABAI NARAYAN SADARAM
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December 4, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. LAXMAN HIRMAN SHEWALE
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October 4, 2021 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. CHAMPABAI
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December 7, 2021 |
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UPL LIMITED Vs. STANDARD CHARTERED BANK
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June 8, 2021 |
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URMILA ASHOK KAMBLE Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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URMILA PREMNARAYAN MISHRA Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
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December 23, 2021 |
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URVASHI CHUDAWALA Vs. STATE OF MAHARASHTRA
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October 30, 2021 |
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USHA BHAGINATH BHAGA Vs. STATE OF MAHARASHTRA
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February 10, 2021 |
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USHA PANDURANG DHABEKAR Vs. PRAKASH GRUHA NIRMAN SAHAKARI
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February 24, 2021 |
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USHABAI MANOHAR KOCHE Vs. STATE OF MAHARASHTRA
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September 9, 2021 |
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UTKARSH PATIL Vs. STATE OF MAHARASHTRA
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February 17, 2021 |
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UTTAM DATTU MALI Vs. JAGANNATH BANDU MALI
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September 8, 2021 |
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November 8, 2021 |
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February 5, 2021 |
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UTTAMRAO RAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA
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September 21, 2021 |
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V.V.MOHAN Vs. STATE OF GOA
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October 29, 2021 |
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VAIBHAV S/O. RAMESHWAR RAMEKAR Vs. STATE OF MAHARASHTRA
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May 6, 2021 |
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VAIBHAV WASUDEV BHALAVI Vs. STATE OF MAHARASHTRA
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October 20, 2021 |
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VAIJAYANTABAI NAMDEO PATIL Vs. NEW INDIA INSURANCE COMPANY LTD
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February 4, 2021 |
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VAISHALI DILIP THAKUR Vs. STATE OF MAHARASHTRA
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February 25, 2021 |
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VAISHALI SHRIKANT ARANE Vs. SHRIKANT PANDIR ARANE
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December 7, 2021 |
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VAISHNAVI VIJAY BHOPALE Vs. NATIONAL TESTING AGENCY
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October 20, 2021 |
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VAJIYANTABAI NAMDEO PATIL Vs. NEW INDIA INSURANCE COMPANY LTD
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March 4, 2021 |
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VALENTINE MARITIME LTD Vs. KREUZ SUBSEA PTE LIMITED
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January 22, 2021 |
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VALENTINO CARDOZO Vs. MALLIKARJUN DEVASTHAN
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February 4, 2021 |
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VALLURUPALLI RAJA SEKHAR REDDY Vs. STATE OF MAHARASHTRA
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September 30, 2021 |
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VALMIK S/O PANDHARINATH WAKCHARUE Vs. STATE OF MAHARASHTRA
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October 29, 2021 |
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VAMNESHWAR SAUNSTHAN Vs. GAJANAN BABUSO SATTARKER
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June 22, 2021 |
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VANASHAKTI Vs. UNION OF INDIA
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October 8, 2021 |
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September 14, 2021 |
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February 18, 2021 |
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VANDANA SURESH PATIL Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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VANISHA VINCENT RODRIGUES Vs. JYOTI VINCENT RODRIGUES
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April 20, 2021 |
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VANITA TUYENKAR ALIAS SUMITRA TUYENKAR Vs. STATE OF GOA
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November 23, 2021 |
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VANSHIKA D/O RAJESH HARINKHEDE Vs. STATE OF MAHARASHTRA
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April 6, 2021 |
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VARAMA SIR INDIA LOGISTICS AND INFRASTRUCTURE PVT. LTD Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
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October 8, 2021 |
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VARCA SPORTS CLUB Vs. AIRES DCOSTA @ AYRES GENESIO JOSE ESTEVAM DA COSTA
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June 22, 2021 |
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VARUN KUDCHADKAR Vs. VISHWAS GOPINATH NAIK
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February 16, 2021 |
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VASANT Vs. RAMDHAN
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December 7, 2021 |
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VASANT CHANDAR WAGHAMARE Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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VASANT CHINTAMAN KSHIRSAGAR Vs. ARUNA VASANT KSHIRSAGAR
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March 31, 2021 |
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September 6, 2021 |
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VASANT LAXMAN BURAN Vs. STATE OF MAHARASHTRA
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February 24, 2021 |
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VASANT S/O MAROTI JADHAV DECEASED THROUGH LRS KAVITA VASANT JADHAV Vs. PRAKASH S/O RAMRAO BODKHE
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August 27, 2021 |
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August 5, 2021 |
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December 9, 2021 |
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VASSUDEV MADKAIKAR Vs. STATE OF GOA
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March 5, 2021 |
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VEENA BISWANATH MITRA Vs. KAMLA ASHOK AHER
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March 3, 2021 |
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VEERVIKASH ESTATES PVT. LTD Vs. FIMA PROPERTIES PVT. LTD
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November 26, 2021 |
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VENKADASAMY SUBBURAJ Vs. STATE OF MAHARASHTRA
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January 27, 2021 |
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VENKATESH SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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November 24, 2021 |
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VENKATESH SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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November 29, 2021 |
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VENKATESHWARAN JAYARAMAN TIRUNILLAI Vs. PRADEEP MANSUKHANI
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November 8, 2021 |
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VENKATRAO Vs. VASANTRAO NAIK MARATHWADA AGRICULTURAL UNIVERSITY
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August 2, 2021 |
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VIBHOR VYANKAT IYER Vs. STATE OF MAHARASHTA
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September 1, 2021 |
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VICTOR TOLENTINO DIAS Vs. STATE OF GOA
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February 9, 2021 |
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January 6, 2021 |
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VIDARBHA YOUTH WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
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November 15, 2021 |
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November 29, 2021 |
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VIDHAYAK SAMITI PIMPALNERS LATE N.S.PATIL SECONDARY AND HIGHER SECONDARY SCHOOL Vs. STATE OF MAHARASHTRA
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September 22, 2021 |
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VIDYADHAR MOKAL Vs. STATE OF MAHARASHTRA
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April 1, 2021 |
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VIJAY Vs. STATE OF MAHARASHTRA
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January 4, 2021 |
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VIJAY JAYWANT DONGARE Vs. STATE OF MAHARASHTRA
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March 11, 2021 |
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VIJAY KASHINATH GORADKAR Vs. STATE OF MAHARASHTRA
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July 16, 2021 |
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VIJAY KERKATTA Vs. STATE OF GOA
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March 8, 2021 |
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VIJAY KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
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March 22, 2021 |
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VIJAY MAEDHUKAR RAUT Vs. DIRECTOR OF MUNICIPAL, ADMINISTRATION
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October 21, 2021 |
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VIJAY NARENDRA KUMAR KOTHARI Vs. DIRECTORATE OF ENFORCEMENT
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April 7, 2021 |
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VIJAY PANDURANG SAWANT Vs. SAVITRIBAI PHULE
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December 14, 2021 |
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VIJAY PURUSHOTTAM PATHAK Vs. STATE OF MAHARASHTRA
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October 27, 2021 |
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VIJAY RAJENDRA PATIL Vs. COMMISSIONER OF POLICE, NASHIK
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June 19, 2021 |
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VIJAY S/O LAXMAN TORADKAR Vs. STATE OF MAHARASHTRA
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December 13, 2021 |
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VIJAY S/O. JANARDAN KHEDKAR Vs. THE STATE OF MAHARASHTRA
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August 13, 2021 |
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October 20, 2021 |
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VIJAYAMATHENGEE IYER Vs. UNION OF INDIA
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October 6, 2021 |
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VIJAYANAND KANKONKAR Vs. STATE OF GOA
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July 12, 2021 |
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VIJAYASHREE Vs. NISHANT ARVIND KALE
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January 8, 2021 |
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VIJAYKUMAR BHIMA DIGHE Vs. UNION OF INDIA
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September 14, 2021 |
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VIJAYKUMAR RAGHUNATH GOSAVI Vs. STATE OF MAHARASHTRA
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July 28, 2021 |
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VIJAYSING AJABSING PATIL Vs. RESEARCH OFFICER/ MEMBER SECRETARY
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April 8, 2021 |
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VIJAYSINGH GAJRAJSINGH CHAUHAN Vs. GOVERNOR OF MAHARASHTRA AND ORS.
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February 9, 2021 |
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VIJAYSINGH SURENDRA SINGH GAHILOT Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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VIJEYENDRA Vs. POLICE INSPECTOR, OFFICER
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November 22, 2021 |
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VIKAS Vs. STATE OF MAHARASHTRA
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February 8, 2021 |
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VIKAS BHAURAO ROKADE Vs. STATE OF MAHARASHTRA
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November 25, 2021 |
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VIKAS PARISHAD MANDREM Vs. STATE OF GOA
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February 16, 2021 |
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VIKAS SHAMSUNDAR CHOUBE Vs. STATE OF MAHARASHTRA
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March 3, 2021 |
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VIKAS SHANTARAM SHETE Vs. STATE OF MAHARASHTRA
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November 16, 2021 |
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VIKAS YASHWANT MADAVI Vs. STATE OF MAHARASHTRA
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February 9, 2021 |
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VIKRAM S/O. LAXMANRAO RACHURE Vs. STATE OF MAHARASHTRA
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April 8, 2021 |
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VIKRAM VINAY BHAVE Vs. STATE OF MAHARASHTRA
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May 6, 2021 |
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VIKRANT HALKANDAR Vs. PRINCIPAL, PRAVIN GANDHI COLLEGE OF LAW MITHIBAI COLLEGE CAMPUS
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January 6, 2021 |
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VIKRANT HARISH VARANDANI Vs. STATE OF MAHARASHTRA
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April 29, 2021 |
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VIKRANT S/O VILASRAO PATIL Vs. UTTAM S/O NIVRATI LANGADE
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December 4, 2021 |
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VILAS Vs. STATE OF MAHARASHTRA
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December 16, 2021 |
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VILAS ANAND KALE Vs. JOINT CHARITY COMMISSIONER
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September 9, 2021 |
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VILAS BAJIRAO JADHAV Vs. STATE OF MAHARASHTRA
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February 22, 2021 |
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April 23, 2021 |
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VILAS MADHAVARAO MARATHE Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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VILAS MADHUKAR KUTE Vs. DATTU GENU YEOLE
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April 6, 2021 |
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August 17, 2021 |
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November 29, 2021 |
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VILAS SANDIPAN CHAVAN Vs. STATE OF MAHARASHTRA
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August 21, 2021 |
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VILAS VAIKUNTH SARDESAI Vs. PRITABAI SURYAKANT SHETGAONKAR
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February 4, 2021 |
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VILAS VITTHAL SAKHARE Vs. STATE OF MAHARASHTRA
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January 13, 2021 |
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July 5, 2021 |
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August 26, 2021 |
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June 16, 2021 |
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September 17, 2021 |
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VINAY JAIDEV WASANKAR Vs. STATE OF MAHARASHTRA
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May 3, 2021 |
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September 1, 2021 |
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September 15, 2021 |
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September 16, 2021 |
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VINAY RAMNARAYAN SINGH Vs. STATE OF MAHARASHTRA
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December 1, 2021 |
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VINAY RUPRAOJI GUDADHE Vs. STATE OF MAHARASHTRA
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December 10, 2021 |
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VINAY S/O GENDMAL BATIYA Vs. PRAKASH S/O SHEKUJI PATIL
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October 14, 2021 |
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VINAY S/O KRISHNARAO TULE Vs. RAVINDRA S/O DNYANESHWAR PATIL
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August 26, 2021 |
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VINAYAK ARTS AND ORS Vs. BANK OF MAHARASHTRA
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September 16, 2021 |
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VINESH FAL DESSAI Vs. STATE OF GOA
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July 22, 2021 |
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August 23, 2021 |
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December 9, 2021 |
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VINOD S/O. RAJU TEJWAL Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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VINODI GUDAKESH SAXENA Vs. SANDIP SUNDAR SHETTY
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June 25, 2021 |
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VIPIN KHADIYA Vs. STATE OF GOA
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January 25, 2021 |
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December 7, 2021 |
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November 12, 2021 |
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November 22, 2021 |
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November 23, 2021 |
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February 18, 2021 |
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September 3, 2021 |
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December 4, 2021 |
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September 20, 2021 |
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VISHAL SAHDURAM RIDHLAN Vs. STATE OF MAHARASHTRA
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July 26, 2021 |
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February 25, 2021 |
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VISHNU Vs. UNION OF INDIA
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July 6, 2021 |
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VISHNU PANDURANG DALVI Vs. STATE OF MAHARASHTRA
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December 10, 2021 |
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VISHNU SIDRAM GAIDHANKAR Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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VISHNUDAS SAMBHAJI HONMANE Vs. STATE OF MAHARASHTRA
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June 17, 2021 |
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VISHWA CHANDUBHAI PATEL Vs. UNION OF INDIA
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January 15, 2021 |
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VISHWANATH Vs. KALUBAI
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December 2, 2021 |
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VISHWANATH BABURAO KADAM Vs. STATE OF MAHARASHTRA
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November 18, 2021 |
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VISHWANATH S/O WASUDEO BANDEBUCHE Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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VISHWANATH SURESH KHADSE Vs. STATE OF MAHARASHTRA
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March 17, 2021 |
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VISHWAS SANTOSH MALVANKAR Vs. MADGAUM URBAN CO-OP BANK LIMITED
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February 17, 2021 |
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VISTRA ITCL (INDIA) LTD Vs. SANJAY DATTATREY KAKADE
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November 25, 2021 |
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VITHOBA Vs. STATE OF MAHARASHTRA
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October 8, 2021 |
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VITORINO SALVADOR COLASSO Vs. STATE OF GOA
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February 8, 2021 |
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VITTHAL S/O ASHRUBA DAVKAR Vs. VASANT S/O ASHRUBA DAVKAR
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December 7, 2021 |
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VIVEK BABU PATIL Vs. STATE OF MAHARASHTRA
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September 6, 2021 |
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VIVEK EKNATH GORIVALE Vs. STATE OF MAHARASHTRA
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August 23, 2021 |
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VIVEK GAUTAM Vs. STATE
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November 24, 2021 |
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VIVEK L. KHOBREKAR Vs. RAGHUPATI R. BHANDARI
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October 13, 2021 |
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VIVEKANANDA PAES Vs. ANTONIO LUDOVICO PIEDADE
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September 2, 2021 |
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VRUSHALI VILAS KUCHEKAR Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
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March 17, 2021 |
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WAGHYA ALIAS MANOJ BHAIYALAL UKE Vs. STATE OF MAHARASHTRA
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August 31, 2021 |
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WAHIDUZZAMAN MOHAMMAD YASEEN Vs. STATE OF MAHARASHTRA
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June 30, 2021 |
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WALFRIDO OLDERICO JOSE LACTANCIO S DA CONCEICAO ANATO Vs. ALEXIO RODRIGUES
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February 11, 2021 |
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WAMANRAO S/O. NARHAR BEHRE Vs. THE STATE OF MAHARASHTRA
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September 8, 2021 |
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WASUDEO Vs. STATE OF MAHARASHTRA
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February 23, 2021 |
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WATER RESOURCES DEVELOPMENT Vs. COMMISSIONER OF CENTRAL EXCISE
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December 1, 2021 |
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WESTIN SANKALP DEVELOPERS Vs. AJAY SIKANDAR RANA
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March 19, 2021 |
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WILFREDO XAVIER JOSE MONTEIRO Vs. PEDRO DO ROSARIO FERNANDES
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September 7, 2021 |
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WILLIAM GONSALVES Vs. STATE OF GOA
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February 1, 2021 |
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WILLIAM PETER DSOUZA Vs. KALYAN DOMBIWALI MUNICIPAL CORPORATION
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July 9, 2021 |
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WILLIAM RAJKUMAR CHAUDHARY Vs. STATE OF MAHARASHTRA
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October 4, 2021 |
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WILSON K. JAISWAL Vs. STATE OF MAHARASHTRA
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June 2, 2021 |
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WRITER BUSINESS SERVICES PVT. LTD. Vs. STATE OF MAHARASHTRA
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July 2, 2021 |
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X Vs. STATE OF MAHARASHTRA
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May 11, 2021 |
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X A MINOR CHILD THROUGH HE GUARDIAN SITABAI MARUTI MUTHE MOTHER Vs. UNION OF INDIA
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September 3, 2021 |
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X.Y.Z Vs. DEAN OF B. J. GOVERNMENT MEDICAL COLLEGE AND SASSOON HOSPITAL
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September 13, 2021 |
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XEC METALS Vs. COMMISSIONER OF COMMERCIAL TAXES VIKRIKAR BHAVAN
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November 27, 2021 |
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XXXXX Vs. STATE OF MAHARASHTRA
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December 31, 2021 |
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XYZ Vs. STATE OF MAHARASHTRA
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January 25, 2021 |
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XYZ Vs. STATE OF MAHARASHTRA
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September 13, 2021 |
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XYZ Vs. STATE OF MAHARASHTRA
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October 6, 2021 |
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XYZ C/O. NAZIYA ZAHIRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
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April 7, 2021 |
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YASH @ GOTYA PANDURANG MANE Vs. STATE OF MAHARASHTRA
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April 5, 2021 |
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YASH MANOJ LODHA Vs. STATE OF MAHARASHTRA
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November 12, 2021 |
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YASH S/O ANIL TEKAM Vs. STATE OF MAHARASHTRA
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November 17, 2021 |
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YASHWANT BALASAHEB GAVADE
Vs. STATE OF MAHARASHTRA
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September 17, 2021 |
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YASHWANTRAO CHAVAN SECONDARY Vs. DEPUTY DIRECTOR OF EDUCATION
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October 26, 2021 |
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YASHWANTRAO MOHITE Vs. BRIHAN KARAN SUGAR SYNDICATE PVT. LTD.
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June 23, 2021 |
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YASHWINDER SINGH GHURA Vs. STATE OF MAHARASHTRA
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February 25, 2021 |
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YEDUNATH MARUTI NAIKDE Vs. SANJEEV HEMANT MODY
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December 15, 2021 |
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YESHWANT HARISHCHANDRA WALVI R/NEVALE Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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YOGESH ARUN WAKURE Vs. STATE OF MAHARASHTRA
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March 10, 2021 |
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YOGESH BABURAO SHINDE Vs. BABURAO MAHADU SHINDE
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August 31, 2021 |
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YOGESH BHAGWAN SAUNKHE Vs. STATE OF MAHARASHTRA
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July 20, 2021 |
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YOGESH JAGDISH KANODIA Vs. STATE OF MAHARASHTRA
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February 8, 2021 |
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YOGESH PANDURANG KUPEKAR Vs. STATE OF MAHARASHTRA
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December 4, 2021 |
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YOGESH PRABHAKAR CHAUDHARI Vs. STATE OF MAHARASHTRA
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October 14, 2021 |
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YOGESH PRABHUDAS RAJPUT Vs. STATE OF MAHARASHTRA
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September 1, 2021 |
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YOGESHWAR S/O SHRIKISAN TAKTODE Vs. STATE
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December 9, 2021 |
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YOGITA Vs. STATE OF MAHARASHTRA
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August 11, 2021 |
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YOUSUF BADSHAH SHAIKH Vs. STATE OF MAHARASHTRA
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November 22, 2021 |
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YUVRAJ ANANDA KAMBLE Vs. STATE OF MAHARASHTRA
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October 1, 2021 |
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YUVRAJ S/O PARBATA PAWAR Vs. STATE OF MAHARASHTRA
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October 28, 2021 |
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ZAHIDA KHATOON ABDUL KAIYOOM Vs. ANJUMAN I ISLAM/S BEGUM JAMILA HAJI ABDUL HAQ COLLEGE OF HOME SCIENCE
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February 9, 2021 |
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ZAINABBI MOHAMED BASHIR Vs. SHIVKUMAR BANKATLAL JAISWAL DIED
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January 12, 2021 |
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ZEE ENTERTAINMENT ENTERPRISES LTD Vs. INVESCO DEVELOPING MARKETS FUND
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October 26, 2021 |
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ZEESHAN ABDUL MALIK KHOT Vs. STATE OF MAHARASHTRA
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September 17, 2021 |
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ZEESHAN MEHDI Vs. UNION OF INDIA
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February 11, 2021 |
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ZUBERAHMED MAQBOOL ANSARI Vs. M/S. DEVKARAN & CO.
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March 24, 2021 |
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ZULEIKA FIRDOSH HOMAVAZIR Vs. PARSI PANCHAYET FUNDS AND PROPERTIES
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March 12, 2021 |
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