REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AMAR S/O SHRAWAN PATIL Vs. STATE OF MAHARASHTRA,	January 30, 2018
ANSARI BILAL AHMADLAL MOHD. Vs. SHAFEEQUE AHMED MOHAMMED SAYEED	January 12, 2018
BABULAL JAMAJI WANKHADE Vs. STATE OF MAHARASHTRA	March 7, 2018
KISHOR @ BANDU Vs. THE STATE OF MAHARASHTRA,	March 14, 2018
MANIK ANANTA PATIL Vs. THE STATE OF MAHARASHTRA	March 13, 2018
MAROTI ANANDRAO TODASE (IN JAIL) Vs. THE STATE OF MAHARASHTRA	January 12, 2018
NIZAR RAZZAKALI PANJWANI Vs. STATE OF MAHARASHTRA	January 12, 2018
PRAMOD BHIKULAL GUPTA Vs. SACHIN RAVINDRA KHANDELWAL	January 12, 2018
PRAVIN BANSILAL SHARMA Vs. THE STATE OF MAHARASHTRA	March 5, 2018
RAMESHWAR S/O BALIRAMJI DHARMUL Vs. STATE OF MAHARASHTRA	January 12, 2018
"XYZ" Vs. THE UNION OF INDIA	January 25, 2018
A-1 CUISINES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.	November 28, 2018
A.K. BAG HOUSE, NAGPUR Vs. STATE OF MAHARASHTRA	November 2, 2018
A.R. SATISH Vs. STATE OF MAHARASHTRA	April 10, 2018
A2Z INFRASERVICES LIMITED Vs. UNION OF INDIA AND OTHERS	April 25, 2018
AAKASH KIRAN VEDAK Vs. STATE OF MAHARASHTRA	September 27, 2018
AAS AD AIDS Vs. COMMISSIONER OF CENTRAL EXCISE	August 21, 2018
AASTHA TELECOM Vs. MAHANAGAR TELEPHONE NIGAM LTD	December 3, 2018
AASU TEXTILES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI, HAVING HIS OFFICE AT NEW CUSTOM HOUSE	January 18, 2018
ABA INTERNATIONAL Vs. UNION OF INDIA & ORS	March 19, 2018
ABA S/O BAPU DANGE, DIED THROUGH HIS LRS Vs. VISHWANATH BHAURAO MORALE DIED THROUGH L R S	February 9, 2018
ABAJI YAMAJI KOTKAR Vs. VITHAL BALA CHOUDHARY	January 31, 2018
ABBAS NAWAJ SHAIKH Vs. STATE OF MAHARASHTRA	December 18, 2018
ABC Vs. THE BOMBAY MUNICIPAL CORPORATION OF GREATER MUMBAI	March 13, 2018
ABDUL BAQUI S/O. ABDUL JABBER Vs. THE STATE OF MAHARASHTRA	January 19, 2018
ABDUL BASHID ABU SYEED CHANDPHASHA KAZI Vs. STATE OF MAHARASHTRA	July 18, 2018
ABDUL GANI N WADWAN Vs. STATE OF MAHARASHTRA AND OTHERS	February 27, 2018
ABDUL HAMEED ABDUL GANI SHAIKH Vs. AMJAD ALI SHAFI KHAN	February 27, 2018
ABDUL LATIF ABDUL RASHID SHAIKH Vs. STATE OF MAHARASHTRA	December 3, 2018
ABDUL MAJEED KHATEEB Vs. NASREEN BEGUM AND ANOTHER	July 25, 2018
ABDUL MALIK MOHD. HUSSEIN Vs. ZAKIYA BANO ABDUL MALIK AND ORS.	December 22, 2018
ABDUL MALIK S/O. ABDUL RAZZAK Vs. THE STATE OF MAHARASHTRA	February 1, 2018
ABDUL RAHIM SHAH MUZAVAR Vs. NAZNIN SHAH, WIFE OF USMAN NAVEED SHAH MUZAVAR	January 8, 2018
ABDUL RAZZAK FAQUIH Vs. THE STATE OF MAHARASHTRA	November 1, 2018
ABDUL SALAAM MOHAMED YASIN Vs. UNION OF INDIA	May 4, 2018
ABDUL SATTAR KULLI, MAJOR R/O MUZAWAR WADA Vs. AISHAM BI MAMLEKAR	February 1, 2018
ABDUL WAHID ABDUL GAFFOR KHATRI DIRECTOR Vs. M/S. SAFE HEIGHTS DEVELOPERS PVT. LTD.	February 24, 2018
ABDULGANI ALLABAKSH HANNURE DIED LRS Vs. STATE OF MAHARASHTRA AND OTHERS	February 22, 2018
ABHAY BHAKCHAND CHHAJED Vs. MADHURI MISAL	February 23, 2018
ABHIJEET PRABHAKAR JAIL Vs. MANISHA ABHIJEET JAIL & ANR	June 5, 2018
ABHILASH BHAURAO BORKAR Vs. STATE OF MAHARASHTRA	October 29, 2018
ABHILASH BHAURAO BORKAR Vs. THE STATE OF MAHARASHTRA	October 9, 2018
ABHILASHA D/O UPRENDRA KAMBLE Vs. NILESH S/O DEEPAK MESHRAM	February 9, 2018
ABICOR AND BINZEL TECHNOWELD PVT. LTD. Vs. THE UNION OF INDIA AND ANR.	February 6, 2018
ABIDBHAI SON OF IBRAHIMBHAI Vs. MOHAMMED EJAZ SON OF MOHD BASHIR	October 12, 2018
ABU SALEM ABDUL QAYYUM ANSARI Vs. STATE OF MAHARASHTRA & ORS.	August 7, 2018
ABULI ABDUL HUSAIN VORA Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI	August 8, 2018
ACC INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, ACTING THROUGH ITS DEPARTMENT OF HOUSING AT MANTRALAYA	July 30, 2018
ACC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE- II	March 28, 2018
ACC REAL ESTATE & DEVELOPERS Vs. ASSTT COMMISSIONER OF INCOME TAX	November 19, 2018
ACER INDIA (PVT ) LTD Vs. CENTRAL BANK OF INDIA & ORS	July 6, 2018
ADAM ALI H. FIRDOSY Vs. NATIONAL INSURANCE CO. LTD.	March 6, 2018
ADAMJI GULAMHUSSEIN TAVAWALLA Vs. MRS. MARIA EMILLIA VAZ	March 22, 2018
ADAWAYYA @ SWAMI KUNTAINAWAR Vs. STATE OF GOA,	May 2, 2018
ADDITIONAL COMMISSIONER OF SALES TAX AND ORS Vs. AMOL G DEORE AND ANR	October 24, 2018
ADDL SESSIONS JUDGE, HINGOLI Vs. BHAGWAT S/O PARBATI KSHIRSAGAR	January 11, 2018
ADELMO BRAZ FERNANDES Vs. DEEPA ANANT BANDEKAR, USNORI BUILDING, KHARWADA, VASCO-DA-GAMA, GOA	September 4, 2018
ADIL FATARPEKAR, SON OF NARAYAN FATARPEKAR Vs. STATE THROUGH PANAJI POLICE STATION, PANAJI GOA	August 23, 2018
ADIM GOWARI SAMAJ VIKAS MANDAL Vs. STATE OF MAHARASHTRA	August 14, 2018
ADINATH AGRO INDUSTRIES Vs. STATE OF MAHARASHTRA DEPARTMENT OF AGRICULTURE	August 7, 2018
ADITYA PRAKASH ENTERTAINMENT PVT LTD Vs. MAGIKWAND MEDIA PVT LTD	March 5, 2018
ADITYA VIDYUT APPLIANCES Vs. COMMISSIONER OF SERVICE TAX	January 16, 2018
ADNAN CHARA Vs. FARHAT ADNAN	August 2, 2018
ADV. AIRES RODRIGUES Vs. LUIS REMO DE MARIA BERNARDO FERNANDES	October 3, 2018
AEGIS LOGISTICS LIMITED AND ANR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS	July 20, 2018
AEGON LIFE INSURANCE COMPANY LTD , MUMBAI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER	March 9, 2018
AFCONS INFRASTRUCTURE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED	October 23, 2018
AFD LABORATORIES PVT LTD Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE C/O DRUG CONTROLLER OF HEALTH SERVICES THROUGH DRUGS INSPECTOR SUB ZONE/PORT OFFICE	October 29, 2018
AFSARKHAN @ AYYUBKHAN Vs. STATE OF MAHARASHTRA	January 24, 2018
AG ENVIRO INFRA PROJECTS PRIVATE LIMITED THROUGH ITS DIRECTOR SHIJU JACOB Vs. STATE OF MAHARASHTRA INDUSTRIES, ENERGY & LABOUR DEPARTMENT THRUGH OFFICE OF GOVERNMENT PLEADER HIGH COURT BOMBAY (A S )	October 26, 2018
AGNEL PEDRU D COSTA Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, QUEPEM POLICE STATION, QUEPEM, GOA	July 2, 2018
AGNELA FIGUEIRA Vs. VASSANT KRISHNA PALYEKAR	September 25, 2018
AGNELO ARTHUR JOAQUIM FERNANDES, SON OF JOAQUIM FERNANDES Vs. CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PORVIM, GOA	August 23, 2018
AGNELO FERNANDES Vs. FOMENTO CORP	September 27, 2018
AGNELO FRANCISCO XAVIER DE MARIA MASCARENHAS, SON OF LATE ZEFERINO MASCARENHAS Vs. DICKSON DELFINO ALMEIDA ALIAS DICSON ROQUE LEANDRO ALMEIDA, SON OF DELFINAO SACRAFAMILIA ALMEIDA	July 9, 2018
AGNELO GREGORIO JOSE SIMOES Vs. ANTONIO ROSARIO L F SIMOES	October 15, 2018
AGNES LILY IRUDAYA Vs. IRUDAYA KANI ARSAN	April 6, 2018
AGRICULTURAL PRODUCE MARKET Vs. DISTRICT DEPUTY REGISTRAR	January 4, 2018
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. CHARANDAS RAMRAOJI BUL	March 7, 2018
AHLUWALIA CONTRACTS (INDIA) LTD Vs. BELLAMY CONSTRUCTIONS & INFRASTRUCTURE PVT LTD AND ANR	September 6, 2018
AHMED KHAN KARIM KHAN PATHAN Vs. STATE OF MAHARASHTRA	June 14, 2018
AHMEDNAGAR ZILLA WAN KAMGAR UNION Vs. THE SECRETARY, SOCIAL FORESTRY DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA, MUMBAI AND ANOTHER	May 8, 2018
AJAB S/O JAIRAM LAD Vs. GULAB S/O JAIRAM LAD	November 24, 2018
AJAGARALI ABDULRAJAK SHAIKH Vs. THE STATE OF MAHARASHTRA	May 4, 2018
AJAY Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION PACHPA	June 5, 2018
AJAY PRABHAKAR PAHUNE Vs. STATE OF MAHARASHTRA	October 24, 2018
AJAY S/O BADRINARAYAN SONI Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, P S UMRED, NAGPUR MAHARASHTRA	July 19, 2018
AJAY S/O BALAJI BODUNWAR Vs. STATE OF MAHARASHTRA	August 4, 2018
AJAY S/O. SARJERAO DESHMUKH Vs. NAVGAN SHIKSHAN SANSTHA	March 9, 2018
AJAY @ GOLU SHYAM SOLANKI Vs. STATE OF MAHARASHTRA THROUGH SUBDIVISIONAL MAGISTRATE, YAVATMAL	March 6, 2018
AJAY NARAYAN PARATE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY OF TRIBAL WELFARE DEPARTMENT, MANTRALAYA, MUMBAI	December 12, 2018
AJAYSINGH KUVARSINGH DAHIYA Vs. STATE OF MAHARASHTRA & ANR	June 18, 2018
AJINATH SAMPAT KADAM Vs. STATE OF MAHARASHTRA	November 2, 2018
AJIT R. BAGWE Vs. SUMAN R. BAGWE AND OTHERS	February 21, 2018
AJJU C.S. SINDOLLI Vs. STATE OF GOA AND OTHERS	August 6, 2018
AKASH ICCHARAM SAPKALE Vs. STATE OF MAHARASHTRA	November 19, 2018
AKASH PANDURANG JAHIRE Vs. THE STATE OF MAHARASHTRA	March 12, 2018
AKASH RAJENDRA KADAVE Vs. STATE OF MAHARASHTRA	March 22, 2018
AKASH S/O DEVANAND TEMPE Vs. STATE OF MAHARASHTRA	November 24, 2018
AKASH S/O GAJENDRA BIRADAR Vs. THE STATE OF MAHARASHTRA	January 24, 2018
AKHIL ISMAIL PINJARI Vs. STATE OF MAHARASHTRA	November 21, 2018
AKHTAR HASAN RIZVI Vs. HARISH R BHATTAD & ORS	April 24, 2018
AKOLA MUNICIPAL CORPORATION Vs. AKOLA GUJRATI SAMAJ	February 14, 2018
AKOLA MUNICIPAL CORPORATION Vs. PURUSHOTTAM PUNJABRAO GAWANDE	July 20, 2018
AKSHAY S/O ASHOK DHOBLEY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES, WANI ROAD, MHASRUL, NASHIK THROUGH ITS REGISTRAR	August 9, 2018
AKSHAY S/O DHARAMPAL WARGHAT (IN JAIL) Vs. STATE OF MAHARASHTRA THROUGH	February 15, 2018
AKSHAY SANJAY PAWAR Vs. STATE OF MAHARASHTRA AND OTHERS	September 28, 2018
AL- WAFFI AGRO FOOD COMPANY Vs. STATE OF MAHARASHTRA	December 21, 2018
ALANKAR SAHKARI GRIHA RACHANA SANSTHA MARYADIT Vs. ATUL MAHADEV BHAGAT AND ANOTHER	August 31, 2018
ALD AUTOMOTIVE (P ) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX-15(1)	March 5, 2018
ALI ABBAS DARUWALA Vs. SHEHNAZ DARUWALA	May 4, 2018
ALISHA MURTAZA KHOKHAWALA Vs. STATE OF MAHARASHTRA	September 25, 2018
ALKA GANPAT MISAL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY OF RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT, MANTRALAYA, MUMBAI	August 13, 2018
ALL INDIA REPORTER PRIVATE LIMITED AND OTHERS Vs. JAGDISH MAHADEORAO KOKAMWAR AND OTHERS	September 12, 2018
ALL INDIAN ADIVASI EMPLOYEES FEDERATION Vs. RESERVE BANK OF INDIA, THROUGH ITS REGIONAL DIRECT	April 13, 2018
ALLIED TRANSPORT Vs. UNION OF INDIA	March 26, 2018
ALOKA JAIGOPAL BISWAS Vs. DALIA W/O ARUN BISWAS	October 23, 2018
ALTAF RAJEKHAN PATHAN Vs. DIVISIONAL COMMISSION, PUNE DIVISION PUNE	July 12, 2018
AMAL S/O SHAMBHU BANIT Vs. THE STATE OF MAHARASHTRA	November 26, 2018
AMAR Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI	October 31, 2018
AMAR CHETANDAS MOTWANI Vs. FEDERAL BANK AND 3 ORS	November 19, 2018
AMAR SINGH S/O GULAB SINGH RATHOD Vs. STATE OF MAHARASHTRA THROUGH PSO P S AJNI, NAGPUR	March 6, 2018
AMARJEET THAPAR Vs. INCOME TAX OFFICER	December 14, 2018
AMARSHI RAMJI RATHOD Vs. STATE OF MAHARASHTRA	March 21, 2018
AMARTYA S/O SURENDRA DESHMUKH Vs. SHEELA W/O RAMESHRAO DESHMUKH	August 30, 2018
AMBARISHI Vs. THE STATE OF MAHARASHTRA	April 3, 2018
AMBARWADIKAR INDUSTRIES PVT LTD Vs. KARMAVEER KAKASAHB WAGH SAHAKARI SAKHAR KARKHANA LTD	April 6, 2018
AMBEDKAR SHIKSHAN SANSTHA Vs. GIRDHAR S/O ANANDRAO THAORY	March 13, 2018
AMBRISH ANIL KOTHARKAR, S/O LATE ANIL VITHOBA KOTHARKAR Vs. STATE OF GOA THROUGH CHIEF SECRETARY	February 21, 2018
AMEY S/O MADHAV MULE Vs. THE STATE OF MAHARASTRA	November 19, 2018
AMINABEE ABDUL WAHAB MALIKMALIK Vs. STATE OF MAHARASHTRA	December 20, 2018
AMIR AZHAR KHAN Vs. STATE OF MAHARASHTRA	October 15, 2018
AMIR NYAMATKHA TADVI Vs. STATE OF MAHARASHTRA	January 11, 2018
AMIT ASHOK SHINDE Vs. DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND ANOTHER	May 9, 2018
AMIT DHANRAJ KADAMDHAD Vs. UMESH DHANRAJ KADAMDHAD	March 13, 2018
AMIT GANESH THAKUR MINORS, THROUGH MOTHER AND NATURAL GURDIAN Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT	August 14, 2018
AMIT MOHAN BHATIA Vs. MARATHA SAHKARI BANK LTD	February 22, 2018
AMIT P. MODI Vs. STATE OF MAHARASHTRA AND OTHERS	August 7, 2018
AMIT S/O ASHOK NAHARKAR Vs. STATE OF MAHARASHTRA AND ORS.	July 2, 2018
AMIT S/O RANGLAL SHENDE Vs. STATE OF MAHARASHTRA	February 8, 2018
AMIT UMAKANT SHARMA AND ORS Vs. THE STATE OF MAHARASHTRA	February 6, 2018
AMJAD ALI SHAFI KHAN Vs. ABDUL HAMEED ABDUL GAI SHAIKH	December 22, 2018
AMJAD SHAIKH KAMRODDIN MANSURI Vs. STATE OF MAHARASHTRA	June 21, 2018
AMMARA MEHMOOD KAUCHALI Vs. STATE OF MAHARASHTRA AND ORS.	June 19, 2018
AMOL Vs. STATE OF MAHARASHTRA	December 22, 2018
AMOL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, CHAMORSHI, TAHSIL - CHAMORSHI, DISTRICT - GADCHIROLI	April 23, 2018
AMOL CHANDRAKANT MAHAMUNI Vs. SWATI AMOL MAHAMUNI	December 20, 2018
AMOL DILIP SABLE Vs. M/S L G BALAKRISHNAN AND BROS LTD	October 11, 2018
AMOL PRALHAD BHARATI Vs. STATE OF MAHARASHTRA	August 10, 2018
AMOL RADHAKRUSHNA THAKARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	October 3, 2018
AMOL S/O MANIK GOTE Vs. DEPUTY DIRECTOR	January 5, 2018
AMOL S/O SHRIPAD SHETH AND OTHERS Vs. STATE OF MAHARASHTRA AND ANR	October 19, 2018
AMORE JEWELS PRIVATE LTD. Vs. DY. COMMISSIONER OF INCOME-TAX	August 3, 2018
AMRITA CHOWDHURY Vs. UNION OF INDIA AND ANOTHER	June 4, 2018
AMRITLAL GULABCHAND JAIN Vs. SUPERINTENDENT OF POLICE	March 16, 2018
AMRUTA D/O ARVIND DADMAL Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, NAGPUR, THROUGH ITS CHAIRMAN/JOINT SECRETARY	July 2, 2018
ANA PAULA MENDES Vs. VASANT SHENVI KUKALEKAR	October 5, 2018
ANAGHA ANIL MULEY & ORS Vs. CONCERNED PRESIDING OFFICER, MS A L GUJAR AND ANOTHER	July 23, 2018
ANAGHA HITESH ARYA Vs. STATE OF MAHARASHTRA	December 14, 2018
ANAND BHAURAO MESHRAM Vs. UNION OF INDIA & ORS.	November 2, 2018
ANAND GAWAS, S/O BABURAO GAWAS Vs. STATE, THROUGH P P , HIGH COURT OF BOMBAY AT PANAJI, GOA	January 8, 2018
ANAND GRAM SOCIETY HANSENS DISEASE Vs. RAMESH MALOI ARGE & ORS	October 30, 2018
ANAND RATHI COMMODITIES LIMITED Vs. ENCORE NATURAL POLYMERS PRIVATE LIMITED	October 10, 2018
ANAND S/O MADANMOHAN JAISWAL Vs. SHEWALKAR DEVELOPERS LTD	January 4, 2018
ANAND S/O NARAYANRAO JAMMU Vs. THE STATE OF MAHARASHTRA	May 4, 2018
ANAND TELTUMBDE Vs. STATE OF MAHARASHTRA	December 21, 2018
ANANDA LALCHAND MALCHE Vs. UMAKANT KASHINATH DESHMUKH	February 14, 2018
ANANDRAO TUKARAM GUDAPE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PUSAD (RURAL), TAHSIL PUSAD, DISTRICT YAVATMAL	January 4, 2018
ANANT PANDURANG KALE Vs. UNION OF INDIA	December 5, 2018
ANANT RAMA GOVEKAR Vs. STATE OF GOA	July 19, 2018
ANANT S/O MANIKRAO KACHALE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI	February 26, 2018
ANANT S/O TUKARAM TEKE Vs. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, POLICE STATION, PETH BEED, TAL & DIST BEED	August 24, 2018
ANANTA LAXMAN PANSARE Vs. STATE OF MAHARASHTRA	May 7, 2018
ANDREZ SONYA VANGAD, ALIAS ANDREW FERNANDES, SON OF SONYA VANGAD Vs. SUMIT GAONKAR, SON OF VITHOBHA GAONKAR	September 25, 2018
ANGAD S/O KISHANRAO TANDALE Vs. STATE OF MAHARASHTRA	December 18, 2018
ANGAD S/O TIKARAM CHANDANE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION, PURNA TALUKA-PURNA, DIST PARBHANI	February 28, 2018
ANGELINA PASCOAL MENDES Vs. SAVIO D SOUZA	July 26, 2018
ANGELINE RANDOLPH PEREIRA Vs. SUYOG INDUSTRIAL ESTATE PREMISES CO-OPERATIVE SOCIETY LTD	April 11, 2018
ANIKA SAHADEV VISHWAKARMA Vs. STATE OF MAHARASHTRA	November 26, 2018
ANIKET ANANT LALE & ORS Vs. PRAKASH BALU LALE & ORS	March 1, 2018
ANIKET SUBHASH TUPE Vs. PIYUSHA ANIKET TUPE	March 22, 2018
ANIL @ ANANDRAO SHAMRAO DATKAR Vs. STATE OF MAHARASHTRA, THROUGH P S O , KHANDALA, TA	January 20, 2018
ANIL BALU AAVHAD Vs. SAU PRERANA ANIL AAVHAD	December 12, 2018
ANIL BANARASIDAS JINDAL DIED Vs. THE STATE OF MAHARASHTRA	March 21, 2018
ANIL DIGAMBAR DHUMAL Vs. SUNIL S/O DIGAMBER DHUMAL	May 5, 2018
ANIL G TUPTE Vs. STATE OF MAHARASHTRA	April 25, 2018
ANIL GOVIND NAIK Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA, HAVING OFFICE AT DIRECTORATE OF EDUCATION , ALTO PORVORIM, BARDEZ-GOA	October 15, 2018
ANIL MANILAL SANGHVI Vs. DEVIKA DHANANJAY GOKHALE	April 26, 2018
ANIL N. NAIK GAUNEKAR Vs. STATE OF GOA AND ORS.	August 1, 2018
ANIL NAMDEV NAIKNAVARE Vs. STATE OF MAHARASHTRA	August 1, 2018
ANIL PREETAM KUMBHAR Vs. COMMISSIONER OF POLICE, PUNE CITY AND OTHERS	July 12, 2018
ANIL RAMKRISHNA DESHMUKH Vs. DR. UDDHAV RANGRAOJI DESHMUKH	June 29, 2018
ANIL RAMPRATAP GOYAL Vs. KATYAYANJI	August 3, 2018
ANIL S/O BANSI ALHAT Vs. STATE OF MAHARASHTRA	July 13, 2018
ANIL S/O DAMODAR KALOKAR Vs. STATE OF MAHARASHTRA, THROUGH PSO, KONDHALI, DISTT NAGPUR	July 10, 2018
ANIL S/O KUNDLIK KORDE Vs. STATE OF MAHARASHTRA	November 24, 2018
ANIL S/O MUKUNDRAO NAWLAKHE Vs. THE STATE OF MAHARASHTRA	February 24, 2018
ANIL S/O NAMDEV NAIKNAVARE Vs. STATE OF MAHARASHTRA	August 1, 2018
ANIL S/O VAKILA WANKHEDE Vs. STATE OF MAHARASHTRA	April 25, 2018
ANIL SAMPATRAO KOTHAWALE Vs. PUSHPABAI ANIL KOTHAWALE AND OTHERS	October 16, 2018
ANIL SHIVAJI PATIL Vs. STATE OF MAHARASHTRA	June 27, 2018
ANIL SON OF BABURAO PAYPARE Vs. THE STATE OF MAHARASHTRA	January 30, 2018
ANIL VITKAR Vs. THE STATE OF MAHARASHTRA	January 29, 2018
ANILA GAUTAM JAIN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	May 3, 2018
ANIRUDDHA S/O SADASHIV PANDE Vs. THE DIVISIONAL JOINT REGISTRAR CO	September 12, 2018
ANISABEE SHAIKH JAVID @ JAVED PATVE Vs. SURESH DHIRSING PADVI	October 5, 2018
ANITA BHOLANATH WANJARI Vs. STATE OF MAHARASHTRA	September 11, 2018
ANITA DHAMMAPAL BODADE Vs. HONBLE MINISTER FOR RURAL DEVELOPMENT AND OTHERS	July 11, 2018
ANITA LALCHAND DHAKATE Vs. STATE OF MAHARASHTRA	November 21, 2018
ANITA SURAJSINGH BAIS Vs. CHIEF EXECUTIVE OFFICER	January 5, 2018
ANITA W/O ANAND TAMBE Vs. ANAND S/O EKNATH TAMBE	February 28, 2018
ANITA W/O SIDDARTH MESHRAM Vs. TAHSILDAR, TAH KALMESHWAR, DISTT NAGPUR	September 14, 2018
ANJALI ANISH DAMANIA Vs. STATE OF MAHARASHTRA, THROUGH ITS CHIEF SECRETARY HOME DEPARTMENT	August 28, 2018
ANJALI ANISH DAMANIA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	November 19, 2018
ANJALI MANGESH SHALIGRAM Vs. GOVT. OF INDIA AND ORS.	December 6, 2018
ANJANABAI ASHOK LONDHE Vs. STATE OF MAHARASHTRA	March 28, 2018
ANKESH PRAKASH MADIWALE Vs. SANT GADGE BABA AMRAVATI	November 19, 2018
ANKUR BALASHAEB GAIKWAD Vs. STATE OF MAHARASHTRA	August 10, 2018
ANKUSH VAMAN PAWAR Vs. COMMISSIONER OF POLICE, PUNE AND OTHERS	July 6, 2018
ANNA MAHADU AROTE Vs. STATE OF MAHARASHTRA	July 7, 2018
ANNA S/O JAIRAMJI KANIRE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, REVENUE AN	April 11, 2018
ANNAPURNADEVI VIDYA PRASARAK SANSTHA THALNER Vs. STATE OF MAHARASHTRA	March 6, 2018
ANNASAHEB @ MACCHINDRA PANDURANG @ MUKTAJI VAIDYA Vs. STATE OF MAHARASHTRA THROUGH P S I AKOLE POLICE STATION, AKOLE TALUKA AND DIST AHMEDNAGAR	October 15, 2018
ANNASAHEB S/O SAMBHAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR, OSMANABAD	January 18, 2018
ANNASO DHONDIRAM MANOLE AND ORS. Vs. BHIMRAO LAXMAN KAMBLE AND ORS.	January 15, 2018
ANSAR DASTGIR AITAWADE AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	September 12, 2018
ANSHUL IMPEX PRIVATE LTD. Vs. STATE OF MAHARASHTRA	September 28, 2018
ANTONETA FERNANDES Vs. SONIA FURTADO DIAS	October 9, 2018
ANTONIETA B FERNANDES Vs. ANA PAULA DO REGOE MENDES, D/O LATE WALTER FERNANDES	July 9, 2018
ANTONIETA B FERNANDES Vs. ANA PAULA DO REGO E MENDES	July 4, 2018
ANUJ Vs. STATE OF MAHARASHTRA	February 24, 2018
ANUJA Vs. THE STATE OF MAHARASHTRA AND OTHERS	March 6, 2018
ANUP RAJARAM KANTAK, MAJOR Vs. STATE	February 26, 2018
ANUPKUMAR S/O SHIVLAL PAISADELY Vs. GOVERNMENT OF INDIA, THROUGH ITS GENERAL MANAGER, S E RAILWAY, GARDEN REACH, KOLKATA	August 31, 2018
ANURADHA ANIL BHAGWAT AND OTHERS Vs. KIRIT NAVNITLAL DAMANIA AND ANOTHER	October 22, 2018
ANURADHA VASANTRAO GHORPADE Vs. SAYAJIRAO TATYASAHEB GHORPADE	February 28, 2018
ANURAG MEHROTRA SON OF GOPALJI MEHROTRA Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI	June 27, 2018
ANUSAYA WASUDEO MATE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, SHEGAON, DISTRICT	April 16, 2018
APAR INDUSTRIES LIMITED Vs. UNION OF INDIA	October 24, 2018
APPASAHEB S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA	August 27, 2018
APPASO @ KUMAR KALLAPPA KUMASAGE Vs. STATE OF MAHARASHTRA	September 24, 2018
APPUKHAN @ SHAFIQ KHAN S/O RAFIQ KHAN Vs. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, KUHI, DISTRICT NAGPUR	April 23, 2018
APURBA KUMAR AND OTHERS Vs. INSTITUTE OF BANKING PERSONNEL SELECTION AND OTHERS	October 5, 2018
APURVA NATVAR PARIKH & CO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA AND OTHERS	December 18, 2018
ARAINE ORGACHEM PVT LTD Vs. WYETH EMPLOYEES UNION	November 29, 2018
ARCHANA ASHOK AMBURLE Vs. ARPANA SHANKAR DUDHAM	September 10, 2018
ARCHANA D/O NANABHAU DAHIFALE Vs. STATE OF MAHARASHTRA & ANR	October 19, 2018
ARCHANA RAMKRUSHNA KUCHE Vs. STATE OF MAHARASHTRA	March 8, 2018
ARCHANA SAHEBRAO DHOKBHANDARA Vs. STATE OF MAHARASHTRA	December 22, 2018
ARIHANT SIDDHI CO OP HG SOC LTD Vs. PUSHPA VISHNU MORE & ORS	June 22, 2018
ARJUN BHAURAO PATIL Vs. STATE OF MAHARASHTRA	March 23, 2018
ARJUN HARIBHAU BHIVSANE Vs. STATE OF MAHARASHTRA	September 28, 2018
ARJUN S/O SAHEBRAO WAGH Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, KOTWALI POLICE STATION, AHMEDNAGAR	September 11, 2018
ARMAAN KOHLI Vs. NEERU RANDHWA AND ANR.	June 15, 2018
ARTI G DAPTARDAR Vs. UNIVERSITY GRANTS COMMISSION & ORS	June 20, 2018
ARTI WD/O DEEPAK KAMLAKAR Vs. VIJAY S/O DEORAO KAMLAKAR	June 28, 2018
ARUN CHANDRABHAN WASULE AND ANOTHER Vs. STATE OF MAHARASHTRA	May 2, 2018
ARUN D NAIK Vs. SURESH NARAYAN SALGAONKAR	February 8, 2018
ARUN LAXMAN ASHAN Vs. JEEVAN C IDNANI	March 14, 2018
ARUN LAXMAN KUMBHARE Vs. STATE OF MAHARASHTRA	March 1, 2018
ARUN LAXMAN MORE Vs. STATE OF MAHARASHTRA	October 16, 2018
ARUN RATIRAM PATIL Vs. STATE OF MAHARASHTRA	December 21, 2018
ARUN S/O AMBAJI DHATRAK Vs. STATE OF MAHARASHTRA, THROUGH P S O	September 3, 2018
ARUNA W/O JAIPRAKASH WAHURWAGH Vs. STATE OF MAHARASHTRA	August 9, 2018
ARUNABH KUMAR Vs. PRASHANT RAJ	October 24, 2018
ARUNDAS S/O NATHUDAS BAIRAGI Vs. STATE OF MAHARASHTRA	March 27, 2018
ARVIND S/O CHANDRAKANT JADHAV Vs. STATE OF MAHARASHTRA	December 12, 2018
ARVIND S/O DASRAO BOKIL Vs. STATE OF MAHARASHTRA	December 10, 2018
ARVIND S/O KRUSHNARAO WAGHMARE @ W ARVIND Vs. BABA JASBIRSING KALSI S/O PRARASINGH KALSI	September 3, 2018
ARVIND YESHWANT KULKARNI Vs. VINAY MADHUKAR KULKARNI	October 8, 2018
ARVINDKUMAR BHAIYALAL SAHU Vs. STATE OF MAHARASHTRA	April 6, 2018
ASARAM S/O VITHOBA TAYADE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE	June 12, 2018
ASARAM SHIVAJI PATOLE Vs. BRIJMOHAN S/O HARNARAYAN LADDA & OTHERS	June 18, 2018
ASEEMKUMAR SURENDRAKUMAR GUPTA Vs. JAISING BHIMSING PARDESHI AND OTHERS	June 4, 2018
ASGAR KADAR SHEIKH Vs. DEPUTY INSPECTOR GENERAL	September 18, 2018
ASHA W/O INDRAJIT WANKHADE Vs. STATE OF MAHARASHTRA THROUGH P S O SHIRKHED	February 2, 2018
ASHA W/O INDRAJIT WANKHADE Vs. STATE OF MAHARASHTRA THROUGH P S O SHIRKHED	January 30, 2018
ASHA W/O. BHANUDAS WADMARE Vs. STATE OF MAHARASHTRA	October 22, 2018
ASHISH ESTATES AND PROPERTIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX	June 6, 2018
ASHISH S/O ASHOK DHABALE Vs. STATE OF MAHARASHTRA	November 2, 2018
ASHLESH CHANDRAKANT DANGE Vs. STATE OF MAHARASHTRA & ORS	August 8, 2018
ASHOK CHANDREJ SINGH Vs. CBI-EOW	June 19, 2018
ASHOK DADUJI DONGARE Vs. ADARSHA SHIKSHAN PRACHAR SABHA & ORS.	April 3, 2018
ASHOK DHONDIBA KALE Vs. STATE OF MAHARASHTRA THROUGH INVESTIGATION OFFICER, POLICE STATION SAILU, TQ SAILU, DIST PARBHANI	July 16, 2018
ASHOK GOVINDRAO BILOLIKAR Vs. RAMCHANDRA KISANRAO KAGNE	August 31, 2018
ASHOK HARI GAWALI (DIED) Vs. GIRISH GULABCHAND BHATE	November 22, 2018
ASHOK HARI GHARDE Vs. STATE OF MAH.	January 31, 2018
ASHOK KARBHARI BORADE Vs. STATE OF MAHARASHTRA AND OTHERS	June 7, 2018
ASHOK LALTA PANDEY Vs. ZARINA ABDULLAH JANAI	January 30, 2018
ASHOK MUKTAJI PAWALE Vs. STATE OF MAHARASHTRA AND ANOTHER	January 9, 2018
ASHOK RAJARAM RAUL Vs. MANDAR PRAMOD VICHARE	March 22, 2018
ASHOK RAMAKANT CHOUDHARI Vs. STATE OF MAHARASHTRA	April 12, 2018
ASHOK S/O DAYARAM PATIL Vs. STATE OF MAHARASHTRA, THROUGH	January 12, 2018
ASHOK S/O HARIBHAU MOON Vs. STATE OF MAHARASHTRA	February 9, 2018
ASHOK S/O JANARDHAN SHINDE Vs. MARATHWADA KRUSHI VIDYAPITH	March 5, 2018
ASHOK S/O PITAMBAR GIRI Vs. STATE OF MAHARASHTRA	May 4, 2018
ASHOK S/O RANGNATH BARDE Vs. STATE OF MAHARASHTRA	December 22, 2018
ASHOK S/O UDAYKUMAR DESHMUKH Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR	September 4, 2018
ASHOK S/O VINAYAKRAO PANDE Vs. STATE OF MAHARASHTRA	January 4, 2018
ASHOK SIDRAMAPPA YENEGURE Vs. STATE OF MAHARASHTRA	January 5, 2018
ASHOK TARACHAND RAMTEKE Vs. STATE OF MAHARASHTRA	September 6, 2018
ASHOK THAPAR Vs. TARANG EXPORTS PVT LTD	July 13, 2018
ASHOK U NIKAM Vs. TATA POWER COMPANY LTD	June 22, 2018
ASHOK YADAV KAMBLE Vs. THE STATE OF MAHARASHTRA	January 31, 2018
ASHOK YESHWANTRAO SHINDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC	June 15, 2018
ASHOKKUMAR S/O MADANLAL RATHI Vs. STATE OF MAHARASHTRA	January 23, 2018
ASHOKKUMAR UTTAMCHAND BOGAWAT Vs. DINKAR SAKHARAM BHINGARDIVE (DECEASED) THROUGH HIS L	January 5, 2018
ASHPAK IQURAMUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	May 7, 2018
ASHPAK LALMOHAMMAD MOHAMMAD ANSARI Vs. STATE OF MAHARASHTRA	March 6, 2018
ASHTAVINAYAK DEVELOPERS THROUGH ITS PARTNERS Vs. GULAM MUSTAFA KHAN S/O GULAM AHMAD KHAN	June 19, 2018
ASHUTOSH Y MANEKLAL Vs. LINA Y MANEKLAL & ORS	April 26, 2018
ASIAN RUBBER WORKS AND ANOTHER Vs. ASSISTANT COMMISSIONER, R/SOUTH WARD, MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS	September 17, 2018
ASIF BADREMUNIR TAHASILDAR Vs. STATE OF MAHARASHTRA	May 4, 2018
ASLAM JAMDAR ANSARI Vs. STATE OF MAHARASHTRA	October 31, 2018
ASPY ERUCH ENGINEER Vs. VEENA ASPY ENGINEER & ANR.	March 20, 2018
ASSISTANT COMMISSIONER OF CUSTOMS MARINE AND PREVENTIVE WING, EVEREST HOUSE, MARINE LINES, MUMBAI Vs. MOHAMMED SULTAN ABDUL REHMAN MAPARI	February 6, 2018
ASSOCIATED ALUMINIUM INDUSTRIES (P) LIMITED Vs. REGISTRAR OF COMPANIES, MUMBAI	February 26, 2018
ASSOCIATION OF MANAGEMENT OF HOMEOPATHIC MEDICAL COLLEGES OF MAHARASHTRA Vs. UNION OF INDIA	December 4, 2018
ASSOCIATION OF NATIONAL EXCHANGES MEMBERS OF INDIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND OTHERS	August 28, 2018
ASSOCIATION OF PERSONAL ASSISTANTS Vs. THE STATE OF MAHARASHTRA	January 31, 2018
ASSTT. COMMR., C. EX., SATARA Vs. SETTL. COMM.	April 17, 2018
ATAULLAHKHAN AND OTHERS Vs. KERNATH JAYWANTRAO NAGARGOJE AND OTHERS	September 11, 2018
ATISHAY REALTORS PVT LTD Vs. KIDWAI NAGAR CO-OPERATIVE HOUSING SOCIETY	November 26, 2018
ATLANTA LIMITED Vs. EXECUTIVE ENGINEER, ROAD DEVELOPMENT DIVISION NO I	May 4, 2018
ATMARAM ARJUN BHEKARE Vs. THE STATE OF MAHARASHTRA	June 29, 2018
ATTAULLAH MUSHTAQ KAZI Vs. STATE OF MAHARASHTRA	August 14, 2018
ATUL D PANDYA Vs. UNION OF INDIA & ORS	February 5, 2018
ATUL OMKAR SAHAY JAUHARI Vs. STATE OF MAHARASHTRA	December 21, 2018
ATUL PAI DHUNGAT Vs. CHIEF ELECTRICAL ENGINEER, GOVERNMENT OF GOA	February 20, 2018
ATUL S/O RAJARAM SHELKE Vs. THE STATE OF MAHARASHTRA	January 23, 2018
ATUL SHIPPING AGENCY PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)	September 10, 2018
ATUL VASANTRAO PARMARTHI Vs. PALLAVI ATUL PARMARTHI	December 10, 2018
ATUL VASANTRAO PARMARTHI Vs. PALLAVI ATUL PARMARTHI	December 17, 2018
AUGUSTO ROGERIO LERONARDO CABRAL Vs. SHASHANK ANIL AGARWAL	October 22, 2018
AUGUSTO T D SOUZA Vs. CAETAN D SOUZA, (SINCE DECEASED), THROUGH HIS LEGAL REPRESENTATIVE FELICIA PINTO, DAUGHTER OF LATER MINGUEL FRANCISCO PINTO	March 8, 2018
AVANTIKA RAMESH LEKURWALE Vs. STATE ELECTION COMMISSION	September 25, 2018
AVIATION KARMACHARI SANGHATANA Vs. PAWAN HANS LTD	September 12, 2018
AVIATION TRAVELS PVT LTD Vs. AVIATION TRAVELS PVT LTD & ORS	April 19, 2018
AVINASH @ PINYA ASHOK JADHAV Vs. STATE OF MAHARASHTRA	February 17, 2018
AVINASH PRAKASH CHAVAN Vs. STATE OF MAHARASHTRA	February 6, 2018
AVINASH S/O SHRAWAN WADHAI Vs. STATE OF MAHARASHTRA	March 15, 2018
AVIRAT STAR HOMES VENTURE PRIVATE LIMITED Vs. INCOME TAX OFFICER 15(1)(2) AND ORS	December 13, 2018
AXIOM CORDAGES LTD. Vs. UNION OF INDIA	August 16, 2018
AXIS BANK LIMITED Vs. MADHAV PRASAD AGGARWAL & ORS	October 26, 2018
AXIS MUTUAL FUND Vs. THE STATE OF MAHARASHTRA AND OTHERS	August 6, 2018
AYUB BABU IRANI Vs. STATE OF MAHARASHTRA	February 8, 2018
AYUBKHAN KHODADAD KHAN Vs. THE STATE OF MAHARASHTRA	December 6, 2018
AYYUB BABU SHAIKH Vs. STATE OF MAHARASHTRA	December 3, 2018
B BALACHANDRA RAO & ANR Vs. SANJNA NAVNEET RAO & ORS	September 6, 2018
B D JOGANI & COMPANY Vs. MUNICIPAL CORPORATION OF GREATER	October 12, 2018
B M MITTAL Vs. UNION OF INDIA AND ORS	September 26, 2018
B S DHARGALKAR Vs. SYNDICATE BANK	October 24, 2018
BABA CHANDRASHEKHAR RADHAKRISHNAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION GANGAPUR, DISTRICT AURANGABAD	September 25, 2018
BABAN @ JAVED NOORMAHAMAD MUNDE Vs. STATE OF MAHARASHTRA	October 30, 2018
BABAN GHANWAT Vs. THE STATE OF MAHARASHTRA	January 12, 2018
BABAN RAMCHANDRA SHUKLA Vs. PARAG ARVIND SHUKLA	March 20, 2018
BABAN S/O JAISINGH RATHOD Vs. THE STATE OF MAHARASHTRA	January 23, 2018
BABAN S/O PADAVI PAWARA Vs. STATE OF MAHARASHTRA	July 27, 2018
BABAN TRIMBAK FOKE Vs. STATE OF MAHARASHTRA, THROUGH PUBLIC PROSECUTOR, HIGH COURT BENCH AT AURANGABAD	July 12, 2018
BABANRAO RAMBHAU BORHADE Vs. CHANDRABHAGA BABANRAO BORHADE	October 10, 2018
BABARAO CHANDRABHAN RAJEGORE Vs. THE STATE OF MAHARASHTRA AND OTHERS	November 22, 2018
BABASAHEB Vs. RADHU VITHOBA BARDE	December 17, 2018
BABASAHEB KISAN MOHITE Vs. ADDITIONAL COLLECTOR	August 13, 2018
BABASAHEB S/O KISAN RAUT Vs. THE STATE OF MAHARASHTRA	February 24, 2018
BABLU HIRAMAN LANDGE Vs. DEVIDAS RAMCHANDRA GADE	October 29, 2018
BABU @ PRABHAKAR SAKHARAM KARVE Vs. STATE OF MAHARASHTRA	April 20, 2018
BABU AND OTHERS Vs. SHANKAR AND OTHERS	June 4, 2018
BABULAL S/O MANGALCHAND THAKRE Vs. THE STATE OF MAHARASHTRA	January 23, 2018
BABURAO BASWANT PUTGE Vs. STATE OF MAHARASHTRA THROUGH MAHATMA PHULE CHOWK POLICE STATION, KALYAN	October 17, 2018
BABURAO S/O BAJIRAO JADHAV AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	April 11, 2018
BABURAO S/O GOVINDA KUMOTI Vs. STATE OF MAHARASHTRA	May 2, 2018
BAI RABIABAI WIDOW OF EBRAHIM MIA MOHAMED HAJI JANMAHOMED CHOTANI AND ORS Vs. OFFICIAL ASSIGNEE OF BOMBAY	February 23, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. PRABHAVATI HIRAMAN BABAR & ANR	February 24, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BHIMRAO AND ORS.	November 1, 2018
BAJAJ AUTO FINANCE LTD. Vs. COMMISSIONER OF INCOME TAX	February 23, 2018
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA	January 31, 2018
BAJAJ ELECTRICALS LIMITED Vs. BAJAJ ELECTRICAL KAMGAR SANGHATANA, PUNE	July 3, 2018
BAJIRAO @ BABURAO S/O VITHU MARASKOLHE Vs. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, POMBHURNA, TQ AND DISTT CHANDRAPUR	March 14, 2018
BAJRANG GANU KAMBLE Vs. THE STATE OF MAHARASHTRA	February 7, 2018
BAJRANG S/O MANOHAR SONAVANE Vs. THE STATE OF MAHARASHTRA	May 4, 2018
BAL BHAGWAN SHIKSHAN PRASARK MANDALS Vs. THE STATE OF MAHARASHTRA	January 17, 2018
BAL KUDTARKAR Vs. DIRECTOR GENERAL ALL INDIA RADIO AND ORS	January 19, 2018
BAL WA MAHILA KALYAN MANDAL, PANDHARKAWADA, THROUGH ITS SECRETARY KAWDOO TIMAJI WARARKAR Vs. BABURAO S/O GOPALA MOHURLE	February 2, 2018
BALA BALBEER LOT Vs. STATE OF MAHARASHTRA	January 4, 2018
BALAJI S/O ANGAD SURYAWANSHI Vs. THE STATE OF MAHARASHTRA.	January 11, 2018
BALAJI S/O MAROTI KALAL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, EDUCAT	April 12, 2018
BALAJI S/O VITHAL KINHALE Vs. STATE OF MAHARASHTRA	August 2, 2018
BALARAM DATTATRAY PATIL Vs. PRASHANT RAM THAKUR	March 23, 2018
BALASAHEB NIVRUTTI JAGTAP Vs. THE STATE OF MAHARASHTRA	March 20, 2018
BALCHAND JAIRAMDAS LALWANT Vs. NAZNEEN KHALID QURESHI	March 6, 2018
BALDEOSINGH S/O JAGANNATHSINGH SENGAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER P S NARKHED, NAGPUR	July 5, 2018
BALIRAM PANDUSINGH RATHOD Vs. THE STATE OF MAHARASHTRA	February 5, 2018
BALIRAM S/O ASHROBA KADAPE Vs. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI	February 9, 2018
BALIRAM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	March 1, 2018
BALKRISHNA PANDURANG HALDE Vs. YESHODABAI BALKRISHNA HALDE	July 30, 2018
BALLARPUR INDUSTRIES LIMITED Vs. THE COMMISSIONER OF INCOME TAX-IV	February 1, 2018
BALLARPUR INDUSTRIES LTD Vs. THE COMMISSIONER OF INCOME TAX	February 1, 2018
BALMER LAWRIE AND CO. LTD. Vs. UNION OF INDIA	August 30, 2018
BALRAJE @ RAVIRAJ VITHAL GATE Vs. STATE OF MAHARASHTRA & ANR	October 4, 2018
BALRAJKISHOR MATAPRASAD MISRA Vs. ASHOK MALLAYYA YELIGETI	June 18, 2018
BALU @ SAMBHAJI VASTAD PALVE Vs. STATE OF MAHARASHTRA	May 10, 2018
BALU PUNDLIK INGLE Vs. STATE OF MAHARASHTRA,	May 2, 2018
BALVIKAS SANSTHACHALAK VA KARMACHARI SANGHATNA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY TO GOV	June 29, 2018
BALWANT SADASHIV GADGE Vs. STATE OF MAH.THR.SECTY	January 4, 2018
BALWANTRAI HARILAL PAREKH Vs. STATE OF MAHARASHTRA	December 5, 2018
BANDU @ NARAYAN S/O RAMCHANDRA GOTE Vs. TULSABAI W/O NARAYAN GOTE	February 20, 2018
BANDU @ NARENDRA MOTIRAMJI BOPULKAR Vs. STATE OF MAHARASHTRA, THROUGH P S O KHOLAPURIGATE,	April 7, 2018
BANK OF INDIA Vs. SHIVCHARAN AND OTHERS	March 14, 2018
BANSI Vs. SAU. MANGALABAI	February 5, 2018
BANSI S/O PARASHRAM PAWAR Vs. STATE OF MAHARASHTRA	February 5, 2018
BANSILAL Vs. STATE OF MAHARASHTRA	December 13, 2018
BANSILAL B . RAISONI Vs. ASSTT. COMMISSIONER OF INCOME TAX	November 29, 2018
BAPU (NANDU) PRABHU KOLI @ RAUT Vs. STATE OF MAHARASHTRA, THROUGH TULJAPUR POLICE STATION, TQTULJAPUR, DIST OSMANABAD	July 23, 2018
BAPU @ SURAJ @ PANDURANG S/O RAMA Vs. THE STATE OF MAHARASHTRA	May 3, 2018
BAPU S/O UKHA MALI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, RURAL DEVELOPMENT DEPTT MANTRALAYA, MUMBAI	December 5, 2018
BAPU TARACHAND HARAL AND OTHERS Vs. ZILLA PARISHAD AHMEDNAGAR	August 7, 2018
BARINDRA OVERSEAS PRIVATE LTD Vs. SHILPA SHARES AND SECURITIES	June 13, 2018
BARKAYA NAVASHYA GAIKWAD Vs. STATE OF MAHARASHTRA	August 13, 2018
BASE INDUSTRIES GROUP Vs. MAHESH P RAHEJA	December 20, 2018
BASE INDUSTRIES GROUP Vs. BASE INDUSTRIES GROUP	July 22, 2018
BASHIR AHMED USMAN GANI KAIRULLAH Vs. THE STATE OF MAHARASHTRA & ORS.	August 7, 2018
BASHIR BEG S/O. AKBAR BEG Vs. STATE OF MAHARASHTRA	February 15, 2018
BASILIO FERNANDESFERNANDES Vs. PANDURANG ALIAS PRITAM YESHWANT MALGAONKAR	December 20, 2018
BASKAR MENDON Vs. SADASHIV NARAYAN SHETTY & ORS	August 8, 2018
BASVESHWAR VISHWANATH SWAMI Vs. THE STATE OF MAHARASHTRA AND OTHERS	November 2, 2018
BEBI EKNATH BICHKULE Vs. THE STATE OF MAHARASHTRA	January 25, 2018
BELLAMY CONSTRUCTIONS AND INFRASTRUCTURE PRIVATE LIMITED Vs. BANK OF INDIA	February 15, 2018
BENAI SHIKSHAN SANSTHA, BHANDARA Vs. STATE OF MAHARASHTRA	November 21, 2018
BETQUI CANDOLA SAMVARDHAN SAMITEE Vs. GERA DEVELOPMENTS PVT LTD	September 27, 2018
BHAGGA DAMMA BHIL Vs. SAU RANU	November 29, 2018
BHAGIRATHIBAI SHANKAR KADAM & ORS Vs. RAMNATH SAKHARAM SHELKE & ORS	October 19, 2018
BHAGWAN JANGLUJI KHONDE Vs. MINISTRY OF DEFENCE (PRODUCTION)	March 9, 2018
BHAGWAN LAXMAN BORADE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER	June 26, 2018
BHAGWAN S/O ANSARAM BODHARE Vs. STATE OF MAHARASHTRA	October 23, 2018
BHAGWAN S/O GOVINDRAO KHALSE Vs. THE STATE OF MAHARASHTRA	February 23, 2018
BHAGWANBABA SEVABHAI SANSTHA Vs. STATE OF MAHARASHTRA	December 6, 2018
BHAGWAT NAMDEV DUNDE Vs. DINESH KANTILAL BEDMUTHA	July 27, 2018
BHAGWAT PITAMBAR BORSE Vs. ANUSAYABAI BHAGWAT BORSE	February 8, 2018
BHAGWAT S/O GANPAT GAWALI Vs. DIVISIONAL COMMISSIONER	December 3, 2018
BHAKTI Vs. STATE OF MAHARASHTRA	March 6, 2018
BHANUBHAI SHARMA Vs. VIKAS KALYANAM NARAYAN & ANR	July 17, 2018
BHANUDAS LAXMAN NEPTE Vs. STATE OF MAHARASHTRA	June 13, 2018
BHANUDAS RAMBHAU MORE Vs. SAVITA MACHINDRA MORE	August 21, 2018
BHARAT JIJABA SHINDE Vs. BHARATIYA KAMGAR SENA	May 3, 2018
BHARAT KALURAM GHANCHI @ GHELOT Vs. STATE OF MAHARASHTRA	November 19, 2018
BHARAT NANA JOSHI Vs. MEENA NARESH MATKAR	January 18, 2018
BHARAT PETROLEUM CORPORATION LIMITED Vs. ACME CONSTRUCTIONS CORPORATION & ORS	June 22, 2018
BHARAT POLAJI GHANCHI @ GHELOT Vs. STATE OF MAHARASHTRA	November 19, 2018
BHARAT POWER T LIMITED Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY GOVT OF GOA	June 19, 2018
BHARAT S/O LAXMAN BIDWE Vs. STATE OF MAHARASHTRA	August 7, 2018
BHARAT SINDHU MULTIPURPOSE SOCIETY, JARIPATKA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY	August 6, 2018
BHARAT UTTAM RAJURKAR Vs. THE STATE OF MAHARASHTRA	January 12, 2018
BHARATESH CONSTRUCTION COMPANY Vs. MAHARASHTRA POLLUTION CONTROL	December 18, 2018
BHARTI W/O RATAN SURADKAR Vs. RATAN S/O ANANDRAO SURADKAR	August 8, 2018
BHASKAR FOOD PRIVATE LIMITED Vs. BABULAL SHRIRAMCHARAN PAL	March 5, 2018
BHASKAR S/O RAMBHAU MORE Vs. STATE OF MAHARASHTRA	June 27, 2018
BHATUSINGH VIRANGAYA RAOTALE Vs. THE STATE OF MAHARASHTRA	February 5, 2018
BHAULAL @ BHURYA DOMA Vs. STATE OF MAHARASHTRA	January 5, 2018
BHAURAO MAROTRAO BHOYAR Vs. DIVISIONAL COMMISSIONER, AMRAVATI	September 15, 2018
BHAURAO S/O BABANRAO TELGOTE Vs. RAMABAI W/O BAHURAO TELGOTE	February 13, 2018
BHAUSAHEB BANDODKAR SHIKSHAN SAUNSTHAKHANDEPARKAR Vs. STATE OF GOA	December 4, 2018
BHAUSAHEB S/O DNYANOBA KADAM Vs. THE STATE OF MAHARASHTRA	June 7, 2018
BHAUSAHEB SUKHDEO THORAT Vs. STATE OF MAHARASHTRA AND OTHERS	February 22, 2018
BHIKABAI BHAGWAN HERODE Vs. STATE OF MAHARASHTRA, THROUGH P S O POLICE STATION TELHARA, DIST AKOLA	June 27, 2018
BHIKU MADHU GAUDE Vs. STATE OF GOA	August 21, 2018
BHIKUBHAI DAYARAM THANKI AND ANR. Vs. STATE OF MAHARASHTRA	August 6, 2018
BHIMASHANKAR SHIKSHAN PRASARAK MANDAL AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	February 16, 2018
BHIMRAO Vs. STATE OF MAHARASHTRA, THROUGH P S O , MOUDA, DISTT	June 26, 2018
BHIMRAO LAXMAN KAMBLE Vs. ANNASO DHONDIRAM MANOLE	January 15, 2018
BHIMRAO MAHADEO NIMBARTE Vs. RAJIRAM TANBA NIMBARTE AND ANOTHER	March 14, 2018
BHIMRAO PANDURANG HOLKAR AND OTHERS Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE AND OTHERS	December 14, 2018
BHIMRAO S/O BHAURAO NATKAR Vs. ADDITIONAL COLLECTOR, YAVATMAL	March 27, 2018
BHIMRAO SADHU JADHAV Vs. STATE OF MAHARASHTRA & ORS	August 3, 2018
BHIMRAO SHAMRAO SHINDE Vs. RAMESH SITARAM DEVKAR	January 16, 2018
BHOOSHAN SURYAKANT KALE Vs. ANITA BHOOSHAN KALE AND OTHERS	January 17, 2018
BHUJING @ SITOBA PUNDLIK DHANI Vs. STATE OF MAH.	March 19, 2018
BHUMIRAJ BUILDERS PVT LTD Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD	October 4, 2018
BHUPENDRA MURJI SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 11, 2018
BHUPESH @ RINKU S/O VITTHALRAO TICHKULE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC	June 5, 2018
BHUSHAN DATTATRAYAY KEDAR Vs. DIPTI BHUSHAN KEDAR	May 4, 2018
BHUSHAN GOVARDHAN BIHANI Vs. THE STATE OF MAHARASHTRA	February 23, 2018
BHUSHAN S/O NARAYAN CHOUKHE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY	June 14, 2018
BHUSHANKARRAO NARSINGH MURTI RAYADU Vs. STATE OF MAHARASHTRA	January 4, 2018
BIHARILAL RAMNARAYAN MANTRI Vs. ANIL NAROTTAMDAS SHAH	December 7, 2018
BILAL ISAK SHAIKH Vs. STATE OF MAHARASHTRA AND OTHERS	July 5, 2018
BILKISH HAMID INDRAPURWALLA Vs. DESIGNATED OFFICER ASST ENGINEER, & ORS	June 22, 2018
BIMALKUMAR S/O AWADHESHPRASAD SINGH Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED ,	April 6, 2018
BINDIA KRIPLANI Vs. NARESH NATHULAL PAL	August 3, 2018
BINDO GANESH PATIL Vs. STATE OF MAHARASHTRA	August 14, 2018
BIPIN JAYSUKHLAL MEHTA Vs. JAYANTIBHAI TALAKCHAND SHAH	April 20, 2018
BITTU DOMILAL GUPTA Vs. STATE OF MAHARASHTRA	July 13, 2018
BLAZE FERNANDES Vs. JOAQUIM HERLANDER COELHO PEREIRA	October 12, 2018
BLUE DIAMOND CONSTRUCTION Vs. SLUM REHABILITATION AUTHORITY	November 15, 2018
BLUE DIAMOND CONSTRUCTION Vs. SLUM REHABILITATION AUTHORITY	November 19, 2018
BNS IMPORT EXPORT Vs. UNION OF INDIA	August 30, 2018
BOARD OF TRUSTEE OF PORT OF MUMBAI Vs. NEW INDIA ASSURANCE CO LTD NEW INDIA ASSURANCE BUILDING	May 3, 2018
BOARD OF TRUSTEES OF PORT OF BOMBAY & ORS Vs. JIJABA NAMDEO BORUDE (THROUGH HIS LEGAL HEIRS) KAMAL JIJABA BORUDE & ORS	July 26, 2018
BOMBAY DYEING & MANUFACTURING CO. LTD Vs. THE UNION OF INDIA & ORS.	November 2, 2018
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA AND ORS	November 1, 2018
BOMBAY ENVIRONMENTAL ACTION GROUP AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	September 17, 2018
BOMBAY HAWKERS ASSOCIATION Vs. MUNICIPAL COMMISSIONER & ORS.	July 11, 2018
BOMBAY HIGH COURT ON ITS OWN MOTION Vs. KETAN TIRODKAR	October 11, 2018
BOMBAY SNUFF PVT LTD Vs. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI	April 17, 2018
BONNY D SOUZA SON OF JOSE D SOUZA Vs. STATE OF GOA	November 22, 2018
BOTANIUM LIMITED, NOW MERGED IN GO AIRLINES (INDIA) LIMITED Vs. BABU RAGHU	October 15, 2018
BRAHMAJI S/O NAMDEO PATIL Vs. THE STATE OF MAHARASHTRA	May 4, 2018
BRIHAN KARAN SUGAR SYNDICATE PRIVATE LIMITED Vs. KARMAVEER SHANKARRAO KALE SHAHAKARI SAKHAR KARKHANA LIMITED	February 14, 2018
BRIO MERCANTILE PVT LTD Vs. COMMISSIONER OF CUSTOMS(NSIII) SIIB(I) AND ORS	April 9, 2018
BRITISH AIRWAYS, NEW IMPORT BUILDING, INTERNATIONAL, AIRPORT CARGO COMPLEX ANDHERI (E) Vs. BHAGWANDAS B RAMCHANDANI PROPRIETOR BHAGWANDAS B RAMCHANDANI	February 2, 2018
BUILDERS ASSOCIATION OF NAVI MUMBAI AND ANOTHER Vs. UNION OF INDIA AND OTHERS	March 28, 2018
BULDANA URBAN CO-OP CREDIT SOCIETY LTD BULDHANA (MULTI STATE) BRANCH WARDHA Vs. PYARU SAIMULLA SHEIKH	August 1, 2018
C. VENKATACHALAPATHY Vs. N.A. RAGHAVENDRA	June 4, 2018
C.C.E., PUNE-II Vs. RAJARAM BAPU SAHAKARI SAKHAR KARKHANA LTD.	October 31, 2018
CAETANA SOUZA, DAUGHTER OF LATE ESPERANCA DA COSTA Vs. PAULINA RODRIGUES, WIFE OF MARIANO RODRIGUES	March 12, 2018
CAITAN FERNANDES, SON OF MATHAIS FERNANDES Vs. STATE, THROUGH P P , HIGH COURT OF BOMBAY AT PANAJ	April 5, 2018
CANARA BANK Vs. REMEDIANA DCOSTA	October 25, 2018
CATHERINE EDWARD ANTHONY Vs. EDWARD SAMPING ANTHONY AND ANR	December 14, 2018
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK	December 12, 2018
CENTRAL BANK OF INDIA Vs. VHCL INDUSTRIES LTD ORS	July 3, 2018
CENTRAL BOARD OF TRUSTEES Vs. M/S. FANCY CORPORATION LTD.	July 31, 2018
CENTRAL BOARD OF TRUSTEES Vs. M/S. ANNAPURNA RESTAURANT	April 10, 2018
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BHARAT BHARTI CONVENT	March 9, 2018
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION, NEW DELHI Vs. SHAKAMBARI GINNING & PRESSING FACTORY, AKOLA	August 23, 2018
CENTRAL BOARD OF TRUSTEES, EPF Vs. MANAGING DIRECTOR, RAJGAD SAHAKARI SAKHAR KARKHANA	June 19, 2018
CENTRAL BUREAU OF INVESTIGATION Vs. PADMASINH PATIL AND ANR	November 24, 2018
CENTRAL BUREAU OF INVESTIGATION, MUMBAI Vs. K DHARAMPAL	July 5, 2018
CENTRAL BUREAU OF INVESTIGATION, MUMBAI Vs. RAMA SUBRAMANIAN SITARAMAN	November 1, 2018
CENTRAL ELECTRONICS LIMITED Vs. UNION OF INDIA	January 18, 2018
CENTRAL TANZEEM COMMITTEE, MOHAMMAD ALI SARAI Vs. MOHAMMAD ISMAIL S/O MOHD. IBRAHIM	January 17, 2018
CENTURY STEEL TRADERS Vs. POLARIS STEEL CASTINGS PVT LTD	July 31, 2018
CETAN DESAI Vs. MANAGING DIRECTOR, GSIDC LTD , EDC HOUSE	July 2, 2018
CHABAN BHAU PHULARI Vs. SURESH VITHAL PHULARI	January 5, 2018
CHAIRMAN, ATOMIC ENERGY Vs. MURARI TRIVEDI	January 4, 2018
CHAIRMAN, MAHARASHTRA PUBLIC SERVICE COMMISSION AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	June 22, 2018
CHANCHAL Vs. THE STATE OF MAHARASHTRA	March 5, 2018
CHANDABEN JAYANTILAL UDANI Vs. HANSA VILLA REALTY PVT LTD AND ANOTHER	November 27, 2018
CHANDAN BUILDERS Vs. UNION OF INDIA THROUGH CHIEF ENGINEER (AF) AHMEDABAD HAVING OFFICE AT MILITARY ENGINEER SERVICES LEKAWADA PATIA, CHILODA	September 10, 2018
CHANDBIBI ZAIDI Vs. UNION OF INDIA & ANR	December 18, 2018
CHANDRABHAN S/O MHADEORAO SADAVARTI Vs. STATE OF MAHARASHTRA THROUGH DEPUTY SUPERINTENDENT OF POLICE, ANTI CORRUPTION BUREAU, NAGPUR	July 2, 2018
CHANDRAHAS JAGATNARAYAN CHOUBE Vs. STATE OF MAHARASHTRA	November 30, 2018
CHANDRAKANT MAHADEV PATIL AND ORS Vs. STATE OF MAHARASHTRA AND ORS	August 6, 2018
CHANDRAKANT S/O PRABHAKAR JADHAV Vs. STATE OF MAHARASHTRA THROUGH EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION	January 24, 2018
CHANDRAPRAKASH DATTARAO KHEDKAR Vs. HON BLE CHANCELLOR, MAHARASHTRA ANIMAL & FISHERY SCIENCES UNIVERSITY, HAVING OFFICE AT RAJBHAWAN, MALBAR HILLS	October 19, 2018
CHANDRAPRAKASH DAYARAMJI LANJEWAR Vs. RATNAKALA WAMANRAO KHATKHEDE	April 3, 2018
CHANDRASEN GULABCHAND SHAH Vs. GANESH SHRAWANJI ICHE	April 10, 2018
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA	January 4, 2018
CHANDRASHEKHAR S GADGIL Vs. RAMESHPRASAD S/O MADHAVPRASAD SHUKLA	March 22, 2018
CHETAN BULCHAND THADHANI (SINCE DECEASED) AND ORS. Vs. HARESH CHETAN THADANI	January 24, 2018
CHETESHWAR ARVIND PUJARA Vs. THE UNION OF INDIA AND ORS.	April 10, 2018
CHHAGAN CHANDRAKANT BHUJBAL Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT & ANR.	May 4, 2018
CHHAGAN TRIMBAK LOKHANDE Vs. DATTATRAYA KRISHNA PATIL	December 19, 2018
CHHAYA D/O JASVANTSINGH HAJARI Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS	August 1, 2018
CHHEDILAL BABURAM GUPTA Vs. STATE OF MAHARASHTRA AND OTHERS	March 26, 2018
CHHOTIBI AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	June 21, 2018
CHIEF CONSERVATOR OF FORESTS, PUNE (T)AND ANR Vs. JANABAI SONABA SARPALE	October 4, 2018
CHIEF ENGINEER Vs. KARNATAK CEMENT PIPE FACTORY	November 1, 2018
CHIEF ENGINEER, SOUTHERN COMMAND, M E S PUNE AND OTHERS Vs. RAMESH KRISHNA SALGAONKAR	June 5, 2018
CHIEF EXECUTIVE OFFICER Vs. RASHTRIYA Z.P. WA PATBHANDARE	November 21, 2018
CHIEF EXECUTIVE OFFICER Vs. MADHUKAR SADASHIV KOLI	August 13, 2018
CHIEF OFFICER, DEOLALI PRAVARA NAGAR PALIKA Vs. GAYABAI W/O RAMESH LAGE	March 22, 2018
CHINTAMAN WANGNUJI KORE Vs. STATE OF MAHARASHTRA	March 22, 2018
CHOLAMANDALAM MS GENERAL Vs. SUMITRA WD/O DEBU VISHWAS	February 1, 2018
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD , THROUGH ITS BRANCH MANAGER Vs. SUMITRA WD/O DEBU VISHWAS	February 2, 2018
CHOWGULE AND COMPANY LIMITED Vs. NINA DE CONCEICAO MENEZES E ANTAO @ NINA ANTAO	January 18, 2018
CHOWGULE INDUSTRIES PRIVATE LTD Vs. COMMISSIONER-LABOUR & EMPLOYMENT	October 29, 2018
CITIZEN CIRCLE FOR SOCIAL WELFARE AND EDUCATION Vs. UNION OF INDIA & ORS.	March 9, 2018
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PREET SONAL INVESTMENTS & FINANCE CO PVT LTD	October 16, 2018
CITY INDUSTRIAL AND DEVELOPMENT CORPORATION Vs. SUNIL, S/O RATANLAL JETHLIYA	February 13, 2018
CO-OPERATIVE CENTRALE REIFFEISENBOERENLEENBANK B A Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION-1(2), MUMBAI	August 29, 2018
COASTAL MARINE CONSTRUCTION AND ENGINEERING LIMITED Vs. GARWARE	March 9, 2018
COBRA PERSONNEL & INTELLIGENCE SERVICE Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE	April 18, 2018
COLLECTOR OF ESTATE DUTY, NAGPUR Vs. MANOHAR LOKHANDE	March 5, 2018
COLLIERS INTERNATIONAL (INDIA) PROPERTY SERVICES LIMITED Vs. THANPAL SUBHAIYSH & ORS	July 13, 2018
COLVA CIVIC AND CONSUMER FORUM Vs. THE STATE OF GOA AND OTHERS	June 19, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. POLYCAB WIRES PVT LTD	January 10, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. GLOBAL ISPAT LTD	September 12, 2018
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS KENDRIYA RAJASWA BHAVAN, GADKARI CHOWK, NASHIK Vs. MAHINDRA & MAHINDRA LTD	January 19, 2018
COMMISSIONER OF CENTRAL EXCISE AND S.T., MUMBAI Vs. RELIANCE INDUSTRIES LTD.	April 2, 2018
COMMISSIONER OF CENTRAL EXCISE RAIGAD COMMISSIONERATE Vs. LOREAL INDIA PVT LTD	January 17, 2018
COMMISSIONER OF CENTRAL EXCISE, MUMBAI I Vs. TAJ SATS AIR CATERING LTD	March 12, 2018
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V Vs. RELIANCE MEDIA WORKS LTD.	September 6, 2018
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. INDORAMA SYNTHETICS (I) LTD.	January 11, 2018
COMMISSIONER OF CENTRAL EXCISE, PUNE Vs. UDAYSINGRAO GAIKWAD SAHAKARI SAKHAR KARKHANA LTD	October 31, 2018
COMMISSIONER OF CENTRAL EXCISE, PUNE III Vs. KUMAR HOUSING CORPORATION LTD	January 22, 2018
COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE Vs. BRIHANMUMBAI MUNICIPAL CORPORATION	October 19, 2018
COMMISSIONER OF CGST & CENTRAL EXCISE, MUMBAI CENTRAL COMMISSIONERATE Vs. DEVELOPMENT CREDIT BANK LTD	October 23, 2018
COMMISSIONER OF CUSTOMS (GENERAL) MUMBAI CUSTOMS ZONE - I Vs. ALANKAR SHIPPING & CLEARING P LTD	October 31, 2018
COMMISSIONER OF CUSTOMS (IMPORT-I) Vs. DODSAL ENGINEERING & CONSTRUCTION PVT LTD	September 25, 2018
COMMISSIONER OF CUSTOMS (IMPORT-II) Vs. REFCO INDUSTRIES	August 30, 2018
COMMISSIONER OF CUSTOMS (NS-III) Vs. RAKESH JAVERIMAL SHAH	October 3, 2018
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. RAVINDER SINGH	September 25, 2018
COMMISSIONER OF CUSTOMS NS-II Vs. PURAB TEXTILE PVT LTD	October 1, 2018
COMMISSIONER OF CUSTOMS, C. EX. AND S.T., NASHIK-II Vs. GADE TRANSPORT	March 28, 2018
COMMISSIONER OF CUSTOMS, NS-I (NHAVA SHEVA) Vs. ANJENY LOYS PVT. LTD.	March 26, 2018
COMMISSIONER OF INCOME Vs. LATA MANGESHKAR MEDICAL FOUNDATION	March 1, 2018
COMMISSIONER OF INCOME TAX Vs. NESS TECHNOLOGIES (INDIA) (P) LTD.	October 12, 2018
COMMISSIONER OF INCOME TAX Vs. BALAJI SOCIETY	December 11, 2018
COMMISSIONER OF INCOME TAX Vs. KARIM KAMRUDDIN MALIK	March 26, 2018
COMMISSIONER OF INCOME TAX Vs. AUDYOGIK SHIKSHAN MANDAL	December 18, 2018
COMMISSIONER OF INCOME TAX Vs. GLENMARK PHARMACEUTICALS LTD	December 10, 2018
COMMISSIONER OF INCOME TAX Vs. SRI. BALAJI SOCIETY	December 11, 2018
COMMISSIONER OF INCOME TAX Vs. AJITNATH HI	February 6, 2018
COMMISSIONER OF INCOME TAX Vs. MR. MIHIR DOSHI	August 23, 2018
COMMISSIONER OF INCOME TAX Vs. BHATIA GENERAL HOSPITAL	February 26, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. AIRLIFT (INDIA) PVT. LTD	June 8, 2018
COMMISSIONER OF INCOME TAX Vs. PRINCIPAL GLOBAL SERVICES PVT. LTD. PUNE	June 12, 2018
COMMISSIONER OF INCOME TAX 17, MUMBAI Vs. RAJAN N ASWANI	February 24, 2018
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. DECCAN EDUCATION SOCIETY	November 26, 2018
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. INDIAN INSTITUTE OF BANKING AND FINANCE	March 28, 2018
COMMISSIONER OF INCOME TAX (TDS)-1 Vs. LARSEN & TOUBRO LTD	December 4, 2018
COMMISSIONER OF INCOME TAX (TDS)-1 Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY, BANDRA KURLA COMPLEX, BANDRA (E), MUMBAI	September 6, 2018
COMMISSIONER OF INCOME TAX MUMBAI CITY-1 MUMBAI Vs. M/S. MAHARASHTRA HYBRID SEEDS CO. LTD.	September 4, 2018
COMMISSIONER OF INCOME TAX-1 Vs. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT. LTD.	August 8, 2018
COMMISSIONER OF INCOME TAX-1, MUMBAI Vs. DEDICATED HEALTHCARE SERVICES (TPA) INDIA PVT LTD	September 17, 2018
COMMISSIONER OF INCOME TAX-5, PUNE Vs. KEIHIN FIE PVT LTD	March 21, 2018
COMMISSIONER OF INCOME TAX-8 Vs. PETRO ARALDITE PVT LTD	April 26, 2018
COMMISSIONER OF S.T. Vs. J.P. MORGAN SERVICES PVT. LTD.	February 12, 2018
COMMISSIONER OF S.T.-VI, MUMBAI Vs. ZAPAK DIGITAL ENTERTAINMENT LTD.	September 5, 2018
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. KHUSH BHAKHT ELECTRONIC ENGINEERS PVT LTD	September 14, 2018
COMMISSIONER OF SERVICE TAX, MUMBAIVI COMMISSIONERATE, MAHAVIR JAIN VIDHYALAY, JUHU LANE Vs. KRISHNA CHAITANYA ENTERPRISES	January 25, 2018
COMMISSIONER OF SERVICE TAX-IV Vs. ROSY BLUE (I) LTD.	February 14, 2018
COMMISSIONER OF SERVICE TAX-IV Vs. CITI BANK N.A.	September 4, 2018
COMMISSIONER OF SERVICE TAX-VII Vs. LIFE CARE MEDICAL SYSTEMS	September 4, 2018
COMMISSIONER, CENTRAL TAX PUNE Vs. OERLIKON BALZERS COATING INDIA P LTD	December 19, 2018
COMMR. OF C. EX. AND SERVICE TAX Vs. TATA CONSULTANCY SERVICES LTD.	January 11, 2018
COMMR. OF C. EX., MUMBAI-II Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	February 8, 2018
COMMR. OF C. EX., NAGPUR Vs. N.P. EARTH MOVERS PVT. LTD.	April 5, 2018
COMMR. OF CGST, MUMBAI WEST Vs. JMSM SATELLITE (SINGAPORE) PTE LIMITED	October 1, 2018
COMMUNIDADE OF CHORAO Vs. SMT. LEITICIA DSOUZA	April 26, 2018
CONCEICAO DA COSTA, ALIA CONCEICAO GOMES Vs. MARIA DE	June 19, 2018
CONSERVATION ACTION TRUST Vs. UNION OF INDIA	November 2, 2018
CONSERVATION ACTION TRUST Vs. UNION OF INDIA & ORS	July 16, 2018
CONSERVATOR OF FORESTS Vs. SHRI GHANSHYAM	March 8, 2018
COOPERAGE WOODHOUSE CO-OP. HSG SOCIETY LTD Vs. BHANSALI AND KANUNGO BUILDERS AND DEVELOPERS	August 30, 2018
CORPORATION BANK Vs. THE HONBLE CHIEF METROPOLITAN MAGISTRATE AT ESPLANADE AT MUMBAI AND ANR.	October 22, 2018
CORRUGATING AND PUNCHING INDUSTRIES & ANR. Vs. THE JOINT CHARITY COMMISSIONER-II & ORS.	November 1, 2018
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT, MANTRALAYA, MUMBAI	November 2, 2018
CRAFT WORLD Vs. JOINT COMMISSIONER OF SERVICE TAX	October 22, 2018
CREATIVE ENGINEERS Vs. UNION OF INDIA	November 29, 2018
CUBEX TUBINGS LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX	July 17, 2018
CYFUTURE INDIA PRIVATE LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	December 21, 2018
D J RANE & ORS Vs. MUNICIPAL COMMISSIONER & ORS	May 3, 2018
D.B. CORP. LTD. Vs. STATE OF MAHARASHTRA AND ORS.	August 9, 2018
D.M. CORPORATION PVT. LTD. Vs. STATE OF MAHARASHTRA	April 5, 2018
D.Y. PATIL COLLEGE OF ENGINEERING AND OTHER Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION I G SPORTS COMPLEX AND OTHERS	September 7, 2018
D.Y. PATIL EDUCATION SOCIETY Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS)	August 9, 2018
DADA LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA	April 21, 2018
DADARAO GOTIRAMJI KHANDARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC	June 7, 2018
DAGADU S/O BABURAV TALEKAR Vs. STATE OF MAHARASHTRA	October 16, 2018
DAGDU S/O BABURAO JADHAV Vs. HANMANT S/O MADHAV AGAV	May 3, 2018
DAGU S/O GANGADHAR DONGRE Vs. GOPINATH S/O MAHADU THORE	August 28, 2018
DAHYABHAI MANAJI SENGHANI AND ANR Vs. STATE OF MAHARASHTRA	November 19, 2018
DAIWAN S/O ANNASAHEB TANDALERS Vs. BANKAT SWAMI TRUST	December 19, 2018
DAKARAM BHOJRAJ KHOTELE Vs. STATE OF MAHARASHTRA	November 27, 2018
DAMAN COMPUTERS PVT LTD Vs. INCOME TAX ASSESSING OFFICER	August 10, 2018
DAMODAR MANGUESHKAR REPRESENTED BY, CIDADE DE GOA HOTEL EMPLOYEES UNION, VAIGUINIM BEACH, DONA PAULA - GOA Vs. CIDADE DE GOA, VAINGUINIM BEACH, DONA PAULA, GOA	January 22, 2018
DAMODAR RUSHI GEDAM Vs. THE STATE OF MAHARASHTRA	March 13, 2018
DAMODHAR Vs. STATE OF MAHARASHTRA	July 31, 2018
DAMODHAR S/O DOMAJI BHURE Vs. THE STATE OF MAHARASHTRA	January 23, 2018
DAN BUNKERING LIMITED, A COMPANY Vs. PFS SHIPPING INDIA LIMITED	June 21, 2018
DARSHANA DAUGHTER OF LAXMIKANT HATWAR Vs. STATE OF MAHARASHTRA, MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT, THROUGH ITS SECRETARY, MANTRALAYA PREMISES, MUMBAI	October 17, 2018
DASHRATH S/O BALIRAM JADHAO Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, HIGHER AND TECHNICAL EDUCATION, MANTRALAYA, MUMBAI	March 15, 2018
DATTA S/O DAULATRAO MUNDHE Vs. STATE OF MAHARASHTRA	June 18, 2018
DATTA S/O VAIJANATH ANDHALE Vs. STATE OF MAHARASHTRA	September 25, 2018
DATTA S/O VISHVANATH GADHVE Vs. STATE OF MAHARASHTRA	July 26, 2018
DATTA SONAJI DOIPHODE Vs. DEEPAK WALMIK MESHRAM	January 16, 2018
DATTATRAYA BHAGWAN OMASE Vs. STATE OF MAHARASHTRA	January 11, 2018
DATTATRAYA KASHINATH MANDEKAR AND ANOTHER Vs. CHANGDEO DAGDU KHULE AND OTHERS	February 15, 2018
DATTATRAYA RAMCHANDRA KORDE Vs. STATE OF MAHARASHTRA	April 3, 2018
DATTATRAYA S/O SITARAM CHAUDHARI Vs. THE STATE OF MAHARASHTRA	November 2, 2018
DATTATREY SHIVAJI MANE Vs. MRS. LILABAI SHIVAJI MANE AND ORS.	June 26, 2018
DATTU G. SHINDE Vs. KEC INTERNATIONAL LIMITED	July 11, 2018
DAVID JOHNSON Vs. STATE OF GOA,	May 4, 2018
DAYARAM PURNAJI GAWAI Vs. DEPUTY CONSERVATOR OF FOREST	February 24, 2018
DEEPA DATTU PATIL Vs. STATE OF MAHARASHTRA	November 30, 2018
DEEPA SANJEEV PAWASKAR Vs. STATE OF MAHARASHTRA	July 25, 2018
DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE OF MAHARASHTRA	July 26, 2018
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE OF MAHARASHTRA & ORS	October 29, 2018
DEEPAK KANTILAL DESAI Vs. SHRUTI MIHIR SHAH	November 1, 2018
DEEPAK KISHANRAO NARWADE Vs. THE STATE OF MAHARASHTRA	March 20, 2018
DEEPAK MADHAVRAO MANKAR Vs. THE STATE OF MAHARASHTRA	June 27, 2018
DEEPAK MADHUKAR WADWEKAR Vs. VINAY BALKRISHNA SAWLAPURKAR	June 28, 2018
DEEPAK NAIK, INDIAN NATIONAL Vs. STATE, THROUGH PP, HIGH COURT OF BOMBAY AT PANAJI	July 6, 2018
DEEPAK NARAYAN GAUDE Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA	September 12, 2018
DEEPAK NIKHALJE Vs. STATE OF MAHARASHTRA AND OTHERS	March 26, 2018
DEEPAK R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE THANE- 1	October 1, 2018
DEEPAK RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA	October 11, 2018
DEEPAK RAMESH BHURALE Vs. THE STATE OF MAHARASHTRA	March 13, 2018
DEEPAK S KAMBLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 26, 2018
DEEPAK S/O ANANTRAO DAHIWAL Vs. KALPANA W/O DEEPAK DAHIWAL	April 17, 2018
DEEPAK S/O MOTIRAMJI BHOGE Vs. STATE OF MAHARASHTRA	December 20, 2018
DEEPAK S/O. MARUTI GHATE Vs. THE STATE OF MAHARASHTRA	March 5, 2018
DEEPAK SHANKAR PAWAR Vs. STATE OF MAHARASHTRA	July 2, 2018
DEEPAK VALJI KARIA, ADULT INDIAN INHABITANT Vs. THE STATE OF MAHARASHTRA AND OTHERS	January 8, 2018
DEEPALI JADHAV Vs. STATE OF MAHARASHTRA	January 24, 2018
DEEPDHARSHAN BUILDERS PVT. LTD. Vs. SAROJ, WIDOW OF SATISH SUNDERRAO TRASIKAR	November 22, 2018
DEKON ENTERPRISES Vs. JOEMA MONTEIRO AND OTHERS	February 9, 2018
DELHI BARODA ROAD CARRIER PVT LTD & ANR Vs. MAHINDRA AND MAHINDRA FINANCE SERVICES PVT LTD	December 5, 2018
DELTA CORPORATION LTD. Vs. STATE OF GOA AND OTHERS	June 15, 2018
DEMPO BROTHERS PRIVATE LIMITED DEMPO HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1) AAYKAR BHAVAN	March 6, 2018
DENA BANK Vs. DAWOOD & CO	August 31, 2018
DENA BANK Vs. PRAVIN VITTHALRAO DORKHANDE	September 26, 2018
DEORAM S WAYAL Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA AND ANOTHER	June 28, 2018
DEORAO DADABA MISAL Vs. THE STATE OF MAHARASHTRA	February 16, 2018
DEORAO SON OF MAROTRAO BHAGATKAR Vs. CENTRAL BUREAU OF INVESTIGATION	August 14, 2018
DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND OTHERS Vs. JAINA MARKETING AND ASSOCIATES	September 7, 2018
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER, SUB-DIVISION, MARGAO, GOA Vs. CUSTODIO ROSARIO POBRES FERNANDES ALIAS CUSTODIO ROSARIO FERNANDES	April 23, 2018
DEUDITA ROSE FERNANDES E TRAVASSOM W/O JOHN TRAVASSO, INDIAN NATIONAL Vs. CHAIRMAN ST THERESA CONVENT HIGH SCHOOL GANAPOGA, RAIA, SALCETE- GOA	March 9, 2018
DEVANAND GOVINDA GAYAKWAD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, BHISI	June 29, 2018
DEVANAND RAJABHAU MORE Vs. STATE OF MAHARASHTRA	October 23, 2018
DEVENDRA GANGADHARRAO FADNAVIS Vs. SATISH S/O MAHADEORAO UKEY	May 3, 2018
DEVENDRA GOPALRAO ABETKAR Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, FINANCE DEPARTMENT, MANTRALAYA, MUMBAI	October 9, 2018
DEVENDRA NAIK, SON OF GANPAT NAIK Vs. OSWALD CALDEIRA, SON OF FRANCISCO CALDEIRA	July 13, 2018
DEVENDRA VINAYKANT SHETH Vs. STATE OF MAHARASHTRA, THROUGH DRUG INSPECTOR, FOOD AND DRUG ADMINISTRATION DEPARTMENT	October 23, 2018
DEVIDAS TULSIRAM MANKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PAUNI, DISTRICT BHANDARA	June 27, 2018
DEVKUMAR GOPALDAS AGGARWAL Vs. STATE OF MAHARASHTRA	September 27, 2018
DHANNU S/O VITTHAL PHAPAL Vs. STATE OF MAHARASHTRA	August 2, 2018
DHANU BOGATI, S/O AMAR SINGH BOGATI Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, VERNA POLICE STATION, VERNA, SALCETE, GOA	January 29, 2018
DHARAMBIR Vs. STATE BANK OF INDIA	November 13, 2018
DHARAMPETH MAHILA URBAN CREDIT COOPERATIVE SOCIETY LIMITED Vs. RAMBAHADUR	August 16, 2018
DHARMAKUMAR C. KAPADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX 19(1) AND ANOTHER	June 18, 2018
DHARMENDRA GAUTAM Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (ACB	June 6, 2018
DHARMENDRA S/O KESHAV NAGDEVTE Vs. STATE OF MAHARASHTRA	January 8, 2018
DHARMESH @ DHARMENDRA KARSHAN BHANDARI Vs. UNION TERRITORY OF DAMAN	December 7, 2018
DHARMPAL BHIMDEO MARCHANDE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	April 16, 2018
DHARMSHI D BHANUSHALI Vs. MUNICIPAL CORPORATION FOR GREATER	December 18, 2018
DHARTI AGRO CHEMICALS PVT LTD , THROUGH ITS GENERAL MANAGER, SANJAY S/O GOVIND SHEMBEKAR Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPURII, COMMISSIONERATE, NAGPUR, KENDRIYA UTPAD SHULKA BHAWAN	August 29, 2018
DHNYANESHWAR S/O. GANBA VARTHI Vs. STATE OF MAHARASHTRA	January 19, 2018
DHONDIDRAM MARUTI JADHAV AND ANOTHER Vs. SMT. SAVITA KRISHNAT JADHAV AND OTHERS	November 21, 2018
DHONDIRAM NIVRUTTI PAWAR Vs. LAXMAN KHASHABA PAWAR	January 23, 2018
DHONDIRAM RAJARAM SALUNKHE Vs. DINKAR PARSHURAM SALUNKHE	January 24, 2018
DHONDIRAM S/O. LIMBAJI SONAWANE Vs. THE SECRETARY TO THE GOVERNMENT OF MAHARASHTRA	March 22, 2018
DHONDUBAI Vs. HANMANTAPPA BANDAPPA GANDIGUDE	September 21, 2018
DHULAJI SHRIMANT KHARAT Vs. STATE OF MAHARASHTRA	December 12, 2018
DHULE MUNICIPAL COUNCIL THROUGH CHIEF OFFICER Vs. RAMESH JIVAN MALI	March 12, 2018
DIBAMBAR MANIRAM THAVRE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, SAKOLI, DISTRICT BHANDARA	January 30, 2018
DIGAMBAR ABHIMAN GONDWALE Vs. STATE OF MAHARASHTRA	October 30, 2018
DIGAMBAR KRISHNA NAIK SON OF KRISHNA NAIK Vs. STATE OF GOA	September 26, 2018
DIGAMBAR S/O GANGARAM HALDE (PATIL) Vs. SAYYAD KHAJA S/O SAYYAD MOHIYODDIN	April 16, 2018
DIGAMBAR VIRBHADRA YESGE Vs. ADDITIONAL COLLECTOR, NANDED, DISTRICT NANDED	July 2, 2018
DILESH SAMBARI, S/O. BHIKU SAMBARI Vs. STATE OF GOA (THROUGH SANGUEM POLICE STATION)	June 22, 2018
DILIP ANANDRAO PAWAR Vs. STATE OF MAHARASHTRA & ORS	August 3, 2018
DILIP BHARAT GAVAND Vs. STATE OF MAHARASHTRA	November 21, 2018
DILIP NATHA WAGH AND OTHERS Vs. BALIRAM S/O. ASHROBA KADAPE	February 9, 2018
DILIP PARULEKAR Vs. ADVOCATE AIRESH RODRIGUES	June 22, 2018
DILIP RAMJI KAMBLE Vs. THE STATE OF MAHARASHTRA	January 18, 2018
DILIP S/O JAGDISH DESHMUKH Vs. CHANDRAKANT S/O MAHADEO SHINDE	February 7, 2018
DILIP S/O JAGLAL WARKHEDE Vs. STATE OF MAHARASHTRA	November 30, 2018
DILIP S/O MAROTRAO TALE Vs. STATE OF MAHARASHTRA	February 23, 2018
DILIP S/O VITTHALRAO GHORPADE Vs. DYANESHWARI W/O SADASHIV SHENGE	March 28, 2018
DILIP VASANTRAO DHOPE, THROUGH POWER OF ATTORNEY D Vs. STATE OF MAHARASHTRA, COLLECTOR, WASHIM, DISTT WAS	February 24, 2018
DIMENSION DATA ASIA PACIFIC PTE LTD. Vs. DEPUTY COMMISSIONER OF INCOME	July 6, 2018
DINESH BABU KOTIAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANOTHER	May 4, 2018
DINESH KASHIRAM MANGE Vs. STATE OF MAHARASHTRA	December 21, 2018
DINESH S/O NIMBA GAIKAWAD Vs. STATE OF MAHARASHTRA	July 26, 2018
DINESH VASANT BHOYAR Vs. STATE OF MAHARASHTRA	March 23, 2018
DINESH VASANTA RATHOD Vs. STATE OF MAHARASHTRA	March 6, 2018
DINGURAM RAMAJI SANGORE Vs. STATE OF MAHARASHTRA	October 31, 2018
DINKAR S/O DNYANDEO PARANDE Vs. STATE OF MAHARASHTRA THROUGH PSO POLICE STATION MANGRULPIR, DISTRICT WASHIM	January 25, 2018
DIPAK LOGISTICS AND FORWARDERS KHARGHAR NAVI MUMBAI DIST THANE THROUGH ITS PARTNER DIPAK GHADGE Vs. STATE OF MAHARASHTRA	February 6, 2018
DIPAK S/O GANGADHARRAO SUL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY FOR URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI	September 5, 2018
DIPALI HIMMAT MEHERWAL Vs. SHAIKH NAZIR MOHAMMAD NASIR	January 4, 2018
DIRECTOR OF ACCOUNTS AND TREASURIES (M S ), MUMBAI AND ORS Vs. SUVARNA UMESH SANT AND ORS	November 2, 2018
DISTRICT Vs. NANDED MADHAV SAYAJI REDAS	February 22, 2018
DISTRICT Vs. AHMEDNAGAR SUDHIR ANANDRAO LANKE	July 25, 2018
DIVISIONAL CONTROLLER Vs. MAHARASHTRA S T WORKERS CONGRESS (INTUC) THROUGH IT S ORGANIZING SECRETARY	March 22, 2018
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRAN Vs. BHUSHAN JAGANNATHRAO BULBULE	May 7, 2018
DIVISIONAL MANAGER, JALGAON DIVISION MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE, JALGAON, THROUGH ITS SECRETARY	January 11, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. SMT. VIJAYA	October 1, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHABAN HANUMANT DIVEKAR	April 27, 2018
DIWAKAR Vs. STATE OF MAHARASHTRA	February 1, 2018
DIXONS CARGO CONSOLIDATORS PVT LTD Vs. COMMISSIONER OF CUSTOMS, GOA	October 19, 2018
DNYANDEV MAHADEV MANE Vs. STATE OF MAHARASHTRA AND OTHERS	March 19, 2018
DNYANESHWAR EKNATH KACHRE Vs. SUNITA W/O DNYANESHWAR KACHRE	August 24, 2018
DNYANESHWAR RAMESH BOBDE Vs. STATE OF MAHARASHTRA	February 9, 2018
DNYANESHWAR S/O DIGAMBAR TELANG Vs. THE STATE OF MAHARASHTRA	February 1, 2018
DNYANESHWAR SAHADEORAO KADU Vs. STATE OF MAHARASHTRA	February 14, 2018
DNYANGANGECHA BHAGIRATH MAHATMA PHULE SHIKSHAN SANSTHA Vs. MOHANSINGH S/O BATANSINGH CHAVHAN	March 13, 2018
DNYANOBA Vs. THE STATE OF MAHARASHTRA	October 19, 2018
DNYANOBA PANDURANG GAVALI Vs. VITHAL PANDURANG SHEDGE	October 19, 2018
DOIT COMPUTER JV Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	June 11, 2018
DOMINA DE SOUZA Vs. KAMLAKANT SAWANT SON OF LATE UPENDRA LADCO SAWANT	July 26, 2018
DOMINC MENDES Vs. GOA STATE POLLUTION CONTROL BOARD	June 8, 2018
DONALD DANIEL FERREIRA Vs. MUNICIPAL CORPORATION OF GR MUMBAI AND ORS	April 20, 2018
DR SUSHILA S LATPATE Vs. THE STATE OF MAHARASHTRA	January 31, 2018
DR. ARCHANA Vs. DR. CHANDU VASUDEORAO WANJARE	August 1, 2018
DR. ASHOK D. VADEKAR Vs. THE SECRETARY TO THE GOVERNMENT IN THE PUBLIC HEALTH DEPARTMENT AND ORS.	June 14, 2018
DR. DATTATRAYA BHAGWAN SARJE & ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	November 1, 2018
DR. DEEPAK Vs. DR. SHRIRAM AND OTHERS	August 20, 2018
DR. G.R. SHARMA Vs. UNION OF INDIA	December 4, 2018
DR. KAILASH S/O. MADANLAL CHARKHA Vs. SAYYAD KHWAJA S/O. SAYYAD NOOR	January 31, 2018
DR. MILIND ARVIND KILLEDAR Vs. PRASHANT MANE VIGHNAHARTA WORLD VISION CABLE	March 1, 2018
DR. NAGORAO SHIVAJI CHAVAN Vs. DR. SUNIL PURUSHOTTAM BHAMRE	September 5, 2018
DR. RAJENDRA & ORS. Vs. SHRI ASHISH & ORS.	June 29, 2018
DR. SUBHADA MITHILESH Vs. MR. PRABHAKAR DEOLANKAR	February 2, 2018
DR. UMA W/O REVANSIDDH ANDHALKAR Vs. THE STATE OF MAHARASHTRA	November 2, 2018
DRIVE INDIA ENTERPRISE SOLUTIONS LTD Vs. HAIER TELECOM (INDIA) PVT LTD	March 12, 2018
DSL ENTERPRISES PRIVATE LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION	March 13, 2018
DULICHAND S/O GANUJI GAJBHIYE Vs. SHANKARLAL S/O RADHAKISHAN AGRAWAL	March 21, 2018
DURGESHWARI HI-RISEFARMS PVT. LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX (TDS)	October 23, 2018
DWARIKESH SUGAR INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.	July 12, 2018
DYANOBA S/O GANGADHAR MUNDE Vs. STATE OF MAHARASHTRA, THROUGH SUPERINTENDENT OF JAIL, AURANGABAD	July 3, 2018
EAST INDIA HOTELS LIMITED, CALCUTTA AND ANOTHER Vs. ESPERENCE LEONITA DIAS AND OTHERS	February 24, 2018
ECOPACK INDIA PAPER CUP PVT LTD Vs. SPHERE INTERNATIONAL	March 14, 2018
EDC LIMITED, THROUGH ITS MANAGING DIRECTOR, SURENDRA VISHNU VERNEKAR Vs. COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAWAN	April 9, 2018
EDELWEISS FINANCE & INVESTMENTS LIMITED (FORMERLY KNOWN AS CROSSBORDER INVESTMENTS PRIVATE LTD ) Vs. ASHISH JHUNJHUNWALA	February 9, 2018
EDGAR MELO FURTADO S/O ALBERTO MELO FURTADO Vs. STATE OF GOA	August 10, 2018
EIMN ABDULAMIR JASSEM AL-ALLAF Vs. STATE OF MAHARASHTRA	November 1, 2018
EKNATH GULABRAO KHATE Vs. MAHARASHTRA STATE OIL SEEDS COMMERCIAL & INDUSTRIAL CORPORATION LTD.	October 24, 2018
ELIZABETH JOSE DINIZ Vs. JOSE ROSARIO HIPOLITO DE JESUS DE DINIZ, S/O LATE MAURICIO DINIZ	August 9, 2018
EMPLOYEES STATE INSURANCE Vs. EASTERN ENGINEERING CO.	March 19, 2018
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LTD & ORS	July 17, 2018
ESAB INDIA LTD. Vs. UNION OF INDIA	March 21, 2018
EUROBOND INDUSTRIES PRIVATE LIMITED Vs. EURO PANEL PRODUCTS PVT LIMITED	December 4, 2018
EUROPEAN GATEWAYS SARL Vs. BONTON HOLIDAYS PVT LTD (MULTINATIONAL TRAVEL MANAGEMENT CO.)	November 21, 2018
EVELYN PACIFICO GONSALVES Vs. ELEANOR EVELYN GONSALVES	December 6, 2018
EXECUTIVE ENGINEER LOWER TERNA CANAL DIVISION NO 2 Vs. PUTALABAI W/O SURYAKANT PATIL	July 27, 2018
EXECUTIVE ENGINEER, IRRIGATION PROJECT REINFORCEMENT APPELLANT DEPARTMENT, OMERGA, OSMANABAD Vs. MAHADEO LIMBA MALI	July 31, 2018
EXECUTIVE ENGINEER, LIFT IRRIGATION DIVISION, OSMANABAD THR GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. HARISHCHANDRA RAJARAM PIMPLE	July 27, 2018
EXECUTIVE ENGINEER, WAGHOOR ... Vs. NARAYAN SONU BARKALE	January 5, 2018
F.E. DINSHAW TRUST & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.	May 3, 2018
FAHAD MUSTAQ PATANKAR Vs. THE STATE OF MAHARASHTRA	February 7, 2018
FAKRUDDIN MULLA Vs. GANGARAM GHADI	September 5, 2018
FAREED AHMED QURESHI Vs. THE STATE OF MAHARASHTRA	March 7, 2018
FARISH REBELLO, S/O AVELIN REBELLO Vs. STATE OF GOA, THROUGH PP	July 9, 2018
FARZANA BEGUM W/O ABDUL KHADIR Vs. SALEEM S/O SK HYDER	September 6, 2018
FARZANA KHAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 1, 2018
FEDERATION OF RAINBOW WARRIORS Vs. DEPUTY CONSERVATOR OF FORESTS	March 8, 2018
FELGUERA GRUAS INDIA PRIVATE LIMITED Vs. TUTICORIN COAL TERMINAL PRIVATE LIMITED	April 10, 2018
FELGUERA GRUAS INDIA PVT LTD Vs. TUTICORIN COAL TERMINAL PVT LTD	January 11, 2018
FERMENTA BIOTECH LIMITED Vs. K R PATEL	October 11, 2018
FEROZ KHAN S/O HABIB KHAN Vs. STATE OF MAHARASHTRA	June 5, 2018
FINOLEX INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX	October 29, 2018
FIROJ AKBAR SHAIKH Vs. STATE OF MAHARASHTRA	October 4, 2018
FIROZ ABDUL AJIL PATHAN Vs. STATE OF MAHARASHTRA AND ANOTHER	May 2, 2018
FIROZKHAN KALLUKHAN PATHAN Vs. DIMPAL KUMAR SHAH	August 29, 2018
FORBES & COMPANY LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION (B I F R ) AND ANR	September 24, 2018
FORBES AND COMPANY Vs. COROMANDEL GARMENTS LTD & ORS	July 13, 2018
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA Vs. AHMEDNAGAR ZILLA VAN KAMGAR UNION	May 7, 2018
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED, FOREST DIVISION, BRAMHAPURI, THROUGH ASSISTANT MANAGER-2, FDCM LIMITED, BRAMHAPURI, TAHSIL BRAMHAPURI, DISTRICT CHANDRAPUR Vs. PRAKASH MALLESH CHERAKU	January 9, 2018
FORTPOINT AUTOMOTIVE PRIVATE LIMITED Vs. MUMBAI MUNICIPAL CORPORATION MAHAPALIKA BHAVAN, MAHAPALIKA MARG, MUMBAI	September 19, 2018
FR MARIO PIRES, THROUGH LEGAL HEIR, NALINI DA ROSA FERNANDES, WIFE OF HERMAN FERNANDES Vs. VILLAGE PANCHAYAT OF CALANGUTE, THROUGH ITS SECRETARY, OFFICE OF VILLAGE PANCHAYAT OF CALANGUTE, CALANGUTE, BARDEZ- GOA	February 26, 2018
FRANCON S MARINE ACADEMY Vs. DIRECTOR GENERAL OF SHIPPING, THROUGH DIRECTOR GENERAL OF SHIPPING, GOVERNMENT OF INDIA	March 14, 2018
FRANK AUGUSTIN LOPES Vs. STATE OF MAHARASHTRA	December 19, 2018
FULLERTON INDIA CREDIT COMPANY LTD Vs. JITENDERPAL SINGH CHADHA	February 12, 2018
GADHI AGRICULTURE HORTICULTURE AND PURCHASE Vs. SHRINATH	January 12, 2018
GAGAN HARSH SHARMA Vs. STATE OF MAHARASHTRA THROUGH SR POLICE INSPECTOR	October 26, 2018
GAJANAN B HEMKE Vs. NARESH SHYAMRAO SARVE	April 23, 2018
GAJANAN DADARAO CHAVAN Vs. STATE OF MAHARASHTRA	January 17, 2018
GAJANAN KISAN ROHANKAR Vs. THE STATE OF MAHARASHTRA	January 18, 2018
GAJANAN MAHADEO BHURE Vs. THE MAHARASHTRA REVENUE TRIBUNAL NAGPUR CIVIL LINES, NAGPUR	November 2, 2018
GAJANAN RAMBHAU AMBHORE AND OTHERS Vs. GENERAL MANAGAR/MANAGAR, ATUL ELECTRO FORMERS LTD. AND OTHERS	March 27, 2018
GAJANAN S/O. BABARAO LODAM Vs. STATE OF MAHARASHTRA	May 10, 2018
GAJANAN VASUDEVRAO LADE Vs. STATE OF MAHARASHTRA	October 10, 2018
GAJANAN VISHWANATH NAWALKAR Vs. THE STATE OF MAHARASHTRA	March 9, 2018
GAJENDRA KISHAN DHAGE AND ANOTHER Vs. THE STATE OF MAHARASHTRA	January 11, 2018
GAJU EKNATH PAWAR Vs. THE STATE OF MAHARASHTRA	February 12, 2018
GALVANOTEK INDUSTRIES PRIVATE LIMITED Vs. COVENTRY SPRING AND ENGINEERING COMPANY LIMITED	January 25, 2018
GANESH Vs. STATE OF MAHARASHTRA	December 21, 2018
GANESH Vs. STATE OF MAHARASHTRA	March 9, 2018
GANESH BALBHIM KSHIRSAGAR Vs. STATE OF MAHARASHTRA	July 18, 2018
GANESH BHANDAR, COTTON MARKET CHOWK, NAGPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 22, 2018
GANESH GUNA CHODANKAR, REGIONAL EMPLOYMENT EXCHANGE Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING ITS OFFICE AT SECRETARIAT	August 24, 2018
GANESH KESHAV PATOLE Vs. SHEETAL SIKANDAR DARNE	January 22, 2018
GANESH LAXMANRAO WAGHMARE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	June 11, 2018
GANESH MANIKRAO Vs. STATE OF MAHARASHTRA	March 9, 2018
GANESH NARSING LOLGE Vs. THE STATE OF MAHARASHTRA	March 19, 2018
GANESH PANTA GAUNKAR Vs. SANTU SANVLO GAUNKAR	April 4, 2018
GANESH PRAKASH WANKAR Vs. DIVISIONAL COMMISSIONER, PUNE DIVISION, PUNE & ORS	April 10, 2018
GANESH PRALHAD SONTAKKE Vs. STATE OF MAHARASHTRA	July 25, 2018
GANESH S/O. KRISHNA MALE Vs. STATE OF MAHARASHTRA	October 29, 2018
GANESH S/O. KRISHNA MALE Vs. THE STATE OF MAHARASHTRA	October 11, 2018
GANESH S/O. MAROTI LADKE, C Vs. STATE OF MAHARASHTRA	March 12, 2018
GANESH SUBHASH MASURKAR Vs. COMMISSIONER OF POLICE	May 4, 2018
GANESH SUNIL JAGTAP Vs. STATE OF MAHARASHTRA	November 19, 2018
GANGA S MANE RAIBAGKAR Vs. T & A, 10 AND 11, NAVELKAR ARCADE	March 22, 2018
GANPAT BAKARAMJI LAD Vs. STATE OF MAHARASHTRA	March 9, 2018
GANPAT MAROTI LEDANGE Vs. STATE OF MAHARASHTRA, THROUGH MINISTER FOR COOPERATION	August 14, 2018
GANPAT S/O. BHIMRAO GITE Vs. STATE OF MAHARASHTRA	January 31, 2018
GANPATI S/O IRAPPA POTPHALE Vs. SONKHED POLICE STATION	November 22, 2018
GANU S GAONKAR, WORK ASSISTANT, OFFICE OF EXECUTIVE ENGINEER, WORKS DIVISION III (PHE) Vs. EXECUTIVE ENGINEER, WORKS DIVISION III (PHE), PUBIC WORKS DEPARTMENT, ST INEZ, PANAJI, GOA	September 6, 2018
GAURAV PRAMOD NEMADE Vs. UNION OF INDIA	December 7, 2018
GAURAV S/O BALMUKUND BHIRAD Vs. TUKARAM PANDURANG DHAGEKAR	February 21, 2018
GAURI PLASTICULTURE P LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 23, 2018
GAURISHANKAR S/O SATYANARAYAN AGRAWAL Vs. YASIN & WASIN BROTHERS	January 11, 2018
GAUTAM GOVINDRAO SHINDE Vs. THE STATE OF MAHARASHTRA	February 9, 2018
GAUTAM S/O OMPRAKASH SHARMA Vs. STATE OF MAHARASHTRA	November 19, 2018
GAUTAM S/O RAMA LATKE Vs. STATE OF MAHARASHTRA	February 26, 2018
GAYATRI FERNANDES, W/O RYAN FERNANDES Vs. STATE OF GOA, THROUGH SECRETARY (HOME), GOVERNMENT OF GOA, SECRETARIAT, PORVORIM, BARDEZ, GOA	January 24, 2018
GEEKAY SECURITY SERVICES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX	December 7, 2018
GEEKOM LOGISTECH PVT. LTD. Vs. THE STATE OF MAHARASHTRA	November 2, 2018
GEETABAI Vs. KAILASH S/O PRAKASHCHANDRA MAKKAD	October 12, 2018
GEMINI BAY TRANSCRIPTION PRIVATE LTD. Vs. INTEGRATED SALES SERVICE LTD.	February 16, 2018
GENERAL EDUCATION INSTITUTE & ANR Vs. JOINT DIRECTOR (VOCATIONAL EDUCATION) & OTHERS	April 10, 2018
GENERAL MANAGER, WESTERN COALFIELDS LTD Vs. VANDANA DILIP RAIPURE AND OTHERS	March 21, 2018
GENERAL SECURITY AND INFORMATION SERVICES PRIVATE LIMITED, THROUGH ITS DIRECTOR, JUTENJAL S/O JOYDEV CHANDRA SINHA Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF RAILWAYS, NEW DELHI	August 31, 2018
GEO MILLER CO PVT LTD THROUGH S S MAHANOT Vs. MAHARASHTRA STATE POWER GENERATION CO LTD	September 21, 2018
GEORGE VEERAMPULLY S/O PORINCHU VEERAMPULLY Vs. PANDURANG DAMU KAMAT SON OF LATE DAMU KAMAT	July 27, 2018
GHANSHYAMDAS LALCHAND CHANDAK Vs. SHEIKH HAMID SHEIKH GULAB	January 9, 2018
GHULAM MUSTAFFA KHAN Vs. THE STATE OF MAHARASHTRA	March 6, 2018
GILBERT JOHN MENDONCA Vs. SHRI NARENDRA LALCHANDJI MEHTA AND OTHERS	February 9, 2018
GILBERT MARTIN ONUOHO Vs. STATE OF MAHARASHTRA	April 9, 2018
GIRDHARI S/O. SHRAWAN SONAWANE Vs. STATE OF MAHARASHTRA	February 5, 2018
GIRISH BHAURAO SALUNKE Vs. STATE OF MAHARASHTRA	March 7, 2018
GIRISH CHANDRAKANT GOSAVI Vs. CHIEF SECRETARY, LAW AND JUDICIARY DEPARTMENT GOVERNMENT OF MAHARASHTRA MANTRALAYA, MUMBAI	May 3, 2018
GIRNAR FOOD AND BEVERAGES PVT. LTD. Vs. YOGITA PRAFUL KOTHARI AND ORS.	November 2, 2018
GITA VIJAY SOMANKAR Vs. DIVISIONAL COMMISSIONER, NAGPUR	October 3, 2018
GITESH S/O NARENDRA GHORMARE Vs. THE SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE	July 2, 2018
GLENCORE AGRICULTURE INDIA PVT LTD Vs. UNION OF INDIA, THOUGH SECRETARY MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI	July 9, 2018
GLENMARK PHARMACEUTICALS LTD. Vs. CURETECH SKINCARE	August 28, 2018
GLOBAL ASIA VENTURE COMPANY Vs. ARUP PARIMAL DEB	April 26, 2018
GLOBAL AVIATION SERVICES PRIVATE LIMITED Vs. AIRPORT AUTHORITY OF INDIA A BODY CORPORATE CONSTITUTED BY CENTRAL GOVERNMENT UNDER AIRPORT AUTHORITY ACT, (55 OF 1994)	February 21, 2018
GLOBAL INTEGRATED BULKERS PTE. LTD. A COMPANY INCORPORATED UNDER THE LAWS OF SINGAPORE AND Vs. CARGO OF 14,072.337 MTS OF LIMESTONE	January 19, 2018
GOA CO-OPERATIVE MARKETING AND SUPPLY FEDERATION Vs. MARIO LOBO	July 26, 2018
GOA COASTAL ZONE MANAGEMENT AUTHORITY, THROUGH ITS MEMBER SECRETARY Vs. KASHINATH JAIRAM SHETYE	April 19, 2018
GOA FOUNDATION Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY	March 5, 2018
GOA FOUNDATION Vs. STATE OF GOA,	May 4, 2018
GOA FOUNDATION, THROUGH ITS SECRETARY Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	August 24, 2018
GOA GOLF CLUB (PVT ) LTD Vs. TRADE WINGS HOTELS LIMITED	January 16, 2018
GOA JAIN MANDAL Vs. YESHWANT LAKHIMAN PAI RAIKAR, R/O BANDORA, PONDA	June 8, 2018
GOA STATE CO-OPERATIVE MILK PRODUCER S UNION LTD Vs. GOA STATE INFORMATION COMMISSION	August 14, 2018
GOA STATE COOP. BANK LTD. Vs. ASST. COMMISSIONER OF INCOME TAX AND ANOTHERS	June 25, 2018
GOA URBAN CO-OPERATIVE BANK LTD Vs. RUI FERREIRA	July 4, 2018
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. BAJIRAO RAGHUNATH GUNJAL	September 26, 2018
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs. RAVINDRA SHANTA SHARMA	March 28, 2018
GOKUL JOTIBA CHIKUNDRE Vs. THE STATE OF MAHARASHTRA & ORS.	January 15, 2018
GOKULADAS J. SHET TALAULIKAR (DEC) Vs. NARAYAN @ SANTOSH S. SINAI USGAONKAR AND OTHERS	May 2, 2018
GOKULDAS PHADTE Vs. STATE OF GOA, THROUGH CHIEF SECRETARY	July 30, 2018
GOMATI ALIAS RADHA TIMA GAUDE Vs. DEPUTY COLLECTOR, PONDA SUB-DIVISION, PONDA-GOA	October 23, 2018
GONDWANA CLUB Vs. STATE OF MAHARASHTRA AND ANOTHER	April 5, 2018
GONDWANA ENGINEERING PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	September 21, 2018
GOPAL MAHADEOJI KHANDELWAL Vs. STATE OF MAHARASHTRA, THROUGH P S O WASHIM, TQ & DIST WASHIM	September 11, 2018
GOPAL NARAYANDASJI PANPALIYA Vs. RIYAJ PATEL S/O MUSA PATEL	April 13, 2018
GOPAL NATTHUJI SHREENATH Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER	January 23, 2018
GOPAL S/O. MUNESHWAR SINGH Vs. STATE OF MAHARASHTRA	February 23, 2018
GOPAL SON OF MAHADEO WANKHADE Vs. STATE OF MAHARASHTRA	February 12, 2018
GOPAL WASUDEO GULHANE Vs. STATE OF MAHARASHTRA, THROUGH ITS ANTI CORRUPTION BUREAU, AMRAVATI	October 20, 2018
GOPALRAO NARSINGRAO HALLALE Vs. THE STATE OF MAHARASHTRA	February 26, 2018
GOPALRAO S/O SHIVA IKHANKAR Vs. STATE OF MAHARASHTRA	October 6, 2018
GOPINATH GOVIND TELI Vs. SUNDARABAI GOVIND TELI	October 17, 2018
GOPINATH VITTHAL SABLE Vs. STATE OF MAHARASHTRA (AT INSTANCE OF SR P I CHATURSHRINGI POLICE STATION, DIST PUNE)	October 17, 2018
GORAKSHAN SANSTHA, REGISTERED PUBLIC TRUST, THROUGH SECRETARY, VIJAYKUMAR SHIVSHANKAR JANI Vs. AKOLA MUNICIPAL CORPORATION, AKOLA, THROUGH ITS COMMISSIONER, TQ & DIST AKOLA	July 5, 2018
GOUSHALA PASHUPALAN BAHUUDDESHIYA SANSTHA Vs. STATE OF MAHARASHTRA AND OTHER	July 17, 2018
GOVERNMENT OF MAHARASHTRA Vs. MOHANRAO DHONDIBA SONWANE	March 20, 2018
GOVERNMENT OF MAHARASHTRA Vs. GOVINDRAJ V. NAIK	March 14, 2018
GOVIND ALIAS HERAMB Vs. STATE OF MAHARASHTRA	December 20, 2018
GOVIND DEWAJI CHAVAN Vs. WASUDEO AMBADAS BHUSATE	December 20, 2018
GOVIND KUNDARGI S/O MANIK KUNDARGI Vs. STATE OF GOA THROUGH PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AT GOA, PANAJI, GOA	January 17, 2018
GOVIND U BHOBE, S/O LATE U BHOBE Vs. UNDER SECRETARY (LAW) (ESTT) LINK, DEPARTMENT OF L	June 5, 2018
GRACE GEORGE PAMPOORICKAL Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS	April 20, 2018
GRACY GEETA SHETTY Vs. STATE OF GOA	February 3, 2018
GRAM PANCHAYAT Vs. STATE OF MAHARASHTRA,	November 22, 2018
GRAM PANCHAYAT, WAGHBET, TQ PARLI-VAIJNATH, DIST B Vs. STATE OF MAHARASHTRA	June 5, 2018
GRAMODHAR VIDYA PRASARAK SHIKSHAN SANSTHA, HINGNA Vs. PROJECT OFFICER, TRIBAL DEVELOPMENT BOARD, NAGPUR	December 22, 2018
GRAMPANCHAYAT AASHTI, SOLAPUR Vs. STATE OF MAHARASHTRA AND OTHERS	March 16, 2018
GRAMPANCHAYAT AMBEGAON TALUKA MULSHI, DISTRICT PUNE THROUGH SARPANCH DATTATRAY MARUTI MARNE Vs. STATE OF MAHARASHTRA	February 16, 2018
GREGORY DANIEL B SHAH Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, OFFICE OF CHIEF SECRETARY PANAJI, GOA	February 6, 2018
GREGORY ROBERTS Vs. THE STATE OF MAHARASHTRA AND ANOTHER	June 4, 2018
GRINDWELL NORTON LTD Vs. TRANSPORT AND GENERAL KAMGAR UNION & ORS	July 17, 2018
GUFRAN AHMAD NOUSHAD AALAM @ NADAN Vs. STATE OF MAHARASHTRA	June 7, 2018
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD Vs. HINDUSTAN UNILEVER LTDLABIC	December 13, 2018
GUJARAT STATE PETRONET LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND OTHERS	August 6, 2018
GULAB @ GULLYA S/O TIPPAJI DUKARE Vs. STATE OF MAHARASHTRA, THROUGH P S , PANCHPAOLI, NA	May 24, 2018
GULAB CHANGDEO KALE Vs. NILESH HIRAMAN HIRE	September 21, 2018
GULAB GANPATRAO HOLE Vs. CHIEF EXECUTIVE OFFICER, AMRAVATI, ZILLA PARISHAD, AMRAVATI	September 25, 2018
GULABCHAND Vs. INDUBAI PUNDALIK JAPE DECEASED THROUGH HER LEGAL HEIRS	December 4, 2018
GULABCHAND @ GULABRAO SHIVRAM GAWAND Vs. THANE DISTRICT COURTS BAR ASSOCIATION	December 6, 2018
GULABDASTAGIR RAMZAN INAMDAR Vs. STATE OF MAHARASHTRA	June 15, 2018
GULABRAO S/O. DHANRAJ WAGH Vs. KISAN VIDYA PRASARAK SANSTHA	March 20, 2018
GULABSING SURESHSING SISODIYA Vs. STATE OF MAHARASHTRA	October 31, 2018
GULAM SARVAR S/O. FARUKH KHAN Vs. STATE OF MAHARASHTRA	February 5, 2018
GULSHAN ROHINGTON IRANI Vs. RAYOMAND ROHINTON IRANI	April 5, 2018
GUNJAN PUJIT AGGARWAL Vs. VARDHMAAN DEVELOPERS LTD AND OTHERS	September 25, 2018
GUNWANT S/O CHANDRAKANT KOHALE Vs. THE STATE OF MAHARASHTRA	February 23, 2018
GURDEEP SINGH MATREJA Vs. IONA F QUADROS COLACO, W/O LATE HARLAND COLACO	July 10, 2018
GURUDAS NARAYAN SALGAONKAR Vs. AVDUTA SAVLARAM ARAS	February 1, 2018
GURUDAS PATRU BHALVE Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S , BALLAR	April 9, 2018
GURUDAS YESHWANT PEDNEKAR Vs. SHARADA ALIAS RADHABAI	March 8, 2018
GURUNATH ANNAPPA MAHASHETTY AND ORS Vs. SAINT GOBAIN SEKURIT INDIA LTD AND ORS	February 20, 2018
H.R. BARGE Vs. ASHOK MANIKCHAND CHANKESHWARA	December 22, 2018
HAIER TELECOM (INDIA) PVT. LTD. Vs. DRIVE INDIA ENTERPRISE SOLUTIONS LTD.	April 9, 2018
HAIRPORT SERVICES LLP AND ORS. Vs. F SALON INDIA LLP	November 2, 2018
HAJARAT MUSA ALIYAS MO ISAR KARAMULLA Vs. RAHEMANKHAN ISHAK KHAN	October 16, 2018
HAJI ABDUL QAYYUM MOHD ISHAK Vs. STATE OF MAHARASHTRA	July 30, 2018
HAMEED PEER MOHAMMAD PATHAN AND ANOTHER Vs. ELECTION RETURNING OFFICER BEED AND OTHERS	August 7, 2018
HAMID SHEIKH S/O JABBAR SHEIKH Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION RAJURA, DISTRICT CHANDRAPUR	March 19, 2018
HANIF GULAM RASOOL MAKRANI Vs. STATE OF MAHARASHTRA	March 8, 2018
HANSRAJ JOGESHWAR URADE Vs. THE STATE OF MAHARASHTRA	January 29, 2018
HANUMAN RAJARAM MHATRE RESIDING AT SHIVAJI PRERNA SOCIETY Vs. COMMISSIONER OF POLICE, THANE AND ORS	January 31, 2018
HANUMANT GANGARAM KHAMKAR, SINCE DECEASED THROUGH HIS HEIRS & LEGAL REPRESENTATIVES Vs. SATISH PARBATI GAIKWAD	January 24, 2018
HANUMANT S/O BUWASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA	September 29, 2018
HANUMANTRAO MORBAJI GUDADHE Vs. STATE OF MAHARASHTRA	October 16, 2018
HARDEEP SINGH ARORA Vs. STATE OF MAHARASHTRA	January 12, 2018
HARDEEP SINGH ARORA Vs. THE STATE OF MAHARASHTRA	January 12, 2018
HARESH CHETAN THADANI Vs. CHETAN BULCHAND THADHANI	January 24, 2018
HARESHBHAI MOHANBHAI PATEL & ORS Vs. UNION OF INDIA & ORS	July 24, 2018
HARI JASUMAL THAKUR Vs. COMMISSIONER OF INCOME TAX (APPEALS)	December 3, 2018
HARI NARAYAN DHANDE Vs. STATE OF MAHARASHTRA, REPRESENTED BY COLLECTOR, YAVATMAL, TQ DIST YAVATMAL	October 31, 2018
HARI SHIVA PATIL Vs. SADASHIV KRISHNAJI KULKARNI	February 26, 2018
HARIDAS S/O DATTARAM CHAVAN Vs. THE STATE OF MAHARASHTRA	May 4, 2018
HARIKUMAR S/O GOPALDAS JESWANI Vs. GIRDHARILAL S/O GOVINDMAL RAMNANI AND OTHERS	November 1, 2018
HARINARAYAN G BAJAJ Vs. RELIANCE CAPITAL LIMITED	January 5, 2018
HARINDER PAL SINGH SANDHU, SON OF SINGH SANDHU Vs. M JOHN AMARO FERNANDES, SON OF LATE JOAQUIM MARIAN	June 11, 2018
HARISH GOPALDAS TAORI AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS	May 5, 2018
HARISH NATHMAL KHETAN Vs. SHAMLAL MANNALAL BAGDIA	August 24, 2018
HARISH PANDURANG RATHOD Vs. CHANDA HARISH RATHOD	March 12, 2018
HARISH RAMDAS PANTHARE Vs. COMMISSIONER MUNICIPAL CORPORATION DHULE	October 15, 2018
HARISH RATANLAL BHANSALI Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, PARBHANI, (NOW HINGOLI)	January 11, 2018
HARISH S NAIK, C/O MANOHAR SADA NAIK Vs. GOA TOWN AND COUNTRY PLANNING BOARD, THROUGH ITS MEMBER SECRETARY, C/O CHIEF TOWN PLANNER, HAVING OFFICE AT DEMPO TOWERS, EDC COMPLEX, PATTO, PANAJI-GOA	September 21, 2018
HARISH S/O NARAYAN BURKULE Vs. THE STATE OF MAHARASHTRA	October 29, 2018
HARISH S/O RAMAJI KANGALE Vs. STATE OF MAHARASHTRA	March 20, 2018
HARISHCHANDRA PANDURANG BHOI Vs. MUSAB ANIS DOLARE	February 26, 2018
HARISHCHANDRA S/O KASHIRAM BAWANKAR Vs. THE STATE OF MAHARASHTRA	February 12, 2018
HARJEETSINGH S/O TIRATHSINGH SAWHNEY Vs. STATE OF MAHARASHTRA	September 4, 2018
HARNEK SINGH S/O SANTA SINGH SONDH Vs. RAJESH S/O MATADIN JAISWAL	January 30, 2018
HARSH VINOD SACHDEV Vs. STATE OF MAHARASHTRA	November 24, 2018
HARSHAD ARJUN PHADTE Vs. STATE THROUGH MAPUSA POLICE STATION, MAPUSA, BARDEZ, GOA	July 6, 2018
HARSHADA BHARAT DESHMUKH Vs. BHARAT APPASAHEB DESHMUKH	April 6, 2018
HARSHADA CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA	August 6, 2018
HARSIDDH SHIPPING AGENCY Vs. UNION OF INDIA	November 22, 2018
HASAN BAPU PATIL (SINCE DECEASED, REPRESENTED THROUGH LRS ) & ORS Vs. GAFUR BAPU PATEL (SINCE DECEASED, REPRESENTED THROUGH LRS ) & ORS	October 6, 2018
HASHEM ALIGHOLIPOUR HAMMAMI ALIAS SALBAS SELVA Vs. UNION OF INDIA	February 6, 2018
HASINA KUDBUDDIN SHAIKH Vs. KARAD MUNICIPAL COUNCIL	August 29, 2018
HASMUKH TARACHAND SHETH & ORS Vs. STATE OF MAHARASHTRA & ANR	April 3, 2018
HASTI CO-OPERATIVE BANK LTD Vs. SHASHIKANT	October 16, 2018
HDFC BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 20, 2018
HDFC BANK LTD Vs. VASUDEO SHRIPAD BELVALKAR	October 19, 2018
HDFC BANK LTD BRANCH MANAGER Vs. ARCHANA W/O SACHIN DONGRE	August 16, 2018
HEERABAI RANGANATH MALI Vs. STATE OF MAHARASHTRA (THROUGH CHANDWAD POLICE STATION)	September 25, 2018
HELIGO CHARTERS PRIVATE LIMITED Vs. AIRCON FEIBARS FZE	June 29, 2018
HEMANT ATMARAM SHINDE Vs. UNION OF INDIA	February 6, 2018
HEMANT R MHATRE AND ORS Vs. UNION OF INDIA AND ORS	April 16, 2018
HEMANT S/O RAMCHANDRA INGOLE Vs. INDIRABAI WD/O TRIMBAKRAO INGOLE	March 23, 2018
HEMANT S/O RAMCHANDRA INGOLE AND OTHERS Vs. NARESH S/O TRIMBAKRAO INGOLE	March 23, 2018
HEMKRUSHNA SHAMRAOJI KAPGATE Vs. ASSISTANT CHARITY COMMISSIONER, BHANDARA	January 9, 2018
HEMLATA HARISH BHATIABHATIA Vs. VALLABHDAS LALCHAND DHAMANMAL	December 22, 2018
HEMLATA JAYANT NEVE Vs. STATE OF MAHARASHTRA	January 4, 2018
HEMRAJ MAROTRAO SHINGNE Vs. PRINCIPAL SECRETARY	January 16, 2018
HEMRAJ S/O FULCHAND PATLE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, GOREGAON, DISTRICT GONDIA	February 7, 2018
HERAMBH ANANDRAO SHELKE Vs. UNION OF INDIA	July 13, 2018
HETA C SHAH & ORS Vs. STATE OF MAHARASHTRA & ORS	July 5, 2018
HIGH COURT IN ITS OWN MOTION Vs. M N NAVALE, PRESIDENT, SINHGAD TECHNICAL EDUCATION SOCIETY, ERANDWANE, PUNE	August 28, 2018
HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA AND ORS.	June 18, 2018
HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA	June 4, 2018
HIGH COURT ON ITS OWN MOTION, HIGH COURT OF JUDICATURE AT BOMBAY Vs. THE STATE OF MAHARASHTRA AND OTHERS	April 12, 2018
HIKEN NARESH SHAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA A SOCIETY REGISTERED UNDER TAMIL NADU SOCIETIES REGISTRATION ACT, HAVING ITS HEADQUARTERS AT CRICKET CENTRE, WANKHEDE STADIUM	January 10, 2018
HIMANSHU SINGH RAJAWAT Vs. STATE OF MAHARASHTRA	July 4, 2018
HIMMATBHAI M. VIRADIYA Vs. INCOME TAX OFFICER 25(2)(4)	December 13, 2018
HIND KAMGAR SANGHATANA Vs. EXCEL INDUSTRIES LTD	October 23, 2018
HINDALCO INDUSTRIES LIMITED Vs. THE UNION OF INDIA & ORS.	March 5, 2018
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPN.LTD.	November 26, 2018
HINDUSTAN LEVER EMPLOYEES UNION Vs. HINDUSTAN UNILEVER LIMITED	February 24, 2018
HINDUSTAN ORGANIC CHEMICALS LTD Vs. ICI INDIA LTD	March 16, 2018
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF CGST AND C. EX.	October 15, 2018
HINDUSTAN UNILEVER LIMITED Vs. STATE OF MAHARASHTRA	May 3, 2018
HINDUSTHAN NATIONAL GLASS & Vs. NASHIK MATHADI AND UNPROTECTED	November 24, 2018
HIRABAI WIFE OF CHOTELAL VERMA Vs. MAHALAXMI COOPERATIVE HOUSING SOCIETY	July 9, 2018
HIRALAL MOHANLAL JAIN & ANR. Vs. MUNICIPAL CORPORATION OF GR. MUMBAI & ANR.	July 3, 2018
HIRALAL SUKHRAM JAWARKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, DHARNI, DISTRICT AMRAVATI	August 31, 2018
HITENDRA KUMAR PANDITRAO PALASPAGAR Vs. SAU NILIMA HITENDRAKUMAR PALASPAGAR	January 19, 2018
HOLY CROSS HOME FOR BABIES Vs. RAVIKIRAN ABRAHAM BARIGALA AND ANR	January 17, 2018
HORTICULTURE OFFICER, TALUKA FRUIT NURSERY Vs. HANUMANTRAO MAHADEORAO SAWARKAR	March 22, 2018
HOTEL LEELAVENTURE LIMITED Vs. AIRPORTS AUTHORITY OF INDIA	October 24, 2018
HOTEL LEELAVENTURE LIMITED AND ANR. Vs. AIRPORTS AUTHORITY OF INDIA	July 16, 2018
HOUSE FULL INTERNATIONAL LIMITED Vs. KOTHARI CARS PRIVATE LIMITED	December 22, 2018
HUBERT SALDANHA Vs. HOTEL HIGH RIDGE, THROUGH ITS DIRECTOR, MAHESH SHANBAGH	February 22, 2018
HUMA A ANSARI Vs. RAVI TUKARAM DAMODAR	September 24, 2018
HUMA ALI SON OF YUNUS ALI Vs. STATE OF MAHARASHTRA	November 21, 2018
HUSSAIN INDOREWALA Vs. UNION OF INDIA	June 29, 2018
HUSSAIN INDOREWALA AND OTHERS Vs. UNION OF INDIA AND OTHERS	August 29, 2018
HVPM S DEGREE COLLEGE OF PHYSICAL EDUCATION Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND	September 11, 2018
HVPM DEGREE COLLEGE OF PHYSICAL Vs. ASSISTANT COMMISSIONER OF	November 19, 2018
I.C.I.C.I. LAMBORD INSURANCE COMPANY LTD Vs. JANABAI WD/O DINKARRAO	December 14, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SARJERAO PATALOJI KSHIRSAGAR	December 13, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. STANDARD CHARTERED BANK & ANOTHER	November 26, 2018
IDA FERNANDES Vs. CECILIA FERNANDES	December 3, 2018
IDBI BANK LTD Vs. BHARTIYA KAMGAR SENA	June 15, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED, THROUGH ITS LEGAL MANAGER/AURHTORIZED SIGNATORY Vs. SUDAMATI W/O KISHANRAO KALE	January 10, 2018
IFIN COMMODITIES LIMITED Vs. AYESHA MADGAVKAR, HAVING OFFICE AT NIZARI BHAWAN	August 27, 2018
IL AND FS FINANCIAL SERVICES LTD Vs. VANDANA GLOBAL LTD	January 5, 2018
IMRAN MOHAMMED KASIM KHAN Vs. UNIVERSITY OF MUMBAI AND OTHERS	January 22, 2018
IN RE Vs. RELIANCE CAPITAL LIMITED	September 24, 2018
IN RE, MR. GAUTAM RAMANBHAI PATEL Vs. STATE	June 19, 2018
IN THE MATTER BETWEEN :SIEM OFFSHORE REDRI AS Vs. ALTUS UBER	September 25, 2018
IN THE MATTER OF M/S. TRANSPOWER ENGINEERING LTD. Vs. STATE	July 26, 2018
INDIA MARIA MATILDES DE SOUZA DAUGHTER OF LATE VINCENT MACHADO Vs. AGNELO GUSTAVO DE SOUZA SON OF LATE JOSE CARIDADE DE SOUZA	July 9, 2018
INDIAN COFFEE WORKERS COOP SOCIETY LTD INDIAN COFFEE HOUSE SDF CANTEEN, SEEPZ, ANDHERI (EAST) MUMBAI Vs. SECRETARY, INDUSTRIES, ENERGY & LABOUR DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA MUMBAI	October 17, 2018
INDIAN COFFEE WORKERS COOPERATIVE SOCIETY LIMITED Vs. ESTATE OFFICER, WESTERN ZONE	July 31, 2018
INDIAN CORK MILLS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, THROUGH ITS HOUSING DEPARTME	June 13, 2018
INDIAN EXPRESS NEWSPAPERS (BOMBAY) PRIVATE LTD Vs. INSPECTING ASSISTANT COMMISSIONER, OF INCOME TAX	April 2, 2018
INDIAN GALVANICS CYRIUM FOILS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX CIR 4(4)	July 6, 2018
INDIAN MACHINE TOOLS Vs. DIRECTOR OF INCOME TAX	March 9, 2018
INDIAN SCIENTIFIC GLASS INDUSTRIES Vs. M K MAHIPALSINGH INDIAN INHABITANT HAVING HIS ADDRESS C/O CRICKET CLUB OF INDIA, CHURCHGATE	January 22, 2018
INDIRA K KARIPPARA AND ANR Vs. CHANDRAN SHETTY AND ANR	December 14, 2018
INDUSIND MEDIA COMMUNICATIONS LTD Vs. UNION OF INDIA	October 19, 2018
INNOWAVE IT INFRASTRUCTURE LTD. Vs. UNION OF INDIA	July 9, 2018
IQBAL @ BADA KHAN NASIR SHAIKH Vs. STATE OF MAHARASHTRA	October 9, 2018
IRENE BLANCH KHERA Vs. GLENN JOHN VIJAY AMBROSE E SOUSA TICLO	July 19, 2018
IRSHAD KHAN Vs. STATE OF MAHARASHTRA	February 12, 2018
ISABEL ESMERALDA SANTOS DSOUZA Vs. STATE OF GOA, THROUGH CHIEF SECRETARY	June 4, 2018
ISHA SHARMA Vs. TATA INSTITUTE OF SOCIAL SCIENCES AND ANR	July 27, 2018
ISULAL S/O DOMAJI BARBATE Vs. UNION OF INDIA	September 3, 2018
ITTARSINGH Vs. STATE OF MAHARASHTRA	December 3, 2018
J M FINANCIAL ASSET RECONSTRUCTION COMPANY PVT LTD Vs. DISTRICT MAGISTRATE, GADCHIROLI	March 23, 2018
J.P. FERNANDES Vs. NATIONAL TEXTILE CORPORATION (S.M.) LTD.	June 29, 2018
JADE MARKETING Vs. UNION OF INDIA	August 23, 2018
JAGDISH S/O KARUJI BOMBARDE Vs. CHIEF OFFICER, MUNICIPAL COUNCIL, TUMSAR, TAH TUMSAR, DISTRICT BHANDARA	October 4, 2018
JAGDISH S/O RAMCHANDRA SAMANPELLIWAR Vs. STATE OF MAHARASHTRA	October 4, 2018
JAGDISH S/O. BHOLA YADAV Vs. THE STATE OF MAHARASHTRA	February 8, 2018
JAGDISH TOPANDAS KRISHNANI AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	February 13, 2018
JAGGANATH DIVANRAO BARSE Vs. THE STATE OF MAHARASHTRA	November 2, 2018
JAGJEEVAN JAIKUMAR SANGHAI Vs. PARBHANI MUNICIPAL CORPORATION	March 14, 2018
JAI HIND FINANCE (INDIA) LIMITED Vs. KOTAK MAHINDRA BANK LTD	January 25, 2018
JAI LAXMI CO-OP HSG SOC Vs. STATE OF MAHARASHTRA (THROUGH KALAMBOLI POLICE STATION)	April 10, 2018
JAIDEEP PRADEEP ZAVERI Vs. STATE OF MAHARASHTRA THROUGH OFFICE OF GOVT PUBLIC PROSECUTOR, CRIMINAL APPELLATE SIDE, HIGH COURT, P W D BUILDING, MUMBAI	January 31, 2018
JAIKUMAR @ BABU S/ O BHIMRAO KADAM Vs. STATE OF MAHARASHTRA & ANOTHER	November 19, 2018
JAIN DEVELOPERS Vs. RAJA R CHHABRIA, ADULT	January 29, 2018
JAINA MARKETING & ASSOCIATES Vs. DEPARTMENT OF WOMEN & CHILD DEVELOPMENT	December 10, 2018
JAIPRAKASH S/O DASHRATH BHUTANGE Vs. STATE OF MAHARASHTRA AND ANR.	January 31, 2018
JAIPRAKASH VISHWANATH JAISWAL Vs. MUNICIPAL CORPORATION OF CITIES OF KALYAN AND DOMBIVALI HAVING ITS OFFICE AT SHANKARRAO CHOWK	June 26, 2018
JAIRAM S/O MAHADEO SHENDE Vs. ZILLA PARISHAD, BHANDARA THROUGH CHIEF EXECUTIVE OFFICER	November 22, 2018
JALARAM FLEXO LAMINATES PRIVATE LTD. Vs. POLYPET FLEXIBLE PACKAGING PRIVATE LIMITED	April 2, 2018
JALGAON ANJALI ANISH DAMANIA Vs. STATE OF MAHARASHTRA	November 19, 2018
JALINDAR SADASHIV HIRDE Vs. THE STATE OF MAHARASHTRA	February 2, 2018
JALINDERSING AJITSING KALYANI Vs. STATE OF MAHARASHTRA	April 20, 2018
JALNA KAMALKISHOR S/O PUSARAM BANG Vs. SUPERINTENDENT OF POLICE, JALNA, TALUKA & DIST JALNA	April 12, 2018
JAMSHED NOSHIR SUKHADWALLA Vs. UNION OF INDIA	November 30, 2018
JANABAI W/O NARAYAN RATHOD Vs. STATE OF MAHARASHTRA THROUGH PSO	February 23, 2018
JANAK DILIP DWARKADAS Vs. JOINT CHARITY COMMISSIONER	April 20, 2018
JANARDAN MAHADU GONDHALI Vs. STATE OF MAHARASHTRA	July 10, 2018
JANARDAN UTTAM DEVALE Vs. STATE OF MAHARASHTRA	February 15, 2018
JANARDHAN S/O HANUMANTRAO PATIL @ SALUNKE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE & FOREST DEPARTMENT, MANTRALAYA, MUMBAI	March 21, 2018
JANARDHAN S/O. CHANDRABHANJI KAMBLE Vs. THE STATE OF MAHARASHTRA	March 21, 2018
JANARDHAN SADASHIV RANE Vs. M/S. EVERKEEN BLADE COMPANY LIMITED	March 20, 2018
JARAL DAVID FERNANDES Vs. MOHAMMED WAJIDMOMD WAHID	November 19, 2018
JARNAIL AARJO SARDAR Vs. STATE OF MAHARASHTRA	December 3, 2018
JASBIRSINGH S/O UJAGARSINGH KOHLI Vs. PRATAP S/O DAYARAM DEWANI	August 29, 2018
JASUBEN RAGHAVJI PATEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS	July 18, 2018
JAVED KHALIQ KHAN Vs. THANE MUNICIPAL CORPORATION & ORS	June 21, 2018
JAY BHAGWATI CONSTRUCTION CO Vs. HAWARE ENGINEERS & BUILDERS PVT LTD	October 25, 2018
JAY CONSTRUCTIONS Vs. STATE OF MAHARASHTRA AND OTHERS	March 23, 2018
JAY GRAMGITA GRAMIN BIGARSHETI Vs. MOHAMMAD LATIF	February 22, 2018
JAYA R. SHEKHAWAT AND ORS Vs. SAHAKAR CORP AND ORS	December 4, 2018
JAYA SANTOSH ARBAT Vs. ADDITIONAL COMMISSIONER, AMRAVATI	March 8, 2018
JAYA SURESH GANGAR & ORS Vs. STATE OF MAHARASHTRA & ORS	April 27, 2018
JAYA TALAKSHI CHHEDA Vs. TANUJA JAYANTILAL BHAGAT & 2 ORS	December 17, 2018
JAYANT Vs. STATE OF MAHARASHTRA	March 21, 2018
JAYANT MANIKLAL LUNAWAT Vs. KAMAL ARJAN HINGORANI	February 20, 2018
JAYANT NAG Vs. STATE OF MAHARASHTRA THROUGH INSECTICIDE INSPECTOR UNDER INSECTICIDES ACT 1968, DISTT SUPERINTENDING AGRICULTURE OFFICE, PARBHANI, DISTRICT PARBHANI	January 22, 2018
JAYANT S/O GANPATRAO BUTY Vs. BHAGWANDAS TIMAPPA PUTHRAN	January 29, 2018
JAYANTILAL INVESTMENTS Vs. ASSTT. COMMISSIONER OF INCOME	July 4, 2018
JAYASHRI SAMSHUDDIN TALAPDAR Vs. SAMSHUDDIN KARIM TALAPDAR & ANR	April 5, 2018
JAYASWAL NECO INDUSTRIES LIMITED Vs. RESERVE BANK OF INDIA	March 5, 2018
JAYDEO Vs. ADARSHA BAHU UDDESHIYA MANDAL	March 28, 2018
JAYESH GURUDAS NAIK Vs. STATE OF GOA	March 22, 2018
JAYPRAKASH SAHEBRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA AND OTHERS	July 26, 2018
JAYPRAKASH SITARAM GOEL Vs. SARUBAI NARAYAN MULIK	January 8, 2018
JAYSHREE PRAVIN BHADANE Vs. PRAVIN VISHRAM BHADANE AND OTHERS	July 5, 2018
JAYSHRI GAJENDRA MAHAJAN Vs. GAJENDRA PANDIT MAHAJAN	August 7, 2018
JCB INDIA LIMITED Vs. UNION OF INDIA REPRESENTED	March 20, 2018
JEEVODAY EDUCATION SOCIETY, NAGPUR Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT DEPARTMENT, MANTRALAYA, GOVERNMENT OF MAHARASHTRA, MUMBAI	September 19, 2018
JEEWAN ALAMCHAND PARYANI Vs. RAMCHAND	February 3, 2018
JIGNESH PRAKASH SHAH Vs. CENTRAL BUREAU OF INVESTIGATION, BANKING SECURITIE	June 4, 2018
JIJABAI W/O. ANIL KARDULE-SAWANT Vs. THE STATE OF MAHARASHTRA	February 8, 2018
JITENDRA ANANT MHATRE AND ORS Vs. UNION OF INDIA AND ORS	September 26, 2018
JITENDRA DAYALDAS FULWANI Vs. CHAIRMAN AND MANAGING DIRECTOR	December 3, 2018
JITENDRA PANDEY Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS (APPEALS) VAPI	January 11, 2018
JITENDRA S/O SATAYAWAN POTBHARE Vs. STATE OF MAHARASHTRA	July 30, 2018
JITENDRA TANAJI SAPKAL Vs. STATE OF MAHARASHTRA	November 30, 2018
JITESH WADHWA AND OTHERS Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS	April 9, 2018
JIVAN S/O MADHUKAR NAGAPURKAR Vs. SHAILA W/O JIVAN NAGAPURKAR	April 23, 2018
JIWAN DAMAJI LANJEWAR Vs. THE STATE OF MAH.	March 15, 2018
JOAN MASCARENHAS E D SOUZA W/O DOMNIC D SOUZA Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY SECRETARIAT, ALTO PORVORIM, BARDEZ, GOA	January 30, 2018
JOAO MARTIN FERNANDES Vs. UNION OF INDIA	October 24, 2018
JOAO SOUZA PROENCA, PORBAVADDO, CALANGUTE, GOA Vs. INCOME TAX OFFICER, WARD-2(2), PANAJI	January 17, 2018
JOHN CRUZINHO GONSALVES S/O LATE RAFEAL FELIX GONSALVES Vs. PRAKASH R POTE S/O LATE RASIKUMAR POTE	July 10, 2018
JOHN SHABAJI KHARAT Vs. STATE OF MAHARASHTRA AND ORS	August 28, 2018
JOHNY @ JOHN DAVID SHERI Vs. THE STATE OF MAHARASHTRA	March 19, 2018
JOINT DIRECTOR OF SOCIAL FORESTRY, NAGPUR CIRCLE, CIVIL LINES, NAGPUR Vs. RAVINDRA CHANDRABHAN FULZELE	September 28, 2018
JOSE ROQUE PINTO Vs. STATE OF GOA, THROUGH CHIEF SECRETARY	March 7, 2018
JOSE SEBASTIAO PEREIRA Vs. SAROJINI ISAURA PEREIRA	July 12, 2018
JOSEPHAT ALEX GOMES Vs. MAHENDRA JAYANTILAL TANNA	October 4, 2018
JOTUN INDIA PRIVATE LIMITED Vs. PSL LIMITED	January 5, 2018
JOTUN INDIA PRIVATE LIMITED Vs. PSL LIMITED	July 26, 2018
JOVITA FILOMENA FERRAO E MONTEIRO Vs. SAMEER TARI	October 22, 2018
JSC ISPAT PVT LTD & ORS Vs. HDB FINANCIAL SERVICES LTD	March 6, 2018
JSW DHARMATAR PORT PVT LTD Vs. UNION OF INDIA	December 14, 2018
JUBILANT LIFE SCIENCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	April 16, 2018
JUDE OKONKWO CHUKWUEMEKA Vs. UNION OF INDIA	December 19, 2018
JUGALKISHOR S/O DWARKADAS LOYA Vs. PURUSHOTTAM GULABCHAND LOYA	February 5, 2018
JULIE JAYESH SHAH Vs. JAYESH TRILOK KUMAR SHAH (BOMBAY)	February 22, 2018
JULIO RIBEIRO Vs. STATE OF MAHARASHTRA AND ORS.	February 16, 2018
JWEL BUILDCON PVT LTD Vs. KOHIYAR T SATARWALA OF SATARA	February 20, 2018
JYOTI Vs. CHIEF EXECUTIVE OFFICER	March 5, 2018
JYOTI W/O KHOMESHWAR CHALPHE Vs. STATE OF MAHARASHTRA,	April 19, 2018
K HENRY DANIEL, S/O K V R DANIEL Vs. STATE OF GOA	December 10, 2018
K P POWER PRIVATE LIMITEDMUMBAI Vs. STATE OF MAHARASHTRA	December 21, 2018
K.D. DESHPANDE Vs. CHIEF COMMISSIONER OF INCOME TAX, NASHIK	March 20, 2018
K.J. SOMAIYA COLLEGE OF ENGINEERING Vs. THE SECRETARY FEES REGULATING AUTHORITY	January 25, 2018
KADIR ILAHI BAGWAN Vs. USHA ANANDRAO YADAV	April 5, 2018
KADIR YAKOOB PATRAWALA & ORS Vs. MEHFUZA	December 12, 2018
KADUBA S/O BHAVRAO TAK Vs. THE STATE OF MAHARASHTRA	March 20, 2018
KAILAS SHRIRAM CHAVAN AND ANOTHER Vs. STATE OF MAHARASHTRA	March 27, 2018
KAILASH Vs. JIJABAPU	September 11, 2018
KAILASH AJABRAO KAKDE Vs. STATE OF MAHARASHTRA AND ANOTHER	March 23, 2018
KAILASH ANUPAM KHIMSIYA Vs. SHAMJI ENTERPRISES PARTNERSHIP FIRM	October 23, 2018
KAILASH KISAN MEMJADE Vs. STATE OF MAHARASHTRA	April 10, 2018
KAILASH S/O MADANLAL CHARKHA Vs. SAYYAD KHWAJA S/O SAYYAD NOOR	January 31, 2018
KAILASH S/O SATYANARAYAN KHANDAL Vs. VIJAYKUMAR S/O SATNARAYAN KHANDAL	January 15, 2018
KAILASHCHANDRA KEDARMALJI @ KEDARNATH AGRAWAL Vs. KOCHAVEEDU VARGHESE JOSEPH	August 31, 2018
KALAMESHWAR TEXTILE MILLS LIMITED Vs. ASHOK DEORAOJI KUBDE	July 3, 2018
KALLINATH SHIVYOGI DHANGE Vs. RAJENDRA ALIAS APPARAO MDHUKARRAO VEDPATHAK AND OTHERS	October 19, 2018
KALLUMAL JAIDMAL KUKAREJA @ KALLUMAMA Vs. STATE OF MAHARASHTRA	May 3, 2018
KALPANA DHANU KACHRE Vs. STATE OF MAHARASHTRA	October 5, 2018
KALPANA DILIP MUNGALE Vs. EDUCATION OFFICER (SECONDARY)	November 2, 2018
KALPANA WD/O DEEPAK DEVGADE Vs. RAJENDRAPRASAD TULSIRAM HANUWANT (DELETED)	October 22, 2018
KALPENA INDUSTRIES LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI	March 1, 2018
KALPESH R JAIN Vs. MANDEV TUBES PVT. LTD	February 20, 2018
KALYAN DOMBIVLI MAHANGAR Vs. ANIL SHANKAR DHANKE	July 17, 2018
KALYANI PREMGIRI GOSWAMI Vs. THE STATE OF MAHARASHTRA	February 6, 2018
KAMAL JADHWANI Vs. STATE OF MAHARASHTRA	November 1, 2018
KAMAL NARAYAN S/O VITHOBAJI KORE Vs. LD CIVIL JUDGE, SENIOR DIVISION	September 26, 2018
KAMAR @ AKKYA MOINUDDIN SHAIKH Vs. STATE OF MAHARASHTRA	October 30, 2018
KAMGAR KALYAN KENDRA CHALISGAON DIST JALGAON Vs. KASHINATH BRINDAVAN BUNDELKHANDI	August 2, 2018
KAMGAR MAHAR NANDURAND ORS. Vs. STATE OF MAHARASHTRA & ORS.	April 9, 2018
KAMGAR SWA SADAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES	June 28, 2018
KAMLABAI NARAYANRAO WAGH Vs. MUKTABAI WD/O BAJIRAO PATIL	April 4, 2018
KAMLAKAR Vs. STATE OF MAHARASHTRA	March 7, 2018
KAMLAKAR LACHAYYA OLALLA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI	September 14, 2018
KAMLAKAR NARAYAN BARMATE Vs. CHIEF ENGINEER, MAHARASHTRA STATE ELECTRICITY BOARD	December 12, 2018
KAMLAKAR S/O VASANTRAO KURREWAR Vs. STATE OF MAHARASHTRA	August 4, 2018
KANCHAN DAYAL SHEWAKRAMANI & ORS Vs. BENCHMARK TOWN PLANNING LLP & ORS	October 11, 2018
KANCHAN DEOKISANJEE PANPALIA Vs. THE STATE OF MAHARASHTRA	January 12, 2018
KANCHAN MOTORS AND OTHERS Vs. BANK OF INDIA AND OTHERS	July 12, 2018
KANCHARLA GUNESHWARA RAO Vs. DIPAK S/O SHANKARRAO GUNDAWAR	January 4, 2018
KANHU S/O RAJARAM REDE Vs. THE STATE OF MAHARASHTRA	February 2, 2018
KANTA GAWADE S/O JAIDEV GAWADE AND OTHERS Vs. STATE OF GOA AND ANOTHERS	June 29, 2018
KANTILAL Vs. STATE OF MAHARASHTRA	April 23, 2018
KANTILAL PREMJI MARU Vs. MADAN KUMAR	May 4, 2018
KANTILAL S/O NANDLAL JAISWAL (IN JAIL) Vs. STATE OF MAHARASHTRA, THROUGH D I G OF PRISONS, NA	June 26, 2018
KANTILAL VALAJI MALI Vs. MANSINGRAO NIVRUTTI TORSE	October 24, 2018
KANTU SHANKAR RATHOD Vs. THE STATE OF MAHARASHTRA	March 20, 2018
KAPIL PURI Vs. RUPINDER SINGH ARORA	May 3, 2018
KAPIL VARIYANI Vs. MUNICIPAL CORPORATION OF CITY OF JALGAON THROUGH MUNICIPAL COMMISSIONER	February 14, 2018
KARAMSHI J NAKHUA Vs. COMMISSIONER OF CUSTOMS (GENERAL)	January 11, 2018
KARANJA TERMINAL & LOGISTICS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX,CC-6(3), MUMBAI & ORS	November 30, 2018
KARE HEALTH SPECIALTIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONERII, HAVING OFFICE AT BHAVISHYA NIDHI BHAVAN	January 17, 2018
KARIMSHAHA S/O BIRAMSHAHA Vs. STATE OF MAHARASHTRA	February 16, 2018
KARISHMA GAUTAM PAGARE Vs. SUMAN MADHUKAR KHARAT & ORS	August 30, 2018
KARTIK KIRTIKUMAR PARIKH Vs. STATE OF MAHARASHTRA AND ANR.	January 15, 2018
KARUR VYASHA BANK LIMITED Vs. HIRABAI BABURAO EKATPURE	February 28, 2018
KASHINATH LAXMAN GOANKAR, S/O LAXMAN GAONKAR Vs. SATTARI URBAN CO-OPERATIVE CREDIT SOCIETY LTD	February 27, 2018
KASHINATH RAJARAM TINKHEDE Vs. STATE OF MAHARASHTRA	April 3, 2018
KASHINATH SHAMBHUSING PATIL Vs. STATE OF MAHARASHTRA AND OTHERS	October 6, 2018
KASHINATH VIKRAMJI THORAT Vs. STATE OF MAHARASHTRA	March 5, 2018
KASHINATH YASHWANTRAO SONAWANE Vs. THE STATE OF MAHARASHTRA	February 20, 2018
KASHYAP ODHAVJI THAKKAR Vs. CHANDRAKANT R GANATRA & ORS	August 14, 2018
KASHYAP ODHAVJI THAKKAR Vs. CHANDRAKANT R GANATRA & ORS	August 16, 2018
KATRA HOLDINGS LTD. Vs. CORSAIR INVESTMENTS LTD.	October 31, 2018
KAUSER ALI, CIVIL AND MINING CONTRACTOR Vs. WESTERN COALFIELDS LTD , THROUGH ITS CHAIRMANMANAGING DIRECTOR	December 6, 2018
KAVERI W/O HANUMANT BORGE Vs. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI	July 6, 2018
KAVITA MANIKIKAR OF MUMBAI W/O RAVIKIRAN MANKIKAR Vs. CENTRAL BUREAU OF INVESTIGATION BS & FC, THROUGH I	May 10, 2018
KAVITA PRASHANT KAPSE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI	November 1, 2018
KAVITA W/O ASHOK TIPLE Vs. SHRI ASHOK PARSHURAM TIPLE	February 13, 2018
KAVITA WD/O SANJAY AWACHARE Vs. UNION OF INDIA	February 9, 2018
KAYJI REAL ESTATE PVT LTD Vs. NAZARIO SEBASTIAO PINTO	September 26, 2018
KAYYUM KHAN S/O AYUB KHAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER	February 2, 2018
KAZI TAHMID TAB S/O KAZI WAHIDUZZAMA Vs. STATE OF MAHARASHTRA, THROUGH PSO, FREZARPURA, AMRAVATI	October 5, 2018
KEKOBAD DOSSABHOY DOONGRIWALLA Vs. THE MUNICIPAL CORPORATION OF GREATER	March 21, 2018
KESHAO S/O NAMDEO BURANDE Vs. STATE OF MAHARASHTRA	January 4, 2018
KESHAVRAO Vs. FAIZAN KHAN	February 21, 2018
KETAN K. TIRODKAR Vs. CENTRAL BUREAU OF INVESTIGATIONS AND ANR.	April 19, 2018
KETAN TIRODKAR Vs. HONBLE BOMBAY HIGH COURT,VIA REGISTRAR GENERAL	October 29, 2018
KEYNOTE CAPITALS LTD Vs. ECO RECYCLING LTD	June 21, 2018
KHANDU DAJIBA KAVAR (DEAD) THROUGH LEGAL HEIRS Vs. LEELA W/O RANGNATH PADGHAN	September 19, 2018
KHANDU S/O RAVAN SHINDE Vs. STATE OF MAHARASHTRA	October 23, 2018
KHED TALUKA VIDYARTHI PALAK Vs. STATE OF MAHARASHTRA	August 7, 2018
KHURRAM KHAZI Vs. REGIONAL TRANSPORT AUTHORITY, HAVING OFFICE AT	June 28, 2018
KHUSHAL Vs. PRAVIN	January 18, 2018
KHUSHALCHAND YASHWANT GAIKWAD Vs. STATE OF MAHARASHTRA	April 18, 2018
KINETIC ENGINEERING LTD. Vs. THE STATE OF MAHARASHTRA	March 21, 2018
KINJAL COTTON PVT. LTD. Vs. C.A. GALIAKOTWALA AND CO. PVT. LTD.	October 19, 2018
KIRAN @ SHAILESH S/O CHOTU PAWAR Vs. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, PIMPALNER POLICE STATION, TQ SAKRI, DIST DHULE	July 16, 2018
KIRAN ANANT DESHPANDE Vs. STATE OF MAHARASHTRA	January 20, 2018
KIRAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	January 15, 2018
KIRAN DHANRAJ KHARAT Vs. COMMISSIONER OF POLICE	May 3, 2018
KIRAN KADAM Vs. STATE OF MAHARASHTRA & ORS	September 28, 2018
KIRAN PRABHAKAR GAJDHANE AND ORS. Vs. THE STATE OF MAHARASHTRA	November 27, 2018
KIRAN S/O PRABHUNATH VERMA Vs. STATE OF MAHARASHTRA	July 11, 2018
KIRAN SHANKAR RAWOOL Vs. EASTERN INTERNATIONAL HOTEL	December 5, 2018
KIRAN SURESH BHAGIYA Vs. KAKADE CONSTRUCTION CO PVT LTD	January 9, 2018
KISAN RAMCHANDRA GADIWADAR Vs. THE STATE OF MAHARASHTRA	March 9, 2018
KISHANRAO SHANKARRAO KULKARNI Vs. STATE OF MAHARASHTRA AND OTHERS	May 3, 2018
KISHINDAS RAMCHAND NAGPAL Vs. ASST. COMMISSIONER OF WEALTH TAX	July 27, 2018
KISHOR Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPA	June 8, 2018
KISHOR Vs. THE STATE OF MAHARASHTRA	March 8, 2018
KISHOR @ PRAKASH LALSE SADMEK Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR	March 1, 2018
KISHOR @ SUNIL S/O. SONU BHOSALE Vs. STATE OF MAHARASHTRA THR. POLICE	March 19, 2018
KISHOR @ VADYA S/O SHIVDAS KOLI Vs. STATE OF MAHARASHTRA	January 23, 2018
KISHOR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	December 19, 2018
KISHOR BHAGWAN DHANGAR Vs. THE CHIEF OFFICER	March 8, 2018
KISHOR DIGAMBAR GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH, THE SECRETARY	October 12, 2018
KISHOR JAISING SONWANE Vs. STATE OF MAHARASHTRA	March 14, 2018
KISHOR S/O ANANDRAO GAIDHANE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, IMAMWADA POLICE STATION, NAGPUR	July 18, 2018
KISHOR S/O PUNJAHARI BHAKRE Vs. THE STATE OF MAHARASHTRA	May 4, 2018
KISHOR S/O RAGHUNATH GAIKWAD Vs. STATE OF MAHARASHTRA	July 27, 2018
KISHOR S/O RANGNATHRAO KULKARNI Vs. STATE OF MAHARASHTRA	April 26, 2018
KISHOR S/O UTTAMRAO GAJBHIYE Vs. ELECTION COMMISSION OF INDIA	December 12, 2018
KISHORE Vs. MILIND	December 12, 2018
KISHORE JAGJIVANDAS TANNA Vs. JOINT DIRECTOR OF INCOME TAX (INV.)	September 17, 2018
KISHORI PADMAKAR MAHAJAN Vs. PADMAKAR NARAYANRAO MAHAJAN	November 1, 2018
KLEENAGE PRODUCTS (INDIA) PRIVATE LIMITED Vs. THE REGISTRAR OF TRADE MARKS	January 17, 2018
KOHINOOR MILLS, A UNION OF NATIONAL TEXTILE CORPORATION (M N) LTD Vs. RAMPRATAP UDAYANATH TIWARI	July 6, 2018
KONKAN MUSLIM EDUCATION SOCIETY OF THANE DISTRICT Vs. UNION OF INDIA AND ORS.	September 7, 2018
KOSHISH, A FIELD ACTION PROJECT OF TATA INSTITUTE OF SOCIAL SCIENCES Vs. STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR, HIGH COURT AT BOMBAY, MUMBAI	July 16, 2018
KOTAK MAHINDRA BANK LTD. Vs. THE STATE OF MAHARASHTRA & ORS.	May 3, 2018
KOTHARI KAMGAR COMMITTEE Vs. STATE OF MAHARASHTRA THROUGH MINISTER OF LABOUR	October 5, 2018
KOYLA SHRAMIK SABHA Vs. UMASHANKAR S/O GUPTESHWAR SINGH	February 5, 2018
KRISHNA SUBRAMANIYAM SWAMY Vs. STATE OF MAHARASHTRA	November 19, 2018
KRISHNANATH P MORAJKAR Vs. STATE OF GOA	August 21, 2018
KRISHNARAO Vs. GAJANAN BRICKS PVT. LTD. AND ANOTHER	April 25, 2018
KRUSHNA S/O JAGANNATH SIRSATH Vs. STATE OF MAHARASHTRA	February 27, 2018
KRUSHNAMAI SHIKSHAN PRASARAK MANDAL DHAMNER, TAL-KOREGAON, DISTRICT-SATARA Vs. STATE OF MAHARASHTRA,	May 3, 2018
KU. ANUSAYA D/O. MAROTI WANKHADE Vs. THE STATE OF MAHARASHTRA	March 23, 2018
KU. CHHAYA PURSHOTTAM SHEDMAKE Vs. STATE OF MAHARASHTRA AND ORS.	March 1, 2018
KU. UJWALA VIJAY SUKHDEVE Vs. THE PRESIDING OFFICER, UNIVERSITY AND COLLEGE TRIBUNAL, NEAR LAW COLLEGE	November 2, 2018
KULDEEP BALASAHEB GHODAKE @ GANDHYE Vs. THE COMMISSIONER OF POLICE MUMBAI AND OTHERS	March 1, 2018
KUMAR MANGAT PATHAK, SOLE PROPRIETOR OF BIG SCREEN ENTERTAINER Vs. CINEMA CAPITAL VENTURE FUND, THROUGH	July 18, 2018
KUMAR MOTORS PRIVATE LIMITED Vs. INNOVENTIVE INDUSTRIES LIMITED (IN LIQUIDATION)	October 24, 2018
KUNAL ASHOK PATIL AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER	March 15, 2018
KUNAL RAJESH KOTHARI Vs. THE STATE OF MAHARASHTRA	June 25, 2018
KUNAL S/O BHARAT GOSWAMI Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR	February 21, 2018
KUNAL UMRAGOSINGH CHAMARGORE Vs. STATE OF MAHARASHTRA	August 13, 2018
KUNDAN S/O SHIVSHANKAR FATING Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION SELOO, TAHSIL SELOO, DISTRICT WARDHA	February 6, 2018
KUNDLIK S/O KOSRU MATE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY GENERAL ADMINISTRATION DEPARTMENT MANTRALAYA, MUMBAI	February 8, 2018
KUSUM CHANDRAKANT KACHARE Vs. STATE OF MAHARASHTRA AND OTHERS	November 19, 2018
L AND T HOUSING FINANCE LTD Vs. JSM DEVCONS PRIVATE LIMITED	November 24, 2018
LACHAMA S/O NAMA JADHAO (DEAD) Vs. STATE OF MAHARASHTRA AND OTHERS	March 16, 2018
LADU (SAHADEO) ABA KAMBLE (DECEASED) Vs. STATE OF MAHARASHTRA AND OTHERS	April 9, 2018
LAJAWANTI G GODHWANI & ANR Vs. SHYAM R GODHWANI & ORS	December 13, 2018
LAJWANTI G GODHWANI & ANR Vs. SHYAM R.GODHWANI & ORS	December 4, 2018
LALIT KUMAR MODI Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT (WESTERN REGION), GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, GROUND FLOOR, KAISER	January 30, 2018
LALIT RAMESH PATIL Vs. SAU. MINAKSHI W/O LALIT PATIL	July 20, 2018
LALIT VILASRAO THAKARE Vs. THE STATE OF MAHARASHTRA	January 19, 2018
LALITA & ORS. Vs. STATE OF MAHARASHTRA, HORTICULTURE DEPARTMENT	January 17, 2018
LALITA PRAVIN WANKHEDE Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVA	June 8, 2018
LALITKUMAR D CHAPSEY Vs. NICKIE KIRAN NANAVATI	February 22, 2018
LALITNIRMAN BUSINESS DEVELOPMENT PVT. LTD. Vs. INCOME TAX OFFICER	September 19, 2018
LAN ESEDA INDUSTRIES LTD Vs. SHREE HARI RICE & AGRO LTD	August 16, 2018
LAND ACQUISITION OFFICER, PWD (CELL), ALTINHO, PAN Vs. DAMODAR RAMNATH CAMOTIM BAMBOLKAR	April 6, 2018
LATA NANDLAL BADWAIK Vs. NANDLAL WASUDEO BADWAIK	March 16, 2018
LATIF HASAN MADARI Vs. STATE OF MAHARASHTRA & OTHERS	March 23, 2018
LAVASA CORPORATION LIMITED Vs. JITENDRA JAGDISH TULSIANI AND OTHERS	August 7, 2018
LAWRENCE CHRISTOPER FERNANDES Vs. ERROL F MC MAHON	June 6, 2018
LAWRENCE DIAS Vs. STATE OF GOA THROUGH POLICE PROSECUTOR	December 11, 2018
LAWRENCE DIAS S/O ANTHONY DIAS Vs. STATE THROUGH PP HIGH COURT COMPLEX, PANAJI-GOA	March 6, 2018
LAXMAN BALU DEUALKAR Vs. CHIEF EXECUTIVE OFFICER, KOLHAPUR DISTRICT CENTRAL	June 14, 2018
LAXMAN BISAN UKE Vs. ASHOK ISHWAR SHINDE	March 8, 2018
LAXMAN GOPAL DESSAI, (SINCE DECEASED REPRESENTED BY LRS) Vs. UTTAM VITHOBA NAIK DESSAI, (SINCE DECEASED REPRESENTED BY LRS.)	May 2, 2018
LAXMAN JALBA WAGHMARE Vs. STATE OF MAHARASHTRA	February 27, 2018
LAXMAN JANNA BHANDARI, S/O JANNA GANESH BHANDARI Vs. PUBLIC WORKS DEPARTMENT, ASST ENGINEER, SUB DIV III, WORKS DIVISION X, GOVT OF GOA, TONCA, CARANZALEM, TISWADI, GOA	March 6, 2018
LAXMAN NAGESHWARRAO PARLIKAR Vs. MAHARASHTRA STATE POWER GENERATION CO LTD , THERMAL POWER STATION, PARALI VAIJNATH, DIST BEED, THROUGH CHIEF ENGINEER	February 15, 2018
LAXMAN NAMDEO GANGURDE Vs. STATE OF MAHARASHTRA	November 28, 2018
LAXMAN S/O KISAN KANHE Vs. STATE OF MAHARASHTRA	June 21, 2018
LAXMAN S/O NAMDEO GODE Vs. THE STATE OF MAHARASHTRA	February 13, 2018
LAXMAN S/O. RUNJAJI GAIKWAD Vs. STATE OF MAHARASHTRA	February 5, 2018
LAXMAN SHARNAPPA DINDORE Vs. COMMISSIONER OF POLICE SOLAPUR	November 22, 2018
LAXMANDAS NATHARAM DARA Vs. STATE OF MAHARASHTRA AND ANOTHER	January 18, 2018
LAXMANRAO S/O URKUDAJI SHENDE Vs. STATE OF MAHARASHTRA	September 26, 2018
LAXMI MUKUL GUPTA @ LIPI AGED Vs. STATE OF MAHARASHTRA THROUGH BORIVALI POLICE STATION	January 19, 2018
LAXMI NAIK THROUGH POWER OF ATTORNEY PRAMOD NAIK SON OF LATE BABAN NAIK Vs. SHALINI PILGAONKAR, WIDOW	January 29, 2018
LAXMIKANT D KOLVEKAR, CHIEF ELECTRICAL ENGINEER Vs. STATE OF GOA, THROUGH SECRETARY	June 28, 2018
LAXMIKANT GANESHLAL JAISWAL Vs. VIJAY GANESHLAL JAISWAL	April 12, 2018
LAXMIKANT S/O. NAGORAO KULKARNI Vs. STATE OF MAHARASHTRA	December 19, 2018
LAXMINARAYAN S/O CHOTELAL LADHORIYA (RATHOD) Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, HOME DEPARTMENT, RAKSHA BHAVAN, NEW DELHI	January 25, 2018
LEELA WD/O PURUSHOTTAM Vs. MANDABAI WD/O BAPURAOJI	January 17, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMAKANT VAMAN VARDE	December 5, 2018
LILADHAR S/O KASHINATH GAJBHIYE Vs. STATE OF MAHARASHTRA	January 5, 2018
LINDA DSOUZA E FERNANDESSOUZA Vs. LUIS ANTONIO ROMUALDO	December 18, 2018
LINKER SHELTER PVT LTD Vs. DUDADHARI @ KATHADA @ KAGZIPURA MASJID TRUST	April 11, 2018
LLOYDS STEEL INDUSTRIES LIMITED Vs. CESTAT	June 21, 2018
LOGIC EASTERN INDIA PVT LTD ORG Vs. KEC INTERNATIONAL LIMITED (CABLES SBU)	May 4, 2018
LOK HOUSING AND CONSTRUCTIONS LTD. & ANR. Vs. THE APEX GRIEVANCE COMMITTEE SLUM REHABILITATION AUTHORITY & ORS.	November 2, 2018
LOK SHIKSHAN SANSTHA, WARORA Vs. VASANT S/OKISNAJI SUKARE	December 5, 2018
LOKASHAHI AGHADI Vs. AKOLA MUNICIPAL CORPORATION	March 6, 2018
LOKMAT MEDIA PRIVATE LIMITED Vs. VIJAY S/O KRUSHANRAO PAWAR	November 30, 2018
LOKMAT MEDIA PRIVATE LIMITED Vs. DILIP S/O VITTHALRAO GHATE	September 5, 2018
LOKSANGRAM Vs. STATE OF MAHARASHTRA	November 29, 2018
LOKSATTA MOVEMENT Vs. THE STATE OF MAHARASHTRA	May 4, 2018
LOTANSING SARDARSING GIRASE Vs. STATE OF MAHARASHTRA, THROUGH INSPECTOR, SINDKHEDA POLICE STATION	August 21, 2018
LT FINANCE LIMITED Vs. DCIT	September 17, 2018
LUIS ANTONIO ROMUALDO Vs. LINDA D SOUZA E FERNANDES	August 24, 2018
LUMDEO Vs. RAVINDRA	April 5, 2018
M E INFRAPROJECTS PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	September 3, 2018
M SEA PHARMACEUTICALS PVT LTD Vs. STATE OF MAHARASHTRA, THROUGH DRUGS INSPECTOR, DHULE, S N SALE	July 10, 2018
M V TONGLI YANTAI Vs. GREAT PACIFIC NAVIGATION (HOLDINGS) CORPORATION LTD	September 17, 2018
M.K. TRADING CO. Vs. UNION OF INDIA	January 22, 2018
M.P. ENTERPRISES Vs. UNION OF INDIA	September 18, 2018
M.P. ENTERPRISES Vs. UNION OF INDIA	September 18, 2018
M/S BHAGWANDAS B RAMCHANDANI Vs. BRITISH AIRWAYS NEW IMPORT BUILDING	February 2, 2018
M/S EUREKA FORBES LIMITED Vs. SANJAY LAXMINARAYAN SRIVASTAVA	January 29, 2018
M/S LAKSHMI CONSTRUCTION Vs. PUSHP KAMAL COOPERATIVE HOUSING SOCIETY LIMITED	January 22, 2018
M/S MANJEET COTTON PVT LTD THROUGH DIRECTOR BHUPENDRASINGH RAJPAL Vs. THE STATE OF MAHARASHTRA AND OTHERS	November 1, 2018
M/S POLYNOVA INDUSTRIES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER	January 17, 2018
M/S SILVERLINE TECHNOLOGIES LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT	October 31, 2018
M/S. ANUPAM ELECTRICALS Vs. MAHARASHTRA HOUSING AREA AND DEVELOPMENT AUTHORITY	July 27, 2018
M/S. ATISHAY REALTORS PVT. LTD. Vs. KIDWAI NAGAR CO-OPERATIVE HOUSING SOCIETY	November 26, 2018
M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. SMT.PRABHAVATI HIRAMAN BABAR & ANR.	February 24, 2018
M/S. BIOVISION CORPORATION Vs. THE STATE OF MAHARASHTRA	February 14, 2018
M/S. BOMBAY FLYING CLUB, AN EDUCATIONAL SOCIETY AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.	January 24, 2018
M/S. DEWAKI TRADERS & ORS Vs. STATE OF MAHARASHTRA & ORS	January 10, 2018
M/S. DILIPKUMAR & COMPANY & ORS. Vs. UNION OF INDIA & ORS.	July 26, 2018
M/S. INDIAN GUM INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX AND OTHERS	July 13, 2018
M/S. INDIAN SCIENTIFIC GLASS INDUSTRIES Vs. M.K. MAHIPALSINGH	January 22, 2018
M/S. INDUSTRIAL AID Vs. MOHAN CHAINS LIMITED	January 17, 2018
M/S. JAIN DEVELOPERS Vs. RAJA R. CHHABRIA	January 29, 2018
M/S. KANDLA CARGO HANDLERS Vs. M/S CONTAINER CORPORATION OF INDIA LTD.	August 1, 2018
M/S. M AND M CONSTRUCTIONS Vs. GOA TILLARI IRRIGATION DEVELOPMENT CORPORATION	February 8, 2018
M/S. MUKAND LIMITED AND OTHERS Vs. DHARMARAJYA KAMGAR KARMACHARI MAHASANGHA	July 11, 2018
M/S. PRABHA ENGINEERING PVT. LTD. Vs. SARVA MAZDOOR SANGH	June 6, 2018
M/S. ROYAL POTTERIES CERAMIC INDUSTRIES Vs. THE COLLECTOR, CHANDRAPUR AND ANOTHER	February 14, 2018
M/S. SAAIDUTT INFRASTRUCTURE PVT. LTD. & ORS. Vs. STATE OF MAHARASHTRA & ORS.	November 1, 2018
M/S. SAI NAMAN DEVELOPERS Vs. THE CHARIMAN / SECRETARY, BHOLENATH KRIPA CHS LTD. AND OTHERS	November 27, 2018
M/S. SANTAJI KRISHI SEWA KENDRA Vs. SHANKAR SONAJI RATHOD	January 18, 2018
M/S. SHEKHAR ELECTRICALS Vs. M/S. FALCON RETREAT PRIVATE LTD.	May 3, 2018
M/S. SHRI SUDARSHAN INDUSTRIES PLOT NO. C60, M.I.D.C. WARDHA Vs. HYGENIC PALM OIL PVT. LTD. AND ORS.	January 16, 2018
M/S. TATA TELESERVICES (MAHARASHTRA) LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX	January 25, 2018
M/S. YASH SOCIETY Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTION) MUMBAI	January 18, 2018
M/S.JWEL BUILDCON PVT. LTD. Vs. SHRI KOHIYAR T. SATARWALA	February 20, 2018
MACHINDRA DATTATRAYA KOKATE Vs. STATE OF MAHARASHTRA	July 5, 2018
MADANLAL AGGARWAL Vs. ABHYUDAYA CO-OPERATIVE BANK LTD.	October 10, 2018
MADHAV ATMARAM SAHAKARI Vs. SUMITRA GOVIND PANSHIKAR, W/O LATE GOVIND PANSHIKAR	October 29, 2018
MADHAV GOVIND DHULSHETE Vs. INCOME TAX OFFICER WARD 3	October 8, 2018
MADHAV NILKANTH THOMBE Vs. THE STATE OF MAHARASHTRA	January 17, 2018
MADHAV S/O DHARMAJI KHODKE Vs. STATE OF MAHARASHTRA	October 16, 2018
MADHAV SAYAJI REDAS, (CONVICT NO. C8294) Vs. THE STATE OF MAHARASHTRA	February 22, 2018
MADHAV VISHWANATH DAWALBHAKTA (DECD) Vs. BENDALE BROTHERS	August 7, 2018
MADHAVI KERKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 5, 2018
MADHAVI SHASHIKANT UMBARJE Vs. STATE OF MAHARASHTRA	August 13, 2018
MADHAVRAO RAMCHANDRA MORE Vs. RAJENDRA SAHAKARI GRIHA NIRMAN SANSTHA MARYADEET	August 8, 2018
MADHU S SADLAPURKAR Vs. UNION OF INDIA (THROUGH) CHIEF OF ARMY STAFF, SENA BHAVAN	January 30, 2018
MADHU SANGMESHWAR DHYADE Vs. SANGMESHWAR SHARANAPPA DHYADE	July 13, 2018
MADHUKAR Vs. STATE OF MAHARASHTRA	July 31, 2018
MADHUKAR DHARMA RATHOD Vs. STATE OF MAHARASHTRA	August 16, 2018
MADHUKAR DILIPRAO WANDILE Vs. STATE OF MAHARASHTRA	February 14, 2018
MADHUKAR NAGNATHRAO BANDALE Vs. STATE OF MAHARASHTRA, THROUGH P S O P S KANDALA, D	June 21, 2018
MADHUKAR S/O BHAVANRAO SADGIR Vs. STATE OF MAHARASHTRA	October 31, 2018
MADHUKAR S/O VITTHALRAO NISTANE Vs. STATE OF MAHARASHTRA AND ANR.	August 1, 2018
MADHUKAR S/O WAGHUJI KOTKONDAWAR Vs. SAKHARAM S/O POCHU YELMULE	February 23, 2018
MADHUKAR S/O.PANDITRAO Vs. THE STATE OF MAHARASHTRA	February 15, 2018
MADHUKAR SHANKAR JAWANJAL Vs. UNION OF INDIA	December 18, 2018
MADHUKAR UTTAM CHAVAN Vs. STATE OF MAHARASHTRA	January 4, 2018
MADHURI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 21, 2018
MADHURI D/O BAPURAO AGLAVE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 12, 2018
MADHUSUDAN ZUMBARLAL SARDA Vs. STATE OF MAHARASHTRA	August 2, 2018
MAHA METAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 18, 2018
MAHA SEEDMEN ASSOCIATION Vs. UNION OF INDIA	April 9, 2018
MAHADEO KRISHNA NAIK Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	November 30, 2018
MAHADEO S/O DINBAJI SATHWANE Vs. ANANDRAO S/O RAMKRISHNA BICCHU (SONKUSARE)	April 17, 2018
MAHADEO SHRIPATI KHOT Vs. DIVISIONAL TRAFFIC SUPERINTENDENT (DEFAULT), COMPETENT AUTHORITY MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 27, 2018
MAHADEV K NAIK TALSAL, TALAULIM, PONDA, GOA Vs. CIDADE DE GOA, VAINGUINIM BEACH, DONA PAULA, GOA	April 11, 2018
MAHAJAN BHUJANGA UMARE Vs. ADDITIONAL DIVISIONAL COMMISSIONER AURANGABAD	September 12, 2018
MAHALSA SERVICES Vs. STATE OF GOA AND ANOTHER	June 29, 2018
MAHARANA PRATAP SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	March 22, 2018
MAHARASHTRA GIRLS EDUCATION SOCIETY Vs. MAHARASHTRA KARMACHARI SANGHATANA	June 21, 2018
MAHARASHTRA HYBRID SEEDS CO. (PVT.) LTD Vs. THE STATE OF MAHARASHTRA	February 21, 2018
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. CHANDRAKANT KASHNATH LAD	February 5, 2018
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. KAILASHCHANDRA S/O RATANLAL CHOUDHARY AND OTHERS	April 24, 2018
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPN Vs. UNION OF INDIA & ORS	June 22, 2018
MAHARASHTRA OILSEEDS COMMERCIAL Vs. MAROTI NAGORAO KHARBALE	March 20, 2018
MAHARASHTRA PLASTIC MANUFACTURERS ASSOCIATION Vs. STATE OF MAHARASHTRA AND ANOTHER	April 13, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. PANKAJKUMAR C DABHIRE & ORS	July 3, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. SUNIL SANTOSH PAWAR	December 13, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. MOHAN APPARAO JADHAV AND ORS	January 12, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH ITS Vs. AMOL ARJUN NAGARGOJE	April 11, 2018
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT COR Vs. SNEHADEEP STRUCTURES PVT LTD , NAGPUR	March 26, 2018
MAHARASHTRA STATE ELECTRICITY BOARD Vs. TRIMBAK S/O MAHADU ZAMBRE	February 15, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHINDRA LIFE SPACE DEVELOPERS LIMITED	August 7, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. VEGA CHEMICALS PVT LTD	December 18, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED (MSEDCL) Vs. SERVICE	April 3, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS Vs. SMT. CHANDRABHAGABAI RAGHOBA MANDPE AND OTHERS	April 3, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. JAWAHAR SHETKARI SOOT GIRNI LTD	August 21, 2018
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. SIMPLEX GAYATRI CONSORTIUM	April 19, 2018
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. A B PATEL	October 5, 2018
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MUMBAI, THROUGH DIVISIONAL CONTROLLER, MSRTC, AHMEDNAGAR DIVISION, AHMEDNAGAR Vs. DILIP S/O POPATRAO KATE	July 6, 2018
MAHARASHTRA STATE WAREHOUSING Vs. SUDHADEVI W/O RAMAKANT LOIYA	May 4, 2018
MAHARSHI VITHAL RAMAJI SHINDE Vs. THE STATE OF MAHARASHTRA	February 24, 2018
MAHATMA PHULE MAGASVARGIYA Vs. THE STATE OF MAHARASHTRA	February 21, 2018
MAHENDRA Vs. THE STATE OF MAHARASHTRA AND OTHERS	April 4, 2018
MAHENDRA N PARDESHI Vs. STATE OF MAHARASHTRA AND OTHERS	June 5, 2018
MAHENDRA PRATAP SINGH & ORS Vs. STATE OF MAHARASHTRA & ANR	February 28, 2018
MAHENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	December 5, 2018
MAHENDRA SINGH TULSHI SINGH AND ORS. Vs. GURPREET SINGH GURUDEV SINGH AND ORS.	December 11, 2018
MAHESH Vs. THE STATE OF MAHARASHTRA	October 17, 2018
MAHESH ANNARAO JEDAGE Vs. STATE OF MAHARASHTRA	December 6, 2018
MAHESH ANNARAO JEDAGE Vs. STATE OF MAHARASHTRA	November 22, 2018
MAHESH D JOBANPUTRA Vs. MUNICIPAL CORPORATION OF GREATER) MUMBAI, THROUGH ASSISTANT MUNICIPAL COMMISSIONER HAVING ITS OFFICE AT DESIGNATED OFFICER	October 22, 2018
MAHESH P. PATEL Vs. COMMISSIONER OF CUSTOMS (EP)	December 12, 2018
MAHESH S/O RAJARAM GONDARE Vs. STATE OF MAHARASHTRA	December 6, 2018
MAHESH V PAWAR Vs. ADDL CHIEF SECRETARY FINANCE DEPTT AND OTHERS	March 15, 2018
MAHINDRA & MAHINDRA LIMITED GATEWAY BUILDING, APOLLO BUNDER MUMBAI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY MINISTRY IF FINANCE, MANTRALAYA, MUMBAI	August 14, 2018
MAINABAI W/O RANGNATH PATANKAR Vs. KUNDALIK S/O DHONDIBA KALADHONE	December 7, 2018
MAITRI PARK CO-OPERATIVE HOUSING SOCIETY LTD Vs. VIRENDRA KHANNA	August 24, 2018
MAJID NISAR KHAN Vs. STATE OF MAHARASHTRA & ANR	June 7, 2018
MAJJIDKHA S/O HANIFKHA KHAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, BALLARSHA, TALUQ BALLARSHA, DISTRICT CHANDRAPUR	October 12, 2018
MALABAR HILL CITIZENS FORUM & ANR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS	May 3, 2018
MALABAR HILL CITIZENS FORUM SOCIETY, MUMBAI AND ANOTHER Vs. ASSISTANT MUNICIPAL COMMISSIONER, MUMBAI AND OTHERS	January 17, 2018
MALI ALIAS MALINI NAMDEO NAIK, AMONKAR ALIAS SAMANT Vs. RAVINDRA RAGHUNATH SAMANT	April 27, 2018
MAMTA GAUTAM WANKHEDE Vs. GAUTAM SUKHDEV WANKHEDE	February 2, 2018
MANAGING DIRECTOR, MAHARASHTRA STATE FARMING CORPORATION Vs. ANANDA SITARAM PATIL	November 19, 2018
MANALI D/O CHANDRASHEKHAR BARDE Vs. CENTRAL BOARD OF SECONDARY EDUCATION,	April 23, 2018
MANDA ASHOK SONUNE Vs. ADDITIONAL COMMISSIONER	March 8, 2018
MANEESHA NARVEKAR Vs. STATE OF GOA	February 16, 2018
MANGAL @ MANGESH HUSEN MESHRAM Vs. THE STATE OF MAHARASHTRA	November 2, 2018
MANGAL RAJARAM MAGAR Vs. STATE OF MAHARASHTRA, THROUGH SHIVAJINAGAR POLICE STATION, BEED, TALUKA & DIST BEED	September 10, 2018
MANGALABAI BHASKAR THAKARE Vs. THE STATE OF MAH	March 28, 2018
MANGALSING KHUMA MUJALDA Vs. THE STATE OF MAHARASHTRA	January 23, 2018
MANGALSINGH @ MANGESH CHATURSINGH ONAVALE Vs. STATE OF MAHARASHTRA	October 26, 2018
MANGESH S/O LAXMIKANT BHALERAO Vs. STATE OF MAHARASHTRA	September 7, 2018
MANGESH S/O SUDHAKAR TAMBE Vs. STATE OF MAHARASHTRA	April 27, 2018
MANGILAL MISHRIMAL BAFNA DIED Vs. NEMICHAND KHETMAL JAIN DIED	February 5, 2018
MANIK DAGADU SHAIKH SINCE DECEASED Vs. SOPAN TATYABA WADHMODE	August 2, 2018
MANIK KESHAV JAGDALE Vs. PARNER TALUKA SAHAKARI SAKHAR KARKHANA AND ANR	July 17, 2018
MANIK S/O SAHADU KEDAR Vs. STATE OF MAHARASHTRA	December 18, 2018
MANIPAL FINANCE CORPORATION LTD Vs. KOTAK MAHINDRA BANK LTD	September 18, 2018
MANISH NARESH THAKUR Vs. STATE OF MAHARASHTRA	July 12, 2018
MANISH S PARDASANI Vs. INSPECTOR STATE EXCISE AND ORS	October 5, 2018
MANISHA BIJAL SHAH Vs. SHANKAR LAXMAN SUTAR	March 7, 2018
MANISHA SHAILESH CHOUDHARI Vs. THE STATE OF MAHARASHTRA	February 20, 2018
MANJULABEN SHAH Vs. MADHURIBEN MEGHJI SHAH	January 30, 2018
MANJUSHA Vs. STATE OF MAHARASHTRA	January 5, 2018
MANJUSHA W/O ARUN DAMKONDWAR Vs. STATE OF MAHARASHTRA	July 24, 2018
MANOHAR JOHN SABLE Vs. STATE OF MAHARASHTRA	July 6, 2018
MANOHAR RAMCHANDRA DESHPANDE Vs. PRALHADRAO S/O RAMCHANDRA DESHPANDE	December 10, 2018
MANOHAR RAMCHANDRA JADHAV Vs. SANGITA MANOHAR JADHAV	March 21, 2018
MANOHAR S/O MAHADEORAO SATPUTE Vs. PRABHAKAR S/O RAMDASJI AMRUTKAR	June 22, 2018
MANOHKHORGADE AND ANOTHER Vs. STATE OF MAHARASHTRA AND ORS	September 19, 2018
MANOJ Vs. STATE OF MAHARASHTRA	June 4, 2018
MANOJ BUDHAJI PATIL, SON OF BUDHAJI GUNDU PATIL Vs. BORKAR NURSING HOME, PROPRIETARY CONCERN OF VANDANA BORKAR, WIFE OF LATE ATMARAM ALIAS SHAILESH RAMESH BORKAR	July 6, 2018
MANOJ PARMESHWAR SIDAM Vs. STATE OF MAHARASHTRA, THROUGH ITS DISTRICT ELECTIO	June 27, 2018
MANOJ S/O MOHANLAL JAISWAL Vs. PRAKASH S/O NANULAL JAISWAL	September 3, 2018
MANOJ S/O RAGHUNATH PATIL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY SCHOOL AND EDUCATION DEPARTMENT, MANTRALAYA, MUMBAI	July 11, 2018
MANOJ SADASHIORAO BHISE Vs. STATE OF MAHARASHTRA	January 9, 2018
MANOJKUMAR NEMAJI SHAHARE Vs. ZILLA PARISHAD, NAGPUR	December 22, 2018
MANUBHAI HARGOVANDAS PATEL Vs. RAVINDRA SARJAN YADAV & ANR	April 6, 2018
MANVEL TUSCANO Vs. DLF LIMITED	November 21, 2018
MARIA ADELAIDE PEREIRA E RODRIGUES DAUGHTER OF LATE LEITERO SIMAO RODRIGUES Vs. NEELESH PRABHUDESSAI S/O KESHAV PRABHUDESSAI	July 13, 2018
MARIA ILDA MARGARIDA QUITEIRO E CORTEZ Vs. FOMENTO CORP , MARGAO	September 27, 2018
MARIA JOAQUINA PEREIRA Vs. STATE THROUGH ITS CHIEF SECRETARY, SECRETARIAT, PORVORIM, GOA	August 23, 2018
MARIA MERCY SUZANA FERNANDES Vs. FRANCISCO MONTE PIEDADE CRUZ	February 20, 2018
MARIA QUITERIA RODRIGUES ALIAS MARIA RODRIGUES Vs. VILLAGE PANCHAYAT OF ASSAGAO	June 7, 2018
MARIA SANTANA LOBO (DELETED) Vs. COFRE DE CAPELA DE S JOAO BAPTISTA	December 10, 2018
MARIANO MESQUITA, SON OF MARCAL ALIAS JOAO PAULO MESQUITA Vs. SELVA RAJU NADAR, SON OF MADASWAMY NADAR	July 31, 2018
MARIYAM BEGUM ABDUL JALIL KHAN Vs. STATE OF MAHARASHTRA	March 20, 2018
MAROTI Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE	March 5, 2018
MAROTI MAHADUJI WANKHEDE Vs. STATE OF MAHARASHTRA	January 4, 2018
MAROTI S/O BHAURAOJI CHANDANKHEDE Vs. HIGH COURT OF JUDICATURE AT BOMBAY	September 10, 2018
MAROTI S/O BHIWAJI HATWAR Vs. DADA S/O DASHRATH MANGRULKAR	April 19, 2018
MAROTI S/O HANMANTRAO KAMLAPURE Vs. STATE OF MAHARASHTRA, THROUGH INCHARGE POLICE STATION OFFICER, POLICE STATION AIRPORT, NANDED, TAL & DIST NANDED	September 25, 2018
MAROTI S/O SHIVRAM NILEKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE	June 7, 2018
MARS ENTERPRISES AND HOSPITALITY PVT LTD Vs. STATE OF MAHARASHTRA AND ORS	August 13, 2018
MARTAND S/O NAMDEORAO GOTMARE Vs. DILIP NAMDEORAO GOTMARE	April 10, 2018
MARUTI HOUSING COOPERATIVE SOCIETY LTD. Vs. MR. AGNELO FRANCISCO DA COSTA AND OTHERS	March 27, 2018
MARUTI MAHADU SURYAWANSHI Vs. KESHAV MARUTI SURYWANSHI	February 15, 2018
MARUTI RAMCHANDRA GHOLAP Vs. STATE OF MAHARASHTRA	January 19, 2018
MARUTI S/O MAHADEO RAUT Vs. THE STATE OF MAHARASHTRA	March 15, 2018
MARUTI SHRISHAILYA HALE AND OTHERS Vs. COMMISSIONER, SANGLI MIRAJ KUPWAD CORPORATION AND OTHERS	December 11, 2018
MARUTI VITHOBA KULAL Vs. NIVRUTTI DEORAM KULAL	March 15, 2018
MARY BERTHA GRACIAS Vs. JERONIMO FERNANDES AND HIS WIFE	August 10, 2018
MASTER SIDDHANT PANKAJ MANUDHANE Vs. UNION OF INDIA	February 20, 2018
MASUMI OVERSEAS PVT LTD & ANR Vs. COMMISSIONER OF CUSTOMS-EXPORT (NS-II) & ORS	December 6, 2018
MATADIN SURAJMAL RAJORIA Vs. RAMDWAR MAHAVIR PANDE	August 14, 2018
MATHEWS J NEDUMPARA Vs. HON BLE JUSTICE S J KATHAWALLA	July 26, 2018
MATHURABAI RAMBHAU NARKHEDE Vs. COMMISSIONER OF CENTRAL EXCISE	December 17, 2018
MATHURABAI W/O PANDHARINATH SHELKE Vs. SURESH S/O MOHANLAL GORDIA	August 27, 2018
MAYA MADAN THAKUR & ORS Vs. STATE OF MAHARASHTRA & ORS	June 7, 2018
MAYABAI UPSHYAM NIKAM Vs. COMMISSIONER, DHULE MUNICIPAL CORPORATION	December 3, 2018
MAYUR GOPAL SALIAN AND DEVIYANI KIRAN VARMA, BOTH HINDUS OF INDIAN NATIONALS Vs. MITANSH MAYUR SALIAN	April 11, 2018
MAYURI UMESH MUNDE Vs. DIRECTORATE OF TECHNICAL EDUCATION AND TWO OTHERS	July 27, 2018
MEDIHEALTH CARE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY FOR CO-OPERATION MARKETING & TEXTILE DEPARTMENT, STATE OF MAHARASHTRA, MANTRALAYA MUMBAI	June 28, 2018
MEENA PATIL Vs. SNDT COLLEGE OF ARTS & C B COLLEGE OF COMMERCE	June 7, 2018
MEENAKSHI FINANCIAL CONSULTANTS (P) LTD Vs. VILLAGE PANCHAYAT OF ORLIM	October 9, 2018
MEERA DANDEKAR Vs. INDIAN INSTITUTE OF BANKERS	September 14, 2018
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MEERA W/O VIJAY MUKHEDKAR Vs. LAXMINARAYA S/O VENKOBASA DAMAM	April 17, 2018
MEGHRAJ MOOLCHAND BURAD Vs. DIRECTORATE GENERAL OF GST (INTELLIGENCE)	December 13, 2018
MEHRUNNISSA MUSHTQ SAYED Vs. UNION OF INDIA AND ORS.	April 27, 2018
MEHRUNNISSA SHEIKH ABDUL RAHIM Vs. RASHIDABAI ALLARAKHA	August 31, 2018
MEHUL JADAVJI SHAH Vs. DEPUTY COMMISSIONER OF INCOME-TAX-11(2)(1)	April 5, 2018
MERCY W/O SUDHIRA D COSTA SALVE Vs. CYRIL ENOCH ARLAND	August 9, 2018
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MHASU RAGHUNATH AVHAD Vs. STATE OF MAHARASHTRA	April 19, 2018
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MILLENNIUM STEEL INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GOA	March 19, 2018
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MINA D/O RAMKRISHNA PANCHAGAM Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION FOR TRIBE	March 28, 2018
MINA KALYAN DEVDHE Vs. COMMISSIONER NASIK DIVISION NASIK AND OTHERS	August 2, 2018
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MOHAMMAD MOIN Vs. STATE OF MAHARASHTRA	July 4, 2018
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MOHD HANIF S/O ABDUL RASHID AND OTHERS Vs. STATE OF MAHARASHTRA	July 5, 2018
MOHD IRSHAD KAMRUDDIN @ KAMAL HASAN SHEIKH @ CHOTU Vs. DEPUTY INSPECTOR GENERAL (PRISON), (EAST), NAGPUR	June 26, 2018
MOHD RAFIQUE MOHD HUSSAIN TINWALA Vs. S S ENTERPRISES	October 23, 2018
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MOMENTUM CONSULTING PVT. LTD. Vs. SAFFRON INDUSTRIES LTD.	January 19, 2018
MONA W/O NANDKISHOR SAWALAKHE Vs. STATE OF MAHARASHTRA	April 3, 2018
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MORESHWAR S/O VITTHALRAO LOLANKAR Vs. STATE OF MAHARASHTRA	November 28, 2018
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MORYA HOMES, A PARTNERSHIP FIRM Vs. SLUM REHABILITATION AUTHORITY	July 23, 2018
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MRUNAL BHALCHANDRA GHODKE Vs. STATE OF MAHARASHTRA	March 6, 2018
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MUKAND LIMITED AND OTHERS Vs. DHARMARAJYA KAMGAR KARMACHARI MAHASANGHA	July 11, 2018
MUKESH @ VICKY S/O. SURESH DENDULE Vs. STATE OF MAHARASHTRA	January 8, 2018
MUKESH J SHAH Vs. KIRAN MUKESH SHAH NEE	December 22, 2018
MUKESH MULJI SHAH Vs. DEPUTY COMMISSIONER OF CENTRAL GST	June 5, 2018
MUKESH POPATLAL GADA Vs. STATE OF MAHARASHTRA (AT INSTANCE OF FARASKHANA POLICE STATION), PUNE	August 16, 2018
MUKESH S/O KRISHNA BHOGE Vs. STATE OF MAHARASHTRA	December 5, 2018
MUKESH SHRIRAM KHOBRAGADE Vs. VS THE STATE OF MAHARASHTRA	March 5, 2018
MUKESH SON OF TULSHIRAM MADAVI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, LAHERI, TAHSIL EETAPALLI, DISTRICT GADCHIROLI	January 10, 2018
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MUKTA DABHOLKAR & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION & ORS.	July 17, 2018
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MULTI COMMODITY EXCHANGE OF INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 23, 2018
MUNICIPAL CORPORATION FOR THE CITY OF KALYAN & DOMBIVLI Vs. SHRI PANDURANG B. JADHAV	June 11, 2018
MUNICIPAL CORPORATION OF GR MUMBAI Vs. GAMMON INDIA LIMITED	December 4, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. HARISH MANILAL PATHAK ADULT	November 21, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SUHAS SHRIDHAR RANE	April 27, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. STATE OF MAHARASHTRA AND ORS	February 28, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR Vs. BEST WORKERS UNION & ORS	July 9, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI OFFICE OF EDUCATION DEPARTMENT Vs. VRUNDA VIJAYKUMAR KULKARNI	August 6, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI, HAVING ITS HEAD OFFICE AT MAHAPALIKA MARG, MUMBAI Vs. BHANDUP AMBER CO-OPERATIVE HOUSING SOCIETY LTD , MUMBAI	September 28, 2018
MUNICIPAL CORPORATION OF THE CITY OF AMRAVATI Vs. GHANSHYAM UTTAMCHAND BATRA AND OTHERS	July 31, 2018
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MUNICIPAL COUNCIL, PAITHAN, TQ PAITHAN, DIST AURANGABAD Vs. SOLID WASTE MANAGEMENT INSTITUTE OF MAHARASHTRA	September 18, 2018
MURLI INDUSTRIES LIMITED Vs. OFFICIAL LIQUIDATOR AS PROVISIONAL LIQUIDATOR	November 2, 2018
MURLI INDUSTRIES LTD Vs. PRIMO PICK N PACK PVT. LTD	November 2, 2018
MURLIDHAR SINGH S/O. JAINATH Vs. UNION OF INDIA	January 4, 2018
MURTUZA YUSUF ELECTRICWALA Vs. STATE OF MAHARASHTRA	June 7, 2018
MUSTAKIMKHAN YAWAR KHAN (PEON) Vs. AZAD EDUCATION ASSOCIATION AND SOCIAL WELFARE SANSTHA	December 3, 2018
MV AMOY FORTUNE Vs. MV AMOY FORTUNE	June 4, 2018
N H SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	October 30, 2018
NADEEM MAJID OOMERBHOY Vs. RASHID SATTAR OOMERBHOY & ORS	November 26, 2018
NADIM MEMON Vs. MUMBAI CRICKET ASSOCIATION	November 6, 2018
NAFIZ ALAM NURUL HUDDA SHAIKH Vs. STATE OF MAHARASHTRA	April 27, 2018
NAGAR URBAN COOPERATIVE BANK LTD Vs. SANDHYA BANSILAL DAYAMA	May 9, 2018
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NAGESH GAONKAR Vs. INSPECTOR GENERAL OF PRISONS GOVERNMENT OF GOA, OFFICE OF INSPECTOR GENERAL OF PRISONS	May 9, 2018
NAGRAJ CHANDMAL CHAJED Vs. STATE OF MAHARASHTRA	November 19, 2018
NAINA P MAHTANI & ANR Vs. REENA DHIR NEE REENA MALANI AND 6 ORS	September 25, 2018
NAJAMA KHATOON W/O MOHAMMAD IBRAHIM KHAN Vs. STATE OF MAHARASHTRA	September 27, 2018
NAJUK SITARAM MADAVI Vs. STATE OF MAHARASHTRA	November 27, 2018
NAMAN VARMA Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY, MUMBAI & ORS	April 17, 2018
NAMDEO Vs. STATE OF MAHARASHTRA	March 14, 2018
NAMDEO KACHARUJI MESHRAM Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER	August 16, 2018
NAMDEO S/O BAKARAMJI PAGARE Vs. STATE OF MAHARASHTRA, THROUGH ITS ANTI CORRUPTION	June 11, 2018
NANA @ SANDEEP TUKARAM SHINDE Vs. STATE OF MAHARASHTRA	November 26, 2018
NANA S/O SHIVRAM KOKARE Vs. STATE OF MAHARASHTRA	February 12, 2018
NANAJI NATHU MORE AND ORS Vs. STATE OF MAHARASHTRA & ANR	September 17, 2018
NANASAHEB S/O GANPAT NEHUL Vs. STATE OF MAHARASHTRA	April 25, 2018
NANDA SHIRODKAR Vs. DCI PHARMACEUTICALS PVT LTD	July 30, 2018
NANDATAI VASANTRAO ALLURWAR Vs. REGISTRAR AND RETURNING OFFICER	April 3, 2018
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NANDED MERCHANT S COOPERATIVE BANK LTD Vs. PRABHAKAR ANANTRAO DEBADWAR	October 30, 2018
NANDKISHOR HEMRAJ KHANDELWAL Vs. CHANDRAKALABAI KISANRAO MAROTKAR	February 26, 2018
NANDKISHOR PRALHAD VYAWAHARE Vs. SAU. MANGALA W/O PRATAP BANSAR	May 3, 2018
NANDKISHOR S/O PRABHUDAYAL BAWANKAR Vs. STATE OF MAHARASHTRA	May 4, 2018
NANDKISHORE @ BHIMKUMAR BHAJUMAN SINGH Vs. STATE OF MAHARASHTRA	January 5, 2018
NANDKUMAR Vs. STATE OF MAHARASHTRA	July 19, 2018
NANDKUMAR BHANUDAS KULKARNI Vs. THE STATE OF MAHARASHTRA AND OTHERS	November 26, 2018
NANDKUMAR KASHINATH MADHAVI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER	February 15, 2018
NANDLAL CHATURVEDI Vs. STATE OF MAHARASHTRA	July 12, 2018
NANDLAL GANGARAM RANGLANI Vs. MAHAK AMIT RANGLANI AND ANR	July 20, 2018
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NANDLAL S/O WASUDEO BADWAIK Vs. SAU. LATA W/O NANDLAL BADWAIK	July 18, 2018
NANDLAL SON OF KRISHNARAO YELNE Vs. CHANDRAKANT SON OF NARHARI RAJURKAR	June 14, 2018
NANDLAL WADHUMAL KUKREJA AND OTHERS Vs. DHONDU RAMDAS PATIL AND ANOTHER	January 18, 2018
NANDU S/O MANIRAM MANDRAWALE Vs. STATE OF MAHARASHTRA	October 17, 2018
NANDURBAR GULABSING SURESHSING SISODIYA Vs. STATE OF MAHARASHTRA	October 31, 2018
NANJI SUNDERJI SEJPAL Vs. VITHURAM SHIVLAL LAHOTI DENAGI TRUST & OTHERS	October 12, 2018
NANSEE CONSTRUCTIONS PRIVATE Vs. MADHAVSINGH GORDHANDAS AND ORS	November 19, 2018
NARAIN RAMCHANDRA BAKHLE Vs. GOVIND DATTA BAKHLE	July 9, 2018
NARAYAN DATTATRAYA POLAWAR Vs. THE STATE OF MAHARASHTRA	February 12, 2018
NARAYAN GANESH KHAIRNAR Vs. STATE OF MAHARASHTRA & ORS	June 28, 2018
NARAYAN KALBA GAIKWAD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, KANDHAR TQ KANDHAR DIST NANDED	January 24, 2018
NARAYAN KERU NITANWARE Vs. TARABAI DAGDU NITANWARE	January 15, 2018
NARAYAN KRASHNAJI JADHAV Vs. DHONDIRAM	February 1, 2018
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NARAYAN TULSHIRAM JADHAV Vs. STATE OF MAHARASHTRA	January 9, 2018
NARAYANDAS S/O CHETUMAL ADVANI Vs. SURESH S/O NAMDEORAO MENDHEKAR	March 20, 2018
NARCINHA R KALANGUTKAR, S/O LATE RAJARAM V KALANGUTKAR Vs. USHA ULHAS KERKAR, WIFE OF ULHAS SONU KERKAR	November 22, 2018
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NARENDRASINH B DESAI AND OTHERS Vs. UNION OF INDIA AND OTHERS	October 12, 2018
NARESH SAMADHAN BHANGE Vs. STATE OF MAHARASHTRA	November 29, 2018
NASER BIN ABU BAKR YAFAI Vs. STATE OF MAHARASHTRA	July 5, 2018
NASHIK WORKERS UNION Vs. HINDUSTAN AERONAUTICS LIMITED	October 30, 2018
NASIK STRIPS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EX. AND CUS.	September 18, 2018
NASIR S/O MOHAMMED KHAN Vs. NADEEM S/O NAZIR AHMED SHAIKH	September 26, 2018
NATASHA DILIP SINGH Vs. MICHAEL TONY FERNS	April 3, 2018
NATHU S/O CHOTELAL YADAV Vs. THE STATE OF MAHARASHTRA	May 4, 2018
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NATIONAL INSURANCE COMPANY LTD , BICHOLIM BRANCH, BICHOLIM, GOA Vs. TEJASWINI P KURTIKAR	March 5, 2018
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NAVI MUMBAI ENVIRONMENT PRESERVATION SOCIETY AND ANR. Vs. MINISTRY OF ENVIRONMENT	November 1, 2018
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NAVNATH GORAKH KAMBLE (LOHAR) Vs. STATE OF MAHARASHTRA	October 9, 2018
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NAVNEET KUMAR Vs. STATE OF MAHARASHTRA	February 6, 2018
NAVNIT K MEHTA Vs. STATE OF MAHARASHTRA	April 13, 2018
NAWAB ALI KHAN Vs. UNION OF INDIA	December 6, 2018
NAYAN S/O NAGORAO INGLE Vs. STATE OF MAHARASHTRA	June 19, 2018
NAZARIO SEBASTIAO PINTO, SON OF LATE JOSE CAMILO PINTO Vs. BHASKAR PANDHARINATH NAIK, SON OF LATE PANDHARINATH NAIK	July 4, 2018
NAZIR PATHYEKHANVAR Vs. STATE OF GOA, THROUGH THE IG PRISON	February 22, 2018
NEELAM CHOUDHARY Vs. UNION OF INDIA	June 19, 2018
NEELKANTH MANSIONS AND INFRASTRUCTURES Vs. URBAN INFRASTRUCTURE VENTURES CAPITAL LIMITED	December 7, 2018
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NEW INDIA ASSURANCE CO LTD Vs. FRANCISCO XAVIER FERNANDES	November 19, 2018
NEW INDIA ASSURANCE CO LTD Vs. ANTONETA MILAGROSA AGUST PEREIRA ALIAS MILAGROSA	June 12, 2018
NEW INDIA ASSURANCE CO LTD Vs. VIJAY PRIYOLKAR, S/O LATE S G S PRIYOLKAR	August 9, 2018
NEW INDIA ASSURANCE CO LTD Vs. AMPOULES & VIALS MANUFACTURING CO LTD	November 30, 2018
NEW INDIA ASSURANCE CO LTD Vs. SAVITA WD/O GUNWANTA SHETE	August 9, 2018
NEW INDIA ASSURANCE CO LTD , BRANCH SANGLI, DIST SANGLI, THROUGH ITS AUTHORIZED SIGNATORY, HIRALAL S/O NAMDEO VISPUTE Vs. KAMALBAI WD/O WACHISTA KOTULE	February 15, 2018
NEW INDIA ASSURANCE CO. LTD Vs. HIRABAI NANASAHEB NIKAM	September 26, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. RITUJA MARUTI KULMETHE AND ORS.	December 11, 2018
NEW INDIA ASSURANCE COMPANY LIMITED, DIVISIONAL OFFICE NO 1 Vs. RUKHMANBAI W/O BANDU JADHAV	October 9, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. ALBERTO DIOGO RODRIGUES	December 12, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. KESHAVRAO S/O BHIMRAO TIKE	August 10, 2018
NEW INDIA ASSURANCE COMPANY LTD , AURANGABAD THROUGH ITS DIVISIONAL MANAGER Vs. SUNITA W/O MANIK HOLAMBE	August 10, 2018
NEW INDIA ASSURANCE COMPANY LTD YAVATMAL, THROUGH REGIONAL MANAGER, NAGPUR, REGIONAL OFFICE, NAGPUR Vs. YAMUNABAI WD/O TULSHIRAM CHAVAN	August 30, 2018
NEW INDIA ASSURANCE COMPANY LTD. Vs. BABAN MARUTI TOUR AND ORS.	November 1, 2018
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. CHANDRAKALA MADHUKAR MENGAWDE	January 15, 2018
NEW INDIA INSURANCE COMPANY LTD , BRANCH MANAGER Vs. SHOBHABAI W/O PANDHARINATH RATHOD	August 16, 2018
NEW INDIA INSURANCE COMPANY LTD. Vs. CHANDRAKANT GANGADHAR KANDALKAR AND OTHERS	August 13, 2018
NEW INDIAN INSURANCE COMPANY LTD THROUGH ITS AUTHORIZED SIGNATORY/SENIOR DIVISIONAL MANAGER/IN-CHARGE LEGAL HUB, MAHESH COMPOUND Vs. ARCHANA WD/O RAMBHAU ANJAAN	October 19, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. PUNJABAI BANSI SOLASE	October 22, 2018
NIKHIL DATTATRAY GAVALI AND ORS Vs. THE STATE OF MAHARASHTRA	February 23, 2018
NIKITA Vs. MAHARASHTRA STATE POWER GENERATION CORPORATION LIMITED,	February 6, 2018
NIKITA MANOHAR MORE Vs. NITESH PUNDLIK PATIL	January 8, 2018
NIKKI @ KAWA S/O SURESH KHARE Vs. COMMISSIONER OF POLICE, NAGPUR	June 20, 2018
NILESH VINAYAK MARATHE Vs. STATE OF MAHARASHTRA	March 8, 2018
NILESH GANGARAM NALAVADE & ANR Vs. DHANLAXMI GANGARAM NALAVADE AND ANR	September 5, 2018
NILESH L GAWAS Vs. STATE OF GOA, BY CHIEF SECRETARY, GOVERNMENT OF GOA	August 21, 2018
NILESH POPATRAO RANAWARE Vs. STATE OF MAHARASHTRA AND ANR	November 19, 2018
NILESH RAMPANT CHAUDHARI Vs. MITTAL ELECTRONICS PARTNERSHIP FIRM	July 17, 2018
NILESH S/O BHAUSAHEB POKALE Vs. THE STATE OF MAHARASTRA	November 19, 2018
NILESH SANGODKAR Vs. LAXMI ROHIDAS CALANGUTKAR	October 29, 2018
NILESH VINAYAK MARATHE Vs. STATE OF MAHARASHTRA	March 8, 2018
NILKANTH BALIRAM SAWARKAR Vs. VIDYANAND BALKRISHNA OGALE	May 3, 2018
NILKANTH S/O APPARAO GHAYTADAK Vs. STATE OF MAHARASHTRA	October 30, 2018
NIRANJANSINGH BHARATSINGH DUDHANI Vs. STATE OF MAHARASHTRA	April 6, 2018
NIRAV DANISHKUMAR SHAH Vs. STATE OF MAHARASHTRA	February 9, 2018
NIRMALA W/O VIJAYKUMAR THAKUR Vs. UNION OF INDIA	December 20, 2018
NISAR AHMED KHAN Vs. STATE OF MAHARASHTRA AND OTHERS	April 16, 2018
NISAR AHMED RAMZAN-MOMIN Vs. THE SPECIAL LAND ACQUISITION OFFICER	February 14, 2018
NISAR FATEMA Vs. STATE OF MAHARASHTRA AND OTHERS	August 3, 2018
NISHA W/O NARESH GAJRE Vs. SUBHASH S/O LAXMAN MORE	January 19, 2018
NISHANT HARISHCHANDRA SALVI Vs. STATE OF MAHARASHTRA	June 18, 2018
NITA BHAGWAN WARE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, SCHOOL EDUCATION DEPARTMENT, MANTRALAYA, MUMBAI	February 24, 2018
NITIN ALIAS NITINKUMAR S/O CHANDRAKANT VIBHUTE Vs. THE STATE OF MAHARASHTRA	February 21, 2018
NITIN RAMESH HIRULKAR Vs. STATE OF MAHARASHTRA	March 15, 2018
NITIN S/O DNYANOBA MASKE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PARLI (V) CITY POLICE STATION, TQ PARLI (V), DIST BEED	October 15, 2018
NITIN S/O RAMESH GUPTA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER	August 21, 2018
NITIN TUKARAM CHAVAN Vs. STATE OF MAHARASHTRA	October 1, 2018
NITIN VASANT GURAV Vs. INSPECTOR GENERAL (PRISONS)	July 24, 2018
NITIN VITHALRAO PARAB Vs. STATE OF MAHARASHTRA	January 13, 2018
NITISH ASHOK BORUDE Vs. THE STATE OF MAHARASHTRA	January 9, 2018
NITU W/O MANGESH GANVIR Vs. THE STATE OF MAHARASHTRA	February 16, 2018
NITYANAND GAJANAND PATIL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY TO INDUSTRIES, ENERGY & LABOUR DEPARTMENT, MANTRALAYA, MUMBAI	July 4, 2018
NIVRUTI DNYANU PATIL Vs. SHANKAR KRISHNA BHAGAT	June 27, 2018
NIVRUTI RAMKRUSHNA SAHANE Vs. THE STATE OF MAHARASHTRA	January 17, 2018
NIVRUTTI LAXMAN SALE Vs. STATE OF MAHARASHTRA	March 15, 2018
NIVRUTTI S/O GANPATI SADEKAR Vs. STATE OF MAHARASHTRA	October 9, 2018
NIYOJIT PRAYAG GRUHANIRAM SAHAKARI SANSTHA Vs. NARAYANRAO UTTAMRAO LAORE	July 26, 2018
NOELLA FERNANDES Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CENTRAL ZONE, PANAJI, GOA	August 10, 2018
NOOR ALAM KHAN Vs. HASINA BANO NOOR ALAM	July 11, 2018
NOOR MOHAMAD SAYED MOHD PATHAN Vs. STATE OF MAHARASHTRA	May 8, 2018
NOORDIN SHAMSHUDDIN RAMJEE ALIAS N OORDIN S ISMAIL Vs. SHARMILA MUZAWAR SHAH	March 8, 2018
NORMAN CAJETAN NAZARETH FERNANDES Vs. STATE	August 3, 2018
NORMANDIE COOPERATIVE HOUSING SOCIETY LIMITED Vs. HOUSEWIFE	October 19, 2018
NOVA FLEXIPACK (P) LTD. Vs. KETAN GOR	December 20, 2018
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. SERVEALL LAND DEVELOPERS PRIVATE LIMITED	December 4, 2018
NUPUR SALES CORPORATION, THROUGH ITS LEGAL AND CONSTITUTED ATTORNEY, SANJAY S/O BABULAL JAIN Vs. MAYUR JETHWA	July 13, 2018
O K VARGHESE, S/O OLLUKARAN KUNJIPALU Vs. OFS INDUSTRIES (P) LTD	April 16, 2018
OBEROI REALTY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER	December 18, 2018
OFFICIAL LIQUIDATOR HIGH COURT BOMBAY Vs. TRANSPOWER ENGINEERING LTD	July 26, 2018
OIL AND NATURAL GAS CORPORATION Vs. AXIS BANK LTD & ORS	December 6, 2018
OIL AND NATURAL GAS CORPORATION LIMITED Vs. CONSORTIUM OF SIME DARBY ENGINEERING SDN. BHD AND ANR.	April 27, 2018
OLECTRA GREENTEC LIMITED Vs. BRIHANMUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING	October 16, 2018
OLIVE TREE TRADING PVT LTD Vs. F LLI DE CECCO DI FILIPRO	March 23, 2018
OMKAR VILAS DEOSTHALE Vs. THE INSTITUTE OF COMPANY SECRETARIES OF INDIA	December 5, 2018
OMPRAKASH @ MUNNA NANKU YADAV Vs. STATE OF MAH	April 6, 2018
OMRYA NILA VASAVE Vs. STATE OF MAHARASHTRA	December 6, 2018
OPMS CLEARING AND FORWARDING AGENCIES (P) LTD. Vs. C.C. (NS-III)	August 6, 2018
ORIENT CEMENT LIMITED Vs. RAMESH DHANNU BAVISKAR AND ANOTHER	July 24, 2018
ORIENTAL AROMATICS LIMITED Vs. UNION OF INDIA AND ANR	February 12, 2018
ORIENTAL INSURANCE CO. LTD Vs. DADASAHEB BAPU NARUTE	December 13, 2018
ORIENTAL INSURANCE CO. LTD. Vs. MEENABAI BABANRAO SUKRE	August 12, 2018
ORIENTAL VENEER PRODUCTS LTD. Vs. UNION OF INDIA	July 23, 2018
OSHIWARA LAND DEVELOPMENT COMPANY PVT. LTD Vs. CRYSTAL CENTRE	December 13, 2018
OTIS ELEVATOR CO. (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	January 10, 2018
P K ANNA PATIL JANTA SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA	August 1, 2018
P. GOPINATH REDDY Vs. THE STATE OF MAHARASHTRA	February 14, 2018
P. GOPINATHA REDDY Vs. THE STATE OF MAHARASHTRA	January 19, 2018
P.A. INAMDAR & ORS. Vs. STATE OF MAHARASHTRA & ORS.	October 11, 2018
PACIFIC GULF SHIPPING (SINGAPORE) PTE LTD Vs. S R K CHEMICALS LIMITED	February 8, 2018
PADMA SHAMRAO PATIL Vs. PRESIDENT SHAHU SHIKSHAN PRASARAK MANDAL	August 1, 2018
PADMAKAR WAMANRAO BHUYAR Vs. STATE OF MAHARASHTRA	December 11, 2018
PADMANATH KONDIBA GARJE Vs. STATE OF MAHARASHTRA	February 20, 2018
PADMAVATI ENTERPRISE Vs. UNION OF INDIA	April 24, 2018
PADMAVATI ENTERPRISE Vs. UNION OF INDIA	March 6, 2018
PALLA NILOFER BEGUM MUSTAFA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	April 25, 2018
PALLAVI D/O DATTATRAYA KALETWAD Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MEDIC	June 6, 2018
PALLAVI RAJENDRA DHADGE Vs. RAJENDRA KESHAV DHADGE	February 1, 2018
PALUS SAHAKARI BANK LTD. Vs. SHRI. SUNIL SHAMRAO SALUNKHE	May 3, 2018
PANCHALESHWAR SANSTHAN Vs. MANGESH JANARDHAN MORE	February 22, 2018
PANCHFULABAI WD/O VINAYAKRAO KOMBE AND ANOTHER Vs. SMT BAKABAI PANDITRAO KOMBE AND OTHERS	November 26, 2018
PANDHARI S/O GOPALA DEOGADE Vs. MOTIRAM JAYRAM DEOGADE, SINCE DEAD BY HIS LRS	January 18, 2018
PANDIT BAJIRAO WABALE Vs. PADMAWATI GANPATRAO HULE	February 23, 2018
PANDURANG KHANDRAO PAWAR Vs. STATE OF MAHARASHTRA	August 16, 2018
PANDURANG PATIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS	August 3, 2018
PANDURANG S/O NARAYAN KADAM Vs. STATE OF MAHARASHTRA	June 19, 2018
PANJAB ONKARRAO SAGOLE Vs. THE STATE OF MAHARASHTRA	February 14, 2018
PANKAJ Vs. JOINT SECRETARY	June 6, 2018
PANKAJ @ PINTU RAJENDRA MARVE Vs. STATE OF MAHARASHTRA	October 10, 2018
PANKAJ ASHOK KUNDE Vs. THE STATE OF MAHARASHTRA	November 1, 2018
PANKAJ RAKHMAJI MORE Vs. THE STATE OF MAHARASHTRA	March 22, 2018
PANKAJ S/O SANTOSHRAO FULE Vs. STATE OF MAHARASHTRA,	April 25, 2018
PANKAJ S/O SOMAN GAIKWAD Vs. STATE OF MAHARASHTRA	March 28, 2018
PANKAJ SHOBHNATH YADAV Vs. STATE OF MAHARASHTRA	March 15, 2018
PANTANAGAR GOKUL C H S LTD Vs. CHIEF OFFICER MUMBAI HOUSING	September 12, 2018
PANTRONICS Vs. UNION OF INDIA	November 15, 2018
PAPITA AND ANOTHER Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHERS	January 8, 2018
PAPPU PUNDLIK KHARAT Vs. STATE OF MAHARASHTRA	June 19, 2018
PARAG MAHESHKUMARJI AGRAWAL AND ANOTHER Vs. DAKSHA OMPRAKASH SHARMA AND ANOTHER	March 15, 2018
PARAG RAMAN HANGEKAR Vs. STATE OF MAHARASHTRA	October 30, 2018
PARAG RAMAN HANGEKAR Vs. STATE OF MAHARASHTRA	October 24, 2018
PARAG SUBHASH PARELKAR Vs. STATE OF MAHARASHTRA AND ORS.	August 7, 2018
PARASHARAM SAKHARAM DHUMAL Vs. SHAMRAO MAHADEO DHUMAL	June 8, 2018
PARBHATRAO Vs. ASARAM	February 6, 2018
PARESH Vs. STATE OF MAHARASHTRA	August 7, 2018
PARESH @ KAMLESH PRAKASH DHANVATKAR Vs. STATE OF MAHARASHTRA	August 9, 2018
PARMESHWAR Vs. STATE OF MAHARASHTRA	March 20, 2018
PARSHURAM NAGAPPA VITKAR Vs. STATE OF MAHARASHTRA	March 5, 2018
PARSHURAM S/O BAJIRAO DONGRE Vs. THE STATE OF MAHARASHTRA	February 21, 2018
PASAYDAN DEVELOPERS Vs. JAISINGH MUKUNDA	January 10, 2018
PASCOAL TRINDADE SON OF LATE AUGUSTINE TRINDADE Vs. STATE OF GOA THROUGH CHIEF SECRETARY	July 30, 2018
PATNI AUTOMOBILES, A PROPRIETARY CONCERN THROUGH ITS PROPRIETOR SHRI BANSILALJI PATNI Vs. THE CORPORATION OF CITY OF NAGPUR, THROUGH ITS COMMISSIONER AND ORS.	January 18, 2018
PATTHERAO NARSU PATIL @ RAJARAM DNYANU PATIL Vs. SOU GANGUBAI A LAD & ORS	October 3, 2018
PAUL SALDANHA, S/O DOMINIC SALDANHA Vs. AJJU C S SINDOLLI	April 24, 2018
PAULO AGNELO GUSTAVO BARRETO Vs. SPECIAL LAND ACQUISITION OFFICER	July 9, 2018
PAWAN RAJHAWANS @ NANA SURYAWANSHI Vs. THE STATE OF MAHARASHTRA	February 24, 2018
PAWAN TUKARAM KUDALE Vs. COMMISSIONER OF POLICE, PUNE AND OTHERS	June 29, 2018
PAWAR GANESH BALKRISHNA Vs. STATE OF MAHARASHTRA	February 13, 2018
PAYAL SUDEEP LAAD @ PAYAL SHARMA Vs. SUDEEP GOVIND LAAD	November 2, 2018
PEARL CHESSON Vs. SEAN LAWRENCE AND ORS	January 17, 2018
PEARL ENGINEERING POLYMERS LTD. Vs. DEUTSCHE BANK AG	March 5, 2018
PEARL INTERNATIONAL Vs. UNION OF INDIA & ANR	October 23, 2018
PEDRO CAETANO ANDRE FERNANDES, S/O LATE SEBASTIAO Vs. MARRY BERTHA GRACIAS	September 5, 2018
PERFETA ALIAS PERPETUA MARQUES Vs. DILIP GALANDE, DRIVER	May 2, 2018
PETER GODINHO Vs. CORNELINS DSOUZA	September 10, 2018
PETROLEUM WORKMEN S UNION Vs. BHARAT PETROLEUM CORPORATION LTD	August 7, 2018
PHILIPS EMPLOYEES UNION Vs. PEICO ELECTRONIC & ELECTRICAL CO LTD	July 19, 2018
PHULMALA AJAY SINGH Vs. AJAY KUMAR SINGH	January 25, 2018
PILLOO D BROACHA Vs. MEENA RAMESH DEWADIGA	December 3, 2018
PINGUBAI ALIAS MANIBAI NATHULAL AGRAWAL (DIED) THROUGH L RS Vs. RAVJI SADU CHAUDHARI (SINCE DECEASED)	June 4, 2018
POOJA DEEPAK PATIL Vs. SAVITA VASANT RAO PATIL	October 23, 2018
POONAMCHAND S/O RAMANAND MOR Vs. THE STATE OF MAHARASHTRA	March 20, 2018
POPAT S/O NAGNATH SHINDE Vs. STATE OF MAHARASHTRA	December 11, 2018
POSCOINDIA PUNE PROCESSING CENTRE PRIVATE LIMITED Vs. ROJEETASHA STAMPINGS PRIVATE LIMITED	January 11, 2018
PR COMMISSIONER OF INCOME TAX Vs. M/S NVP VENTURE CAPITAL INDIA PVT LTD	September 18, 2018
PR COMMISSIONER OF INCOME TAX Vs. VEEDHATA TOWER PVT LTD	April 17, 2018
PR COMMISSIONER OF INCOME TAX ] Vs. DHARIWAL INDUSTRIES LTD	September 4, 2018
PR COMMISSIONER OF INCOME TAX CENTRAL-I Vs. GRASIM INDUSTRIES LTD	April 18, 2018
PR COMMISSIONER OF INCOME TAX, CENTRAL-1 Vs. JWC LOGISTICS PARK PVT LTD	April 11, 2018
PR COMMISSIONER OF INCOME TAX1 Vs. BANK OF MAHARASHTRA	February 27, 2018
PR COMMISSIONER OF INCOME TAX2 Vs. STATE BANK OF SAURASHTRA	November 24, 2018
PR. COMMISSIONER OF INCOME TAX Vs. TULIP HOSPITALITY SERVICE LTD.	December 17, 2018
PR. COMMISSIONER OF INCOME TAX Vs. GRASIM INDUSTRIES LTD.	December 18, 2018
PR. COMMISSIONER OF INCOME TAX Vs. BARCLAYS TECHNOLOGY CENTRE INDIA PRIVATE LTD.	June 26, 2018
PR. COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL BIOTECH PARK LTD.	September 24, 2018
PR. COMMISSIONER OF INCOME TAX Vs. SMT. SHREELEKHA DAMANI	November 27, 2018
PR. COMMISSIONER OF INCOME TAX Vs. KSS LIMITED	November 26, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. BUNGE INDIA PVT. LTD.	August 8, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. KARIA CAN COMPANY LTD.	July 9, 2018
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. ADAR CYRUS POONAWALLA	November 19, 2018
PR. COMMISSIONER OF INCOME TAX, PUNE Vs. PTC SOFTWARE (I) PVT. LTD.	April 16, 2018
PR. COMMISSIONER OF INCOME TAX- 17 Vs. HARDIK BHARAT PATEL	November 19, 2018
PR. COMMISSIONER OF INCOME TAX-10 Vs. M/S. HOTEL LEELA VENTURE LTD	December 18, 2018
PR. COMMISSIONER OF INCOME TAX-12 Vs. BUSINESS MATCH SERVICES (I) PVT. LTD	November 27, 2018
PR. COMMISSIONER OF INCOME TAX-24 Vs. M/S. PARAMOUNT FINANCIAL SERVICES	December 17, 2018
PR. COMMISSIONER OF INCOME TAX-25 Vs. TALWALKARS FITNESS CLUB	October 29, 2018
PR. COMMISSIONER OF INCOME TAX-32, MUMBAI Vs. RAJESH D. NANDU (HUF)	December 18, 2018
PR. COMMISSIONER OF INCOME TAX-4 PUNE Vs. M/S. TIBCO SOFTWARE (INDIA) PVT LTD.	September 24, 2018
PR. COMMISSIONER OF INCOME TAX-8 Vs. ZEE MEDIA CORPORATION LTD.	December 11, 2018
PR. COMMISSIONER OF INCOME-TAX-2 Vs. M/S. KOCHI REFINERIES	August 21, 2018
PR. COMMR. OF SERVICE TAX Vs. SHREE CHANAKYA EDUCATION SOCIETY	September 5, 2018
PR.COMMISSIONER OF INCOME TAX Vs. M/S. JINDAL DRUGS LTD.	December 17, 2018
PRABHA ENGINEERING PVT LTD Vs. SARVA MAZDOOR SANGH & ORS	June 6, 2018
PRABHA W/O MADHUKAR PARLEWAR Vs. STATE OF MAHARASHTRA	October 4, 2018
PRABHAKAR Vs. STATE OF MAHARASHTRA	October 20, 2018
PRABHAKAR MOHITE Vs. STATE OF MAHARASHTRA	September 5, 2018
PRABHAKAR S/O MALLIKARJUN SURYAWANSHI Vs. STATE OF MAHARASHTRA EDUCATION DEPARTMENT, MUMBAI	January 19, 2018
PRABHAKAR S/O RAMLING CHOUDHARI Vs. THE STATE OF MAHARASHTRA	January 9, 2018
PRABHAKAR, S/O RAMDAS MORE Vs. THE STATE OF MAHARASHTRA	February 12, 2018
PRABHAT DAIRY LTD AND OTHERS Vs. KONKAN SHRAMIK SANGH	June 25, 2018
PRABHAT STEEL TRADERS PVT LTD Vs. EXCEL METAL PROCESSORS PVT LTD	August 31, 2018
PRABHAT UDYOG LTD Vs. SARVA SHRAMIK SANGHATANA (K V ) MUMBAI	June 15, 2018
PRABHAWATIBAI W/O MEHENDRA DUPARE Vs. MILIND ALIAS GOLDI S/O RAMESH JAISWAL	February 24, 2018
PRABHU Vs. STATE OF MAHARASHTRA	December 21, 2018
PRABODH K. MEHTA Vs. CHARUBEN K. MEHTA	March 1, 2018
PRACHI D/O SUNIL KURKUTE Vs. THE STATE OF MAHARASHTRA	February 28, 2018
PRADEEP ARORA Vs. STATE OF MAHARASHTRA	November 2, 2018
PRADEEP GANPATRAO KARAD Vs. STATE OF MAHARASHTRA	January 22, 2018
PRADEEP KUMAR LALIT KUMAR PANDYA Vs. RUXMANI HARISINGH KAPADIA AND ORS	December 22, 2018
PRADEEP RAMCHANDRA VELIP Vs. STATE OF GOA, THROUGH POLICE INSPECTOR	January 5, 2018
PRADEEP SAKHARAM JADHAV Vs. STATE OF MAHARASHTRA	March 16, 2018
PRADEEP SUNIL BAWANE Vs. STATE OF MAHARASHTRA	May 2, 2018
PRADEEP VYANKATRAO SHINDE Vs. DIVISIONAL CONTROLLER MSRTC, NAGPUR AND ANOTHER	September 10, 2018
PRADEEPKUMAR NANALAL Vs. MUNICIPAL COMMISSIONER	January 4, 2018
PRADIP GULABRAO PAWAR Vs. THE STATE OF MAHARASHTRA	February 15, 2018
PRADIP RAMKRUSHNA SHEDMAKE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE	June 20, 2018
PRAFUL ALIAS GUDDU VASANTA PANDAV Vs. STATE OF MAHARASHTRA	March 26, 2018
PRAFULLA NARHARI BARABDE Vs. STATE OF MAHARASHTRA,	May 4, 2018
PRAFULLA RAMBHAU KACHARE Vs. STATE OF MAHARASHTRA	January 10, 2018
PRAGGNA PUJARA Vs. J P MORGAN SERVICES INDIA PVT LTD	July 25, 2018
PRAJWALIT TULARAM GAIKWAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	August 24, 2018
PRAKASH DHONDIBA PAWAR Vs. STATE OF MAH.	November 24, 2018
PRAKASH G. GOYAL Vs. SAYYED AYAZ ALI S/O MAKDOOM ALI	September 14, 2018
PRAKASH PREMNATH GAIKWAD Vs. ROLF D SOUZA, ADULT, AGE NOT KNOWN, OCCUPATION SERVICE	March 19, 2018
PRAKASH REVACHAND BUDHRANI Vs. STATE OF MAHARASHTRA	October 24, 2018
PRAKASH S/O MAKDU PATIL Vs. CHAIRMAN, ABHAY YUVA KALYAN KENDRA, ANMOLNAGAR, DHULE	April 10, 2018
PRAKASH S/O MAROTI GAIKWAD Vs. THE STATE OF MAHARASHTRA	January 25, 2018
PRAKASH S/O PANDURANG BORKAR Vs. STATE OF MAHARASHTRA	March 26, 2018
PRAKASH S/O SAMBHAJI WAGHMARE Vs. STATE OF MAHARASHTRA	November 2, 2018
PRAKASH S/O VALLABHDAS MUNDHADA Vs. YUSUF S/O MANWAR DESHMUKH	March 13, 2018
PRAKASH VARIK Vs. CHAIRMAN, SHIVNERY CO-OPERATIVE HOUSING SOCIETY, COMBA, MARGAO, GOA	February 20, 2018
PRAKASH VITHALRAO KAVTHEKARDOIFODE Vs. BAJRANG MANOHAR SONAVANE	December 21, 2018
PRAKASHSINHA S/O MADHAVSINHA GADIYA Vs. STATE OF MAHARASHTRA, (COPY TO BE SERVED ON PUBLIC	June 18, 2018
PRALHAD GANGARAM BANSWAL Vs. DEFENCE ESTATE OFFICER	August 13, 2018
PRALHAD GOPALRAO KOBRAGADE Vs. STATE OF MAHARASHTRA, EDUCATION DEPARTMENT, THROUGH ITS SECRETARY, MANTRALAYA, MUMBAI	September 3, 2018
PRALHAD S/O JAGATRAM CHAVAN Vs. STATE OF MAHARASHTRA THROUGH ITS POLICE STATION OFFICER, POLICE STATION, MANA, DIST AKOLA	July 6, 2018
PRALHAD S/O. PUNDLIK NAWADE Vs. THE STATE OF MAHARASHTRA	March 22, 2018
PRAMILA BALASAHEB BHINTADE & ORS Vs. ANUSAYA SARJERAO GUJAR & ORS	January 11, 2018
PRAMILA PRABHAKAR ARLEKARGOVEKAR Vs. ANTONIETA ADELINA TEMUDO	December 17, 2018
PRAMILABAI Vs. STATE OF MAHARASHTRA	January 17, 2018
PRAMOD HEMRAJ Vs. DEPUTY DIRECTOR	January 4, 2018
PRAMOD KUMAR Vs. ASHISH AND OTHERS	September 10, 2018
PRAMOD MORESHWAR TATTU Vs. SUBDIVISIONAL OFFICER, BARAMATI AND OTHERS	July 17, 2018
PRAMOD PURUSHOTTAM SATHE Vs. REKHA PRAMOD SATHE	July 10, 2018
PRAMOD S/O HARI (HARIBHAU) KHAIRNAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, SATARA, TALUKA & DIST AURANGABAD	September 11, 2018
PRAMOD SHRIRAM TELGOTE Vs. STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, BORGAON MANJU, POLICE STATION TQ AND DISTT AKOLA	July 4, 2018
PRASAD ANIL KULKARNI Vs. UNION OF INDIA	July 30, 2018
PRASHANT ANJAYYA YEDAWAR Vs. STATE OF MAHARASHTRA	February 7, 2018
PRASHANT RAJ Vs. ARUNABH KUMAR AND 2 ORS	October 24, 2018
PRASHANT S. BEDMUTHA Vs. THE UNION OF INDIA & ORS.	November 1, 2018
PRASHANT S/O DAULAT KARWATE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION DURGAPUR	March 27, 2018
PRASHANT S/O JIJABRAO PATIL Vs. STATE OF MAHARASHTRA	March 12, 2018
PRASHANT S/O PRAVINSINGH GIRASE Vs. STATE OF MAHARASHTRA	August 10, 2018
PRASHANT S/O VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA	September 26, 2018
PRASHANT SHYAM SAPKALE Vs. STATE OF MAHARASHTRA	March 9, 2018
PRASHANT SON OF MANMOHANJI LADDHA Vs. SAU MADHURI W/O PRASHANT LADDHA	April 6, 2018
PRATAP BHIMSINGH PARERA Vs. STATE OF MAHARASHTRA & ANR	December 7, 2018
PRATAPSINHA S/O VITTHALSINHAJI BELODE Vs. SUNIL S/O DEVGIR GOSAVI	June 11, 2018
PRATIBHA NARENDRA KULKARNI AND ANOTHER Vs. NARENDRA RAMKRISHNA KULKARNI AND ANOTHER	December 22, 2018
PRATIBHA WIDOW SUNIL GAWAI AND ANOTHER Vs. SUNIL BHAGWAN THENG AND ANOTHER	May 3, 2018
PRATIM @ PETER MUKHERJEA Vs. UNION OF INDIA	January 19, 2018
PRAVEEN S/O CHAMPATRAO REVATKAR Vs. HANUMAN S/O SURAJMAL SHARMA	March 15, 2018
PRAVIN Vs. STATE OF MAHARASHTRA	October 24, 2018
PRAVIN @ BALYA RAMDASPANT NIKAM Vs. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, BENODA, TQ WARUD, DISTT AMRAVATI	September 24, 2018
PRAVIN @ SHRIKRISHNA CHANDRAKANT MARATHE Vs. STATE OF MAHARASHTRA	June 4, 2018
PRAVIN BALISINGH RAGHUVANSHI Vs. SANT GADGEBABA AMRAVATI UNIVERSITY	December 12, 2018
PRAVIN S/O MADHUKAR THAKARE Vs. STATE OF MAHARASHTRA, REPRESENTED BY COLLECTOR, AMRAVATI, DIST AMRAVATI	January 29, 2018
PRAVIN S/O NARSINGRAO JETHEWAD Vs. THE STATE OF MAHARASHTRA	February 5, 2018
PRAVIN S/O RANGNATH SHIRKE Vs. THE STATE OF MAHARASHTRA	May 4, 2018
PRAVIN S/O VASANT TAYADE Vs. STATE OF MAHARASHTRA	November 2, 2018
PRAVIN VIJAY PANPATIL Vs. SUREKHA	December 22, 2018
PRAXIS ENERGY AGENTS SA Vs. M T PRATIBHA NEERA	May 4, 2018
PREMCHAND S/O PHOOLCHAND JANGDE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	November 21, 2018
PREMDEEP NISHIKANT MATLANE Vs. BHAVANA W/O PREMDEEP MATLANE	June 15, 2018
PREMIER INDIA ROAD SERVICE, NAGPUR Vs. NATIONAL INSURANCE CO LTD , NAGPUR AND ANOTHER	May 5, 2018
PRESIDENT, DONDE SHIKSHAN PRASARAK MANDAL Vs. NANDKUMAR PATILBHUWA GARGOTE AND OTHERS	August 1, 2018
PRESIDENT, MULUND GYMKHANA Vs. NAGARKAR AJIT CHANDRAKANT AND OTHERS	July 19, 2018
PRESIDENT, MUNICIPAL COUNCIL, ACHALPUR Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION	November 29, 2018
PRIME BUILDERS Vs. SUMAN R BAGWE AND OTHERS	February 21, 2018
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. METRO SHOES PVT. LTD.	February 5, 2018
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BOMBINO EXPRESS PVT. LTD.	February 8, 2018
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. INTERNATIONAL METRO CIVIL CONTRACTORS	March 7, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. C.U. INSPECTIONS INDIA PVT. LTD.	January 22, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.	June 21, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SHREE GOPAL HOUSING AND PLANTATION CORPORATION, MUMBAI	February 6, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CENTURY TEXTILES AND INDUSTRIES LTD.	April 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. YASH ASSOCIATES	December 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHODIMAN INVESTMENTS PVT. LTD.	April 16, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. HOLCIM SERVICES (SOUTH ASIA) LTD.	April 25, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BNY MELLON INTERNATIONAL OPERATIONS (INDIA) PVT. LTD.	April 23, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. TOPS SECURITY LIMITED	September 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. NAWANY CONSTRUCTION CO. PVT. LTD.	September 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. FARDEEN KHAN L/H OF LATE FIROZ KHAN	July 25, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R.F. NANGRANI (HUF)	April 18, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. QUEST INVESTMENT ADVISORS PVT. LTD.	June 28, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX 12 Vs. HINDUSTAN OIL EXPLORATION CO. LTD.	December 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX 13, MUMBAI Vs. M/S. TECNIMONT PVT. LTD.	July 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX PUNE Vs. M/S. AMPHENOL INTERCONNECT INDIA P. LTD.	March 7, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI, GOA Vs. ANDREW TELECOMMUNICATIONS P LTD	July 16, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-15 Vs. LIONBRIDGE TECHNOLOGIES (P.) LTD.	December 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-17 Vs. KAYAN JAMSHID PANDOLE	November 19, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. NEW INDIA ASSURANCE CO LTD	March 5, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-I, THANE Vs. GEE SQUARE EXPORTS	March 13, 2018
PRITHVIRAJ RAMKISHAN AGARWAL Vs. RAJENDRAKUMAR RAMKISHAN AGARWAL	July 12, 2018
PRITI W/O MADANSINGH CHAVHAN Vs. MADANSINGH S/O RAMSINGH CHAVHAN	April 16, 2018
PRITISH NATVAR SANGHVI Vs. NATVAR KESHAVLAL SANGHVI AND ANR.	June 4, 2018
PRIYA PRAMOD GAJBE Vs. STATE OF MAHARASHTRA	December 22, 2018
PRIYANKA NITYANAND MYANA Vs. DR. RAHUL BABURAO MORE & ORS.	July 6, 2018
PROACTIVE IN & OUT ADVERTISING PVT LTD Vs. PUNE MAHANAGAR PARIVAHAN MAHAMANDAL LTD	June 22, 2018
PROCTER & GAMBLE HOME PRODUCTS PVT LTD Vs. INCOME TAX APPELLATE TRIBUNAL & OTHERS	March 9, 2018
PROF Y V REDDY Vs. SAKHARAY NAIK, S/O ULHAS NAIK	June 27, 2018
PROMOD ZUMBAR JADHAVAR Vs. UNION OF INDIA AND ORS.	September 28, 2018
PUJIT RAVIKIRAN AGGARWAL AND OTHERS Vs. VARDHMAN DEVELOPERS LTD AND OTHERS	September 25, 2018
PUNDALIK G. GOLE Vs. STATE OF MAHARASHTRA	April 25, 2018
PUNDALIK S/O SADASHIV GUJARKARGUJARKAR Vs. KIRAN	December 22, 2018
PUNE JILHA KRUSHI UTPANNA BAJAR SAMITI Vs. SURESH KENJALE, SINCE DECEASED	November 1, 2018
PUNE KRISHI UTPANNA BAJAR SAMITI Vs. MOHAMMAD HANIF ABDUL WAHID SHAIKH	April 25, 2018
PUNE MUNICIPAL CORPORATION Vs. RAJEEV L SANGTANI	October 19, 2018
PUNE MUNICIPAL CORPORATION, SHIVAJINAGAR, PUNE Vs. PRUDENT POLYCONSULTANTS PVT LTD	September 6, 2018
PUNEET SHARMA Vs. STATE OF MAHARASHTRA	October 29, 2018
PUNEET SHARMA Vs. THE STATE OF MAHARASHTRA	October 10, 2018
PUNJ LLOYD LTD Vs. IOT INFRASTRUCTURE AND ENERGY SERVICES LTD	December 14, 2018
PURABAI AJUN MANE Vs. SHANKAR BHAU PATIL & ANR	October 11, 2018
PURUSHOTTAM S/O RATANLAL TAPADE Vs. STATE OF MAHARASHTRA	November 29, 2018
PURUSHOTTAM S/O. GOVINDA SHENDE Vs. THE STATE OF MAHARASHTRA	February 5, 2018
PUSHKARAJ Vs. V V INDUSTRIES	December 19, 2018
PUSHPA BAJIRAO THORAT Vs. DNYANESHWAR KONDAJI AUTI DIED	September 18, 2018
PUSHPA VISHAL GHUGE Vs. CHIEF AREA MANAGER AURANGABAD AREA	December 20, 2018
PUSHPALATA NARAYAN THORBOLE Vs. PURSHOTTAM DATTATRAY PRABHU	October 12, 2018
PUSHPALATA W/O SURESH ZAREKAR Vs. THE STATE OF MAHARASHTRA	January 25, 2018
QUAID JOHAR MAQBUL HUSSAIN MIYAJIWALA Vs. BISMILLA ALI ASGAR BHANPURWALA	January 31, 2018
QUEPEM URBAN CO-OP CREDIT SOCIETY Vs. PIADADE NORONHA D SILVA DAUGHTER OF LATE ASSIS NORONHA	January 9, 2018
R & C TURNKEY PROJECTS LTD Vs. K N SOMAN NAIR, SON OF K NARAYANAN NAIR	June 13, 2018
R & H SPACES PVT LTD Vs. STATE OF GOA REPRESENTED THROUGH CHIEF SECRETARY	June 11, 2018
R E MULAY Vs. UNION OF INDIA	September 27, 2018
R K SANCHETI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY	September 6, 2018
R.V.PANSE Vs. D.S.BHOPANI	February 5, 2018
RABINDRANATH TAGORE MARG Vs. SHIVCHARAN S/O SITARAMJI AGRAWAL	March 14, 2018
RADHAKISAN S/O DHONDIBA BHALEKAR Vs. STATE OF MAHARASHTRA	February 27, 2018
RADHAKISHAN SADARANGANI Vs. DEEPA ROHERA, CHAIRPERSON	August 28, 2018
RADHE JHOLIDAS MANDAL Vs. STATE OF MAHARASHTRA	January 11, 2018
RADHESHYAM Vs. STATE OF MAHARASHTRA	March 19, 2018
RAGHULEELA BUILDERS PVT LTD. AND OTHERS Vs. INCOME TAX SETTLEMENT COMMISSION AND OTHERS	August 21, 2018
RAGHUNATH VASANT TONPE Vs. MANGAL RAGHUNATH TONPE	September 11, 2018
RAGHVIR BABUSOO HARMALKAR Vs. GURUDAS MUKUND POROB PADGAONKAR	July 6, 2018
RAHUL Vs. STATE OF MAHARASHTRA	February 20, 2018
RAHUL @ BABA KAUTIK JANJAL Vs. STATE OF MAHARASHTRA	November 26, 2018
RAHUL S/O CHANDRAKANT BHARATI Vs. GOTU NANA S/O NARAYANRAO PATIL	June 21, 2018
RAHUL S/O DAGADU SIRSAT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION AKOT (RURAL), TAHSIL AKOT, DISTRICT AKOLA	January 11, 2018
RAHUL S/O MANOJ FRANSIS Vs. STATE OF MAHARASHTRA	May 5, 2018
RAHUL S/O RAJKUMAR SHINGADE Vs. STATE OF MAHARASHTRA	December 4, 2018
RAHUL S/O RAMESHCHANDRA ZADE AND ANR. Vs. STATE OF MAHARASHTRA	July 5, 2018
RAHUL YADAVRAO BHAMARE Vs. ASHWINI RAHUL BHAMARE @ ASHWINI PRAKASH NAGRALE	September 26, 2018
RAJ BUILDHOME PVT. LTD. AND OTHERS Vs. KHOZIM YUSUF NAGARWALA	February 6, 2018
RAJ ELECTRICAL ENGINEERING WORKS Vs. C.C.	July 12, 2018
RAJABAI RAJREDDY AKITWAR, W/O LATE RAJREDDY AKITWAR Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDARABAD	July 19, 2018
RAJABHAU S/O SHANKAR NAGARE Vs. STATE OF MAHARASHTRA	August 1, 2018
RAJANI RAMCHANDRA SHINDE Vs. MORESHWAR VASANT CHAVAN	November 28, 2018
RAJANIKANT SHRIKANT SHIRODKAR @RAJNIKANT SURYA SHIRODKAR Vs. SHREE KAMAKSHI SAUNSTHAN	March 23, 2018
RAJAPUR SHIKSHAN PRASARAK MANDAL RATNAGIRI Vs. STATE OF MAHARASHTRA & ORS	April 18, 2018
RAJARAM @ RAJASAHEB Vs. STATE OF MAHARASHTRA	April 26, 2018
RAJARAM APPA PATIL Vs. STATE OF MAHARASHTRA	April 27, 2018
RAJARAM M CAISUKAR Vs. JOSEPH CHAPEL	July 23, 2018
RAJARAM RAMA CHAVAN Vs. STATE OF MAHARASHTRA	January 5, 2018
RAJARAM S/O BABURAO DHOTRE Vs. STATE OF MAHARASHTRA	August 29, 2018
RAJARAM SHANKAR PATWARDHAN Vs. STATE OF MAHARASHTRA & ANR	April 20, 2018
RAJARAM WAMAN RANE Vs. RAMKRISHNA MAHADEV RANE	December 14, 2018
RAJASTHAN CRANE SERVICE Vs. UNION OF INDIA	June 15, 2018
RAJDEEP S/O MOHAN GEDAM Vs. STATE OF MAHARASHTRA THROUGH P S O KAMPTEE, NAGPUR	January 30, 2018
RAJEEV KUMAR ALIAS MYLAMPARA KUMARAN RAJEEV, SON OF LATE KUMARAN Vs. SUHAS G KANE, SON OF GOPALKRISHNA KANE	August 8, 2018
RAJEEV RAJ KUMAR (COMPANY SECRETARY), AMTEK AUTO LTD Vs. STATE OF MAHARASHTRA	August 31, 2018
RAJENDRA Vs. SATISH @ JITENDRA	October 5, 2018
RAJENDRA BABAN DESHMUKH Vs. RECOVERY OFFICER, ABHYUDAYA CO-OP BANK LTD	June 7, 2018
RAJENDRA BHIMA ASUDEO Vs. STATE OF MAHARASHTRA	July 31, 2018
RAJENDRA DAGDULAL BAFNA Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, SINDKHEDA POLICE STATION, DISTRICT DHULE	September 7, 2018
RAJENDRA GOVINDJI KHONA AND ORS. Vs. BHARAT VIJAYRAJ PANDYA AND ANR.	May 3, 2018
RAJENDRA JAYANT DEVALEKAR Vs. KALYAN-DOMBIVLI MUNICIPAL CORPORATION	January 22, 2018
RAJENDRA KAWADUJI SAWARE Vs. STATE OF MAHARASHTRA	October 20, 2018
RAJENDRA KUMAR SHAHANI Vs. STATE OF MAHARASHTRA	April 13, 2018
RAJENDRA MAHADEO DEOKULE Vs. SUVARNA RAJENDRA DEOKULE & ANR	April 3, 2018
RAJENDRA MAHADEV TODKAR Vs. PARANJPE SCHEMES (CONSTRUCTION) COMPANY LIMITED	January 5, 2018
RAJENDRA MAHADEVSA TONGLE Vs. STATE OF MAH , THR PSO, SHEGAON CITY PS, SHEGAON, DISTRICT BULDHANA	January 30, 2018
RAJENDRA RAMAKANT VEDPATHAK Vs. TARVIDERSINGH HARBANSINGH POPALI	November 29, 2018
RAJENDRA S/O BHAIYYAJI ZADE Vs. HARBANSSINGH S/O LATE JASWANTSINGH SIDDHU	March 22, 2018
RAJENDRA S/O CHAMPATRAO DHONGADE Vs. THE STATE OF MAHARASHTRA	February 2, 2018
RAJENDRA S/O DHANNULAL CHOUDHARI Vs. ASHISH S/O RAJKUMAR JAIN	June 29, 2018
RAJENDRA SHINDE Vs. STATE OF MAHARASHTRA	March 13, 2018
RAJESH Vs. DILIP	October 20, 2018
RAJESH Vs. MISS SANJANA	February 3, 2018
RAJESH AGLESH RAMAN Vs. STATE OF MAHARASHTRA & ORS	May 2, 2018
RAJESH DAYALDAS NARWANI Vs. KANAYALAL D BABLANI	July 18, 2018
RAJESH KAWDUJI NANDURKAR AND OTHERS Vs. POONAM VILAS KATEKHAYE AND ANOTHER	April 26, 2018
RAJESH MADHUKAR PANDIT Vs. NASHIK MUNICIPAL CORPORATION	December 18, 2018
RAJESH MUKUNDSINGH THAKUR AND ORS Vs. STATE OF MAHARASHTRA	August 9, 2018
RAJESH NATHMAL TIBDEWAL Vs. STATE OF MAHARASHTRA	March 13, 2018
RAJESH PUNLIK WARDE Vs. UNION OF INDIA	February 27, 2018
RAJESH RAMCHANDRA KIDILE Vs. MAHARASHTRA STATE INFORMATION COMMISSION BENCH AT NAGPUR	October 22, 2018
RAJESH S/O GANESH UKE Vs. STATE OF MAHARASHTRA	February 14, 2018
RAJESH S/O RAMBHAU KHANKURE Vs. STATE OF MAHARASHTRA	February 16, 2018
RAJESH S/O SHRIRAMBAPU FATE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MINISTRY OF HOME, TRANSPORT DEPARTMENT, MANTRALAYA, MUMBAI	September 28, 2018
RAJESH S/O VITHALRAO JAISWAL Vs. THE STATE OF MAHARASHTRA	March 15, 2018
RAJESH SHAH Vs. THEIR WORKMEN, UNITED WORKERS	November 22, 2018
RAJESHREE HANUMANTRAO ROKADE Vs. THE STATE OF MAHARASHTRA	January 30, 2018
RAJIV KASHINARAYAN Vs. STATE OF MAHARASHTRA	February 21, 2018
RAJIV MOHAN MISHRA Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD	November 2, 2018
RAJKUMAR @ RAJENDRA BHIMRAO SHITRE Vs. THE STATE OF MAHARASHTRA	February 12, 2018
RAJKUMAR S/O LAXMANPRASAD KESARWANI Vs. RETURNING OFFICER AND TAHSILDAR, TIRORA AND OTHERS	March 28, 2018
RAJKUMAR S/O RATANLAL TIBDEWALA Vs. STATE OF MAHARASHTRA	October 3, 2018
RAJMANI BENIMADHAV MALVIYA (DECD) Vs. RAMDULARI C. MISHRA (DECD) AND OTHERS	February 26, 2018
RAJNESH S/O RAJENDRAPAL NAIDU Vs. NEHA W/O RAJNESH NAIDU (JOSHI)	August 14, 2018
RAJNISH KUMAR JAIN Vs. THANE MUNICIPAL CORPORATION, MAHAPALIKA BHAVAN, CHANDAN WADI, PACHPAKHADI, THANE	February 28, 2018
RAJU Vs. THE STATE OF MAHARASHTRA	January 30, 2018
RAJU @ RAJARAM BAKARAM BHARRE Vs. THE STATE OF MAHARASHTRA	February 26, 2018
RAJU DEORAO BHURSE Vs. STATE OF MAHARASHTRA	December 21, 2018
RAJU JAGANNATH PATIL Vs. STATE OF MAHARASHTRA AND OTHERS	November 21, 2018
RAJU MOHANSINGH BHATI Vs. STATE OF MAHARASHTRA	January 19, 2018
RAJU NARAYAN GHODEKAR Vs. SANTOSHKUMAR VAIJINATH PATEL	August 23, 2018
RAJU RAMAJI MORE Vs. STATE OF MAHARASHTRA	January 15, 2018
RAJU S/O SHANKARRAO KHANDAR Vs. THE STATE OF MAHARASHTRA	January 29, 2018
RAJU S/O SUKHADEO THAKUR Vs. THE STATE OF MAHARASHTRA	February 5, 2018
RAJU S/O VIJAY RATHOD Vs. STATE OF MAHARASHTRA	May 5, 2018
RAJU SUKHDEO DABHADE Vs. THE STATE OF MAHARASHTRA	July 11, 2018
RAJURAM PUROHIT PETITIONER Vs. UNION OF INDIA	March 26, 2018
RAJUSINGH S/O. PACHU NOLE Vs. STATE OF MAHARASHTRA	February 20, 2018
RAKESH CHATURVEDI AND OTHERS Vs. MFC TRANSPORT PVT LTD , MUMBAI AND ANOTHER	January 23, 2018
RAKESH RAJAN NAYAR Vs. THE STATE OF MAHARASHTRA	January 12, 2018
RAKSHAK INDUSTRIAL SECURITY AGENCY PVT. LTD. Vs. REGIONAL LABOUR COMMISSIONER	March 5, 2018
RAM NAGAR TRUST NO.1 Vs. MEHTAB L. SHEIKH & ORS	February 27, 2018
RAM S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA (COPY TO BE SERVED UPON GP HIGH COURT BENCH AT AURANGABAD)	July 31, 2018
RAMA SATELKAR Vs. K K SURESH	October 26, 2018
RAMAKANT S/O DEVIDAS SOLKKE Vs. STATE OF MAHARASHTRA	October 30, 2018
RAMAKRISHNA DESSAI Vs. STATE OF GOA, THROUGH SECRETARY OF REVENUE, GOVERNMENT OF GOA, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM, GOA	February 21, 2018
RAMAL ADVANI, PROPRIETOR Vs. VANDANA SURESH PUNWANI	December 6, 2018
RAMANJANEYA BANGLA Vs. STATE OF GOA, THROUGH LD PUBLIC PROSECUTOR, HAVING ITS OFFICE AT PANAJI-GOA	January 30, 2018
RAMANNA S/O HANAPPA CHOUDKI Vs. STATE OF MAHARASHTRA	August 1, 2018
RAMBHAROSE @ RANGA PANNALAL MALVIYA Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR	February 9, 2018
RAMBILAS GULABDAS (HUF) Vs. TAX RECOVERY OFFICER	September 27, 2018
RAMCHANDRA KRUSHNAJI DHALE Vs. MADHUSUDAN JHUNJHUNWALA	November 27, 2018
RAMCHANDRA LAXMAN KAMBLE Vs. SHOBHA RAMCHANDRA KAMBLE AND ANR	December 21, 2018
RAMCHANDRA SITARAM MULIK Vs. JANATA NAGARI SAHAKARI PATSANSTHA LTD.	January 15, 2018
RAMCHANDRAM SAMAYYA LATKARI Vs. STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER	January 8, 2018
RAMDAS ALIAS RAMKISAN S/O NAGNATH HULGUNDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, AMBEJOGAI (CITY) POLICE STATION, TALUKA	October 23, 2018
RAMDAS JAIRAMJI ZADE Vs. ASHOK RAMDAS ZADE	January 29, 2018
RAMDAS NARAYAN WAGH Vs. STATE OF MAHARASHTRA,	April 26, 2018
RAMDAS S/O FULA CHAVAN Vs. ADDITIONAL COMMISSIONER	March 20, 2018
RAMDAS TRIMBAK SANAP Vs. BAJIRAO TRIMBAK SANAP	January 5, 2018
RAMDAS YESSO SALELKAR Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM, BARDEZ GOA	July 20, 2018
RAMDEOBABA CHARITABLE SOCIETY Vs. CHIEF OFFICER, NARKHED MUNICIPAL COUNCIL NARKHED, TQ NARKHED, DISTT NAGPUR	July 27, 2018
RAMDHIRAJ LAXMAN DHOBI Vs. RAMDAS BEHARI DHOBI	April 25, 2018
RAMESH ISTARI @ ISTARU KORE Vs. UNION OF INDIA	June 21, 2018
RAMESH JANARDHAN MESHRAM Vs. LOKSHAHIR ANNABHAU SATHE DEVELOPMENT CORPORATION	November 28, 2018
RAMESH KASHINATH PATANGE Vs. SANJIVA PADMANABHA BHAT	December 18, 2018
RAMESH KHATANMAL LULLA Vs. MOHAMMAD YUSUF ABDUL GAFFAR	March 9, 2018
RAMESH N GAONKAR Vs. COMMISSIONER OF EXCISE	October 11, 2018
RAMESH NANDU SURUN Vs. STATE OF MAHARASHTRA	November 30, 2018
RAMESH NARAYAN GHATE Vs. STATE OF MAHARASHTRA, THROUGH P S O KOTWALI, NAGPUR	August 14, 2018
RAMESH RAMCHANDRA Vs. STATE OF MAHARASHTRA	October 29, 2018
RAMESH RAMCHANDRA @ CHANDRABHAN SABHADINDE Vs. STATE OF MAHARASHTRA	October 9, 2018
RAMESH S/O CHAMPATRAO YEOLE Vs. CHIEF CONSERVATOR OF FOREST (T), YAVATMAL CIRCLE, YAVATMAL	October 29, 2018
RAMESH S/O DHONDIRAM AURANGE Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, SHIVAJINAGAR POLICE STATION	September 3, 2018
RAMESH S/O GULABRAO WAKARE Vs. RATNAKAR S/O MAHADEO CHORE	April 10, 2018
RAMESH S/O JAIPAL PATLE Vs. STATE OF MAHARASHTRA	February 24, 2018
RAMESH S/O MADHUKAR KAKAD Vs. STATE OF MAHARASHTRA	September 28, 2018
RAMESH S/O MOTILAL KALE Vs. STATE OF MAHARASHTRA	October 24, 2018
RAMESH S/O RADHAMAL ADVANI Vs. STATE OF MAHARASHTRA	August 1, 2018
RAMESH S/O RAMCHANDRA HAVELE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	September 10, 2018
RAMESH SHANTILAL MODI Vs. STATE OF MAHARASHTRA , THROUGH HON BLE MINISTER, D	June 15, 2018
RAMESHKUMAR VYANKATSWAMI POONA Vs. SWAMI VIVEKANAND COOPERATIVE HOUSING SOCIETY, SHRIRAMPUR THROUGH ITS CHAIRMAN, SHRI SHIVAJI BHIMRAO DESHMUKH	April 13, 2018
RAMESHWAR NARAYANRAO DHANKIKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, POLICE STATION, BHOKAR, TALUKA BHOKAR, DIST NANDED	July 2, 2018
RAMESHWAR S/O BIRDICHAND MUNOT Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, RAMANAND POLICE STATION, JALGAON, TALUKA & DIST JALGAON	July 2, 2018
RAMESHWAR S/O GOMAJI BHIOGADE Vs. STATE OF MAHARASHTRA	January 18, 2018
RAMESHWAR S/O KESHAVRAO MAKODE Vs. STATE OF MAHARASHTRA	June 11, 2018
RAMESHWAR S/O SAND KACHKURE Vs. THE STATE OF MAHARASHTRA	March 16, 2018
RAMESHWAR SHIVRAM BHENDE Vs. STATE OF MAHARASHTRA	March 6, 2018
RAMILABEN D. JAIN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX RANGE 14(2)	August 20, 2018
RAMKISHORE S/O. SHANKARLAL JAISWAL Vs. STATE OF MAHARASHTRA	February 26, 2018
RAMKRISHNA AND OTHERS Vs. THE STATE OF MAHARASHTRA	March 12, 2018
RAMKRISHNA GANESH WAGH Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION BORGAON MANJU, TQ DIST AKOLA, THROUGH OFFICE OF GOVT PLEADER, HIGH COURT, NAGPUR	July 12, 2018
RAMKRUSHNA WASUDEORAO NICHAT Vs. THE ZILLA PARISHAD, AMRAVATI	February 1, 2018
RAMLAKHAN Vs. STATE OF MAHARASHTRA	January 17, 2018
RAMNATH NARAYAN PAI, SON OF LATE NARAYAN RAMKRISHNA PAI Vs. EKNATH NARAYAN PAI S/O LATE NARAYAN RAMKRISHNA PAI	October 4, 2018
RAMNIK MOHANLAL CHAWDA & ANR Vs. SURESH GIANCHAND KUMAR	October 22, 2018
RAMPRAKASH BISWANATH SHROFF Vs. COMMISSIONER OF INCOME TAX (TDS)	October 15, 2018
RAMPRASAD GANESHLAL BAJAJ Vs. STATE OF MAHARASHTRA	October 26, 2018
RAMPRASAD S/O FAGULAL AMDARE Vs. STATE OF MAHARASHTRA, THROUGH SENIOR POLICE INSPEC	June 27, 2018
RAMSINGH @ RAISAHEB S/O CHANANIYA GUDDAWAT Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S LAKADGANJ, NAGPUR	January 11, 2018
RAMZAN KHAN S/O MUSTAFA KHAN Vs. SHAKIR ALI S/O ASGAR ALI	June 30, 2018
RANIBAI THAKARU JADHAV Vs. TULSHIRAM DHAKU RATHOD	February 26, 2018
RANJANA BHASKAR ANASANE Vs. DIRECTOR GENERAL, CRPF	February 26, 2018
RANJANA D/O VITHALRAO INGLE Vs. STATE OF MAHARASHTRA, DEPARTMENT OF SCHOOL EDUCATION, THROUGH ITS SECRETARY, MANTRALAYA, MUMBAI	July 10, 2018
RANJANA W/O. ARVIND SURKAR Vs. THE STATE OF MAHARASHTRA	November 26, 2018
RANJANWADI SHIKSHAN TRUST AND ORS Vs. GOVIND N NAIDU (SINCE DECEASED THROUGH L RS	December 21, 2018
RANJEET S/O. GANPAT RAUT Vs. THE STATE OF MAHARASHTRA	February 12, 2018
RANJIT GURNATH CHATTRE & ORS Vs. BHIWANDI NIZAMPURA CITY MUNICIPAL CORPORATION & ANR	May 3, 2018
RAOJI HAMBARDE CHARITABLE TRUST Vs. THE STATE OF MAHARASHTRA	March 20, 2018
RAOSAHEB DADA MHASKE Vs. STATE OF MAHARASHTRA	January 4, 2018
RAOSAHEB MAHADEV BORADE Vs. STATE OF MAHARASHTRA	December 5, 2018
RAOSAHEB S/O SHRIMANTRAO GITE Vs. STATE OF MAHARASHTRA	January 17, 2018
RASESH SHIPPING SERVICES Vs. R.V. AKADEMIK BORIS PETROV & ANR.	January 31, 2018
RASHID SHAUKAT HUSAIN SAYYED Vs. STATE OF MAHARASHTRA AND OTHERS	March 1, 2018
RASHMI ADITYA GUPTA Vs. MANGAL KESHAV SECURITIES LTD AND ANOTHER	November 26, 2018
RASHTRIYA GIRANI KAMGAR SANGH Vs. VITHAL RAMCHANDRA SHINDE	December 5, 2018
RASRAJ RESTAURANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	September 28, 2018
RATNAMALA VILAS MORE AND ANOTHER Vs. TANAJI MACHINDRA PAWAR AND OTHERS	June 28, 2018
RATNISHKUMAR GYANBAHADUR SINGH @ LALU THAKUR Vs. THE STATE OF MAHARASHTRA	March 9, 2018
RAUF KHAN WAHAB KHAN PATEL Vs. STATE OF MAHARASHTRA	July 23, 2018
RAVI KASHIRAM JADHAO Vs. STATE OF MAHARASHTRA	March 23, 2018
RAVI RASCENDRA MAZUMDAR Vs. UNION OF INDIA	February 13, 2018
RAVI S/O NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA	December 12, 2018
RAVI S/O RAMCHANDRA KAPILE Vs. STATE OF MAHARASHTRA	March 26, 2018
RAVI S/O RAMDAS AHER Vs. STATE OF MAHARASHTRA	December 20, 2018
RAVI STEEL INDUSTRIES Vs. MAHARASHTRA STATE ELECTRICITY BOARD	March 26, 2018
RAVINDRA BHAGYANARAYAN THAKUR Vs. M/S. LOKMAT MEDIA PRIVATE LTD.	May 4, 2018
RAVINDRA M SHINDE Vs. RAJENDRA B KSHIRSAGAR AND ANOTHER	March 8, 2018
RAVINDRA NARAYAN GORE Vs. STATE OF MAHARASHTRA	October 31, 2018
RAVINDRA NATTHUJI DHOB Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR	June 28, 2018
RAVINDRA S/O PRABHAKARRAO BRAMHANE Vs. EXECUTIVE ENGINEER, (E G S ) MINOR IRRIGATION, DIVISIONII, GULEWADI, SANGAMNER, DIST AHMEDNAGAR	May 10, 2018
RAVINDRA S/O RAMDAS INGLE Vs. STATE OF MAHARASHTRA	August 7, 2018
RAVINDRA SUKHDEV GHADGE Vs. SWATI RAVINDRA GHADGE @ SWATI BHONDE	November 2, 2018
RAVINDRA TEJRAM PARSHURAMKAR Vs. STATE OF MAHARASHTRA	July 11, 2018
RAVIRAJ SAMBHAJIRAO NIMBALKAR Vs. TAHSILDAR	March 28, 2018
REACH CARGO PVT LTD & ORS COMPANY Vs. GLOBAL ASIA VENTURE COMPANY	December 11, 2018
REAL TIME INTERACTIVE MEDIA PVT LTD Vs. METRO MUMBAI INFRADEVELOPER PVT LTD	January 12, 2018
REENA W/O KAILASH GUNJAL Vs. STATE OF MAHARASHTRA	August 14, 2018
REGIONAL DIRECTOR INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. GOPALKRISHAN PARASNATH PANDEY	December 10, 2018
REGISTRAR, HIGH COURT OF BOMBAY, BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA, THROUGH IT S SECRETARY, OF HOME DEPARTMENT, MANTRALAYA, MUMBAI	February 21, 2018
REHAB HOUSING PVT. LTD Vs. VAMAN LAXMAN SHELKE	January 4, 2018
REKHA Vs. KAMALABAI	September 11, 2018
REKHA BALASAHEB PATIL Vs. DURGAWATI SHRIDHAR PATIL	September 25, 2018
REKHA KRISHNA TAMANG Vs. STATE OF MAHARASHTRA	May 11, 2018
REKHA RAJKUMAR BHIWAPURKAR AND OTHERS Vs. ASHOK KANHAIYYALAL BHIWAPURKAR AND OTHERS	May 3, 2018
RELIANCE CAPITAL LIMITED Vs. HARINARAYAN G. BAJAJ	September 24, 2018
RELIANCE COMMUNICATIONS LIMITED Vs. ERICSSON INDIA PRIVATE LIMITED	March 8, 2018
RELIANCE COMMUNICATIONS LTD Vs. THANE MUNICIPAL CORPORATION	August 28, 2018
RELIANCE GEN INSURANCE CO LTD Vs. SUJATA SADANAND MULE & ORS	April 12, 2018
RELIANCE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY MINISTRY OF FINANCE	March 22, 2018
RELIANCE MEDIA WORKS LIMITED Vs. B R FILMS	July 11, 2018
RENUKA SANJAY AMBEKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	November 2, 2018
RESHMA BEGUM W/O GAJANFAR KAZI Vs. STATE OF MAHARASHTRA	July 25, 2018
RHUTU SUNIL MANTRI AND ANR Vs. STATE OF MAHARASHTRA	November 1, 2018
RICOH INDIA LIMITED Vs. STATE OF MAHARASHTRA THROUGH GOVERNMENT PLEADER	December 20, 2018
RITESH S/O VITTHALRAO ASWAR Vs. STATE OF MAHARASHTRA	December 17, 2018
RIYAZ RASHID SHAH Vs. DISTRICT CASTE SCRUTINY	January 4, 2018
ROBERT JOHN RYALLS Vs. STATE OF GOA	October 4, 2018
ROBIN S/O RUPCHAND NANDGAVE Vs. THE STATE OF MAHARASHTRA	January 19, 2018
ROCHEM SEPARATION SYSTEMS INDIA PVT LTD Vs. UNION OF INDIA & ORS	September 27, 2018
ROHAN PRADEEP DHUNGAT Vs. STATE OF GOA	October 6, 2018
ROHIT CHATURSINGH RAJAVAT Vs. STATE OF MAHARASHTRA	January 4, 2018
ROHIT KESRINATH PATIL Vs. COMMISSIONER OF POLICE, THANE	March 28, 2018
ROHIT MANOHAR JOSHI AND OTHERS Vs. TREE AUTHORITY, THANE AND OTHERS	April 23, 2018
ROJEETASHA STAMPINGS PRIVATE LTD Vs. POSCOINDIA PUNE PROCESSING CENTRE PVT LTD	April 2, 2018
ROMIT NASNODKAR, S/O CHANDRAMOHAN NASNODKAR Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, PANAJI POLICE STATION, PANAJI, GOA	July 2, 2018
ROSALINA DE SOUZA E LOBO Vs. VILLAGE PANCHAYAT OF GURIM, THROUGH ITS SECRETARY, GURIM, BARDEZ, NORTH GOA	February 21, 2018
ROSHANI DAULATRAOJI WAGHMARE Vs. ZILLA PARISHAD, GONDIA, THROUGH ITS CHIEF	June 18, 2018
ROSY MANWINDRA Vs. AUDHUT GOVIND TILVE	August 21, 2018
ROYAL MANOR CO Vs. ANGANA BHARALI DAS AND OTHERS	September 12, 2018
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 4, 2018
ROYALE SECONDARY SCHOOL Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY	March 28, 2018
RUBABUDDIN SHAIKH Vs. DAHYAJI GOBARJI VANZARA & OTHERS	September 10, 2018
RUBEN FRANCO Vs. STATE	December 20, 2018
RUBIX TRADING PVT. LTD. Vs. INCOME TAX OFFICER	December 20, 2018
RUCHI AMRISH LALWANI (JAIN) Vs. STATE BANK OF INDIA	February 23, 2018
RUGMINI GANESH Vs. STATE BANK OF INDIA	October 5, 2018
RUI A E FERREIRA Vs. COMMISSIONER, LABOUR AND EMPLOYMENT, GOVERNMENT OF GOA	February 20, 2018
RUPALI D/O SANJAY SHINDE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI	July 13, 2018
RUPCHAND RAJMALJI JAIN (SANCHETI) OF MUMBAI, INDIAN INHABITANT Vs. JAYANTILAL KALYANJI	February 22, 2018
RUPCHAND SON OF TUKARAM GIRIPUNJE Vs. LAXMAN SON OF TEJRAM HATTIMARE	January 8, 2018
RUPESH Vs. CHARANDAS	December 14, 2018
RUPESH PARASRAM NEHARE Vs. THE STATE OF MAHARASHTRA	December 3, 2018
RUPESH RAM THAKUR Vs. COMMISSIONER OF POLICE, THANE	April 6, 2018
RUSHALI BALAJI CHITALE Vs. STATE OF MAHARASHTRA	November 26, 2018
RUSHI @ RUSHIA DAS, PRESENTED LODGED IN CENTRAL JAIL COLVALE BARDEZ GOA Vs. STATE OF GOA, BICHOLIM P S	September 1, 2018
RUSHI DOMAJI UIKE Vs. THE STATE OF MAHARASHTRA	March 9, 2018
RUSHI S/O. MANBAHADUR VERMA Vs. STATE OF MAHARASHTRA	January 29, 2018
RUSHIKESH S/O PRAMOD AMBADKAR Vs. SANT GADGE BABA AMRAVATI UNIVERSITY, THROUGH ITS REGISTRAR	September 4, 2018
RUSI POSTWALLA AND ORS. Vs. SHAILESH AGARWAL AND ORS.	March 26, 2018
RUSTOM G. JOSHI Vs. STATE OF MAHARASHTRA	December 10, 2018
RVS HOSPITALITY AND DEVELOPMENT PVT. LTD. Vs. COMMR. OF S.T.	September 4, 2018
S JANAKI IYER Vs. UNION OF INDIA & ORS	July 24, 2018
S.K. WHEELS PVT. LTD. Vs. STATE OF MAHARASHTRA	October 6, 2018
S.S. OFFSHORE PVT. LTD. Vs. UNION OF INDIA	March 27, 2018
S.S.AHMED Vs. UNION OF INDIA AND ORS.	March 21, 2018
SABAJI DHAVJI DHORE SHANKAR SABAJI DHORE Vs. BABURAO RAGHUJI KARE SINCE DECEASED THROUGH LEGAL HEIRS	August 24, 2018
SABIRA MOHD. ALI RAJ. Vs. THE STATE OF MAHARASHTRA	December 18, 2018
SACHIN @ SHASHIKANT GOLAIT Vs. STATE OF MAH.THR.PSO NAGPUR	March 16, 2018
SACHIN BHASKAR BADGUJAR Vs. STATE OF MAHARASHTRA HOME DEPARTMENT, MANTRALAYA, MUMBAI 32 THROUGH ITS CHIEF SECRETARY	July 5, 2018
SACHIN CORPORATION AND ANR Vs. KUSUMA BHANDARY CONSTRUCTION PRIVATE LIMITED	February 28, 2018
SACHIN NAGORAO ANNAPURVE Vs. STATE OF MAHARASHTRA	January 19, 2018
SACHIN S/O ARVINDRAO MAHAJAN Vs. VRUSHALI W/O SACHIN MAHAJAN	July 10, 2018
SACHIN S/O CHANDRASHEKHAR BHAGWAT Vs. SAU. MEENAL W/O SACHIN BHAGWAT	February 12, 2018
SACHIN S/O NAMDEO RATHOD Vs. STATE OF MAHARASHTRA	November 27, 2018
SACHIN S/O SHANTARAM POTUDE Vs. STATE OF MAHARASHTRA THROUGH P S O WARDHA CITY POL	June 14, 2018
SACHIN S/O VISHWNATHRAO GAWAI Vs. STATE OF MAHARASHTRA	August 1, 2018
SACHIN S/O. KAMLAKAR GADEKAR Vs. THE CHIEF ENGINEER	January 24, 2018
SACHIN SUBHASH THAKUR Vs. STATE OF MAHARASHTRA	August 10, 2018
SADASHIV BARKU WALTHARE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF COOPERATION & TEXTILES, MANTRALAYA, MUMBAI	September 11, 2018
SADASHIV MAHADEO SHINDE Vs. SHAKUNTALA PANDURANG SHINDE	September 24, 2018
SADASHIV S/O BHAURAO RASHINKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION, SANGAMNER, TALUKA SANGAMNER, DISTRICT AHMEDNAGAR	January 24, 2018
SADASHIV S/O GOPALRAO DESHMUKH Vs. STATE OF MAHARASHTRA	May 10, 2018
SADHANA D/O DAYALU RATHOD Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY	July 16, 2018
SADHU W/O MOTILAL TURRA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION CHAND	June 27, 2018
SAGAR @ LALU BHOJU RATHOD Vs. COMMISSIONER OF POLICE SOLAPUR	June 19, 2018
SAGAR AJAY NAIDU Vs. ADMISSIONS REGULATING AUTHORITY	October 10, 2018
SAGAR BHAGWAT GAWANDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, JALGAON JAMOD, TQ JALGAONJAMOD, DISTRICT BULDHANA	February 28, 2018
SAGAR DINANATH JADHAV Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC	June 25, 2018
SAGAR DWARKANATH PATIL Vs. STATE OF MAHARASHTRA	December 4, 2018
SAGAR SAKHAHARI WAGH Vs. THE STATE OF MAHARASHTRA	November 26, 2018
SAGAR SUNIL GAIKWAD Vs. COMMISSIONER OF POLICE, PUNE	March 14, 2018
SAGARBAI W/O CHOKHAJI BANSODE Vs. STATE OF MAHARASHTRA	October 16, 2018
SAGUN VASANT NAIK Vs. STATE OF MAHARASHTRA	September 10, 2018
SAHADEO SHANKARRAO THOOL Vs. SHIODAS PRALHAD DHANKE	March 15, 2018
SAHAKAR VIDYA PRASARAK MANDAL & ANR. Vs. SMT. SHREELEKHA SUNIL GHAG	May 4, 2018
SAHEBGONDA LAXMAN BIRAJDAR Vs. STATE OF MAHARASHTRA & ORS	August 3, 2018
SAHEBRAO DEVIDAS GUDDHE Vs. STATE OF MAHARASHTRA	August 23, 2018
SAHEBRAO KALURAM BHINTADE Vs. STATE OF MAHARASHTRA & ORS	June 15, 2018
SAHEBRAO RAMCHANDRA HANDE Vs. JAGANNATH ABAJI NIRBHAVANE	February 28, 2018
SAHEBRAO S/O GAJMAL PATIL Vs. MUNICIPAL COUNCIL, PACHORA, THROUGH ITS CHIEF OFFICER, MUNICIPAL COUNCIL, PACHORA, TQ, PACHORA, DIST JALGAON	October 16, 2018
SAHEBU DHARMU SHINDE Vs. JAGANNATH MITHU SHINDE	January 5, 2018
SAHIR SAMI KHATIB Vs. INCOME TAX OFFICER	October 3, 2018
SAI RAJ ENTERPRISES Vs. ADDITIONAL DIRECTOR OF FOREIGN TRADE	October 15, 2018
SAI WARDHA POWER GENERATION LIMITED Vs. WESTERN COALFIELDS LIMITED	January 25, 2018
SAIBABA SANSTHAN TRUST (SHIRDI) Vs. UNION OF INDIA	October 24, 2018
SAINATH MADHAV WAGH Vs. MAHEGAON DESHMUKH BIGARSHETI PATSANSTHA LTD.	February 22, 2018
SAINT XAVIERS HIGH SCHOOL Vs. SHAILAJA VISHNU DESHPANDE	December 19, 2018
SAIRAM NATURAL GAS AND OIL CORPORATION AND ANOTHER Vs. MAHARASHTRA EMPLOYEES UNION	June 13, 2018
SAJANBIR SINGH ANAND AND ORS Vs. RAMINDER KAUR ANAND AND ORS	May 4, 2018
SAJANBIR SINGH ANAND AND ORS. Vs. RAMINDER KAUR ANAND AND ORS.	May 4, 2018
SAKHARAM MANIPAL KALSHEKAR Vs. LALBAHADUR SHASTRI SHIKSHAN PRASARAK MANDAL, MUMBAI & ORS	August 13, 2018
SAKHARAM S/O SHANKARRAO KALDATE Vs. THE STATE OF MAHARASHTRA & ORS.	March 27, 2018
SAKHARAM VASUDEV SINAI USGAONKAR Vs. EXECUTIVE ENGINEER, WORKS DIVISION XVIII PWD, PONDA-GOA	July 6, 2018
SAKSHI SATISH BAJORIYA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, PANDHARKAWADA, TAH KELAPUR, DISTRICT YAVATMAL	March 13, 2018
SAKSHI W/O KISHOR BATRA Vs. KISHOR S/O MURAJMAL BATRA	March 7, 2018
SALEHA KAUSAR D/O SABER AHMED Vs. STATE OF MAHARASHTRA	August 6, 2018
SALIM ABBAS CHAUDHARI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, RAMDASPETH, AKOLA	July 16, 2018
SALIM AHMED S/O HABIBUL RAHMAN ANSARI Vs. STATE OF MAHARASHTRA	July 24, 2018
SALIM JAMSHED ALI SHAIKH @ KANYA, INDIAN NATIONAL Vs. STATE OF MAHARASHTRA ANTI NARCOTIC CELL	August 3, 2018
SALIM KHAN MUMTAZ KHAN Vs. STATE OF MAHARASHTRA AND ANOTHER	April 5, 2018
SALIM KHAN S/O NOOR KHAN Vs. STATE OF MAHARASHTRA	August 29, 2018
SALIM NIZAM SANADI AND ORS. Vs. MUNICIPAL CORPORATION, SANGLI, MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION, SANGLI AND ORS.	June 5, 2018
SALIQUDDIN S/O ZIYAUDDIN CHISHTY Vs. STATE OF MAHARASHTRA	August 6, 2018
SALMAN SHAKIL AADMANE Vs. THE STATE OF MAHARASHTRA	November 26, 2018
SALONI SUBHASHCHANDRA NAGZARKAR, W/O LATE SUBHASHCHANDRA NAGZARKAR Vs. SUYOG SAMUEL ARAWATTIGI	July 5, 2018
SALUBAI MANOJ PANCHAL Vs. STATE OF MAHARASHTRA THROUGH OFFICER INCHARGE	October 23, 2018
SALUNKHE JAYAWANT VISHNU & ORS Vs. STATE OF MAHARASHTRA AND ORS	August 16, 2018
SAMADHAN KASHIRAM KHIRODKAR Vs. STATE OF MAHARASHTRA	November 28, 2018
SAMADHAN TUKARAM THAKARE Vs. STATE OF MAH.	March 20, 2018
SAMADHAN V. ZARE Vs. NAVI MUMBAI MUNICIPAL CORPORATION	February 21, 2018
SAMBHAJI MAHARAJ SPINNING MILL PVT LTD Vs. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, COOPERATION & TEXTILE DEPARTMENT, MAHARASHTRA STATE, MANTRALAYA, MUMBAI	August 31, 2018
SAMBHAJI PANDITRAO SURYAWANSHI Vs. PRAKASH	October 30, 2018
SAMBHAJI PATIL Vs. SHOBHA PATIL	March 22, 2018
SAMEER JAFAR KHAN Vs. THE STATE OF MAHARASHTRA	July 3, 2018
SAMEER JANARDAN SHEDGE Vs. SANTOSH SHANKAR POTPHODE AND OTHERS	April 4, 2018
SAMIR NARAIN BHOJWANI Vs. AURORA PROPERTIES & INVESTMENTS	July 9, 2018
SAMIT SUBHASH AGARWAL Vs. KAMLESH LATAPRASAD GUPTA	April 27, 2018
SAMJI S/O ISARYA GAVIT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, NAWAPUR, TQ NAWAPUR, DIST NANDURBAR	October 26, 2018
SAMPARK MARKETING AND ADVERTISING SOLUTIONS PVT LTD Vs. UNION OF INDIA & OTHERS	October 24, 2018
SAMPAT S/O TATYABA NARWADE Vs. STATE OF MAHARASHTRA	September 14, 2018
SANA AMANKHAN PATHAN Vs. STATE OF MAHARASHTRA	March 12, 2018
SANDEEP DHANRAJ CHOUDHARY Vs. STATE OF MAHARASHTRA	April 2, 2018
SANDEEP KOMALSINGH RAJPUT Vs. STATE OF MAHARASHTRA	June 21, 2018
SANDEEP S/O BHAGCHAND PAWAR Vs. THE STATE OF MAHARASHTRA	November 2, 2018
SANDEEP S/O DASHRATH SHIRSATH Vs. THE STATE OF MAHARASHTRA	February 24, 2018
SANDESH @ SHILVYA LAJRAS CHOPADE Vs. COMMISSIONER OF POLICE PUNEACT	April 11, 2018
SANDESH DATTA @ DATTARAM SALGAONKAR, SON OF LATE DATTA SALGAONKAR Vs. VITHAL VASU MAYEKAR	August 14, 2018
SANDHYA K PANDHARPURE Vs. STATE OF MAHARASHTRA	October 10, 2018
SANDHYA KISHOR UMALE Vs. KISHOR ANANDRAO UMALE	August 8, 2018
SANDIP MRINMOY CHAKRABOARTY Vs. RESHITA SANDIP CHAKRABARTY & ANR.	September 6, 2018
SANDIP RAMESH GAIKWAD Vs. STATE OF MAHARASHTRA	July 6, 2018
SANDIP S/O RAM MEGHE Vs. VIDARBHA YOUTH WELFARE SOCIETY	May 2, 2018
SANDRA MESELLA FERNANDES Vs. VILLAGE PANCHAYAT OF SE-OLD-GOA	July 24, 2018
SANDU MARUTI DHAMALE Vs. STATE OF MAHARASHTRA	February 5, 2018
SANEEP SURESH PATIL Vs. STATE OF MAHARASHTRA	October 9, 2018
SANGHAVI VASANTLAL RAVCHANDBHAI Vs. UNION OF INDIA	March 7, 2018
SANGITA AMBADAS KHANDAGALE Vs. STATE OF MAHARASHTRA AND OTHERS	January 31, 2018
SANGITA DAULAT KHANADRE AND OTHERS Vs. DISTRICT CASTE CERTIFICATE VERIFICATION COMMITTEE AND OTHERS	July 16, 2018
SANGITA SHARAD AHIRE AND ORS Vs. DHARMA GANPAT SHIRODE	February 14, 2018
SANGITA W/O RAMESHWAR DASPUTE Vs. RAMESHWAR S/O SHRIMANTRAO DASPUTE	August 8, 2018
SANIA MAYUR SHETH Vs. STATE OF MAHARASHTRA	July 31, 2018
SANJ DAINIK LOKOPCHAR Vs. GOKULCHAND GOVINDLAL SANANDA	October 11, 2018
SANJAY Vs. STATE OF MAHARASHTRA	December 13, 2018
SANJAY BABAN PARVE Vs. STATE OF MAHARASHTRA & ORS.	July 12, 2018
SANJAY BHAVRAO @ BABURAO SAPKAL Vs. STATE OF MAHARASHTRA	November 21, 2018
SANJAY BRIJKISHORILAL NIRUPAM Vs. GOPAL CHINAYYA SHETTY & ORS	November 30, 2018
SANJAY DIGAMBAR SUKHDEVE Vs. THE STATE OF MAHARASHTRA	March 22, 2018
SANJAY GANPATRAO MEHARE Vs. BOMBAY HIGH COURT, (ON ITS ADMINISTRATIVE SIDE) THROUGH REGISTRAR GENERAL MUMBAI	October 25, 2018
SANJAY GHODAWAT Vs. COMMISSIONER OF CUSTOMS	November 21, 2018
SANJAY HARICHANDRA ANOLE Vs. STATE OF MAHARASHTRA	April 3, 2018
SANJAY KISAN THORAT Vs. RAMCHANDRA PARSU THORAT	January 23, 2018
SANJAY KNIT PVT. LTD. Vs. PUNE MAHANAGAR PARIVAHAN MAHAMANDAL	February 6, 2018
SANJAY KUMAR ASHTA PROP. OF M/S. SARATHI ENTERPRISES Vs. EVICTION OFFICER, AIRPORT AUTHORITY OF INDIA AND OTHERS	November 26, 2018
SANJAY MADHAORAO MAHAJAN Vs. THE STATE OF MAHARASHTRA AND OTHERS	April 4, 2018
SANJAY MADHUKAR BUGADE & ORS Vs. PUNJAB AND MAHARASHTRA COOP BANK LTD & ORS	June 27, 2018
SANJAY NAGORAO POTE Vs. STATE OF MAHARASHTRA	March 5, 2018
SANJAY NARAYAN KHADSE Vs. STATE OF MAHARASHTRA	March 22, 2018
SANJAY PHULWARIA AND ORS Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY AND ORS	October 16, 2018
SANJAY S/O ARUN GHASE Vs. STATE OF MAHARASHTRA	April 4, 2018
SANJAY S/O BANSI PAWAR Vs. THE STATE OF MAHARASHTRA	February 13, 2018
SANJAY S/O DNYANOBA NARWADE Vs. STATE OF MAHARASHTRA	January 20, 2018
SANJAY S/O KASHINATH AGRAWAL Vs. STATE OF MAHARASHTRA	October 25, 2018
SANJAY S/O KISHANRAO HAPGUNDE Vs. STATE OF MAHARASHTRA	September 19, 2018
SANJAY S/O PUKHRAJ PARIKH Vs. STATE OF MAHARASHTRA	August 10, 2018
SANJAY S/O RAOSAHEB CHAVAN Vs. MANISHA W/O SANJAY CHAVAN	June 27, 2018
SANJAY S/O. ABHIMANYU WAGHMARE Vs. STATE OF MAHARASHTRA	October 11, 2018
SANJAY SHANKAR GILBILE Vs. STATE OF MAHARASHTRA AND OTHERS	October 11, 2018
SANJAY SOMNATH DONGARE Vs. SHRI VITTHAL RUKMAI SHIKSHAN PRASARAK	January 30, 2018
SANJAY SUKHDEO PAWAR Vs. STATE OF MAHARASHTRA	February 9, 2018
SANJAY VASANTRAO AKOTKAR Vs. MAYA SANJAY AKOTKAR	July 31, 2018
SANJAY YADHAVRAOJI MAKODE Vs. SUHAS PRAKASHJI DHOTE	July 10, 2018
SANJAYSINGH S/O SITARAM KHATWAR Vs. THE STATE OF MAHARASHTRA	March 22, 2018
SANJEEV RAJARAM CHIMBULKAR Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI AND OTHERS	August 6, 2018
SANJEEV WASAN Vs. UNION OF INDIA	October 29, 2018
SANJIVANI (TAKLI) SAHAKARI SAKHAR KARKHANA LTD. Vs. PARASARAM S/O POPAT UKIRDE	May 8, 2018
SANJIVANI KAILAS BORADE Vs. KASHINATH HUSENI (WAGHE) VALHER	March 5, 2018
SANJU S/O GANPAT WANKHEDE Vs. STATE OF MAHARASHTRA THROUGH P S AMBAZARI, NAGPUR	April 7, 2018
SANKALP RECREATION PVT. LTD. Vs. UNION OF INDIA	July 27, 2018
SANSKRITI JAYANTILAL SALIA Vs. STATE OF MAHARASHTRA	October 1, 2018
SANT SHANKAR MAHARAJ ASHRAM TRUST Vs. STATE OF MAHARASHTRA	December 12, 2018
SANTOSH ARJUN CHAVAN Vs. STATE OF MAHARASHTRA	October 23, 2018
SANTOSH KRISHNA TALPADE Vs. STATE OF MAHARASHTRA	March 8, 2018
SANTOSH MANIKRAO JOSHI Vs. STATE OF MAHARASHTRA	September 5, 2018
SANTOSH PRALHAD BHADAIT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, CHIK	June 5, 2018
SANTOSH RAMCHANDRA SAHARE Vs. STATE OF MAHARASHTRA	February 5, 2018
SANTOSH RANGNATH KOTALWAR Vs. MANIKRAO APPARAO SHETKAR	August 27, 2018
SANTOSH RIVANKAR Vs. STATE OF GOA, (THROUGH CHIEF SECRETARY) PORVORIM, BARDEZ, GOA	February 26, 2018
SANTOSH S/O BAPURAO GUJJAR Vs. STATE OF MAHARASHTRA DEPARTMENT OF HOME	August 7, 2018
SANTOSH S/O DEELIP SHINDE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION PIMPALDARI, TQ GANGAKHED, DIST PARBHANI	February 13, 2018
SANTOSH S/O HANUMANT SALUNKHE Vs. MUNICIPAL COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION	May 4, 2018
SANTOSH S/O LODJI ADHAU Vs. THE STATE OF MAHARASHTRA	February 27, 2018
SANTOSH S/O SAGOJI GEDAM Vs. STATE OF MAHARASHTRA	February 16, 2018
SANTOSH S/O. RAISING CHAVAN Vs. STATE OF MAHARASHTRA	October 6, 2018
SANTOSH S/O. TANBAJI DURGE Vs. THE STATE OF MAHARASHTRA	February 23, 2018
SANTOSHKUMAR AND OTHERS Vs. ASHWIN	April 13, 2018
SANTOSHKUMAR SHRIJAYLAL ROY Vs. THE STATE OF MAHARASHTRA	March 21, 2018
SANTOSHKUMAR SINGH S/O JAGNARAYAN SINGH Vs. UNION OF INDIA, THROUGH ITS SECRETARY, HOME DEPARTMENT, NEW DELHI	July 10, 2018
SANTU @ SHANTARAM SADHU RAKSHE & ORS. Vs. THE STATE OF MAHARASHTRA	November 26, 2018
SANVIJAY ROLLING & ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR	January 24, 2018
SAP INDIA PRIVATE LIMITED Vs. COX & KINGS LIMITED	November 30, 2018
SAPAN SUSHILKUMAR ZUNZUNWALA Vs. THE STATE OF MAHARASHTRA	March 15, 2018
SARANG Vs. STATE OF MAHARASHTRA	January 22, 2018
SARANG MALHARI PAWAR Vs. STATE OF MAHARASHTRA	July 27, 2018
SARANG S/O KAILASH ZADE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER	January 22, 2018
SARASWAT SUBURBAN C H S LIMITED Vs. NARESH SHYAMLAL VELENDRA	August 9, 2018
SARASWATI SHIKSHAN PRASARAK MANDAL, GADCHIROLI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	June 5, 2018
SARASWATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	September 28, 2018
SARDARA SINGH Vs. UNION OF INDIA	September 14, 2018
SARIKA D/O SATYAVIJAY MASKE Vs. ST. FRANCIS DE SALES INSTITUTION & ORS.	March 26, 2018
SARIKA W/O SHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA	November 28, 2018
SARITA NAGARI, PHASE Vs. THE STATE OF MAHARASHTRA	March 1, 2018
SARJERAO DHONDIBA SARODE Vs. KAMAL KERUBHAU PACHANGE	March 14, 2018
SARLA PERFORMANCE FIBERS LTD Vs. UNION OF INDIA	April 27, 2018
SAROJ MARUTI GAIKWAD Vs. MUNICIPAL CORPORATION OF GREATER	November 1, 2018
SAROVAR HOTELS (P) LTD. Vs. DEPUTY COMMISSIONER OF WEALTH TAX	December 3, 2018
SARPANCH, GRAM PANCHAYAT KORAMBI Vs. OMESH	August 24, 2018
SARVESH SUDAN DESAI Vs. STATE OF GOA	October 12, 2018
SARVODAYA KALA MANDAL AURANGABAD Vs. STATE OF MAHARASHTRA7	March 7, 2018
SATEESH @SATISH K AZGAONKAR Vs. STATE OF GOA	July 4, 2018
SATISH Vs. STATE OF MAHARASHTRA	February 20, 2018
SATISH Vs. STATE OF MAHARASHTRA AND OTHERS	December 10, 2018
SATISH BALASAHEB KELGANDRE Vs. STATE OF MAHARASHTRA	March 1, 2018
SATISH HANMANTRAO DIKALE Vs. JAGDAMBA SHIKSHAN PRASARAK	March 3, 2018
SATISH L GAWTE Vs. STATE OF MAHARASHTRA AND ANR	March 20, 2018
SATISH PRAKASH ROHRA & ANR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS	August 2, 2018
SATISH R MARDOLKAR, S/O RAMKRISHNA MARDOLKAR, BUSINESS Vs. MANCIO J MONTEIRO, S/O JOAQUIM MONTEIRO	February 27, 2018
SATISH RAMCHANDRA KAMDI Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, MANTRALAYA, MUMBAI	March 9, 2018
SATISH S/O SUSHILKUMAR SHUKLA Vs. STATE OF MAHARASHTRA	March 23, 2018
SATISH YASHWANT KULKARNI Vs. UNION OF INDIA	October 22, 2018
SATISHRAJ S/O GAUTAM RAMTEKE Vs. STATE OF MAHARASHTRA, THROUGH P S O BALLARSHA, DIS	June 6, 2018
SATPAL SINGH BACHAN SINGH NAGUL Vs. STATE OF MAHARASHTRA	August 3, 2018
SATYABHAMABAI W/O PRABHUNATH KALE Vs. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRET	February 20, 2018
SATYANARAYAN NANDKISHOR PANDE Vs. VIJAYKUMAR GULABCHAND SARDALABIC	December 22, 2018
SATYANARAYAN NANDKISHORE PANDE Vs. VINAY JAGDISHCHANDRA PANDE	December 22, 2018
SATYAWAN ASARAM KARADBHAJE Vs. SHIVNANDA SATYAWAN KARADBHAJE	September 5, 2018
SATYESH KAMAT, SON OF SONU KAMAT Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, CURCHOREM POLICE STATION, CURCHOREM, GOA	January 24, 2018
SAU. ASHA W/O INDRAJIT WANKHADE Vs. STATE OF MAHARASHTRA THROUGH	February 2, 2018
SAU. JANABAI Vs. STATE OF MAHARASHTRA	February 23, 2018
SAU. JIYA W/O KULDEEP SHEWTE Vs. KULDEEP S/O JAGDISH SHEWATE	April 25, 2018
SAU. MONA Vs. THE STATE OF MAHARASHTRA	April 3, 2018
SAU. POOJA W/O. NITIN CHINCHOLKAR Vs. NITIN AJABRAO CHINCHOLKAR AND ORS.	April 19, 2018
SAU. REENA Vs. STATE OF MAHARASHTRA	August 14, 2018
SAU. SARITA Vs. DHANANJAY	August 6, 2018
SAU. SUNANDA W/O NARENDRA RITHE Vs. MADHAV S/O BHIMRAO RAJURKAR	July 16, 2018
SAU.VAISHNAVI W/O. NILESH MIRAJKAR & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.	January 24, 2018
SAUDI ARABIAN AIRLINES Vs. ASHOK HARGOVIND PANCHAL AND ANOTHER	November 1, 2018
SAUNSTHAN GOKARN PARTAGAL JIVOTTAM MUTT Vs. NARAYAN RAGHUNATH DESSI, RESIDING NEAR POLICE STATION	June 19, 2018
SAURABH ASHOK JADHAV Vs. STATE OF MAHARASHTRA	August 10, 2018
SAURABH JALINDER NANGRE Vs. STATE OF MAHARASHTRA	December 10, 2018
SAURABH KRISHNACHANDRA DE Vs. STATE OF MAHARASHTRA	April 7, 2018
SAURABH S/O SHIVHAR VELUKAR Vs. STATE OF MAHARASHTRA	April 11, 2018
SAVITA Vs. ADDITIONAL COLLECTOR,	March 15, 2018
SAVITA W/O GAJANAN GOFANE Vs. SOW MEERA VISHNU KARLEKAR	August 7, 2018
SAVITA YUVRAJ SHINDE Vs. STATE OF MAHARASHTRA AND OTHERS	February 28, 2018
SAVITRIBAI W/O KISAN SHINDE Vs. THE ADDITIONAL DIVISIONAL COMMISSIONER, AURANGABAD DIVISION, AURANGABAD AND OTHERS	February 14, 2018
SAWAN BALIRAM RATHOD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, MANORA, DISTRICT WASHIM	July 16, 2018
SAYAJI S/O MAHADU GAVHANE Vs. BAJAJ AUTO LIMITED	January 19, 2018
SAYED AFSAR S/O SAYED KHAJA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, ITWARA, NANDED	August 27, 2018
SAYED JAFAR SAYED NASIR Vs. STATE OF MAHARASHTRA	February 6, 2018
SAYED NAVID AKRAM Vs. NAJIYA W/O. SAYED NAVID AKRAM	February 12, 2018
SAYEED ABDUL RAUT AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER	February 7, 2018
SAYEED RAHMAN Vs. STATE OF MAHARASHTRA	March 9, 2018
SAYJABAI PUNDLIK PATIL THROUGH POA MORESHWAR PUNDLIK PATIL Vs. SUBHASH JULAL PATIL	October 9, 2018
SAYYAD ALISHA RAJJAK Vs. ALTAF NOORMOHAMAD TAMBOLI	August 16, 2018
SAYYAD RAHMAT ALI Vs. STATE OF MAHARASHTRA	February 21, 2018
SAYYED LIYAQAT SAYYED SAMAD Vs. THE STATE OF MAHARASHTRA	February 5, 2018
SAYYED AWES SAYYED SHRIFODDIN BELDAR Vs. STATE OF MAHARASHTRA	December 14, 2018
SBI CARDS Vs. ROHIDAS JADHAV	June 11, 2018
SCORG INTERNATIONAL CONSULTING PRIVATE LIMITED AND ANR Vs. GAURANG DOSHI PRODUCTIONS PVT LTD AND ORS	October 25, 2018
SEA FACE PARK CO Vs. STATE OF MAHARASHTRA	April 2, 2018
SEA PRINCESS REALTY Vs. RAJESH MEHTA	June 7, 2018
SECRETARY, MAHATMA PHULE GRAMIN SHIKSHAN PRASARAK MANDAL, SHEKAPUR Vs. STATE OF MAHARASHTRA	February 20, 2018
SEEMA AMBADAS KHEDKAR Vs. AMBADAS JAGANNATH KHEDKAR	November 21, 2018
SEEMA KAUSAR D/O. MOHAMMAD NASIRUDDIN Vs. STATE OF MAHARASHTRA AND ORS.	April 3, 2018
SEEMA NAVIN JAIN AND ANR Vs. INDU RAKESH JAIN AND ANR	April 17, 2018
SEEMA VISHAL SALUNKE Vs. COMMISSIONER OF POLICE PUNE	January 4, 2018
SENAPATI PRATAPRAO GUJAR EDUCATION SOCIETY, KANADEWADI TALUKA Vs. SHRI KESHAV PANDHARINATH DESHMUKH	September 5, 2018
SENIOR SUPERINTENDENT OF POST OFFICES, MOFFUSIL DIVISION, NAGPUR Vs. HARIDAS S/O MAHADEV GONDANE	July 24, 2018
SEVAKBHAU NIRDHANGI WAGHAYE Vs. RETURNING OFFICER, SUB DIVISIONAL OFFICER	October 31, 2018
SEVAKBHAU NIRDHANGI WAGHAYEPATIL Vs. THE RETURNING OFFICER	October 17, 2018
SGS INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA THROUGH OFFICE OF GOVERNMENT PLEADER HIGH COURT, BOMBAY (OS)	June 12, 2018
SGS INDIA PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME	August 13, 2018
SHABANA BI SAYYED Vs. STATE OF GOA THROUGH CHIEF SECRETARY	July 26, 2018
SHABIRKHAN Vs. STATE OF MAHARASHTRA	April 9, 2018
SHABLO GOVIND GAUDE Vs. KASHINATH GOVIND GAUDE	June 14, 2018
SHAH NANJI NAGSI EXPORTS PVT LTD Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COMMERCE AND INDUSTRY, NEW DELHI	September 21, 2018
SHAH NANJI NAGSI EXPORTS PVT. LTD. Vs. UNION OF INDIA	December 7, 2018
SHAHI SHIPPING LTD Vs. OIL AND NATURAL GAS CORPORATION LIMITED	December 18, 2018
SHAHID ALI AHMED ALI Vs. RAVINDRA BALIRAM DHENGLE	September 14, 2018
SHAHID ASLAM S/O GULAM AHMED Vs. STATE OF MAHARASHTRA	October 23, 2018
SHAHID FARID CHOUDHARY Vs. STATE OF MAHARASHTRA	November 19, 2018
SHAHID YUSUF QURESHI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BELAPUR	November 21, 2018
SHAHRUKH @ CHHOTU RAMLAL SONKUSRE Vs. THE STATE OF MAHARASHTRA	March 14, 2018
SHAHRUKH KHAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE	February 8, 2018
SHAIK MOHAMMED JAVED Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, REVENUE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI	March 9, 2018
SHAIKH ABDUL AZIM VAZIRODDIN Vs. THE STATE OF MAHARASHTRA	February 20, 2018
SHAIKH AHMAD S/O. SHAIKH ABDULLAH Vs. ANISA FATIMA W/O. SHAIKH AHMAD	March 13, 2018
SHAIKH AYESHA KHATOON Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF LAW AND JUSTICE, SHASTRI BHAWAN	January 9, 2018
SHAIKH AZHAR @ SHAHRUKH Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER	December 14, 2018
SHAIKH BABAR SHAIKH NOOR Vs. STATE OF MAHARASHTRA	August 6, 2018
SHAIKH CHAKKIWALA HARIMATIYA Vs. STATE OF MAHARASHTRA	July 11, 2018
SHAIKH HARUN Vs. THE STATE OF MAHARASHTRA	March 8, 2018
SHAIKH JALIL SON OF SHAIKH Vs. MOHAMED RIZWANUL HAQ SON OF MOBINUL HAQ	December 5, 2018
SHAIKH MAHEMOOD SHAIKH AHEMAD AND OTHERS Vs. NAIMKHAN IBRAHIM KHAN AND ANOTHER	November 21, 2018
SHAIKH MOHAMED SHABIR Vs. UNION OF INDIA	March 20, 2018
SHAIKH MOHD NADIM S/O GULAM ABBAS ALLI Vs. ASSISTANT CHARITY COMMISSIONER, MAHARASHTRA STATE, MUMBAI	August 13, 2018
SHAIKH NAZIM S/O SHEIKH NABI Vs. STATE OF MAHARASHTRA	November 26, 2018
SHAIKH NAZIR SHAIKH FAILU Vs. STATE OF MAHARASHTRA	August 8, 2018
SHAIKH PAPPU S/O KALIMUDDIN JAHAGIRDAR Vs. THE STATE OF MAHARASHTRA	February 13, 2018
SHAIKH SHAMA AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	August 16, 2018
SHAIKH WASIM SHAIKH ISMAIL Vs. MOHAMMAD FAIYYAZ NOOR MOHAMMAD	November 2, 2018
SHAILENDRA BHADAURIA Vs. MATRIX PARTNERS INDIA INVESTMENT HOLDINGS LLC	September 25, 2018
SHAILENDRA MADHUKAR BHALERAO Vs. SURUCHI SHAILENDRA BHALERAO	November 26, 2018
SHAILESH MAHADEORAO GAWAI Vs. STATE OF MAHARASHTRA	April 3, 2018
SHAILESH S/O MURLIDHAR TIWARI Vs. CHIEF CONSERVATOR OF FOREST (T)	October 19, 2018
SHAKEEL HABIB KHAN @ PAPU PAGER Vs. A.B.KODNANI AND ANOTHER	February 9, 2018
SHAKUNTALA W/O PURUSHOTTAM NABIRA Vs. STATE BANK OF INDIA; HON BLE DEBT RECOVERY TRIBUNAL; ARVIND S/O VASANTRAO NAIK	February 7, 2018
SHALIKRAM SHRIPAT BHELAVE Vs. DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR	November 26, 2018
SHALINA LABORATORIES PVT. LTD. AND ANR. Vs. SYNCOM FORMULATION (INDIA) LTD. & ANR.	January 11, 2018
SHALUKA W/O MILIND GAIKWAD Vs. UNION OF INDIA	April 11, 2018
SHAM @ NAVNATH VASANTRAO KUMBHAKARNA Vs. YOGITA W/O SHAM KUMBHAKARNA	July 3, 2018
SHAMAL SURYAKANT KAMALE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA	August 3, 2018
SHAMLAL PUNARAM ACHALE Vs. THE STATE OF MAHARASHTRA	February 1, 2018
SHAMRAO @ SHAM KESHAORAO WATMARE Vs. THE STATE OF MAHARASHTRA	March 9, 2018
SHAMRAO LALA KASDEKAR Vs. STATE OF MAHARASHTRA	March 19, 2018
SHAMSUNDAR ANCHAN @ SHYAM, SON OF VAMAN ANCHAN Vs. STATE	May 4, 2018
SHAMSUNDAR SUDAM DIVTE Vs. UDDHAV LIMBAJI KOTHULE	August 27, 2018
SHANKAR BABARAO AGALDARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION ARNI, DIST YAVATMAL	February 28, 2018
SHANKAR BALIRAM HATWAR AND OTHERS Vs. THE STATE OF MAHARASHTRA AND ANOTHER	August 7, 2018
SHANKAR BHUJANGRAO SUNDAGE Vs. THE CHIEF GENERAL MANAGER STATE	February 14, 2018
SHANKAR DOMAJI JAWANJEKAR Vs. SURESH RAMRAOJI TASARE	February 21, 2018
SHANKAR HARISINGH CHAVAN Vs. STATE OF MAHARASHTRA	October 20, 2018
SHANKAR HIRAMAN CHAVAN Vs. STATE OF MAHARASHTRA	December 7, 2018
SHANKAR KONDIBA RAUT Vs. SHANKARRAO SADASHIV DESHMUKH	January 16, 2018
SHANKAR S/O RAMBHAUJI THAKRE Vs. STATE OF MAHARASHTRA	January 4, 2018
SHANKAR S/O SATWAJI HARALE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION LOHA, TQ LOHA, DIST HINGOLI	September 3, 2018
SHANKAR SONU MORE Vs. STATE OF MAHARASHTRA	June 15, 2018
SHANKARLAL CHHANULAL NAGPURE Vs. PRAMODKUMAR PRAHLADRAI AGRAWAL AND ANOTHER	March 23, 2018
SHANKARRAO RAMRAO SHINDE Vs. STATE OF MAHARASHTRA	June 12, 2018
SHANTABAI KAUTIK GHULE Vs. COLLECTOR AURANGABAD	August 13, 2018
SHANTABAI W/O NARAYAN WARKHADE Vs. BHAIYALAL S/O MARA UIKEY	January 9, 2018
SHANTAI INDUSTRIES LIMITED Vs. UNION OF INDIA	February 6, 2018
SHANTARAM BHIKAJI JADHAV Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 13, 2018
SHANTARAM TUKARAM SARFARE Vs. SANDHYA SHANTARAM SARFARE	January 12, 2018
SHANTILAL BABU PATEL Vs. RAMAKANT SUBRAO SHETYE	July 19, 2018
SHANTIVANII CO OP HSG SOCIETY Vs. MANJULA GOVIND MAHIDA AND ANR	June 21, 2018
SHARAD MAHADEV MORE, ADULT Vs. STATE OF MAHARASHTRA	July 7, 2018
SHARAD S/O PRABHAKAR WAGHMARE Vs. STATE OF MAHARASHTRA	August 20, 2018
SHARAD S/O RAJNIKANT KATHRANI Vs. HEMANTKUMAR S/O NARSHIBHAI PARMAR	May 3, 2018
SHARAD SABAJI TAVHARE Vs. STATE OF MAHARASHTRA, THROUGH ACB, BMU	June 30, 2018
SHARAD VISHWAS BHAMRE Vs. GENERAL MANAGER, MAHINDRA SONS LIMITED & ANR	June 22, 2018
SHARADCHANDRIKA SURESH PATIL Vs. THE STATE OF MAHARASHTRA	February 21, 2018
SHARDA KALA AND SANSKRUTIK MANDAL Vs. GAJANAN S/O BHARATRAO ROTKE	September 6, 2018
SHARDA NAND LAL DASLTD Vs. ASSISTANT LABOUR COMMISSIONER	December 20, 2018
SHARMAD PAI KANE, SON OF DEEPAK PAI KANE Vs. VIDYA VIKAS MANDAL	July 18, 2018
SHASHANK BHALCHANDRA SUBHEDAR Vs. DIRECTOR GENERAL OF HEALTH SERVICES	March 8, 2018
SHASHANK MOHANLAL RANGARI Vs. SAU PALLAVI W/O SHASHANK RANGARI	January 31, 2018
SHASHI SARASWAT Vs. STATE OF MAHARASHTRA AND ANR	July 18, 2018
SHASHI SATYANAND EPPATURI Vs. JYOTI SHASHI EPPATURI	March 1, 2018
SHASHIDHAR SHIVRAM SHINDE Vs. STATE OF MAHARASHTRA,	May 9, 2018
SHASHIKANT Vs. THE STATE OF MAHARASHTRA AND OTHERS	February 22, 2018
SHAUKAT ALI MOHAMMED HUSSEIN SHAIKH Vs. STATE OF MAHARASHTRA	October 19, 2018
SHAUNIK INFOTECH PVT LTD Vs. INDIA INFOLINE LTD	December 6, 2018
SHAYONA PULP CONVERSION MILLS P. LTD. Vs. COMMISSIONER OF INCOME TAX	February 1, 2018
SHEETAL D/O SHIVKANT CHAVAN Vs. STATE OF MAHARASHTRA	March 23, 2018
SHEETALKUMAR SADASHIV ZAMBARE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, REVENUE DEPARTMENT, MANTRALAYA, MUMBAI	February 15, 2018
SHEHZAD HEMANI Vs. NADIA RASHID	April 13, 2018
SHEIKH AHMED MUNSHI SHEIKH Vs. STATE OF MAHARASHTRA	June 28, 2018
SHEIKH CHAND SHEIKH JUMMA Vs. THE STATE OF MAHARASHTRA	January 19, 2018
SHEIKH CHHOTU Vs. AHEMAD KHAN	February 2, 2018
SHEIKH KAMARUDDIN S/O SK. SHABBI Vs. STATE OF MAH.THR.PSO CHANDRAPUR	January 10, 2018
SHEIKH SALMAN KHAN SHAMMI KHAN PATHAN Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI	August 6, 2018
SHEIKH ZAFAR Vs. STATE OF MAHARASHTRA	March 19, 2018
SHEKHAR BHAGVAN TARI Vs. STATE OF GOA, BY CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PORVORIM, BARDEZ-GOA	August 21, 2018
SHEKHAR P DESHMUKH Vs. DEPUTY DIRECTOR EDUCATION AND OTHERS	July 3, 2018
SHERNAZ FAROUKH LAWYER & ANR Vs. MANEK DARA SUKHADWALLA & ORS	December 21, 2018
SHESHRAO NAMDEO ATKARE Vs. STATE OF MAHARASHTRA	January 22, 2018
SHESHRAO S/O SAHEBRAO GADADE Vs. STATE OF MAHARASHTRA	June 20, 2018
SHETH MOTISHAW LALBAUG JAIN CHARITIES A TRUST REGISTERED UNDER BOMBAY PUBLIC TRUST ACT, 1950 Vs. BOMBAY GENERAL EMPLOYEES ASSOCIATION	December 22, 2018
SHEVRAJ JIVARAM GAIKWAD Vs. STATE OF MAHARASHTRA	April 25, 2018
SHIKSHAK BHARATI A GOVERNMENT RECOGNIZED Vs. THE STATE OF MAHARASHTRA	February 9, 2018
SHILPA CO-OPERATIVE HOUSING SOCIETY, THROUGH ITS SECRETARY - SANDEEP SABALE, HAVING ITS OFFICE Vs. JANABAI WIFE OF GULABRAO WANGAL	March 8, 2018
SHILPA LILADHAR TAYARE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH COMMISSIONER	November 19, 2018
SHIREEN DADY ADENWALLA AND ORS. Vs. YASMIN DINYAR ILAVIA AND ORS.	September 24, 2018
SHIRISH AVINASH NAIK DESAI SON OF LATE AVINASH NAIK DESAI Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO	July 13, 2018
SHIRISH L. VETA AND OTHERS. Vs. STATE OF MAHARASHTRA & OTHERS.	November 19, 2018
SHIRISHKUMAR Vs. BHANDARA ZILLA BAHUUDDESHIYA APANG VIKAS SANSTHA	April 23, 2018
SHIRKA CONSTRUCTIONS Vs. APPOLLO ENGINEERS & CONTRACTORS PVT LTD	April 11, 2018
SHISHIR JOSHIPURA Vs. STATE OF MAHARASHTRA & ANR	August 8, 2018
SHISHUPAL KAWDUJI CHAVAN Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR	October 3, 2018
SHITAL KRUSHNA DHAKE Vs. KRUSHNA DAGDU DHAKE	February 2, 2018
SHIV CO-OP HOUSING SOC LTD REGISTERED UNDER MAHARASHTRA CO-OPERATIVE SOCIETIES ACT, 1960 THROUGH ITS SECRETARY HARINATH VISHWAKARMA Vs. HARESH DESAI, PARTNER OF BHAVNA CORPORATION	July 20, 2018
SHIVA DHAWAN Vs. SVKM S NARSEE MONJEE INSTITUTE OF MANAGEMENT STUDI	June 20, 2018
SHIVA SUBHA MORYE Vs. MENINO XAVIER GOMES, SON OF RICARDO GOMES	May 4, 2018
SHIVAJI ANANDA CHAVAN Vs. THE STATE OF MAHARASHTRA	October 30, 2018
SHIVAJI DATTATRAYA PATIL & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.	October 11, 2018
SHIVAJI LAXMAN PALASKAR Vs. KAMAL RAOSAHEB SHIPALKAR	November 1, 2018
SHIVAJI MOTIRAM RATHOD Vs. STATE OF MAHARASHTRA	November 26, 2018
SHIVAJI PANDURANG BANSODE Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, OSMANABAD	June 18, 2018
SHIVAJI RAJENDRA JADHAV Vs. THE STATE OF MAHARASHTRA	March 13, 2018
SHIVAJI S/O KERBA PAIKRAO Vs. UNION OF INDIA AND ORS	April 12, 2018
SHIVAJI SHANKAR JADHAV Vs. LAXMAN GAJANAN GODBOLE THROUGH HIS POWER OF ATTORNEY NIKHIL DINKAR PAWAR	September 17, 2018
SHIVAJI SHANKAR JADHAV Vs. LAXMAN GAJANAN GODBOLE	February 6, 2018
SHIVCHAND SOMAJI KHANDAKE Vs. STATE OF MAHARASHTRA, THROUGH P S AROLI, TAHSIL MOUDA, DISTRICT NAGPUR	October 23, 2018
SHIVKANTA WD/O SANTOSH GAWARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	January 9, 2018
SHIVRAJ S/O BHAGWAN PATIL Vs. THE DIVISIONAL COMMISSIONER, AURANGABAD DIVISION	July 10, 2018
SHIVRAM S/O GANPAT GAJBE Vs. STATE OF MAHARASHTRA	January 15, 2018
SHOBHA ATMARAM PRABHU Vs. STATE OF MAHARASHTRA	July 3, 2018
SHOBHA PRADEEP PATIL Vs. ADDITIONAL DIVISIONAL COMMISSIONER, PUNE DIVISION	February 24, 2018
SHOBHA PURUSHOTTAM ZILPE Vs. RAMDAS DADAJI BURADKAR & ORS.	June 28, 2018
SHOBHABAI AND OTHERS Vs. THE COMMISSIONER, AURANGABAD MUNICIPAL CORPORATION	June 26, 2018
SHOBHELAL S/O BULKU TEMBHURNIKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA	June 26, 2018
SHOBHIT GAUR Vs. STATE OF MAHARASHTRA	August 24, 2018
SHORELINE HOTEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 11, 2018
SHRADDHA APARTMENT OWNERS ASSOCIATION & ORS. Vs. SANJAY SHRIDHAR NIKAM	November 2, 2018
SHRADDHA COMMERCIAL PREMISES CO-OP SOCIETY, AURANGABAD Vs. STATE OF MAHARASHTRA AND OTHERS	September 12, 2018
SHRADDHA JAGDISH ACHAREKAR Vs. MAMTA MAHIPATH SURVE AND ORS	December 22, 2018
SHRADDHA W/O. PRASAD GANU Vs. PRASAD S/O. NILKANTH GANU	June 15, 2018
SHRADHANAND ANATHALAYA Vs. KUSUM WIFE OF RADHESHYAM CHAUHAN	September 11, 2018
SHRAVAN S/O. BABARAO AMBURE Vs. STATE OF MAHARASHTRA	March 19, 2018
SHRAWAN Vs. VASUDEO SON OF DADA RANGARI	March 5, 2018
SHREE AMBIKA PRINTERS AND PUBLICATIONS Vs. BHARATI UMESH KOTIYAN	July 26, 2018
SHREE CHAITANYA CONSTRUCTIONS Vs. SHRI POONAMCHAND DALICHAND PARAKH AND ORS.	February 14, 2018
SHREE RAM URBAN INFRASTRUCTURE PRIVATE LIMITED Vs. KALPATARU PROPERTIES PVT. LTD.	October 11, 2018
SHRENIK SHANTILAL DHADIWAL Vs. STATE OF MAHARASHTRA / PANDITRAO SANTUJI THORAT	August 1, 2018
SHREYAS ALIAS ASHOK NARAYAN Vs. CVK & ASSOCIATES	April 20, 2018
SHRI ASHWIN RAMANIKLAL GOSALIA Vs. STATE OF MAHARASHTRA	March 1, 2018
SHRI AJAB JAIRAM LAD Vs. SHRI GULAB JAIRAM LAD AND 3 OTHERS	November 24, 2018
SHRI ANUPKUMAR Vs. GOVERNMENT OF INDIA AND OTHERS	August 31, 2018
SHRI ARJUN SHABA PATYEKAR Vs. SHRI KASHINATH SHAMBA NAIK GAUNKAR (SINCE DECEASED), THROUGH HIS LEGAL HEIRS	January 17, 2018
SHRI CHANDRASHEKAR Vs. M/S YOGI CONSTRUCTION AND OTHER	September 7, 2018
SHRI D.J. RANE & ORS. Vs. THE MUNICIPAL COMMISSIONER & ORS.	May 3, 2018
SHRI DAMODAR MANGUESHKAR Vs. M/S CIDADE DE GOA	January 22, 2018
SHRI DANIEL SIMAO BARETTO Vs. GOA UNIVERSITY	February 28, 2018
SHRI DATTA GANESH DESHKAR Vs. THE STATE OF MAHARASHTRA	February 20, 2018
SHRI DEVENDRA PUNJABRAO GODBOLE Vs. STATE OF MAHARASHTRA AND ORS.	January 24, 2018
SHRI DIBAMBAR MANIRAM THAVRE Vs. THE STATE OF MAHARASHTRA	January 30, 2018
SHRI DILIP V. SAWANT Vs. STATE OF GOA AND ORS.	March 27, 2018
SHRI DNYANESHWAR GOVINDRAO DAIGAVHANE Vs. SHUBHAM BAHUUDDESHIYA SANSTHA	February 24, 2018
SHRI FRANCISCO JOAQUIM MESQUITA (SINCE DECEASED) AND OTHERS Vs. SMT. LAXMIBAI PANDURANG KAMAT HALDONKAR ALIAS LAXMIBAI KAMAT	June 12, 2018
SHRI GANESH BHANDAR, COTTON MARKET CHOWK Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 22, 2018
SHRI GANPAT S/O FAKIRA GHENAWATT Vs. THE STATE OF MAHARASHTRA	January 17, 2018
SHRI GILBERT JOHN MENDONCA Vs. STATE OF MAHARASHTRA	February 9, 2018
SHRI GURUDAS PANDURANG KUDAV Vs. STATE OF GOA	August 21, 2018
SHRI HARISH S. NAIK Vs. GOA TOWN AND COUNTRY PLANNING BOARD AND OTHERS	September 21, 2018
SHRI HEMANT Vs. SHRI VINAY	March 6, 2018
SHRI JAIRAM M. PARAB Vs. STATE OF GOA	August 21, 2018
SHRI JOHN A. FERNANDES AND OTHERS Vs. THE SECRETARY (TRANSPORT) GOVERNMENT OF GOA AND OTHERS	June 6, 2018
SHRI KESHAV TUKARAM TAWARE Vs. SMT. SULOCHANA SHANKAR KOLEKAR	February 5, 2018
SHRI KIRAN Vs. THE STATE OF MAHARASHTRA	July 11, 2018
SHRI KISHOR Vs. STATE OF MAHARASHTRA	July 18, 2018
SHRI KONDU THAKU CHAVAN Vs. SHRI ASHOK SHANKAR CHAVAN	February 21, 2018
SHRI KRISHNA S/O SAHEBRAOJI PATIL DONGAONKAR Vs. THE STATE OF MAHARASHTRA	January 31, 2018
SHRI LADU GANESH VETALKAR Vs. SHRI VISHWANATH BHIKAJI VETALKAR, MAJOR, EMPLOYED IN POLICE DEPARTMENT (DECEASED)	January 10, 2018
SHRI MADHUKAR SHANKAR JAWANJAL Vs. UNION OF INDIA	December 18, 2018
SHRI MAHESH CHANDRA AGRAWAL Vs. MR. RISHI KUMAR, CHIEF ENGINEER, MILITARY FORCE	January 9, 2018
SHRI MANOHAR BAPURAO KHORGADE AND OTHERS Vs. STATE OF MAHARASHTRA AND ORS.	September 19, 2018
SHRI NATTHU S/O BALAJI TALWEKAR Vs. THE STATE OF MAHARASHTRA	February 6, 2018
SHRI NAVSO KRISHNA BHAGAT Vs. STATE OF GOA	August 21, 2018
SHRI NAZARIO SEBASTIAO PINTO AND ORS. Vs. SHRI BHASKAR PANDHARINATH NAIK AND ORS.	July 4, 2018
SHRI OM CRUSHING COMPANY AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	June 6, 2018
SHRI PANDHARINATH S. CHOPDEKAR Vs. STATE OF GOA	August 21, 2018
SHRI PRASHANT VINODKUMAR BANSAL Vs. THE ESTATE OFFICER	March 1, 2018
SHRI PRAVIN MULCHAND JOHARE Vs. SHRI KISHORILAL S/O KALURAM YADAV	November 1, 2018
SHRI RAJENDRA JAYANT DEVALEKAR Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION	January 22, 2018
SHRI RAJESH FALDESAI, SON OF KHUSHALI FALDESAI Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, OLD GOA POLICE STATION, OLD GOA, TISWADI, GOA	January 8, 2018
SHRI RAJESH GHADGE & ORS. Vs. STATE OF MAHARASHTRA & ORS.	August 6, 2018
SHRI RAJESH S/O BABANRAO KOLHE Vs. SAU. ARCHANA W/O RAJESH KOLHE	February 15, 2018
SHRI RAJU ALIAS RAJENDRA Vs. THE STATE OF MAHARASHTRA	January 30, 2018
SHRI RAM JANU DEIKAR AND OTHERS Vs. RUKMINI PARASHURAM ACHARYA AND OTHERS	March 7, 2018
SHRI RAMDHIRAJ LAXMAN DHOBI (SINCE DECEASED) Vs. SHRI RAMDAS BEHARI DHOBI (SINCE DECEASED)	April 25, 2018
SHRI RAMESH BABURAO BHARVIKAR Vs. THE STATE OF MAHARASHTRA AND ANR.	January 29, 2018
SHRI RAMESH S/O SHAMRAO Vs. EDUCATION OFFICER (SECONDARY)	February 15, 2018
SHRI RAMJI PANDURANG BHOSLE Vs. STATE OF GOA	August 21, 2018
SHRI RAMKRISHNA JANARDAN BHAT Vs. M/S. GOLD RESORTS AND OTHERS	January 11, 2018
SHRI RAVI BALU JADHAO Vs. THE CHAIRMAN, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHER	July 24, 2018
SHRI RUSHI @ RUSHIA DAS Vs. STATE OF GOA	September 1, 2018
SHRI S.K. PARMANANDAN Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI AND OTHERS	March 27, 2018
SHRI SAI INDUSTRIES Vs. POWER & CONTROL TRANSFORMER INDUSTRIES PVT LTD	December 22, 2018
SHRI SAIBABA SANSTHAN TRUST (SHIRDI) Vs. UNION OF INDIA AND ANR	February 9, 2018
SHRI SAJJAN L. NAIK Vs. STATE OF GOA	August 21, 2018
SHRI SANT DNYANESWAR SHIKSHAN Vs. THE STATE OF MAHARASHTRA	March 21, 2018
SHRI SIDHANATH BHANUDAS GHODKE & ORS. Vs. M/S. EXCEL INDUSTRIES LTD. & ORS.	June 20, 2018
SHRI SUNIL GARG Vs. THE OFFICER	June 27, 2018
SHRI SURAJ NIKU TARI Vs. STATE OF GOA	August 21, 2018
SHRI SURENDRA M. NAIK Vs. STATE OF GOA	August 21, 2018
SHRI SURENDRA TUKARAM MANE Vs. THE STATE OF MAHARASHTRA	March 1, 2018
SHRI SUVENDRA S/O DILIP GANDHI Vs. STATE OF MAHARASHTRA & OTHERS	November 26, 2018
SHRI VASSUDEV GURUDAS PEDNEKAR AND OTHER Vs. SMT. SHARADA ALIAS RADHABAI MANGUESH KENKRE AND OTHERS	March 8, 2018
SHRI VIKRAM UDDHAV CHUG Vs. THE STATE OF MAHARASHTRA & ORS.	September 10, 2018
SHRI VISHWAS B. BANDODKAR Vs. STATE OF GOA	August 21, 2018
SHRI VITTHAL S/O MAHADEORAO PACHGHARE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION	March 21, 2018
SHRI WASUDEO AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	August 16, 2018
SHRI YETIN LAU PARSEKAR Vs. STATE OF GOA	August 21, 2018
SHRI. DILIP TANAJI KASHID Vs. MR. M.L. KARMAKAR PR. COMMISSIONER OF INCOME	June 21, 2018
SHRI. DILIP TANAJI KASHID Vs. MR. M.L. KARMAKAR	July 13, 2018
SHRI. GANESH SUKHDEO GURULE Vs. TAHSILDAR	November 22, 2018
SHRI. GOKUL CHANDANMAL SANGVI Vs. THE STATE OF MAHARASHTRA	March 20, 2018
SHRI. HERAMBH ANANDRAO SHELKE Vs. MR. M.L. KARMAKAR PR. COMMISSIONER OF INCOME	June 21, 2018
SHRI. JAYANT NAG Vs. THE STATE OF MAHARASHTRA	January 22, 2018
SHRI. MARUTI VITHOBA KULAL AND OTHERS Vs. SHRI. NIVRUTTI DEORAM KULAL AND OTHERS	March 15, 2018
SHRI. MOTILAL KHIVRAJ BANTHIA Vs. STATE OF MAHARASHTRA AND OTHERS	August 2, 2018
SHRI. NARAYAN RAMCHANDRA MANTE (DIED) AND OTHERS Vs. THE STATE OF MAHARASHTRA	September 12, 2018
SHRI. NARENDRA JAGDISH PALSE Vs. INDIABULLS HSG. FINANCE LTD	October 1, 2018
SHRIDHAR KALU GATIR Vs. STATE OF MAHARASHTRA	October 5, 2018
SHRIDHAR MAHADEO PAKHARE Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS	January 30, 2018
SHRIDHAR S/O UDHAV KOLPE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	September 3, 2018
SHRIKANT Vs. STATE OF MAHARASHTRA	February 21, 2018
SHRIKANT ALIAS RAJENDRA VILAS CHOUDHARY Vs. STATE OF MAHARASHTRA	October 30, 2018
SHRIKANT BAPURAO GAIKWAD Vs. STATE OF MAHARASHTRA	October 9, 2018
SHRIKANT DINANATH GAIKWAD AND OTHERS Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION (CIDCO) AND OTHERS	August 14, 2018
SHRIKANT S/O RAMESHCHANDRA Vs. STATE OF MAHARASHTRA	March 19, 2018
SHRIKANT S/O SHANKARRAO AGNIHOTRI Vs. RAJESHWAR SANSTHAN, AKOLA	March 21, 2018
SHRIKANT S/O SUKHDEO BORKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION JARIPATKA, TAHSIL & DISTRICT NAGPUR	February 2, 2018
SHRIKISAN RATANLAL VYAS Vs. VIJAYANTI HARNAMDAS GURENASINGANI	December 13, 2018
SHRIKRISHNA N TALAK Vs. SHAMBHAVI CO-OPERATIVE HOUSING SOCIETY LTD	July 19, 2018
SHRIKRISHNA SAHADEORAO TAYADE AND OTHERS Vs. STATE OF MAHARASHTRA	June 7, 2018
SHRIKRISHNA VASUDEV PATIL Vs. BABURAO VASUDEV PATIL	June 11, 2018
SHRIKRUSHNA S/O JANARDHAN CHAUDHARI Vs. STATE OF MAHARASHTRA, THROUGH ANTICORRUPTION BUREAU, AKOLA, TQ AND DISTRICT AKOLA	October 11, 2018
SHRIMANT PANDHARI BHUTEKAR Vs. DEVIDAS PANDHARI BHUTEKAR AND OTHERS	June 4, 2018
SHRIMATI RANGANATH KAVLEKAR, WIDOW OF RANGANATH Vs. HARISH GUNO KAVLEKAR	June 14, 2018
SHRINIVAS RAJABHAU RAMGIRIWAR Vs. STATE OF MAHARASHTRA	May 3, 2018
SHRINIVAS S/O PARSURAM JANGAM Vs. THE DISTRICT CASTE CERTIFICATE	January 29, 2018
SHRIPAD TANDEL Vs. STATE	July 4, 2018
SHRIPAT S/O HARIDE DHAMDE Vs. NATTHU S/O BHIKUDEO DHOPRE	October 8, 2018
SHRIPATI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	January 15, 2018
SHRIRAM GENERAL INSURANCE COMPANY LIMITED, THROUGH ITS AUTHORIZED SIGNATORY / MANAGER Vs. REKHA WD/O RAHUL SHIRSATH	August 16, 2018
SHRIRAM S/O BALIRAM JUNGHARE Vs. HASINABAI PIROMOHAMMAD ANSARI	November 30, 2018
SHRISAIBABA SANSTHAN TRUST (SHIRDI) Vs. UNION OF INDIA	October 24, 2018
SHUBHAM SHARAD GADMADE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE	June 21, 2018
SHUBHAM VILAS TAYADE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, MAHAGAON	January 31, 2018
SHUBHANGI D/O DIGAMBAR PARSEWAD Vs. THE STATE OF MAHARASHTRA	February 24, 2018
SHUBHAY ALIAS SHANTARAM VIVEK NAIK, S/O VIVEK NAIK Vs. GOA MEDICAL COLLEGE	November 29, 2018
SHWETA D HIRVE AND OTHERS Vs. U P STATE ROADWAYS TRANSPORT CORPORATION, LUCKNOW AND ANOTHER	March 8, 2018
SHYAM GAWAS Vs. STATE OF GOA	February 9, 2018
SHYAMLAL MOTILAL VISHWAKARMA Vs. STATE OF MAHARASHTRA AND ANOTHER	April 17, 2018
SHYAMRAO VITHOBA PILLARE Vs. STATE OF MAHARASHTRA	December 13, 2018
SHYAMSUNDER EKNATH HADKE Vs. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION, NAG	March 9, 2018
SIDDAMMA GOLSAR Vs. UNION OF INDIA AND OTHERS	January 25, 2018
SIDDHANT PANKAJ MANUDHANE MINOR Vs. THE UNION OF INDIA	February 20, 2018
SIDDHARTH RAMDAS MOHITE Vs. LATA SIDDHARTH MOHITE	June 22, 2018
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. COLLECTOR AND DISTRICT MAGISTRATE, DISTRICT SOLAPUR & OTHERS	August 6, 2018
SIDDHI PROMOTERS, THROUGH ITS AUTHORIZED PARTNER, ASHOK SHANTILAL JAIN Vs. ANITA KRISHNARAO SHIROLKAR ALIAS JANAKI VIKAS MOREY	January 30, 2018
SIDHU S/O JAIWANTA JARE Vs. THE STATE OF MAHARASHTRA	June 26, 2018
SIDNEY FRANCIS GOMES AND ANR. Vs. MAUREEN THERESE GONZALES ALIAS IVAN BLAISE RODRIGUES AND OTHER	October 11, 2018
SIFIYABEE SHAIKH NABI PINJARI (MANSURI) Vs. BASID KHAN NABISHER KHAN PATHAN	July 31, 2018
SIKANDAR ALIAS SHAIKHLAL LALASAHEB DESHINGE Vs. STATE OF MAHARASHTRA	November 29, 2018
SIM ENTERPRISES, REPRESENTED BY ITS PROPRIETOR, SHAIK IBRAHIM MOHAMMED HUSSAIN Vs. SHAIKH ABDUL RASHID CHOUDHARY	February 26, 2018
SINDHU RAMESH JAGTAP AND ORS. Vs. MUKUND BHASKAR CHITALE AND ORS.	November 2, 2018
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER INCOME TAX CENTRAL CIRCLE 2(2), PUNE & ORS.	January 5, 2018
SINICA GRAECA SHIPPING LIMITED Vs. M T CHEMROAD MEGA (IMO 9228318)	January 17, 2018
SIPRA EDUCATION SOCIETY Vs. PRADNYA NIKETAN EDUCATION SOCIETY	October 17, 2018
SIRAJ S/O DAULATKHAN PATHAN Vs. STATE OF MAHARASHTRA	July 13, 2018
SIRAJPASHA CHANDPASHA BUWAJI Vs. STATE OF MAHARASHTRA	August 13, 2018
SITARAM DADA SARODE Vs. THE STATE OF MAHARASHTRA	March 5, 2018
SITARAM RANGAPPA KAUSHIK Vs. UKUNDA BATTIKA JADHAO	January 18, 2018
SITARAM S/O DAMU MATE Vs. SAU. BHARATI RAMKRISHNA MISAL	June 16, 2018
SK MUNEER SK HUSSAIN Vs. ANTIKABAI YADAV GAWALI AND OTHERS	February 8, 2018
SK RAIS SK KHALIL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DHAD, TQ AND DISTRICT BULDANA	July 25, 2018
SK SAMIR Vs. STATE OF MAHARASHTRA	December 11, 2018
SK. SAMEER ALIAS KAVVA Vs. STATE OF MAHARASHTRA	January 4, 2018
SK.IBRAHIM SK.RASOOL Vs. MOHOMMAD ZAHIR MOHAMMAD	March 19, 2018
SKYLINE CONSTRUCTION Vs. JOMA CHAAHU MHATRE (SINCE DECEASED)	April 4, 2018
SMRUTEE S KAMULKAR Vs. STATE OF GOA	October 24, 2018
SMT. AMBUBAI BALRAJ NARAL AND OTHERS Vs. SABALE WAGHIRE AND COMPANY	September 12, 2018
SMT. AMINA KUDCHADKAR, ALIAS AMINA NEVREKAR Vs. DR. AMIT DILIP KUDCHADKAR	June 27, 2018
SMT. BAINABAI RAGHOJI WANKHADE Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA, AMRAVATI AND OTHERS	April 4, 2018
SMT. INDUMATI TUKARAM THORAT Vs. STATE OF MAHARASHTRA	January 31, 2018
SMT. JAYSHREE WD/O HEMANT FUNNE Vs. STATE OF MAHARASHTRA	February 6, 2018
SMT. JHARNA W/DO RANJIT PRASAD Vs. THE STATE OF MAHARASHTRA	November 2, 2018
SMT. KAMAL KERUBHAU PACHANGE Vs. SHRI. SARJERAO DHONDIBA SARODE	March 14, 2018
SMT. KAMALABAI SADASHIV TIRODKAR AND OTHERS Vs. VASANTI DEELIP SALGAONKARAN AND OTHERS	April 19, 2018
SMT. KAMLA PYARELAL GUPTA Vs. DEEPAK	April 25, 2018
SMT. KAUSHALYABAI W/O GANESH NEWARE Vs. HONBLE MINISTER, DEPARTMENT OF FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION AND ANR.	August 6, 2018
SMT. LAVANYA W/O. SURESH PULLA AND Vs. STATE OF MAHARASHTRA THR. POLICE	November 2, 2018
SMT. LEELABAI YASHWANT GHODKE AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS	April 25, 2018
SMT. LILABAI WD/O AMBADAS MIRGE Vs. PURSHOTTAM AMBADAS MIRGE	March 9, 2018
SMT. MANGAL BHARAT SHINDE Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ANOTHER	June 22, 2018
SMT. MOHINI GURDASSINGH PANJWANI Vs. GENU BABURAO KADU	January 4, 2018
SMT. MONIKA D/O. SATISH THAKUR Vs. THE STATE OF MAHARASHTRA	May 4, 2018
SMT. NAMITA AND OTHERS Vs. SHRI MANOJ AND OTHERS	June 12, 2018
SMT. NANIBAI WD/O LAXMANRAO Vs. VITTHALRAO MAROTIRAO NAVKHARE	November 24, 2018
SMT. PANCHAFULABAI WD/O Vs. SMT. BAKABAI PANDITRAO KOMBE AND	November 26, 2018
SMT. PARVATI NANDKISHORE TAKSALKAR Vs. THE STATE OF MAHARASHTRA	December 17, 2018
SMT. PRABHAWATIBAI W/O. MEHENDRA DUPARE Vs. MILIND ALIAS GOLDI S/O. RAMESH JAISWAL	February 24, 2018
SMT. PUSHPABAI MAROTI Vs. STATE OF MAHARASHTRA	January 5, 2018
SMT. S. RAJALAKSHMI Vs. I.T.O.	October 25, 2018
SMT. SAROJ Vs. M/S. GANDHI SALES CORPORATION AND ANOTHER	March 12, 2018
SMT. SHAKUNTALABAI Vs. SANDHYA W/O RAMESHWAR CHAUDHARY	July 27, 2018
SMT. SHANTIDEVI W/O LAXMINARAYAN AGRAWAL Vs. SETH KASTURMAL DALSUKH DHARMASHALA	December 3, 2018
SMT. SHEELA WD/O PANDURANG Vs. PANCHFULABAI WD/O PANDURANG	February 12, 2018
SMT. SULOCHANA W/O RAJKUMAR Vs. UNION OF INDIA	February 24, 2018
SMT. TULSABAI Vs. STATE OF MAHARASHTRA	March 7, 2018
SMT. ZIBLABAI AND OTHERS Vs. KISAN DHARMA RAMTEKE AND OTHERS	April 20, 2018
SMT.AMRAPALI WD/O.MADHUKAR HARBADE Vs. THE STATE OF MAHARASHTRA	February 8, 2018
SMT.SHAKUNTALA WD/O. RAMCHANDRA Vs. ZILLA PARISHAD	January 10, 2018
SNEHAL CHANDRAKANT SHETYE Vs. STATE OF MAHARASHTRA	June 28, 2018
SOCAR TURKEY PETROL ENERJI DAGITIM Vs. MV AMOY FORTUNE	August 2, 2018
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. STATE OF GOA	September 26, 2018
SOHAM REALTORS POLE STAR Vs. COMMISSIONER OF CENTRAL EXCISE	March 7, 2018
SONAL W/O ARVIND KHANDAR Vs. DIPAK S/O PRALHAD BHAVSAR	July 30, 2018
SONALI ARVIND NADKARNI Vs. SNEHALATA ARVIND NADKARNI	August 30, 2018
SONALI POWER EQUIPMENT Vs. CHAIRMAN, MAHARASHTRA STATE ELECTRICITY BOARD	August 24, 2018
SONBA S/O GULABRAO MUSALE Vs. SUNIL S/O CHHATRAPAL KEDAR	April 5, 2018
SONU @ KHUSHAL @ TUSHAR Vs. STATE OF MAHARASHTRA	March 26, 2018
SONU S/O LULA ATLA Vs. STATE OF MAHARASHTRA, THROUGH P S O , GADCHIROLI, DISTRICT GADCHIROLI	January 15, 2018
SONY INDIA PVT LTD Vs. UNION OF INDIA	January 12, 2018
SOPAN PANDHARINATH DADWE Vs. SMT KUSUM BABANRAO DANGE NAGPUR	November 24, 2018
SOPAN S/O RANJU KHANDARE & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.	November 26, 2018
SOPHIYAN S/O MAHEBUB SHAIKH Vs. NAJU S/O BABU MAHMAD PATHAN	August 7, 2018
SOU JIJABAI W/O WASUDEO SHESHKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, P S GITTIKHADAN	October 6, 2018
SOU RANJANA @ CHANGUNA PRAKASH SONAWANE Vs. STATE OF MAHARASHTRA	August 30, 2018
SOU SONALI W/O MANGESH LODE Vs. COLLECTOR, WARDHA, DISTRICT WARDHA	September 14, 2018
SOU. URMILA W/O SATISHKUMAR CHAUDHARY Vs. STATE OF MAHARASHTRA	February 24, 2018
SOUTH INDIAN EDUCATION SOCIETY & ORS Vs. G SHANTA & ORS	August 9, 2018
SOUTH WEST PORT LIMITED Vs. STATE OF GOA,	April 24, 2018
SOW. SANGITA W/O. RAJESH MORE Vs. RAJESH S/O. PANDITRAO MORE	January 15, 2018
SPECIAL LAND ACQUISITION OFFICER (I) Vs. NARMADABAI D/O SUKA DHANGAR	February 16, 2018
SPECIAL LAND ACQUISITION OFFICER (N), IRRIGATION DEPARTMENT, MAPUCA, BARDEZ, GOA Vs. GRACINDA BRAGANZA	July 6, 2018
SPLENDOUR GEMS LIMITED (FORMERLY KNOWN AS BEAUTIFUL DIAMONDS LIMITED) Vs. SICOM LIMITED	September 26, 2018
SPORTINA PAYCE INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA & ORS	December 20, 2018
SRI MANGAL MURTY MARKETING Vs. STATE OF MAHARASHTRA	November 2, 2018
SRUSHTI RAJ ENTERPRISE (INDIA) LTD Vs. TILAK SAFALYA CO-OPERATIVE HOUSING SOCIETIES LTD	July 10, 2018
STANDARD BATTERIES LTD Vs. COMMISSIONER OF INCOME TAX, MUMBAI	April 27, 2018
STATE BANK OF INDIA EMPLOYEES (SAHISHUNTA) CO-OPERATIVE HOUSING SOCIETY LTD & ANR Vs. STATE OF MAHARASHTRA & 4 ORS	September 17, 2018
STATE OF GOA Vs. EXECUTIVE ENGINEER, WORKS DIVISION XXIII, PUBLIC WORKS DEPARTMENT, BICHOLIM, GOA	July 25, 2018
STATE OF GOA AND OTHERS Vs. SMT. SITADEVI ALIAS JAYA RAGHURAJ DESHPRABHU AND OTHERS	September 6, 2018
STATE OF GOA AND OTHERS Vs. M/S. DELCON ENGINEERING	July 25, 2018
STATE OF GOA THROUGH CAPTAIN OF PORTS GOVERNMENT Vs. SALE PROCEEDS OF VESSEL M T PRATIBHA BHEEMA	June 7, 2018
STATE OF GOA, THROUGH CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, PORVORIM, GOA Vs. SNEHA CONSTRUCTIONS ENGINEERS & CONTRACTORS	July 6, 2018
STATE OF GOA, THROUGH MAPUSA POLICE STATION, MAPUSA, GOA Vs. KANCHAN CHODANKAR, (MAJOR), S/O VISHWANATH CHODANKAR	July 18, 2018
STATE OF GOA, THROUGH MARGAO TOWN POLICE STATION, MARGAO, GOA Vs. RAJNEESH KUMAR SINGH, MAJOR, S/O JAIRAM SINGH	January 8, 2018
STATE OF GOA, THROUGH PONDA POLICE STATION Vs. RAMAKANT FADTE	April 12, 2018
STATE OF MAH Vs. SANJAY RAGHUNATH CHOUDHARI	January 5, 2018
STATE OF MAH Vs. ONKAR BHURA VANJARI L.RS. ARJUN	January 5, 2018
STATE OF MAHA Vs. PRAKASH S/O LAXMAN SHENDE	November 21, 2018
STATE OF MAHARASHTRA Vs. SK HASAN SK HUSSAIN MULA	October 31, 2018
STATE OF MAHARASHTRA Vs. MAJIDKHAN MIYAKHAN PATHAN	September 18, 2018
STATE OF MAHARASHTRA Vs. EKNATH MADHAV PATIL	February 15, 2018
STATE OF MAHARASHTRA Vs. MR.EKNATH GOPAL LOKHANDE KIRANA	February 14, 2018
STATE OF MAHARASHTRA Vs. SHANKAR	February 13, 2018
STATE OF MAHARASHTRA Vs. GOVINDSINGH S/O. SURJITSINGH THAKUR	February 5, 2018
STATE OF MAHARASHTRA Vs. TUKARAM DEEPLA CHAVAN	February 3, 2018
STATE OF MAHARASHTRA Vs. PANDHARI SAKHARAM	November 2, 2018
STATE OF MAHARASHTRA Vs. BABAN S/O KISHANRAO BANSODE	April 27, 2018
STATE OF MAHARASHTRA Vs. VITTHABAI @ SHALINIBAI W/O SHANKARBAN NIMBHEKAR	April 27, 2018
STATE OF MAHARASHTRA Vs. VIJAY DHONDIRAM SHINDE	August 1, 2018
STATE OF MAHARASHTRA Vs. GOKUL S/O KALICHARAN GUPTA AND ORS.	March 15, 2018
STATE OF MAHARASHTRA Vs. LINGABAI MAROTI SAHANE AND ANOTHER	January 15, 2018
STATE OF MAHARASHTRA Vs. NANDKISHOR WAMANRAO KUBDE	April 5, 2018
STATE OF MAHARASHTRA Vs. SHETKARI SHETMAJOOR PANCHAYAT	October 6, 2018
STATE OF MAHARASHTRA Vs. DYANDEV	January 6, 2018
STATE OF MAHARASHTRA Vs. MANISH RAMKRUSHNAAPPA	March 15, 2018
STATE OF MAHARASHTRA Vs. PRADIP KHANDUJI MOTGHARE	March 13, 2018
STATE OF MAHARASHTRA Vs. LILABAI SURESH SOPAN PAWAR	March 15, 2018
STATE OF MAHARASHTRA Vs. MAINABAI TRYAMBAK PARNATE	March 13, 2018
STATE OF MAHARASHTRA Vs. DATTATRAYA TKARAM KADAM	January 20, 2018
STATE OF MAHARASHTRA Vs. NITESH KHEMCHAND GAUR	March 20, 2018
STATE OF MAHARASHTRA Vs. KRUPAL MAHARAJ @ RAMKRUPALU	March 20, 2018
STATE OF MAHARASHTRA Vs. KAILASH HARISHCHANDRA ADHE & OTHERS	March 22, 2018
STATE OF MAHARASHTRA Vs. SUSHANT ALIAS SAJJU DAMODAR AMBADE	March 14, 2018
STATE OF MAHARASHTRA Vs. POPAT ALIAS BALU BUVA JADHAV	December 3, 2018
STATE OF MAHARASHTRA Vs. JAYANT SHIRAM RANE	December 21, 2018
STATE OF MAHARASHTRA Vs. GANESH	June 21, 2018
STATE OF MAHARASHTRA Vs. VITHOBA MARUTI GHADGE, PROP SANTOSHIMATA MEDICAL & GEN STORES	October 29, 2018
STATE OF MAHARASHTRA Vs. BABAN SONBA GORE	November 1, 2018
STATE OF MAHARASHTRA Vs. HARISHCHAND KISANCHAND TARDEJA	July 18, 2018
STATE OF MAHARASHTRA Vs. GOVINDSINGH	February 25, 2018
STATE OF MAHARASHTRA Vs. DROPADI DEORAO DUDHAL	March 22, 2018
STATE OF MAHARASHTRA Vs. DHARMARAJ BABURAO KALOKHE	July 26, 2018
STATE OF MAHARASHTRA Vs. RAMNATH S/O DHONDIRAM DANDGE	January 18, 2018
STATE OF MAHARASHTRA Vs. DIGAMBER GUNDERAO KULKARNI (DIED) THROUGH HIS L RS VENUBAI DIGAMBER KULKARNI (DIED)	January 15, 2018
STATE OF MAHARASHTRA Vs. WATAN S/O BHAYYAJI KOKAS	February 26, 2018
STATE OF MAHARASHTRA Vs. NAMIT ALIAS CHIMU	March 1, 2018
STATE OF MAHARASHTRA Vs. DEEPAK NAMDEV JAGTAP	February 27, 2018
STATE OF MAHARASHTRA Vs. BHARAT S/O TULSHIRAM NADE	January 4, 2018
STATE OF MAHARASHTRA Vs. BAJIRAO KONDI PATIL	February 6, 2018
STATE OF MAHARASHTRA Vs. YADAVRAO	March 8, 2018
STATE OF MAHARASHTRA Vs. SUDHIR S/O KESHAORAO BIDAKAR	February 17, 2018
STATE OF MAHARASHTRA Vs. MILIND S/O RANGNATHRAO KULKARNI	February 20, 2018
STATE OF MAHARASHTRA Vs. RANGRAO ANNA PATIL	November 29, 2018
STATE OF MAHARASHTRA Vs. NATHPRASAD	November 19, 2018
STATE OF MAHARASHTRA Vs. ASHABAI W/O BHAVRAO DESALE	August 24, 2018
STATE OF MAHARASHTRA Vs. EJAJ BABULAL DESHMUKH	March 22, 2018
STATE OF MAHARASHTRA Vs. NARAYAN S/O KISAN MOTE	April 2, 2018
STATE OF MAHARASHTRA Vs. HARBHAJAN @ HARGOVIND S/O NAGORAO KAMBLI	March 22, 2018
STATE OF MAHARASHTRA Vs. SOU SUSHILABAI W/O GULABRAO MANKAR	March 13, 2018
STATE OF MAHARASHTRA Vs. AMIT DHANRAJ KADAMDHAD	March 13, 2018
STATE OF MAHARASHTRA Vs. KAILAS S/O JAGANNATH PRADHAN	March 15, 2018
STATE OF MAHARASHTRA Vs. RAMRAO KISHANRAO CHAVAN AND OTHERS	January 9, 2018
STATE OF MAHARASHTRA Vs. BHASKAR SHANKAR SALVI	April 12, 2018
STATE OF MAHARASHTRA Vs. JABBAR SK SATTAR	October 5, 2018
STATE OF MAHARASHTRA Vs. RAGHU NARAYAN VADNALA AND OTHERS	June 4, 2018
STATE OF MAHARASHTRA Vs. SHIVAJI S/O SHANKAR GHODEKAR	April 12, 2018
STATE OF MAHARASHTRA Vs. CHANDRABHAN SUDAM SANAP	December 20, 2018
STATE OF MAHARASHTRA Vs. MACCHINDRA	December 22, 2018
STATE OF MAHARASHTRA Vs. SURYABHAN	December 20, 2018
STATE OF MAHARASHTRA Vs. RAJENDRASING BAHADURSING TAK	July 27, 2018
STATE OF MAHARASHTRA Vs. RAJENDRA CHANDRABHAN SARDAR AND OTHERS	March 23, 2018
STATE OF MAHARASHTRA Vs. AMRAT RAMCHANDRA JADHAV	March 26, 2018
STATE OF MAHARASHTRA Vs. JAGDISH RAMRAO SARVE AND ANOTHER	April 23, 2018
STATE OF MAHARASHTRA Vs. GIRISH HANUMANT THITTE	November 30, 2018
STATE OF MAHARASHTRA Vs. MORESHWAR WAMAN SANE	December 20, 2018
STATE OF MAHARASHTRA Vs. CHIEF INFORMATION COMMISSIONER AND ANOTHER	April 19, 2018
STATE OF MAHARASHTRA Vs. DILIP S/O NARAYANRAO ZODE	August 4, 2018
STATE OF MAHARASHTRA Vs. SIDDHARTH ANANDRAO GAVAI	August 4, 2018
STATE OF MAHARASHTRA Vs. ISHWARDAYAL ANANTRAM GEDAM	August 4, 2018
STATE OF MAHARASHTRA Vs. ARUN S/O JAGANNATH GEDAM	August 4, 2018
STATE OF MAHARASHTRA (THROUGH FOOD INSPECTOR, FOOD Vs. GAJANAN PIMPALA RAJMANE	October 29, 2018
STATE OF MAHARASHTRA (THROUGH HATKANANGLE POLICE S Vs. AKKATAI SUBHASH PATIL	April 9, 2018
STATE OF MAHARASHTRA AND ANOTHER Vs. RAHIM J TUNDIWALE	June 19, 2018
STATE OF MAHARASHTRA THROUGH COLLECTOR, DHULE Vs. ONKAR MANAJI KOKANI	January 4, 2018
STATE OF MAHARASHTRA THROUGH DHARANGAON POLICE STA Vs. ALLHA ABDUL RAHIM MOHD	March 17, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION KOTWAL Vs. SHAIKH MATIN JAVED S/O SHAIKH KHAJA MOINODDIN	June 4, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER Vs. DIYAWATI	March 14, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, P.S. SITABULDI Vs. BHUSHANKARRAO NARSINGH MURTI RAYDU	January 4, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION POPHALI, DISTRICT YAVATMAL Vs. DNYANESHWAR GOVINDGIR @ BABANGIR GIRI	March 9, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION, YAVATMAL (CITY) Vs. DHANRAJ BANDUJI SUKHDEVE	July 16, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION, DEONI Vs. VENKAT @ MEGHRAJ RAMRAO DEOKATE	April 19, 2018
STATE OF MAHARASHTRA THROUGH STATION OFFICER Vs. GANPAT S/O MANU BHUSUM	June 19, 2018
STATE OF MAHARASHTRA THROUGH SUPERINTENDENT OF POLICE, AHMEDNAGAR, DIST AHMEDNAGAR Vs. PRAVIN POPAT KHARCHAND	July 4, 2018
STATE OF MAHARASHTRA THROUGH, POLICE STATION OFFICER, POLICE STATION, BHISI, DISTT CHANDRAPUR Vs. NATTHU S/O RAOJI BHAJBHUJE	January 10, 2018
STATE OF MAHARASHTRA, Vs. MANOJ	December 21, 2018
STATE OF MAHARASHTRA, Vs. MUSTAQ KADU PATHAN	October 12, 2018
STATE OF MAHARASHTRA, (THROUGH STATION OFFICER, POLICE STATION, DARYAPUR), DISTRICT AMRAVATI Vs. VITTHABAI @ SHALINIBAI W/O SHANKARBAN NIMBHEKAR	April 19, 2018
STATE OF MAHARASHTRA, THR. ERANDOL POLICE SATATION Vs. UDAYSINGH KISAN PATIL	June 7, 2018
STATE OF MAHARASHTRA, THR. POLICE STATION OFFICE Vs. RAM S/O KACHRU SOUNDARMAL	June 15, 2018
STATE OF MAHARASHTRA, THR. POLICE STATION OFFICE Vs. REVATKUMAR TUKARAM NIMJE	June 11, 2018
STATE OF MAHARASHTRA, THROUGH - ASSISTANT POLICE INSPECTOR Vs. SANDIP SARJERAO VAIDYA	September 10, 2018
STATE OF MAHARASHTRA, THROUGH COLLECTOR, SANGLI Vs. SHANKAR MAYAPPA KAMBLE	March 14, 2018
STATE OF MAHARASHTRA, THROUGH JAGDISH KHUSHAL KAMBLE, FOOD INSPECTOR, FOOD AND DRUG ADMINISTRATION, M S CHANDRAPUR, TAHSIL AND DISTRICT CHANDRAPUR Vs. MANGALA W/O HARISHCHANDRA BADKHAL	February 12, 2018
STATE OF MAHARASHTRA, THROUGH KUM RAJSHRI RAM HAJARE Vs. PAPPU @ JAGANNATH BHAURAO MEHTRE	November 27, 2018
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER Vs. ASHOK	October 20, 2018
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DHANTOLI, DISTRICT NAGPUR Vs. BALYA @ MANOJ MADHUKAR GUDADHE	July 24, 2018
STATE OF MAHARASHTRA, THROUGH PUBLIC PROSECUTOR Vs. VIJU @ VIJAY BHANUDAS DHOTRE	January 6, 2018
STATE OF MAHARASHTRA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, AURANGABAD Vs. VIJAYA NARENDRA MOHORE	January 6, 2018
STATE OF MAHARASHTRA, THROUGH SECRETARY Vs. SHRIRANG L DEVARE	February 7, 2018
STATE OF MAHARASHTRA,THROUGH P S O , ASHTI, TAHSIL ASHTI, DISTRICT WARDHA Vs. RAJU @ RAJKUMAR KESHAVRAO LANDGE, OCCUPATION - WATCHMAN	October 26, 2018
STATE TRANSPORT CO-OP CREDIT SOCIETY LTD Vs. RAJENDRA SUDHAKAR MAHALPURE	December 7, 2018
STEEL AUTHORITY OF INDIA LTD Vs. BOMBAY METROPOLITAN REGION IRON AND STEEL MARKET COMMITTEE	February 9, 2018
STEMCOR (S.E.A.) PTE LIMITED Vs. MIDEAST INTEGRATED STEELS LIMITED	June 8, 2018
STERLING NEWSPAPER PVT LTD Vs. RAJESH VESMAKER	July 4, 2018
STERLING TRADE Vs. OFFICIAL LIQUIDATOR THROUGH TRIMBAK ISPAT PRIVATE LIMITED	August 30, 2018
STERLITE OPTICAL TECHNOLOGIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.	February 1, 2018
STONEMANN ROYALE LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD	September 7, 2018
STREE SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	November 21, 2018
STYROLUTION ABS (INDIA) LTD Vs. NATIONAL EDUCATION & INFORMATION FILMS LTD	February 6, 2018
SUBHASH Vs. STATE OF MAHARASHTRA	August 1, 2018
SUBHASH ALIAS CHABU MAHSUJI NIKALJE Vs. STATE OF MAHARASHTRA	June 18, 2018
SUBHASH NANHALAL GUPTA Vs. THE STATE OF MAHARASHTRA	October 8, 2018
SUBHASH PUNDLIKRAO JAIKAR Vs. SECRETARY, GENERAL ADMINISTRATION DEPARTMENT	December 6, 2018
SUBHASHCHANDRA KESHAVRAO KOGJE Vs. NAGPUR MUNICIPAL CORPORATION	November 21, 2018
SUBODHCHANDRA MOTIRAMJI LAHANE Vs. ASSISTANT CHARITY COMMISSIONER, AKOLA	July 16, 2018
SUDHA SHAMBHUNATH SINGH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	July 17, 2018
SUDHA WD/O PAWANKUMAR SARRAIYA Vs. OMPRAKASH KODUMAL KHEMCHANDANI	February 22, 2018
SUDHAKAR JAGANNATH POTDAR Vs. DY DIRECTOR OF EDUCATION	March 8, 2018
SUDHAKAR NAMDEO GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY, MANTRALAYA, MUMBAI	July 20, 2018
SUDHAKAR S/O TUKARAM BARDE Vs. THE STATE OF MAHARASHTRA	June 5, 2018
SUDHAKAR SHANKAR CHAUHAN Vs. THE STATE OF MAHARASHTRA	June 5, 2018
SUDHIR ANANDRAO LANKE Vs. SHRI JAGDAMBA PUBLIC TRUST, MOHATA	July 25, 2018
SUDHIR BALKRISHNA SUMANT & 2 ORS Vs. EXECUTIVE ENGINEER, M S E B , BARSHI DIVISION, BARSHI & 2 ORS	July 13, 2018
SUDHIR HARISHCHANDRA PATIL Vs. STATE OF MAHARASHTRA & ORS.	June 14, 2018
SUDHIR KAMLAKAR KHARBADE Vs. SAU. SANGITA W/O SUDHIR KHARBADE	April 20, 2018
SUDHIR S/O NATHU RAKTATE Vs. THE STATE OF MAHARASHTRA	March 9, 2018
SUGRABI GULAM SHAIKH Vs. A S D SILVA THROUGH HIS LEGAL HEIRS A MRS LUELLA DIAS	October 12, 2018
SUHAS S/O VINAYAK SOHONI Vs. CHAIRMAN CUM M D , NATIONAL INSURANCE CO LTD	June 6, 2018
SUHHALAL S/O ZITU LILARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, SHEGAON, TAHSIL - WARORA, DISTRICT CHANDRAPUR	March 16, 2018
SUJAL BALRAM MONDAL Vs. STATE OF MAHARASHTRA	December 6, 2018
SUJIT S/O RANGNATH FALKE Vs. UNION OF INDIA	April 26, 2018
SUJOY @ SANJAY LALTU CHAKRAVARTY Vs. STATE OF MAHARASHTRA	February 26, 2018
SUKHDEO LAXMAN PARALE Vs. STATE OF MAHARASHTRA	June 12, 2018
SUKHDEO S/O KASHINATH MENDHULE Vs. STATE OF MAHARASHTRA THROUGH PSO HINGNA, DIST NAGPUR	February 15, 2018
SULOCHANA DATTATRAYA BAVLEKAR Vs. THE CHIEF OFFICER	May 4, 2018
SULTAN MUBIN KHAN Vs. VIMMI SHAIKH, D/OF ZAHRUNISHA	February 28, 2018
SUMAIYYA NAZ W/O SHEIKH GUFRAN AHMED Vs. SHAIKH GUFRAN AHMED S/O SHAIKH KASIM	July 10, 2018
SUMAN BABURAO THAPA Vs. JIGAR K. MEHTA AND OTHERS	March 20, 2018
SUMAN NATHHUJI PARDHE Vs. THE MUNICIPAL CORPORATION	March 5, 2018
SUMAN RAGHUNATH WAGH Vs. NANDLAL MANIKCHAND KUNKULOL	August 16, 2018
SUMAN VISHAL HIMANSU Vs. UNION TERRITORY OF DADRA & NAGAR HAVELI	October 15, 2018
SUMIT BHIMRAO SHIRSAT Vs. STATE OF MAHARASHTRA	February 26, 2018
SUMIT DATTATRAY NIKAM Vs. STATE OF MAHARASHTRA (BOMBAY)	February 24, 2018
SUMIT S/O ASHOKKUMAR BHARADIYA Vs. UNION OF INDIA, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF RAILWAYS, RAIL BHAVAN, NEW DELHI	August 29, 2018
SUMIT S/O RAMKRISHNA MARASKOLHE Vs. DEPUTY COMMISSIONER OF POLICE	February 5, 2018
SUMIT VIJAY KUMAR Vs. SHRADDHA GUPTA JAIN	April 13, 2018
SUMITRA W/O NAMDEO MADAVI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, ADYAL, TAHSIL PAUNI, DISTRICT BHANDARA	July 19, 2018
SUNANDA BAPURAO PATIL AND ORS Vs. DINKAR MADHU CHAVHAN AND ORS	November 19, 2018
SUNANDA SOMA NIKAM Vs. STATE OF MAHARASHTRA	April 24, 2018
SUNBEAM HIGH TECH DEVELOPERS PRIVATE LIMITED Vs. MCGM	March 26, 2018
SUNETRABAI WD/O VINAYAKRAO BUTY Vs. BHARAT FURNITURE	August 8, 2018
SUNIL @ BAPU DAMODAR JAGTAP Vs. KADU GANGARAM KOLI	August 16, 2018
SUNIL AND OTHERS Vs. LAXMAN AND OTHERS	July 3, 2018
SUNIL B. PINGALE Vs. STATE OF MAHARASHTRA	April 5, 2018
SUNIL BAGHEL AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	January 24, 2018
SUNIL BALAKRUSHNA TELANG Vs. STATE OF MAHARASHTRA	November 1, 2018
SUNIL BHAGWANTRAO TOKE Vs. STATE OF MAHARASHTRA AND ORS.	February 14, 2018
SUNIL BHASKAR KATKAR Vs. RAOSAHEB RAMCHANDRA GAVHANE	April 11, 2018
SUNIL NAMDEVRAO THOMBRE Vs. STATE OF MAHARASHTRA	October 31, 2018
SUNIL S/O BALAJIRAO MAHINDRAKAR Vs. STATE OF MAHARASHTRA, THROUGH PSO, POLICE STATION, PARANDA, DISTRICT	June 27, 2018
SUNIL S/O BANWARI LOIYA Vs. PURUSHOTTAM S/O KRISHNAJI PETHE	April 5, 2018
SUNIL S/O DEORAO DHAWALE Vs. STATE OF MAHARASHTRA	January 20, 2018
SUNIL S/O RAJENDRA FAWADE Vs. STATE OF MAHARASHTRA	December 17, 2018
SUNIL SITARAM MAHAJAN Vs. SURYAKANT PANDURANG BADAVE	June 13, 2018
SUNIL VAREKDAS AHUJA Vs. STATE OF MAHARASHTRA	March 14, 2018
SUNIL YEDUNATH DIXIT Vs. PANDURANG RAMJI GAROLE	October 12, 2018
SUNITA SURESH GAIKWAD Vs. THE STATE OF MAHARASHTRA	December 10, 2018
SUPADU SK BHIYYA Vs. PRALAHAD RAMDAS SAPKAL	September 19, 2018
SUPRIYA SUBHASH BHATMARE Vs. SHIVANAND BABASO SWAMI	April 27, 2018
SURAJ JAGANNATH JADHAV Vs. STATE OF MAHARASHTRA (THROUGH DEHU ROAD POLICE STATION, DEHU ROAD, DISTRICT PUNE)	October 9, 2018
SURAJ KUMAR JHA (BIHAAR) Vs. STATE OF GOA, THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA	January 18, 2018
SURAJ S/O MANOHAR CHINCHE Vs. STATE OF MAHARASHTRA,	April 26, 2018
SUREKHA SURESH JADHAV Vs. SHOBHA MAHESH JADHAV	January 4, 2018
SURENDRA PUNDLIK GADLING & ORS Vs. STATE OF MAHARASHTRA	October 24, 2018
SURENDRA S/O MOTIPURI GOSWANI Vs. STATE OF MAHARASHTRA	February 9, 2018
SURENDRA TUKARAM MANE Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, TULJAPUR, DIST OSMANABAD	February 1, 2018
SURESH Vs. STATE OF MAHARASHTRA	December 7, 2018
SURESH @ BAPU @ SHETTI S/O SHAMRAO GODE Vs. STATE OF MAHARASHTRA	August 24, 2018
SURESH ATMARAM SHIRSAT Vs. DIVISIONAL COMMISSIONER, AMRAVATI, KANTA NAGAR, CAMP, AMRAVATI	August 9, 2018
SURESH GANGARAM HOLE Vs. COMMISSIONER OF CUSTOMS	August 20, 2018
SURESH INDULAL SHAH Vs. PRATHAM PROJECT DEVELOPERS PVT LTD	August 6, 2018
SURESH KAMTE Vs. SADASHIV A BHAPKAR	October 15, 2018
SURESH KISANRAO MUKARNE Vs. STATE OF MAHARASHTRA	March 9, 2018
SURESH M. JAMKHINDIKAR Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE 22(3) AND OTHERS	April 20, 2018
SURESH MARUTI SHINDE Vs. STATE OF MAHARASHTRA	June 5, 2018
SURESH S/O BAJARANG ZAREKAR Vs. STATE OF MAHARASHTRA THROUGH KOTWALI POLICE STATION, AHMEDNAGAR	July 19, 2018
SURESH S/O PREMLAL MALVIYA Vs. STATE OF MAHARASHTRA	January 25, 2018
SURESH S/O SUKHDEO WANKHEDE Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE NO 2, AKOLA, THROUGH ITS MEMBER / SECRETARY	July 16, 2018
SURESH SHAMRAO JADHAV ALIAS SURAJ SHAMRA, JADHAV Vs. ASSISTANT CHARITY COMMISSIONER	June 11, 2018
SURESH SHANKAR ROKADE Vs. MUNICIPAL CORPORATION OF GR MUMBAI & ANR	June 27, 2018
SURESH VYANKATI CHAVAN Vs. STATE OF MAHARASHTRA	October 16, 2018
SURESH Y. SHINGDA Vs. THE STATE OF MAHARASHTRA	May 2, 2018
SURESHKUMAR SHANKARLAL MIGLANI AND ANOTHER Vs. DAVINDARKUMAR CHAMANLAL BATRA AND OTHERS	July 19, 2018
SURGANI VYANKATESH S/O RAJU NAIDU Vs. THE STATE OF MAHARASHTRA	January 12, 2018
SURYABHAN S/O GANPAT RAJGIRE Vs. THE STATE OF MAHARASHTRA	February 21, 2018
SURYAKANT @ MUKESH LAXMAN Vs. COMMISSIONER OF POLICE	February 13, 2018
SURYAKANT SHIVAJI MUNDE Vs. STATE ELECTION COMMISSION, THROUGH	January 12, 2018
SUSHILA WD/O SUBHASH MENDHE Vs. NATIONAL INSURANCE COMPANY LIMITED, THROUGH ITS BRANCH MANAGER	January 23, 2018
SUSHILABAI GAUTAM BANSODE Vs. STATE OF MAHARASHTRA AND OTHERS	March 20, 2018
SUSHILKUMAR S/O. KISHANLAL MODHOK Vs. THE STATE OF MAHARASHTRA	June 27, 2018
SUVARN RAJARAM BANDEKAR DISCRETIONARY TRUST Vs. ADVOCATE SUNIFER CARDOZO	May 4, 2018
SUWARNA ONKAR VITE Vs. STATE OF MAHARASHTRA	March 26, 2018
SWAMINATH GUPTA Vs. ANUSAYA CHS	October 22, 2018
SWARAJYA KAMGAR SANGHTANA Vs. RASHTRAVADI MAHARASHTRA GENERAL KAMGAR UNION	January 18, 2018
SWARANJEET SINGH Vs. MELCO TECHNOLOGIES INDIA PVT LTD AND OTHERS	October 31, 2018
SWATI AND ORS. Vs. JAMUNA TRANSPORT CORPORATION LTD. AND ORS.	December 3, 2018
SWATI VEDANT JATIA Vs. VEDANT VIJAY JATIA	April 20, 2018
SYD. ALI Vs. STATE OF MAHARASHTRA	February 13, 2018
SYED MIYA S/O SYED BURAN Vs. STATE OF MAHARASHTRA, THROUGH SURPLUS LAND ACQUISITION OFFICER, AURANGABAD	February 8, 2018
SYED RAHIL ALIAS AZHAR Vs. STATE OF MAHARASHTRA AND ANOTHER	March 14, 2018
SYED YAKUB S/O SYED MOHAMMED KHATIB Vs. SIRAJ AHMED S/O HAJI GULAM MOHAMMED	August 23, 2018
SYED YAQOOB SYED MASOOD Vs. THE STATE OF MAHARASHTRA	February 9, 2018
SYED ZAKIRALI Vs. SYED ZAHIDALI AND OTHERS	June 29, 2018
SYLVESTER D SOUZA, AGED 50 YEARS, RESIDENT OF SAUTAWADDO, CALANGUTE, BARDEZ, GOA Vs. VILLAGE PANCHAYAT OF CALANGUTE, THROUGH ITS SECRETARY, WITH ITS OFFICE AT CALANGUTE, BARDEZ, GOA	February 26, 2018
SYLVESTRE D SOUZA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	March 22, 2018
T.J.S.B.SAHAKARI BANK LTD. Vs. M/S.VASUDEO KHACHERMAL & CO.	February 12, 2018
TAJ AGRO COMMODITIES PVT LTD Vs. UNION OF INDIA	July 3, 2018
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ULHAS DESSAI, SON OF LATE VAIKUNTH S DESSAI Vs. DIRECTOR OF MINES AND GEOLOGY, GOVERNMENT OF GOA	July 31, 2018
ULHAS SUDAM GORHE Vs. STATE OF MAHARASHTRA (THROUGH CHAKAN POLICE STATION, PUNE)	October 12, 2018
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VARDHAMAN CONSTRUCTION Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	December 11, 2018
VARSHA THAKUR W/O GANESH GHUGE Vs. STATE OF MAHARASHTRA; SUNIL S/O MISHRILAL JAIN	July 19, 2018
VARSHA W/O RAJ SALUNKE Vs. STATE OF MAHARASHTRA THROUGH CIDCO POLICE STATION, AURANGABAD	February 26, 2018
VASANT BABARAO SHRIRAO Vs. ONKAR TULSHIRAMJI BATUKALE	November 19, 2018
VASANT NARAYAN SARDAL Vs. ASHITA THAM & ORS	May 3, 2018
VASANT RAMCHANDRA ALIAS CHANDER Vs. GURUDAS VASANTRAO YELVANDE	April 16, 2018
VASANT RAMCHANDRA POTDAR Vs. NUTAN VIDYALAYA, MANGRUL	December 22, 2018
VASANT RAMCHANDRA POTDAR Vs. STATE OF MAHARASHTRA	December 22, 2018
VASANT THAVARA RATHOD Vs. STATE OF MAHARASHTRA	March 14, 2018
VASANTRAOJI NAIK MAGASVARGIYA Vs. STATE OF MAHARASHTRA	January 4, 2018
VASEEM FATEMA HASHMI Vs. SAYYAD AKIL	March 6, 2018
VASIM S/O. JAMIL SHAIKH Vs. STATE OF MAHARASHTRA	November 29, 2018
VASUDEV PANDHARINATH RAIKAR Vs. MANOJ MOHAN DALVI	March 23, 2018
VASUDEV VASANT GAONKAR, S/O VASANT RAMA GAONKAR Vs. BICHOLIM MUNICIPAL COUNCIL, OFFICE OF BICHOLIM MUNICIPAL COUNCIL, BICHOLIM, GOA THROUGH ITS CHIEF OFFICER	March 6, 2018
VASUNDHARA W/O GAUTAM PATARE Vs. GAUTAM S/O KESHAV PATARE	October 16, 2018
VATAN TEXTILE LIMITED Vs. UNION OF INDIA AND ORS	November 24, 2018
VEDANTAA INSTITUTE OF ACADEMIC EXCELLENCE PVT LTD AND ANR Vs. UNION OF INDIA AND ORS	April 20, 2018
VEERSHAIVA COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA	October 4, 2018
VENKATESH SADAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA & ORS.	November 15, 2018
VENU @ ARCHANA Vs. PRAVIN @ SHANKAR	March 14, 2018
VERODIANA JOHN PINTO, WIFE OF JOHN PINTO Vs. NINETTE MARIA FERNANDES	March 15, 2018
VIANAAR HOMES PVT LTD Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA, PORVORIM, GOA	February 13, 2018
VIBGYOR TEXOTECH LTD Vs. BOARD OF DIRECTORS STATE OF BANK OF INDIA, REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR	September 7, 2018
VIBHAG NIYANTRAK MAHARASHTRA RAJYA PARIVAHAN MAHAMANDAL Vs. DNYANOBA NAGNATHRAO CHATE	October 4, 2018
VIDEO MASTER Vs. CHIEF COMMISSIONER OF INCOME-TAX-1	March 16, 2018
VIDYA PRATISTHAN Vs. STATE OF MAHARASHTRA	February 5, 2018
VIDYASAGAR IRAPPA MANE Vs. STATE OF MAHARASHTRA	April 13, 2018
VIHAR DURVE Vs. STATE OF MAHARASHTRA AND OTHERS	October 11, 2018
VIJAY @ AJAY MURLIDHAR DALVI Vs. STATE OF MAHARASHTRA	June 22, 2018
VIJAY BABASAHEB NANAVARE Vs. STATE OF MAHARASHTRA, (THROUGH INSPECTOR OF POLICE, SATPUR P S TALUKA AND DISTRICT NASHIK)	January 13, 2018
VIJAY JAGDISH CHHEDA Vs. DIMPLE VIJAY CHHEDA	April 6, 2018
VIJAY KISHANRAO KURUNDKAR Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, WATER RESOURCES DEPARTMENT, MANTRALAYA, MUMBAI	April 16, 2018
VIJAY LAXMANRAO DAK Vs. THE UNION OF INDIA	March 9, 2018
VIJAY NAIBRAO JADHAV Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER,BULDHANA POLICE STATION, TAH AND DIST BULDHANA	February 15, 2018
VIJAY NARAYAN RATHOD Vs. STATE OF MAHARASHTRA	April 3, 2018
VIJAY PRALHAD VARANKAR (IN JAIL) Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI, AND ANOTHER	August 23, 2018
VIJAY RANGNATH PAWAR Vs. LEELAWATI SONYABAPU SALUNKE	July 27, 2018
VIJAY S/O ACHYUT ASHTIKAR Vs. VINAYAK S/O ACHYUT ASHTIKAR	February 8, 2018
VIJAY S/O KASHINATH WANKAR Vs. ADDITIONAL SUPERINTENDENT OF POLICE/ COMPETENT AUTHORITY, GADCHIROLI	January 9, 2018
VIJAY S/O KRISHNA YADAV GOLLA (I.P.S.) Vs. STATE OF MAHARASHTRA	April 12, 2018
VIJAY S/O RAMRAO DHAKITE Vs. THE SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE	January 11, 2018
VIJAY S/O. MISHRILAL PAWAR Vs. THE STATE OF MAHARASHTRA	February 12, 2018
VIJAY S/O. PURUSHOTTAM GHODKE Vs. JAYSHRI W/O. DHARMENDRA SONTAKKE	March 14, 2018
VIJAY SAHADEORAO WAGHMARE Vs. STATE OF MAHARASHTRA	July 23, 2018
VIJAY SAMBRAO BHARATI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, WATER SUPP	April 17, 2018
VIJAY SOPANRAO SHIVTARE Vs. STATE OF MAHARASHTRA	January 17, 2018
VIJAYATAI SURESH JINTURKAR AND ANOTHER Vs. STATE OF MAHARASHTRA	May 2, 2018
VIJAYKUMAR GULABCHAND BALDAVA Vs. GAUTAM PRAKASH KULKARNI	November 28, 2018
VIJAYKUMAR MALVIYA Vs. UNION OF INDIA	February 2, 2018
VIJAYKUMAR S/O ANANTKUMAR PATIL Vs. VISHNUDAS S/O RAMDAS RATHOD	December 11, 2018
VIKAS Vs. STATE OF MAHARASHTRA	February 20, 2018
VIKAS @ BALU Vs. STATE OF MAHARASHTRA	March 7, 2018
VIKAS DHANAJI SAWANT Vs. STATE OF MAHARASHTRA & ORS	June 5, 2018
VIKAS S/O PREM SOMKUWAR Vs. KAILAS S/O PANJABRAO DUNEDAR	August 27, 2018
VIKAS V PRABHU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, DEPARTMENT OF COOPERATION, GOVERNMENT OF GOA, PANAJI, GOA	August 6, 2018
VIKKI @ OMKAR S/O SANTOSH NAIKWADI Vs. STATE OF MAHARASHTRA, THROUGH IN-CHARGE POLICE STA	April 7, 2018
VIKKI @ VIKRAM GOPALDAS AGRAWAL Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE	June 7, 2018
VIKRANT BHIMSEN CHAVAN Vs. STATE OF MAHARASHTRA	July 26, 2018
VILAS Vs. STATE OF MAHARASHTRA	January 23, 2018
VILAS Vs. SOMNATH	December 6, 2018
VILAS CHANDRAKANT GAOKAR Vs. VILAS CHANDRAKANT GAOKAR	March 5, 2018
VILAS DASHRATH MALI Vs. SECRETARY, SCHOOL EDUCATION DEPARTMENT AND ORS	April 12, 2018
VILAS GANPATI PATIL Vs. SUYOG BACKWELL VASANTDADA AUDYOGIK VASAHAT, SANGLI	June 15, 2018
VILAS PANDURANG MARKANDE EKNATH KUTIR Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) MUMBAI SHRAM RAKSHA BHAVAN	November 19, 2018
VILAS RAMCHANDRA HUNNARE Vs. DISTRICT MAGISTRATE, SINDHUDURG AND OTHERS	April 4, 2018
VILAS S/O SHALIK NASRE Vs. STATE OF MAHARASHTRA	January 22, 2018
VILAS S/O GOVINDA PRADHAN Vs. STATE OF MAHARASHTRA THROUGH PSO, POLICE STATION PARSHEONI, NAGPUR	March 5, 2018
VILAS S/O SHIWAJI PAWAR Vs. THE STATE OF MAHARASHTRA	March 20, 2018
VILLAGE PANCHAYAT OF BASTORA, BARDEZ, GOA, THROUGH ITS SECRETARY, SMITA SHETYE Vs. MARUTI GANGAPPA HALLIKAR, S/O LATE GANGAPPA HALLIKAR	February 22, 2018
VILLAGE PANCHAYAT, GANDHARI Vs. STATE OF MAHARASHTRA	February 27, 2018
VIMALABEN GOSALIA AND ANR. Vs. VEENA DUSHYANT MALGONNKAR	July 6, 2018
VIMALBAI JAGAN MAHAJAN Vs. SATISH ANANTRAO PATIL	July 25, 2018
VIMALBAI MANOHAR DOBALLIWARMONDI Vs. STATE OF MAHARASHTRA	December 19, 2018
VIMALCHAND GHEVARCHAND JAIN & ORS Vs. FAROOQ FAKRUDDIN MOTIWALA	November 1, 2018
VINA ARVINDLAL SISWAWALA AND 2 ORS Vs. STATE OF MAHARASHTRA AND 2 ORS	November 24, 2018
VINA PATKAR Vs. DAJVIP PATKAR, SON OF VILAS PATKAR	June 14, 2018
VINAYAK Vs. STATE OF MAHARASHTRA	March 5, 2018
VINAYAK ASARAM MITTHE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	March 19, 2018
VINAYAK DAGAJI SARODE Vs. DHULE MUNICIPAL CORPORATION, DHULE	October 26, 2018
VINAYAK MAHADEV RAUL Vs. SANTOSH MAHADEV RAUL	July 2, 2018
VINAYAK RAJESHWARRAO DESHPANDE Vs. STATE OF MAHARASHTRA	August 8, 2018
VINAYAK S/O SADASHIV JADHAV Vs. THE STATE OF MAHARASHTRA	March 1, 2018
VINAYAK S/O YUVRAJ PURAM Vs. THE STATE OF OF MAHARASHTRA	March 22, 2018
VINAYAK SITARAM BARJE Vs. STATE OF MAHARASHTRA	June 13, 2018
VINAYAK VASUDEV BHOSALE Vs. STATE OF MAHARASHTRA	February 14, 2018
VINAYAK VISHNU KHASNIS Vs. SHASHIKANT VENKATESH KHASNIS (SINCE DECEASED), THROUGH LR	January 15, 2018
VINESH N FAL DESSAI Vs. SUPERINTENDENT OF CENTRAL COLVALE JAIL, COLVALE, G	May 23, 2018
VINOD BAKU JADHAO Vs. STATE OF MAHARASHTRA	March 15, 2018
VINOD GEORGE Vs. NITA VINOD GEORGE	December 22, 2018
VINOD GROVER & ORS Vs. VIDEOCOM REALTY & INFRASTRUCTURE LTD & ORS	October 11, 2018
VINOD KADUBAL RATHOD Vs. MAHARASHTRA STATE ELECTRICITY GENERATION CO LTD	December 19, 2018
VINOD RAMESH PIMPLE Vs. THE STATE OF MAHARASHTRA	March 15, 2018
VINOD RAMESH THORVE Vs. STATE OF MAHARASHTRA	October 30, 2018
VINOD RATILAL SOLANKI Vs. MS.SEEMA KONDIBA SONAWANE	March 16, 2018
VINOD S/O GULAB DONGRE Vs. THE STATE OF MAHARASHTRA	March 7, 2018
VINOD S/O. GANESH DETHE Vs. THE STATE OF MAHARASHTRA	November 22, 2018
VINOD SUBHASH THORAT Vs. STATE OF MAHARASHTRA & ORS	November 1, 2018
VINODKUMAR NARAYAN DIXIT Vs. STATE OF MAHARASHTRA	April 3, 2018
VIPIN DATTARAM SHETYE, SON OF LATE DATTARAM SHETYE Vs. SUBRAY SHETTY, SON OF LATE VENKATESH SHETTY	October 8, 2018
VIRA CHATUR KRIPALANI Vs. CHATUR TAHILRAM KRIPALANI	January 25, 2018
VIRAJ ANAND UBALE Vs. SWAPNA PRADEEP SALUNKHE AND ANOTHER	January 23, 2018
VIRAJ ENGINEERING COMPANY THROUGH ITS PARTNER Vs. VIRAJ ENGINEERING EMPLOYEES UNION AND ORS	August 9, 2018
VIRBHADRA MANMATHAPPA JANTE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER	March 15, 2018
VIRENDRA DHIRUBHAI SHAH Vs. NATWAR PAREKH	June 29, 2018
VIRENDRA S/O DHANRAJ YADAV AND ANOTHER Vs. STATE OF MAH. THRU P.S.O.	November 26, 2018
VIRENDRA S/O JAGJIWAN RAJE Vs. COLLECTORATE, YAVATMAL	March 14, 2018
VIRENDRA S/O KESHAVRAO JUMDE Vs. STATE OF MAHARASHTRA	November 29, 2018
VISHAL Vs. VICE CHAIRMAN/MEMBER SECRETARY, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	December 12, 2018
VISHAL Vs. STATE OF MAHARASHTRA AND OTHER	July 31, 2018
VISHAL ALIAS GULLU S/O VIJAY SRIVASATAVA Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE	April 10, 2018
VISHAL BHAGWAN CHANDANSHIVE Vs. SANGLI MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION, SANGLI	January 31, 2018
VISHAL DAGDU GAWAI Vs. THE STATE OF MAHARASHTRA	March 23, 2018
VISHAL NITINKUMAR KONDHIA Vs. JAHNVI VISHAL KONDHIA	January 22, 2018
VISHAL PRALHAD GAIKWAD Vs. STATE OF MAHARASHTRA	February 3, 2018
VISHAL S/O RAMKISHOR TIWARI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATIN GITTI KHADAN, NAGPUR	February 16, 2018
VISHAL S/O. RAJESAHEB GORE Vs. SOW.APARNA W/O VISHAL GORE	June 13, 2018
VISHAL T. TIWARI Vs. THE STATE OF MAHARASHTRA	November 14, 2018
VISHNU @ BABLU VASANT GAWALI Vs. COMMISSIONER OF POLICE, PUNE	January 18, 2018
VISHNU BABANRAO YADAV Vs. NALINI VISHNU YADAV	March 15, 2018
VISHNU BALAJI DHUMAL Vs. BOMBAY HIGH COURT THROUGH REGISTRAR GENERAL, HIGH COURT, BOMBAY	September 19, 2018
VISHNU MARUTI JADHAV Vs. KAMALABAI SADASHIV RAJAWADE	October 19, 2018
VISHNU MOTIRAMJI GAWANDE Vs. SAU. RAJDEVI	July 6, 2018
VISHWANATH Vs. STATE OF MAHARASHTRA	March 9, 2018
VISHWANATH GAHININATH THORE Vs. COLLECTOR / ADDITIONAL COLLECTOR, AHMEDNAGAR, DISTRICT AHMEDNAGAR	September 1, 2018
VISHWANATH GANU DABOLKAR Vs. ANANT B NAIK	June 12, 2018
VISHWAS SOMNATH BANSODE Vs. STATE OF MAHARASHTRA	December 12, 2018
VISHWASRAO S/O. SHANKARRAO SOLANKE Vs. THE STATE OF MAHARASHTRA	February 9, 2018
VISHWESHWAR SON OF YASHWANTRAO ZADE Vs. UTTAM SON OF SAKHARAM DETHE	December 4, 2018
VISTRA ITCL (INDIA) LIMITED Vs. SANJAY DATTATREYA KAKADE	August 24, 2018
VITHU C AGASKAR Vs. RAMA GAJANAN AGASKAR	June 15, 2018
VITTHAL Vs. VITTHAL AND ANOTHER	June 5, 2018
VITTHAL BUDHO TAYADE Vs. UNION OF INDIA & ORS	April 3, 2018
VITTHAL JAGAN BENDKULE Vs. STATE OF MAHARASHTRA	December 18, 2018
VITTHAL MADAN PATIL Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, OSMANABAD	June 18, 2018
VITTHAL MHASKUY MANDHRE Vs. MUGUTRAO VISHNU SANAS (SINCE DECEASED THROUGH LEGAL HEIRS)	November 28, 2018
VITTHAL RAYAJI GADEKAR Vs. STATE OF MAHARASHTRA	September 24, 2018
VITTHAL S/O DHULABAJI CHAFLE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, P S KARANJA, DISTT WARDHA	October 20, 2018
VITTHAL S/O LAHUJI CHAUDHARI Vs. STATE OF MAHARASHTRA	October 19, 2018
VIVEK P HALARNKAR Vs. STATE OF GOA, BY CHIEF SECRETARY, GOVERNMENT OF GOA	August 21, 2018
VIVEK S/O RAJANJI CHHABDA Vs. STATE OF MAHA.	January 10, 2018
VIVILON TEXTILE INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS., RAIGAD	December 12, 2018
VODAFONE IDEA LIMITED MUMBAI Vs. DEPUTY COMMISSIONER OF INCOME-TAX MUMBAI	October 1, 2018
VODAFONE INDIA LIMITED Vs. COMMISSIONER OF INCOME - TAX (TDS) - 2 & ORS	January 4, 2018
VODAFONE INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS) AND ANR.	January 12, 2018
VODAFONE M Vs. PRINCIPAL COMMISSIONER OF INCOME	March 1, 2018
VORTEX ENGINEERING WORKS Vs. UNION OF INDIA	October 3, 2018
WALMIK Vs. STATE OF MAHARASHTRA	February 13, 2018
WALMIKI SHIKSHAN PRASARAK MANDAL AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	February 22, 2018
WAMAN S/O MALHARI JAMBHULKAR Vs. STATE OF MAHARASHTRA, THROUGH SUPERINTENDENT OF POLICE, ANTI CORRUPTION BUREAU, NAGPUR, DISTRICT NAGPUR	June 22, 2018
WAMAN S/O TULSHIRAM GHODMARE Vs. STATE OF MAHARASHTRA	April 19, 2018
WE- THE WORKING ELEMENTS Vs. GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT	November 19, 2018
WE-THE WORKING ELEMENTS Vs. GOVERNMENT OF MAHARASHTRA, PUBLIC WOKS DEPARTMENT AND OTHERS	November 16, 2018
WELSPUN CORP. LTD. Vs. UNION OF INDIA	February 12, 2018
WEST COAST VENTURES (INDIA) PVT. Vs. ORGANIC RECYCLING SYSTEMS PVT.	November 19, 2018
WESTERN COALFIELDS LIMITED AND ORS. Vs. JAIDEO MURLIDHAR VIDHATE AND ANR.	April 3, 2018
WILL LUCIFER, S/O STEVEN JAMES WINGROVE Vs. STATE PI (MARGAO TOWN POLICE STATION) MADGAO, GOA	October 22, 2018
WILSON PEREIRA CARVALHO Vs. NICOLAU FERNANDES SON OF LATE PEDRO FERNANDES	September 21, 2018
WILSON THEMUDO AND OTHER Vs. MR. NASCIMENTO FERNANDES (EXPIRED) AND OTHER	January 31, 2018
X (NAME WITHHELD) Vs. Y (NAME WITHHELD)	November 2, 2018
YADAORAO SON OF MAHADEORAO UMREDKAR Vs. SMT. YASHODABAI WIDOW OF LAXMANRAO UMREDKAR	January 16, 2018
YADAVENDRA CHITBAHAL YADAV Vs. GENERAL SECRETARY, SHREE SARASWATI SHIKSHAN PRASAR	June 26, 2018
YAMU EKNATH ANTURKAR Vs. RETURNING OFFICER, NAGAR PARISHAD, WANADONGRI, TALUKA HINGNA, DISTRICT NAGPUR	July 13, 2018
YANSH BAHADUR SABHAJEET YADAV Vs. RAMASHANKAR RAMADHAR YADAV AND ORS	January 12, 2018
YASHODA PRALHAD WAKADE Vs. STATE OF MAHARASHTRA, DEPARTMENT OF URBAN AND RURAR DEVELOPMENT	September 17, 2018
YASHODEEP GRUHA NIRMAN SANSTHA LTD , NAGPUR Vs. NAGPUR IMPROVEMENT TRUST, NAGPUR AND ANOTHER	March 14, 2018
YASHWANT S MASHANKAR Vs. JOINT CHARITY COMMISSIONER, AMRAVATI	October 5, 2018
YASHWANT VITHAL PATIL ALIAS YESHA Vs. STATE OF MAHARASHTRA	October 26, 2018
YASIN KHAN MASUM KHAN MULTANI Vs. STATE OF MAHARASHTRA	June 22, 2018
YELLAMALLI VENKATAPRIYANKA Vs. STATE OF MAHARASHTRA	July 26, 2018
YELLAPPA MARUTI SHIRAGE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT & SOCIAL JUSTICE & SPECIAL ASSISTANCE DEPARTMENT, MANTRALAYA, MUMBAI	July 4, 2018
YESHWANT DHUME Vs. ASSISTANT COMMISSIONER SERVICE TAX	December 14, 2018
YESHWANTH SHENOY Vs. UNION OF INDIA & ORS	April 6, 2018
YOGAKSHEMA MULTI Vs. UNION OF INDIA, THROUGH ITS SECRETARY, AGRICULTURAL AND COOPERATION DEPARTMENT	January 15, 2018
YOGENDRA N THAKKAR Vs. VINAY BALSE	June 13, 2018
YOGESH BABANRAO VEDPATHAK Vs. RANJEET SINGH PYARA SINGH KAURA	January 30, 2018
YOGESH MANGALSEN BAHAL Vs. COMMISSIONER OF PIMPRI CHINCHWAD MUNICIPAL CORPORA	February 21, 2018
YOGESH MEHRA Vs. ENERCON GMBH	December 14, 2018
YOGESH S/O GAJANAN SAYANKAR Vs. STATE OF MAHARASHTRA	December 4, 2018
YOGESH S/O NATTHUSINGH UIKE Vs. THE STATE OF MAHARASHTRA	March 6, 2018
YOGESH S/O SADU PALEKAR Vs. STATE, THROUGH AGASSAIM POLICE STATION, AGASSAIM, GOA	February 17, 2018
YOGESH S/O SUDHAKAR CHAVANKE Vs. SITARAM DAMU MATE	December 6, 2018
YOGESH THAKUR Vs. TEJAL Y. THAKUR	August 8, 2018
YOGITA KAMLAKANT CHARI Vs. SHEKAR P CHARI	March 28, 2018
YUVRAJ DEVELOPERS, THROUGH ITS PARTNERS Vs. GAVTYA DHONDU MHATRE	January 23, 2018
YUWARAJ KONDIBA NALE Vs. VISHAL PRABHAKAR SAKRE AND ANOTHER	November 1, 2018
Z A C WORKERS UNION Vs. ZUARI INDUSTRIES LTD	July 30, 2018
ZAHID ZAHEER Vs. STATE OF MAHARASHTRA AND ORS	June 28, 2018
ZEE ENTERTAINMENT ENTERPRISES LTD. Vs. COMMISSIONER OF CGST & CENTRAL EXCISE	October 17, 2018
ZENITH LIMITED Vs. GRAND FOUNDRY LIMITED	April 12, 2018
ZUARI FOODS AND FARMS PVT LTD Vs. ASST COMMISSIONER OF INCOME-TAX CIRCLE 1(1), PANAJI, GOA	April 11, 2018
ZUARI FOODS AND FARMS PVT LTD Vs. ASST COMMISSIONER OF INCOME-TAX	March 13, 2018
ZUARI INDUSTRIES LIMITED (NOT KNOWN AS ZUARI GLOBAL LTD.) Vs. ROQUE GLENITO FURTADO	October 24, 2018

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