LAXMI FRUIT COMPANY Vs. COMMISSIONER OF INCOME-TAX
|
June 8, 2017 |
NANDU SAVLARAM BHOIR Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
"X" (SINCE MINOR THROUGH HER MOTHER) Vs. THE UNION OF INDIA & OTHERS.
|
December 12, 2017 |
63, MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD & ORS Vs. UNION OF INDIA & ORS
|
December 4, 2017 |
A. C. NARAYANAN Vs. THE STATE OF MAHARSHTRA & ANR.
|
October 13, 2017 |
A.D. PADHEY OF MUMBAI INDIAN INHABITANT Vs. STATE BANK OF INDIA
|
July 31, 2017 |
A.D. PADHYE Vs. STATE BANK OF INDIA
|
July 31, 2017 |
AADARSH PRINTS Vs. UNION OF INDIA
|
April 3, 2017 |
AADHAR DAYARAM PATIL Vs. YUSUF BEG RASHID BEG
|
August 3, 2017 |
AAFLOAT TEXTILE INDIA LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL & ORS
|
December 20, 2017 |
AAJUL ABUBAKAR ABDUL RAUF KHAN Vs. MUMTAZ KHAN KHUDABAKSH OF SURAT
|
December 13, 2017 |
AAKAR CONSTRUCTION (JV), BHANDARA Vs. STATE OF MAHARASHTRA & ORS.
|
February 27, 2017 |
AALAM YOSUF SHAIKH Vs. COMMISSIONER OF POLICE, PUNE AND ORS.
|
December 15, 2017 |
AALIA KAUSAR MOHAMMED SHAFEE Vs. STATE OF MAHARASHTRA THROUGH ITS SECTRETARY,HEALTH EDUCATION DEPARTMENT,MANTRALAYA, MUMBAI
|
July 5, 2017 |
ABASAHEB BALASAHEB WARKHADE Vs. STATE OF MAHARASHTRA
|
November 22, 2017 |
ABDUL AHAD S/O ABDUL SAMAD DESHMUKH Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, BADNERA, DISTRICT AMRAVATI
|
September 20, 2017 |
ABDUL ARIF ABDUL KHALIK Vs. SK. RAHAMAN SK. SHERU QURESHI
|
November 2, 2017 |
ABDUL HAFEEZ S/O. SHAIKH KAREEM Vs. STATE OF MAHARASHTRA
|
October 11, 2017 |
ABDUL HAMID Vs. STATE OF MAHARASHTRA
|
June 12, 2017 |
ABDUL KHALEQ PAINTER S/O MOHAMAD MUSA Vs. THE STATE OF MAHARASHTRA AND ANR.
|
January 31, 2017 |
ABDUL MAJID BABASO MOMIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 30, 2017 |
ABDUL RASHID BHIKAN TAMBOLI ORS Vs. CHIEF OFFICER MANMAD MUNICIPAL COUNCIL & ORS
|
June 16, 2017 |
ABDUL RAUF S/O. ABDUL RAZZAK Vs. ABDUL QAYYUM S/O. ABDUL WAHED SAB
|
August 1, 2017 |
ABEDABI MOHAMMED MUSTAQ Vs. FEMIDA BEGUM SHEIKH ISRAIL
|
August 1, 2017 |
ABHAY RAMCHANDRA NAIK GANTHE Vs. JAYMALA ALIAS MITILA MAHESH NAIK
|
July 19, 2017 |
ABHAY SHANTILAL JAIN Vs. STATE OF MAHARASHTRA
|
March 27, 2017 |
ABHIJEET S. PATIL Vs. SPECIAL LAND ACQUISITION OFFICER, METRO CENTRE, URAN
|
October 6, 2017 |
ABHIJIT KISHORE KORANE Vs. MADHAVI ABHIJIT KORANE
|
August 18, 2017 |
ABHIJIT PATIL Vs. STATE OF GOA
|
July 7, 2017 |
ABHIJIT S/O. DAMODHAR HAMAND & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
April 28, 2017 |
ABHINANDAN S/O PANDURANG JAVKAR Vs. THE STATE OF MAHARASHTRA
|
December 21, 2017 |
ABHISHEK MISHRA Vs. STATE OF GOA
|
May 4, 2017 |
ABHISHEK VILAS PISAL & ORS. Vs. THE STATE OF MAHARASHTRA
|
June 13, 2017 |
ABU ZAR REHMAN KHAN Vs. PRAKASHCHANDRA SHRIRAM GOTMARE
|
June 12, 2017 |
ACC LTD. Vs. UNION OF INDIA
|
January 9, 2017 |
ADAM NARSAYYA NARAYAN 34/260, BAPUJI NAGAR, "JODGALA", UTTAR SADAR BAZAAR, SOLAPUR Vs. PRANITI SHINDE CANDIDATE OF THE INDIAN NATIONAL CONGRESS JAI JUI, 19, ASHOK NAGAR VIJAPUR ROAD, SOLAPUR
|
March 7, 2017 |
ADARSH HOSPITALITIES AND RESORTS PRIVATE LTD. Vs. MR. AUBREY DSOUZA
|
September 20, 2017 |
ADBUL ROUF ABDUL SAMAD Vs. STATE OF MAHARASHTRA, THROUGH HOME DEPARTMENT, THROUGH ITS CHIEF SECRETARY
|
August 4, 2017 |
ADINATH TRIMBAK VARPE Vs. STATE OF MAHARASHTRA
|
July 20, 2017 |
ADITYA BIRLA FASHION AND RETAIL LTD. Vs. UNION OF INDIA
|
September 21, 2017 |
ADMINISTRATOR & MANAGING DIRECTOR Vs. AFZALKHAN
|
May 5, 2017 |
ADV. ARUN SON OF BHIMRAO SHELKE Vs. ADV. PRADEEP SON OF PRABHAKARRAO MAHALLE
|
July 31, 2017 |
ADVOCATE ARIES RODRIGUES Vs. STATE OF GOA
|
March 1, 2017 |
AFAK ANWAR MANDAVIYA Vs. MAHARASHTRA ASSOCIATION OF RESIDENT DOCTORS (MARD) AND OTHERS
|
April 24, 2017 |
AFSARALI @ BINTU ASHIQALI QURESHI Vs. THE STATE OF MAHARASHTRA
|
August 29, 2017 |
AGILE REAL ESTATE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, THROUGH MINISTRY OF FORESTS AND REVENUE, THROUGH OFFICE OF GOVERNMENT PLEADER (A S )
|
November 16, 2017 |
AGNELO LOBO Vs. COMMISSIONER OF EXCISE, GOVERNMENT OF GOA
|
September 25, 2017 |
AGNES MIRANDA OF MUMBAI (MRS.) AND ORS. Vs. HOWARD MIRANDA AND ORS.
|
July 3, 2017 |
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHULE THROUGH ITS SECRETARY AND ANOTHER Vs. PARASHRAM DAGA PATIL
|
August 28, 2017 |
AHMEDNAGAR ZILLA MARATHA VIDYA PRASARAK SAMAJ Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
AIRCON BEIBARS FZE Vs. HELIGO CHARTERS PVT LTD
|
April 28, 2017 |
AIRES JOSEPH CORDEIRO Vs. PATRICK PAES
|
May 15, 2017 |
AISHWARYA DHANANJAY PATIL Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
AJABRAO MAROTRAO RADAKE Vs. BHALCHANDRA VITTHALRAO DESHPANDE & ORS.
|
March 15, 2017 |
AJAMALI SOHARALI @ AHMEDALI ANSARI Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
AJANTA PHARMA LTD. Vs. THEON PHARMACEUTICALS LTD
|
May 5, 2017 |
AJAY ARJUN MANJI Vs. STATE OF MAHARASHTRA
|
December 13, 2017 |
AJAY AVINASH SOLANKI & ORS Vs. ASHA UMESH YADAV & ORS
|
December 5, 2017 |
AJAY DIGAMBER DEOGADE Vs. STATE OF MAHARASHTRA
|
November 23, 2017 |
AJAY MEHRA AND OTHERS Vs. YOGESH MEHRA AND OTHERS
|
March 3, 2017 |
AJAY RAMCHANDRA PIMPARKAR Vs. SARASWATI AUTO COMPONENTS, THROUGH ITS MANAGING DIRECTOR, DILIP N DHARURKAR
|
December 15, 2017 |
AJAY S/O SHRIPAL JAIN Vs. SANJAY S/O PARMESHWAR JAIN
|
November 14, 2017 |
AJAY S/O. HARAKCHAND KARNAVAT Vs. HARAKCHAND S/O. SUBHAGCHAND KARNAVAT
|
February 3, 2017 |
AJAY S/O. HIRAMAN KATARE Vs. STATE OF MAHARASHTRA
|
March 30, 2017 |
AJAY SHIOSHANKAR GIRHEPUNJE Vs. STATE OF MAHARASHTRA
|
March 7, 2017 |
AJAYA MARATHE & ANR. Vs. UNION OF INDIA &ORS.
|
September 1, 2017 |
AJAYKUMAR KAMALAKANT PATHAK Vs. RAMCHANDRA MADARI KATKAMWAR
|
June 29, 2017 |
AJAYKUMAR S/O SHANKARRAO WAGHMARE Vs. THE UNION OF INDIA
|
February 6, 2017 |
AJEET SEEDS LTD. THROUGH MANOHAR TRIMBAKRAO PATHRIKAR MANAGER Vs. THE STATE OF MAHARASHTRA
|
November 3, 2017 |
AJINKYA @ JIMMY Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
AJIT RAMESHKUMAR PATNI AND ANOTHER Vs. DR.VIJAY SARATHI
|
March 31, 2017 |
AJITPALSINGH S/O NIRMALSINGH KHALSA Vs. SANJAY S/O SHAMRAO DEULKAR
|
June 29, 2017 |
AJITPALSINGH S/O NIRMALSINGH KHALSA Vs. HAJI HARUN ABDUL SHAKUR
|
June 29, 2017 |
AJIZABI DILBARSHA Vs. SATTARSHA DIBARSHA
|
July 13, 2017 |
AJNI CHOWK COOPERATIVE HOUSING SOCIETY LTD. Vs. NAGPUR IMPROVEMENT TRUST MARKET
|
January 4, 2017 |
AKASH Vs. DEPUTY COMMISSIONER OF POLICE
|
November 24, 2017 |
AKASH MADHUKAR PATIL (RAJPUT) Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
AKASH S/O. ASHOK PANPATTE Vs. SUB-DIVISIONAL MAGISTRATE
|
November 2, 2017 |
AKASH S/O. BHAIYALA SURYAWANSHI Vs. THE STATE OF MAHARASHTRA
|
February 13, 2017 |
AKHIL BHARTIYA ANDHSHRADDHA NIRMULAN SAMITI Vs. MASTER KALYANKAR @ MOHAN MAHADEO JANBAJI KALYANKAR AND ANR.
|
September 22, 2017 |
AKHIL FABRICS PVT LTD Vs. CENTRAL BANK OF INDIA, A BODY CORPORATE, CONSTITUTED UNDER BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970
|
June 28, 2017 |
AKHILESH KUMAR S/O KRISHNA KUMAR SAO Vs. STATE OF MAHARASHTRA
|
June 27, 2017 |
AKOLA JANATA COMMERCIAL CO-OP.BANK LTD. Vs. PREMA SATISH PUROHIT
|
February 14, 2017 |
AKSHAY MANOJ JAISINGHANI Vs. STATE OF MAHARASHTRA
|
January 9, 2017 |
AKSHAY MANOJ JAISINGHANI Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
AKSHAY S/O SANJAY VAIDYA Vs. STATE OF MAHARASHTRA
|
October 31, 2017 |
AKSHAY SANTOSH GANDHI Vs. STATE OF MAHARASHTRA THROUGH
|
November 22, 2017 |
AKSHAY SURESHKUMAR NALAVADE Vs. THE SAVITRIBAI PHULE PUNE UNIVERSITY AND OTHERS
|
March 7, 2017 |
ALDEL EDUCATION TRUSTS ST. JOHN INSTITUTE OF PHARMACY & RESEARCH & ST. JOHN COLLEGE OF ENGINEERING & MANAGEMENT Vs. STATE OF MAHARASHTRA & ORS.
|
July 25, 2017 |
ALEX J FERNANDES Vs. STATE OF GOA
|
November 6, 2017 |
ALEX J. FERNANDES DOMNIC FERNANDES Vs. STATE OF GOA, THROUGH CHIEF SECRETARY & ORS.
|
March 7, 2017 |
ALFREDO M RODRIGUES Vs. GOKULANANT BASCARA NAIK
|
September 15, 2017 |
ALI AKBAR ADAMJEE PEERBHOY Vs. SANJAY KAMBLE & ORS
|
June 15, 2017 |
ALIYA PARVEEN WD/O SHAIKH ABRAR Vs. NEW INDIA ASSURANCE COMPANY LTD , THROUGH DIVISIONAL MANAGER
|
November 6, 2017 |
ALKA UDHAVKHAIRE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 17, 2017 |
ALL CARGO LOGISTICS LTD. AND ORS Vs. UNION OF INDIA
|
June 5, 2017 |
ALL INDIA ASSOCIATION OF AUTHORIZED MONEY CHANGERS & MONEY TRANSFER AGENTS Vs. UNION OF INDIA & ORS
|
April 3, 2017 |
ALL INDIA IDBI SC,ST,NAV BUDDHIST & OBC Vs. IDBI BANK LTD.
|
March 1, 2017 |
ALLAHABAD BANK Vs. DIVYA INTERNATIONAL L.I.C. & ORS.
|
April 3, 2017 |
ALLAHABAD BANK, NAGPUR Vs. HEMANTKUMAR S/O OMPRAKASH MALPANI
|
July 20, 2017 |
ALLARAKHABHAI YAKUBBHAI & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 3, 2017 |
ALLAUDDIN JALLAUDIN SHAIKH & ANR. Vs. STATE OF MAHARASTRA
|
February 16, 2017 |
ALLIED FIBERS LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
July 10, 2017 |
ALPESH BHAGAVANDAS PATEL Vs. STATE OF MAHARASHTRA
|
October 13, 2017 |
ALTAF AFTAB KHAN Vs. STATE OF MAHARASHTRA
|
February 1, 2017 |
ALTAF ALI MUSHTAQ ALI SAYED Vs. STATE OF MAHARASHTRA & ORS
|
June 21, 2017 |
AMAR AGENCIES & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
May 5, 2017 |
AMAR KISAN JADHAV Vs. STATE OF MAHARASHTRA
|
October 12, 2017 |
AMAR NAGNATH SABALE Vs. STATE OF MAHARASHTRA
|
February 2, 2017 |
AMARBAHADUR S/O BATUKBAHADUR SINH Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
December 5, 2017 |
AMARJEETSINGH KARTARSINGH MAN Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
AMBADAS BHIMRAO BORSE Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 22, 2017 |
AMBADAS DEVIDAS YERALKAR & ANR. Vs. THE STATE OF MAHARASHTRA AND ANR.
|
June 7, 2017 |
AMBADKHA SUBHANKHA & ORS. Vs. THE STATE OF MAHARASHTRA
|
August 28, 2017 |
AMBEY IRON PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK THROUGH ITS BRANCH MANAGER, HAVING OFFICE AT CALISTO MANSION
|
July 3, 2017 |
AMBHORE VINOD DUTTA Vs. THE STATE OF MAHARSHTRA & ORS.
|
March 3, 2017 |
AMIN S/O HIRAJI TAMBOLI Vs. STATE OF MAHARASHTRA
|
November 21, 2017 |
AMINA BI SHAIKH CHAND Vs. STATA OF MAHARASHTRA
|
July 7, 2017 |
AMIR NATHEJAN SHAIKH AND OTHERS. Vs. STATE OF MAHARASTRA
|
February 23, 2017 |
AMIT JUNEJA & ORS. Vs. STATE OF GOA & ORS.
|
August 8, 2017 |
AMIT S/O. THAMAJI DHIGHE Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 31, 2017 |
AMIT SURESH ARYA Vs. CENTRAL BUREAU OF INVESTIGATION & ANR.
|
March 20, 2017 |
AMIYAKUMAR GAURISHANKAR JHA Vs. STATE OF MAHARASHTRA
|
April 27, 2017 |
AMODKUMAR GANGWAR Vs. STATE OF MAHARASHTRA AND ORS.
|
July 25, 2017 |
AMOL @ CHINTU S/O. KRUSHNA LANJEWAR Vs. STATE OF MAHARSHTRA
|
August 18, 2017 |
AMOL JAGGANATH RUCHKE Vs. SAU. ARCHANA AMOL RUCHKE
|
March 24, 2017 |
AMOL S/O MURLIDHAR WAINDESHKAR Vs. DIVISIONAL CASTE SCRUTINY
|
November 16, 2017 |
AMOL SHRIPALBHAI SHETH Vs. STATE OF MAHARASHTRA
|
April 21, 2017 |
AMOL VASANTRAO PATIL Vs. BHARTIYA VIDYA BHAVANS LLOYDS VIDYA NIKETAN
|
July 13, 2017 |
AMRUTA D/O BHIKAMSINHA SAPKAL Vs. STATE OF MAHARASHTRA, THROUGH SOCIAL WELFARE DEPARTMENT, MANTRALAYA, MADAM CAMA ROAD
|
June 22, 2017 |
AMRUTA NILAY SHAH Vs. NILAY RAJENDRA SHAH & ORS
|
December 14, 2017 |
AMRUTRAJ PRATAPJI VYAS Vs. HIND SEVA MANDAL, BHUSAWAL
|
September 8, 2017 |
ANAND ANIL RAIMOKAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
August 18, 2017 |
ANAND JAISWAL AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 17, 2017 |
ANAND MADANMOHAN JAISWAL Vs. PRATIBHA W/O RAMMOHAN JAISWAL
|
September 22, 2017 |
ANAND NANDKISHOR JAISWAL Vs. THE STATE OF MAHARASHTRA, THR.
|
November 10, 2017 |
ANAND P. CHANAR Vs. THE STATE OF MAHARASTRA
|
February 10, 2017 |
ANAND S/O KANTILAL JAISWAL Vs. RUKHMABAI WAMANRAO RATHOD
|
December 15, 2017 |
ANAND S/O TUKARAM BANMARE Vs. SPECIAL LAND ACQUISITION OFFICER, TAH HINGANGHAT, DIST WARDHA
|
July 13, 2017 |
ANANDA S/O NAMDEO RATHOD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, NER, DISTRICT YAVATMAL
|
October 30, 2017 |
ANANDA S/O NAMDEO RATHOD Vs. THE STATE OF MAHARASHTRA
|
September 11, 2017 |
ANANDA S/O. PARASRAM PANEWAR Vs. STATE OF MAHARASHTRA
|
July 28, 2017 |
ANANDRAO Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
ANANDRAO S/O SAKHARAM RATHOD Vs. THE STATE OF MAHARASHTRA
|
November 3, 2017 |
ANANDRAO TUKARAM GUDAPE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
|
December 4, 2017 |
ANANT @ ANNA SHANKAR SHIVDE Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
ANANT DYANESHWAR JADHAV Vs. THE STATE OF MAHARASHTRA
|
September 27, 2017 |
ANANT GOPINATH KESSARKAR, S/O LATE GOPINATH KESSAR KAR Vs. SURESH MANGILAL PRAJAPAT, S/O LATE MANGILAL PIRANJI PRAJAPAT
|
September 19, 2017 |
ANANT KACHARU HIWALE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 23, 2017 |
ANANT MAROTRAO LOKHARE Vs. SNEHNAGAR COOPERATIVE HOUSING SOCIETY LIMITED
|
July 6, 2017 |
ANANTA MAHADEO MOTGHARE Vs. STATE OF MAHARASHTRA
|
November 16, 2017 |
ANDREW LAWRENCE HOSKING Vs. M/S. SHEKHAR ELECTRICALS
|
December 12, 2017 |
ANIKET ASHOK SUTTAR Vs. STATE OF MAHARASHTRA
|
January 20, 2017 |
ANIKET COLLEGE OF SOCIAL WORK Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ANR.
|
August 11, 2017 |
ANIL CANDOLCAR Vs. MORMUGAO MUNICIPAL COUNCIL VASCO, GOA THROUGH ITS CHIEF OFFICER
|
July 18, 2017 |
ANIL CHAMPALAL SHAH & ORS. Vs. THE JOINT DISTRICT REGISTRAR
|
May 30, 2017 |
ANIL GOPAL BHATIA Vs. KASHISH ANIL BHATIA @ NEELAM RATTANKUMAR BALCHANDANI
|
April 17, 2017 |
ANIL GOPAL BHATIA Vs. STATE OF MAHARASHTRA & ANR.
|
April 17, 2017 |
ANIL KAPOOR FILM CO. PVT. LTD. Vs. MAKE MY DAY ENTERTAINMENT & ANR
|
May 4, 2017 |
ANIL PRAVINHCANDRA PANDYA Vs. STATE OF MAHARSHTRA & ANR.
|
July 3, 2017 |
ANIL S/O DNYANDEO SARODE Vs. STATE OF MAHARASHTRA
|
November 24, 2017 |
ANIL S/O GOVINDRAO KALE Vs. MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH, PUNE
|
March 20, 2017 |
ANIL S/O SHANKARRAO GOLE Vs. STATE OF MAHARASHTRA
|
January 24, 2017 |
ANIL S/O. KANHAIYALAL AHIR Vs. STATE OF MAHARASHTRA
|
August 23, 2017 |
ANIL S/O. RAMESH MANGLANI Vs. STATE OF MAHARSHTRA AND OTHERS
|
April 18, 2017 |
ANILKUMAR SHRIVALLABH SIKCHI Vs. BHARAT PETROLEUM CORPORATION LTD. & ANR.
|
January 31, 2017 |
ANIRUDDHA NAGORAO CHINCHKHEDKAR Vs. ADDITIONAL COMMISSIONER AURANGABAD DIVISION, AURANGABAD
|
October 13, 2017 |
ANIRUDH DEVANSH Vs. VILE PARLE KELWANI MANDAL
|
April 13, 2017 |
ANIRUDHA HERWADKAR Vs. NAMITA HERWADKAR
|
May 29, 2017 |
ANITA ANIL KALE Vs. STATE OF MAHARASHTRA
|
August 10, 2017 |
ANITA CHANDRAKANT KODKANY Vs. DR.BAKHTAWAR DASTURE AND OTHERS
|
April 21, 2017 |
ANITA CHANDRAKANT PATIL Vs. THE CIRCLE OFFICER LIC OF INDIA
|
August 9, 2017 |
ANITA LAXMAN JUNGHARE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
September 21, 2017 |
ANITA MANOHAR TAYADE Vs. RETURNING OFFICER
|
February 8, 2017 |
ANITA SITARAM SAWANT & ORS. Vs. GOSAR DEVELOPERS & ORS.
|
February 17, 2017 |
ANITA W/O ARUN RAHANGDALE Vs. STATE ELECTION COMMISSIONLAWSUITDOWNLOAD
|
November 30, 2017 |
ANJANABAI MAHADEO KUNJIR Vs. STATE OF MAHARASHTRA
|
December 20, 2017 |
ANJUMAN HAMI-E-ISLAM, A PUBLIC TRUST Vs. ZAFAR LARI S/O GHULAM RASUL LARI
|
January 25, 2017 |
ANKITA ARUN INGLE Vs. CHAIRMAN/COMMISSIONER, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMARAVATI DIVISION, AMRAVATI
|
September 26, 2017 |
ANKITA ASHOK NIMMALWAR Vs. STATE OF MAHARASHTRA
|
September 25, 2017 |
ANKUSH M BHABAL Vs. AGARWAL TRADERS
|
November 22, 2017 |
ANKUSH S/O LAXMANRAO NIKHADE AGED Vs. STATE OF MAHARASHTRA THROUGH
|
June 7, 2017 |
ANKUSH S/O YASHWANTRAO MANKAR Vs. SCHEDULED TRIBE CERTIFICATES
|
November 3, 2017 |
ANNA LIMBAJI KESKAR AND ANOTHER Vs. STATE OF MAHARASHTRA
|
October 13, 2017 |
ANNA PARISA CHOUGULE SINCE DECEASED BY HIS HERIS & LEGAL REPRESENTATIVES Vs. SULOCHNA NABHIRAJ CHOUGULE
|
February 2, 2017 |
ANNASAHEB TULSIRAM KHARAT Vs. STATE OF MAHARASHTRA
|
February 13, 2017 |
ANSARI SHAHANA TABASSUM KHALILUDDIN Vs. CHAIRMAN/ PRESIDENT, ZILLA NIVAD SAMITI, ZILLA PARISHAD, JALNA AND OTHERS
|
October 6, 2017 |
ANTHONY MARCELINO BARRETO Vs. THE STATE OF GOA
|
October 10, 2017 |
ANTHONY REBELLO PRISIONER Vs. P P HIGH COURT, PANAJI, GOA
|
April 12, 2017 |
ANTHONY REBELLO PRISONER Vs. STATE OF GOA, THROUGH IG PRISON
|
September 8, 2017 |
ANTONIO DIAS Vs. NAZARIO NORONHA ALIAS ROSARIO NORONHA
|
June 12, 2017 |
ANTONIO FERNANDES Vs. STATE OF GOA
|
July 31, 2017 |
ANU TRIPATHI Vs. ANIL KUMAR GUPTA & ANR
|
May 2, 2017 |
ANUJ KUMAR GUPTA Vs. COMMISSIONER OF POLICE, NAVI MUMBAI
|
October 31, 2017 |
ANUJA KAPUR Vs. STATE OF MAHARASHTRA & OTHERS
|
March 15, 2017 |
ANUJA LALIT BHOWAR Vs. LALIT PRAKASH BHOWAR
|
November 6, 2017 |
ANUP S/O. ASHOK BIHANI Vs. THE STATE OF MAHARASHTRA RAHURI POLICE STATION, TQ. RAHURI, DISTRICT AHMEDNAGAR AND ANR.
|
May 2, 2017 |
ANURADHA SUDHAKAR KATKAR Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE, SOLAPUR, AMBEDKAR BHAWAN SATRASTA, SOLAPUR & ORS
|
October 3, 2017 |
ANWARKHAN SANDUKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
July 7, 2017 |
APAR LIMITED Vs. UNION OF INDIA
|
October 12, 2017 |
APARNA INFRAENERGY INDIA PVT. LTD. Vs. UNION OF INDIA & ORS.
|
April 25, 2017 |
APPAJI @ NARENDRA MAROTRAO GADE Vs. STATE OF MAHARASHTRA
|
December 14, 2017 |
APPARAO TUKARAM BHANDARWAD Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, AURANGABAD AND ANR.
|
January 31, 2017 |
APPASAHEB @ EKNATH NAGO SALUNKE Vs. STATE OF MAHARASHTRA
|
August 22, 2017 |
ARATI BHIMRAO SHINDE Vs. RAMESH SITARAM DEVKAR
|
July 20, 2017 |
ARCHANA NANDKISHOR MOON Vs. NANDKISHOR S/O VISHWANATH MOON
|
January 25, 2017 |
ARCHITECT B.D. SOUZA Vs. GUSTAVO RENATO PINTO
|
July 19, 2017 |
ARJUN S/O DADAJI KHOBRAGADE Vs. TULSHIRAM SITKURA BOMBOLE
|
December 18, 2017 |
ARJUN JAIRAM PARAB Vs. SONU @ SANJAY KRISHNA PARAB
|
June 13, 2017 |
ARJUN KRISHNA GOLATKAR Vs. STATE OF MAHARASHTRA
|
December 13, 2017 |
ARJUN MILIND VERNEKAR, SON OF MILIND VERNEKAR Vs. STATE, THROUGH OFFICER IN CHARGE OF MARGAO POLICE STATION MARGAO, SOUTH-GOA
|
November 28, 2017 |
ARJUN UDDHAV ARBAD Vs. THE STATE OF MAHARASHTRA
|
July 14, 2017 |
ARKUN S/O BHIMRAO SHELKE AND ORS. Vs. PRADEEP S/O PRABHAKARRAO MAHALLE AND ORS.
|
July 31, 2017 |
ARMANDO BARRETO, S/O LATE ROQUE BARRETTO Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA
|
June 8, 2017 |
ARPITA ASHOK KANE (SMT.) Vs. BRIHANMUMBAI MUNCIPAL COMMISSIONER
|
January 12, 2017 |
ARTICLE IN MUMBAI MIRROR Vs. THE STATE OF MAHARASHTRA
|
April 7, 2017 |
ARUN AMBADAS PAWAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, DHARUR, DIST BEED
|
October 10, 2017 |
ARUN DASHRATH KABADI AND ANR Vs. COMMISSIONER OF POLICE, COMMISSIONER OFFICE & ORS
|
August 29, 2017 |
ARUN KRUSHNAJI PAWAR Vs. MARIYAMBI AYUB MESMAN
|
December 18, 2017 |
ARUN S/O BALASAHEB YENGURE Vs. SMITA ARUN YENGURE
|
December 22, 2017 |
ARUN S/O GULAB GAWLI & ANR Vs. STATE OF MAHARASHTRA THR ITS SECRETARY, HOME DEPARTMENT & ORS
|
April 26, 2017 |
ARUN S/O TRIMBAKRAO LOKARE Vs. STATE OF MAHARASHTRA
|
June 29, 2017 |
ARUN S/O. INDRAKUMAR SHARAWANE Vs. NAGPUR MUNICIPAL CORPORATION
|
July 25, 2017 |
ARUN VAMAN KHADTALE Vs. UNION OF INDIA & ANR.
|
August 7, 2017 |
ARUN Y REDKAR Vs. P N HALSHIKAR, CHAIRMAN
|
October 11, 2017 |
ARVIND BANSILAL SALUNKE Vs. THE DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 5, 2017 |
ARVIND NAGNATH SABALE THROUGH HIS MOTHER LAXMI NAGNATH SABALE Vs. STATE OF MAHARASHTRA & ORS.
|
February 2, 2017 |
ARVIND SATPAUL GUPTA PARTNER OF M/S. SHREE TIRUPATI GREENFIELD Vs. STATE OF MAHARASHTRA
|
September 6, 2017 |
ARVIND WADILAL MOHTASHA Vs. ADDL. DIRECTOR GENERAL OF FOREIGN TRADE
|
January 9, 2017 |
ASHA D/O. SITARAM KALE Vs. DR.PANJABRAO DESHMUKH KRUSHI VIDHYAPEETH & ANR.
|
March 7, 2017 |
ASHABAI Vs. SANJAY AND OTHERS
|
December 8, 2017 |
ASHABAI WD/O RAMBHAU AWACHAT AND ORS. Vs. MADHUSUDAN S/O RAJARAM CHOURASIA
|
June 16, 2017 |
ASHISH ALIAS ASHOTOSH DHARAMRAJ MEHESHKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER CIVIL LINES POLICE STATION, AKOLA, TQ & DIST AKOLA
|
September 6, 2017 |
ASHISH ASHOK KUCHEWAR Vs. VITTHAL MAHADEORAO KUCHEWAR
|
March 22, 2017 |
ASHISH M. SATHYE Vs. INSTITUTE OF CHAMICAL TECHNOLOGY AND ORS.
|
August 14, 2017 |
ASHISH NANDKISHOR JAISWAL Vs. REDDY DWARAM MALLIKARJUN RAMREDDY & ORS.
|
November 8, 2017 |
ASHISH S/O AMBIKAPRASAD DUBEY Vs. UNION OF INDIA THR. MINISTRY OF
|
June 8, 2017 |
ASHISHRAO VENKATRAO PHAD Vs. STATE OF MAHARASHTRA
|
September 14, 2017 |
ASHIT S/O ADIL BISWAS AND OTHER Vs. STATE OF MAHARASHTRA
|
August 9, 2017 |
ASHLEY ANIL RODRIGUES Vs. DIVISIONAL CHAIRMAN, MSBS AND HIGHER SECONDARY
|
June 14, 2017 |
ASHOK Vs. BANK OF BARODA
|
February 8, 2017 |
ASHOK ANANDA KAMBLE Vs. THE STATE OF MAHARASHTRA
|
March 9, 2017 |
ASHOK ATMARAM DUDHANI Vs. THE DIRECTOR OF MUNICIPAL
|
November 2, 2017 |
ASHOK DATTATRAYA MARATHE Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
ASHOK IRRIGATION EQUIPMENTS PVT LTD , AS PRIVATE L Vs. JALGAON JANTA SAHAKARI BANK LIMITED, JALGAON
|
December 5, 2017 |
ASHOK JAGANNATH CHODANKAR Vs. JAYRAM RAMCHANDRA SIRSAT
|
April 27, 2017 |
ASHOK KASHINATH NAIK Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
|
April 26, 2017 |
ASHOK KHUBCHAND VASWANI Vs. SMT. GOPIDEVI WIDOW OF SHYAMKUMAR VASWANI
|
February 13, 2017 |
ASHOK KUMAR KHETAN Vs. RAJKUMAR BHAGWATI PRASAD KHETAN & ORS.
|
January 31, 2017 |
ASHOK MAHADEO SAWANT Vs. STATE OF MAHARASHTRA & ORS.
|
September 26, 2017 |
ASHOK MOHANLAL PODDAR Vs. PAWAN RATNANLAL CHAMELIA
|
June 9, 2017 |
ASHOK NAMDEV KAMBLE Vs. STATE OF MAHARASHTRA & ORS
|
September 13, 2017 |
ASHOK PANDURANG SATPUTE Vs. CHIEF EXECUTIVE OFFICER, ZILLA
|
November 15, 2017 |
ASHOK RAMBHAU KALANE & ORS. Vs. GRAM SEVAK, GRAM PANCHAYAT LIMPANGAON & ORS.
|
January 4, 2017 |
ASHOK RAMJI KHARDEKAR Vs. STATE OF MAHARASHTRA
|
February 22, 2017 |
ASHOK S/O BALADHAN UKE Vs. STATE OF MAHARASHTRA
|
March 8, 2017 |
ASHOK S/O MUNJAPPA POTPHALE AND ORS. Vs. CHIEF SECRETARY, UNION OF INDIA AND ORS.
|
February 17, 2017 |
ASHOK S/O MURARILAL AGRAWAL Vs. THE STATE OF MAHARASHTRA
|
January 11, 2017 |
ASHOK S/O RAMLAKSHTRA TIWARI Vs. THE STATE OF MAHARASHTRA
|
November 15, 2017 |
ASHOK S/O SHAHDEO SHINDE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
|
October 13, 2017 |
ASHOK S/O VISHWAMBHAR CHAWHAN Vs. STATE OF MAHARASHTRA
|
November 6, 2017 |
ASHOK S/O. BABURAO GIRI Vs. THE STATE OF MAHAASHTA & AN.
|
April 18, 2017 |
ASHOK S/O. NAMDEORAO NAGPURE (D) THR. LRS Vs. STATE OF MAHARASHTRA
|
June 14, 2017 |
ASHOK S/O. TUKARAM @ BABU AWACHAR Vs. THE STATE OF MAHARASHTRA
|
November 16, 2017 |
ASHOK S/O. YESHWANT GHARAT Vs. THE STATE OF MAHARASHTRA
|
September 1, 2017 |
ASHOK SAMBHAJI GIRANJE AND ANR. Vs. STATE OF MAHARASHTRA
|
March 21, 2017 |
ASHOK SATRAM HONMANE Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
ASHOK SHANKARRAO CHAVAN Vs. HIS EXCELLENCY SHRI. CH. VIDYASAGAR RAO
|
December 22, 2017 |
ASHOK SHINWAR MALI Vs. SMT. INDIRA DIGVIJAYSINGHRAO
|
November 17, 2017 |
ASHOK SHRIRAM KULKARNI Vs. STATE OF MAHARASHTRA
|
March 22, 2017 |
ASHOK SON OF NILKANTHRAO GADBAIL Vs. KAILASH COOPERATIVE GRUHA NIRMAN SANSTHA LIMITED
|
March 16, 2017 |
ASHOK SUNDERLAL DAGA Vs. UNION OF INDIA
|
October 13, 2017 |
ASHOK VITTHALRAO CHAHANDE Vs. STATE OF MAHARASHTRA
|
February 8, 2017 |
ASHOKA SAFE DEPOSITS VAULT CO.LTD. Vs. STATE OF MAHARASHTRA
|
March 1, 2017 |
ASHU D/O DATTUJI SHRIRAME Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
November 29, 2017 |
ASHUTOSH BHAILAL RAO Vs. STATE OF MAHARASHTRA
|
December 11, 2017 |
ASHWIN PURANSING RATHOD & ORS. Vs. THE STATE OF MAHARASHTRA
|
May 2, 2017 |
ASHWINI VILAS CHAVAN Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 10, 2017 |
ASIAN PAINTS LIMITED Vs. UNION OF INDIA
|
November 28, 2017 |
ASIF KHAN MUSTAFA KHAN Vs. THE DEPUTY COMMISSIONER
|
November 16, 2017 |
ASIFA KHANAM GULA AHMED KHAN & ORS. Vs. THE STATE OF MAHARASTRA & ORS.
|
February 13, 2017 |
ASIT KHAGENDRANATH MITRA Vs. THE STATE OF MAHARASHTRA
|
November 7, 2017 |
ASLAM S/O. SHABBIR SHAIKH Vs. THE STATE OF MAHARASHTRA & ORS.
|
July 27, 2017 |
ASMA W/O MOINODDIN SHAKER QUAZI Vs. STATE OF MAHARASHTRA
|
September 28, 2017 |
ASSETS RECONSTRUCTION COMPANY (INDIA) LTD. Vs. SMT. GEETA
|
August 29, 2017 |
ASSOBHAI BHANJI AND SONS Vs. GREAT CIRCLE SHIPPING PVT LTD
|
August 8, 2017 |
ASSOCIATED CEMENT STAFF UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 14, 2017 |
ATHAR KHAN S/O WAHEED KHAN Vs. STATE OF MAHARASHTRA THROUGH SUPERINTENDENT OF POLICE PARBHANI, DISTRICT PARBHANI AND THROUGH ITS MONDHA POLICE STATION, PARBHANI
|
November 29, 2017 |
ATIT OMPRAKASH AGARWAL Vs. BNP PARIBAS (SWITZERLAND) SA & ANR.
|
December 18, 2017 |
ATUL SUDHIR ZEMSE Vs. STATE OF MAHARASHTRA
|
November 3, 2017 |
ATUL TANAJI PATIL Vs. UNION OF INDIA AND ORS.
|
August 23, 2017 |
ATULSINGH BHAGWANSING RAJPUT Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, SOCIAL WELFARE DEPARTMENT MANTRALAYA
|
July 18, 2017 |
AUBREY D SOUZA Vs. ADARSH HOSPITALITIES AND RESORTS PRIVATE LTD
|
September 20, 2017 |
AUDREY VIEGAS, DAUGHTER OF CARLOS GERMANO VIEGAS Vs. MAGNA TERESINHA MENINO JESUS PEREIRA, WIFE OF JOAT JOAO VIEGAS
|
November 9, 2017 |
AUDUTH TIMBLO Vs. KEDAR RAMAKANT KAKODKAR
|
April 26, 2017 |
AUTOMOTIVE MANUFACTURERS PVT. LTD. C 25 AND 26, CHIKALTHANA, MIDC, AURANGABAD Vs. SHAIKH NASEER SHAIKH KASIM AGE. MAJOR, OCC. UNKNOWN, R/O. HOUSE NO.2481298, SHAMSHAN NAGAR, NEAR KALIMIYA MASJID, SHAHANOORWADI, AURANGABAD
|
February 23, 2017 |
AVINASH S/O TRIMBAKRAO DHONDAGE Vs. THE STATE OF MAHARASHTRA
|
November 17, 2017 |
AVINASH SHASHIKANT SAWANT Vs. STATE OF MAHARASHTRA, THROUGH ADDITIONAL DIRECTOR GENERAL OF PRISON AND INSPECTOR GENERAL OF PRISON MAHARASHTRA STATE, PUNE1
|
November 22, 2017 |
AVITEL POST. STUDIOZ LIMITED COMPANY Vs. HSBC PI HOLDINGS (MAURITIUS) LTD.
|
May 5, 2017 |
AWAAZ FOUNDATION Vs. STATE OF MAHARASHTRA
|
August 24, 2017 |
AXIS BANK LIMITED Vs. M T PRATIBHA KOYNA AND ORS
|
December 20, 2017 |
AXIS BANK LIMITED Vs. STATE OF MAHARASHTRA & ANR.
|
March 7, 2017 |
AYAZ KHAN AZAD KHAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
|
December 12, 2017 |
AYUB BABU IRANI Vs. STATE OF MAHARASHTRA
|
August 8, 2017 |
AYURVEDIC NATURAL HEALTH CENTRE PVT LTD , THROUGH ITS MANAGING DIRECTOR Vs. STATE OF GOA
|
June 13, 2017 |
AYYUB SHAH HAIDAR SHAH Vs. AJAY DHANANJAY DAWARE
|
June 22, 2017 |
AZAD HAWKERS UNION Vs. UNION OF INDIA
|
November 1, 2017 |
AZAZ KIBRIYA KHAN S/O MAQSOODALI KHAN Vs. TANVIR AHMED KHAN SHABBIR KHAN
|
April 6, 2017 |
B.A.MOHOTA TEXTILES TRADERS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME-TAX
|
June 12, 2017 |
B.B. SHIRSAT Vs. UNION OF INDIA AND ORS.
|
February 15, 2017 |
B.D. BANSAL AND CO. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING & ORS.
|
April 11, 2017 |
B.E.BILLIMORIA & COMPANY LIMITED Vs. MAHINDRA BEBANCO DEVELOPERS LTD. & ANR.
|
May 2, 2017 |
B.N. SANAS COMPANY PRIVATE LTD. Vs. THE COLLECTOR OF PUNE
|
June 1, 2017 |
B.P.DAYANAND PAI Vs. SYNDICATE BANK AND ORS
|
July 13, 2017 |
BABAN RAMCHANDRA SHUKLA Vs. PARAG ARVIND SHUKLA
|
June 30, 2017 |
BABAN S/O. SHRIPATI GAIKWAD AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
May 3, 2017 |
BABANRAO DNYANDOBA SHINDE Vs. THE STATE OF MAHARASHTRA
|
April 24, 2017 |
BABANRAO RAMRAO NIKAM, & ORS Vs. STATE OF MAHARASHTRA
|
October 11, 2017 |
BABARAO S/O. CHANDRABHAN Vs. THE STATE OF MAHARASHTRA THR. ...
|
December 22, 2017 |
BABASAHEB WASADE Vs. MANOHAR GANGADHAR MUDDESHWAR
|
July 20, 2017 |
BABLU @ PRATIK HARI PRAKSHALE Vs. SHRI. RANJIT KUMAR & ORS.
|
May 5, 2017 |
BABLU @ YOGENDRA S/O. SUBHASH USARE Vs. STATE OF MAHARASHTRA & ANR.
|
June 9, 2017 |
BABLU ALIAS KARIM Vs. STATE OF MAHARASHTRA
|
October 4, 2017 |
BABU GANGARAM CHANDRAGIRI Vs. THE STATE OF MAHARASHTRA
|
March 23, 2017 |
BABU MAHADYAA SWAMI Vs. STATE OF MAHARASHTRA
|
July 28, 2017 |
BABU NAGAPPA PHULARI Vs. PRESIDENT, MAHATMA PHHULE EDUCATION SOCIETY,PARBHANI & ORS.
|
March 9, 2017 |
BABU SHIVRAM HUDGE Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
BABULAL FAKIRCHAND AGRAWAL Vs. SURESH KEDARNATH MALPANI AND ORS
|
June 12, 2017 |
BABULAL MOHANRAJ JAIN Vs. CENTRAL BOARD OF DIRECT TAXES
|
December 8, 2017 |
BABURAO KASHINATH SARATKAR & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
August 11, 2017 |
BABURAO MAROTRAO DAKHORE Vs. THE STATE OF MAHARASHTRA
|
November 3, 2017 |
BABURAO RAMCHANDRA GARUD & ORS. Vs. STATE OF MAHARASHTRA
|
September 13, 2017 |
BABURAO V.NAIR Vs. STATE OF MAHARSHTRA AND ANOTHER
|
May 4, 2017 |
BABURAV GOVIND PARAB Vs. STATE OF MAHARASHTRA & ANR.
|
October 11, 2017 |
BADAL M. MITTAL & ANR. Vs. OMPRAKASH M. MITTAL & ORS.
|
July 7, 2017 |
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. SUKHSHALA B. FUNDE
|
August 31, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DEORAM S/O SHIVRAM JADHAV
|
December 8, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNITA JAGANNATH DHARMADHIKARI AND OTHERS
|
December 21, 2017 |
BALAJI BAPURAO CHANDANWAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
November 2, 2017 |
BALAJI MOBITECH PVT. LTD. Vs. UNION OF INDIA
|
September 26, 2017 |
BALAJI S/O GANPATI CHAME Vs. THE STATE OF MAHARASHTRA
|
January 13, 2017 |
BALAJI SARJERAO KAMBLE Vs. THE STATE OF MAHARASHTRA
|
August 29, 2017 |
BALAM GULAB PATHAN Vs. STATE OF MAHARASHTRA
|
April 11, 2017 |
BALASAHEB @ SURYAKANT YASHWANTRAO MANE Vs. STATE OF MAHARASHTRA
|
March 22, 2017 |
BALASAHEB BABANRAO NAGAWADE Vs. THE STATE OF MAHARASHTRA
|
June 7, 2017 |
BALASAHEB DEMPURIKAR VIDHYA MANDIR, UMARI Vs. STATE OF MAHARASHTRA
|
February 17, 2017 |
BALASAHEB GULABRAO SALUNKE Vs. ANIL RAOSAHEB DESHMUKH
|
April 5, 2017 |
BALASAHEB GULABRAO SALUNKE Vs. ANIL RAOSAHEB DESHMUKH
|
July 20, 2017 |
BALASAHEB MARUTI DHAS Vs. CHANDRAKANT TUKARAM SHINDE
|
February 23, 2017 |
BALASAHEB S/O ASHRUBA FARKE Vs. THE STATE OF MAHARASHTRA AND THROUGH POLICE STATION
|
August 14, 2017 |
BALASAHEB S/O DIGAMBER PATANGE Vs. PANDURANG S/O HANUMANT GAIKE
|
August 10, 2017 |
BALASAHEB S/O MAHADEO LOHAR Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
BALASAHEB S/O SAHEBRAO KOLTE Vs. THE STATE OF MAHARASHTRA
|
November 8, 2017 |
BALASAHEB S/O.NAMDEO BHALE Vs. STATE OF MAHARASHTRA
|
July 17, 2017 |
BALASAHEB SOPANRAO TARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORTION, PARBHANI DIVISION, PARBHANI
|
September 26, 2017 |
BALASO ABA SHELKE Vs. HUTATMA KISAN AHER SAHAKARI SAKHAR KARKHANA LTD. WALWA
|
May 5, 2017 |
BALIRAM DAGADU MUNDFANE Vs. MANAGING DIRECTOR , MAHARASHTRA ...
|
December 22, 2017 |
BALIRAM RAMCHANDRA PATIL Vs. ASHOK PUNDALIK PATIL
|
June 23, 2017 |
BALIRAM S/O MANSINGH CHAWHAN Vs. STATE OF MAHARASHTRA
|
August 18, 2017 |
BALU @ BALASAHEB JAGANNATH JADHAV Vs. DIVISIONAL COMMISSIONER & ORS.
|
May 2, 2017 |
BALU MEGHANAND S/O. PUNAMCHAND MESHRAM & ANR. Vs. STATE OF MAHARASHTRA
|
June 20, 2017 |
BALU MUKUNDA PAWAR Vs. STATE OF MAHARASHTRA
|
September 14, 2017 |
BALU S/O SITARAM JAWALE Vs. STATE OF MAHARASHTRA
|
November 10, 2017 |
BALU S/O. DASHRATH BARHATE Vs. THE STATE OF MAHARASHTRA
|
December 6, 2017 |
BALVIKAS SANSTHA CHALAK AND KARMACHARI SANGHATANA MAHARASHTRA STATE, LATUR Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
BAN Vs. COMMR. OF C. EX. AND CUSTOMS, AURANGABAD
|
August 29, 2017 |
BANDEKAR BROTHERS PVT LTD Vs. DAMODAR MANGALJI & CO LTD
|
March 21, 2017 |
BANDU ANANDA KOTHALE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 20, 2017 |
BANDU MARUTI DUPARE Vs. STATE OF MAHARASHTRA
|
September 18, 2017 |
BANDU RAMU PHADVALE Vs. THE STATE OF MAHARASHTRA & ANR.
|
February 27, 2017 |
BANDU S/O NATTHUJI RAUT Vs. STATE OF MAHARASHTRA
|
September 4, 2017 |
BANDU S/O TULSHIRAM WANKHADE Vs. THE STATE OF MAHARASHTRA
|
November 9, 2017 |
BANDUSING S/O ALAM CHAVA Vs. STATE OF MAHARASHTRA
|
January 4, 2017 |
BANK KARMACHARI SINGH, PUNE Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 19, 2017 |
BAPURAO S/O SHIVANJI KHANTE Vs. BHAGWAN S/O ANANDRAOJI KHANTE
|
June 15, 2017 |
BARABHUMI EDUCATION SOCIETY Vs. STATE OF GOA AND OTHERS
|
April 5, 2017 |
BASANT MAHATO Vs. STATE THROUGH PONDA POLICE STATION
|
August 18, 2017 |
BASHIR SHEIKH @ SHETTA ABDUL GAFFAR SHEIKH Vs. STATE OF MAHARASHTRA
|
September 19, 2017 |
BASIL BARNES & ANR. Vs. ASHA S.SHIKHARE & ORS.
|
January 23, 2017 |
BASURAJ KATTIMANI PRISIONER Vs. STATE OF GOA THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA
|
April 25, 2017 |
BEACH TOWERS CONDOMINIUM & ANR. Vs. BOMBAY DYEING & MANUFACTURING COMPANY LTD. & ORS.
|
March 6, 2017 |
BEHRAM NOWROSJI GAMADIA Vs. BABLI SAMRATHMAL SETH
|
December 21, 2017 |
BELGAUM DISTRICT CO Vs. STATE OF GOA AND OTHER
|
July 26, 2017 |
BEULAH DIAS Vs. ROQUE VALERIANO LOBO
|
July 24, 2017 |
BGR ENERGY SYSTEMS LIMITED Vs. TAHSILDAR, SAONER, MOUJA KHAPERKHEDA
|
July 5, 2017 |
BHADANI ASSOCIATES Vs. KAMLINI DHARAMRAJ ASHAR & ORS.
|
March 1, 2017 |
BHAGU J KOKRE PRISONER NO 12/2017 Vs. STATE OF GOA
|
September 22, 2017 |
BHAGWAN S/O. NAMDEO DAWKHAR Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 21, 2017 |
BHAGWAN NARAYAN DESHMUKH Vs. STATE OF MAHARASHTRA & ORS.
|
January 25, 2017 |
BHAGWAN SAKHARAM BHANGARE Vs. THE STATE OF MAHARASHTRA AT THE INSTANCE OF POLICE STATION, HARSUL, TALUKA TRYMBAKESHWAR, DIST. NASHIK
|
September 6, 2017 |
BHAGWAN SAMPATRAO GHODMARE & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 9, 2017 |
BHAGWAN SHIKSHAN PRASARAK MANDAL Vs. THE STATE OF MAHARASTRA & ORS.
|
February 28, 2017 |
BHAGWAT S/O. NARAYAN MUNDHE Vs. THE STATE OF MAHARASHTRA
|
July 20, 2017 |
BHAGYASHREE D/O VINOD KELKAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA, MUMBAI
|
July 27, 2017 |
BHAGYASHRI W/O KUNDAN GIRI AND ... Vs. KESHAV S/O GANPATI GIRI AND OTHERS
|
December 22, 2017 |
BHAIRAVNATH SHIKSHAN MANDAL, KHED AND ANOTHER Vs. STATE OF MAHARSHTRA AND OTHERS
|
June 7, 2017 |
BHAIYYAJI GHASI MOHANDA Vs. STATE OF MAHARASHTRA THR. P.S.O.
|
November 8, 2017 |
BHALBHIM T.MALWANKAR Vs. STATE OF GOA & ORS.
|
May 2, 2017 |
BHANU SUNIL KHAJURIA & ORS. Vs. STATE OF GOA & ANR.
|
May 4, 2017 |
BHANUDAS S/O HONA GAJBHIV Vs. THE STATE OF MAHARASHTRA
|
August 2, 2017 |
BHANUDAS S/O. MANIKRAO JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA
|
April 4, 2017 |
BHANUMATI SATARDEKAR AND OTHER Vs. KASHINATH GANESH SATARDEKAR AND OTHER
|
February 20, 2017 |
BHARAT BHUSHAN S/O VIPIN CHOUGULEY Vs. STATE OF MAHARASHTRA
|
November 9, 2017 |
BHARAT DALPAT PATEL & ORS Vs. RUSSI JAL DORABJEE & ORS
|
December 12, 2017 |
BHARAT DASWANI Vs. STATE OF GOA AND OTHERS
|
February 13, 2017 |
BHARAT DATTATRAY CHAUDHARI Vs. STATE OF MAHARASHTRA
|
February 3, 2017 |
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF MAHARASHTRA
|
December 20, 2017 |
BHARAT HOTELS LTD Vs. SECRETARY (REVENUE) GOVERNMENT OF GOA, SECRETARIAT, PORVORIM GOA
|
April 6, 2017 |
BHARAT PAINT COMPANY Vs. MAHENDRA N CHAVAN PROPRIETOR OF VISHWA BHARAT PAINT ENTERPRISES AGE ADULT
|
December 18, 2017 |
BHARAT PURI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 3, 2017 |
BHARAT RAMNIHOR YADAV Vs. SURYA EDUCATION SOCIETY
|
December 15, 2017 |
BHARAT S/O BALBHIMRAO KULKARNI Vs. PRABHAKAR S/O SHIRAPPA MAHABOLE
|
July 27, 2017 |
BHARAT S/O. NEMINATH SALVE Vs. THE STATE OF MAHARASHTRA
|
December 5, 2017 |
BHARAT SANCHAR NIGAM LIMITED Vs. THE STATE OF MAHARASHTRA
|
November 9, 2017 |
BHARAT TATYARAO JADHAV Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 14, 2017 |
BHARAT VISHNUPRASAD AGRAWAL Vs. GIRDHAR CHIRANJIVALAL AGRAWAL AND OTHERS
|
February 13, 2017 |
BHARATKUMAR S/O. RAJANNA BAGDE Vs. VASANT TULSHIRAM SANGOLE
|
September 21, 2017 |
BHARTI AIRTEL LIMITED Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
|
September 26, 2017 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. GAUTAM S/O RAMESH BALVIR
|
September 12, 2017 |
BHARTI HAREN CHHEDA THROUGH C.A. Vs. KAMLESH K. SAHANI
|
November 3, 2017 |
BHARTI W/O ANIL CHAUHAN Vs. ANIL S/O CHOTELAL CHAUHAN
|
February 6, 2017 |
BHARTIYA BUDDHA DHAMMA DYAN Vs. PRESIDING OFFICER SCHOOL
|
November 2, 2017 |
BHARTIYA VAIDYAK SAMANVAYA SAMITI Vs. STATE OF MAHARASHTRA AND ORS.
|
August 1, 2017 |
BHASKAR S/O DATATRAYA DESHPANDE Vs. THE STATE OF MAHARASHTRA
|
January 6, 2017 |
BHASKARRAO UTTAMRAO PATIL (CHOPDE) Vs. SAU SUMANBAI ALIAS KOKILABAI BHASKARRAO PATIL (CHO
|
October 6, 2017 |
BHAT NAGARKAR DEVELOPERS Vs. DILIP DHONDIBA GAIKWAD
|
June 9, 2017 |
BHATU MOTIRAM PIMPALE & ORS Vs. THE STATE OF MAHARASHTRA
|
December 22, 2017 |
BHAURAO CHAVAN SAHAKARI SAKHAR KARKHANA LTD. Vs. UTTAM DATTARAM JAGDAMBE & ANR.
|
January 25, 2017 |
BHAURAO CHAVAN SAHAKARI SAKHAR KARKHANA LTD. Vs. THE STATE OF MAHARASHTRA
|
August 1, 2017 |
BHAURAO S/O MAROTI KESKAR Vs. STATE OF MAHARASHTRA
|
September 6, 2017 |
BHAUSAHEB DEORAO PATIL Vs. STATE OF MAHARASHTRA
|
September 21, 2017 |
BHAVANA PRADIPKUMAR NAGRECHA & ORS. Vs. M/S. DHARSHIBHAI JRTHABHAI & SONS & ORS.
|
August 2, 2017 |
BHIKCHAND DHONDIRAM MUTHA Vs. SHAMABAI DHANRAJ GUGALE & ORS.
|
June 5, 2017 |
BHIMAPPA GOPALAPPA KOTTAWAR Vs. THE STATE OF MAHARASHTRA
|
December 12, 2017 |
BHIMAPPA S/O GOPALAPPA Vs. THE STATE OF MAHARASHTRA
|
December 12, 2017 |
BHIMRAJ SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 6, 2017 |
BHIMRAO PRABHUSINGH RATHOD Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL
|
January 24, 2017 |
BHIMRAO BHAGINATH BHIVRAO Vs. STATE OF MAHARASHTRA & ANR.
|
January 4, 2017 |
BHIMRAO EKNATH BORKAR Vs. JITENDRA BHOJRAJ LILHARE
|
June 7, 2017 |
BHIMRAO S/O RAM WAGHMARE & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
April 25, 2017 |
BHIMSINH Vs. STATE OF MAHARASHTRA
|
June 14, 2017 |
BHOJRAJ @ RAJ LALKANT BHATTARAI Vs. STATE OF MAHARASHTRA
|
January 4, 2017 |
BHOLAPRASAD FOUDAR BHARTI Vs. KALAVATI VITTHALRAO KHADAKE
|
December 18, 2017 |
BHOLARAM GIRDHARILAL AGARWAL Vs. THE NANDED SIKH GURUDWARA
|
January 30, 2017 |
BHUMIKA W/O SACHIN BAGADE Vs. SACHIN S/O VISHWANATH BAGADE
|
September 11, 2017 |
BHUMISH SHAH Vs. UNION OF INDIA
|
June 12, 2017 |
BHUPESH S/O NANAJI MOON Vs. RAJESHWARI D/O HARIHAR BALVIR
|
September 21, 2017 |
BHUPESH TUKARAM MESHRAM Vs. THE STATE OF MAHARASHTRA
|
March 6, 2017 |
BHUSAWAL MUNICIPAL COUNCIL Vs. D.W. KULKARNI
|
February 2, 2017 |
BHUWANESHWARI CHANDRASHEKHAR DIWAN Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
July 18, 2017 |
BICHOLIM URBAN CO-OPERATIVE BANK LTD., GOA Vs. AHAMED ACTAR SHAIKH AND ANOTHER
|
June 20, 2017 |
BIOSTAR PHARMACEUTICALS LIMITED Vs. STATE OF MAHARASHTRA
|
February 27, 2017 |
BIPIN BLOWDA Vs. STATE OF MAHARASHTRA & ORS.
|
September 29, 2017 |
BIRKWDAO @ VIKRAM @ VICKY NARZARY, S/O JATEEN NARZARY Vs. STATE (THROUGH P P , HIGH COURT OF BOMBAY AT PANAJI-GOA)
|
June 30, 2017 |
BIRUDEO ROHIDAS VAIDHYA AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
January 27, 2017 |
BLUE STREAK HOTELS PVT LTD Vs. FRANKY FERNANDES
|
June 6, 2017 |
BNP PARIBAS (SUISSE) SA Vs. ATIT OMPRAKASH AGARWAL & ANR
|
August 4, 2017 |
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MODI STONE LTD. (IN LIQUIDATION)
|
May 5, 2017 |
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
BOMBAY ADVOCATE ASSOCIATION Vs. PRABHAKAR MUDURA PUTHRAN
|
August 8, 2017 |
BOMBAY DIOCESAN TRUST ASSOCIATION PVT. LTD.& ORS. Vs. REV. DR. P.B. AMOLIK & ORS.
|
June 14, 2017 |
BOMBAY FIBRE INDUSTRIES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
November 16, 2017 |
BOMBAY FILM ENTERPRISES PRIVATE LIMITED Vs. SHRI S. B. BHAGAT & ORS.
|
February 15, 2017 |
BONITA DSOUZA Vs. PRECY NORONHA (SINCE DECEASED)
|
November 20, 2017 |
BOTTERO S.P.A. Vs. EURO GLASS LIMITED
|
November 30, 2017 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO LIMITED Vs. RASHIDABANO WD/O RAHEMAN KHAN PATHAN
|
August 24, 2017 |
BUDHO ARJUN GURAV Vs. STATE OF GOA, THROUGH DEPUTY CONSERVATOR OF FORESTS, NORTH GOA DIVISION, PONDA GOA
|
May 11, 2017 |
BUSHRABANO W/O. SHAIKH IMRAN Vs. THE STATE OF MAHARASHTRA AND ANOTHER
|
January 23, 2017 |
BUSINESS INDIA EXHIBITIONS PVT LTD Vs. HONBLE ARVIND V SAVANT
|
July 18, 2017 |
C I D C O Vs. STATE OF MAHARASHTRA
|
October 6, 2017 |
C.C.E., CUS. AND S.T., MUMBAI Vs. KOTAK MAHINDRA CAPITAL CO. LTD.
|
September 6, 2017 |
C.C.E., NAGPUR Vs. KHARE AND TARKUNDE INFRASTRUCTURE PVT. LTD.
|
March 1, 2017 |
C.J. SHAH AND CO. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
August 4, 2017 |
C.J.PATEL TOBACCO PRODUCTS CO.LTD.,BOMBAY Vs. RAJKUMAR TUKARAM JANBANDHU
|
April 10, 2017 |
C.K.THAPLIYAL Vs. MANOHAR J. NAGPAL AND OTHERS
|
May 8, 2017 |
CADBURY INDIA LIMITED Vs. STATE OF MAHARASHTRA AND ORS
|
August 18, 2017 |
CAETANO F F DE FIGUIREDO Vs. CUSTODIAN OF BRANCHES OF BANCO NACIONAL ULTRAMARINO
|
May 12, 2017 |
CAJETAN CARDOZ, GENERAL MANAGER OF SWASTIK CRUISE Vs. POLICE INSPECTOR, PORVORIM POLICE STATION, PORVORIM, GOA
|
November 10, 2017 |
CALVIN RODRIGUES, SON OF LATE VINCENT RODRIGUES Vs. MARIA AMBERTA FERNANDES, WIFE OF ALEXANDRE HERMENEGILDO FERNANDES
|
April 18, 2017 |
CANARA BANK, THROUGH ITS BRANCH MANAGER, ITWARI BRANCH, NAGPUR Vs. SHRIRAM S/O VISHWANATH DESHPANDE
|
November 2, 2017 |
CAPITAL FIRST LTD Vs. THE STATE OF MAHARASHTRA
|
December 22, 2017 |
CAPRIHANS INDIA LIMITED Vs. HINDOOSTAN MILLS LIMITED
|
April 7, 2017 |
CAPT LANCE IRWIN LOBO SON OF LATE VALERIAN LOBO Vs. BLOCK DEVELOPMENT OFFICER
|
April 20, 2017 |
CAPT. DINESH Vs. STATE OF MAHARASHTRA
|
May 4, 2017 |
CAPT. PERCY MEHER MASTER Vs. THE STATE OF MAHARASHTRA
|
October 4, 2017 |
CARGILL FOODS INDIA LTD & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
January 25, 2017 |
CARLOS TAVORA MAJOR Vs. BOSHAN DEVELOPERS PVT LTD
|
August 9, 2017 |
CECILIA FERNANDES Vs. INSPECTOR GENERAL PANAJI
|
January 19, 2017 |
CEDRIC DE SOUZA FARIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 21, 2017 |
CELLO HOUSEHOLD PRODUCTS Vs. MODWARE INDIA
|
March 30, 2017 |
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION, HAVING OFFICE AT BHAVISHYA NIDHI BHAWAN, BHIKAJI CAMA PLACE, NEW DELHI Vs. M/S GOLDLINE PHARMACEUTICALS PVT. LTD., PLOT NO. 103, 1ST FLOOR, LEELA APARTMENT, SHILPA HOUSING SOCIETY, NEAR SHANIDHAM MANDIR, SAPTAGIRI NAGAR, BESIDE MANISH NAGAR ROAD, NAGPUR
|
January 23, 2017 |
CENTRAL BOARD OF TRUSTEES, EPF Vs. M/S. SANJAY MAINTENANCE SERVICES PVT. LTD.
|
February 28, 2017 |
CENTRAL BUREAU OF INVESTIGATION Vs. RABIYA A. KHAN & ANR.
|
June 19, 2017 |
CENTRAL BUREAU OF INVESTIGATION, ACB, NAGPUR Vs. JAGADANAND
|
August 4, 2017 |
CENTURY RAYON Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
|
November 10, 2017 |
CHABILAL K C SON OF THAMAN K C Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, PANAJI, GOA
|
April 10, 2017 |
CHAGAN S/O NAMDEORAO ATHAWALE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, AMRAVATI & ORS
|
September 28, 2017 |
CHAIRMAN THROUGH PRINCIPAL Vs. DEELIP D.CHAVAN AND OTHERS
|
July 11, 2017 |
CHANAKYA MANDAL Vs. UNION OF INDIA
|
April 19, 2017 |
CHANBI OIL KHAN Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, PANAJI POLICE STATION, PANAJI-GOA
|
July 14, 2017 |
CHANDABAI WD/O GAUTAM WANKHEDE Vs. LAXMANDAS S/O GULLUMAL FULWANI (DEAD)
|
June 9, 2017 |
CHANDAN PRAMOD BORALE Vs. STATE OF MAHARASHTRA & ORS.
|
March 14, 2017 |
CHANDANSING S/O DHANNASING PATRE Vs. THE STATE OF MAHARASHTRA
|
December 20, 2017 |
CHANDRA PRABHA VASANT MHASKE Vs. GANESH MARYA WAGHE & ORS.
|
June 13, 2017 |
CHANDRAKANT Vs. SUDHAMATI
|
October 13, 2017 |
CHANDRAKANT KRISHNAJI SHEWATE Vs. TATA MOTORS LIMITED FORMERLY KNOWN AS TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
December 13, 2017 |
CHANDRAKANT PRAKASHRAO SHEJUL Vs. STATE OF MAHARASHTRA
|
November 23, 2017 |
CHANDRAKANT PUNJU WAGH Vs. CHAIRMAN & MANAGING DIRECTOR MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
|
September 13, 2017 |
CHANDRAKANT RAMBHAU KHACHANE Vs. NANDLAL GOVARDHANDAS CHANDAK
|
September 13, 2017 |
CHANDRAKANT S/0. NANAJI SHINGADE Vs. STATE OF MAHARAHSTRA
|
June 21, 2017 |
CHANDRAKANT S/O KISANRAO BHURKUNDE Vs. DAYARAM S/O MAROTRAO CHOUDHARI
|
September 14, 2017 |
CHANDRAKANT S/O RAJARAM BORSE Vs. THE STATE OF MAHARASHTRA AND ANR.
|
January 31, 2017 |
CHANDRAKANT S/O TRIMBAK PASAME Vs. MAJLASBAI
|
November 21, 2017 |
CHANDRAKANT SOMNATH MELGE Vs. BALASAHEB SOMNATH MELGE
|
January 5, 2017 |
CHANDRAKUMAR SUNDARDAS TANEJA Vs. STATE OF MAHARASHTRA
|
July 6, 2017 |
CHANDRALOP SHIKSHAN PRASARAK MANDALS COLLEGE OF FIRE ENGINEERING & SAFETY MANAGEMENT Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 10, 2017 |
CHANDRAMANI Vs. STATE OF MAHARASHTRA
|
November 21, 2017 |
CHANDRAPUR, TAH. AND DISTRICT Vs. THE STATE OF MAHARASHTRA
|
August 11, 2017 |
CHANDRASHEKHAR TATOBA CHOUDHARY Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S MUKUTBAN, DISTRICT YAVATMAL
|
September 11, 2017 |
CHANDRAWATI M GAWADE Vs. DIGAMBAR VASUDEV NAIK
|
September 15, 2017 |
CHANDU ALIAS RAMCHANDRA S/O VISHWANATH PIMPALKAR Vs. STATE OF MAHARASHTRA THROUGH CHANDRAPUR CITY POLICE STATION, CHANDRAPUR
|
September 4, 2017 |
CHANNAPPA @ CHANNU @ CHANNYA GANGANNWAR Vs. STAE
|
September 7, 2017 |
CHARANDAS MAROTRAO RAMTEKE Vs. STATE OF MAH. EDU. DEP. THR. GP HIGH COURT,NAGPUR
|
July 14, 2017 |
CHARANDAS S/O HANSRAJ MOHOD Vs. STATE OF MAHARASHTRA
|
November 9, 2017 |
CHARANDAS S/O HARI CHAVHAN Vs. STATE OF MAHARASHTRA
|
April 26, 2017 |
CHARANDAS S/O HARI CHAVHAN Vs. STATE OF MAHARASHTRA
|
April 24, 2017 |
CHARANDAS S/O MULCHAND CHANDANBAWANE Vs. LAXMI S/O CHARANDAS CHANDANBAWANE
|
August 22, 2017 |
CHATE EDUCARE PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., AURANGABAD
|
January 30, 2017 |
CHATUR KHANDU PATIL Vs. SOMAJI CHHAGAN PATIL
|
August 1, 2017 |
CHAUCER CAPITAL LIMITED Vs. MAHARASHTRA MARITIME BOARD
|
September 11, 2017 |
CHAUDHARI NOORUDDIN M. YOUNUS S/O. M. IDRIS Vs. MOTE RAHUL MAHARUDRE AND OTHERS
|
February 20, 2017 |
CHAYABAI W/O. SAHEBRAO HIWALE & ORS. Vs. THE STATE OF MAHARASHTRA & ANR.
|
May 5, 2017 |
CHENNAI NETWORK INFRASTRUCTURE LTD. AND ANOTHER Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION AND OTHERS
|
April 18, 2017 |
CHETAN NAVNITLAL SHAH Vs. FIZZA NAVNITLAL SHAH AND ORS.
|
February 22, 2017 |
CHETAN NAVNITLAL SHAH Vs. FIZZAH NAVNITLAL SHAH & 2 ORS
|
January 13, 2017 |
CHHABILDAS TUKARAM KHADKE & ANR. Vs. JALGAON MUNICIPAL COUNCIL & ORS.
|
January 12, 2017 |
CHHABU GENU BERAD Vs. TRANSWAY CARGO LIFTERS PVT LTD
|
December 20, 2017 |
CHHABU PUNJA GAIKWAD Vs. VISHNU NANA CHAVAN
|
February 15, 2017 |
CHHABUBAI W/O. ANKUSH PATKAL Vs. THE STATE OF MAHARASHTRA & ANR.
|
April 27, 2017 |
CHHOTELAL KANDHARI PAJAPATI Vs. THE STATE OF MAHARASHTRA
|
November 1, 2017 |
CHIEF ENGINEER,IRRIGATION Vs. THE MEMBER,INDUSTRIAL
|
November 16, 2017 |
CHIEF EXECUTIVE OFFICER Vs. RASHTRIYA ZILLA PARISHAD WA
|
August 10, 2017 |
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, WARDHA Vs. SURESH KESARIMAL CHURA
|
September 21, 2017 |
CHIEF OFFICER, NAGAR PARISHAD, MORSHI Vs. LAXMINARAYAN S/O JAINARAYAKN JAISWAL
|
June 30, 2017 |
CHINCHWAD DEVASTHAN TRUST Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
|
October 12, 2017 |
CHINDAMADA RAMU APPANNA Vs. ALIVIO FARIA AND ANR
|
August 4, 2017 |
CHINTAMAN S/O RAIBHAN INGLE Vs. THE STATE OF MAHARASHTRA & OTHERS
|
November 7, 2017 |
CHINTESHWAR STEEL PVT.LTD. NAGPUR AND ANOTHER Vs. STATE OF MAHARSHTRA AND OTHERS
|
April 7, 2017 |
CHIPEMSANG MATTHEW LUIKHAM Vs. STATE OF MAHARASHTRA
|
March 3, 2017 |
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. STATE OF GOA
|
March 14, 2017 |
CIABRO ALEMAO MAJOR Vs. COMMISSIONER OF CUSTOMS MORMUGAO
|
October 11, 2017 |
CIPLA LIMITED Vs. CIPLA INDUSTRIES PRIVATE LIMITED
|
March 1, 2017 |
CIT Vs. JOHNSON & JOHNSON LTD.
|
April 3, 2017 |
CLIVE ELLENS SON OF NEVEILLE ELLENS INDIAN NATIONAL Vs. STATE OF GOA THROUGH POLICE INSPECTOR ANC POLICE STATION PANAJI, TISWADI-GOA
|
November 9, 2017 |
COASTAL MARINE CONSTRUCTION & ENGINEERING LIMITED Vs. THE SHIPPING CORPORATION OF INDIA
|
November 16, 2017 |
COGENT ENTERPRISES PVT. LTD Vs. SHRI VIJAY KUMAR JAGDISHRAY CHAWLA
|
March 17, 2017 |
COLGATE-PALMOLIVE (INDIA) LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, SRO-GOA
|
November 13, 2017 |
COMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS, VELING, MARDOL, GOA
|
September 19, 2017 |
COMMISSIONER OF C. EX. Vs. ICICI REALITY INDIA PVT. LTD.
|
January 9, 2017 |
COMMISSIONER OF C. EX., NAGPUR-II Vs. L.V. CONSTRUCTION & COMPANY
|
April 13, 2017 |
COMMISSIONER OF C. EX., THANE-II Vs. K.K. CHEMPRO (INDIA) PVT. LTD.
|
August 7, 2017 |
COMMISSIONER OF CENTRAL EX. & S.T., KOLHAPUR Vs. R.M. MOHITE TEXTILE LTD.
|
March 20, 2017 |
COMMISSIONER OF CENTRAL EXCISE Vs. RAFIQUE MALIK PROP OF METRO SHOES
|
November 20, 2017 |
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. MIDAS CARE PHARMA PVT LTD
|
November 23, 2017 |
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, KOLHAPUR Vs. BAHAR AGRO CHEM & FEEDS PVT LTD
|
July 11, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND CUS., NASHIK Vs. R.K. PATEL AND CO.
|
October 6, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND S.T., KOLHAPUR Vs. Y.M. KRISHNA SSK LTD.
|
August 8, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. S.G. PHYTO PHARMA PVT. LTD.
|
July 1, 2017 |
COMMISSIONER OF CENTRAL EXCISE PUNEIII COMMISSIONERATE, PUNE Vs. VANSUM INDUSTRIES
|
February 13, 2017 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX SILVASSA Vs. STERLITE INDUSTRIES LTD
|
August 4, 2017 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. IVP LTD.
|
February 20, 2017 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I Vs. SAPNA ENGINEERING
|
March 14, 2017 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II Vs. CONA INDUSTRIES
|
April 24, 2017 |
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III Vs. SAMAY EXPORTS
|
January 16, 2017 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. RIO TINTO INDIA PVT. LTD.
|
June 23, 2017 |
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. AIR MASTERS FREIGHT SERVICES, NAGPUR & ANR
|
June 28, 2017 |
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. GLOBAL BOARDS LTD.
|
February 6, 2017 |
COMMISSIONER OF CENTRAL EXCISE, THANE Vs. JSW STEEL LTD.
|
March 20, 2017 |
COMMISSIONER OF CENTRAL EXCISE, THANE-I Vs. MONOMER CHEMICAL INDUSTRIES PVT LTD
|
September 6, 2017 |
COMMISSIONER OF CUSTOMS Vs. JINDAL DRUGS LTD
|
October 9, 2017 |
COMMISSIONER OF CUSTOMS Vs. S S OFFSHORE PVT LTD
|
December 21, 2017 |
COMMISSIONER OF CUSTOMS Vs. M/S. MULA PARISAR SARVA SEVA SANGH
|
June 21, 2017 |
COMMISSIONER OF CUSTOMS Vs. PRATIMA CLEARING AGENCY
|
August 9, 2017 |
COMMISSIONER OF CUSTOMS (EXPORT), ACC, MUMBAI Vs. LACTOSE (I) LTD.
|
August 8, 2017 |
COMMISSIONER OF CUSTOMS (GENERAL) Vs. PEAK
|
April 3, 2017 |
COMMISSIONER OF CUSTOMS (GENERAL), MUMBAI Vs. LA GRANDE PROJECTS LTD.
|
November 16, 2017 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. J.M. BAXI AND CO.
|
April 3, 2017 |
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD.
|
July 13, 2017 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SESA GOA LTD.
|
March 23, 2017 |
COMMISSIONER OF CUSTOMS NS-III Vs. DSM SINOCHEM PHARMACEUTICALS (I)PVT LTD
|
October 4, 2017 |
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE, & SERVICE TAX, NASHIK - II Vs. SUVARNA SANJIVANI SUGARCANE TRANSPORT, KOPERGAON, DIST AHMEDNAGAR
|
June 15, 2017 |
COMMISSIONER OF INCOME TAX Vs. SHRI SHANKARLAL BHAGWATIPRASAD JALAN
|
July 18, 2017 |
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOBACCO LTD
|
April 21, 2017 |
COMMISSIONER OF INCOME TAX Vs. SHIVAJI EDUCATION SOCIETY
|
July 10, 2017 |
COMMISSIONER OF INCOME TAX Vs. UTV ENTERTAINMENT TELEVISION LTD
|
October 11, 2017 |
COMMISSIONER OF INCOME TAX Vs. ARVIND S. PHAKE
|
November 20, 2017 |
COMMISSIONER OF INCOME TAX Vs. GLENMARK PHARMACEUTICALS LTD
|
February 2, 2017 |
COMMISSIONER OF INCOME TAX Vs. TULJABHAVANI SAHAKARI SAKHAR KARKHANA LTD
|
December 21, 2017 |
COMMISSIONER OF INCOME TAX Vs. VITHAL SAHAKARI SAKHAR KARKHANA LTD
|
December 21, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. JOHNSON & JOHNSON LTD.
|
March 7, 2017 |
COMMISSIONER OF INCOME TAX Vs. LALITKUMAR BARDIA
|
July 11, 2017 |
COMMISSIONER OF INCOME TAX Vs. GOLANI BROTHERS
|
August 29, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. RELIANCE INDUSTRIES LTD.
|
August 22, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. ORCHID INDUSTRIES PVT. LTD.
|
July 5, 2017 |
COMMISSIONER OF INCOME TAX Vs. SHRI. DEEPAK KUMAR AGARWAL
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. PAVILLE FASHIONS PVT. LTD.
|
September 18, 2017 |
COMMISSIONER OF INCOME TAX Vs. COMMISSIONER, AKOLA MUNICIPAL CORPORATION
|
July 1, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. GRAHAM FIRTH STEEL PRODUCTS (I) LTD.
|
August 7, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. ADITYA BIRLA NUVO LTD.
|
February 23, 2017 |
COMMISSIONER OF INCOME TAX Vs. SAKAL RELIEF FUND
|
April 3, 2017 |
COMMISSIONER OF INCOME TAX Vs. INSTITUTE MANAGEMENT COMMITTEE OF INDUSTRIAL TRAINING INSTITUTE
|
January 17, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. ARPIT LAND PVT. LTD.
|
February 7, 2017 |
COMMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS VELING
|
March 15, 2017 |
COMMISSIONER OF INCOME TAX Vs. GAGANDEEP INFRASTRUCTURE PVT. LTD.
|
March 20, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. LEVER INDIA EXPORTS LTD.
|
January 23, 2017 |
COMMISSIONER OF INCOME TAX Vs. HEALTH INDIA TPA SERVICES P. LTD
|
January 13, 2017 |
COMMISSIONER OF INCOME TAX Vs. BLUE STAR LTD.
|
December 4, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. ITD CEM INDIA JV
|
September 4, 2017 |
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SHIKSHAN PRASARAK MANDALI
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
|
January 6, 2017 |
COMMISSIONER OF INCOME TAX 8, MUMBAI Vs. GLOWSHINE BUILDERS & DEVELOPERS PVT LTD
|
September 4, 2017 |
COMMISSIONER OF INCOME TAX AAYAKAR BHAVAN, NEAR HOLY CROSS SCHOOL, CANTONMENT, AURANGABAD Vs. JAI JAWAN JAI KISAN SAHAKARI SAKHAR KARKHANA LTD
|
December 21, 2017 |
COMMISSIONER OF INCOME TAX CENTRAL-III Vs. JUBILIANT ENTERPRISES PVT LTD
|
February 28, 2017 |
COMMISSIONER OF INCOME TAX CENTRAL-III, R.NO.109, AAYAKAR BHAVAN, M. K. ROAD, MUMBAI - 400 020 Vs. M/S. LAVANYA LAND PVT. LTD., DRONAGIRI HSG. COMPLEX, BUILDING NO.GH10, FLAT NO. 2, GR. FLOOR, SECTOR 30, POST BOKADVIRA VILLAGE, URAN TALUKA, RAIGAD DISTRICT, NAVI MUMBAI - 400 072
|
June 23, 2017 |
COMMISSIONER OF INCOME TAX HAVING OFFICE AT AAYAKAR, BHAVAN PATTO, PLAZA, PANAJI - GOA Vs. AUTO MOBILE CORPORATION OF GOA LTD , HONDA, SATTARI, GOA
|
November 1, 2017 |
COMMISSIONER OF INCOME TAX, CENTRAL Vs. M/S. DHARMA PRODUCTIONS PVT. LTD.
|
June 5, 2017 |
COMMISSIONER OF INCOME TAX, CENTRAL IV Vs. M/S. SKS ISPAT AND POWER LIMITED
|
July 12, 2017 |
COMMISSIONER OF INCOME TAX, TDS, MUMBAI Vs. M/S. JET AIRWAYS (INDIA)LTD.
|
January 4, 2017 |
COMMISSIONER OF INCOME TAX-2 Vs. M/S. WELSPUN ZUCCHI TEXTILES LTD.
|
January 6, 2017 |
COMMISSIONER OF INCOME TAX-2 Vs. M/S. SEAPRINCESS HOTELS AND PROPERTIES PVT. LTD.
|
February 13, 2017 |
COMMISSIONER OF INCOME TAX-24 Vs. M H PATEL
|
September 6, 2017 |
COMMISSIONER OF INCOME TAX-25 Vs. BHATIA NAGAR PREMISES CO-OP SOCIETY LTD.
|
February 22, 2017 |
COMMISSIONER OF INCOME TAX-5 Vs. M/S. NEELKAMAL REALTORS AND ERECTORS INDIA PVT. LTD.
|
February 28, 2017 |
COMMISSIONER OF INCOME TAX-8 Vs. REGISTRAR OF COMPANIES
|
May 2, 2017 |
COMMISSIONER OF INCOME TAX-I Vs. GODREJ REALTY PVT LTD
|
December 11, 2017 |
COMMISSIONER OF INCOME TAX-I, AAYAKAR BHAVAN, CIVIL LINES, NAGPUR Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR
|
August 3, 2017 |
COMMISSIONER OF INCOME TAX-II, THANE Vs. MUMBAI METROPOLITAN REGIONAL IRON AND STEEL MARKET
|
July 17, 2017 |
COMMISSIONER OF INCOME TAX2 MUMBAI Vs. ULTRA TECH CEMENT LTD.
|
February 14, 2017 |
COMMISSIONER OF INCOME TAX5 Vs. GREAT EASTERN SHIPPING CO LTD
|
June 28, 2017 |
COMMISSIONER OF INCOME-TAX Vs. JSH (MAURITIUS) LTD.
|
July 28, 2017 |
COMMISSIONER OF INCOME-TAX Vs. M/S. INDUSTRIAL CREDIT & INVESTMENT CORPN. OF INDIA LTD.
|
January 9, 2017 |
COMMISSIONER OF INCOMETAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD
|
August 28, 2017 |
COMMISSIONER OF INCOMETAX3, AAYAKAR BHAVAN, M K ROAD, MUMBAI Vs. RELIANCE CAPITAL ASSET MANAGEMENT LTD
|
September 19, 2017 |
COMMISSIONER OF SALES TAX MAHARASHTRA STATE, MUMBAI Vs. SHOE BAZAR QUEEN
|
April 28, 2017 |
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. POLYFAB INDUSTRIES
|
June 5, 2017 |
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE, BOMBAY Vs. RAVI TRADING COMPANY, AKOLA
|
October 10, 2017 |
COMMISSIONER OF SERVICE TAX Vs. SEED INFOTECH LTD
|
April 3, 2017 |
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. A.T.E. ENTERPRISES PVT. LTD.
|
July 31, 2017 |
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. PRACHAR COMMUNICATION LTD.
|
September 25, 2017 |
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. CRISIL LTD.
|
September 13, 2017 |
COMMISSIONER OF WEALTH TAX-II Vs. HARAKCHAND UTTAMCHAND KHINVASARA (HUF)
|
August 21, 2017 |
COMMISSIONER, CENTRAL EXCISE AND CUSTOMS Vs. INDIA CONTAINERS LTD
|
June 23, 2017 |
COMMISSIONER, CENTRAL EXCISE, NAGPUR Vs. DIFFUSION ENGINEERS LTD , NAGPUR AND ANOTHER
|
July 6, 2017 |
COMMON CITIZEN OF INDIA (COMMON MAN) Vs. THE HONBLE HIGH COURT JUDICATURE OF BOMBAY THROUGH REGISTRAR GENERAL
|
March 15, 2017 |
COMMON PIRU CAUDHARI Vs. BERUBAI CHENDU REDHIWALE
|
June 14, 2017 |
COMMR. OF C. EX. Vs. MAHARASHTRA INDUSTRIAL DEVL. CORPN.
|
August 23, 2017 |
COMMR. OF C. EX., CUS. AND S.T., DAMAN Vs. ALKEM LABORATORIES LTD.
|
August 7, 2017 |
COMMR. OF C. EX., CUS.S.T., NAGPUR Vs. ISPAT INDUSTRIES LTD.
|
August 1, 2017 |
COMMR. OF C. EX., MUMBAI-V Vs. MAHINDRA & MAHINDRA LTD. (AUTO DIVN.)
|
February 27, 2017 |
COMMR. OF C. EX., PUNE Vs. INDIA LAND INFRASTRUCTURE DEV. PVT. LTD.
|
April 24, 2017 |
COMMR. OF S.T., MUMBAI Vs. WILLIS PROCESSING SERVICES (INDIA) PVT. LTD.
|
September 13, 2017 |
COMMUNIDADE OF COLVALE THROUGH ITS SPECIAL ATTORNEY SERVO FERNANDES Vs. BENJAMIN PEREIRA, MUSHIR VADDO, COLVALE, BARDEZ, GOA
|
October 9, 2017 |
COMMUNIDADE OF PILERNE Vs. FRANCIS D MELLO
|
September 20, 2017 |
COMMUNIDADE OF SERULA, HAVING ITS OFFICE AT WEST COAST RESIDENCY Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, PORVORIM, GOA
|
July 20, 2017 |
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR.
|
March 14, 2017 |
CONRAD BASIL FERNANDES, S/O LATE LOUIS MATHEW FERNANDES Vs. WILLIAM DIAS, S/O PAUL DIAS
|
December 15, 2017 |
CONSERVATOR OF FOREST, NORTH DIVISION FOREST, CHANDRAPUR Vs. SHRI UMESHWAR KESHAV KATHWATE
|
November 27, 2017 |
CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, RAILWAY STATION ROAD, SITABULDI, NAGPUR Vs. SUNITA WD/O MANGESH SURYAWANSHI
|
July 7, 2017 |
COUNTRY CLUB HOSPITABILITY AND HOLIDAYS LTD. Vs. UNION OF INDIA
|
November 15, 2017 |
COURT ON ITS OWN MOTION Vs. KARUNA HARESHWARRAO SHIRBHATE & ANR
|
December 4, 2017 |
COURT ON ITS OWN MOTION Vs. MANISHA
|
December 8, 2017 |
COURTS ON ITS OWN MOTION Vs. K M BHOYAR, RESEARCH OFFICER & MEMBER SECRETARY AND OTHERS
|
December 13, 2017 |
CUMMINS (I) LIMITED Vs. INDUSTRIAL CLEANING SERVICES & OTHERS
|
January 5, 2017 |
CUSTODIO GAMA ALIAS KISTOD GAMA Vs. JOAQUIM GAMA
|
February 10, 2017 |
D.G.ROAD SAFETY PVT. LTD. Vs. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD.
|
March 14, 2017 |
DADA EKNATH AMALE Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
DADABHAI GODRAJ WADIA(SINCE DECEASED) THROUGH HIS L.RS. MRS. HANITA W/O DADABHOY WADIA AND OTHERS Vs. KANTILAL N. DALAL(SINCE DECEASED) THROUGH LEGAL HEIRS SMT. SOHINI KANTILAL DALAL AND OTHERS
|
April 21, 2017 |
DADARAO LAKKHUJI DAMBHARE Vs. RASHTRASEVA SAMAJ
|
December 7, 2017 |
DADARAO S/O. HAUSAJI DAKORE Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 6, 2017 |
DADASAHEB THAKAJI MASKE Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
DADU S/O KESHAV WAGHMARE Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 9, 2017 |
DAGADU S/O SADHU GAIKWAD Vs. STATE OF MAHARASHTRA
|
December 4, 2017 |
DAGADU S/O. WALUBA JADHAV Vs. THE STATE OF MAHARASHTRA
|
April 11, 2017 |
DALMIA BHARAT SUGAR Vs. STATE OF MAHARASHTRA
|
March 7, 2017 |
DALMIA BHARAT SUGAR AND Vs. STATE OF MAHARASHTRA
|
March 17, 2017 |
DAMODAR DNYANDEORAO SARAP Vs. HARIBHAU GOVINDRAO PAKDANE
|
August 21, 2017 |
DAMODAR P FADTE, SON OF PANDURANG RAGHOBA FADTE Vs. MARGAO MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER
|
May 8, 2017 |
DAMODAR RAMBHAU GULHANE Vs. STATE OF MAHARASHTRA
|
January 11, 2017 |
DAMU BHIKA PATIL Vs. THE DEPUTY COLLECTOR ACQUISITION
|
January 24, 2017 |
DANIAL MADHAV BHALERAO Vs. IN THE MATTER OF THE CONFERENCE OF CHURCHES OF CHRIEST
|
October 31, 2017 |
DARASHAW AND COMPANY PVT LTD Vs. DEPUTY COMMISSIONER OF INCOMETAX
|
September 1, 2017 |
DARIUS RUTTON KAVASMANECK RESIDING AT 626, PARSI COLONY, DADAR, MUMBAI 400 014 Vs. GHARDA CHEMICALS LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED ADDRESS AT 5/6, JER MANSION, 10, W.P. WARDE MARG, BANDRA (WEST), MUMBAI 400 050
|
August 4, 2017 |
DARSHAN HIRU SHIVDASANI Vs. STATE OF MAHARASHTRA
|
November 23, 2017 |
DARYANANI (INDO SAIGON) CONSTRUCTION PVT. LTD. Vs. MANTRI REALTY LTD.
|
August 22, 2017 |
DASA BHIMRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
DASARAM S/O NATHU MESHRAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER, OFFICE AT SANT TUKDOJI SQUARE, RAGHUJI NAGAR, NAGPUR
|
July 13, 2017 |
DASHARATH LAKHAN SONAWANE Vs. PRINCIPAL SECRETARY GENERAL ADMINISTRATION DEPARTMENT,MUMBAI
|
April 5, 2017 |
DASHRATH B RATHOD Vs. FOX STAR STUDIOS INDIA PVT LTD
|
March 21, 2017 |
DASHRATH GANGARAM GORME Vs. HONBLE HIGH COURT OF BOMBAY THROUGH ITS REGISTRAR (GENERA)
|
August 21, 2017 |
DASTAGIRSAB BEPARI Vs. VILLAGE PANCHAYAT, MERCES REPRESENTED ITS SECRETARY
|
April 12, 2017 |
DASU S/O KISAN WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
August 29, 2017 |
DATTA ATCHUT DABOLKAR Vs. ATMARAM SHAMBU DABOLKAR
|
April 17, 2017 |
DATTA PANDURANG RAUT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, MIDC POLICE STATION, LATUR, TQ & DISTLATUR
|
October 4, 2017 |
DATTA VISHWANATH KAVLEKAR & ANR Vs. NEW INDIA ASSURANCE CO LTD & ORS
|
December 21, 2017 |
DATTAKISHOR JAGANNATH KUMBHARE Vs. STATE OF MAHARASHTRA
|
July 17, 2017 |
DATTARAM T NAYAK Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, SECRETARIAT, PORVORIM - GOA
|
April 19, 2017 |
DATTATRAY KINDIRAM SHINDE Vs. THE RAILWAY GOODS CLEARING & FORWARDING
|
August 14, 2017 |
DATTATRAY S/O. MUNJA KUNDKAR Vs. THE STATE OF MAHARASHTRA
|
November 13, 2017 |
DATTATRAY SALVI Vs. CHARU DATTATRAY SALVI
|
January 30, 2017 |
DATTATRAYA LALJI CHORMALE Vs. STATE OF MAHARASHTRA
|
June 30, 2017 |
DATTATRAYA LAXMAN BAGDI Vs. STATE OF MAHARASHTRA
|
August 28, 2017 |
DATTATRAYA RAMCHANDRA SUTAR (PAWAR) Vs. STATE OF MAHARASHTRA
|
August 23, 2017 |
DATTATRAYA S/O BALBHIM LIMKAR Vs. BALBHIM S/O SUKHDEO LIMKAR AND OTHERS
|
January 30, 2017 |
DATTATRAYA S/O CHINTAMAN PATANKAR Vs. MARUTI S/O HONAJI HARAN
|
December 22, 2017 |
DATTATRAYA S/O PANDHARINATH CHAMLE Vs. STATE OF MAHARASHTRA
|
July 6, 2017 |
DATTATRAYA S/O RAJARAM THAOKAR Vs. STATE OF MAHARASHTRA
|
August 21, 2017 |
DATTATRAYA S/O RAJARAM THAOKAR Vs. THE STATE OF MAHARASHTRA
|
August 29, 2017 |
DATTATRAYA S/O UDAJI WARKAD Vs. STATE OF MAHARASHTRA, THROUGH A C B OFFICE, BULDHANA, TALUKA AND DISTRICT BULDHANA
|
September 7, 2017 |
DATTATREYA MAHADEV PUSALEKAR Vs. STATE OF MAHARASTRA AND OTHERS
|
January 12, 2017 |
DATTU RAMA THEURKAR Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
DAYAL SHANKARDAS HARCHANDANI AND OTHERS Vs. MUNICIPAL CORPORATION FOR THE CITY OF ULHASNAGAR AND OTHERS
|
July 19, 2017 |
DAYANAND G. NARVEKAR Vs. POLICE INSPECTOR, CRIME BRANCH, EOC & ORS
|
October 9, 2017 |
DAYARAM S/O BALARAM KUTHE Vs. STATE OF MAHARASHTRA
|
August 14, 2017 |
DBM GEOTECHNICS & CONSTRUCTIONS PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
|
May 26, 2017 |
DDL EXCAVATION PVT LTD Vs. UNION OF INDIA, BY ITS CHIEF ENGINEER (PROJECT) CHETEK
|
April 24, 2017 |
DEBI PRASAD SATAPATHY, SON OF BRAHMANANDA SATAPATHY Vs. UNION OF INDIA, THROUGH
|
October 13, 2017 |
DEELIP S/O SHRIHARI GADEWAR Vs. GOVERNMENT OF MAHARASHTRA
|
November 13, 2017 |
DEEP S/O RAMESH SARAF Vs. DR. MURLI HANUMANDAS AGRAWAL & ORS.
|
September 20, 2017 |
DEEPAK AGRAWAL Vs. UNIVERSITY OF MUMBAI
|
April 25, 2017 |
DEEPAK BAJAJ & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
October 4, 2017 |
DEEPAK CHARANDAS BHATIA Vs. STATE OF MAHARASHTRA & ORS.
|
April 17, 2017 |
DEEPAK KESHAV GARMADE Vs. THE SCHEDULED TRIBE CASTE SCRUTINY
|
November 3, 2017 |
DEEPAK KUNDLIK BHOIR Vs. STATE OF MAHARASHTRA
|
May 2, 2017 |
DEEPAK N. GULWANI Vs. THE ADDITIONAL COMMISSIONER,PUNE & ANR.
|
May 4, 2017 |
DEEPAK S/O BHASKAR SHINDE Vs. SECRETARY, RURAL DEVELOPMENT AND WATER CONSERVATION DEPARTMENT, GOVT. OF MAHARASHTRA
|
March 17, 2017 |
DEEPAK S/O PRABHUDAYAL DAJJUKA Vs. AJAY SHIVSHANKAR KHEMKA
|
November 7, 2017 |
DEEPAK S/O. JITENDRA SAWANT Vs. THE STATE OF MAHARASHTRA
|
January 23, 2017 |
DEEPAK S/O. KASHINATH AHER Vs. THE STATE OF MAHARASTRA & ANR.
|
February 3, 2017 |
DEEPAK S/O. SHANKARRAO DEVATRAJ Vs. THE STATE OF MAHARASHTRA
|
November 17, 2017 |
DEEPALI D/O EKNATH DHOK Vs. THE SCHEDULED TRIBE CASTE
|
November 10, 2017 |
DEEPALI SANTOSH LOKHANDE Vs. SANTOSH VASANTRAO LOKHANDE
|
December 20, 2017 |
DEOCHAND S/O RAMKISAN MASANI Vs. STATE OF MAHARASHTRA
|
July 7, 2017 |
DEORAM S/O BARKU BACHKAR Vs. THE STATE OF MAHARASHTRA
|
November 3, 2017 |
DEORAO GOPAL THAKRE Vs. MAHARASHTRA STATE HANDLOOM CORPORATION LIMITED
|
November 23, 2017 |
DEVANAND RAJARAM JUNJARE Vs. PRAMOD DINKAR SONAR
|
December 13, 2017 |
DEVEN JITENDRA MEHTA Vs. STATE OF MAHARASHTRA
|
August 14, 2017 |
DEVENDRA BHIMRAO KAMBLE Vs. RETURNING OFFICER/ AUTHORISED OFFICER, ZONE NO.5, MAHANAGAR PALIKA, AMRAVATI
|
February 10, 2017 |
DEVENDRA RAGHURAJ DESHPRABHU Vs. RAJENDRA VASSUDEO DESHPRABHU
|
September 21, 2017 |
DEVENDRA S/O BHALCHANDRA SAPKAL Vs. LATA W/O BHALCHANDRA SAPKAL
|
July 10, 2017 |
DEVIDAS LOKDOJI KADAM Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 12, 2017 |
DEVIDAS S/O DADARAO CHAKKAR Vs. VINAYAK S/O RAMRAO CHAKKAR
|
January 19, 2017 |
DEVIDAS WAMAN SHINKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
|
September 8, 2017 |
DEVLAL S/O NARAYAN KANKALE Vs. STATE OF MAHARASHTRA
|
October 31, 2017 |
DEWAJI S/O DASARU GAIKWAD Vs. ZILLA PARISHAD BHANDARA
|
January 9, 2017 |
DHAIRYASHEELRAO DONGAR PATIL Vs. STATE OF MAHA & ORS
|
June 8, 2017 |
DHANANJAY MAHENDRA MANDAL Vs. STATE OF MAHARASHTRA & ANR
|
December 7, 2017 |
DHANENDRA DEVILAL CHAUHAN Vs. BHARTIYA ADIWASI SHIV SHIKSHAN
|
June 8, 2017 |
DHANRAJ PUNAJI CHAVAN Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 24, 2017 |
DHANRAJ S/O TUKARAM SHIRSAT Vs. SHALINI D/O KISAN WANKHADE AND ANR.
|
August 7, 2017 |
DHANSING S/O ANNASAHEB SONAVANE Vs. STATE OF MAHARASHTRA
|
September 25, 2017 |
DHARAMRAJ S/O VILAS GHEWARE Vs. STATE OF MAHARATSRA AND ANOTHER
|
February 3, 2017 |
DHARATI DEVELOPERS Vs. MADHUKAR ATMARAM PATIL
|
December 13, 2017 |
DHEERAJ DNYANESHWAR SALUNKE, Vs. THE STATE OF MAHARASHTRA
|
May 5, 2017 |
DHIRAJLAL ALIAS DHIRUBHAI BABARIA AND ANR Vs. NAVINBHAI C DAVE & ANR
|
August 29, 2017 |
DHL EXPRESS (I) PVT. LTD. Vs. C.C. (GENERAL)
|
September 11, 2017 |
DHONDIRAM BABU GHODAKE Vs. THE STATE OF MAHARASHTRA, THROUGH
|
November 20, 2017 |
DHONDU S/O. PATRU WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
August 16, 2017 |
DIAMOND DEVELOPERS Vs. KRISHNA SITARAM J. SHETTY
|
December 20, 2017 |
DIGAMBAR RAMCHANDRA BAWASKAR Vs. SOMA PRABHU PAWAR
|
July 19, 2017 |
DIGAMBAR S/O KISAN OHEKAR Vs. STATE OF MAHARASHTRA
|
August 9, 2017 |
DIGAMBAR VISHWANATH PANDHARE Vs. STATE OF MAHARASHTRA
|
September 27, 2017 |
DILAWAR GULAB MULLA Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 7, 2017 |
DILIP BHAIYYASINGH TEKAN Vs. STATE OF MAHARASHTRA
|
January 4, 2017 |
DILIP DYANESHWAR HANWATE Vs. STATE OF MAHARASHTRA
|
February 23, 2017 |
DILIP GANGARAM PATIL Vs. STATE OF MAHARASHTRA AND
|
June 6, 2017 |
DILIP JANARDHAN JADHAV Vs. STATE OF MAHARASHTRA
|
May 4, 2017 |
DILIP MADHUSUDAN RANADIVE Vs. AIRPORTS AUTHORITY OF INDIA
|
December 22, 2017 |
DILIP NAMDEO WASNIK Vs. PANCHSHEEL SHIKSHAN SANSTHA,
|
November 9, 2017 |
DILIP S/O MADHUKAR OGLE Vs. UNION OF INDIA THR GENERAL MANAGER, SOUTH ESTERN CENTRAL RAILWAY, BILASPUR
|
June 20, 2017 |
DILIPKUMAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 28, 2017 |
DILIPKUMAR S/O. RAJNARAYAN SAXENA Vs. VINODKUMAR S/O. RAAJNARAYAN SAXENA
|
July 6, 2017 |
DINESH GANPAT BONDRE Vs. THE STATE OF MAHARASHTRA
|
April 17, 2017 |
DINESH GOTIRAM PATEL, AGED Vs. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, POLICE STATION KALAMNA, NAGPUR
|
February 16, 2017 |
DINESH GOVIND JOSHI Vs. BHAGWANDAS TULSIDAS VAKANI
|
February 6, 2017 |
DINESH S/O PREMLAL GAUTAM Vs. THE STATE OF MAHARASHTRA
|
August 1, 2017 |
DINESH S/O RAMCHANDRA THAKARE Vs. STATE OF MAHARASHTRA
|
September 12, 2017 |
DINESH S/O SAHEBRAO KADAM Vs. STATE OF MAHARASHTRA, THROUGH D I G PRISONS, AURANGABAD
|
October 13, 2017 |
DINESH SAHEBRAO KADAM Vs. STATE OF MAHARASHTRA
|
July 4, 2017 |
DINESH SHIRISH SAIGUNDE Vs. STATE OF MAHARASHTRA
|
December 4, 2017 |
DINESHCHAND AGRAWAL Vs. UNION OF INDIA
|
August 7, 2017 |
DIPAK S/O RAMAJI KURWADE AND ANOTHER Vs. STATE OF MAHARASHTRA
|
August 31, 2017 |
DIPAK S/O. GUNDAPPA TUNDALWAR Vs. AKOLA JANTA COMMERCIAL CO-OP. BANK LTD. AND ANOTHER
|
April 12, 2017 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. THE NORTH INDIAN ASSOCIATION
|
February 14, 2017 |
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. SHREE NASHIK PANCHVATI PANJRAPOLE
|
March 20, 2017 |
DIRECTOR OF INCOME TAX (IT)- II MUMBAI Vs. NOMURA INDIA INVESTMENT FUND MOTHER FUND, MUMBAI
|
June 15, 2017 |
DISTILLERS ASSOCIATION OF MAHARASHTRA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 25, 2017 |
DIVISIONAL CONTROLLER Vs. PARVATIBAI WD/O BUDDULAL PRAJAPATI
|
July 20, 2017 |
DIVISIONAL CONTROLLER, M.S.R.T.C. Vs. SAVITA
|
June 21, 2017 |
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AT CHANDRAPUR Vs. SUBHCHANDRA S/O PREMNARAYAN PATHAK
|
June 20, 2017 |
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MSRTC, DIVISION - AHMEDNAGAR Vs. KIRAN LAXMAN CHABUKSWAR
|
December 19, 2017 |
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, NAGPUR DIVISION, NAGPUR Vs. ZAMEER AHMED ABDUL RASHID
|
May 15, 2017 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA WD/O MANIKRAO PARATE
|
June 27, 2017 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, BALESHWAR Vs. SINDHUBAI W/O MANIKRAO NIDHAN
|
June 19, 2017 |
DIVYA BUILDERS A REGISTERED PARTNERSHIP FIRM, HAVING ITS REGISTERED OFFICE AT GANESH CHAMBERS Vs. SUHASINI MANKIRAO POPATKAR
|
September 15, 2017 |
DIVYA INTERNATIONAL Vs. MUKUND PRATAPRAI MEHTA
|
April 3, 2017 |
DIVYESH CONSTRUCTION PVT. LTD. Vs. VIRSEN B. SOLANKI
|
December 8, 2017 |
DIWAKAR S/O MORESHWAR RAJE Vs. STATE OF MAHARASHTRA
|
July 20, 2017 |
DIWAKAR S/O SADASHIV WAKADE Vs. THE SCHEDULED TRIBE CASTE
|
November 3, 2017 |
DNYANDEO S/O ATMARAM ASWAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER HIWARKHED, TQ TELHARA DIST AKOLA
|
September 4, 2017 |
DNYANDEO VITHAL SALKE Vs. DAGDU KADAR INAMDAR
|
February 13, 2017 |
DNYANESHWAR BALIRAM THAKARE Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 25, 2017 |
DNYANESHWAR S/O GOVINDRAO DAFALE AND ANR. Vs. ORIENTAL INSURANCE COMPANY LTD. , YAVATMAL AND ANR.
|
June 8, 2017 |
DNYANESHWAR S/O UTTAMRAO GHAGARE Vs. CHIEF EXECUTIVE OFFICER,ZILLA PARISHAD,BULDHANA AND ANOTHER
|
March 14, 2017 |
DNYANESHWAR SHESHRAO PATANGE Vs. SWATI DNYANESHWAR PATANGE
|
September 14, 2017 |
DNYANESHWER MADHAV MALVE Vs. DIVISIONAL COMMISSIONER
|
August 1, 2017 |
DNYANOBA BABURAO PANDHARE & ANR. Vs. THE STATE OF MAHARASHTRA
|
January 5, 2017 |
DNYANOBA VISHNU SAWANT, AND 13 ORS Vs. M/S. SITARAM MILLS LTD. AND ANR
|
January 24, 2017 |
DOMINGOS FELICIO DIAS Vs. AMIT NARAYAN PAI
|
October 30, 2017 |
DOMINGOS LIMA Vs. WALTER JOSEPH ALBANO F.G. LOBO
|
September 1, 2017 |
DR BHARATSINGH S/O DATTUSINGH Vs. THE STATE OF MAHARASHTRA AND ANR
|
November 13, 2017 |
DR LAXMAN SON OF VITTHALRAO DESHMUKH Vs. THE COLLECTOR, YAVATMAL
|
November 13, 2017 |
DR PRADEEP S/O SADASHIV WANKHEDE Vs. STATE OF MAHARASHTRAA AND ANOTHER
|
July 6, 2017 |
DR VIJAYKUMAR S/O GULABRAO KHARAT Vs. THE STATE OF MAHARASHTRA AND ANR
|
November 8, 2017 |
DR. (MRS.) SADHANA SHASHIKANT WAIKAR Vs. STATE OF MAH. THR. ITS SECTY.
|
July 1, 2017 |
DR. ARUN KUMAR BARTHAKUR & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
June 5, 2017 |
DR. ASHOK RAJMAL MEHTA Vs. M/S. SHREE TIRTHANKAR CO.
|
October 5, 2017 |
DR. AUGUSTINE FRANCIS PINTO Vs. STATE OF MAHARASHTRA
|
September 14, 2017 |
DR. BABASAHEB AMBEDKAR MEMORIAL SOCIETY Vs. THE PRESIDING OFFICER, UNIVERSITY AND COLLEGE TRIBUNAL
|
September 22, 2017 |
DR. DHIRAJ S/O. RAMSHANKARJI Vs. STATE OF MAHARASHTRA
|
November 9, 2017 |
DR. DILIP AMONKAR Vs. STATE OF GOA
|
August 22, 2017 |
DR. GORAKSHA V. PARGAONKAR Vs. THE STATE OF MAHARASHTRA
|
November 6, 2017 |
DR. HARISH SHETTY & ANR. Vs. REGIONAL DIRECTOR NATIONAL INSTITUTE OF OPEN SCHOOLING & ORS.
|
June 19, 2017 |
DR. HEMALATHA MUTHULINGOM Vs. THE UNIVERSITY OF MUMBAI
|
December 19, 2017 |
DR. JERRY AVINASH BANAIT Vs. STATE OF MAHARASHTRA
|
October 12, 2017 |
DR. KEVAL S/O RAMESHRAO DHONE Vs. KASTURBA HEALTH SOCIETYS
|
April 25, 2017 |
DR. LAXMAN BHIMRAO SARKATE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
|
July 7, 2017 |
DR. MAHESH VIJAY BEDEKAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
August 29, 2017 |
DR. MISS MINAL SHELKE @ DR. MINAL W/O ANAND PATIL Vs. THE MEDICAL OFFICER & APPROPRIATE AUTHORITY, NANDED WAGHALA MUNICIPAL CORPORATION, OPPOSITE NANA NANI PARK SHIVAJINAGAR, NANDED DIST. NANDED
|
February 24, 2017 |
DR. MOHD. ASIF NABI SHEIKH Vs. MAHILA KAL MAHAVIDYALAYA
|
November 9, 2017 |
DR. MOTIRAM DEORAM PATIL Vs. GULABRAO JAGANNATH PATIL
|
November 17, 2017 |
DR. RAJENDRA S/O KALIDAS KAPGATE Vs. THE STATE OF MAHARASHTRA
|
January 4, 2017 |
DR. RAJENDRA SADANAND BURMA & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
June 19, 2017 |
DR. SATISH BALKRISHNA BHISE Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
DR. SHIVANAND S/O. SHIVRAJ BIRADAR Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 2, 2017 |
DR. UDAY S/O RAJESHWAR CHAUDHARI Vs. STATE OF MAHARASHTRA, THROUGH
|
June 8, 2017 |
DR. VIKAS MOTEWAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 15, 2017 |
DR. VISHNU S/O RAMKISAN BACHATE Vs. VINOD S/O DATTATRAYA KATKAR
|
November 10, 2017 |
DR.DAYARAM S/O. BHAGWANJI NARNAWRE Vs. STATE OF MAHARASHTRA
|
June 14, 2017 |
DR.DILIP PUNDALIK PATIL Vs. STATE OF MAHARASHTRA
|
December 20, 2017 |
DR.JOSE FLORIANO CRISTOVAM PINTO & ANR. Vs. DR. MICHELLE N.PINTO SOUZA & ANR.
|
February 17, 2017 |
DR.JOSE FLORIANO CRISTOVAM PINTO AND ANOTHER Vs. DR.MICHELLE N. PINTO SOUZA
|
January 20, 2017 |
DR.M.M.SWAMI Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
DR.PREETI BHATT Vs. CENTRAL BANK OF INDIA
|
July 20, 2017 |
DR.RAMESH CHUNILAL HANSOTI AND ANOTHER Vs. HANSOTI CO-OPERATIVE HOUSING SOCIETY LTD.
|
February 10, 2017 |
DR.RAMPRASAD MADHAVLAL PORWAL Vs. ALKA KHAIRE AND OTHERS
|
April 25, 2017 |
DR.RAVINDRA S/O. SHAMRAO DARUNTE Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 10, 2017 |
DR.SHAMKANT S/O NARAYAN Vs. STATE OF MAHARASHTRA
|
July 18, 2017 |
DREAM LOGISTICS INDIA PVT. LTD. & ORS. Vs. STATE OF GOA & ANR.
|
July 27, 2017 |
DRUPADIBAI WD/O JUGALKISHORE BAJAJ Vs. RAJESHKUMAR S/O HIRALAL BAJAJ
|
October 5, 2017 |
DUDESHWAR S/O RAMDAS MADAVI Vs. STATE OF MAHARASHTRA
|
February 6, 2017 |
DURRANI ABDULLAH KHAN A.LATIFKHAN Vs. STATE OF MAHARSHTRAB & ORS.
|
May 5, 2017 |
DWARKADAS MANTRI NAGRI SAHAKARI BANK LTD Vs. HARIDAS S/O VITHALRAO KARDE
|
November 29, 2017 |
DWARKADAS SHRIBHAGWAN JAIPURIYA Vs. SOU.GAURI MANOJ SHINGHANIYA
|
November 8, 2017 |
DWD PHARMACEUTICALS LTD Vs. STATE OF MAHARASHTRA
|
October 13, 2017 |
DYNADEO HONAJI NARKHEDE (DEAD) THROUGH HIS LEGAL HEIRS Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, BULDANA AND OTHERS
|
May 22, 2017 |
EARNEST BUSINESS SERVICES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX,
|
October 13, 2017 |
EARNEST BUSINESS SERVICES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX, (BOMBAY)(DB)
|
March 10, 2017 |
EDAKUDA PANANKANDIYIL NARAYANA KURUP Vs. E P VINOD KURUP OF MUMBAI
|
October 10, 2017 |
EDDIE F ZOUZA TAVARES Vs. SARASWAT CO-OPERATIVE BANK LTD
|
August 8, 2017 |
EKNATH GAUDE Vs. STAT[E OF GOA AND OTHERS
|
August 2, 2017 |
EKNATH RAMDAS MOTGHARE Vs. STATE OF MAHARASHTRA
|
December 5, 2017 |
EKNATH S/O BALAJI DHOK Vs. THE SCHEDULED TRIBE CASTE
|
November 10, 2017 |
EKNATH S/O. RANGNATH KANDAM & ORS. Vs. THE STATE OF MAHARASHTRA
|
March 8, 2017 |
ELLORA PAPER MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, AYAKAR BHAVAN, M.K. ROAD, MUMBAI 400 020.
|
June 9, 2017 |
EMERGEDATA SERVICES PVT. LIMITED Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR
|
August 21, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. LOKMAT NEWSPAPER PVT. LTD.
|
January 5, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIDARBHA COOPERATIVE MARKETING SOCIETY LIMITED
|
August 2, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. NEELAM HOTEL AND FOOD PRODUCTS
|
July 31, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION, PANCH DEEP BHAWAN, GANESHPETH, NAGPUR Vs. CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES
|
August 24, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION, SUB REGIONAL OFFICE Vs. THE EMPRESS MILLS, A UNIT OF MAHARASHTRA STATE TEXTILE CORPORATION LIMITED
|
November 28, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION,SUB-REGIONAL OFFICE,NAGPUR Vs. ANAND BHANDAR,NAGPUR
|
January 23, 2017 |
ENDURANCE TECHNOLOGIES LIMITED Vs. UNION OF INDIA
|
October 31, 2017 |
ENGINEERS AND PACKERS Vs. ADDL. DIRECTOR GENERAL OF FOREIGN TRADE
|
April 24, 2017 |
ESSEN REALTORS Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
ESTATE INVESTMENTS COMPANY Vs. NEW HAVEN PVT.LTD. & ORS.
|
January 16, 2017 |
ESTATE INVESTMENTS COMPANY Vs. MADHU HARSHAD DOSHI
|
January 16, 2017 |
EURO SCHOOL EDUCATION TRUST Vs. DIVISIONAL FEE REGULATORY COMMITTEE, PUNE
|
July 18, 2017 |
EVEREST FINCAP PVT. LTD. Vs. KRISHNA REALTORS
|
August 28, 2017 |
EVERGREEN SEAMLESS PIPES AND TUBES PVT. LTD. Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPT. OF REVENUE, AND OTHERS
|
December 19, 2017 |
EXECUTIVE DIRECTOR Vs. M/S. Y.R. REDDY ENGINEERS
|
April 17, 2017 |
EXECUTIVE ENGINEER Vs. DINESH AND ANOTHER
|
November 23, 2017 |
EXECUTIVE ENGINEER, JALNA MINOR IRRIGATION DIVISION, JALNA, DISTRICT JALNA UNDER GMIDC, AURANGABAD Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, REVENUE AND FOREST DEPARTMENT, MANTRALAYA, MUMBAI
|
December 18, 2017 |
EXECUTIVE ENGINEER, LOWER WARDHA CANAL DIVISION, WARDHA Vs. VIJAY S/O MANIKRAO JACHAK & ORS
|
July 3, 2017 |
EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY, DISTRIBUTION COMPANY LTD , BEED AND ANOTHER Vs. KISAN MARUTI AJBE
|
December 21, 2017 |
EXECUTIVE ENGINEER, MEDIUM PROJECT, LAXMI BHAVAN SQUARE, DHARAMPETH, NAGPUR Vs. RUPRAO S/O KASHIRAM MOHRIYA
|
October 5, 2017 |
EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION, OSMANABAD THROUGH GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, AURANGABAD Vs. DYANOBA BABA HAKE
|
December 12, 2017 |
EXECUTIVE ENGINEER, PWD, W D I (BLDG ), PATTO, PANAJI, GOA Vs. RONDOLFO TOLENTINO XAVIER C VEIGAS
|
July 6, 2017 |
EXECUTIVE ENGINEER, VIDARBHA IRRIGATION CORPORATION YAVATMAL Vs. DAYALAL NAVALMAL BHANSALI
|
July 4, 2017 |
EXECUTIVE ENGINEER, WORK DIVISION VII Vs. JOAQUIM DCOSTA
|
August 10, 2017 |
EXECUTIVE ENGINEER, WORKS DIVISION VII, PWD, PATTO, PANAJI, GOA Vs. SAVIO DE SA
|
July 13, 2017 |
EXPORT CREDIT GUARANTEE CORPN OF INDIA LTD Vs. ANNAMMA PHILIP, TRUSTEE OF IDICHANDY FAMILY TRUST, A PRIVATE FAMILY TRUST & ORS
|
September 19, 2017 |
EXPORT-IMPORT BANK OF INDIA Vs. GOL OFFSHORE LTD.
|
May 5, 2017 |
FABRICA DE GAS CARBONICO PVT LTD , THROUGH ITS AUTHORIZED REPRESENTATIVE, DIPALI S DHARWARDKAR Vs. ASST PROVIDENT FUND COMMISSIONER, BHAVISHYA NIDHI BHAVAN
|
May 15, 2017 |
FAKIRA S/O. MAGDU KANNAKE Vs. STATE OF MAHARASHTRA
|
June 2, 2017 |
FAKRUDDIN AHMAD LOHAR Vs. THE STATE OF MAHARASHTRA
|
July 20, 2017 |
FARID MOHAMMED SHAIKH @ FIROZ YUSUF SHAIKH Vs. THE STATE OF MAHARASHTRA
|
March 3, 2017 |
FARUK SHAH ANWAR SHAH Vs. STATE OF MAHARASHTRA
|
February 7, 2017 |
FATIMA C. FERNANDES. Vs. STATE OF MAHARASHTRA
|
September 18, 2017 |
FATIMA FERNANDES Vs. STATE OF GOA THROUGH CHIEF SECRETARY OF HOME DEPT ALTO, PORVORIM, BARDEZ- GOA
|
April 25, 2017 |
FATIMABEGUM D/O MIRZA HAMID BAIG Vs. STATE OF MAHARASHTRA
|
July 19, 2017 |
FEDERATION OF THE LABOUR LAW PRACTITIONERS ASSOCIATIONS MAHARASHTRA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
June 13, 2017 |
FIROJA @ PUJA MAIHJUR SHAIKH Vs. STATE OF MAHARASHTRA
|
August 8, 2017 |
FLENSON REGO Vs. STATE OF GOA
|
September 21, 2017 |
FOMENTO RESORTS AND HOTELS LIMITED Vs. NOVEX COMMUNICATION PRIVATE LIMITED
|
July 26, 2017 |
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
June 7, 2017 |
FORBES GOKAK LTD Vs. NAFISA G SHEIKH
|
December 21, 2017 |
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED, THROUGH ITS MANAGING DIRECTOR, J N SAXENA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, SPECIAL RANGE I, NAGPUR
|
August 3, 2017 |
FOUNDATION BRAKE KAMGAR SANGHATNA Vs. M/S. FOUNDATION BRAKE MANUFACTURING PRIVATE LIMITED
|
January 12, 2017 |
FRANCIES D SOUZA Vs. STATE OF GOA THROUGH POLICE INSPECTOR, CALANGUTE POLICE, CALANGUTE, GOA
|
September 26, 2017 |
FRANCISCO COUTINHO Vs. GOA SHIPYARD LIMITED
|
August 22, 2017 |
FRANCISO NORONHA Vs. JACINTO C. BARRETO MIRANDA
|
February 24, 2017 |
FRANCO-INDIAN PHARMACEUTICALS Vs. LUPIN LTD
|
February 10, 2017 |
FREUDENBERG GALA HOUSEHOLD PRODUCT PVT. LTD., MUMBAI Vs. GEBI PRODUCTS
|
August 1, 2017 |
FULSING S/O BHAULAL BAHURE Vs. STATE OF MAHARASHTRA
|
June 7, 2017 |
FULSINGH NAIK KRIDA MANDIR Vs. THE STATE OF MAHARASHTRA
|
September 8, 2017 |
G.R. INFRASTRUCTURE PVT. LTD. MUMBAI AND ANR. Vs. ONGC LTD., NHAVA, RAIGAD AND ANR.
|
August 18, 2017 |
GAFFAR KHAN Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
GAHINATH DAGADU BUGE Vs. STATE OF MAHARASHTRA & ORS.
|
March 8, 2017 |
GAHININATH JAGANNATH SHIRSATH Vs. STATE OF MAHARASHTRA
|
January 18, 2017 |
GAJANAN Vs. STATE OF MAHARASHTRA
|
June 21, 2017 |
GAJANAN MAHADEORAO KURHADE Vs. STATE OF MAHARASHTRA AND OTHERS
|
May 22, 2017 |
GAJANAN NARAYAN JADHAO Vs. SHIVAJI EDUCATION SOCIETY & ORS.
|
September 11, 2017 |
GAJANAN S/O APPARAO RAUT AND OTHERS Vs. IFTEKHAR AHEMAD KHAN JABBAR YARKHA AND OTHERS
|
September 8, 2017 |
GAJANAN S/O. LOBHAJI DAHALE Vs. THE STATE OF MAHARASHTRA
|
August 10, 2017 |
GAJANAN S/O. TULSHIRAM DEOLE Vs. STATE OF MAHARASHTRA
|
April 25, 2017 |
GAJANAN SAHAKARI SAKHAR KARKHANA LTD Vs. YASHSREE ENGINEERING WORKS
|
February 9, 2017 |
GAJANAN TUKARAM INGLE Vs. THE COMMITTEE OF SCRUTINY AND CASTE
|
July 21, 2017 |
GAJENDRA BABU GORAD Vs. STATE OF MAHARASHTRA
|
July 17, 2017 |
GAJENDRA S/O NAMDEO MOHITE Vs. ASMITA W/O GAJENDRA MOHITE
|
September 8, 2017 |
GAJENDRA S/O. SHIVPRASAD KEDIA Vs. THE STATE OF MAHARASHTRA & ANR.
|
June 13, 2017 |
GAJENDRASINGH S/O SUNDARSINGH SHAHU Vs. THE STATE OF MAHARASHTRA
|
November 1, 2017 |
GAMMON INDIA LIMITED Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
September 15, 2017 |
GANDHI SALES Vs. PRAKASH M. KHANDELWAL
|
September 26, 2017 |
GANDHI SALES (A PARTNERSHIP FIRM NOW DISSOLVED) Vs. PANKAJ S/O RASIKLAL GANDHI
|
September 26, 2017 |
GANESH Vs. STATE OF MAHARASHTRA
|
September 11, 2017 |
GANESH BENZOPLAST LIMITED Vs. MORMUGAO PORT TRUST
|
July 19, 2017 |
GANESH RAMESH KAMBLE Vs. THE STATE OF MAHARASHTRA
|
June 12, 2017 |
GANESH S/O NARAYAN BADWAIK Vs. LOKCHAND SHRIRAM BONDRE
|
November 16, 2017 |
GANESH S/O SOMAJI PITHALE Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
GANESH S/O VITTHALDAS CHANDAK Vs. STATE OF MAHARASHTRA & ORS.
|
August 8, 2017 |
GANESH S/O. NARAYAN BADWAIK Vs. LOKCHAND SHRIRAM BONDRE
|
November 15, 2017 |
GANESH S/O. PADMAKAR HARDE Vs. STATE OF MAHARASHTRA
|
January 30, 2017 |
GANESH SITARAM GAWARI Vs. STATE OF MAHARASHTRA
|
January 10, 2017 |
GANESH UTTAM KAMBLE Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
GANESH VISHAL INFRA ENGINEERING PVT LTD Vs. MORMUGAO PORT TRUST
|
July 19, 2017 |
GANGADHAR S/O.NILKANTHRAO INGLE Vs. THE STATE OF MAHARASHTRA
|
December 14, 2017 |
GANGADHAR TANAJI BHONG & ORS. Vs. STATE OF MAHARASHTRA
|
August 4, 2017 |
GANGUBAI DIGAMBAR KOTMAD AND ANOTHER Vs. NAGNATH MAHAJAN KOTMAD AND OTHERS
|
December 11, 2017 |
GANGUBAI MARUTI JADHAV(SINCE DECEASED) THROUGH HER LEGAL HEIRS AND L.RS. Vs. DATTATRAYA TUKARAM PHARANE(SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND L.RS.
|
March 22, 2017 |
GANPAT S/O PUNJAJI CHOUKE Vs. PROVIDENT FUND COMMISSIONERLAWSUITDOWNLOAD
|
February 13, 2017 |
GANPATRAO CHHOTUJI GABHANE AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
|
June 14, 2017 |
GANPATRAO MADHAVRAO MUNGDE & ORS. Vs. THE STATE OF MAHARASHTRA
|
June 14, 2017 |
GANPATRAO S/O SAMBHAJIRAO PAWAR Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
GARWARE GOA NETS LTD Vs. ASST PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION, BHAVISHYA NIDHI BHAVAN, PATTO, PANAJI
|
September 26, 2017 |
GAURANG ENGINEERING Vs. THE STATE OF MAHARASHTRA
|
August 3, 2017 |
GAURAV AGARWAL Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
March 30, 2017 |
GAURAV SANJEEV WATTAL Vs. PALLAVI GAURAV WATTAL
|
December 4, 2017 |
GAUTAM N PEDNEKAR Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, MAPUSA POLICE STATION, MAPUSA, GOA
|
July 3, 2017 |
GAUTAM S/O JAIRAM GAVAI Vs. SAU. RAGINI ALLEGED W/O GAUTAM
|
January 20, 2017 |
GAUTAM SAMBHAJI NARNAWARE Vs. ARCHANA SUNIL NARNAWARE AND ANOTHER
|
October 11, 2017 |
GEETA KUMARCHAND SHAH Vs. DAMODAR HIRACHAND SHAH
|
March 21, 2017 |
GENBA LAXMAN PAWAGI Vs. STATE OF MAHARASHTRA & ORS
|
March 6, 2017 |
GENBA LAXMAN PAWAGI & ORS. Vs. STATE OF MAHARASTRA & ORS.
|
March 2, 2017 |
GIRDHAR ANANDRAO THAORI Vs. DR. B.R. AMBEDKAR SHIKSHAN SANSTHA HINGANGHAT & ORS.
|
September 12, 2017 |
GIRDHARILAL DINDAYAL AGARWAL & ANR. Vs. M/S. SARVODAYA BUILDERS PVT. LTD. & ORS.
|
February 22, 2017 |
GIRIJASHANKAR Vs. STATE OF MAHARASHTRA
|
July 7, 2017 |
GIRIJASHANKAR S/O. BALADIN JAISWAL Vs. THE STATE OF MAHARASHTRA
|
July 27, 2017 |
GIRISH DHARMCHAND CHORDIYA (JAIN) Vs. NEETA SACHIN CHANDAK
|
December 6, 2017 |
GIRISH UPENDRA KARHADE Vs. STATE OF MAHARASHTRA
|
January 18, 2017 |
GITESH S/O BATTERSINGH KOWACHI AND ORS. Vs. STATE OF MAHARASHTRA
|
August 21, 2017 |
GIVAN D KHANDEPARKAR Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, SECRETARIAT, PORVORIM, BARDEZ, GOA
|
June 8, 2017 |
GIZALA MAGDUM KHAZI, ALIAS GIZALA BEGUM ALIAS GIZALA MADGUM KHAZEE, ALIAS GIZALA KHAZI, DAUGHTER OF MADGAUM KHAZEE ALIAS MAGDOOM KHAZEE Vs. BELARMINO T E REBELLO, SON OF LATE EDUARDO REBELLO
|
April 19, 2017 |
GJNN S/O PNDURNG SHENDE Vs. THE HED-MSTER GOVT. SHRM SCHOOL
|
November 8, 2017 |
GOA FOUNDATION & ORS. Vs. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE & ORS.
|
October 11, 2017 |
GOA POSTAL EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. NIRUPA C. UDAIKAR
|
October 13, 2017 |
GOA PUBLIC SERVICE COMMISSION Vs. GOA STATE INFORMATION COMMISSIONER
|
May 15, 2017 |
GOA STATE INFRASTUCTURE DEVLOPMENT CORPORATION LIMITED Vs. MEENA ANANT LAD (MISS.) & ANR.
|
April 27, 2017 |
GOA UNIVERSITY Vs. HAROON EBRAHIM
|
April 27, 2017 |
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. UNION OF INDIA
|
January 23, 2017 |
GODREJ INDUSTRIES LTD. Vs. PRAKASH T. KADAM & ORS.
|
November 23, 2017 |
GOKUL Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
GOKUL SAHABRAO SABALE Vs. THE COMMISSIONER OF POLLICE,PUNE & ORS.
|
March 29, 2017 |
GOLECHHA HOUSING AND INFRASTRUCTURE PVT LTD Vs. SANJAY S/O MOHAN RAO
|
August 8, 2017 |
GOODRICK C.D.DIAS Vs. M.N.CHOUHAN
|
November 6, 2017 |
GOPAL DAULATRAO GOGAL Vs. THE STATE OF MAH. THR. P.S.O.
|
November 20, 2017 |
GOPAL KESHAV PATHAK Vs. GUNWANT SHANKAR CHAUDHARY
|
July 6, 2017 |
GOPAL S/O. RAMDAS SHETYE Vs. THE STATE OF MAHARASHTRA
|
May 5, 2017 |
GOPAL SINGH Vs. UNION OF INDIA & ORS
|
December 22, 2017 |
GOPAL VISHNU GAWDO Vs. MANIKRAU AMRUTRAO PRABHU DESSAI
|
February 10, 2017 |
GOROBA S/O PANDURANG GADEKAR Vs. STATE OF MAHARASHTRA
|
August 3, 2017 |
GOSAI S/O POCHU ATRAM AND ANOTHER Vs. ADDITIONAL COMMISSIONER
|
December 13, 2017 |
GOVIND BABONI GAONKAR AND HIS WIFE Vs. SANVOLO FONDU GAONKAR
|
March 3, 2017 |
GOVIND DIGAMBAR BAGDE Vs. THE STATE OF MAHARASHTRA
|
February 2, 2017 |
GOVIND S/O BALIRAM MUGLE Vs. GOVIND S/O NARSINGRAO KUNALE
|
December 15, 2017 |
GOVIND S/O BALIRAM MUGLE Vs. GOVIND S/O NARSINGRAO KUNALE
|
December 5, 2017 |
GOVIND S/O MANEJI VAIDYA Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
GOVIND S/O MAROTI SAPKAL Vs. THE STATE OF MAHARASHTRA
|
July 20, 2017 |
GOVIND S/O PARASRAM ANGWANI Vs. SHRI. JAGDISH S/O KHUSHAL
|
November 17, 2017 |
GOVIND S/O. VITTHAL TELEGAVE Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 2, 2017 |
GOVIND SHIVRAM CHIKHALE Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 30, 2017 |
GRAM PANCHAYAT KARLAYA, CHINCHGAVAN AND ANR. Vs. SHAIKH AMIR KHAJAMIYA
|
February 13, 2017 |
GRAMIN SHIKSHAN PRASARAK MANDAL, WALANDI AND ANR. Vs. RAJKUMAR CHANDBAS DIVE AND ANR.
|
February 13, 2017 |
GREENFIELD PLANTATIONS PRIVATE Vs. DEORAJ S/O. JETHABHAI GOSAR
|
November 10, 2017 |
GUAJI YESHWANT GAWDE Vs. MANUEL SALVADOR D SOUZA
|
April 24, 2017 |
GULABRAO NARAYANRAO CHANDURKAR Vs. STATE OF MAHARASHTRA
|
June 12, 2017 |
GULABRAO S/O SHRAVANJI BHAMODE Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
GULAM ALAMGIR GULAM MOHAMMAD Vs. THE STATE OF MAHARASHTRA
|
December 4, 2017 |
GULF AIR EMPLOYEES ASSOCIATION THROUGH GENERAL SECRETARY Vs. GULF AIR COMPANY THROUGH MANAGER INDIA MAKER CHAMBER 6
|
December 11, 2017 |
GULMOHAR AREA SOCIETIES WELFARE GROUP Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
July 19, 2017 |
GUNAI SHIKSHAN PRASARAK MANDAL KAWALKHED Vs. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY TO THE GOVERNMENT OF MAHARASHTRA IN HIGHER & TECHNICAL EDUCATION DEPARTMENT
|
June 23, 2017 |
GUNDYA S/O YELLAPPA AROTE AND OTHERS Vs. STATE OF MAHARASHTRA
|
September 20, 2017 |
GUNWANT @ DHUDAKU TRYMBAK PATIL Vs. THE STATE OF MAHARASHTRA
|
August 3, 2017 |
GURBIN SHIVDEV SINGH & ORS. Vs. NARESH NATHULAL PAL & ORS.
|
March 8, 2017 |
GURUDAS SANVALO NAIK Vs. SAANVI GURUDAS NAIK
|
July 4, 2017 |
GURUNATH LAXMAN GAWLI AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 24, 2017 |
GYANBA S/O. TRIMBAKRAO SHIRALE Vs. THE STATE OF MAHARSHTRA & ORS.
|
March 29, 2017 |
GYANPRAKASH KAMLASHANKAR SHUKLA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 3 ORS.
|
November 16, 2017 |
H. FILLUNGER & COMPANY PVT. LTD. Vs. AJIT ARVIND MARATHE
|
August 1, 2017 |
HAJERA PARVIN NOOR AHMED Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 2, 2017 |
HALDYN GLASS WORKS PVT. LTD. BOMBAY Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. BOMBAY AND OTHERS
|
February 6, 2017 |
HALIMABI W/O AKBAR PATHAN Vs. SHAIKH RAFIQ S/O SHAIK MAJED
|
December 12, 2017 |
HAMUMANT SHANKAR DALVI Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
HANIF MUSA KAZI Vs. STATE OF MAHARASHTRA
|
July 13, 2017 |
HANMANTU SON OF MALLA ATRAM Vs. STATE OF MAHARASHTRA
|
November 2, 2017 |
HANUMANT BHIVA CHAVAN Vs. STATE OF MAHARASHTRA
|
March 30, 2017 |
HANUMANT SAHEBRAO PAWAR Vs. DEVIDAS KERBAN BIRADAR
|
February 14, 2017 |
HANUMANTHAPPA Vs. NATIONAL INSU. CO. LTD.,
|
July 21, 2017 |
HAREKRISHNA KALAJI TELI Vs. STATE OF MAHARASHTRA
|
November 22, 2017 |
HARESH ADVANI Vs. SURAJ JAGTIANI
|
September 21, 2017 |
HARESH ADVANI ADULT Vs. SURAJ JAGTIANI
|
September 22, 2017 |
HARESH NAGINDAS VORA Vs. UNION OF INDIA
|
June 19, 2017 |
HARIBHAU @ HARISHCHANDRA JAGOJI Vs. ANITA WD/O SAWANT CHOURIWAR
|
September 14, 2017 |
HARIBHAU S/O BABAJI @ BABASAHEB JAWALE Vs. STATE OF MAHARASHTRA
|
March 31, 2017 |
HARIDAS S/O BHAGWAN JAMUNAH Vs. STATE OF MAHARASHTRA, THROUGH ANTI CORRUPTION BUREAU, AKOLA
|
December 14, 2017 |
HARIDAS VIKRAMJI MESHRAM Vs. STATE OF MAHARASHTRA
|
November 29, 2017 |
HARIOM VIJAY PANDEY Vs. SUPERINTENDENT, NASHIK ROAD CENTRAL PRISON, NASHIK
|
October 13, 2017 |
HARIPRASAD AMRUTA MANDALE Vs. STATE OF MAHARASHTRA AND ANOTHER
|
November 6, 2017 |
HARIPRASAD S/O BRIJLAL BAJPAI Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL
|
July 28, 2017 |
HARISCHANDRA S/O VISHWANATH CHAVAN Vs. STATE OF MAHARASHTRA
|
March 24, 2017 |
HARISH KHAN ALIAS HITENDRA CHIMNALAL PANCHAL Vs. STATE OF MAHARASHTRA
|
March 15, 2017 |
HARISH VASU SHETTY Vs. THE STATE OF MAHARASHTRA
|
November 13, 2017 |
HARISHCHANDRA PRABHAKAR BORKAR Vs. THE STATE OF MAHARASHTRA
|
August 23, 2017 |
HARISONS STEEL PVT. LTD. Vs. UNION OF INDIA
|
April 17, 2017 |
HARNABAI W/O SURYABHAN SATHE Vs. COMMISSIONER, MUNICIPAL CORPORATION AURANGABAD
|
February 1, 2017 |
HARNEET KAUR, SOLE PROPRIETOR OF GURU DEV CEMENT INDUSTRIES Vs. PARAMOUND BUILDWELL CONSTRUCTIONS PVT LTD
|
November 21, 2017 |
HARSHAD NARAYAN THAKAR Vs. STATE OF MAHARASHTRA
|
November 23, 2017 |
HARVINDARPAL @ DEELIP GURUMITSINGH Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI 32
|
October 30, 2017 |
HASANALI HASAMBHOY JETHA AND ORS Vs. MRS. RAZI YUSUF NOORANI AND ORS
|
May 5, 2017 |
HDFC BANK LTD. Vs. ASHAPURA MINECHEM LTD.
|
January 18, 2017 |
HEMANT Vs. STATE OF MAHARASHTRA
|
September 5, 2017 |
HERDILLIA CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 2017 |
HIGHSTREET CRUISES AND ENTERTAINMENT PRIVATE LIMITED Vs. NOVEX COMMUNICATION PRIVATE LIMITED
|
August 22, 2017 |
HINDUSTAN ORGANIC CHEMICALS LTD. Vs. ICI INDIA LTD.
|
January 27, 2017 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SADIQ ALI ABDULLA MERCHANT AND ORS.
|
October 10, 2017 |
HINDUSTAN PETROLEUM CORPORATION LTD , THROUGH ITS REGIONAL MANAGER Vs. TAJ PETROLEUM
|
November 8, 2017 |
HINDUSTAN UNILEVER LIMITED Vs. GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD.
|
June 16, 2017 |
HIRALAL RAMA JADHAV Vs. ADDITIONAL CHIEF SECRETARY, HOME DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA, MUMBAI
|
December 22, 2017 |
HIRALAL SHALIKRAM SHENDER Vs. STATE OF MAHARASHTRA
|
September 20, 2017 |
HIRO KEWALRAMANI Vs. STATE OF GOA & ORS
|
December 5, 2017 |
HITENDRA PURUSHOTTAM KADU Vs. SAFAL DEVELOPERS, THROUGH ITS PARTNER PRAKASH SANTOSH MOHOD
|
June 22, 2017 |
HOTEL ASHOK RESTAURANT AND WINE BAR Vs. STATE OF MAH.THR.SECR.MUMBAI
|
July 4, 2017 |
HOUSLAL LAKHANLAL MACCHRIKE Vs. THE STATE OF MAHARASHTRA
|
September 22, 2017 |
HRIM FINANCE AND SECURITIES PVT. LTD. 3B Vs. GLOBE CAPITAL MARKET LTD. 609
|
January 25, 2017 |
HRISHI @ SARJERAO BABAN TAKELE Vs. THE DISTRICT MAGISTRATE
|
June 14, 2017 |
HUKUMCHAND S/O RUPCHAND BARETIYE Vs. THE STATE OF MAHARASHTRA
|
February 3, 2017 |
HUNAR JASMIT SINGH GUJRAL Vs. NARSEE MONJEE COLLEGE OF COMMERCE & ECONOMICS
|
July 6, 2017 |
HUSANA BANU SHAIKH A. RASHID Vs. STATE OF GOA & ORS.
|
August 3, 2017 |
HUSSAINALI SHARIF PUNJWANI AND OTHERS Vs. THE BOARD OF TRUSTEES OF PORT OF BOMBAY AND OTHERS
|
June 13, 2017 |
HYDERABAD (SIND) NATIONAL COLLEGIATE BOARD, MUMBAI AND ANR. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
|
February 14, 2017 |
I.A. SAIYED Vs. STATE OF MAHARASHTRA AND ANR.
|
August 11, 2017 |
IBRAHIM ADAMALI PATEL Vs. UNION OF INDIA
|
July 27, 2017 |
IBRAHIM MOHAMMAD ISMAIL ZHAGDE Vs. STATE OF MAHARASHTRA
|
March 8, 2017 |
IDBI BANK LIMITED Vs. M/S RUCHI SOYA INDUSTRIES LTD.
|
February 14, 2017 |
IDBI BANK LTD. Vs. ADITYA LOGISTICS (I) PVT. LTD. AND OTHERS
|
July 1, 2017 |
IDFC BANK LIMITED Vs. M/S.RUCHI SOYA INDUSTRIES LIMITED
|
February 14, 2017 |
IDRIAN BRYAN LOBO Vs. CREESIE S VAZ OF BOMBAY, INDIAN CHRISTIAN
|
October 10, 2017 |
IINDRAJEET @ INDRYA PACHORAM BALOTIYA Vs. STATE OF MAHARASHTRA
|
August 22, 2017 |
IMRAN S/O AMANULLA PATHAN Vs. SAYYED MULAYAM YUNUS
|
December 19, 2017 |
IMTIYAJBI W/O. AKBAR SHAH Vs. THE STATE OF MAHARASHTRA
|
April 25, 2017 |
IN HOUSE PRODUCTIONS LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
|
June 27, 2017 |
IN RE : M/S. INDIAN LINK CHAIN MANUFACTURERS LIMITED Vs. STATE
|
March 15, 2017 |
IN RE, TATA SONS LIMITED Vs. STATE
|
July 10, 2017 |
IN THE MATTER OF M/S. NAVINON LIMITED Vs. STATE
|
March 15, 2017 |
IN THE MATTER OF M/S.NAVINON LIMITED Vs. M/S.INDIAN LINK CHAIN MANUFACTURERS LIMITED
|
March 16, 2017 |
INACINHO CELESTINO DO PINTO E SA @ IGNATIUS DE SA Vs. IDALINA PRECIOSA DSOUZA, ALIAS IDA DSOUZA
|
September 13, 2017 |
INDCHEMIE HEALTH SPECIALITIES PVT. LTD. Vs. INTAS PHARMACEUTICALS LTD. AND ORS.
|
November 28, 2017 |
INDERMAL MANAJI Vs. THE COMMISSIONER OF INCOME TAX,CITY-VIII, MUMBAI
|
July 6, 2017 |
INDIA STEEL INDUSTRIES Vs. UNION OF INDIA
|
October 13, 2017 |
INDIABULLS HOUSING FINANCE LIMITED Vs. SUMAN WD/O VITHALRAO IKHANKAR
|
September 21, 2017 |
INDIAN OIL CORPORATION LTD. Vs. RAMESH SON OF WASANJI KARIYA
|
January 24, 2017 |
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C.EX., MUMBAI
|
September 18, 2017 |
INDO SWISS EMBROIDERY INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
|
July 17, 2017 |
INDUBAI JAYDEO PAWAR & ANR. Vs. DRAUPADA @ DRAUPADI JAYDEO PAWAR & ORS.
|
June 7, 2017 |
INDUS TOWERS LTD. Vs. MIRA-BHAYANDAR MUNICIPAL CORPORATION
|
May 4, 2017 |
INOX LEISURE LIMITED Vs. STATE OF MAHARASHTRA & ORS
|
December 21, 2017 |
INSTITUTE OF HOTEL MANAGEMENT, CATERING TECHNOLOGY & APPLIED NUTRITION Vs. SHRI SUBHASH VASUDEV XET TILVE, MAJOR, MARRIED, RESIDENT OF TAKWADA, USGAO
|
September 27, 2017 |
INSURANCE INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION, PANCHDEEP BHAVAN, LOWER PAREL, MUMBAI Vs. MANOHAR J NAGPAL
|
May 8, 2017 |
INTEGRATED SALES SERVICES LIMITED Vs. ARUN DEV S/O GOVINDVISHNU UPPADHYAYA
|
January 4, 2017 |
INTERCOM INVESTMENTS & FINANCE PVT.LTD. Vs. SAGOLITE INDUSTRIES
|
November 30, 2017 |
INTERNATIONAL CLEARING AND SHIPPING AGENCY (INDIA) PVT LTD Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (GENERAL) & ANR
|
December 21, 2017 |
INTERNATIONAL SOCIETY FOR ROAD TRANSPORT & SAFETY Vs. THE PRINCIPAL SECRETARY
|
July 17, 2017 |
IQBAL ABRAR SAIFI Vs. THE STATE OF MAHARASHTRA
|
September 7, 2017 |
IQBAL MUNNAF SAYYED Vs. COMMISSIONER OF POLICE, PUNE
|
October 11, 2017 |
ISHA SAMEER DESSAI ALIAS NIMA KHAPRU FOL DESSAI Vs. FONDO SHIVRAM DESSAI
|
March 21, 2017 |
ISHWAR S/O BALIRAM HUDE Vs. STATE OF MAHARASHTRA
|
July 14, 2017 |
ISHWARDAS SAWALDAS MUKHI Vs. STATE OF MAHARASHTRA
|
December 13, 2017 |
ISHWARSINH RAMSINH PAWAR Vs. WARSHA DADARAO HIWRALE
|
November 23, 2017 |
ISMAIL ADAM KHAN Vs. KASHINATH GOVIND NAIK
|
May 17, 2017 |
ISMT LIMIKTED Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS AND CENTRAL EXCISE COMMISSIONERATE
|
December 12, 2017 |
ISRARUL HAQ NISAR AHMED AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
|
July 1, 2017 |
ISSAK ABBAS HAWALDAR Vs. THE BLOCK EDUCATION OFFICER
|
November 7, 2017 |
IVP LIMITED AND ANR Vs. UNION OF INDIA AND ORS
|
October 5, 2017 |
J B AMIN & BROTHERS (HUF) Vs. UNION OF INDIA, THROUGH ASSISTANT COMMISSIONER OF INCOME TAX
|
December 22, 2017 |
J.I.K. INDUSTRIES CO. LTD Vs. SHRI. MARUTI NASHIK MENE AND OTHERS
|
March 24, 2017 |
J.V. GOKAL AND CO. Vs. UNION OF INDIA
|
January 23, 2017 |
JABBAR MALIKSAB BAGWAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
July 6, 2017 |
JABIRALI SHAUKATALI QURESHI AND OTHERS Vs. STATE OF MAHARASHTRA & ANOTHER
|
November 30, 2017 |
JACINTO BARETTO MIRANDA Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER & ANR.
|
September 1, 2017 |
JAFAR S/O ABDUL HAQ SHAIKH Vs. STATE OF MAHARASHTRA
|
November 24, 2017 |
JAGANNATH NARAHARI NAIK Vs. VASUDEV DUTTA MALIK & ANR.
|
January 4, 2017 |
JAGANNATH SOBHARAM BHATT Vs. SHRI KESHAV RAMJI SHINE
|
November 14, 2017 |
JAGANNATH SUDAM THORAT Vs. STATE OF MAHARASHTRA
|
January 16, 2017 |
JAGDEEP S/O DATTA DHOOTRAJ Vs. STATE OF MAHARASHTRA
|
November 3, 2017 |
JAGDEO S/O.MAHADEO AKHARE Vs. STATE OF MAHARASHTRA
|
March 9, 2017 |
JAGDISH DHANURDHAR KALBAGE Vs. STATE OF MAHARASHTRA THROUGH
|
August 18, 2017 |
JAGDISH SOLANKI, SON OF AMRUTLAL SOLANKI Vs. STATE
|
July 20, 2017 |
JAGDISH Y CHOWGULE, SON OF LATE YESHWANTRAO DATTAJI CHOWGULE Vs. SULEKHABAI Y CHOWGULE, WIFE OF LATE YESHWANTRAO DATTAJI CHOWGULE
|
November 28, 2017 |
JAGNNATH S/O. NIVRUTTI JADHAV Vs. THE STATE OF MAHARASHTRA
|
July 24, 2017 |
JAGRUTI SADASHIV GAISAMUDRE Vs. SANGHAMITRA UDAY TUPARE
|
December 20, 2017 |
JAHAGIR @ JAWAHAR, KAIKASHRAU KARANJIT& ORS. Vs. MAUREEN ERASMO DE SEQURIRA.
|
July 5, 2017 |
JAHIR KHAN S/O HAFIJ KHAN PATHAN Vs. LAKHAN S/O DHANESHWAR DATE
|
June 16, 2017 |
JAI KUMAR SEDHA Vs. STATE OF MAHARASHTRA & ORS.
|
November 22, 2017 |
JAI TULJABHAVANI BAHU SAMAJSEVI SANSTHA & ORS. Vs. STATE OF MAHARSHTRA & ORS.
|
January 31, 2017 |
JAIBHARAT MATSYAVYAVSAI SAHAKARI SOCIETY MARYA ROKADA Vs. STATE OF MAHARASHTRA AND ORS.
|
January 31, 2017 |
JAIDEEP ASHOK GHOLKAR Vs. RAKHEE JAIDEEP GHOLKAR
|
November 30, 2017 |
JAIDEO S/O DEORAOJI KAWALE Vs. LEELABAI W/O JAIDEO KAWALE
|
January 24, 2017 |
JAIMIN JEWELERY EXPORTS PVT. LTD. AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 14, 2017 |
JAINARAYAN BODHURAM TIWADI (SINCE DECEASED) THROUGH HIS L.RS. MURLIDHAR RAMKRISHNA TIWADI AND OTHERS Vs. KESARBAI BABULAL BADHAI (SINCE DECEASED) THROUGH HER L.RS. SHAKUNTALA CHANDRAKANT PARDESHI AND OTHERS
|
June 27, 2017 |
JAIPAL O/S BHIMRAO MESHRAM AND ANOTHER Vs. STATE OF MAHARASHTRA
|
August 21, 2017 |
JAIPRAKASH SURU SHETTY Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
JAIRAM GANGARAM BURKE Vs. STATE OF MAHARASHTRA
|
March 2, 2017 |
JAIRAM UTTAM GAONKAR DESSAI Vs. STATE OF GOA
|
November 20, 2017 |
JAISHREE W/O. RAJABHAU DEVKAR Vs. STATE OF MAHAEASHTRA
|
July 31, 2017 |
JAISINGRAO SUBRAO GHODKE Vs. UNION OF INDIA
|
June 29, 2017 |
JALGAON JILLHA URBAN COOPERATIVE BANKS ASSOCIATION LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 13, 2017 |
JALGAON ZILLA MARATHA VIDHYA PRASARAK COOPERATIVE SAMAJ LTD. Vs. DR.FAKIRA CHINTAMAN MAHAJAN
|
July 19, 2017 |
JALINDARSINGH AJITSINGH KALYANI Vs. STATE OF MAHARSHTRA
|
April 12, 2017 |
JALIWALI MASJID & ARBI MADARSA & ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
|
September 4, 2017 |
JALNA SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS (FORMERLY COLLECTOR OF CENTRAL EXCISE AND CUSTOMS)
|
September 8, 2017 |
JAMEER AHMED NAZIR AHMED Vs. RIZWANUL HAQ MOBINUL HAQ & OTHS
|
October 10, 2017 |
JAMIR KHAN S/O AMIR KHAN Vs. DHARAMCHAND S/O ROOPCHAND SAWALA
|
June 23, 2017 |
JAN ADALAT & ANR. Vs. THE STATE OF MAHARASTRA & ANR.
|
March 1, 2017 |
JANAK HERKISHEN VASWANI Vs. M/S.PAREKH ALUMINEX LTD.
|
May 5, 2017 |
JANARDAN BHAURAO KELKAR Vs. MUKUND LAXMIKANT MUDRAS
|
July 24, 2017 |
JANARDHAN JAGOBA WAGHADE Vs. STATE OF MAHARASHTRA
|
December 19, 2017 |
JANARDHAN S/O. JAGOJI UIKE Vs. STATE OF MAHARASHTRA
|
June 9, 2017 |
JASON LOBO Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT BUILDING, PANAJI-GOA
|
July 6, 2017 |
JASWANTBHAI CHATURBHAI NAI & ORS. Vs. STATE OF GUJRAT & ANR.
|
May 4, 2017 |
JAVED BASHIR BAGWAN Vs. THE STATE OF MAHARASHTRA & ANR.
|
April 20, 2017 |
JAWAHARLAL RAMTIRTH SHARMA Vs. STATE OF MAHARASHTRA
|
August 9, 2017 |
JAYA CHHEDA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 18(1)
|
November 8, 2017 |
JAYA D/O RAMKRISHNA MATURKAR Vs. WAINGANGA BABUUDESSHIYA VIKAS SANSTHA
|
December 21, 2017 |
JAYAJI S/O SAMBHAJI RAUT Vs. CHUNNILAL S/O CHANDANLAL LAHOTI
|
July 13, 2017 |
JAYANT D. SANGHAVI Vs. INCOME TAX APPELLATE TRIBUNAL
|
February 1, 2017 |
JAYANT KANAIYALAL SHROFF Vs. YASHODHARA JAYANT SHROFF
|
July 7, 2017 |
JAYANT NARISHN BAHULIKAR AND OTHERS Vs. STATE OF MAHARASHTRA
|
January 25, 2017 |
JAYANT S/O BHADUJI WASNIK Vs. SMT. SWARNALATA W/O JAYANT WASNIK
|
September 28, 2017 |
JAYANTILAL DEVJI SHAH (HARIA) Vs. MANGESH DASRATH GAIKAR
|
December 20, 2017 |
JAYASHREE VITHOBA NARNAWARE Vs. STATE OF MAHARASHTRA
|
September 28, 2017 |
JAYAWANT BALIRAMJI PANCHBHAI SINCE DEAD, THROUGH HIS LEGAL HERIS & ORS. Vs. ANUSUYABAI VASANTRAO DESHMUKH
|
June 15, 2017 |
JAYESH GURDAS NAIK Vs. INSPECTOR GENERAL
|
January 30, 2017 |
JAYESH M. GANDHI Vs. YOGENDRA N. THAKKAR
|
January 31, 2017 |
JAYESH TRILLOKUMAR SHAH Vs. JULIE JAYESH SHAH
|
February 17, 2017 |
JAYPRAKASH EDUCATION SOCIETY & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 5, 2017 |
JAYRAM VISHRAM GANGAWANE Vs. STATE OF MAHARASTRA & ORS.
|
February 10, 2017 |
JAYSHREE TRIMBAK TAKALKAR Vs. THE CHIEF EXECUTIVE OFFICER ZP ...
|
December 22, 2017 |
JEETENDRA @ BUNTY SHAKIYA Vs. STATE OF GOA
|
November 3, 2017 |
JIBHAU S/O RAVAN SONAWANE Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
JIJABAI TUKARAM GAIKWAD Vs. STATE OF MAHARASHTRA & ORS.
|
January 27, 2017 |
JIJAMATA SHIKSHAN PRASARAK MANDALS KAMLATAI COLLEGE OF ARCHITECTURE, AURANGABAD Vs. STATE OF MAHARASHTRA AND OTHERS
|
June 21, 2017 |
JINDAL DRUGS LIMITED Vs. UNION OF INDIA
|
April 17, 2017 |
JISAM SALAM AND ANOTHER Vs. GOA UNIVERSITY AND OTHERS
|
March 16, 2017 |
JITENDRA @ BALU UTTAMRAO NAGRALE Vs. STATE OF MAHARASHTRA
|
January 24, 2017 |
JITENDRA FAKIRCHAND RANA @ CHAINA Vs. THE ADDL. DIRECTOR GENERAL OF POLICE AND INSPECTOR GENERAL OF PRISONS & ORS.
|
June 9, 2017 |
JITENDRA SURESH GABHANE Vs. STATE OF MAHARASHTRA
|
October 4, 2017 |
JITENDRA, S/O BHALCHANDRA SALUNKE Vs. THE STATE OF MAHARASHTRA
|
June 20, 2017 |
JITESH LAXMAN MAHAJAN & ORS.. Vs. SHARAD PUNDLIK RANE & ANR.
|
April 11, 2017 |
JOAO ANDRE DA COSTA Vs. QUERINO DA COSTA
|
March 10, 2017 |
JOAQUIM ALEMAO Vs. COMMISSIONER OF CUSTOMS MORMUGAO CUSTOMS HOUSE, MORMUGAO, GOA
|
October 11, 2017 |
JOAQUIM D SOUZA Vs. ECOTECH PROJECTS PVT LTD
|
September 13, 2017 |
JOAQUIM DSOUZA Vs. PIRU GANESH TULASKAR
|
October 12, 2017 |
JOAQUIM VICTOR FERNANDES Vs. STATE OF GOA
|
November 13, 2017 |
JOHN PEREIRA Vs. THE HEALTH OFFICER
|
January 4, 2017 |
JOHNSON & JOHNSON EMPLOYEES UNION Vs. JOHNSON & JOHNSON LTD. AND ANR.
|
December 18, 2017 |
JOHNSON B FERNANDES Vs. GOA STATE INFORMATION COMMISSION
|
September 19, 2017 |
JOSE D SA Vs. BENINO DA SILVA REBEIRO
|
April 20, 2017 |
JULIE AMITABH PAREKH Vs. RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED
|
November 14, 2017 |
JULIE SINGH Vs. UNION OF INDIA (AS REPRESENTED BY OFFICER-IN-CHARGE) NARCOTICS CONTROL BUREAU
|
April 13, 2017 |
JUNAID ZAFAR HUSSAIN KHATIB Vs. STATE OF MAHARASHTRA AND ANOTHER
|
December 22, 2017 |
JUPITER LIFE LINE EMPLOYEES UNION MARUTI MAHADIK CHAWL, CHIRAG NAGAR, J.K. GRAM, THANE Vs. STATE OF MAHARASHTRA
|
March 23, 2017 |
JV GOKAL CHARITY TRUST, MUMBAI Vs. CONTREX PVT. LTD., MUMBAI
|
May 3, 2017 |
JYOTI W/O SANJAY ADSOD Vs. SINDHUBAI RAMRAOJI SHENDE
|
June 29, 2017 |
JYOTI WD/O RAJENDRA GUPTA AND ANR. Vs. SHRAWAN WAMANRAO UMATHE AND ANR.
|
January 24, 2017 |
K KAMESA AKHILESH KUMAR Vs. STATE OF MAHARASHTRA
|
July 7, 2017 |
K KISHINCHAND & AIRLINES AGENCY Vs. AIR FRANCE
|
December 5, 2017 |
K P DHARWATKAR & SONS Vs. SULATA KAMALAKAR CHODANKAR
|
December 7, 2017 |
K. SERA SERA DIGITAL CINEMA LTD. Vs. UNION OF INDIA
|
June 27, 2017 |
K.V.S. REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 19, 2017 |
KADAM RAHUL SHIVAJI Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
KADAMBA TRANSPORT CORPORATION LTD. Vs. COMMR. OF C. EX., GOA
|
August 28, 2017 |
KAHERA SAYED Vs. THE STATE OF MAHARASHTRA & ORS
|
April 5, 2017 |
KAILAS DAMU GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 4, 2017 |
KAILAS DEVRAM KOLPE Vs. DIVISIONAL COMMISSIONER
|
March 6, 2017 |
KAILAS LAXMAN PATIL Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 4, 2017 |
KAILASH MANGAL PAWSHE Vs. THE STATE OF MAHARASHTRA
|
June 15, 2017 |
KAILASH S/O NATTHUJI WAGHMARE Vs. MAHARSHI SUDARSHAN BAHUUDDESHIYA SEVA SAHAKARI SANSTHA MARYADIT, NAGPUR
|
September 26, 2017 |
KAJAL ANANTWAR W/O RAHUL ANANTWAR Vs. ASHWIN PAIGWAR S/O MAGANLAL
|
July 17, 2017 |
KAKADE INFRASTRUCTURE PVT LTD Vs. STATE OF MAHARASHTRA
|
September 19, 2017 |
KAKASAHEB S/O ADINATH DOLE Vs. PRASHANT S/O MAHADEORAO NANDURKAR
|
November 29, 2017 |
KALAM GULAB PATEL Vs. STATE OF MAHARASHTRA
|
September 27, 2017 |
KALIM ASHRAF MOHD AHMED ANSARI Vs. STATE OF MAHARASHTRA
|
November 10, 2017 |
KALPANA KOYAMA (KALPANA R GHATGE) Vs. VATSALARAJE R GHATGE
|
June 1, 2017 |
KALPATARU PROPERTIES P. LTD. Vs. KALPATARUVU CHITS
|
June 28, 2017 |
KALPITA GANGARAM MANE Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO.1
|
May 5, 2017 |
KALU PAHELWAN @ WASIM AJIJ QURESHI Vs. THE STATE OF MAHARASHTRA
|
January 5, 2017 |
KALURAM PURSHOTTAM SHETH Vs. PANDURANG LALA MARCHANDE
|
September 15, 2017 |
KALYAN S/O BANSIDHARRAO RENGE Vs. THE STATE OF MAHARASHTRA & ORS.
|
November 21, 2017 |
KAMAL GALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 14, 2017 |
KAMAL SUNDARDAS BATHIJA Vs. THE CHEIF SECRETARY AND ORS
|
November 13, 2017 |
KAMALBAI W/O ARJUN BHALEKAR Vs. SANJAY S/O PANDHARI POTBHARE
|
July 4, 2017 |
KAMALKISHORE S/O RAMNATH SHARMA Vs. SHRI SUDHANSHU S/O MANORANJAN BISWAS
|
November 1, 2017 |
KAMLA REALTY (BOMBAY) Vs. NEW GOPAL PREMISES CO
|
March 17, 2017 |
KAMLAKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 20, 2017 |
KAMLAKAR BHIMRAO PATIL Vs. MAHARASHTRA INDUSTRIAL
|
November 30, 2017 |
KAMLAKAR S/O ANANDA PATARE AND ORS. Vs. THE ADDITIONAL COMMISSIONER (REVENUE) AND ORS.
|
January 31, 2017 |
KANAGASABAPATHY SUNDARAM PILLAI Vs. UNION GOVT. OF INDIA
|
July 11, 2017 |
KANCHAN KAILAS POUL Vs. THE STATE ELECTION COMMISSION
|
February 10, 2017 |
KANIFNATH RADHAKISHAN POPALGHAT Vs. STATE OF MAHARASHTRA
|
January 19, 2017 |
KANNAMWAR COOP. HSG. SOC. ASSOCIATION AND OTHERS. Vs. UNION OF INDIA AND OTHERS.
|
March 3, 2017 |
KANTILAL HEMRAJ HIREN Vs. UNION OF INDIA
|
November 2, 2017 |
KANTYA GUNYA WAGH Vs. STATE OF MAHARASHTRA
|
April 11, 2017 |
KARAN @ AKSHAY GOVEKAR Vs. STATE OF GOA
|
September 21, 2017 |
KARAN K INDIAN NATIONAL Vs. ANTONIO DE MATOS SEQUEIRA ALMEIDA INDIAN NATIONAL
|
April 21, 2017 |
KAREN MC GREGOR Vs. JERONIMO SIMOES
|
November 2, 2017 |
KARTIK KIRTIKUMAR PARIKH Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
KARUNA @ VISHAKHA W/O ABHAYRAJ HANMANTE Vs. ABHAYRAJ S/O SHANKAR HANMANTE
|
October 3, 2017 |
KARUPPIAH MAHALINGAM Vs. M/S. KOTAK MAHINDRA BANK LIMITED, A BANKING COMPANY WITHIN THE MEANING OF SECTION 5(C) OF THE BANKING REGULATION ACT, 1949(10 OF 1949) AND INCORPORATED UNDER THE COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT 27 BKC, C27, G BLOCK, BANDRA
|
February 6, 2017 |
KASAMODDIN NOORUDDIN KAWWAL Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S PARATWADA, TQ ACHALPUR, DISTRICT AMRAVATI
|
October 6, 2017 |
KASHIBAI NANRAO GADGILE Vs. STATE ELECTION COMMISSION, MAHARASHTRA STATE
|
February 10, 2017 |
KASHINATH BHATA DHANGAR Vs. THE STATE OF MAHARASHTRA
|
December 8, 2017 |
KASHINATH JAIRAM SHETYE & ORS. Vs. STATE OF GOA & ORS.
|
February 28, 2017 |
KASHINATH KUTWAL Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
KASHINATH NARAYANRAO BODKHE Vs. VINOD RAMDAS NEMALE
|
December 4, 2017 |
KASHINATH S/O. NINU BADHE Vs. VISHNU S/O. NARAYANKOTLE
|
April 7, 2017 |
KASINATH MALLIKARJUN ALE Vs. THE STATE OF MAHARASHTRA
|
February 2, 2017 |
KATRA HOLDINGS LIMITED Vs. CORSAIR INVESTMENTS LLC
|
September 15, 2017 |
KAUSHAL VISHWAVIJAY KUMAR Vs. STATE OF GOA, (THROUGH LD PUBLIC PROSECUTOR)
|
December 14, 2017 |
KAVIRAJ DATTATRAY MUSLONKAR Vs. RECHANA KAVIRAJ MUSLONKAR & ANR.
|
April 19, 2017 |
KAVISH S/O. BHARAT GAHANKARI Vs. STATE OF MAHARASHTRA & ANR.
|
January 30, 2017 |
KAVITA PRAMOD KAMBLE Vs. STATE OF MAHARASHTRA AND ANR.
|
November 30, 2017 |
KAVITA SATISH AGRAWAL Vs. MAHESH NAGARI SAHAKARI PATSANSTHA MARYADIT
|
September 1, 2017 |
KCF IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
August 7, 2017 |
KEKARE ACCIDENT HOSPITAL Vs. ABHYUDAYA CO-OP. BANK LTD.
|
December 15, 2017 |
KEKI BOMI DADISETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 15, 2017 |
KENNEDY AFONSO & ORS. Vs. STATE OF GOA & ORS.
|
April 11, 2017 |
KESHAO S/O MAHADEO NAKTODE Vs. SADANAND S/O RAMAJI BHAGAT
|
November 24, 2017 |
KESHARBAI SAKHARAM BARBINDE AND ANOTHER Vs. STATE OF MAHARASHTRA
|
February 23, 2017 |
KESHAV ARUN TULASKAR Vs. BHAGYASHREE KESHAV TULASKAR
|
June 9, 2017 |
KETAN DIESEL SERVICES Vs. VARMA TRADEINK
|
December 14, 2017 |
KETAN K. TIRODKAR Vs. CENTRAL BUREAU OF INVESTIGATIONS AND ANR.
|
December 7, 2017 |
KHALDARKHAN DOSTKHAN MOHAMMAD PATHAN & ORS. Vs. RESHMA KHALDARKHAN PATHAN & ORS.
|
October 12, 2017 |
KHALID @ TIPU KAMRUDDIN MUJAWAR Vs. THE STATE OF MAHARASHTRA
|
September 20, 2017 |
KHIZER SALIM S/O BARKATTULLA MIRZA Vs. STATE OF MAHARASHTRA
|
October 6, 2017 |
KHOMU KASAR BAHADUR RAUL & ANR. Vs. STAE & ANR.
|
October 10, 2017 |
KHR HOSPITALITY INDIA LTD , HAVING OFFICE AT UTORDA, SALCETE, GOA, THROUGH ITS AUTHORIZED SIGNATORY, SANJAY SRIVASTAVA, SON OF RAJENDRAPRASAD Vs. VILLAGE PANCHAYAT OF MAJORDA-UTORDA CALATA, THROUGH ITS SECRETARY, OFFICE OF VILLAGE PANCHAYAT, OF MAJORDA UTORDACALATA
|
June 19, 2017 |
KHURSHID BEGUM NIYAZODDIN Vs. THE STATE OF MAHARASHTRA
|
November 9, 2017 |
KHUZEMABHAI SYEDNA TAHER SAIFUDDIN SAHEB ALIAS KHUZEMABHAI STS QUTBUDDIN ALIAS KHUZAIMA QUTBUDDIN Vs. MUFADDAL BURHANUDDIN SAIFUDDIN
|
March 7, 2017 |
KHWAJA MUNAWAR SULTANA & ANR. Vs. STATE OF MAHARASHTRA & ANR.
|
March 2, 2017 |
KIM STEEL STRIPS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BELAPUR COMMISSIONERATE
|
August 3, 2017 |
KIRAN GAWALI Vs. STATE OF MAHARASHTRA
|
October 3, 2017 |
KIRAN KHUSHALI MAMLEKAR Vs. STATE OF GOA THROUGH CHIEF SECRETARY, SECRETARIAT, PORVORIM-GOA
|
November 7, 2017 |
KIRAN KHUSHALI MAMLEKAR Vs. STATE OF GOA & OTHERS
|
May 17, 2017 |
KIRAN S DESAI Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY, THROUGH ITS MEMBER SECRETARY
|
July 19, 2017 |
KIRAN S/O VAIJANATHRAO PENSALWAR Vs. RATNAMALA W/O RAMCHANDRA CHIDRAWAR
|
January 4, 2017 |
KIRAN SHIVAJI PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 17, 2017 |
KIRAN VIJAY VYAVHARE Vs. TARABAI SHANTILAL TILEKAR
|
June 8, 2017 |
KIRANKUMAR DAGADU WANVE AND ANOTHER Vs. DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY THROUGH ITS REGISTRAR AND OTHERS
|
May 5, 2017 |
KIRIT S/O BANSILAL PATIL Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
KIRTILAL S/O YASHWANT GARFADE Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
KISAN KANIRAM RATHOD Vs. THE STATE OF MAHARASHTRA
|
December 19, 2017 |
KISAN S/O. SOMA RATHOD Vs. THE STATE OF MAHARASHTRA & ANR.
|
August 10, 2017 |
KISAN SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
KISHAN D. KALANGUTKAR Vs. STATE OF GOA
|
June 22, 2017 |
KISHAN DADRAO PATIL Vs. STATE OF MAHARSHTRA
|
January 27, 2017 |
KISHAN PANDURANG MAZGAONKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
September 29, 2017 |
KISHANRAO S/O NANASAHEB DESHMUKH Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 28, 2017 |
KISHOR @ KESHAV NAMDEORAO Vs. STATE OF MAHARASHTRA, THROUGH P.S.O.
|
November 9, 2017 |
KISHOR PARASRAM KOSRE Vs. STATE OF MAH. THR. PSO BALLARSHA
|
July 4, 2017 |
KISHOR RAMBHAOJI NARAD Vs. THE STATE OF MAHARASHTRA & ANR
|
October 12, 2017 |
KISHOR RAMBHAOJI NARAD Vs. STATE OF MAHARASHTRA, MINISTRY OF HOME, THROUGH ITS SECRETARY, MANTRALAYA, MUMBAI
|
October 13, 2017 |
KISHOR S/O BHAIYAJJI SONTAKKE Vs. ARCHANA W/O KISHOR SONTAKKE
|
November 3, 2017 |
KISHOR S/O SHAMRAO DONGRE Vs. ROHINI W/O KISHOR DONGRE
|
July 21, 2017 |
KISHOR S/O. BHANUDAS WALHEKAR Vs. STATE OF MAHARASHTRA
|
November 3, 2017 |
KISHOR SHANTARAM SHETMANDREKAR, SON OF SHANTARAM SHETMANDREKAR Vs. TANAJI DATTARAM CHARI, @ TANAJI DATTARAM MANDREKAR, S/O LATE DATTARAM CHARI
|
June 7, 2017 |
KISHOR SON OF MADHUKARRAO THAOKAR Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, CIVIL LINES, NAGPUR
|
December 13, 2017 |
KISHORE MORARJI BHOJRAJ AND ANOTHER Vs. JAYA HIRANCHAND KARANI AND OTHERS
|
February 27, 2017 |
KISNA S/O. BHADUJI KERAM Vs. THE STATE OF MAHARASHTRA
|
February 8, 2017 |
KONARK STRUCTURAL ENGINEERING PVT LTD Vs. DY COMMISSIONER OF INCOME TAX-9(2), & ANR
|
December 5, 2017 |
KRANTIKUMAR S/O MOHANLAL PALIWAL Vs. MAYA W/O MADAN MAHENDRA
|
December 11, 2017 |
KRISHNA JAGANNATH SHIRSAT Vs. THE STATE OF MAHARASHTRA
|
February 2, 2017 |
KRISHNA KALANGUTKAR Vs. POLICE INSPECTOR & ANR.
|
April 6, 2017 |
KRISHNA NARAYAN GUNTHAWAR Vs. STATE OF MAH.THR.P.S.O.GONDIA
|
July 17, 2017 |
KRISHNA S/O RAMRAO RIDDE Vs. THE STATE OF MAHARASHTRA
|
August 14, 2017 |
KRISSHNA HARI GODAMBE Vs. THE COMMISSIONER OF POLICE , MUMBAI & ORS.
|
May 3, 2017 |
KROSS TELEVISION INDIA PVT LTD Vs. VIKHYAT CHITRA PRODUCTION
|
March 23, 2017 |
KRUNAL @ GOLU S/O ANIL JAISWAL Vs. THE STATE OF MAHARASHTRA, THROUGH
|
August 18, 2017 |
KRUSHNA DNYANESHWAR SATPUTE Vs. THE STATE OF MAHARASHTRA
|
November 3, 2017 |
KU ASMITA D/O SUDHAKAR WANKHEDE Vs. SUDHAKAR TULSHIRAM WANKHEDE
|
September 20, 2017 |
KU. ARPANA DAUGHTER OF PRITHVIRAJ PUNWATKAR Vs. SHRIRANG S/O SHRIPAT PUNEKAR
|
September 26, 2017 |
KU. JAYA Vs. WAINGANGA BABUUDESSHIYA VIKAS SANSTHA
|
December 21, 2017 |
KU. KOMAL PRAKASH BARAMKAR Vs. THE DIVISIONAL CASTE CERTIFICATE
|
June 8, 2017 |
KU. PALLAVI D/O NARENDRA Vs. REGIONAL CASTE SCRUTINY
|
November 10, 2017 |
KU. RAJASHRI D/O RAMESHRAO GAJBE Vs. THE SCHEDULED TRIBE CERTIFICATE
|
November 17, 2017 |
KU. SUNANDA TANBAJI SONTAKKE Vs. THE GRIEVANCE COMMITTEE
|
January 4, 2017 |
KU. VANDANA PANDURANG PATLE Vs. KALPANA SHIKSHAN SANSTHA
|
September 5, 2017 |
KU. YOGITA JAGANSING THAKUR, Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE
|
April 4, 2017 |
KUBRA IMRAN KADARI Vs. STATE OF MAHARASHTRA & ANOTHER
|
July 3, 2017 |
KULDIPSINGH S/O SHOBHASINGH SANDHU PUJARI Vs. THE STATE OF MAHARASHTRA AND ANR
|
October 31, 2017 |
KUM SHABANA BI SAYYED Vs. STATE OF GOA
|
June 12, 2017 |
KUM. UJWALA L. PARAB Vs. THE SARPANCH, GRAM PANCHAYAT
|
February 13, 2017 |
KUMAR KESHAORAO KALE Vs. SHRI SHIVAJI EDUCATION SOCIETY
|
September 4, 2017 |
KUMAR MURLIDHAR NARWADE Vs. SMT. NALINIBAI PRALHAD KAWALE AND ORS.
|
February 14, 2017 |
KUMARI PERAM PUN & ORS. Vs. STATE & ANR.
|
August 8, 2017 |
KUNAL S/O PRAMOD KAPARTIWAR Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
KUNDA MOTIRAM BODALKAR Vs. DIRECTOR OF EDUCATION (SECONDARY AND HIGHER SECONDARY) EDUCATION DIRECTORATE, PUNE AND OTHERS
|
March 21, 2017 |
KUNDA RUSHI MESHRAM Vs. SUSHILA RUSHIJI MESHRAM
|
December 19, 2017 |
KUNDA W/O WASUDEORAO KOLHATKAR Vs. LALIT S/O SHIVRAM AGRE
|
October 30, 2017 |
KUNDALIK S/O. SHIVAJI KOLEKAR Vs. THE STATE OF MAHARASHTRA
|
November 10, 2017 |
KUNDAN PANDIT BHOSALE Vs. STATE OF MAHARASHTRA
|
September 13, 2017 |
KUSUM CHANDRAKANT SHANKARDAS & ORS. Vs. RAJESHRI CHANDRAKANT SHANKARDAS & ORS.
|
November 1, 2017 |
KUSUM W/O. DURYODHAN MATLANE Vs. THE STATE OF MAHARASHTRA
|
November 8, 2017 |
LA CALPYPSO HOTEL (P) LTD DULY INCORPORATED ACT, 1956, HAVING ITS REGISTERED UNDER COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT SAUNTAWADDO, BAGA Vs. ATLANTIS ENTERTAINMENTS A PARTNERSHIP FIRM DULY REGISTERED WITH REGISTRARS OF FIRMS, REPRESENTED HEREIN BY ITS PARTNER BALDEVRAJ ARORA THROUGH ITS POWER OF ATTORNEY RAHUL KEHETERPAL S/O ASHOK KHETREPAL
|
December 8, 2017 |
LA CITADEL RESIDENTS ASSOCIATION AND OTHER Vs. VILLAGE PANCHAYAT OF TALEIGAO AND OTHERS
|
January 31, 2017 |
LACHHMANNA IRRANNA SHETPALLIWAR Vs. ANIL SHRIRAM MARSETWAR
|
July 4, 2017 |
LAKEVIEW MERCANTILE COMPANY REPRESENTED BY DARIUS KHAMBATTA, DIRECTOR Vs. PANDURANG PEREIRA & 8 ORS
|
April 26, 2017 |
LAKHANLAL ROMKISHOR PATALBANSHI Vs. STATE OF MAHARASHTRA
|
September 11, 2017 |
LALASAHEB KRISHNA MORE & ANR Vs. KEDARI RAU DESAI DECEASED THROUGH LRS
|
November 21, 2017 |
LALASAHEB S/O. RAJESAHEB SHAIKH & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 21, 2017 |
LALBA NANA BETHEKAR Vs. SUB-DIVISIONAL OFFICER AND FOREST RIGHTS COORDINATOR,AMRAVATI
|
April 10, 2017 |
LALDAS S/O GANPATRAO KATOLE Vs. THE STATE OF MAHARASHTRA
|
September 20, 2017 |
LALIT DOSHI Vs. UNION OF INDIA
|
April 3, 2017 |
LALIT KUMAR SALVE Vs. DIRECTOR GENERAL OF POLICE
|
November 30, 2017 |
LALIT S/O SHRIKRISHNARAO BAKDE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBES CLAIMS
|
December 14, 2017 |
LALITA GYANCHANDJI SANCHAITY Vs. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY
|
November 3, 2017 |
LALITABAI BHAGWANTRAO WALTURE Vs. STATE OF MAHARASHTRA
|
March 10, 2017 |
LALJI S/O. DHANJI PATEL AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
|
August 1, 2017 |
LAND ACQUISITION OFFICER Vs. GEORGE FERNANDES ALIAS JORGE LUIS FERNANDES
|
August 3, 2017 |
LAND ACQUISITION OFFICER, P W D CELL, ALTINHO, PANAJI, GOA Vs. KALIDAS ATMARAM SAVAIKAR
|
October 12, 2017 |
LAND ACQUISITION OFFICER, P.W.D.(CELL) ALTINHO, PANAJI, GOA AND ANOTHER Vs. JERY BRAGANZA
|
January 13, 2017 |
LAND ACQUISITION OFFICER, PWD(CELL), ALTINHO, PANAJI - GOA Vs. RAJARAM A BANDODKAR
|
September 28, 2017 |
LANKESH NETAJI LONDHE Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
LARSEN & TOUBRO LIMITED Vs. SHREE AHUJA PROPERTIES & REALTORS PRIVATE LTD.
|
January 9, 2017 |
LARSEN & TOUBRO LIMITED Vs. UNION OF INDIA
|
September 12, 2017 |
LARSEN & TOUBRO LIMITED Vs. SHREE AHUJA PROPERTIES & REALTORS PRIVATE LIMITED
|
March 22, 2017 |
LATA NARAYANRAO BARASKAR Vs. COMMISSIONER
|
December 14, 2017 |
LATABAI W/O SUDHAKARBHAI CHAUDHARI Vs. SHRI SUDHAKARBHAI BHAGWANBHAI CHAUDHARI
|
February 21, 2017 |
LATESH KUMAR GANESHBHAI PATEL Vs. STATE OF MAHARASHTRA
|
March 24, 2017 |
LAURENCE M. RODRIGUES, SON OF BOSSEUTH RODRIGUES Vs. MR. INACIO DOMNIC PEREIRA, S/O ANTHONY PEREIRA
|
November 29, 2017 |
LAWRENCE CHRISTOPER FERNANDES Vs. ERROL F MC MAHON
|
October 3, 2017 |
LAWRENCE JOSE FERNANDES Vs. RAMAKANT YESHWANT PEDNEKAR
|
September 8, 2017 |
LAXMAN AKARAM INGOLE Vs. STATE OF MAHARASHTRA
|
January 31, 2017 |
LAXMAN DURGAJI BORKAR Vs. SUB-DIVISIONAL OFFICER
|
November 7, 2017 |
LAXMAN PUNDLIK SUVARNAKAR Vs. STATE OF MAHARASHTRA
|
July 14, 2017 |
LAXMAN RAMJI TASKE Vs. KEWALABAI KISAN PAWADE
|
July 21, 2017 |
LAXMAN TULJIRAM MORE Vs. STATE OF MAHARASHTRA
|
November 8, 2017 |
LAXMAN VITHU MAJIK THROUGH LRS & ORS. Vs. ANANT SURYAKANT WADKAR
|
June 22, 2017 |
LAXMI B. METKARI Vs. EXECUTIVE ENGINEER NORTH MUMBAI DIVISION
|
December 15, 2017 |
LAXMI DNYANADEO NETKE & ANR. Vs. DNYANADEO VITTHAL NETKE & ANR.
|
October 6, 2017 |
LAXMI HARISH MANE Vs. RETURNING OFFICER FOR ELECTION TO THE ZILLA PARISHAD & PANCHAYAT SAMITI AND ORS.
|
February 14, 2017 |
LAXMI SUBHASH YADAV Vs. OFFICE OF DIRECTORATE
|
October 13, 2017 |
LAXMI YESHWANT SHINDE Vs. UNION OF INDIA AND OTHERS
|
September 11, 2017 |
LAXMIBAI GANPATI BHINGARE Vs. SHIVAJI DNYANI SALUNKHE
|
November 28, 2017 |
LAXMIBAI NARAYAN PRABHU Vs. MEDHA NAGUESH PRABHU
|
March 21, 2017 |
LAXMIKANT JALINDAR MULE Vs. THE STATE OF MAHARASHTRA & ORS.
|
November 10, 2017 |
LAXMIKANT MAHADEO PENDAM Vs. STATE OF MAHARASHTRA
|
November 24, 2017 |
LAXMIKANT NAIK Vs. CHIEF EXECUTIVE OFFICER SOUTH GOA COLLECTORATE, SOUTH GOA DISTRICT, MARGAO - GOA
|
July 18, 2017 |
LAXMIKANT V. PALEKAR Vs. STATE OF GOA & ORS.
|
March 17, 2017 |
LAXMINARAYAN PARMESHWARLAL JAISWAL Vs. PRAVIN PRITHVIRAJ JAISWAL
|
July 27, 2017 |
LEELABAI W/O ANNA SALUNKE Vs. MALTI W/O SHRINIWAS JOSHI
|
November 1, 2017 |
LEELAVATI BABURAO CHAUDHARI Vs. PITAMBAR SHRIDHAR ATTARDE AND ORS.
|
March 22, 2017 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHRI DIGVIJAYSINH GANGASINGH & ORS.
|
June 29, 2017 |
LILADEVI RADHESHYAM JAJU Vs. STATE OF MAH. THRU. PSO PRATAP
|
November 15, 2017 |
LILDHAR PANDURANGI POHANE Vs. STATE OF MAH.THR.COLLECTOR
|
July 7, 2017 |
LINABAI @ PRAMILABAI SHOK DHIVARE Vs. STATE OF MAHARASHTRA
|
January 10, 2017 |
LIONS EDUCATION SOCIETY, WASHIM Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI AND OTHERS
|
May 5, 2017 |
LISHA DIGAMBAR DUDHARE Vs. STATE OF MAHARSHTRA AND ANOTHER
|
June 20, 2017 |
LONGUINHOS BAR & RESTAURANT Vs. STATE OF GOA
|
September 11, 2017 |
LORETTA OLIMPIA ROBERTA LOBO E REMEDIOS FURTADO Vs. CAETANO XAVIER IVO DOS REMEDIOS FURTADO SON OF LAT
|
March 24, 2017 |
LOTAN BUDHA CHAUDHARI Vs. THE STATE OF MAHARSHTRA & ANR.
|
April 4, 2017 |
LSI LOGISTIC SHIPPING Vs. RRC INTERNATIONAL FREIGHT
|
November 14, 2017 |
LT COL ALBIN FERNANDES Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
|
August 22, 2017 |
LT. COL. PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA
|
April 25, 2017 |
LT.CDR.SANJAY BARAI Vs. STATE BANK OF INDIA, PANAJI-GOA AND ANOTHER
|
February 28, 2017 |
LUIS DIAGO DSOUZA Vs. THE STATE OF GOA & ORS.
|
February 28, 2017 |
M N MORE Vs. SUMANGALA W/O MANOHARRAO SAKHARKAR
|
October 31, 2017 |
M. A. LATIF SHAHREAR ZAHEDEE Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
M/S AJANTA PHARMA LTD Vs. RAOSAHEB BHAGWAN SHINGARE ON 20 JANUARY, 2017
|
January 20, 2017 |
M/S AJAY BHAGWAT & PARTNERS Vs. STATE OF MAHARASHTRA
|
October 31, 2017 |
M/S ANCHOR ELECTRICALS PVT. LTD. Vs. CANARA BANK & ANR.
|
January 4, 2017 |
M/S BHAGYALAXMI MAHILA SAHAKARI BANK LTD. Vs. SINDHUTAI GOVINDRAO JOSHI
|
January 30, 2017 |
M/S GRAPHITE INDIA LIMITED AND ANOTHER Vs. THE STATE OF MAHARASHTRA
|
January 24, 2017 |
M/S J.S. COTTON INDUSTRIES, A PROPRIETORSHIP UNIT, THROUGH ITS PROPRIETOR SUBODH S/O JAMANLALJI GOENKA, S.NO.45/3C, BARSHITAKALI, DISTRICT AKOLA Vs. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, INDUSTRIES, ENERGY AND LABOUR DEPARTMENT, MANTRALAYA, MUMBAI
|
March 9, 2017 |
M/S NATIONAL INSURANCE CO LTD Vs. RUKMINBAI VASANT PANCHAL AND ORS
|
June 8, 2017 |
M/S NEW SHELTER ENTERPRISES Vs. SMT. MEENAKSHI W/O SUDHIR GUPTA
|
July 21, 2017 |
M/S PANDI DEVI OIL PRIVATE LIMITED Vs. SHAKTI INTERNATIONAL PVT LTD
|
July 13, 2017 |
M/S PARADISE CRUISES Vs. ASSTT. COMMISSIONER OF COMMERCIAL TAXES, OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES, VIKRIKAR BHAVAN, M.G. ROAD, PANAJI, GOA.
|
February 28, 2017 |
M/S RAIPUR ALLOYS AND STEEL LIMITED Vs. M/S ENVIRONMENTAL ENGINEERS INCORPORATION
|
January 12, 2017 |
M/S RAMDEOBABA PADMAVATI DEVELOPERS & BUILDERS AND ORS. Vs. GANESH VITTHALDAS CHANDAK AND ORS.
|
February 16, 2017 |
M/S RAVINDRA NARAYAN CHOUDHARI Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD.
|
July 6, 2017 |
M/S SHREE GAJANAN DISTRIBUTORS Vs. KARE HEALTH SPECIALITIES PVT. LTD.
|
October 12, 2017 |
M/S SHRIRAM INSIGHT SHARE BROKERS LIMITED Vs. MR. ANTONIO F.X. PEREIRA
|
February 15, 2017 |
M/S SINO OCEAN LTD Vs. M/S SALVI CHEMICAL INDUSTRIES LTD
|
December 22, 2017 |
M/S SPARK DEVELOPERS & AJAY DESAI Vs. STATE OF MAHARASHTRA & ORS.
|
November 2, 2017 |
M/S UMED REALATORS, A REGISTERED PARTNERSHIP FIRM, HAVING ITS OFFICE AT SARAFA LANE, GANDHI CHOWK, WANI, DISTRICT YAVATMAL Vs. SMT SHOBHA WD/O MAHADEO DESHPANDE, AGED ABOUT 85 YEARS, OCC : NIL, RESIDENT OF MAHALAXMI KUNJA APARTMENT, FLAT NO. 3, RANA PRATAP NAGAR, ARNI ROAD, YAVATMAL
|
March 17, 2017 |
M/S. AGROZAN INDIA PVT. LTD. Vs. M/S. AGRITRADE INDIA SERVICES PVT. LTD.
|
June 19, 2017 |
M/S. ANKUR SEEDS P. LTD. Vs. ARVIND
|
August 16, 2017 |
M/S. ANUPAM RASAYAN INDIA LTD. Vs. M/S. LIBERTY EXPORTS LTD.
|
May 5, 2017 |
M/S. ARSS BIOFUEL PVT. LTD. Vs. STATE OF MAHARASHTRA & ORS.
|
December 13, 2017 |
M/S. ARYARUP TOURISM CLUB RESORTS PRIVATE LIMITED (IN LIQUIDATION) Vs. STATE
|
June 9, 2017 |
M/S. ASHOK COMMERCIAL ENTERPRISES Vs. PAREKH ALUMINEX LIMITED
|
April 11, 2017 |
M/S. ASHOK IRRIGATION EQUIPMENTS Vs. THE JALGAON JANTA SAHAKARI
|
December 5, 2017 |
M/S. BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2017 |
M/S. BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2017 |
M/S. BHARAT TRAVELLERS Vs. SMT. SUMITRABAI VINAYAKRAO BUTY
|
September 4, 2017 |
M/S. BHARTI INFRA Vs. M/S. AATMEY REALTORS
|
November 14, 2017 |
M/S. BRAHMOS AEROSPACE PRIVATE LIMITED Vs. THE STATE OF MAHARASHTRA
|
January 10, 2017 |
M/S. CARONA LTD. (OLD NAME: M/S. CARONA SAHU CO. LTD.) Vs. ANAND MANJUNATH RAO (ALIAS B. ANANDA) AND ANR.
|
November 15, 2017 |
M/S. CLASSIC WORDROB Vs. SHRI RAJU DHONDU JADHAV
|
April 11, 2017 |
M/S. CLINIRX RESEARCH PRIVATE Vs. BILCARE LIMITED, THR.ITS
|
November 14, 2017 |
M/S. DELTON ELECTRICALS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
August 31, 2017 |
M/S. E. MERCK (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
|
February 10, 2017 |
M/S. EMPIRE DYEING Vs. MR. SANDESH VASUDEO KUSAM
|
October 10, 2017 |
M/S. GERSON ENGINEERING WORKS NOW UNIT OF M/S. ASHOKA NON Vs. THE ASST. PROVIDENT FUND COMMISSIONER
|
November 1, 2017 |
M/S. GOA STATE CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. REGIONAL P. F. COMMISSIONER
|
September 11, 2017 |
M/S. GOGTE MINERALS Vs. M/S. AJAY SHIVAJIRAO BHONSLE AND OTHERS
|
April 4, 2017 |
M/S. GOWARDHAN INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 21, 2017 |
M/S. GURUDAYA BUILDERS Vs. THE STATE OF MAHARASHTRA & ORS.
|
November 14, 2017 |
M/S. HARSHA WHEEL MOVERS PVT. LTD. Vs. KOLHAPUR MUNICIPAL COUNCIL, KOLHAPUR
|
July 20, 2017 |
M/S. J. SQUARE STEELS PVT. LTD. Vs. THE UNION OF INDIA
|
September 25, 2017 |
M/S. JEEVAT CONSTRUCTION Vs. UNION OF INDIA
|
February 7, 2017 |
M/S. JETHMAL MULJI THAKKAR Vs. MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD.
|
February 8, 2017 |
M/S. JOLLY METALS AND OTHER Vs. THE GOA STATE POLLUTION CONTROL BOARD
|
April 12, 2017 |
M/S. KUBER STEEL TRADERS Vs. M/S. YASH ENTERPRISES
|
July 3, 2017 |
M/S. KULKARNI OIL AGENCY Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 16, 2017 |
M/S. LABHSHETWAR & SAKKARWAR Vs. THE STATE OF MAHARASHTRA
|
December 19, 2017 |
M/S. LAXMI RATAN BUILDERS PVT. LTD Vs. SHRI ALOK KUMAR JAGANNATH PRASAD DWIVEDI
|
October 31, 2017 |
M/S. LOKMAT NEWSPAPERS PRIVATE LIMITED, Vs. MOTIRAM NAGPUR
|
August 21, 2017 |
M/S. MAC TAILORS, FEIRA ALTO, MAPUSA, GOA Vs. SMT. FILOMENA FERNANDES, NEAR ST. ANTHONY HIGH SCHOOL, KARASWADO
|
January 30, 2017 |
M/S. MAHAVIR CONSTRUCTION CO. Vs. DIVYAKANT CHIMANLAL SHAH & ORS.
|
January 18, 2017 |
M/S. MANAS SHELTERS PVT. LTD. Vs. MADHAVLAL NARAYANLAL PITTIE AND OTHERS
|
March 14, 2017 |
M/S. MURPHY ELECTRONICS PVT. LTD. Vs. EDC LTD.
|
March 30, 2017 |
M/S. NATRAJ CINEMA Vs. THE DEPUTY REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
May 15, 2017 |
M/S. NEW ERA FABRICKS LIMITED Vs. SMT. BHANUMATI KESHRICHAND
|
June 7, 2017 |
M/S. NOVACARE DRUG SOCIALITES PRIVATE LIMITED Vs. THE UNION OF INDIA
|
May 2, 2017 |
M/S. ORANGE CITY MOBILE COLLECTION, 17, GANDHI GRAIN MARKET, OPP : AXIS BANK, CHAPROO NAGAR SQUARE, CENTRAL AVENUE ROAD, NEAR DENA BANK, NAGPUR, THROUGH ITS PARTNERS Vs. M/S. CITY COLLECTION, A DULY REGISTERED PARTNERSHIP FIRM, SHOP NO.2, NEELKAMAL COMPLEX, MAHAJAN MARKET, SITABULDI, NAGPUR
|
February 28, 2017 |
M/S. PHOTOLIBRARY INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
September 12, 2017 |
M/S. PLAZMA TECHNOLOGIES PVT. LTD. Vs. JSM TECHNOLOGIES & ORS.
|
June 5, 2017 |
M/S. POLYPHARMA PVT.LTD Vs. SHRI RANGNATH S. IYER
|
February 7, 2017 |
M/S. R.M. JAISWAL WINE SHOP Vs. STATE OF MAHARASHTRA
|
July 26, 2017 |
M/S. RAGHUVEER AGENCIES PVT. LTD. & ORS. Vs. MR. SANTOSH S/O. ANANTRAO JAGTAP & ORS.
|
January 19, 2017 |
M/S. RALLIS INDIA LIMITED & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
April 10, 2017 |
M/S. RASHMI INFRASTRUCTURE DEVELOPERS LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
|
January 20, 2017 |
M/S. RELIANCE ENTERPRISES Vs. MOHAMAD NAIEM SHAIKH
|
September 20, 2017 |
M/S. RELIANCE INDUSTRIES LTD. Vs. UNION OF INDIA
|
August 22, 2017 |
M/S. SHAKTI INTERNATIONAL PRIVATE LIMITED Vs. M/S. EXCEL METAL PROCESSORS PRIVATE LIMITED
|
March 16, 2017 |
M/S. SHIVALIK VENTURES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
|
March 8, 2017 |
M/S. SHRUTI ORE CARRIERS Vs. M/S. SYNERGY TRADE EXCHANGE, A PROPRIETORSHIP CONCERN OF MR. ROHAN LOBO, HAVING OFFICE AT, A
|
January 30, 2017 |
M/S. STRESSED ASSETS STABILIZATION FUND Vs. THE STATE OF MAHARASHTRA
|
November 22, 2017 |
M/S. SURETECH HOSPITAL & RESEARCH CENTRE LIMITED Vs. MAHARASHTRA AIR PORT DEVELOPMENT COMPANY LTD.
|
May 5, 2017 |
M/S. TATA JOHNSON CONTROLS AUTOMOTIVE LIMITED Vs. STATE OF MAHARASHTRA
|
August 3, 2017 |
M/S. TULSYAN NEC LIMITED AND OTHER Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
April 6, 2017 |
M/S. ULTRATECH CEMENT LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE, 2(2)
|
April 18, 2017 |
M/S. UPBEAT TRADING PVT. LTD., Vs. M/S. MAJOR METALS LTD.
|
March 24, 2017 |
M/S. VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LTD) Vs. NOBLE RESOURCES INTERNATIONAL PTE LTD.
|
June 12, 2017 |
M/S. VELINGKAR BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), EDC COMPLEX, PATTO, PANAJI GOA.
|
June 13, 2017 |
M/S. VIJAY CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
July 18, 2017 |
M/S. YOGIRAJ CATTLE FEEDS Vs. GOVIND BABA SAHAKARI DUDH UTPADAK SANSTHA MARYADIT
|
January 4, 2017 |
M/S. ZUARI GLOBAL LTD. AND OTHER Vs. THE ASSISTANT COMMISSIONERS OF INCOME TAX CIRCLE
|
April 19, 2017 |
M/S.BLACK TICKET FILMS Vs. MR.WALTER PHILIP
|
July 12, 2017 |
M/S.HARMAN OVERSEAS, A PARTNERSHIP FIRM Vs. DONGGUAN TR BEARING COMPANY LIMITED
|
August 4, 2017 |
M/S.MAHYCO VEGETABLES SEEDS LTD. & ORS. Vs. THE STATE OF MAHARSHTRA & ORS.
|
April 6, 2017 |
M/S.SUSWARAJYA FOUNDATION, SATARA AND ANR. Vs. THE COLLECTOR, SATARA AND OTHERS
|
January 31, 2017 |
MACLEODS PHARMACEUTICALS LTD. Vs. UNION OF INDIA
|
September 12, 2017 |
MADAN DHARMA RATHOD Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
MADAN S/O GYANBA KAVAR Vs. STATE OF MAHARASHTRA
|
August 22, 2017 |
MADAN S/O SHANKAR BHIVSANE Vs. THE STATE OF MAHARASHTRA
|
November 29, 2017 |
MADAN SITARAM CHANDANBATWE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA, MUMBAI
|
July 21, 2017 |
MADHAODAS JANKIDAS MOHTA Vs. HIRABAI WD/O MOHAN CHAVAN
|
April 20, 2017 |
MADHAV ATMARAM SAHAKARI Vs. ASELMO FURTADO
|
May 2, 2017 |
MADHAV NATHA MALI AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
June 6, 2017 |
MADHAV S/O. VITHAL MAGAR Vs. THE STAT OF MAHARASHTRA & ORS.
|
June 27, 2017 |
MADHAVRAO GONDIRAO AWAGAN Vs. THE STATE OF MAH. AND OTHERS
|
November 3, 2017 |
MADHU KISHORE KENY Vs. ALI YAVAR JUNG NATIONAL INSTITUTE FOR HEARING HAND
|
December 4, 2017 |
MADHU SUSHIL GUPTA OF BOMBAY Vs. V R PICTURES
|
December 14, 2017 |
MADHUKAR Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
MADHUKAR BANSILAL CHAVHAN Vs. KARIM AYYUB PATEL AND OTHERS
|
January 24, 2017 |
MADHUKAR NANAJI DANDGE Vs. SHANTA D/O. WASUDEORAO MANKAR AND ANOTHER
|
April 19, 2017 |
MADHUKAR RAMDAS SHIMPI AND ORS Vs. STATE OF MAHARASTHRA AND ORS
|
November 7, 2017 |
MADHUKAR SHRAWAN PATIL Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
MADHUKAR SON OF AMRUTA PATIL Vs. PARASHRAM SON OF YEDUJI SONUNE
|
November 3, 2017 |
MADHUSUDAN DATTATRAYA JOSHI Vs. NARENDRA TRIVIKRAM KHANOLKAR
|
February 10, 2017 |
MADHUSUDAN RAMVILAS SHARMA @ CHOMWAL Vs. STATE OF MAHARASHTRA
|
January 4, 2017 |
MADHUSUDAN VISHWANATH MULE Vs. GAJANAN VISHWANATH MULE
|
October 31, 2017 |
MAH-HILL PROPERTIES PVT LTD AND ANOTHER Vs. BABLI SAMARTHMAL SETH OTHERS
|
June 22, 2017 |
MAHADEO NIVRUTTI DHAKNE Vs. STATE OF MAHARASHTRA
|
July 20, 2017 |
MAHADEO RAMCHANDRA CHIKATE Vs. BALIRAM S/O VITHU KHAIRE
|
July 10, 2017 |
MAHADEO SAUDAGAR GIDDE Vs. THE STATE OF MAHARASHTRA,
|
September 7, 2017 |
MAHADEO SHANKAR MIRASE Vs. STATE OF MAHARASHTRA, THROUGH P S O POLICE STATION, KARANJA, DISTRICT WASHIM
|
September 14, 2017 |
MAHADEO SHRIPAD DEO ... Vs. PURUSHOTTAM SHRIPAD DEO & ORS
|
December 22, 2017 |
MAHADEV ALIAS MAHADU NARAYAN KALE Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 2, 2017 |
MAHADEV TITTHHAL JAGADALE Vs. THE STATE OF MAHARASHTRA & ANR.
|
July 11, 2017 |
MAHALGO BHUTO GAONKAR Vs. GURUDAS DATTA TIMBLO
|
March 31, 2017 |
MAHALSA ORA CARRIERS Vs. SANJAY KUMAR BAGLA
|
July 5, 2017 |
MAHAPALIKA AROGYA SEVA KARMACHARI SANGHATANA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
January 4, 2017 |
MAHAPALIKA MADHYAMIK SHIKSHAK SANGH Vs. MUNICIPAL CORPORATION OF GREATER
|
February 10, 2017 |
MAHARAJ GARAGE & COMPANY, MIRCHI BAZAR, ITWARI, NAGPUR Vs. COMMISSIONER OF INCOME TAX, VIDARBHA, NAGPUR
|
August 22, 2017 |
MAHARASHTRA APANG EKATMA SHIKSHAN ASSOCIATION, NAGPUR DISTRICT, NAGPUR Vs. STATE OF MAHARASHTRA
|
July 28, 2017 |
MAHARASHTRA ASSOCIATION OF SOCIAL WORK EDUCATORS Vs. STATE OF MAHARASHTRA
|
December 5, 2017 |
MAHARASHTRA COSMOPOLITAN EDUCATION SOCIETYS MCES COLLEGE OF EDUCATION AND RESEARCH Vs. THE PRESIDING OFFICER, MUMBAI UNIVERSITY AND COLLEGE TRIBUNAL & ORS.
|
February 15, 2017 |
MAHARASHTRA GRAMIN BANK Vs. UNION OF INDIA
|
July 13, 2017 |
MAHARASHTRA HEAVY VEHICLE AND INTERSTATE CONTAINER OPERATORS ASSOCIATION. Vs. UNION OF INDIA
|
August 4, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT Vs. ABDUL LATIF S/O SHEIKH MUNNU
|
April 7, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CO. Vs. SHASHIMOHAN SUGANCHAND TAPADIYA
|
June 8, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SARASWATIBAI AND ORS.
|
November 29, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. RAM SAJU RATHOD
|
July 13, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
March 8, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. DAYARAM
|
June 8, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, THROUGH ITS CHIEF EXECUTIVE OFFICER Vs. BHIKABAI ONKAR HIVRALE
|
June 8, 2017 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, THROUGH ITS CHIEF EXECUTIVE OFFICER HAVING ITS OFFICE Vs. CHAMPAT GANPAT KHADE
|
July 14, 2017 |
MAHARASHTRA MARITIME BOARD Vs. PNP MARITIME SERVICES PVT LTD
|
June 22, 2017 |
MAHARASHTRA POLLUTION CONTROL BOARD Vs. M/S. DEEPAK FERTILISERS AND PETRO CHEMICALS CORPORATION LTD. & ORS.
|
September 8, 2017 |
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. SMT. PUNAM BALASAHEB MADAGE
|
September 28, 2017 |
MAHARASHTRA RAJYA SHIKSHAK SENA Vs. STATE OF MAHARASHTRA
|
June 22, 2017 |
MAHARASHTRA RETAIL LIQUOR DEALERS ASSOCIATION Vs. THE COMMISSIONER, STATE EXCISE
|
May 31, 2017 |
MAHARASHTRA S T WORKERS CONGRESS (INTUC) Vs. STATE OF MAHARASHTRA
|
October 4, 2017 |
MAHARASHTRA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY TO GOVERNMENT MEDICAL EDUCATION AND DRUGS DEPARTMENT, MANTRALAYA, MUMBAI
|
June 7, 2017 |
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. THE APPELLATE AUTHORITY
|
April 27, 2017 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SHILPA STEEL AND POWER LIMITED
|
July 18, 2017 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SMT. JAMIRSHAHA JABBARSHAH
|
September 21, 2017 |
MAHARASHTRA STATE MINING CORPORATION Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
MAHARASHTRA STATE POWER GENERATION CO. Vs. SHATRUGHNA SON OF LATARI YERGUDE
|
January 6, 2017 |
MAHARASHTRA STATE PUBLIC PROSECUTORS ASSOCIATION AND ORS Vs. STATE OF MAHARASHTRA AND ORS
|
July 25, 2017 |
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD , MUMBAI Vs. CAPT CHANDRADEO NARAYAN SINGH
|
October 4, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SADULLAH KHAN AZIZ KHAN
|
February 2, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. LAXMAN S/O NAGORAO GAWANDE
|
August 1, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF CENTRAL SERVICE, KOLHAPUR
|
November 13, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. JAGNNATH
|
July 28, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD , NAGPUR DIVISION Vs. ALKA WD/O VINOD BANTE
|
July 18, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER NANDED DIVISION, NANDED Vs. SHABANA BEGUM W/O SALIM KHAN
|
May 3, 2017 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER, JALGAON Vs. BABURAO RAOJI SHINDE, DECEASED,THROUGH L.RS
|
February 22, 2017 |
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. GANESH SAMPATRAO DHOLE
|
July 1, 2017 |
MAHARASTRA STATE CO-OPREATIVE TRIBAL DEVELOPMENT CORPORATION LTD.,BHANDARA Vs. COMMISSIONER OF INCOMTAX, NAGPUR AND ANOTHER
|
January 11, 2017 |
MAHATMA GANDHI MISSION TRUST, NANDED. THROUGH ITS CHAIRMAN Vs. DR.MANOHAR BALWANT PISOLKAR, AGE : MAJOR, OCCUPATION : SERVICE, R/O 5657/3, KHADKESHWAR, AURANGABAD
|
January 25, 2017 |
MAHATMA PHULE KRISHI VIDYAPEETH RAHURI, DISTRICT : AHMEDNAGAR, THROUGH ITS REGISTRAR Vs. AHMEDNAGAR ZILLA SHETMAJOOR UNION TRADE UNION CENTRE, TAHSIL KACHERI ROAD, SHRIRAMPUR, TQ. SHRIRAMPUR, DIST. AHMEDNAGAR
|
January 27, 2017 |
MAHAVIR SAMPAT KESKAR Vs. SURESH KRISHNAJI DESHPANDE AND OTHERS
|
June 9, 2017 |
MAHEMOOD ILAHI KHAN S/O MANZOOR ILAHI KHAN Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
MAHENDRA KADUBA WAHULE Vs. REENA MAHENDRA WAHULE
|
November 15, 2017 |
MAHENDRA S/O KADUBA WAHULE Vs. REENA W/O MAHENDRA WAHULE
|
December 15, 2017 |
MAHENDRA S/O.PATIRAJ YADAV Vs. STATE OF MAHARASHTRA
|
February 2, 2017 |
MAHENDRA TEKCHAND BEHERE Vs. THE STATE OF MAH.THR.PSO NAGPUR
|
November 21, 2017 |
MAHESH AILDAS RAJPUT Vs. UNITED NEWS OF INDIA AND ORS.
|
June 28, 2017 |
MAHESH G KERKAR SON OF G KERKAR Vs. GOA HUMAN RIGHTS COMMISSION THROUGH ITS SECRETARY HAVING OFFICE AT PANAJI -GOA
|
December 7, 2017 |
MAHESH JAGAN SURTI Vs. UNION TERRITORY ADMINISTRATION
|
August 22, 2017 |
MAHESH M. TARI Vs. INSPECTOR GENERAL OF PRISONS
|
June 30, 2017 |
MAHESH MAHADEV TARI Vs. STATE
|
November 17, 2017 |
MAHESH NARSIDAS PATEL Vs. UNION OF INDIA & ANR.
|
November 29, 2017 |
MAHESH NAVELKAR Vs. GOA STATE COPERATIVE BANK LTD.
|
November 8, 2017 |
MAHESH S/O LAXMAN GONDANE Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
MAHESH S/O MANIK MOTE Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
MAHESHPRASAD DWARKADAS JAISWAL Vs. THE STATE OF MAHARASHTRA
|
November 21, 2017 |
MAHINDRA CHANDRASEN Vs. UNION BANK OF INDIA
|
March 10, 2017 |
MAITHILEE TUKARAM KADAM Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 29, 2017 |
MAKRAND S/O PURUSHOTTAM MALEWAR Vs. THE EDUCATION SOCIETY ,TUMSAR
|
February 15, 2017 |
MALABAR HILL CITIZENS FORUM Vs. THE COMMISSIONER OF LABOUR
|
July 11, 2017 |
MALAY N. SANGHVI Vs. INCOME TAX OFFICER
|
January 31, 2017 |
MALHARI SHAMBHU SAKAT Vs. THE STATE OF MAHARASHTRA
|
April 17, 2017 |
MALKHANSINGH NAZARSINGH CHAUHAN Vs. GODRICK MAENUAL DIAS
|
November 6, 2017 |
MALLU TIKARAM VARMA Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 27, 2017 |
MAMTARANI SHYAMRAO SHENDE & ORS. Vs. UNION OF INDIA & ANR.
|
May 15, 2017 |
MANAGER, AIR AMBULANCE AVIATION AMBATT Vs. STATE OF GOA
|
August 3, 2017 |
MANAGER, SMK GLOBAL SECURITY SOLUTION INDIA PVT. LTD. Vs. KAILASH
|
February 27, 2017 |
MANAGING DIRECTOR Vs. SMT. RADESHREE G. GAD AND OTHER
|
August 4, 2017 |
MANDA NARAYAN PAROPTE & ANR. Vs. STATE OF MAHARASHTRA
|
September 5, 2017 |
MANDA W/O DNYANESHWAR DESHMUKH Vs. STATE OF MAHARASHTRA
|
May 30, 2017 |
MANGALA W/O JAIKUMAR MAGAR Vs. JAIKUMAR S/O KHELNATH MAGAR
|
November 21, 2017 |
MANGALA WD/O GAJANAN KALE Vs. MAHADEO S/O ASHOK GAWANE
|
July 6, 2017 |
MANGALABAI DINESH SHIRSATH (D) THR. LR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
January 19, 2017 |
MANGANESE ORE (I) LTD. Vs. MOHD. YUNUSUDDIN SHEIKH & ORS.
|
July 4, 2017 |
MANGESH GURUDEO JUMNAKE Vs. STATE OF MAHARASHTRA
|
January 6, 2017 |
MANGESH KASHINATH BATTASE Vs. STATE OF MAHARASHTRA & ANR
|
December 4, 2017 |
MANGESH S/O DAMODHAR ... Vs. THE STATE OF MAHARASHTRA, THR. ...
|
December 22, 2017 |
MANGESH S/O DAMODHAR CHANDANKHEDE Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
MANGILAL SON OF DEVA RATHOD Vs. THE COLLECTOR AND ORS.
|
February 16, 2017 |
MANIK BAPURAO SHEJAL Vs. DY. INSPECTOR GENERAL (PRISONS)
|
August 1, 2017 |
MANIK S/O HIRAMAN RATHOD Vs. STATE OF MAHARASHTRA
|
November 16, 2017 |
MANIKCHAND HIRALAL NAHAR Vs. STATE OF MAHARASHTRA
|
June 15, 2017 |
MANIKGARH CEMENT Vs. COMMISSIONER OF CUSTOMS AND C. EX., NAGPUR
|
July 13, 2017 |
MANIKGARH CEMENT Vs. COMMISSIONER OF CUSTOMS AND C. EX., NAGPUR
|
July 3, 2017 |
MANIKLAL @ MANIKCHAND CHANDULAL BORANA Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
MANIPAL GOA CANCER & GENERAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 27, 2017 |
MANISHA ASHOK SUTARIA @ MANISHA Vs. ASHOK SUTARIA
|
December 11, 2017 |
MANISHA NITIN URANKAR @ KAVITA DEVDATTA RUKADIKAR Vs. NITIN DEODATTA URUNKAR
|
October 9, 2017 |
MANJULA SUBHASH SHINGNE & ANR. Vs. RAMDAS PATILBA SHIONGNE & ORS.
|
January 9, 2017 |
MANKARNABAI SHANKAR PATIL Vs. STATE OF MAHARASHTRA
|
July 10, 2017 |
MANOHAR BALKRISHNA PINJARKAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA, MUMBAI
|
July 27, 2017 |
MANOHAR DATTATRAY RAJOPADHYE Vs. VAIBHAV DEVELOPMENT CORPORATION & ORS
|
September 12, 2017 |
MANOHAR DUDHARAM CHOUKE Vs. STATE OF MAHARASHTRA, THROUGH P S O DESAIGANJ, DISTRICT GADCHIROLI
|
August 22, 2017 |
MANOHAR DUDHRAM CHOUKE Vs. STATE OF MAHARASHTRA
|
August 22, 2017 |
MANOHAR GANPATRAO KAPSIKAR Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, IRRIGATION DEPARTMENT, (NOW WATER RESOURCES DEPARTMENT), GOVERNMENT OF MAHARASHTRA
|
December 4, 2017 |
MANOHAR LAXMAN KARANDE Vs. STATE OF MAHARASHTRA THR.PSO.
|
July 13, 2017 |
MANOHAR S/O BHAURAO KHANVE Vs. STATE OF MAHARASHTRA (THROUGH PSO KATOL, DIST NAGPUR)
|
September 20, 2017 |
MANOHAR S/O JAIDEO TEMBHARE Vs. THE STATE OF MAHARASHTRA
|
November 15, 2017 |
MANOHAR S/O MAHADU KATE Vs. THE STATE OF MAHARASHTRA
|
November 20, 2017 |
MANOHAR S/O RAMCHANDRA DADMAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH
|
July 18, 2017 |
MANOHAR S/O. VASUDEORAO SALVE Vs. THE DEAN, GOVERNMENT AYURVED RUGNALAYA & ORS.
|
January 16, 2017 |
MANOJ @ SONYA S/O RAMDAS GHULE Vs. COMMISSIONER OF POLICE PUNE CITY, DIST PUNE
|
September 4, 2017 |
MANOJ JAVERI STOCK BROKING PVT. LTD. MUMBAI Vs. GOPIKA S. MEHTA
|
January 30, 2017 |
MANOJ MADHUKAR GADGE Vs. DATTATRAYA S/O MANOHAR TEKADE
|
August 31, 2017 |
MANOJ MAGANLAL GHODKE Vs. STATE OF MAHARASHTRA THROUGH DIRECTOR OF MARKETING MAHARASHTRA STATE, PUNE
|
June 23, 2017 |
MANOJ S/O ISHWARLAL SHARMA Vs. RITI @ ARCHANA W/O MANOJ SHARMA
|
January 5, 2017 |
MANOJ S/O SHREERAM GANVEER Vs. SMT. URMILA W/O MANOJ GANVEER
|
March 23, 2017 |
MANORAMA MANOHAR KAUTHANKAR Vs. KONKAN RAILWAY CORPORATION LTD
|
May 12, 2017 |
MANSEL LIMITED Vs. BUNKERS ON BOARD SHIP M.V. GIOVANNA LULIANO & ORS.
|
May 5, 2017 |
MANSINGH DHONDIRAM SAKPAL Vs. THE STATE OF MAHARASHTRA
|
April 24, 2017 |
MANSOOR KHAN S/O GAFFUR KHAN Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 4, 2017 |
MANU KAGLIWAL Vs. MAYO FOUNDATION FOR MEDICAL EDUCATION & RESEARCH
|
September 7, 2017 |
MANYAR GRAMIN SHIKSHAN PRASARAK MANDAL & ANR. Vs. STATE OF MAHARASHTRA & ORS.
|
November 6, 2017 |
MARATHWADA SOCIETY CHAWL COMMITTEE & ORS Vs. STATE OF MAHARASHTRA & ORS
|
September 26, 2017 |
MARCONI ESTEVAN RODRIGUES SON OF JOSE RODRIGUES Vs. THE STATE OF GOA
|
April 3, 2017 |
MARIA BENEDICTA MENDONCA Vs. STATE OLD-GOA POLICE STATION
|
July 10, 2017 |
MARIA DE LOURDES FILOMENA FIGUEIREDODE ALBUQUERQUE Vs. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE
|
March 3, 2017 |
MARIA FATIMA @ SILO SILVA COELHO Vs. VAMAN NARAYAN KUNDAIKAR
|
April 28, 2017 |
MARIA THELMA ELVIRA MENEZES E D SOUZA Vs. MICHAEL LOPES
|
September 21, 2017 |
MARIBA PIRAJI CHAPEWAD Vs. THE STATE OF MAHARASHTRA
|
December 18, 2017 |
MAROTI S/O DAMDU MANIK Vs. STATE OF MAHARASHTRA
|
April 20, 2017 |
MAROTI S/O DAMDU MANIK Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
MAROTI S/O MOTIRAM RAMTEKE AND ORS. Vs. PRALHAD S/O CHINTAMANJI RAMTEKE AND ANR.
|
June 20, 2017 |
MAROTI SHRAWAN MANGHATE Vs. SMT. RITA Y. SAPRA
|
August 1, 2017 |
MARTHA W/O DEVIDAS RATHOD Vs. SCHEDULED CASTE, DE-NOTIFIED TRIBE (VIMUKTA JAATI), NOMADIC TRIBES, OTHER BACKWARD CLASSES AND SPECIAL BACKWARD CATEGORY DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
|
December 19, 2017 |
MARUTI DAGADU CHARWAD (D) THR. L.R.S. Vs. SHRI BHAU NAMA GUJAR (D) THR. L.R.S.
|
March 7, 2017 |
MARUTI TRAVEL Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
September 4, 2017 |
MASSODALI SADAIKALI AND ANOTHER Vs. STATE OF MAHARASHTRA
|
March 27, 2017 |
MASTER PAVAN MUNDAWARE Vs. PRINCIPAL/HEAD MISTRESS OF ASHOKA UNIVERSAL SCHOOL
|
September 13, 2017 |
MASTER SIDDHANT VIKRAM PAL Vs. AUTHORIZATION COMMITTEE & ANR.
|
September 22, 2017 |
MAYA M.PEDNEKAR & ORS. Vs. STATE OF GOA & ORS.
|
February 2, 2017 |
MAYA NAMDEORAO KHARODKAR Vs. BHAGYASHREE PRAMOD DAVE
|
July 31, 2017 |
MAYAVATI RAHUL SADAR Vs. TEHSILDAR, PATUR, AKOLA
|
April 12, 2017 |
MAYUR PACKAGING WORKS Vs. STATE OF MAHARASHTRA & ANR
|
July 18, 2017 |
MAYUR SUNIL BAGUL Vs. STATE OF MAHARASHTRA & ANR.
|
October 4, 2017 |
MBH ENTERPRISES Vs. UNION OF INDIA
|
December 19, 2017 |
MCKINSEYCOMPANY, INC Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 5, 2017 |
MEENA V PAMNANI, MUMBAI Vs. COMMISSIONER OF INCOME TAX, CITYIX, MUMBAI
|
September 29, 2017 |
MEENA VINOD KULKARNI Vs. VINOD TRIMBAKRAO KULKARNI
|
November 6, 2017 |
MEERA TUKARAM NAIK Vs. GIVAJI BALKRISHNA SINAI
|
September 28, 2017 |
MEERA W/O KOLAMDAS SIRSAT Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY LAW AND JUDICIARY MANTRALAYA MUMBAI
|
June 5, 2017 |
MEGHA W/O RAJU CHOUDHARI Vs. SHANTABAI W/O VINAYAKRAO DESHMUKH
|
August 10, 2017 |
MEHBOOB BABUMIYAN SHAIKH AND OTHARS Vs. STATE OF MAHARASHTRA
|
February 22, 2017 |
MEHFOOZA AFROZ ANSARI Vs. REGIONAL DIRECTOR
|
December 14, 2017 |
MEHTAB LAIQ AHMED SHAIKH Vs. STATE OF MAHARASHTRA
|
October 13, 2017 |
MENINO CAMILO FERNANDES Vs. STATE OF GOA & ORS.
|
May 3, 2017 |
MENINO JOSE FERNANDES AND ORS. Vs. STATE OF GOA AND ORS.
|
January 11, 2017 |
MERCES BUILDERS PRIVATE LIMITED Vs. SHAIKH MOHAMMAD HANUF BEPARI & ANR.
|
May 5, 2017 |
MESSER HOLDINGS LIMITED A COMPANY Vs. BOMBAY OXYGEN CORPORATION LTD
|
March 16, 2017 |
MHASKE RAOSAHEB DADARAO AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
June 27, 2017 |
MIDC THROUGH ITS CHIEF EXECUTIVE OFFICER UDYOG SARATHI MAHAKALI GUFA MARG, ANDHERI (EAST) MUMBAI 23 Vs. MURAR RAMCHANDRA GHATGE (DECEASED) THROUGH HIS LRS, SMT.SUNANDA MURAR GHATGE, R/O 300C WARD, NEAR SHIVAJI MARKET, SHIVAJI PUTALA, KOLHAPUR
|
February 14, 2017 |
MIGUEL NAZARETH Vs. FINESSE CONSTRUCTION
|
May 4, 2017 |
MILIND MANIKRAO DOLARE Vs. MUKUNDWADI COOP. HOSING SOCIETY LTD
|
August 16, 2017 |
MILIND S/O SADHUJI ORKE Vs. MEMBER, INDUSTRIAL COURT, NAGPUR BENCH, NAGPUR
|
August 24, 2017 |
MILIND S/O SAHEBRAO LAHANE Vs. STATE OF MAHARASHTRA, THROUGH G P , HIGH COURT OF JUDICATURE OF BOMBAY HIGH COURT, AT AURANGABAD
|
June 29, 2017 |
MILIND S/O. ANANAT MOBHARKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
February 28, 2017 |
MILTON MARQUIS Vs. STATE OF GOA
|
February 15, 2017 |
MINALINI LALIT MODI Vs. KISHINCHAND CHELLARAM
|
September 19, 2017 |
MINEIRA NACIONAL LIMITADA, A SOCIEDADE POR QUOTAS CONSTITUTED UNDER THE PORTUGUESE LAW OF SOCIEDADE POR QUOTAS AND HAVING ITS OFFICE AT SALGAOCAR BHAVAN, ALTINHO, PANAJI, GOA AND OTHER Vs. HARDESH ORES PRIVATE LIMITED, A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT VILLA FLORES DA SILVA, ERASMO CARVALHO STREET, MARGAO-GOA AND OTHERS
|
June 6, 2017 |
MISS FIRDOS VAHAJUDDIN ANSARI Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY
|
April 5, 2017 |
MISS MAGDELINE JAMES SIMON Vs. STATE OF MAHARASHTRA AND ORS.
|
July 21, 2017 |
MISS. SANJIVANI SHRIPATI KAMBLE Vs. THE STATE OF MAHARASHTRA
|
November 6, 2017 |
MISS. ZARINA D/O LATE ABDUL KARIM Vs. MOHANKUMAR S/O KANHAIYYALAL SHARMA
|
March 27, 2017 |
MITHUN Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 22, 2017 |
MOHAMAD IQLAK MOHAMAD IQBAL QURESHI Vs. STATE OF MAHARASHTRA
|
January 19, 2017 |
MOHAMAD LATEEF AHMED S/O TAJ MOHAMMAD Vs. REGISTRAR, BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY, AURANGABAD
|
September 12, 2017 |
MOHAMAD LULFULLA S/O MOHD. ALI Vs. THE STATE OF MAHARASHTRA
|
November 10, 2017 |
MOHAMED RIZWAN MEMON AND OTHERS Vs. STATE OF GOA AND OTHERS
|
September 14, 2017 |
MOHAMMAD HISHAM OSMANI Vs. STATE OF MAHARASHTRA
|
April 6, 2017 |
MOHAMMAD ILLIYAS MAHAMMAD SHAFI Vs. SHAHEEN PARVEEN ZIAULMALLAN KHAN
|
September 26, 2017 |
MOHAMMAD RAFIQ USMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
MOHAMMAD RAFIQUE MOHAMMAD ZAFAR Vs. SHAMIMBANO W/O MOHAMMAD RAFIQUE
|
August 14, 2017 |
MOHAMMED HASAN MEHENDI HASAIN SHEIKH Vs. STATE OF MAHARASHTRA
|
January 9, 2017 |
MOHAMMED IMRAN S/O SHABBIR DARYAWARDI Vs. STATE OF MAHARASHTRA & ORS
|
December 14, 2017 |
MOHAMMED MUSTAFA S/O MOHAMMAD MASTAN Vs. THE STATE OF MAHARASHTRA
|
December 4, 2017 |
MOHAMMED SUFIYAN RAFIQUE QURESHI & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 29, 2017 |
MOHAMMEDHUSSAIN ABDULLABHAI Vs. SHABBIRBHAI ABDULLABHAI
|
October 13, 2017 |
MOHAN @ MOHAN BABA S/O. JANGLU GEDAM Vs. STATE OF MAHARASHTRA
|
March 23, 2017 |
MOHAN KISAN BANGADKAR Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD
|
February 22, 2017 |
MOHAN MORESHWAR AGASHE Vs. MANAGING DIRECTOR, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
March 3, 2017 |
MOHAN S/O. RAJARAM DANGE Vs. THE STATE OF MAHARASHTRA
|
February 16, 2017 |
MOHANLAL S/O TARACHAND PARADHI Vs. STATE OF MAHARASHTRA
|
December 7, 2017 |
MOHD ASHU ALIAS ASIF MOHD YAKUB AND OTHERS Vs. STATE OF MAHARASHTRA
|
March 2, 2017 |
MOHD. ANIS MOHD. ISMAIL MALLAS Vs. THE STATE OF MAHARASHTRA
|
November 9, 2017 |
MOHD. ASGAR CHOUDHARI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 2, 2017 |
MOHD. BABLU KASIRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
July 19, 2017 |
MOHD. HANIF S/O MOHD. HABIB Vs. STATE OF MAHARASHTRA
|
April 7, 2017 |
MOHD. HAROON S/O. MOHD. HANEERF & ANR. Vs. MOHD. YOUNUS S/O. MOHD. HANEEF & ORS.
|
September 12, 2017 |
MOHD. MUKHTAR MOHD. WAKARODDIN Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 10, 2017 |
MOHD. MUSTAK. MOHAMAD ISMAIL Vs. SPECIAL LAND ACQUISITION OFFICER & ANR.
|
June 14, 2017 |
MOHD. MUZAMMIL RAGHIB S/O MOHD. AJMAL RAGHIB Vs. STATE OF MAHARASHTRA
|
March 24, 2017 |
MOHD. TAUSIF SHEIKH BABBU Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
June 20, 2017 |
MOHD. YASIN CHUTAN SHAIKH Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
MOHD.SAMIR MOHD. JUBER SHAIKH Vs. THE STATE OF MAHARASHTRA
|
January 10, 2017 |
MOHINDER SINGH DUA Vs. KAMLA LANDMARC CONSTRUCTION PVT. LTD
|
December 8, 2017 |
MOHIT S/O SURESH DEORE Vs. STATE OF MAHARASHTRA
|
April 11, 2017 |
MOHMMED MUDASSAR HUSSAIN S/O MOHAMMAD UMAR Vs. THE STATE OF MAHARASHTRA
|
January 11, 2017 |
MOHOMMAD KHAN S/O RAHIM KHAN Vs. SHANKAR S/O MAROTI DHAGE
|
March 8, 2017 |
MOIL EXECUTIVE ASSOCIATION, NAGPUR & ANR. Vs. UNION OF INDIA & ANR.
|
February 15, 2017 |
MOIL LIMITED EARLIER KNOWN AS MANGANESE ORE INDIA LIMITED, 1A, KATOL ROAD, P.O. BOX NO.34, NAGPUR 440013 Vs. THE COMMISSIONER OF INCOME TAX, NAGPUR. SHRIB
|
April 26, 2017 |
MOMIN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
June 13, 2017 |
MORE JEEVAN YASHWANT, AND 82 ORS. Vs. THE MUMBAI MUNICIPAL, CORPORATION AND ANR.
|
January 6, 2017 |
MORESHWAR NEELKANTH THENGARI AND OTHERS Vs. STATE OF MAHARASHTRA
|
August 24, 2017 |
MOTIAL S/O NAMDEO PAWAR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, NASHIK
|
December 22, 2017 |
MOTIRAM KAUTIKRAO TEKALE Vs. STATE OF MAHARASHTRA
|
February 8, 2017 |
MOTIRAM MANOHAR PHAD AND ANOTHER Vs. STATE OF MAHARASHTRA
|
November 17, 2017 |
MOTIRAM ZINGAR WAWRE Vs. STATE OF MAHARASHTRA
|
March 31, 2017 |
MOTOR VESSEL MANGALAM Vs. ALICE ELIZABETH DSOUZA
|
December 13, 2017 |
MR FIROZE ADI VAKIL Vs. MISS ZARENE FRAMROZ MUNSHI
|
July 6, 2017 |
MR MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI Vs. M/S K.T. KUBAL AND CO.
|
July 14, 2017 |
MR. ABHINAV DIPAKBHAI PATEL Vs. DIRECTOR, TRANSPORT DEPARTMENT
|
April 21, 2017 |
MR. AGOSTINHO PIRES SON OF LATE ANTONIO PIRES Vs. SMT. OLIVIA DSOUZA D/O LATE ANTONIO PIRES
|
February 6, 2017 |
MR. AJAY RAMRAO CHAVAN Vs. MRS. SAMPADA AJAY CHAVAN
|
October 12, 2017 |
MR. ARPUTHARAJ NADAR Vs. DESIGNATED OFFICER ASSISTANT ENGINEER (BUILDING AND FACTORY)
|
April 25, 2017 |
MR. BABUSO BHOMA GAUDE Vs. LATE SHANU VASSU GAUDE (SINCE DECEASED)
|
October 12, 2017 |
MR. DEEPAK SHAH, SON OF SHRI N. SHAH Vs. ESTATE OFFICER
|
March 1, 2017 |
MR. HARIKISHAN SHANKARJI GUDIPATI ALIAS DR. GOGIKAR HARIKISHAN AND OTHERS Vs. ECL FINANCE LIMITED
|
February 14, 2017 |
MR. HAYAGRIV ASHOK JOGANI, OF MUMBAI INDIAN INHABITANT, RESIDING AT 61/A, 6TH FLOOR, TAHNEE HEIGHTS, BUILDING NO.D, PETIT HALL, 66, NEPEAN SEA ROAD, MUMBAI Vs. SAILAM BVBA, A REGISTERED PARTNERSHIP FIRM, HAVING ITS REGISTERED OFFICE AT HOVENIERSTRAAT, 2
|
February 27, 2017 |
MR. IAN MCINTOSH Vs. MR. SANTAN JOVITO MONTEIRO, SON OF LATE MR. TONIO LOURDES MONTEIRO
|
February 1, 2017 |
MR. JADAVLAL S/O. MAVJI PATEL Vs. MAHINDRA FIRST CHOICE SERVICES LIMITED
|
July 28, 2017 |
MR. JAGDISH LAL GUPTA Vs. CAMEO FABRICS LTD.
|
July 12, 2017 |
MR. JAYANT BHAGWANTRAO SATAM & ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 20, 2017 |
MR. JAYANT SUNDERDAS KARIA AND ORS Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS
|
March 10, 2017 |
MR. JILESINGH SARDAR SINGH Vs. VIKAS CARRIERS PVT. LTD.
|
April 11, 2017 |
MR. KISHANDAS BHAGWANDAS NAGPAL Vs. MR. JETHANAND BHAGWANDAS NAGPAL
|
July 5, 2017 |
MR. LALCHAND RAGHUNATH LUNAVAT Vs. DNYANOBA SADBA KADRE
|
November 2, 2017 |
MR. LETICIA E DOS M. SIMOES Vs. STATE OF GOA AND OTHERS
|
January 12, 2017 |
MR. LOUIS TEOTONIO MENDES Vs. THE VILLAGE PANCHAYAT CARAMBOLIM AND OTHER
|
May 4, 2017 |
MR. MANDAR DINKAR KHARKANDE Vs. STATE OF GOA AND OTHERS
|
April 12, 2017 |
MR. MANOJ JASWANTLAL KAPADIA Vs. STATE OF MAHARASHTRA
|
March 8, 2017 |
MR. MILAGRES MORAES Vs. THE STATE OF GOA
|
December 12, 2017 |
MR. MUKUL KARANDIKAR, AGE 42 YEARS, OCCU:SERVICE, R/O 202, SATVED COMPLEX, 2ND FLOOR, SARDAR PATEL STADIUM ROAD, NAVRANGPURA, AHMEDABAD (GUJRAT) Vs. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
|
April 7, 2017 |
MR. NANDLAK KHEMKA Vs. MR. RAMESH G. KANDOLKAR
|
July 10, 2017 |
MR. NILESH GOGRI Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
MR. NILESH SADA AIKAR Vs. MR. SURAJ SASHIKANT DESSAI
|
June 16, 2017 |
MR. P. SHALIYO Vs. THE PRINCIPAL SECRETARY, ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF GOA
|
March 8, 2017 |
MR. PANDURANG SADU KANDOLKAR, (SINCE DECEASED Vs. MR. CEZARIO F. DSOUZA
|
March 22, 2017 |
MR. PAUL VICTOR HEREDIA Vs. STATE OF GOA
|
June 15, 2017 |
MR. PRAKASH GAWAS Vs. STATE OF GOA AND OTHER
|
February 15, 2017 |
MR. RAJENDRA S/O SHAMRAOJI PADOLE Vs. STATE OF MAHARASHTRA & ORS.
|
August 24, 2017 |
MR. REGGIE FERNANDES Vs. MISS SHANTA C. KHOVALKAR
|
February 6, 2017 |
MR. RUI FERREIRA AND OTHER Vs. THE REGISTRAR OF CO
|
January 11, 2017 |
MR. SACHIN GANPATI DAVANDE Vs. THE CHAIRMAN & MANAGING DIRECTOR
|
November 13, 2017 |
MR. SACHIN VISHWAS KAMBLE Vs. MAHARASHTRA STATE ROAD TRANSPORT ...
|
December 22, 2017 |
MR. SANDEEP TULSHIRAM MOHITE Vs. REGISTRAR, SMALL CAUSES COURT, MUMBAI
|
April 21, 2017 |
MR. SANDESH B. NAIK, Vs. MORMUGAO MUNICIPAL COUNCIL
|
January 18, 2017 |
MR. SANGAM R. NARVEKAR S/O RAMA NARVEKAR Vs. COSTA RIVER TRANSPORT PVT. LTD.
|
November 27, 2017 |
MR. SANJAY SHRIVASTAVA, SON OF RAJENDRAPRASAD, AGE 48 YEARS, OCCU: SERVICE, MARRIED, INDIAN NATIONAL, RESIDENT OF F6, SUNSHINE APARTMENT, SHANTINAGAR, NAVELIM, MARGAO, GOA 403 707 Vs. THE STATE OF MAHARASHTRA, THROUGH POLICE STATION, MIDC, CIDCO, AURANGABAD, TQ. & DIST AURANGABAD
|
March 31, 2017 |
MR. SANJEEV TARCAR, SON OF LATE PADMANABH TARCAR Vs. ARMINIO RODRIGUES
|
November 27, 2017 |
MR. SAVIO R. DSOUZA Vs. THE POLICE INSPECTOR AND OTHERS
|
March 16, 2017 |
MR. SHAIKH JALAL THROUGH Vs. STATE OF GOA & ORS.
|
September 1, 2017 |
MR. SHARAD PRABHUDAS Vs. M/S. SAPANA REAL ESTATES & ORS.
|
March 31, 2017 |
MR. TRAJANO DMELLO Vs. STATE OF GOA
|
February 27, 2017 |
MR. ULHAS PEDNEKAR Vs. STATE
|
August 11, 2017 |
MR. VIJAY S. MACHINDAR Vs. MR. PUNEET JITENDRA SEJPAL AND ORS.
|
September 4, 2017 |
MR. VINAY KSHIRSAGAR Vs. COMMUNIDADE OF SERULA OF BARDEZ TALUKA, BARDEZ
|
July 31, 2017 |
MR. VINEET KACKER Vs. THE STATE OF MAHARASHTRA & ANR.
|
September 21, 2017 |
MR. VINOD P. MAHAJAN & ORS. Vs. STAET OF MAHRASHTRA & ANR.
|
October 10, 2017 |
MR. VIRAJ Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
June 27, 2017 |
MR. VISHWASRAO DATTATRAY KACHARE Vs. UNION OF INDIA
|
April 13, 2017 |
MR. VITHOBA RAGHOBA FATREKAR Vs. SHRI GAJANAN FATREKAR
|
February 16, 2017 |
MR.AJAY RAMCHANDRA PIMPARKAR Vs. M/S SARASWATI AUTO COMPONENTS
|
December 15, 2017 |
MR.ASEMLO FURTADO & ORS. Vs. STATE OF GOA & ORS.
|
March 2, 2017 |
MR.PANKAJ S/O .BHALLAJI ATRAM Vs. STATE OF MAHARASTRA & ORS.
|
February 28, 2017 |
MR.RAJESH K. SHAH Vs. MR.KAMLESH K. SAHANI
|
November 3, 2017 |
MR.S.RAGHURAMAN Vs. H.M.T. LIMITED HAVING ITS REGISTERED
|
July 19, 2017 |
MR.SANJAY SADANAND VARRIER Vs. M/S. POWER HORSE INDIA PVT. LTD.
|
March 22, 2017 |
MR.SHANTI RAMANAND SAGAR Vs. THE COMMR. OF INCOME TAX, .B.C.I
|
November 17, 2017 |
MR.SIDDHARAM SHIVAPPA PATIL Vs. STATE OF MAHARASHTRA AND ORS.
|
February 17, 2017 |
MR.UTTAM E.SIRSAT & ORS Vs. UNION OF INDIA & ANR.
|
July 6, 2017 |
MRINNAYI RAJESH BODADE (MS.) Vs. STATE OF MAHARASHTRA & ORS.
|
February 20, 2017 |
MRS BHARTI BHAUSAHEB AHER Vs. MR.BHAUSAHEB KAUTIK AHER
|
January 6, 2017 |
MRS. AHALYA A. SAMTANEY Vs. STATE OF MAHARASHTRA
|
July 24, 2017 |
MRS. AMELIA DINIZ Vs. MR VITTOL BHAWANT KAMAT
|
November 24, 2017 |
MRS. ASHA S. SHIKHARE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 23, 2017 |
MRS. BANA HOSHIE DEBOO Vs. BANK OF INDIA
|
July 21, 2017 |
MRS. BERNADETTE MARIA C. MASCARENHAS Vs. MR. KANTA N. MORAJKAR
|
February 20, 2017 |
MRS. CHRISTINE LAZARUS MENEZES Vs. MR. LAZARUS PETER MENEZES
|
April 21, 2017 |
MRS. ESTHER SANKWALKAR Vs. SHRI MANUEL FILANDRO DE CARVALHO (D) THR. LRS. & ORS.
|
February 23, 2017 |
MRS. ESTRELINA EUNATA ALCACOAS Vs. UNION OF INDIA AND OTHERS
|
February 23, 2017 |
MRS. FIROZA POPERE Vs. MRS. USHA DHANANJAYAN
|
November 15, 2017 |
MRS. HUTOXI NOSHIR SHROFF Vs. BANK OF INDIA
|
July 21, 2017 |
MRS. IDA BARRETO, WIDOW OF ANTONIO, MAJOR TEODOSIO FURTADO Vs. MR. MAXMIANO GUILHERME FURTADO AND HIS WIFE AND ANOTHER
|
July 6, 2017 |
MRS. JOANITA GONSALVES, Vs. SMT. ANTONETA DCOSTA E GONSALVES
|
January 23, 2017 |
MRS. KAILASHBEN MAHENDRABHAI PATEL Vs. THE STATE OF MAHARASHTRA
|
May 5, 2017 |
MRS. KRUPALI NAIK, D/O SHRI N. BANERJEE NAIK Vs. STATE OF GOA
|
June 14, 2017 |
MRS. LAVINA MARTIN Vs. MR. SAM BOSCO MARTIN
|
May 5, 2017 |
MRS. LEELA NARVEKAR, DAUGHTER OF LIMO NARVEKAR Vs. MR. KESHAV NARVEKAR @ CORTEZ, S/O MARY NARVEKAR @ CORTEZ
|
November 3, 2017 |
MRS. MADHU KISHORE KENY Vs. ALI YAVAR JUNG NATIONAL INSTITUTE FOR
|
December 4, 2017 |
MRS. MANISHA RAHUL BHOSLE Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
MRS. MANISHA UMARAOSING CHAVHAN Vs. STATE OF MAHARASHTRA AND ORS.
|
February 9, 2017 |
MRS. NINA DEEPAK VERMA Vs. TREE OFFICER, MCGM & ORS.
|
May 26, 2017 |
MRS. PERVIN JEHANGIR & ORS. Vs. UNION OF INDIA AND ORS.
|
May 5, 2017 |
MRS. RABIA A. KHAN Vs. STATE OF MAHARASHTRA
|
February 9, 2017 |
MRS. RANI SEVAKRAM Vs. THE ORIENTAL INSURANCE CO. LTD.
|
February 28, 2017 |
MRS. ROSITA FERNANDES Vs. MR. INACIO PIEDADE FERNANDES, SON OF LATE ANTONIO FERNANDES
|
September 20, 2017 |
MRS. SHAHNAJ TAJ. MOHD. HASHMI & ANR. Vs. SENIOR INSPECTOR OF POLICE & ANR.
|
May 5, 2017 |
MRS. SHAMA RAHUL MOHOLKAR Vs. RAHUL DEORAO MOHOLKAR
|
November 10, 2017 |
MRS. SHEROO SHAPURJI Vs. BANK OF INDIA
|
July 21, 2017 |
MRS. SHWETA SHIRISH KENCH Vs. MR. PRAKASH RAMCHANDRA KENCH
|
January 24, 2017 |
MRS. SUHASINI S.GOVENKAR & ORS. Vs. SHRI GOPAL JHA
|
March 14, 2017 |
MRS. SWATI SAYAJI PATIL Vs. STATE OF MAHARASHTRA & ANR.
|
August 7, 2017 |
MRS. TEJESWINI D/O. GANGADHARRAO Vs. SACHIN S/O. ASHOK PATIL
|
October 31, 2017 |
MRS.VANDANA W/O. NANDKISHORE KHEDIKAR Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY & ORS.
|
March 31, 2017 |
MRUNAL BHAGAT Vs. MERLE IRENE CARVALHO
|
September 18, 2017 |
MS SHEETAL MARUTI KURUNDWADE AGE 25 YEARS, OCCUPATION: SERVICE, INDIAN INHABITANT PRESENTLY RESIDING AT 511 Vs. METAL POWER ANALYTICAL (I) PVT LTD., A PRIVATE LIMITED COMPANY, SHARES AND REGISTERED AS UNDER THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE AT B
|
March 2, 2017 |
MS. BHUMIKA CLEANTECH SERVICES PVT. LTD., A COMPANY REGISTERED UNDER THE INDIAN COMPANIES ACT, HAVING ITS REGISTERED OFFICE AT C Vs. THE LOKAYUKTA, INSTITUTION OF GOA LOKAYUKTA, STATE GUEST HOUSE, GROUND FLOOR, ALTINHO, PANAJI, GOA
|
March 10, 2017 |
MS. JACINTA MASCARENHASE FERNANDES Vs. STATE OF GOA
|
January 11, 2017 |
MS. PRATIBHA PRABHAKAR KHAPE Vs. STATE OF MAHARASHTRA & ANR.
|
September 28, 2017 |
MS. SWATI SHANTARAM BAGDE INDIAN INHABITANT RESIDING Vs. THE CONTROLLER OF EXAMINATION
|
March 8, 2017 |
MS.SHOBHA SHALIGRAM KADU Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
MUKESH KOTHARI Vs. STATE BANK OF INDIA, BELGAUM AND OTHERS
|
March 10, 2017 |
MUKESH KUMAR GODARA Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, BEGUMPURA POLICE STATION, AURANGABAD
|
September 21, 2017 |
MUKESH PANDURANG BASTAV Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
|
November 23, 2017 |
MUKESH S/O DATTOPANT @ DATTATRAYA Vs. STATE OF MAHARASHTRA
|
August 31, 2017 |
MUKESH S/O. DASHRATH BOLGUNDEWAR Vs. CHARAN S/O. MAHADEO BOLGUNDEWAR
|
August 1, 2017 |
MUKTESHWAR S/O SIDRAM DESHMANE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, AUSA POLICE STATION, TQ AUSA, DIST LATUR
|
October 4, 2017 |
MUKUND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
|
September 20, 2017 |
MUKUND S/O. SUDAM BORKAR Vs. PRADNYASHEELA W/O RAMESH GHATE
|
January 12, 2017 |
MUMBAI GRAHAK PANCHAYAT AND ANOTHER. Vs. STATE OF MAHARASHTRA AND OTHERS.
|
May 5, 2017 |
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. FARE FIXATION COMMITTEE
|
December 4, 2017 |
MUMBAI PORT TRUST FLOTILLA WORKERS ASSOCIATION Vs. MUMBAI PORT TRUST, PORT BHAVAN
|
July 6, 2017 |
MUNAF ABU DASURKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
December 7, 2017 |
MUNICIPAL COMMISSIONER, PUNE MUNICIPAL CORPORATION, SHIVAJI NAGAR, PUNE 411005 Vs. SHRI. KISAN BABU DARGE, ROOM NO. 180, CHAWL NO.8, PANDAV NAGAR, HEALTH CAMP, PUNE 411016
|
March 23, 2017 |
MUNICIPAL CORPORATION FOR THE CITY OF KALYAN AND DOMBIVLI Vs. RUDRANEE INFRASTRUCTURE LTD.
|
July 5, 2017 |
MUNICIPAL CORPORATION OF CITY OF THANE Vs. MUKESH RAMFUL GUPTA
|
December 22, 2017 |
MUNICIPAL CORPORATION OF CITY OF THANE Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 6, 2017 |
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. TRIPAT CHAMANLAL OBEROI AND OTHERS
|
January 19, 2017 |
MUNICIPAL CORPORATION OF GREATER BOMBAY, MUMBAI Vs. BHARAT CONSTRUCTION, A REGISTERED FIRM, MUMBAI
|
May 5, 2017 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WALTER BAU AG (IL)
|
December 22, 2017 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WALTER BAUAG (IL)
|
October 31, 2017 |
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MUMBAI MAHANAGARPALIKA KARYALAYEEN KARMACHARI SANGHATANA
|
September 21, 2017 |
MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA AND ANR.
|
February 16, 2017 |
MUNICIPAL COUNCIL OSMANABAD Vs. TRIVENI W/O MADAN MASKE
|
November 3, 2017 |
MUNICIPAL COUNCIL, BHANDARA Vs. INDUSTRIAL COURT, NAGPUR
|
August 18, 2017 |
MUNICIPAL COUNCIL, TIRORA, THROUGH ITS CHIEF OFFICER, TIRORA, DISTRICT - GONDIA Vs. BHANDARA ZILLA NAGAR PARISHAD KAMGAR SANGHATNA, TIRORA, THROUGH ITS NEW PRESIDENT MAHENDRA WALDE
|
June 15, 2017 |
MUNICIPAL COUNCIL, TUMSAR Vs. SONIA
|
September 15, 2017 |
MURGAN @ DILLI AMMASHI DEVENDRA Vs. THE STATE OF MAHARASHTRA
|
August 10, 2017 |
MURLIDHAR DAULAT BHARASKAR Vs. ZILLA PARISHAD, AHMEDNAGAR
|
January 30, 2017 |
MURLIDHAR MAKDU SAPKALE Vs. STATE OF MAHARASHTRA
|
November 24, 2017 |
MURLIDHAR PARBAT PATIL Vs. DEVENDRA CHAWALA NARENDRASINGH
|
July 13, 2017 |
MURLIDHAR S/O KASHINATH MEHTRE Vs. STATE OF MAHARASHTRA THROUGH P S O SINDKEHDRAJA DIST BULDANA
|
September 14, 2017 |
MURTUZA @ MIRZA GULZAR BAIG, S/O MIRZA RAUF BAIG Vs. STATE OF MAHARASHTRA
|
April 28, 2017 |
MUSKAN W/O. SHAIKH RASHID @ RAFIQ Vs. THE STATE OF MAHARASHTRA
|
January 10, 2017 |
MUSTAQ AHMED Vs. STATE OF GOA
|
April 3, 2017 |
MUZZAMMIL ATAUR - REHMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
MYCON CONSTRUCTION LTD. Vs. UNION OF INDIA
|
February 27, 2017 |
MYDREAM PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORTS), MUMBAI
|
December 8, 2017 |
MYMOONA PEER ALIAS ANA BELINDA DIAS Vs. DENA BANK, THROUGH ITS CHIEF MANAGER, (AUTHORIZED OFFICER) C/S DENA BANK, PANAJI BRANCH
|
July 25, 2017 |
N P BHAVSAR & ANR Vs. UCO BANK & ORS
|
December 7, 2017 |
N.T.C.(S.M.) LTD. Vs. KAMLA SINGH AND ORS.
|
June 23, 2017 |
NABI AHMED MOHAMMED VASIN Vs. SABIRA W/O MOHAMED SIDDIQUE
|
August 4, 2017 |
NAGESH GANGADHAR VIBHUTE Vs. STATE OF MAHARASHTRA
|
August 2, 2017 |
NAGESH LAXMAN TAKMOGE Vs. COMMISSIONER OF POLICE, SOLAPUR AND ORS
|
July 11, 2017 |
NAGINA HAKIMUDDIN AKOLAWALA Vs. STATE OF MAHARASHTRA
|
February 6, 2017 |
NAGINCHAND S/O. DEVICHAND BUCCHA Vs. SHRI VINOD S/O. TARACHAND GUPTA & ORS.
|
September 26, 2017 |
NAGNATH DEVIDASRAO PADHYE Vs. THE STATE OF MAHARASHTRA
|
December 20, 2017 |
NAGPUR DISTILLERIES PVT. LTD. Vs. THE KARMAVEER SHANKARRAO KALE SAHAKARI SAKHAR KARKHANA LIMITED
|
March 15, 2017 |
NAHIDA RISHAD COOPER Vs. MR. RISHAD DARAYAS COOPER
|
December 6, 2017 |
NAI PAL SINGH Vs. UNION OF INDIA
|
September 20, 2017 |
NAKANE ROAD, DEOPUR, DHULE, DISTRICT DHULE Vs. THE STATE OF MAHARASHTRA, ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI 32 AND OTHERS
|
June 20, 2017 |
NAKSHATRA PROPERTIES PRIVATE LIMITED Vs. HIYA ASSOCIATES
|
July 21, 2017 |
NAMDEO S/O SITARAM KUTARMARE Vs. RAIBAI W/O BAPURAO GAURKAR
|
September 19, 2017 |
NAMDEO S/O. GAJANAN BUTALE Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
|
November 3, 2017 |
NAMITA EDUCATION AND WELFARE Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
NAMRATA ANAND ALHAT Vs. STATE OF MAHARASHTRA
|
January 9, 2017 |
NANA S/O FALGUNRAO PATOLE Vs. THE STATE OF MAHARASHTRA
|
November 8, 2017 |
NANA S/O SADUJI MANE Vs. STATE OF MAHARASHTRA, THROUGH PSO KURHA, DISTRICT AMRAVATI
|
December 13, 2017 |
NANA S/O. SHIRAM WANKHADE Vs. STATE OF MAHARSHTRA
|
April 25, 2017 |
NANAK SON OF PESUMAL WASWANI Vs. STATE OF MAHARASHTRA, THROUGH OFFICER IN CHARGE ANTI-CORRUPTION BUREAU, NAGPUR, TQ & DISTT NAGPUR
|
December 21, 2017 |
NANASAHEB S/O RAMNATH NIRMAL Vs. STATE OF MAHARASHTRA
|
November 9, 2017 |
NANDA MURLIDHAR DESHMUKH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 6, 2017 |
NANDA PRAKASH PAWAR Vs. STATE OF MAHARASHTRA THROUGH
|
November 1, 2017 |
NANDA VASANTRAO DEVGHARE Vs. VITTHAL FAKIRAJI MANKAR
|
August 8, 2017 |
NANDAN SIMEPURUSHKAR S/O DAS HARI SIMEPURUSHKAR Vs. MARIO VALADARES S/O JOHN VALADARES
|
April 20, 2017 |
NANDKISHOR PRALHAD VYAWAHARE Vs. SAU. MANGALA W/O PRATAP BANSAR
|
November 14, 2017 |
NANDKISHOR SHIVPRASAD JAISWAL Vs. STATE OF MAHARASHTRA, DEPARTMENT OF EXCISE
|
November 17, 2017 |
NANDKUMAR S/O BALIRAM SARDAR Vs. STATE OF MAHARASHTRA
|
November 9, 2017 |
NANDKUMAR S/O. SHIVMURTI MUNDHE Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 27, 2017 |
NANDU ATMARAM WAJEKAR Vs. UNION OF INDIA
|
April 5, 2017 |
NANDU S/O BHAGWAN PARDESHI, Vs. SMT.HIRKANBAI WD/O ADHAR PATIL
|
December 15, 2017 |
NANDU S/O VITTHAL SONAWANE Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
NANUBHAI NICHHABHAI DESAI Vs. DEPUTY GENERAL MANAGER, UCO BANK
|
April 11, 2017 |
NANURAM S/O. DAGDU BELDAR Vs. THE STATE OF MAHARSHTRA & ORS.
|
February 13, 2017 |
NARAYAN BABI SALGANONKAR Vs. JAYSHREE ALIAS MANASI NARAYAN SALGANONKAR
|
May 5, 2017 |
NARAYAN DADA BOKHARE Vs. THE STATE OF MAHARASHTRA
|
March 8, 2017 |
NARAYAN DATTU PANCHAL Vs. THE STATE OF MAHARASHTRA
|
November 30, 2017 |
NARAYAN DILIDAS SAHU Vs. M/S. AGRAWAL CONSTRUCTION
|
October 12, 2017 |
NARAYAN DINBAJI JAMBHULE Vs. DR.DEORAO MADGUJI HOLI AND OTHERS
|
January 19, 2017 |
NARAYAN DIWAKAR S/O. LATE SH.CHATTI LTD Vs. STATE OF MAHARASHTRA
|
February 1, 2017 |
NARAYAN MURLIDHAR THENG AND OTHERS Vs. DINKAR S SHINGE AND ANOTHER
|
July 18, 2017 |
NARAYAN S/O GOMAJI WANKAR Vs. THE STATE OF MAHARASHTRA, THROUGH
|
November 16, 2017 |
NARAYAN S/O. MAHADU VISHWABRAHMA Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 28, 2017 |
NARAYAN S/O. SHRIKRISHNA POTE Vs. STATE OF MAHA., THROUGH ITS SECRETARY
|
July 6, 2017 |
NARAYAN SON OF GULABRAO THAKRE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 16, 2017 |
NARAYANA FARM PRODUCE PVT LTD Vs. JALARAM FEEDS, THROUGH ITS PARTNER, YOGESH KANTILAL KATARIA
|
September 15, 2017 |
NARAYANAM NARSIMHA MURTHY Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
|
April 19, 2017 |
NARAYANRAO S/O GANPATRAO KHEDKAR Vs. THE STATE OF MAHARASHTRA, THROUGH
|
November 21, 2017 |
NARENDRA BHIMSEN PATIL Vs. SURENDRA B BORKAR
|
August 9, 2017 |
NARENDRA PLASTIC PRIVATE LTD. & ANR. Vs. DBS BANK LIMITED
|
February 28, 2017 |
NARENDRA S/O BALAJI GHODMARE Vs. THE SCHEDULED TRIBE CERTIFICATE
|
November 8, 2017 |
NARENDRA S/O NATHU CHAUDHARY & ANR. Vs. DIRECTOR OF EDUCATION (PRIMARY), PUNE AND OTHERS
|
September 19, 2017 |
NARENDRAKUMAR BHIMRAO NALAWADE Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE
|
November 29, 2017 |
NARESH DEVILAL PATLE Vs. THE STATE OF MAHARASHTRA
|
March 7, 2017 |
NARESH KHULO GAUDE AND OTHER Vs. THE COLLECTOR, SOUTH GOA DISTRICT, MARGAO, GOA
|
February 14, 2017 |
NARESH WAMANRAO RAUT & ORS. Vs. STATE OF MAHARASHTRA & ANR.
|
September 1, 2017 |
NARESH WASUDEO KHANZODE Vs. COMMANDANT, CENTRAL RESERVE POLICE FORCE
|
July 25, 2017 |
NARHAR SUPDU BHADANE Vs. THE STATE OF MAHARASHTRA
|
November 3, 2017 |
NARHARI S/O. LAXMAN SURYAWANSHI, AGE 66 YEARS, OCC. AGRIL., R/O. RUI (UTTAR) TQ. AHMEDPUR, DIST. LATUR. Vs. THE STATE OF MAHARASHTRA
|
June 30, 2017 |
NARSING S/O SHANKARRAO SHIVSHETTE Vs. SECRETARY, BHARAT LIBERAL EDUCATION SOCIETY AT UDGIR TALUKA UDGIR DISTRICT LATUR
|
August 28, 2017 |
NARSINVRAO S. CHAWAN @ SWAPNIL & ANR. Vs. JANU BABUSO NAIK
|
August 18, 2017 |
NASIR AMIN HUNGUND, Vs. M/S. GLASSPAANE ALUMINIUM
|
April 5, 2017 |
NASIR HUSAIN SALIMULLAH ANSARI Vs. STATE OF MAHARASHTRA
|
December 7, 2017 |
NASRUDDIN S/O GULZAR Vs. LOGISTIC PROJECTS INDIA LIMITED
|
August 21, 2017 |
NATEPUTE EDUCATION SOCIETY, HAVING OFFICE AT/POST NATEPUTE TAL MALSHIRAS, DIST SOLAPUR Vs. STATE OF MAHARASHTRA DEPARTMENT OF SECONDARY SCHOOL EDUCATION MANTRALAYA, MUMBAI THROUGH ITS SECRETARY
|
November 10, 2017 |
NATIONAL INSURANCE CO LTD Vs. DILIP
|
November 28, 2017 |
NATIONAL INSURANCE CO LTD THROUGH ITS DIVISIONAL MANAGER, DIVISION OFFICE NO IV, DHANTOLI, NAGPUR Vs. BHAGWAN RAJARAM GAWAI
|
July 12, 2017 |
NATIONAL INSURANCE CO LTD, THROUGH ITS DIVISIONAL Vs. DHARMENDRA SAHA SON OF BHIKARI SAHA
|
March 21, 2017 |
NATIONAL INSURANCE CO. LTD Vs. LATABAI
|
July 10, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. NANDABAI WD/O PRAKASH ALIAS PRALHAD DHUMAL
|
July 4, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. AKRUR S/O UDHAV GHOLVE
|
September 11, 2017 |
NATIONAL INSURANCE CO. LTD., NAGPUR Vs. JAGANNATH
|
June 8, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. VEENA WD/O SANJAY DONGRE
|
July 20, 2017 |
NATIONAL SALES CORPORATION Vs. INCOME TAX OFFICER WARD
|
June 12, 2017 |
NATIONAL TORCH AND TUBES Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
|
October 12, 2017 |
NATRAJAN SUNDARESAN Vs. STATE OF MAHARASHTRA AND ANOTHER
|
April 18, 2017 |
NATURAL SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA THROUGH FOR SECRETARY FOR CO-OPERATION, MARKETING AND TEXTILE DEPARTMENT, MANTRALAYA, MUMBAI
|
June 21, 2017 |
NATURE CONSERVATION SOCIETY Vs. STATE OF MAH. THR. SECR.MUMBAI AND
|
June 8, 2017 |
NAUSHAD @ JABBAR BEIG, S/O KASIMSAB BEIG Vs. STATE (AS REPRESENTED BY OFFICER INCHARGE, PANAJI POLICE STATION) PANAJI GOA
|
September 22, 2017 |
NAUSHAD S/O CHHOTEKHA Vs. THE STATE OF MAHARASHTRA
|
October 13, 2017 |
NAVA BHARAT PRESS (NAGPUR) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
August 14, 2017 |
NAVALCHAND MOTIRAM JADHAV Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
NAVHIND PAPERS AND PUBLICATION LTD Vs. AKSHAR ENTERPRISES, FEIRA ALTO, NEAR MAPUSA CLINIC
|
February 24, 2017 |
NAVINCHANDRA GANGADHAR HEGDE Vs. THE STATE OF MAHARASHTRA
|
September 25, 2017 |
NAVINCHANDRA NANJI Vs. JIVRAJ BHANJI
|
September 4, 2017 |
NAVNATH S/O. LAXMAN DHAMORE Vs. THE STATE OF MAHARASHTRA & ANR.
|
February 15, 2017 |
NAVNATH SADASHIV TARAS AND ORS. Vs. STATE OF MAHARASHTRA
|
February 1, 2017 |
NAVNEET S/O SADASHIV TEMBHURNIKAR Vs. MOHMMAD ANWAR KHAN S/O MOHAMMAD ABBAS KHAN
|
June 22, 2017 |
NAYAN S/O NAGORAO INGLE Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
NEELA VILAS SHINDE Vs. SUSHSILARANI PATEL & ORS
|
November 17, 2017 |
NEELKAMAL REALTORS SUBURBAN PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
|
December 6, 2017 |
NEHA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
December 19, 2017 |
NEHA W/O JITESH AGRAWAL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DUGGIPAR, TAH SADAK ARJUNI, DIST GONDIA
|
October 5, 2017 |
NERIA BENDAVID AND OTHERS Vs. STATE OF GOA AND OTHERS
|
March 31, 2017 |
NESTOR CONSTRUCTION PVT. LTD. AND ORS. Vs. VIRSEN B. SOLANKI
|
December 8, 2017 |
NEVILLE TULI Vs. AABRAAJ INVESTMENT MANAGEMENT
|
December 15, 2017 |
NEW INDIA ASS. CO. LTD Vs. SMT. SHARDABEN WIDOW OF BALWANTBHAI
|
January 24, 2017 |
NEW INDIA ASSURANCE CO LTD , THROUGH ITS DIVISION Vs. SHILPA SANDEEP SHINDE
|
October 31, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. SEEMA SUDAM AUTI AND ORS
|
June 9, 2017 |
NEW INDIA ASSURANCE CO LTD THROUGH REGIONAL MANAGER Vs. CHANDA GOWARDHAN GOMKADE
|
August 31, 2017 |
NEW INDIA ASSURANCE CO. LIMITED Vs. HASINABANO WD/O SHEIKH RAFFIUDDIN
|
June 1, 2017 |
NEW INDIA ASSURANCE CO. LIMITED, Vs. SMT. SHALU WD/O ASHOK VAIDYA
|
June 22, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PHULABAI WD/O. JAYDEV MESHRAM
|
November 14, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHILPA SANDEEP SHINDE AND ORS.
|
October 21, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. DHARMISHTA JITENDRA MEHTALIA
|
July 13, 2017 |
NEW INDIA ASSURANCE CO.LTD. Vs. MAHADEVI PARSHURAM HOSAMANI(MRS.) & ORS.
|
February 3, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMINDRABAI
|
August 10, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PAIKAJI ASUJI LAMBADE
|
November 3, 2017 |
NEW INDIA ASSURANCE COMPANY LTD AURANGABAD THROUGH ITS DIVISIONAL MANAGER Vs. CHHAGAN S/O KERU NARWADE
|
November 30, 2017 |
NEW INDIA ASSURANCE COMPANY LTD THROUGH ITS DIVISIONAL MANAGER, GOPAL KRISHNA BHAVAN, SITABULDI, NAGPUR Vs. KALABAI WD/O MAHADEO SHIRPURKAR
|
June 6, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMESH
|
May 25, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MEENA WD/O ASHOK GHUMRE
|
July 20, 2017 |
NIJAMUDDIN ABUBAKAR SHAIKH & ANR. Vs. STATE OF MAHARASHTRA & ANR.
|
November 10, 2017 |
NIKETAN LAND AND ESTATE PVT. LTD. Vs. STATE OF MAHARASHTRA
|
January 10, 2017 |
NIKHIL KRISHNA SAHAKARI AND OTHERS Vs. THE STATE OF GOA AND OTHERS
|
June 27, 2017 |
NIKHIL PRABHAKAR SHEDGE Vs. UNION OF INDIA & ORS.
|
March 23, 2017 |
NIKHIL SURESH RAJPUT (PATIL) Vs. STATE OF MAHARASHTRA
|
August 4, 2017 |
NILESH N.SHAH AND ANOTHER Vs. OFFICER IN CHARGE/INVESTIGATING OFFICER, PANJIM AND ANOTHER
|
June 20, 2017 |
NILKANTH S/O MAHADEORAO NEWALE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, DEPARTMENT OF EDUCATION AND ORS.
|
February 16, 2017 |
NIMESH HARKISANDAS TOPIWALA Vs. DEEPA DALPATRAM TOPIWALA AND ANOTHER
|
May 5, 2017 |
NINA ANIL SHAH Vs. KUSUM BHASKARRAO GORULE @ GEETANJALI GANESH SOHANI
|
June 5, 2017 |
NIRAJ Vs. VIJAYA
|
April 5, 2017 |
NIRAJKUMAR KAPURCHAND JAIN Vs. SMT. SWEETI
|
July 12, 2017 |
NIRMA LTD. Vs. THE STATE OF MAHARASHTRA
|
September 8, 2017 |
NIRMAL BANG SECURITIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
NIRMAL SEEDS PVT. LTD. Vs. UNION OF INDIA
|
February 27, 2017 |
NIRMALA MAHESH BHOLE Vs. STATE OF MAHARASHTRA & ORS.
|
March 6, 2017 |
NISAR AHMED HAJI SAYED BILAL Vs. STATE OF MAHARASHTRA
|
April 25, 2017 |
NISHIKANT MARUTI NIMBALKAR Vs. STATE OF MAHARASHTRA
|
September 8, 2017 |
NITESH JOHN MAKASARE & ANR. Vs. STATE OF MAHARASHTRA & ANR.
|
September 1, 2017 |
NITESH MOHANLAL DOSHI Vs. STATE OF MAHARASHTRA
|
August 21, 2017 |
NITESH S/O KRUSHNARAO CHUDRE Vs. THE STATE OF MAHARASHTRA THROUGH
|
November 15, 2017 |
NITESH S/O SURESH JAIN Vs. JALGAON CITY MUNICIPAL CORPORATION, JALGAON, THROUGH COMMISSIONER, MUNICIPAL CORPORATION, JALGAON
|
November 29, 2017 |
NITIN Vs. REKHA
|
January 31, 2017 |
NITIN CHINTAMAN KONGRE Vs. STATE OF MAHARASHTRA
|
November 23, 2017 |
NITIN KUMAR Vs. SAU. VANITA W/O NITIN KUMAR MAHANT
|
September 14, 2017 |
NITIN RAVINDRA BANSOD Vs. GOVERNMENT OF INDIA
|
April 20, 2017 |
NITIN S/O PRABHAKAR VAIDYA Vs. ASHOK MAHADEORAO PANCHBUDHE
|
November 3, 2017 |
NITIN S/O. MANOHAR KAKADE Vs. THE STATE OF MAHARSTRA & 0RS.
|
February 9, 2017 |
NITIN S/O. SUDHAKAR ZAPARDE& ANR. Vs. NILL
|
April 7, 2017 |
NIVRUTTI Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 23, 2017 |
NIVRUTTI S/O KONDIBA GHALEWAD Vs. STATE OF MAHARASHTRA
|
December 20, 2017 |
NOOR AAMAD Vs. THE STATE OF MAHARASHTRA
|
February 22, 2017 |
NORESHWAR RAGHUNATHRAO SHENDE Vs. SUDHAKAR BABURAO NANGNURE
|
November 16, 2017 |
NORWEGIAN FREE EVANGELICAL MISSION & ANR. Vs. THE STATE OF MAHARASHTRA
|
November 7, 2017 |
NOVEX COMMUNICATION PVT LTD Vs. CHINA GATE RESTAURANT PVT LTD
|
December 29, 2017 |
NOW UNIT OF M/S ASHOKA NON-FERROUS METALS LTD Vs. ASST PROVIDENT FUND COMMISSIONER, HAVING OFFICE AT BHAVISHYA NIDHI BHAVAN
|
November 1, 2017 |
NURALLAH VELJEE Vs. THOMAS F S MACHADO
|
August 9, 2017 |
NUTAN SHANKAR MOILY Vs. SHANKAR RAMANNA MOILY
|
August 23, 2017 |
OFFICIAL TRUSTEES, MAHARASHTRA STATE Vs. INDIAN RED CROSS SOCIETY, BOMBAY CITY BRANCH & ANR
|
June 27, 2017 |
OIL AND NATURAL GAS COMMISSION OF INDIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
September 28, 2017 |
OIL AND NATURAL GAS CORPORATION LTD. Vs. INTEROCEAN SHIPPING PVT. LTD.
|
June 9, 2017 |
OILSEEDS SPECIALIST Vs. CHANDRAKALABAI SHANTARAM PATIL
|
June 29, 2017 |
OLGA RODRIGUES & OTHERS Vs. CHRISTOPHER PINTO & OTHERS
|
April 3, 2017 |
OM PRAKASH SURI THROUGH LEGAL HERIS SMT. S.O.SURI ALIAS SMT.S.S.GHARATI Vs. CHEMIEQUIP LTD.
|
June 23, 2017 |
OMKAR SWITCHGEARS Vs. STATE OF MAHARASHTRA
|
February 7, 2017 |
OMPRAKASH DADAPPA KOYATE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
May 5, 2017 |
OMPRAKASH DEVANDAS KHANNA Vs. THE STATE OF MAHARASHTRA
|
January 4, 2017 |
ORIENTAL INSURANCE CO LTD , DIVISIONAL OFFICE, RAYAT HAWELI, OLD COTTON MARKET, AKOLA, THROUGH DIVISIONAL MANAGER Vs. SAVITA WD/O KAILAS KOKATE
|
June 19, 2017 |
ORIENTAL INSURANCE CO LTD , THROUGH ITS DIVISIONAL MANAGER, PALM ROAD, CIVIL LINES, NAGPUR Vs. SUKHADEO S/O KHOGALJI GURVE
|
November 17, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. VIJAY RAMCHANDRA KALE & ORS.
|
December 4, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT SANGITA WD/O RAJU JAYDE
|
June 27, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJKUMARI W/O LAXMIKANT PANDEY
|
July 14, 2017 |
ORIENTAL INSURANCE COMPANY LTD , THROUGH ITS DIVISIONAL MANAGER, AMRAVATI, REPRESENTED BY MANAGER T P HUB, A D COMPLEX, SADAR, NAGPUR Vs. VIDYA RANU GHULE
|
November 8, 2017 |
OSCAR JERONIMO DESOUZA Vs. LATE RATILAL SHAH
|
April 18, 2017 |
OTTERS CLUB Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS) MUMBAI
|
January 12, 2017 |
P C POLE FACTORY, MAHARASHTRA STATE ELECTRICITY BOARD Vs. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI
|
June 13, 2017 |
P. B. JAMBHULKAR Vs. UNION OF INDIA
|
July 18, 2017 |
P.N. HALSHIKAR & ORS. Vs. REGISTRAR OF CO-OPRATIVE SOCIETIES & ORS.
|
October 11, 2017 |
P.P SHARMA (REFERENCE FORWARDED FROM 7TH CIVIL JUDGE, SENIOR DIVISION, KOLHAPUR) Vs. STATE
|
June 5, 2017 |
P.P. SUDHAKARAN Vs. MRS. SHYLA SATHYAN
|
November 1, 2017 |
PACE SETTER BUSINESS SOLUTIONS PVT LTD Vs. UNION OF INDIA & ORS
|
April 3, 2017 |
PACE TEL SYSTEMS PVT LTD Vs. CHIEF OFFICER MARGAO MUNICIPAL COUNCIL OFFICE OF MARGAO MUNICIPAL COUNCIL MARGAO-GOA
|
October 11, 2017 |
PACHORA TALUKA CO-OPERATIVE EDUCATION SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
September 15, 2017 |
PACIFIC GULF SHIPPING (SINGAPORE) PTE LTD Vs. S R K CHEMICALS LTD & ANR
|
September 1, 2017 |
PADMA ASHOK BHATT Vs. ORBIT CORPORATION LTD. AND OTHERS
|
July 26, 2017 |
PADMAKAR GAJANANRAO PANDE Vs. RAMESH TUKARAM DIWATE
|
November 23, 2017 |
PADMAKAR RAMDAS AGRESAR Vs. STATE OF MAHARASHTRA AND ANR.
|
February 24, 2017 |
PADMAKAR RAMDAS AGRESAR Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 2, 2017 |
PADMAKAR S/O. FAKIRAKI DONGRE Vs. THE STATE OF MAHARASHTRA
|
July 27, 2017 |
PADMAVATI DEVELOPERS Vs. AZIM KASAM MANSOORI
|
August 29, 2017 |
PAHADIYA TULSHIRAM CHAMPALA & ORS. Vs. STATE OF MAHARASHTRA
|
September 21, 2017 |
PAINTERIOR (INDIA) Vs. STATE OF MAHARASHTRA
|
July 25, 2017 |
PALLAVI W/O ASHISH WASNIK Vs. STATE OF MAHARASHTRA, THROUGH P S O WADI, NAGPUR
|
October 10, 2017 |
PANCHSHEEL SHIKSHAN PRASARAK SAMITI, NANDEPERA THROUGH ITS PRESIDENT DILIP JAGANNATH PECHE Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI & ORS.
|
August 29, 2017 |
PANDIT ALIAS PINU SARJERAO SANAP Vs. STATE OF MAHARASHTRA
|
August 23, 2017 |
PANDIT SHANKAR KALAN AGE ADULT Vs. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY
|
July 26, 2017 |
PANDURANG Vs. STATE OF MAHARASHTRA
|
October 11, 2017 |
PANDURANG BAHUUDDESHIYA SEVABHAVI SANSTHA Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 2, 2017 |
PANDURANG BAPU KHAVARE Vs. STATE OF MAHARASHTRA & ORS.
|
March 8, 2017 |
PANDURANG BAPU PATIL Vs. CHIEF ADMINISTRATIVE OFFICER, MAHARASHTRA JIVAN PRADHIKARAN AND OTHERS
|
February 16, 2017 |
PANDURANG CHINDHU AAGLE Vs. STATE OF MAHARASHTRA
|
October 4, 2017 |
PANDURANG MARUTI DOMBALE Vs. BAPURAO PIRAJI OWAL & ORS.
|
January 25, 2017 |
PANDURANG R. KANADE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 31, 2017 |
PANDURANG SHAMRAOJI PANDE Vs. STATE OF MAHARASHTRA AND ORS
|
May 24, 2017 |
PANJABRAO SADASHIVRAO WANKHEDE Vs. DISTRICT DY.REGISTRAR,COOPERATIVE SOCIETIES,RESIDENT AND POST AKOLA, TQ. AND DISTRICT AKOLA
|
July 1, 2017 |
PANKAJ BAPU GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 12, 2017 |
PANKAJ RANE Vs. GOA PUBLIC SERVICE COMMISSION
|
November 21, 2017 |
PANKAJ SHAMKANT MAHAJAN Vs. STATE OF MAHARASHTRA AND ANR.
|
February 17, 2017 |
PANTHER FINCAP AND MANAGEMENT SERVICES LTD. MUMBAI AND OTHERS Vs. BANK OK INDIA, MUMBAI AND OTHERS
|
April 11, 2017 |
PANU NAVSHYA BHONAR Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
PAPPU @ CHANDIKAPRASAD S/O MOHANDATT GAUR Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
PAPPU @ RAVI NANKURAM YADAO Vs. DEPUTY INSPECTOR GENERAL OF PRISON
|
June 20, 2017 |
PARAMANAND S/O VARIYOMAL KATYARI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY REVENUE & FORESTS DEPARTMENT MANTRALAYA, MUMBAI
|
December 8, 2017 |
PARASANBAI DHANRAJ JAIN & ORS. Vs. SUNANDA MADHUKAR JADHAV
|
November 10, 2017 |
PARASARAM S/O VITHAL HARDE Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
December 22, 2017 |
PARASHRAM @ PURSHOTTAM JETHANAND THAKUR Vs. RAMBAI S. GAIKWAD
|
October 12, 2017 |
PARASRAM S/O GOMAJI NASRE Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 7, 2017 |
PARASRAM S/O RAMCHANDRA CHAUDHARI Vs. STATE OF MAHARASHTRA
|
August 11, 2017 |
PARBHANI JILLA DARU VIKRETA SANGHATNA Vs. STATE OF MAHARASHTRA & ORS.
|
September 29, 2017 |
PARIJAT CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
|
October 13, 2017 |
PARLE PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
November 27, 2017 |
PARMESHWAR S/O. MAHADEO FULKAR Vs. THE STATE OF MAHARASHTRA
|
February 13, 2017 |
PARMESHWAR SHIVAJI WAWARE Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 5, 2017 |
PARSHURAM NALKAR Vs. STATE OF GOA
|
July 3, 2017 |
PARSHURAM S/O BAJIRAO DONGRE Vs. STATE OF MAHARASHTRA, THROUGH SUB DIVISIONAL POLICE OFFICER, AHERI, TAHSIL AHERI, DISTRICT GADCHIROLI
|
September 11, 2017 |
PARSHURAM SHANKAR KAMBLE Vs. STATE OF MAHARASHTRA
|
July 26, 2017 |
PARSHWA ENGINEERING PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
December 19, 2017 |
PARUBAI W/O GULAB WATANE Vs. STATE OF MAHARASHTRA
|
October 12, 2017 |
PARVATABAI W/O. RANGNATH CHAKALE & ANR. Vs. THE STATE OF MAHARASHTRA
|
July 27, 2017 |
PARVATIBAI D/O CHANDRASHEKHAR SWAMI Vs. HIRABAI SWAMI AND ORS.
|
January 31, 2017 |
PARVESH S/O. PRALHAD BAGDE Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
PASCOAL LOBO, S/O KISTOD LOBO Vs. STATE OF GOA REPRESENTED BY PI OF VERNA POLICE STATION, VERNA, SALCETE-GOA
|
October 31, 2017 |
PAVNEET SINGH SETHI AND ORS Vs. THE STATE OF MAHARASHTRA
|
November 21, 2017 |
PAWAN ALIAS OM PAL Vs. THE STATE OF MAHARASHTRA
|
March 14, 2017 |
PAWAN ASHOK BORA Vs. STATE OF MAHARASHTRA & ORS.
|
February 2, 2017 |
PAWAN S/O RANJITHMAL LODHA Vs. STATE OF MAHARASHTRA
|
July 4, 2017 |
PAYAL D/O SUDHAKAR JAMBHULE Vs. THE SCHEDULED TRIBE CASTE
|
November 15, 2017 |
PELICAN CO-OPERATIVE HOUSING SOCIETY LIMITED, THROUGH ITS SECRETARY, LUCIA ATAIDE LOBO Vs. SHIRISH KAMAT, STRUCTURAL CONSULTANT, UG2, ZARINA TOWERS
|
July 19, 2017 |
PHILFRAN TOURS AND TRAVELS SUJAY APARTMENTS THROUGH ITS PROPRIETOR, FRANCIS PEREIRA Vs. J P NUNES AND SONS TRANSPORT OPERATORS
|
July 17, 2017 |
PHILOMENA LEO LOBO Vs. UNION OF INDIA AND OTHERS
|
October 13, 2017 |
PIDILITE INDUSTRIES LIMITED Vs. POMA-EX PRODUCTS
|
August 2, 2017 |
PIMPLA LOKHANDE SHETKARI DHANYA ADHIKOSH SEVA SAHAKARI SANSTHA LTD. PIMPLA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MARKETING DEPARTMENT, MANTRALAYA, MUMBAI
|
February 21, 2017 |
PINKY MAHENDRA KUMAR JAIN Vs. THE STATE OF MAHARASHTRA
|
October 6, 2017 |
PINTU @ RAMESH S/O. UTTAMRAO GAPAT Vs. THE STATE OF MAHARASHTRA & ORS.
|
July 25, 2017 |
PIRAN ONKAR SALVE & ORS. Vs. STATE OF MAHARASHTRA & ANR.
|
April 4, 2017 |
PIYUSH S/O MADHUKAR BAGDE Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE
|
December 15, 2017 |
POCHU S/O BHIMRAO MUTAYALU Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
POOJA S/O KIRAN KATARE, THROUGH POWER OF ATTORNEY HOLDER KIRAN S/O MAROTRAO KATARE Vs. KESHAV S/O SHRAVANJI YAWALKAR
|
July 24, 2017 |
POONAM JAIDEV SHROFF Vs. THE STATE OF MAHARASHTRA
|
April 13, 2017 |
POONAM OMPRAKSH RATHOD Vs. SCHEDULED TRIBE CENTIFICATE SCRUTINY COMMITTEE AND ORS.
|
July 24, 2017 |
POONAM W/O RAJESH PAWAR Vs. RETURNING OFFICER FOR THE ELECTION OF 2017 OF ZILLA PARISHAD, NAIGAON AND OTHERS
|
February 10, 2017 |
POPAT KISAN MHASKE AND ANOTHER Vs. HONBLE MINISTER FOR URBAN DEVELOPMENT
|
November 29, 2017 |
POPAT S/O LAXMAN TIKHOLE Vs. STATE OF MAHARASHTRA (THROUGH P S SHRIGONDA DIST AHMEDNAGAR)
|
December 14, 2017 |
POPAT SHIVAJI HAJARE Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF MAHARASHTRA THROUGH DISTRICT MAGISTRATE & COLLECTOR, AURANGABAD MAHARASHTRA
|
August 4, 2017 |
PR COMMISSIONER OF INCOME TAX, HAVING OFFICE Vs. LAXMI NARCINVA URBAN CO-OP CREDIT SOCIETY LTD
|
December 11, 2017 |
PR COMMISSIONER OF INCOMETAX4 Vs. LARSEN AND TOUBRO LTD
|
November 6, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. HINDUJA VENTURES LTD.
|
July 26, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S. APEAK INFOTECH
|
June 8, 2017 |
PR.COMMISSIONER OF INCOM TAX Vs. BANDEKAR BROTHERS PVT.LTD.,
|
March 20, 2017 |
PRABHAKAR S/O GANPAT GEDAM Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
September 21, 2017 |
PRABHAKAR S/O. DASRATHJI BOBDE Vs. JAGESHWAR S/O. BHASKARRAO PATRE
|
June 13, 2017 |
PRABHAKAR S/O. JANARDHAN KALE Vs. SMT. SADHANA W/O. ASHOK URKUDE
|
November 6, 2017 |
PRABHAKAR SADASHIV GOKHALE AND ANOTHER Vs. RAMESH SHANKAR LADKAT AND OTHERS
|
June 30, 2017 |
PRABHAKAR SITARAM JOSHI AND OTHERS Vs. ARUNKUMAR SINGH AND OTHERS
|
May 22, 2017 |
PRABHAT GENERAL AGENCIES AND OTHERS Vs. JAMMU AND KASHMIR BANK LTD.
|
January 17, 2017 |
PRABHAVATI PRABHAKAR NAIK Vs. ASHA PRAKASH PANANDIKAR
|
July 7, 2017 |
PRABHODHAN SANSTHA, A PUBLIC TRUST Vs. THE COMMISSIONER, NAGPUR DIVISION, NAGPUR
|
September 7, 2017 |
PRABHU DEVIDAS NANNAWARE Vs. EXECUTIVE ENGINEER, O&M CIRCLE, MSEDCL, WARORA, DISTT CHANDRAPUR
|
November 3, 2017 |
PRABHU VITHOBAJI LENDE Vs. HARDIK DEEPAKBHAI PAREKH
|
April 10, 2017 |
PRABHWATI PRABHAKAR NAIK Vs. SHAILESH P. PANANDIKAR &M ORS.
|
July 7, 2017 |
PRADEEP @ BALU SHIVRAM BARGE Vs. STATE OF MAHARASHTRA
|
September 20, 2017 |
PRADEEP J.KAUNTE Vs. GOA STATE CO-OP.BANK LTD.
|
March 21, 2017 |
PRADEEP KASHINATHRAO KALYANKAR Vs. PRAMOD KASHINATHRAO KALYANKAR
|
July 19, 2017 |
PRADEEP MISHRA Vs. POLICE INSPECTOR, CRIME BRANCH, RIBANDER AND OTHER
|
March 16, 2017 |
PRADEEP S/O MOTIRAM SHENDE Vs. TEJRAM S/O YADAVRAO URADE
|
August 29, 2017 |
PRADEEP S/O NAMDEORAO AMBHORE Vs. SAU.PALLAVI PRADEEP AMBHORE
|
April 26, 2017 |
PRADEEP S/O. BHAUSAHEB GHUGE Vs. THE STATE OF MAHARASHTRA & ORS.
|
July 28, 2017 |
PRADEEP TRIMBAKRAO KALE Vs. STATE OF MAHARASHTRA
|
April 19, 2017 |
PRADEEP V.SALELKAR Vs. DEPUTY COLLECTER & SDO MARGAO & ANR.
|
February 6, 2017 |
PRADIP ALIAS BALU ALIAS DIKYA ALIAS SHYAM Vs. STATE OF MAHARASHTRA
|
July 18, 2017 |
PRADIP MITTAL S/O. KAUSHAL KISHORE MITTAL Vs. CENTRAL BUREAU OF INVESTIGATIONS
|
July 20, 2017 |
PRADIP MITTAL S/O. KAUSHAL KISHORE MITTAL. Vs. CENTRAL BUREAU OF INVESTIGATIONS & ORS
|
July 19, 2017 |
PRAFUL S/O. GIRIDHAR NIMKAR Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
PRAFULKUMAR DAMAJI GALA Vs. NARAYAN GOVIND GAVATE
|
November 28, 2017 |
PRAFULLA PURUSHOTTAM GADGE Vs. BULDANA URBAN CO-OPERATIVE CREDIT SOCIETY, LTD
|
November 30, 2017 |
PRAFULLA S/O NARHAR WAGH AND Vs. GOVIND S/O NARAYAN PIMPALKAR
|
June 8, 2017 |
PRAFULLA VINAYAK NAGE & ANR. Vs. STATE OF MAHARASHTRA
|
September 26, 2017 |
PRAFULLA VITTHALRAO DAPURKAR Vs. SUB-DIVISIONAL POLICE OFFICER, MORSHI, TQ MORSHI, DISTT AMRAVATI
|
December 20, 2017 |
PRAFULLAKUMAR PRABHAKAR DESHMUKH Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 6, 2017 |
PRAGATI CREDIT CO Vs. SURESH S/O SHAMRAO GODE, AGED ADULT, OCCU : BUSINESS, R/O. SANGAM NAGAR, KATOL, DISTT. NAGPUR
|
January 20, 2017 |
PRAGATI D/O SIDDHARTH MOTGHARE Vs. COMMISSIONER AND COMPETENT AUTHORITY, STATE COMMON ENTRANCE TEST CELL
|
September 21, 2017 |
PRAGYA SINGH CHANDRAPALSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
April 25, 2017 |
PRAKASH BABULAL DANGI Vs. THE STATE OF MAHARASHTRA & ANR.
|
October 10, 2017 |
PRAKASH BABURAO SHAHARE Vs. STATE OF MAHARASHTRA
|
August 1, 2017 |
PRAKASH BALKRISHNA NAIDU Vs. SHASHANKA PRAKASH NAIDU
|
December 19, 2017 |
PRAKASH BALKRISHNA NAIK PRATAPRAO SARDESSAI Vs. SURENDRA BALKRISHNA NAIK PRATAPRAO SARDESSAI
|
June 6, 2017 |
PRAKASH BHASKARRAO NANDURKAR Vs. KU. SAROJ PANDITRAO DATIR
|
November 8, 2017 |
PRAKASH HIRALAL SONE Vs. MUNICIPAL COUNCIL, ARVI, THROUGH ITS CHIEF OFFICER, TQ ARVI, DISTT WARDHA
|
July 26, 2017 |
PRAKASH MOTIRAMJI GATHE Vs. RETURNING OFFICER/REVENUE INSPECTOR
|
October 13, 2017 |
PRAKASH MUKUND MURARI, S/O LATE MUKUND MURARI Vs. ADDITIONAL DIRECTOR OF PANCHAYAT-II, DIRECTOR OF PANCHAYAT
|
July 24, 2017 |
PRAKASH PARSHURAM MAVLANKAR Vs. HAFFKINE BIO PHARMACEUTICALS CORPORATION LTD. & ANR.
|
April 4, 2017 |
PRAKASH S/O BHAGWAN BOKDE Vs. SMT. RAJANI W/O PRAKASH BOKDE
|
July 14, 2017 |
PRAKASH S/O MADHUKAR VANKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, SAKO
|
December 6, 2017 |
PRAKASH S/O. MURLIDHAR BHISHIKAR Vs. STATE OF MAHARASHTRA
|
June 15, 2017 |
PRAKASH V.PATEL & ANR. Vs. STATE OF MAHARASHTRA
|
May 5, 2017 |
PRAKASH ZAWRU KOLI Vs. THE STATE OF MAHARASHTRA
|
January 4, 2017 |
PRAKASH ZAWRU KOLI & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
January 4, 2017 |
PRALHAD GUNWANT MADHAR AND ANOTHER Vs. STATE OF MAHARASHTRA
|
April 10, 2017 |
PRALHAD S/O SITARAM WAGHMARE Vs. ANANDRAO S/O MAHADEO MANDIRKAR
|
May 2, 2017 |
PRALHAD SHANKARRAO TEJALE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
|
July 18, 2017 |
PRAMOD @ BHURYA S/O. GANGARAMJI GAJBHIYE Vs. THE STATE OF MAHARASHTRA
|
February 16, 2017 |
PRAMOD DINESHCHANDRANDIXIT Vs. ISMAIL IBRAHIM SHEKH
|
September 8, 2017 |
PRAMOD GANPATRAO PINGE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT, MANTRALAYA, MUMBAI
|
July 21, 2017 |
PRAMOD LAXMIKANT UPADHYA Vs. THE STATE OF MAHARASHTRA
|
March 6, 2017 |
PRAMOD S/O KALICHARAN KHOBRAGADE Vs. PRINCIPAL SECRETARY, MINISTRY OF URBAN DEVELOPMENT, MANTRALAYA, MUMBAI
|
August 10, 2017 |
PRAMOD S/O MANOHARRAO KONGE, AGED 34 YEARS, OCCUPATION Vs. SHRI SHANTARAM BALKRUSHNA DHOK, AGED 54 YEARS, OCCUPATION
|
February 13, 2017 |
PRAMOD SHIVAJI SHINDE Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 18, 2017 |
PRASAD PHADKE Vs. GOA SHIPYARD LIMITED
|
August 22, 2017 |
PRASANJIT KRISHNA SAHIS Vs. THE STATE OF MAHARASHTRA (U.T. OF DAMAN & DIU)
|
April 26, 2017 |
PRASHANT @ TUSHAR LALCHAND BHAMRE Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 25, 2017 |
PRASHANT DAMODARRAO PINJARKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 6, 2017 |
PRASHANT DATTATRAYA DESHMUKH Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
PRASHANT DATTATRAYA WAZALWAR Vs. SUDHA BABURAO LOKHANDE AND ORS.
|
June 16, 2017 |
PRASHANT KHEMRAJ EKUDE NAGPUR Vs. COMMITTEE FOR SCRUTINY
|
July 14, 2017 |
PRASHANT M. TIMBLO Vs. CHIEF COMMISSIONER OF INCOME
|
July 25, 2017 |
PRASHANT PANDIT SHELKE Vs. STATE OF MAHARASHTRA
|
September 25, 2017 |
PRASHANT PANDURANG HINGANE Vs. MANISHA PRASHANT HINGANE
|
December 20, 2017 |
PRASRAM S/O DAMDUJI AMTE Vs. DEEPAK S/O MADANMOHAN GUPTE AND OTHERS
|
July 24, 2017 |
PRATAP BHOGILAL Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION, NAVI MUMBAI & ANOTHER
|
February 4, 2017 |
PRATAP BHOGILAL ADULT, INDIAN INHABITANT RESIDING AT 26, B.G. KHER MARG, MALABAR HILL, MUMBAI Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION A STATUTORY CORPORATION
|
April 4, 2017 |
PRATAPSINH DAMODAR GOLEKAR Vs. STATE OF MAHARASHTRA
|
July 25, 2017 |
PRATEEK ALLOYS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
April 6, 2017 |
PRATEEK CHANDRASHEKHAR PATIL Vs. STATE OF MAHARSHTRA AND OTHERS
|
February 17, 2017 |
PRATIBHA INDUSTRIES LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
|
September 12, 2017 |
PRATIBHA PRABHAKAR KARALKAR Vs. STATE OF MAHARASHTRA
|
September 15, 2017 |
PRATIKSHA PRAVIN RAUT & ANR. Vs. DIVISIONAL COMMISSIONER, KOKAN DIVISION, NAVI MUMBAI & ORS.
|
September 4, 2017 |
PRATIM ALIAS PETER MUKERJEA Vs. UNION OF INDIA & ANR.
|
May 3, 2017 |
PRATIMA MOHAN KESSARKAR DAUGHTER OF MOHAN TUKARAM KESSARKAR Vs. AJIT NARCINVA PANCHWADKAR ALIAS AJIT PANCHWADKAR SON OF NARCINVA ANANT PANCHWADKAR
|
May 15, 2017 |
PRAVARA INSTITUTE OF MEDICAL SCIENCES (DEEMED UNIVERSITYS) RURAL MEDICAL COLLEGE Vs. UNION OF INDIA
|
July 4, 2017 |
PRAVEEN S/O VASANTRAO CHARJAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION NANDGAON PETH, AMRAVATI, TQ & DIST AMRAVATI
|
September 26, 2017 |
PRAVIN Vs. MAHARASHTRA JEEVAN PRADHIKARAN
|
July 21, 2017 |
PRAVIN DHONDIRAM CHORGE Vs. THE STATE OF MAHARASHTRA
|
January 10, 2017 |
PRAVIN GOKUL WANI Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
December 7, 2017 |
PRAVIN JAIDEO AMBADE Vs. STATE OF MAHARASHTRA
|
November 15, 2017 |
PRAVIN LAXMAN JAISWAL AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
January 24, 2017 |
PRAVIN S/O RAMDAS PATIL Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR
|
August 21, 2017 |
PRAVIN S/O. SAHEBRAO DESHMUKH Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR,
|
January 23, 2017 |
PRAVIN S/O. TULSIDAS KADU Vs. THE STATE OF MAHARASHTRA
|
November 10, 2017 |
PRAVINKUMAR PITAMBAR DEORE Vs. STATE OF MAHARASHTRA
|
October 9, 2017 |
PREM SINGH HIJARILAL JAISWAL Vs. STATE OF MAHARASHTRA
|
September 29, 2017 |
PREMA AMARLAL GERA Vs. MEMON CO-OPERATIVE BANK LTD
|
January 27, 2017 |
PREMANAND VASU CHAWDIKAR Vs. THE REGISTRAR OF CO
|
November 28, 2017 |
PREMANAND VITHAL SAWANT, S/O LATE VITHAL SAWANT Vs. GEETA UDAY MUGERI, W/O LATE UDAY MUGERI
|
July 26, 2017 |
PREMCHAND S/O HUNDRAJ KHATRI Vs. MURTUZAKHAN RAHMANKHAN
|
September 25, 2017 |
PREMIER LTD. Vs. UNION OF INDIA
|
February 13, 2017 |
PREMJI KESHAVJI AND ANOTHER Vs. CENTRAL VIGILANCE COMMISSION AND OTHERS
|
March 3, 2017 |
PREMKUMAR @ PRASHANT S/O. GAJANAN RAMTEKE Vs. THE STATE OF MAHARASHTRA
|
December 14, 2017 |
PREMLA @ PREMA @ SHEETAL PARAB, WIFE OF RAMCHANDRA PARAB Vs. STATE (THROUGH BICHOLIM POLICE STATION)
|
November 28, 2017 |
PREMLAL S/O POONAMSINGH MARAI Vs. STATE OF MAHARASHTRA
|
July 14, 2017 |
PRESIDENT, NESU SEVA SHIKSHAN SANSTHA AND ANR. Vs. KALIDAS DAGADU PAWAR ORS.
|
February 16, 2017 |
PRIME BROKING COMPANY(INDIA)LTD. Vs. NATIONAL SECIRITIES CLEARING CORPORATION LTD.
|
January 17, 2017 |
PRINCE DEVELOPERS, A REGISTERED PARTNERSHIP FIRM Vs. FILOMENA ANTHONY PEREIRA
|
June 16, 2017 |
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. SAMS MACHINES TOOLS
|
September 25, 2017 |
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BORSARA MACHINES
|
October 3, 2017 |
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BEAUTY GEM
|
August 9, 2017 |
PRINCIPAL COMMISSIONER OF CUSTOMS, C.E. AND S.T., NAGPUR Vs. FABRIMAX ENGG. PVT. LTD.
|
February 22, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SESA RESOURCES LTD.
|
August 16, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
|
February 14, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAVAN, PATTO - PLAZA, PANAJI - GOA Vs. RAMCHANDRA NAIDU PROP M/S SHAKTI SALES CORPORATION BELGAUM BYPASS ROAD, PONDA, GOA
|
July 24, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI Vs. PRAKASH KITTUR
|
September 20, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI Vs. PARADISE INLAND SHIPPING PVT LTD
|
April 10, 2017 |
PRINCIPAL COMMR. OF CUSTOMS (GENERAL) Vs. DURGA CLEARING PVT. LTD.
|
August 28, 2017 |
PRITAM S/O BALKRISHNA RAIBOLE Vs. SIMPLEX MILLS COMPANY LTD SHIVANI, TQ AND DISTT AKOLA, THROUGH ITS GENERAL MANAGER
|
September 7, 2017 |
PRITAM TAKARAM LALGUDE Vs. THE STATE OF MAHARASHTRA
|
June 15, 2017 |
PRITI MAHENDRA SINGH RAWAL Vs. UNION OF INDIA AND ORS.
|
November 6, 2017 |
PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
|
October 9, 2017 |
PRIYA SINGH PAUL Vs. MADHUR BHANDARKAR AND OTHERS
|
July 24, 2017 |
PROF. DR. RAVINDRA R. SAHARE Vs. THE VICE CHANCELLOR, RASHTRA SANT
|
November 21, 2017 |
PROGRESSIVE EDUCATION SOCIETY AND ANOTHER Vs. MOHAMMAD ALI GULAM DASTAGIR DAFEDAR AND OTHERS
|
July 1, 2017 |
PROVIDENT INVESTMENT COMPANY LTD Vs. MUKUND LIMITED
|
June 23, 2017 |
PROVIDENT INVESTMENT COMPANY LTD Vs. M/S. DEVIDAYALA INDUSTRIES LIMITED
|
June 23, 2017 |
PRUDENCE MAYNARD Vs. MUNDHRA CONTAINER FREIGHT STATION PRIVATE LIMITED
|
April 11, 2017 |
PUJA PRAKASH PATIL Vs. PRAKASH VASANTRAO PATIL
|
December 14, 2017 |
PUNAM NAVALO ZORE Vs. STATE OF GOA
|
September 13, 2017 |
PUNDLIK BASU CHAVAN Vs. THE STATE OF MAHARASTRA
|
January 5, 2017 |
PUNJABAI D/O. TRIMBAK DIVEKAR Vs. NAVNATH BANSI LOHARE & ORS.
|
June 28, 2017 |
PUNJABRAO TRAMBAKRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
October 6, 2017 |
PURNENDU SHEKHARMAL JAIN Vs. M/S ACG ASSOCIATED CAPSULES PVT. LTD.
|
February 1, 2017 |
PURSHOHTTAM VITHAL SAWANT, S/O LATE VITHAL SAWANT Vs. GEETA UDAY MUGERI, W/O LATE UDAY MUGERI
|
July 26, 2017 |
PURSHOTTAM VASUDEV NAGPAL Vs. RANI LALCHAND KALRO
|
October 10, 2017 |
PURUSHOTTAM Vs. DIVISIONAL COMMISSIONER, NAGPUR REGION
|
August 10, 2017 |
PURUSHOTTAM SITARAM BAKAL & ORS. Vs. STATE OF MAHARASHTRA
|
September 7, 2017 |
PUSHPA Vs. UNION OF INDIA
|
August 16, 2017 |
PUSHPA Vs. STATE OF MAHARASHTRA
|
September 25, 2017 |
PUSHPABAI KHOBAJI BARSE Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
PUSHPADEVI W/O GIRDHARILAL AGRAWAL Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, AMRAVATI
|
June 19, 2017 |
PYARE MOHAMMAD S/O. MOHAMMAD ISAQ Vs. STATE OF MAHARASHTRA
|
December 19, 2017 |
QAMRUNNISHA MOHAMMED HASHIM Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
|
December 4, 2017 |
R. KRISHNA GANGA RAJU Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
R.M. JAISWAL WINE SHOP Vs. STATE OF MAHARSHTRA
|
April 26, 2017 |
R.P. BROS Vs. FAKHRUDDIN SIRAJ TOPIWALA
|
June 28, 2017 |
R.V. KESKAR Vs. MUNICIPAL CORPN. OF GR. BOMBAY
|
July 13, 2017 |
RABIYA RAJU BAGWAN Vs. SAWANTWADI MUNICIPAL COUNCIL AND TOWN PLANNING AUTHORITY
|
April 25, 2017 |
RADHA @ ASHTHA D/O VITTHAL TAKARAS Vs. THE STATE OF MAHARASHTRA
|
January 13, 2017 |
RADHA DATTA PACHANGE Vs. DATTA AMBADAS PACHANGE
|
January 31, 2017 |
RADHAKISHAN Vs. STATE OF MAHARASHTRA
|
February 23, 2017 |
RADHAKISHAN BABURAO BABAR Vs. THE DISTRICT JUDGE, JALNA
|
July 14, 2017 |
RADHAKRISHNA CO-OPERATIVE HOUSING SOCIETY LTD. AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 5, 2017 |
RADHELAL GANULAL JAISWAL Vs. THE STATE OF MAHARASHTRA
|
November 7, 2017 |
RADHIKA SANJAY HEDAU Vs. DIRECTORATE OF TECHNICAL EDUCATION MAHARASTRA STATE , MUMBAI AND OTHERS
|
January 13, 2017 |
RAFIUDDIN SHAHABUDDIN INAMDAR Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
RAGHU GANESH SHET PARKAR Vs. VINAYAK SAGUN SHET PARKAR
|
November 9, 2017 |
RAGHUNATH @ RAGHU ZANAKRAM DHURVE Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
RAGHUNATH JIROJI DHURVE Vs. THE STATE OF MAHARASHTRA
|
January 5, 2017 |
RAGHUNATH NARAYAN PATEKAR Vs. STATE OF MAHARASHTRA
|
November 2, 2017 |
RAGHUNATH RAMKRISHNA SUSHIR Vs. THE STATE OF MAHARASHTRA
|
August 10, 2017 |
RAGHUNATH S/O TEJERAO KOTHALKAR Vs. MAHARASHTRA GRAMIN BANK
|
August 11, 2017 |
RAGHUNTH NARAYAN PATEKAR Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
RAGHUVIR COTTON GINNING AND PRESSING PVT. LTD.GONDAL Vs. VIJAY COTTON AND FIBRE CO., MUMBAI
|
January 11, 2017 |
RAGHUVIR SHARMA Vs. STATE OF GOA
|
April 5, 2017 |
RAHIMTULLA @ PAPA SAYYAD ALI Vs. STATE OF MAHARASHTRA
|
July 21, 2017 |
RAHUL @ BALA DIGAMBAR SONWANE Vs. THE STATE OF MAHARASHTRA
|
November 14, 2017 |
RAHUL GANPAT SHEDGE Vs. SHEETAL RAHUL SHEDGE
|
October 6, 2017 |
RAHUL RAMESH DUBEWAR Vs. RITESH PURNAJI @ PUNJAJI PATIL
|
November 1, 2017 |
RAHUL S/O BAPU MORE Vs. STATE OF MAHARASHTRA, THROUGH INVESTIGATING OFFICER, SHINDKHEDA POLICE STATION, TQ SHINDKHEDA, DIST DHULE
|
October 5, 2017 |
RAHUL S/O HARIDAS BORKAR Vs. STATE OF MAHARASHTRA
|
November 15, 2017 |
RAHUL S/O SAHEBRAO THORAT Vs. STATE OF MAHARASHTRA
|
December 8, 2017 |
RAHUL S/O SHARAD KOCHERI Vs. HARUN BEG RAHEMAT BEG
|
November 15, 2017 |
RAIBHAN S/O KISAN UBHEDAL Vs. THE STATE OF MAHARASHTRA.
|
December 5, 2017 |
RAIS AHMED SIDDIQUI Vs. MAHARASHTRA ANIMAL & FISHERY SCIENCE UNIVERSITY & ANR.
|
November 2, 2017 |
RAJ KUMAR MITTAL & ORS Vs. RAJESH VENKATESHWAR SOMANI
|
October 6, 2017 |
RAJA BASU Vs. SHIPPING CORPORATION OF INDIA LTD.
|
February 16, 2017 |
RAJAMOHAN SUTRAVE SCIENTIFIC OFFICER Vs. THE COUNCIL OF MANAGEMENT TATA INSTITUTE OF FUNDAMENTAL RESEARCH
|
December 22, 2017 |
RAJARAM BANDEKAR (SIRIGAO) MINES PVT LTD Vs. BABI SURESH GAONKAR
|
July 11, 2017 |
RAJARAM KEDARI POWAR Vs. SHAMRAO DADOBA NALAWADE
|
December 7, 2017 |
RAJASAAB MUJAWAR Vs. STATE OF GOA AND ANOTHER
|
February 27, 2017 |
RAJASHRI PRAKASH AHIRE Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 3, 2017 |
RAJENDRA @ ANANT SAINATH PATIL Vs. STATE OF MAHARASHTRA
|
February 6, 2017 |
RAJENDRA G. BHUTADA Vs. UNION OF INDIA
|
April 17, 2017 |
RAJENDRA GOVINDPRASAD TIWARI Vs. THE COLLECTOR AMRAAVATI
|
July 14, 2017 |
RAJENDRA KARBHARI KALE Vs. STATE OF MAHARASHTRA
|
January 23, 2017 |
RAJENDRA MANIKCHAND BADAR (D) THR. LRS. Vs. THE STATE OF MAHARASHTRA
|
April 17, 2017 |
RAJENDRA PRABHAKAR PATASKAR Vs. STATE OF MAHA THR COLLECTOR
|
November 16, 2017 |
RAJENDRA S/O HIRALAL JAIN AND ANOTHER Vs. STATE GOVERNMENT THROUGH ITS SECRETARY OF MINISTRY OF CO-OPERATION DEPARTMENT,MANTRALAYAM,MUMBAI
|
March 7, 2017 |
RAJENDRA S/O SHRIRAM BHUJBAL Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY TO VILLAGE DEVELOPMENT
|
August 9, 2017 |
RAJENDRA S/O. DIGAMBER PAWAR & ORS. Vs. THE STATE OF MAHARASHTRA & ANR.
|
July 28, 2017 |
RAJENDRA SINGH PRISONER Vs. STATE OF GOA, THROUGH IG PRISON
|
April 5, 2017 |
RAJENDRA SURAJMAL MANUDHANE Vs. ARUN MAHADEORAO ANASARE
|
June 30, 2017 |
RAJENDRAPRASAD S/O SHIVCHARAN PANDE & ANR. Vs. THE STATE OF MAHARASHTRA
|
August 22, 2017 |
RAJESH @ PAPPU S/O MADANLAL JOSHI Vs. THE STATE OF MAHARASHTRA
|
August 18, 2017 |
RAJESH ALIAS DHAMMESH Vs. STATE OF MAHARASHTRA
|
September 7, 2017 |
RAJESH BHIKAJI GADE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
|
October 13, 2017 |
RAJESH CHHABILDAS KHADKE Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
RAJESH CHUNILAL MEGHANI Vs. ANDHERI RECREATION CLUB AND ORS
|
June 12, 2017 |
RAJESH GOVINDRAO MANDVE Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 7, 2017 |
RAJESH K SHAH Vs. KAMLESH K SAHANI
|
November 3, 2017 |
RAJESH MADHUKAR KUNTE SHIRSI Vs. STATE OF MAHARASHTRA
|
July 14, 2017 |
RAJESH MISHRA @ MITRA, SON OF BALKISUN MISHRA Vs. THE STATE OF GOA
|
November 30, 2017 |
RAJESH MISHRA @ MITRA, SON OF BALKISUN MISHRA Vs. INSPECTOR GENERAL OF PRISONS
|
July 14, 2017 |
RAJESH S/O JIWAN JANGLE Vs. STATE OF MAHARASHTRA & ORS.
|
November 30, 2017 |
RAJESH S/O KEWALRAMJI CHUTE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER POLICE STATION SAKOLI, DISTRICT BHANDARA
|
November 21, 2017 |
RAJESH S/O SAKHARAM SHEWARE Vs. STATE OF MAHARASHTRA
|
September 29, 2017 |
RAJESH S/O SHAMSUNDAR KEJRIWAL Vs. STATE OF MAHARASHTRA
|
August 11, 2017 |
RAJESH SUD AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 5, 2017 |
RAJESH SWARUPCHAND KANKARIA Vs. STATE OF MAHARASHTRA
|
March 20, 2017 |
RAJESHKUMAR NARAYAN KOTTAPALLI Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
December 20, 2017 |
RAJESHKUMAR PRAKASHCHANDRA GUPTA Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
RAJESHRI PARMESHWAR GAMPALWAD Vs. STATE OF MAHARASHTRA AND ORS
|
September 8, 2017 |
RAJESHWAR NAGNATH REDDY Vs. THE STATE OF MAHARASHTRA
|
November 7, 2017 |
RAJIV MOHAN MISHRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
|
March 24, 2017 |
RAJIV YASHWANT BHALE Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
|
June 5, 2017 |
RAJKUMAR @ ANDA S/O JAGLAL JAISWAL Vs. STATE OF MAHARSHTRA AND OTHERS
|
April 13, 2017 |
RAJKUMAR BHAGCHAND JAIN Vs. UNION OF INDIA THROUGH C B I
|
December 8, 2017 |
RAJKUMAR S/O GANGADHAR SHINGARE Vs. THE STATE OF MAHARASHTRA
|
October 9, 2017 |
RAJKUMAR SINGH S/O RAMLAKHAN SINGH Vs. MADHUKAR S/O AKHADUJI BARWAD AND ANR.
|
July 25, 2017 |
RAJU @ AHMED ISMAIL SAYYED Vs. STATE OF MAHARASHTRA & ORS.
|
September 4, 2017 |
RAJU DURGAPRASAD GUPTA Vs. STATE OF MAHARASHTRA
|
January 16, 2017 |
RAJU HAMIRMAL SHAH Vs. TAHSILDAR, THANE & ORS.
|
November 3, 2017 |
RAJU MAHESH DHRUV Vs. STATE OF MAHARASHTRA
|
July 12, 2017 |
RAJU NAYAK Vs. NILESH DABHOLKAR
|
April 7, 2017 |
RAJU PURUSHOTTAM WARURKAR Vs. BOKEY PRINTERS
|
August 14, 2017 |
RAJU S/O DASHRATH PACHARE Vs. STATE OF MAH.THR.ITS P.S.O.
|
July 21, 2017 |
RAJU S/O. BABULAL DANGE & ANR. Vs. STATE OF MAHARASHTRA
|
March 22, 2017 |
RAJU S/O. FAKIRBA MULEY Vs. DIVISIONAL COMMISSIONER,AMRAVATI AND OTHERS
|
January 23, 2017 |
RAJU S/O. GOVARDHAN SOLANKE Vs. STATE OF MAHARASHTRA THR. POLICE
|
January 24, 2017 |
RAJU S/O. HARIDAS KHELKAR Vs. YHE STATE OF MAHARASHTRA
|
October 6, 2017 |
RAJU S/O. VITTHALRAO BHADRE Vs. STATE OF MAHARASHTRA
|
April 4, 2017 |
RAJU SHANKARRAP DHAKATE AND ANOTHER Vs. CHIEF EXECUTIVE OFFICER,BHANDARA URBAN CO-OPREATIVVE BANK LTD. AND ANOTHER
|
January 12, 2017 |
RAJUBHAI RAMABHAI BHUSARA Vs. UNION OF INDIA AND ORS.
|
August 8, 2017 |
RAJWADE MANDAL PEOPLES CO-OPERATIVE BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, NASIK AND AN
|
December 12, 2017 |
RAKESH CHARANDAS LONBALE Vs. STATE OF MAHA., THR. P.S.O.
|
June 7, 2017 |
RAKESH P VERMA, GOVT CIVIL CONTRACTOR, KANHAR TOLI, GONDIA Vs. STATE OF MAHARASHTRA
|
July 7, 2017 |
RAKESH RAJENDRA GAIKWAD AND OTHERS Vs. STATE OF MAHARASHTRA
|
December 5, 2017 |
RAKESH S/O DHULICHAND JAISWAL Vs. VAISHALI W/O RAKESH JAISWAL
|
October 13, 2017 |
RAKSHITKUKMAR S/O SHIVAJI AHER Vs. STATE OF MAHARASHTRA AND ORS.
|
January 31, 2017 |
RALLIS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 20, 2017 |
RAM GOPAL AUTOMOBILES, DIST AURANGABAD Vs. STATE OF MAHARASHTRA
|
November 3, 2017 |
RAM INDER SHARMA Vs. STATE OF MAHARASHTRA
|
November 17, 2017 |
RAM MADHUKAR SHELAKE Vs. STATE OF MAHARASHTRA
|
December 6, 2017 |
RAM S/O NARSU GORE Vs. SUDARSHAN GIR
|
August 21, 2017 |
RAMA @ RAMDAS BAPU KHAKAL & ANR. Vs. NARAYAN GOVINDA KHAKAL & ORS.
|
June 9, 2017 |
RAMA BEN V. ZAVERI Vs. MEHAROONISA FAROOQUI
|
May 19, 2017 |
RAMABAI GULABRAO JAMNIK Vs. STATE OF MAHARASHTRA,
|
June 20, 2017 |
RAMABAI VISHNU GAIKWAD Vs. STATE OF MAHARASHTRA
|
July 4, 2017 |
RAMAKANT KALANGUTKAR & ANR. Vs. GIRIDHAR DEUSEKAR
|
August 7, 2017 |
RAMAKANT S/O CHANDRASEN JADHAV Vs. STATE OF MAHARASHTRA
|
August 4, 2017 |
RAMAN BHAGWANDAS VANJANI Vs. MOHAMMAD SALIM SK.ABDULLAH AND OTHERS
|
March 24, 2017 |
RAMANNA HANAMAPA CHOUDAKI Vs. THE STATE OF MAHARASHTRA
|
January 4, 2017 |
RAMBHAU SUKHDEO SADU BHAGAT Vs. SHREENARAYAN SURAJMAL & OTHERS
|
November 2, 2017 |
RAMBHAU TRYAMBAK KHACHANE, THROUGH POWER OF ATTORNEY HOLDER, NILKANTH RAMBHAU KHACHANE Vs. NANDLAL GOVARDHANDAS CHANDAK
|
September 13, 2017 |
RAMCHANDRA BAPUSAHEB DESAI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
January 9, 2017 |
RAMCHANDRA S/O NARAYANDAS MUNDADA Vs. KAMALKISHOR S/O KISANGOPAL KARWA
|
August 31, 2017 |
RAMCHANDRA VITTHAL JANKAR & ORS. Vs. THE STATE OF MAHARASHTRA
|
May 9, 2017 |
RAMDAS DAULAT SADARAO Vs. THE DIVISIONAL CONTROLLER
|
January 6, 2017 |
RAMDAS GULARAMJI NAGPURE Vs. STATE OF MAHARASHTRA AND OTHERS
|
May 4, 2017 |
RAMDAS S/O GULARAMJI NAGPURE Vs. STATE OF MAHARASHTRA
|
May 4, 2017 |
RAMESH BALU CHAVAN Vs. THE COMMISSIONER OF POLICE & ORS.
|
April 3, 2017 |
RAMESH BANSIRAM PAWAR Vs. THE STATE OF MAHARASHTRA
|
August 7, 2017 |
RAMESH BAPURAO RANGARI Vs. STATE OF MAHARASHTRA
|
August 18, 2017 |
RAMESH D. SHAH AND ANR Vs. TUSHAR D. THAKKAR AND ANR
|
November 30, 2017 |
RAMESH DAHYALAL SHAH Vs. THE STATE OF MAHARASHTRA
|
December 6, 2017 |
RAMESH DALPASTA KALAL & ORS. Vs. THE STATE OF MAHARASHTRA
|
April 28, 2017 |
RAMESH DEORAOJI ADMANE Vs. KISHORE BHIKAMCHAND RATHI
|
November 8, 2017 |
RAMESH DURGAPPA HIREKERUR Vs. STATE OF MAHARASHTRA
|
September 27, 2017 |
RAMESH FULCHAND BAHETI Vs. SANDESH KAMALKISHORJI RANDAD
|
June 6, 2017 |
RAMESH G KANDOLKAR Vs. NANDLAK KHEMKA
|
July 10, 2017 |
RAMESH GOPINATH MUNDE Vs. STATE OF MAHARASHTRA
|
June 28, 2017 |
RAMESH LULLA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 3, 2017 |
RAMESH MOTIRAM DHUMALE Vs. THE STATE OF MAHARASHTRA
|
January 4, 2017 |
RAMESH S/O KESHAORAO SURYAWANSHI Vs. P.O. SCHOOL TRIBUNAL
|
November 2, 2017 |
RAMESH S/O TATOBAJI GIRHEPUNGE Vs. REKHA W/O RAMESH GIRHEPUNGE
|
November 7, 2017 |
RAMESH S/O. NAVJIBHAI BHAGAT Vs. DHUNESHWAR S.P.PETHE & ORS.
|
February 2, 2017 |
RAMESH SURYABHAN GAJBE Vs. THE STATE OF MAH.THR.PSO AMRAVATI
|
November 17, 2017 |
RAMESHCHAND KHOOBCHAND JAIN Vs. ADMINISTRATOR OF CITY OF NAGPUR CORPORATION
|
October 12, 2017 |
RAMESHCHANDRA BHAWARILAL LADHHA Vs. SHALIGRAM SHANKARLAL AGRAWAL
|
November 13, 2017 |
RAMESHWAR S/O NIVRUTTI BINGOLE, AGE 40 YEARS, OCCU:SERVICE, R/O ROHINI, TQ CHAKUR, DIST LATUR, PRESENTLY RESIDING AT POST JARANDI, TQ SOYEGAON, DIST AURANGABAD Vs. THE STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR CHAKUR POLICE STATION, TQCHAKUR, DIST LATUR
|
April 12, 2017 |
RAMESHWAR S/O YADORAO PATALE AND ORS. Vs. MAHAVIR S/O NILKANTH PATALE AND ORS.
|
February 16, 2017 |
RAMESHWAR SHRAWAN IWANATHE Vs. STATE OF MAHARASHTRA
|
September 21, 2017 |
RAMHARI NAMDEORAO TEKODE AND OTHERS Vs. NALINI HOMRAJ GAIKWAD AND ANOTHER
|
December 6, 2017 |
RAMKESH RAMPYARE KEWAT Vs. THE STATE OF MAHARASHTRA & ANR.
|
August 16, 2017 |
RAMKRISHNA Vs. STATE OF MAHARASHTRA
|
September 1, 2017 |
RAMKRISHNA S/O NARAYAN GHUGE Vs. THE STATE OF MAHARASHTRA
|
September 1, 2017 |
RAMKRUSHNA S/O BARKAJI GULHANE Vs. STATE OF MAHARASHTRA
|
November 13, 2017 |
RAMKRUSHNA SUKHDEO LODHE & ORS. Vs. STATE OF MASHARASHTRA & ANR.
|
January 12, 2017 |
RAMLAL PARASRAM JARWEKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
February 6, 2017 |
RAMLAL SON OF VISRAMJI KATRE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, KALAMANA, NAGPUR CITY TQ & DISTT NAGPUR
|
December 22, 2017 |
RAMLAL SUKHDEV SHARMA Vs. STATE OF MAHARASHTRA
|
November 8, 2017 |
RAMNARAYAN S/O BANSILAL MUNDADA Vs. THE STATE OF MAHARASHTRA
|
December 11, 2017 |
RAMPRAKASH GULATI S/O SHRI A N GULATI Vs. STATE OF MAHARASHTRA
|
September 1, 2017 |
RAMPRASAD S/O KRISHNAJI KHANDELWAL Vs. THE STATE OF MAHARASHTRA
|
October 6, 2017 |
RAMPYARE RAM HIRAMAN PRASAD Vs. USHA PRASAD RAMPYARE RAM HIRAMAN
|
January 23, 2017 |
RAMRAO S/O KHIMA CHAVAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, DIGRAS, DISTRICT YAVATMAL
|
September 5, 2017 |
RAMRAO S/O PANJABRAO RAHATE Vs. BHOJRAJ HARI RAHATE
|
August 22, 2017 |
RAMTILAK CHOTELAL DHURIA INDIAN INHABITANT Vs. THE STATE OF MAHARASHTRA
|
January 25, 2017 |
RAMU @ RAMESHWAR RAMKISHAN AATHVE Vs. STATE OF MAHARASHTRA
|
July 18, 2017 |
RANCHHOD DHARAMDAS MALI Vs. LAXMAN DHARAMDAS MALI & ORS
|
December 8, 2017 |
RANGNATH S/O. RAMCHANDRA CHAKALE AND OTHERS Vs. STATE OF MAHARASHTRA
|
July 27, 2017 |
RANGNATH VISHNU RASKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 19, 2017 |
RANGRAO S/O SHYAMRAO CHAUDHARY Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
RANI ALIAS ANJALI W/O VAIJINATH SHINDE Vs. THE STATE OF MAHARASHTRA
|
February 17, 2017 |
RANJIT S/O DURYODHAN GHUTKE Vs. STATE OF MAHARASHTRA
|
September 4, 2017 |
RANJIT S/O. SHIVALAL SHREEBANSARI Vs. STATE OF MAHARASHTRA & ANR.
|
June 6, 2017 |
RANJITSINGH S/O DADUSINGH Vs. NARAYAN DHONDBAJI DESHMUKH
|
November 2, 2017 |
RAOSAHEB PUNDLIKRAO GONDANE Vs. THE ELECTION OFFICER, ZONE NO.3, SHIKSHAN VIBHAG, AMBAPETH AND ORS.
|
February 8, 2017 |
RAOSAHEB S/O GOVINDRAO SANAP Vs. RAM S/O BAPURAO CHORWADKAR
|
April 3, 2017 |
RASHTRIYA MULA PRAVARA VIJ KAMGAR SANGH Vs. MULA PRAVARA ELECTRICITY CO-OPREATIVE SOCIETY LTD.
|
March 1, 2017 |
RASIKLAL M. PARIKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 10, 2017 |
RASIKLAL M. PARIKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 12, 2017 |
RATAN DAMU SONAWANE Vs. RAJESHREE RATAN SONAWANE
|
January 4, 2017 |
RATAN S/O DASHRATH KIRATKAR Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
RATANLAL PREMCHAND GANDHI Vs. STATE OF MAHARASHTRA
|
December 7, 2017 |
RATANLAL S/O GIRDHARILAL AGRAWAL Vs. SHANTABAI W/O LALCHAND WASNIK
|
September 14, 2017 |
RATNAKAR DINKARRAO BOHATE Vs. STATE OF MAHARASHTRA
|
November 14, 2017 |
RATNAKAR PRALHAD DEORAS Vs. VYANKATESH SHAMRAO FULMALI
|
March 23, 2017 |
RATNAMALA D/O.SHIVKUMAR BAJPAL AND OTHERS Vs. SUJATA W/O. JAYWANT KAWALKAR
|
April 11, 2017 |
RATNMALA WD/O BALKRISHNA SHENDE Vs. NANDA WD/O BALKRISHNA SHENDE
|
August 10, 2017 |
RAVER TALUKA URDU EDUCATION SOCIETY HATTISHAWALI MASJID COMPOUND, RAVER, TQ. RAVER, DISTRICT JALGAON THROUGH ITS CHAIRMAN Vs. MOHAMMAD ABDUL RAUF ABDUL WAHAB AGE : 38 YEARS, OCCUPATION : NIL, R/O GHOUSIYA NAGAR, OPP. AFTAB KIRANA SHOP, AT POST BHUSAWAL, TQ.BHUSAWAL, DISTRICT JALGAON
|
February 28, 2017 |
RAVI @ GALYA RAMCHANDRA WANKHEDE Vs. THE STATE OF MAHARASHTRA
|
January 9, 2017 |
RAVI BALRAM AGALDIVATE Vs. STATE OF MAHARASHTRA
|
November 29, 2017 |
RAVI BHUSHAN KUMAR (DEAD), THROUGH L RS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 14, 2017 |
RAVI S/O. RAJU BHALERAO Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 5, 2017 |
RAVINDRA ARUN SONAWANE Vs. STATE OF MAHARASHTRA
|
June 30, 2017 |
RAVINDRA NARAYAN RAJARSHI Vs. SMT.ROHINI GANPATRAO HEBLIKAR
|
July 31, 2017 |
RAVINDRA PRAKASH Vs. DIRECTOR GENERAL
|
September 6, 2017 |
RAVINDRA RAMJI MUNDHE Vs. AVADHOOT ANIL TATKARE
|
May 2, 2017 |
RAVINDRA S/O GANESH LEKURWALE Vs. STATE OF MAHARASHTRA
|
July 12, 2017 |
RAVINDRA S/O RAMESH BARKUL, AGE : 34 YEARS, OCCUPATION : SERVICE, JUNIOR TECHNICIAN, OFFICE OF THE ASSISTANT ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD., BHOOM, TALUKA BHOOM, DISTRICT OSMANABAD Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED, DIVISIONAL OFFICE OSMANABAD, DIVISION OSMANABAD, DISTRICT OSMANABAD
|
January 13, 2017 |
RAVINDRA S/O RAMKISAN LODHI Vs. BALU DAULT PATIL AND ORS.
|
June 6, 2017 |
RAVINDRA S/O SAHEBRAO BABRE Vs. THE STATE OF MAHARASHTRA
|
October 31, 2017 |
RAVINDRA S/O. BHIMRAO KHILLARE & ORS. Vs. THE STATE OF MAHARASHTRA & ANR.
|
June 6, 2017 |
RAVINDRA UTTAMRAO WAGH Vs. ABHAY YUWA KALYAN KENDRA
|
May 5, 2017 |
RAVINDRA VITTHALRAO TAHAKIK Vs. THE STATE OF MAHARASHTRA AND ANR
|
December 22, 2017 |
RAVIPRAKASH GOVINDRAO DANI, Vs. THE CHANCELLOR, DR. PANJABRAO DESHMUKH KRUSHI VIDHYAPEETH, MUMBAI
|
August 10, 2017 |
RAVIRAJ CORPORATION, TILAK ROAD, AKOLA, THROUGH ITS PARTNER RAJENDRA RADHEKISHAN RATHI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMP LIMITED
|
August 22, 2017 |
RAWMIN MINING AND INDUSTRIES PVT LTD. & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 15, 2017 |
RAYAT SHIKSHAN SANSTHA HAVING IT S REGISTERED OFFICE AT SATARA, THROUGH IT S SECRETARY, PRATAPRAO NANASAHEB MANE Vs. WAI, DISTRICT
|
July 13, 2017 |
RAZIA KHATOON RIZVI & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
February 20, 2017 |
RAZVI SHABANA MAZHAR ALI, Vs. STATE OF MAHARASHTRA THROUGH ITS
|
June 15, 2017 |
REDSTONE REALTORS & ANR. Vs. STATE OF MAHARASTRA & ORS.
|
January 18, 2017 |
REENA MAHENDRA WAHULE Vs. MAHENDRA KADUBA WAHULE
|
November 15, 2017 |
REENA W/O MAHENDRA WAHULE Vs. MAHENDRA S/O KADUBA WAHULE
|
December 15, 2017 |
REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE Vs. CAITANO COSTA, S/O LATE BAPTISTA COSTA
|
August 14, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHARDA
|
February 16, 2017 |
REGISTRAR (JUDICIAL) HIGH COURT OF BOMBAY BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA & ANOTHER
|
June 15, 2017 |
REKHASINGH CHARANSINGH SANDHU Vs. VIMALBAI PUNDALIK CHAVAN
|
June 8, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. RAJESHREE SANJAYKUMAR KADAM
|
July 21, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SONI MAHENDRA @ RAJESH NAG
|
December 19, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SURYAKANTI PUNUEL SUNA
|
December 19, 2017 |
RELIANCE LIFE SCIENCE PVT LTD Vs. KLENZAIDS CONTAMINATION CONTROLS (P) LTD
|
November 24, 2017 |
RELIANCE LIFE SCIENCES PVT LTD Vs. STATE OF MAHARASHTRA
|
August 2, 2017 |
RENTWORKS INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX14
|
October 11, 2017 |
RESCUE SHAM Vs. STATE OF MAHARSHTRA
|
April 7, 2017 |
REVATI WD/O SHRIMANT GHUGE Vs. UNITED INDIA INSURANCE CO
|
September 25, 2017 |
RHUSHIKESH KALIDAS JOSHI, SON OF KALIDAS JOSHI Vs. STATE, THROUGH POLICE INSPECTOR
|
June 13, 2017 |
RINTU @ RITURAJ S/O. MOHAN AAMDE & ANR. Vs. THE STATE OF MAHARASHTRA
|
February 27, 2017 |
RIPPAL HARBANSLAL SUNEJA Vs. VIBHUTI RIPPAL SUNEJA
|
October 11, 2017 |
RISHIKESH VIJAY GAIDHANI Vs. THE STATE OF MAHARASHTRA THR. P.S.O. CITY KOTWALI,AMRAVATI, DIST.AMRAVATI
|
July 3, 2017 |
RITU PRAKASH DESAI Vs. WILLINGDON SPORTS CLUB
|
July 19, 2017 |
RIZWAN ABDUL KADAR DHOLE Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION AND OTHERS
|
October 4, 2017 |
RIZWAN TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
|
August 21, 2017 |
ROBERT D SA E PEIXOTE Vs. ANTONIO D SOUZA, SON OF LATE MARIANO D SOUZA
|
May 4, 2017 |
ROHAN GURUNG Vs. STATE
|
November 10, 2017 |
ROHAN SHIRODKAR Vs. STATE OF GOA & ORS.
|
May 3, 2017 |
ROHIDAS S/O. MANIK CHAVHAN & ANR. Vs. STATE OF MAHARASHTRA
|
June 22, 2017 |
ROHIT Vs. STATE OF MAHARASHTRA
|
July 19, 2017 |
ROHIT GOTHI, NOMINATED DIRECTOR, HINDUSTAN COCACOLA BEVERAGES, PRIVATE LIMITED, ORCHID CENTER Vs. STATE OF MAHARASHTRA, THROUGH ASHOK MAHADEV PAWAR, INSPECTOR OF LEGAL METROLOGY, LATUR DIVISION 2, DIST LATUR
|
November 7, 2017 |
ROHIT GUJARILAL ANAND Vs. ARCADE (INDIA) PVT. LTD.
|
February 14, 2017 |
ROMA RAJESH TIWARI Vs. RAJESH DINANATH TIWARI
|
October 12, 2017 |
ROSHAN ALIAS CHINI DANICHAND THAKUR Vs. STATE OF MAHARASHTRA, THROUGH HOME DEPARTMENT, THROUGH ITS CHIEF SECRETARY
|
October 13, 2017 |
ROSHAN ALIAS CHINI DANICHAND THAKUR Vs. THE STATE OF MAHARASHTRA
|
October 10, 2017 |
ROSY BLUE (INDIA) PVT LTD Vs. UNION OF INDIA & ANR
|
August 21, 2017 |
ROWENA W/O AMRINDER SINGH Vs. AMRINDER S/O DARSHAN SINGH
|
September 20, 2017 |
ROY ROSARIO FERNANDES Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, PANAJI, GOA
|
September 26, 2017 |
ROYAL BANK OF SCOTLAND N V Vs. EARNEST BUSINESS SERVICES PRIVATE LIMITED
|
September 20, 2017 |
ROYAL HOTEL, CALANGUTE, BARDEZ Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, PORVORIM, BARDEZ- GOA
|
September 27, 2017 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD. Vs. SMT. VARSHA RAJENDRA PACHE
|
July 25, 2017 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY Vs. MANOJ LAXMAN PATIL & ANR.
|
March 1, 2017 |
RUBEN FRANCO Vs. STATE OF OTHERS
|
March 31, 2017 |
RUBIKS BRAND LTD. & ANR. Vs. MAHESH VAMAN MANJREKAR & ORS.
|
April 5, 2017 |
RUBY MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 30, 2017 |
RUDOLF GOMES, PRESENTLY LODGED AS C P AT CENTRAL JAIL, AGUADA Vs. STATE, THROUGH P I , PANAJI POLICE STATION ANR
|
December 14, 2017 |
RUDRA SHAILESH SANVORDENKAR Vs. UNION OF INDIA AND OTHERS
|
January 5, 2017 |
RUKHMAJI S/O. DEVRAO GALANDE Vs. THE STATE OF MAHARASHTRA
|
March 29, 2017 |
RUKHMANBAI W/O WAMAN BHOGADE Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
RUKHMINIDEVI WD/O BALLABHDASJI RATHI Vs. MADANMOHAN S/O BALMUKUND KAKANI
|
December 13, 2017 |
RUKHSANA HANIF PATHAN @ PUSHPA MOTIRAM GAWADE Vs. THE STATE OF MAHARASHTRA
|
March 16, 2017 |
RUPA VILASH KHOT Vs. STATE OF MAHARASHTRA
|
September 21, 2017 |
RUPALI @ JYOTI GANESH KAKADE Vs. STATE OF MAHARASHTRA
|
January 11, 2017 |
RUPALI RAJENDRA MAJKURI Vs. STATE OF MAHARASHTRA AND OTHERS
|
December 18, 2017 |
RUPESH S/O. PANDURANGJI SURJUSE Vs. THE STATE OF MAHARSHTRA & ORS.
|
March 1, 2017 |
RUPIN BANKAR Vs. UNION OF INDIA
|
April 10, 2017 |
RUPNAWAR DHANAJI DINKAR Vs. JAI BHAVANI EDUCATION SOCIETY
|
November 2, 2017 |
RUPRAO S/O VISHWANATHRAO FATING Vs. VASANT S/O VISHWANATH FATING
|
August 23, 2017 |
RUPRAO S/O. VISHWANATHRAO FATING Vs. SMT. PRABHAWATI WD/O. VASANTRAO FATING
|
August 23, 2017 |
RUSHIKESH RAVINDAR AAHERW ADIKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2017 |
RUSTOM JAMSHED SOONAWALA Vs. THE STATE OF MAHARASHTRA
|
April 13, 2017 |
S RAGHURAMAN Vs. H M T LIMITED
|
July 19, 2017 |
S. KUMAR CONSTRUCTION CO. Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 8, 2017 |
S.B.TRADERS & ORS. Vs. SANT EKNATH SHAKARI SAKHAR KARKHANA LTD. & ORS.
|
May 11, 2017 |
S.P.BODKHE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
May 4, 2017 |
S.R.K. CHEMICALS LTD. Vs. PACIFIC GULF SHIPPING (SINGAPORE) PTE. LTD.
|
September 1, 2017 |
SABINO COTTA Vs. V NAIK AND ASSOCIATES
|
June 7, 2017 |
SACHIN @ BOBBY SAMBHAJI SHINDE Vs. COMMISSIONER OF POLICE SOLAPUR
|
October 13, 2017 |
SACHIN ANANDA PATIL Vs. STATE OF MAHARASHTRA
|
March 1, 2017 |
SACHIN BABULAL SURYAVANSHI Vs. THE STATE OF MAHARASHTRA
|
August 18, 2017 |
SACHIN LAXMICHAND SHAH Vs. UNION OF INDIA AND ANR
|
June 19, 2017 |
SACHIN NESTER PEREIRA Vs. THE STATE OF MAHARASHTRA AND ORS
|
November 9, 2017 |
SACHIN R. PAWAR Vs. STATE OF GOA AND OTHER
|
June 22, 2017 |
SACHIN S/O GOPAL BHANAGE Vs. HON BLE CHIEF MINISTER, & MINISTER OF LAW & JUDICIARY DEPARTMENT, MANTRALAYA, MUMBAI
|
November 29, 2017 |
SACHIN S/O RAMESHRAO GIRNALE Vs. UNION OF INDIA THROUGH ITS (MINISTRY OF HOME AFFAIRS), DIRECTORATE GENERAL, CRPF
|
October 9, 2017 |
SACHIN S/O. KASHINATH INGLE Vs. STATE OF MAHARASHTRA & ANR.
|
June 22, 2017 |
SACHIN SHANTARAM SONWANE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY
|
November 22, 2017 |
SACHIN SHIVAJIRAO DESHMUKH Vs. VAIDYANATH SHIKSHAN SANSTHA
|
December 21, 2017 |
SACHIN VISHVANATH NAIK Vs. ADDITIONAL COLLECTOR-I, CUM ADDITIONAL DISTRICT MAGISTRATE
|
February 13, 2017 |
SACHIN VISHWAS KAMBLE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED HAVING ITS HEAD OFFICE AT MUMBAI CENTRAL DEPOT MUMBAI CENTRAL, MUMBAI
|
December 22, 2017 |
SADANAND KRISHNAJI KIRLOSKAR (SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES) NIRMALA SADANAND KIRLOSKAR & ORS Vs. TALAKCHAND GANGARAM DOSHI (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AMRUTLAL TALAKCHAND DOSHI
|
September 14, 2017 |
SADASHIO S/O RENGO KOTANGALE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION SAKOLI, TAHSIL SAKOLI, DISTRICT BHANDARA
|
December 5, 2017 |
SADASHIVRAO PATIL SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
July 7, 2017 |
SADHANA RAJENDRA JAIN Vs. CENTRAL BOARD OF DIRECT TAXES & ANR
|
August 29, 2017 |
SADIK ALI SON OF MOHAMMAD RAJA Vs. STATE THROUGH POLICE INSPECTOR MARGO TOWN POLICE STATION MARGAO, SALCETE-GOA
|
September 21, 2017 |
SAGAR NAMDEO BAGAL Vs. STATE OF MAHARASHTRA & ANR
|
November 15, 2017 |
SAGASKUMAR MOHANLAL PANDE Vs. MADHUKAR TRIMBAK PATIL
|
November 8, 2017 |
SAGIR AHMED NASIR AHEMED ANSARI Vs. STATE OF MAHARASHTRA
|
December 19, 2017 |
SAHAKARI BANK KARMACHARI SANGH Vs. THE COMMISSIONER-CO-OPERATIVE SOCIETIES, STATE OF MAHARASHTRA
|
March 10, 2017 |
SAHEBDAS SAKHARAM BORKAR Vs. MAHARASHTRA RURAL EDUCATION SOCIETY,LAKHANDUR
|
April 12, 2017 |
SAINATH S/O RAMRAO THOMBRE Vs. STATE OF MAHARASHTRA THROUGH IN-CHARGE WASHI POLICE STATION, TQ WASHI, DISTRICT OSMANABAD
|
October 10, 2017 |
SAKHARAM DAGADU WADMARE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
December 7, 2017 |
SAKHARAM SHRAWAN BHISE Vs. RAMESH DHANNU RATHOD
|
September 20, 2017 |
SALIL BANDODKAR Vs. STATE OF GOA
|
May 4, 2017 |
SALIM BAIG YUSUF BAIG Vs. THE STATE ELECTION COMMISSIONER AND ORS.
|
February 17, 2017 |
SALLAUDDIN @ BAQBLU NIRZA SHAIKH Vs. THE STATE OF MAHARA6STRA
|
February 7, 2017 |
SALMA KHAN W/O FIROZ KHAN Vs. MANAGER J & K BANK, NATIONAL BUSINESS CENTRE, ZONAL OFFICE MUMBAI
|
July 27, 2017 |
SALVACAO GONSALVES AND OTHERS Vs. PEDRO FERNANDES AND OTHERS
|
March 27, 2017 |
SAMAD SALIM KHAN Vs. COMMISSIONER OF POLICE, MUMBAI AND ORS.
|
November 23, 2017 |
SAMARU S/O SAKARU MARHASKOLHE Vs. THE STATE OF MAHARASHTRA
|
November 13, 2017 |
SAMAYADURAI K. AGAMUDIAN Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
September 11, 2017 |
SAMBHA PURSHOTTAM PALIKONDAWAR Vs. STATE OF MAHARASHTRA
|
August 3, 2017 |
SAMBHAJI S/O KACHRU KOLHE Vs. THE STATE OF MAHARASHTRA
|
August 2, 2017 |
SAMBHAJI SHIVAJI PATIL AND OTHERS Vs. SANGLI MIRAJ AND KUPWAD MUNICIPAL CORPORATION AND ANOTHER
|
October 12, 2017 |
SAMBHU SADASHIV PATIL Vs. PRESIDING OFFICER
|
January 19, 2017 |
SAMEER Vs. STATE OF MAHARSHTRA
|
April 26, 2017 |
SAMEER S DESAI Vs. JEEVAN NARAYAN NAIK, S/O NARAYAN NAIK
|
September 14, 2017 |
SAMEER SHANKARRAO SHUKLA Vs. STATE OF MAHARASHTRA
|
November 17, 2017 |
SAMIDHA D/O UMESH RATHI Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
SAMIKSHA D/O RAJU DHOLE Vs. UNION OF INDIA
|
August 10, 2017 |
SAMIR NARAIN BHOJWANI Vs. UNION BANK OF INDIA
|
December 8, 2017 |
SAMPATIYA BAI AND ORS. Vs. STATE OF MAHARASHTRA, THROUGH P.S.O. KHAPERKHEDA DIST., NAGPUR
|
August 18, 2017 |
SAMSON MARITIME LTD. Vs. COMMISSIONER OF INCOME TAX, CITY
|
March 9, 2017 |
SANDEEP @ SHANKAR VASANT KHALASE Vs. COMMISSIONER OF POLICE, PUNE CITY, PUNE
|
March 29, 2017 |
SANDEEP IRLA @ SANDYA CHIMNYA IRLA Vs. STATE OF MAHARASHTRA
|
September 20, 2017 |
SANDEEP KASHINATH PARAB Vs. PRASAD RAMRAI SINAI DUBHASHI& ORS.
|
May 5, 2017 |
SANDEEP SADASHIV BHALERAO Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION BORI, TQ & DIST PARBHANI
|
September 1, 2017 |
SANDEEP SHRIRAM WARADE AND OTHERS Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
|
July 17, 2017 |
SANDEEP TUKARAM PAWAR Vs. STATE OF MAHARASHTRA, THROUGH
|
November 3, 2017 |
SANDESH SHASHIKANT NARVEKAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 20, 2017 |
SANDESH SURENDRA PATIL Vs. SURENDRA NARASGOPNDA PATIL & ORS.
|
June 23, 2017 |
SANDHYA GOPALRAO TALOKAR & ANR. Vs. BALJI KESHAO PAWAR & ORS.
|
July 20, 2017 |
SANDHYA S PATIL Vs. DIRECTOR OF PROVEDORIA
|
August 22, 2017 |
SANDIP AJAY WADSE & ORS. Vs. STATE OF MAHARASHTRA & ANR.
|
January 6, 2017 |
SANDIP AND ORS. Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
SANDIP S/O AMBADAS KALE Vs. UNION OF INDIA
|
June 15, 2017 |
SANGEETA SHRIKANT PINGALE Vs. SHRIKANT SHANKAR PINGALE
|
January 12, 2017 |
SANGHVI RECONDITIONERS PVT LTD Vs. UNION OF INDIA THROUGH SECRETARY DEPARTMENT OF REVENUE
|
December 12, 2017 |
SANGITA W/O ASHOK BHUKTAR Vs. THE STATE OF MAHARASHTRA
|
April 18, 2017 |
SANGITA W/O VASANTRAO ZALTE Vs. THE HONBLE MINISTER (FOOD, CIVIL SUPPLY AND CONSUMER PROTECTION), MAHARASHTRA AND ORS.
|
January 30, 2017 |
SANGITABAI W/O VASUDEO RAJPUT Vs. STATE OF MAHARASHTRA AND OTHERS
|
June 29, 2017 |
SANGRAM S/O ARUN JAGTAP AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 28, 2017 |
SANJANA RAMCHANDRA CHANDELKAR Vs. STATE OF GOA
|
November 14, 2017 |
SANJAY APPASAHEB DHAMANE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
June 28, 2017 |
SANJAY B. PATIL AND OTHERS Vs. SHRI SHASHIKANT PITALE AND OTHERS
|
April 7, 2017 |
SANJAY BAPURAO SASNE Vs. STATE OF MAHARASHTRA
|
September 12, 2017 |
SANJAY BHASKAR RAIMULKAR AGED ABOUT 45 YEARS, ELECTED MEMBER OF LEGISLATIVE ASSEMBLY IN THE ELECTION HELD IN 2014 FROM MEHKAR CONSTITUENCY, RESIDENT OF : AT AND PO: NANDRA DHANDE, TQ. MEHKAR,DIST. BULDANA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY MINISTRY OF TRIBAL WELFARE AND SOCIAL JUSTICE, MANTRALAYA, MUMBAI 400 032
|
March 23, 2017 |
SANJAY GANPATRAO IRLAPALLE Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
SANJAY KUMAR Vs. UNION OF INDIA
|
December 22, 2017 |
SANJAY M. PAWAR Vs. MALEGAON MUNICPAL COUNCIL
|
August 14, 2017 |
SANJAY MANOHAR KAPSE Vs. STATE OF MAHARASHTRA
|
September 8, 2017 |
SANJAY MANYA LUDRIK & ORS. Vs. HONBLE ADDL.COMMISSIONER,KONKAN DIVISION & ORS.
|
January 18, 2017 |
SANJAY NENSUKHLAL KATARIYA AND ANR. Vs. STATE OF MAHARASHTRA
|
October 9, 2017 |
SANJAY NIRUPAM BRIJ KISHORE LAL Vs. STATE OF MAHARASHTRA
|
November 2, 2017 |
SANJAY PANDEY Vs. STATE OF MAHARASHTRA
|
December 7, 2017 |
SANJAY RAGHUNATH KHAIRNAR Vs. THE DIVISIONAL COMMISSIONER
|
January 24, 2017 |
SANJAY S/O BHASKAR POTDAR AGE 45 YEARS, OCC. SERVICE R/O AT POST KUSUMBA TQ. AND DIST. DHULE Vs. THE STATE COOPERATIVE ELECTION AUTHORITY MAHARASHTRA STATE, PUNE
|
February 14, 2017 |
SANJAY S/O BHIMRAO TATHE Vs. THE STATE OF MAHARASHTRA
|
January 6, 2017 |
SANJAY S/O DADARAO BABAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION
|
December 5, 2017 |
SANJAY S/O LAKHANLAL AGNIHOTRI & ORS. Vs. UNION OF INDIA & ORS.
|
September 28, 2017 |
SANJAY S/O PURUSHOTTAM AGRAWAL Vs. STATE OF MAHARASHTRA AND ANR.
|
June 30, 2017 |
SANJAY S/O RAMCHANDRA LOKHANDE Vs. THE STATE OF MAHARASHTRA,THROUGH THE COLLECTOR
|
January 24, 2017 |
SANJAY S/O UTTAMRAO CHAVAN Vs. THE STATE OF MAHARASHTRA
|
November 8, 2017 |
SANJAY S/O. BABURAO GITTE Vs. THE STATE OF MAHARSHTRA
|
May 5, 2017 |
SANJAY S/O. BALASAHEB RUPTAKKE Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 25, 2017 |
SANJAY S/O. BHIMRAO DAHAKE Vs. THE STATE OF MAHARASHTRA
|
August 11, 2017 |
SANJAY S/O. DIVANJI GERANGE Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 9, 2017 |
SANJAY S/O. KASHIRAM INCHE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 31, 2017 |
SANJAY S/O. LAXMAN KHOLAPURKAR Vs. STATE OF MAHARASHTRA
|
March 10, 2017 |
SANJAY SAHEBRAO SAVANT Vs. STATE OF MAHARASHTRA
|
March 2, 2017 |
SANJAY SAKHARAM NAGALE Vs. STATE OF MAHARASHTRA AND ANOTHER
|
August 24, 2017 |
SANJAY SHANKAR SABLE Vs. UNION OF INDIA
|
April 13, 2017 |
SANJAY SHIRKE Vs. THE UNION OF INDIA AND ORS.
|
May 4, 2017 |
SANJAY SUKHDEO MANKAR Vs. DADARAO S/O MADHUKAR MANKAR
|
June 22, 2017 |
SANJAY VISHWASRAO JADHAV Vs. STATE OF MAHARASHTRA & ORS.
|
March 7, 2017 |
SANJAYKUMAR BHALCHANDRA PATIL Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY, COOPERATIVE, MARKETING AND COTTON INDUSTRY DEPARTMENT, MANTRALAYA, MUMBAI 32 & ORS.
|
July 25, 2017 |
SANJAYKUMAR BHALCHANDRA PATIL Vs. STATE OF MAHARASHTRA
|
July 13, 2017 |
SANJAYKUMAR S/O. SUGANCHAND KASLIWAL Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 20, 2017 |
SANJEEV UDHAV MURKUTE Vs. STATE OF MAHARASHTRA
|
December 14, 2017 |
SANJEEVKUMAR S/O.HARAKCHAND KANKARIY Vs. STATE OF MAHARASHTRA
|
March 15, 2017 |
SANJU S/O ATMARAM PATIL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, CITY POLICE STATION, CHANDRAPUR
|
September 14, 2017 |
SANKET S/O DIPAK GUPTA Vs. STATE OF MAHARASHTRA
|
August 2, 2017 |
SANTOGEN TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX., NAVI MUMBAI, (BOMBAY)(DB)
|
January 25, 2017 |
SANTOSH ASHOK CHAVAN Vs. THE STATE OF MAHARASHTRA
|
September 18, 2017 |
SANTOSH BABAN KAMBLE Vs. CHAIRMAN, KINI SHIKSHAN PRASARAK MANDAL
|
September 14, 2017 |
SANTOSH DNYANESHWAR AHER Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
|
January 17, 2017 |
SANTOSH JAMBU KOGE Vs. THE STATE OF MAHARASHTRA,
|
September 6, 2017 |
SANTOSH JANRAO DONGARDIVE Vs. STATE OF MAHARASHTRA
|
July 1, 2017 |
SANTOSH KUMAR HEGDE Vs. PARIMALA HOSPITALITY PRIVATE LIMITED
|
February 24, 2017 |
SANTOSH NARSINHA NAIK Vs. RESSURREICAO ALIAS ROBERTO PEREIRA
|
September 25, 2017 |
SANTOSH PUJARI Vs. STATE (THROUGH THE MAINA CURTORIM POLICE STATION) MAINA CURTORIM, GOA.
|
September 7, 2017 |
SANTOSH R SHIRODKAR, RESIDENT OF VITHALPUR, SANQUELIM, GOA Vs. SANQUELIM MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER, HAVING OFFICE AT SANQUELIM MUNICIPAL COUNCIL, SANQUELIM-GOA
|
October 7, 2017 |
SANTOSH R.PRABHU GANONKAR Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR & ORS
|
April 11, 2017 |
SANTOSH ROHIDAS SULE Vs. STATE OF MAHARASHTRA
|
August 29, 2017 |
SANTOSH S/O ABASAHEB THORAT Vs. STATE OF MAHARASHTRA
|
August 28, 2017 |
SANTOSH S/O BHAUJI BODEKAR Vs. STATE OF MAHARASHTRA, THROUGH P S O POMBHURNA, DISTRICT CHANDRAPUR
|
September 19, 2017 |
SANTOSH S/O KAHDUJI MANGRULKAR Vs. ABDUL JABBAR S/O ABDUL RAHIM
|
June 27, 2017 |
SANTOSH S/O MAHADEO DARADE Vs. STATE OF MAHARASHTRA
|
June 7, 2017 |
SANTOSH S/O NANDLAL AGRAWAL Vs. BHIMRAO RAMRAO THAKUR
|
November 14, 2017 |
SANTOSH S/O SHANKARLAL AGRAWAL Vs. PURUSHOTTAM S/O JAGANATH MURME AND ANR.
|
July 18, 2017 |
SANTOSH S/O SHRIDHARRAO BHATAMBREKAR Vs. STATE OF MAHARASHTRA
|
September 6, 2017 |
SANTOSH S/O TUKARAM BANMARE Vs. SPECIAL LAND ACQUISITION OFFICER, TAH HINGANGHAT, DIST WARDHA
|
July 13, 2017 |
SANTOSH S/O. ADINATH GHALAGE Vs. STATE OF MAHARSHTRA & ANR.
|
August 16, 2017 |
SANTOSH S/O. BHAGWAN WAGHMARE & ANR. Vs. THE STATE OF MAHARSHTRA
|
May 4, 2017 |
SANTOSH TUKARAM AMBLE Vs. THE STATE OF MAHARASHTRA & ORS
|
November 9, 2017 |
SANTOSH TULSIRAM SHITOLE Vs. THE STATE OF MAHARASTHRA & ANR.
|
March 27, 2017 |
SANTOSHKUMAR RAMCHANDRA RATHI Vs. STATE OF MAHARASHTRA
|
August 7, 2017 |
SANTSHRI BABA MAHA HANSAJI MAHARAJ Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 2, 2017 |
SAPANA SHEKHAR POKALE Vs. SHEKHAR PANDHARINATH POKALE
|
September 14, 2017 |
SAQUIB ABDUL HAMID NACHAN Vs. SUPERINTENDENT, CENTRAL JAIL
|
May 5, 2017 |
SARASWAT CO-OPERATIVE BANK LTD., Vs. INCOMTAX OFFICER & ANR.
|
March 7, 2017 |
SARASWATIBAI MAHADEORAO PAWADE, AGED ABOUT : 80 YEARS, OCCUPATION : AGRICULTURIST Vs. SHRI HARISHCHANDRA MAHADEORAO PAWADE, AGED ABOUT : 55 YEARS, OCCUPATION : CULTIVATOR
|
March 2, 2017 |
SARDA TRANSPORT, ADILABAD Vs. UNITED INDIA INSURANCE COMPANY
|
November 17, 2017 |
SARJABAI WD/O NARAYANRAO MANMODE Vs. DHANRAJ SON OF PANDURANG MANMODE
|
September 6, 2017 |
SAROJ W/O TULSI SUGANDH AND ANOTHER Vs. HARISH S/O ISHWARDAS AMESAR AND ANOTHER
|
January 13, 2017 |
SARVODAYA SHIKSHAN MANDAL Vs. UNIVERSITY & COLLEGE TRIBUNAL
|
June 7, 2017 |
SARYU PROPERTIES AND HOTELS PVT. LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 6, 2017 |
SASIDHARAN NAIR S/O. RAMAKRISHNAN NAIR Vs. VIKRAMAN NAIR S/O. DHAMODHARAN NAIR, PRESIDENT, AYYAPPA SAMAJAM, NAGPUR. (N.A. 4) & ORS.
|
September 18, 2017 |
SATCHIKITSA PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
June 7, 2017 |
SATISH ANANDRAO SONAWANE Vs. STATE OF MAHARASHTRA AND ORS
|
June 8, 2017 |
SATISH AND ORS. Vs. STATE OF MAHARASHTRA
|
December 11, 2017 |
SATISH BALARAM JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
|
December 19, 2017 |
SATISH DADA LONDHE Vs. STATE OF MAHARASHTRA
|
June 8, 2017 |
SATISH DHARMU RATHOD AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
|
February 21, 2017 |
SATISH JANARDHAN SAKHARE Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 22, 2017 |
SATISH KAWADUJI KAKADE & ANR. Vs. STATE OF MHARAHSTRA & ORS.
|
July 3, 2017 |
SATISH MAHADERAO UKE Vs. THE HONBLE THE CHIEF JUSTICE
|
May 4, 2017 |
SATISH N DESHMUKH Vs. ADDITIONAL COMMISSIONER PUNE DIVISION PUNE AND ORS
|
December 14, 2017 |
SATISH S/O BANSILAL SOMANI Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, POLICE STATION MURUD, TALUKA & DISTRICT LATUR
|
November 29, 2017 |
SATISH S/O BHIMRAO DOLSE Vs. THE SUPERINTENDENT OF POLICE
|
November 15, 2017 |
SATISH S/O.PRABHURAO DEONE Vs. THE STATE OF MAHARASHTRA
|
August 4, 2017 |
SATISH SUDHAKAR PATIL Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
SATTAR KHAN Vs. STATE OF MAHARASHTRA
|
July 24, 2017 |
SATTARSHA DIBARSHA AND OTHERS Vs. AJIZABI DILBARSHA AND OTHERS
|
July 13, 2017 |
SATYABHAMABAI J. SHELAR THROUGH HER L.RS. Vs. SHANTARAM K. MHATRE AND ANR.
|
October 13, 2017 |
SAU MAMTA W/O ANIL TUMRAM AND ANOTHER Vs. ANIL S/O RAMDAS TUMRAM
|
February 1, 2017 |
SAU. ALKA W/O. HEMRAJ KHODE Vs. SHRI HEMRAJ S/O. KESHAORAOJI KHODE
|
October 5, 2017 |
SAU. ARUNA WIFE OF ARVIND NAIK Vs. KANAIYYA SON OF MAROTI KONGRE
|
March 23, 2017 |
SAU. DEEPALI SANTOSH KHODKE Vs. DIVISIONAL COMMISSIONER
|
January 19, 2017 |
SAU. HARSHA LILADHAR RANE Vs. SAU. RUPALI KAILAS RANE
|
December 21, 2017 |
SAU. KALPNA W/O PANKAJ ROZATKAR Vs. PANKAJ S/O SUPADU ROZATKAR
|
December 22, 2017 |
SAU. MANISHA SHRIKRISHNA SOLANKE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF HOME,MANTRALAYA,MUMBAI
|
July 1, 2017 |
SAU. SARITA W/O SURESHKUMAR MALADHARE Vs. SHRI SURESHKUMAR S/O DHANIRAM MALADHARE
|
September 14, 2017 |
SAU. SHALINI W/O. DHANRAJ SHIRSAT Vs. DHANRAJ S/O. TUKARAM SHIRSAT
|
March 9, 2017 |
SAU. SUMAN W/O VASANTRAO MOGRE Vs. STATE OF MAHARASHTRA
|
August 1, 2017 |
SAU. SUNITA DAMODHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 27, 2017 |
SAU. SWATI KULDEEP KAPADE Vs. SHRI KULDEEP HARIBHAU KAPADE
|
November 30, 2017 |
SAU.SMITA W/O ROSHAN GAJBHIYE Vs. ROSHAN S/O MUKUNDAJI GAJBHIYE
|
October 31, 2017 |
SAU.VAISHALI W/O GAJENDRA DHOKNE Vs. SHRI GAJENDRA S/O UTTAMRAO DHOKNE
|
November 13, 2017 |
SAVITA MANISH CHAUDHARI, AGE: 25 YEARS, OCCU: HOUSEHOLD R/O : RAMNAGAR, TALUKA WASHI, DISTRICT OSMANABAD Vs. THE STATE OF MAHARASHTRA THROUGH WASHI POLICE STATION, WASHI, TALUKA WASHI, DISTRICT OSMANABAD
|
March 27, 2017 |
SAYALI ROSHAN JADHAV Vs. STATE OF MAHARASHTRA
|
September 1, 2017 |
SAYED ALE MOHIUDDIN HADI NAQSHABANDI (D) THR. LEGAL HERIS Vs. STATE OF MAHARASHTRA & ANR.
|
September 7, 2017 |
SAYED ANWAR AHMED & ANR. Vs. STATE OF MAHARASHTRA & ANR.
|
February 28, 2017 |
SAYED JALALUDDIN S/O SYED ALLAHUDDIN Vs. THE STATE OF MAHARASHTRA
|
July 20, 2017 |
SAYEED ABDUL RASHID SHAIKH Vs. RETURNING OFFICER & ORS
|
December 6, 2017 |
SAYYAD HIFAKATALI DASTGIR Vs. LALASAHEB RAJESAHEB SHAIKH
|
March 30, 2017 |
SAYYAD JAHIR @ SHERA BAKAR KURESHI Vs. STATE OF MAHARASHTRA
|
June 12, 2017 |
SAYYED JAFAR SAYYED NASIR Vs. THE DIVISIONAL COMMISSIONER
|
September 25, 2017 |
SAYYED SHABBIR S/O SAYYED KARIM Vs. EXECUTIVE ENGINEER, M.S.E.B. AT SANGAMNER
|
November 29, 2017 |
SE INVESTMENTS LTD. Vs. ARCH PHARMALABS LTD.
|
April 28, 2017 |
SEBI EMPLOYEES ASSOCIATION (REGISTERED) REPRESENTED BY ITS GENERAL SECRETARY,MUMBAI AND OTHERS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 5, 2017 |
SECURITY GUARDS BOARD FOR BRIHANMUMBAI AND THANE DISTRICT Vs. U.O.I.
|
April 27, 2017 |
SEEMA SHITALAPRASAD MISHRA Vs. PRINCIPAL,HINDI JUNIOR COLLEGE OF ARTS,SCIENCE,COMMERCE AND VOCATIONAL,THANE
|
March 23, 2017 |
SESA RESOURCES LTD. Vs. ASSTT. COMMISSIONER OF INCOME
|
February 2, 2017 |
SETH CONSTRUCTION COMPANY, THROUGH SHRI RAJKUMAR S/O BHURKAN DONGRE, AGED ABOUT 37 YEARS, OCCU: CONTRACTOR, BAIRAMJI ROAD, IN FRONT OF POONAM CHAMBERS, NAGPUR 24 Vs. SHRI RAMCHANDRA S/O PURNACHANDRA KALE, AGED 60 YEARS, OCCU: RETIRED & ORS.
|
July 12, 2017 |
SEVAK RAMRAO RATHOD Vs. THE STATE OF MAHARASHTRA
|
April 11, 2017 |
SEWAKRAM RAGHUNATHJI POTBHARE Vs. MAHARASHTRA STATE
|
July 26, 2017 |
SHABBIR BHAI MORBIWALA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
July 17, 2017 |
SHABIB AHMED MOMIN @ SHABIB AHMED GHULAM MOHD. MOMIN Vs. THE STATE OF MAHARASHTRA
|
November 8, 2017 |
SHAFIQUE AHMED KHAN Vs. STATE OF MAHARASHTRA
|
November 17, 2017 |
SHAHABUDDIN @ SUNNY SARFUDDIN Vs. THE STATE OF MAHARASHTRA
|
June 14, 2017 |
SHAHID S. SARKAR Vs. MANGALA SHIVDAS DANDEKAR
|
June 23, 2017 |
SHAIKH AKBAR TALAB Vs. A G PUSHPAKARAN
|
October 3, 2017 |
SHAIKH CHAND S/O SHAIKH AHMED Vs. ZAITUNBEE W/O SHAIKHLAL
|
September 7, 2017 |
SHAIKH CHAND SHAIKH AHMED Vs. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPARTMENT & ORS.
|
December 4, 2017 |
SHAIKH FARUQUE SHAIKH AHEMAD Vs. STATE OF MAHARASHTRA
|
August 24, 2017 |
SHAIKH GULAM HUSSAIN SK GULAM RASUL Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 10, 2017 |
SHAIKH HAFIZ SHAIKH YUSUF Vs. THE COMMISSIONER OF POLICE, AURANGABAD
|
October 9, 2017 |
SHAIKH HAMEDUDDIN S/O. SHAIKH Vs. THE STATE OF MAHARASHTRA AND ANR
|
December 18, 2017 |
SHAIKH IFTEKHAR S/O ABDUL RAUF Vs. THE STATE OF MAHARASHTRA
|
November 24, 2017 |
SHAIKH MEHBOOB SHEIKH HUSSAIN Vs. STATE OF MAHARASHTRA
|
August 21, 2017 |
SHAIKH MUJIB SHAIKH BHIKAN & ORS Vs. STATE OF MAHARASHTRA & ANR
|
April 7, 2017 |
SHAIKH MUSHTAQUE AHMED JANMOHAMMED Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY TO GOV
|
December 6, 2017 |
SHAIKH RAZZAK SHAIKH SALIM Vs. THE STATE OF MAHARASHTRA & ORS.
|
May 4, 2017 |
SHAIKH SHAKIL SHAIKH KHALIL Vs. STATE OF MAHARASHTRA
|
January 10, 2017 |
SHAIKH SHIMRAN RAJMOHMAD Vs. STATE OF MAHARASHTRA
|
July 6, 2017 |
SHAIKH YUNUS S/O SHAIKH AJIJDADA Vs. STATE OF MAHARASHTRA
|
September 19, 2017 |
SHAILENDRAKUMAR SATYANARAYAN Vs. THE STATE OF MAHARASHTRA
|
January 10, 2017 |
SHAILESH G GADEKAR Vs. STATE OF GOA
|
June 5, 2017 |
SHAILESH S/O HARISH KULKARNI Vs. STATE OF MAHARASHTRA THROUGH P S O SADAR, NAGPUR
|
November 6, 2017 |
SHAILESH SINGH Vs. PRADIP SANDIPAN GAIKWAD
|
January 6, 2017 |
SHAKUNTALA KASHIKHAND KHANDARE, AGED ABOUT 51 YEARS, OCCUPATION - HOUSEWIFE AND ANOTHER Vs. GAJANAN MURLIDHAR BAJARE, AGED 45 YEARS, OCCUPATION - BUSINESS, R/O KRUSHNA NAGAR, WADI KD., NANDURA ROAD, TQ.JALGAON JAMOD, DISTRICT BULDANA AND ANOTHER
|
January 20, 2017 |
SHAKUNTALA W/O GULABRAO JAGTAP Vs. STATE OF MAHARASHTRA & ORS
|
July 12, 2017 |
SHAKUNTLABAI W/O KISHAN WAGHMARE AND OTHERS Vs. STATE OF MAHARASHTRA
|
February 16, 2017 |
SHALIKRAM S/O. KISAN GAIKWAD Vs. THE STATE OF MAHARASHTRA
|
September 27, 2017 |
SHALINI D/O RAGHUNATH PATIL Vs. HON BLE MEMBER, MAHARASHTRA STATE COOPERATIVE APPELLATE COURT, MUMBAI, NAGPUR BENCH, NAGPUR
|
August 3, 2017 |
SHALINI WD/O VITTHAL SARDAR AGED ABOUT 37 YEARS, OCC. HOUSEHOLD WORK. Vs. JAGDEO SUKHDEO KURHADE AGED ABOUT 45 YEARS, OCC. DRIVER, R/O SUKODA TQ. AND DIST. AKOLA
|
February 2, 2017 |
SHALU CHADHA Vs. ADDITIONAL COMMISSIONER OF CUSTOMS, GOA CUSTOM HOUSE, MARMAGAO GOA
|
September 6, 2017 |
SHAM MANGALDAS MANWANI Vs. STATE OF MAHARASHTRA
|
July 18, 2017 |
SHAM S/O RAMRATAN KABARA Vs. STATE OF MAHARASHTRA
|
February 24, 2017 |
SHAMA RAHUL MOHOLKAR @ SHAMA VASANT PADALE Vs. RAHUL DEORAO MOHOLKAR
|
November 10, 2017 |
SHAMBA M SAWANT, SON OF M SAWANT Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
|
March 30, 2017 |
SHAMRAO BABURAO DIKALE Vs. RAJENDRA RUPCHAND MALPANI AND ORS
|
July 6, 2017 |
SHAMRAO SON OF RAGHOJI JAGTAP Vs. NATIONAL INSURANCE CO. LTD. & ORS.
|
January 31, 2017 |
SHAMSHAD MEHBOOB ALI Vs. MOHAMED MEHBOOB ALI
|
April 3, 2017 |
SHAMSINGH NARAYAN RAJPUT Vs. STATE OF MAHARASHTRA
|
April 19, 2017 |
SHAMSUNDER ANCHAN Vs. STATE OF GOA & ORS.
|
April 18, 2017 |
SHANDESH SHAIKANT KAVLEKAR Vs. RAMCHANDRA B. BHAKLE AND OTHERS
|
August 7, 2017 |
SHANKAR DALAL Vs. COMMISSIONER OF INCOME TAX
|
March 23, 2017 |
SHANKAR DIWANJI PAWADE Vs. STATE OF MAHARASHTRA
|
November 7, 2017 |
SHANKAR GANPAT NAIK, SON OF GANPAT NAIK Vs. SANKHALI MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER, SANKHALI, GOA
|
September 11, 2017 |
SHANKAR S/O GOVINDRAO DEULKAR Vs. STATE OF MAHARASHTRA
|
July 17, 2017 |
SHANKAR S/O HANMANTRAO PATIL Vs. THE STATE OF MAHARASHTRA
|
November 15, 2017 |
SHANKAR S/O MANIKRAO KAGDE Vs. STATE OF MAHARASHTRA
|
November 23, 2017 |
SHANKAR S/O NARAYAN RATHOD Vs. UNION OF INDIA, THROUGH GENERAL MANAGER CENTRAL RAILWAY, C S T, MUMBAI
|
July 6, 2017 |
SHANKAR S/O PRAKASH NANNAWARE Vs. THE SCHEDULED TRIBE CERTIFICATES
|
December 15, 2017 |
SHANKAR SHETGAONKAR & ANR. Vs. STATE OF GOA
|
August 3, 2017 |
SHANKARRAO S/O. AMBRUSHI BORKAR Vs. STATE OF MAHARASHTRA
|
February 7, 2017 |
SHANNO @ SHAMALI JAFAR PATHAN Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 27, 2017 |
SHANTABAI L. PARKAR, R/O. DHATWADA, TISK, USGAO, PONDA, GOA Vs. SMT. LILA PANDURANG SHIRODKAR, R/O. NEAR M.R.F. LTD., DHATWADA, USGAO TISK, PONDA, GOA V. , (SINCE DECEASED THROUGH HER LRS.) AND OTHERS
|
June 22, 2017 |
SHANTABAI W/O SUPADA BOCHARE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
|
August 23, 2017 |
SHANTANU SHREEDHAR SHEOREY Vs. COSMOS CO-OPERATIVE BANK LTD A MULTI-STATE CO-OPERATIVE BANK
|
December 14, 2017 |
SHANTARAM NAMDEO GHULE AND ANOTHER Vs. SUBDIVISIONAL OFFICER, JALGAON JAMOD AND OTHERS
|
December 18, 2017 |
SHANTARAM S/O. BAPUSAHEB MANDLIK Vs. THE STATE OF MAHARASHTRA
|
November 16, 2017 |
SHANTI KRUSHI SEVA KENDRA THE THROUGH ITS PROPRIETOR PRAVIN S/O VASANTRAO DHONE Vs. THE VIDARBHA COOPERATIVE MARKETING SOCIETY LIMITED
|
July 18, 2017 |
SHANTILAL HARIBHAU KARKELE Vs. STATE OF MAHARASHTRA
|
December 21, 2017 |
SHANTINIKETAN BAHU-UDESHIYA SANSTHA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
|
November 23, 2017 |
SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, ACTING
|
September 28, 2017 |
SHARAD @ SHARADCHANDRA S/O NIMBA PATIL, Vs. THE STATE OF MAHARASHTRA
|
November 10, 2017 |
SHARAD BAPURAOJI DESHMUKH Vs. DIRECTOR OF MARKETING, MAHARASHTRA STATE, PUNE AND OTHERS
|
April 20, 2017 |
SHARAD NAGO CHINAWALE Vs. ULHAS DEVRAM SABLE
|
June 28, 2017 |
SHARAD PRABHUDAS Vs. SAPANA REAL ESTATES, GOA
|
March 31, 2017 |
SHARADA RAMESH DARADE Vs. PRESIDENT, DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1, NASHIK DIVISION, NASHIK
|
November 23, 2017 |
SHARADA W/O GANESH RUKHMODE Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
SHARADHI S.S. Vs. STATE OF GOA
|
April 19, 2017 |
SHARASHCHANDRA S/O SHRIDHARRAO MALVI Vs. GOVIND S/O BAPURAO DESHMUKH
|
June 29, 2017 |
SHASHIBHUSHAN PRASAD S/O SUNDARLAL PRASAD Vs. NATIONAL TEXTILE CORPORATION
|
June 14, 2017 |
SHASHIKALA RAMESHCHANDRA SINHA (DEAD) THROUGH LRS Vs. RAM RAMPRASAD RATHI
|
February 2, 2017 |
SHASHIKANT KAMLAJI MHASKE Vs. THE STATE OF MAHARASHTRA ANS ORS.
|
February 20, 2017 |
SHASHIKANT SAMARTH PAWAR AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
February 24, 2017 |
SHASHIKANT SON OF NANDKISHORE DHAGE Vs. UNION OF INDIA
|
June 3, 2017 |
SHASHIKANT SON OF NANDKISHORE DHAGE Vs. UNION OF INDIA, THROUGH ITS GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI CST
|
July 3, 2017 |
SHASHIKANT YESHWANT PAL Vs. TANAJI YESHWANT PAL
|
March 20, 2017 |
SHEELA SHANKAR GHODE AND ANOTHER Vs. STATE OF MAHARASHTRA
|
June 1, 2017 |
SHEELAVATI VERNEKAR Vs. STATE OF GOA
|
August 2, 2017 |
SHEIKH NASIR SHEIKH RAHMAN Vs. STATE OF MAHARASHTRA
|
April 26, 2017 |
SHEIKH SALIM SHEIKH CHAND Vs. STATE OF MAHARASHTRA
|
November 6, 2017 |
SHEIKH SHABBIR Vs. SHASHIKALA PRABHAKAR SANKHALKAR
|
June 20, 2017 |
SHEKHAR PANDHARINATH POKALE Vs. SAPANA SHEKHAR POKALE
|
October 10, 2017 |
SHERNAZ FAROUKH LAWYER & ANR. Vs. MANEK DARA SUKHADWALLA
|
January 9, 2017 |
SHESHNATH S/O. RAMBACHHAN SINGH Vs. KESHVRAO S/O. RAMBHAUJI GONDANE
|
November 1, 2017 |
SHESHRAO BHIMRAOJI WADBUDHE Vs. COMMISSIONER UNDER WORKMEN COMPENSATION ACT CUM JUDGE, SECOND LABOUR COURT, NAGPUR
|
December 12, 2017 |
SHESHRAO S/O MAHADU BABAR Vs. STATE OF MAHARASHTRA
|
December 14, 2017 |
SHESHRAO S/O. WASUDEO DANGE Vs. STATE OF MAHARASHTRA
|
May 24, 2017 |
SHETH & SURA ENGINEERING PVT. LTD. Vs. UNION OF INDIA
|
August 2, 2017 |
SHEWALKAR DEVELOPERS LTD Vs. SIDARTHA SINHA
|
June 29, 2017 |
SHIKSHAN PRASARAK SANSTHA,SANGAMNER,TQ.SANGAMNER,DIST.AHMEDNAGAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY HIGHER AND TECHNICAL EDUCATION,MAHARASHTRA STATE, MANTRALAYA,MUMBAI
|
July 5, 2017 |
SHILA RAMCHANDRA SACHDEVA Vs. VINOD HARCHAMAL SANTANI
|
March 23, 2017 |
SHILPA SACHDEV Vs. ANAND SACHDEV
|
August 11, 2017 |
SHIOM ENTERPRISES Vs. STATE OF MAHARASHTRA
|
September 21, 2017 |
SHIRAZ AHAMAD S/O MUMTAZ Vs. RASHID KHAN S/O YUSUF KHAN
|
November 3, 2017 |
SHIRIN BAMAN FARAMARZI Vs. ZUBIN BOMAN FARAMARZI & SHAHIN BEHROOZ KERMANI
|
March 10, 2017 |
SHIRISHI HIRALAL CHOUDHARY Vs. THE STATE OF MAHARASHTRA AND ORS
|
November 9, 2017 |
SHIV LAMINATING AND COATING Vs. THE UNION OF INDIA & OTHERS
|
January 19, 2017 |
SHIVA S/O LAKHAJI SAKHARE Vs. PRESIDENT, INDO RAMA SYNTHETICE (I) LTD
|
September 27, 2017 |
SHIVAJI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
April 17, 2017 |
SHIVAJI EDUCATION SOCIETY, AMRAVATI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
June 30, 2017 |
SHIVAJI LAXMAN JAVARKAR Vs. THE STATE OF MAHARASHTRA
|
January 9, 2017 |
SHIVAJI NAGNATH LOKARE Vs. STATE OF MAHARASHTRA
|
March 16, 2017 |
SHIVAJI PEERA VIBHUTE Vs. BHAGWAN RAMCHANDRA BHOSALE
|
January 25, 2017 |
SHIVAJI S/O GANESHRAO JAWALE Vs. STATE OF MAHARASHTRA
|
October 13, 2017 |
SHIVAJI S/O. VISHWANATH DARADE Vs. THE STATE OF MAHARASHTRA
|
October 9, 2017 |
SHIVAJI S/O.NAGORAO SHINDE Vs. STATE OF MAHARASHTRA
|
March 3, 2017 |
SHIVAJI VIJAY GAIKWAD Vs. BABURAO NARAYAN MAGAR
|
December 15, 2017 |
SHIVAM @ SWAPNIL S/O. VISHWANATH SHENDE Vs. STATE OF MAHARASHTRA
|
March 29, 2017 |
SHIVANAND ASHOK HIREMATH & ORS Vs. DEEPAK ASHOK HIREMATH & ANR
|
November 29, 2017 |
SHIVANAND SALEKAR, P I O, OFFICE OF EXECUTIVE ENGINEER WD XVIII (ROADS), PWD, PONDA-GOA Vs. GOA STATE INFORMATION COMMISSION THROUGH STATE CHIEF INFORMATION COMMISSIONER
|
May 5, 2017 |
SHIVANAND SHIVAMURTHY HARAPANAHALLI Vs. SUMATI SUNIL BHANDARI
|
November 15, 2017 |
SHIVANAND SHIVRAJ BIRADAR Vs. STATE OF MAHARASHTRA AND ANR.
|
February 24, 2017 |
SHIVARAM S/O. RAMA LOKHANDE Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 3, 2017 |
SHIVAYYA MARIHAL PRISONER Vs. STATE OF GOA, THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA
|
April 12, 2017 |
SHIVDAS @ BALYA S/O SURYABHAN GIRADKAR Vs. STATE OF MAHARASHTRA
|
November 6, 2017 |
SHIVKANT CHAUDHARY Vs. DINESH CHANDRA MAINGI
|
November 28, 2017 |
SHIVPRASSAD VENKATESH KAMAT AND ANR. Vs. VASANT SHANKAR NAIK
|
August 10, 2017 |
SHIVPUJAN KUMAR GOPIKISHAN SINGH & ORS. Vs. STATE OF MAHARSHTRA
|
March 1, 2017 |
SHIVRAJ S/O KONDIRAM DASE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, EDUCATION
|
December 6, 2017 |
SHIVRAM ANANT DESSAI Vs. ARJUN RAMCHANDRA PEDNEKAR
|
June 7, 2017 |
SHIVRAM RAMAJI ATKARI Vs. STATE OF MAHARASHTRA
|
June 16, 2017 |
SHOBA W/O DEORAO MORE Vs. THE STATE OF MAHARASHTRA THR PSO
|
November 17, 2017 |
SHOBHA WD/O SHATRUGHAN UMALE Vs. VITTHAL S/O VIYANAND MOHITE
|
July 18, 2017 |
SHOBHABAI W/O. GANESH GAIKWAD & ANR. Vs. UNION OF INDIA
|
September 5, 2017 |
SHOBHANA SAHADEV SHAH, OCCUPATION: BUSINESS, AGE: RELIGION: JAIN OF BOMBAY INDIAN INHABITANT RESIDING AT C Vs. SANGEETA PORBANDERWALA, A U.S. CITIZEN OF INDIAN ORIGIN, HAVING HER ADDRESS AT 162
|
February 10, 2017 |
SHOBHANA W/O DIWAKAR BULKUNDE Vs. DIWAKAR S/O RAMDAS BULKUNDE
|
January 24, 2017 |
SHOBHARAM DADU KASLEKAR Vs. STATE OF MAHARASHTRA
|
October 31, 2017 |
SHRAMIK SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
|
May 9, 2017 |
SHREE GAJANAN DISTRIBUTORS Vs. KARE HEALTH SPECIALITIES PVT LTD
|
October 12, 2017 |
SHREE HARIVANSH SECURITIES Vs. NIKKO STOCK BROKER PRIVATE LIMTED
|
June 7, 2017 |
SHREE PUSHKAR CHEMICALS & FERTILIZERS LTD Vs. HUNTSMAN (INTERNATIONAL) INDIA PVT LTD
|
October 13, 2017 |
SHREE RAM URBAN INFRASTRUCTURE LTD Vs. KALPATARU PROPERTIES PVT LTD
|
August 4, 2017 |
SHREE RAM URBAN INFRASTRUCTURE LTD KNOWN AS SHREE RAM MILLS Vs. KALPATARU PROPERTIES PVT LTD
|
July 17, 2017 |
SHREE SAI SAMARTH NAGARI SAH PATSANSTHA LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 22, 2017 |
SHREE SAMARTH ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 12, 2017 |
SHREE VETAL MAHARUDRA SAUNSTHAN Vs. STATE OF GOA
|
July 19, 2017 |
SHREEJEE BUILDCON HOMES LLP Vs. MULUND MRUG ARCHANA CO-OPERATIVE HOUSING SOCIETY LIMITED & 3 ORS
|
December 6, 2017 |
SHREYA MILIND NIMONKAR Vs. MEDICAL COUNCIL OF INDIA THROUGH PRESIDENT
|
March 27, 2017 |
SHREYAS INFRASTRUCTURES Vs. STATE OF MAHARASHTRA, THROUGH IT S DEPARTMENT, RELATING TO WAQF
|
October 9, 2017 |
SHRI A. B. ADHAO Vs. THE UNION OF INDIA AND OTHERS
|
January 5, 2017 |
SHRI AJAY BHERUMAL JAIN SON OF LATE BHERUMAL JAIN Vs. THE CHIEF OFFICER MARGAO MUNICIPAL COUNCIL, MUNICIPAL BUILDING, MARGAO, GOA AND OTHERS
|
May 9, 2017 |
SHRI ALEX J. FERNANDES AND OTHER Vs. STATE OF GOA AND OTHERS
|
March 29, 2017 |
SHRI ANKUSH PANDURANG HALARNKAR POWER OF ATTORNEY Vs. THE MANAGING DIRECTOR
|
August 31, 2017 |
SHRI ARJUN VIRNODKAR, SON OF LATE GURUDAS VIRNODKAR, AGED 52 YEARS, OCCUPATION SELF EMPLOYED, RESIDING AT FLAT NO. F2, SANCHAY APTS., NEAR HOTEL GOPIKA INTERNATIONAL MIRAMAR PANAJI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM
|
January 24, 2017 |
SHRI ASHISH Y. GAUDE Vs. STATE OF GOA
|
February 7, 2017 |
SHRI ASHOK KASHINATH NAIK Vs. STATE OF GOA
|
April 26, 2017 |
SHRI ASHOK SHRIRANG SALVI Vs. UNION OF INDIA
|
October 30, 2017 |
SHRI AVELINO PINTO Vs. THE STATE OF GOA
|
February 27, 2017 |
SHRI BABRUWAN KINALKAR Vs. STATE AND OTHER
|
March 29, 2017 |
SHRI BAPU SAKHARAM KORGAONKAR (D) THR. LRS. & ORS. Vs. SHRI SRIPAD PURUSHOTTAM MARATHE
|
February 23, 2017 |
SHRI BASANT MAHATO Vs. STATE
|
August 18, 2017 |
SHRI BENEDITO (BETTY) DIAS Vs. SHRI ARMANDO BENEDITA FERNANDES
|
February 9, 2017 |
SHRI BHAIRAVNATH NISARGA MANDALS COLLEGE OF PHARMACY (D. PHARM.) AT POST HATTA, TQ. VASMAT, DIST. HINGOLI Vs. THE STATE OF MAHARASHTRA
|
July 4, 2017 |
SHRI BHALBHIM T.MALWANKAR Vs. STATE OF GOA & ORS.
|
May 2, 2017 |
SHRI BHARAT JANARAO DURYODHAN, AGED ABOUT 33 YEARS, OCC. LABOUR, R/O KALAMGAON, TAHSIL CHANDUR RAILWAY, DISTRICT AMRAVATI. (IN JAIL) Vs. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, POLICE STATION CHANDUR (RAILWAY), TAHSIL CHANDUR (RAILWAY), DISTRICT AMRAVATI
|
February 13, 2017 |
SHRI BHASKAR S/O DAULATRAO GHARAT Vs. THE SCHEDULED TRIBE CASTE
|
November 9, 2017 |
SHRI BHAVANI SHANKAR RAO Vs. THE CHIEF OFFICER
|
April 26, 2017 |
SHRI BHIMRAJ SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION & ANR.
|
September 6, 2017 |
SHRI BHOLENATH ADIVASI SHIKSHAN PRASAK MANDAL Vs. GAJANAN LAXMAN TUPTEWAR AND OTHERS
|
January 24, 2017 |
SHRI CHANDRAKANT BAPUR MALIK Vs. SHRI BHIVA LADU MALIK, SON OF LATE SHRI LADU BHIVA MALIK
|
August 14, 2017 |
SHRI CHANDRAKANT RUPO GAUDE Vs. VILLAGE PANCHAYAT OF MARCIAM
|
November 21, 2017 |
SHRI CHHATRAPATI SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHRI JANU GAJABA ZAGADE
|
March 10, 2017 |
SHRI DAULAT S/O EKNATH PUND Vs. AREA COMMITTEE NAGPUR REGION
|
January 24, 2017 |
SHRI DEVIDAS KISAN BANKAR Vs. RAJENDRA SANTARAM KALE
|
October 31, 2017 |
SHRI DHARMA V. CHODANKAR Vs. STATE OF GOA
|
February 9, 2017 |
SHRI DILEEP SOPANRAO GHADGE Vs. STATE OF MAHARASHTRA THROUGH G.P., HIGH COURT, MUMBAI
|
May 5, 2017 |
SHRI DNYANOBA TUKARAM DEVNE & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
September 26, 2017 |
SHRI GADGE BABA COOPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
January 27, 2017 |
SHRI GAJANAN ROLLING MILLS Vs. UNION OF INDIA
|
August 29, 2017 |
SHRI GANESH VITHOBA NAGPURE Vs. SHRI SANTAJI SHIKSHAN VIKAS SANSTHA NAGPUR
|
March 24, 2017 |
SHRI GANPAT DAGADU YEOLE Vs. THE CHIEF OFFICER
|
November 8, 2017 |
SHRI GURUDAS GAONKAR Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
|
February 1, 2017 |
SHRI HARICHANDRA M.VAISHYA Vs. HABIB KASAM PUNJAB
|
November 2, 2017 |
SHRI HARNEET KAUR Vs. PARAMOUND BUILDWELL CONSTRUCTIONS PVT. LTD. & ORS
|
November 21, 2017 |
SHRI HAROON EBRAHIM, SON OF LATE MOHAMMED EBRAHIM Vs. AJIT SUKHIJA, SON OF LATE CHAMANLAL SUKHIJA
|
November 27, 2017 |
SHRI IBRAHIM ADAMALI PATEL Vs. UNION OF INDIA
|
July 27, 2017 |
SHRI IRSHAD KHAN S/O AKIL AHMAD KHAN Vs. AFSHA IRSHAD KHAN
|
November 15, 2017 |
SHRI IVAN FRANCIS FERNANDES Vs. STATE OF GOA
|
January 5, 2017 |
SHRI JAYANTILAL DEVJI SHAH (HARIA) Vs. MANGESH DASRATH GAIKAR
|
December 20, 2017 |
SHRI JOSEPH ISHARAT Vs. MRS. ROZY NISHIKANT GAIKWAD
|
March 1, 2017 |
SHRI KADAM RAHUL SHIVAJI Vs. STATE OF MAHARASHTRA
|
December 12, 2017 |
SHRI KASHINATH R. JHUNJHUNWALA Vs. M/S. LAXMICHAND BHAGAJI LTD.
|
March 22, 2017 |
SHRI KASHINATH S/O PUNDLIK PATIL Vs. THE STATE OF MAHARASHTRA
|
August 3, 2017 |
SHRI KHALID AHMED DESAI Vs. SMT. SANA RAZVI
|
July 26, 2017 |
SHRI LAXMAN S/O DURGAJI BORKAR Vs. THE SUB-DIVISIONAL OFFICER
|
November 7, 2017 |
SHRI LAXMIKANT S/O GAJANAN JOSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 16, 2017 |
SHRI MAHADEO NAIK Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 7, 2017 |
SHRI MAHAVIR MANAKCHAND BHANSALI, AGED ABOUT 47 YEARS, BUSINESSMAN DEALING IN GOLD AND SILVER JEWELLERY, ARTICLES ETC. AT PRATAP CHOWK, SARAFA BAZAR, AMRAVATI, TAH. & DIST. AMRAVATI, STATE OF MAHARASHTRA Vs. THE COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, NAGPUR AAYKAR BHAWAN, TELANKHEDI ROAD, NAGPUR, TAH. & DIST. NAGPUR, STATE OF MAHARASHTRA
|
June 29, 2017 |
SHRI MAHENDRA SHESHANNA SATTELLU Vs. UNION OF INDIA & ORS.
|
January 24, 2017 |
SHRI MAQBOOL BANGALORE Vs. STATE OF GOA & ORS.
|
May 9, 2017 |
SHRI MOTIRAM Vs. STATE OF MAHARASHTRA
|
August 24, 2017 |
SHRI MURLIDHAR RAGHU JAGTAP & ORS. Vs. SPECIAL LAND ACQUISITION OFFICER NO.22, PUNE & ORS.
|
March 8, 2017 |
SHRI NAGENDRA S. NAGVEKAR Vs. SMT. SUNDARAMMA KANDASWAMI
|
March 20, 2017 |
SHRI NAGUESH PRIOLKAR, RESIDENT OF T Vs. THE MANAGER (PERSONNEL & ADMINISTRATIVE), M/S E. MERCK (INDIA) LIMITED, PLOT NO. 11/1, MARWASODO, USGAO, PONDA
|
January 23, 2017 |
SHRI NAI PAL SINGH Vs. UNION OF INDIA
|
September 20, 2017 |
SHRI NANDAKUMAR NAIK Vs. CURCHOREM CACORA MUNICIPAL COUNCIL
|
May 4, 2017 |
SHRI NARAYAN KASHIRAM SALGAONKAR SON OF LATE KASHIRAM NARAYAN SALGAONKAR Vs. SHRI TUKARAM BABAL SALGAONKAR
|
November 21, 2017 |
SHRI NARAYAN KASHIRAM SALGAONKAR SON OF LATE KASHIRAM NARAYAN SALGAONKAR Vs. SHRI TUKARAM BABAL SALGAONKAR S/O LATE BABLO ALIAS BABAL LOXIMONA SALGAONKAR
|
November 21, 2017 |
SHRI NARESH VINAYAK SHET NAGVEKAR MAJOR OF Vs. THE REGIONAL PASSPORT OFFICER
|
December 6, 2017 |
SHRI NISHIKANT NARAYAN KALE Vs. BAJAJ TEMPO LIMITED (NOW FORCE MOTORS LIMITED)
|
June 5, 2017 |
SHRI NITIN S/O OMPRAKASH AGRAWAL Vs. SMT. REKHA W/O NITIN AGRAWAL
|
January 31, 2017 |
SHRI NITIN YESHWANT PATEKAR Vs. VILLAGE PANCHAYAT DHARGAL
|
January 10, 2017 |
SHRI NUSLI N. WADIA Vs. THE COMMISSIONER OF INCOME TAX CENTRAL II
|
March 10, 2017 |
SHRI PANDURANG KRISHNA GAUDO Vs. M/S MADACHEM BAT MINES PVT. LTD.
|
September 13, 2017 |
SHRI PARESH SHAH, SON OF SHRI RATILAL SHAH Vs. M/S. BHONSLE DAIRY, A PARTNERSHIP FIRM DULY
|
November 29, 2017 |
SHRI PRABHAKAR S/O SITARAM JOSHI Vs. SHRI ARUNKUMAR SINGH S/O RAMRAKSHA SINGH
|
May 22, 2017 |
SHRI PRAKASH BALKRISHNA NAIDU Vs. SOU. SHASHANK PRAKASH NAIDU
|
December 15, 2017 |
SHRI PRAKASH MOTIRAMJI GATHE Vs. RETURNING OFFICER/REVENUE INSPECTOR
|
October 13, 2017 |
SHRI RAJARAM MOTIRAM BORALE Vs. THE STATE OF MAHARASHTRA, THROUGH THE DISTRICT COLLECTOR, COLLECTORATE, AKOLA. AND ORS.
|
February 14, 2017 |
SHRI RAJIV S/O RASAULIARAM SHARMA Vs. RAVISHANKAR J.N. LAXMINARAYANAN
|
November 6, 2017 |
SHRI RAKESH, S/O MANOHAR KARWADE Vs. SMT. LAXMI @ KIRAN, W/O RAKESH KARWADE
|
June 20, 2017 |
SHRI RAVINDRA PANDURANGA KAMAT Vs. STATE OF GOA
|
July 26, 2017 |
SHRI RAYMOND LANCY RODRIGUES Vs. YOGITA
|
April 3, 2017 |
SHRI REMIO A. RODRIGUES Vs. M/S. GOA GLASS FIBRE LTD
|
April 28, 2017 |
SHRI RUBEN VASCO DA GAMA AND ANR., Vs. CANNON FR. SANTANA JACINTO DOS REMEDIOS FALEIRO AND 8 ORS.,
|
January 4, 2017 |
SHRI S.B.SAHASRABUDHE Vs. PRASAD VASANT MAHAJAN AND ORS.
|
February 16, 2017 |
SHRI SAINT KAIKADI MAHARAJ SHIKSHAN Vs. THE STATE OF MAHARASHTRA
|
November 9, 2017 |
SHRI SANDESH GAJMAL SHINDE, 12AAI, NAVASHAYA GANAPATI NAGAR, ANANDVALLI, GANGAPUR ROAD, NASHIK Vs. THE NASHIK MUNICIPAL CORPORATION, RAJIV GANDHI BHAVAN, NASHIK
|
April 12, 2017 |
SHRI SANKET PRASHANT NEVREKAR Vs. STATE
|
June 14, 2017 |
SHRI SANTOSH SURENDRA PATIL Vs. SHRI SURENDRA NARASGOPNDA PATIL
|
June 23, 2017 |
SHRI SATISH KASHINATH PARAB. Vs. STATE OF GOA
|
December 18, 2017 |
SHRI SATISH RAMDASPANT BHAMBURKAR Vs. PRAMOD S/O. RAMDASPANT BHAMBURKAR & ORS.
|
September 7, 2017 |
SHRI SATISH VASANT SALPEKAR Vs. ASHWIN GHATATE
|
April 27, 2017 |
SHRI SHAHANAWAZ KHAN Vs. THE STATE OF MAHARASHTRA
|
May 3, 2017 |
SHRI SHAHNAWAZ KHAN Vs. THE STATE OF MAHARASHTRA & ORS.
|
August 3, 2017 |
SHRI SHAMBA M. SAWANT Vs. STATE OF GOA AND OTHER
|
March 30, 2017 |
SHRI SHANKAR BHAGAT Vs. STATE OF GOA
|
July 20, 2017 |
SHRI SHIVAJIRAO BHAVANRAO PATIL & ANR. Vs. SHIKSHAN PRASARAK MANDAL MALSHIRAS & ORS.
|
February 15, 2017 |
SHRI SHIVANAND SHIVAMURTHY HARAPANAHALLI Vs. SMT. SUMATI SUNIL BHANDARI
|
November 15, 2017 |
SHRI SHRIRAM S/O BARKU MAHAJAN Vs. ADHYAPAK SHIKSHAN MANDAL & ORS.
|
February 1, 2017 |
SHRI SIDDHARTH BHAGWAN WANKHEDE Vs. STATE OF MAHARASHTRA
|
February 1, 2017 |
SHRI SITAKANT S.DUBHASHI Vs. GOVERMENT OF INDIA & ORS.
|
March 16, 2017 |
SHRI SOMNATH K. RAIKAR Vs. STATE OF GOA AND OTHERS
|
April 18, 2017 |
SHRI SURENDRA Vs. LATIKA
|
July 3, 2017 |
SHRI SURESH Vs. SHRI GANESH
|
September 13, 2017 |
SHRI SYED ZIAUDDIN AHMED AND 2 ORS. Vs. NAGPUR MUNICIPAL CORPORATION AND ORS.
|
January 30, 2017 |
SHRI TAUFQ ISMAIL SHAIKH @ OAILWAN Vs. RAVINDRA SENGAONKAR & ORS.
|
September 12, 2017 |
SHRI VALMIKI BHANUDAS CHANDANE Vs. STATE OF MAHARASHTRA
|
May 2, 2017 |
SHRI VASANT RAGHU KAVLEKAR, SON OF LATE SHRI RAGHU KAVLEKAR Vs. SHRI VAMAN SANVLO VAIDHYA SON OF LATE SANVLO VAIDHYA
|
September 27, 2017 |
SHRI VIJAY MACHINDRA MARKAD & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 8, 2017 |
SHRI VIJAY RAJENDRA GAMBHIRE Vs. STATE OF MAHARASHTRA (BOMBAY)
|
January 12, 2017 |
SHRI VIJAY S/O DEORAO PARSE Vs. THE ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES (DAIRY), NAGPUR
|
September 22, 2017 |
SHRI VILAS Vs. STATE OF MAHARASHTRA
|
August 29, 2017 |
SHRI VILE PARLE KELVANI MANDAL, MUMBAI Vs. STATE OF MAHARASHTRA AND ORS.
|
June 21, 2017 |
SHRI VISHNU DASHRATH CHAVAN Vs. SHRI PUNDALIK DASHRATH CHAVAN
|
July 3, 2017 |
SHRI. PITAMBAR S/O MAROTI BODELE Vs. STATE OF MAHARASHTRA
|
November 14, 2017 |
SHRI. A.P.D.J. PATHASHALA Vs. ASHOK ATMARAM SALUNKE
|
August 4, 2017 |
SHRI. AADGONDA BANDU PATIL Vs. THE STATE OF MAHARASHTRA THROUGH ITS REVENUE AND REHABILITATION DEPARTMENT
|
April 17, 2017 |
SHRI. AMRITPAL SINGH Vs. THE INSPECTOR GENERAL OF SOCIETIES AND OTHERS
|
January 10, 2017 |
SHRI. ARUNKUMAR J. MUCHHALA Vs. COMMISSIONER OF INCOME TAX
|
August 24, 2017 |
SHRI. BHALCHANDRA S/O DHONDOPANT RAIKHELKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 22, 2017 |
SHRI. DEVEN JITENDRA MEHTA Vs. STATE OF MAHARASHTRA
|
August 14, 2017 |
SHRI. GANESH NAGARI SAHAKARI PAT Vs. SHRI. CHARUDATTA S/O. UTTAMRAO PANDE
|
November 15, 2017 |
SHRI. GAUTAM BABURAO MASKE Vs. STATE OF MAHARASHTRA
|
March 20, 2017 |
SHRI. HIRALAL RAMA JADHAV Vs. THE ADDITIONAL CHIEF SECRETARY ...
|
December 22, 2017 |
SHRI. JIVAT KEVALRAM IDNANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 15, 2017 |
SHRI. KARTHIK GANGADHAR BHAT Vs. SMT. NIRMALA NAMDEO WAGH AND ANR
|
November 3, 2017 |
SHRI. NARENDRA CHODANKAR AND OTHER Vs. THE STATE OF GOA
|
April 26, 2017 |
SHRI. NARENDRA PANDURANG Vs. STATE OF MAHARASHTRA THR. P.S.
|
November 17, 2017 |
SHRI. RUPRAO MAHIPATRAO Vs. MISS. ANKITA RUPRAO WADIBHASME
|
November 17, 2017 |
SHRI. VILAS BALAKU PATIL Vs. SHRI. VILAS SHAMRAO PATIL AND ORS
|
January 19, 2017 |
SHRIDHAR DATTATRAYA KARADKAR Vs. NARAYAN LAXMAN SOPARKAR
|
June 15, 2017 |
SHRIDHAR RAMKRUSHNA FALE Vs. STATE OF MAHARASHTRA, THROUGH ANTI CORRUPTION BUREAU, AKOLA
|
August 16, 2017 |
SHRIKANT BHUJABALLI BAHIRSHET Vs. SHAMRAO VITHAL COOPERATIVE BANK LTD.
|
September 19, 2017 |
SHRIKANT S/O. TRIMBAKRAO BEGADE AND OTHERS Vs. NATTHU MAROTI SHIVARKAR (DEAD) THROUGH L.R.S. JYOTI WD/O. NATTHU SHIVARKAR AND OTHERS
|
March 31, 2017 |
SHRIKANT SHHAMBHU VOLVOIKAR Vs. NARENDRA PANDU CHATIM AND OTHERS
|
September 4, 2017 |
SHRIKANT VISHWASRAO TARAL Vs. M/S MAHAKALI DEVELOPERS, THROUGH ITS PARTNERS
|
January 30, 2017 |
SHRIKANT VITHAL YERPUDE Vs. M/S MAHAVIR TRADING CO. THR. PROP.
|
November 15, 2017 |
SHRIKRISHNA SHESHRAO DANE Vs. VASANT RAMRAO TAYADE
|
March 20, 2017 |
SHRIKRUSHAN S/O.KONDIBA INGOLE Vs. THE STATE OF MAHARASHTRA
|
November 16, 2017 |
SHRIKRUSHNA PANDURANG TAYDE AND ANOTHER Vs. STATE OF MAHARASHTRA
|
June 21, 2017 |
SHRIKRUSHNA VISHNUPANT GIRBILE Vs. STATE OF MAHARASHTRA THR. HIGHER
|
June 8, 2017 |
SHRIMANT S/O CHANDAR Vs. THE STATE OF MAHARASHTRA
|
December 8, 2017 |
SHRIMANT AMRUT ROHOKALE Vs. BHASKAR SHRIMANT ROHOKALE
|
November 29, 2017 |
SHRINATH GANGADHAR GIRAM, AGE 23 YEARS, OCCUPATION AGRICULTURIST THE SECRETARY OF NAKSHATRA KRIDA VA SANSKRATIK MANDAL, KORTEK, TALUKA SONPETH, DISTRICT PARBHAHI Vs. THE STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, GANGAKHED POLICE STATION, TALUKA GANGAKHED, DIST. PARBHANI
|
February 23, 2017 |
SHRINIVAS KISHOR SANGA Vs. COMMISSIONER OF POLICE AND ORS
|
July 25, 2017 |
SHRINIVAS NARAYAN KAIRAMKONDA Vs. THE STATE OF MAHARASHTRA
|
September 11, 2017 |
SHRINIVAS S/O BABARAO PATIL Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR, OSMANABAD
|
December 18, 2017 |
SHRIRAM CHITS LTD Vs. MR. ABDUL RAHIM ABDUL AJIJ MUSANI
|
November 2, 2017 |
SHRIRAM GOPALDAS KHATOD Vs. STATE OF MAHARASHTRA
|
March 31, 2017 |
SHRIRAM OMPRAKASH FAFAT & ORS Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, PUBLIC HEALTH DEPARTMENT, MANTRALAYA, MUMBAI
|
October 6, 2017 |
SHRIRAM S/O NAMDEO HOGE Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, BULDHANA
|
July 3, 2017 |
SHRIRAM S/O NARAYAN RAUT Vs. THE STATE OF MAHARASHTRA
|
August 4, 2017 |
SHRISHAIL PARVATI SAHAKARI GRIHANIRMAN SANSTHA (REGD.) SOLAPUR THROUGH ITS CHAIRMAN MR. B.G. DHANALI Vs. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA MUMBAI 400032
|
March 6, 2017 |
SHUBHAM DIWAKAR DHOK Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
December 11, 2017 |
SHUBHAM SHARAD GADAMADE Vs. SCHEDULED TRIBECERTIFICATE SCRUTINY COMMITTEE, NAGPUR AND OTHERS
|
March 21, 2017 |
SHWETA SHIRISH KENCH Vs. PRAKASH RAMACHANDRA KENCH AND OTHERS
|
January 24, 2017 |
SHYAM S/O BALIRAM GADBAIL Vs. THE STATE OF MAHARASHTRA
|
November 29, 2017 |
SHYAMKUMAR S/O. GORAKH KARANJE Vs. THE STATE OF MAHARASHTRA
|
December 15, 2017 |
SICOM LIMITED Vs. OFFICIAL LIQUIDATOR, HIGH COURT BOMBAY AS LIQUIDATOR OF SET TELECOMMUNICATIONS LIMITED; MAHARASHTRA STATE FINANCIAL CORPORATION FORMED AND ESTABLISHED UNDER STATE FINANCIAL CORPORATION ACT, 1951; ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
|
November 16, 2017 |
SICOM LIMITED, THROUGH ITS REGIONAL MANAGER, UDDYOG BHAVAN, CIVIL LINES, NAGPUR Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, WARDHA
|
October 30, 2017 |
SIDDESH AMRUT ANVEKAR Vs. SHWETAL SIDDESH ANVEKAR
|
October 10, 2017 |
SIDDHARTH DAGADU SONDE Vs. THE STATE OF MAHARASHTRA
|
August 28, 2017 |
SIDDHARTH N. BANTHIA Vs. SMT. SMITHA S. BANTHIA
|
December 14, 2017 |
SIDDHI VINAYAK ENTERPRISES & ANR. Vs. UNION OF INDIA & ORS.
|
April 4, 2017 |
SIDDHU GARIBA VERMA Vs. STATE OF MAHARASHTRA
|
November 1, 2017 |
SIDHARTH @ SIDDYA SITARAM JADHAV Vs. STATE OF MAHARASHTRA
|
October 3, 2017 |
SIDHRAM SAMBHAJI SURYAVANSHI Vs. STATE OF MAHARASHTRA
|
December 7, 2017 |
SILICON CORTEC Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 5, 2017 |
SIMA D/O SHALIKRAO PATIL Vs. THE UNION OF INDIA AND ORS.
|
February 20, 2017 |
SIMON AUGUSTIN SALDHANA Vs. THE STATE OF MAHARASHTRA
|
January 9, 2017 |
SIMON CALDEIRA SON OF LATE BERNARD CALDEIRA Vs. JOAQUIM CALDEIRA, SON OF BERNARD CALDEIRA
|
October 9, 2017 |
SINDHUBAI W/O MANIK SHINDE Vs. DEVIDAS S/O MADHUKAR TEMKAR
|
January 11, 2017 |
SINHCAD TECHNICAL EDUCATION SOCIETY Vs. TAX RECOVERY OFFICER
|
February 8, 2017 |
SINO OCEAN LIMITED Vs. SALVI CHEMICAL INDUSTRIES LTD
|
December 13, 2017 |
SIVA BULK LIMITED Vs. M.V. AODABAO & ANR.
|
July 18, 2017 |
SK GULAB @ GULAM S/O SK AHEMAD Vs. STATE OF MAHARASHTRA
|
November 18, 2017 |
SK LUMAR SK DAGDUBHAI Vs. THE STATE OF MAHARASHTRA
|
November 13, 2017 |
SK NIZAM SK GULAB Vs. FAHIM IBRAHIM PATHAN AND OTHERS
|
March 22, 2017 |
SK. GULAB @ GULAM S/O SK. AHEMAD Vs. THE STATE OF MAHARASHTRA
|
December 18, 2017 |
SK. HAMID SK. HANIF,AGED ABOUT 43 YEARS, RESIDENT OF GAWLIPURA, CHANDNI CHOWK, AMRAVATI, TQ. AND DISTRICT AMRAVATI Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE NO.1, AMRAVATI DIVISION, AMRAVATI THROUGH ITS MEMBER
|
February 24, 2017 |
SK. NASRUDDIN S/O GULZAR Vs. M/S. LOGISTIC PROJECTS INDIA LIMITED
|
August 21, 2017 |
SLUM REHABILITATION AUTHORITY Vs. KANTABAI VASANT AHIR
|
April 28, 2017 |
SMT. MADANKUWAR WD/O REKHCHANDJI PARAKH Vs. SMT. SUSHILA W/O GYANCHAND KATARIYA
|
August 24, 2017 |
SMT. ANITA W/O. SUGRIV GOTAWALE Vs. RETURNING OFFICER, ZILLA PARISHAD & PANCHAYAT SAMITIS AND ORS.
|
February 13, 2017 |
SMT. ANUPAMA RODRIGUES Vs. STATE OF GOA
|
March 30, 2017 |
SMT. ARCHANA DAUGHTER OF BHIMRAO RANDAYE, AGED 40 YEARS, OCCUPATION Vs. DR. SAU. KAVITA WIFE OF DILIP CHANGOLE, AGED ABOUT 45 YEARS, OCCUPATION
|
February 28, 2017 |
SMT. ASHA HARISHCHANDRA PARSEKAR ALIAS SMT. ALKA TORASKAR Vs. SHRI ASHOK ANANT TORASKAR
|
February 9, 2017 |
SMT. CHANDRAKALA WD/O. SHESHRAO WADBUDHE Vs. THE COMMISSIONER UNDER THE WORKMEN COMPENSATION
|
December 12, 2017 |
SMT. CHHAYA W/O DATTATRAY AURANGABADKAR (DEAD), THROUGH LR. SMT. RAJU PRAKASH UMALKAR Vs. SHRI WAMAN S/O PUNDLIK BHAJE OFFICE NOTES, MEMORANDA OF CORAM
|
February 14, 2017 |
SMT. CHITRA WD/O HEMENDRAKUMAR AGRAWAL Vs. JAGDISH S/O MAROTRAO MESHRAM
|
May 23, 2017 |
SMT. DEEPA ANANT BANDEKAR Vs. SHRI ANWARALI ISMAIL VIRANI, SHOP NO. 8, LAXMINARAYAN NIWAS, VASCO
|
September 15, 2017 |
SMT. DR. NEHA W/O. JITESH AGRAWAL & ORS. Vs. STATE OF MAHARASHTRA
|
October 5, 2017 |
SMT. FAKRUNNISA BEGAM WD/O MIRZA Vs. SAYYAD ALI HASAN S/O MIR HAIDAR ALI
|
November 3, 2017 |
SMT. FIROJA @ PUJA MAIHJUR SHAIKH Vs. STATE OF MAHARASHTRA
|
August 8, 2017 |
SMT. FOOLMATI W/O PREMLAL RAGDE Vs. CHIEF OFFICER,MUNICIPAL COUNCIL
|
May 31, 2017 |
SMT. GITABAI UTTAMRAO WANKHADE Vs. STATE OF MAHARASHTRA
|
July 19, 2017 |
SMT. GONGLEM SHIRODKAR, (SINCE DECEASED Vs. SMT. SATYAVATI CALANGUTKAR MAJOR, LANDLADY
|
June 12, 2017 |
SMT. HEMLATABAI RAVIKANT DARNE ALIAS HEMALATABAI KAMOTIM TIMBLO Vs. MR. PRAKASH GURUDAS TIMBLO, SON OF GURUDAS TIMBLO
|
March 16, 2017 |
SMT. INDUBAI JAYDEO PAWAR AND ANR Vs. SMT. DRAUPADA @ DRAUPADA JAYDEO
|
June 7, 2017 |
SMT. ISHWARIBAI WD/O. BHAGWANDAS SHAMBHUWANI Vs. SHRI KISHORKUMAR S/O. ARATMAL KRIPLANI
|
June 9, 2017 |
SMT. JAYASHREE W/O. PAWAN GIRHE Vs. THE STATE OF MAHARASHTRA & ORS.
|
March 8, 2017 |
SMT. JAYASHREE WD/O. SUNIL KOTGIRWAR Vs. STATE OF MAHARASHTRA & ANR.
|
March 20, 2017 |
SMT. KARUNA W/O. BAJIRAO RAMTEKE Vs. THE STATE OF MAHARASHTRA
|
December 7, 2017 |
SMT. KUNTA WD/O GANPATRAO Vs. ANIL SHAMRAO JAMBHULKAR
|
November 17, 2017 |
SMT. LAXMI ZIPRO GAONKAR Vs. MR. DASHARATH D. GAONKAR AND ORS.
|
January 27, 2017 |
SMT. LAXMIBAI KIRAN JAISWAR Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 21, 2017 |
SMT. MADHURI WD/O. MILIND LOKHANDE AND ANR. Vs. SHRI TASLIL S/O. NAZIRBEGH MIRZA AND ANR.
|
January 30, 2017 |
SMT. MANIBAI GANPAT SUTAR & ORS. Vs. KRISHNA GANPAT SUTAR & ORS.
|
June 28, 2017 |
SMT. NEELA PRABHUBHAI RATHOD Vs. VASUDEOBHAI JADAOJI RATHOD
|
November 2, 2017 |
SMT. PASCOELA FERNANDES Vs. DR. WAMAN SINAI XELDENKAR
|
March 8, 2017 |
SMT. PRABHAVATI SHANTILAL PORWAL Vs. SMT. KALPANA DILIP PORWAL & ORS
|
June 8, 2017 |
SMT. PREMLATA PURSHOTTAM PALDIWAL, C/O. PALDIWAL NURSING HOME Vs. THE COMMISSIONER OF INCOME TAX I, AAYKAR BHAWAN, CIVIL LINES, NAGPUR TAH. & DIST.
|
August 1, 2017 |
SMT. PRIYA KAREKAR Vs. POLICE INSPECTOR, PANAJI & ANR.
|
February 20, 2017 |
SMT. RAIWANTABAI Vs. NAGPUR MUNICIPAL CORPORATION
|
August 4, 2017 |
SMT. RAJABAI RAJREDDY AKITWAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDARABAD.
|
August 2, 2017 |
SMT. RAJESHREE SANJAYKUMAR KADAM Vs. RELIANCE GEN. INS. CO. LTD
|
July 21, 2017 |
SMT. RAJNI MADHUKAR SANER Vs. THE STATE OF MAHARASHTRA & ANR.
|
January 20, 2017 |
SMT. SANJEEWANI D/O NAMDEO BAREKAR Vs. THE SCHEDULED TRIBE CASTE SCRUTINY
|
November 3, 2017 |
SMT. SEEMA SANTOSH THAKARE Vs. THE ADDITIONAL COLLECTOR
|
November 1, 2017 |
SMT. SEEMA SUDAM AUTI AND ORS Vs. THE NEW INDIA ASSURANCE COMPANY
|
June 9, 2017 |
SMT. SHEELA RAMCHANDRA TIKHE Vs. NAGPUR IMPROVEMENT TRUST
|
March 14, 2017 |
SMT. SHOBHA Vs. PRAKALPA ADHIKARI, EKATMIK ADIWASI VIKAS PRAKALPA
|
May 29, 2017 |
SMT. SHOBHA WIDOW OF SURESH KUREKAR, AGED 48 YEARS, OCCUPATION Vs. SHRI MOHAN SON OF SURESH KUREKAR, AGED 25 YEARS, OCCUPATION
|
March 8, 2017 |
SMT. SMITA DILIPKUMAR BORA Vs. SHRIKANT S. THODGE
|
September 15, 2017 |
SMT. SONABAI WD/O. MADHAV LOKHANDE AND ANR. Vs. SMT. TAI W/O. SURYABHAN RANGARI AND ANR.
|
January 30, 2017 |
SMT. SUDHA GANESHDATTA TIWARI Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
|
November 14, 2017 |
SMT. SUHASINI CHANDRAKANT SUGANDHI Vs. CHANDRAKANT THAKURDAS SUGANDHI
|
November 15, 2017 |
SMT. SULOCHANA BHANUDAS UGALE Vs. THE SECRETARY, JUNNAR TALUKA SHIKSHAN MANDAL AANE AND OTHERS
|
March 6, 2017 |
SMT. SUNANDA WD/O BABA KHEDKAR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
|
May 30, 2017 |
SMT. SUREKHA RAJEEV DARWHEKAR AND ... Vs. THE STATE OF MAHARASHTRA, THR. ...
|
December 22, 2017 |
SMT. SUSHILA J. TIWARI Vs. ASSISTANT COMMISSIONER, F/NORTH WARD, MCGM, MUMBAI.
|
January 4, 2017 |
SMT. SUSHILA SINGHANIA AND ORS. Vs. BHARAT HARI SINGHANIA AND ORS.
|
March 29, 2017 |
SMT. SWATI WD/O SATISH MULKAR, Vs. MAHARASHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD, MUMBAI
|
May 31, 2017 |
SMT. TELMA DE SA PINTO, INDIAN NATIONAL Vs. STATE OF GOA
|
July 3, 2017 |
SMT. UMA W/O. NAVNEET VYAS & ORS. Vs. HIMMATSINGH S/O. JEETSINGH GHOTRE & ANR.
|
August 2, 2017 |
SMT. USHA PANDURANG TANPURE Vs. THE STATE OF MAHARSHTRA
|
March 24, 2017 |
SMT. VIDYADEVI ABHIMANYU RAUT Vs. BAHUJAN VIKAS EDUCATION SOCITY THROUGH ITS SECRETARY
|
July 17, 2017 |
SMT. VIJAYA ARVIND KURNE Vs. SMT. JYOTI PRAMOD NIGUDKAR
|
January 20, 2017 |
SMT. VIMLA D/O MAROTRAO NAGRALE Vs. ZILLA PARISHAD, GADCHIROLI THR.
|
November 16, 2017 |
SMT.JUBEDA PAPABHAI INAMDAR Vs. MR.SHAMSHUDDIN PAPPUBHAI MULANI
|
June 7, 2017 |
SMT.SARALABAI RAJENDRA KONDE Vs. SHAMRAO GULABRAO KONDE AND ANR
|
November 2, 2017 |
SMT.SHAKUNTALABAI WD/O MAHADEO DEKATE Vs. SMT. SUNDARABAI W/O SHANKARRAO PARATE
|
December 15, 2017 |
SMT.SINDHU WD/O SHYAM GHATE Vs. STATE OF MAHARASHTRA
|
November 30, 2017 |
SNEHA DIGAMBAR MACHEWAD Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 3, 2017 |
SNEHA GAJANAN SHENDE Vs. THE PRINCIPAL MARIYA MAHAVIDYALAYA
|
December 8, 2017 |
SNEHAL P NAIK GOLTEKAR Vs. VICE CHANCELLOR, GOA UNIVERSITY, TALEIGAO PLATEAU, TISWADI, GOA
|
September 26, 2017 |
SOHAIL ABDUL RASHID SHAIKH Vs. STATE OF MAHARASHTRA
|
August 11, 2017 |
SOHEL SHOUKAT JAMADAR Vs. STATE OF MAHARASHTRA
|
September 20, 2017 |
SOLMAN ALI MULLAHPRISONER NO 256/16 Vs. STATE OF GOA
|
September 22, 2017 |
SOMNATH ASHOK DAREKAR Vs. STATE OF MAHARASHTRA & ANR.
|
May 3, 2017 |
SONAI APANG VIKAS AND SHIKSHAN SANSTHA, NANDURBAR AND ANR. Vs. JYOTI DULESING RANAWAT AND ORS.
|
September 27, 2017 |
SONBA S/O MARUTI SHINDE Vs. SUNIL S/O RANUJI BADHE
|
September 7, 2017 |
SONU @ SWAPNIL S/O MADHAO WAKDE Vs. STATE OF MAHARASHTRA, PSO POLICE STATION CHIMUR (CHANDRAPUR)
|
December 20, 2017 |
SOPAN GANGARAM JAMGE Vs. STATE OF MAHARASHTRA
|
November 13, 2017 |
SOPAN S/O. ANGADRAO AKELE Vs. THE STATE OF MAHARASHTRA & ANR,
|
March 8, 2017 |
SOPAN SATAPPA KORE Vs. THE STATE OF MAHARASHTRA
|
February 2, 2017 |
SOU ANITA HEMANTKUMAR BARAWADE Vs. STATE OF MAHARASHTRA, MANTRALAYA, MUMBAI
|
December 19, 2017 |
SOU KANCHAN SANJAY BHOPALE Vs. STATE OF MAHARASHTRA AND OTHERS
|
May 5, 2017 |
SOU MANGAL POPATRAO SODMISE Vs. SOU.ABDAGIRI VISHVANATH NARALE
|
March 7, 2017 |
SOU USHA W/O YASHWANTRAO PUNDLIK Vs. PRESIDENT, LOKMATA SHIKSHAN PRASARAK SANSTHA, MAHADEO NAGAR, WADGAON ROAD, YAVATMAL
|
June 15, 2017 |
SOU. BHAMABAI WIFE OF ANANDA RAUT Vs. SUDHIR @ DNYANDEO PURUSHOTTAM PETKAR
|
November 28, 2017 |
SOU. KANTA W/O HARISH KHANDELWAL Vs. MUDATSAR ALI MUJJAFAR ALI
|
November 7, 2017 |
SOU. RASHMI SHRIRAM MONE Vs. STATE OF MAHARASHTRA & ORS.
|
May 4, 2017 |
SOU.KUSUM W/O GAJANAN DEOLALIKAR Vs. GAJANAN MURLIDHAR DEOLALIKAR
|
December 19, 2017 |
SOUTHERN CARGO & LOGISITICS A REGISTERED PARTNERSHIP FIRM Vs. CHIF COMMERCIAL MANAGEAR, WESTERN RAIWAY STATION & ANR.
|
June 29, 2017 |
SOUTHERN NAGPUR COOPERATIVE HOUSING SOCIETY LIMITED, THROUGH ITS ADMINISTRATOR RAVINDRA B MOON Vs. GANPATI SON OF YADARAO KUMBHARE
|
September 1, 2017 |
SOW. NISHIGANDHA RAMNATH CHOBHE Vs. THE STATE OF MAHARASHTRA
|
September 13, 2017 |
SOW.SUMANBHAI W/O.VIJAY CHINCHVANKAR & ANR. Vs. THE STATE OF MAHARASHTRA OF ANR.
|
July 25, 2017 |
SPARROW TECHNOLOGIES PVT LTD Vs. RAVINDER P KUMAR
|
April 21, 2017 |
SPECIAL LAND ACQUISITION OFFICER Vs. TYABJI ESTATE PVT. LTD.
|
February 23, 2017 |
SPECIAL LAND ACQUISITION OFFICER (3) Vs. GODREJ & BOYCE MANUFACTURING CO LTD
|
May 5, 2017 |
SPECIAL LAND ACQUISITION OFFICER, (PENCH PROJECT), NAGPUR Vs. SHRI MAHADEO S/O. NATTHUJI MOHITKAR
|
August 29, 2017 |
SR. LOURDU MARY N. Vs. STATE OF MAHARASHTRA
|
September 29, 2017 |
SREEKUMAR G Vs. KONKAN RAILWAY CORPORATION LTD AND ORS
|
December 6, 2017 |
ST XAVIER S COLLEGE THROUGH ITS PRINCIPAL, FR J M DIAS Vs. UNIVERSITY OF MUMBAI THROUGH ITS VICE CHANCELLOR, FORT, MUMBAI
|
October 12, 2017 |
ST. ANTHONYS MUNDKAR AND TENANT ASSOCIATION Vs. CHIEF TOWN PLANNER
|
March 31, 2017 |
ST. XAVIERS INSTITUTION OF EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
November 17, 2017 |
STANISLAUS F REGO Vs. MARGARET BENJAMIN ABRAHAM
|
October 10, 2017 |
STATE Vs. SHRI RUPESH MULI, S/O SHRI BABULI MULI, MAJOR
|
November 16, 2017 |
STATE OF MAHARSHTRA Vs. KHURSHID AHMED @ LALLU DADA HAJI KHAIRUDDIN ANSARI & ORS.
|
June 2, 2017 |
STATE BANK OF INDIA Vs. MR. AURELIO JOSE DA COSTA SON OF ERNESTO CHAGAS DA COSTA
|
February 20, 2017 |
STATE BANK OF INDIA Vs. EDC LTD. & ORS.
|
September 27, 2017 |
STATE BANK OF INDIA REGION II Vs. SANJAY NAKUL MORAJKAR SON OF NAKUL MORAJKAR
|
September 20, 2017 |
STATE BANK OF INDIA,NAGPUR Vs. CHAITYARAM KOCHE
|
March 21, 2017 |
STATE OF GOA Vs. M/S. H.B. SINGH AND CO. &
|
March 8, 2017 |
STATE OF GOA Vs. SAGAR NAIK (MAJOR), S/O GURUDAS NAIK
|
July 27, 2017 |
STATE OF GOA Vs. MR. MERVIN THOMAS MENE ZES & ANR.
|
March 7, 2017 |
STATE OF GOA Vs. DHIRAJ MURARI WARKAR
|
September 22, 2017 |
STATE OF GOA Vs. AMOG S/O PRAKASH NAIK
|
December 14, 2017 |
STATE OF GOA Vs. MRS. METZI CARDOZO
|
August 7, 2017 |
STATE OF GOA, THROUGH INVESTIGATION OFFICER/S P , PANAJI, GOA Vs. SUBHASH MHAMAL MANDREKAR, SON OF RAGHUVIR MANDREKAR
|
October 10, 2017 |
STATE OF GOA, THROUGH INVESTIGATION OFFICER/S P , PANAJI, GOA Vs. PRAKASH TALWAR, S/O KRISHNA TALWAR
|
October 10, 2017 |
STATE OF GOA, THROUGH PORVORIM POLICE STATION, PORVORIM GOA Vs. GAJANAND BANDODKAR (MAJOR), S/O KRISHNA
|
October 5, 2017 |
STATE OF MAH Vs. ANIL RAMESH KAMBLE
|
June 8, 2017 |
STATE OF MAH. THR. ITS SECTY. Vs. AJAY RAMDAS SHERKAR
|
June 7, 2017 |
STATE OF MAH. THR. P.S.O., P.S. Vs. SHESHRAO S/O DEORAO MORE
|
November 17, 2017 |
STATE OF MAH.THR.A.C.B.BULDHANA Vs. SAKHARAM BANDUJI JADHAV
|
July 19, 2017 |
STATE OF MAH.THR.P.S.O.UMARKHED Vs. GUNABAI MAROTI BITEWAD (ABATED)
|
July 18, 2017 |
STATE OF MAH.THR.PSO.KARANJA Vs. KULBIRSING AMRIKSINGH MAN
|
July 14, 2017 |
STATE OF MAH.THR.ROUND OFFICER,MOBILE SQUAD,YAVATMAL Vs. TRYABAK MADHAORAO INGLE
|
July 14, 2017 |
STATE OF MAHARAHSTRA Vs. TUKARAM SIDDHAPPA KAMBLE
|
June 1, 2017 |
STATE OF MAHARASHTRA Vs. BHARAT ANANT SHINDE
|
May 8, 2017 |
STATE OF MAHARASHTRA Vs. SHIVPAL PRALHADRAO SHARMA
|
May 18, 2017 |
STATE OF MAHARASHTRA Vs. GAJANAN SHANKARRAO PHALKE AND ANOTHER
|
May 19, 2017 |
STATE OF MAHARASHTRA Vs. RAMRAO MAROTRAO KHAWALE
|
May 18, 2017 |
STATE OF MAHARASHTRA Vs. PRADEEP VISHWASRAO JADHAV AND ANOTHER
|
May 11, 2017 |
STATE OF MAHARASHTRA Vs. VASANT RAMESHWAR AR MITKARI AND OTHERS
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. BASAVRAJ SIDRAMAPPA KANDALGAONKAR
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. MAHADEV YESHWANT BALLAL& ANR.
|
May 11, 2017 |
STATE OF MAHARASHTRA Vs. SANJIVKUMAR BAPURAO WADIKAR AND OTHERS
|
April 17, 2017 |
STATE OF MAHARASHTRA Vs. BASAVRAJ SURYAKANT BANEGAON AND OTHERS
|
May 11, 2017 |
STATE OF MAHARASHTRA Vs. VYANKATI JANARDHAN DHAKNE
|
July 19, 2017 |
STATE OF MAHARASHTRA Vs. KISHABAPU @ KRUSHNARAO NANASAHEB BHOSALE
|
March 31, 2017 |
STATE OF MAHARASHTRA Vs. RAJARAM YASHWANT RASAL
|
March 8, 2017 |
STATE OF MAHARASHTRA Vs. SURAJPRASAD @ RAJKUMAR
|
August 11, 2017 |
STATE OF MAHARASHTRA Vs. BHATU NARAYAN PATIL
|
July 19, 2017 |
STATE OF MAHARASHTRA Vs. ANKUSH RANGNATH KOLEKAR
|
July 21, 2017 |
STATE OF MAHARASHTRA Vs. GOVARDHAN VITHAL GOVANDE
|
July 20, 2017 |
STATE OF MAHARASHTRA Vs. PARSHU R.KHILLARE
|
July 4, 2017 |
STATE OF MAHARASHTRA Vs. MANOJ AND ANR
|
July 3, 2017 |
STATE OF MAHARASHTRA Vs. VITTHAL
|
March 24, 2017 |
STATE OF MAHARASHTRA Vs. RAMESH DAMODAR MORE
|
May 11, 2017 |
STATE OF MAHARASHTRA Vs. SUBHASH BALAJI KAIBANDE
|
July 3, 2017 |
STATE OF MAHARASHTRA Vs. SUKHDEO SITARAM AMALE
|
July 6, 2017 |
STATE OF MAHARASHTRA Vs. DASHRATH S/O VISHWANATH
|
July 7, 2017 |
STATE OF MAHARASHTRA Vs. MOHAN GOKULRAO RUNJWAN AND ORS
|
July 4, 2017 |
STATE OF MAHARASHTRA Vs. RAJENDRA @ RAJU RAMBHAU YADAV
|
July 4, 2017 |
STATE OF MAHARASHTRA Vs. RAJENDRA S/O KASHIRAO BHUJADE
|
May 16, 2017 |
STATE OF MAHARASHTRA Vs. NITIN BALKISAN GAIKWAD
|
March 20, 2017 |
STATE OF MAHARASHTRA Vs. KASHIRAM BHAUDU HULGUNDE
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. ANAND PANDURANG DANDALE & ANR.
|
June 6, 2017 |
STATE OF MAHARASHTRA Vs. KACHARU GANPAT JAGTAP & ORS.
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. VALU GOPALA KASBE
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. GOPAL KALU UDAR
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. ASHOK MOTILAL SHAH (SINCE DECEASED)
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. RAJKUMAR CHANDRAKANT KAVADE
|
June 16, 2017 |
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE & ORS.
|
July 25, 2017 |
STATE OF MAHARASHTRA Vs. AVINASH VAMANRAO OTURKAR
|
May 30, 2017 |
STATE OF MAHARASHTRA Vs. KAMALADEVI KAILASHCHANDRA KAUSHAL
|
March 15, 2017 |
STATE OF MAHARASHTRA Vs. JUDGE, LABOUR COURT
|
March 17, 2017 |
STATE OF MAHARASHTRA Vs. RAMLAL SHRIRAM GAJBHIYE
|
April 5, 2017 |
STATE OF MAHARASHTRA Vs. MOHD. SADIQ SK. BADU AND ORS.
|
August 29, 2017 |
STATE OF MAHARASHTRA Vs. VILAS BHAGAWAN CHAVAN
|
May 8, 2017 |
STATE OF MAHARASHTRA Vs. KAMLAKAR DAJIBA BHURE AND OTHERS
|
March 31, 2017 |
STATE OF MAHARASHTRA Vs. VINAYAK MAHADEORAO DHURAT
|
May 11, 2017 |
STATE OF MAHARASHTRA Vs. JUGALKISHOR RAMESHWAR MALPANI
|
May 15, 2017 |
STATE OF MAHARASHTRA Vs. PRADEEP MULE
|
May 19, 2017 |
STATE OF MAHARASHTRA Vs. SHRIKRISHNA HARIBHAU CHAWALDHAL
|
May 19, 2017 |
STATE OF MAHARASHTRA Vs. NAMDEO MANKAR
|
May 22, 2017 |
STATE OF MAHARASHTRA Vs. KISAN VITAL BHUSAR AND ANOTHER
|
May 22, 2017 |
STATE OF MAHARASHTRA Vs. VIJAY DATTATRAYA JAGTAP AND ANOTHER
|
May 8, 2017 |
STATE OF MAHARASHTRA Vs. SAU. KAMALABAI RAMDAS BHATKHADE
|
July 7, 2017 |
STATE OF MAHARASHTRA Vs. KAILAS
|
June 23, 2017 |
STATE OF MAHARASHTRA Vs. RATAN S/O. BABU KASABE
|
June 27, 2017 |
STATE OF MAHARASHTRA Vs. BHARATSING HARSING PATIL
|
June 27, 2017 |
STATE OF MAHARASHTRA Vs. SANKOSH
|
June 28, 2017 |
STATE OF MAHARASHTRA Vs. GEETABAI
|
June 28, 2017 |
STATE OF MAHARASHTRA Vs. MANJUR MAHEMOOD SAYYED
|
June 29, 2017 |
STATE OF MAHARASHTRA Vs. HARISARVOTTAM
|
June 21, 2017 |
STATE OF MAHARASHTRA Vs. SHIVAJI KHASHABA KAMBLE ELECTRIC INSPECTOR
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. GOKUL
|
May 24, 2017 |
STATE OF MAHARASHTRA Vs. SANTOSH PARSHURAM KADAM
|
May 31, 2017 |
STATE OF MAHARASHTRA Vs. NARAYAN ABARAO PARVE & ANOTHER
|
October 3, 2017 |
STATE OF MAHARASHTRA Vs. RAJU VASANT KALSAIT & ORS.
|
January 6, 2017 |
STATE OF MAHARASHTRA Vs. VIJAY BHIMRAJ WANI & ORS.
|
May 11, 2017 |
STATE OF MAHARASHTRA Vs. ALMONISA
|
July 21, 2017 |
STATE OF MAHARASHTRA Vs. JAISINGRAO S/O DIGAMBAR GHUGE
|
November 1, 2017 |
STATE OF MAHARASHTRA Vs. SAKHUBAI NAMU BHOYE
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. DEVIDAS RAMCHANDRA WAGH
|
May 8, 2017 |
STATE OF MAHARASHTRA Vs. VILAS MADHAORAO TUNDULWAR
|
August 24, 2017 |
STATE OF MAHARASHTRA Vs. PRABHAKAR S/O. VISTARI UDDARWAR
|
June 21, 2017 |
STATE OF MAHARASHTRA Vs. SAVATRAM RAMPRASAD MILLS, AKOLA
|
August 3, 2017 |
STATE OF MAHARASHTRA Vs. PRAMOD DHANRAJ GAJBHIYE
|
October 3, 2017 |
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE & ORS
|
August 4, 2017 |
STATE OF MAHARASHTRA Vs. AMIN SHAIKH KHWAJA
|
July 26, 2017 |
STATE OF MAHARASHTRA Vs. GAUTAM FULCHAND SHEJAWAL
|
July 25, 2017 |
STATE OF MAHARASHTRA Vs. RAMESH S/O ZINGUJI SAHARE
|
September 11, 2017 |
STATE OF MAHARASHTRA Vs. KUNDLIK SUGANDHRAO ARAVADE
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. JITENDRASINGH BALBIRSINGH
|
May 8, 2017 |
STATE OF MAHARASHTRA Vs. HARIBHAU RAOJI WAWAGE
|
May 4, 2017 |
STATE OF MAHARASHTRA Vs. SHIVAJI KHASHABA KAMBLE
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. SUBHASH S/O DNYANOBA SONWANE
|
December 7, 2017 |
STATE OF MAHARASHTRA Vs. DHONDIBA RAVAJI BHANDALKAR
|
December 19, 2017 |
STATE OF MAHARASHTRA Vs. PRAKASH BABULAL BISAVA AND ANOTHER
|
October 13, 2017 |
STATE OF MAHARASHTRA Vs. SUDAM GANGARAM DANGAT
|
December 21, 2017 |
STATE OF MAHARASHTRA Vs. RAJESH PITAMBAR SONWANE
|
June 22, 2017 |
STATE OF MAHARASHTRA Vs. GOPAL SADHUSHARAN PANDEY AND OTHER
|
November 6, 2017 |
STATE OF MAHARASHTRA Vs. WALMIK S/O MAHADEORAO THOOL
|
November 23, 2017 |
STATE OF MAHARASHTRA Vs. SAHEBRAO S/O BABURAO JOGDAND
|
December 19, 2017 |
STATE OF MAHARASHTRA Vs. KISAN BABURAO BODKE
|
December 22, 2017 |
STATE OF MAHARASHTRA Vs. SHESHRAO S/O SONAJI JADHAV
|
December 21, 2017 |
STATE OF MAHARASHTRA Vs. MAKBOOL BANDAGI MULANI AND OTHERS
|
August 28, 2017 |
STATE OF MAHARASHTRA Vs. SHRAWAN UMARAJI SHIVARKAR
|
November 7, 2017 |
STATE OF MAHARASHTRA Vs. MANSINGH BICCHU BANOT
|
November 15, 2017 |
STATE OF MAHARASHTRA Vs. VILASRAO DIGAMBAR GHUGE
|
November 13, 2017 |
STATE OF MAHARASHTRA Vs. NARENDRA S/O PULLANAJI CHANDEKAR
|
November 6, 2017 |
STATE OF MAHARASHTRA Vs. NAGRAJ @ NANDU BANDU PATIL AND ORS
|
November 7, 2017 |
STATE OF MAHARASHTRA Vs. PANDURANG AMRUTA ACHARI
|
May 9, 2017 |
STATE OF MAHARASHTRA Vs. SURESH VITTHAL MULE, R/O. KASHELI, TAL. RAJAPUR, DIST. RATNAGIRI
|
February 15, 2017 |
STATE OF MAHARASHTRA Vs. MANOJ KANTILAL NIDHANE AND OTHER
|
July 3, 2017 |
STATE OF MAHARASHTRA Vs. BALU @ BALKRUNSHNA GANGADHAR CHAVAN
|
August 31, 2017 |
STATE OF MAHARASHTRA & ORS Vs. PRESIDING OFFICER, INDUSTRIAL
|
June 8, 2017 |
STATE OF MAHARASHTRA AND ORS Vs. TUKARAM PANDURANG GAINAR
|
June 8, 2017 |
STATE OF MAHARASHTRA AND OTHERS Vs. SUBHAS S/O RAMRAO PAWAR AND OTHERS
|
July 24, 2017 |
STATE OF MAHARASHTRA AND OTHERS Vs. SHRIRAM SONBA BHARNE AND ANOTHER
|
September 14, 2017 |
STATE OF MAHARASHTRA THROUGH ITS SECRETARY Vs. RAVIKANT S/O ARJUNRAO GEDAM
|
July 28, 2017 |
STATE OF MAHARASHTRA THROUGH KANNAD POLICE STATION, KANNAD, DIST A BAD Vs. ILLIYAS S/O SK CHAND
|
October 9, 2017 |
STATE OF MAHARASHTRA THROUGH P I SHANI PETH, POLICE STATION, JALGAON Vs. SUNIL VASANT PATIL
|
December 12, 2017 |
STATE OF MAHARASHTRA THROUGH POLICE STATION Vs. KAKASAHEB S/O RAMCHANDRA DESHMUKH
|
December 8, 2017 |
STATE OF MAHARASHTRA THROUGH POLICE STATION KANDHAR, TQ KANDHAR, DIST NANDED Vs. DHONDIBA @ MITU S/O RAGHOBA KAMBLE
|
October 11, 2017 |
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER Vs. ARVIND KASHINATH BONDEKAR
|
October 6, 2017 |
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER Vs. DEORAM S/O DASHRATH BANDHATE
|
November 1, 2017 |
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION CHANNI, AKOLA, TQ & DISTT AKOLA Vs. KANCHAN SANJAY GHAYWAT
|
November 13, 2017 |
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR Vs. BHAGIRATH MAHADEO BHOSALE
|
September 4, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. EKNATH NAMU BHOYE
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. SITARAM BALU MALAGE
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. SANTU SHIVRAM UDAR
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. LALKHAN KAYANKHAN PATHAN
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. KRISHNA GOPALA ACHARI
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. RAOJI RAGHO DIGHE
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. KISAN FAKIRA JADHAV
|
May 9, 2017 |
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. SHRIDHAR YESHWANT KASBE
|
May 9, 2017 |
STATE OF MAHARASHTRA, THROUGH Vs. ANANT PITAMBAR CHOUDHARI
|
November 16, 2017 |
STATE OF MAHARASHTRA, THROUGH COLLECTOR, AKOLA Vs. SHESHRAO LAXMAN PAWAR
|
July 3, 2017 |
STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL Vs. RAMESH S/O TUKARAM MESHRAM
|
November 23, 2017 |
STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL Vs. FATIMABEGUM D/O MIRZA HAMIG BAIG, R/O GONDWAKDI, TQ KELAPUR, DIST YAVATMAL
|
September 11, 2017 |
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, HIWARKHED, TALUKA, TELHARA, DISTRICT AKOLA Vs. DURGABAI SHALIGRAM MOKALKAR
|
September 16, 2017 |
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, HINGANGHAT, DIST. WARDHA Vs. VIMAL W/O CHATRAPATI BHOYAR, AGED 34 YEARS, R/O HINGANGHAT, DIST. WARDHA
|
April 6, 2017 |
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, NAGBHID Vs. RAMABAI W/O WAMANRAO KHANORKAR
|
December 22, 2017 |
STATE OF MAHARASHTRA, THROUGH POLICE STATION, LOHARA, DISTRICT OSMANABAD Vs. SATISH TRIMBAK RASAL
|
December 5, 2017 |
STATE OF MAHARASHTRA, THROUGH POLICE SUB-INSPECTOR, HIWARKHED POLICE STATION, DISTRICT AKOLA Vs. BALIRAM NAMDEO KASOTE, AGED ABOUT 36 YEARS, RESIDENT OF PIMPARKHED, TALUKA AKOT, DISTRICT AKOLA
|
May 11, 2017 |
STATE OF MAHARSHTRA Vs. SHANKAR SHIVRAM HOLKAR (SINCE DECEASED) THROUGH LEGAL HEIRS PARVATABAI SHANKAR HOLKAR AND OTHERS
|
May 9, 2017 |
STATE OF MAHARSHTRA Vs. PANKAJ S/O. ARUN KALBANDE
|
May 24, 2017 |
STATE OF MAHARSHTRA Vs. SHAIKH JAFAR ABBAS AND OTHERS
|
May 9, 2017 |
STATE OF MAHARSHTRA Vs. KAMLAKAR S/O. DAJIBA BHURE AND OTHERS
|
March 31, 2017 |
STATE TRADING CORPORATION OF INDIA LTD Vs. INDO BONITO MULTINATIONAL LTD & ANR
|
November 13, 2017 |
STATE, THROUGH POLICE INSPECTOR Vs. RUPESH MULI, S/O BABULI
|
November 16, 2017 |
STATEOF MAHARASHTRA Vs. MANOHAR RASHMAJI BOCHRA
|
September 13, 2017 |
STEEL AUTHORITY OF INDIA LTD Vs. JIJABAI VIJAY SONONE
|
June 30, 2017 |
STERLING AND WILSON PRIVATE LIMITED HAVING THEIR REGISTERED OFFICE AT 9TH FLOOR, UNIVERSAL MAJESTIC, GAUTAM NAGAR, P.L. LOKHANDE MARG, GHATKOPAR MANKHURD LINK ROAD, CHEMBUR (W), MUMBAI-400 043 Vs. UNION OF INDIA REPRESENTED BY THE MINISTRY OF MICRO, SMALL & MEDIUM ENTERPRISES
|
July 25, 2017 |
STERLITE TECHNOLOGIES LIMITED Vs. AURANGABAD INDUSTRIAL TOWNSHIP
|
August 24, 2017 |
STORE ONE RETAIL INDIA LTD. Vs. WATERFALL INFRA PVT. LTD., MUMBAI
|
January 10, 2017 |
STUDENT ACADEMIC EDUCATION SOCIETY Vs. THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
June 27, 2017 |
SUBASH JAGDEV PANGAM Vs. SUJIT THOMAS KEERANCHIRA
|
April 12, 2017 |
SUBHAS C. MARIHAL (DR.) Vs. STATE OF GOA & ORS.
|
October 9, 2017 |
SUBHASH GOPAL JADHAV Vs. STATE OF MAHARASHTRA
|
April 20, 2017 |
SUBHASH GULABRAO KHANDARE Vs. SANT GADGEBABA AMRAVATI
|
January 25, 2017 |
SUBHASH NARAYAN MHASKE Vs. THE STATE OF MAHARASHTRA
|
December 18, 2017 |
SUBHASH S/O BANSI SONAWANE Vs. THE STATE OF MAHARASHTRA
|
March 1, 2017 |
SUBHASH S/O NARAYANRAOJI RATHOD Vs. STATE OF MAHARASHTRA
|
August 23, 2017 |
SUBHASH S/O RAMKRISHNA CHAUDHARI Vs. THE SCHEDULED TRIBE CASTE
|
November 8, 2017 |
SUBHASH S/O. JYOTIRAM WAGH Vs. PACHORA TALUKA SAHAKARI SHIKSHAN
|
May 9, 2017 |
SUBHASHRAO MAROTRAO KUTHE Vs. ANILKUMAR
|
August 10, 2017 |
SUCHITA NEWAL GAWTE Vs. NEWAL VAIBHAV NAMDEORAO GAWATE
|
January 19, 2017 |
SUDEEP LALIT PRASAD UPADHYAY (SHARMA) Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
SUDHAKAR CHINDHUSA SAWALAKHE Vs. STATE OF MAH. DEPARTMENT OF SOCIAL
|
November 20, 2017 |
SUDHAKAR DOMAJI HAZARE Vs. STATE OF MAHARASHTRA
|
September 5, 2017 |
SUDHAKAR JARJAN PAWAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, MAHULI JAHAGIR, AMRAVATI
|
October 30, 2017 |
SUDHAKAR S/O RAJARAM TUMRAM Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS AMRAVATI
|
July 21, 2017 |
SUDHAKAR S/O SURYABHAN MANKAR Vs. NANAJI S/O DEORAO THAKRE
|
July 5, 2017 |
SUDHAKAR S/O VITHOBA MISALWAR Vs. STATE OF MAHARASHTRA, THROUGH P S O , KOTHARI, TQ GONDPIPRI, DISTT CHANDRAPUR
|
September 22, 2017 |
SUDHAKAR S/O. BAJIRAO KUMBHAR Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 27, 2017 |
SUDHAKAR S/O. SAKHAHARI TIDKE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
April 24, 2017 |
SUDHAKAR SHANKARRAO CHAPKE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
December 21, 2017 |
SUDHEER PRABHAKAR DESAI, SON OF PRABHAKAR SHANKAR DESAI Vs. STATE OF GOA
|
June 9, 2017 |
SUDHIR A NAIR Vs. STATE OF MAHARASHTRA
|
November 2, 2017 |
SUDHIR RANGRAO PATIL Vs. STATE OF MAHARASHTRA THROUGH SHIRPUR CITY POLICE STATION, SHIRPUR, TALUKA SHIRPUR, DIST DHULE
|
October 10, 2017 |
SUDHIR S/O VISHVASRAO MALASNE Vs. THE STATE OF MAHARASHTRA
|
October 4, 2017 |
SUDIP TAMANKAR SON OF NARAYAN TAMANKAR Vs. STATE
|
July 26, 2017 |
SUGATI BEACH RESORT PVT. LTD Vs. UNION OF INDIA AND ORS
|
December 22, 2017 |
SUGRIV S/O . ASHRUBA @ ASARAM KALE Vs. THE STATE OF MAHARASHTRA
|
July 4, 2017 |
SUHAS @ PAPPU S/O. SARJERAO KAKADE & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
|
March 15, 2017 |
SUHAS SUDHAKARRAO LAVHEKAR & OTHERS Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION, MUMBAI & OTHERS
|
May 4, 2017 |
SUJOY @ SANJAY LALTU CHAKRAVARTY Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, TIRORA POLICE STATION, DIST GONDIA
|
February 26, 2017 |
SUJYOTI INDIA (P) LIMITED Vs. THE WESTERN COALFIELDS LIMITED
|
March 31, 2017 |
SUKAMAL DHONDIRAM SAKHARE Vs. STATE OF MAHARASHTRA & ORS.
|
May 2, 2017 |
SUKHDEO S/O. KASHINATH MUNDHE Vs. THE STATE OF MAHARASHTRA AND ANR
|
November 10, 2017 |
SUKHLAL KALU THORAT Vs. RAMKRISHNA HARI WANI
|
July 4, 2017 |
SUKHWANT PROPERTIES PVT. LTD. Vs. DESERVE BULIDERS DEVLOPERS (KURLA) PVT. LTD. & ORS.
|
March 2, 2017 |
SUKUMAR KALLAPPA KAMLBR Vs. STATE OF MAHARASHTRA
|
September 8, 2017 |
SULBHA SHARAD VITHALKAR Vs. HEAD MISTRESS, MUNCHE SAMARTHA VIDYALAYA, MUMBAI AND OTHERS
|
May 29, 2017 |
SUMAN W/O. KISAN TAGAD Vs. THE STATE OF MAHARASHTRA
|
November 6, 2017 |
SUMEET GANPATRAO BACHEWAR Vs. STATE OF MAHARASHTRA & ANR.
|
February 1, 2017 |
SUMEET KISHOR NANDESHWAR Vs. STATE OF MAHARASHTRA
|
November 15, 2017 |
SUMER CORPORATION, A PARTNERSHIP FIRM Vs. STATE OF MAHARASHTRA
|
April 25, 2017 |
SUMIT NAMDEORAO PATIL Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
SUMIT S/O AMRUT GAJBHIYE Vs. STATE ELECTION COMMISSION
|
February 7, 2017 |
SUNANDA MAROTRAO CHARDE Vs. GONDWANA UNIVERSITY
|
November 21, 2017 |
SUNIL BABAN PINGLE Vs. ADDL. DIRECTOR GENERAL OF POLICE
|
January 24, 2017 |
SUNIL BABURAOJI FUNDE & ANR. Vs. STATE OF MAHARASHTRA & ORS.
|
March 7, 2017 |
SUNIL BAJARANG KAKDE Vs. THE SECRETARY TECHNICAL ...
|
December 22, 2017 |
SUNIL CHANDRASHEKHAR AKANT Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION
|
August 21, 2017 |
SUNIL GULABRAO SONKUSARE Vs. STATE OF MAHARASHTRA THROUGH ITS
|
November 15, 2017 |
SUNIL PACHAURI SON OF NANDKISHOR PACHAURI Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR
|
November 3, 2017 |
SUNIL S/O MANOHARRAO PANDHARE Vs. STATE OF MAHARASHTRA,THROUGH POLICE STATION OFFICER, P S , AHERI, DISTIRCT GADCHIROLI
|
December 19, 2017 |
SUNIL S/O SITARAM DOND Vs. THE STATE OF MAHARASHTRA AND ANR
|
December 5, 2017 |
SUNIL S/O. LAXMANRAO ZAPE Vs. THE STATE OF MAHARASHTRA
|
July 25, 2017 |
SUNIL S/O. RAJU SALAMPURE .. PETITIONER AGE. 25 YEARS, OCC. LABOUR, R/O. PAHADSINGPURA, BEGAMPURA, AURANGABAD Vs. THE STATE OF MAHARASHTRA RESPONDENTS THROUGH COLLECTOR, COLLECTOR OFFICE, AURANGABAD
|
February 17, 2017 |
SUNIL S/O. RAMU JANGLE Vs. THE STATE OF MAHARASHTRA OF ANR.
|
June 8, 2017 |
SUNILKUMAR MADANLAL AGRAWAL Vs. STATE OF MAHARSHTRA & ORS.
|
July 3, 2017 |
SUNNY MURGAONKAR AND ORS. Vs. STATE OF GOA AND ORS.
|
April 11, 2017 |
SUO MOTU Vs. SATISH MAHADEORAO UKE
|
February 28, 2017 |
SUO MOTU Vs. THE STATE OF GOA
|
February 21, 2017 |
SUO MOTU Vs. STATE OF GOA
|
August 9, 2017 |
SUPER CASSETTES INDUSTRIES PVT. LTD. & ORS. Vs. TRIMURTI FILMS PVT. LTD. & ORS.
|
August 28, 2017 |
SUPERINTENDENT & ANR. Vs. JYOTINDER KAUR HIRA SINGH & ANOTHER
|
July 18, 2017 |
SUPERINTENDENT OF NANDED SIKH GURUDWRA SACHKHAND Vs. THE HEAD MASTER
|
July 18, 2017 |
SUPERINTENDING ARCHAEOLOGIST Vs. JAYRAJ KAMLAKAR PANDE
|
August 2, 2017 |
SUPERINTENDING ENGINEER Vs. SURESH VISHNU MALI
|
January 24, 2017 |
SUPREME INDUSTRIES LTD THROUGH ITS AUTHORIZED SIGNATORY ANIL KASHINATH KABRA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
|
August 10, 2017 |
SUPRIYA Vs. KAMLESH
|
June 19, 2017 |
SUPRIYA GOPALRAO KHISTE Vs. STATE OF MAHARASHTRA
|
December 5, 2017 |
SURABHI SETTLEMENT Vs. TARMATI KURTIKAR, WIFE OF LATE HARICHANDRA KURTIKAR
|
August 22, 2017 |
SURAJ GEORGE, S/O GEORGE KURUVILLA Vs. STATE (THROUGH PUBLIC PROSECUTOR HIGH COURT, PANAJI, GOA)
|
April 17, 2017 |
SURAJ SHRIKRUSHNA SONOWANE Vs. STATE OF MAHARASHTRA
|
December 22, 2017 |
SURAKSHA KARMACHARI SANGHATANA Vs. THE STATE OF MAHARASHTRA
|
February 9, 2017 |
SURAKSHA KARMACHARI SANGHATANA REGN. NO. NGP5000, THR. ITS PRESIDENT SHRI BHASKAR S/O VITTHAL BAGUL R/O PLOT NO. 6, BEHIND PANCHSHEEL NIGHT SCHOOL, JAIBHIM NAGAR, RAMESHWARI ROAD, NAGPUR. Vs. THE STATE OF MAHARASHTRA THR. PRINCIPAL SECRETARY INDUSTRIES, POWER AND LABOUR DEPARTMENT, MANTRALAYA, MUMBAI 400 032.
|
February 8, 2017 |
SURDAS BALKRISHNA KIRGAT Vs. STATE OF MAHARASHTRA
|
September 6, 2017 |
SURENDRA Vs. RADHAKRISHNA ALIAS RAJU
|
March 10, 2017 |
SURENDRA BALKRISHNA NAIK PRATAPRAO SARDESSAI Vs. PRAKASH BALKRISHNA NAIK PRATAPRAO SARDESSAI
|
August 18, 2017 |
SURENDRA DHULAPPA MANE Vs. STATE OF MAHARASHTRA
|
May 17, 2017 |
SURENDRA GOVEKAR Vs. VILLAGE PANCHAYAT OF ANJUNA-CAISUA, THROUGH ITS SECRETARY
|
September 13, 2017 |
SURENDRA MANOHARRAO BHELE Vs. LATIKA SURENDRA BHELE
|
July 3, 2017 |
SURENDRA SHIVSHANKER CHAUDHARI Vs. VISHWANATH SHIVSHANKER CHAUDHARI AND ANR
|
September 22, 2017 |
SURENDRA T MALIK Vs. NEHA V MALIK AND OTHERS
|
September 26, 2017 |
SURESH Vs. STATE OF MAHARASHTRA
|
October 6, 2017 |
SURESH @ DURSINGH JAHAGRAYA PAWARA Vs. STATE OF MAHARASHTRA AND ANR.
|
November 27, 2017 |
SURESH @ KHILADI YELLAPPA Vs. COMMISSIONER OF POLICE AND ORS
|
June 7, 2017 |
SURESH BAPU SANKANNA & ORS Vs. STATE OF MAHARASHTRA & ORS
|
October 9, 2017 |
SURESH BAPU SANKANNA & ORS Vs. STATE OF MAHARASHTRA & ORS
|
October 12, 2017 |
SURESH BHAGWANEAO PURI & ANR. Vs. STATE OF MAHARASHTRA & ORS.
|
September 28, 2017 |
SURESH BHIMRAO JADHAV Vs. THE UNION OF INDIA
|
November 14, 2017 |
SURESH DALPATRAI SHAH Vs. DNYANU MARUTI JADHAV
|
March 23, 2017 |
SURESH GANPATI HALVANKAR Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 30, 2017 |
SURESH GOVINDRAO BORKAR Vs. STATE OF MAHARASHTRA
|
December 20, 2017 |
SURESH MAHADEORAO AJMIRE Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
SURESH MAHADEORAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
August 10, 2017 |
SURESH MAHADEV WANKHEDE Vs. STATE OF MAHARASHTRA
|
September 19, 2017 |
SURESH PANDURANG SONKUSARE Vs. THE STATE OF MAHARASHTRA
|
January 12, 2017 |
SURESH RAJU SHETTY Vs. STATE OF MAHARASHTRA & ANR.
|
November 30, 2017 |
SURESH S. KADAM Vs. TRANSPORT MANAGER
|
June 27, 2017 |
SURESH S/O ANANDA JADHAV (MALI) Vs. STATE OF MAHARASHTRA, THROUGH DHULE TALUKA POLICE STATION, TALUKA AND DISTRICT DHULE
|
August 22, 2017 |
SURESH S/O BHUJANGRAO INGOLE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, MAHARASHTRA STATE ROAD TRANSPORTATION CORPORATION,(M S R T C ), MANTRALAYA, MUMBAI
|
October 11, 2017 |
SURESH S/O GONDU TAYDE Vs. STATE OF MAHARASHTRA
|
March 31, 2017 |
SURESH S/O MAHADEO DESHMUKH Vs. STATE OF MAHARASHTRA
|
September 5, 2017 |
SURESH S/O. HANMANTRAO SONWANE Vs. THE STATE OF MAHARASHTRA
|
December 7, 2017 |
SURESH SAKHARAM KALBANDE Vs. STATE OF MAHARASHTRA
|
August 16, 2017 |
SURESH SUPDU KAPADNIS Vs. STATE OF MAHARASHTRA
|
April 12, 2017 |
SURYAKANT KASHINATH BHOIR Vs. STATE OF MAHARASHTRA
|
February 7, 2017 |
SURYAKANT S/O DAMODHAR LANDGE Vs. STATE OF MAHARASHTRA
|
March 6, 2017 |
SURYANKANT RAJARAM SANKPAL Vs. MRS. SUCHETA SURYAKANT SANKPAL & ORS.
|
October 11, 2017 |
SURYPRAKASH DHANERIA Vs. THE STATE OF MAH & ORS
|
November 9, 2017 |
SUSAN THEREZA PINTO ALIAS SUSAN CARDEIRO Vs. AIRES JOSE OCTAVIANO JOAO CORDEIRO
|
October 12, 2017 |
SUSAN VAZ Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA
|
August 2, 2017 |
SUSHIL S/O RAMRAO HINGE Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
February 13, 2017 |
SUSHILABAI Vs. ABHIMANYU HASANAND KUKREJA
|
April 18, 2017 |
SUSHILABAI W/O. MOHANLAL VERMA Vs. THE STATE OF MAHARASHTRA
|
October 9, 2017 |
SUSHMA W/O UMESH KANPATHAK Vs. UMESH S/O VIJAYRAO KANPATHAK
|
June 15, 2017 |
SUVARN RAJARAM BANDEKAR DISCRETIONARY TRUST Vs. ARMANDO CARDOZO
|
August 7, 2017 |
SUVARNA SHRIHARI SANE Vs. HIGH COURT OF JUDICATURE
|
March 6, 2017 |
SUVARNAMALA W/O. BHAGWAN CHAVAN Vs. STATE OF MAHARASHTRA
|
July 5, 2017 |
SUWALAL CHAGANLAL BAFNA Vs. STATE OF MAHARSHTRA & ANR.
|
January 25, 2017 |
SWAN MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
|
February 13, 2017 |
SYED FARHAN SYED MUSHTAQ Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
SYED GURFAN Vs. REKHA RAMDAS PANDE
|
August 14, 2017 |
SYED IQBAL S/O SYED AZIZ Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION PARATWADA, TAHSIL ACHALPUR DISTRICT AMRAVATI
|
August 11, 2017 |
SYED JABBAR S/O SYED HUSSAIN Vs. STATE OF MAHARASHTRA
|
October 11, 2017 |
SYED MURTUZA SYED MURAD ALI Vs. STATE OF MAHARASHTRA
|
September 14, 2017 |
SYED RIYAZUDDIN SYED NIZAMUDDIN Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
April 10, 2017 |
SYED TAJODDIN S/O. SYED REHMAN Vs. STATE OF MAHARASHTRA
|
July 17, 2017 |
SYED ZAKEER SYED BHURA Vs. STATE OF MAHARASHTRA
|
December 6, 2017 |
SYSSOFT INFOTECH INDIA PVT. LTD. Vs. UNION OF INDIA
|
June 5, 2017 |
T.S.KOLHATKAR Vs. AIR INDIA & ORS
|
November 15, 2017 |
TAHIR VASANALI ISANI AND OTHER Vs. STATE OF GOA
|
April 20, 2017 |
TAIBAI W/O NAGORAO TOLMARE Vs. SHANTABAI W/O RAMRAO
|
August 4, 2017 |
TALUKA SANGRAMPUR BUDDHAVIHAR SAMITI VARVAT BAKAL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF REVENUE AND FOREST MANTRALAYA, MUMBAI
|
October 5, 2017 |
TANAJI DHARMARAJ PATIL & ORS. Vs. STATE OF MAHARASHTRA & ORS.
|
July 5, 2017 |
TANAJI KESHAVRAO BHOITE Vs. STATE OF MAHARASHTRA AND ANOTHER
|
October 4, 2017 |
TANAJIRAO TATYASAHEB KOKARE Vs. THE STATE OF MAHARASHTRA
|
September 27, 2017 |
TANNU @ TANVIRKHAN RAHIMKHAN Vs. STATE OF MAHARASHTRA (THROUGH PSO SADAR, NAGPUR)
|
September 7, 2017 |
TARANJITSHINGH ALIAS RANJITSINGH S/O PREETAMSHINGH GILL Vs. STATE OF MAHARASHTRA AND ORS.
|
July 11, 2017 |
TARUN JIT TEJPAL Vs. STATE OF GOA
|
December 20, 2017 |
TARZAN DA COSTA AND OTHERS Vs. MARIO CORNELLO FRANCISCO DE SOUZA
|
February 17, 2017 |
TASKIN D/O. SHAIKH ALI AKBAR MOGAL Vs. EAJAJ KHAN SHAFI KHAN PATHAN
|
December 20, 2017 |
TASLIM BEGUM TAYYEB QURESHI Vs. STATE OF MAHARASHTRA
|
March 22, 2017 |
TASLIM MAULANA RAMPURE & ANR. Vs. EDEUCATION OFFICER, (PRIMARY) ZILLA PARISHAD, SOLAPUR & ORS.
|
June 28, 2017 |
TATA FLOBAL BEVERAGES LTD. Vs. TATA TEA EMPLOYEE TRADE UNION & ANR.
|
March 7, 2017 |
TATA MOTORS FINANCE LTD. Vs. THE STATE OF MAHARASHTRA
|
January 10, 2017 |
TATA MOTORS LIMITED FORMERLY Vs. M/S.LAKHIA BROTHERS
|
November 17, 2017 |
TATA PROJECTS LIMITED Vs. THE STATE OF MAHARASHTRA & ORS.
|
November 8, 2017 |
TATERAO S/O. MAHADU BAGUL Vs. THE STATE OF MAHARASHTRA
|
December 18, 2017 |
TATOBA LAXMAN MADAVI Vs. STATE OF MAHARASHTRA
|
August 10, 2017 |
TEJASWINI D/O. RUSHI MUNDARE Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE & ORS.
|
October 4, 2017 |
TERNA MATSYAVYAVSAI SAHAKARI SANSTHA LTD., GOVERDHANWADI/ KOLEWADI, TALUKA AND DISTRICT OSMANABAD, THROUGH ITS CHAIRMAN RAJKANYA D/O RAJENDRA RAUT, AGE 26 YEARS, OCCU. FISHERY AND HOUSEHOLD, R/O KOLEWADI, TALUKA AND DISTRICT OSMANABAD Vs. THE STATE MINISTER (FISHERIES) GOVERNMENT OF MAHARASHTRA, MANTRALAYA, FORT, MUMBAI
|
February 21, 2017 |
TERTULIONO RNATO DE SILVA Vs. FRANCISCO LOURENCO BETTERNCOURT DE SILVA
|
August 11, 2017 |
THE ASSISTANT DIRECTOR Vs. THE PROPRIETOR
|
July 19, 2017 |
THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO Vs. M/S VISHAL INFRASTRUCTURE LTD., A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956, HAVING ITS REGISTERED OFFICE AT NO.1, 225/A, ANUGRIHA APARTMENTS, RUKMINI DEVI COLONY, WEST MARREDPALLY, SECUNDERABAD
|
February 14, 2017 |
THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, Vs. NAMDEO JANGLU SONWANE AND ORS.
|
February 16, 2017 |
THE BUREAU OF INDIAN STANDARS Vs. M/S. JAILAXMI AGRO INDUSTRIES
|
November 2, 2017 |
THE CENTRAL PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSIONER
|
September 6, 2017 |
THE CHIEF EXECUTIVE OFFICER, PARBHANI DISTRICT CENTRAL COOPERATIVE BANK LIMITED, PARBHANI Vs. NATHUJI SHANKARRAO BHAKRE
|
February 21, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. SHRI SAMSON PERINCHERY
|
January 5, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. VIDARBHA TOBACCO PRODUCTS PVT. LTD.
|
February 23, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. DIAMOND DYE CHEM LTD.
|
July 7, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. AVENTIS PHARMA LIMITED
|
July 12, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. JUHU CONSTRUCTION CO.
|
March 20, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. INVESTMENT MANAGEMENT (INDIA) PVT. LTD.
|
July 12, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. J.P. MORGAN INDIA PVT. LTD.
|
July 7, 2017 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. PARLE SOFT DRINKS PVT. LTD
|
November 17, 2017 |
THE COMMISSIONER OF INCOME TAX 15 Vs. HARESH D. MEHTA
|
September 4, 2017 |
THE COMMISSIONER OF INCOME TAX 8, ROOM NO.214, AAYAKAR BHAVAN, M.K. ROAD, MUMBAI - 400 020 Vs. M/S. ORYX FINANCE AND INVESTMENT PVT. LTD. LOK BHARATI COMPLEX, MAROL MAROSHI ROAD, ANDHERI (EAST), MUMBAI - 400 059 PAN : AAACO0662K
|
July 1, 2017 |
THE COMMISSIONER OF INCOME TAX 9, MUMBAI Vs. M/S. E
|
July 18, 2017 |
THE COMMISSIONER OF INCOME TAX HAVING OFFICE AT AAYAKAR BHAVAN, PATTO PLAZA, PANJIM Vs. M/S. VELINGKAR BROTHERS VELING, MARDOL, GOA
|
March 15, 2017 |
THE COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAVAN PATTO PLAZA, PANAJI GOA Vs. M/S. GOA MINERALS PVT. LTD., SALGAOCAR HOUSE, OPP. F.L. GOMES ROAD, VASCO-DA-GAMA, GOA
|
April 11, 2017 |
THE COMMISSIONER OF INCOME TAX, MUMBAI Vs. M/S. METTLER TOLEDO INDIA PVT. LTD.
|
June 7, 2017 |
THE COMMISSIONER OF INCOME TAX-1 Vs. M/S. GREEN INFRA LIMITED
|
January 16, 2017 |
THE COMMISSIONER OF INCOME TAX-2 Vs. M/S. ARONI COMMERCIAL LTD.
|
January 6, 2017 |
THE COMMISSIONER OF INCOME TAX-3 Vs. M/S. AXIS PVT. EQUITY LTD.
|
January 30, 2017 |
THE COMMISSIONER OF INCOME TAX-I PUNE Vs. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT. LTD.
|
March 6, 2017 |
THE COMMISSIONER OF SERVICE TAX Vs. M/S. RELIANCE MONEY EXPRESS LTD.
|
August 28, 2017 |
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MALTA WD/O JAISHAN DHISALE
|
July 18, 2017 |
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. SUBHASH S/O. PITAMBERLAL JAISWAL
|
September 28, 2017 |
THE DIVN. CONTROLLER M.S.R.T.C. Vs. KUM.PUSHPA RAMDAS ZATAKE
|
July 6, 2017 |
THE EXE.ENGG.MINOR Vs. SHAYAMRAO S/O.JANBA DANGORE
|
June 8, 2017 |
THE EXECUTIVE ENGINEER Vs. THE STATE OF MAHARASHTRA
|
December 18, 2017 |
THE EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT Vs. MAHADEV S/O BASWANTRAO BIDWE AND ORS.
|
February 1, 2017 |
THE GENERAL MANAGER, CENTRAL RAILWAY Vs. SMT.MANDABAI MANOHARRAO MOHOD
|
June 12, 2017 |
THE GOA STATE COOP. BANK LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
February 14, 2017 |
THE GODAWARI MARATHWADA IRRIGATION Vs. THE STATE OF MAHARASHTRA
|
November 7, 2017 |
THE GONDWANA CLUB, SEMINARY HILLS, NAGPUR 440006, THROUGH ITS PRESIDENT Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE AND FOREST DEPARTMENT, MANTRALAYA, MUMBAI
|
January 11, 2017 |
THE HONBLE HIGH COURT, MUMBAI, ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
|
September 15, 2017 |
THE INDIAN NATIONAL CONGRESS Vs. STATE OF GOA
|
October 11, 2017 |
THE INSTITUTE MANAGEMENT COMMITTEE Vs. SMT. NITUBAI SHANKAR DHUMADIA
|
January 13, 2017 |
THE MAHANAGAR CO-OPERATIVE BANK LTD. & ORS. Vs. BALASAHEB S/O. LAXMAN THUBE & ANR.
|
January 31, 2017 |
THE MAHANAGAR CO-OPERATIVE BANK LTD. AND ANR. Vs. BALASAHEB S/O. LAXMAN THUBE AND ANR.
|
January 31, 2017 |
THE MAHANAGAR TELEPHONE NIGAM LTD REPUBLICAN EMPLOYEES UNION, THROUGH ITS GENERAL SECRETARY SHRI DILIP GHAYVAT Vs. THE MAHANAGAR TELEPHONE NIGAM LTD THROUGH THE CMD AND EXECUTIVE DIRECTOR, MUMBAI
|
February 28, 2017 |
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION/M.S.R.T.C. Vs. INDUBAI
|
April 20, 2017 |
THE MANAGER, UNITED INDIA ASSURANCE CO. LTD. Vs. SMT. SUMAN ANANDRAO PATIL & ANR.
|
February 17, 2017 |
THE MANAGING DIRECTOR Vs. BHAGWAN BHAURAO DHAWALE
|
January 24, 2017 |
THE MUNICIPAL CORPORATION FOR GREATER MUMBAI & ANR. Vs. THE MUNICIPAL CORPORATION FOR GREATER MUMBAI & ANR.
|
May 5, 2017 |
THE MUNICIPAL CORPORATION OF CITY ... Vs. MUKESH RAMFUL GUPTA
|
December 22, 2017 |
THE MUNICIPAL COUNCIL, BHANDARA, THROUGH ITS CHIEF OFFICER, BHANDARA AND ANOTHER Vs. URKUDA W/O. MAHADEO NIKHAR AND OTHERS
|
July 27, 2017 |
THE MUNICIPAL COUNCIL, JALNA, THROUGH CHIEF OFFICER, M.C. JALNA, TQ. AND DIST. JALNA Vs. VILAS BHIMRAO NIKALJE, AGE 35 YEARS, OCCU.SERVICE, R/O TANDULWADI, TQ. AND DIST. JALNA
|
January 18, 2017 |
THE NATIONAL EDUCATIONAL SOCIETY Vs. STATE REGISTRAR, INSPECTOR GENERAL OF SOCIETIES
|
March 6, 2017 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHILPA SANDEEP SHINDE
|
October 31, 2017 |
THE NEW INDIA ASSURANCE CO. LTD. VELHO BUILDING, 3RD FLOOR, PANAJI Vs. SMT. NANDINI PRABHAKAR DESAI WIDOW OF PRABHAKAR VINAYAK DESAI, AGED 57 YEARS, HOUSEWIFE, RESIDENT OF FLAT NO. 7, LOTLIKAR BUILDING, COMBA, MARGAO, GOA
|
January 4, 2017 |
THE NEW INDIA ASSURANCE CO. LTD., Vs. SMT. USHA VISHWANATH BHUSARI
|
October 31, 2017 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SHRI VINOD S/O. SAHEBRAO PHEPALE
|
November 3, 2017 |
THE ORIENTAL INSURANCE CO. LTD. Vs. PUSHPA WD/O. ANKUSH BUCHE
|
September 4, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED, KHAN MARKET, SHAHI ROAD, LALITPUR, THROUGH ITS BRANCH MANAGER, THROUGH DIVISIONAL MANAGER, KANORIA BHAWAN, PALM ROAD, CIVIL LINES, NAGPUR Vs. SMT. RAMILABEN WIDOW OF JAYANTILAL PATEL, AGED ABOUT 34 YEARS, OCCUPATION
|
January 12, 2017 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. VIDYA RANU GHULE
|
November 8, 2017 |
THE ORIENTAL INSURANCE COMPANY LTD., THROUGH ITS BRANCH MANAGER, MAIN ROAD, GONDIA, TQ. & DISTT. GONDIA, REPRESENTED BY MANAGER, ORIENTAL INSURANCE COMPANY, T.P. HUB, NAGPUR - APPELLANT Vs. BANSILAL SON OF BALIRAM KHOBRAGADE, AGED 45 YEARS, OCCUPATION - NIL, RESIDENTS OF KATANGTOLA, TQ. & DISTT. GONDIA AND OTHERS
|
February 15, 2017 |
THE ORIENTAL INSURANCE COMPANY, THROUGH ITS BRANCH OFFICE AT KHAMGAON, TALUKA KHAMGAON, DIT. BULDHANA REPRESENTED BY MANAGER, ORIENTAL INSURANCE COMPANY, T.P. HUB NAGPUR Vs. VILAS DINKARRAO PATIL (SINCE DECEASED) THR. LRS AND OTHERS
|
February 9, 2017 |
THE PACHORA PEOPLES CO-OP BANK LTD Vs. THE EPFO THR. P.F COMMISSIONER
|
January 11, 2017 |
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NANDKUMAR KHATUMAL HARCHANDANI
|
February 6, 2017 |
THE PRINCIPAL RIZVI COLLEGE OF ARTS, SCIENCE AND COMMERCE, RIZVI COMPLEX, OFF.CARTER ROAD, BANDRA (WEST), MUMBAI Vs. (DR.) MRS. RESHMI TYAGI. 58, MONALISA, ST. JOHN BAPTISTA ROAD, NEAR MOUNT MARY STEPS, BANDRA (W), MUMBAI
|
March 23, 2017 |
THE SOUTHERN NAGPUR COOPERATIVE HOUSING SOCIETY LIMITED Vs. GANPATI SON OF YADARAO KUMBHARE
|
September 1, 2017 |
THE SPECIAL LAND ACQUISITION OFFICER (3) Vs. DY. CHIEF ENGINEER, METROPOLITAN TRANSPORT PROJECT (RAILWAY)
|
May 5, 2017 |
THE STATE OF MAHARASHTRA Vs. VASANTA S/O. LAXMAN THAKRE
|
March 30, 2017 |
THE STATE OF MAHARASHTRA Vs. RAMESH BABULAL REWATKAR
|
March 30, 2017 |
THE STATE OF MAHARASHTRA Vs. SHAMKANT @ DHANRAJ WAMAN PATIL
|
September 28, 2017 |
THE STATE OF MAHARASHTRA Vs. THE COMMISSIONER, WOMAN AND CHILD DEVELOPMENT
|
September 15, 2017 |
THE STATE OF MAHARASHTRA Vs. SATISHKUMAR RAMESHWARDAYAL TIWARI R/O. 12(A), R.F. LINE, WANODI, PUNE - 1
|
July 7, 2017 |
THE STATE OF MAHARASHTRA Vs. ABDUL SATTAR HAJI USMAN AND OTHERS
|
February 22, 2017 |
THE STATE OF MAHARASHTRA Vs. SHRI RAMNATH NIVRUTTI KHEDKAR, AGE. MAJOR, OCCU. NIL, AT POST GHATSHIL PARGAON, TQ. PATODA, DIST. BEED
|
June 6, 2017 |
THE STATE OF MAHARASHTRA Vs. PRAKASH BABULAL BISAVA
|
October 9, 2017 |
THE STATE OF MAHARASHTRA Vs. LAXMAN S/O KUNDLIK MURKUTE
|
June 23, 2017 |
THE STATE OF MAHARASHTRA Vs. KONDIBA S/O GUNDA ASWALE R/O YEDUR (BK.) TQ. DEGLOOR & ORS.
|
June 23, 2017 |
THE STATE OF MAHARASHTRA Vs. RAJARAM APPANA MANE
|
January 23, 2017 |
THE STATE OF MAHARASHTRA Vs. BABARAO S/O. MAHADEORAO KHUNKAR
|
November 23, 2017 |
THE STATE OF MAHARASHTRA Vs. SOPAN S/O BANSHI KHALGE,
|
June 23, 2017 |
THE STATE OF MAHARASHTRA Vs. SOU. SUMEETA ASHOK BERDE & ORS.
|
June 16, 2017 |
THE STATE OF MAHARASHTRA Vs. LIMBAJI S/O KASHINATH SURVASE
|
August 3, 2017 |
THE STATE OF MAHARASHTRA Vs. VISHNU ZIPARU AAGAVANE
|
August 4, 2017 |
THE STATE OF MAHARASHTRA Vs. GOVIND S/O GANGARAM KENDRE
|
August 23, 2017 |
THE STATE OF MAHARASHTRA Vs. PRITHVIRAJ DAULATI DEOKAR
|
May 8, 2017 |
THE STATE OF MAHARASHTRA Vs. VIJAY DATTATRAYA JAGTAP & ANR.
|
May 8, 2017 |
THE STATE OF MAHARASHTRA Vs. KRUSHNA S/O RAMRAO RIDDE
|
August 14, 2017 |
THE STATE OF MAHARASHTRA Vs. VAIJINATH LEKROBA KENDRA & ORS.
|
June 6, 2017 |
THE STATE OF MAHARASHTRA Vs. BHIMRAO DAULATRAO KADAM & ORS.
|
June 12, 2017 |
THE STATE OF MAHARASHTRA Vs. SAHEBRAO SHAMRAO PATIL
|
July 20, 2017 |
THE STATE OF MAHARASHTRA Vs. RUPCHAND BHAGWANDAS GANDHI
|
July 21, 2017 |
THE STATE OF MAHARASHTRA Vs. SMT. SHARDABAI GANESH OZE
|
April 3, 2017 |
THE STATE OF MAHARASHTRA Vs. SHARAD S/O DASHRATH SAWRE & ANR.
|
May 8, 2017 |
THE STATE OF MAHARASHTRA Vs. VINOD NARAYAN SALUNKHE
|
May 11, 2017 |
THE STATE OF MAHARASHTRA Vs. MOHAN MADHUSUDAN DASKHEDKAR
|
May 9, 2017 |
THE STATE OF MAHARASHTRA Vs. SHRI DEVIDAS RAMCHANDRA WAGH
|
May 8, 2017 |
THE STATE OF MAHARASHTRA Vs. ARVIND SHRIRAM LAD
|
May 8, 2017 |
THE STATE OF MAHARASHTRA Vs. SUBHANSINGH LUBHANSINGH PATIL
|
May 8, 2017 |
THE STATE OF MAHARASHTRA Vs. JAGANNATH SAHEBRAO WABABLE
|
February 6, 2017 |
THE STATE OF MAHARASHTRA Vs. CRIMINAL APPEAL NO. 701 OF 2016.<P>
NITIN BALKISAN GAIKWAD, AGE : 32 YEARS, OCCU. SERVICE, R/O. QUARTER NO. E5, KRUSHI MAHAVIDYALAYA EMPLOYEES QUARTERS, PAROLA ROAD, DHULE.
|
March 20, 2017 |
THE STATE OF MAHARASHTRA Vs. PRAHLAD RAMBHAUJI DHOBALE & ANR.
|
January 9, 2017 |
THE STATE OF MAHARASHTRA Vs. GANESH SUKHDEO MARATHE AND OTHERS
|
November 1, 2017 |
THE STATE OF MAHARASHTRA Vs. EKNATH RAMDAS MOTGHARE AND ORS.
|
December 4, 2017 |
THE STATE OF MAHARASHTRA Vs. VARSHA SHANKARRAO PHADKE
|
January 10, 2017 |
THE STATE OF MAHARASHTRA Vs. VIKRAMSINH DATTUSINH CHAUHAN
|
November 10, 2017 |
THE STATE OF MAHARASHTRA Vs. RAJENDRA DADAJI SUPARE
|
August 22, 2017 |
THE STATE OF MAHARASHTRA Vs. SYED RAHIM S/O SYED JANIMIYA & ORS.
|
August 4, 2017 |
THE STATE OF MAHARASHTRA Vs. MANGESH S/O. DASHRATH KALE
|
December 7, 2017 |
THE STATE OF MAHARASHTRA Vs. SIDHESHWAR SADASHIV MARWAR
|
November 3, 2017 |
THE STATE OF MAHARASHTRA Vs. GUNDERAO BADGANE & ORS
|
November 8, 2017 |
THE STATE OF MAHARASHTRA Vs. PINYA@JAYANT VITTHAL WALKE AND ...
|
December 22, 2017 |
THE STATE OF MAHARASHTRA Vs. SATISH TRIMBAK RASAL
|
December 5, 2017 |
THE STATE OF MAHARASHTRA Vs. SAHEBRAO S/O. BABURAO JOGDAND
|
December 19, 2017 |
THE STATE OF MAHARASHTRA Vs. VIJAY S/O KANTRAO RAMTHIRTHKAR
|
December 5, 2017 |
THE STATE OF MAHARASHTRA Vs. EKNATH RAMDAS MOTGHARE
|
December 5, 2017 |
THE STATE OF MAHARASHTRA Vs. SHIVAJI S/O. BHUJANGRAO UKIRDE
|
December 7, 2017 |
THE STATE OF MAHARASHTRA Vs. DILIP RATAN GAIKWAD
|
December 7, 2017 |
THE STATE OF MAHARASHTRA Vs. GOVIND SHANKARRAO KOHALE AND ORS
|
December 14, 2017 |
THE STATE OF MAHARASHTRA Vs. KAKASAHEB S/O RAMCHANDRA DESHMUKH
|
December 8, 2017 |
THE STATE OF MAHARASHTRA Vs. LALITA @ LALUBAI W/O. CHANDRAKANT
|
October 31, 2017 |
THE STATE OF MAHARASHTRA Vs. MAHADEO ABHIMANYU @ ABHIMAN GAIKWAD
|
October 31, 2017 |
THE STATE OF MAHARASHTRA Vs. SHANKARSINGH GOPALSINGH
|
November 14, 2017 |
THE STATE OF MAHARASHTRA Vs. TUKARAM S/O KISAN WANVE
|
November 3, 2017 |
THE STATE OF MAHARASHTRA Vs. SAHEBKHA RASULKHA PATHAN
|
November 10, 2017 |
THE STATE OF MAHARASHTRA Vs. KRISHNA SANDHU PACHE & ORS.
|
June 8, 2017 |
THE STATE OF MAHARASHTRA Vs. RAMCHANDRA GOVIND LOKHANDE AGE. 40, R/O. CHORE, TALUKA
|
February 3, 2017 |
THE STATE OF MAHARASHTRA & ANR. Vs. BALASO VITHOBA JADHAV
|
February 23, 2017 |
THE STATE OF MAHARASHTRA AND ANOTHER Vs. DHONDIBA DAGADU PAWAGI AND ANOTHER
|
March 29, 2017 |
THE STATE OF MAHARASHTRA AND ORS Vs. RANGNATH SOMNATH KADAM
|
November 10, 2017 |
THE STATE OF MAHARASHTRA THROUGH Vs. KANCHAN SANJAY GHAYWAT,
|
November 13, 2017 |
THE STATE OF MAHARASHTRA, THROUGH ... Vs. SHRI. HIRALAL RAMA JADHAV
|
December 22, 2017 |
THE STATE OF MAHARASHTRA, THROUGH POLICE STATION BIDKIN, TQ-PAITHAN Vs. NIRANJAN S/O SHRIPATRAO JADHAV, AGE28 YEARS, OCCU:BUSINESS, R/O CIDCO, AURANGABAD, N3, PLOT NO. 34, OPPOSITE TO HOTEL AMBASSADOR, AND ORS.
|
June 21, 2017 |
THE STATE OF MAHARASHTRA, THROUGH THE JOINT DIRECTOR V. , (OLD DEPUTY DIRECTOR) TECHNICAL EDUCATION, REGIONAL OFFICE, NASHIK ROAD, NASHIK & ANR. Vs. YOGINI BALWANT KULKARNI, AGE MAJOR, 444, HUDCO COLONY, SAVEDI ROAD, AHMEDNAGAR
|
May 8, 2017 |
THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, SOCIAL WELFARE, CULTURAL ACTIVITIES AND SPORTS DEPARTMENT, MANTRALAYA, MUMBAI 32 Vs. PARSHURAM S/O. LAXMAN KARANDIKAR, [SINCE DECEASED, THROUGH HIS L.RS. 1A. SMT. KALPANA W/O. PARSHURAM KARANDIKAR, AGE : 53 YEARS, OCC. HOUSEHOLD, R/O. 3002B, "KIRTAN PRASAD", MAHADWAR CHOWK, BARSHI, DIST. SOLAPUR
|
February 7, 2017 |
THE STATE OF MAHARSHTRA Vs. PANDU RAMA UDAR (D)THR.L.RS.& ORS.
|
May 9, 2017 |
THE STATE OF MAHARSHTRA Vs. BAPU BABAN GHODKE & ANR.
|
May 9, 2017 |
THE STATE TRADING CORPORATION Vs. M/S. MASUMI OVERSEAS PRIVATE LIMITED
|
June 6, 2017 |
THE SUB DIVISIONAL ENGINEER, PUBLIC WORKS DEPARTMENT, CHANDUR RAILWAY, SUB DIVISION, CHANDUR RAILWAY AND OTHERS Vs. MAROTI AMRUTRAO BRAMHANKAR, AGED ABOUT 35 YEARS, OCC. NIL, R/O. CHINCH FAIL, AMRAVATI, RAMDAS CHUTES HOUSE, AMRAVATI, TQ. AND DISTT. AMRAVATI
|
April 27, 2017 |
THE SUPERINTENDENT ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. DR. BABASAHEB AMBEDKAR BACKWARD CLASS-C CO-OPERATIVE SPINNING MILL LTD.
|
July 12, 2017 |
THE UNION OF INDIA Vs. RAM SAGAR TIWARI
|
January 25, 2017 |
THE UNION OF INDIA & ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS.
|
March 7, 2017 |
THE UNION OF INDIA AND ORS. Vs. AMAR BAHADUR SINGH
|
February 16, 2017 |
THE UNION OF INDIA,GENERAL Vs. RAJENDRASINGH JHABBURSINGH
|
November 16, 2017 |
THE UNITED INDIA INSURANCE Vs. BASHIRKHAN GAFARKHAN
|
June 7, 2017 |
THE UNITED INDIA INSURANCE COMPANY LIMITED, CALCUTTA Vs. ALPESH HARSHADLAL MASHRUWALLA
|
August 9, 2017 |
THE UNITED INDIA INSURANCE COMPANY LTD., DIVISIONAL OFFICE BRANCH, HAVING ITS CODE NO. 230102 AT NAGPUR, THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE, SHANKAR NAGAR SQUARE, NAGPUR Vs. SMT. VANDANA WIDOW OF SHRIPAT SHENDE
|
February 15, 2017 |
THE UNITED INDIA INSURANCE COMPPANY LTD. Vs. VANITA MAROTI DANAV
|
September 11, 2017 |
THYROCARE TECHNOLOGIES LIMITED Vs. INCOME TAX OFFICER
|
September 11, 2017 |
TIRTH JUGAL YETRE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
November 28, 2017 |
TITANIUM TEN ENTERPRISE PVT. LTD. Vs. UNION OF INDIA
|
August 16, 2017 |
TORRENT PHARMACEUTICALS LIMITED Vs. WOCKHARDT LIMITED AND ANR
|
March 15, 2017 |
TOTAL SPORTS & ENTERTAINMENT Vs. PREMIER BRANDS PRIVATE LIMITED
|
June 6, 2017 |
TRADELINK EXIM (INDIA) PVT LTD Vs. TULIP LAND AND DEVELOPERS PVT LTD
|
October 31, 2017 |
TRAMMO DMCC (FORMERLY KNOWN AS TRANSAMMONIA) DMCC Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD.
|
October 9, 2017 |
TRENT LIMITED Vs. NANASAHEB GOVINDRAO AHER & ORS
|
August 1, 2017 |
TRIMURTI FILMS PVT. LTD. Vs. SUPER CASSETTES INDUSTRIES PVT. LTD.
|
August 22, 2017 |
TRUSTEE OF SAURASHTRA TRUST Vs. DIRECTOR OF INCOME-TAX
|
August 4, 2017 |
TUKARAM KASHIRAM DIKE & ORS. Vs. STATE OF MAHARASHTRA & ANR.
|
June 30, 2017 |
TUKARAM RAMDAS PAWAR Vs. STATE OF MAHARASHTRA
|
November 1, 2017 |
TUKARAM S/O BAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
June 13, 2017 |
TUKARAM TULSIRAM NAKHATE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL NAGPUR (CHANDRAPUR) & ORS
|
November 2, 2017 |
TULARAM S/O ADKUJI BHOGARE Vs. MAHARASHTRA STATE CO-OPERATIVE TRIBAL DEVELOPMENT CORPORATION LTD., NASHIK AND ORS.
|
July 7, 2017 |
TULSHIRAM S/O KESHAORAO KOTRANGE Vs. STATE OF MAHARASHTRA
|
August 1, 2017 |
TULSI DASS S/O SURAJ PRAKASH Vs. UNION OF INDIA AND OTHERS
|
April 13, 2017 |
TULSIDAS GAUDE Vs. STATE OF GOA AND ANR.
|
July 6, 2017 |
TULSIRAM KASHINATH GAULKAR Vs. HINGANGHAT SHIKSHAN SANSTHA, GANDHI WARD, HINGANGHAT
|
September 19, 2017 |
TUSHAR PANURANG BAVISKAR Vs. STATE OF MAHARASHTRA & ANR.
|
June 15, 2017 |
TUSHAR S/O. RAJANSINGH RAJPUT Vs. THE STATE OF MAHARASHTRA & ORS.
|
April 3, 2017 |
TUSHAR SUDHAKAR GULHANE Vs. SAU. UJWALA TUSHAR GULHANE
|
July 1, 2017 |
U.K.DAS Vs. ARDESHIR BOMANJI A DUBASH AND OTHERS
|
May 8, 2017 |
UDHAV BALIRAM ADAWALE Vs. BABRUWAN PAPANARSH GAIKWAD
|
July 25, 2017 |
UJJAWAL GORAKSHAN TRUST, HAVING ITS REGISTERED OFFICE AT BAHADURA FATA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, KORADI, DISTRICT NAGPUR
|
September 8, 2017 |
UJWAL EDWARD PARIS Vs. THE STATE OF MAHARASHTRA
|
June 22, 2017 |
ULHAS KAUTHANKAR Vs. STATE (THROUGH BICHOLIM POLICE STATION)
|
June 9, 2017 |
ULHAS PEDNEKAR Vs. STATE THROUGH PP HIGH COURT OF BOMBAY
|
August 11, 2017 |
UMA ASHISH GHATE Vs. ASHISH ANIL GHATE
|
October 9, 2017 |
UMESH @ GIRISH ARVIND PUJARI Vs. REGISTERING AUTHORITY, JALGAON CITY MUNICIPAL CORPORATION, JALGAON
|
August 1, 2017 |
UMESH DHARAMDAS LANDGE Vs. STATE OF MAHARASHTRA
|
September 1, 2017 |
UMESH GAJANAN PATIL Vs. STATE OF MAHARASHTRA
|
October 10, 2017 |
UMESH KALYANRAO GALANDE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORP,.
|
July 6, 2017 |
UMESH S/O GAJANAN SHARMA Vs. STATE OF MAHARASHTRA
|
August 23, 2017 |
UNION OF INDIA Vs. JAGANATH SHANKARRAO PISKE & ANR.
|
July 1, 2017 |
UNION OF INDIA Vs. STATE OF MAHARASHTRA
|
April 18, 2017 |
UNION OF INDIA Vs. AANJU HARISINGH THAKUR
|
June 12, 2017 |
UNION OF INDIA Vs. MOHOMAD H. MAIMUDKHAN
|
September 1, 2017 |
UNION OF INDIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
|
December 21, 2017 |
UNION OF INDIA Vs. M.K.GUPTA SON OF LATE SHRI MURARI LAL GUPTA
|
September 4, 2017 |
UNION OF INDIA Vs. ARUN KUMAR DEEDWANIA
|
April 12, 2017 |
UNION OF INDIA Vs. B.R.MORE
|
April 17, 2017 |
UNION OF INDIA Vs. HARESH VIRUMAL MILANI
|
April 17, 2017 |
UNION OF INDIA Vs. DEEPAK ARJUN MALWADKAR
|
July 11, 2017 |
UNION OF INDIA Vs. AMAR VIJAY JADHAV
|
November 28, 2017 |
UNION OF INDIA Vs. GANGA SAGAR SAINATH MAROTI
|
November 13, 2017 |
UNION OF INDIA Vs. YOGESH MEHTA AND ANOTHER
|
November 14, 2017 |
UNION OF INDIA Vs. M/S MANMADE SPINNERS INDIA LTD
|
November 2, 2017 |
UNION OF INDIA Vs. REETA RANI BHAGENDRA SINGH & ANR
|
April 3, 2017 |
UNION OF INDIA & ORS. Vs. SMT. SHANTABAI G. NAIK
|
April 11, 2017 |
UNION OF INDIA AND ANOTHER Vs. LAXMAN SHAMBU KULAM
|
April 5, 2017 |
UNION OF INDIA AND ORS Vs. M. R. YADAV
|
January 20, 2017 |
UNION OF INDIA AND OTHERS Vs. PRABHU DIWAN LUTE
|
February 10, 2017 |
UNION OF INDIA GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. DHURPATABAI
|
July 1, 2017 |
UNION OF INDIA THROUGH GENERAL MANAGER CENTRAL RAILWAY, MUMBAI CST. Vs. MR. SURESH CHADRA SHARMA
|
January 5, 2017 |
UNION OF INDIA, REPRESENTED BY DR KALE Vs. MINEIRA NACIONAL LIMITADA
|
August 7, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. RAJANI SURESH BHORE
|
June 29, 2017 |
UNITED INDIA INSURANCE CO LTD THROUGH ITS REGIONAL MANAGER Vs. PANSHEELA WD/O INDRARAJ BORKAR
|
August 18, 2017 |
UNITED INDIA INSURANCE CO LTD. Vs. RAMCHANDRA DHONDU BAWANTHADE & ORS.
|
September 6, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. MANGALA KISHORE TETE & ORS.
|
June 8, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAGHUNATH DOMAJI SAHARE AND ORS.
|
June 15, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAMABAI W/O. DNYANDEO MORE
|
December 5, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. KUSUM W/O SITARAM IDOLE
|
December 19, 2017 |
UNITED INDIA INSURANCE CO. LTD. THROUGH Vs. CHANDRAKALA W/O VISHNU KOKATE
|
July 12, 2017 |
UNITED INDIA INSURANCE COMPANY Vs. DRAUPADA W/O SHANKAR RATHOD
|
December 12, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VEENA WD/O KRISHNARAO THAKRE
|
July 18, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. GODABAI W/O KISANRAO SHINDE
|
November 13, 2017 |
URLING PEDDI EDUCATION SOCIETY Vs. THE STATE OF MAHARASTRA & ORS.
|
February 16, 2017 |
URMI DEVELOPERS PVT. LTD. THROUGH ITS DIRECTOR MR.VINOD T. GOWANI HAVING ADDRESS AT 501, COMMERCE HOUSE, 140, N.M. ROAD, MUMBAI Vs. M/S. KANORIA BROTHERS, A PARTNERSHIP FIRM CARRYING ON BUSINESS AT GHAT ROAD, NAGPUR
|
March 30, 2017 |
USHA D SHAH & ANR Vs. UTILITY PREMISES PVT LTD AND 3 OTHERS
|
July 24, 2017 |
USHA PANDURANG TANPURE Vs. STATE OF MAHARASHTRA
|
March 24, 2017 |
USHA SHRIRAM SONORE Vs. STATE OF MAHARASHTRA
|
June 7, 2017 |
USHABAI MANGAL DESHMUKH Vs. UNION OF INDIA
|
July 6, 2017 |
UTI ASSET MANAGEMENT COMPANY PRIVATE LIMITED Vs. ALL INDIA UNIT TRUST EMPLOYEES ASSOCIATION
|
May 5, 2017 |
UTKARSH CEMENT SALES PVT. LTD Vs. OMPRAKASH DEODHA PEOPLES COOPERATIVE BANK LTD
|
January 17, 2017 |
UTSAV S/O TUSHAR SODHA Vs. STATE OF MAHARASHTRA
|
August 16, 2017 |
UTTAM LALU WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
November 2, 2017 |
UTTAM VITTHAL BHOSALE Vs. STATE OF MAHARASHTRA
|
October 11, 2017 |
UTTAMRAO KISHANRAO JADHAV, AGE: 55 YEARS, OCCU: AGRIL Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
February 28, 2017 |
V.I.D.C., THROUGH EXECUTIVE ENGINEER, MINOR IRRIGATION WORKS Vs. KAWADU NARAYAN TANDULAKAR AND OTHERS
|
October 13, 2017 |
VAIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SHUBHASHLAL BHIKULAL JAISWAL & ORS.
|
August 1, 2017 |
VAIDYA BHAURAO S/O EKNATH BORKAR Vs. VAIDYA VIKAS S/O MAHADEVRAO GHUTKE; STATE OF MAHARASHTRA
|
December 4, 2017 |
VAISHALI SHAMRAJI HEDAOO Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, MINISTRY OF TRIBAL WELFARE DEPARTMENT, MANTRALAYA
|
July 18, 2017 |
VAISHALI W/O MUKUND WAGHMARE Vs. SHRI MUKUND S/O BABULAL WAGHMARE,(BHAVSAR)
|
January 24, 2017 |
VALMIKI FALEIRO Vs. SPECIAL LAND ACQUISTION OFFICER & ANR.
|
June 23, 2017 |
VAMAN NARAYAN GHODE Vs. OFFICER IN CHARGE & ANR.
|
October 3, 2017 |
VANITABAI Vs. STATE OF MAHARASHTRA
|
September 18, 2017 |
VARGHESE IDICULLA Vs. STATE OF MAHARASHTRA THROUGH ITS
|
November 10, 2017 |
VARRON AUTO KAST LTD. , NAGPUR Vs. RAVI RAMESH MUTHAL AND ORS.
|
July 1, 2017 |
VARSHA D/O MANOHAR DHONGADE Vs. MARATHWADA LEGAL AND GENERAL EDUCATION SOCIETY
|
December 20, 2017 |
VARSHA RAMESH CHAVAN AND ORS Vs. UNION OF INDIA AND ORS
|
June 9, 2017 |
VASANT KISAN IDHOL, AGED 53 YEARS, OCCUPATION Vs. SMT. MANJURABAI KISANRAO IDHOL AGED ABOUT 73 YEARS, OCCUPATION
|
February 20, 2017 |
VASANT RAMCHANDRA KUMBHARE Vs. SCHEDULED TRIBES CERTIFICATE SCRUTINY COMMITTEE
|
June 27, 2017 |
VASANT S/O LAXMAN DHOKE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMSAND ORS.
|
July 13, 2017 |
VASHU TULSIDAS KHATRI Vs. M/S. RAKESH FABRICS AND ORS.
|
February 24, 2017 |
VASUNDHARA PRABHAKAR NAIK (EXPIRED), WIFE OF LATE PRABHAKAR SHAMBHOO NAIK, THROUGH HER LEGAL REPRESENTATIVE, ANIL PRABHAKAR NAIK Vs. LOURDIN D SILVA
|
November 15, 2017 |
VEDANTA LIMITED Vs. ASST COMISSIONER OF INCOME TAX
|
September 19, 2017 |
VEDANTA LIMITED HAVING ITS REGISTERED OFFICE AT SESA GHOR Vs. GLOBAL ENERGY PRIVATE LIMITED
|
December 21, 2017 |
VEDANTA LTD. Vs. ASST. COMMISSIONER OF INCOME
|
January 25, 2017 |
VEENA D/O CHANDRASHEKHAR BARDE Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE
|
December 15, 2017 |
VEER GURJAR ALUMINIUM INDUSTRIES PVT LTD Vs. ASSET RECONSTRUCTION COMPANY LTD DADAR AND OTHERS
|
July 26, 2017 |
VELINTIA FERNANDES, W/O LATE PHILIP FERNANDES Vs. VERONICA VAZ ALIAS VERONICA PEREIRA, WIDOW OF LATE THOMAS PEREIRA
|
November 7, 2017 |
VENACIO CARDOZO, REPRESENTED BY LEGAL HEIRS Vs. VELIA DE SEQUEIRA E SOUZA
|
May 11, 2017 |
VENKAT PANDURANG TELENG AND ANOTHER Vs. THE STATE OF MAHARASHTRA AND OTHERS
|
June 20, 2017 |
VENKATESH S/O DHARMAYYA PANEM Vs. THE STATE OF MAHARASHTRA
|
October 30, 2017 |
VIBHU DRINKS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
November 23, 2017 |
VICE CHANCELLOR, MAHATMA PHULE KRISHNI VIDYAPEETH Vs. PRAMILA BHASKAR HARISCHANDRE & ORS.
|
January 30, 2017 |
VICKY SHARMA Vs. UNION OF INDIA
|
February 6, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. KU. REKHA
|
April 10, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. PRAKASH NAMDEO DIVE AND OTHERS
|
July 27, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION , PUSAD Vs. JAYANT UMAKANT KARIDEO AND ORS.
|
July 3, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION THR ITS EXECUTIVE ENGINEER, SHAHNOOR PROJECT DIVISION, ACHALPUR, TQ ACHALPUR DIST AMRAVATI Vs. LILABAI WD/O RAMKRISHNA YEUL
|
June 23, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION THROUGH ITS EXECUTIVE ENGINEER, BEMBLA PROJECT, YAVATMAL Vs. KUNAL HANSRAJ PISE
|
August 1, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THR ITS EXECUTIVE ENGINEER Vs. SOMA CHINKU TAYADE (DEAD) THR LRS SHIVRAM SOMAJI TAYADE AND OTHERS
|
June 6, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THROUGH EXECUTIVE ENGINEER Vs. ASHOK S/O ONKAR NANDVIKAR
|
June 15, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THROUGH EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION Vs. KONGABAI SADASHIV WANKHADE
|
July 25, 2017 |
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THROUGH ITS EXECUTIVE ENGINEER, MINOR IRRIGATION PROJECT, PUSAD, DISTT YAVATMAL Vs. PURUSHOTTAM VITHALRAO WANKHADE
|
July 18, 2017 |
VIDARBHA MAHAJAN SAMITI Vs. STATE OF MAHARASHTRA
|
January 5, 2017 |
VIDARBHA PREMIER CO-OPERATIVE HOUSING SOCIETY LIMITED, GANDHI SAGAR, NAGPUR THROUGH CHAIRMAN Vs. JOINT REGIONAL DIRECTOR, SUB-REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION
|
September 21, 2017 |
VIDEOCON INTERNATIONAL LIMITED Vs. UNION OF INDIA & ORS.
|
December 13, 2017 |
VIDHYA VIKAS SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, EDUCATION DEPARTMENT
|
August 3, 2017 |
VIDYUT CORPORATION Vs. MCI SECURITIES PVT. LTD. AND OTHERS
|
January 16, 2017 |
VIDYUT METALLICS LIMITED Vs. MAHARASHTRA INDUSTRIAL
|
November 13, 2017 |
VIHAR DURVE Vs. STATE OF MAHARASHTRA AND ORS
|
August 11, 2017 |
VIJAY @ TYSON S/O. NAMDEORAO DONGRE Vs. THE STATE OF MAHARASHTRA & ORS.
|
August 23, 2017 |
VIJAY BHIVAJIRAO PALANDE Vs. STATE OF MAHARASHTRA
|
June 29, 2017 |
VIJAY DEEPCHAND CHORDIYA AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
December 5, 2017 |
VIJAY DHONDIRAM GHADAGE Vs. STATE OF MAHARASHTRA
|
October 12, 2017 |
VIJAY JAGANNATH INDOLIKAR Vs. MAHARASHTRA STATE
|
December 14, 2017 |
VIJAY KAILAS BHOSALE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
September 25, 2017 |
VIJAY KISAN KATE Vs. STATE OF MAHARASHTRA & ORS
|
May 25, 2017 |
VIJAY KUSEKAR ADULT, INDIAN INHABITANT OCCUPATION : FARMER ] R/O. AT POST VILLAGE ANDHALGAON, TALUKA SHIRUR, DISTRICT PUNE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY MINISTRY OF COOPERATION, IRRIGATION & TEXTILE, GOVERNMENT OF MAHARASHTRA MANTRALAYA, MUMBAI
|
March 22, 2017 |
VIJAY MACHINDRA MARKAD AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 8, 2017 |
VIJAY NANA SAWANT Vs. COMMISSIONER OF POLICE FOR GR. MUMBAI
|
March 30, 2017 |
VIJAY RAMBHARAN PATI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 26, 2017 |
VIJAY S/O GOROBA SHINDE Vs. STATE OF MAHARASHTRA
|
September 29, 2017 |
VIJAY S/O MANOHAR POHEKAR Vs. STATE OF MAHARASHTRA
|
December 15, 2017 |
VIJAY S/O MARUTI GAIKWAD Vs. SAU. SAVITA VIJAY GAIKWAD
|
December 13, 2017 |
VIJAY S/O. LAXMAN JADHAV Vs. SOW. SAVITA W/O. VILAS JADHAV
|
August 23, 2017 |
VIJAY S/O. LAXMANRAO VAHADNE Vs. AJINKYA ARUN FIRODIYA
|
March 20, 2017 |
VIJAY S/O. RAMDAS SAKKARWAR Vs. ARUN S/O. DAGDU MADUKAR & ANR.
|
January 31, 2017 |
VIJAY S/O. SHRIRAM THAKRE Vs. THE STATE OF MAHARASHTRA
|
February 22, 2017 |
VIJAY SYNTHETIC PRINTS LTD. Vs. UNION OF INDIA
|
February 20, 2017 |
VIJAY TATA RAVIPATI Vs. MEDIASCOPE PUBLICITAS (INDIA) PVT. LTD. & ANR.
|
October 13, 2017 |
VIJAY VISHIN MEGHANI Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
September 19, 2017 |
VIJAYA PRAMODKUMAR PAITHANKAR Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
VIJAYSING GULABSING DEVRE Vs. STATE OF MAHARASHTRA
|
December 7, 2017 |
VIJAYSING S/O NATHESING RAJPUT Vs. STATE OF MAHARASHTRA
|
September 19, 2017 |
VIKAR ANSAR SHAIKH Vs. STATE OF MAHARASHTRA
|
November 13, 2017 |
VIKAS BHIMRAO CHAVAN AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
|
January 2, 2017 |
VIKAS KAMALAKAR WALAWALKAR Vs. THE DEPUTY SALT COMMISSIONER
|
November 9, 2017 |
VIKAS NURSERY THROUGH ITS SOLE PROPRIETOR (RAMCHANDRA UTTAM PRABHU DESSAI) Vs. LAND ACQUISITION OFFICER, PWD (CELL), ALTINHO, PANAJI, GOA
|
September 21, 2017 |
VIKAS PANDURANG DONGRE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, TECH EDUCATION DEPARTMENT, MANTRALAYA, MUMBAI
|
June 28, 2017 |
VIKAS PARISHAD Vs. GOA UNIVERSITY & ORS.
|
April 4, 2017 |
VIKAS VITHOBA GOGAWALE Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 2, 2017 |
VIKASBHIMRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
January 27, 2017 |
VIKI BABAN GALTE Vs. COMMISSIONER OF POLICE
|
January 18, 2017 |
VIKRAM S/O SOMAJI DHABALE AND ANR. Vs. BISAN S/O RAMAJI KATGAYE
|
June 30, 2017 |
VIKRAM SHARMA SHETTY Vs. DESIGNATED OFFICER,ASSISTANT ENGINEER(BUILDING AND FACTORY),MUMBAI
|
April 25, 2017 |
VILAS A.DESHPANDE Vs. UNION BANK OF INDIA
|
July 21, 2017 |
VILAS GAJANAN BHUJBAL Vs. PUSHPA CHANDRAKANT DABHADE
|
December 11, 2017 |
VILAS LAXMAN GAVAI Vs. DNYANDEO UTTAMRAO DHANDAR AND OTHERS
|
July 1, 2017 |
VILAS S/O HARI KULMETHE Vs. STATE OF MAHARASHTRA
|
September 6, 2017 |
VILAS S/O MAHADEO MAHADOLES Vs. STATE OF MAHARASHTRA
|
August 29, 2017 |
VILAS S/O TUKARAM GARATE Vs. SCHEDULED TRIBE CERTIFICATES
|
November 10, 2017 |
VILASRAO BAPURAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
August 22, 2017 |
VILAYATI RAM MITTAL (P) LTD Vs. RESERVE BANK OF INDIA
|
September 20, 2017 |
VIMAL SUDARSHAN BAFNA Vs. STATE OF MAHARASHTRA & ORS.
|
June 14, 2017 |
VIMALBAI IRAPPA KAMBLE, 30 YEARS, OCCUPATION , NIL, R/O LATUR, TALUKA AND DISTRICT LATUR Vs. SAHAYAK SANCHALAK, AROGYA SEVA (KUSTH), LATUR, DISTRICT LATUR. (ASSISTANT DIRECTOR, HEALTH SERVICES (LEPROSY), LATUR, DISTRICT LATUR)
|
February 2, 2017 |
VIMANJAN HANUMANTA DEVARKONDA Vs. STATE OF MAHARASHTRA
|
April 10, 2017 |
VIMLABAI BHAYYALALSING RAJPUT (BHANDARI) Vs. ANIL DADARAO WAGHMARE
|
August 18, 2017 |
VINA PATKAR Vs. STATE OF GOA
|
November 17, 2017 |
VINAY RAI Vs. STATE OF GOA
|
July 13, 2017 |
VINAY S/O VASANTRAO BAGDE Vs. SOU. DURGA W/O VINAY BAGDE
|
February 9, 2017 |
VINAYAK M DESSAI Vs. ULHAS N NAIK
|
September 15, 2017 |
VINAYKUMAR MANIRAM CHAVAN Vs. STATE OF MAHARASHTRA & ANR.
|
August 3, 2017 |
VINCENTINA PAULINA DSOUZA, AGED 46 YEARS, WIDOW, WIFE OF LATE CASIANO ROBERT DSOUZA, R/O. OF NAVELCAR ESTATE, BLOCK F-3, BAIGUINIM, OLD GOA Vs. SUNIL KUMAR P. (DRIVER), S/O. RARICHAKUTTY, R/O. PONGILODI - HOUSE, DISMISSED VIA ATHOLI CULICAT, POST THALKULATHUR, KERALA AND ORS.
|
July 13, 2017 |
VINOD @ SAI DAMODAR GHOGLE Vs. THE PRINCIPAL SECRETARY AND ANR.
|
January 24, 2017 |
VINOD DADARAO WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
December 12, 2017 |
VINOD DADASAHEB DHORE & ANR. Vs. THE SECRETARY MAHARASHTRA PUBLIC SERVICE COMMISSION, MUMBAI & ORS.
|
December 20, 2017 |
VINOD GOPALAN PUTHANPURE Vs. JYOTI ANIL SHAH
|
September 13, 2017 |
VINOD KUMAR SABOO Vs. SUDARSHAN VISHWANATH MALPANI
|
April 3, 2017 |
VINOD PRALHADRAO FARKADE Vs. CEEKAY DAIKIN LTD., AURANGABAD
|
January 17, 2017 |
VINOD RAMCHANDRA GHOSALKAR ADULT Vs. MANISHA ASHOK CHAUDHARY ADULT
|
July 7, 2017 |
VINOD S/O CHHAGANLAL DAGA Vs. SHRIRAM CHITS PVT. LTD
|
June 13, 2017 |
VINOD S/O HANUMANTRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA, THROUGH IN CHARGE OFFICER, POLICE STATION SATARA, AURANGABAD, DIST AURANGABAD
|
December 11, 2017 |
VINOD S/O. KADUBAL RATHOD AND ANR. Vs. MAHARASHTRA STATE ELECTRICITY GENERATION CO. LTD.
|
February 17, 2017 |
VINOD S/O. RADHYESHYAM DUBEY Vs. CHANDULAL S/O. LADHAJI TILWA
|
April 7, 2017 |
VINOD SHAMSUNDER ANEJA Vs. PAPER CORRUGATION AND PACKAGING PVT. LTD.
|
December 18, 2017 |
VINOD SURYABHAN GUJAR Vs. DIPAK NANDLAL ZANWAR
|
November 2, 2017 |
VINODRAI HARIDAS KOTADIA Vs. GOPALDAS HARIDAS KOTADIA
|
March 15, 2017 |
VIPIN BHIMLAL SHAH Vs. SLUM REHABILITATION AUTHORITY
|
October 12, 2017 |
VIPUL AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION, SCB & ANR.
|
July 22, 2017 |
VIREN JAYSUKHLAL JASANI Vs. MRS. MILOUNIE VIREN JASANI
|
September 14, 2017 |
VIRENDRA OJHA Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
|
September 28, 2017 |
VIRENDRASINGH S/O RAMPURKAR KHAIRWAR Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
VISHAL MACHINERY Vs. M/S. DUDHANKAR & SONS
|
November 8, 2017 |
VISHAL PHILIP GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR PATHARDI POLICE STATION, TQ PATHARDI, DIST AHMEDNAGAR
|
September 26, 2017 |
VISHAL S/O SHAHAJI KASABE Vs. THE COMMISSIONER OF POLICE
|
January 6, 2017 |
VISHAL S/O. SUBHASH SHEJWAL & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
|
June 13, 2017 |
VISHAL VINAYAK BANDEKAR Vs. REVISION AUTHORITY (CENTRAL GOVERNMENT)
|
April 27, 2017 |
VISHNU ARJUN KADAM Vs. STATE OF MAHARASHTRA
|
July 11, 2017 |
VISHNU BHAGWAN JADHAV Vs. THE STATE OF MAHARASHTRA AND ORS
|
December 22, 2017 |
VISHNU DASHRATH CHAVAN Vs. PUNDALIK DASHRATH CHAVAN
|
July 3, 2017 |
VISHNU G. PAWAR Vs. TUKARAM V. YADAV AND ORS
|
August 11, 2017 |
VISHNU KASHALKAR & ORS. Vs. PUBLIC PROSECUTOR HIGH COURT OF BAMBAY AT PANAJI & ORS.
|
October 4, 2017 |
VISHNU NAMDEO SHINDE Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 9, 2017 |
VISHNU PANDURANG PATHROD Vs. STATE OF MAHARASHTRA
|
December 11, 2017 |
VISHNU V VAZE, JUNIOR ENGINEER (ELECT) Vs. POLICE INSPECTOR, BICHOLIM POLICE STATION
|
August 16, 2017 |
VISHNUDEV CO-OP. HSG. SOCIETY, PUNE Vs. REVENUE AND FOREST DEPT. MAHARASHTRA
|
February 28, 2017 |
VISHWAJEET RANE Vs. STATE OF GOA, THROUGH POLICE ATTACHED TO OLD GOA
|
August 10, 2017 |
VISHWAMBHAR S/O. CHETIRAM SAWANT Vs. STATE OF MAHARASHTRA AND OTHERS
|
February 22, 2017 |
VISHWANATH S/O PARASHRAM KHAMBALKAR Vs. PRATHMESH S/O. VISHWANATH KHAMBALKAR
|
November 10, 2017 |
VISHWANATH SHANKAR SADAFULE Vs. MAHARASHTRA STATE ELECTRICITY
|
November 10, 2017 |
VISHWANATH YADAV AND OTHERS Vs. KASHINATH YADAV AND ANOTHER
|
March 15, 2017 |
VISHWAS NAIK, INDIAN NATIONAL Vs. STATE OF GOA
|
August 2, 2017 |
VISION MILLENNIUM EXPORTS PVT LTD Vs. STRIDE MULTITRADE PVT LTD
|
December 8, 2017 |
VITHABAI W/O. GOVIND PAWALE & ANR. Vs. THE RANGE FOREST OFFICER, BHOKAR & ANR.
|
February 1, 2017 |
VITHAL BAPU MANE Vs. BALASAHEB SIDHU MASAL & ORS.
|
January 19, 2017 |
VITHAL MALLU CHINTALWAR & ANR. Vs. THE STATE OF MAHARASTRA & ORS.
|
March 8, 2017 |
VITHAL SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
August 7, 2017 |
VITTHAL MOHAN NIMSE DECEASED THROUGH L.RS Vs. THE STATE OF MAHARASHTRA
|
July 19, 2017 |
VITTHAL S/O. TUKARAM GORANE Vs. THE STATE OF MAHARASHTRA
|
November 17, 2017 |
VITTHALDAS TRIBHUVANDAS BAGADIA Vs. STATE OF MAHARASHTRA
|
December 20, 2017 |
VITTHALRAO ALIAS PANDHARINATH S/O ATMARAM MOKADDAM Vs. DOMAJI PANDURANG KOKATE
|
September 28, 2017 |
VITTHALRAO SHINDE SAHAKARI SAKHAR KARKHANA LTD. Vs. GANGAPUR SAHAKARI SAKHAR KARKHANA LTD.
|
April 17, 2017 |
VITTHALSING NARAYANSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
December 11, 2017 |
VIVEK S/O KAILASH SHUKLA Vs. MINAL W/O VIVEK SHUKLA
|
September 11, 2017 |
VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED, HOSUR Vs. UNION OF INDIA & ORS.
|
February 1, 2017 |
VODAFONE INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA REPRESENTED BY ITS SECRETARY & ORS
|
September 21, 2017 |
VODAFONE MOBILE SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
|
April 24, 2017 |
VOLVO INDIA PRIVATE LTD. Vs. STATE OF MAHARASHTRA & ANR.
|
September 26, 2017 |
VRANDA G PAI Vs. RAJAN ARJUN KENI & ORS
|
October 10, 2017 |
VRUNDA D/O JEEVANRAO DAHITANKAR Vs. SHRI TULJABHAVANI TEMPLE TRUST
|
February 2, 2017 |
VYOMESH SHAH Vs. STATE OF MAHARASHTRA
|
November 10, 2017 |
WALTOR BUTHELLO OF MUMBAI AND ORS Vs. COMMISSIONER OF SALES TAX
|
February 7, 2017 |
WAMAN SADASHIO NANDESHWAR Vs. STATE OF MAHARASHTRA
|
May 3, 2017 |
WAMAN VITHOBAJI BHADADE Vs. STATE OF MAHARASHTRA
|
April 13, 2017 |
WARDHA POWER COMPANY LTD. Vs. THE STATE OF MAHARASHTRA & ORS.
|
February 15, 2017 |
WASHIM URBAN COOPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
|
June 21, 2017 |
WASUDEO S/O. MAHADEO MASURKAR Vs. ASHOK S/O. MOTIRAMJI ADMANE
|
January 20, 2017 |
WELCOMGROUP SEAROCK Vs. KASHINATH IYER AND ANR
|
January 19, 2017 |
WENDY GRACE MASCARENHASE DE SA Vs. DIRECTOR OF PROVEDORIA, INSTITUTE OF PUBLIC ASSISTANCE PROVEDORIA, HAVING OFFICE AT MALA, PANAJI-GOA
|
December 12, 2017 |
WESTERN COAL FIELDS LTD , THROUGH ITS CHIEF GENERAL MANAGER Vs. SHANKAR S/O BABULAL THAKUR
|
July 19, 2017 |
WESTERN COALFIELDS LTD. Vs. SANTOSH KUMAR AND ORS.
|
October 3, 2017 |
WIFE Vs. HUSBAND
|
March 16, 2017 |
WOMENS EDUCATION SOCIETY A SOCIETY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES REGISTRATION ACT, 1860 Vs. THE STATE OF MAHARASHTRA
|
October 5, 2017 |
WORKMEN REPRESENTED BY, GOMANTAK MAZDOOR SANGH Vs. AIRPORT AUTHORITY OF INDIA
|
June 23, 2017 |
X Vs. UNION OF INDIA
|
August 10, 2017 |
X(SINCE MINOR THROUGH HER FATHER) Vs. THE STATE OF MAHARASHTRA AND ANOTHER
|
October 13, 2017 |
XAVIER MANUEL MASCARENHAS Vs. JULIANA ANTAO ALMEIDA
|
May 8, 2017 |
YADAV S/O MAROTI NAVGHARE Vs. THE STATE OF MAHARASHTRA
|
April 10, 2017 |
YADAV S/O YESHWANT PALASKAR Vs. STATE OF MAHARASHTRA
|
November 1, 2017 |
YADAV SHIVRAM TIMADE Vs. RAMCHANDRA SHIVRAM TIMADE
|
August 10, 2017 |
YASHWANT S/O. RAMPRASAD VARMA & ORS. Vs. STATE OF MAHARASHTRA & ANR.
|
October 11, 2017 |
YASHWANT SHENOY Vs. THE UNION OF INDIA
|
March 15, 2017 |
YASHWANTRAO SADASHIV DESHMUKH Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
|
March 6, 2017 |
YASMIN AKEEL PINJARI Vs. MOHD. KHABULAL PINJARI
|
January 18, 2017 |
YESHWANT KONDJI KHILLARE Vs. STATE OF MAHARASHTRA
|
June 6, 2017 |
YESHWANT RUPCHAND KOLHE Vs. STATE OF MAHARASHTRA
|
December 22, 2017 |
YESHWANTH SHENOY Vs. APPELLATE COMMITTEE
|
April 27, 2017 |
YOGENDRAKUMAR LAXMINARAYAN ZAVERI Vs. K T MASRANI
|
September 19, 2017 |
YOGESH NILKANTH PANDE Vs. STATE OF MAHARASHTRA
|
August 18, 2017 |
YOGESH S/O ARJUN GITE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, RAHURI, DIST AHMEDNAGAR
|
October 11, 2017 |
YOGESH S/O. KACHARU IGHE Vs. STATE OF MAHARASHTRA
|
July 17, 2017 |
YOGESH SHAMRAO MUNESHWAR Vs. THE VICE CHANCELLOR, RASHTRA SANT
|
November 21, 2017 |
YOGESH SUBHASH SANAP Vs. STATE OF MAHARASHTRA
|
October 11, 2017 |
YOGESH VINAYAKRAO PATIL Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 26, 2017 |
YOGESHWAR S/O VITTHALRAO DHOK Vs. THE DIRECTORATE OF TECHNICAL
|
November 15, 2017 |
YUGANDHARA VASANT GANGAVANE Vs. STATE OF MAHARASHTRA
|
November 10, 2017 |
YUSUF KHAN S/O. HUSSAIN KHAN Vs. THE STATE OF MAHARASHTRA AND ...
|
December 22, 2017 |
YVONNE MIRANDA, 5, MIQUELINA APTS Vs. LIFE INSURANCE CORPORATION, REPRESENTED BY MANAGER (CLAIMS)
|
September 4, 2017 |
ZABARSINGH PILYA BHILALA Vs. STATE OF MAHARASHTRA
|
September 22, 2017 |
ZAINABEE W/O MOHAMMAD BASHIR Vs. SHIVKUMAR
|
September 15, 2017 |
ZEE ENTERTAINMENT ENTERPRISES LTD A COMPANY REGISTERED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT 18TH FLOOR, A WING, MARATHON FUTUREX, NM JOSHI MARG, LOWER PAREL, MUMBAI 400 013 Vs. SONY PICTURES NETWORKS INDIA PVT LTD A COMPANY REGISTERED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT 4TH FLOOR, INTERFACE BUILDING NO. 7, OFF MALAD LINK ROAD, MALAD (W), 400 064
|
April 5, 2017 |
ZEE SPORTS LIMITED. (NOW KNOWN AS ZEE DIGITAL CONVERGENCE LTD.) HAVING ITS OFFICE AT CONTINENTAL BUILDING, 135, DR. ANNIE BESANT ROAD, WORLI, MUMBAI Vs. NIMBUS MEDIA PTE. LTD. HAVING ITS REGISTERED OFFICE AT 10, ANSON ROAD, #24
|
January 31, 2017 |
ZEE SPORTS LTD. Vs. NIMBUS MEDIA PVT. LTD.
|
April 7, 2017 |
ZILLA PARISHAD YAVATMAL, Vs. PRADIP SADASHIV SAWANGIKAR,
|
November 6, 2017 |
ZILLA PARISHAD, JALNA Vs. BABAN MAROTRAO BOKADE
|
October 5, 2017 |
ZOPADI RAMDEO MANDIR TRUST Vs. B MOHANLAL
|
November 2, 2017 |
ZUARI AGRO CHEMICAS LTD Vs. STATE OF GOA
|
September 20, 2017 |
ZUARI GLOBAL LTD.,GOA Vs. ASSISTANT COMMISSIONER OF INCOMETAX CIRCLE-2(1),PANAJI-GOA
|
March 16, 2017 |
ZUMBAR S/O. GOROBA KADAM Vs. THE STATE OF MAHARASHTRA
|
February 2, 2017 |
ZUMBER DAGADU CHEMATE Vs. BOMBAY, AT : AURANGABAD.) AND OTHERS
|
May 4, 2017 |