7 STAR DISTILLERIES Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LIMITED AND ORS.
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November 21, 2015 |
A S POPHARE Vs. SANJAY BHATIYA AND ORS
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October 26, 2015 |
A.D. KHARE AND ORS. Vs. THE MAHARASHTRA STATE ELECTRICITY BOARD AND ORS.
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January 8, 2015 |
A.K. KUMARAN NAIR Vs. UNION OF INDIA AND ORS.
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September 8, 2015 |
A.S.N. AGRI GENETICS PRIVATE LIMITED Vs. BASANT AGRO TECH (I) LIMITED
|
July 16, 2015 |
AAKANSHA ROY RASMUSSEN Vs. ADWAIT ANIL DIXIT
|
February 23, 2015 |
AARTS MODULE INTERNATIONAL PVT. LTD. AND ORS. Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ORS.
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June 22, 2015 |
ABASAHEB AND ORS. Vs. USHA AND ORS.
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August 17, 2015 |
ABASAHEB JANARDHAN CHAVAN AND ORS. Vs. THE STATE OF MAHARASHTRA
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February 4, 2015 |
ABDUL CHAPPARBAN Vs. STATE OF GOA
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July 9, 2015 |
ABDUL KALAM ABDUL NABI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AMRAVATI
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July 8, 2015 |
ABDUL MALIK NABI AHMED Vs. THE STATE OF MAHARASHTRA
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August 6, 2015 |
ABDUL MALIK NABI AHMED Vs. THE STATE OF MAHARASHTRA
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June 8, 2015 |
ABDUL RAHIM KHAN Vs. TAJ BAGH COMMITTEE
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March 23, 2015 |
ABDUL RAHMAN ANJARIA & ANR Vs. MOHAMMAD KALLU IBRAHIM SHAH
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July 8, 2015 |
ABDUL RASHID ABDUL LATIF MUSALMAN Vs. ZILLA PARISHAD, JALGAON AND ORS.
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July 16, 2015 |
ABDUL RAZAK FAUJDARKHAN AND ORS. Vs. SHARADA R. ADYANTHAYA AND ORS.
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March 9, 2015 |
ABDUL RAZAK MOHAMMED ISHAQUE Vs. HAMIDABEE SAYYED HAROON ATTAR AND ORS.
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January 28, 2015 |
ABDUL REHMANKHAN FAKIR MOHAMED Vs. AFZAL KHAN AND ORS.
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September 1, 2015 |
ABDUPPA VENGADAN AND ORS. Vs. UNION OF INDIA AND ORS.
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April 9, 2015 |
ABDUR RAHMAN ANJARIA AND ORS. Vs. MOHHAMAD KALLU IBRAHIM SHAH AND ORS.
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April 17, 2015 |
ABHA DASTANE - RAO Vs. PRABHAKAR NARSINGH DEOLANKAR AND ORS.
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April 30, 2015 |
ABHA DASTANE-RAO AND ORS Vs. PRABHAKAR DEOLANKAR AND ORS
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February 17, 2015 |
ABHAY HARAKCHAND SANCHETI Vs. BABAN PANDU DASWANT AND ORS.
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April 10, 2015 |
ABHAY LADDULAL SHAH AND ORS. Vs. UDAYKUMAR RADHAKISAN DUBEY AND ORS.
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April 18, 2015 |
ABHAYRAO PRAKASHRAO DESHMUKH Vs. STATE OF MAHARASHTRA AND ORS.
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February 3, 2015 |
ABHIJIT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 16, 2015 |
ABHIJIT KISHOR PATIL AND ORS. Vs. THE UNION OF INDIA AND ORS.
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October 30, 2015 |
ABHIMANYU Vs. STATE OF MAHARASHTRA
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January 15, 2015 |
ABHISHEK MISHRA Vs. THE STATE OF GOA AND ORS.
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December 21, 2015 |
ABHISHEK PRADIP TARKASE Vs. THE COMMISSIONER OF POLICE NAGPUR CITY AND ORS.
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October 1, 2015 |
ABHISHEK TALWAR Vs. L & T FINANCE LTD
|
February 23, 2015 |
ABID & COMPANY STEELS PRIVATE LIMITED Vs. BOMBAY MERCANTILE CO-OP. BANK
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May 6, 2015 |
ABRAAJ INVESTMENT MANAGEMENT LTD. Vs. NEVILLE TULI
|
July 14, 2015 |
ABRARODDIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 17, 2015 |
ACHARYA MAHANT SALKAR BABA Vs. DATTATRAYA S/O BABUJI PECHE
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February 27, 2015 |
ACHYUT VAMANRAO ATRE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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January 9, 2015 |
ACHYUTBHAI HIRALAL SHAH Vs. PRINCESS UJAWALA RAJE
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June 12, 2015 |
ACRON DEVELOPERS PRIVATE LIMITED Vs. PATEL ENGINEERING LIMITED
|
August 21, 2015 |
ADARSH VIDYALAYA SHIKSHAN SAMITI Vs. THE STATE OF MAHARASHTRA AND ORS.
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April 8, 2015 |
ADARSH Y SHET MAYEKAR, Y SHET Vs. SHIRODA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED
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October 9, 2015 |
ADDHAR MERCANTILE PRIVATE LIMITED Vs. SHREE JAGDAMBA AGRICO EXPORTS PVT. LTD.
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June 12, 2015 |
ADDITIONAL COMMISSIONER OF SALES TAX Vs. INDO COUNT INDUSTRIES LTD.
|
March 24, 2015 |
ADDL. COLLECTOR OF GOA AND ORS. Vs. ERNESTO DOS MERCES CARVALHO AND ORS.
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January 19, 2015 |
ADDL. COMMISSIONER OF SALES TAX Vs. SUN SYSTEMS AND ORS.
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November 24, 2015 |
ADITYA BARTHAKUR Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
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September 4, 2015 |
ADITYA BIRLA FINANCE LIMITED Vs. CARNET ELIAS FERNANDES AND ORS.
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September 4, 2015 |
ADITYASAI COTSPIN PVT. LTD. Vs. LOUIS DRAYFUS COMMODITIES INDIA PVT. LTD. AND ORS.
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February 4, 2015 |
ADIVASI SAMAJ KRUTI SAMITI Vs. STATE OF MAHARASHTRA
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February 4, 2015 |
ADM AGRO INDUSTRIES LATUR & VAIZAG PVT. LTD. Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA, MINISTRY OF HEALTH AND FAMILY, WELFARE AND ORS.
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April 28, 2015 |
ADVANCE NETWAYS MARKETING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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April 13, 2015 |
ADVANCE POWER DISPLAY SYSTEMS LTD. Vs. COMMISSIONER OF INCOME TAX-8
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October 12, 2015 |
AFLOAT TEXTILES (INDIA) LTD. Vs. UNION OF INDIA
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October 19, 2015 |
AFLOAT TEXTILES (INDIA) LTD. Vs. UNION OF INDIA
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July 30, 2015 |
AFZAL ABDUL SATTAR OOMERBHOY AND ORS. Vs. MAJID AHMEDBHAI OOMERBHOY AND ORS.
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June 16, 2015 |
AGARSONS CONTAINER TERMINALS Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED
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April 8, 2015 |
AGARWAL METALS & ALLOYS UNIT-II Vs. COMMISSIONER OF C. EX. & S.T., VAPI
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February 24, 2015 |
AGENCY REAL MARGAO PVT. LTD. Vs. SUBHASH K. PARAB
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February 12, 2015 |
AGIO PHARMACEUTICALS LTD. Vs. KOJACH LTD.
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August 26, 2015 |
AGRICULTURAL PRODUCE MARKET COMMITTEE ARJUNI MOREGAON AND ORS.­ Vs. ASHOK AND ORS.
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January 22, 2015 |
AHER SANGITA RAMDAS Vs. STATE OF MAHARASHTRA
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April 8, 2015 |
AHMED PYARMOHAMMAD ATAR AND ORS. Vs. DIGAMBAR KALIDAS SALUNKE AND ORS.
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September 22, 2015 |
AHMED VAZIR PARKAR Vs. UNION OF INDIA AND ORS.
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August 20, 2015 |
AIDEK TOURISM SERVICES PVT LTD Vs. ADITYA BIRLA NUVO LTD
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April 17, 2015 |
AIHAANA ACHARIYA SHARMA Vs. STATE OF MAHARASHTRA
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January 12, 2015 |
AIR INDIA LTD. AND ORS. Vs. S. GUNAHARI AND ORS.
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June 8, 2015 |
AIREX LOGISTICS EXPRESS SERVICES P. LTD. Vs. ASIT C. MEHTA INVESTMENT INTERMEDIATES LIMITED
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January 23, 2015 |
AJANTA PHARMA LIMITED Vs. EVANS MEDICAL PLC AND ORS.
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June 12, 2015 |
AJANTA PHARMA LIMITED Vs. VARDHAMAN LIFECARE PRIVATE LIMITED
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July 9, 2015 |
AJANTA PHARMA LIMITED Vs. TRANSCEND THERAPEUTICS PVT. LTD. AND ORS.
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July 1, 2015 |
AJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 26, 2015 |
AJAY Vs. LAXMIKANT TRADING CO. PVT. LTD.
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September 21, 2015 |
AJAY R. DHOOT Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
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July 15, 2015 |
AJAY SINGH (SUNNY) DEOL Vs. SUNEEL DARSHAN
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April 16, 2015 |
AJAY SINGH SANDHU Vs. UNION OF INDIA
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August 31, 2015 |
AJAYKUMAR SHANKARRAO WAGHMARE Vs. STATE OF MAHARASHTRA AND ORS.
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February 27, 2015 |
AJIT B. JADHAV Vs. DEVASTHAN VYAVASTHAPAN COMMITTEE AND ORS.
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April 7, 2015 |
AJIT SUKHIJIA Vs. EDGAR FRANCISCO VALLES
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July 9, 2015 |
AJIT VISHWANATH BORADE Vs. THE STATE OF MAHARASHTRA
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September 28, 2015 |
AJITKUMAR S/O KRISHNARAO ALIAS KRUSHNAKANT MUDHOLKAR Vs. RADHAMOHAN S/O BADRILAL BAJAJ
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March 10, 2015 |
AKBAR AND ORS. Vs. THE STATE OF MAHARASHTRA
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July 3, 2015 |
AKBAR INTIJARUL ANSARI Vs. STATE OF MAHARASHTRA
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September 2, 2015 |
AKBARALLYS Vs. INDIAN OIL CORPORATION
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January 19, 2015 |
AKHILESH HARSHAL PANDEY Vs. STATE OF MAHARASHTRA AND ORS.
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January 14, 2015 |
AKHTAR HUSSEIN MOHIDDIN ALI SHAIKH Vs. STATE OF MAHARASHTRA
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January 22, 2015 |
AKHTAR SALIM Vs. STATE OF MAHARASHTRA AND ORS.
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August 5, 2015 |
AKKADIAN HOUSING AND INFRASTRUCTURE PVT. LTD. AND ORS. Vs. PANTHEON INFRASTRUCTURE PVT. LTD. AND ORS.
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September 21, 2015 |
AKRAM MOHD. MUNAWAR SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 20, 2015 |
AKRAMKHAN GULAM KADAR KHAN AND ORS. Vs. COLLECTOR AND ORS.
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April 8, 2015 |
AKSHAT MADAN Vs. DARASHAW & CO PVT LTD
|
February 17, 2015 |
AKSHAY SURESH HADAVALE Vs. STATE OF MAHARASHTRA
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January 15, 2015 |
AKSHAY VITTA MANAGEMENT AND INVESTMENT CONSULTANCY SERVICES PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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April 21, 2015 |
AL-CAN EXPORT PVT. LTD. Vs. PRESTIGE H.M. POLYCONTAINERS LTD. AND ORS.
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December 9, 2015 |
ALANKIT HEALTHCARE TPA LTD Vs. NUCLEUS GIS AND ITES LTD
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August 17, 2015 |
ALEIXO ARNOLFO PEREIRA Vs. JOAO C. PEREIRA
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January 12, 2015 |
ALI ASGAR SIRAJ KOMTIWALA Vs. V.S. SINGH AND ORS.
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July 24, 2015 |
ALIMIYA UMAR CHOUGULE Vs. MINISTRY OF COOPERATION AND DE ADDICTION ACTIVITIES
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February 17, 2015 |
ALKA CHANDEWAR Vs. SHAMSHUL ISHRAR KHAN
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October 27, 2015 |
ALLAN VALLES Vs. ALKA ATCHUT TELI AND ORS.
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January 22, 2015 |
ALLAUDDIN Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 5, 2015 |
ALLELUIA BARNABE CAEIRO Vs. WILSON CAEIRO
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December 5, 2015 |
ALLIANCE SPACE PVT. LTD. Vs. THE INCOME TAX OFFICER AND ORS.
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March 27, 2015 |
ALOK RANJAN Vs. THE STATE OF MAHARASHTRA AND ORS.
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May 5, 2015 |
ALSON RODRIGUES Vs. STATE OF GOA
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September 28, 2015 |
ALVI CHAUSH Vs. SALEHA BEGUM AND ORS.
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March 11, 2015 |
ALWYN MICHAEL D SA Vs. MAYOR
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July 28, 2015 |
AMAN HARISHKUMAR VIJ Vs. SHANTABAI ANANDRAO PATIL
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April 13, 2015 |
AMANULLA KHAN Vs. STATE OF MAHARASHTRA AND ORS.
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August 13, 2015 |
AMARBIN SALAM CHAUS Vs. STATE OF MAHARASHTRA
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September 29, 2015 |
AMARJEETSINGH S/O JAGTARSINGH MOHAR Vs. STATE OF MAHARASHTRA
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May 8, 2015 |
AMBAAL HOLDINGS Vs. PYRAMID FINANCE PRIVATE LIMITED
|
March 23, 2015 |
AMBADAS RAGHUNATH WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AHMEDNAGAR AND ORS.
|
March 15, 2015 |
AMBARWADIKAR & CO Vs. STATE OF MAHARASHTRA
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January 22, 2015 |
AMBREEN AKHOON Vs. ADITYA AURN PAUDWAL AND ORS.
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August 4, 2015 |
AMERICAN PRESIDENT LINES LTD. AND ORS. Vs. THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY AND ORS.
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February 4, 2015 |
AMEY PRABHUDESSAI AND ORS. Vs. STATE OF GOA AND ORS.
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January 29, 2015 |
AMIN S/O FATEHALIBHAI VEERANI Vs. MEERABAI W/O KUNJILAL BHARTIYA
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March 26, 2015 |
AMIN WAREHOUSING AND ORS. Vs. AL FREIGHT INTERNATIONAL PVT. LTD. AND ORS.
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December 10, 2015 |
AMINA BI SHAIKH Vs. CHIEF OFFICER, BICHOLIM MUNICIPAL COUNCIL AND ORS.
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February 11, 2015 |
AMINA BI SHAIKH Vs. CHIEF OFFICER, BICHOLIM MUNICIPAL COUNCIL AND ORS.
|
November 2, 2015 |
AMIR SHAIKH SHARIF Vs. MANAGING DIRECTOR, BHIMA SAHAKARI SAKHAR KARKHANA LIMITED AND ORS.
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November 26, 2015 |
AMIT Vs. THE STATE OF MAHARASHTRA AND ORS.
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April 7, 2015 |
AMIT Vs. THE STATE OF MAHARASHTRA AND ORS.
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May 5, 2015 |
AMIT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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December 23, 2015 |
AMIT AND ORS. Vs. KRISHNA RAOSAHEB PAWAR AND ORS.
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January 19, 2015 |
AMIT HEMENDRA JHAVERI Vs. UNION OF INDIA AND ORS.
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October 13, 2015 |
AMIT JAYAWANT JAIN AND ORS. Vs. THE UNION OF INDIA AND ORS.
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July 10, 2015 |
AMIT PRAKASH JASTE Vs. STATE OF MAHARASHTRA AND ORS.
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November 23, 2015 |
AMIT PRAKASH PAWAR Vs. THE STATE OF MAHARASHTRA
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October 6, 2015 |
AMIT RAJU JADHAV Vs. SAU. PUJA AMIT JADHAV
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June 12, 2015 |
AMIT RAJU JADHAV Vs. SAU. PUJA AMIT JADHAV
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June 7, 2015 |
AMJAD ABDUL JABBAR BUBERE Vs. THE STATE OF MAHARASHTRA
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February 13, 2015 |
AMJAD KHAN Vs. THE STATE OF MAHARASHTRA AND ORS.
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February 12, 2015 |
AMOL BHAGWAT GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
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March 4, 2015 |
AMOL MARUTI KARANDE Vs. THE STATE OF MAHARASHTRA
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January 29, 2015 |
AMOL NILKANTH AWAGHAN Vs. THE STATE OF MAHARASHTRA
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June 29, 2015 |
AMOL SAHEBRAO SOLANKE Vs. THE TAHSILDAR AND ORS.
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July 31, 2015 |
AMOL SON OF BALAJI MESHRAM Vs. STATE OF MAHARASHTRA
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February 5, 2015 |
AMRUT DREDGING AND SHIPPING LIMITED Vs. M V LABITRA CARMEL
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June 9, 2015 |
AMRUT YESHWANT MATE Vs. STATE OF MAHARASHTRA AND ORS.
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March 4, 2015 |
ANAJANBAI MAHADEO THORAVE AND OTHERS Vs. SUBHADRA PRAHLAD THORAVE AND OTHERS
|
August 5, 2015 |
ANAND AND ORS. Vs. VINITA
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February 12, 2015 |
ANAND AUGSTIN BHAMBAL Vs. THE STATE OF MAHARASHTRA
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March 24, 2015 |
ANAND GONSALO FOS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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April 8, 2015 |
ANAND KALE Vs. THE STATE OF GOA
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February 26, 2015 |
ANAND SHIVRAM SAMANT Vs. KANSAI NEROLAC PAINTS LTD. & ORS
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October 12, 2015 |
ANAND VILLA CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. Vs. PARINEE REALTY PRIVATE LIMITED AND ORS.
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October 20, 2015 |
ANANDA BABAN KOKATE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 23, 2015 |
ANANDRAO BAPUSO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
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November 27, 2015 |
ANANT GOPINATH KESSARKAR Vs. TEODORO JACOB FERNANDES
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February 18, 2015 |
ANANT TULSHIRAMJI BAJAJ Vs. SUNIL
|
July 30, 2015 |
ANANT X MANDRENCAR Vs. SANTOSHI ANANT MANDRENCAR
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July 17, 2015 |
ANANT YESHWANTRAO MAHULKAR Vs. DEPUTY CONSERVATOR OF FOREST
|
February 5, 2015 |
ANGAD Vs. THE STATE OF MAHARASHTRA
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February 12, 2015 |
ANGREZSINGH Vs. STATE OF MAHARASHTRA
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March 11, 2015 |
ANIL Vs. THE STATE OF MAHARASHTRA
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July 2, 2015 |
ANIL Vs. STATE OF MAHARASHTRA
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February 5, 2015 |
ANIL Vs. JASHRATH AND ORS.
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February 17, 2015 |
ANIL Vs. STATE OF MAHARASHTRA AND ORS.
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August 13, 2015 |
ANIL Vs. STATE OF MAHARASHTRA AND ORS.
|
January 22, 2015 |
ANIL ARORA Vs. DEPUTY COLLECTOR, MAPUSA
|
September 23, 2015 |
ANIL GOVIND NAIK Vs. STATE OF GOA AND ORS.
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March 10, 2015 |
ANIL KUMAR Vs. UNION OF INDIA AND ORS.
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July 31, 2015 |
ANIL KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
ANIL MAHADEV SHELAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 30, 2015 |
ANIL RAMCHANDRA HARINAME Vs. ROHINI
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April 22, 2015 |
ANIL RAMCHANDRA PARAB Vs. THE STATE
|
August 21, 2015 |
ANIL S/O GOVINDRAO CHAUDHARI Vs. TAORI MARKETING
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January 6, 2015 |
ANIL YASHWANT KARANDE Vs. MANGAL ANIL KARANDE
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December 23, 2015 |
ANILKUMAR Vs. THE STATE OF MAHARASHTRA
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August 19, 2015 |
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. Vs. CHANDRAKANT P. SANGHVI AND ORS.
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December 22, 2015 |
ANILKUMARA Vs. COMMISSIONER OF INCOME TAX AND ORS.
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January 8, 2015 |
ANIMALS AND BIRDS CHARITABLE TRUST Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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June 8, 2015 |
ANIRUDDHA VASANT KHER AND ORS. Vs. STATE OF MAHARASHTRA
|
April 22, 2015 |
ANITA Vs. THE STATE OF MAHARASHTRA
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February 25, 2015 |
ANITA AJAY SHARMA Vs. STATE OF MAHARASHTRA
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January 20, 2015 |
ANITA AND ORS. Vs. THE STATE OF MAHARASHTRA
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August 19, 2015 |
ANJALI RAMESH SULAKHE AND ORS. Vs. M.S.R.T.C.
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November 17, 2015 |
ANJALI WINES AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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April 29, 2015 |
ANJANA DAYARAM DHAKATE Vs. THE STATE OF MAHARASHTRA
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March 17, 2015 |
ANJU TIMBLO AND ORS. Vs. DILIP TIMBLO AND ORS.
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August 6, 2015 |
ANJUMAN-E-TALEEM AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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March 5, 2015 |
ANKIT BIMAL DEORAH Vs. MICROSEC CAPTIAL LTD.
|
August 6, 2015 |
ANKUR ASHOK THORAT Vs. THE STATE OF MAHARASHTRA
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August 11, 2015 |
ANKUSH Vs. THE STATE OF MAHARASHTRA
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January 7, 2015 |
ANNARAO Vs. DNYANOBA
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September 22, 2015 |
ANOOP GANPATRAO BOBDE Vs. DNYANSAGAR BAHNUUDDESHIYA SHAIKSHANIK SANSTHA AND ORS.
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August 25, 2015 |
ANSAR EBRAHIM SAYED Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 9, 2015 |
ANTHONY JOHNSON Vs. KAVITA GLORY
|
October 15, 2015 |
ANTONIO DA SILVA TECHNICAL HIGH SCHOOL AND JUNIOR COLLEGE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 7, 2015 |
ANTONIO DA SILVA TECHNICAL HIGH SCHOOL AND JUNIOR COLLEGE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
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July 8, 2015 |
ANTONIO DOURADO AND ORS. Vs. GASPAR ANTAO AND ORS.
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January 23, 2015 |
ANTONIO JOSE FERNANDES AND ORS. Vs. PETORNILA FERNANDES AND ORS.
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April 27, 2015 |
ANTONIO MENEZES Vs. MAHESH PHADTE AND ORS.
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February 12, 2015 |
ANTONIO SYLVESTER DSOUZA Vs. VILLAGE PANCHAYAT OF KORGAO AND ORS.
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October 14, 2015 |
ANURAG KASHYAP Vs. UNION OF INDIA
|
August 4, 2015 |
ANUSAYA AND ORS. Vs. SUREKHA SHASHIKANT SATHE AND ORS.
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October 20, 2015 |
ANWAR IBRAHIM ANSARI Vs. THE STATE OF MAHARASHTRA
|
January 15, 2015 |
APEX ENCON PROJECTS PVT. LTD. AND ORS. Vs. L & T FINANCE LTD. AND ORS.
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November 24, 2015 |
APPA Vs. THE STATE OF MAHARASHTRA
|
November 30, 2015 |
APPARAO BAHADURRAO GHUGE Vs. STATE OF MAHARASHTRA
|
January 28, 2015 |
APPASAHEB AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 30, 2015 |
ARCHANA Vs. STATE OF MAHARASHTRA AND ORS.
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August 26, 2015 |
ARCHANA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
April 18, 2015 |
ARCHER TRADING HOUSE PVT LTD Vs. EUROBOND INDUSTRIES LIMITED
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June 15, 2015 |
ARIF Vs. MOTIRAM
|
July 28, 2015 |
ARIF PATEL Vs. SUDHA KRISHNA SALIAN
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January 7, 2015 |
ARIF SHAIKH Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS.
|
February 6, 2015 |
ARIF USMAN KAPADIA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
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April 29, 2015 |
ARIFBHAI Vs. THE STATE OF MAHARASHTRA AND ORS.
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July 6, 2015 |
ARIHANT CONSTRUCTION Vs. SUBHASH KESHARMAL BARLOTA AND ORS.
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March 20, 2015 |
ARJANDAS METAL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
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May 8, 2015 |
ARJUN GOPA RATHOD Vs. VASANT SHIVRAMJI SHINDE AND ORS.
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June 10, 2015 |
ARJUN KASHINATH BADADE Vs. DIRECTOR GENERAL AND ORS.
|
July 10, 2015 |
ARJUN MASURKAR, S/O LAXMAN MASURKAR Vs. STATE OF GOA AND ORS
|
September 23, 2015 |
ARJUN PUNA SONI Vs. THE STATE OF MAHARASHTRA
|
June 10, 2015 |
ARJUN RANGRAO PATIL Vs. STATE OF MAHARASHTRA
|
January 16, 2015 |
ARJUN SITARAM NITANWAR Vs. TAHSILDAR, DISTRICT THANE AND ORS.
|
February 3, 2015 |
ARMADA (SINGAPORE) PTE. LTD. Vs. ASHAPURA MINECHEM LTD.
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September 8, 2015 |
AROHI INFRASTRUCTURE PVT. LTD. Vs. TATA CAPITAL FINANCIAL SERVICES
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December 2, 2015 |
AROHI INFRASTRUCTURE PVT. LTD. & ORS. Vs. TATA CAPITAL FINANCIAL SERVICES LTD.
|
October 21, 2015 |
ARONDA PROPERTIES PVT LTD Vs. SWETA ESTATES PVT LTD
|
July 21, 2015 |
ARSHADALI SHAIKH USMANALI SHAIKH Vs. THE STATE OF MAHARASHTRA
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July 7, 2015 |
ARSS ENGINEERING LIMITED Vs. STATE
|
September 8, 2015 |
ARTI W/O RAVI GUTTEDAR Vs. THE STATE OF MAHARASHTRA
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November 24, 2015 |
ARTSON ENGINEERING LTD. Vs. INDIAN OIL CORPORATION LTD.
|
January 9, 2015 |
ARUN Vs. THE DIVISIONAL COMMISSIONER, NAGPUR AND ORS.
|
April 30, 2015 |
ARUN AND ORS. Vs. NILIMA AND ORS.
|
January 30, 2015 |
ARUN BHANUDAS UBHAD AND ORS. Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
|
March 31, 2015 |
ARUN BHAURAO KHARAT Vs. THE STATE OF MAHARASHTRA
|
January 6, 2015 |
ARUN BHIKAJI PANDIT Vs. DAULAT MADHAVRAO GAIKWAD
|
May 8, 2015 |
ARUN DATTATRAYA NARAKE AND ORS. Vs. AUTHORIZED OFFICER, KOLHAPUR DISTRICT CENTRAL CO-OP. BANK LTD. AND ORS.
|
March 4, 2015 |
ARUN MARUTI WAGHCHAURE Vs. THE STATE OF MAHARASHTRA
|
March 19, 2015 |
ARUN PRALHAD MAGAR Vs. STATE OF MAHARASHTRA
|
February 10, 2015 |
ARUN RAMBHAU PHATAK AND ORS. Vs. MAHATMA PHULE KRUSHI VIDYAPEETH
|
October 12, 2015 |
ARUN RAMCHANDRA HUBLIKAR Vs. CUMMINS DIESEL SALES & SERVICE (I) LTD.
|
December 17, 2015 |
ARUN SUKHDEO WANKHEDE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 19, 2015 |
ARUN TOSHNIWAL Vs. DY COMMISSIONER OF INCOME TAX
|
April 13, 2015 |
ARUNSING VENKATSING GAUD Vs. STATE OF MAHARASHTRA
|
March 31, 2015 |
ARVIND KASHINATH KADOLE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 27, 2015 |
ARVIND VYANKATRAO TARAR Vs. STATE OF MAHARASHTRA
|
February 2, 2015 |
ARWA TAHA SAIFUDDIN AND ORS. Vs. TAHA MUFADDAL SAIFUDDIN AND ORS.
|
December 23, 2015 |
ASHA Vs. STATE ELECTION COMMISSION AND ORS.
|
August 1, 2015 |
ASHA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 14, 2015 |
ASHA BHOSALE Vs. M/S. MAGNASOUND INDIA LTD.
|
October 21, 2015 |
ASHA DEEPAK GAIKWAD Vs. THE STATE OF MAHARASHTRA
|
January 20, 2015 |
ASHABAI AND ORS. Vs. BABAN AND ORS.
|
December 5, 2015 |
ASHFAQ Vs. THE STATE OF MAHARASHTRA
|
January 7, 2015 |
ASHISH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 7, 2015 |
ASHISH RAJENDRA MALARA Vs. NARAYAN SONU WANI AND ORS.
|
February 18, 2015 |
ASHIYABEGUM AND ORS. Vs. KHAYYUM AND ORS.
|
February 13, 2015 |
ASHOK Vs. STATE OF MAHARASHTRA
|
November 17, 2015 |
ASHOK Vs. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY AND ORS.
|
May 8, 2015 |
ASHOK AMBO SANGADE Vs. STATE OF MAHARASHTRA
|
February 3, 2015 |
ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 18, 2015 |
ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
ASHOK AND ORS. Vs. ASSISTANT DIRECTOR (A), THE DIRECTOR GENERAL, INFORMATION AND PUBLIC RELATIONS AND ORS.
|
August 6, 2015 |
ASHOK AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 24, 2015 |
ASHOK CHAVAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 4, 2015 |
ASHOK DATTATRAYA KULKARNI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 20, 2015 |
ASHOK DEOMAN PAWAR Vs. THE STATE OF MAHARASHTRA
|
December 4, 2015 |
ASHOK GOPINATH DESHPANDE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2015 |
ASHOK HANUMANTA KAJERI Vs. THE STATE
|
September 1, 2015 |
ASHOK KUNDALRAI MOHEKAR Vs. THE NATIONAL TEXTILE CORPORATION LTD. AND ORS.
|
March 12, 2015 |
ASHOK MAHADU PATIL Vs. STATE OF MAHARASHTRA
|
March 20, 2015 |
ASHOK MALHARI SONAWANE Vs. THE STATE OF MAHARASHTRA
|
March 19, 2015 |
ASHOK MARUTI DHAMNASE Vs. STATE OF MAHARASHTRA AND ORS.
|
April 28, 2015 |
ASHOK METAL CORPORATION Vs. THE SENIOR INSPECTOR OF POLICE AND ORS.
|
April 1, 2015 |
ASHOK MOTILAL SARAOGI Vs. STATE OF MAHARASHTRA
|
November 20, 2015 |
ASHOK NARAYAN GORKHE Vs. UNION OF INDIA
|
June 8, 2015 |
ASHOK RANGNATH GURAV Vs. UTTARESHWAR MAHADEO GURAV AND ORS.
|
August 25, 2015 |
ASHOK RATHOD Vs. STATE OF GOA AND OTHERS
|
August 24, 2015 |
ASHOK S/O SHAHAJI GULBHILE Vs. SECRETARY, GRAMVIKAS SHIKSHAN PRASARAK MANDAL
|
March 20, 2015 |
ASHOK SHAMRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
March 11, 2015 |
ASHOK SHANKAR KHALASE Vs. STATE OF MAHARASHTRA
|
February 17, 2015 |
ASHOK SITARAM IRAMALWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 3, 2015 |
ASHOK TUKARAM DOHE Vs. DIVISIONAL COMMISSIONER, NAGPUR AND ORS.
|
December 22, 2015 |
ASHOK YESHWANT JAGTAP Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 5, 2015 |
ASHOKKUMAR DAULATSINGH MADAN AND ORS. Vs. HEMANT NARAYANDAS PAMNANI AND ORS.
|
September 30, 2015 |
ASHRAF Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 14, 2015 |
ASHWIN CRANE & CONSTRUCTION Vs. L & T FINANCE LTD.
|
January 8, 2015 |
ASHWINI ANANT PURAV Vs. BHAYANDAR KELVANI MANDAL AND ORS.
|
March 2, 2015 |
ASIA FOUNDATION AND CONSTRUCTION LTD NAGPUR Vs. ENGINEERING KAMGAR SANGHATANA NAGPUR
|
December 18, 2015 |
ASIM GAFFAR SHAIKH Vs. THE STATE OF MAHARASHTRA
|
September 10, 2015 |
ASLAM A KHAN Vs. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETIES, MUMBAI DIVISION
|
February 13, 2015 |
ASLAM SHABBIR SHEIKH Vs. THE STATE OF MAHARASHTRA
|
October 1, 2015 |
ASMI JEWELLERY INDIA LTD. Vs. GODREJ CONSUMER PRODUCTS LTD.
|
November 8, 2015 |
ASMI JEWELLERY INDIA LTD. Vs. GODREJ CONSUMER PRODUCTS LTD.
|
August 11, 2015 |
ASSET INTERNATIONAL Vs. UNIVERSAL COMPUTER
|
July 21, 2015 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KAMLAKAR MOGHE
|
September 4, 2015 |
ASSOCIATION OF COLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS (MAHARASHTRA) Vs. UNION OF INDIA AND ORS.
|
June 9, 2015 |
ASSOCIATION OF ENGINEERING WORKERS Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2015 |
ASSOCIATION OF ENGINEERING WORKERS Vs. HINDUSTAN MOTOR MANUFACTURING COMPANY
|
May 6, 2015 |
ASSOCIATION OF MANAGEMENT OF AYURVEDIC MEDICAL COLLEGES MAHARASHTRA Vs. STATE OF MAHARASHTRA AND ORS.
|
May 7, 2015 |
ATMARAM AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 12, 2015 |
ATUL DNYANESHWAR KHARADE Vs. ADARSH NAGARI SAHAKARI PATSANSTHA LTD
|
February 17, 2015 |
ATUL HASMUKHRAI DOSHI AND ORS. Vs. MUMBAI BUILDING REPAIRS & RECONSTRUCTION BOARD AND ORS.
|
July 7, 2015 |
ATUL NATHURAM NAIKNAWADE Vs. THE SECRETARY, SMT. BHAGIRATIBAI LATE HIGH SCHOOL AND ORS.
|
August 1, 2015 |
ATUL NILKANTH DESHPANDE Vs. STATE OF MAHARASHTRA
|
July 2, 2015 |
ATUL TUKARAM PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 23, 2015 |
AUDUTH MODU TIMBLO AND ORS. Vs. DILIP MODU TIMBLO AND ORS.
|
August 28, 2015 |
AURANGABAD ADVERTISING ASSOCIATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 24, 2015 |
AURANGABAD EARTH MOVERS ASSOCATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 18, 2015 |
AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD. Vs. BRAHMO CONSTRUCTION PVT. LTD.
|
April 16, 2015 |
AUTO CARS Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 14, 2015 |
AUTO INDIA Vs. COMMISSIONER OF SALES TAX AND ORS.
|
March 10, 2015 |
AVINASH Vs. NIMMALAL NAGESHWARRAO AND ORS.
|
September 21, 2015 |
AVINASH Vs. THE STATE OF MAHARASHTRA
|
August 20, 2015 |
AVINASH Vs. GANPAT GOVIND JOSHI AND ORS.
|
September 8, 2015 |
AVINASH Vs. THE DIVISIONAL COMMISSIONER AND ORS.
|
February 26, 2015 |
AVINASH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 21, 2015 |
AVINASH ANNA CHOUGULE Vs. KASHIBAI ISHWARA DONE AND ORS.
|
June 9, 2015 |
AVINASH CABRAL AND ORS. Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AND ORS.
|
July 9, 2015 |
AVINASH RAMDHAN CHAVAN Vs. PRADNYA
|
July 10, 2015 |
AVINASH S/O SUDHAKARRAO ANUKUSH & ANR. Vs. THE STATE OF MAHARASHTRA
|
October 15, 2015 |
AVINASH UTTAM KADAM AND ORS. Vs. HAJIRA BEGUM NISAR AHMAD AND ORS.
|
December 9, 2015 |
AVITEL POST STUDIOZ LTD. AND ORS. Vs. HSBC PI HOLDINGS (MAURITIUS) LTD.
|
September 28, 2015 |
AXIS BANK LTD. Vs. UNION OF INDIA
|
April 6, 2015 |
AYUBKHAN AMIRKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
June 22, 2015 |
AYUSH Vs. STATE OF MAHARASHTRA
|
June 22, 2015 |
AYUSH NIRMAL PUGALIYA Vs. STATE OF MAHARASHTRA
|
April 27, 2015 |
AZAMATIBI AND ORS. Vs. AKHTYARBI AND ORS.
|
January 30, 2015 |
B GANGA TRANSPORT AND SAI TRADE LINK JOINT VENTURE YAVATMAL Vs. WESTERN COALFIELDS LIMITED
|
October 18, 2015 |
B. GANGA TRANSPORT AND SAI TRADE LINK JOINT VENTURE Vs. WESTERN COALFIELDS LIMITED, COAL ESTATE AND ORS.
|
November 18, 2015 |
B.B. HUGAR Vs. AMIR SHAMSHUDDIN KHAN AND ORS.
|
August 10, 2015 |
B.D. GOEL Vs. AUSTIN M. GRACIOUS AND ORS.
|
July 31, 2015 |
B.E. BILLIMORIA & CO. LTD. Vs. RAHEJA UNIVERSAL PRIVATE LTD.
|
October 27, 2015 |
B.S. GARG AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 7, 2015 |
BABA BANGAL DARGAH & MASJID WAKF COMMITTEE AND ORS. Vs. SAYAD HAMID ABDUL LATIF AND ORS.
|
September 21, 2015 |
BABA BAPURAO MUNGALE Vs. STATE OF MAHARASHTRA
|
September 16, 2015 |
BABABHAI JAMNADAS AND ORS. Vs. JAISINGH V. MARIWALA AND ORS.
|
July 6, 2015 |
BABAJI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
BABAN Vs. ABDUL HAFIZ
|
March 11, 2015 |
BABAN HOMAJI PHADTARE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 9, 2015 |
BABAN HOMAJI PHADTARE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 11, 2015 |
BABAN KASHINATH HASE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 14, 2015 |
BABAN RAJARAM JAGTAP Vs. STATE OF MAHARASHTRA
|
July 7, 2015 |
BABARAO Vs. VILAS AND ORS.
|
February 12, 2015 |
BABASAHEB Vs. THE STATE OF MAHARASHTRA
|
July 23, 2015 |
BABASAHEB BALAJI THOKAL Vs. THE EXECUTIVE ENGINEER, BEED IRRIGATION DIVISION AND ORS.
|
June 12, 2015 |
BABASAHEB BAPUSAHEB PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 11, 2015 |
BABLOO AND ORS. Vs. STATE OF MAHARASHTRA
|
September 1, 2015 |
BABU Vs. SHESHRAO
|
April 10, 2015 |
BABULAL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 12, 2015 |
BABURAO Vs. THE STATE OF MAHARASHTRA
|
April 30, 2015 |
BABURAO Vs. THE STATE OF MAHARASHTRA
|
January 23, 2015 |
BABURAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 6, 2015 |
BABURAO KESHAV TAYADE Vs. DISTRICT SELECTION COMMITTEE AND ORS.
|
March 4, 2015 |
BABURAO S/O VAIJANATHRAO NALGE Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
BABUSINGH DHUMSINGH GADIWALE Vs. THE STATE OF MAHARASHTRA
|
June 25, 2015 |
BABY AND ORS. Vs. AMIN AND ORS.
|
August 14, 2015 |
BABY WD/O NARAYANRAO DEOGADE Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 14, 2015 |
BADALSINGH AND ORS. Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO. 3 AND ORS.
|
October 30, 2015 |
BAGATSING Vs. THE STATE OF MAHARASHTRA
|
August 26, 2015 |
BAGWANLAL Vs. STATE OF MAHARASHTRA
|
January 12, 2015 |
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. BIPIN LAXMICHAND MEHTA AND ORS.
|
November 27, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAMANLAL PATEL S/O NANJIBHAI PATEL
|
June 9, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VAIBHAVA ULHAS KUBAL AND ORS.
|
August 14, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. AMBIKA BAPU WAGASKAR AND ORS.
|
December 2, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BABASAHEB AND ORS.
|
November 30, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHARAD CHANDRAKANT RAIKAR
|
June 9, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCEQ Vs. SELMA FERNANDES
|
March 20, 2015 |
BAJAJ AUTO LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 24, 2015 |
BAJAJ AUTO LTD Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD
|
May 8, 2015 |
BAJAJ AUTO LTD. AND ORS. Vs. SHRIKANT VINAYAK YOGI AND ORS.
|
May 7, 2015 |
BAJAJ AUTO LTD. AND ORS. Vs. SHRIKANT VINAYAK YOGI AND ORS.
|
July 5, 2015 |
BAJIRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 6, 2015 |
BAJRANGLAL ANILKUMAR JAJU AND ORS. Vs. THE VYASYA BANK LTD.
|
March 12, 2015 |
BALAJI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 11, 2015 |
BALAJI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 28, 2015 |
BALAJI CONSTRUCTIONS Vs. CHANDRAKALA JAIHIND BHURE AND ORS.
|
July 2, 2015 |
BALAJI MARBLES Vs. UNION OF INDIA
|
March 2, 2015 |
BALAJI NAGNATH WATTAMWAR Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
BALAJI RAMNATH NAIK Vs. SHANTADURGA KUMBHARJUVENKARIN DEVASTHAN
|
August 21, 2015 |
BALAJI VISHWANATH MANE Vs. THE STATE OF MAHARASHTRA
|
September 1, 2015 |
BALASAHEB Vs. THE RAYAT SEVAK CO-OPERATIVE BANK LTD.
|
July 27, 2015 |
BALASAHEB AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 31, 2015 |
BALASAHEB AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 17, 2015 |
BALASAHEB DEORAM GHUMARE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 30, 2015 |
BALASAHEB DHONDIRAM NIKAM Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES
|
February 13, 2015 |
BALASAHEB GURLING TODKAR Vs. STATE OF MAHARASHTRA
|
June 9, 2015 |
BALASAHEB RAMCHANDRA BURKE AND ORS. Vs. THE PRESIDENT AND ORS.
|
July 29, 2015 |
BALASO TUKARAM PATIL Vs. CHHATRAPATI RAJARAM SAHAKARI
SAKHAR KARKHANA LTD
|
February 26, 2015 |
BALCRISHNA SHIVRAM NAIK Vs. SANTOSH NARAYAN DESSAI
|
January 9, 2015 |
BALGONDA DAULATA PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 20, 2015 |
BALI AND ORS. Vs. INDUMATI AND ORS.
|
April 16, 2015 |
BALIRAM Vs. STATE OF MAHARASHTRA
|
July 14, 2015 |
BALIRAM AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 23, 2015 |
BALKRISHNA BHAU DESAI Vs. THE STATE OF MAHARASHTRA
|
April 23, 2015 |
BALKRISHNA INDUSTRIES LTD. Vs. THE UNION OF INDIA AND ORS.
|
December 23, 2015 |
BALKRISHNA JAGANNATH LAD Vs. INDIAN POSTAL DEPARTMENT AND ORS.
|
August 21, 2015 |
BALKRISHNA PANDURANG KAMBLE Vs. SAU CHANDRAKALA MOHAN SAHARE
|
January 13, 2015 |
BALLAPPA SIDHAPPA GUDDODAGI Vs. BHAGAVVA NAGAPPA MAGDUM
|
June 30, 2015 |
BALLARPUR INDUSTRIES LIMITED Vs. MAHARASHTRA LOK KAMGAR SANGHATANA AND ORS.
|
December 18, 2015 |
BALMUKUND RATANLAL LADDA Vs. SITARAM S/O DHONDIRAM HARKUT
|
March 5, 2015 |
BALRAJ LALU BIRKURE Vs. THE STATE OF MAHARASHTRA
|
February 12, 2015 |
BALU Vs. THE STATE OF MAHARASHTRA
|
July 9, 2015 |
BALU Vs. THE STATE OF MAHARASHTRA
|
April 10, 2015 |
BALU Vs. SUBHASH PUNDLIKRAO JADHAV
|
August 14, 2015 |
BALU HARIBHAU BALKAWADE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
BALU WAMAN DESHMUKH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 14, 2015 |
BALWANT Vs. AHMEDNAGAR MUNICIPAL CORPORATION, AHMEDNAGAR
|
December 10, 2015 |
BALYA Vs. D.I.G. PRISON (E)(R)AND ORS.
|
July 27, 2015 |
BANDRA OWNERS COURT COOPERATIVE HOUSING SOCIETY LIMITED Vs. THE DIVISIONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES AND ORS.
|
February 3, 2015 |
BANDU AND ORS. Vs. MAROTI AND ORS.
|
September 4, 2015 |
BANDU SHIVAJI MORE Vs. STATE OF MAHARASHTRA
|
July 14, 2015 |
BANGANGA COOPERATIVE HOUSING SOCIETY LTD Vs. VASANTI GAJANAN NERURKAR
|
June 15, 2015 |
BANK OF BARODA Vs. HDFC BANK LTD. AND ORS.
|
October 29, 2015 |
BANK OF INDIA Vs. THE REGISTRAR AND ORS.
|
March 23, 2015 |
BANSI Vs. BHAGCHAND AND ORS.
|
September 16, 2015 |
BANU RAMCHANDRA BORGAONKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 16, 2015 |
BANVARI SHIVRAJ YADAV Vs. INDIAN SMELTING & REFINING CO. LTD. AND ORS.
|
April 18, 2015 |
BAPPA Vs. THE BRANCH MANAGER, STATE BANK OF HYDERABAD AND ORS.
|
January 7, 2015 |
BAPU Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 17, 2015 |
BAPU AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 22, 2015 |
BAPU AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 21, 2015 |
BAPU SUPADU THORAT Vs. THE STATE OF MAHARASHTRA
|
March 20, 2015 |
BAPURAO @ DATTATRAYA Vs. STATE OF MAHARASHTRA
|
December 15, 2015 |
BAPUSO BHARAMAPPA CHOUGULE Vs. SANMATI SAHAKARI BANK LTD. AND ORS.
|
September 3, 2015 |
BARBARA GOMES Vs. PRATAP MARDOLKAR
|
February 6, 2015 |
BARKUNBAI DADARAO SHINDE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 25, 2015 |
BASAWRAJ S/O VISHWANATH SARNE Vs. STATE OF MAHARASHTRA
|
May 6, 2015 |
BEERSING CHARAN KAROSIYA AND ORS. Vs. TANHABAI PRATAP KAROSIYA AND ORS.
|
November 26, 2015 |
BETTS INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
April 30, 2015 |
BEYOND DREAMS ENTERTAINMENT PVT. LTD. AND ORS. Vs. ZEE ENTERTAINMENT ENTERPRISES LTD. AND ORS.
|
March 25, 2015 |
BG EXPLORATION AND PRODUCTION INDIA LTD. AND ORS. Vs. SANTOSH RANGNEKAR
|
July 14, 2015 |
BHAGAT KALICHARAN MAKHIJANI Vs. STATE OF MAHARASHTRA
|
April 28, 2015 |
BHAGHEERATHA ENGINEERING LTD. Vs. SESA STERLITE LIMITED AND ORS.
|
July 3, 2015 |
BHAGWAN BHILA PATIL Vs. THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 27, 2015 |
BHAGWAN CHINTAMAN THAKRE Vs. THE STATE OF MAHARASHTRA
|
July 24, 2015 |
BHAGWAN NANAJI LONARE AND ORS. Vs. MINAKSHI BHAGWAN LONARE
|
July 22, 2015 |
BHAGWANDAS AUTO FINANCE LTD. Vs. TATA MOTORS FINANCE LTD.
|
March 27, 2015 |
BHAGWAT MAROTI GHUGE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 25, 2015 |
BHAIRAV INDUSTRIES AND ORS. Vs. THE OFFICIAL LIQUIDATOR SHREE GHANSHYAM PARTS P. LTD.
|
December 21, 2015 |
BHAIRAVNATH SAHAKARI VIKAS, SEVA SANATHA LIMITED AND ORS. Vs. SHAMRAO ANANDRAO PATIL AND ORS.
|
February 23, 2015 |
BHANDARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. MEMBER, INDUSTRIAL COURT
|
September 11, 2015 |
BHANUDAS DNYANOBA GIRIGOSAWI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 10, 2015 |
BHARAMGOUDA ADGOUDA PATIL AND ORS. Vs. SANJAY FOUNDERS PVT. LTD. AND ORS.
|
July 28, 2015 |
BHARAT Vs. STATE OF MAHARASHTRA
|
February 16, 2015 |
BHARAT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 14, 2015 |
BHARAT CHOKSEY AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
July 24, 2015 |
BHARAT GANGARAM DESLE (PATIL) AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 12, 2015 |
BHARAT GENERAL AND TEXTILE INDUSTRIES LIMITED Vs. CHIEF OFFICER, MUNICIPAL COUNCIL AND ORS.
|
March 9, 2015 |
BHARAT GHANSHYAM CHHABADA Vs. MAHARASHTRA STATE BOARD OF TECHNICAL EDUCATION AND ORS.
|
March 27, 2015 |
BHARAT GOVIND BHOSALE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 21, 2015 |
BHARAT HEAVY ELECTRICALS LTD. Vs. THE STATE OF MAHARASHTRA
|
July 21, 2015 |
BHARAT JAYANTILAL PATEL Vs. UNION OF INDIA AND ORS.
|
May 5, 2015 |
BHARAT MOTIRAM BHOIR Vs. STATE OF MAHARASHTRA AND ORS.
|
November 24, 2015 |
BHARAT PETROLEUM CORPORATION LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
February 9, 2015 |
BHARAT SANCHAR NIGAM LTD. Vs. THE MAHARASHTRA MICRO AND SMALL SCALE ENTERPRISES FACILITATION COUNCIL & ADDITIONAL COMMISSIONER (REVENUE) AND ORS.
|
March 31, 2015 |
BHARAT SANCHAR NIGAM LTD. Vs. MEDIA MARKETING SERVICES (MMS)
|
January 5, 2015 |
BHARAT SHIKSHAN SANSTHA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 8, 2015 |
BHARATI RAJESH BHAVE Vs. VIJAY SHANKAR BHAVE AND ORS.
|
December 3, 2015 |
BHARATIYA RASHTRIYA SHIKSHAN SANSTHA LOHARA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 4, 2015 |
BHARATSING Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 13, 2015 |
BHARMANA RAMU PATIL AND ORS. Vs. DEVAPPA RANOJI SUTAR AND ORS.
|
October 30, 2015 |
BHARMPAL PANCHAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 9, 2015 |
BHARTI AIRTEL LIMITED Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 22, 2015 |
BHARTIYA VIDYA BHAVAN Vs. STATE OF MAHARASHTRA
|
March 25, 2015 |
BHASKAR Vs. THE STATE OF MAHARASHTRA
|
June 29, 2015 |
BHASKAR Vs. THE STATE OF MAHARASHTRA
|
August 7, 2015 |
BHASKAR GANESH DATAR Vs. THE COLLECTOR AND ORS.
|
February 18, 2015 |
BHASKAR S/O BHAGWANT DIKKAR Vs. STATE OF MAHARASHTRA
|
August 14, 2015 |
BHAUSAHEB BALKRISHNA GHARE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 28, 2015 |
BHAUSAHEB LAXMAN BARDE AND ORS. Vs. GORAKHNATH SAHEBRAO HAMNE AND ORS.
|
February 26, 2015 |
BHAUSAHEB PANDURANG WAGHASKAR AND ORS. Vs. GANGUBAI BAL KRISHNA LAHARE AND ORS.
|
September 21, 2015 |
BHAVANI PETH Vs. MR.KADEER KADAR MEMAN
|
December 10, 2015 |
BHAVANJI S. BHADRA Vs. THE ASSTT. COMMISSIONER OF INCOME TAX (OSD-1) AND ORS.
|
September 21, 2015 |
BHIKA Vs. THE STATE OF MAHARASHTRA
|
March 12, 2015 |
BHIKAH Vs. VINAYAK AND ORS.
|
February 5, 2015 |
BHIMA Vs. THE STATE OF MAHARASHTRA
|
September 14, 2015 |
BHIMA DAGADU GAIKWAD Vs. SAKHARAM GANU GAIKWAD
|
June 11, 2015 |
BHIMASHANKAR SADASHIV SHILWANT Vs. MADAN SINGH BABU SINGH ZHAVERI
|
July 15, 2015 |
BHIMRAO S/O KONDIRAM WAHULE Vs. STATE OF MAHARASHTRA
|
July 9, 2015 |
BHIMSHA GURUSIDHA CHENDKE Vs. THE STATE OF MAHARASHTRA
|
April 21, 2015 |
BHONSLE DAIRY Vs. SURESH PATEL
|
January 14, 2015 |
BHUPENDRASINGH NIRMALSINGH MALLI Vs. THE STATE OF MAHARASHTRA
|
July 20, 2015 |
BHUPESH RATHOD Vs. DAYASHANKAR PRASAD CHAURASIA AND ORS.
|
August 3, 2015 |
BHURI AND ORS. Vs. MAROTI
|
January 22, 2015 |
BHUSHAN NARAYAN TANDEL Vs. THE STATE OF MAHARASHTRA
|
October 6, 2015 |
BIBHISHAN NAMDEO KHANDEKAR AND OTHERS Vs. STATE OF MAHARASHTRA
|
November 18, 2015 |
BIBHISHAN S/O. EKANATH SHINDE Vs. THE STATE OF MAHARASHTRA
|
October 6, 2015 |
BIDOLIWALA CONSTRUCTION CO. Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
|
December 10, 2015 |
BIJAYSINGH MANSINGH BAID AND ORS. Vs. BIHARILAL L. RAHEJA AND ORS.
|
September 15, 2015 |
BIM LAMA Vs. STATE OF GOA AND ORS.
|
July 13, 2015 |
BINDU KUMAR MEHTA Vs. STATE OF MAHARASHTRA
|
January 9, 2015 |
BIPIN MATHURDAS THAKKAR Vs. SAMIR ALIAS SAMEER DESSAI
|
February 5, 2015 |
BISAN Vs. THE STATE OF MAHARASHTRA
|
September 1, 2015 |
BISAN Vs. THE STATE OF MAHARASHTRA
|
January 9, 2015 |
BITTU Vs. THE STATE OF MAHARASHTRA
|
April 10, 2015 |
BITTU CHOITH HARCHANDANI Vs. STATE OF MAHARASHTRA AND ORS.
|
July 3, 2015 |
BLUE CROSS LABORATORIES LTD. Vs. RB REMEDIES PVT. LTD.
|
January 27, 2015 |
BLUE STAR LTD. Vs. THE UNION OF INDIA
|
January 5, 2015 |
BMM ISPAT LTD. Vs. C.C., C. EX. & SERVICE TAX
|
November 16, 2015 |
BMW INDIA PVT. LTD. Vs. UNION OF INDIA
|
March 30, 2015 |
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. NIMBUS COMMUNICATIONS LTD. AND ORS.
|
September 3, 2015 |
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. NIMBUS COMMUNICATIONS LIMITED
|
July 7, 2015 |
BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST Vs. THREE CIRCLES CONTRACTORS
|
April 1, 2015 |
BOLU BANDODKAR Vs. DIANA ZITA AGNELA D SOUZA E MARTYRES AND ORS.
|
September 3, 2015 |
BOMBAY CABLE CAR CO. PVT. LTD. AND ORS. Vs. B.M. JAIN & SONS CO. PVT. LTD. AND ORS.
|
October 9, 2015 |
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA AND OTHERS
|
July 29, 2015 |
BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 7, 2015 |
BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 9, 2015 |
BOMBAY FORGINGS LTD. Vs. MANILAL
|
June 26, 2015 |
BOMBAY INTELLIGENCE SECURITY (INDIA) LTD. Vs. OIL & NATURAL GAS CORPORATION LIMITED
|
August 21, 2015 |
BOMBAY MUTTON DEALER ASSOCIATION AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 14, 2015 |
BOMBAY SUBRUBAN ART & CRAFT EDUCATION SOCIETY AND ORS. Vs. GOVIND GAJANAN DABHOLKAR AND ORS.
|
April 23, 2015 |
BONANZA COMMODITIES BROKERS PVT. LTD. Vs. ROSHANARA BHINDER
|
April 16, 2015 |
BONNY FERNANDES Vs. UMESH L NAIK
|
October 15, 2015 |
BOROSIL GLASS WORKS LIMITED Vs. TATA MOTORS LIMITED
|
January 20, 2015 |
BOSHAN DEVELOPERS PVT. LTD. AND ORS. Vs. COMMUNIDADE OF BORDEM AND ORS.
|
September 16, 2015 |
BRAMHANAND M. DESSAI Vs. STATE OF GOA AND ORS.
|
April 15, 2015 |
BREACH CANDY SWIMMING BATH TRUST & ORS Vs. DIPESH MEHTA & ORS
|
November 16, 2015 |
BRENDA NAZARETH MENEZES AND ORS. Vs. ANDRE DE MENEZES AND ORS.
|
August 24, 2015 |
BRIGHT OUTDOOR MEDIA PVT. LTD. Vs. UNION OF INDIA
|
March 23, 2015 |
BRIHAN KARAN SUGAR SYNDICATE PVT. LTD. Vs. YASHWANTRAO MOHITE KRUSHNA SAHAKARI SAKHAR KARKHANA
|
July 1, 2015 |
BRIJLAL BIYANI VIDYA NIKETAN SHIKSHAN PRASARAK MANDAL AND ORS. Vs. BHARTI AND ORS.
|
March 31, 2015 |
BRIJRATAN S/O GOVINDDAS MOHTA Vs. VIDARBHA NAGRIK PAT SANSTHA
|
March 3, 2015 |
BSE LIMITED AND ORS. Vs. PRAMOD MARUTI DHAWARE AND ORS.
|
January 16, 2015 |
BULDANA URBAN CO-OPERATIVE SOCIETY LTD. Vs. DEPUTY DIRECTOR, SUB REGIONAL OFFICE, EMPLOYEE STATE INSURANCE CORPORATION AND ORS.
|
March 9, 2015 |
C B I Vs. B RAGHUBIR ACHARYA
|
January 6, 2015 |
C-5 FACILITY AND SECURITY SERVICES Vs. BHARAT SANCHAR NIGAM LTD.
|
July 14, 2015 |
C.A. A. SIDDHARTH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
March 27, 2015 |
C.C., C. EX. AND S.T., Vs. SHRI SAMARTH SEVABHAVI TRUST
|
March 20, 2015 |
C.K. THAPLIYAL Vs. SAKHARAM R. DALVI AND ORS.
|
June 26, 2015 |
CAETANINHO JULIO BARRETO Vs. STATE AND ORS.
|
March 26, 2015 |
CAETANO PEREIRA AND ORS. Vs. SIMON PEREIRA AND ORS.
|
November 21, 2015 |
CAFE HORNBY & EXCEL STORES Vs. THE LIFE INSURANCE CORPORATION OF INDIA
|
April 22, 2015 |
CAMPAIGN AGAINST MANUAL SCAVENGING AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 5, 2015 |
CAPGEMINI INDIA PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
May 6, 2015 |
CAPS & TABS TRADING COMPANY AND ORS. Vs. ELDER PHARMACEUTICALS LIMITED
|
October 29, 2015 |
CARESTREAM HEALTH INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
February 5, 2015 |
CARMEL PETER PRABHU Vs. STATE OF MAHARASHTRA AND ORS.
|
March 18, 2015 |
CASBY CFS PVT LTD Vs. STATE
|
March 19, 2015 |
CASTROL INDIA LIMITED Vs. MUMBAI PORT TRUST AND GENERAL EMPLOYEES UNION
|
January 19, 2015 |
CATHERINE FERNANDES Vs. NANDAKUMAR M PAI
|
January 9, 2015 |
CAVENDISH SHIPPING LTD. Vs. POLARIS MARINE MANAGEMENT PVT LTD.
|
December 23, 2015 |
CEAT LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
February 6, 2015 |
CEAT LIMITED Vs. COMMISSIONER OF C. EX. & CUS.
|
February 4, 2015 |
CEAT LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
March 4, 2015 |
CEDRIC J J DSOUZA Vs. RAVJI J KOLWALKAR
|
October 13, 2015 |
CENTRAL BANK OF INDIA Vs. ANIL PURANMAL BANSAL AND ORS.
|
March 20, 2015 |
CENTRAL BUREAU OF INVESTIGATION Vs. M.S. SRINIVASAN AND ORS.
|
October 29, 2015 |
CENTRAL BUREAU OF INVESTIGATION Vs. HARSHAD S MEHTA
|
October 29, 2015 |
CENTRAL BUREAU OF INVESTIGATION Vs. PRADEEP BHAGWANRAO KULKARNI
|
September 7, 2015 |
CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ORS.
|
November 21, 2015 |
CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD. AND ORS. Vs. ANUPAM RAI
|
May 8, 2015 |
CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED & ORS. Vs. CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY EMPLOYEES UNION & ANR.
|
January 29, 2015 |
CHAIRMAN CUM MANAGING DIRECTOR, WESTERN COALFIELDS LTD. Vs. PRAMOD GULABCHAND BAID AND ORS.
|
December 23, 2015 |
CHAIRMAN, JANATA SHIKSHAN PRASARAK MANDAL AND ORS. Vs. SUGANDHA SHANKAR KHAIRNAR AND ORS.
|
June 16, 2015 |
CHANDA BIRJU GARUNGE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 17, 2015 |
CHANDA HINGLAS BHARATI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 26, 2015 |
CHANDA KHAND SAHAKARI SHETKARI KHAREDI VIKRI SANSTHA Vs. DATTATRAYA RAMCHANDRA GAUND AND ORS.
|
September 16, 2015 |
CHANDANSINGH Vs. STATE OF MAHARASHTRA
|
February 2, 2015 |
CHANDMAL NAGRAJ BAFNA AND ORS. Vs. UTTAMRAO FAKIRRAO DESHMUKH
|
June 10, 2015 |
CHANDRA KARIYA DEVADIGA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2015 |
CHANDRA PREM SHAH Vs. K RAHEJA UNIVERSAL PVT LTD
|
January 30, 2015 |
CHANDRABHAN Vs. THE STATE OF MAHARASHTRA
|
December 18, 2015 |
CHANDRAHAS MARUTI AROLKAR Vs. STATE OF MAHARASHTRA
|
January 15, 2015 |
CHANDRAKALA AND ORS. Vs. MARATHWADA MEDICAL RESEARCH AND RURAL DEVELOPMENT INSTITUTION LTD.
|
October 30, 2015 |
CHANDRAKANT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
September 14, 2015 |
CHANDRAKANT AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 10, 2015 |
CHANDRAKANT B. PANDHARPATTE AND ORS. Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION AND ORS.
|
September 11, 2015 |
CHANDRAKANT BAPU NAWALE Vs. STATE OF MAHARASHTRA AND ORS.
|
July 27, 2015 |
CHANDRAKANT BAPUSO RUGGE Vs. GRAMPANCHAYAT, TAMDALGE AND ORS.
|
January 27, 2015 |
CHANDRAKANT MANOHAR BURDE Vs. CENTRAL BUREAU OF INVESTIGATION NAGPUR
|
July 7, 2015 |
CHANDRAKANT P. SANGHVI & ORS. Vs. ANILKUMAR PHOOLCHAND SANGHVI & ORS.
|
December 22, 2015 |
CHANDRAKANT THAKKAR Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
|
March 3, 2015 |
CHANDRAKANT TUKARAM FIRODE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 19, 2015 |
CHANDRAKIRAN BABURAO SAKPAL Vs. STATE OF MAHARASHTRA
|
August 28, 2015 |
CHANDRAPAL Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE
|
January 8, 2015 |
CHANDRAPAL KHUBIRAM RAJORIYA Vs. THE STATE OF MAHARASHTRA
|
June 30, 2015 |
CHANDRASHEKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
CHANDRASHEKHAR APPA DHURI Vs. THE STATE OF MAHARASHTRA
|
January 5, 2015 |
CHANDRASHEKHAR PRAKASH SHIMPI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 30, 2015 |
CHANDRASHEKHAR RAMAN CHHATTIYAR Vs. THE STATE OF MAHARASHTRA
|
January 12, 2015 |
CHANDRASHEKHAR S/O GOVINDRAO CHANDORE Vs. ELECTION OFFICER, YEOTMAL URBAN COOPERATIVE BANK LTD
|
December 21, 2015 |
CHANDRAWATI PUNU GAONKAR Vs. NILU MANJU VELIP
|
August 21, 2015 |
CHANDULAL MEGHRAJ UPADHYAY AND ORS. Vs. VITHAL MAROTRAO SHAKTIKAR AND ORS.
|
September 14, 2015 |
CHANGUNABAI SAMBHAJI GAWARE Vs. KAPUS VISHESHADNYA, KAPUS SANSHODHAN KENDRA AND ORS.
|
October 5, 2015 |
CHARANJEET CHANDRAPAL Vs. STATE OF MAHARASHTRA
|
February 18, 2015 |
CHAYA AND ORS. Vs. ADDITIONAL COLLECTOR AND ORS.
|
March 19, 2015 |
CHAYA BALIRAM BHORE Vs. STATE OF MAHARASHTRA
|
April 1, 2015 |
CHETAN SINGH RATHOD Vs. COMMISSIONER OF CUSTOMS
|
August 24, 2015 |
CHHABUTAI AND ORS. Vs. GANESH
|
February 26, 2015 |
CHHAPARIA INDUSTRIES PVT. LTD. Vs. OVERSEAS POLYMERS PVT. LTD.
|
April 17, 2015 |
CHHATARIYA DEHYDRATES EXPORTS Vs. COMMISSIONER OF INCOME TAX-25
|
July 28, 2015 |
CHHAYA Vs. RENUKA VISHNU DAVANDE AND ORS.
|
August 12, 2015 |
CHHAYA ATUL PANDYA Vs. UNION OF INDIA
|
July 1, 2015 |
CHHAYA BABA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
CHHAYA SAKHARAM RANE Vs. SHRIKRISHNA D. PURANDARE AND ORS.
|
August 3, 2015 |
CHIEF ELECTRICAL TRACTION ENGINEER WESTERN RAILWAYS Vs. NEW ADARSH ELECTRICAL WORKS
|
January 29, 2015 |
CHIEF EXECUTIVE OFFICER Vs. BABU ARJUN GHODKE
|
September 11, 2015 |
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD AND ORS. Vs. ISHWARDAS RAMBHAU NIPANE AND ORS.
|
August 11, 2015 |
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, JALGAON Vs. MAHARU KAUTIK PATIL
|
June 25, 2015 |
CHOWGULE & COMPANY PVT LTD AND ORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS
|
October 7, 2015 |
CHOWGULE INDUSTRIES PVT. LTD. Vs. SAKHARAM GAD, MAJOR
|
December 18, 2015 |
CHRISPAL SHIPPING CO. PVT. LTD. Vs. COMMISSIONER OF S.T.
|
January 12, 2015 |
CHUTUKUMAR KABARAR TRIVEDI Vs. THE STATE OF MAHARASHTRA
|
July 23, 2015 |
CIDALIA ROSA PAULINA DE LOURDES ALMEIDA BODADE Vs. JOSE ANTONIO MANUEL FRANCISCO JACINTO BARRETO XAVIER ALIAS
|
August 26, 2015 |
CLARIANT CHEMICALS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 7, 2015 |
CLEOPHUS @ CLIFFORD @ CALFA FERNANDES Vs. STATE OF GOA AND ORS
|
October 7, 2015 |
CMC LIMITED Vs. UNIT TRUST OF INDIA
|
February 6, 2015 |
COCHLEA PUNE Vs. THE CHARITY COMMISSIONER AND ORS.
|
August 7, 2015 |
COLLECTOR, NAGPUR Vs. SHEIKH SEMIULLA BADULLA AND ORS.
|
January 5, 2015 |
COLONEL ANIL KUMAR SHARMA Vs. UNION OF INDIA
|
August 26, 2015 |
COLVA CIVIC CONSUMER FORUM Vs. STATE OF GOA
|
July 16, 2015 |
COMMISSIONER OF C. EX. Vs. PHENOWELD POLYMERS PVT. LTD.
|
March 13, 2015 |
COMMISSIONER OF C. EX. Vs. KAUSHAL SILK MILLS PVT. LTD.
|
March 30, 2015 |
COMMISSIONER OF C. EX. Vs. BRIGHT BROTHERS LTD.
|
March 11, 2015 |
COMMISSIONER OF C. EX. Vs. AMARNANI TEXTILES IND. PVT. LTD.
|
January 29, 2015 |
COMMISSIONER OF C. EX. Vs. SYNTEL INTERNATIONAL (P) LTD.
|
January 12, 2015 |
COMMISSIONER OF C. EX. & CUS. Vs. H.T. ASSOCIATES
|
October 13, 2015 |
COMMISSIONER OF C. EX. & S.T. Vs. KARAN AGENCIES
|
November 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. NAZARETH ALLOYS
|
January 7, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS INDIA LTD.
|
February 5, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD.
|
February 11, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. MONITEX DYE PRINTS
|
January 21, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. OBOI LABORATORIES
|
February 26, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SUNRISE ZINC LTD.
|
March 27, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN COCA COLA BEVERAGES PVT. LTD.
|
March 10, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD
|
February 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. KENT INTROL PVT. LTD.
|
November 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SEAGULL THREADS (INDIA) LTD.
|
April 17, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ESSEL PROPACK LTD.
|
January 15, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. GODREJ AND BOYCE MFG. CO. LTD.
|
January 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. MANISH RUBBER ENTERPRISES
|
January 28, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. ESSEL PROPACK LTD.
|
February 18, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. CENTURY RAYON
|
March 11, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT BIJLEE LTD
|
November 30, 2015 |
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. CREDIT SUISSE SERVICES (I) PVT LTD
|
February 23, 2015 |
COMMISSIONER OF CENTRAL EXCISE RAIGAD COMMISSIONERATE Vs. MODERNOVA PLASTYLES PVT. LTD. AND ORS.
|
February 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. TARAPUR GREASE INDIA (P.) LTD.
|
November 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. SUN PHARMACEUTICAL INDUSTRIES LTD
|
April 13, 2015 |
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. SANDVIK ASIA LTD.
|
August 25, 2015 |
COMMISSIONER OF CENTRAL EXCISE, THANE-I Vs. GOLDEN PROCESS
|
February 27, 2015 |
COMMISSIONER OF CUS., C. EX. & SERVICE TAX Vs. NRB BEARING LTD.
|
April 10, 2015 |
COMMISSIONER OF CUSTOMS Vs. GREAT LAKES DREDGE & DOCK CO.
|
March 4, 2015 |
COMMISSIONER OF CUSTOMS Vs. CUMMINS INDIA LTD.
|
March 9, 2015 |
COMMISSIONER OF CUSTOMS (AIRPORT) Vs. GLOBE ENTERTAINMENTS
|
February 6, 2015 |
COMMISSIONER OF CUSTOMS (EXPORT) Vs. RELIANCE INDUSTRIES LTD.
|
March 13, 2015 |
COMMISSIONER OF CUSTOMS (GENERAL) Vs. NATRAJ SHIPPING AGENCY
|
November 23, 2015 |
COMMISSIONER OF CUSTOMS (GENERAL) Vs. DOMINIC AND CO.
|
January 6, 2015 |
COMMISSIONER OF CUSTOMS (GENERAL) Vs. NEPTUNE CLEARING AGENCY
|
July 22, 2015 |
COMMISSIONER OF CUSTOMS (GENERAL) Vs. SAINATH CLEARING AGENCY
|
July 22, 2015 |
COMMISSIONER OF CUSTOMS (II) Vs. NITIN AMINCHAND SHAH
|
August 3, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. GAUTAM DIAGNOSTIC CENTRE
|
January 23, 2015 |
COMMISSIONER OF CUSTOMS (IMPORT) Vs. KODAK INDIA LTD.
|
March 30, 2015 |
COMMISSIONER OF CUSTOMS EXPORT Vs. NATIONAL LEATHER CLOTH MANUFACTURING COMPANY
|
February 4, 2015 |
COMMISSIONER OF CUSTOMS, (GENERAL) Vs. THE WEST END SHIPPING AGENCY
|
January 5, 2015 |
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. GODAVARI KHORE CANE TRANSPORT COMPANY PVT. LTD.
|
January 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. DHARAMSI MORARJI CHEMICALS CO. LTD.
|
March 19, 2015 |
COMMISSIONER OF INCOME TAX Vs. INDIAN RARE EARTHS LTD.
|
April 13, 2015 |
COMMISSIONER OF INCOME TAX Vs. KAILASH JYOTI NO. 2 CHS LTD. AND ORS.
|
April 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. V S DEMPO & COMPANY LTD
|
April 29, 2015 |
COMMISSIONER OF INCOME TAX Vs. KAYFAB ENTERPRISES PVT LTD
|
February 16, 2015 |
COMMISSIONER OF INCOME TAX Vs. K H KAPADIA
|
April 9, 2015 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ALUMINUM CORPORATION LTD.
|
June 12, 2015 |
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC HYDROCARBONS
|
March 18, 2015 |
COMMISSIONER OF INCOME TAX Vs. AGARWAL ENTERPRISES
|
January 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. MOTI UDHARAM PANJABI
|
January 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. RATANSINGH M. RATHOD
|
January 9, 2015 |
COMMISSIONER OF INCOME TAX Vs. K. SERA SERA PRODUCTIONS LTD.
|
March 18, 2015 |
COMMISSIONER OF INCOME TAX Vs. FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
|
April 6, 2015 |
COMMISSIONER OF INCOME TAX Vs. DATTA MAHENDRA SHAH
|
September 9, 2015 |
COMMISSIONER OF INCOME TAX Vs. FIRESTONE INTERNATIONAL (P.) LTD.
|
June 15, 2015 |
COMMISSIONER OF INCOME TAX Vs. GAUTAM BALASAHEB LADKAT AND ORS.
|
August 24, 2015 |
COMMISSIONER OF INCOME TAX Vs. VISHWENDRA B. PANWAR
|
August 7, 2015 |
COMMISSIONER OF INCOME TAX Vs. HAWARE ENGINEERS & BUILDERS PVT. LTD.
|
August 3, 2015 |
COMMISSIONER OF INCOME TAX Vs. ADITYA BUILDERS
|
September 14, 2015 |
COMMISSIONER OF INCOME TAX Vs. SALGAONKAR MINING INDUSTRIES PVT LTD
|
April 23, 2015 |
COMMISSIONER OF INCOME TAX Vs. JIGNESH P. SHAH
|
January 20, 2015 |
COMMISSIONER OF INCOME TAX Vs. M/S. RUPAM PICTURES PVT. LTD
|
May 5, 2015 |
COMMISSIONER OF INCOME TAX Vs. SAFFIRE HOTELS (P) LTD.
|
March 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
|
February 4, 2015 |
COMMISSIONER OF INCOME TAX Vs. MEDITAB SPECIALITIES PVT. LTD.
|
February 10, 2015 |
COMMISSIONER OF INCOME TAX Vs. HARIRAM BHAMBHANI
|
February 4, 2015 |
COMMISSIONER OF INCOME TAX Vs. SHYAM CO-OP. HOUSING SOCIETY LTD.
|
February 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. MANISH D. INNANI
|
January 9, 2015 |
COMMISSIONER OF INCOME TAX Vs. PENTAIR WATER INDIA (P) LTD.
|
September 16, 2015 |
COMMISSIONER OF INCOME TAX Vs. DEOGERI NAGARI SAHAKARI BANK LTD. AND ORS.
|
January 22, 2015 |
COMMISSIONER OF INCOME TAX Vs. SBI DHFL LTD.
|
April 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. BISLERI SALES LTD.
|
June 30, 2015 |
COMMISSIONER OF INCOME TAX Vs. PROCTOR AND GAMBLE HOME PRODUCTS LTD.
|
January 19, 2015 |
COMMISSIONER OF INCOME TAX Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
May 8, 2015 |
COMMISSIONER OF INCOME TAX Vs. TATA AUTOCOMP SYSTEMS LTD.
|
February 3, 2015 |
COMMISSIONER OF INCOME TAX Vs. JASLOK HOSPITAL & RESEARCH CENTRE
|
April 20, 2015 |
COMMISSIONER OF INCOME TAX Vs. FINE JEWELLERY (INDIA) LTD.
|
February 3, 2015 |
COMMISSIONER OF INCOME TAX Vs. THYSSEN KRUPP INDUSTRIES INDIA (P) LTD.
|
December 2, 2015 |
COMMISSIONER OF INCOME TAX Vs. COMPUTER POINT (I) LTD.
|
July 24, 2015 |
COMMISSIONER OF INCOME TAX - 10 Vs. ONWARD E-SERVICES LTD
|
April 16, 2015 |
COMMISSIONER OF INCOME TAX - 8 Vs. TAINWALA CHEMICALS & PLASTICS INDIA LTD
|
April 16, 2015 |
COMMISSIONER OF INCOME TAX - 8 Vs. CALIBRE PERSONNEL SERVICES PVT. LTD.
|
February 2, 2015 |
COMMISSIONER OF INCOME TAX - II Vs. THE MUMBAI METROPOLITAN REGIONAL IRON & STEEL MARKET COMMITTEE
|
April 1, 2015 |
COMMISSIONER OF INCOME TAX -11 Vs. JET SPEED AUDIO PVT. LTD.
|
January 28, 2015 |
COMMISSIONER OF INCOME TAX 24 Vs. B.J. DEVELOPMENT CORPORATION
|
March 30, 2015 |
COMMISSIONER OF INCOME TAX AAYKAR BHAVAN Vs. SAI PRASAD PROPERTIES LTD.
|
May 7, 2015 |
COMMISSIONER OF INCOME TAX CENTRAL-IV Vs. SAIMANGAL INVESTRADE LTD.
|
April 16, 2015 |
COMMISSIONER OF INCOME TAX I, PUNE Vs. BRAMHA BAZAR HOTELS LTD.
|
August 26, 2015 |
COMMISSIONER OF INCOME TAX II AND ORS. Vs. CONTINENTAL WAREHOUSING CORPORATION (NHAVA SHEVA) LTD. AND ORS.
|
April 21, 2015 |
COMMISSIONER OF INCOME TAX­-III Vs. AMRAVATI DISTRICTCENTRAL COOPERATIVE BANK LTD.
|
February 24, 2015 |
COMMISSIONER OF INCOME TAX-1 Vs. K.F. BIOPLANTS (P.) LTD.
|
March 2, 2015 |
COMMISSIONER OF INCOME TAX-10 Vs. INDIAN OIL CORPORATION LTD.
|
June 29, 2015 |
COMMISSIONER OF INCOME TAX-10 Vs. HINDUSTAN CONSTRUCTION CO. LTD.
|
April 9, 2015 |
COMMISSIONER OF INCOME TAX-12 Vs. S.M. CONSTRUCTION
|
March 3, 2015 |
COMMISSIONER OF INCOME TAX-12 Vs. JAYANT H. MODI
|
March 27, 2015 |
COMMISSIONER OF INCOME TAX-15 Vs. PANKAJ S. SAMDHANI
|
September 9, 2015 |
COMMISSIONER OF INCOME TAX-16 Vs. RATIAL BECHARLAL & SONS AND ORS.
|
November 24, 2015 |
COMMISSIONER OF INCOME TAX-17 Vs. BOMBAY ELECTRIC LAUNDRY
|
January 13, 2015 |
COMMISSIONER OF INCOME TAX-2 Vs. IHP FINVEST LTD.
|
September 21, 2015 |
COMMISSIONER OF INCOME TAX-2 Vs. ELDE ELECTRICALS AGENCIES P. LTD.
|
June 16, 2015 |
COMMISSIONER OF INCOME TAX-2 Vs. BOMBAY DYEING & MANUFACTURING COMPANY LTD.
|
March 19, 2015 |
COMMISSIONER OF INCOME TAX-2 Vs. TATA POWER COMPANY LTD.
|
July 7, 2015 |
COMMISSIONER OF INCOME TAX-21 Vs. SAVITRIDEVI RINGSHIA
|
June 29, 2015 |
COMMISSIONER OF INCOME TAX-24 Vs. TREND ELECTRONICS
|
September 16, 2015 |
COMMISSIONER OF INCOME TAX-24 Vs. EAGLE IMPEX
|
September 30, 2015 |
COMMISSIONER OF INCOME TAX-25 Vs. EKTA SHAKTI DEVELOPERS
|
September 28, 2015 |
COMMISSIONER OF INCOME TAX-3 Vs. VIDEOCON INTERNATIONAL LTD.
|
January 13, 2015 |
COMMISSIONER OF INCOME TAX-3 Vs. RELIANCE INDUSTRIAL INFRASTRUCTURE LTD.
|
August 17, 2015 |
COMMISSIONER OF INCOME TAX-3, MUMBAI Vs. FITWELL REAL ESTATE PVT. LTD.
|
July 22, 2015 |
COMMISSIONER OF INCOME TAX-4 Vs. HINDUSTAN ORGANICS CHEMICALS LTD.
|
June 29, 2015 |
COMMISSIONER OF INCOME TAX-4 Vs. SHREEPATI HOLDINGS & FINANCE PVT. LTD.
|
October 5, 2015 |
COMMISSIONER OF INCOME TAX-4 Vs. HINDUSTAN ORGANICS CHEMICALS LTD.
|
August 11, 2015 |
COMMISSIONER OF INCOME TAX-4 Vs. PRIME BROKING CO. (I) LTD.
|
June 9, 2015 |
COMMISSIONER OF INCOME TAX-6 Vs. ICICI PRUDENTIAL INSURANCE CO. LTD.
|
July 20, 2015 |
COMMISSIONER OF INCOME TAX-6 Vs. CENTURY TEXTILES & INDUSTRIES LTD.
|
May 8, 2015 |
COMMISSIONER OF INCOME TAX-7 Vs. SANDOZ PVT. LTD.
|
June 24, 2015 |
COMMISSIONER OF INCOME TAX-8 Vs. INDUSTRIAL X-RAY & ALLIED RADIOGRAPHERS (INDIA) PVT. LTD.
|
June 23, 2015 |
COMMISSIONER OF INCOME TAX-9 Vs. ASGARD PROPERTIES PVT. LTD.
|
March 30, 2015 |
COMMISSIONER OF INCOME TAX-CENTRAL-IV Vs. RUBY MILLS LIMITED
|
April 23, 2015 |
COMMISSIONER OF INCOME TAX-I Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 29, 2015 |
COMMISSIONER OF INCOME TAX-II Vs. VIJAY G. PATIL
|
February 16, 2015 |
COMMISSIONER OF INCOME TAX-II, MUMBAI Vs. SRI ADHIKARI BROS.
|
July 31, 2015 |
COMMISSIONER OF INCOME TAX-IV, AAYAKAR BHAWAN Vs. SUNIL VISHWAMBHARNATH TIWARI
|
September 11, 2015 |
COMMISSIONER OF INCOME TAX-LTU Vs. INDIAN PETROCHEMICALS CORPORATION LTD.
|
April 8, 2015 |
COMMISSIONER OF INCOME TAXI, AAYAKAR BHAWAN, CIVIL LINES, NAGPUR Vs. SMSLUANRCL
|
March 2, 2015 |
COMMISSIONER OF INCOME TAXII Vs. JAMNALAL SONS PRIVATE LTD
|
March 2, 2015 |
COMMISSIONER OF INCOME-TAX Vs. GUJARAT RECLAIM AND RUBBER PRODUCTS LTD.
|
December 8, 2015 |
COMMISSIONER OF INCOME-TAX (LTU) Vs. TATA CONSULTANCY SERVICES LTD.
|
March 24, 2015 |
COMMISSIONER OF SALES TAX Vs. ARROW WEBTEX LIMITED
|
June 16, 2015 |
COMMISSIONER OF SALES TAX Vs. NEW STANDARD ENGINEERING CO. LTD.
|
February 26, 2015 |
COMMISSIONER OF SERVICE TAX Vs. CITICORP FINANCE (INDIA) LTD.
|
February 27, 2015 |
COMMISSIONER OF SERVICE TAX Vs. SHAH COAL PVT. LTD.
|
July 20, 2015 |
COMMISSIONER OF SERVICE TAX Vs. MAERSK INDIA (P) LTD.
|
February 24, 2015 |
COMMISSIONER OF SERVICE TAX-I Vs. AMBE INTERNATIONAL
|
February 12, 2015 |
COMMISSIONER OF SERVICE TAX-I Vs. AMBE INTERNATIONAL
|
December 2, 2015 |
COMMISSIONER OF THE CENTRAL EXCISE Vs. DEV ASHISH
|
January 21, 2015 |
COMMISSIONER OF THE CENTRAL EXCISE Vs. CLARIANT INDIA LTD.
|
January 29, 2015 |
COMMR. OF C. EX. Vs. RAJENDRA MECHANICAL INDUSTRIES LTD.
|
February 2, 2015 |
COMMR. OF C. EX., CUS. & S.T. Vs. FIROMENICH AROMATICS (INDIA) PVT. LTD.
|
March 23, 2015 |
COMMR. OF CUS. (GENERAL) Vs. SUN CLEARING & FORWARDING SERVICES P. LTD.
|
May 7, 2015 |
COMMR. OF S.T. Vs. RIYA TRAVELS & TOURS (INDIA) PVT. LTD.
|
January 5, 2015 |
COMMUNIDADE OF SANCOALE Vs. ZUARI INDUSTRIES LIMITED COMPANY
|
June 29, 2015 |
COMPETENT AUTOMOBILES COMPANY LTD Vs. VILLAGE PANCHAYAT OF CANSUALIM AROSSIM CUELIM
|
December 23, 2015 |
COMSOFT INFOTECH PVT LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
|
May 8, 2015 |
COMUNIDADE OF POINGUINIM Vs. DIKSHA HOLDINGS LIMITED
|
April 18, 2015 |
CONFEDERATION OF REAL ESTATES DEVELOPERS ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA
|
April 30, 2015 |
CONTINENTAL TRANSPORT ORGANIZATION PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
April 21, 2015 |
COSME MATIAS MENEZES Vs. COMMISSIONER OF INCOME TAX
|
May 7, 2015 |
COSTA PINTO ASSOCIATES AND ORS. Vs. RAMDEO MAURYA & ASSOCIATES
|
August 14, 2015 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
November 20, 2015 |
CRESCENDO & ORS Vs. STATE OF MAHARASHTRA & ORS
|
October 29, 2015 |
CRESCENT AMITY REALTORS PVT. LTD. Vs. CHHAYA ANANT GAVANKAR AND ORS.
|
October 26, 2015 |
CTR MANUFACTURING INDUSTRIES LIMITED Vs. SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT. LTD. AND ORS.
|
October 23, 2015 |
CYRIL DIAS ALIAS ARTHUR Vs. GRACIAS G BARETTO
|
May 7, 2015 |
D Y PATIL VIDYAPEETH DEEMED UNIVERSITY TRUST Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
|
April 21, 2015 |
D.B. REALTY LIMITED AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 5, 2015 |
D.S. CHAVAN, DEPUTY DIRECTOR, INDUSTRIAL SAFETY & HEALTH AND ORS. Vs. P.K. KRISHNAN
|
June 12, 2015 |
D.S. SOLANKI Vs. THE MAHARASHTRA SALES TAX TRIBUNAL AND ORS.
|
April 28, 2015 |
DADA HARI KESHAVRAO CHOURE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 13, 2015 |
DADA S/O GOVINDRAO DHABRE Vs. TARABAI W/O SUBHASH BURDE
|
January 13, 2015 |
DADADE KHANDERAO VITHOBA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 20, 2015 |
DADAJEE DHACKJEE & CO. LTD. Vs. NEELAM V. RAJANI AND ORS.
|
November 24, 2015 |
DADARAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 21, 2015 |
DADARAO MOTIRAM BHANAWAT Vs. JANATA SHIKSHAN PRASARAK MANDAL AND ORS.
|
February 5, 2015 |
DADASAHEB BALARAM JADHAV Vs. THE STATE OF MAHARASHTRA
|
August 5, 2015 |
DADI IMPEX PVT. LTD. Vs. UNION OF INDIA
|
September 29, 2015 |
DADIYA Vs. THE STATE OF MAHARASHTRA
|
April 22, 2015 |
DAGADU Vs. THE STATE OF MAHARASHTRA
|
February 10, 2015 |
DAGDU SATVAJI SAKHARE Vs. NARSU AND ORS.
|
September 15, 2015 |
DAJVIP V. PATKAR Vs. VINA D. PATKAR
|
July 6, 2015 |
DAMANCIANO FERNANDES AND ORS. Vs. THERESA VAZ AND ORS.
|
April 28, 2015 |
DAMCO INDIA PVT. LTD. Vs. UNION OF INDIA
|
September 1, 2015 |
DAMODAR JAIRAM PATIL AND ORS. Vs. STATE OF MAHARASHTRA
|
September 23, 2015 |
DAMODAR PRATAPRAM JANGID Vs. THE STATE OF MAHARASHTRA
|
August 10, 2015 |
DAMODHAR Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
January 13, 2015 |
DAMODHAR Vs. THE STATE OF MAHARASHTRA
|
August 12, 2015 |
DANGAL OMKAR BHIL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 9, 2015 |
DANZIL DIAS Vs. CONRAD COUTINHO
|
November 27, 2015 |
DARIUS RUTTON KAVASMANECK Vs. GHARDA CHEMICALS LIMITED AND ORS.
|
April 7, 2015 |
DARRYL BRUCE THORPE AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 21, 2015 |
DARSHAN JAYANT BUILDERS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 26, 2015 |
DASHRATH BABU WAGHMODE Vs. THE STATE OF MAHARASHTRA
|
August 28, 2015 |
DASHRATH PANDURANG KHILARE Vs. THE STATE OF MAHARASHTRA
|
March 23, 2015 |
DATTA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 7, 2015 |
DATTA BABANRAO BOREKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 9, 2015 |
DATTA LAXMAN NAIK Vs. DAMODAR LAXMAN NAIK
|
April 10, 2015 |
DATTA PARATKAR Vs. STATE OF GOA AND ANOTHER
|
October 30, 2015 |
DATTA ROHIDAS PAYALE Vs. THE STATE OF MAHARASHTRA
|
January 7, 2015 |
DATTA S. NADKARNI Vs. SALVADOR FERNANDES AND ORS.
|
July 16, 2015 |
DATTAKRUPA CONSTRUCTION AND ORS. Vs. SHAH VELJI KARMAN & CO.
|
July 22, 2015 |
DATTARAJ V. SALGAOCAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 3, 2015 |
DATTARAM VITHAL POROB AND ORS. Vs. SITARAM VITHAL POROB AND ORS.
|
January 23, 2015 |
DATTARAO AND ORS. Vs. DISTRICT DY. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
|
February 26, 2015 |
DATTATRAY Vs. STATE OF MAHARASHTRA
|
August 28, 2015 |
DATTATRAY Vs. MANISHA AND ORS.
|
January 7, 2015 |
DATTATRAY Vs. THE AURANGABAD MUNICIPAL CORPORATION AND ORS.
|
May 8, 2015 |
DATTATRAY Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
|
May 8, 2015 |
DATTATRAY N. SAWANT AND ORS. Vs. NITIDA A. MEHTA AND ORS.
|
April 15, 2015 |
DATTATRAYA BAJIRAO LAGAD Vs. THE STATE OF MAHARASHTRA
|
October 16, 2015 |
DATTATRAYA BALKRISHNA KHANAPURKAR AND ORS. Vs. SITABAI AND ORS.
|
May 6, 2015 |
DATTATRAYA HAVANNA VANJARE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 7, 2015 |
DATTATRAYA JAGANNATH MORE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 11, 2015 |
DATTATRAYA RAGHUNATH KOBARNE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 9, 2015 |
DATTATRAYA S/O. RAMBHAU PAWAR Vs. SHARDA
|
March 5, 2015 |
DATTATRAYA SHIVRAM GHADAGE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 5, 2015 |
DATTATRAYA SHRIPATI SATHE Vs. SHANKAR SHRIPATI SATHE AND ORS.
|
October 6, 2015 |
DAYARAM KUNDANMAL FIRM AND ORS. Vs. THE ADDITIONAL COLLECTOR, AMRAVATI AND ORS.
|
May 6, 2015 |
DBC PORT LOGISTICS LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
October 12, 2015 |
DBS BANK LTD. Vs. INNOVENTIVE INDUSTRIES LTD.
|
October 13, 2015 |
DEBORAH MARY CRASTO LECLERC Vs. PATRICK OLIVER LECLERC
|
April 10, 2015 |
DECCEN DO-OP. TEXTILES INDUSTRIES LTD. Vs. UNION OF INDIA
|
March 4, 2015 |
DEELIP Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 17, 2015 |
DEELIP Vs. YAKUB KHAN
|
April 9, 2015 |
DEELIP ACHUYTRAO TAUR Vs. STATE OF MAHARASHTRA
|
March 23, 2015 |
DEELIP MANGA CHAUDHARY Vs. THE MANAGING DIRECTOR, THE MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD. AND ORS.
|
September 8, 2015 |
DEELIP S/O HARISHCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
|
April 18, 2015 |
DEELIPRAO NARSINGRAO LANDE Vs. THE REGIONAL JOINT DIRECTOR OF SUGAR AHMEDNAGAR AND ORS.
|
March 17, 2015 |
DEEPAK Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 1, 2015 |
DEEPAK Vs. RUPCHAND AND ORS.
|
March 3, 2015 |
DEEPAK Vs. THE STATE OF MAHARASHTRA
|
January 6, 2015 |
DEEPAK Vs. STATE OF MAHARASHTRA
|
September 22, 2015 |
DEEPAK Vs. DY. DIRECTOR (R) & MEMBER SECRETARY, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS.
|
December 4, 2015 |
DEEPAK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 21, 2015 |
DEEPAK AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 18, 2015 |
DEEPAK BAPU KELUSKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
July 17, 2015 |
DEEPAK BAPURAO YEDAGE Vs. THE STATE OF MAHARASHTRA
|
September 7, 2015 |
DEEPAK BHAGWAN VYAS Vs. PRAKASH BACHCHARAJ JAISWAL
|
October 26, 2015 |
DEEPAK BHIMRAJ KAMBLE Vs. KIRLOSKAR OIL ENGINES LTD.
|
July 21, 2015 |
DEEPAK DILIP KHIVASARA Vs. STATE OF MAHARASHTRA
|
June 23, 2015 |
DEEPAK JAGANNATH SURYAWANSHI Vs. SHANTAI BAHUUDDESHIYA SHAIKSHANIK SANSKRUTIK KRIDA MANDAL AND ORS.
|
July 6, 2015 |
DEEPAK PRALHAD SHEJWAL Vs. THE STATE OF MAHARASHTRA
|
February 24, 2015 |
DEEPAK S/O SADASHIV KEDAR Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
DEEPAK VALLABHJI DEDHIA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
DEOGIRI NAGARI SAHAKARI BANK LTD. AND ORS. Vs. RAVINDRA BALAKRISHNA DESHPANDE
|
August 14, 2015 |
DEOMAN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 19, 2015 |
DEORAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 26, 2015 |
DEPUTY COLLECTOR Vs. RENATO R DIAS
|
July 17, 2015 |
DEPUTY COLLECTOR (SDO) Vs. MARTINHO WILSON DAS CHAGAS
|
October 8, 2015 |
DEPUTY COLLECTOR AND (L.A.) MARGAO Vs. GEORGINA MERCES JACQUES
|
January 20, 2015 |
DEPUTY CONSERVATOR OF FOREST AND ORS. Vs. PURUSHOTTAM AND ORS.
|
September 3, 2015 |
DESIGN DIALOGUES (INDIA) PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
August 20, 2015 |
DESMOND LAWRENCE GUDINHO Vs. TREVOR JOSEPH HAROLD DSILVA AND ORS.
|
October 30, 2015 |
DEVA Vs. THE STATE OF MAHARASHTRA
|
January 5, 2015 |
DEVANAND BALIRAM WANKHADE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 18, 2015 |
DEVDAS MAHADEO KAD Vs. THE STATE OF MAHARASHTRA
|
July 8, 2015 |
DEVDUTTA RAIKAR Vs. STATE OF GOA
|
December 17, 2015 |
DEVELOPMENT CORPORATION OF KONKAN LIMITED Vs. SAIDHARA DCK AGRO PRODUCT & PLANTATION LIMITED
|
February 25, 2015 |
DEVELOPMENT CREDIT BANK LTD Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY, NEW DELHI AND OTHERS
|
December 21, 2015 |
DEVENDRA MANGUESH NAIK Vs. POLICE INSPECTOR, MAPUSA TOWN POLICE STATION, MAPUSA, GOA
|
August 25, 2015 |
DEVIDAS AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 8, 2015 |
DEVIDAS SITARAM GOLE Vs. PURUSHOTTAM BALKISANJI MANTRI
|
January 12, 2015 |
DEVKABAI JANARDAN CHANDURKAR Vs. GANESH PUNDLIK KATOLE AND ORS.
|
February 26, 2015 |
DEVNATH DESAI SONKAR AND ORS. Vs. THE UNION OF INDIA
|
December 23, 2015 |
DEVNATH ROBAI MOURYA AND ORS. Vs. SHANKRI B. AJIMAL AND ORS.
|
September 28, 2015 |
DEVRAM YESHWANT WAGH Vs. THE STATE OF MAHARASHTRA
|
January 19, 2015 |
DEVYANI G. PATEL SHAH Vs. PANKAJ SHAH
|
January 19, 2015 |
DEWANCHAND RAMSARAN TRADING PVT LTD Vs. IL AND FS FINANCIAL SERVICES LTD
|
January 29, 2015 |
DHAMMADINA W/O PANKAJ SHIVBHAGAT Vs. STATE OF MAHARASHTRA
|
January 14, 2015 |
DHANANJAI KUMAR PANDEY Vs. CENTRAL BUREAU OF INVESTIGATION/ANTI CORRUPTION BUREAU
|
October 29, 2015 |
DHANANJAY DATAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 13, 2015 |
DHANANJAY S/O LAXMAN MULEY Vs. STATE OF MAHARASHTRA
|
April 18, 2015 |
DHANRAJ ISHWAR GAWALI Vs. THE STATE OF MAHARASHTRA
|
April 23, 2015 |
DHARAMPAL LALCHAND CHUG AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 10, 2015 |
DHARAMVIR I. JOSHI Vs. JAYANT R. PATWARDHAN AND ORS.
|
August 21, 2015 |
DHARMENDRA JAYANTILAL SHAH AND ORS. Vs. NASHIK MUNICIPAL CORPORATION AND ORS.
|
April 15, 2015 |
DHIMANT HIRALAL THAKAR Vs. THE COMMISSIONER OF INCOME TAX B.C. II
|
October 28, 2015 |
DHIRAJLAL P DESAI Vs. STATE OF MAHARASHTRA
|
September 3, 2015 |
DHIREN LALIT SHAH AND ORS. Vs. SANDEEP & COMPANY AND ORS.
|
June 18, 2015 |
DICITEX FURNISHING LTD. Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
|
October 13, 2015 |
DIGAMBAR Vs. THE STATE OF MAHARASHTRA
|
September 30, 2015 |
DIGAMBAR KALIDASH SALUNKE Vs. STATE OF MAHARASHTRA AND ORS.
|
August 4, 2015 |
DIGAMBAR S/O BHAGWAN NAKATE Vs. JANARDAN S/O SHIVAPPA NAKATE
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December 5, 2015 |
DIGAMBER Vs. KAMLA AND ORS.
|
November 23, 2015 |
DIGAMBER AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 14, 2015 |
DIGAMBER MADYE AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
DIGAMBER S/O PANDHARI BHISE Vs. GAJANAN MAHARAJ SANSTHAN
|
November 23, 2015 |
DILEEP NEVATIA Vs. STATE BANK OF INDIA
|
March 12, 2015 |
DILIP Vs. THE HONBLE CHANCELLOR RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY AND ORS.
|
June 26, 2015 |
DILIP ANANT KHOBREKAR Vs. STATE OF GOA
|
June 17, 2015 |
DILIP KASHINATH KSHIRSAGAR Vs. THE STATE OF MAHARASHTRA
|
April 27, 2015 |
DILIP NARAYAN CHAUDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 21, 2015 |
DILIP RAM PHAL DESSAI Vs. YESSO VAMAN PAGI AND ORS.
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August 20, 2015 |
DILIP S/O VITHOBAJI WAGHMARE Vs. ASHOK S/O MURLIDHAR SIRSIKAR
|
July 23, 2015 |
DILIP TOTARAM INGLE Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
November 20, 2015 |
DILIPKUMAR BAKILAL GUPTA Vs. THE STATE OF MAHARASHTRA
|
November 16, 2015 |
DILSHAD ABDUL KADAR SHAIKH Vs. STATE OF GOA
|
October 27, 2015 |
DILSHAD HUSSAIN SIDDIQUIE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 1, 2015 |
DIMPLE JATIN KHANNA AND ORS. Vs. ANITA ADVANI AND ORS.
|
April 9, 2015 |
DINANATH PARMESHWAR SAHANI Vs. THE STATE OF MAHARASHTRA
|
March 4, 2015 |
DINESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 9, 2015 |
DINESH Vs. STATE OF MAHARASHTRA
|
April 1, 2015 |
DINESH B. SAWAI AND ORS. Vs. JYOTI KRUSHNA PANBUDE
|
February 26, 2015 |
DINESH CHANDRIKAPRASAD PHATAK Vs. STATE OF MAHARASHTRA
|
June 15, 2015 |
DINESH KUMAR AHLUWALIA Vs. UNION OF INDIA AND ORS.
|
April 9, 2015 |
DINESH SHANKAR AAKODE Vs. THE STATE OF MAHARASHTRA
|
March 25, 2015 |
DINESH SHETTY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 12, 2015 |
DINKAR BAPURAO DEOKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 1, 2015 |
DINKARRAI HARILAL PAREKH AND ORS. Vs. RAJENDRA DINKARRAI PAREKH
|
October 9, 2015 |
DIPAK Vs. STATE OF MAHARASHTRA
|
September 14, 2015 |
DIPAK Vs. THE STATE OF MAHARASHTRA
|
June 26, 2015 |
DIPAK DIGAMBAR NAIK AND ORS. Vs. BANK OF MAHARASHTRA AND ORS.
|
August 10, 2015 |
DIPAK MANHARLAL RAJANI Vs. STATE
|
June 16, 2015 |
DIPAK MARUTI SHELAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 9, 2015 |
DIPAK RAMCHANDRA BEHEDE Vs. STATE OF MAHARASHTRA AND OTHERS
|
April 13, 2015 |
DIRECTOR OF INCOME TAX Vs. SUMITOMO MITSUI BANKING CORPN
|
April 16, 2015 |
DIRECTOR OF INCOME TAX Vs. TUV BAYREN (INDIA) LTD.
|
April 20, 2015 |
DIRECTOR OF INCOME TAX Vs. OMAN INTERNATIONAL BANK S.A.O.G.
|
July 1, 2015 |
DIRECTOR OF INCOME TAX Vs. NATIONAL HEALTH AND EDUCATION SOCIETY
|
January 8, 2015 |
DIRECTOR OF INCOME TAX Vs. SOCIETY OF CONGREGATION OF FRANCISCAN BROTHERS MOUNT POINSUR
|
January 15, 2015 |
DIRECTOR OF INCOME TAX Vs. B4U INTERNATIONAL HOLDINGS LIMITED
|
April 29, 2015 |
DIRECTOR OF INCOME TAX Vs. WOMENS INDIA TRUST
|
March 23, 2015 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. BOMBAY PANJRAPOLE TRUST
|
March 10, 2015 |
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. SHRI VILE PARLE KELAVANI MANDAL
|
March 23, 2015 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CREDIT AGRICOLE INDOSUEZ
|
June 17, 2015 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CITIBANK N.A.
|
March 11, 2015 |
DIRECTOR OF INCOME TAX (IT) Vs. INGRAM MICRO (INDIA) EXPORTS PTE. LTD.
|
April 29, 2015 |
DIRECTOR OF INCOME TAX (IT)-I Vs. AMERICAN EXPRESS BANK LTD.
|
August 17, 2015 |
DIRECTOR OF INCOME TAX (IT)-I Vs. A.P. MOLLER MAERSK A/S.
|
April 29, 2015 |
DIRECTOR OF INCOME TAX (IT)-I, MUMBAI Vs. SOCIETE GENERALE
|
April 15, 2015 |
DISTRICT WAKF OFFICER Vs. ZULAKHABEE AMINKHAN
|
March 30, 2015 |
DISTRICT WOMEN AND CHILD WELFARE OFFICER Vs. SUNITA ARUN BARBADE
|
June 23, 2015 |
DIVERSEY INDIA PRIVATE LIMITED Vs. WAVERLEY PRIVATE LIMITED
|
June 9, 2015 |
DIVIS INFRATECH BUILDERS AND ELECTRICAL CONTRACTORS Vs. THE STATE OF MAHARASHTRA
|
February 16, 2015 |
DIVISIONAL CONTROLLER KSRTC Vs. KOMAL AND ORS.
|
November 26, 2015 |
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DILSHAD AND ORS.
|
December 15, 2015 |
DIVYA DAYANAND BHAGAT Vs. V P K URBAN CO-OPERATIVE CREDIT SOCIETY LTD
|
October 21, 2015 |
DIVYANSHU RAMRATAN BADOLE Vs. DIRECTORATE OF TECHNICAL EDUCATION
|
July 23, 2015 |
DIWAKAR AND ORS. Vs. STATE OF MAHARASHTRA
|
July 20, 2015 |
DNYANDEO AND ORS. Vs. RASKAUR AND ORS.
|
June 10, 2015 |
DNYANDEO S/O. SHRIRANG BHADE Vs. LAXMAN YESHWANT BHADE & ORS.
|
February 20, 2015 |
DNYANESHWAR Vs. STATE OF MAHARASHTRA
|
August 19, 2015 |
DNYANESHWAR Vs. THE SUPERINTENDENT ENGINEER, PUBLIC WORKS DIVISION AND ORS.
|
July 1, 2015 |
DNYANESHWAR Vs. M.S.R.T. CORPORATION AND ORS.
|
March 24, 2015 |
DNYANESHWAR CHINTARAM KADAM Vs. THE STATE OF MAHARASHTRA
|
October 16, 2015 |
DNYANESHWAR DIGAMBER KAMBLE Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 6, 2015 |
DNYANESHWAR MAROTI BEMBDE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 17, 2015 |
DNYANESHWAR TAUBA GONDE Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
DNYANESHWARI AND ORS. Vs. THE UNITED INDIA INSURANCE CO. AND ORS.
|
December 4, 2015 |
DNYANOBA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 6, 2015 |
DNYANU KRISHNA NALAWADE AND ORS. Vs. SONABAI TUKARAM NALAWADE AND ORS.
|
March 12, 2015 |
DOLLY AND ORS. Vs. ARVIND
|
August 5, 2015 |
DR. AJIT VISHWANATH BORADE Vs. STATE OF MAHARASHTRA
|
September 28, 2015 |
DR. ANIL S/O. UDDHAVRAO MADURWAR & ANR. Vs. STATE OF MAHARASHTRA
|
September 2, 2015 |
DR. GULAB S/O GANPAT KAPGATE Vs. STATE OF MAHARASHTRA
|
December 17, 2015 |
DR. SHABA RAMA NAIK GAONKAR Vs. WHITE RAJ RESORT PRIVATE LTD
|
December 7, 2015 |
DR. SUNIL S/O. PRASRAM TAPSE Vs. STATE OF MAHARASHTRA
|
August 20, 2015 |
DR. VIJAY KRUSHNARAO HAZAREY & ORS. Vs. SMT. SHIVKALA W/O. SUKHDERAO DERE & ANR.
|
July 6, 2015 |
DR. VIKHE PATIL FOUNDATIONS VIKHE PATIL MEMORIAL SCHOOL PUNE AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 14, 2015 |
DREAM YACHTS PVT. LTD. Vs. UNION OF INDIA
|
April 28, 2015 |
DUKES RETREAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
|
October 12, 2015 |
DULANDHAR Vs. STATE OF MAHARASHTRA
|
July 8, 2015 |
DULEKHAN YUSUF KHAN Vs. STATE OF MAHARASHTRA
|
January 19, 2015 |
DULESH JAMAL VASUNIYA Vs. STATE OF MAHARASHTRA
|
July 1, 2015 |
DURGA Vs. AMRAOTI UNIVERSITY
|
June 9, 2015 |
DURGADAS V PARAB Vs. DIRECTOR OF SPORT & YOUTH AFFAIRS
|
February 16, 2015 |
DURGAWATI RAMKARAN MORYA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 17, 2015 |
DURYODHAN Vs. THE MANAGING DIRECTOR, MAHARASHTRA STATE ELECTRICITY BOARD AND ORS.
|
September 1, 2015 |
DWARKABAI AND ORS. Vs. DEPUTY VAN SAURAKSHAK VANVIBHAG, AMRAVATI AND ORS.
|
September 1, 2015 |
DY. CHIEF MANAGER PRINTING & STATIONARY Vs. COMMR. OF C. EX. & CUS.
|
March 2, 2015 |
DY. COLLECTOR & SDO AND ORS Vs. CONFRARIA IGREZA DE CORTALIM
|
August 7, 2015 |
E-CITY ENTERTAINMENT (I) PVT. LTD. Vs. IMAX CORPORATION
|
February 2, 2015 |
EARTH GRAPHICS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
December 8, 2015 |
EDC LIMITED Vs. GKB OPTHALMICS LTD. AND ORS.
|
April 6, 2015 |
EDWARD Vs. THE DEPUTY COLLECTOR (APPEALS), MUMBAI SUBURBAN DISTRICT AND ORS.
|
March 11, 2015 |
EDWARD ALIAS ADWARD PAUL MACHADO, MUMBAI Vs. J R ARYAN, CHAIRPERSON, AIRPORT, NEW DELHI AND OTHERS
|
October 30, 2015 |
EFKON (INDIA) PVT. LTD. AND ORS. Vs. M.B. GAJBHIYE AND ORS.
|
August 27, 2015 |
EITZEN BULK Vs. ASHAPURA MINECHEM LTD.
|
December 3, 2015 |
EKNATH DATTU PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 13, 2015 |
EKNATH RAMJI PAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
EKNATHRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 18, 2015 |
ELIXIR TRAINING SERVICES PVT. LTD. Vs. COMMR. OF C. EX.
|
February 16, 2015 |
ELOFF HANSSON (INDIA) PVT. LTD. Vs. RAHUL I. KADRI AND ORS.
|
October 7, 2015 |
ELOFF HANSSON (INDIA) PVT. LTD. Vs. RAHUL I. KADRI AND ORS.
|
July 10, 2015 |
EMPLOYEES STATE INSURANCE CORPN Vs. HOTEL HORIZON PVT LTD & ANR
|
December 22, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. CHOWGULE & COMPANY LIMITED
|
July 14, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. CHOWGULE & COMPANY LIMITED
|
July 15, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. FIRE END ENTERPRISES AND ORS.
|
April 23, 2015 |
ENERCON GMBH Vs. WIND WORLD (INDIA) LIMITED AND ORS.
|
August 20, 2015 |
ENESTEE ENGINEERING PVT. LTD. Vs. UNION OF INDIA
|
October 21, 2015 |
ENNY MILANA DA COSTA Vs. CHIEF SECRETARY, SECRETARIAT, PORVORIM
|
December 7, 2015 |
ESSEL PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2015 |
ESSEL PROPACK LIMITED Vs. ESSEL KITCHENWARE LIMITED AND ORS.
|
September 1, 2015 |
ETERNIA COOPERATIVE HOUSING SOCIETY LTD. Vs. LAKEVIEW DEVELOPERS
|
January 22, 2015 |
ETISALAT MAURITIUS LTD Vs. ETISALAT DB TELECOM PVT LTD
|
February 20, 2015 |
EUROKIDS INTERNATIONAL PRIVATE LIMITED Vs. BHASKAR VIDHYAPEETH SHIKSHAN SANSTHA
|
July 1, 2015 |
EXCEL PRODUCTION AUDIO VISUALS PVT. LTD. Vs. UNION OF INDIA
|
December 21, 2015 |
EXECUTIVE ENGINEER Vs. REVATI G. GOLTEKAR
|
January 20, 2015 |
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION, PUSAD Vs. SITABAI AND ORS.
|
October 14, 2015 |
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, WARDHA Vs. MOHANDAS CHINTAMAN SOMKUNWAR
|
June 25, 2015 |
EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION Vs. DNYANESHWAR SAHADEORAO TAJANE
|
April 23, 2015 |
EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION NO. 1 Vs. GANESH KASHIRAM INGOLE
|
July 17, 2015 |
EXEGESIS INFOTECH (INDIA) PVT. LTD. AND ORS. Vs. MEDIMANAGE INSURANCE BROKING PVT. LTD.
|
July 15, 2015 |
F.D. MEHTA & CO. AND ORS. Vs. CENTRAL BANK OF INDIA
|
July 14, 2015 |
FABER-CASTELL AKTIENGESELLSCHAFT AND ORS. Vs. CELLO PENS PVT. LTD. AND ORS.
|
September 2, 2015 |
FABER-CASTELL AKTIENGESELLSCHAFT AND ORS. Vs. CELLO PENS PVT. LTD. AND ORS.
|
September 3, 2015 |
FAIM AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 20, 2015 |
FAIRY FOOTWEAR Vs. UNION OF INDIA
|
August 3, 2015 |
FANCY BUILDERS PRIVATE LIMITED AND ORS. Vs. THE MEMON CO-OPERATIVE BANK LTD.
|
April 27, 2015 |
FARIDA ALTAF SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 26, 2015 |
FAROOKH AHMED MEMAN Vs. KADEER KADAR MEMAN
|
December 10, 2015 |
FAROOQ K. KHAN Vs. THE STATE OF MAHARASHTRA
|
September 8, 2015 |
FATIMA FERNANDES Vs. STATE OF GOA
|
December 7, 2015 |
FATIMA GOMES FURTADO AND ORS. Vs. INDIRABAI VINAYAK LOTLIKAR AND ORS.
|
September 4, 2015 |
FAYYAZ Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 9, 2015 |
FELIX AGNEL RODRIGUES Vs. STATE OF GOA
|
June 11, 2015 |
FERANI HOTELS PVT. LTD. Vs. THE STATE INFORMATION COMMISSIONER AND ORS.
|
October 30, 2015 |
FILIP NERI AND ORS Vs. RAJENDRA REBELLO
|
October 20, 2015 |
FILOMENA FERNANDES Vs. ALBAN COLACO
|
March 27, 2015 |
FLEET FASTNERS PRIVATE LIMITED AND ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 13, 2015 |
FRANCISCA ANA DO ROSARIO MARQUES Vs. JOAO PAULO FRANCISCO DE SOUZA
|
March 5, 2015 |
FRANCISCA LUIZA ROCHA Vs. PALANIVEL GAUNDER AND ORS.
|
April 16, 2015 |
FRANCISCO A. DSOUZA AND ORS. Vs. L & T FINANCE LTD.
|
April 30, 2015 |
FRANCISCO XAVIER ROSE ALMEIDA AND OTHERS Vs. ANOTONIO COLUMBAN WILSON DAS DORES FERNANDES ALIAS WILSON FERNANDES
|
February 6, 2015 |
FRANCO B MARTINS Vs. ARCHANA PAI KUDCHADKAR
|
September 30, 2015 |
FREEDOM FIRM Vs. COMMISSIONER OF POLICE, PUNE AND ORS.
|
October 30, 2015 |
FUGRO SURVEY (INDIA) PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
May 6, 2015 |
FUN MULTIPLEX PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
|
July 6, 2015 |
FUNDABAI AND ORS. Vs. KISHOR AND ORS.
|
December 1, 2015 |
FUTARMAL KAPURJI BORANA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 17, 2015 |
GAFARKHAN Vs. THE STATE OF MAHARASHTRA
|
January 12, 2015 |
GAGALSINGH BADALSINGH KALYANI Vs. THE STATE OF MAHARASHTRA
|
September 11, 2015 |
GAGANGIRI VIVIDH KARYAKARI SAHAKARI (VIKAS) SEVA SANSTHA MARYADIT AND ORS. Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER (KOLHAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD.) AND DIVISIONAL JOINT REGISTRAR CO-OP. SOCIETIES AND ORS.
|
March 31, 2015 |
GAJANAN Vs. THE STATE OF MAHARASHTRA
|
November 24, 2015 |
GAJANAN Vs. THE STATE OF MAHARASHTRA
|
September 8, 2015 |
GAJANAN Vs. THE STATE OF MAHARASHTRA
|
July 10, 2015 |
GAJANAN AND ORS. Vs. SUB-REGISTRAR CLASS-I, KARANJA GHADGE AND ORS.
|
April 9, 2015 |
GAJANAN BALA GAWAS Vs. SAGUN NARAYAN MORJKAR
|
February 18, 2015 |
GAJANAN BALASO KHADKE Vs. THE STATE OF MAHARASHTRA
|
February 17, 2015 |
GAJANAN GYANUJI ZAMBHARE Vs. GRAM PANCHAYAT, KONDALA ZAMARE
|
February 10, 2015 |
GAJANAN MODKU MESHRAM Vs. STATE OF MAHARASHTRA
|
January 22, 2015 |
GAJANAN SHIVRAM LELE AND ORS. Vs. DENA BANK AND ORS.
|
February 23, 2015 |
GAJANFARKHA S/O ROSHANKHA PATHAN Vs. STATE OF MAHARASHTRA
|
April 27, 2015 |
GALVANOTEK INDUSTRIES PRIVATE LIMITED Vs. COVENTRY SPRING AND ENGINEERING COMPANY PRIVATE LTD. AND ORS.
|
March 9, 2015 |
GANDHI BUILDERS AND DEVELOPERS Vs. SHYAMLAL AND ORS.
|
April 23, 2015 |
GANESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 23, 2015 |
GANESH Vs. STATE OF MAHARASHTRA
|
December 15, 2015 |
GANESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 15, 2015 |
GANESH Vs. REKHA
|
July 21, 2015 |
GANESH Vs. DEPUTY GENERAL MANAGER (P), SYNDICATE BANK AND ORS.
|
September 11, 2015 |
GANESH BHAGWAN GADE Vs. THE STATE OF MAHARASHTRA
|
October 29, 2015 |
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 21, 2015 |
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 20, 2015 |
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 22, 2015 |
GANESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 15, 2015 |
GANESH CARRIERS Vs. STATE OF MAHARASHTRA
|
January 8, 2015 |
GANESH KISANDAS LASHKARE Vs. MAHABIRPRASAD CHAURASIA
|
November 21, 2015 |
GANESH MANIK PENDOR Vs. THE STATE OF MAHARASHTRA
|
October 12, 2015 |
GANESH METAL INDUSTRIES Vs. SKYLINE AUTOMATION PRIVATE LIMITED AND ORS.
|
August 7, 2015 |
GANESHSINGH Vs. STATE OF MAHARASHTRA AND ORS.
|
January 13, 2015 |
GANGA BHASKAR BUILDERS Vs. COMPETENT AUTHORITY
|
April 7, 2015 |
GANGADHAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 5, 2015 |
GANGADHAR Vs. REKHABAI AND ORS.
|
February 9, 2015 |
GANGADHAR GOVINDRAO RATHOD Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 24, 2015 |
GANGADHAR HARISHCHANDRA NIMJE Vs. CHAKRADHAR SWAMI SHIKSHAN SANSTHA AND ORS.
|
February 5, 2015 |
GANGADHAR KRISHNA PUKALE AND ORS. Vs. STATE OF MAHARASHTRA
|
July 31, 2015 |
GANGADHAR NANHODASJI HEDAU Vs. SAU. KUNDA
|
June 18, 2015 |
GANGADHAR SADASHIV JAGTAP AND ORS. Vs. NASHIK MUNICIPAL CORPORATION AND ORS.
|
February 11, 2015 |
GANGADHAR SHANKAR DALE AND ORS. Vs. MAHATMA PHULE KRISHI VIDYAPEETH AND ORS.
|
June 17, 2015 |
GANGESH DNYANOBA DAGADE Vs. STATE OF MAHARASHTRA
|
September 30, 2015 |
GANGJI RAMJI CHHEDA Vs. HANSRAJ RAMJI CHHEDA
|
June 24, 2015 |
GANGUBAI MADHUKAR JAGDHANE Vs. SARDARPRAT APSINGH EDUCATION SOCIETY
|
February 4, 2015 |
GANPAT Vs. THE STATE OF MAHARASHTRA
|
September 23, 2015 |
GANPAT BAKARAMJI LAD Vs. THE STATE OF MAHARASHTRA
|
April 20, 2015 |
GANPAT S/O DAMAJI DODKE Vs. STATE OF MAHARASHTRA
|
August 31, 2015 |
GANPATI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 17, 2015 |
GARWARE MARINE INDUSTRIES LTD. AND IN THE MATTER BETWEEN : HENKEL CHEMICAL (I) LTD. Vs. GARWARE NYLONS LTD. (IN LIQUIDATION).
|
July 22, 2015 |
GATEWAY PARK PAPER INDUSTRIES AND ORS. Vs. ARJO WIGGINS CHARTHAM LTD.
|
March 31, 2015 |
GAURABAI WD/O MAROTI NAGPURE Vs. STATE OF MAHARASHTRA
|
January 9, 2015 |
GAURANG DINESH DAMANI Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
GAURAV K. DESAI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 6, 2015 |
GAURAV VIJAY BHATIA Vs. RAMNATH P. SUBRAMANIAM AND ORS.
|
August 14, 2015 |
GAUTAM Vs. STATE OF MAHARASHTRA
|
January 19, 2015 |
GAUTAM AHUJA AND ORS. Vs. GOPAL BHAGWANDAS AHUJA AND ORS.
|
June 25, 2015 |
GAVIT RAJENDRA DHEDYA Vs. GHODA KRUSHNA ARJUN
|
September 11, 2015 |
GAYABAI DOPAJI NAITAM Vs. MANJUBAI DOPAJI NATIAM
|
October 7, 2015 |
GEETA Vs. BABASAHEB AMBEDKAR AND ORS.
|
April 10, 2015 |
GEETA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 21, 2015 |
GEETA PATKAR OF MUMBAI Vs. CHANDRAKANT KANTILAL SHAH OF MUMBAI AND ORS.
|
February 26, 2015 |
GEETA W/O MALLIKARJUN PATIL Vs. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY
|
April 13, 2015 |
GEETABAI AND ORS. Vs. MOTILAL AND ORS.
|
March 2, 2015 |
GEORGE PETER MENDES Vs. ROBERT MENDES
|
August 24, 2015 |
GEORGINA ISIDORIO MASCARENHAS Vs. GOA STATE ELECTION COMMISSIONER
|
June 26, 2015 |
GERSON MENEZES Vs. GREETA FERNANDES
|
September 3, 2015 |
GHAIBI PEER MASJID Vs. GARIB BUWA DEUL SANSTHAN
|
April 27, 2015 |
GHANSHYAM Vs. THE STATE OF MAHARASHTRA
|
July 6, 2015 |
GHANSHYAM D. KATIRA Vs. SANJAY J. GANATRA AND ORS.
|
December 7, 2015 |
GHANSHYAM S/O MASAJI JONDHALE Vs. STATE OF MAHARASHTRA
|
July 6, 2015 |
GHANSHYAMDAS Vs. STATE OF MAHARASHTRA
|
February 10, 2015 |
GHARDA CHEMICALS LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 10, 2015 |
GIC HOUSING FINANCE LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 12, 2015 |
GIGABYTE TECHNOLOGY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 30, 2015 |
GIRDHARI PARMANAND MOTIANI Vs. VINAYAK BHAGWAN KHAVNEKAR AND ORS.
|
August 14, 2015 |
GIRISH Vs. THE STATE OF MAHARASHTRA
|
July 13, 2015 |
GIRISH MANOHAR MOKASHI Vs. DOMBIVLI NAGARI SAHAKARI BANK LTD
|
February 11, 2015 |
GITABAI Vs. ANUSAYABAI AND ORS.
|
April 9, 2015 |
GKN SINTER METALS LTD. Vs. RAMAPRIYA RAGHAVAN
|
January 6, 2015 |
GLAXO SMITHKLINE PHARMACEUTICALS LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAIQ
|
January 21, 2015 |
GLENMARK PHARMACEUTICALS LTD. Vs. G.R.A.F. LABORATORIES PVT. LTD. AND ORS.
|
June 30, 2015 |
GLOBSPORT INDIA PRIVATE LIMITED Vs. MAYFAIR HOUSING PRIVATE LIMITED
|
March 13, 2015 |
GLORIO ROSARIO FURTADO AND ORS. Vs. THE CATHEDRAL CHAPTER OF THE ARCHDIOCESE OF GOA AND DAMAN AND ORS.
|
July 10, 2015 |
GNYANOBA TEJRAO HAKE Vs. STATE OF MAHARASHTRA
|
April 18, 2015 |
GOA FOUNDATION Vs. CAPTAIN OF PORTS, CAPTAIN OF PORTS BUILDING
|
June 29, 2015 |
GOA FOUNDATION Vs. NORTH GOA PLANNING AND DEVELOPMENT AUTHORITY
|
June 29, 2015 |
GOA HOUSING BOARD Vs. LUIS F. DE PIEDADE LOBO AND ORS.
|
October 28, 2015 |
GOA TOURISM DEVELOPMENT CORPORATION LTD , GOVT OF GOA Vs. PROVIDENT FUND COMMISSIONER BHAVISHYA NIDHI BHAVAN PATO, PANAJI GOA; EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI; UPADHYAY GYAN PRAKASH; RUCHIRA CATERERS TOURIST HOSTEL, MAPUSA; ASHWIN NAYYAR YATRI NIWAS, MIRAMAR; VITHAL GAWAS TOURIST COTTAGE O
|
March 25, 2015 |
GODREJ & BOYCE MFG. CO. LTD. Vs. UNION OF INDIA
|
February 2, 2015 |
GODREJ INDUSTRIES LTD. Vs. B.S. SINGH
|
July 21, 2015 |
GODREJ INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
April 28, 2015 |
GOKARAKONDA NAGA SAIBABA Vs. STATE OF MAHARASHTRA AND ORS.
|
December 23, 2015 |
GOLD TOUCH REAL ESTATE PRIVATE LIMITED AND ORS. Vs. SURESH AND ORS.
|
November 21, 2015 |
GOMATI ALIAS RADHA TIMA GAUDE AND ORS. Vs. COLLECTOR & S. D.O., PONDA SUB DIVISION AND ORS.
|
August 28, 2015 |
GOODEARTH AGRO CHEM PVT. LTD. AND ORS. Vs. THE CONTAINER CORPORATION INDIA LIMITED AND ORS.
|
February 20, 2015 |
GOPAL Vs. THE STATE OF MAHARASHTRA
|
June 10, 2015 |
GOPAL AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 14, 2015 |
GOPAL BAJIRAO ANKUSHRAO Vs. THE STATE OF MAHARASHTRA
|
February 2, 2015 |
GOPAL S/O DIGAMBARRAO BARIDE Vs. MUNICIPAL COUNCIL, BEED
|
March 31, 2015 |
GOPALKRISHNA SHANTARAM BORKAR Vs. STATE OF GOA AND ORS.
|
March 25, 2015 |
GOPALRAO AND ORS. Vs. MAROTRAO
|
March 19, 2015 |
GOPIKISAN Vs. INDUBAI AND ORS.
|
September 15, 2015 |
GOPIKISHAN BHAGWATIPRASAD TIBRA Vs. SHIKSHAN SAHAKARI BANK LIMITED, NAGPUR AND ORS.
|
September 21, 2015 |
GOPINATH Vs. THE STATE OF MAHARASHTRA
|
April 9, 2015 |
GOPINATH MANOHAR WADI AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 5, 2015 |
GOSUJI S/O WAKTUJI DONGARWAR Vs. LALITA WD/O BHAUDAS GOSWAMI AND ORS
|
August 13, 2015 |
GOUR CHANDRA DUTTA Vs. UNION OF INDIA AND ORS.
|
April 20, 2015 |
GOURISHANKAR Vs. THE STATE OF MAHARASHTRA
|
September 11, 2015 |
GOURISHANKAR SON OF PANCHAM KOLTE Vs. STATE OF MAHARASHTRA
|
October 6, 2015 |
GOVARDHAN AND ORS. Vs. STATE OF MAHARASHTRA
|
January 7, 2015 |
GOVERNMENT OF MAHARASHTRA AND ORS. Vs. G. SIVA PRASAD REDDY & COMPANY AND ORS.
|
March 19, 2015 |
GOVERNMENT OF MAHARASHTRA DEPARTMENT OF TECHNICAL AND HIGHER EDUCATION Vs. MAROTI RAMDASJI WASNIK
|
April 23, 2015 |
GOVIND Vs. THE UNION OF INDIA AND ORS.
|
July 14, 2015 |
GOVIND @ DWARKADAS Vs. STATE OF MAHARASHTRA
|
February 3, 2015 |
GOVIND B. PRABHUGAONKAR Vs. ROMALDINA BARRETO E. CARNEIRO AND ORS.
|
December 17, 2015 |
GOVIND LAXMAN MANKAR AND ORS. Vs. DATTATRAYA RAMKRISHNA BORLIKAR
|
March 26, 2015 |
GOVIND RAVJI BHANGARE Vs. STATE OF MAHARASHTRA
|
March 16, 2015 |
GOVIND S/O RAMSINGH RATHOD Vs. ASSISTANT CHARITY COMMISSIONER
|
June 11, 2015 |
GOVIND TUKARAM SHETE & ORS Vs. SPECIAL LAND ACQUISITION OFFICER, PUNE AND OTHERS
|
October 9, 2015 |
GOVINDJI TRIKAMDAS AND CO. Vs. STATE OF MAHARASHTRA
|
February 27, 2015 |
GOVINDJI TRIKAMDAS AND CO. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 27, 2015 |
GOVINDLAL MOTILAL JHAWAR AND ORS. Vs. KANAKMAL MAGANMAL GANDHI AND ORS.
|
July 23, 2015 |
GRACA BEATRIZ FERNANDES Vs. STATE OF GOA
|
June 9, 2015 |
GRAM PANCHAYAT KAPSI KHURD Vs. STEEL MERCHANTS ASSOCIATION NAGPUR
|
July 16, 2015 |
GRAM PANCHAYAT, NADIWADI Vs. STATE OF MAHARASHTRA AND ORS.
|
September 28, 2015 |
GRAMIN SHIKSHAN PRASARAK MANDAL AND ORS. Vs. LAXMAN SHYAMRAO PARATE AND ORS.
|
April 6, 2015 |
GRAMPANCHAYAT, KHATWANI Vs. STATE OF MAHARASHTRA
|
March 4, 2015 |
GRAND VIEW ESTATES PRIVATE LIMITED AND ORS. Vs. VISHWANATH NAMDEO PATIL AND ORS.
|
December 22, 2015 |
GREATSHIP (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX AND ORS.
|
April 28, 2015 |
GREEN GOA FOUNDATION Vs. THE MUNICIPAL COUNCIL, MARGAO GOA AND ORS.
|
October 13, 2015 |
GSL (INDIA) LTD. Vs. ASSET RECONSTRUCTION CO. (INDIA) LTD. AND ORS.
|
December 15, 2015 |
GUJABRAO Vs. PUNJABRAO AND ORS.
|
January 15, 2015 |
GUJARAT STATE FERTILIZERS CO LTD Vs. TATA MOTORS LTD
|
January 9, 2015 |
GULAB MAHIBOOB BAGWAN Vs. DAMU KASHINATH BHOSALE
|
June 18, 2015 |
GULABRAO Vs. STATE OF MAHARASHTRA AND ORS.
|
June 11, 2015 |
GULABRAO SAKHARAM SHELKE Vs. THE COMMISSIONER FOR CO-OP. & REGISTRAR FOR CO-OP. SOCIETIES AND ORS.
|
July 16, 2015 |
GULAM DASTAGIR @ BUDDA RAHIMTULLA SHAIKH Vs. STATE OF MAHARASHTRA
|
August 24, 2015 |
GULAM MURTUZA KHAN GULAM AHMED KHAN Vs. RADAS BANAJI ILAME
|
August 12, 2015 |
GULF PETROCHEM ENERGY PVT. LTD. AND ORS. Vs. M.T. VALOR AND ORS.
|
April 15, 2015 |
GULMALI AMRULLAH BABUL Vs. SHABBIR SALEBHAI MAHIMWALA
|
September 29, 2015 |
GULMALI AMRULLAH BABUL AND ORS. Vs. SHABBIR SALEBHAI MAHIMWALA
|
October 29, 2015 |
GUNDAPPA MADOLAPPA SAMANGAVE Vs. THE STATE OF MAHARASHTRA
|
January 12, 2015 |
GUNWANT Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 29, 2015 |
GUNWANT Vs. THE ZILLA PARISHAD, GONDIA AND ORS.
|
June 17, 2015 |
GUNWANT MAHADEO GULHANE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
June 15, 2015 |
GUPTA LOOM INDUSTRIES AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
GURMIT SINGH BAGGA Vs. INDRAJIT KAUR BAGGA
|
August 4, 2015 |
GURUDAS Vs. THE STATE OF MAHARASHTRA
|
October 20, 2015 |
GURUDWARA SRI GURU SINGH SABHA Vs. INSPECTOR GENERAL OF SOCIETIES
|
January 13, 2015 |
GYAN CONSTRUCTION CO. Vs. INCOME TAX APPELLATE TRIBUNAL MUMBAI AND ORS.
|
January 23, 2015 |
H.C. JANGIPURIA Vs. P. MADHAVAN AND ORS.
|
September 14, 2015 |
HABIB EDUCATIONAL & WELFARE SOCIETYS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 8, 2015 |
HAKIM ABDUL MUNAF ABDUL JABBAR Vs. STATE OF MAHARASHTRA
|
July 15, 2015 |
HALI AHMED MOHAMMED ALI OTAIFAH Vs. STATE OF GOA AND ORS.
|
March 18, 2015 |
HAMID ABDULGANI PANSARE Vs. STATE OF MAHARASHTRA AND ORS.
|
October 13, 2015 |
HAMIDULLA ABDULGANI SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA
|
February 13, 2015 |
HANEEF GULAM RASOOL MAKRANI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 16, 2015 |
HANIFA KITABULLA KHAN AND ORS. Vs. STATE OF MAHARASHTRA
|
October 8, 2015 |
HANMANT Vs. THE STATE OF MAHARASHTRA
|
September 29, 2015 |
HANUMAN MISHRIMAL OSWAL AND ORS. Vs. CHANDRAKANT BHAGWANTRAO CHAVAN AND ORS.
|
April 24, 2015 |
HANUMAN VYAYAM Vs. REGIONAL PROVIDENT FUND COMMISSIONERII
|
June 11, 2015 |
HANUMANRAO MORBAJI GUDADHE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
May 6, 2015 |
HANUMANT Vs. THE STATE OF MAHARASHTRA
|
July 9, 2015 |
HAPPY HOME CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 19, 2015 |
HARBANSINGH Vs. RAHUL
|
April 8, 2015 |
HARBIRKAUR KALRA Vs. STATE OF MAHARASHTRA
|
July 30, 2015 |
HARESH ADVANI OF MUMBAI, INDIAN INHABITANT Vs. SURAJ JAGTIANI
|
April 24, 2015 |
HARI SHENFADU SAVANDE Vs. THE STATE OF MAHARASHTRA
|
April 17, 2015 |
HARI TRADING CORPORATION Vs. BANK OF BARODA
|
February 23, 2015 |
HARIDAS KUMANDAS VED Vs. TRIMBAK SHAMRAO JADHAV
|
January 22, 2015 |
HARIDAS NAMDEO PAWAR Vs. THE STATE OF MAHARASHTRA
|
January 30, 2015 |
HARIHAR Vs. THE EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD AND ORS.
|
September 10, 2015 |
HARIKISHAN SHANKARJI GOGIKAR Vs. RELIANCE HOME FINANCE LTD
|
August 4, 2015 |
HARIKISHAN VEDPRAKASH AGARWAL AND ORS. Vs. BURJOR JOSHI AND ORS.
|
April 10, 2015 |
HARIOM SAREES DEPOT Vs. THE COMMISSIONER ULHASNAGAR MUNICIPAL CORPORATION AND ORS.
|
September 22, 2015 |
HARIOM VIJAY PANDE Vs. STATE OF MAHARASHTRA
|
January 30, 2015 |
HARIPRASAD MOHANLAL SONI AND ORS. Vs. MALEGAON MUNICIPAL CORPORATION
|
February 24, 2015 |
HARISH Vs. STATE OF MAHARASHTRA
|
January 19, 2015 |
HARISH BRIJMOHAN LOYALKA AND ORS. Vs. DILEEP BALKRISHNA NEVATIA
|
February 5, 2015 |
HARISH BULCHAND TEJWANI Vs. NANDLAL HAKIKATRAI MOTWANI
|
August 14, 2015 |
HARISH DHIRAJLAL BILAKHIYA Vs. ASHISH JAGDISH UPADHYA AND ORS.
|
August 13, 2015 |
HARISH KRISHNA BHANDIRGE Vs. STATE OF MAHARASHTRA AND ORS.
|
August 28, 2015 |
HARISH RAMESH PULEKAR Vs. STATE OF MAHARASHTRA
|
May 6, 2015 |
HARISH TEXTILE ENGRS. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
October 30, 2015 |
HARJEETSINGH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 8, 2015 |
HARKIRAT SINGH Vs. RABOBANK INTERNATIONAL HOLDING B.V. CO-OPERATIVE CENTRALE CO-OPERATIVE CENTRALE RAIFFEISEN-BOERENLEENBANK B.A.
|
January 20, 2015 |
HARVINDER Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 7, 2015 |
HATYA Vs. THE STATE OF MAHARASHTRA
|
November 19, 2015 |
HAUSERAO SUDAM GAIKWAD Vs. LATA HSUSERAO GAIKWAD AND ORS.
|
August 12, 2015 |
HAZRAT ALI MOHAMAD AND ORS. Vs. PRABHAKAR DATTARAM AND ORS.
|
March 19, 2015 |
HDFC BANK LTD. Vs. WESTERN INDIA INDUSTRIES LTD. AND ORS.
|
June 26, 2015 |
HEENA NARENDRA PATEL AND ORS. Vs. HEENA NARENDRA PATEL AND ORS.
|
February 2, 2015 |
HEERA LAXMI CONTRACTORS PVT. LTD. Vs. DWARKA AND ORS.
|
June 30, 2015 |
HELCINO ALEIXO FERNANDES Vs. MILIND MADHUKAR BHENDE
|
August 7, 2015 |
HEMA Vs. MATRISHVA
|
August 5, 2015 |
HEMA ACHYUT SHAH Vs. PRINCESS UJAWALA RAJE
|
June 12, 2015 |
HEMA GADGIL Vs. THE PASSPORT OFFICER AND ORS.
|
January 6, 2015 |
HEMA VIJAY MENON Vs. STATE OF MAHARASHTRA AND ORS.
|
July 22, 2015 |
HEMANT Vs. RAWASSA CONSTRUCTION AND ORS.
|
June 22, 2015 |
HEMANT S/O MAHADEO DEODHAR Vs. COSMOS CO-OPERATIVE BANK LTD PUNE
|
July 30, 2015 |
HEMANT TRADERS Vs. INCOME TAX OFFICER AND ORS.
|
March 31, 2015 |
HEMANT TUKARAM KARANDE Vs. STATE OF MAHARASHTRA
|
October 27, 2015 |
HEMANTKUMAR @ HEMKUMAR Vs. STATE OF MAHARASHTRA
|
February 5, 2015 |
HEMANTKUMAR AND COMPANY AND ORS. Vs. J.C.P.L. FARMA PRIVATE LIMITED AND ORS.
|
June 23, 2015 |
HEMRAJ Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 8, 2015 |
HEMRAJ Vs. SUB DIVISIONAL OFFICER MOUDA
|
August 19, 2015 |
HENKEL CHEMICALS (I) LTD. Vs. GARWARE NYLONS LIMITED
|
July 22, 2015 |
HIKEN NARESH SHAH Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA
|
August 12, 2015 |
HINDUJA GLOBAL SOLUTIONS LTD. Vs. UNION OF INDIA
|
July 16, 2015 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. OFFSHORE INFRASTRUCTURE LIMITED
|
July 28, 2015 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SANJAY MADHUKAR MAHAKALKAR
|
August 27, 2015 |
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. SHANTABAI AND ORS.
|
June 24, 2015 |
HINDUSTAN PLATINUM PRIVATE LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 30, 2015 |
HINDUSTAN UNILEVER LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-1(1) AND ORS.
|
June 25, 2015 |
HINDUSTAN UNILEVER LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
|
June 8, 2015 |
HIRABAI PANDURANG SATAV AND ORS. Vs. ASHOK SHIVAJIRAO GAIKWAD AND ORS.
|
January 22, 2015 |
HIRABEN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 26, 2015 |
HIRAKANT RAMCHANDRA KOTHARI Vs. YESHODABAI ARJUN SUBHANE
|
February 2, 2015 |
HIRALAL AND ORS. Vs. LIDCOM AND ORS.
|
July 10, 2015 |
HIREN P DOSHI Vs. STATE OF MAHARASHTRA
|
July 17, 2015 |
HITENDRA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 10, 2015 |
HITESH ENTERPRISES Vs. PRATAPSINGH RAMRAO KHANVILKAR
|
March 19, 2015 |
HONEYWELL AUTOMATION INDIA LTD. Vs. UNION OF INDIA
|
September 28, 2015 |
HORACE KEVIN GONSALVES AND ORS. Vs. PRABHA GANPAT BORKAR AND ORS.
|
January 28, 2015 |
HORILAL SHRIRAM JAISWAR OF MUMBAI Vs. STATE OF MAHARASHTRA AND ORS.
|
February 13, 2015 |
HOTEL LA PAZ GARDENS PVT. LTD. AND ORS. Vs. STATE OF GOA AND ORS.
|
March 30, 2015 |
HOTEL PARAS GARDEN Vs. CENTRAL BANK OF INDIA
|
June 10, 2015 |
HOTEL PARAS GARDEN AND ORS. Vs. CENTRAL BANK OF INDIA AND ORS.
|
June 12, 2015 |
HOTEL SATKAR AND ORS. Vs. KRISHNANATH NANU CHAVDIKAR AND ORS.
|
March 13, 2015 |
HOTEL YATRI (LODGING HOUSE) Vs. THE COMMISSIONER OF POLICE
|
July 10, 2015 |
HOUSING DEVELOPMENT AND INFRASTRUCTURE LTD Vs. STATE OF MAHARASHTRA
|
February 10, 2015 |
HUKUMCHAND AND ORS. Vs. THE COLLECTOR, NAGPUR AND ORS.
|
December 18, 2015 |
HUSSAIN KAYYUM SHAIKH Vs. THE STATE OF MAHARASHTRA
|
September 3, 2015 |
HUSSAIN SIDDIQUI Vs. STATE OF GOA
|
December 10, 2015 |
HYDERABAD NATIONAL COLLEGIATE BOARD AND OTHERS Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION(AICTE) AND OTHERS
|
August 24, 2015 |
HYVA (INDIA) P. LTD. Vs. UNION OF INDIA AND ORS.
|
March 5, 2015 |
IBRAHIM ABDUL KHALIQUE Vs. DIRECTOR OF TOWN PLANNING, MAHARASHTRA STATE AND ORS.
|
July 15, 2015 |
ICICI BANK LIMITED Vs. THE UNION OF INDIA AND ORS.
|
April 20, 2015 |
ICICI BANK LIMITED Vs. UNIMERS INDIA LTD
|
January 6, 2015 |
ICICI BANK LIMITED Vs. ANIL PRINTERS LIMITED AND ORS.
|
October 8, 2015 |
ICICI BANK LIMITED Vs. UNITED BREWERIES HOLDING LIMITED
|
December 3, 2015 |
ICICI BANK LTD Vs. UNIMERS INDIA LTD AND OTHERS
|
August 25, 2015 |
ICICI BANK LTD. Vs. CLASSIC DIAMONDS (INDIA) LTD.
|
October 19, 2015 |
IDBI BANK LIMITED Vs. STATE OF GOA AND ORS.
|
July 6, 2015 |
IDBI TRUSTEESHIP SERVICES LTD. Vs. HUBTOWN LTD.
|
May 8, 2015 |
IDEA CELLULAR LTD. Vs. UNION OF INDIA
|
August 13, 2015 |
IDEAL PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), PUNE-III
|
February 2, 2015 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. SICAL MULTIMODAL & RAIL TRANSPORT LTD. AND ORS.
|
August 27, 2015 |
IFIN COMMODITIES LTD. Vs. RASHMI SHARMA AND ORS.
|
October 8, 2015 |
IN RE: AMRUT DREDGING AND SHIPPING LIMITED Vs. STATE
|
June 9, 2015 |
IN RE: CASBY CFS PVT. LTD. AND ORS. Vs. STATE
|
March 19, 2015 |
IN RE: ELEGANZA FURNISHINGS P. LTD. Vs. STATE
|
August 26, 2015 |
IN RE: INDIAN SEAMLESS ENTERPRISES LIMITED Vs. STATE
|
September 15, 2015 |
IN RE: MAGNASOUND INDIA LTD. AND ORS. Vs. STATE
|
October 21, 2015 |
IN RE: MAOOLI LAND DEVELOPERS AND ORS. Vs. STATE
|
February 5, 2015 |
IN RE: MERCATOR LINE (SINGAPORE) LIMITED AND ORS. Vs. STATE
|
April 20, 2015 |
IN RE: RADHIKA MALHOTRA & ORS. Vs. STATE
|
April 16, 2015 |
IN RE: SECURITIES & EXCHANGE BOARD OF INDIA AND ORS. Vs. STATE
|
September 10, 2015 |
IN RE: SWATI AND ORS. Vs. STATE
|
May 7, 2015 |
IN RE: THE SPECIAL LAND ACQUISITION OFFICER AND ORS. Vs. STATE
|
March 2, 2015 |
IN RE: THOMAS COOK INSURANCE SERVICES (INDIA) LIMITED Vs. STATE
|
July 2, 2015 |
IN THE MATTER OF MAGNASOUND INDIA LTD ASHA BHOSALE Vs. STATE
|
October 21, 2015 |
INCEPTION MEDIA LLP Vs. STAR INDIA PVT. LTD. AND ORS.
|
October 8, 2015 |
INDCHEMIE HEALTH SPECIALTIES PVT. LTD. Vs. INTAS PHARMACEUTICALS LTD. AND ORS.
|
June 24, 2015 |
INDIAN COOPERATIVE HOUSING SOCIETY LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 9, 2015 |
INDIAN EXPRESS LIMITED Vs. P P KOTHARI
|
June 15, 2015 |
INDIAN INDEPENDENT FILMMAKERS WORLDWIDE ASSOCIATION Vs. YOU TUBE LLC AND ORS.
|
April 21, 2015 |
INDIAN OIL CORPORATION LTD. Vs. ARTSON ENGINEERING LTD.
|
October 30, 2015 |
INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. HARSH VARDHAN SAMOR
|
December 22, 2015 |
INDIAN SMALL SCALE PAINT ASSOCIATION SOCIETY Vs. STATE OF MAHARASHTRA AND ORS.
|
December 15, 2015 |
INDIRA RANI UGRASEN Vs. VIJAYA B. DESAI AND ORS.
|
August 7, 2015 |
INDOKEM LTD. Vs. UNION OF INDIA
|
March 4, 2015 |
INDRABALI PATAI RAJBHAR Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
INDU G.N. RANE Vs. THE DIRECTOR OF EDUCATION, GOVERNMENT OF GOA AND ORS.
|
December 23, 2015 |
INDUS TOWERS LIMITED Vs. ASHATAI
|
November 18, 2015 |
INDUSTRIAL & LABOUR COURT EMPLOYEES ASSOCIATION Vs. STATE OF MAHARASHTRA AND ORS.
|
January 15, 2015 |
INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 12, 2015 |
IPCA LABORATORIES PVT. LTD. Vs. SAVITA PHARMACEUTICALS PVT. LTD.
|
June 29, 2015 |
IQBAL HUSSAIN AND ORS. Vs. MUNICIPAL COUNCIL, PURNA
|
October 7, 2015 |
IQBALUDDIN ZIAUDDIN PIRZADE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 11, 2015 |
IQBALUDDIN ZIAUDDIN PIRZADE Vs. STATE OF MAHARASHTRA
|
March 13, 2015 |
IQLAK FAKIR MOHAMMAD SHAIKH Vs. THE STATE OF MAHARASHTRA
|
November 16, 2015 |
IRSHAD ABDUL SATTAR DESHMUKH AND ORS. Vs. PAKNI VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD. AND ORS.
|
March 26, 2015 |
IRSHAD YUSUF MULLA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 30, 2015 |
ISHAN S. DAREKAR AND ORS. Vs. UNIVERSITY OF PUNE AND ORS.
|
March 10, 2015 |
ISHTAQUE ALI SAYYAD ALI Vs. MAHARASHTRA STATE WAKF BOARD AND ORS.
|
February 17, 2015 |
ISHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 24, 2015 |
ISHWARDAS ASARAM DEOSINGHANI AND ORS. Vs. KAMALKISHOR BIHARILAL KUSWAHE AND ORS.
|
July 6, 2015 |
ISMAIL MUSABHAI MEMON Vs. ABDUL AZIZ ANVAR INAMDAR
|
September 30, 2015 |
ITC LIMITED Vs. NTC INDUSTRIES LTD
|
September 29, 2015 |
J. GALA BUILDERS AND ORS. Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ORS.
|
May 7, 2015 |
J. R. GAIKWAD LABORATORY ASSISTANT GR. II AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
J.J. POLYPLAST PRIVATE LTD. AND ORS. Vs. THE MINISTRY OF SHIPPING AND ORS.
|
June 30, 2015 |
J.K. EDUCATION SOCIETY Vs. SUNIL UAIKE AND ORS.
|
October 5, 2015 |
JADEJA NAVALSING MAHOBATSING AND ORS. Vs. MAHESH GOVIND TRIVEDI AND ORS.
|
September 11, 2015 |
JAGANNATH AMRITA GHORPADE AND ORS. Vs. STATE OF MAHARASHTRA
|
April 21, 2015 |
JAGANNATH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 23, 2015 |
JAGANNATH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 8, 2015 |
JAGANNATH R. BELOSHE Vs. THE STATE OF MAHARASHTRA
|
April 15, 2015 |
JAGARAO RAISING ADE AND ORS. Vs. NARAYAN HARISING PAWAR AND ORS.
|
August 27, 2015 |
JAGATI PUBLICATIONS LTD. Vs. THE PRESIDENT, INCOME TAX APPELLATE TRIBUNAL AND ORS.
|
August 10, 2015 |
JAGDEO BHIVSEN BELKHEDE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 5, 2015 |
JAGDISH GOPAL KAMATH Vs. LIME & CHILLI HOSPITALITY SERVICES
|
March 11, 2015 |
JAGDISH P. DESHPANDE Vs. STATE OF MAHARASHTRA
|
June 29, 2015 |
JAGDISHPRASAD M. JOSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 31, 2015 |
JAGJITSINGH Vs. SHASHIKANT RAMESH TAYDE AND ORS.
|
December 23, 2015 |
JAGRUTI BHATIA Vs. SAMIR BHATIA AND ORS.
|
February 5, 2015 |
JAHIR MOHAMMED SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA
|
July 7, 2015 |
JAI DURGA BHAVANI KRIDA MANDAL AND ORS. Vs. THE NORTH MAHARASHTRA UNIVERSITY AND ORS.
|
June 23, 2015 |
JAI INDUSTRIAL CORPORATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 14, 2015 |
JAI NEPTUNE CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. LOTUS LOGISTICS & DEVELOPERS PVT. LTD. AND ORS.
|
September 4, 2015 |
JAIGOPAL AND ORS. Vs. MUNICIPAL COUNCIL, TUMSAR AND ORS.
|
September 3, 2015 |
JAIN SOCIAL GROUP, NASHIK AND ORS. Vs. JAIN SOCIAL GROUPS INTERNATIONAL FEDERATION AND ORS.
|
October 27, 2015 |
JAISON DIAS Vs. RAMESH RAMCHANDRA PAWAR AND ORS.
|
July 16, 2015 |
JALANDAR VISHNU WADEKAR Vs. STATE OF MAHARASHTRA
|
June 12, 2015 |
JAMBOO KUMAR JAIN AND ORS. Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED AND ORS.
|
February 17, 2015 |
JAMIR SAYED SAIFODDIN Vs. THE CHIEF OFFICER, THE MUNICIPAL COUNCIL, JALNA
|
October 15, 2015 |
JAMSHED JAL MENESSE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 25, 2015 |
JANAKI ULTRA SOUND CENTER Vs. THE APPROPRIATE AUTHORITY AND ORS.
|
March 12, 2015 |
JANARDHAN @ SHIVAJI TANAJI DIVADE Vs. PANDURANG ANANDRAO SHINDE
|
December 3, 2015 |
JANARDHAN RAMAJI Vs. STATE OF MAHARASHTRA
|
September 7, 2015 |
JANGLU Vs. NEERAJ RELATORS PRIVATE LIMITED
|
July 7, 2015 |
JANKABAI Vs. BHIMSING AND ORS.
|
February 5, 2015 |
JANTA CENTRAL WHOLESALE AND RETAIL CO OPERATIVE CONSUMERS STORES LTD Vs. BANSILAL LALCHAND AGRAWAL
|
October 7, 2015 |
JARNAIL SINGH AND ORS. Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. AND ORS.
|
August 3, 2015 |
JASPALSINGH CHOHALSINGH Vs. THE STATE OF MAHARASHTRA
|
July 20, 2015 |
JASWINDER PAUL BATRA OF U S A INHABITANT Vs. NEERU BATRA OF INDIAN INHABITANT
|
February 23, 2015 |
JAVS ENGINEERING (INDIA) LTD Vs. BANK OF BARODA
|
March 11, 2015 |
JAWAHAR EDUCATION SOCIETYS, A.C. PILLAI COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
|
August 14, 2015 |
JAWAHARLAL NEHRU PORT TRUST Vs. D.B.C. PORTS LOGISTICS
|
March 10, 2015 |
JAY Vs. THE COMMISSIONER OF POLICE PUNE AND ORS.
|
September 16, 2015 |
JAY CONSTRUCTION CO. Vs. THE CUSTODIAN OF THE ENEMY PROPERTY AND ORS.
|
July 31, 2015 |
JAYA HIND SCIAKY LIMITED Vs. DY. COMMISSIONER OF INCOME TAX SPECIAL RANGE 4
|
December 18, 2015 |
JAYA SAGADE Vs. STATE OF MAHARASHTRA
|
September 4, 2015 |
JAYABHARAT AUTOMOBILES LIMITED Vs. B.R. INTERNATIONAL
|
April 29, 2015 |
JAYANAND JAYANT SALGAONKAR AND ORS. Vs. JAYASHREE JAYANT SALGAONKAR AND ORS.
|
March 31, 2015 |
JAYANT BHIMSEN JOSHI AND ORS. Vs. RAGHAVENDRA BHIMSEN JOSHI AND ORS.
|
October 23, 2015 |
JAYANTILAL KANJI NAGDA Vs. STATE OF MAHARASHTRA
|
May 8, 2015 |
JAYANTILAL KHANDWALA & SONS PVT LTD Vs. IFFAT AHMEDI
|
March 24, 2015 |
JAYANTRAO Vs. SUMATIDEVI
|
January 16, 2015 |
JAYASHREE A HEGDE Vs. ASHOK PADWALKAR
|
February 26, 2015 |
JAYPRAKASH P. MISHRA Vs. THE STATE OF MAHARASHTRA
|
August 27, 2015 |
JAYRAM KASHYA PAWAR Vs. STATE OF MAHARASHTRA
|
April 1, 2015 |
JAYSHREE D/O GANGADHAR PADALWAR AURANGABAD Vs. THE STATE OF MAHARASHTRA
|
October 27, 2015 |
JAYSHREE VIJAY MUNDAWARE Vs. THE PRINCIPAL/HEAD MISTRESS OF ASHOKA UNIVERSAL SCHOOL CHANDSI/WADALA AND ORS.
|
July 21, 2015 |
JAYSHRI GINNING & SPINNING (P) LTD. Vs. C.A. GALIAKOTWALA & CO. PVT. LTD.
|
April 27, 2015 |
JAYSING NAYRANA BIDGAR Vs. THE STATE OF MAHARASHTRA
|
March 11, 2015 |
JAYWANT GOVINDRAO SANAP Vs. JANKI SHIKSHAN PRASARAK SANSTHA AND ORS.
|
February 16, 2015 |
JEEVAN GAONKAR Vs. STATE BICHOLIM POLICE STATION
|
July 21, 2015 |
JEEVAN PANDURANG BHEGADE (IN JAIL) Vs. THE STATE OF MAHARASHTRA
|
August 3, 2015 |
JEEVANRAO VISHWANATHRAO GORE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
JEEVES IMPEX Vs. MAERSK LINE INDIA PVT. LTD. AND ORS.
|
March 30, 2015 |
JEEWAN JYOTI SHIKSHAN PRASARK MANDAL AND ORS. Vs. THE EDUCATION OFFICER (SECONDARY) AND ORS.
|
March 19, 2015 |
JEHANGIR MANECK ENGINEER AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 23, 2015 |
JENCY LEOCADIA COSTA E PEREIRA AND ORS. Vs. ALEIXINHO FERNANDES AND ORS.
|
July 28, 2015 |
JENNIFER MASCARENHAS AND ORS. Vs. JOSE ANTONIO DOMNIC DIAS AND ORS.
|
March 13, 2015 |
JIGAR METAL TECHNOLOGY PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 30, 2015 |
JIGNESH SHAH & ORS. Vs. SHAPOORJI PALLONJI & CO. LTD. A COMPANY INCORPORATED UNDER THE PROVISIONS OF COMPANIES ACT OF 1913
|
August 25, 2015 |
JIGNESH SHAH AND ORS. Vs. SHAPOORJI PALLONJI & CO. LTD. AND ORS.
|
October 27, 2015 |
JIJABAI BHAGVAT BHOSALE Vs. SHOBHA PHOOLCHAND VARMA AND ORS.
|
July 21, 2015 |
JIK INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
|
September 28, 2015 |
JINDAL DRUGS LIMITED Vs. THE COMMISSIONER OF CUSTOMS (EXPORT)
|
February 23, 2015 |
JITENDRA DESHPRABHU Vs. PRADIP KAKODKAR
|
December 1, 2015 |
JITENDRA R GANDHI Vs. COMMISSIONER OF SALES TAX
|
February 26, 2015 |
JITENDRA SATISH AVHAD AND ORS. Vs. VASANT SHANKAR KELKAR AND ORS.
|
August 6, 2015 |
JITENDRAKUMAR Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
January 23, 2015 |
JIVAN GAJANAN NAIK Vs. PRAFULLA PRAKASH KANDOLKAR
|
March 4, 2015 |
JIVAN SOMARYA THAKARE Vs. ADDITIONAL COLLECTOR AND ORS.
|
January 9, 2015 |
JIVANDHAR Vs. THE STATE OF MAHARASHTRA
|
March 30, 2015 |
JIVARAJ Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 17, 2015 |
JOAQUIM ANTONIO PACHECO AND ORS. Vs. GOPAL DATTA VARIK AND ORS.
|
September 4, 2015 |
JOHN Vs. THE STATE OF MAHARASHTRA
|
September 11, 2015 |
JOHN VIEGAS Vs. STATE OF GOA
|
July 14, 2015 |
JOHNSON & JOHNSON EMPLOYEES UNION Vs. THE COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
March 10, 2015 |
JOSE ALBERTO DSOUZA Vs. FELICIA LEITAO AND ORS.
|
April 23, 2015 |
JOSE ALMEIDA Vs. THE SPECIAL LAND ACQUISITION OFFICER
|
January 21, 2015 |
JOSE ALMEIDA Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER, SUB-DIVISION, MARGAO, GOA
|
April 7, 2015 |
JOTUN INDIA PVT. LTD. Vs. M.V. KAMAL XXIX AND ORS.
|
August 28, 2015 |
JUERGEN LANGER Vs. STATE OF GOA
|
July 28, 2015 |
JUGALKISHOR Vs. DISTRICT CO OPERATIVE ELECTION OFFICER
|
June 16, 2015 |
JUGALKISHORE PANNALAL PITTY AND ORS. Vs. CENTRAL BANK OF INDIA
|
May 7, 2015 |
JUGNABI SK. CHAND AND ORS. Vs. JAMILAKHANUM ABDUL RASAQUE ANSARI AND ORS.
|
September 2, 2015 |
JUNAID ADMANI Vs. SITARAM GANPAT KANDE
|
June 9, 2015 |
JYOTI AND ORS. Vs. TUKARAM
|
February 4, 2015 |
JYOTI BANSILAL KAMBLE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 6, 2015 |
JYOTI KAPOOR AND ORS. Vs. KUNAL KOHLI AND ORS.
|
May 19, 2015 |
JYOTI PURUSHOTTAM TEMBHURNE Vs. DIVISIONAL COMMISSIONER NAGPUR AND OTHERS
|
July 9, 2015 |
K.N. RAMCHANDRA NAIDU Vs. METRO SALES CORPORATION AND ORS.
|
May 8, 2015 |
K.R. PATEL HUF Vs. M.M. DEVELOPERS AND ORS.
|
March 9, 2015 |
K.S. GUPTA Vs. ASHOK SHALIGRAM GUPTA AND ORS.
|
November 17, 2015 |
KABERI MONDAL Vs. BMA COMMODITIES PRIVATE LIMITED
|
June 9, 2015 |
KAILAS HANUMANT NALAWADE Vs. STATE OF MAHARASHTRA
|
August 7, 2015 |
KAILAS SHRIKISAN KULWAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 26, 2015 |
KAILASH RAMRAO THORAT Vs. SAU. SHOBHA KAILASH THORAT AND ORS.
|
September 11, 2015 |
KAILASH SHANKAR NAVEKAR Vs. STATE OF MAHARASHTRA
|
December 4, 2015 |
KAILASHCHANDRA AND ORS. Vs. GHANSHYAM AND ORS.
|
September 15, 2015 |
KALA NIRYAT (SHOP) AND ORS Vs. MAHN SINGH BAJAJ AND ANR
|
October 14, 2015 |
KALAVATI GULABRAO LIHITKAR Vs. BAPURAO
|
April 30, 2015 |
KALAWATIBAI Vs. THE STATE OF MAHARASHTRA
|
September 1, 2015 |
KALIMODDIN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 18, 2015 |
KALMESHVAR TEXTILE MILLS LTD. AND ORS. Vs. RATNAKAR BABURAO CHIMOTE AND ORS.
|
July 1, 2015 |
KALPANA Vs. GORAKHNATH GOVINDA DHONE
|
July 8, 2015 |
KALPANA Vs. JOINT REGISTRAR, CO OPERATIVE SOCIETIES
|
February 27, 2015 |
KALPANA Vs. JIJAMATA MAHILA NAGRI SAHAKARI BANK LTD.
|
January 9, 2015 |
KALPANA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2015 |
KALPANA RAJENDRA KUMAWAT AND ORS. Vs. VILAS DATTU FULWARI AND ORS.
|
March 10, 2015 |
KALPATARU PROPERTIES PVT. LTD. Vs. KALPATARU BUILDTECH CORP. LTD. AND ORS.
|
June 9, 2015 |
KALYANI SURYAKUMAR Vs. T V SURYAKUMAR
|
July 24, 2015 |
KAMAL BRIJMOHAN MANIYAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 8, 2015 |
KAMAL NARAYAN KANOJIA AND ORS Vs. STATE OF MAHARASHTRA
|
August 13, 2015 |
KAMALJEET KAUR AND ORS Vs. STATE OF GOA AND ORS
|
December 21, 2015 |
KAMALKISHOR MULCHAND KEDIA AND ORS. Vs. STATE OF MAHARASHTRA
|
February 5, 2015 |
KAMLA RAMESH DOLI Vs. THE STATE OF MAHARASHTRA
|
March 18, 2015 |
KAMLAKAR S/O RAOJI WAGHADE Vs. STATE OF MAHARASHTRA
|
December 7, 2015 |
KAMLESH SATYAPRAKASH AGARWAL Vs. THE STATE OF MAHARASHTRA
|
June 16, 2015 |
KAMLESHKUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 18, 2015 |
KAMRU AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 22, 2015 |
KANCHAN BHARADWAJ Vs. STATE OF GOA
|
September 10, 2015 |
KANCHAN KUMAR ARUN THOOL Vs. STATE OF GOA AND ORS.
|
March 24, 2015 |
KANCHAN VISHWANATH JAGTAP AND ORS. Vs. MAHARASHTRA ADMINISTRATIVE TRIBUNAL AND ORS.
|
December 16, 2015 |
KANHAYYALAL MADHAVLAL KHANDELWAL Vs. ROSHAN ERUCH MEHTA AND ORS.
|
April 21, 2015 |
KANTILAL Vs. THE STATE OF MAHARASHTRA
|
July 13, 2015 |
KANTILAL B. SHAH AND ORS. Vs. BHARATI KETAN SHAH AND ORS.
|
July 10, 2015 |
KAPRECON SLEEPER WORKS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
KARAD URBAN CO OPERATIVE BANK LTD Vs. SUNIL LAXMAN DALVI
|
December 15, 2015 |
KARBHARI Vs. THE STATE OF MAHARASHTRA
|
April 7, 2015 |
KARIFF BEACH RETREAT (GOA) PVT LTD Vs. STATE OF GOA
|
September 30, 2015 |
KARIMUDDIN @ KARIMLALA KAZI Vs. DEEPAK S/O SHANKARLAL JAISWAL
|
August 26, 2015 |
KARL RAPHAEL FERNANDES Vs. MAURILIUS CAROLYN FERNANDES AND ORS.
|
January 23, 2015 |
KARMAVEER BHAURAO PATIL AND ORS. Vs. BABAN DATTU MOLE AND ORS.
|
April 13, 2015 |
KARMAVEER BHAURAO PATIL COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
August 14, 2015 |
KASHIBAI WAMAN PATIL Vs. TAUKIR AHMED MOHAMMED HANIF KHAN
|
February 5, 2015 |
KASHINATH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 29, 2015 |
KASHINATH AND ORS. Vs. OSMAN BAIG SANDU BAIG AND ORS.
|
December 10, 2015 |
KASHINATH BALU GAONKAR Vs. SUNITA KRISHNAJIRAO DESSAI AND ORS.
|
February 13, 2015 |
KASHINATH BALU GAONKAR Vs. SUNITA KRISHNAJIRAO DESSAI
|
April 18, 2015 |
KASHINATH MURLIDHAR MAHALE Vs. MAHADEV GOVIND MAHALE
|
March 12, 2015 |
KASHINATH NAIK Vs. STATE OF GOA AND ORS.
|
March 20, 2015 |
KASHINATH RAGHUNATH MURAMBE Vs. THE STATE OF MAHARASHTRA
|
July 10, 2015 |
KASHIRAM FAKIRA CHAVHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 22, 2015 |
KASHIRAO SHESHRAO GAWANDE AND ORS. Vs. KISAN BAHERJI MATE AND ORS.
|
March 24, 2015 |
KASIF IRSHAD ALI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 5, 2015 |
KASTURABAI AND ORS. Vs. CHANDRAKALABAI AND ORS.
|
June 9, 2015 |
KAULRAM MARUTI DANGE Vs. THE SPECIAL LAND ACQUISITION AND ORS.
|
July 17, 2015 |
KAUSHALYABAI PARASHRAM WAHANE Vs. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETY
|
January 15, 2015 |
KAUSTUBH D GOKHALE Vs. HARISHCHANDRA G HARDAS
|
August 25, 2015 |
KAVITA SANDIP TANDEL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 23, 2015 |
KAYCAN KADERBHAI NAGREE Vs. JAYANT S. KUMAR AND ORS.
|
July 28, 2015 |
KEDAR CHANDRAKANT BERDE Vs. RISHABRAJ HOUSING AND ORS.
|
June 15, 2015 |
KEDAR CHANDRAKANT BERDE Vs. RISHABRAJ HOUSING
|
October 20, 2015 |
KEDAR SANJEEV KHADKE Vs. ANANT KRISHNAN NARAYANAN
|
January 15, 2015 |
KEDARNATH Vs. RUKHMANIBAI BABURAO WADKAR
|
February 24, 2015 |
KEITH GRACIAS Vs. STATE OF GOA
|
September 16, 2015 |
KENDALE UJJWALA ASHOK AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 27, 2015 |
KESHAO Vs. STATE OF MAHARASHTRA
|
December 15, 2015 |
KESHAV Vs. THE STATE OF MAHARASHTRA
|
March 19, 2015 |
KESHAV RAMCHANDRA GOBARE AND ORS. Vs. SUKHARAJ PRATAPCHAND JAIN
|
July 7, 2015 |
KEVAL SHRIHARI RAMANI Vs. THE STATE OF GOA AND ORS.
|
May 8, 2015 |
KHAJA MOHIUDDIN SK. AZAM AND ORS. Vs. WAHEEDA BEGUM AND ORS.
|
January 15, 2015 |
KHALIL GANI PATEL (ATTAR) Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 7, 2015 |
KHANDERAO AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 23, 2015 |
KHANDU Vs. THE STATE OF MAHARASHTRA
|
January 14, 2015 |
KHANDU DHONDIBHAU KHODADE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 12, 2015 |
KHANDU S/O BHIVASAN BORSE Vs. STATE OF MAHARASHTRA
|
January 14, 2015 |
KHARATILAL HAVELIRAM KALRA AND ORS. Vs. JAGDISH RAJARAM SHAH
|
September 22, 2015 |
KHASAGI (PRIVATE) DEVI AHILYABAI HOLKAR CHARITABLE TRUST AND ORS. Vs. AUDUMBAR GANGADHAR NIKATE AND ORS.
|
December 2, 2015 |
KHEMCHAND KRISHNA YEVLE AND ORS. Vs. SANJAY BARKU WANI AND ORS.
|
November 23, 2015 |
KHURSHEED ANWAR MOHAMMAD ALI Vs. MERIT HEALTHCARE PVT. LTD.
|
January 15, 2015 |
KHURSHEED ANWAR MOHAMMAD ALI AND ORS. Vs. MERIT HEALTHCARE PVT. LTD.
|
January 5, 2015 |
KHURSHID AALAM ABDUL KAYYUM SHAIKH Vs. THE STATE OF MAHARASHTRA
|
October 6, 2015 |
KINGFISHER AIRLINES LIMITED Vs. UNION OF INDIA AND ORS.
|
July 15, 2015 |
KIRAN GORAKH SHELKE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 25, 2015 |
KIRAN LAKSHMAN DABADE Vs. STATE OF MAHARASHTRA
|
September 9, 2015 |
KIRAN M CHODANKAR Vs. SHRIRAN TRANSPORTS FINANCE AND ORS
|
July 27, 2015 |
KIRAN NAGINDAS VORA OF MUMBAI Vs. THE COMMISSIONER OF CUSTOMS (EXPORT)
|
June 8, 2015 |
KIRAN SHANKAR PRASAD PANDE Vs. PARMANAND KOCHE AND ORS.
|
February 2, 2015 |
KIRLOSKAR OIL ENGINES LTD. Vs. POPAT SITARAM BANKER
|
February 26, 2015 |
KIRLOSKAR OIL ENGINES LTD. Vs. SATISH DATTATRAYA GOSAVI
|
July 28, 2015 |
KIRTI ORNAMENTS PVT. LTD. Vs. THE STATE OF MAHARASHTRA
|
June 1, 2015 |
KIRTI SOHAN MODI AND ORS. Vs. CREATION
|
November 24, 2015 |
KIRTIKUMAR MANSUKHLAL BADANI Vs. SHANTABAI BHAIRULAL SHARMA
|
April 22, 2015 |
KISAN AND ORS. Vs. UNION OF INDIA
|
July 30, 2015 |
KISAN BABU WADEKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
August 7, 2015 |
KISAN PANDURANG SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 22, 2015 |
KISAN SEVA PRIVATE MARKET GANGAPUR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 15, 2015 |
KISAN VEER SATARA SAHAKARI SAKHAR KARKHANA LTD. Vs. MINISTRY FOR COOPERATION AND ORS.
|
April 7, 2015 |
KISANAPPA AND ORS. Vs. MOHANSING AND ORS.
|
March 30, 2015 |
KISHAN AND ORS. Vs. JIJAMATA DHARMSHALA PUBLIC TRUST
|
January 16, 2015 |
KISHAN AND ORS. Vs.
RESPONDENT : THE STATE OF MAHARASHTRA AND ORS.
|
March 11, 2015 |
KISHAN LAL BISHNOI AND ORS. Vs. THE AUTHORISED OFFICER AND ORS.
|
October 28, 2015 |
KISHAN NARAYANRAO DHOTRE Vs. BABASAHEB SANTOBA PAWAR AND ORS.
|
June 10, 2015 |
KISHAN SURAJMAL GEHLOT Vs. THE STATE OF MAHARASHTRA
|
April 7, 2015 |
KISHANRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 17, 2015 |
KISHOR Vs. THE MUNICIPAL COMMISSIONER AND ORS.
|
January 20, 2015 |
KISHOR Vs. APPROPRIATE AUTHORITY
|
January 13, 2015 |
KISHOR Vs. STATE OF MAHARASHTRA
|
August 4, 2015 |
KISHOR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 26, 2015 |
KISHOR DATTATRAYA SHINDE Vs. STATE OF MAHARASHTRA AND ORS.
|
December 2, 2015 |
KISHOR KAKUMAL KESWANI AND ORS. Vs. PUSHPA MANGHARAM GALANI AND ORS.
|
September 4, 2015 |
KISHOR KAMALAKAR MANTRI Vs. STATE OF MAHARASHTRA
|
April 16, 2015 |
KISHOR M GADHAVE PATIL Vs. STATE OF MAHARASHTRA
|
December 16, 2015 |
KISHOR MANSARAM BILWAL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 31, 2015 |
KISHOR NARSINGRAO DESHMUKH Vs. THE STATE OF MAHARASHTRA
|
September 3, 2015 |
KISHOR T. NAIK SALGAOKAR AND ORS. Vs. ASHOK TUKARAM NAIK SALGAOKAR AND ORS.
|
August 28, 2015 |
KISHORE KANHYA RAVATE Vs. STATE OF MAHARASHTRA
|
April 23, 2015 |
KOKILA AND ORS. Vs. ANYAJI AND ORS.
|
April 8, 2015 |
KOLMAR GROUP AG Vs. TRAXPO ENTERPRISES PVT. LTD.
|
April 9, 2015 |
KOMAL SANGHVI Vs. FALGESH SANGHVI
|
November 9, 2015 |
KOMAL SINGH Vs. STATE OF GOA
|
July 29, 2015 |
KOMAL SINGH & ANOTHER Vs. STATE OF GOA
|
July 28, 2015 |
KOMAL WAZIR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
February 23, 2015 |
KONDABAI GANU BARKALE AND ORS. Vs. PANDIT AND ORS.
|
December 18, 2015 |
KONDIBA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 11, 2015 |
KONDIKIRI ARUN TUKARAM Vs. STATE OF MAHARASHTRA
|
April 24, 2015 |
KOTAK MAHINDRA BANK LTD. Vs. TRUPTI SANJAY MEHTA AND ORS.
|
July 16, 2015 |
KOTAK MAHINDRA PRIME LIMITED Vs. STATE OF MAHARASHTRA
|
July 14, 2015 |
KOTHARI INDUSTRIES Vs. THE STATE OF MAHARASHTRA
|
August 11, 2015 |
KOYLA SHRAMIK SABHA AND ORS. Vs. DEPUTY REGISTRAR OF TRADE UNIONS NAGPUR AND ORS.
|
December 17, 2015 |
KPL INTERNATIONAL LIMITED Vs. API INDUSTRIES PRIVATE LIMITED
|
August 3, 2015 |
KRISHNA B. NAIK Vs. STATE OF GOA AND ORS.
|
March 9, 2015 |
KRISHNA BHAU MAHADIK AND ORS. Vs. BHANUDAS NANA MAHADIK
|
April 17, 2015 |
KRISHNA BOMBO NAIK DESSAI AND ORS. Vs. SHABA BOMBO FOGIR AND ORS.
|
September 3, 2015 |
KRISHNA INDUSTRIES Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.
|
July 22, 2015 |
KRISHNA KAUTIK VALVI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 20, 2015 |
KRISHNA MARUTI LOHAR Vs. THE STATE OF MAHARASHTRA
|
March 25, 2015 |
KRISHNABHAGWAN RAJARAM SHARMA Vs. TATA MOTORS FINANCE LTD
|
March 4, 2015 |
KRISHNAGANGAA CONSULTANTS Vs. COMMISSIONER UNDER THE WORKMENS COMPENSATION ACT
|
January 9, 2015 |
KRISHNAJI Vs. UMESH RAMBHAU SHRIRAME AND ORS.
|
April 30, 2015 |
KRISHNAKUMAR PARASRAM UJAONE AND ORS. Vs. THE PRESIDING OFFICER, ADDITIONAL SCHOOL TRIBUNAL AND ORS.
|
September 3, 2015 |
KRISHNARAO Vs. THE ADDITIONAL COLLECTOR AND ORS.
|
September 2, 2015 |
KRITIK KISHORE NAIK AND ORS. Vs. BUDDESA BANDAGISA MULLA AND ORS.
|
October 8, 2015 |
KRUSHNA MALI SAMAJ HITSWANRDHAK SANSTHA Vs. ASHOK NATHU MALI AND ORS.
|
June 25, 2015 |
KSB AKTIENGESELLSCHAFT AND ORS. Vs. SANJAY JAIN
|
July 16, 2015 |
KU. ALKA AND ORS. Vs. JOINT DIRECTOR & VICE CHAIRMAN, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS.
|
March 13, 2015 |
KUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 29, 2015 |
KUMAR RANUJI GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
KUMAR TARACHAND LAUNGANI Vs. DEEPAK TARACHAND LAUNGANI & ORS.
|
September 10, 2015 |
KUMARPAL HASTIMAL JAIN Vs. PRITI KUMARPAL JAIN
|
September 23, 2015 |
KUMARS LIQUORS AND BEERS PVT LTD Vs. BDA LIMITED
|
February 16, 2015 |
KUNAL S. SURANA Vs. INCOME TAX OFFICER (14(1)(3))
|
June 16, 2015 |
KUNDA Vs. MATHURABAI AND ORS.
|
September 1, 2015 |
KUNDA MADHUKAR SHETYE AND ORS. Vs. SHAILA SUBRAO SHETYE AND ORS.
|
March 12, 2015 |
KUNDAN HARICHANDRA DHULE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 13, 2015 |
KUONI TRAVELS (INDIA) PVT. LTD. Vs. PHARMACO FLAVOURS AND FRAGRANCES PVT. LTD.
|
July 14, 2015 |
KUSUM AND ORS. Vs. DHARU AND ORS.
|
December 9, 2015 |
KUSUM ARUNKUMAR BISWAS Vs. SUNCHAN SECURITIES LTD
|
August 24, 2015 |
KWALITY RUBBER WORKS Vs. IBRAHIM MOHAMMADALI VORA
|
June 30, 2015 |
L & T FINANCE LIMITED Vs. AGT INFRASTRUCTURE PVT. LTD. AND ORS.
|
October 6, 2015 |
L &T FINANCE LIMITED Vs. SEVEN HILLS CONSTRUCTION
|
January 30, 2015 |
L.A. MOTORS PVT. LTD. Vs. HYUNDAI MOTOR INDIA LTD. AND ORS.
|
June 16, 2015 |
LA-FIN FINANCIAL SERVICES PVT. LTD. Vs. IL & FS FINANCIAL SERVICES PVT. LTD.
|
September 11, 2015 |
LAHU Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 12, 2015 |
LAKEVIEW DEVELOPERS AND ORS. Vs. ETERNIA CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
|
March 25, 2015 |
LAKHIRAMJI AND ORS. Vs. SAHID HUSSAIN AND ORS.
|
April 7, 2015 |
LAKHIRAMJI AND ORS. Vs. SAHID HUSSAIN AND ORS.
|
July 4, 2015 |
LALANKUMAR SINGH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 25, 2015 |
LALIPUT KIDSWEAR LTD Vs. SIYARAM SILK MILLS LTD
|
January 23, 2015 |
LALITA Vs. THE STATE ELECTION COMMISSION OF MAHARASHTRA AND ORS.
|
July 24, 2015 |
LALITHA EQUIPMENTS Vs. RAMESHWAR RAGHO CHAUHAN
|
December 1, 2015 |
LALSAHEB TUKARAM DHABUGADE @ NAMDEV TUKARAM DHABUGADE Vs. YESHWANT BALU SHELKE
|
June 11, 2015 |
LANCY LEO MENDONCA AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 8, 2015 |
LANDMARK CONSTRUCTION Vs. COMMISSIONER OF SERVICE TAX
|
August 31, 2015 |
LANVIN SYNTHETICS PRIVATE LTD. Vs. UNION OF INDIA
|
July 15, 2015 |
LANVIN SYNTHETICS PVT. LTD. Vs. UNION OF INDIA
|
July 1, 2015 |
LARSEN & TOUBRO LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
|
October 14, 2015 |
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
|
November 19, 2015 |
LASHKARIA CONSTRUCTION PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 12, 2015 |
LATA AJINATH KHAKNE Vs. THE ADDITIONAL DISTRICT COLLECTOR
|
January 21, 2015 |
LATA DILIP KOTHIMBIRE Vs. STATE OF MAHARASHTRA AND ORS.
|
July 16, 2015 |
LATA MOHANLAL GANDHI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 9, 2015 |
LATA RAMESH MORE Vs. RAMESH DINKAR MORE AND ORS.
|
August 3, 2015 |
LATA RAMESH MORE Vs. RAMESH DINKAR MORE AND ORS.
|
March 8, 2015 |
LATE ABDUL QUADAR PATEL GRAMIN VIKAS SANSTHA, CHIKHLWARDHA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 7, 2015 |
LATE BABASAHEB WARHADE EDUCATION SOCIETY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
LATYA ISAM KALE Vs. THE STATE OF MAHARASHTRA
|
April 8, 2015 |
LAWRENCE SALVADOR DSOUZA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 11, 2015 |
LAXIMAN GAUNS AND ORS. Vs. DEEPU P. KUNCOLIENKAR AND ORS.
|
May 6, 2015 |
LAXMAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 1, 2015 |
LAXMAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 30, 2015 |
LAXMAN BABURAO AVALE AND ORS. Vs. SURENDRA AND ORS.
|
August 17, 2015 |
LAXMAN CHANDAR JADHAV Vs. THE STATE OF MAHARASHTRA
|
December 15, 2015 |
LAXMAN DATTATRAYA DAHIPHALE Vs. THE STATE OF MAHARASHTRA
|
September 22, 2015 |
LAXMAN GENU JAGTAP AND ORS. Vs. RAGHUNATH TATYABA JAGTAP AND ORS.
|
September 3, 2015 |
LAXMAN HASHYA GONDHALI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 12, 2015 |
LAXMAN KESHAV KUDALKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 24, 2015 |
LAXMAN MAHADEV SARIPUTRA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 11, 2015 |
LAXMAN RAVJI SANGALE Vs. SUMAN LAXMAN SANGALE AND ORS.
|
February 11, 2015 |
LAXMAN SHIVJI PATEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
|
December 23, 2015 |
LAXMANRAO Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
January 20, 2015 |
LAXMI ANIL SALGAOCAR Vs. MAHABALESHWAR R HEGDE
|
April 15, 2015 |
LAXMI ORGANIC INDUSTRIES LIMITED Vs. UNION OF INDIA
|
January 14, 2015 |
LAXMIBAI GOVIND BHAT KORDE Vs. YESHWANT PALNI AND ORS.
|
October 23, 2015 |
LAXMIBAI SAKHARAM MISAL Vs. RAOSAHEB PANDURANG KALE
|
July 31, 2015 |
LEADING HOTELS Vs. ANTHONY MENDES
|
June 30, 2015 |
LEADING HOTELS Vs. ANTHONY MENDES AND ORS.
|
December 15, 2015 |
LEONARAS RESTAURANT Vs. ASSISTANT P F COMMISSIONER, GOA
|
February 5, 2015 |
LEUNORA ANTAO Vs. PRADIP SADASSIVA NAIK
|
September 30, 2015 |
LIBARAJ Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 15, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ALEXANDER POTHEN AND ORS.
|
September 7, 2015 |
LILABAI VASANT TALEKAR Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD, PUNE
|
March 3, 2015 |
LILADHAR KISANAPPA KANBALE Vs. STATE OF MAHARASHTRA
|
February 13, 2015 |
LILESH Vs. VINOD RAMRICHPAL AGRAWAL
|
July 8, 2015 |
LIMBAJI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 1, 2015 |
LLOYDS KAMGAR SANGHATANA Vs. BHARATIYA KAMGAR KARMACHARI MAHASANGH AND ANR.
|
November 30, 2015 |
LLOYDS METALS & ENGINEERS LTD Vs. Y Y KELKAR, MANAGING AND ORS
|
September 7, 2015 |
LLOYDS STEEL INDUSTRIES LTD. Vs. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS.
|
September 2, 2015 |
LODHA PROPERTIES DEVELOPMENT PRIVATE LIMITED Vs. KEDIA HOLDINGS PRIVATE LIMITED AND ORS.
|
March 11, 2015 |
LOKHANDWALA CONSTRUCTION INDUSTRIES PVT. LTD. AND ORS. Vs. LOKHANDWALA INFRASTRUCTURE PVT. LTD. AND ORS.
|
August 31, 2015 |
LOKMANYA TILAK SMARAK MANDAL AND ORS. Vs. RAVINDRA RAMESHRAO SAMBARE AND ORS.
|
April 15, 2015 |
LOKNETE AAMDAR KAILASWASI MANGLSING NIMJI RAJPUT @ THANSING JIBHUA SHIKSHAN Vs. EDUCATION OFFICER
|
September 2, 2015 |
LONI VYANKANATH VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD. AND ORS. Vs. DHANRAJ DADA KAKDE AND ORS.
|
June 30, 2015 |
LOURDES GREGORIO GOMINDES Vs. MILAGRES SANTANA GOMINDES
|
February 12, 2015 |
LUBRIZOL INDIA PVT LTD Vs. COMMISSIONER OF SALES TAX
|
March 24, 2015 |
LUCILLE DSOUZA AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 17, 2015 |
LUPIN LIMITED Vs. ERIS LIFESCIENCES PVT. LTD. AND ORS.
|
December 23, 2015 |
LUPIN LIMITED Vs. UNION OF INDIA
|
February 23, 2015 |
LYDIA AGNES RODRIGUES AND ORS. Vs. JOSEPH ANTHONY DCUNHA AND ORS.
|
February 10, 2015 |
M S CONSTROTECH PVT LTD JALGAON Vs. STATE OF MAHARASHTRA
|
December 10, 2015 |
M T EVERRICH Vs. MARE MARITIME SINGAPORE PTE LTD
|
September 14, 2015 |
M. ASHRAF NAGARWALA Vs. THE CHIEF OFFICER, MARGAO MUNICIPAL COUNCIL AND ORS.
|
October 20, 2015 |
M. JAYARAM SHETTY Vs. VIJAY V. HARIA AND ORS.
|
October 8, 2015 |
M.G. SARAF Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 7, 2015 |
M.S. CONSTROTECH PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 12, 2015 |
M/S UTV MOTION PICTURES Vs. M/S MURPHY ENTERPRISES
|
December 7, 2015 |
M/S V.V.F. LIMITED (NOW KNOWN AS M/S VVF (INDIA) LTD. Vs. MR. SADANAND R.PRABHU 3/302, MANUSANAND
|
October 6, 2015 |
M/S. LOUIS DREYFUS COMMODITIES SUISSE S.A. & ORS. Vs. SAKUMA EXPORTS LIMITED & ORS.
|
October 6, 2015 |
MABEL REEVES Vs. CONFRARIA DE IGREJA DE CORTALIM AND ORS.
|
February 11, 2015 |
MABEL REEVES Vs. CONFRARIA DE IGREJA DE CORTALIM AND ORS.
|
November 2, 2015 |
MACLEODS PHARMACEUTICALS LIMITED Vs. AVIN PHARMA UKRAINE LIMITED AND ORS.
|
July 31, 2015 |
MACMEN FOODS AND ORS. Vs. MOHONSONS ENGINEERING SERVICES PRIVATE LIMITED AND ORS.
|
April 24, 2015 |
MADAN Vs. THE STATE OF MAHARASHTRA
|
September 11, 2015 |
MADANBAI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 27, 2015 |
MADANLAL LALCHAND JAIN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 25, 2015 |
MADANSINGH BHARARA Vs. MANDEEP AHLUWALIA PAHWA
|
April 18, 2015 |
MADHAV Vs. THE CHAIRMAN AND ORS.
|
February 18, 2015 |
MADHAV Vs. DHANRAJ HIRAMAN NARKHEDE AND ORS.
|
May 7, 2015 |
MADHAV BHALCHANDRA RAJURKAR Vs. STATE OF MAHARASHTRA
|
June 9, 2015 |
MADHAV NAGNATH WATTAMWAR Vs. THE STATE OF MAHARASHTRA
|
March 4, 2015 |
MADHAVLAL N. PITTIE Vs. SHEKHAR N. SHETTY AND ORS.
|
April 29, 2015 |
MADHAVRAO AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 18, 2015 |
MADHU Vs. THE STATE OF MAHARASHTRA
|
June 12, 2015 |
MADHU ASHOK KAPUR Vs. RANA KAPOOR
|
June 4, 2015 |
MADHU NAIR Vs. THE STATE OF GOA
|
July 14, 2015 |
MADHUKAR Vs. MARATHWADA AGRICULTURAL UNIVERSITY AND ORS.
|
March 5, 2015 |
MADHUKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 30, 2015 |
MADHUKAR B. THAKOOR AND ORS. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
|
April 22, 2015 |
MADHUKAR DHONDIBA HAJARE Vs. THE STATE OF MAHARASHTRA
|
June 15, 2015 |
MADHURI PRAFUL PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 14, 2015 |
MADHURI PUKHARAJ BALDOTA Vs. OMKARLAL DAULATRAM BANWAT AND ORS.
|
February 5, 2015 |
MAGASWARGBIYA LOKHIT SHIKSHAN PRASARAK MANDAL AND ORS. Vs. KUMAR BALIRAMJI SONKUSALE AND ORS.
|
April 13, 2015 |
MAGIC PROPERTIES PRIVATE LIMITED Vs. RAJ PIPLA CO-OPERATIVE HOUSING SOCIETY LIMITED
|
October 1, 2015 |
MAGNUM DEVELOPERS AND ORS. Vs. LAL SHAH BABA DARGAH TRUST AND ORS.
|
September 11, 2015 |
MAHADEO Vs. GAURI AND ORS.
|
September 11, 2015 |
MAHADEO BAPU SHINDE AND ORS. Vs. ADD. DIST COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER NO. 4 AND ORS.
|
August 28, 2015 |
MAHADEO BAPURAO WADASKAR Vs. THE STATE OF MAHARASHTRA
|
April 24, 2015 |
MAHADEO KASHIBA WAGHMODE AND ORS. Vs. KALLAPPA SHIDLINGA WAGHMODE AND ORS.
|
December 3, 2015 |
MAHADEO NIVRUTTI PAWAR Vs. THE STATE OF MAHARASHTRA
|
June 11, 2015 |
MAHADEO SANDIPAN KADAM Vs. STATE OF MAHARASHTRA
|
November 26, 2015 |
MAHADEORAO Vs. NAGPUR IMPROVEMENT TRUST AND ORS.
|
April 13, 2015 |
MAHADEV Vs. SACHIN AND ORS.
|
June 23, 2015 |
MAHADEV KONDIBA JAGTAP Vs. THE STATE OF MAHARASHTRA
|
July 10, 2015 |
MAHADEV S. MORE AND ORS. Vs. SUKHDEO S. MORE AND ORS.
|
December 10, 2015 |
MAHADEV SAVLA PATIL Vs. THE VILLAGE DEVELOPMENT OFFICER AND ORS.
|
December 1, 2015 |
MAHADEV SITARAM SINAI KAKODKAR Vs. CONSERVATOR OF FORESTS
|
August 28, 2015 |
MAHADEVI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 8, 2015 |
MAHADEVI Vs. GOPAL
|
April 20, 2015 |
MAHALAXMI JOGINDER SINGH KAHAAN Vs. JOHIND SING AND ORS.
|
January 30, 2015 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. ASCO ENGINEERING
|
February 13, 2015 |
MAHARAJA DEVELOPERS Vs. ASSISTANT COMMISSIONER, SERVICE TAX CELL AND ORS.
|
February 11, 2015 |
MAHARANI PRINTS Vs. BHAKTAWAR CONSTRUCTION COMPANY (P) LTD.
|
June 17, 2015 |
MAHARASHTRA ACADEMY OF ENGINEERING & EDUCATIONAL RESEARCH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 10, 2015 |
MAHARASHTRA AIRPORT DEVELOPMENT CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
August 20, 2015 |
MAHARASHTRA GRAMIN BANK Vs. SANTOSH LIMBAJI DHANDE
|
September 22, 2015 |
MAHARASHTRA HYBRID SEEDS COMPANY LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
MAHARASHTRA HYBRID SEEDS COMPANY LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 10, 2015 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRABHAKAR NANAJI DIWASE AND ORS.
|
November 21, 2015 |
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. Vs. PRADEEP KANIRAM JADHAO AND ORS.
|
September 30, 2015 |
MAHARASHTRA KRISHNA VALLY DEVELOPMENT CORPORATION Vs. S.D. SHINDE & COMPANY ENGINEERS & CONTRACTORS AND ORS.
|
November 23, 2015 |
MAHARASHTRA MEDICAL EDUCATION AND RESEARCH CENTRE Vs. STATE OF MAHARASHTRA
|
August 26, 2015 |
MAHARASHTRA RAJYA PRATHAMIK SHIKSHAK SANGH, JALGAON Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 19, 2015 |
MAHARASHTRA REMOTE SENSING APPLICATION CENTRE Vs. DEEPAK JANGLUJI KHANDALE
|
April 30, 2015 |
MAHARASHTRA STATE BOARD OF WAQF Vs. JOINT CHARITY COMMISSIONER
|
September 14, 2015 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. PRATIK CONDUCTORS PVT. LTD. AND ORS.
|
February 17, 2015 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY AND ORS. Vs. AMANULLAH KHAN ABDULLAH KHAN AND ORS.
|
April 9, 2015 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. VIJAI ELECTRICALS LIMITED
|
February 4, 2015 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2015 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. LILADHAR RATAN TAYDE
|
July 9, 2015 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NILKANTH TUKARAM KOLI
|
July 20, 2015 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PANDURANG TRIMBAK DUSANE
|
July 2, 2015 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SULEMAN UMAR USMAN KACHHI AND ORS.
|
July 16, 2015 |
MAHARASHTRA STATE SEEDS CORPORATION LIMITED Vs. UNION OF INDIA AND ORS.
|
March 19, 2015 |
MAHATMA EDUCATION SOCIETYS Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
|
August 24, 2015 |
MAHATMA GANDHI MISSIONS INSTITUTE OF MANAGEMENT & RESEARCH Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
|
August 14, 2015 |
MAHATMA PHULE KRUSHI VIDYAPEETH Vs. AHMEDNAGAR ZILLA SHETMAJOOR UNION
|
August 26, 2015 |
MAHAVIR MALHARI MANE Vs. STATE OF MAHARASHTRA
|
September 8, 2015 |
MAHAVIR S/O MAROTRAO BHUMKAR Vs. STATE OF MAHARASHTRA
|
May 8, 2015 |
MAHENDRA Vs. CENTRAL BUREAU OF INVESTIGATION / ACB NAGPUR
|
February 10, 2015 |
MAHENDRA Vs. THE STATE OF MAHARASHTRA
|
June 15, 2015 |
MAHENDRA AND ORS. Vs. STATE OF MAHARASHTRA
|
July 7, 2015 |
MAHENDRA BUILDERS PVT. LTD. AND ORS. Vs. PADMABAI AND ORS.
|
February 27, 2015 |
MAHENDRA KESHAV PATIL Vs. THE STATE OF MAHARASHTRA
|
August 14, 2015 |
MAHENDRA MADHAVDAS MUNDADA AND ORS. Vs. STATE OF MAHARASHTRA
|
January 16, 2015 |
MAHENDRA RAMBHAU KALE Vs. STATE OF MAHARASHTRA AND ORS.
|
September 16, 2015 |
MAHESH Vs. STATE OF MAHARASHTRA
|
July 31, 2015 |
MAHESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 7, 2015 |
MAHESH N. THAKKAR Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
April 27, 2015 |
MAHESH PARSRAM MATTA Vs. STATE OF GOA
|
March 13, 2015 |
MAHESH SANJAY BANSODE Vs. STATE OF MAHARASHTRA
|
May 5, 2015 |
MAHESH VISHNUPANT KOTHE Vs. SANJAY CHANNVIRAPPA HEMGADDI AND ORS.
|
April 13, 2015 |
MAHESHKUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 21, 2015 |
MAHIMA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 21, 2015 |
MAHINDRA & MAHINDRA LIMITED Vs. UNION OF INDIA
|
April 24, 2015 |
MAHINDRA & MAHINDRA LIMITED Vs. NEPC MICON LIMITED
|
March 20, 2015 |
MAINUDDIN Vs. THE STATE OF MAHARASHTRA
|
March 31, 2015 |
MAKHANLAL Vs. THE STATE OF MAHARASHTRA
|
November 19, 2015 |
MAKKE ABUBAKAR DARVESH AND ORS. Vs. SARDAR TARLOCHANSINGH PRITAMSINGH KALSI AND ORS.
|
July 3, 2015 |
MAKRAND Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 27, 2015 |
MAKS GLASS CORPORATION Vs. THE BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED AND ORS.
|
March 18, 2015 |
MALAN NARAYAN SAKHARE Vs. BIBHISHAN JAGANNATH MORE AND ORS.
|
February 23, 2015 |
MALHARI GOPAL BHOVAL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 21, 2015 |
MALINI MURLIDHAR NAIR AND ORS. Vs. RAJAN HANDA AND ORS.
|
September 2, 2015 |
MALLIKA SHERAWAT Vs. STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
MALLIKARJUN DUNDAPPA BENKANALI Vs. THE STATE OF MAHARASHTRA
|
April 10, 2015 |
MALTIBAI AND ORS Vs. SHANKARRAO AND ORS
|
November 30, 2015 |
MALU DHONDAPA BULE AND ORS. Vs. BABURAO AND ORS.
|
February 26, 2015 |
MALU PAPER MILLS Vs. UNION OF INDIA
|
November 23, 2015 |
MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. ANUSAYABAI VAIKUNTHA WADBUDHE
|
August 19, 2015 |
MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. KALPANA AND OTHERS
|
August 20, 2015 |
MANAGING DIRECTOR MAHYCO SEEDS LIMITED Vs. STATE OF MAHARASHTRA
|
January 16, 2015 |
MANAGING DIRECTOR(M.D)MAHARASHTRA STATE COOPERATIVE TRIBAL DEVELOPMENT CORPORATION LTD Vs. PURUSHOTTAM S/O ASARAM RAUT
|
February 26, 2015 |
MANDUBAI VITTHOBA PAWAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 22, 2015 |
MANGAL AND ORS. Vs. HIRALAL AND ORS.
|
November 20, 2015 |
MANGAL KESHAV JADHAV Vs. STATE OF MAHARASHTRA
|
July 31, 2015 |
MANGALBAI JASPALSINH BAYAS Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 25, 2015 |
MANGESH BALKRUSHNA BHOIR Vs. SAU. LEENA MANGESH BHOIR
|
December 23, 2015 |
MANGESH KISANRAO DAHE AND ORS. Vs. STATE OF MAHARASHTRA
|
August 20, 2015 |
MANGESH MANIK KANCHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 13, 2015 |
MANGIRISH LOGISTIX LLP. Vs. UNION OF INDIA AND ORS.
|
June 30, 2015 |
MANGUESH RAJARAM WAGLE AND ORS. Vs. SURESH D. NAIK AND ORS.
|
October 30, 2015 |
MANIK Vs. CHANDRABHAN AND ORS.
|
February 12, 2015 |
MANIK Vs. THE STATE OF MAHARASHTRA
|
December 15, 2015 |
MANIK AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 9, 2015 |
MANIK ANKUSH POL AND ORS. Vs. STATE OF MAHARASHTRA
|
April 1, 2015 |
MANIK BABURAO KALE Vs. STATE OF MAHARASHTRA AND ORS.
|
January 21, 2015 |
MANIK NARAYAN DHAYGUDE Vs. THE STATE OF MAHARASHTRA
|
July 28, 2015 |
MANIK RAMA TOKE Vs. STATE OF MAHARASHTRA AND ORS.
|
June 22, 2015 |
MANIK S/O MARUTI GADAKH Vs. STATE OF MAHARASHTRA
|
January 14, 2015 |
MANIK S/O. MARUTI GADAKH Vs. THE STATE OF MAHARASHTRA
|
January 16, 2015 |
MANIKRAO AND ORS. Vs. GANGUBAI AND ORS.
|
September 28, 2015 |
MANIKRAO AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 23, 2015 |
MANIKRAO KRISHNARAO MAROTKAR Vs. MANAGER, TRIMOURTI MOULDS PVT LTD
|
October 15, 2015 |
MANIKRAO S/O BAPURAO KALE Vs. VASANTRAO VISHWASRAO CHARJAN
|
July 8, 2015 |
MANILAL & SONS Vs. MANILAL & SONS
|
June 26, 2015 |
MANILAL & SONS Vs. BOMBAY FORGINGS LTD
|
June 26, 2015 |
MANILAL PREMJI GALA OF BOMBAY Vs. BOMAN P IRANI
|
January 21, 2015 |
MANIRUL MAULAVI MUSTAFA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 19, 2015 |
MANISH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 24, 2015 |
MANISH KARIA AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (IMPORT)
|
May 5, 2015 |
MANISH R. SHAH Vs. INCOME TAX OFFICER WARD-27(5)
|
August 6, 2015 |
MANISHA AND ORS. Vs. UMAKANT MAROTRAO KOLHE AND ORS.
|
August 6, 2015 |
MANISHA KOUSHIK BHOWMIK Vs. CAROL PETROLEUM PVT. LTD. AND ORS.
|
June 30, 2015 |
MANISHA NAMDEVRAO CHOLE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 19, 2015 |
MANJINDERJEET SINGH AND ORS. Vs. THE CHIEF SECRETARY, THE STATE OF MAHARASHTRA AND ORS.
|
June 8, 2015 |
MANJIRI Vs. NIHAR
|
August 4, 2015 |
MANJITSINGH Vs. THE STATE OF MAHARASHTRA
|
February 17, 2015 |
MANJULABAI GOVIND DHUMAL Vs. THE COLLECTOR AND ORS.
|
February 13, 2015 |
MANJUR SAMSUDDIN SHAIKH Vs. THE STATE OF MAHARASHTRA
|
January 30, 2015 |
MANKESH Vs. THE STATE OF MAHARASHTRA
|
June 22, 2015 |
MANMANDIR CO-OPERATIVE BANK LTD. Vs. ADINATH RAGHUNATH VISAPUR AND ORS.
|
January 13, 2015 |
MANNU KADUBA GAVANE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 14, 2015 |
MANOHAR Vs. KUNAL AND ORS.
|
October 26, 2015 |
MANOHAR Vs. STATE OF MAHARASHTRA
|
December 4, 2015 |
MANOHAR AND ORS. Vs. GOMA AND ORS.
|
February 10, 2015 |
MANOHAR AND ORS. Vs. THE DIRECTOR OF VOCATIONAL EDUCATION AND TRAINING, DIRECTORATE, MAHARASHTRA STATE AND ORS.
|
October 8, 2015 |
MANOHAR GANPATRAO KAPSIKAR Vs. STATE OF MAHARASHTRA
|
March 5, 2015 |
MANOHAR S/O. MADHAVRAO BHELE Vs. STATE OF MAHARASHTRA
|
August 24, 2015 |
MANOHAR SHAMRAO PARELKAR Vs. HARIHAR SHANKARRAO PARELKAR
|
March 30, 2015 |
MANOHAR TUKARAM LALMUNDE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 29, 2015 |
MANOHARLAL HUNDRAJMAL GIDWANI Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
April 27, 2015 |
MANOJ AND ORS. Vs. STATE ELECTION COMMISSION OF MAHARASHTRA AND ORS.
|
June 9, 2015 |
MANOJ AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 31, 2015 |
MANOJ AND ORS. Vs. THE COLLECTOR AND ORS.
|
August 7, 2015 |
MANOJ GANPATLAL CHAMEDIA Vs. HARIOM CHAGANLAL JAIPURIYA AND OTHERS
|
September 4, 2015 |
MANOJ PREMCHAND AGEAWAL Vs. STATE OF MAHARASHTRA
|
February 17, 2015 |
MANOJ S/O MOHANLAL BILALA Vs. DIVISIONAL COMMISSIONER
|
July 27, 2015 |
MANOJ S/O PRABHAKAR LOHAR Vs. RAHEMAT BEE MOHD. HASAM
|
December 14, 2015 |
MANOJKUMAR SANDIPAN UGALE Vs. THE STATE OF MAHARASHTRA
|
August 5, 2015 |
MANORANJAN RAMDAS RATHOD Vs. STATE OF MAHARASHTRA AND ORS.
|
June 22, 2015 |
MANSUR AZARUDDIN SHAIKH Vs. THE STATE OF MAHARASHTRA
|
March 31, 2015 |
MANTRI CHANDAK DEVELOPERS PRIVATE LIMITED Vs. VIMAL MALHAR DHAMNEKAR AND ORS.
|
July 22, 2015 |
MANUBHAI VADILALSHAH Vs. NOOPUR DEVELOPERS AND ORS.
|
February 9, 2015 |
MANUEL TRAVASSO Vs. NATIONAL AUTO ACCESSORIES LTD
|
December 11, 2015 |
MAOOLI LAND DEVELOPERS AND ORS. Vs. TAUKIR AHMED MOHAMMED HANIF KHAN AND ORS.
|
January 16, 2015 |
MAQBAL AHMED GULAM MOHD. SHAIKH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 1, 2015 |
MAQBOOL AHAMED BANGLORE Vs. INSPECTOR GENERAL OF PRISONS
|
December 8, 2015 |
MAQBUL KASIM MUJAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 6, 2015 |
MARATHON NEXT GEN. REALTY LIMITED AND ORS. Vs. THE COMPETENT AUTHORITY AND ORS.
|
April 18, 2015 |
MARATHWADA SHIKSHAN PRASARAK MANDAL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 9, 2015 |
MARCELINA ANTAO Vs. STATE OF GOA
|
March 24, 2015 |
MARCOS BRAZINHA FERNANDES Vs. IRENE DSOUZA
|
October 21, 2015 |
MARE MARITIME SINGAPORE PTE. LTD. Vs. M.T. EVERRICH 8
|
September 14, 2015 |
MARIA CHRISTINE REBILLET PERDRIAU AND ORS. Vs. GOA COASTAL ZONE AUTHORITY MANAGEMENT AND ORS.
|
October 23, 2015 |
MARIA GRACIANO GOMES Vs. SITABAI ANKUSH GAUNS
|
April 18, 2015 |
MARIA PEREIRA Vs. DOLOROSA CHRISTINA RODRIGUES
|
February 12, 2015 |
MARIA TERESA F VIEGAS Vs. CHIEF SECRETARY, STATE OF GOA
|
March 17, 2015 |
MARIANGEL DONAFRANCIS ROCHELIN FARIA Vs. JUPITER APARTMENT NO II COOPERATIVE HOUSING SOCIETY LIMITED
|
February 23, 2015 |
MARIANO DSILVA Vs. STATE OF GOA
|
July 20, 2015 |
MARIANO MESQUITA AND ORS. Vs. SELVA RAJU NADAR AND ORS.
|
February 10, 2015 |
MARICO INDUSTRIES LIMITED AND OTHERS Vs. STATE OF MAHARASHTRA
|
February 10, 2015 |
MARIO COTTA PEREIRA, LANDLORD, Vs. STATE OF GOA
|
December 5, 2015 |
MAROTI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 4, 2015 |
MAROTI Vs. THE STATE OF MAHARASHTRA
|
September 21, 2015 |
MAROTISA AND ORS. Vs. STATE OF MAHARASHTRA
|
June 9, 2015 |
MAROTISA AND ORS. Vs. STATE OF MAHARASHTRA
|
September 6, 2015 |
MAROTRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 8, 2015 |
MARUTI SUZUKI INDIA LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
|
February 5, 2015 |
MASTER SAGAR PRAKASH CHHABRIA Vs. THE BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
|
November 18, 2015 |
MASTERBAKER MARKETING LTD Vs. NOSHIR MOHSIN CHINWALLA
|
March 13, 2015 |
MATHEWS J. NEDUMPARA Vs. THE HONBLE CHIEF JUSTICE BOMBAY HIGH COURT AND ORS.
|
June 8, 2015 |
MATHEWS J. NEDUMPARA Vs. THE HONBLE CHIEF JUSTICE BOMBAY HIGH COURT AND ORS.
|
August 6, 2015 |
MATOSHRI LAXMIBAI BAHU-UDDESHIYA SANSTHA, RAHATI TALUKA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2015 |
MATRIX PUBLICITIES AND MEDIA (I) PVT. LTD. Vs. UNION OF INDIA
|
September 21, 2015 |
MAULANA AZAD EDUCATIONAL TRUST AND ORS. Vs. UZMA KHANAM MIRZA MOIN ULLAH BAIG AND ORS.
|
December 8, 2015 |
MAULI Vs. THE STATE OF MAHARASHTRA
|
April 9, 2015 |
MAVANY BROTHERS Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
April 17, 2015 |
MAYA SHRIKANT SAWANT DESSAI Vs. CHIEF SECRETARY GOVERNMENT OF GOA
|
February 25, 2015 |
MAYUR MOZES KHAJEKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 17, 2015 |
MEENADEVI Vs. NARMADABAI
|
August 21, 2015 |
MEENAL NIGAM Vs. RAVI KALSI
|
March 13, 2015 |
MEERA AJIT DOSHI Vs. CHANDA ACHYUT VAZE
|
June 24, 2015 |
MEERA S. CHIPLUNKAR Vs. ASHALATA RAWJI KONDKAR AND ORS.
|
July 2, 2015 |
MEERA SIDHARTH KAMBLI Vs. VIRAJ EKAWADE
|
April 18, 2015 |
MEERA VISHWANATH PATKAR AND ORS. Vs. PREMABAI RAMCHANDRA DESSAI AND ORS.
|
March 31, 2015 |
MEGHANA MOTICHAND FATARPEKAR AND ORS. Vs. VIDHYA FATARPEKAR AND ORS.
|
March 30, 2015 |
MEGHANATH PANDURANG DIVKAR Vs. STATE OF GOA AND ORS.
|
October 28, 2015 |
MEGHRAJ Vs. THE STATE OF MAHARASHTRA
|
January 28, 2015 |
MEGHRAJ Vs. VAISHALI
|
July 3, 2015 |
MEHBOOB ABBAS ALI JAMADAR Vs. THE STATE OF MAHARASHTRA
|
August 24, 2015 |
MEHBOOB KHUDBUDDIN SHAIKH Vs. THE STATE OF MAHARASHTRA
|
November 30, 2015 |
MEHBOOB MUKHTAR ANSARI Vs. THE STATE OF MAHARASHTRA
|
April 17, 2015 |
MEHBUB ALI YUSUF MOHD. PATEL Vs. STATE OF MAHARASHTRA
|
November 17, 2015 |
MEHENDARA P. SHAH Vs. GURUPREET KAMALJEET AND ORS.
|
June 25, 2015 |
MEHENDI QASIM SHEIKH AND ANR Vs. STATE OF MAHARASHTRA
|
August 27, 2015 |
MERCATOR LINE Vs. M V DAEBO LUMUT,
|
April 20, 2015 |
MERU CAB COMPANY PRIVATE LIMITED Vs. SUDHIR BHOSALE AND ORS.
|
October 29, 2015 |
MESSRS EMINENT AGENCIES AND ORS. Vs. BANK OF BARODA AND ORS.
|
October 17, 2015 |
METROPOLITAN INFRA HOUSING PRIVATE LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 11, 2015 |
MEWALAL HIRALAL SHAH Vs. KALYAN - DOMBIVALI MUNICIPAL CORPORATION AND ORS.
|
July 29, 2015 |
MHATRE PALACE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS.
|
January 19, 2015 |
MILAGRINA ARAUJO AND ORS. Vs. MAHESH S. KAMBLI AND ORS.
|
July 31, 2015 |
MILIND Vs. AJAY
|
July 1, 2015 |
MILIND P MANE Vs. GODREJ INFOTECH LIMITED
|
January 16, 2015 |
MILLIARD LOGISTICS PVT. LTD. Vs. UNION OF INDIA
|
September 7, 2015 |
MILTON D MELLO Vs. THE BOARD OF TRUSTEESMORMUGAO PORT TRUST
|
August 21, 2015 |
MILUN SURYAJANI AND ORS. Vs. PUNE MUNICIPAL COMMISSIONER, SHIVAJINAGAR AND ORS.
|
December 23, 2015 |
MINERAL EXPLORATION CORPORATION LIMITED Vs. P. NAGENDRAKUMAR AND ORS.
|
May 6, 2015 |
MINGUEL SANTAN CRUZ @ PHILIP AND ORS Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AND ORS
|
July 9, 2015 |
MINOTI SUBHASH ANAND Vs. SUBHASH MANOHARLAL ANAND
|
December 10, 2015 |
MIRABAI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
MIRABAI RAMASARE PARDESHI AND ORS. Vs. RAMKALI RAMBHAROSE KATIAR AND ORS.
|
June 11, 2015 |
MIRZA ISMAIL BAIG Vs. MOHAMMAD MUNIRODDIN AND ORS.
|
August 4, 2015 |
MIRZA KHUDARATULLA BAIG Vs. MAHENAZ AND ORS.
|
March 25, 2015 |
MISS CATHERINE FERNANDES AND ORS. Vs. NANDAKUMAR M. PAI AND ORS.
|
January 9, 2015 |
MITHALAL B. GURJAR Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
MODERN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA AND ORS.
|
February 24, 2015 |
MOHAMED ALI TAJ MOHOMMAD SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 7, 2015 |
MOHAMED YAKUB HAJI AHMED BEHLIM Vs. ABID ALI ABDUL SATTAR BEHLIM AND ORS.
|
September 23, 2015 |
MOHAMMAD ABDUL QUADEER Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 1, 2015 |
MOHAMMAD ALI NAWABSAHEB WADWAN Vs. STATE OF MAHARASHTRA
|
October 23, 2015 |
MOHAMMAD ASHFAQUE ANSARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 12, 2015 |
MOHAMMAD BILAL YUNUS SHAH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 27, 2015 |
MOHAMMAD HUSAIN HISAMUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
April 23, 2015 |
MOHAMMAD IRFAN USMAN MULLA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 23, 2015 |
MOHAMMAD JAVED Vs. STATE OF MAHARASHTRA
|
October 20, 2015 |
MOHAMMAD YUSUF HAMIDULLA ANSARI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 4, 2015 |
MOHAMMED ADIL Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA
|
April 6, 2015 |
MOHAMMED AKHTAR USMAN ANSARI AND OTHERS Vs. MANSOOR MEHMOOD SAYED AND OTHERS
|
May 8, 2015 |
MOHAMMED IBRAHIM ABDUL KHALIQUE Vs. DIRECTOR OF TOWN PLANNING
|
July 15, 2015 |
MOHAMMED KARIM BADRUDUJA SHAIKH Vs. THE STATE OF MAHARASHTRA
|
December 23, 2015 |
MOHAMMED RAFIC Vs. MARIO H. FERNANDES AND ORS.
|
August 7, 2015 |
MOHAMMED RASHID KUNJU Vs. STATE OF MAHARASHTRA AND ORS.
|
January 15, 2015 |
MOHAMMED RIYAZ BHIKKI KHAN MANSURI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 12, 2015 |
MOHAMMED YUSUF S/O MOHAMMED IBRAHIM Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
MOHAN BALKRISHNA LULLA Vs. SHAILESH DHAIRYAVAN
|
June 12, 2015 |
MOHAN DAJI KADAM AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 7, 2015 |
MOHANDAS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 30, 2015 |
MOHANLAL Vs. NAVALKISHOR
|
July 23, 2015 |
MOHANLAL BHIKCHAND RATHI Vs. ASHOK TRIMBAK JOSHI
|
December 2, 2015 |
MOHANLAL BHIKCHAND RATHI Vs. ASHOK TRIMBAK JOSHI
|
September 1, 2015 |
MOHD ASHFAQ S/O SHAIKH ISMAIL Vs. STATE OF MAHARASHTRA
|
January 7, 2015 |
MOHD KASIF IRSHAD ALI Vs. STATE OF MAHARASHTRA
|
December 5, 2015 |
MOHD MOINUDDIN S/O ABDUL AZIZ Vs. DEPUTY COLLECTOR (ATIYAT), PARBHANI
|
January 22, 2015 |
MOHD OSMAN S/O MOHD ISMAIL Vs. SHABANABI W/O MOHD OSMAN
|
March 30, 2015 |
MOHD RAFIQUE S/O MOHD YUSUF Vs. STATE OF MAHARASHTRA
|
February 9, 2015 |
MOHD SADIQ MOHD RAZA SHAIKH @MUNNA Vs. SENIOR INSPECTOR OF POLICE (BYCULLA POLICE STATION, MUMBAI) & ORS
|
March 13, 2015 |
MOHD. DANISH ABDUL TALIB Vs. STATE OF MAHARASHTRA
|
July 9, 2015 |
MOHIT SHANKARRAOJI THOOL Vs. SAU. MEGHA AND ORS.
|
August 25, 2015 |
MOMIN ALIKHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 29, 2015 |
MONALI LAXMAN NEMADE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 5, 2015 |
MONEY NAIR Vs. SHAREKHAN LIMITED
|
March 13, 2015 |
MORESHWAR Vs. STATE OF MAHARASHTRA AND ORS.
|
June 25, 2015 |
MORGAN VENTURES LIMITED Vs. BLUE COAST HOTELS AND RESORTS LIMITED AND ORS.
|
December 4, 2015 |
MOTILAL Vs. THE STATE OF MAHARASHTRA
|
September 9, 2015 |
MOTILAL Vs. THE ZILLA PARISHAD AND ORS.
|
September 15, 2015 |
MOTIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 16, 2015 |
MR. CARLTON FORTES Vs. SHRI DEVKIKRISHNA RAVALNATH DEVASTHAN & ORS.
|
July 1, 2015 |
MR. HUMBERTO F. DE J. DCUNHA Vs. STATE OF GOA
|
December 9, 2015 |
MRIDANGRAJ HIRALAL SUCHAK AND ORS. Vs. BANK OF BARODA AND ORS.
|
March 18, 2015 |
MRS. JAYASHRI N. RAHEBHOSLE @ BIMABAI RAUJI RANE SARDESSAI Vs. VIJAY RAGHOBA GAONKAR & ORS.
|
July 6, 2015 |
MRS. REKHA @ KANCHAN Vs. STATE OF MAHARASHTRA
|
July 2, 2015 |
MRUGENDRASINGH AJITSINH GHATGE Vs. SICOM LIMITED AND ORS.
|
June 23, 2015 |
MS. FILIPA SANTOS COSTA Vs. UNION OF INDIA AND ANOTHER
|
January 21, 2015 |
MS. SHASHIKARAN R. SHRIVASTAVA C/O. ASHWINI, B/02, SHRISTI COMPLEX, SECTOR 5, MIRA ROAD (E), THANE Vs. M/S. BENNETT COLEMAN & CO. LTD. TIME OF INDIA BUILDING, DR. D.N. ROAD, MUMBAI 400 001
|
August 6, 2015 |
MSRT CORPORATION, VAHATUK BHAVAN Vs. NAVKETAN PROPERTIES PVT LTD
|
March 13, 2015 |
MUBARAK RAHEMATULLA MANIYAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 8, 2015 |
MUJIB ABU BAKAR Vs. INSPECTOR GENERAL OF PRISONS
|
March 30, 2015 |
MUKA BIREN RATHOD Vs. THE STATE OF MAHARASHTRA
|
December 8, 2015 |
MUKESH K PATEL Vs. DAMAN MUNICIPAL COUNCIL
|
February 10, 2015 |
MUKESH RAMPHOOL GUPTA Vs. RAMAKANT KESHAWDEO SHARMA AND ORS.
|
June 15, 2015 |
MUKHTAR KHAN AKRAM KHAN Vs. ABDUL TALIB ABDUL WAHED
|
March 25, 2015 |
MUKTA Vs. SACHIN
|
June 17, 2015 |
MUKTI COOP. HOUSING SOCIETY LTD. AND ORS. Vs. MANAKBAI VITHAL BHOOSHARATH AND ORS.
|
August 21, 2015 |
MUKUND IRON STAFF ASSOCIATION CO-OP. HOUSING SOCIETY LTD. Vs. VASANT RAMCHANDRA PATIL AND ORS.
|
February 18, 2015 |
MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD. Vs. THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
November 27, 2015 |
MULCHAND AND ORS. Vs. RAMBHAU AND ORS.
|
March 30, 2015 |
MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. THE HONBLE MINISTER FOR MARKETING AND ORS.
|
July 20, 2015 |
MUMBAI INTERNATIONAL AIRPORT PVT. LTD. Vs. COMMR. OF SERVICE TAX
|
August 14, 2015 |
MUMBAI KEROSENE DEALERS ASSOCIATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 10, 2015 |
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. THE DIRECTOR OF INCOME TAX (EXEMPTION)
|
September 9, 2015 |
MUMBAI PORT TRUST Vs. MUMBAI PORT TRUST DOCK AND GENERAL EMPLOYEES UNION AND ORS.
|
January 28, 2015 |
MUMTAZ BI SHEIK Vs. SHEIK BILAL ALIAS XEC BILAL
|
September 7, 2015 |
MUNAF AND ORS. Vs. STATE OF MAHARASHTRA
|
March 9, 2015 |
MUNICIPAL CORPORATION OF CITY OF JALGAON SARDAR VALLABBHAI PATEL TOWER Vs. ARJUNDAS KHUSHIRAM BAJAJ
|
December 11, 2015 |
MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS. Vs. YUSUF ALI ABDUL DADAR KANCHWALLA AND ORS.
|
January 19, 2015 |
MUNICIPAL CORPORATION, AKOLA Vs. SHRIDHAR RAIBHAN SHIRSAT
|
April 9, 2015 |
MUNICIPAL COUNCIL Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
June 15, 2015 |
MUNICIPAL COUNCIL (NAGAR PARISHAD) Vs. VIKAS MACHINDRA MANE AND ORS.
|
November 26, 2015 |
MUNICIPAL COUNCIL TULJAPUR AND ORS. Vs. BABAN HUSSAIN DHALE AND ORS.
|
February 26, 2015 |
MUNICIPAL COUNCIL, BEED Vs. SUBHASH AND ORS.
|
June 23, 2015 |
MUNICIPAL COUNCIL, PATHRI AND ORS. Vs. MOHAMMAD NOOR AND ORS.
|
February 13, 2015 |
MUNNABAI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 26, 2015 |
MUNNABEE Vs. THE STATE OF MAHARASHTRA
|
June 16, 2015 |
MURLIDHAR MUSAL YADAV Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 31, 2015 |
MURLIDHAR RAMAJI JAMBHULE Vs. STATE OF MAHARASHTRA
|
July 8, 2015 |
MURTUZA SHABBIR TINWALA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 2, 2015 |
MUZHIR AHMED ITBAR KHAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 20, 2015 |
N JETHANI Vs. SHIVAJI COOPERATIVE HOUSING SOCIETY LIMITED, PUNE
|
January 22, 2015 |
N.K. METALS Vs. ASST. COMMISSIONER OF SALES TAX AND ORS.
|
February 17, 2015 |
NABHAKUMAR Vs. ABHISHEK KRISHNA AND ORS.
|
June 25, 2015 |
NAFAN B.V. AND ORS. Vs. SAF YEAST COMPANY PVT. LTD. AND ORS.
|
October 29, 2015 |
NAFISSA SHAIKHALLY Vs. THE COMMISSIONER OF INCOME TAX-26 AND ORS.
|
September 10, 2015 |
NAGAR YUWAK SHIKSHAN SANSTHA, AIROLIS DATTA MEGHE COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
|
August 14, 2015 |
NAGESH CHANAVIRGONDA PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 5, 2015 |
NAGESH H. AKKALKOTE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 17, 2015 |
NAGESH MADAVI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 14, 2015 |
NAGMA SHAMU DHOTRE AND ORS. Vs. CHANDRAKANT SAKHARAM TALGAONKAR AND ORS.
|
March 26, 2015 |
NAGNATH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 21, 2015 |
NAGPUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. ANURADHA
|
July 16, 2015 |
NAGPUR ENGINEERING CO. PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
April 9, 2015 |
NAGPUR MAHANAGAR PALIKA SAMANVAYA CHIKITSAK SANGH Vs. NAGPUR MUNICIPAL CORPORATION AND ORS.
|
September 30, 2015 |
NAGPUR MAHILA NAGRI SAHAKARI BANK LIMITED Vs. SMITA NARHARI KHODE
|
October 21, 2015 |
NAGSEN Vs. STATE OF MAHARASHTRA
|
August 11, 2015 |
NAGU Vs. THE STATE OF MAHARASHTRA
|
May 7, 2015 |
NAGU NAIK AND ORS. Vs. SWAPNESH PRABHU AND ORS.
|
September 29, 2015 |
NAJU HUMANYUN MULLA Vs. THE STATE OF MAHARASHTRA
|
January 15, 2015 |
NALINIBAI JAYWANTRAO SHINDE Vs. CHANDRAKANT VITHAL CHHALARE AND ORS.
|
April 9, 2015 |
NAMAN HOTELS PRIVATE LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
August 17, 2015 |
NAMDEO Vs. STATE OF MAHARASHTRA
|
August 24, 2015 |
NAMDEO Vs. STATE OF MAHARASHTRA
|
July 30, 2015 |
NAMDEO Vs. THE UNION OF INDIA
|
August 11, 2015 |
NAMDEO ANANT BHANGE Vs. NARAYAN GOVIND MANJARE AND ORS.
|
April 24, 2015 |
NAMDEO AND ORS. Vs. STATE OF MAHARASHTRA
|
June 19, 2015 |
NAMDEO DIGAMBER BITODE Vs. STATE OF MAHARASHTRA
|
July 31, 2015 |
NAMDEO RAIBHAN BOBADE Vs. THE STATE OF MAHARASHTRA
|
September 28, 2015 |
NAMDEV MAHADEV DHUMAL AND ORS. Vs. STATE OF MAHARASHTRA
|
October 6, 2015 |
NAMRATA Vs. KSHIPRA
|
June 10, 2015 |
NAMRATA Vs. KSHIPRA
|
October 6, 2015 |
NANA Vs. STATE OF MAHARASHTRA
|
February 9, 2015 |
NANA BHIKOBA NAGADE Vs. YAMUNABAI DATTOBA TAWARE AND ORS.
|
August 10, 2015 |
NANABHAU UKHA KHAIRNAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
NANASAHEB Vs. VIDYA AND ORS.
|
February 20, 2015 |
NANASAHEB LAXMAN JADHAV AND ORS. Vs. DINKAR LAXMAN JADHAV AND ORS.
|
February 5, 2015 |
NANASAHEB NARAYAN SHELKE Vs. CHIEF EXECUTIVE OFFICER, ZILLA DEKH REKH SAHAKARI SANSTHA MARYADIT
|
October 6, 2015 |
NANASAHEB PARULEKAR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 30, 2015 |
NANDA Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS.
|
May 6, 2015 |
NANDA AND ORS. Vs. CHHOTUBHAI KASAMBHAI INAMDAR
|
September 4, 2015 |
NANDA N. HALDANKAR Vs. NALINI K. KULKARNI AND ORS.
|
April 10, 2015 |
NANDAKUMAR SHARAD PARAB Vs. NHANU SAHADEO SAVANT AND ORS.
|
August 5, 2015 |
NANDAN SADANAND BENDARKAR Vs. STATE OF MAHARASHTRA
|
May 6, 2015 |
NANDED DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. KONDIBA NIKANTHRAO JADHAV
|
December 21, 2015 |
NANDED WAGHALA CITY MUNICIPAL CORPORATION Vs. KEROJI SITARAM DASARE
|
December 5, 2015 |
NANDKISHORE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 2, 2015 |
NANDKUMAR ANANDRAO WALANJU AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 8, 2015 |
NANDLAL Vs. STATE OF MAHARASHTRA
|
August 24, 2015 |
NANDLAL HIRALALJI GUPTA Vs. STATE OF MAHARASHTRA AND ORS.
|
July 13, 2015 |
NANDU S/O. NARAYAN SONTAKKE Vs. THE STATE OF MAHARASHTRA
|
February 12, 2015 |
NANDURA MUNICIPAL COUNCIL NANDURA Vs. RAMESH PRALHAD NIWANE
|
June 8, 2015 |
NANDURA URBAN COOPERATIVE BANK LTD Vs. HONBLE MEMBER, INDUSTRIAL COURT, NAGPUR
|
April 30, 2015 |
NANIBAI Vs. VITTHALRAO MAROTIRAO NAVKHARE
|
July 21, 2015 |
NAOMI BANDA Vs. UNION OF INDIA AND ORS.
|
October 12, 2015 |
NARAN LALA PVT. LTD. Vs. ION EXCHANGE (INDIA) LTD.
|
March 10, 2015 |
NARANJI BHIMJI FAMILY TRUST Vs. ADDITIONAL COMMISSIONER
|
February 11, 2015 |
NARAYAN Vs. STATE OF MAHARASHTRA
|
February 5, 2015 |
NARAYAN AND ORS. Vs. VISHWAMBHAR AND ORS.
|
August 12, 2015 |
NARAYAN JANGLUJI THOOL AND ORS. Vs. SOU. MALA
|
January 27, 2015 |
NARAYAN PARSEKAR Vs. UMAVATI MAHADEV HADFADKAR AND ORS.
|
February 11, 2015 |
NARAYAN VINAYAK DESAI Vs. WALLACE FLOUR MILLS CO LTD
|
June 11, 2015 |
NARAYAN WAINGANKAR AND ORS. Vs. ARCHDIOCESE OF GOA & DAMAN PACOPATRIARAL RELIGIOUS INSTITUTION
|
July 21, 2015 |
NARAYANA FARM PRODUCE PVT. LTD., NAGPUR AND ORS. Vs. THE BANK OF MAHARASHTRA, NAGPUR
|
December 16, 2015 |
NARAYANRAO S/O RAMCHANDRA WATKAR Vs. STATE OF MAHARASHTRA
|
January 13, 2015 |
NARENDRA ANNAJI PATLE Vs. THE SUB DIVISIONAL OFFICER
|
June 12, 2015 |
NARENDRA JAGANNATH SONAWANE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 8, 2015 |
NARENDRA JAYANTILAL DESAI Vs. NIRMALA MAGANLAL DOSHI AND ORS.
|
April 7, 2015 |
NARENDRA MOHAN SINGH AND ORS Vs. KETAN MEHTA AND ORS
|
August 20, 2015 |
NARENDRA VYANKATESH TAMBAT Vs. PRAVINKUMAR KHUSHALCHAND TATED
|
July 9, 2015 |
NARESH Vs. THE AUTHORISED OFFICER AND ORS.
|
June 29, 2015 |
NARESH AND ORS. Vs. STATE OF MAHARASHTRA
|
January 7, 2015 |
NARESH K. PAHUJA Vs. THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH J AND ORS.
|
January 7, 2015 |
NARESH KANAYALAL RAJWANI AND ORS. Vs. CITI FINANCIAL CONSUMER FINANCE INDIA LTD. AND ORS.
|
August 17, 2015 |
NARESH RAMANI AND ORS. Vs. VILLAGE PANCHAYAT OF CURCA AND ORS.
|
February 18, 2015 |
NARSING DHONDIBA POL Vs. THE STATE OF MAHARASHTRA
|
August 17, 2015 |
NARUDDIN MURTUJAALI SHAIKH Vs. THE STATE OF MAHARASHTRA
|
August 25, 2015 |
NASMUL HUSSAIN Vs. THE STATE OF GOA
|
December 18, 2015 |
NATHU CHINDHU NAUKARKAR Vs. MEMBER, INDUSTRIAL COURT, NAGPUR AND OTHERS
|
September 11, 2015 |
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING Vs. SWARUP GROUP OF INDUSTRIES
|
April 30, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. GANGADHAR GENDRAO PATANKAR AND ORS.
|
October 30, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. RATNAMALA AND ORS.
|
December 17, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. KASHINATH NAIK
|
August 7, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. OPERA CLOTHING
|
March 13, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. S.A. ENTERPRISES
|
October 16, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MANOHAR AND ORS.
|
April 28, 2015 |
NATIONAL INSURANCE COMPANY LIMITED AND ORS Vs. SHASHIKANT SON OF SADASHIVRAO CHIMURKAR
|
August 10, 2015 |
NATIONAL INSURANCE COMPANY LTD Vs. RAJESHWAR S/O MORESHWAR SHIRSAT
|
August 13, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. JITENDRA KUMAR PANDYE AND ORS.
|
February 20, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAJAN AND ORS.
|
November 17, 2015 |
NATIONAL LAMINATE CORPORATION AND ORS. Vs. EURO MERCHANDISE (INDIA) PRIVATE LIMITED AND ORS.
|
September 10, 2015 |
NATIONAL LAMINATE CORPORATION MUMBAI Vs. EURO MERCHANDISE (INDIA) PVT LTD
|
October 9, 2015 |
NATIONAL LEATHER CLOTH MFG. CO. Vs. UNION OF INDIA
|
January 19, 2015 |
NATIONAL SPOT EXCHANGE LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
|
October 1, 2015 |
NATIONAL STEEL AND AGRO INDUSTRIES LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 12, 2015 |
NATIONAL STOCK EXCHANGE OF INDIA LIMITED Vs. MONEYWISE MEDIA PRIVATE LIMITED AND ORS.
|
September 9, 2015 |
NAVALJI COTSPIN LIMITED Vs. AMRAVATI GROWERS CO-OPERATIVE SPINNING LTD. AND ORS.
|
June 25, 2015 |
NAVBHARAT ENTERPRISES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
|
February 16, 2015 |
NAVEEN S. LUTHARA AND ORS. Vs. AVR LOGISTIC PVT. LTD. AND ORS.
|
November 21, 2015 |
NAVI MUMBAI Vs. STATE GOVERNMENT OF MAHARASHTRA
|
June 8, 2015 |
NAVIN KHIMJI RESHAMWALA Vs. THE STATE OF MAHARASHTRA
|
July 29, 2015 |
NAVINCHANDRA GOPAL SHIMPI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 29, 2015 |
NAVJINATH BALKRISHNA SALUNKHE Vs. NATIXIS
|
December 10, 2015 |
NAVODAYA SHIKSHAN SANSTHA AND ORS. Vs. HEMANT PRAKASHRAO DARVEKAR AND ORS.
|
February 26, 2015 |
NAYANA S GOBBUR Vs. SUDHIR S GOBBUR
|
February 3, 2015 |
NAZIR MUSSA Vs. THE COMMISSIONER OF POLICE, MUMBAI POLICE HEAD QUARTERS AND ORS.
|
October 23, 2015 |
NAZIR SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 28, 2015 |
ND INVESTMENTS Vs. UNION OF INDIA
|
January 21, 2015 |
NEETA LALIT SANGHAVI AND ORS. Vs. DHARAMDAS VANMALIDAS SANGHAVI AND ORS.
|
August 12, 2015 |
NENSHI MONJI (BOMBAY), A FAMILY TRUST Vs. STATE OF MAHARASHTRA
|
January 16, 2015 |
NESTLE INDIA LIMITED Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND OTHERS
|
June 12, 2015 |
NESTLE INDIA LIMITED Vs. THE FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
|
August 13, 2015 |
NESTOR BUILDERS & DEVELOPERS PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
June 24, 2015 |
NEW BOMBAY ADVOCATES WELFARE ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 13, 2015 |
NEW DRUG & CHEMICAL CO. Vs. UNION OF INDIA
|
March 23, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. ABDUL GAFAR AND ORS.
|
June 15, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIKH AFSAR AND ORS.
|
December 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. KHAMRUNNISA BEGUM AND ORS.
|
November 30, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SAYAKABAI DHUDKU PATIL AND ORS.
|
January 14, 2015 |
NEW INDIA ASSURANCE COMPANY Vs. HIMMATRAO AND ORS.
|
February 22, 2015 |
NEW INDIA ASSURANCE COMPANY Vs. HIMMATRAO AND ORS.
|
January 22, 2015 |
NEW INDIA ASSURANCE COMPANY AND ORS. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
May 7, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAFI SHAIKH SON OF RAMJANBHAI SHEIKH
|
August 13, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MUKTABAI W/O NANA KOLI
|
July 16, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. BABY NANDA AND ORS.
|
August 21, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMBHAU NATHU PATKAR AND ORS.
|
January 14, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. CHANDRAKALA AND ORS.
|
December 10, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUNITA AND ORS.
|
December 2, 2015 |
NEXUS MINMET MERCHANDISING PRIVATE LIMITED AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 30, 2015 |
NG TARMAT JOINT VENTURE AND ORS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS
|
August 4, 2015 |
NIDHI TEXTILES Vs. COMMISSIONER OF CUSTOMS (ADJUDICATION)
|
February 25, 2015 |
NIGEL PANWALA Vs. UNION OF INDIA
|
August 10, 2015 |
NILAMBARI NARENDRA BHOSALE Vs. NARENDRA BABURAO BHOSALE
|
April 1, 2015 |
NILESH Vs. THE COLLECTOR, WARDHA
|
January 15, 2015 |
NILESH Vs. STATE OF MAHARASHTRA
|
September 22, 2015 |
NILESH MAHENDRA TANNA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
NILESH SHIVAJI SAPKAR Vs. STATE OF MAHARASHTRA
|
May 8, 2015 |
NILESHA Vs. BHUSHAN BHIMRAO DESHMUKH
|
August 10, 2015 |
NILIMA Vs. STATE OF MAHARASHTRA
|
January 7, 2015 |
NILIMA RAGHUNATH MALODE Vs. STATE OF MAHARASHTRA
|
May 8, 2015 |
NILKANTH ASHOK PATIL Vs. STATE OF MAHARASHTRA
|
October 1, 2015 |
NILKANTH LAXMAN KOLI Vs. STATE OF MAHARASHTRA
|
December 10, 2015 |
NILKANTH VITTHALRAO KODHE Vs. THE CIVIL JUDGE AND ORS.
|
February 23, 2015 |
NILKANTHA PRABHAKAR WAGLE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 5, 2015 |
NIMBA DASHRAT KOLI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 3, 2015 |
NIPHAD SAHAKARI SAKHAR KARKHANA LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
December 22, 2015 |
NIRMAL ASSOCIATES Vs. MAHARASHTRA WAKF BOARD
|
January 22, 2015 |
NIRMAL DEWAN Vs. ANAND SHROFF AND ORS.
|
March 20, 2015 |
NIRMAL INFRASTRUCTURE PRIVATE LIMITED Vs. AANANT DEVELOPERS PRIVATE LIMITED
|
November 26, 2015 |
NIRMAL LIFESTYLE (KALYAN) PVT. LTD. AND ORS. Vs. HENDRYA AND ORS.
|
January 20, 2015 |
NIRMAL UJJWAL MULTI STATE CREDIT COOPERATIVE SOCIETY LTD Vs. SURESHCHANDRA SHRINARAYANJI SHARMA
|
February 18, 2015 |
NIRMALA PRAVINCHANDRA SONI Vs. UNION OF INDIA
|
February 5, 2015 |
NIRMALADEVI RAMKRUPAL KORI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 10, 2015 |
NIRMALKUMAR Vs. THE UNION OF INDIA AND ORS.
|
October 29, 2015 |
NITABAI AND ORS. Vs. UNION OF INDIA
|
December 1, 2015 |
NITADEVI AND ORS. Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
|
April 18, 2015 |
NITESH Vs. THE STATE OF MAHARASHTRA
|
April 9, 2015 |
NITESH RAOSAHEB MISAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 23, 2015 |
NITIN Vs. RAMESH AND ORS.
|
June 30, 2015 |
NITIN Vs. VAISHALI NITIN NAGDIVE
|
October 15, 2015 |
NITIN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
April 23, 2015 |
NITIN DIGAMBER KOTHAWADE Vs. THE STATE OF MAHARASHTRA
|
April 16, 2015 |
NITIN JANARDHAN KADU Vs. COLLECTOR/DISTRICT ELECTION OFFICER
|
April 20, 2015 |
NITIN NERURKAR Vs. DIRECTORATE OF EDUCATION, GOVERNMENT OF GOA
|
March 11, 2015 |
NITIN SATISH NAIK Vs. NILU SUNDAR NAIK AND ORS.
|
April 15, 2015 |
NITIN YESHWANT PATEKAR Vs. MARIA LUIZA QUADROS AND ORS.
|
April 20, 2015 |
NITOL JINN TRUST; PETER DIAS Vs. UNION OF INDIA; STATE OF GOA, THROUGH SECRETARY, MINISTRY OF ENVIRONMENT & FOREST; GOA STATE POLLUTION CONTROL BOARD, THROUGH ITS MEMBER SECRETARY, WITH OFFICE AT 1ST FLOOR, DEMPO TOWERS, EDC PLAZA, PATTO, PANAJI, GOA; INSPECTOR OF EXPLOSIVES, WITH OFFICE
|
January 22, 2015 |
NITYANAND JAGAN SHETTY Vs. STATE OF MAHARASHTRA AND ORS.
|
June 17, 2015 |
NIVI TRADING LIMITED Vs. UNION OF INDIA AND ORS.
|
April 7, 2015 |
NIWAS KESHAV RAUT Vs. THE STATE OF MAHARASHTRA
|
July 28, 2015 |
NIYAZ AHEMAD MASOOD SAILANI AND ORS. Vs. CHAMPABAI AND ORS.
|
June 11, 2015 |
NIYAZ AHMED ANSARI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
NOBLE RESOURCES LTD. Vs. TWENTY FIRST CENTURY WIRE ROADS LTD.
|
August 12, 2015 |
NOORJEHAN SAFIA NIAZ AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 6, 2015 |
NORTH GOA DISTRICT ADVOCATES ASSOCIATION AND ORS. Vs. THE HIGH COURT OF BOMBAY AND GOA AND ORS.
|
September 8, 2015 |
NRB BEARINGS LIMITED Vs. ALISAB BAPUSAB SHAIKH AND ORS.
|
July 29, 2015 |
NULSI WADIA Vs. PHIROZE J. DASTUR AND OTHERS
|
September 23, 2015 |
OFFICIAL LIQUIDATOR OF SUMEET MACHINES LTD Vs. NAVDEEP BUILDERS & ANR
|
July 27, 2015 |
OFORMATA CHUKWUDI Vs. STATE OF GOA
|
March 19, 2015 |
OIL AND NATURAL GAS CORPORATION LTD. Vs. DOLPHIN OFFSHORE ENTERPRISES (I) LTD.
|
July 31, 2015 |
OIL AND NATURAL GAS CORPORATION LTD. Vs. JINDAL DRILLING AND INDUSTRIES LIMITED
|
April 28, 2015 |
OIL AND NATURAL GAS CORPORATION LTD. Vs. INTEROCEAN SHIPPING (INDIA) PVT. LTD.
|
March 13, 2015 |
OLAVO ALEIXO BARBUNE FERNANDES Vs. MARIA DE CONCEICAO AFONSO
|
February 18, 2015 |
OM AGENCIES AND ORS. Vs. THE ASSISTANT SALES TAX (VATADM) AND ORS.
|
February 4, 2015 |
OM BUILDERS (P) LTD Vs. ANIL CHINUBHAI KILACHAND & ORS
|
October 5, 2015 |
OM HEALTH CENTRES PVT LTD Vs. RATANSHI PREMJI CHARITABLE TRUST
|
February 4, 2015 |
OM SHIV CONSTRUCTIONS Vs. LALITKUTIR CO-OPERATIVE HOUSING SOCIETY LTD.
|
January 9, 2015 |
OMKAR Vs. NAGPUR SHAHAR VINKAR KOSHTI SAMAJ AND ORS.
|
April 30, 2015 |
OMKAR ENGINEERING CO. Vs. CESTAT
|
April 7, 2015 |
OMKAR NANDLAL DAMAHE Vs. STATE OF MAHARASHTRA
|
January 22, 2015 |
OMKAR PRATAP KULKARNI Vs. STATE OF MAHARASHTRA
|
March 27, 2015 |
OMPRAKASH Vs. PARVATIBAI
|
July 13, 2015 |
OMPRAKASH NATHUJI VAIDHYA Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NAGPUR
|
December 14, 2015 |
ONKAR TIMAJI SHENDE Vs. THE STATE OF MAHARASHTRA
|
September 14, 2015 |
OPAL BUILDERS PVT. LTD. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 9, 2015 |
ORIENTAL INSURANCE COMPANY Vs. ASHOK AND ORS.
|
September 3, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAYAWATI AND ORS.
|
June 12, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MUMTAJ BEGUM AND ORS.
|
June 26, 2015 |
ORTIN LABORATORIES LTD. Vs. ASSTT. COMMISSIONER OF SALES TAX AND ORS.
|
September 2, 2015 |
OSMANABAD DISTRICT SWATANTRA SAINIK SAMITI AND ORS. Vs. JAGANNATH PANDURANG KSHIRSAGAR AND ORS.
|
December 3, 2015 |
OZONE LAND AGRO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA AND ORS.
|
June 18, 2015 |
P K SOMAIAH S/O P K KARIAPPA Vs. STATE OF MAHARASHTRA
|
March 2, 2015 |
P BEENITHA Vs. STATE OF GOA
|
July 23, 2015 |
P. BEENITHA Vs. JOSE C.R. PIRES AND ORS.
|
July 23, 2015 |
P. RAVI Vs. POLICE INSPECTOR, PERNEM POLICE STATION AND ORS.
|
December 14, 2015 |
P.N. WRITER & CO. PVT. LTD. Vs. MESUKA ENGINEERING CO. PVT. LTD.
|
August 13, 2015 |
P.T. TEMBURNE AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 28, 2015 |
PACIFIC BASIN IHX (UK) LTD Vs. ASHAPURA MINECHEM LTD
|
July 3, 2015 |
PACINA D CRUZ Vs. ANDRE ALEXO D CRUZ AND ORS.
|
February 20, 2015 |
PADGILWAR AGRO INDUSTRIES Vs. THE DIRECTOR, DIRECTORATE OF SERICULTURE, GOVERNMENT OF MAHARASHTRA AND ORS.
|
April 9, 2015 |
PADMA MANWANI Vs. STATE OF MAHARASHTRA AND ORS.
|
April 16, 2015 |
PADMAJA ARUN PANDE Vs. STATE OF MAHARASHTRA
|
January 16, 2015 |
PADMAJA RAO Vs. VIJAYLAXMI RAJESH NEVREKAR
|
February 13, 2015 |
PADMAKAR Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
PADMAKAR AND ORS. Vs. STATE OF MAHARASHTRA
|
August 14, 2015 |
PADMAKAR UTAMRAO MEHNGE Vs. STATE OF MAHARASHTRA
|
November 23, 2015 |
PALLAVI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 7, 2015 |
PALLAVI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 31, 2015 |
PALLAVI SHRIRAM DISLE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 29, 2015 |
PALLAVI SHRIRAM DISLE Vs. STATE OF MAHARASHTRA
|
July 19, 2015 |
PAMABAI AND ORS. Vs. SALIMBEGUM AND ORS.
|
August 11, 2015 |
PANCHRATNA CO-OP. HOUSING SOCIETY LTD. Vs. THE ASSESSING OFFICER 16(3)(1) AND ORS.
|
July 16, 2015 |
PANDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 17, 2015 |
PANDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 11, 2015 |
PANDHARINATH NARAYAN PATIL Vs. STATE OF MAHARASHTRA
|
March 30, 2015 |
PANDHARINATH PANDURANG MATE Vs. RADHABAI MAHADEO MATE
|
January 22, 2015 |
PANDHARINATH V. BORKAR AND ORS. Vs. GAJANAN USKAIKAR AND ORS.
|
January 16, 2015 |
PANDHARPATTE CHANDRAKANT BANDU Vs. STATE OF MAHARASHTRA
|
June 8, 2015 |
PANDIT RAMCHANDRA KULKARNI Vs. SHRIKANT RAMCHANDRA KULKARNI
|
June 29, 2015 |
PANDU GOPAL DANGE Vs. JANABAI
|
January 23, 2015 |
PANDURANG Vs. BABY AND ORS.
|
June 19, 2015 |
PANDURANG AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 31, 2015 |
PANDURANG AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 14, 2015 |
PANDURANG BABURAO LHASE AND ORS. Vs. THE RETURNING OFFICER AND ORS.
|
February 20, 2015 |
PANDURANG BAYAJI PISAL Vs. DAGADU ARJUNA JADHAV
|
July 2, 2015 |
PANDURANG DAMODAR BHOIR Vs. BADDRUDDIN ABBASBHAI PATEL
|
July 6, 2015 |
PANDURANG LALASAHEB YADAV Vs. THE STATE OF MAHARASHTRA
|
September 16, 2015 |
PANDURANG LAXMAN KADAM Vs. STATE OF MAHARASHTRA
|
June 15, 2015 |
PANDURANG RAMCHANDRA GHORPADE Vs. VIJAY GOPALA LOHAR AND ORS.
|
April 28, 2015 |
PANDURANG SHIDU CHINCHKAR Vs. SHRIRANG RAJARAM CHINCHKAR
|
June 25, 2015 |
PANDURANG SIDRAM MORE Vs. STATE OF MAHARASHTRA AND ORS.
|
September 14, 2015 |
PANJABRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
PANKAJ MINAKRAO SALAVE Vs. DIRECTRORATE OF TECHNICAL EDUCATION AND OTHERS
|
September 10, 2015 |
PANT NAGAR MAHATMA PHULE CO-OP. HSG. SOCIETY LTD. AND ORS. Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ORS.
|
September 11, 2015 |
PARAG Vs. SENIOR ACCOUNTS OFFICER
|
September 22, 2015 |
PARAMHARI ENGINEERS Vs. THE MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
|
March 30, 2015 |
PARAMVEERSINGH SANTOSHSINGH SAINI Vs. TARACHAND
|
June 18, 2015 |
PARAS CLEARING AND FORWARDING AGENCIES PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 15, 2015 |
PARAS KAMLESH PANDYA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 24, 2015 |
PARAS SHANTILAL SHAH AND ORS. Vs. THE DY. C.I.T.S.R. 48, MUMBAI
|
August 21, 2015 |
PARMATMA EK SEVAK NAGARIK SAHAKARI BANK Vs. BANDU SHRIRAM THAVKAR
|
September 11, 2015 |
PARMESHWAR S/O BABURAO GHOGARE Vs. STATE OF MAHARASHTRA
|
January 29, 2015 |
PARSHURAM Vs. STATE OF MAHARASHTRA
|
April 23, 2015 |
PARSI DAIRY FARM Vs. ASST. COMMISSIONER OF CENTRAL EXCISE
|
February 26, 2015 |
PARTH ANIL THACKER Vs. GOVT. OF MAHARASHTRA AND ORS.
|
June 17, 2015 |
PARUL HEMANT MEHTA AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
|
October 12, 2015 |
PARVATABAI Vs. ADDITIONAL COMMISSIONER AND ORS.
|
July 30, 2015 |
PARVATIBAI Vs. PRAMOD TUKARAM KONDILKAR AND ORS.
|
February 13, 2015 |
PARVATIBAI AND ORS. Vs. THE HONOURABLE MINISTER (REVENUE) AND ORS.
|
July 21, 2015 |
PARVESH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 4, 2015 |
PARWAN CONSTRUCTION PVT. LTD. Vs. RANJITSINGH LINGA AND ORS.
|
April 8, 2015 |
PARWAN CONSTRUCTIONS PVT. LTD. AND ORS. Vs. RANJITSINGH LINGA AND ORS.
|
March 23, 2015 |
PASHMINA CO-OPERATIVE HSG. SOC. LTD. Vs. SUBHASH AMOLAKCHAND GANDHI AND ORS.
|
March 25, 2015 |
PATEL ENGINEERING LTD. Vs. ACRON DEVELOPERS PVT. LTD.
|
October 29, 2015 |
PATIL PATWARI SARAYA SANSTHAN Vs. TRIMBAK BAPUJI UMALE
|
September 11, 2015 |
PAUL FERNANDES Vs. STATE
|
March 27, 2015 |
PAVAN VASUDEO SHARMA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 24, 2015 |
PAWAN Vs. TARACHAND AND ORS.
|
May 5, 2015 |
PAWAR & COMPANY Vs. GODAWARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION
|
August 3, 2015 |
PEDRO C. DMELLO Vs. STATE OF GOA AND ORS.
|
March 30, 2015 |
PEDRO FRANCISCO PEREIRA AND ORS. Vs. ANTONIO JOAO MORAES AND ORS.
|
February 24, 2015 |
PEOPLES EDUCATION SOCIETY REGISTERED UNDER THE SOCIETIES ACT, 1860 AND ORS. Vs. MANSING S. MORAY AND ORS.
|
August 10, 2015 |
PEOPLES MOVEMENT FOR CIVIC ACTION Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
|
January 20, 2015 |
PEPSI CO. INDIA HOLDINGS PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 30, 2015 |
PERFETA ALIAS PERPETUA CAMELO MARQUES Vs. DILIP GALANDE
|
June 9, 2015 |
PERNOD RICARD INDIA P LTD Vs. UNION OF INDIA
|
July 28, 2015 |
PERVINDERJEET Vs. THE STATE OF MAHARASHTRA
|
May 5, 2015 |
PETER ALIAS PETRA FERNANDES Vs. STATE
|
March 24, 2015 |
PFERD TOOLS PVT. LTD. Vs. THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE
|
June 23, 2015 |
PHOTOQUIP INDIA LTD Vs. DELHI PHOTO STORE
|
September 15, 2015 |
PIDILITE INDUSTRIES LIMITED AND ORS. Vs. VILAS NEMICHAND JAIN AND ORS.
|
September 9, 2015 |
PILERNE CITIZENS FORUM SOCIETY Vs. THE STATE OF GOA AND ORS.
|
April 6, 2015 |
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY, NIGADI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 21, 2015 |
PIRAJI NARAYANRAO MATHANKAR AND ORS. Vs. LAXMAN UPASRAO POTE AND ORS.
|
June 30, 2015 |
PIRSAHEB LADLESO SHAIKH Vs. STATE OF MAHARASHTRA
|
March 2, 2015 |
PIUS VARGHESE PULLIKOTTIL AND ORS. Vs. NEPTUNE VENTURES & DEVELOPERS PVT. LTD. AND ORS.
|
August 12, 2015 |
PLUS PAPER FOOD PAC LTD. Vs. INCOME TAX OFFICER AND ORS.
|
March 25, 2015 |
POL INDIA PROJECTS LIMITED AND ORS. Vs. AURELIA REEDEREI EUGEN FRIEDERICH GMBH SCHIFFAHRTSGESELLSCHAFT & COMPANY KG AND ORS.
|
April 8, 2015 |
POOJA AND ORS. Vs. UNION OF INDIA
|
July 22, 2015 |
POONA CHRISTIAN MEDICAL ASSOCIATION (JALNA MISSION HOSPITAL) Vs. SANJAY KAMUWEL PAKHARE
|
June 10, 2015 |
POONA TOOLS PVT. LTD. Vs. UNION OF INDIA
|
January 28, 2015 |
POONAM AND ORS. Vs. FULCHAND AND ORS.
|
April 1, 2015 |
POPAT SITARAM GODGE Vs. THE REGISTRAR, AMRUTWAHINI UDYOG SHETI VA SHIKSHAN VIKAS SANSTHAN AND ORS.
|
October 1, 2015 |
PRABHAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 4, 2015 |
PRABHAKAR Vs. THE HONBLE MINISTER OF INDUSTRIES AND CHAIRMAN, MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
|
May 8, 2015 |
PRABHAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
PRABHAKAR DAYANAND ATHWALE Vs. SUMAN PRABHAKAR ATHWALE
|
February 16, 2015 |
PRABHAKAR VENKOBAJI MANEKAR Vs. SURENDRA DINANATH SHARMA
|
February 12, 2015 |
PRABHAKAT SITARAM PRABHUNE AND ORS. Vs. BAPU JAYWANT KHOMANE AND ORS.
|
April 20, 2015 |
PRABHU Vs. THE STATE OF MAHARASHTRA
|
September 8, 2015 |
PRABHUDAYAL Vs. SHANTABAI AND ORS.
|
June 25, 2015 |
PRABODH Vs. SUPERINTENDENT OF MEDICAL RURAL HOSPITAL AND ORS.
|
January 7, 2015 |
PRABODH JAMNADAS KOTHARI Vs. VIKRAM JAMNADAS KOTHARI AND ORS.
|
October 14, 2015 |
PRADEEP Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
PRADEEP GOVIND REVASKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 17, 2015 |
PRADEEP KASHIRAM KADAM Vs. K.A. VERGHESE AND ORS.
|
June 24, 2015 |
PRAJAKTA Vs. ABHAY
|
August 4, 2015 |
PRAKASH Vs. SARVESH
|
January 12, 2015 |
PRAKASH Vs. PURUSHOTTAM AND ORS.
|
April 21, 2015 |
PRAKASH Vs. VARSHA SHARAD PARWEKAR
|
July 3, 2015 |
PRAKASH @ JAYWANT VASUDEO WANKHEDE Vs. STATE OF MAHARASHTRA
|
January 13, 2015 |
PRAKASH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
PRAKASH ARUN APTE Vs. NARENDRA CO-OPERATIVE HOUSING SOCIETY LIMITED AND ORS.
|
August 5, 2015 |
PRAKASH BHANUDAS KAVADE AND ORS. Vs. THE NASHIK DISTRICT CENTRALCO-OPERATIVE BANK LIMITED AND ORS.
|
April 8, 2015 |
PRAKASH DADARAO VAIDYA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 15, 2015 |
PRAKASH ENGINEERS & INFRAPROJECTS (P) LIMITED Vs. THE MUMBAI MUNICIPAL CORPORATION
|
January 13, 2015 |
PRAKASH HARINARAYAN MANTRI Vs. SUMITRA GAJANAN WAGH AND ORS.
|
September 3, 2015 |
PRAKASH JAGANATH PAWAR Vs. THE STATE OF MAHARASHTRA
|
April 21, 2015 |
PRAKASH K REDKAR Vs. STATE OF GOA AND ORS
|
December 16, 2015 |
PRAKASH K. KANKARIYA Vs. JOINT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)
|
March 16, 2015 |
PRAKASH KANHAYALAL KANKARIA Vs. STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
PRAKASH KESHAO HARSHE Vs. STATE OF MAHARASHTRA AND ORS.
|
June 9, 2015 |
PRAKASH KHAMPARIYA Vs. EXECUTIVE ENGINEER, NATIONAL HIGHWAY
|
January 8, 2015 |
PRAKASH KRISHNA PAWAR Vs. MAHARASHTRA STATE COOP ELECTION AUTHORITY
|
February 18, 2015 |
PRAKASH MAHADEV KAMBALE Vs. THE STATE OF MAHARASHTRA
|
January 23, 2015 |
PRAKASH P. SURVE AND ORS. Vs. SAFFRON DEVELOPERS AND ORS.
|
April 6, 2015 |
PRAKASH RAMAJI AMBAGADE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 29, 2015 |
PRALHAD Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 24, 2015 |
PRALHAD Vs. THE GENERAL MANAGER, THE JALNA DISTRICT CENTRAL CO.OP. BANK LTD.
|
December 9, 2015 |
PRALHAD Vs. THE STATE OF MAHARASHTRA
|
August 13, 2015 |
PRALHAD TUKARAM KHARATKAR Vs. THE STATE OF MAHARASHTRA
|
August 21, 2015 |
PRAMOD Vs. SAVITA AND ORS.
|
February 2, 2015 |
PRAMOD Vs. VASANTRAO GANPATRAO GURJAR AND ORS.
|
September 14, 2015 |
PRAMOD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 28, 2015 |
PRAMOD ASHOK PUJARI Vs. THE STATE OF MAHARASHTRA
|
April 7, 2015 |
PRAMOD MUTALIK Vs. THE STATE OF GOA AND ORS.
|
July 2, 2015 |
PRAMOD PRAKASHCHANDRA BANAIT Vs. AVINASH PRAKASHCHANDRA BANAIT AND ORS.
|
September 9, 2015 |
PRAMOD S/O MADANLAL RATHI Vs. STATE OF MAHARASHTRA
|
June 18, 2015 |
PRAMOD S/O MADHUKAR KALPUND Vs. SAVITA W/O RAJENDRA KALPUND
|
February 3, 2015 |
PRAMOD SOMNATH BHAVSAR Vs. THE STATE OF MAHARASHTRA
|
August 10, 2015 |
PRAMOD UTTAM SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 30, 2015 |
PRAMODKUMAR NARENDRAKUMAR WAGH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
April 23, 2015 |
PRANDA JEWELRY PVT LTD Vs. AARYA 24 KT
|
April 1, 2015 |
PRANJALI Vs. STATE OF MAHARASHTRA AND ORS.
|
September 14, 2015 |
PRASHANT Vs. THE STATE OF MAHARASHTRA
|
February 4, 2015 |
PRASHANT BHAGWANDAS BAJORIYA Vs. BHARTI BHARAT BAJORIYA AND ORS.
|
August 14, 2015 |
PRASHANT MADREKAR Vs. POLICE INSPECTOR
|
December 2, 2015 |
PRASHANT MANIKRAO BAGADE Vs. KANCHAN PRASHANT BAGADE
|
August 25, 2015 |
PRASHANT PRABHAKAR PAWAR Vs. THE STATE OF MAHARASHTRA
|
January 7, 2015 |
PRASHANT PRAKASH MAGGIDWAR Vs. ASHWINI PRASHANT MAGGIDWAR
|
September 9, 2015 |
PRASHANT RAJ Vs. ARUNABH KUMAR AND ORS.
|
August 13, 2015 |
PRASHANT SAVLO NAGVEKAR Vs. SHILPA SHIVAJI KUMBHAR
|
October 19, 2015 |
PRASHANT TULSHIDAS KATE AND ORS. Vs. REGIONAL JOINT REGISTRAR (SUGAR), PUNE DIVISION AND ORS.
|
June 8, 2015 |
PRASHANT WASUDEORAO ZORE Vs. STATE OF MAHARASHTRA
|
April 30, 2015 |
PRASSADA VINAICA FATORPENCAR Vs. ROSHNEE BHANA FATORPECAR
|
August 6, 2015 |
PRASUN DEVELOPERS Vs. STATE OF MAHARASHTRA
|
January 30, 2015 |
PRATAP ANANDRAO KANERKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 11, 2015 |
PRATAP GAWAS Vs. STATE OF GOA AND ORS
|
July 7, 2015 |
PRATAP NARAYAN GANGEKAR AND ORS. Vs. RAHUL ARUN SABLE AND ORS.
|
August 4, 2015 |
PRATAPRAO BHIMRAO PATIL Vs. HIRABAI LAXMAN MANE AND ORS.
|
March 24, 2015 |
PRATAPSINGH RAOJI RANE Vs. JITENDRA ZOIBA RANE AND ORS.
|
December 18, 2015 |
PRATIBHA NIRANJAN NAGMOTE Vs. RETURNING OFFICER/TAHSILDAR
|
April 20, 2015 |
PRATIBHA PRAFUL VHANALE Vs. ICHALKARANJI MAHILA SAHAKARI BANK LTD. AND ORS.
|
September 3, 2015 |
PRATIKSHA PRAVIN RAUT Vs. ADDITIONAL COLLECTOR AND ORS.
|
February 3, 2015 |
PRATIMA JAYKISHAN CHAURASIYA AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 7, 2015 |
PRAVIN Vs. ALKA
|
April 15, 2015 |
PRAVIN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 8, 2015 |
PRAVIN Vs. THE STATE OF MAHARASHTRA
|
July 9, 2015 |
PRAVIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
PRAVIN ARJUN SHETKAR Vs. STATE OF GOA AND ORS.
|
October 16, 2015 |
PRAVIN S/O UDDHAVRAO GHATGE Vs. VASANTRAO NAIK MARATHWADA KRISHI VIDYAPEETH
|
June 11, 2015 |
PRAVINA RAMJI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 5, 2015 |
PREETI MULJI SONDARWA AND ORS. Vs. THE CONTROLLER OF EXAMINATIONS, UNIVERSITY OF MUMBAI AND ORS.
|
July 10, 2015 |
PREM DAULATRAM AHUJA AND ORS. Vs. DEPUTY COMMISSIONER, LAND ACQUISITION AND ADMINISTRATION OFFICE, PUNE MUNICIPAL CORPORATION AND ORS.
|
July 15, 2015 |
PREM KALIAANDAS DARYANANI Vs. NATVARLAL C. MODI AND ORS.
|
March 26, 2015 |
PREMDAS GULAB CHAVAN Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
|
March 3, 2015 |
PREMIER ROAD CARRIERS LIMITED Vs. SIEMENS LIMITED
|
December 8, 2015 |
PREMILA Vs. STATE OF MAHARASHTRA
|
January 8, 2015 |
PREMNATH Vs. BABURAO AND ORS.
|
March 20, 2015 |
PREMNATH RAMA SHETTY AND ORS. Vs. VASANTI RAMA SHETTY
|
April 16, 2015 |
PRESIDENT, RASHTRIYA ADARSH VIDYALAYA SHIKSHAN MANDAL AND ORS. Vs. BABAN AND ORS.
|
June 18, 2015 |
PRINCE INTERNATIONAL Vs. UNION OF INDIA
|
October 12, 2015 |
PRISM REALITY Vs. GOVIND YASHWNT KHALADE
|
January 20, 2015 |
PRIYA PRAKASH DESHMUKH Vs. GAJANAN BJAGWANTRAO DESHMUKH
|
July 21, 2015 |
PRIYA RAMESHRAO MAKODE AND ORS. Vs. THE MAHARASHTRA ADMINISTRATIVE TRIBUNAL AND ORS.
|
September 29, 2015 |
PRIYANKA UDAY AHIRRAO Vs. UDAY KISANRAO AHIRRAO AND ORS.
|
November 16, 2015 |
PRONOTI VYAS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 6, 2015 |
PROVENANCE FOOD PVT. LTD. Vs. UNION OF INDIA
|
February 18, 2015 |
PROVIDENT FUND COMMISSIONER Vs. BENA GARMENTS
|
August 24, 2015 |
PUNDALIK VISHWANATH KALE Vs. THE STATE OF MAHARASHTRA
|
January 15, 2015 |
PUNE DISTRICT CANTONMENT WINE MERCHANTS ASSOCIATION AND ORS. Vs. THE COMMISSIONER STATE EXCISE AND ORS.
|
August 5, 2015 |
PUNE TRADING Vs. STATE OF MAHARASHTRA
|
May 19, 2015 |
PUNIT CONSTRUCTION COMPANY Vs. THE COMMISSIONER OF INCOME TAX-25 AND ORS.
|
April 1, 2015 |
PUNJ LLOYD LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
March 24, 2015 |
PUNJ LLOYD LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
|
August 13, 2015 |
PUNJAB AND MAHARASHTRA CO-OP BANK LTD Vs. PURI INTERNATIONAL (P) LIMITED
|
March 11, 2015 |
PUNJAB BHIKA RATHOD Vs. STATE OF MAHARASHTRA
|
October 8, 2015 |
PUNJAB TRAVELS PRIVATE LIMITED AND ANR. Vs. SMT. SUMANBEN CHIMANBHAI PANCHAL AND ORS.
|
July 9, 2015 |
PUNYA COAL ROADLINES AND ORS. Vs. WESTERN COALFIELDS LIMITED AND ORS.
|
January 22, 2015 |
PURNIMA SANJEEV GHADI Vs. THE STATE OF GOA AND ORS.
|
September 3, 2015 |
PURUSHOTTAM Vs. THE STATE OF MAHARASHTRA
|
July 9, 2015 |
PURUSHOTTAM Vs. SHEELABAI
|
September 10, 2015 |
PURUSHOTTAM DATTULAL PALDIWAL AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 21, 2015 |
PURUSHOTTAM RAMLAL SHUKLA Vs. GAYATRIDEVI
|
January 8, 2015 |
PURUSHOTTAM RAMRAOJI CHAUDHARI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 9, 2015 |
PURUSHOTTAM S/O GOPIKISAN SARDA Vs. STATE OF MAHARASHTRA
|
July 10, 2015 |
PURUSHOTTAM VASANT JOSHI Vs. THE STATE OF MAHARASHTRA
|
July 21, 2015 |
PUSHPA @ SHOBHA Vs. BABASAHEB S/O. SHRIRANG HAPSE & ANR.
|
June 11, 2015 |
PUSHPA CHHABILAL RAMTEKE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 22, 2015 |
PUSHPA VIJAYRAO INGLE Vs. STATE OF MAHARASHTRA AND ORS.
|
March 26, 2015 |
PUSHPA VILAS KHOLAMKAR AND ORS. Vs. NIKHIL ARVIND RATHI AND ORS.
|
December 10, 2015 |
PUSHPABEN VISHWAMBARLAL KHETAN Vs. HEENA NARENDRA PATEL
|
February 2, 2015 |
PUSHPALATA Vs. GANESH AND ORS.
|
July 16, 2015 |
PUSHPALATA SOHANLAL SHARMA Vs. BRIJ MADANLAL SHARMA AND ORS.
|
August 7, 2015 |
QAZI TOUFEEQUE AHMED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
QUALITY FABRICATORS & ERECTORS Vs. DY. DIR., DGCEI, ZONAL UNIT, MUMBAI
|
November 17, 2015 |
QUITERIA FERNANDES AND ORS. Vs. STATE OF GOA AND ORS.
|
September 28, 2015 |
R B SHREERAM DURGAPRASAD (P) LIMITED Vs. COMMISSIONER OF INCOMETAX
|
May 8, 2015 |
R.B. SHREERAM DURGAPRASAD Vs. THE COMMISSIONER OF INCOME TAX, VIDARBHA AND MARATHWADA
|
November 24, 2015 |
R.K.VERMA Vs. KRISHNA TEXOPORT INDUSTRIES LTD
|
October 26, 2015 |
R.W. PROMOTION (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
|
April 8, 2015 |
R.W. PROMOTIONS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX 9(3)
|
July 13, 2015 |
RABIYA BI Vs. KESHAV VASSUDEV BHAT KELKAR
|
July 31, 2015 |
RADHABAI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 23, 2015 |
RADHIKA MALHOTRA & ANR Vs. NARESH CHANDRA MALHOTRA & ORS
|
April 16, 2015 |
RADHIKA MALHOTRA AND ORS. Vs. SICOM LTD. AND ORS.
|
July 3, 2015 |
RAFIQUE Vs. THE STATE OF MAHARASHTRA
|
February 9, 2015 |
RAGHUNATH Vs. STATE OF MAHARASHTRA
|
September 4, 2015 |
RAGHUNATH AMBADAS HATGALE AND ORS. Vs. THE DIVISIONAL CONTROLLER AND DEPOT MANAGER
|
July 31, 2015 |
RAGHUNATH BAPU NANGARE Vs. JAI SHIVRAI SHIKSHAN PRASARAK MANDAL AND ORS.
|
March 13, 2015 |
RAHUL AMBADAS JADHAV Vs. THE COMMISSIONER OF POLICE AND ORS.
|
June 25, 2015 |
RAHUL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 17, 2015 |
RAHUL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 17, 2015 |
RAHUL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 19, 2015 |
RAHUL GANDHI Vs. RAJESH MAHADEV KUNTE AND ORS.
|
March 10, 2015 |
RAHUL GANESH DAVHALE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 10, 2015 |
RAHUL GURUPRASAD MISHRA Vs. THE STATE OF MAHARASHTRA
|
March 23, 2015 |
RAHUL NANDKUMAR MIRVANKAR Vs. SUNITA RAHUL MIRVANKAR AND ORS.
|
July 2, 2015 |
RAHUL OMPRAKASH GANDHI Vs. PUSAD URBHAN CO-OP. BANK LTD. AND ORS.
|
January 29, 2015 |
RAHUL RAMESH BURTE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 7, 2015 |
RAHUL SHRIDHAR WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
October 8, 2015 |
RAIVATHARI MADHUPATI SINGHANIA AND ORS. Vs. MADHUPATI VIJAYPAT SINGHANIA AND ORS.
|
August 21, 2015 |
RAJ DADARKAR & ASSOCIATES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
|
May 6, 2015 |
RAJ SHIPPING AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 19, 2015 |
RAJABHAU DAMODAR RAIKAR Vs. THE ASSISTANT CHARITY COMMISSIONER AND ORS.
|
March 24, 2015 |
RAJALI Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
RAJAN BANAWALI Vs. DINESH SHIRODKAR AND ORS.
|
June 25, 2015 |
RAJAN KANTILAL VORA AND ORS. Vs. PELICAN PAINTS LIMITED AND ORS.
|
February 13, 2015 |
RAJAN PANCHOLI AND ORS. Vs. TARABAI V. HATE AND ORS.
|
September 10, 2015 |
RAJAN SAGUN WADKAR Vs. ROSHANI RAJAN WADKAR AND ORS.
|
March 18, 2015 |
RAJAN VISHNU CHAUK Vs. PRESIDENT
|
October 1, 2015 |
RAJAN VITTHAL TOMBRI Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
|
July 27, 2015 |
RAJANI RATILAL SARNOT AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 3, 2015 |
RAJANI WAMANRAO HEMKE Vs. VIDYA VIKAS MANDAL AND ORS.
|
April 18, 2015 |
RAJARAM GOPAL GOVEKAR Vs. ARJUN GOPAL GOVEKAR
|
June 25, 2015 |
RAJARAM MAHADU DAHATONDE AND ORS. Vs. BABU MAHADU DAHATONDE AND ORS.
|
October 29, 2015 |
RAJARAM NAIK Vs. THE STATE OF GOA AND ORS.
|
August 31, 2015 |
RAJARAM S. PATIL Vs. BAPU K. PATIL AND ORS.
|
February 6, 2015 |
RAJASAB MUJAWAR Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA
|
December 16, 2015 |
RAJASHEKHAR BONSODE @ BABU Vs. STATE OF MAHARASHTRA
|
July 1, 2015 |
RAJASI @ SWAPNA W/O SHASHANK DANDGE Vs. SHASHANK S/O VITTHALRAO DANDGE
|
January 6, 2015 |
RAJBAHADDUR JIYARAM YADAV Vs. PRAKASH AND ORS.
|
July 29, 2015 |
RAJEEV S MEHTA Vs. COMMISSIONER OF POLICE (HOTEL BRANCH)
|
January 22, 2015 |
RAJENDRA Vs. STATE OF MAHARASHTRA
|
December 8, 2015 |
RAJENDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 9, 2015 |
RAJENDRA A HALDANKAR Vs. STATE OF GOA
|
July 28, 2015 |
RAJENDRA BALAJI MALI Vs. THE STATE OF MAHARASHTRA
|
June 12, 2015 |
RAJENDRA DHONDIBA JOGDAND AND ORS. Vs. STATE OF MAHARASHTRA
|
July 1, 2015 |
RAJENDRA NAMDEORAO AKRE Vs. RAJKUMAR BHALERAO BALBUDHE AND ORS.
|
June 30, 2015 |
RAJENDRA PANGAM Vs. PARESH B. NAIK AND ORS.
|
April 13, 2015 |
RAJENDRA REBELLO Vs. HOUSING BOARD OF GOA
|
December 4, 2015 |
RAJENDRA S/O NAMDEO RANE Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
RAJENDRA VITTHAL SHINDE Vs. UNION OF INDIA
|
December 22, 2015 |
RAJENDRA WAMAN RAJEMANE Vs. PHALTAN EDUCATION SOCIETY
|
April 1, 2015 |
RAJENDRAKUMAR SHIVNARAYAN SARAIYA Vs. DHURIBAI AND ORS.
|
June 17, 2015 |
RAJESH Vs. ANIL AND ORS.
|
August 19, 2015 |
RAJESH Vs. THE STATE OF MAHARASHTRA
|
July 17, 2015 |
RAJESH Vs. THE STATE OF MAHARASHTRA
|
September 9, 2015 |
RAJESH BABU (GAJU) CHOUTALE Vs. THE STATE OF MAHARASHTRA
|
September 22, 2015 |
RAJESH BALKRISHNA PILLE Vs. STATE OF MAHARASHTRA
|
September 28, 2015 |
RAJESH CHINANNA JUMBRATI AND ORS. Vs. STATE OF MAHARASHTRA
|
February 23, 2015 |
RAJESH GEVARCHAND LUNIYA Vs. STATE OF MAHARASHTRA
|
January 15, 2015 |
RAJESH H. ARORA AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 9, 2015 |
RAJESH JATIHUSAIN ANSARI Vs. THE STATE OF MAHARASHTRA
|
March 10, 2015 |
RAJESH MURLIDHAR NIKAM Vs. UNION OF INDIA AND ORS.
|
April 22, 2015 |
RAJESH NATWARLAL BANGAWALA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 3, 2015 |
RAJESH PRAVINCHANDA RAJYAGOR Vs. NITIN HARJIVANDAS RAJYAGOR
|
July 29, 2015 |
RAJESH RAMKRISHNA CHATURVEDI Vs. SANDHYA AND ORS.
|
July 17, 2015 |
RAJESH S/O ASHOK RANPURA Vs. TUBE CORPORATION; STATE OF MAHARASHTRA
|
April 8, 2015 |
RAJESH SAMAYDIN CHAUDHARI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 20, 2015 |
RAJESH V. CHOUDHARY Vs. KSHITIJ RAJIV TORKA AND ORS.
|
September 15, 2015 |
RAJESHKUMAR KUNJBIHAARI DWIVEDI Vs. STATE OF MAHARASHTRA
|
October 7, 2015 |
RAJESHMUKAR KUNJBIHAARI DWIVEDI Vs. STATE OF MAHARASHTRA
|
October 27, 2015 |
RAJESHRI ARUN MUNGHATE Vs. STATE OF MAHARASHTRA AND ORS.
|
July 16, 2015 |
RAJESHWAR Vs. THE STATE OF MAHARASHTRA
|
July 23, 2015 |
RAJIV @ RAJU RAMRAO LANDE Vs. STATE OF MAHARASHTRA
|
March 3, 2015 |
RAJIV GANDHI MACCHIMAR SAHAKARI SANSTHA MARYADIT AND ORS. Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
|
February 11, 2015 |
RAJIV LAXMINARAYAN JAJU Vs. GOPAL MOTILAL BAHETI
|
February 11, 2015 |
RAJIV RAMNIRANJAN TIBREWALA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 4, 2015 |
RAJKUMAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2015 |
RAJKUMAR BABAN MUTHE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 17, 2015 |
RAJKUMAR RAKESH SAHANI Vs. THE STATE OF MAHARASHTRA
|
April 10, 2015 |
RAJKUMAR SANTOSHI Vs. DMS FILMS PVT. LTD. AND ORS.
|
July 7, 2015 |
RAJKUMAR SHIVNATH YADAV AND ORS. Vs. UNION TERRITORY OF DAMAN & DIU AND ORS.
|
July 3, 2015 |
RAJKUMAR SUNIL KHOT Vs. AUTHORIZED OFFICER, THE KOLHAPUR URBAN COOP BANK LTD AND ORS
|
September 29, 2015 |
RAJNIKANT B. VORA Vs. FINCRUISE CREDIT SERVICES PVT. LTD.
|
March 23, 2015 |
RAJU Vs. STATE OF MAHARASHTRA
|
June 12, 2015 |
RAJU Vs. THE STATE OF MAHARASHTRA
|
February 18, 2015 |
RAJU Vs. THE STATE OF MAHARASHTRA
|
July 21, 2015 |
RAJU AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 14, 2015 |
RAJU AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 10, 2015 |
RAJU AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 3, 2015 |
RAJU AND ORS. Vs. STATE OF MAHARASHTRA
|
August 17, 2015 |
RAJU BABU PATEL Vs. THE STATE OF MAHARASHTRA
|
September 22, 2015 |
RAJU LAXMAN PARDHE Vs. STATE OF MAHARASHTRA
|
March 23, 2015 |
RAJU MARUTI DHUMAL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 26, 2015 |
RAJU NABHA WAGHMARE Vs. STATE OF MAHARASHTRA
|
October 12, 2015 |
RAJU S/O RAMDHAN CHOUTHMAL Vs. STATE OF MAHARASHTRA
|
January 30, 2015 |
RAJU VARGHESE KHADARAT S/O VARGHESE KHADARAT Vs. ALEIXO MANUEL FRANCISCO RUDOLF D SILVA AND ORS
|
October 1, 2015 |
RAKESH JAIN AND ORS. Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
|
February 23, 2015 |
RAKHOH INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
|
August 31, 2015 |
RALLIS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX (APPEALS) - XXI AND ORS.
|
February 23, 2015 |
RALLIS INDIA LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
March 12, 2015 |
RAM AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
RAM MOHAN Vs. THE MINERAL EXPLORATION CORPORATION LIMITED AND ORS.
|
October 9, 2015 |
RAM RAOSAHEB PHAWADE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
RAM UDHARAM SUMAYA AND ORS. Vs. CHANDAN RAM SUMAYA
|
March 3, 2015 |
RAMA Vs. STATE OF MAHARASHTRA
|
March 3, 2015 |
RAMA BALU MHASE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 25, 2015 |
RAMA DATTU GAONKAR AND ORS. Vs. BHAURAO VITHAL GHAISAS
|
March 12, 2015 |
RAMA PETRO CHEMICALS LTD. Vs. PRAKASH SURVE AND ORS.
|
December 15, 2015 |
RAMA SHIRVOIKAR Vs. PARVATI RAJARAM GAUNS
|
September 11, 2015 |
RAMAKANT S. BHATTAD AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
April 22, 2015 |
RAMANAND P RAICAR Vs. STATE OF GOA
|
October 21, 2015 |
RAMBHAU Vs. YASHODA
|
July 21, 2015 |
RAMBHAU LAXMAN UIKEY Vs. THE STATE OF MAHARASHTRA
|
September 30, 2015 |
RAMBHAU MAHADEORAO TEMBHURKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 12, 2015 |
RAMCHANDARS COACHING INSTITUTE PVT. LTD. AND ORS. Vs. RAKESH RAMCHANDAR NANDA
|
July 10, 2015 |
RAMCHANDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 21, 2015 |
RAMCHANDRA Vs. STATE OF MAHARASHTRA
|
August 17, 2015 |
RAMCHANDRA S. SHIRKE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 24, 2015 |
RAMCHANDRA SHANKAR JOSHI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 24, 2015 |
RAMCHANDRA TATYABA INGALE Vs. MUGUTRAO BALASAHEB INGALE AND ORS.
|
March 2, 2015 |
RAMCHANDRA YESHWANT DESAI AND ORS. Vs. KRISHNA SITARAM DESAI AND ORS.
|
December 4, 2015 |
RAMCHANDRAN NAIR Vs. THE SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
March 25, 2015 |
RAMDAS Vs. THE STATE OF MAHARASHTRA
|
April 6, 2015 |
RAMDAS Vs. THE EDUCATION OFFICER (SECONDARY) AND ORS.
|
April 17, 2015 |
RAMDAS AND ORS. Vs. THE ADDITIONAL COLLECTOR AND ORS.
|
September 2, 2015 |
RAMDAS DHONDIBA GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 26, 2015 |
RAMDAS LAXMANRAO KHESAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
RAMDAS SHAMAJI CHAVAN AND ORS. Vs. STATE OF MAHARASHTRA
|
June 29, 2015 |
RAMDEO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 14, 2015 |
RAMESH Vs. STATE OF MAHAASHTRA
|
December 7, 2015 |
RAMESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
RAMESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 13, 2015 |
RAMESH Vs. PLANTATION OFFICER AND ORS.
|
April 13, 2015 |
RAMESH Vs. STATE OF MAHARASHTRA
|
October 19, 2015 |
RAMESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 12, 2015 |
RAMESH AND ORS. Vs. SHRUSHTI DEVELOPERS AND ORS.
|
September 11, 2015 |
RAMESH AND ORS. Vs. THE ASSISTANT CHARITY COMMISSIONER, BHANDARA AND ORS.
|
June 16, 2015 |
RAMESH GULABRAO BHANDE Vs. MEMBER, INDUSTRIAL COURT, AMRAVATI
|
March 5, 2015 |
RAMESH JAIRAMDAS JAISING Vs. BANSI JAIRAMDAS JAISING AND ORS.
|
February 11, 2015 |
RAMESH MANIK PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 29, 2015 |
RAMESH NAMDEO UNDRE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 10, 2015 |
RAMESH RADKABHAI VARTHA Vs. BABUBHAI MAHADUBHAI RAUT
|
June 24, 2015 |
RAMESH W. SAWANT Vs. APEX URBAN CO-OP. BANK OF MAHARASHTRA & GOA LTD. AND ORS.
|
April 1, 2015 |
RAMESHCHANDRA Vs. PRINCIPAL, REGIONAL POLICE TRAINING SCHOOL
|
September 9, 2015 |
RAMESHCHANDRA D. PADIA AND ORS. Vs. JAYANTILAL NANDLAL KOTHARI AND ORS.
|
June 25, 2015 |
RAMESHCHANDRA DAULAL SONI Vs. DEVICHAND HIRALAL GANDHI
|
July 20, 2015 |
RAMESHCHANDRA RAMCHANDRA GOLECHA AND ORS. Vs. DY. REGISTRAR (MONEY LENDERS) & DY. REGISTRAR COOPERATIVE SOCIETIES TAL. AKOLA AND ORS.
|
March 5, 2015 |
RAMESHWAR BALABHAU MANGALE Vs. STATE OF MAHARASHTRA
|
September 1, 2015 |
RAMESHWAR MADHAVRAO BACHKAR Vs. PRATIBHA R. BACHKAR
|
September 2, 2015 |
RAMJAN ABDUL HAMID SHAIKH Vs. THE STATE OF MAHARASHTRA
|
July 14, 2015 |
RAMKISHAN MUKUNDRAO CHAUDHARY Vs. SWAMI RAMANAND TEERTH MARATHWADA UNIVERSITY, VISHNUPURI, NANDED
|
January 15, 2015 |
RAMKRISHNA BHASKAR PRABHUDESAI Vs. MRINAL SUSHIL PRABHUDESAI AND ORS.
|
September 1, 2015 |
RAMKUMAR DEVIKISAN BHOTADA AND ORS. Vs. BABY AND ORS.
|
May 6, 2015 |
RAMLAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 26, 2015 |
RAMMURTI Vs. RUDRESH B TIWARI
|
August 6, 2015 |
RAMMURTI AND ORS. Vs. MADHULIKA AND ORS.
|
August 6, 2015 |
RAMNATH NARAYAN PAI AND ORS. Vs. EKNATH NARAYAN PAI AND ORS.
|
September 16, 2015 |
RAMNIVAS GANPATLAL SHARMA AND ORS. Vs. SHAKUNTALABAI BANSILAL SHARMA AND ORS.
|
March 5, 2015 |
RAMPRAKASH RAMPRASAD YADAV AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 14, 2015 |
RAMPRASAD GUPTA Vs. STATE OF MAHARASHTRA AND ORS.
|
December 21, 2015 |
RAMRAO Vs. STATE OF MAHARASHTRA
|
November 17, 2015 |
RAMRAO Vs. THE STATE OF MAHARASHTRA
|
September 3, 2015 |
RAMRAO AND ORS. Vs. LALSHA
|
September 15, 2015 |
RAMRATAN PANNALAL JAISWAL Vs. ROHIT RAGHUNATHDAS UDASI AND ORS.
|
April 20, 2015 |
RAMSANJEEVAN NIRMAL Vs. THE STATE OF MAHARASHTRA
|
April 21, 2015 |
RAMU CHANDRAPPA JUNDPALLI Vs. THE STATE OF MAHARASHTRA
|
April 21, 2015 |
RAMU S/O KESHAVRAO DEVRAO KATHWATE Vs. ADDITIONAL COMMISSIONER
|
February 24, 2015 |
RAMU SOMA PAWAR Vs. THE STATE OF MAHARASHTRA
|
May 6, 2015 |
RANAJIT S. MUKHERJEE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 1, 2015 |
RANGNATH AND ORS. Vs. THE DIRECTOR AND ORS.
|
June 18, 2015 |
RANGNATH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 27, 2015 |
RANJANA VISHWANATH SHAHANE Vs. STATE OF MAHARASHTRA
|
June 10, 2015 |
RANJAY LAXMAN SAWANT AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 27, 2015 |
RANJEET GHATGE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 17, 2015 |
RANJEET JIBHAU SHEWALE Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
April 20, 2015 |
RANJEETSINGH GULABSINGH CHUNGADE Vs. STATE OF MAHARASHTRA
|
November 20, 2015 |
RANJEETSINGH GULABSINGH CHUNGADE Vs. STATE OF MAHARASHTRA
|
February 17, 2015 |
RANVIJAYSINGH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 12, 2015 |
RAOSAHEB PATVARDHAN NAGARI SAHAKARI PAT SANSTHA LTD. Vs. PRAMOD DATTATRAY KAND
|
July 6, 2015 |
RASAYANA TRATANYA SANSTHA KARMACHARI SANGHATANA Vs. INSTITUTE OF CHEMICAL TECHNOLOGY AND ORS.
|
September 1, 2015 |
RASHID @ JAGGA SHAUKAT HUSSEIN SAYYED Vs. COMMISSIONER OF POLICE, MUMBAI
|
August 11, 2015 |
RASHIDA SHABBIR TINWALA AND ANOTHER Vs. BOMBAY BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ANOTHER
|
July 2, 2015 |
RASHIDABAI ALLARAKHA AND ORS. Vs. MEHRUNNISSA SHEIKHD ABDUL RAHIM AND ORS.
|
July 30, 2015 |
RASHMI HEMANT BHAVE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 24, 2015 |
RASHMIKANT KUNDALIA Vs. UNION OF INDIA
|
February 6, 2015 |
RASHMIKANT KUNDALIA Vs. UNION OF INDIA
|
February 9, 2015 |
RASHTRASANT TUKADOJI MAHARAJ Vs. VICECHANCELLOR AND OTHERS
|
September 2, 2015 |
RASHTRASANT TUKADOJI MAHARAJ NAGPUR UNIVERSITY AND ORS. Vs. HONBLE MEMBER AND ORS.
|
September 2, 2015 |
RASHTRIYA MAZDOOR MANCH Vs. MESSERS ELLORA PAPER MILLS LIMITED AND ORS
|
August 14, 2015 |
RASHTRIYA MILL MAZDOOR SANGH Vs. PRESIDING OFFICER AND ORS.
|
July 15, 2015 |
RASHTRIYA SHIKSHAN MANDAL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 23, 2015 |
RASILA Vs. DEEPAK DHANSUKHLAL VANJARA
|
March 20, 2015 |
RATAN CHANDRA DEBNATH Vs. THE ADMIRAL SUPERINTENDENT AND ORS.
|
August 11, 2015 |
RATAN PUNDLIK SALUNKHE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
RATANBAI W/O BABURAO KAKADE Vs. SATISH S/O BABURAO KAKADE
|
March 2, 2015 |
RATANLAL J. OSWAL AND ORS. Vs. COMMISSIONER OF INCOME TAX-8
|
July 27, 2015 |
RATIRAM DHANIRAM MADAVI AND ORS. Vs. STATE OF MAHARASHTRA
|
August 19, 2015 |
RATNAKANT Vs. THE STATE OF MAHARASHTRA
|
July 23, 2015 |
RATNAKAR BANK LIMITED Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 11, 2015 |
RATNAPRABHA AND ORS. Vs. KISAN
|
August 6, 2015 |
RAUF Vs. THE STATE OF MAHARASHTRA
|
October 5, 2015 |
RAVALGAON SUGAR FARM LTD. Vs. WORKMEN EMPLOYED AND ORS.
|
September 4, 2015 |
RAVEE B. BOTALJE AND ORS. Vs. SHREE KRISHAN SAI DEVELOPMENT CORPORATION AND ORS.
|
July 10, 2015 |
RAVI Vs. THE STATE OF MAHARASHTRA
|
October 12, 2015 |
RAVI Vs. THE STATE OF MAHARASHTRA
|
March 24, 2015 |
RAVI BHAURAYA KOLULE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 30, 2015 |
RAVI KUMAR PATIL Vs. INSPECTOR GENERAL OF PRISONS
|
December 22, 2015 |
RAVI RAGHU UNAWANE Vs. THE STATE OF MAHARASHTRA
|
October 1, 2015 |
RAVINDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 10, 2015 |
RAVINDRA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
RAVINDRA Vs. STATE OF MAHARASHTRA
|
February 24, 2015 |
RAVINDRA Vs. THE STATE OF MAHARASHTRA
|
October 20, 2015 |
RAVINDRA Vs. THE NORTH MAHARASHTRA UNIVERSITY JALGAON
|
February 9, 2015 |
RAVINDRA AND ORS. Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
April 13, 2015 |
RAVINDRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
RAVINDRA BABULAL JAIN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 1, 2015 |
RAVINDRA BALAJI GOVINDWAR Vs. ASHOK DHOBLE AND ORS.
|
March 12, 2015 |
RAVINDRA KAKADIA ATKARI, THANE Vs. GENERAL MANAGER, BEST UNDERTAKING, MUMBAI
|
April 27, 2015 |
RAVINDRA MAHADEO KOTHAMKAR Vs. THE STATE OF MAHARASHTRA
|
October 9, 2015 |
RAVINDRA NARAYAN JOSHI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 10, 2015 |
RAVINDRA RAMESH CHANDURE Vs. SAU. SMITA RAVINDRA CHANDURE AND ORS.
|
September 9, 2015 |
RAVINDRA SADASHIV MALI Vs. THE STATE OF MAHARASHTRA
|
April 1, 2015 |
RAVINDRA YADAV AND ORS. Vs. RASHTRIYA RAKSHA KARMACHARI SANGH AND ORS.
|
February 20, 2015 |
RAVIUDAY CONSTRUCTION CO. Vs. BHAKTIYOG CO-OPERATIVE HOUSING SOCIETY LTD.
|
February 10, 2015 |
RAY ENGINEERING LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 13, 2015 |
RAYMOND LIMITED Vs. THE COMMISSIONER, CENTRAL EXCISE AND CUSTOMS
|
March 5, 2015 |
RAYMOND LIMITED Vs. HEMANT KHANDELWAL AND ORS.
|
July 1, 2015 |
RAYMOND LTD. Vs. COMMR. OF C. EX. & CUS.
|
January 5, 2015 |
REENA SANJAY MINZ AND ORS. Vs. JIGNA JAY KANTAWALA
|
November 23, 2015 |
REETA HARODE Vs. STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORP Vs. HOTEL HORIZON PVT LTD
|
December 22, 2015 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNIL PAI
|
August 13, 2015 |
REKHA Vs. RAM
|
January 6, 2015 |
REKHA UMESH SHETTY Vs. COMMISSIONER OF CUSTOMS AND ORS.
|
February 13, 2015 |
RELIANCE COMMUNICATION LTD. AND ORS. Vs. ABHIJEET
|
June 29, 2015 |
RELIANCE COMMUNICATIONS LIMITED Vs. UNION OF INDIA AND ORS.
|
July 30, 2015 |
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
July 20, 2015 |
REMEDIANA FERNANDES Vs. THE PASSPORT OFFICER
|
July 22, 2015 |
RENU AND ORS. Vs. CENTRAL BANK OF INDIA
|
April 16, 2015 |
RENU PRAKASH JAISINGH Vs. UTTAMCHAND DEVICHAND SHAH AND ORS.
|
February 9, 2015 |
RENU PRAKASH JAISINGH Vs. UTTAMCHAND DEVICHAND SHAH AND ORS.
|
September 2, 2015 |
RESOURCES INTERNATIONAL Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
|
January 7, 2015 |
REUBAI TULSIRAM Vs. BABALAL HUSENBHAI
|
August 20, 2015 |
RIDDHISIDDHI BULLIONS LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 23, 2015 |
RINKU Vs. STATE OF MAHARASHTRA
|
January 5, 2015 |
RITA RAMESHKUMAR RATHOD Vs. VINOD AND ORS.
|
February 5, 2015 |
RITESH GULABRAO DHABEKAR Vs. THE STATE OF MAHARASHTRA
|
August 24, 2015 |
RIYA TRAVEL & TOURS (I) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX-I
|
February 16, 2015 |
RIYAZ AHMED NOORMOHAMMED BAGWAN Vs. STATE OF MAHARASHTRA AND ORS.
|
June 29, 2015 |
RIZVI BUILDERS, BUILDERS Vs. LAMARCK R.C. CLEMENTE AND ORS.
|
January 22, 2015 |
ROBERT LOBO AND ORS. Vs. ALWYN RODRIGUES AND ORS.
|
June 9, 2015 |
ROHAN ASHOK JAGDALE AND ORS. Vs. THE POLICE STATION OFFICER AND ORS.
|
August 19, 2015 |
ROHIDAS Vs. THE COMMISSIONER OF POLICE AND ORS.
|
April 17, 2015 |
ROHIDAS PREMCHAND BHAGAT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
July 8, 2015 |
ROHINI KISHOR RAUT Vs. RETURNING OFFICER/TAHSILDAR
|
April 20, 2015 |
ROHIT A. KAPADIA Vs. PERVIZ J. MODI
|
June 9, 2015 |
ROHIT BHIMSEN KHURANA Vs. NEHA ROHIT KHURANA AND ORS.
|
July 9, 2015 |
ROMEO PASCOL KINNY AND ORS. Vs. SAVITRI
|
August 25, 2015 |
ROOPALI Vs. COLLECTOR, NAGPUR AND ORS.
|
August 6, 2015 |
ROSE PUBLICITY Vs. A GROUP ASSOCIATES AND ORS.
|
June 30, 2015 |
ROSHANBEE AND ORS. Vs. MEENAKSHI AND ORS.
|
September 14, 2015 |
ROUSSEAU RODRIGUES Vs. STATE OF GOA
|
December 16, 2015 |
ROYAL PALMS (INDIA) PRIVATE LIMITED Vs. NEETA JIGNESH PARIKH
|
May 6, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MADHU AND ORS.
|
October 30, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. MANISHA SUYOG JAGDALE AND ORS.
|
August 14, 2015 |
RUBERTINA SOUZA Vs. MARTO DIAS AND ORS.
|
September 15, 2015 |
RUCHASHREE SANGOLE Vs. DIRECTOR, MEDICAL EDUCATION & RESEARCH
|
June 12, 2015 |
RUCHIRA MANOJ BENDE @ KUM MEENA RAMCHANDRA SONKUSARE Vs. STATE OF MAHARASHTRA
|
January 13, 2015 |
RUJUTA PRADEEP MHATRE AND ORS. Vs. SMITA HARIHAR PARELKAR AND ORS.
|
March 30, 2015 |
RUKHMINIDEVI MANDALIK PRATHAMIK VIDYA MANDIR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 30, 2015 |
RUNWAL HOMES PVT. LTD. AND ORS. Vs. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS.
|
October 29, 2015 |
RUPALI SHAH Vs. MUNESH AND ORS.
|
August 21, 2015 |
S. RAJAKUMAR Vs. N. MARAN PILLAI AND ORS.
|
January 28, 2015 |
S. SATYANARAYANA & CO. Vs. WEST QUAY MULTIPORT (PRIVATE LIMITED) AND ORS.
|
June 9, 2015 |
S. SATYANARAYANA AND CO. Vs. WEST QUAY MULTIPORT PVT. LTD. AND ORS.
|
April 21, 2015 |
S.D. CORPORATION PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
January 15, 2015 |
S.K.L. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 30, 2015 |
S.R. PARADKAR AND ORS. Vs. ADITYA HOTELS PRIVATE LIMITED AND ORS.
|
October 5, 2015 |
S.R. THERMOCOLE (EPS) PACKAGING PVT. LTD. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
April 23, 2015 |
S.S. DAVE AND COMPANY Vs. ZILLA PARISHAD
|
June 30, 2015 |
S.V. KONDASKAR Vs. GOPALDAS BULAKHIDAS MOHTA AND ORS.
|
January 16, 2015 |
S2 INFOTECH (P.) LTD. Vs. UNION OF INDIA
|
August 31, 2015 |
S2 INFOTECH PVT. LTD. Vs. UNION OF INDIA
|
August 3, 2015 |
SABA CHEMICALS Vs. SIDDHARTHA BHATTACHARYA
|
May 8, 2015 |
SABITA RAJESH NARANG Vs. SANDEEP GOPAL RAHEJA AND ORS.
|
September 11, 2015 |
SACHIN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 21, 2015 |
SACHIN Vs. STATE OF MAHARASHTRA
|
February 25, 2015 |
SACHIN BALIRAM KAKDE Vs. STATE OF MAHARASHTRA
|
August 10, 2015 |
SACHIN C. SHAH AND ORS. Vs. HEMANT D. SHAH AND ORS.
|
May 6, 2015 |
SACHIN PRAKASH PARALKAR Vs. SAI SHIKSHAN SANSTHA WASHIM AND ORS.
|
July 21, 2015 |
SACHIN SHRIKANT PATWARDHAN Vs. STATE GOVERNMENT OF MAHARASHTRA, MINISTRY OF URBAN DEVELOPMENT AND ORS.
|
August 12, 2015 |
SACHIN TUKARAM MUNESHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
SACHIN Y. MENSE Vs. SUNIL NORONHA
|
January 16, 2015 |
SADASHIV GOVIND NADGIRE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 13, 2015 |
SADASHIVRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 29, 2015 |
SADHANA SAHAKARI BANK LTD. Vs. DWARKA LEKHRAJ JAGGYASHI
|
January 15, 2015 |
SADIQ MOHD. RAZA SHAIKH Vs. SENIOR INSPECTOR OF POLICE AND ORS.
|
March 13, 2015 |
SADU TAMBDYA WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
March 30, 2015 |
SAHADEV NAGNATH YELGULWAR Vs. STATE OF MAHARASHTRA
|
April 30, 2015 |
SAHARA HOSPITALITY LIMITED Vs. HOTEL CORPORATION OF INDIA LIMITED
|
May 8, 2015 |
SAHEBRAO KHEMAJI KALE Vs. PARAS AGRO ENGINEERING WORK
|
June 9, 2015 |
SAHEBRAO PUNDLIKRAO VIDHALE AND ORS. Vs. HARISHKUMAR HANUMANDAS MALPANI
|
September 2, 2015 |
SAI SHRADHA DEVELOPERS AND ORS. Vs. RAVINDRA GANPATRAO BHARITKAR AND ORS.
|
August 3, 2015 |
SAI WARDHA POWER COMPANY LTD. Vs. UNION OF INDIA
|
July 14, 2015 |
SAI WARDHA POWER LTD. AND ORS. Vs. GOYAL DHATU UDYOG PVT. LTD.
|
August 26, 2015 |
SAIDA MOINUDDIN ANSARI AND ORS. Vs. UNION OF INDIA
|
July 8, 2015 |
SAINIK CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. BISMARK FACHO AND ORS.
|
February 4, 2015 |
SAINT GOBAIN SEKURIT INDIA LTD. Vs. KUYESH DURJAN YADAV AND ORS.
|
December 8, 2015 |
SAISH FARJENT Vs. STATE OF GOA
|
November 30, 2015 |
SAKHARAM Vs. THE STATE OF MAHARASHTRA
|
April 23, 2015 |
SAKHARAM ASHRUBA SANAP Vs. CHATRAPATI RAJARSHI SAHU URBAN CO-OPERATIVE BANK LIMITED
|
July 8, 2015 |
SAKHARAM GUNAJI CHAVAN Vs. STATE OF MAHARASHTRA
|
November 30, 2015 |
SAKINA YUSUF KHAN Vs. STATE OF MAHARASHTRA
|
March 4, 2015 |
SAKINABEN FAKIR MOHAMMED SAYANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 1, 2015 |
SAKLECHA STEEL INDUSTRIES PVT. LTD. AND ORS. Vs. JALNA LABOUR UNION AND ORS.
|
October 19, 2015 |
SALAM ABDUL BIN CHAUSE Vs. THE STATE OF MAHARASHTRA
|
March 26, 2015 |
SALEEMUDDIN AND ORS. Vs. BABA QUERESHI AND ORS.
|
February 5, 2015 |
SALEHA W/O SADIK SAYED Vs. STATE OF MAHARASHTRA
|
February 24, 2015 |
SALIM ABDUL RAZZAK BEG Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 15, 2015 |
SALIM GULAB KHAN Vs. STATE OF MAHARASHTRA
|
February 13, 2015 |
SALIM LAILASHA KALE AND ORS. Vs. STATE OF MAHARASHTRA
|
July 13, 2015 |
SALIM S/O MIYAN KHAN Vs. MAJLIS MADARSA E ISLAMIA SOCIETY
|
October 5, 2015 |
SALIMUDDIN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 11, 2015 |
SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA
|
December 10, 2015 |
SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA
|
November 30, 2015 |
SALMAN SALIM KHAN Vs. STATE OF MAHARASHTRA
|
May 6, 2015 |
SALMAN SALIM KHAN Vs. THE STATE OF MAHARASHTRA
|
May 8, 2015 |
SAMBHA BABURAO PAWAR AND ORS Vs. STATE OF MAHARASHTRA AND ORS
|
January 22, 2015 |
SAMBHA S/O BABURAO PAWAR Vs. STATE OF MAHARASHTRA
|
February 6, 2015 |
SAMBHAJI CHANDRABHAN NALAWADE Vs. THE STATE OF MAHARASHTRA
|
June 17, 2015 |
SAMBHAJI S. TOPE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 5, 2015 |
SAMEER (SAMIR) BOTUKRUSHNA (BOTUKRISHNA) DAS Vs. THE STATE OF MAHARASHTRA
|
August 27, 2015 |
SAMEER AHMED KHAN Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
SAMIRO ALCANTARA VAZ AND ORS. Vs. ANA RITA ROSALINA SULOCHANA VAZ AND ORS.
|
January 28, 2015 |
SAMPAT DAGDU SANDHBOUR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 31, 2015 |
SAMSUN DONALD DOKUBO Vs. THE STATE OF MAHARASHTRA
|
August 24, 2015 |
SAN. KAVITA VINAYAKRAO DHOPTE Vs. VINAYAKRAO RAMCHANDRA DHOPTE
|
January 27, 2015 |
SANATHAN SANSTHA Vs. DNYANESH MAHARAO
|
June 17, 2015 |
SANDEEP AND ORS. Vs. VAISHALI AND ORS.
|
December 7, 2015 |
SANDEEP JANAJI KONDE Vs. THE STATE OF MAHARASHTRA
|
August 4, 2015 |
SANDEEP KOTHAVALE Vs. THE POLICE INSPECTOR AND ORS.
|
April 8, 2015 |
SANDEEP SURESH GURAV Vs. THE STATE OF MAHARASHTRA
|
May 5, 2015 |
SANDHYA AND ORS. Vs. SANJAY
|
January 13, 2015 |
SANDHYA ARUN KULKARNI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 26, 2015 |
SANDIP BALIRAM SANDBHOR AND ORS. Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ORS.
|
December 3, 2015 |
SANDIP HARI KARANDE Vs. STATE OF MAHARASHTRA
|
June 26, 2015 |
SANDIP SUBHASH DHAIGUDE Vs. THE STATE OF MAHARASHTRA
|
January 6, 2015 |
SANDVIK ASIA LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
August 11, 2015 |
SANGAMMA KOLKAR Vs. NATIONAL INSURANCE COMPANY LTD
|
July 23, 2015 |
SANGAMMA KOLKAR AND ORS. Vs. VASUDEV GAONKAR AND ORS.
|
July 23, 2015 |
SANGAPPA V. TENGINAKAI Vs. THE BRANCH MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
February 12, 2015 |
SANGEETA KISAN ALIAS KRISHNAPPA CHAVAN Vs. SUNIL NAVNATH GAVALIV
|
June 9, 2015 |
SANGEETHA KIRTI PATEL Vs. R.A. RAJEEV AND ORS.
|
April 8, 2015 |
SANGHSHIL S/O HARISHCHANDRA BHAGAT Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
SANGITA Vs. SUKRANT AND ORS.
|
January 13, 2015 |
SANGITA BANSHIRAM JAJAGE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 16, 2015 |
SANGITA BHASKAR INGALE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2015 |
SANGITA SAJJAN JINDAL Vs. UNION OF INDIA AND ORS.
|
July 27, 2015 |
SANGITA SUDHIR MHASKE Vs. SUDHIR BHAUSAHEB MHASKE AND ORS.
|
February 10, 2015 |
SANGITA WD/O AJAY SHAH Vs. JUDICIAL MAGISTRATE, FIRST CLASS
|
January 13, 2015 |
SANGLI URBAN CO-OPERATIVE BANK LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 7, 2015 |
SANJAY Vs. THE STATE OF MAHARASHTRA
|
July 17, 2015 |
SANJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 15, 2015 |
SANJAY Vs. THE STATE OF MAHARASHTRA
|
October 27, 2015 |
SANJAY Vs. STATE OF MAHARASHTRA AND ORS.
|
May 7, 2015 |
SANJAY Vs. THE STATE OF MAHARASHTRA
|
September 15, 2015 |
SANJAY @ PAPDYA @ PAWAN @ PRASHANT @ RAHUL KALE @ PAWAR BHOSALE @ CHAVHAN Vs. STATE OF MAHARASHTRA
|
February 17, 2015 |
SANJAY BABU KADAM Vs. BABASAHEB BALU KADALE
|
June 18, 2015 |
SANJAY BAJIRAO MORE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 19, 2015 |
SANJAY CHINTAMAN PATIL Vs. PUNA AND ORS.
|
September 1, 2015 |
SANJAY DEVIDASRAO PAITHANE Vs. STATE OF MAHARASHTRA AND ORS.
|
February 27, 2015 |
SANJAY GADEKAR Vs. STATE OF GOA
|
September 1, 2015 |
SANJAY GAJANAN CHIVATE Vs. DR. RAMESH YADU KADAM AND ANOTHER
|
November 20, 2015 |
SANJAY JALINDER DAWARI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 2, 2015 |
SANJAY PATEL Vs. NIMBUS COMMUNICATIONS LIMITED
|
July 7, 2015 |
SANJAY PULSING SISODIA Vs. SANGITA AND ORS.
|
January 22, 2015 |
SANJAY PURSHOTTAM PATANKAR Vs. PRAJAKTA PRAMNOD PATIL
|
June 25, 2015 |
SANJAY SADASHIV JADHAV Vs. JOINT DIRECTOR, HIGHER EDUCATION AND ORS.
|
August 25, 2015 |
SANJAY SADHU HATKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 24, 2015 |
SANJAY TULARAMJI BHANGE Vs. UJWALA SANJAY BHANGE
|
July 14, 2015 |
SANJAY VASANT KADAM AND ORS. Vs. STATE OF MAHARASHTRA
|
October 29, 2015 |
SANJAY VASANTRAO SAOSAKDE Vs. THE STATE OF MAHARASHTRA
|
January 7, 2015 |
SANJAY VITTHAL PACHAGHARE Vs. THE STATE OF MAHARASHTRA
|
March 10, 2015 |
SANJAY YASHWANT KANDPILE Vs. KANDPILE THEATERS AND ORS.
|
January 15, 2015 |
SANJEEV AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 21, 2015 |
SANJEEV KUMAR GUPTA Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
January 29, 2015 |
SANJIV V. ANAOKAR AND ORS. Vs. DIRECTOR GENERAL, ANTI CORRUPTION BUREAU AND ORS.
|
October 27, 2015 |
SANKARAN BALASUBRAMANIAN Vs. P D AGRO PROCESSORS PVT LTD
|
September 23, 2015 |
SANSKAR MARATHE Vs. STATE OF MAHARASHTRA AND ORS.
|
March 17, 2015 |
SANT DNYANENSHWAR HOSPITAL PVT. LTD. Vs. OFFICE OF THE REGIONAL PROVIDENT FUND COMMISSIONER, PUNE
|
November 21, 2015 |
SANT GADGE BABA SHIKSHAN PRASARAK MANDAL Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 22, 2015 |
SANT TRUST Vs. ASSTT. COMMISSIONER OF INCOME TAX 19(3), MUMBAI AND ORS.
|
July 16, 2015 |
SANTOSH Vs. THE STATE OF MAHARASHTRA
|
February 9, 2015 |
SANTOSH Vs. BUDHA
|
July 22, 2015 |
SANTOSH AND ORS. Vs. THE DISTRICT DEPUTY REGISTRAR AND ORS.
|
April 7, 2015 |
SANTOSH BABA BODARE Vs. THE STATE OF MAHARASHTRA
|
April 21, 2015 |
SANTOSH BABURAO SHINDE Vs. STATE OF MAHARASHTRA
|
September 3, 2015 |
SANTOSH BALAPPA ALKUNTE Vs. THE STATE OF MAHARASHTRA
|
September 14, 2015 |
SANTOSH BALU BANSODE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 6, 2015 |
SANTOSH DATTA PEDNEKAR S/O DATTA YESHWANT PEDNEKAR Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD
|
June 25, 2015 |
SANTOSH DEVIDAS CHAVAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 11, 2015 |
SANTOSH DNYANDEO BADADE Vs. JAYASHREE SANTOSH BADADE
|
January 14, 2015 |
SANTOSH DNYANOBA TARTE Vs. THE STATE OF MAHARASHTRA
|
August 25, 2015 |
SANTOSH GAJANAN KHILARI Vs. JOINT DIRECTOR OF HIGHER EDUCATION
|
August 13, 2015 |
SANTOSH GOPAL NAYAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 2, 2015 |
SANTOSH GOPINATH WAGHMARE Vs. THE STATE OF MAHARASHTRA
|
April 15, 2015 |
SANTOSH KANTA ASSOLDEKAR Vs. THE OFFICIAL LIQUIDATOR OF NATIONAL AUTO ACCESSORIES LTD.
|
December 11, 2015 |
SANTOSH LAXIMAN FADTE Vs. NITISH SURYAKANT KAVLEKAR AND ORS.
|
March 13, 2015 |
SANTOSH MOHAN RAJPUT AND ORS. Vs. THE STATE OF MAHARASHTRA
|
October 21, 2015 |
SANTOSH NAMDEO BHUKAN Vs. THE STATE OF MAHARASHTRA
|
February 12, 2015 |
SANTOSH NANDALAL DALAL Vs. STATE OF MAHARASHTRA AND ORS.
|
May 6, 2015 |
SANTOSH PARASRAM RATHOD Vs. THE STATE OF MAHARASHTRA
|
September 1, 2015 |
SANTOSH RANI AND ORS. Vs. THE HONBLE MEMBER, MAHARASHTRA STATE COOPERATIVE APPELLATE COURT, MUMBAI AND ORS.
|
January 20, 2015 |
SANTOSHKUMAR Vs. MUNICIPAL CORPORATION OF CITY OF AKOLA AND ORS.
|
October 4, 2015 |
SANTOSHKUMAR Vs. MUNICIPAL CORPORATION OF CITY OF AKOLA AND ORS.
|
April 10, 2015 |
SANZAD HAIDER ALI Vs. STATE OF GOA AND ORS
|
September 21, 2015 |
SAPREMSING MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
|
March 20, 2015 |
SARABJEET SINGH GOPAL SINGH BAWEJA Vs. FAIYAZ RANGWALA
|
June 15, 2015 |
SARAF WEAVING & SPINNING MILLS LIMITED Vs. MOHAMED USMAN AND ORS.
|
July 10, 2015 |
SARASWATI EDUCATION SOCIETYS SARASWATI COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
|
August 14, 2015 |
SARASWATI RAJNIKANT MAYEKAR Vs. STATE OF MAHARASHTRA AND ORS.
|
November 19, 2015 |
SARASWATI SHAMRAO DHERE Vs. KHUTUB BABU MALANI AND ORS.
|
February 5, 2015 |
SARASWATIBAI DNYANOBA PAIGUDE Vs. SHRIKANT BABURAO DHAMALE
|
August 6, 2015 |
SARDA AGRO OILS LIMITED AND ORS. Vs. UNION OF INIDA AND ORS.
|
June 29, 2015 |
SARDAR SHIKSHAN SANSTHA DEOPUR DHULE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 21, 2015 |
SARIKA D/O DIGAMBAR LOKARE Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD
|
May 8, 2015 |
SARIKA DIGAMBAR LOKARE Vs. CHIEF EXECUTIVE OFFICER
|
May 28, 2015 |
SARIKA SHIRODKAR Vs. BICHOLIM URBAN CO-OPERATIVE BANK LIMITED
|
March 26, 2015 |
SARINA ESMERALDA LOPEZ Vs. VIJAY GOVERDHANDAS KALANTRI
|
January 16, 2015 |
SARITA MAHESH BORSE AND ORS. Vs. SHALIGRAM BAJIRAO BORSE AND ORS.
|
December 11, 2015 |
SARJERAO RAMBHAU JADHAV Vs. THE STATE OF MAHARASHTRA
|
January 12, 2015 |
SARJERAO RAMBHAU MACHALE Vs. THE STATE OF MAHARASHTRA
|
July 29, 2015 |
SARJERAO RANGNATH CHAUHAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 16, 2015 |
SARTO ELECTRO EQUIPMENTS PVT. LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 12, 2015 |
SARVODAYA GOSHALA CHARITABLE TRUST Vs. THE STATE OF MAHARASHTRA
|
January 16, 2015 |
SATISH Vs. STATE OF MAHARASHTRA AND ORS.
|
June 18, 2015 |
SATISH Vs. RAYMOND LIMITED AND ORS.
|
June 16, 2015 |
SATISH Vs. GOPAL RAMNARAYAN MUNDHADA AND ORS.
|
April 18, 2015 |
SATISH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 9, 2015 |
SATISH ALIAS SANTOSH GAONKAR Vs. DURGESH B. GAOKAR
|
December 18, 2015 |
SATISH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 8, 2015 |
SATISH GANPATRAO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 31, 2015 |
SATISH MAHADEORAO UKE Vs. DEVENDRA GANGADHAR FADNAVIS AND ORS.
|
August 19, 2015 |
SATYAPAL AND ORS. Vs. STATE OF MAHARASHTRA
|
August 5, 2015 |
SAU NANDABAI RAMESH WAKUDE Vs. SHIVPRASAD S/O WAMAN WAKUDE
|
March 11, 2015 |
SAU SHAILJA W/O AMBADAS DHANVIJAY Vs. SAU MEERABAI BALAKDAS DHANVIJAY
|
January 20, 2015 |
SAU. ANJALI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 15, 2015 |
SAU. ASHADEVI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
November 18, 2015 |
SAU. DHRUPADABAI LAXMANRAO MHASKE Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
|
February 11, 2015 |
SAU. KALPANA Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION AND ORS.
|
April 13, 2015 |
SAU. KASTURABAI DNYANDEV SHELAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 23, 2015 |
SAU. MAINA ANNA MANVAR Vs. RETURNING OFFICER CUM NAIB TAHSILDAR AND ORS.
|
April 20, 2015 |
SAU. MANDABAI AND ORS. Vs. VASANT AND ORS.
|
February 18, 2015 |
SAU. PARIGHABAI Vs. RAGHUNATH
|
January 13, 2015 |
SAU. REKHA PRAMODRAO DESHMUKH AND ORS. Vs. SHRI GAJANAN MAHARAJ SANSTHAN SHEGAON AND ORS.
|
December 23, 2015 |
SAU. SHAILA BALASAHEB KADAM Vs. BALASAHEB HINDURAO KADAM AND ORS.
|
June 25, 2015 |
SAU. SHOBHA VIDYASAGAR JADHAV AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 17, 2015 |
SAU. SONALI Vs. YESHWANT
|
October 6, 2015 |
SAU. SONALI Vs. YESHWANT
|
June 10, 2015 |
SAU. SUNITABAI BHAURAO CHIKANKAR AND ORS. Vs. WESTERN COALFIELDS LIMITED AND ORS.
|
June 8, 2015 |
SAU. USHA Vs. UDDHAV
|
August 6, 2015 |
SAU. USHA VISHNU AKOLKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 20, 2015 |
SAU. VIDYA JITENDRA TUPKAR Vs. THE RETURNING OFFICER/ASSISTANT REGISTRAR CO-OPERATIVE SOCIETY AND ORS.
|
July 17, 2015 |
SAUNDARYA PRODUCTIONS PVT. LTD. & ANR. Vs. SANJAY GUPTA & ORS.
|
December 21, 2015 |
SAVIA TORRES Vs. LESLIE TRODOROSALDANHA
|
November 27, 2015 |
SAWAKAR GEETARAM ANDHALE Vs. THE STATE OF MAHARASHTRA
|
October 9, 2015 |
SAWAKAR GEETARAM ANDHALE Vs. THE STATE OF MAHARASHTRA
|
September 10, 2015 |
SAYADA MUMTAZ JAHAN SAYAD AHTESHAMUDDIN AND ORS. Vs. TALAT SHIKSHAN MANDAL AND ORS.
|
December 23, 2015 |
SAYAGAUD Vs. THE STATE OF MAHARASHTRA
|
April 10, 2015 |
SAYAJI AND ORS. Vs. BAJAJ AUTO LIMITED
|
January 30, 2015 |
SAYED MOHAMMED MASOOD Vs. NILKANTH SHELKE
|
January 19, 2015 |
SAYEED FIROZ AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 1, 2015 |
SAYEEDABI Vs. SK AMIR SK MUNNU
|
July 27, 2015 |
SAYYAD ALI SAYYAD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 8, 2015 |
SAYYED KAMALUDDIN RAFAI AND ORS. Vs. SAYED RASHIDA BEGUM AND ORS.
|
July 2, 2015 |
SAYYED MASOOD Vs. THE STATE OF MAHARASHTRA
|
January 9, 2015 |
SAYYED NOOR S/O SAYYED BURHAN Vs. SAYYED MINYA S/O SAYYED BURHAN
|
March 10, 2015 |
SBI HOME FINANCE LTD. Vs. LALIT C. GANDHI AND ORS.
|
December 16, 2015 |
SCOD 18 NETWORKING PVT. LTD. AND ORS. Vs. MINISTRY OF INFORMATION & BROADCASTING AND ORS.
|
October 30, 2015 |
SEBASTIANA CARDOZO AND ORS. Vs. STATE OF GOA AND ORS.
|
February 24, 2015 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ARUN KUMAR AGRAWAL
|
February 13, 2015 |
SEDU ALTAF MOHAMMED YUSUF Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 27, 2015 |
SEED INDUSTRIES ASSOCIATION OF MAHARASHTRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 17, 2015 |
SEEMA GANPAT MORE Vs. PRESIDENT/SECRETARY, SHISHU VIKAS MANDIR AND ORS.
|
March 19, 2015 |
SEEMABEN @ SHAMUBEN SHANKAR PATEL Vs. MOTIBHAI K PATEL
|
February 10, 2015 |
SEJAL SUSHANT NAIK AND ORS. Vs. NIKHIL MADHUKAR SADHALE AND ORS.
|
September 7, 2015 |
SELVARAJ JOHNSON RODRIGO Vs. C.B.I. (ACB) AND ORS.
|
July 28, 2015 |
SELVEL PUBLICITY CONSULTANTS PVT. LTD. Vs. ALTAF-UL-RAHIM
|
January 15, 2015 |
SESA GOA LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
May 7, 2015 |
SESA GOA LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 3, 2015 |
SESA STERLITE LIMITED Vs. BLR LOGISTIKS (I) LTD.
|
August 31, 2015 |
SEVANTILAL & SONS AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2015 |
SEVEN ISLANDS SHIPPING LTD. Vs. INDIAN OIL CORPORATION
|
July 21, 2015 |
SGN. LDN. A.P. FERNANDES Vs. ANNETTE BLUNT FINCH AND ORS.
|
March 11, 2015 |
SHABA RAMA NAIK GAONKAR AND ORS. Vs. WHITE RAJ RESORT PRIVATE LTD. AND ORS.
|
December 7, 2015 |
SHABBIR KHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 2, 2015 |
SHABIR ISMAIL SHAIKH Vs. THE STATE OF MAHARASHTRA
|
December 14, 2015 |
SHAFAT HUSSAIN SHAFAQUAT HUSSAIN TALIB Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
SHAH BROTHERS ISPAT PVT LTD Vs. STATE OF MAHARASHTRA
|
July 21, 2015 |
SHAHAJI TATOBA DHANDORE Vs. THE STATE OF MAHARASHTRA
|
July 13, 2015 |
SHAHANAWAJ SHAMSUDDIN BHADGAONKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 10, 2015 |
SHAHID SHEIKH Vs. SHABANAZ
|
January 16, 2015 |
SHAHNAWAZ Y. RAIS Vs. ADIL KHALIL BHURE
|
November 17, 2015 |
SHAHNOORBEE W/O SHAIKH DAWAL Vs. GOVIND S/O ANANDRAO KATRUWAR
|
December 10, 2015 |
SHAIKH ABDULLAH AND ORS. Vs. SAKHARAM AND ORS.
|
March 17, 2015 |
SHAIKH AHMED Vs. THE STATE OF MAHARASHTRA
|
March 24, 2015 |
SHAIKH ALI AHMED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 22, 2015 |
SHAIKH ALI AKBAR MOGAL AND ORS. Vs. EAJAJ KHAN SHAFI KHAN PATHAN AND ORS.
|
March 26, 2015 |
SHAIKH ANWAR SHAIKH BABAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 8, 2015 |
SHAIKH FARHEEN SULTANA ABDUL SAMAD Vs. THE PRESIDENT DAYANAND SHIKSHAN SANSTHA LATUR AND ORS.
|
December 2, 2015 |
SHAIKH GAFFAR GANI Vs. STATE OF MAHARASHTRA
|
August 24, 2015 |
SHAIKH JABBAR S/O SHAIKH SATTAR Vs. STATE OF MAHARASHTRA
|
June 22, 2015 |
SHAIKH JAMIR SAYED SAIFODDIN Vs. CHIEF OFFICER, THE MUNICIPAL COUNCIL
|
October 15, 2015 |
SHAIKH MAHEMUD AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 7, 2015 |
SHAIKH RAEES Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
November 19, 2015 |
SHAIKH RAFIQ Vs. ABHAY AND ORS.
|
November 19, 2015 |
SHAIKH RASHID Vs. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD AND ORS.
|
January 23, 2015 |
SHAIKH SABIR LAD MOHAMMAD Vs. THE COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION
|
June 8, 2015 |
SHAIKH SAIFULLA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 16, 2015 |
SHAIKH VAZIR AHMAD MULLA AND ORS. Vs. BANSI KALU SANGAMNERE AND ORS.
|
August 14, 2015 |
SHAILESH Vs. STATE OF MAHARASHTRA
|
August 12, 2015 |
SHAILESH GANDHI Vs. CENTRAL INFORMATION COMMISSION
|
June 11, 2015 |
SHAILESH KANADA AND ORS. Vs. INTELLIGENCE OFFICER AND ORS.
|
February 9, 2015 |
SHAILESH S/O DNYANESHWAR KEDAR Vs. COMMISSIONER OF POLICE NAGPUR CITY
|
May 8, 2015 |
SHAINESHWAR DEVASTHAN TRUST SHINGANAPUR Vs. SAYYAD SHAUKAT MEHBOOB
|
December 14, 2015 |
SHAKEEL MASTAN PATHAN Vs. THE STATE OF MAHARASHTRA
|
August 5, 2015 |
SHAKTI BALKRISHNA MHATRE Vs. RETURNING OFFICER, PANCHAYAT VINDHANE AND ORS.
|
March 9, 2015 |
SHAKTI MADHUKAR RATHOD AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 31, 2015 |
SHAKUNTALA AND ORS. Vs. CHANDRAKANT AND ORS.
|
September 30, 2015 |
SHAKUNTALA BANSIDHAR GADEKAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 16, 2015 |
SHALIK AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 14, 2015 |
SHALIK BHAURAO ADE AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
October 14, 2015 |
SHALINI WAMANRAO KORADE AND ORS. Vs. SHANKAR NINGUSA SOLANKI
|
August 21, 2015 |
SHAM HARIBA BHALERAO Vs. STATE OF MAHARASHTRA
|
July 1, 2015 |
SHAMBHAJI S/O. NANARAO SITAPRAO. & ORS. Vs. THE STATE OF MAHARASHTRA
|
October 6, 2015 |
SHAMIM ANWAR KHAN Vs. STATE OF MAHARASHTRA
|
July 17, 2015 |
SHAMIMBI Vs. NANDKISHORE AND ORS.
|
February 25, 2015 |
SHAMRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 21, 2015 |
SHAMRAO BALWANTRAO KEDAR Vs. SUMAN BALU THORAT AND ORS.
|
February 16, 2015 |
SHANGRILLA APARTMENTS CO-OP. HOUSING SOCIETY LTD. AND ORS. Vs. RIVIN BUILDERS AND ORS.
|
July 8, 2015 |
SHANKAR Vs. BABRUWAHAN VENKATRAO GOMARE AND ORS.
|
August 13, 2015 |
SHANKAR AND ORS. Vs. ISHAQ AND ORS.
|
February 18, 2015 |
SHANKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 1, 2015 |
SHANKAR CHANDU KHAVDIYA Vs. THE STATE OF MAHARASHTRA
|
July 16, 2015 |
SHANKAR GOVIND MALI AND ORS. Vs. KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED AND ORS.
|
February 4, 2015 |
SHANKAR S/O. HONAJI DHULE Vs. LAHANUBAI
|
June 19, 2015 |
SHANKARLAL BHAU DHANDE Vs. THE STATE OF MAHARASHTRA
|
September 21, 2015 |
SHANKARLAL RAMSAY SHARMA AND ORS. Vs. SUSHILABAI GOVINDLAL WANI
|
August 4, 2015 |
SHANKARRAO DATTATRAY PATIL Vs. SHAIKH ABDUL RAZAK
|
July 10, 2015 |
SHANKER BASU Vs. KBC BANK NV
|
April 15, 2015 |
SHANTABAI Vs. RAJKUMAR LAXMANRAO GAJEWAR
|
September 11, 2015 |
SHANTABAI Vs. DATTATRAYA FAKIRA KANDEKAR AND ORS.
|
December 7, 2015 |
SHANTABAI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
June 15, 2015 |
SHANTABAI BHIMRAO BAUCHKAR AND ORS. Vs. BHIMRAO PANDU BAUCHKAR AND ORS.
|
December 9, 2015 |
SHANTARAM HARI MANE Vs. THE STATE OF MAHARASHTRA
|
September 14, 2015 |
SHANTARAM M. LAWANDE AND ORS. Vs. THE MORMUGAO MUNICIPAL COUNCIL AND ORS.
|
August 4, 2015 |
SHANTARAM VASANT KALE AND ORS. Vs. STATE OF MAHARASHTRA
|
March 18, 2015 |
SHANTI NAGAR WELFARE ASSOCIATION Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
|
March 19, 2015 |
SHANTILAL Vs. THE STATE OF MAHARASHTRA
|
February 9, 2015 |
SHARAD Vs. BAPURAO AND ORS.
|
December 5, 2015 |
SHARAD Vs. THE STATE OF MAHARASHTRA
|
August 14, 2015 |
SHARAD Vs. STATE OF MAHARASHTRA AND ORS.
|
March 2, 2015 |
SHARAD PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 23, 2015 |
SHARAD RAMDAS SANGLE Vs. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS, AURANGABAD
|
March 3, 2015 |
SHARAD SUKHTANKAR Vs. RAJENDRA N BILIYE
|
March 17, 2015 |
SHARAT BEHRA Vs. P.D. HINDUJA HOSPITAL AND ORS.
|
July 13, 2015 |
SHARDA BHAVAN EDUCATION SOCIETY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 26, 2015 |
SHARDA VAIBHAV KARANDIKAR Vs. VAIBHAV KIRAN KARANDIKAR
|
July 23, 2015 |
SHARDAPRASAD JAIJAI RAM PANDEY Vs. SAKUVAN JAMALUDDIN GHORI AND ORS.
|
August 4, 2015 |
SHAREKHAN LIMITED Vs. SANTOSH GOEL
|
June 9, 2015 |
SHARMA B V COUNTINHO Vs. ANDRE LOURENCO GUILERME FERNANDES
|
November 20, 2015 |
SHASHIKANT Vs. THE STATE OF MAHARASHTRA
|
March 26, 2015 |
SHASHIKANT BHURYA KOKANI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 27, 2015 |
SHASHIKANT CHANDRAKANT CHAUDHARY Vs. THE STATE OF MAHARASHTRA
|
April 20, 2015 |
SHASHIKANT PIRAJI SONAWANE Vs. STATE OF MAHARASHTRA
|
August 25, 2015 |
SHASHIKANT S/O EKNATH CHOUDHARI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
January 28, 2015 |
SHASHIKANT SITARAM MASDEKAR Vs. STATE OF MAHARASHTRA
|
October 21, 2015 |
SHASHIKANT SITARAM MASDEKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
October 27, 2015 |
SHEELA Vs. HARSHWARDHAN
|
July 2, 2015 |
SHEELA DILIP DABERAO Vs. STATE OF MAHARASHTRA AND ORS.
|
January 20, 2015 |
SHEETAL RAJARAM KADAM Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 14, 2015 |
SHEHZADI AND ORS. Vs. THE CHIEF EXECUTIVE OFFICER, MAHARASHTRA STATE BOARD OF WAKFS, AURANGABAD AND ORS.
|
November 30, 2015 |
SHEIKH JAFAR SHEIKH JABBAR Vs. STTAE OF MAHARASHTRA
|
October 12, 2015 |
SHEKHAR NARAYAN SHETTY Vs. MADHAVLAL PITTIE
|
May 5, 2015 |
SHERWOOD RESORTS PRIVATE LIMITED AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
September 29, 2015 |
SHERWOOD RESORTS PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 16, 2015 |
SHESHRAO AND ORS. Vs. THE LAND ACQUISITION OFFICER/SUB-DIVISIONAL OFFICER AND ORS.
|
September 30, 2015 |
SHESHRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 24, 2015 |
SHESHRAO KISAN WAGHMARE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 24, 2015 |
SHEVANTABAI R. RAUT AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 13, 2015 |
SHEWALKAR DEVELOPERS LTD. Vs. RUPEE COOPERATIVE BANK LTD. AND ORS.
|
February 24, 2015 |
SHEWALKAR DEVELOPERS LTD. Vs. RUPEE COÂOPERATIVE BANK LTD. AND ORS.
|
June 18, 2015 |
SHIKSHAK SAHAKARI BANK LTD Vs. STATE INFORMATION COMMISSIONER NAGPUR
|
December 15, 2015 |
SHILABAI Vs. UNION OF INDIA
|
September 14, 2015 |
SHILPA DHANRAJ KALE Vs. DIVISIONAL COMMISSIONER AND ORS.
|
August 3, 2015 |
SHIRISH PANDHARINATH JOSHI AND ORS. Vs. THE GENERAL MANAGER AND ORS.
|
June 24, 2015 |
SHIVAJI Vs. THE STATE OF MAHARASHTRA
|
July 7, 2015 |
SHIVAJI Vs. SAKHUBAI AND ORS.
|
February 12, 2015 |
SHIVAJI Vs. JIJABAI PRABHAKAR ALWANE AND ORS.
|
October 21, 2015 |
SHIVAJI Vs. THE STATE OF MAHARASHTRA
|
September 30, 2015 |
SHIVAJI Vs. THE STATE OF MAHARASHTRA
|
September 16, 2015 |
SHIVAJI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 20, 2015 |
SHIVAJI DAULAT DADAR Vs. THE DIVISIONAL CONTROLLER AND ORS.
|
August 4, 2015 |
SHIVAJI GRUHA NIRMAN SAHAKARI SANSTHA MARYADIT AND ORS. Vs. JAGNATH RAMLALJI JUGELE AND ORS.
|
July 29, 2015 |
SHIVAJI J. CHAVAN Vs. STATE OF MAHARASHTRA AND ORS.
|
July 9, 2015 |
SHIVAJI KADAJI PAWAR Vs. STATE OF MAHARASHTRA
|
February 23, 2015 |
SHIVAJI LAXMAN SAHANE Vs. JAYWANTRAO PUNDALIKRAO JADHAV
|
January 13, 2015 |
SHIVAJI RAGHUNATH DHADAM Vs. THE STATE OF MAHARASHTRA
|
July 23, 2015 |
SHIVAJI RAMCHANDRA PAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 6, 2015 |
SHIVAJI ROHIDAS MORE Vs. THE STATE OF MAHARASHTRA
|
April 17, 2015 |
SHIVAJI S/O RANGNATH KHILARI Vs. MANAGER, WASAN AUTOMOBILES, AHMEDNAGAR
|
July 27, 2015 |
SHIVANAND Vs. THE STATE OF MAHARASHTRA
|
February 18, 2015 |
SHIVANAND DKANDAPPA CHINUGUNDE Vs. SETTLEMENT COMMISSIONER & DIRECTOR OF LAND RECORDS, PUNE REGION, PUNE
|
December 8, 2015 |
SHIVKISHAN Vs. SUJATA TARACHAND MAKHIJA AND ORS.
|
September 21, 2015 |
SHIVNATH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
January 13, 2015 |
SHIVNATH AND ORS. Vs. JYOTIRAM AND ORS.
|
July 21, 2015 |
SHIVRAM MAHADEV SHINDE AND ORS. Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY AND ORS.
|
December 23, 2015 |
SHIVSHAKTI BIOPLANTIC LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 20, 2015 |
SHOBHA DATTATRAY BODAKE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 12, 2015 |
SHOBHA JANARDHAN MASRAM Vs. GANPAT GULABRAO THAKRE
|
February 10, 2015 |
SHOBHA RAMESH BAWANE Vs. STATE OF MAHARASHTRA
|
March 2, 2015 |
SHOUKAT ALLABAKSH BAGWAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 13, 2015 |
SHRAWAN RAOJI KOHADE Vs. MEERA
|
June 11, 2015 |
SHREE CHANGDEO SUGAR MILLS LTD. AND ORS. Vs. RAMA BAHURAO GANGULE AND ORS.
|
August 1, 2015 |
SHREE DEVELOPERS A PARTNERSHIP FIRM AND ORS Vs. CHARLES ANTHONY PACO AND ORS
|
December 21, 2015 |
SHREE HANUMAN VYAYAM PRASARAK MANDAL AND ORS. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
June 11, 2015 |
SHREE RASHTRIYA SHIKSHAN SANSTHA AND ORS. Vs. SHEELA AND ORS.
|
September 22, 2015 |
SHRI ABDUL SATTAR KULLI Vs. SMT. AISHAM BI MAMLEKAR(D) THR. LRS.
|
September 8, 2015 |
SHRI AKOLA GUJRATI SAMAJ Vs. AKOLA MUNICIPAL CORPORATION
|
September 23, 2015 |
SHRI ANJANI TRADE EXIM PVT. LTD. Vs. UNION OF INDIA
|
July 20, 2015 |
SHRI KRISHAN SAI DEVELOPMENT CORPORATION Vs. YOUNG MENS PROGRESSIVE COOPERATIVE SOCIETY LIMITED AND ORS.
|
May 8, 2015 |
SHRI MAHAVIR MARWADI SCHOOL SOCIETY AND ORS. Vs. MANJULATA AND ORS.
|
May 5, 2015 |
SHRI SHIVAJI EDUCATION SOCIETY AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 11, 2015 |
SHRI VILASRAO DESHMUKH SHIKSHAN PRASARAK VA BAHUUDDESHIYA SANSTHA AND ORS. Vs. THE HONBLE MEMBER, SCHOOL TRIBUNAL AND ORS.
|
April 28, 2015 |
SHRI VILE PARLE KELVANI MANDAL AND ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
|
October 23, 2015 |
SHRI. SANDEEP PRABHAKAR VADNERKAR Vs. STATE OF MAHARASHTRA
|
February 11, 2015 |
SHRIDHAR AND ORS. Vs. THE GOVT. OF MAHARASHTRA
|
March 3, 2015 |
SHRIDHAR BANDARU AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
January 19, 2015 |
SHRIDHAR CHAVAN Vs. THE STATE OF MAHARASHTRA
|
October 13, 2015 |
SHRIHARI EKNATH SURYAVANSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 13, 2015 |
SHRIKANT SHANKARRAO DAULATKAR AND ORS. Vs. STATE OF MAH. AND ORS.
|
June 22, 2015 |
SHRIKRISHNA MAROTRAO THAWKAR Vs. THE STATE OF MAHARASHTRA
|
December 3, 2015 |
SHRIKRUSHNA S/O. SUDAM AWACHAR Vs. STATE OF MAHARASHTRA
|
December 11, 2015 |
SHRIMAN KISANLALJI SARDA PRATISHTHAN Vs. STATE OF MAHARASHTRA AND ORS.
|
February 23, 2015 |
SHRIMANT BAPU BARDE Vs. THE STATE OF MAHARASHTRA
|
June 9, 2015 |
SHRIMANT CHHATRAPATI UDYANRAJE PRATAPSINHMAHARAJ BHOSALE AND ORS. Vs. SHRIMANT CHHATRAPATI VIJAYSINHRAJE SHAHUMAHARAJ BHOSALE AND ORS.
|
April 27, 2015 |
SHRIPAD SEVA MANDAL AND ORS. Vs. ULMAS M. ALAVE AND ORS.
|
February 26, 2015 |
SHRIPAD VISHNU AGNIHOTRI AND ORS. Vs. MADHUSUDAN G. SHINGNAPURKAR AND ORS.
|
June 25, 2015 |
SHRIPAT BARKU BHAGAT Vs. THE STATE OF MAHARASHTRA
|
July 10, 2015 |
SHRIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 5, 2015 |
SHRIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 25, 2015 |
SHRIRAM AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
SHRIRAM EDUCATION SOCIETY Vs. SHIVAJI UNIVERSITY, KOLHAPUR
|
March 20, 2015 |
SHRIRAM S/O RAMCHANDRA KAREMORE Vs. SUBDIVISIONAL OFFICER, LAND ACQUISITION OFFICER
|
November 23, 2015 |
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 6, 2015 |
SHRIRAMJI SURAJMAL GOENKA CHARITABLE TRUST AND ORS. Vs. ASHUTOSH JAMNALALJI GOENKA AND ORS.
|
May 7, 2015 |
SHRIRANG Vs. THE STATE OF MAHARASHTRA
|
August 21, 2015 |
SHRISHKUMAR Vs. STATE OF MAHARASHTRA AND ORS.
|
October 8, 2015 |
SHRUTI RAMESH WANKHEDE Vs. VASANTRAO NAIK MARATHWADA AGRICULTURAL UNIVERSITY, PARBHANI AND ORS.
|
October 8, 2015 |
SHRUTI RANJAN CHIKE AND ORS. Vs. MGM COLLEGE OF ENGINEERING & TECHNOLOGY AND ORS.
|
September 7, 2015 |
SHUBHA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 3, 2015 |
SHWETA Vs. RAJESH
|
July 15, 2015 |
SHYAMAL Vs. STATE OF MAHARASHTRA AND ORS.
|
April 30, 2015 |
SHYAMLA Vs. STATE OF MAHARASHTRA AND ORS.
|
January 21, 2015 |
SICOM LIMITED Vs. NARESH CHANDRA MALHOTRA AND ORS.
|
April 16, 2015 |
SIDDHARAM SHIVAPPA PATIL Vs. STATE OF MAHARASHTRA AND ORS.
|
August 26, 2015 |
SIDDHESHWAR Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO. 2 AKOLA AND ORS.
|
January 30, 2015 |
SIDDHIVINAYAK MORESHWAR GAWADE Vs. STATE OF MAHARASHTRA
|
June 17, 2015 |
SIDERALBA S.P.A. Vs. SHREE PRECOATED STEELS LTD.
|
October 13, 2015 |
SIDHAPPA SATAPPA SAVALI Vs. MAHANANDA SIDHAPPA SAVALI AND ORS.
|
December 8, 2015 |
SIDHARTH ASHRAM SCHOOL Vs. RUKHMINIBAI
|
September 10, 2015 |
SILVARAJ MARIYA RAMASWAMI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 15, 2015 |
SIMPLEX INFRASTRUCTURE LIMITED Vs. SIEMENS LIMITED
|
January 5, 2015 |
SIMPLEX INFRASTRUCTURES LIMITED Vs. THE UNION OF INDIA
|
July 20, 2015 |
SINDHUDURG ZILLA SHIKSHAN SANSTHA CHALAK MANDAL AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 15, 2015 |
SINHAGAD TECHNICAL EDUCATION SOCIETY Vs. DY CONSERVAT OR OF FOREST
|
February 3, 2015 |
SINHGAD DENTAL COLLEGE AND HOSPITAL AND ORS. Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
April 21, 2015 |
SINKUKUMAR TANKESHWAR RABHA Vs. THE STATE OF MAHARASHTRA
|
August 17, 2015 |
SION PANVEL TOLLWAYS PVT. LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 8, 2015 |
SITA SHRIPAD NARVEKAR AND ORS. Vs. AUDUTH TIMBLO
|
September 1, 2015 |
SITABAI Vs. DURGABAI AND ORS.
|
July 6, 2015 |
SITABAI RAMCHANDRA LONKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 10, 2015 |
SITARAM BHASKAR RAUT AND ORS. Vs. HARI RAM GHARAT AND ORS.
|
June 18, 2015 |
SITARAM DADA SARODE Vs. THE STATE OF MAHARASHTRA
|
March 2, 2015 |
SK. FAROOQUE Vs. AHMED KHAN AND ORS.
|
January 19, 2015 |
SK. IMAM Vs. THE STATE OF MAHARASHTRA
|
April 21, 2015 |
SK. JAKIR Vs. THE STATE OF MAHARASHTRA
|
December 10, 2015 |
SK. MUSTAFA Vs. THE STATE OF MAHARASHTRA
|
August 12, 2015 |
SMITA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
October 16, 2015 |
SMITA HALANKAR Vs. MAHENDRA HALARNKAR
|
October 30, 2015 |
SMITA KHAUNTE Vs. POLICE INSPECTOR, PANAJI TOWN POLICE STATION AND ORS.
|
October 29, 2015 |
SMITA PRAKASH CHIKHALE AND ORS. Vs. GAJANAN YASHWANT KHATU
|
November 26, 2015 |
SMITA RAJENDRA KADU Vs. THE STATE OF MAHARASHTRA AND ORS.
|
December 23, 2015 |
SMITA SUBHASH SAWANT Vs. JAGDEESHWARI JAGDISH AMIN
|
February 9, 2015 |
SMITA YOHAN GODBOLE Vs. THE STATE OF MAH. AND ORS.
|
June 16, 2015 |
SMT. ANJU W/O RAMCHANDRA ATHAWALE Vs. MAHARASHTRA STATE ROAD TRANSPORTATION CORPORATION, MUMBAI AND OTHERS
|
September 1, 2015 |
SMT. BABY NARAYANRAO DEOGADE & ORS. Vs. AMIN PRAYALI LAKHANI & ORS.
|
August 14, 2015 |
SMT. MAYADEVI WD/O KANCHEDILAL JAIN Vs. MAKHALAL MOTILAL AGRAWAL
|
March 26, 2015 |
SMT. SAROJ M. BIJLANI Vs. CHANDRU G. BIJLANI
|
April 30, 2015 |
SMT. SUMAN WD/O CHINTAMAN DHABEKAR, AGED 36 YEARS Vs. THE STATE OF MAHARASHTRA, THROUGH P.S.O. KUHI, DISTT. NAGPUR
|
August 19, 2015 |
SMT. VAIJAYATA DEEPAK WARKE AND ORS Vs. STATE ELECTION COMMISSION AND ORS
|
December 11, 2015 |
SNEHA SAULARAM BANKAR AND ORS. Vs. HANUMANT VAMAN PEDNEKAR AND ORS.
|
March 19, 2015 |
SNOWCEM PAINTS PRIVATE LTD. Vs. SNOWCEM PAINTS KAMGAR KARMACHARI UNION
|
February 3, 2015 |
SOCIEDADE DE FOMENTO INDUSTRIAL LIMITED Vs. SITA SHRIPAD NARVEKAR
|
October 19, 2015 |
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX, MARGAO-GOA
|
May 8, 2015 |
SOCIEDATE VERLEKAR Vs. VAYSHALI JOTENDRA SARMALKAR AND OTHERS
|
October 9, 2015 |
SODEXO SVC INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
March 20, 2015 |
SOHAIL ISMAIL HAJI NOOR MOHAMMED AND ORS. Vs. ISMAIL HAJI NOOR MOHD. AND ORS.
|
July 10, 2015 |
SOJABAI AND ORS. Vs. HARBANSSING CHATARSING TAVAR AND ORS.
|
December 22, 2015 |
SOMA L. RAUT AND ORS. Vs. THE STATE OF GOA AND ORS.
|
December 22, 2015 |
SOMERSET PLACE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. INCOME TAX OFFICER 16(2)(1)
|
February 13, 2015 |
SOMNATH BHAU SHETE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 17, 2015 |
SOMNATH DHANAJI GAVLI Vs. STATE OF MAHARASHTRA
|
September 2, 2015 |
SOMNATH YESHWANT SHIRSAT Vs. THE STATE OF MAHARASHTRA
|
June 26, 2015 |
SONALI NIMISH ARORA Vs. SANDEEP GOPAL RAHEJA
|
April 30, 2015 |
SOPAN DHONDIBA CHAVAN Vs. THE STATE OF MAHARASHTRA
|
January 8, 2015 |
SOU JAHIDA SIKANDAR USTAD Vs. KRISHNABAI VITHAL MUDGAL AND ORS.
|
May 7, 2015 |
SOU TAIBAI SHAMLING SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
SOU. KANCHAN SANJAY BHOPALE Vs. THE SECRETARY, VIDYAPEETH SOCIETY AND ORS.
|
March 24, 2015 |
SOU. VAISHALI Vs. SHAILENDRA
|
July 30, 2015 |
SOW. DEVKIBAI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 28, 2015 |
SOW. VIDYABAI SUDHAKAR WALEKAR Vs. BALNATH CHAGAN ADHAVE AND ORS.
|
December 3, 2015 |
SPANDANA SPHOORTY FINANCIAL LIMITED Vs. FULLERTON INDIA CREDIT COMPANY LIMITED
|
July 14, 2015 |
SPECIAL LAND ACQUISITION OFFICER Vs. TOME ISIDORO CARVALHO
|
October 27, 2015 |
SPECIAL LAND ACQUISITION OFFICER (7) Vs. PUNDALIK RAGHUNATH MAHULKAR
|
March 2, 2015 |
SPECIAL LAND ACQUISITION OFFICER AND ORS. Vs. LAXMIKANT D. NAIK KARMALI AND ORS.
|
February 5, 2015 |
SREENIVASAGOPALAN ANANTHAKRISHNA Vs. MEENAKSHI TRIPURARI
|
July 31, 2015 |
SRIDHAR SUNDARARAJAN Vs. ULTRAMARINE & PIGMENTS LIMITED AND ORS.
|
July 16, 2015 |
SSF PLASTICS INDIA PVT. LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
July 27, 2015 |
STANDARD CHARTERED BANK Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
|
August 10, 2015 |
STAR INDIA PRIVATE LIMITED Vs. KALEIDOSCOPE ENTERTAINMENT PRIVATE LIMITED
|
May 8, 2015 |
STAR SCALE REPAIRING CENTRE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 9, 2015 |
STATE Vs. FRANCIS MASRENHAS
|
June 22, 2015 |
STATE Vs. SHAILESH @ SHAILU NAIK
|
March 23, 2015 |
STATE Vs. SHIVANAND BISHIROTTI
|
June 30, 2015 |
STATE BANK OF INDIA AND ORS. Vs. DILEEP BALKRISHNA NEVATIA AND ORS.
|
September 23, 2015 |
STATE OF GOA Vs. JAVED HUSSAIN SAYED
|
March 31, 2015 |
STATE OF GOA Vs. SUPERINTENDENT OF POLICE
|
November 19, 2015 |
STATE OF GOA Vs. MR. ATISH MANDREKAR
|
December 1, 2015 |
STATE OF GOA Vs. ABHAY KUMAR AGARWAL AND ORS.
|
February 26, 2015 |
STATE OF GOA Vs. MILLICENT FELICIA PINTO SA
|
January 30, 2015 |
STATE OF GOA Vs. CARYL PHARMA AND ORS.
|
July 22, 2015 |
STATE OF GOA AND ORS. Vs. JOSE MARIA MARTINS AND ORS.
|
November 19, 2015 |
STATE OF MADHYA PRADESH Vs. JAINAB ABBAS WARAWALA
|
August 25, 2015 |
STATE OF MAHARASHTRA Vs. KISHOR NATHUSINGH THAKUR AND ORS.
|
August 19, 2015 |
STATE OF MAHARASHTRA Vs. BALU GENA SARVADE
|
September 14, 2015 |
STATE OF MAHARASHTRA Vs. RUPESH
|
October 29, 2015 |
STATE OF MAHARASHTRA Vs. PUSHKRAJ NARSHINH GODGE PATIL
|
June 12, 2015 |
STATE OF MAHARASHTRA Vs. SUREKHA UMAKANT KASALE
|
June 23, 2015 |
STATE OF MAHARASHTRA Vs. NINA TRAMBAK TADAS
|
February 23, 2015 |
STATE OF MAHARASHTRA Vs. PRALHAD MARUTI RANKHAMB
|
February 23, 2015 |
STATE OF MAHARASHTRA Vs. VIRAN GYANLAL RAJPUT
|
February 16, 2015 |
STATE OF MAHARASHTRA Vs. BALAJI NAMDEO SHINDE
|
March 23, 2015 |
STATE OF MAHARASHTRA Vs. INDIRA GENERAL KAMAGAR SANGHATANA
|
March 23, 2015 |
STATE OF MAHARASHTRA Vs. VITTHAL AND ORS.
|
January 15, 2015 |
STATE OF MAHARASHTRA Vs. RUSTOM BURZOR JOSHI
|
April 9, 2015 |
STATE OF MAHARASHTRA Vs. MANGALA RAJESH KOTHARI
|
July 14, 2015 |
STATE OF MAHARASHTRA Vs. BHAIRU KRISHNA POWAR
|
July 31, 2015 |
STATE OF MAHARASHTRA Vs. RAVINDRA
|
January 15, 2015 |
STATE OF MAHARASHTRA Vs. SANJIV BHIMRAO KAMBLE AND ORS.
|
October 28, 2015 |
STATE OF MAHARASHTRA Vs. ARUN GOPALRAO VERULKAR
|
June 23, 2015 |
STATE OF MAHARASHTRA Vs. KACHARU S/O RAMBHAU RENGADE
|
January 22, 2015 |
STATE OF MAHARASHTRA Vs. APPASAHEB BALAJEE PARKHE
|
January 15, 2015 |
STATE OF MAHARASHTRA Vs. TASLIMODDIN YUSUFODDIN KAZI
|
September 2, 2015 |
STATE OF MAHARASHTRA Vs. TASLIMODDIN YUSUFODDIN KAZI
|
February 9, 2015 |
STATE OF MAHARASHTRA Vs. RAJKUMAR S/O KERBA DHANADE
|
July 24, 2015 |
STATE OF MAHARASHTRA Vs. HARI AND ORS.
|
June 11, 2015 |
STATE OF MAHARASHTRA Vs. BALASAHEB KASHINATH SHENDAGE
|
February 25, 2015 |
STATE OF MAHARASHTRA Vs. VIJAY TUKARAM KUSALKAR
|
February 25, 2015 |
STATE OF MAHARASHTRA Vs. BABAN KERBA JONDHALE
|
February 20, 2015 |
STATE OF MAHARASHTRA Vs. CHANDRAKANT VASANT AYARE
|
February 20, 2015 |
STATE OF MAHARASHTRA Vs. CHANDRABHAGABAI UTTAMRAO INGOLE AND ORS.
|
January 15, 2015 |
STATE OF MAHARASHTRA Vs. SURENDRA BHAGIRATH SOMANI
|
August 26, 2015 |
STATE OF MAHARASHTRA Vs. NIZAMUDDIN KUTUBUDDIN ANSARI
|
August 20, 2015 |
STATE OF MAHARASHTRA Vs. PRAKASH NISHAD @ KEWAT ZINAK NISHAD
|
October 14, 2015 |
STATE OF MAHARASHTRA Vs. MOHAMMAD YASIN MOHAMMAD IBRAHIM SHAIKH AND OTHERS
|
August 21, 2015 |
STATE OF MAHARASHTRA Vs. ANNASAHEB MAHADEV BHANDARE
|
July 22, 2015 |
STATE OF MAHARASHTRA Vs. DEVIDAS
|
July 2, 2015 |
STATE OF MAHARASHTRA Vs. FIROZ
|
April 28, 2015 |
STATE OF MAHARASHTRA Vs. BALAJI NAGNATH KENDRE AND ORS.
|
September 11, 2015 |
STATE OF MAHARASHTRA AND ORS Vs. SURENDRAKUMAR MOHANLAL MALHOTRA AND ORS
|
August 6, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. RUPCHAND AND ORS.
|
July 2, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. RAJU VISHWANATH BHUSHANWAR
|
September 22, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. TUKARAM ANANTHA DERE AND ORS.
|
July 24, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. ANITA
|
March 23, 2015 |
STATE OF MAHARASHTRA AND ORS. Vs. PANDURANG JANARDHAN WARHADE AND ORS.
|
August 19, 2015 |
STATES PEOPLE PVT. LTD. Vs. GANGARAM RAJAYYA AND ORS.
|
January 12, 2015 |
STEEL AUTHORITY OF INDIA LTD. Vs. NAGPUR AND WARDHA DISTRICT, MATHADI AND UNPROTECTED WORKERS, LABOUR BOARD AND ORS.
|
October 1, 2015 |
STERLING CONSTRUCTION & INVESTMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX (INV.), CIR. 21(1)
|
April 9, 2015 |
SUBHAM DUTT Vs. THE CONVENOR AND ORS.
|
July 2, 2015 |
SUBHASCHANDRA BALCHANDRA BADJATE Vs. THE DIRECTOR GENERAL
|
April 15, 2015 |
SUBHASH Vs. STATE OF MAHARASHTRA AND ORS.
|
October 1, 2015 |
SUBHASH Vs. THE STATE OF MAHARASHTRA
|
November 21, 2015 |
SUBHASH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 22, 2015 |
SUBHASH AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 9, 2015 |
SUBHASH AND ORS. Vs. JAWAHARLAL AND ORS.
|
April 16, 2015 |
SUBHASH ATMARAM SHARMA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 20, 2015 |
SUBHASH DADABHAU KALE Vs. THE STATE OF MAHARASHTRA
|
August 7, 2015 |
SUBHASH DADABHAU KALE Vs. THE STATE OF MAHARASHTRA
|
July 8, 2015 |
SUBHASH DEVYA RAVATE Vs. THE STATE OF MAHARASHTRA
|
June 17, 2015 |
SUBHASH GORAKH KHANKAL Vs. THE STATE OF MAHARASHTRA
|
April 10, 2015 |
SUBHASH MUKUND KAMBLE Vs. THE STATE OF MAHARASHTRA
|
May 5, 2015 |
SUBHASH NARSOPANT SAUNDANKAR Vs. CHANDRAKANT BABANRAO SALUNKE
|
January 8, 2015 |
SUBHASH PRALHAD CHAWARE AND ORS. Vs. SAU. VAISHALI SUBHASH CHAWARE
|
September 14, 2015 |
SUBHASHCHANDRA AND ORS. Vs. KONDBARAO AND ORS.
|
August 21, 2015 |
SUBHASHCHANDRA TULSHIRAM SAHU Vs. JOINT COMMISSIONER AND VICEC CHAIRMAN, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITEE NAGPUR AND OTHERS
|
December 21, 2015 |
SUBHASHINI KAR NEE PANDA Vs. SAMIM QURESHI AND ORS.
|
January 9, 2015 |
SUBHIKSHA TRADING SERVICES LTD Vs. AZIM PREMJI
|
May 5, 2015 |
SUBODHKUMAR MANIKCHAND JAIN Vs. ASSISTANT ENGINEER
|
January 9, 2015 |
SUCCORINA PEREIRA AND ORS. Vs. MARIA SAVIA BARRETO AND ORS.
|
March 4, 2015 |
SUCHITKUMAR VIJAYSHANKAR BIND AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 4, 2015 |
SUCHITKUMAR VIJAYSHANKAR BIND AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 8, 2015 |
SUDAM NAMDEO KANGUDE Vs. NANA BABURAO KANGUDE AND ORS.
|
April 23, 2015 |
SUDAM PANDUJI INGLE Vs. STATE OF MAHARASHTRA AND ORS.
|
October 5, 2015 |
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. SHOBAN PIGMENTS
|
January 19, 2015 |
SUDEB MANMOHAN PAL Vs. THE STATE OF MAHARASHTRA
|
February 18, 2015 |
SUDHA HARI POPHALE Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
January 15, 2015 |
SUDHA RAJESH HALMARE Vs. ORIENTAL INSURANCE COMPANY LTD
|
December 17, 2015 |
SUDHA SUDINDRA MATHUR Vs. STATE OF MAHARASHTRA AND ORS.
|
July 20, 2015 |
SUDHAKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 30, 2015 |
SUDHAKAR Vs. DHARMARAJ SARJAJI KARANDE
|
August 4, 2015 |
SUDHAKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 2, 2015 |
SUDHAKAR NATHUJI KAPLE AND ORS. Vs. VICE CHANCELLOR, NAGPUR UNIVERSITY AND ORS.
|
September 3, 2015 |
SUDHAKAR PANDURANG JAGTAP AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 2, 2015 |
SUDHANWA C. BODAS Vs. SNDT WOMENS UNIVERSITY AND ORS.
|
March 4, 2015 |
SUDHIR G. BORGAONKAR Vs. ASST. COMMISSIONER OF INCOME TAX
|
February 10, 2015 |
SUDHIR SAMBHAJI MALDODE Vs. SOUTH CENTRAL RAILWAY AND ORS.
|
April 15, 2015 |
SUHAS D. ANVEKAR Vs. DURGADAS LOTLIKAR
|
November 23, 2015 |
SUHAS DATTATRAY PANCHAL AND ORS. Vs. STATE OF MAHARASHTRA
|
October 27, 2015 |
SUHAS G LOTLIKAR Vs. SURESH G LOTLIKAR
|
September 1, 2015 |
SUHAS KRUSHNA BANDIVADEKAR Vs. THE STATE OF MAHARASHTRA
|
March 18, 2015 |
SUHAS S/O TRIMBAKRAO SHIRSATH Vs. STATE OF MAHARASHTRA AND OTHERS
|
October 28, 2015 |
SUHASH Vs. SACHIN AND ORS.
|
January 22, 2015 |
SUHASINI S. GOVEKAR AND ORS. Vs. THE GOA STATE ELECTION COMMISSIONER AND ORS.
|
August 26, 2015 |
SUJATA SUBHASH KONDASKAR Vs. METRO SALES CORPORATION
|
August 10, 2015 |
SUJITNATH S/O SUDHANSHUKUMAR BANERJEE Vs. OPADMA WD/O MOTILAL KOTECHA
|
April 7, 2015 |
SUKDEV Vs. THE STATE OF MAHARASHTRA
|
March 11, 2015 |
SUKHDEO Vs. JYOTI
|
October 9, 2015 |
SUKHDEO GANESHRAM TARDEJA Vs. RAJESH DAYARAM SADHWANI AND ORS.
|
July 9, 2015 |
SUKHDEO RAMRATANJI MALANI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 20, 2015 |
SUKHRAM Vs. THE STATE OF MAHARASHTRA
|
December 15, 2015 |
SUKUMAR KUMAR PATIL Vs. PRAKASH APPASO PATIL AND ORS.
|
March 9, 2015 |
SULEKHABAI YESHWANTRAO CHOWGHULE Vs. SHAIK VAHID JAHANGIR; STATE OF GOA AND ORS
|
August 7, 2015 |
SUMAN AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 19, 2015 |
SUMANBAI Vs. THE STATE OF MAHARASHTRA
|
October 7, 2015 |
SUMANBAI SHINDE AND OTHERS Vs. SECRETARY, AGRICULTURE AND HORTICULTURE DEPTT AND OTHERS
|
October 5, 2015 |
SUMEET APPLIANCES PVT. LTD. Vs. DILIP KUMAR JAIN AND ORS.
|
October 28, 2015 |
SUMER BUILDERS PVT. LTD. Vs. NARENDRA GORANI
|
March 10, 2015 |
SUMERSING AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 3, 2015 |
SUMIT Vs. SOU. SHRADHA
|
July 15, 2015 |
SUMIT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 30, 2015 |
SUMITRA DWARKANATH SIRSAT AND ORS. Vs. SHIVANAND HANUMANTAPPA BISIROTTI AND ORS.
|
January 30, 2015 |
SUN TAN TRADING CO. PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-1(3)(1), MUMBAI AND ORS.
|
July 23, 2015 |
SUNBEL ALLOYS CO. OF INDIA LTD. Vs. THE UNION OF INDIA
|
January 20, 2015 |
SUNDAR BHANUDAS KHOSE Vs. STATE OF MAHARASHTRA
|
August 13, 2015 |
SUNDARABAI GOVIND DHURI AND ORS Vs. INVESTIGATION OFFICER AND ORS
|
August 5, 2015 |
SUNDER Vs. SHAMPTRAO
|
August 27, 2015 |
SUNDER Vs. MUMBAI MUNICIPAL CORPORATION AND ORS.
|
October 14, 2015 |
SUNETRADEVI Vs. AVINASH DINKARRAO BOHATE
|
September 29, 2015 |
SUNFLAG IRON AND STEEL COMPANY LTD. Vs. SUNFLAG IRON AND STEEL MAZDOOR SABHA
|
July 9, 2015 |
SUNIL Vs. THE STATE OF MAHARASHTRA
|
March 17, 2015 |
SUNIL Vs. STATE OF MAHARASHTRA AND ORS.
|
March 9, 2015 |
SUNIL Vs. THE STATE OF MAHARASHTRA
|
September 28, 2015 |
SUNIL Vs. THE STATE OF MAHARASHTRA
|
August 17, 2015 |
SUNIL AGNIHOTRI PRODUCTIONS Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
SUNIL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 21, 2015 |
SUNIL DEVNATH MHASE Vs. THE STATE OF MAHARASHTRA
|
June 23, 2015 |
SUNIL KASHINATH CHANDANSHIVE Vs. STATE OF MAHARASHTRA
|
March 23, 2015 |
SUNIL MAHADEV PATIL Vs. THE STATE OF MAHARASHTRA
|
August 3, 2015 |
SUNIL SOMA BHAMBLE Vs. THE STATE OF MAHARASHTRA
|
September 3, 2015 |
SUNIL SOMNATH SURYAWANSHI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 9, 2015 |
SUNITA Vs. THE DISTRICT COLLECTOR, AHMEDNAGAR AND ORS.
|
May 8, 2015 |
SUNITA BALKRUSHNA KENDHALE Vs. BHIMRAO AND ORS.
|
April 16, 2015 |
SUNITA PARULEKAR AND ORS. Vs. SUDHA PARULEKAR AND ORS.
|
April 21, 2015 |
SUNITA SHRIMANT SHINDE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 9, 2015 |
SUPER LABEL MFG. CO. Vs. THE UNION OF INDIA AND ORS.
|
June 29, 2015 |
SUPERMAX PERSONAL CARE P. LTD. Vs. VIDYUT METALLICS P. LTD. AND ORS.
|
July 17, 2015 |
SUPERMAX PERSONAL CARE PVT. LTD. Vs. VIDYUT METALLICS PVT. LTD. AND ORS.
|
November 30, 2015 |
SURAJ AJAY DESHMUKH Vs. STATE OF MAHARASHTRA AND ORS.
|
June 25, 2015 |
SURAJ ARJUN KASHID Vs. SHWETA JITENDRA RUKE
|
July 23, 2015 |
SURAJ ARJUN KASHID AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 23, 2015 |
SURAJKUMAR SATYABRATH PAL Vs. STATE OF MAHARASHTRA AND ORS.
|
January 15, 2015 |
SUREKHA Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 30, 2015 |
SURENDRA RAMDAS MAHURE Vs. ANITA SURENDRA MAHURE
|
January 8, 2015 |
SURESH Vs. THE STATE OF MAHARASHTRA
|
September 2, 2015 |
SURESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 30, 2015 |
SURESH Vs. THE STATE OF MAHARASHTRA
|
August 26, 2015 |
SURESH Vs. PARAG
|
September 14, 2015 |
SURESH Vs. DISTRICT CO-OPERATIVE ELECTION AND ORS.
|
March 27, 2015 |
SURESH ANANT KAMAT Vs. THE STATE OF GOA AND ORS.
|
November 18, 2015 |
SURESH BABURAO YADAV Vs. SANGITA ASHOK WALUNJ AND ORS.
|
March 27, 2015 |
SURESH BALIRAM GAVANE Vs. THE STATE OF MAHARASHTRA
|
March 31, 2015 |
SURESH DEVIDAS CHOUDHARI AND ORS. Vs. ADDITIONAL COLLECTOR, WASHIM TAH. & DIST. WASHIM AND ORS.
|
December 3, 2015 |
SURESH DNYANDEO WAGH Vs. THE STATE OF MAHARASHTRA
|
January 22, 2015 |
SURESH EKNATHRAO KALE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 19, 2015 |
SURESH JANARDAN MHATRE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
August 3, 2015 |
SURESH JIJABA YADAV Vs. STATE OF MAHARASHTRA
|
April 10, 2015 |
SURESH KASHINATH SANE Vs. VASANT PANDURANG RAJ AND ORS.
|
June 10, 2015 |
SURESH MINZ Vs. INSPECTOR GENERAL OF PRISONS
|
March 30, 2015 |
SURESH NANA GOTPAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
|
November 18, 2015 |
SURESH NARAYAN REGE Vs. THE SARASWAT COOP. BANK LTD. AND ORS.
|
August 19, 2015 |
SURESH RAJARAM ANULEKAR Vs. STATE OF GOA
|
July 31, 2015 |
SURESH RAMASWAMY IYER AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 5, 2015 |
SURESH RAMCHANDRA PALANDE AND ORS. Vs. THE GOVERNMENT OF MAHARASHTRA AND ORS.
|
December 3, 2015 |
SURESH S/O PUNDALIKRAO MIRASE Vs. ASHOK GIRDHARILAL CHANDAK AND OTHERS
|
July 3, 2015 |
SURESH SHANKAR CHANDANSHIVE Vs. THE STATE OF MAHARASHTRA
|
April 18, 2015 |
SURESH SHANKAR DETHE Vs. THE STATE OF MAHARASHTRA
|
September 21, 2015 |
SURESH VISHNU PATIL Vs. STATE OF MAHARASHTRA
|
June 23, 2015 |
SURESH VITHAL PARKAR Vs. THE STATE OF MAHARASHTRA
|
January 30, 2015 |
SURESH VITTHAL PAWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 11, 2015 |
SURESHKUMAR Vs. THE STATE OF MAHARASHTRA
|
February 2, 2015 |
SURESHKUMAR MOTILALJI KANKARIYA Vs. STATE OF MAHARASHTRA
|
July 9, 2015 |
SURYA @ SURESH MAHADEV SURYAVANSHI Vs. STATE OF MAHARASHTRA
|
June 16, 2015 |
SURYABHAN Vs. BHAGIRATHIBAI
|
September 14, 2015 |
SURYABHAN Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
SURYAKANT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
November 24, 2015 |
SUSHAMA SUSHILKUMAR DALMIA Vs. STATE OF MAHARASHTRA
|
June 15, 2015 |
SUSHANT VASANT SALUNKHE Vs. THE COMMISSIONER OF POLICE GREATER MUMBAI AND ORS.
|
April 24, 2015 |
SUSHIL KUMAR SAXENA Vs. MOHAMMAD SAMI AHMED AND ORS.
|
March 4, 2015 |
SUSHIL SADANAND SAWANT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 25, 2015 |
SUSHILABAI BACHARAJ RATHI Vs. GULAB MEHBOOB AND ORS.
|
August 13, 2015 |
SWAMI VIVEKANAND SHIKSHAN SANSTHA, ITKHEDA AND ORS. Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS.
|
October 27, 2015 |
SWAN MILLS LIMITED Vs. THE UNION OF INDIA, MINISTRY OF FINANCE LAW & JUSTICE AND ORS.
|
March 13, 2015 |
SWAPNALI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 22, 2015 |
SWAPNARANJAN GOPAL RAUT Vs. STEEL CHAMBER OF INDIA AND ORS.
|
August 28, 2015 |
SWAPNIL Vs. THE STATE OF MAHARASHTRA
|
June 15, 2015 |
SWAPNIL AND ORS. Vs. NEHA AND ORS.
|
February 18, 2015 |
SWARUPCHAND Vs. THE STATE OF MAHARASHTRA
|
March 24, 2015 |
SWATI PRASHANT MADAME AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 5, 2015 |
SWATI SARKAR Vs. PRASANJIT SARKAR
|
July 22, 2015 |
SWATI SUNIL NIMBOLKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
March 11, 2015 |
SYED KHIZER Vs. NIKHAT PARVEEN AND ORS.
|
April 23, 2015 |
SYED MATEEN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 28, 2015 |
SYED MUZAFARUDDIN AND ORS. Vs. SYED ZEENAT BEE AND ORS.
|
July 20, 2015 |
SYED NOMAN HUSSAINI KAUSAR Vs. STATE OF MAHARASHTRA
|
January 7, 2015 |
SYED TAHERULLA HUSSAINI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 10, 2015 |
T.B.P. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 3, 2015 |
T.N. GORETI FURTADO E FERNANDES Vs. MAHANTESH VEERAYYA HIREMATH AND ORS.
|
April 16, 2015 |
TAHNEE HEIGHTS CO-OP. HOUSING SOCIETY LTD. Vs. UNION OF INDIA
|
August 3, 2015 |
TALIB TAHIR KHAN Vs. THE STATE OF MAHARASHTRA
|
November 16, 2015 |
TANAJI AMBAJI NALAWADE Vs. SANJAY GAURISHANKAR AUSE AND ORS.
|
January 23, 2015 |
TANAJI BABURAO RAUT AND ORS. Vs. THE STATE OF MAHARASHTRA
|
May 7, 2015 |
TANAJI HARIBHAU JAGDALE Vs. STATE GOVERNMENT OF MAHARASHTRA
|
May 8, 2015 |
TANAJI KRISHNA SHINDE Vs. MAHADEO MARUTI PISAL AND ORS.
|
August 6, 2015 |
TANAJI KRISHNA SHINDE Vs. MAHADEO MARUTI PISAL AND ORS.
|
June 8, 2015 |
TANAJI SAMBHU LANDE Vs. THE STATE OF MAHARASHTRA
|
January 28, 2015 |
TANAY RAGHOBA MANDREKAR Vs. SOL RIO RESORTS PVT. LTD. AND ORS.
|
August 27, 2015 |
TANZEEM PRINTERS PVT. LTD. Vs. COMMISSIONER
|
March 23, 2015 |
TAPADIYA CONSTRUCTION LTD. Vs. SANJAY SUGANCHAND KASLIWAL AND ORS.
|
December 3, 2015 |
TAPAN KUMAR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 27, 2015 |
TARACHAND JAMNADAS WAGWANI AND ORS. Vs. ANUSAYABAI BAPUJI CHANDRAMORE
|
July 2, 2015 |
TARALAKSHMI MANEKLAL Vs. SHANTILAL MAKANJI DAVE
|
July 24, 2015 |
TARDEO PROPERTIES PRIVATE LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
September 28, 2015 |
TARUN RATNANI Vs. STATE OF MAHARASHTRA
|
September 16, 2015 |
TATA BUSINESS SUPPORT SERVICES LTD. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
|
March 26, 2015 |
TATA CAPITAL FINANCIAL SERVICES LTD Vs. ELDER PHARMACEUTICALS LTD
|
October 1, 2015 |
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. UNITY INFRAPROJECTS LTD. AND ORS.
|
July 6, 2015 |
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. STATE OF MAHARASHTRA
|
January 30, 2015 |
TATA MOTORS FINANCE LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 6, 2015 |
TATA NET SERVICES LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 3, 2015 |
TATA SONS LIMITED AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 20, 2015 |
TATA TELESERVICES (MAHARASHTRA) LTD. Vs. UNION OF INDIA
|
March 27, 2015 |
TATVA GLOBAL ENVIRONMENT (DEONAR) LTD. Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI
|
March 19, 2015 |
TCS E-SERVE LTD. Vs. UNION OF INDIA
|
February 23, 2015 |
TECHNIPLEX AND ORS. Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
|
March 23, 2015 |
TEDCO EXPORTS PVT. LTD. Vs. SULEMAN CHAMBERS COÂOPERATIVE HOUSING SOCIETY LTD. AND ORS.
|
July 7, 2015 |
TEESTA SETALVAD AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFENCES WING, FORT, MUMBAI AND ANOTHER
|
August 11, 2015 |
TEJRAO BAJIRAO MHASKE Vs. DAMODHAR NARAYAN SAWALE AND ORS.
|
October 30, 2015 |
TETRA PAK INDIA (P) LTD Vs. TRISTAR BEVERAGES (P) LTD
|
August 14, 2015 |
TEXMACO LIMITED Vs. DAULAT SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED
|
April 7, 2015 |
TEXPORT SYNDICATE (INDIA) LTD. AND ORS. Vs. KALPANA PANDURANG DHOLAM AND ORS.
|
August 21, 2015 |
THE ADDL. COMMISSIONER OF SALES TAX, VAT-II, MUMBAI Vs. AGARWAL CONTAINERS PVT. LTD.
|
July 28, 2015 |
THE AHMEDNAGAR MUNICIPAL COUNCIL Vs. PANDIT RAMBHAU AUSARKAR AND ORS.
|
July 9, 2015 |
THE AIRPORT DIRECTOR Vs. RAMESH SHANKARRAO NANDGAVE
|
April 6, 2015 |
THE AMRAVATI MUNICIPAL CORPORATION AND ORS. Vs. VIJAY MILLS AND ORS.
|
March 19, 2015 |
THE ASSISTANT COMMISSIONER OF CUSTOMS Vs. DEEPAK BAJAJ
|
March 23, 2015 |
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. NIRMAL LAXMIKANT MHATRE AND ORS.
|
April 16, 2015 |
THE ASSOCIATION OF THE TRADERS CARRYING THE FOOD) BUSINESS OF VARIOUS FOOD ITEMS BEING AN REGISTERED) Vs. UNION OF INDIA
|
September 16, 2015 |
THE AZMANE URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. KISSAN GOKULDAS NAIK
|
January 22, 2015 |
THE BANK OF NOVA SCOTIA Vs. VICTORIA FINANCE PVT. LTD. AND ORS.
|
December 18, 2015 |
THE BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 29, 2015 |
THE BOMBAY MUTTON DEALER ASSOCIATION AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 14, 2015 |
THE BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTA AND ORS.
|
August 21, 2015 |
THE BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVBODHANSINGH AND ORS.
|
August 21, 2015 |
THE BREACH CANDY SWIMMING BATH TRUST AND ORS. Vs. DIPESH MEHTA AND ORS.
|
October 29, 2015 |
THE CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND AND ORS. Vs. VEEKAY COTSYN LTD.
|
April 15, 2015 |
THE CHAMBER OF TAX CONSULTANTS AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
THE CHIEF EXECUTIVE OFFICER Vs. MAHARU KAUTIK PATIL AND ORS.
|
June 25, 2015 |
THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD JALNA Vs. BABU AND ORS.
|
September 11, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. PAPER PRODUCTS LTD.
|
February 27, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. BHARAT CHEMICALS
|
February 26, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN PETROLEUM CORPN. LTD.
|
February 27, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. GL & V. INDIA PVT. LTD.
|
April 27, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. TANSCHEM LIMITED
|
March 10, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. MILTON POLYPLAS (I) P. LTD. AND ORS.
|
March 12, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE, MUMBAI - IV Vs. DILIP CHHABARIA DESIGNS PVT. LTD.
|
March 12, 2015 |
THE COMMISSIONER OF INCOME ­TAX Vs. LEONIE M. ALMEIDA
|
February 24, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. CHEMOSYN LTD.
|
February 11, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SHAM L. CHELLARAM
|
February 18, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SMSL-UANRCL (JV)
|
March 2, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. DR. BECK & CO. (INDIA)
|
May 5, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. EVEREST KENTO CYLINDERS LTD.
|
May 8, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. NITISH RAMESHCHANDRA CHORDIA AND ORS.
|
March 30, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & COMPANY LTD.
|
April 9, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. CHOWGULE & COMPANY LTD.
|
August 20, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. J.M. JOSHI
|
June 26, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SHRIRAM SAHAKARI SAKHAR KARKHANA LTD.
|
May 7, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. ALLANA SONS (P.) LTD.
|
May 7, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
|
May 8, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SALGAONKAR MINING INDUSTRIES PVT. LTD.
|
April 23, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SAMUH AWAS LIMITED
|
February 2, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. FOREVER DIAMONDS PVT. LTD.
|
August 12, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. NATIONAL PEROXIDE LTD.
|
August 11, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. J.R. DIAMONDS PVT. LTD.
|
March 11, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. JSW ENERGY LTD.
|
April 30, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. PASHUPATI CAPITAL SERVICES PVT. LTD.
|
April 24, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. RAVIRAJ KOTHARI PUNJABI ASSOCIATES
|
April 24, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. RUPAM PICTURES P. LTD.
|
April 16, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. MAHINDRA SPICERS LTD.
|
April 16, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO AND COMPANY PVT. LTD.
|
September 8, 2015 |
THE COMMISSIONER OF INCOME TAX (TDS) Vs. GRANT MEDICAL FOUNDATION
|
January 22, 2015 |
THE COMMISSIONER OF INCOME TAX CENTRAL-II, MUMBAI Vs. GURINDER SINGH BAWA
|
October 5, 2015 |
THE COMMISSIONER OF INCOME TAX CENTRAL-III, MUMBAI Vs. HARYANA SHIP BREAKERS LTD.
|
July 31, 2015 |
THE COMMISSIONER OF INCOME TAX NO. I Vs. JASUMATI PROPERTIES PVT. LTD. AND ORS.
|
April 13, 2015 |
THE COMMISSIONER OF INCOME TAX-10 Vs. HERCULES HOISTS LIMITED
|
May 7, 2015 |
THE COMMISSIONER OF INCOME TAX-10 Vs. SYNCHEM CHEMICALS (I) LTD.
|
October 13, 2015 |
THE COMMISSIONER OF INCOME TAX-12 Vs. SANE & DOSHI ENTERPRISES
|
April 9, 2015 |
THE COMMISSIONER OF INCOME TAX-13 Vs. DUSHAYANT DEVELOPMENT CORPORATION
|
July 7, 2015 |
THE COMMISSIONER OF INCOME TAX-14 Vs. KEWAL SILK MILLS
|
June 15, 2015 |
THE COMMISSIONER OF INCOME TAX-15 Vs. FORTALEZA DEVELOPERS
|
April 9, 2015 |
THE COMMISSIONER OF INCOME TAX-18 Vs. GAMMON RIZZANI JOINT VENTURE
|
March 30, 2015 |
THE COMMISSIONER OF INCOME TAX-2 Vs. DALMIA DYECHEM INDUSTRIES, LTD.
|
July 6, 2015 |
THE COMMISSIONER OF INCOME TAX-24 Vs. SILVASSA WOODEN DRUMS
|
October 5, 2015 |
THE COMMISSIONER OF INCOME TAX-24 Vs. AMRUTLAL B. SHAH
|
August 5, 2015 |
THE COMMISSIONER OF INCOME TAX-25 Vs. SHAILESH S. SHAH
|
September 30, 2015 |
THE COMMISSIONER OF INCOME TAX-4 Vs. KARMA ENERGY LTD.
|
April 7, 2015 |
THE COMMISSIONER OF INCOME TAX-4 Vs. S. KUMARS NATIONWIDE LTD.
|
April 15, 2015 |
THE COMMISSIONER OF INCOME TAX-4 Vs. HSBC SECURITIES & CAPITAL MARKETS (INDIA) P. LTD.
|
April 20, 2015 |
THE COMMISSIONER OF INCOME TAX-5 Vs. JINDAL IRON AND STEEL COMPANY LTD.
|
October 6, 2015 |
THE COMMISSIONER OF INCOME TAX-5 Vs. JINDAL IRON & STEEL COMPANY LTD.
|
October 12, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. SANTOGEN SILK MILLS LTD.
|
March 25, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. OVIRA LOGISTICS PVT. LTD.
|
April 17, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. SHANTIVIJAY JEWELS LTD.
|
April 7, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. AVENTIS PHARMA LTD.
|
April 22, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. LOK HOUSING & CONSTRUCTIONS LIMITED
|
April 13, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. VECO ENGINEERING LTD.
|
June 9, 2015 |
THE COMMISSIONER OF INCOME TAX-8 Vs. SOLIX TECHNOLOGIES PVT. LTD.
|
August 10, 2015 |
THE COMMISSIONER OF INCOME TAX-8, MUMBAI Vs. TARA JEWELS EXPORTS PVT. LTD.
|
October 5, 2015 |
THE COMMISSIONER OF INCOME TAX-8, MUMBAI Vs. PERFECT THREAD MILLS PVT. LTD., MUMBAI
|
July 21, 2015 |
THE COMMISSIONER OF INCOME TAX-9 Vs. VIJAYJYOT SEATS PVT. LTD.
|
July 8, 2015 |
THE COMMISSIONER OF INCOME TAX-9 Vs. INDIA ADVANTAGE SECURITIES LTD.
|
April 13, 2015 |
THE COMMISSIONER OF INCOME TAX-9 Vs. SHARDA WORLDWIDE EXPORTS PVT. LTD.
|
April 17, 2015 |
THE COMMISSIONER OF INCOME TAX-CENTRAL-I Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
|
August 14, 2015 |
THE COMMISSIONER OF INCOME TAX-I, AAYAKAR BHAWAN, CIVIL LINES, NAGPUR Vs. THE AKOT GINNING AND PRESSING FACTORY LTD., ANJANGAON ROAD, AKOT
|
December 8, 2015 |
THE COMMISSIONER OF INCOME TAX-II Vs. SMC ROHIT J.V.
|
July 8, 2015 |
THE COMMISSIONER OF INCOME TAX-II Vs. GAJANAN AGRO FARMS
|
June 10, 2015 |
THE COMMISSIONER OF INCOME TAX-II Vs. JAWAHARLAL NEHRU PORT TRUST
|
June 8, 2015 |
THE COMMISSIONER OF INCOME TAX-III Vs. SURESH L. WADHWA
|
April 22, 2015 |
THE COMMISSIONER OF INCOME TAX-III Vs. SHRIRAM HIRALAL SONI
|
August 12, 2015 |
THE COMMISSIONER OF INCOME TAX-III Vs. SINHGAD TECHNICAL EDUCATION SOCIETY
|
March 25, 2015 |
THE COMMISSIONER OF INCOME TAX-V Vs. KUNDAN REAL ESTATE
|
August 12, 2015 |
THE COMMISSIONER OF INCOME TAX-V Vs. PUDUMJEE PULP & PAPER MILLS LTD.
|
August 5, 2015 |
THE COMMISSIONER OF INCOME TAX-V, PUNE Vs. VAIDYA RASHMI KIRAN
|
July 31, 2015 |
THE COMMISSIONER OF SALES TAX Vs. PARAMHANS SHRI GANESHJI PANDIT MEMORIAL TRUST AND ORS.
|
March 30, 2015 |
THE COMMISSIONER OF SALES TAX Vs. JAI HIND INDUSTRIES LIMITED
|
October 30, 2015 |
THE COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. GENERAL CRANES NEAR PITRODA AUTOMOBILES WORKS
|
April 21, 2015 |
THE COMMISSIONER, DHULE MUNICIPAL CORPORATION AND ORS. Vs. PRAMILA RAMDAS WAGH AND ORS.
|
July 10, 2015 |
THE COURT ON ITS OWN MOTION Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA, NAGPUR AND ORS.
|
September 11, 2015 |
THE DEPUTY CONSERVATOR OF FOREST, WILD LIFE, GONDIA AND ORS. Vs. ANWAR ALI KHAN
|
October 8, 2015 |
THE DIRECTOR OF INCOME TAX (EXEMPTION) Vs. JASLOK HOSPITAL AND RESEARCH CENTRE
|
April 20, 2015 |
THE DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. JASUBHAI FOUNDATION
|
April 1, 2015 |
THE DIVISIONAL CONTROLLER Vs. KIRAN SHAM ZADPIDE
|
June 22, 2015 |
THE DIVISIONAL CONTROLLER MSRTC AHMEDNAGAR Vs. SHAIKH HASSAN SHAIKH AMIR. AND ORS.
|
June 19, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD CORPORATION Vs. RAMDAS DAULAT SADARAO AND ORS.
|
June 15, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. TRIMBAK
|
June 23, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DURGAPRASAD RAMCHANDRA GUPTA
|
June 30, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. IFTEKHAR AHMED
|
November 26, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DILIP VASANT PACHPUTE
|
August 21, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL KARIM SAIFANSAB JAVALGE
|
September 2, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. ANANT DHONDU KOLTE
|
June 10, 2015 |
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. THE MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATANA, LATUR DIVISION AND ORS.
|
October 26, 2015 |
THE EXECUTIVE ENGINEER Vs. MOHANDAS CHINTAMAN SOMKUNWAR
|
June 25, 2015 |
THE EXECUTIVE ENGINEER WORKS DIVISION VII (NH) Vs. RAVINDRA S. KENKRE AND ORS.
|
February 17, 2015 |
THE EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS. Vs. BAPU GAMBHIR MORE
|
September 30, 2015 |
THE EXECUTIVE ENGINEER, MEDIUM PROJECT DIVISION JALGAON AND ORS. Vs. PUNDLIK SITARAM TAYADE AND ORS.
|
July 9, 2015 |
THE GENERAL SECRETARY Vs. NAGNATH GANPAT KHANDAVE
|
August 13, 2015 |
THE GRAMPANCHAYAT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 4, 2015 |
THE GRAMPANCHAYAT, NADIWADI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 28, 2015 |
THE HAJI-ALI MUNICIPAL OFFICERS CO-OP HOUSING SOCIETY LIMITED AND ORS. Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS.
|
September 8, 2015 |
THE HIGH COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
|
May 20, 2015 |
THE INDIAN EXPRESS LIMITED Vs. P.P. KOTHARI AND ORS.
|
June 15, 2015 |
THE INDIAN EXPRESS LIMITED AND ORS. Vs. CHANDRA PRAKASH SHIVHARE
|
October 23, 2015 |
THE INDIAN HOTELS COMPANY LIMITED Vs. YUVRAJ SURESH KHAIRE
|
July 14, 2015 |
THE INDIAN PERFORMING RIGHT SOCIETY LTD. (IPRS) AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 13, 2015 |
THE JAL RATAN DEEP CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KUMAR BUILDERS MUMBAI REALTY PRIVATE LIMITED
|
June 24, 2015 |
THE JOINT REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. MUNAWWAR HOTEL AND ORS.
|
June 15, 2015 |
THE KAGAL CO-OP. DOODH VYAVSAIK SANSTHA Vs. PANKAJ DAIRY PRODUCTS AND ORS.
|
November 23, 2015 |
THE KARAD URBAN CO-OPERATIVE BANK LIMITED Vs. SUNIL LAXMAN DALVI AND ORS.
|
December 15, 2015 |
THE KHATIK MASJID WAKF Vs. SALIMBAI SHAMSHER SHAIKH
|
December 9, 2015 |
THE KOPARGAON SAHAKARI SAKHAR KARKHANA LTD. Vs. THE KOLHAPUR SUGAR MILLS LTD. AND ORS.
|
September 22, 2015 |
THE MAHARASHTRA HYBRID SEEDS COMPANY LIMITED AND ORS. Vs. THE GOVERNMENT OF MAHARASHTRA
|
July 27, 2015 |
THE MAHARASHTRA STATE CO-OP. HOUSING FINANCE COOPERATION LTD. Vs. THE HONBLE MINISTER FOR COOPERATION, MAHARASHTRA STATE AND ORS.
|
April 9, 2015 |
THE MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ARUN AND ORS.
|
February 26, 2015 |
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. LAXMAN
|
December 7, 2015 |
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SHANKARRAO KORKE AND ORS.
|
June 25, 2015 |
THE MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. KALPANA AND ORS.
|
August 20, 2015 |
THE MANAGER, MAHARASHTRA KRUSHI UDYOG VIKAS MAHAMANDAL LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
August 11, 2015 |
THE MANAGING DIRECTOR, G.I.D.C. AND ORS. Vs. BALKRISHNA S.S. KAKODKAR AND ORS.
|
January 20, 2015 |
THE MANAGING DIRECTOR, PARNER TALUKA SAHAKARI SAKHAR KARKHANA LIMITED Vs. POPAT MAHIPATI BORKAR
|
December 5, 2015 |
THE MEMBER SECRETARY, MAHARASHTRA TRIBLE PUBLIC SCHOOL SOCIETY AND COMMISSIONER Vs. SHANKARRAO UTTAMRAO PATIL AND ORS.
|
July 16, 2015 |
THE MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. GANESH NARAYAN VAZE AND ORS.
|
February 13, 2015 |
THE MUNICIPAL CORPORATION, JALGAON Vs. MADHUKAR RAJARAM GADHE
|
June 26, 2015 |
THE MUNICIPAL CORPORATION, LATUR Vs. SUBHASH SHANKARRAO KHALDE AND ORS.
|
June 23, 2015 |
THE MUNICIPAL COUNCIL Vs. RAMDAS DOMAJI KHADATKAR AND ORS.
|
April 9, 2015 |
THE NEW AARTI CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KABRA ESTATE & INVESTMENT CONSULTANTS
|
June 23, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. SONALL AND ORS.
|
October 29, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. VIBHAVARI R. FADTE AND ORS.
|
November 19, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. LAXMIBAI AND ORS.
|
December 16, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAMOD AND ORS.
|
August 11, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNIL PARSHARAM GARUD AND ORS.
|
October 29, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJNI HARSHWARDHAN SHARMA AND ORS.
|
November 8, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJNI HARSHWARDHAN SHARMA AND ORS.
|
August 11, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. RAMRAO LALA BORSE AND ORS.
|
October 23, 2015 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. GAJANAN AND ORS.
|
September 21, 2015 |
THE OFFICIAL LIQUIDATOR OF SUMEET MACHINES LTD. Vs. NAVDEEP BUILDERS AND ORS.
|
July 27, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SHAIKH RAHIM AND ORS.
|
August 6, 2015 |
THE ORIENTAL INSURANCE COMPANY Vs. CHANDRAKALA RAMESH SONUNE AND ORS.
|
January 5, 2015 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VANITA AND ORS.
|
June 15, 2015 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. JAIBUNBI AND ORS.
|
November 26, 2015 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MADHURI T. RIVONKAR AND ORS.
|
January 30, 2015 |
THE PHARMACEUTICALS PRODUCTS OF INDIA LTD. Vs. THE MAHARASHTRA SALES TAX TRIBUNAL AND ORS.
|
July 28, 2015 |
THE POLICE INSPECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs. STATE OF GOA AND ORS.
|
September 16, 2015 |
THE POONA MERCHANT CHAMBER AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
May 19, 2015 |
THE PRESIDENT, LOK SHIKSHAN MANDAL AND ORS. Vs. KU. JYOTI UMAKANTJI PAITHANKAR AND ORS.
|
March 19, 2015 |
THE PRINCIPAL, INDUSTRIAL TRAINING INSTITUTE AND ORS. Vs. ANANT NIVRUTTI BHURE
|
April 28, 2015 |
THE QUEPEM URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
April 17, 2015 |
THE RATNAKAR BANK LIMITED Vs. THE STATE OF MAHARASHTRA AND ORS.
|
September 11, 2015 |
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPN. Vs. M/S. HOTEL HORIZON PVT. LTD.
|
December 22, 2015 |
THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. WILLIAMS BEACH RETREAT PVT. LTD.
|
September 28, 2015 |
THE SECRETARY, NITI NIKETAN SHIKSHAN SANSTHA AND ORS. Vs. VAISHALI RAMDAS THOTE AND ORS.
|
August 10, 2015 |
THE SHIPPING CORPORATION OF INDIA LTD. Vs. MARIANA FELIPA DAS NEVES PEREIRA
|
July 24, 2015 |
THE SHRIRAMPUR MUNICIPAL COUNCIL SHRIRAMPUR Vs. LAXMAN CHIMAJI NAMDE AND ORS.
|
September 3, 2015 |
THE STATE OF MAHABHARATA AND ORS. Vs. RUSTOM BURZOR JOSHI AND ORS.
|
August 28, 2015 |
THE STATE OF MAHARASHTRA Vs. DEVIDAS ANANDRAO BAVISKAR AND ORS.
|
September 9, 2015 |
THE STATE OF MAHARASHTRA Vs. SHATRUGHNA BABAN MESHRAM
|
October 12, 2015 |
THE STATE OF MAHARASHTRA Vs. SURESH GANESH JADHAV
|
October 5, 2015 |
THE STATE OF MAHARASHTRA Vs. AJAY RAGHURAM GALAT
|
August 4, 2015 |
THE STATE OF MAHARASHTRA Vs. MOHSIN AND ORS.
|
February 5, 2015 |
THE STATE OF MAHARASHTRA Vs. DEVILAL AND ORS.
|
February 4, 2015 |
THE STATE OF MAHARASHTRA Vs. PARASHURAM VISHWANATH HULE
|
February 24, 2015 |
THE STATE OF MAHARASHTRA Vs. NANDU CHANDRAKANT GAIKWAD AND ORS.
|
January 8, 2015 |
THE STATE OF MAHARASHTRA Vs. CHANDRAKANT SOPAN KADAM AND ORS.
|
July 30, 2015 |
THE STATE OF MAHARASHTRA Vs. RASHID BAGUBHAI SHAIKH AND ORS.
|
July 3, 2015 |
THE STATE OF MAHARASHTRA Vs. SHRIPATI PANDURANG PATIL AND ORS.
|
January 15, 2015 |
THE STATE OF MAHARASHTRA Vs. MAHENDRAKUMAR SHADIRAM SOOD
|
January 15, 2015 |
THE STATE OF MAHARASHTRA Vs. AMIR SK. ABDULLA AND ORS.
|
August 6, 2015 |
THE STATE OF MAHARASHTRA Vs. BHASKAR SHANKAR WAGH AND ORS.
|
July 6, 2015 |
THE STATE OF MAHARASHTRA Vs. SHARAD BALKRISHNA PAWASKAR
|
July 8, 2015 |
THE STATE OF MAHARASHTRA Vs. KAILAS
|
July 20, 2015 |
THE STATE OF MAHARASHTRA Vs. BALASAHEB RANGARAO PATIL
|
July 17, 2015 |
THE STATE OF MAHARASHTRA Vs. NARAYAN NIMBAJI WAKCHAURE
|
July 14, 2015 |
THE STATE OF MAHARASHTRA Vs. MOHAN SAMPAT KHARAT AND ORS.
|
August 13, 2015 |
THE STATE OF MAHARASHTRA Vs. DNYANESHWAR AND ORS.
|
May 6, 2015 |
THE STATE OF MAHARASHTRA Vs. MADHUKAR MARUTI SABALE
|
June 18, 2015 |
THE STATE OF MAHARASHTRA Vs. SHIRISH
|
December 9, 2015 |
THE STATE OF MAHARASHTRA Vs. KISHAN TULSHIRAM PANCHAL
|
September 1, 2015 |
THE STATE OF MAHARASHTRA Vs. BHAGVAN TUKARAM BHOIR AND ORS.
|
December 8, 2015 |
THE STATE OF MAHARASHTRA Vs. HARDEEPSING KARNALSINGH DHANOVA AND ORS.
|
April 29, 2015 |
THE STATE OF MAHARASHTRA Vs. TUKARAM RAMCHANDRA KOLHE
|
August 12, 2015 |
THE STATE OF MAHARASHTRA Vs. RAJESHWAR RAGHUNATH BIJAMWAR
|
August 31, 2015 |
THE STATE OF MAHARASHTRA Vs. KISHOR RAMDAS DABHADE & ORS.
|
August 27, 2015 |
THE STATE OF MAHARASHTRA Vs. ANIL JAGANNATH PAWAR
|
July 30, 2015 |
THE STATE OF MAHARASHTRA Vs. PADUBIDRI DAMODHAR SHENOY
|
March 30, 2015 |
THE STATE OF MAHARASHTRA Vs. ABDUL KARIM ABDUL KADAR
|
February 12, 2015 |
THE STATE OF MAHARASHTRA Vs. SURENDRA RAMCHANDRA MESTRI
|
August 3, 2015 |
THE STATE OF MAHARASHTRA Vs. ANNASAHEB MAHADEV BHANDARE
|
July 27, 2015 |
THE STATE OF MAHARASHTRA Vs. MAHEBOOB KHAN AND ORS.
|
March 9, 2015 |
THE STATE OF MAHARASHTRA Vs. SAHEBRAO LAXMAN DAHIWAL
|
March 5, 2015 |
THE STATE OF MAHARASHTRA Vs. SANTOSH GORAKH PATIL AND ORS.
|
February 20, 2015 |
THE STATE OF MAHARASHTRA Vs. PANDURANG LAXMAN KHAIRNAR AND ORS.
|
June 19, 2015 |
THE STATE OF MAHARASHTRA Vs. SOMA LAHANU VAYAL AND ORS.
|
August 13, 2015 |
THE STATE OF MAHARASHTRA Vs. VISHWAS VIJAN GEDAM
|
March 20, 2015 |
THE STATE OF MAHARASHTRA Vs. MAROTI PUTAJI TAGADPALLE
|
April 30, 2015 |
THE STATE OF MAHARASHTRA Vs. DNYANDEO RAMCHANDRA NARALE AND ORS.
|
March 5, 2015 |
THE STATE OF MAHARASHTRA Vs. VINOD DAMARKUMAR SHAHI AND ORS.
|
August 28, 2015 |
THE STATE OF MAHARASHTRA Vs. GANESH VIJAY JOSHI AND ORS.
|
August 28, 2015 |
THE STATE OF MAHARASHTRA Vs. BABAN SHANKAR DAPHAL AND ORS.
|
August 25, 2015 |
THE STATE OF MAHARASHTRA Vs. BABURAO SADASHIO MHASKE
|
December 10, 2015 |
THE STATE OF MAHARASHTRA Vs. DEVIDAS KISHANRAO MORE AND ORS.
|
June 11, 2015 |
THE STATE OF MAHARASHTRA Vs. ANANDA VEDU PAGAR
|
June 12, 2015 |
THE STATE OF MAHARASHTRA Vs. RAM SHESHRAO PAWAR AND ORS.
|
June 11, 2015 |
THE STATE OF MAHARASHTRA Vs. SANDEEP SAMBHAJI PANWAL AND ORS.
|
April 30, 2015 |
THE STATE OF MAHARASHTRA Vs. DHONDAPPA MALIKARJUN AND ORS.
|
June 11, 2015 |
THE STATE OF MAHARASHTRA Vs. NAMDEO SITARAM TITARE AND ORS.
|
April 23, 2015 |
THE STATE OF MAHARASHTRA Vs. RAMESH AMBADAS JOSHI AND ORS.
|
February 9, 2015 |
THE STATE OF MAHARASHTRA Vs. LALA AND ORS.
|
June 18, 2015 |
THE STATE OF MAHARASHTRA Vs. SUDHAKAR MAROTI GIRDE AND ORS.
|
June 23, 2015 |
THE STATE OF MAHARASHTRA Vs. MV MSC CLEMENTINA AND ORS.
|
March 24, 2015 |
THE STATE OF MAHARASHTRA Vs. CHINDIBAI GANPAT THAKUR AND ORS.
|
March 19, 2015 |
THE STATE OF MAHARASHTRA Vs. SUNIL VISHNU OMBASE
|
January 27, 2015 |
THE STATE OF MAHARASHTRA Vs. SHANKAR BHIKU WALAPKAR
|
July 14, 2015 |
THE STATE OF MAHARASHTRA Vs. RAGHO DHARMA KOLI AND ORS.
|
July 30, 2015 |
THE STATE OF MAHARASHTRA Vs. SAINATH AND ORS.
|
September 2, 2015 |
THE STATE OF MAHARASHTRA Vs. RAMESH LINGRAM MAHAJAN AND ORS.
|
November 21, 2015 |
THE STATE OF MAHARASHTRA Vs. RAMRAO AND ORS.
|
November 24, 2015 |
THE STATE OF MAHARASHTRA Vs. SHESHRAO SHANKARRAO RAUT AND ORS.
|
November 17, 2015 |
THE STATE OF MAHARASHTRA Vs. MADHAVRAO JALBAJI KARNALE
|
April 16, 2015 |
THE STATE OF MAHARASHTRA Vs. BALASAHEB DNYANESHWAR MURTADAK AND ORS.
|
February 10, 2015 |
THE STATE OF MAHARASHTRA Vs. UDHAV SITARAM YADAV AND ORS.
|
January 20, 2015 |
THE STATE OF MAHARASHTRA Vs. MOJA SOMA PAWAR
|
March 26, 2015 |
THE STATE OF MAHARASHTRA Vs. ASHOK MUNNA RAI
|
April 6, 2015 |
THE STATE OF MAHARASHTRA Vs. AMBADAS DHONDIBA SHELAR
|
June 9, 2015 |
THE STATE OF MAHARASHTRA Vs. BALWANTSINGH ROUTELA
|
March 8, 2015 |
THE STATE OF MAHARASHTRA Vs. BABARAO BALAJI SHINDE AND ORS.
|
December 3, 2015 |
THE STATE OF MAHARASHTRA Vs. BALWANTSINGH ROUTELA
|
August 3, 2015 |
THE STATE OF MAHARASHTRA Vs. KRISHNA RAMCHANDRA GAWAND
|
August 25, 2015 |
THE STATE OF MAHARASHTRA Vs. ANIL NARAYAN PAWAR AND ORS.
|
July 2, 2015 |
THE STATE OF MAHARASHTRA Vs. SHANKAR OMKAR CHAVAN AND ORS.
|
July 23, 2015 |
THE STATE OF MAHARASHTRA Vs. PALJI NARAYAN SAPARIA AND ORS.
|
July 13, 2015 |
THE STATE OF MAHARASHTRA Vs. MOHAMMAD MANNAN AKTAR SHAIKH AND ORS.
|
July 21, 2015 |
THE STATE OF MAHARASHTRA Vs. KUBER GOVINDRAO MORE
|
October 20, 2015 |
THE STATE OF MAHARASHTRA Vs. VASANT AND ORS.
|
June 18, 2015 |
THE STATE OF MAHARASHTRA Vs. ANKUSH AND ORS.
|
September 23, 2015 |
THE STATE OF MAHARASHTRA Vs. ANANDA SHIVA SUTAR AND ORS.
|
March 5, 2015 |
THE STATE OF MAHARASHTRA Vs. RAOSAHEB YESHWANT JADHAV AND ORS.
|
April 30, 2015 |
THE STATE OF MAHARASHTRA Vs. CHAND BEG
|
April 27, 2015 |
THE STATE OF MAHARASHTRA Vs. HIRASING DALLUCHAND SABLE
|
April 20, 2015 |
THE STATE OF MAHARASHTRA Vs. BALASAHEB DASHRATH SHEP AND ORS.
|
May 5, 2015 |
THE STATE OF MAHARASHTRA Vs. SHIVSAMBH AND ORS.
|
March 19, 2015 |
THE STATE OF MAHARASHTRA Vs. ANANT DEVIDAS PATHAK
|
March 24, 2015 |
THE STATE OF MAHARASHTRA Vs. SURESH JAYRAM KOLI AND ORS.
|
March 5, 2015 |
THE STATE OF MAHARASHTRA Vs. ASHWIN HARIRAM RUPAREL AND ORS.
|
September 23, 2015 |
THE STATE OF MAHARASHTRA Vs. MADHAV AND ORS.
|
February 26, 2015 |
THE STATE OF MAHARASHTRA Vs. GUNDU AND ORS.
|
April 9, 2015 |
THE STATE OF MAHARASHTRA Vs. BABARAO BALAJI SHINDE AND ORS.
|
March 12, 2015 |
THE STATE OF MAHARASHTRA Vs. RAGHUNATH RAMCHANDRA SABLE
|
June 29, 2015 |
THE STATE OF MAHARASHTRA Vs. ANKUSH NIVRUTTI TAMBE AND ORS.
|
March 30, 2015 |
THE STATE OF MAHARASHTRA Vs. BHIMRAO NAGNATH SUTAKAR AND ORS.
|
January 15, 2015 |
THE STATE OF MAHARASHTRA Vs. SHESHRAO
|
January 22, 2015 |
THE STATE OF MAHARASHTRA Vs. ARUN AND ORS.
|
June 18, 2015 |
THE STATE OF MAHARASHTRA Vs. RAMKISHAN AND ORS.
|
July 6, 2015 |
THE STATE OF MAHARASHTRA Vs. SANTOSH BABAN MADHE
|
July 2, 2015 |
THE STATE OF MAHARASHTRA Vs. MURLIDHAR SITARAM DATAR
|
March 23, 2015 |
THE STATE OF MAHARASHTRA Vs. KUMAR BHIMRAO KOLEKAR AND ORS.
|
March 5, 2015 |
THE STATE OF MAHARASHTRA Vs. SUNIL BALWANT PEVEKAR AND ORS.
|
February 12, 2015 |
THE STATE OF MAHARASHTRA Vs. SATLINGA MAHALINGA KETKALE AND ORS.
|
June 26, 2015 |
THE STATE OF MAHARASHTRA Vs. GORAKH PANDURANG JEDHE
|
June 29, 2015 |
THE STATE OF MAHARASHTRA Vs. SADASHIV DHONDIRAM PATIL
|
July 3, 2015 |
THE STATE OF MAHARASHTRA Vs. KALU SITARAM MANE
|
June 30, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. IMTIYAZUDDIN BASHIRUDDIN PATEL AND ORS.
|
March 25, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. MAHEBOOBBI
|
May 5, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. DHONDIRAM TANVANAPPA CHIVATE AND ORS.
|
February 27, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. SHANKAR VITTHAL GULAVE AND ORS.
|
July 6, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. VIMAL DAGDU SHINDE
|
August 19, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. SHANKAR VITTHAL GULAVE AND ORS.
|
June 7, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. SUDHIR AND ORS.
|
January 21, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. ANANT AND ORS.
|
January 29, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. BHASKAR ASRUBA SATPUTE
|
July 6, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. DADARAOJI PANDURANGJI GAINAR
|
June 22, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. NAMDEO
|
June 11, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. GANPATI AND ORS.
|
November 21, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. NARESH RAJESHWARRAO PATIL AND ORS.
|
March 25, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. SANDEEP LAXMAN TIRUKHE AND ORS.
|
September 1, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. ARMAN GULZAR TADVI AND ORS.
|
March 12, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. NARAYAN BHAUSAHEB WAMAN (VENDOR) AND ORS.
|
August 26, 2015 |
THE STATE OF MAHARASHTRA AND ORS. Vs. DNYANOBA BHIMRAO YADAV AND ORS.
|
October 8, 2015 |
THE STOCK EXCHANGE, MUMBAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(2) AND ORS.
|
October 15, 2015 |
THE SUPERINTENDENT OF POLICE Vs. SATISH AND ORS.
|
June 18, 2015 |
THE TRAINING MANAGER, ZONAL TRAINING CENTRE, PUNJAB NATIONAL BANK AND ORS. Vs. MEERABAI AND ORS.
|
September 4, 2015 |
THE UNION OF INDIA Vs. GULAM HUSSAIN MUHAMMAD MUNIR NALKHANDE AND ORS.
|
October 1, 2015 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. PANCHFULABAI AND ORS.
|
August 3, 2015 |
THE UNIVERSITY OF PUNE Vs. STATE OF MAHARASHTRA AND ORS.
|
March 13, 2015 |
THE VAISHYA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. ALKA TORASKAR AND ORS.
|
July 1, 2015 |
THE VILLAGE PANCHAYAT OF BETQUI-CANDOLA Vs. GOAN PARADISE AND ORS.
|
September 4, 2015 |
THE ZILLA PARISHAD Vs. MAYA TUKARAM SONAWANE
|
June 17, 2015 |
THE ZONAL MANAGER, THE MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. RAMKISAN JAISWAL
|
June 24, 2015 |
THOTA SAYYED Vs. UNION OF INDIA
|
April 7, 2015 |
TIGRANIA METAL & STEEL INDUSTRIES P. LTD. Vs. COMMR. OF CENTRAL EXCISE
|
February 27, 2015 |
TILOTTAMA Vs. STATE OF MAHARASHTRA AND ORS.
|
June 16, 2015 |
TNT INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (II) AND ORS.
|
October 12, 2015 |
TOP SECURITY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
July 13, 2015 |
TRADE WINGS HOTELS LIMITED Vs. STATE OF GOA
|
September 1, 2015 |
TRAJANO DMELLO Vs. STATE OF GOA AND ORS.
|
December 17, 2015 |
TRAMBAK BABUJI SANAP Vs. STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
TRANSCON SHETH CREATORS PVT LTD Vs. STATE OF MAHARASHTRA
|
December 23, 2015 |
TRANSPORT AND DOCK WORKERS UNION, MUMBAI Vs. SHREE SADGURU KRUPA FREIGHT SERVICES, RAIGAD
|
August 14, 2015 |
TRILOK BOTHRA AND ORS. Vs. CHANDRASHEKHAR GOVINDGIR GIRI AND ORS.
|
April 10, 2015 |
TRIMURTI EXPORTS AND ORS. Vs. MODELAMA EXPORTS LIMITED
|
August 7, 2015 |
TRYAMBAK Vs. THE BANK OF MAHARASHTRA AND ORS.
|
September 23, 2015 |
TSERING TOBGES Vs. UNION OF INDIA AND ORS.
|
August 28, 2015 |
TUKARAM Vs. SAYYED ZAHURUL-HAQU AND ORS.
|
December 15, 2015 |
TUKARAM Vs. THE STATE OF MAHARASHTRA
|
September 7, 2015 |
TUKARAM Vs. THE STATE OF MAHARASHTRA
|
July 9, 2015 |
TUKARAM ICCHARAM PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
June 9, 2015 |
TUKARAM KRUSHNAJI PARVE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 28, 2015 |
TULIP HOTELS PVT LTD Vs. TRADE WINGS LTD AND ORS
|
October 1, 2015 |
TULIP HOTELS PVT. LTD. AND ORS. Vs. TRADE WINGS LTD. AND ORS.
|
January 10, 2015 |
TULSA AND ORS. Vs. SITA AND ORS.
|
September 10, 2015 |
TULSHIDAS Vs. THE MAHATMA PHULE KRISHI VIDYAPEETH AND ORS.
|
September 22, 2015 |
TULSHIRAM BABASAHEB MULIK Vs. THE STATE OF MAHARASHTRA
|
July 6, 2015 |
TULSHIRAM NARAYAN PARDHI Vs. THE STATE OF MAHARASHTRA
|
March 25, 2015 |
TUSHAR JIVRAM CHAUHAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 24, 2015 |
TUSHAR NAJUKRAO PUNDKAR Vs. STATE OF MAHARASHTRA
|
December 17, 2015 |
TWIN & DECCAN BUILDERS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
July 31, 2015 |
UBALDO FERNANDES AND ORS. Vs. STATE
|
April 15, 2015 |
UCO BANK Vs. SULBHA MANGESH NAIK AND ORS.
|
April 8, 2015 |
UDAY MADHAVRAO PATWARDHAN AND ORS. Vs. SANGLI, MIRAJ & KUPWAD MUNICIPAL CORPORATION AND ORS.
|
January 9, 2015 |
UDAY MADHU RAWAL & ORS. Vs. THE STATE OF MAHARASHTRA
|
December 5, 2015 |
UDDHAV Vs. MEENA AND ORS.
|
November 18, 2015 |
UDDHAVRAO Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 12, 2015 |
UJJWAL GORAKSHAN SANSTHA Vs. STATE OF MAHARASHTRA AND ORS.
|
September 9, 2015 |
UJWAL NARAYANRAO CHIRDE AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
ULHAS Vs. THE STATE OF MAHARASHTRA
|
January 30, 2015 |
ULHAS KHEMU CHODANKAR ALIAS CHANDRAMOHAN CHODANKAR Vs. MUKTABAI VASSANT KAMAT
|
July 4, 2015 |
ULHAS S. PARAB Vs. THE VISITOR OF GOA UNIVERSITY AND ORS.
|
April 1, 2015 |
ULTRATECH CEMENT LTD. Vs. UNION OF INDIA
|
February 11, 2015 |
ULTRATECH CEMENT LTD. AND ORS. Vs. DALMIA CEMENT BHARAT LTD.
|
January 29, 2015 |
UMAKANT KISAN MANE Vs. DEAN, RAJAWADI MUNICIPAL HOSPITAL, GHATKOPAR (EAST)
|
December 22, 2015 |
UMAKANT KISAN MANE Vs. THE DEAN, RAJAWADI MUNICIPAL HOSPITAL AND ORS.
|
December 21, 2015 |
UMANATH NAIK AND ORS. Vs. VINAYAK SHRINIVAS NAIK AND ORS.
|
June 23, 2015 |
UMASHANKAR DHANNU KOLI Vs. AJABRAO ANANDA AWACHAR
|
October 27, 2015 |
UMESH Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
UMESH AND ORS. Vs. STATE OF MAHARASHTRA
|
August 26, 2015 |
UMESH JAGNU SARJARE Vs. THE STATE OF MAHARASHTRA
|
July 15, 2015 |
UMESH JAGNU SARJARE Vs. STATE OF MAHARASHTRA
|
November 27, 2015 |
UMESH RAJABHAU KHANDEKAR Vs. THE STATE OF MAHARASHTRA
|
March 26, 2015 |
UNIMERS INDIA LTD. APPLICANT/ORIG.DEFT.NO.1 IN THE MATTER BETWEEN : ICICI BANK LIMITED Vs. UNIMERS INDIA LTD.
|
January 6, 2015 |
UNION OF INDIA Vs. DIMPLE D. SHETH
|
October 26, 2015 |
UNION OF INDIA Vs. SANGEETA W/O DEVIDAS SONKAMBLE AND OTHERS
|
July 27, 2015 |
UNION OF INDIA Vs. KESHARIA CONCRETE PRODUCTS
|
June 26, 2015 |
UNION OF INDIA Vs. RASHTRIYA KARMACHARI UNION (I) AND ORS.
|
April 21, 2015 |
UNION OF INDIA Vs. VEERUMAL DULARAM NAINWANI AND ORS.
|
March 26, 2015 |
UNION OF INDIA Vs. P.M. WAGH
|
January 9, 2015 |
UNION OF INDIA Vs. MOHMAD HUSSAIN AND ORS.
|
September 28, 2015 |
UNION OF INDIA Vs. SHYAMA CHARAN AGARWALA
|
January 21, 2015 |
UNION OF INDIA Vs. INDUSIND BANK LTD. AND ORS.
|
July 27, 2015 |
UNION OF INDIA Vs. PRADEEP UTTAM GID
|
July 31, 2015 |
UNION OF INDIA Vs. NANDABAI AND ORS.
|
August 6, 2015 |
UNION OF INDIA Vs. VINAY AGARWAL
|
May 6, 2015 |
UNION OF INDIA Vs. BRIGHT POWER PROJECT (I) PVT. LTD.
|
April 7, 2015 |
UNION OF INDIA Vs. AIRWIDE EXPRESS CARGO AND ORS.
|
April 6, 2015 |
UNION OF INDIA Vs. SARATHI ENTERPRISES
|
April 20, 2015 |
UNION OF INDIA Vs. J.P. YADAV
|
April 20, 2015 |
UNION OF INDIA Vs. K.P. TRADERS
|
April 20, 2015 |
UNION OF INDIA AND ORS. Vs. PRAKASH AND ORS.
|
April 9, 2015 |
UNION OF INDIA AND ORS. Vs. RAOSAHEB SHANKAR KALE AND ORS.
|
March 13, 2015 |
UNION OF INDIA AND ORS. Vs. SUMLA SHANKAR CHAVAN
|
February 4, 2015 |
UNION OF INDIA AND ORS. Vs. ANANDRAO SHANKARRAO
|
June 24, 2015 |
UNION OF INDIA AND ORS. Vs. PRAKASH KASIRAM VYAVAHARE
|
June 24, 2015 |
UNITED BREWERIES (HOLDINGS) LTD. AND ORS. Vs. 3I INFOTECH TRUSTEESHIP SERVICES LTD. AND ORS.
|
April 16, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SAISH SHIVANAND RAIKAR
|
March 27, 2015 |
UNITED INDIA INSURANCE CO. Vs. MULLA CHANDPASHA AND ORS.
|
December 17, 2015 |
UNITED INDIA INSURANCE CO. AND ORS. Vs. BHIMRAO VISAHVANATH KANSE AND ORS.
|
July 27, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHAIKH AKBAR NAJIR AND ORS.
|
March 26, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. DILAWAR MAHEBUB ATTAR AND ORS.
|
November 16, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NILKANTH S/O RAMRAOJI FUKE AND ORS
|
August 19, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL KHALIL
|
June 11, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SNEHAL SUDHIR WATE AND ORS.
|
July 17, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SONAL DHARMENDRA PAWAR AND ORS.
|
November 26, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANJARI DILIP CHUNEKAR AND ORS.
|
September 11, 2015 |
UNITED SHIPPERS LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
January 5, 2015 |
UNIVERSAL TRANSPORT SERVICE AND ORS. Vs. MAHARASHTRA STATE WAREHOUSING CORPORATION AND ORS.
|
April 30, 2015 |
URAN EDUCATION SOCIETY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 28, 2015 |
URDU EDUCATION ASSOCIATION AND ORS. Vs. FARRUKH ARA KHHATUN AND ORS.
|
May 8, 2015 |
URMI DEEPAK KADIA Vs. STATE OF MAHARASHTRA
|
August 11, 2015 |
USHA UDDHAV CHANPHANE Vs. UDDHAV CHIRKUT CHANPHANE
|
August 6, 2015 |
UTSAV SAFETY SYSTEMS PVT LTD Vs. STATE OF GOA
|
July 16, 2015 |
UTSAV SAFETY SYSTEMS PVT. LTD. AND ORS. Vs. STATE OF GOA AND ORS.
|
July 16, 2015 |
UTTAM Vs. OMPRAKASH AND ORS.
|
February 20, 2015 |
UTTAM Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 7, 2015 |
UTTAM BABAN ABHANG Vs. DURWANI KARMACHARI SAHAKARI PATSANSTHA MARYADIT AND ORS.
|
February 18, 2015 |
UTTAM GALVA STEELS LTD. Vs. COMMISSIONER OF C. EX. & CUS.
|
January 28, 2015 |
UTTAMRAO S/O. RAMBHAU RAUT Vs. THE STATE OFMAHARASHTRA
|
October 27, 2015 |
UTTARESHWAR RAMCHANDRA DEVKAR Vs. THE STATE OF MAHARASHTRA
|
July 8, 2015 |
UTV MOTION PICTURES AND ORS. Vs. MURPHY ENTERPRISES AND ORS.
|
December 7, 2015 |
V.M. KARVE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 20, 2015 |
V.M. SALGAOCAR & BROS. LTD. Vs. M.V. PRIYAMVADA AND ORS.
|
March 18, 2015 |
V.M. SALGAOCAR & BROTHER PVT. LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
April 22, 2015 |
V.M. SALGAONCAR SALES INTERNATIONAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
May 7, 2015 |
VADILAL DAIRY INTERNATIONAL LTD. Vs. THE STATE OF MAHARASHTRA
|
September 1, 2015 |
VAIBHAV Vs. CHHYA
|
January 13, 2015 |
VAIBHAV BASANTKUMAR SHUKLA AND ORS. Vs. LORNA CORDEIRO AND ORS.
|
October 27, 2015 |
VAIDYA NARENDRA Vs. STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
VAIDYAKIYA KARMACHARI SANGHATANA, AHMEDNAGAR DISTRICT AND ORS. Vs. PRAVARA MEDICAL TRUST
|
December 21, 2015 |
VAISHALI @ SONALI Vs. SHESHERAO S/O RAMBHAU
|
February 12, 2015 |
VAISHALI A. WAGHMARE Vs. ANIL P. WAGHMARE AND ORS.
|
December 10, 2015 |
VALECHA ENGINEERING LIMITED AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA (I.A.D.)
|
September 8, 2015 |
VALLABHDAS Vs. PRITAMSINGH HARDARSHING AND ORS.
|
October 13, 2015 |
VALPOI VALLEY BOTANICALS PVT. LTD. Vs. ANIL ASHOK JAWARE
|
August 10, 2015 |
VAMAN ANANT PRABHU GAONKAR AND ORS. Vs. THE DY. COLLECTOR AND LAND ACQUISITION OFFICER AND ORS.
|
February 24, 2015 |
VANA Vs. THE STATE OF MAHARASHTRA
|
July 30, 2015 |
VANDANA Vs. THE STATE OF MAHARASHTRA
|
February 5, 2015 |
VANDANA VIJAY WABALE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 14, 2015 |
VANITA ANIL KRIPALANI Vs. ANIL PARSRAM KRIPALANI
|
May 8, 2015 |
VANITA OM AGRAWAL INDIAN HABITANT Vs. CHARISMA BUILDERS LIMITED
|
July 3, 2015 |
VANKATESH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 8, 2015 |
VANVAIBHAV SHIKSHAN MANDAL AND ORS. Vs. NASRAT FARID SHEIKH AND ORS.
|
May 5, 2015 |
VARIETY FOOD PRODUCTS Vs. HARNIK GENERAL FOODS PRIVATE LIMITED AND ORS.
|
October 6, 2015 |
VARSHA VINESH PALYEKAR Vs. VINESH GAJANAN PALYEKAR
|
September 11, 2015 |
VARUN BEVERAGES LTD Vs. ABHAY SHAH
|
June 30, 2015 |
VASANT Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 4, 2015 |
VASANT Vs. PUSHPA
|
July 28, 2015 |
VASANT Vs. SANYOGITA VASANT PAWAR AND ORS.
|
September 2, 2015 |
VASANT AND ORS. Vs. THE STATE OF MAHARASHTRA
|
September 10, 2015 |
VASANT AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 21, 2015 |
VASANT D. DHAMALE AND ORS. Vs. NARAYAN S. PAYGUDE
|
August 6, 2015 |
VASANT MAHADEO GUJAR AND ORS. Vs. BAITULLA ISMAIL SHAIKH AND ORS.
|
August 4, 2015 |
VASANT MAHADEO POWAR Vs. STATE OF MAHARASHTRA AND ORS.
|
July 31, 2015 |
VASANT MANAJI KAMBLE Vs. CHAIRMAN, BHASKAR PANDURANG HIWALE EDUCATION SOCIETY AND ORS.
|
July 13, 2015 |
VASANT NAMDEV Vs. UNION OF INDIA
|
November 30, 2015 |
VASANT PANDURANG GURAO Vs. STATE OF MAHARASHTRA
|
December 11, 2015 |
VASANT S GALA Vs. STATE OF MAHARASHTRA
|
April 28, 2015 |
VASANT SANTOSHRAO PALWE Vs. GOVERNMENT OF MAHARASHTRA
|
February 17, 2015 |
VASANT SHANKAR MANE Vs. WAMAN VITTHAL CHINDHE AND ORS.
|
January 30, 2015 |
VASANT SHANKAR WALANJ Vs. IRIS FERNANDES
|
January 6, 2015 |
VASANT VITHAL GAWAND Vs. SHANTARAM TUKARAM GAWAND AND ORS.
|
October 28, 2015 |
VASANTDADA PATIL PRATISHTHAN Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
August 14, 2015 |
VASANTLAL CHANDANMAL BHALGHAT AND ORS. Vs. ZUMBERLAL GHEVARCHAND BOTHRA AND ORS.
|
July 29, 2015 |
VASANTRAO AND ORS. Vs. AURANGABAD MUNICIPAL CORPORATION AND ORS.
|
March 5, 2015 |
VASANTRAO NAIK SHETKARI SAHAKARI TRUST Vs. C.C.E. & CUS., NAGPUR
|
October 9, 2015 |
VASANTRAO RAMCHANDRA PATIL Vs. THE STATE OF MAHARASHTRA
|
July 17, 2015 |
VASCO-DA-GAMADISTILLERIES PVT LTD Vs. COMMISSIONER OF EXCISE
|
September 3, 2015 |
VASCON ENGINEERS LTD. Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
|
July 9, 2015 |
VASEEM IQBAL KAPADIA Vs. UNION OF INIDA AND ORS.
|
June 29, 2015 |
VASSANTRAM MEHTA & CO. (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 17, 2015 |
VASUDEO AND ORS. Vs. THE SUB DIVISIONAL OFFICER/SUB DIVISIONAL MAGISTRATE
|
March 4, 2015 |
VATCHALABAI SHANKARRAO SHEWATKAR AND ORS. Vs. ZUBEDABANO JAHAR AHMED AND ORS.
|
October 8, 2015 |
VBHC, MUMBAI VALUE HOMES PVT. LTD. Vs. LAXMAN BHOIR AND ORS.
|
July 3, 2015 |
VECTOR PROGRAM PVT. LTD. AND ORS. Vs. STANDARD CHARTERED BANK AND ORS.
|
July 31, 2015 |
VEENA NALIN MERCHANT Vs. MESSRS LALJEE GODHOO & CO
|
May 6, 2015 |
VEENA RAMCHANDRA PATEL Vs. BAKHTAWAR ARZAN GHADIALLY
|
June 16, 2015 |
VEENA WD/O DILIP GOREY Vs. PRAFULLA GOPALRAO WAGHMARE
|
April 6, 2015 |
VENAND S/O LEELADHAR WANJARI Vs. JYOTI W/O VENAND WANJARI
|
September 4, 2015 |
VENKATESH M. KAREKAR AND ORS. Vs. ROSEMARY FERNANDES AND ORS.
|
October 15, 2015 |
VENKATESH SADANAND PAI Vs. KANCHAN A. SHENVI KAKODKAR AND ORS.
|
July 3, 2015 |
VENUBAI VALUJI TALEKAR (AWARI) AND ORS. Vs. RANJANA RAMESH NISAL AND ORS.
|
February 25, 2015 |
VIDARBHA BOTTLERS PRIVATE LIMITED AND ORS. Vs. DEVILAL HARDEOLAL JAISWAL AND ORS.
|
September 23, 2015 |
VIDARBHA INDUSTRIES ASSOCIATION (VIA) AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
VIDARBHA KABADDI ASSOCIATION AND ORS. Vs. THE AMATEUR KABADDI FEDERATION OF INDIA AND ORS.
|
July 28, 2015 |
VIDARBHA LIQUOR CORPORATION Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 24, 2015 |
VIDARBHA SAHITYA SANGH Vs. HIRAMAN NATHUJI DHANGE AND ORS.
|
June 15, 2015 |
VIDARBHA TAXPAYERS ASSOCIATION (VTA) AND ORS. Vs. STATE OF MAHARASHTRA, URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
December 5, 2015 |
VIJAY Vs. STATE OF MAHARASHTRA
|
August 25, 2015 |
VIJAY Vs. THE DIRECTOR
|
January 6, 2015 |
VIJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
|
October 29, 2015 |
VIJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 13, 2015 |
VIJAY AMBADAS PAWAR Vs. AMRUT VASANTRAO DESHMUKH
|
September 22, 2015 |
VIJAY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 26, 2015 |
VIJAY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 22, 2015 |
VIJAY BHAGWANTA VARPE Vs. SHANTABAI MOHAN MHASKE AND ORS.
|
August 4, 2015 |
VIJAY BHUJANGRAO DESHMUKH AND ORS. Vs. ZILLA PARISHAD, AMRAVATI AND ORS.
|
April 13, 2015 |
VIJAY DASHRATH PANDAGALE Vs. STATE OF MAHARASHTRA
|
February 11, 2015 |
VIJAY DATTATRAY NAIK Vs. MAKARAND V. NAIK AND ORS.
|
February 27, 2015 |
VIJAY GANGADHAR DANDE AND ORS. Vs. DILIP GYANCHAND KHEMANI
|
February 4, 2015 |
VIJAY GANPAT MOGRE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
February 16, 2015 |
VIJAY JAYANT TEJALE Vs. THE STATE OF MAHARASHTRA
|
August 10, 2015 |
VIJAY JAYANT TEJALE Vs. THE STATE OF MAHARASHTRA
|
October 8, 2015 |
VIJAY KHAIRATILAL BHATIA Vs. ASHWIN RAMESH MITTAL
|
August 14, 2015 |
VIJAY KHAIRATILAL BHATIA Vs. BHAGIRATH CHANDULAL ARYA AND ORS.
|
August 4, 2015 |
VIJAY KHAIRATILAL BHATIA Vs. BHAGIRATH CHANDULAL ARYA & ANR.
|
August 14, 2015 |
VIJAY KHAIRATILAL BHATIA AND ORS. Vs. BELA KAMLESH GANERIWALA AND ORS.
|
August 14, 2015 |
VIJAY KUMAR S/O VASANTRAO KAVISHWAR Vs. STATE OF MAHARASHTRA
|
January 16, 2015 |
VIJAY LAXMAN BHIKE Vs. STATE OF GOA AND ORS
|
July 23, 2015 |
VIJAY NAMDEORAO BALAPURE Vs. VICE-PRESIDENT AND DIVISIONAL DIRECTOR, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
March 25, 2015 |
VIJAY PRABHAKAR DESALE Vs. THE STATE OF MAHARASHTRA
|
February 23, 2015 |
VIJAY SEVASHANKAR UPADHYAY Vs. STATE OF MAHARASHTRA
|
November 19, 2015 |
VIJAY SHANTARAM MANDAVKAR Vs. STATE OF MAHARASHTRA
|
February 6, 2015 |
VIJAY UDHYOG Vs. THE COMMISSIONER OF INCOME TAX
|
April 9, 2015 |
VIJAYA W/O BALASAHEB DESHMUKH Vs. SANDHYA W/O RAVINDRA DESHMUKH
|
March 17, 2015 |
VIJAYANAND Vs. PRERNA
|
January 15, 2015 |
VIJAYDEEP HOTELS PVT. LTD. Vs. UNION OF INDIA
|
July 27, 2015 |
VIJAYKUMAR Vs. STATE OF MAHARASHTRA AND ORS.
|
March 25, 2015 |
VIJAYKUMAR AND ORS. Vs. THE DIRECTOR OF MUNICIPAL ADMINISTRATION AND ORS.
|
August 27, 2015 |
VIJAYKUMAR DWARKADAS SHARMA Vs. DAMODAR RAMKRUSHNADAS KOWALE
|
March 10, 2015 |
VIJAYKUMAR RAMRATANLAL JAISWAL AND ORS Vs. JOSHI TRUST AND ORS
|
July 8, 2015 |
VIJAYLAXMI ANANDRAO MUJUMDAR AND ORS. Vs. MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD AND ORS.
|
March 19, 2015 |
VIJAYRAJ R. DESAI Vs. STATE
|
December 10, 2015 |
VIJAYRAJ R. DESSAI Vs. STATE AND ORS.
|
April 17, 2015 |
VIJAYSINGH Vs. SHRI DHANORKAR ADHUNIK GRAM JEEVAN SHIKSHAN PRASARAK MANDAL AND ORS.
|
October 1, 2015 |
VIKAS Vs. THE STATE OF MAHARASHTRA
|
March 5, 2015 |
VIKAS Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 5, 2015 |
VIKAS Vs. MEGHA VIKAS
|
December 14, 2015 |
VIKAS Vs. STATE OF MAHARASHTRA AND ORS.
|
November 16, 2015 |
VIKAS Vs. THE STATE OF MAHARASHTRA
|
July 29, 2015 |
VIKAS AND ORS. Vs. STATE OF MAHARASHTRA
|
August 25, 2015 |
VIKAS BABURAO PATIL-SHIRGAONKAR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 25, 2015 |
VIKAS BALAKDAS MAHANT Vs. SAVITA VIKAS MAHANT AND ORS.
|
September 9, 2015 |
VIKAS SHIKSHAN SANSTHA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
|
August 21, 2015 |
VIKASH Vs. VIDYA
|
July 29, 2015 |
VIKHE PATIL FOUNDATIONS Vs. UNION OF INDIA AND OTHERS
|
August 14, 2015 |
VIKRAM Vs. THE STATE OF MAHARASHTRA
|
April 15, 2015 |
VIKRAM RANGNATH KESHBHAT Vs. THE STATE OF MAHARASHTRA
|
September 30, 2015 |
VIKRAM SABOO AND ORS. Vs. SICOM LTD.
|
July 20, 2015 |
VIKRAMSINGH VILAS KHADE AND ORS. Vs. THE STATE OF MAHARASHTRA
|
July 17, 2015 |
VIKRANT RAJKUMAR GUPTA Vs. THE STATE OF MAHARASHTRA
|
January 22, 2015 |
VILAS Vs. STATE OF MAHARASHTRA
|
September 23, 2015 |
VILAS AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 11, 2015 |
VILAS AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
June 22, 2015 |
VILAS ARJUN PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA
|
April 29, 2015 |
VILAS MOHAN PATIL Vs. DHANKORBAI VILAS PATIL
|
February 16, 2015 |
VILAS SARJERAO KADAM Vs. THE STATE OF MAHARASHTRA
|
March 27, 2015 |
VILAS YADAVRAO NIMBALKAR Vs. THE STATE OF MAHARASHTRA
|
November 17, 2015 |
VILASRAO BHAUSO SHINDE AND ORS. Vs. SANGLI DISTRICT CENTRAL CO-OPERATIVE BANK AND ORS.
|
April 18, 2015 |
VILASRAO DESHMUKH SHIKSHAN PRASARAK Vs. HONBLE MEMBER, SCHOOL TRIBUNAL, AMRAVATI
|
April 28, 2015 |
VILASRAO SHRIPATRAO PATIL Vs. PRATAPSINGH RANOJIRAO DESAI AND ORS.
|
August 28, 2015 |
VILLAGE PANCHAYAT OF BETQUI-CANDOLA Vs. GOAN PARADISE
|
September 2, 2015 |
VIMAL HARIBHAU NAIK Vs. STATE OF MAHARASHTRA
|
May 5, 2015 |
VIMAL M. PUJARI AND ORS. Vs. GANESH M. KONAR AND ORS.
|
March 19, 2015 |
VIMAL R. AMBANI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 20, 2015 |
VIMALABAI Vs. GANESH AND ORS.
|
February 25, 2015 |
VIMALBAI SAHEBRAO GAWAI AND ORS. Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI AND ORS.
|
June 29, 2015 |
VINAY AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
June 16, 2015 |
VINAYAK Vs. PUNJABRAO DESHMUKH KRISHI VIDYAPEETH AND ORS.
|
January 29, 2015 |
VINAYAK Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 26, 2015 |
VINAYAK ASHISH CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ESSAR ENTERPRISES AND ORS.
|
August 25, 2015 |
VINESH FAL DESAI Vs. SUPERINTENDENT OF COLVALE JAIL
|
December 10, 2015 |
VINITA Vs. YASHODHARA AND ORS.
|
February 11, 2015 |
VINOD AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
May 8, 2015 |
VINOD D. GANGWAL Vs. STATE OF MAHARASHTRA AND ORS.
|
October 30, 2015 |
VINOD GOPAL DALVI AND ORS. Vs. THE STATE OF MAHARASHTRA
|
February 16, 2015 |
VINOD HINIGORANI Vs. THE SECURITIES & EXCHANGE BOARD OF INDIA AND ORS.
|
March 10, 2015 |
VINOD KANABAR Vs. STATE OF MAHARASHTRA AND ORS.
|
December 9, 2015 |
VINOD KUMAR MATHUR Vs. UNION OF INDIA
|
March 9, 2015 |
VINOD RAMGOPALJI MAHESHWARI Vs. SHOBHA AND ORS.
|
June 23, 2015 |
VINOD S/O PANDURANG GHORAD Vs. STATE OF MAHARASHTRA
|
February 17, 2015 |
VINOD S/O. RAMBHAU WANKHADE Vs. UJJWAL S/O. RAMESH CHANDRA AGRAWAL
|
February 13, 2015 |
VINYL CHEMICALS INDIA LTD. AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 28, 2015 |
VIRAJ GOVEKAR Vs. STATE OF GOA
|
January 30, 2015 |
VIRANGNA BHARDWAJ Vs. UNION BANK OF INDIA AND ORS.
|
September 11, 2015 |
VIRATNA VIDYABANICH AND ORS. Vs. MOHAN J. JHANGIANI AND ORS.
|
September 8, 2015 |
VIRENDRAKUMAR RATANCHAND BANTHIA Vs. AZIM BRADRUDDIN MUKHARI
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June 16, 2015 |
VISAKHA PETROLEUM PRODUCTS PVT LTD Vs. B L BANSAL
|
March 4, 2015 |
VISHAL NANDKUMAR DHADVAD
INDIRA NAGAR Vs. CENTRAL BANK OF INDIA, CHAIRMAN
AND MANAGING DIRECTOR
|
March 20, 2015 |
VISHAL SHKISHAN PRASARAK MANDAL, DHULE Vs. THE STATE OF MAHARASHTRA AND ORS.
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October 12, 2015 |
VISHANT SATYAVIJAY NAIK Vs. SHREYANS KUMAR JAIN AND ORS.
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April 16, 2015 |
VISHNU Vs. STATE OF MAHARASHTRA
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February 2, 2015 |
VISHNU Vs. THE STATE OF MAHARASHTRA
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March 18, 2015 |
VISHNU Vs. THE STATE OF MAHARASHTRA
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August 21, 2015 |
VISHNU BARKYA TUMBADA Vs. THE STATE OF MAHARASHTRA
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April 30, 2015 |
VISHNU SHRIHARI KSHIRSAGAR Vs. THE STATE OF MAHARASHTRA
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June 8, 2015 |
VISHRAM KRISHNA KANTAK AND ORS. Vs. CANACONA MUNICIPAL COUNCIL AND ORS.
|
June 26, 2015 |
VISHRAM SINGBAL Vs. THE STATE OF GOA AND ORS.
|
March 27, 2015 |
VISHWABHARTI GRUHA NIRMAN SAHAKARI SANSTHA LIMITED Vs. VINAYAK SHANKARRAO PARKHE
|
January 8, 2015 |
VISHWANATH Vs. ADDITIONAL COLLECTOR AND ORS.
|
April 6, 2015 |
VISHWANATH DNYANOBA KIRADE Vs. NAV AKANKSHA MAHILA MANDAL AND ORS.
|
February 5, 2015 |
VISHWANATH YESHWANT ROHOKALE AND ORS. Vs. NARAYAN GUNAJI ROHOKALE AND ORS.
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January 30, 2015 |
VISHWAS AND ORS. Vs. THE STATE OF MAHARASHTRA
|
March 3, 2015 |
VISHWAS CHANDAR NEJDAR-MANE Vs. SHRI CHHATRAPATI RAJARAM SAHAKARI SAKHAR KARKHANA LTD. AND ORS.
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February 26, 2015 |
VITHAL KONDIBA PADGHANE Vs. THE STATE OF MAHARASHTRA
|
October 6, 2015 |
VITHALNAGAR COOPERATIVE HOUSING SOCIETY Vs. THE DIVISIONAL JOINT REGISTRAR AND ORS.
|
February 4, 2015 |
VITHOBA NINGAPPA TALWAR Vs. THE STATE OF MAHARASHTRA
|
March 27, 2015 |
VITO JOAO LOBO E SOUZA TICLO Vs. NUNO XAVIER LOBO DE SOUZA TICLO
|
June 12, 2015 |
VITORIA AND ORS. Vs. RAJENDRA VITTHAL BAHIRAT AND ORS.
|
August 25, 2015 |
VITTHAL AND ORS. Vs. SHRIKISAN AND ORS.
|
September 16, 2015 |
VITTHAL GANPAT WAGHMARE Vs. STATE OF MAHARASHTRA
|
August 13, 2015 |
VITTHAL RAYAJI GADEKAR Vs. THE STATE OF MAHARASHTRA
|
February 3, 2015 |
VIVEK ARUN KABRA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 25, 2015 |
VIVEK NARENDRAKUMAR CHOURE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
|
August 7, 2015 |
VIVEK VISHNUPANT KULKARNI Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 27, 2015 |
VIVEKANAND JAWALI AND ORS. Vs. STATE OF GOA AND ORS.
|
February 10, 2015 |
VIVEKANAND RUGNALAYA Vs. GANGA
|
June 25, 2015 |
VIVIDH PHARMACEUTICALS PVT. LTD. Vs. NILOPHER NADIR REPORTER
|
July 16, 2015 |
VIVIDHA URGAN CO-OPERATIVE CREDIT SOCIETY LTD Vs. NEETA NARAYAN VAIGANKAR; STATE
|
March 27, 2015 |
VKE PLUMBING PRIVATE LIMITED Vs. BLUE RIDGE HOTELS PRIVATE LIMITED AND ORS.
|
September 29, 2015 |
VODAFONE INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, MUMBAI II
|
September 10, 2015 |
VODAFONE INDIA SERVICES PVT LTD Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
|
October 8, 2015 |
VODAFONE INDIA SERVICES PVT LTD Vs. COMMISSIONER OF INCOME TAX AND ANOTHER
|
December 23, 2015 |
VRUSHALI VILAS AMBOKAR Vs. STATE OF MAHARASHTRA AND ORS
|
July 30, 2015 |
VRUSHIKET AND ORS. Vs. PAMABAI AND ORS.
|
June 17, 2015 |
VYANKATESH SHIKSHAN SANSTHA LATUR Vs. THE STATE OF MAHARASHTRA AND ORS.
|
April 16, 2015 |
VYOMA VUTTA Vs. STATE OF MAHARASHTRA & ORS
|
July 24, 2015 |
WAIRAGADE ENGINEERING CORPORATION Vs. HIREN ALUMINUM LTD. AND ORS.
|
July 16, 2015 |
WALMIK LIMBAJI KANDE Vs. THE STATE OF MAHARASHTRA
|
August 5, 2015 |
WALNI PARDI MAJOOR KAMGAR SAHAKARI SANSTHA LIMITED Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES (HOUSING)
|
April 24, 2015 |
WAMANRAO S/O VYANKATRAO SHINDE Vs. MUNNIBAI WD/O PARMANAND JAIN
|
March 31, 2015 |
WANBURY LTD. Vs. CANDID DRUG DISTRIBUTORS
|
July 15, 2015 |
WARNA VALLEY SAHKARI KHAREDI VIKRI SOCIETY LIMITED Vs. ASHOK J. GAIKWAD AND ORS.
|
March 26, 2015 |
WASIM HUSSAIN SHAIKH Vs. THE STATE OF MAHARASHTRA
|
February 25, 2015 |
WASUDEO NINAJI SAKALKALE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 19, 2015 |
WELSPUN ENTERPRISES LIMITED Vs. ARSS INFRASTRUCTURE PROJECTS LIMITED AND ORS.
|
August 3, 2015 |
WELSPUN MAXSTEEL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
February 2, 2015 |
WEST COAST PAPER MILLS LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
May 5, 2015 |
WESTERN COALFIELDS LIMITED AND ORS. Vs. PLR PROJECTS PVT. LIMITED AND ORS.
|
April 7, 2015 |
WESTERN COALFIELDS LIMITED AND ORS. Vs. PLR PROJECTS PVT. LIMITED AND ORS.
|
July 4, 2015 |
WESTERN COALFIELDS LTD Vs. TAJ MOHAMMED S/O LAL MOHAMMED
|
September 2, 2015 |
WESTERN COALFIELDS LTD. Vs. PROGRESSIVE ENGINEERING COMPANY
|
July 31, 2015 |
WESTERN COALFIELDS LTD. Vs. BABULAL ATHANKAR AND ORS.
|
January 12, 2015 |
WESTERN COALFIELDS LTD. AND ORS. Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL) AND ORS.
|
January 15, 2015 |
WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD. Vs. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION EMPLOYEES UNION, PUNE AND ORS.
|
September 10, 2015 |
WIKA INSTRUMENTS INDIA PVT. LTD. Vs. SWATI U. NOWGAONKAR
|
October 1, 2015 |
X Vs. THE STATE OF MAHARASHTRA
|
April 15, 2015 |
XYZ Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
XYZ Vs. UNION OF INDIA
|
October 28, 2015 |
YADAVRAO Vs. PRABHAKARRAO
|
June 16, 2015 |
YASH SOCIETY INDUSTRY HOUSE Vs. CHIEF COMMISSIONER OF INCOME TAX AAYAKAR BHAVAN
|
March 12, 2015 |
YASHODHAN BANK OF INDIA COOPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
February 11, 2015 |
YASHWANT HIRAMAN THAKARE Vs. THE STATE OF MAHARASHTRA
|
May 8, 2015 |
YASHWANT S/O. MOTIRAM TADAS Vs. THE STATE OF MAHARASHTRA
|
August 3, 2015 |
YATIN GORDHANDAS DOSSA Vs. SUPRIYA SHAILESH PATEL
|
January 20, 2015 |
YATIN LAXMAN PABALE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
January 16, 2015 |
YAVATMAL SAHAKARI GINNING & PRESSING FACTORY YAVATMAL Vs. MEMBER, INDUSTRIAL COURT, YAVATMAL AND ORS.
|
August 4, 2015 |
YESHWANT LAXMAN PAI RAIKAR AND ORS. Vs. LAXMAN V. SINGBAL AND ORS.
|
June 12, 2015 |
YESHWANT PANDURANG KEER Vs. THE STATE OF MAHARASHTRA
|
June 18, 2015 |
YESHWANT SAKHALKAR (D) AND ORS. Vs. HIRABAI PRABHAKAR KAMAT MAMAI (D) AND ORS.
|
March 13, 2015 |
YESPAL KEVAL SINGH CHANDI AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
YESUDAS Vs. PRAMILA
|
June 8, 2015 |
YOGESH Vs. STATE OF MAHARASHTRA
|
January 13, 2015 |
YOGESH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
|
March 26, 2015 |
YOGESH ARJUN MARAL Vs. THE STATE OF MAHARASHTRA
|
September 16, 2015 |
YOGESH ARUN SONAWANE Vs. SAU. JYOSTNA YOGESH SONAWANE
|
April 7, 2015 |
YOGESH BALKRISHNA KAKADE Vs. THE STATE OF MAHARASHTRA AND ORS.
|
July 3, 2015 |
YOGESH PANDHARINATH DALVI AND ORS. Vs. THE STATE OF MAHRASHTRA AND ORS.
|
August 20, 2015 |
YOGESHWARBHAI PRAMOD THAKRE Vs. SATISH RAMJI BARWAD
|
August 25, 2015 |
YOSEF Vs. THE STATE OF MAHARASHTRA
|
August 14, 2015 |
YOSEPH Vs. THE STATE OF MAHARASHTRA AND ORS.
|
February 10, 2015 |
YUNNUS ABUBAKAR HAWALDAR Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1
|
April 30, 2015 |
YUVAK CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. ANURADHA S. AUSEKAR AND ORS.
|
December 10, 2015 |
ZACARIAS MENDES Vs. MILTON OLUMPIA MARQUES AND ORS.
|
March 11, 2015 |
ZAHIR AHMED SAEED AHMED MISTRY AND ORS. Vs. THE STATE OF MAHARASHTRA
|
December 7, 2015 |
ZAMA GOTYA JADHAV Vs. STATE OF MAHARASHTRA
|
January 6, 2015 |
ZEE NEWS LTD. Vs. SONIKA TIWARI AND ORS.
|
September 7, 2015 |
ZILLA PARISHAD NAGPUR Vs. SHRIRANG S/O WADGUJI WANJARI
|
April 30, 2015 |
ZODIAC DEVELOPERS PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-8
|
June 18, 2015 |
ZOHARABI AND ORS. Vs. UTTAM SHANKAR MATKAR
|
June 22, 2015 |
ZONAL MANAGER MAHARASHTRA STATE CO OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD AMRAOTI Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
|
August 27, 2015 |
ZONAL MANAGER, MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LIMITED AND ANOTHER Vs. OFFICE OF ADDITIONAL COMMISSIONER OF LABOUR
|
August 27, 2015 |
ZULFIKAR JEEWANJEE MORISWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX, (TDS)-2(3)
|
February 18, 2015 |
ZULHKAR JEEWANJEE MORISWALA AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS) AND ORS.
|
March 5, 2015 |