REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D GONDANE Vs. C J SABNIS	April 28, 2011
A SAYEEM A BASHIR Vs. STATE OF MAHARASHTRA	April 8, 2011
A VELINO RODRIGUES Vs. EXECUTIVE ENGINEER WORKS DIVISION VII GOA TILLARI IRRIGATION DEVELOPMENT CORP	December 15, 2011
A VIJAY KUMAR Vs. UNION OF INDIA	April 21, 2011
A.H. JOSHI Vs. STATE OF MAHARASHTRA	December 12, 2011
A.K. CONSTRUCTION Vs. CESTAT	November 24, 2011
AANNASO SHRIPAL BUKADE Vs. STATE OF MAHARASHTRA	May 3, 2011
AARTI MEHRA Vs. RAJESH DHIRAJLAL VORA	December 20, 2011
ABAJI Vs. STATE OF MAHARASHTRA	January 17, 2011
ABBOTT INDIA LTD Vs. ALL INDIA ABBOTT EPLOYEES UNION	October 12, 2011
ABDUL AAHAD HAJAM Vs. STATE OF MAHARASHTRA	August 25, 2011
ABDUL FARUK ABDUL RAHIM Vs. STATE OF MAHARASHTRA	October 21, 2011
ABDUL HAFIZ Vs. STATE OF MAHARASHTRA	July 14, 2011
ABDUL JABBAR Vs. STATE OF MAHARASHTRA	February 11, 2011
ABDUL KADIR Vs. REGIONAL TRANSPORT AUTHORITY	March 11, 2011
ABDUL RAJIQ S/O ABDUL KHALIQ Vs. STATE OF MAHARASHTRA	October 14, 2011
ABDUL RAZZAK Vs. STATE OF MAHARASHTRA	July 19, 2011
ABDUL SAJED Vs. STATE OF MAHARASHTRA	February 1, 2011
ABDUL SATTAR MAHETAB KHORIWALE Vs. STATE OF MAHARASHTRA	August 8, 2011
ABDULLASHA IBRAHIM MOMIN Vs. SHANKARSA DHONDUSE KSHATRIYA	January 11, 2011
ABDULSATTAR GULABBHAI BAGWAN Vs. VAIBHAV LXMANGIRI GOSAWI	December 1, 2011
ABEDALI KHAN RAHEMATALI Vs. DEVIDAS DHONDUJI POGHE	September 28, 2011
ABHA CHAWLA MOHANTY Vs. ORIENTAL INSURANCE CO LTD	November 15, 2011
ABHAY S/O SHANTILAL KANKARIYA Vs. SARDA CLOTHE STORES	August 29, 2011
ABHIJEET HOUSING PVT. LTD. Vs. NAZIR AHMED SHAIKH	August 29, 2011
ABHIJIT BALKRISHNA PATIL Vs. STATE OF MAHARASHTRA	September 7, 2011
ACHARYA AJAY MUKUNDRAO Vs. PRINCIPAL D D SHINDE SARKAR COLLEGE	March 3, 2011
ACHUT Vs. STATE OF MAHARASHTRA	December 8, 2011
ACTIONGROUP ASSOCIATES Vs. BEML LIMITED	September 30, 2011
ADAM GEORGE RANGREJ Vs. STATE OF MAHARASHTRA	March 1, 2011
ADARSH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA	July 27, 2011
ADDITIONAL COMMISSIONER OF SALES TAX Vs. BUNGE INDIA PVT. LTD	March 4, 2011
ADDITIONAL COMMISSIONER OF SALES TAX VAT-I Vs. KIRLOSKAR OIL ENGINE LTD	November 17, 2011
ADDITIONAL COMMISSIONER OF SALES TAX VATIII Vs. SEHGAL AUTORIDERS PVT LTD	July 11, 2011
ADDITIONAL COMMISSIONER OF SALES TAX, VAT III Vs. B.G. CHITALE	September 22, 2011
ADDITIONAL COMMISSIONER OF SALES TAX, VAT III, MUMBAI Vs. ANKIT INTERNATIONAL	September 15, 2011
ADDITIONAL COMMISSIONER OF SALES TAX, VAT III, MUMBAI Vs. DESAN AGRO TECH LTD.	September 22, 2011
ADITYA AGROTECH PVT. LTD. Vs. STATE OF MAHARASHTRA	December 1, 2011
ADITYA BIRLA NUVO LIMITED Vs. DEPUTY DIRECTOR OF INCOMETAX	July 14, 2011
ADIWASI SEVA SAHAKARI SANSTHA Vs. HONBLE COLLECTOR	August 11, 2011
ADV PALLAVI Vs. SHRI MILIND	June 7, 2011
ADVANI OERLIKON LTD Vs. MACHINDRA GOVIND MAKASARE	March 17, 2011
ADVOCATE RAMESH Vs. STATE OF MAHARASHTRA	June 13, 2011
ADWAIT SURENDRA AATRE Vs. STATE OF MAHARASHTRA	April 7, 2011
AER LINGUS LTD. Vs. AIRPORT AUTHORITY OF INDIA AND UNION OF INDIA	March 9, 2011
AFCONS INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF LABOUR	August 12, 2011
AFSAR KHAN Vs. MANAGING DIRECTOR S T CO OPERATIVE BANK LTD	October 19, 2011
AGAR DISTRIBUTORS INDIA Vs. INTELLECTURAL PROPERTY APPELLATE BOARD	April 29, 2011
AGNELO DCRUZ S/O JOSE M. D CRUZ Vs. ANTHONY BORGES ALIAS	March 8, 2011
AGNELO FERNANDES Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	April 6, 2011
AGNES RUDDY ODHOCH Vs. UNION OF INDIA	December 19, 2011
AGOSTINHO FRANCISCO ANTONIO DE JESUS COREIA AFONSO Vs. WILLIAM DCOSTA	March 9, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. HONBLE MEMBER INDUSTRIAL COURT	September 7, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. HONBLE MEMBER INDUSTRIAL COURT	September 17, 2011
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. KAVISHWAR SAKHARAM WATKAR	August 1, 2011
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. PARSHURAM	July 28, 2011
AHMEDNAGAR DISTRICT CENTRAL COOP BANK LTD Vs. STATE OF MAHARASHTRA	May 2, 2011
AHURA MAZDA DAIRY FARM PVT LTD Vs. SURESH GOPALDAS CHAWALA	November 23, 2011
AIJAZ ALIAS AZAZ MOHAMMED SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 22, 2011
AIRSONIC TRAVELS PVT LTD Vs. PREM MOTIRAM JHANGIANI	March 16, 2011
AJANTA PHARMA LTD. Vs. GOD GIFT LABORATORY PVT. LTD.	December 8, 2011
AJAY Vs. JAI MATA DI ELECTRONICS	November 21, 2011
AJAY AGGARWAL Vs. MOHIT ANEJA	September 22, 2011
AJAY BAJAJ Vs. STATE OF MAHARASHTRA	January 5, 2011
AJAY KUMAR MADANLAL BAJLA Vs. NEHA VISHAL BAJLA	February 17, 2011
AJAY MADHUSUDAN MUKHARJEE Vs. STATE OF MAHARASHTRA	February 24, 2011
AJAY MANMATHAPPA SHETE Vs. STATE OF MAHARASHTRA	August 20, 2011
AJAY PAL Vs. CHITRA PEDNEKAR SPINSTER	September 19, 2011
AJAY RAMESH BHUTE Vs. RAMESH SADASHIV BHUTE	November 21, 2011
AJAY TEJRAJ OSWAL Vs. JOINT DIRECTOR OF HEALTH SERVICE	July 21, 2011
AJAYKUMAR YADAORAO NIKHAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA MUMBAI	November 11, 2011
AJAYKUMAR YADAORAO NIKHAR Vs. STATE OF MAHARASHTRA	October 10, 2011
AJIT ASHOKRAO GARJE Vs. STATE OF MAHARASHTRA	March 24, 2011
AJMAL KHAN Vs. STATE OF MAHARASHTRA	June 9, 2011
AKASH Vs. STATE OF MAHARASHTRA	July 29, 2011
AKASH UNIVERSAL LTD. Vs. UNION OF INDIA	April 27, 2011
AKBAR IBRAHIM PATEL Vs. AMINA AKBAR PATEL	March 1, 2011
AKHIL DADRA & NAGAR HAVELI KAMGAR SANGH Vs. KRANTIKARI KAMGAR UNION	January 29, 2011
AKHIL DADRA AND NAGAR HAVELI KAMGAR SANGH Vs. KRANTIKARI KAMGAR UNION	June 29, 2011
AKOLA MUNICIPAL CORPORATION Vs. VIDARBHA URBAN CO OPERATIVE BANK LTD	August 3, 2011
AKOLA ZILLAH DUDH UTPADAK SANGH SAHAKARI SANSTHANACHA SANGH LTD THROUGH ITS MANAGER Vs. SHESHRAO RAMCHANDRA MHASAYE	July 7, 2011
AL ZUBAIR EXPORTER Vs. UNION OF INDIA	December 1, 2011
ALAKNANDA CEMENT PRIVATE LIMITED Vs. ULTRATECH CEMENT LIMITED	November 18, 2011
ALBERT WILSON DE JOAO Vs. STATE	February 21, 2011
ALBERTO VAS Vs. MARIA ROSA JOANITA CRUZ E COSTA FERNANDES	September 21, 2011
ALEEM KHAN SALIM KHAN Vs. SUB DIVISIONAL OFFICER	August 11, 2011
ALFA ENGINEERING COMPANY Vs. MUNICIPAL CORPORATION OF GENERAL MUMBAI	December 20, 2011
ALFRED D SILVA Vs. VILLAGE PANCHAYAT OF	January 19, 2011
ALHAJ EZAJ HASAN Vs. SHABANA ANJUM	November 28, 2011
ALHUDA MULTIPURPOSE EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	June 10, 2011
ALKA Vs. MAHARASHTRA STATE ELECTRICITY BOARD	July 18, 2011
ALKA CHANDEWAR Vs. SOVIND NATHUJI CHANDEWAR	March 4, 2011
ALKA TORASKAR Vs. VAISHYA URBAN CO-OPERATIVE CREDIT	March 1, 2011
ALKA VIJAYRAO MORE Vs. COLLECTOR	November 25, 2011
ALL INDIA ENGINEERING COMPANY LTD Vs. TRIPA SALES ORGANIZATION	August 5, 2011
ALLAUDDIN BAPUBHAI MULLA Vs. KHANDER RAMRAO GAIKWAD	January 11, 2011
ALPHONSA ENGLISH SCHOOL PANDHARPUR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	August 2, 2011
AMBAJOGAI SAHAKARI SAKHAR KARKHANA LTD Vs. SHANKAR	February 28, 2011
AMBARISH RANGSHAHI PATNIGERE Vs. STATE OF MAHARASHTRA	December 22, 2011
AMBICA DEVELOPERS Vs. STATE OF MAHARASHTRA	December 19, 2011
AMBIKA CONSTRUCTION CO Vs. UNION OF INDIA	October 12, 2011
AMERICAN EXPRESS BAKERY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 2, 2011
AMIN MEHBOOB SHAIKH Vs. DISTRICT MAGISTRATE PUNE	September 27, 2011
AMIN MERCHANT Vs. CHAIRMAN, C.B.E. & C.	September 2, 2011
AMIT Vs. STATE OF MAHARASHTRA	February 4, 2011
AMIT NARENDRA DOSHI Vs. STATE OF MAHARASHTRA	March 8, 2011
AMIT S/O KISHORRAO THAKARE Vs. STATE OF MAHARASHTRA	December 5, 2011
AMIT S/O SATISH PANDIT Vs. STATE OF MAHARASHTRA	May 6, 2011
AMIT TRANSPORT Vs. TOMAR ROADWAYS	April 25, 2011
AMITA J.S. KAKODKAR Vs. NAGRAJ KALE	April 15, 2011
AMOL Vs. DEORAO	January 6, 2011
AMOL S/O VIJAY CHITTE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY DEPARTMENT OF SOCIAL WELFARE	January 18, 2011
AMRISH ARORA Vs. RAMESHKUMAR SACHDEV	July 7, 2011
AMRUTA Vs. STATE OF MAHARASHTRA	January 7, 2011
AMRUTABAI Vs. STATE OF MAHARASHTRA	August 5, 2011
AMRUTDHARA DUDH UTPADAK SAHAKARI SANSTHA Vs. STATE OF MAHARASHTRA	December 17, 2011
AMRUTRAO Vs. LAXMAN	June 6, 2011
AMRUTRAO SHANKARRAO DESHMUKH AND ANOTHER Vs. LAXMAN TULSHIRAM PAWAR AND OTHERS	May 6, 2011
ANA MARIA FERNANDES AND Vs. EPITACIO PAIS GOANKARWADO	January 14, 2011
ANA VITORIA VIEIRA DALGADO LOBO Vs. GERALDO LOBO	July 2, 2011
ANAND @ BHAUSAHEB YUVRAJ PATIL Vs. STATE OF MAHARASHTRA	October 18, 2011
ANAND ALIAS BHAUSAHEB YUVRAJ PATIL Vs. STATE OF MAHARASTRA	October 10, 2011
ANAND GHADI Vs. MARIA WOLFANGO D SILVA	June 7, 2011
ANAND P DHAVASKAR Vs. STATE OF GOA	October 7, 2011
ANANDA SONJI WAKODE Vs. PANDURANG SHAMRAO VARILAL	February 8, 2011
ANANDRAO MADHAVRAO SHINDE Vs. MAHARASHTRA STATE ELECTRICIT DISTRIBUTION COMPANY LIMITED	April 27, 2011
ANANDT HIRAMAN GHATOLE Vs. NIRMALA DINESH HAZARA	June 20, 2011
ANANT CHINTAMAN OZE Vs. LAXMAN MAHADU NIGROSE	February 21, 2011
ANANT GANESH FAL DESSAI (DECEASED) THROUGH HIS LEGAL HEIRS AND ORS. Vs. ADMINISTRATOR OF COMMUNIDADES SOUTH ZONE, COMMUNIDADE BUILDING MARGAO- GOA,	March 17, 2011
ANANT KANA MHATRE Vs. MATHIBAI LADKYA JANALE	February 8, 2011
ANANT NATHU MANKAR Vs. STATE OF MAHARASHTRA	March 7, 2011
ANANT RAMCHANDRA DAKSHINDAS Vs. DIVISIONAL JOINT REGISTRAR	September 8, 2011
ANANTA Vs. STATE OF MAHARASHTRA	December 14, 2011
ANANTA VISHWANATHAN Vs. SHRI NARAYANA GURU HIGH SCHOOL	July 7, 2011
ANANTRAO KRISHNAJI KULKARNI Vs. VAISHALI RENUKADAS VAIDYA	July 5, 2011
ANDHASHRADDHA NIRMULAN SAMITY Vs. STATE OF MAHARASHTRA	February 8, 2011
ANDREA ALFREDO TONALI Vs. STATE OF GOA	March 9, 2011
ANEEFA ALIAS HANIFA Vs. GOVIND NAIK	September 16, 2011
ANGAD Vs. STATE OF MAHARASHTRA	January 14, 2011
ANIKET S/O ANIL SALUNKE Vs. STATE OF MAHARASHTRA	July 12, 2011
ANIL Vs. CBI	March 9, 2011
ANIL Vs. STATE OF MAHARASHTRA	December 2, 2011
ANIL Vs. STATE OF MAHARASHTRA	October 20, 2011
ANIL CHHABILDAS CHAUDHARI Vs. STATE OF MAHARASHTRA	November 21, 2011
ANIL DATTATRAY PARAB Vs. ELECTION COMMISSIONER	April 13, 2011
ANIL DHONDIBA SABALE Vs. STATE OF MAHARASHTRA	February 23, 2011
ANIL MADHAVDAS AHUJA Vs. MARVEL FRAGRANCES PVT LTD	August 11, 2011
ANIL MANOHAR WALKE Vs. PRAMOD UTTAMRAO TIDKE	August 2, 2011
ANIL MITU PAWAR Vs. STATE OF MAHARASHTRA	June 22, 2011
ANIL S/O BABARAO CHIDDARWAR Vs. STATE OF MAHARASHTRA	February 9, 2011
ANIL S/O VITHOBA NIL Vs. STATE OF MAHARASHTRA	November 24, 2011
ANIL SHASHIKANT DUKHANDE Vs. STATE OF MAHARASHTRA	February 17, 2011
ANIL VISHWANATH PATHWE Vs. D I G	November 9, 2011
ANITA JOHNNY KARDOJ Vs. JOHNNY FRANCIS KARDOJ	December 13, 2011
ANITA Y NAIK Vs. SPEAKER GOA LEGISLATIVE ASSEMBLY	January 25, 2011
ANKUSH Vs. STATE OF MAHARASHTRA	February 24, 2011
ANNAPURNA LAND DEVELOPERS Vs. STATE OF MAHARASHTRA	July 8, 2011
ANSAR ALI YUSUF KHAN Vs. UNION OF INDIA	September 27, 2011
ANSIRAM S/O GUNDIRAM GAVANE Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
ANTANASIO MONSERRATE Vs. C.B.I.	August 3, 2011
ANTONETTA GOMES Vs. ANGELINA COLACO E. DIAS	September 28, 2011
ANTONIO F. DO ROSARIO Vs. THE STATE OF GOA	March 29, 2011
ANTONIO FERNANDES Vs. SHAKUNTALA D. NAIK	September 29, 2011
ANURADHA ASHOK NAIK Vs. ASHOK SAGUN NAIK	February 10, 2011
ANURAT Vs. STATE OF MAHARASHTRA	March 10, 2011
ANWAR ARVIND RAMKRISHNA MUDBHATKAL Vs. SHENAZ SANI	September 16, 2011
APARNA NARENDRA ZAMBRE Vs. ASSISTANT SUPERINTENDENT ENGINEER	August 1, 2011
APCOTEX INDUSTRIES LTD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE	February 3, 2011
APOLLO CRANES PVT LTD Vs. UNION OF INDIA	July 25, 2011
APPA DADU PATIL Vs. STATE OF MAHARASHTRA	January 13, 2011
APPU M SHETTY Vs. STATE OF MAHARASHTRA	November 16, 2011
ARCHANA Vs. K VENKATA KRISHNA REDDY	February 1, 2011
ARENJA INDUSTRIES LTD Vs. JAGDISH C SHAH	June 21, 2011
ARIF MOHD GHASSWALA Vs. R V IYER	April 15, 2011
ARIHANT AGROTECH Vs. BIRLA COTSYN I LIMITED	June 21, 2011
ARJUN MACHINDRA PURI Vs. STATE OF MAHARASHTRA	September 6, 2011
ARJUNADADA DASHRATH BHUSE Vs. DADAJI DAGADU BHUSE	February 23, 2011
ARMANDO CARDOZO Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	December 8, 2011
ARONDA PROPERTIES PVT LTD Vs. TREE OFFICER AND RANJE FOREST OFFICER	November 15, 2011
ARTI Vs. MANOJ KUNDANLAL JAIN	July 28, 2011
ARUN Vs. STATE OF MAHARASHTRA	February 17, 2011
ARUN Vs. CENTRAL BUREAU OF INVESTIGATION	March 21, 2011
ARUN BHADUJI BANSOD Vs. STATE OF MAHARASHTRA	March 11, 2011
ARUN KANHU PAWAR Vs. SAKRU GANU RATHOD	July 21, 2011
ARUN SAZU SINAI NADKARNI Vs. PEREGRINO CARVALHO	February 8, 2011
ARUN SHESHKARAN KOCHAR Vs. SUNIL FULCHANDJI BHARUT	June 16, 2011
ARUN SUDHAKAR JAIN Vs. VIVEK PADAMRAJENDRA MAHAJAN	August 30, 2011
ARUNA SHAM CHOUGULE Vs. CYRUS SOLI NALLASETH	April 20, 2011
ARUP KUMAR BANERJEE Vs. NEENA AMAR CHAUDHARI	March 21, 2011
ARVIND ANANDA BANDAL Vs. STATE OF MAHARASHTRA	February 14, 2011
ARVIND BHAGWANT DATAL Vs. STATE OF MAHARASHTRA	December 22, 2011
ARVIND COTSPIN Vs. UNION OF INDIA	March 10, 2011
ARVIND NATHUBHAI DATTANI Vs. MANIBEN KARSANDAS DATTANI	December 19, 2011
ARVIND SUKHA ACHARYA Vs. SPECIAL LAND ACQUISITION OFFICER	June 24, 2011
ARVIVA INDUSTRIES (INDIA) LTD. Vs. UNION OF INDIA (UOI)	March 23, 2011
ASAGARALI ABDUL HUSSAIN BOHARI Vs. SUBHASH ZUMBARLAL MUTHA	August 9, 2011
ASAHAI INFRASTRUCTURE AND PROJECTS LIMITED Vs. ASSTT PROVIDENT FUNDS COMMISSIONER	September 9, 2011
ASHABAI Vs. LEELA	July 20, 2011
ASHATAI Vs. CHAMPATRAO LAXMANRAO KALE	July 25, 2011
ASHFAQUALI RAMZANALI ALIAS BABBUMIYA Vs. HIRALAL W/O BHAGWANDAS SHAHU	July 28, 2011
ASHFAQUE AHMED Vs. STATE OF MAHARASHTRA	May 4, 2011
ASHIM KUMAR CHAKRAVARTY Vs. GURDEEP SINGH BAWA	May 4, 2011
ASHISH C SHAH Vs. SHETH DEVELOPERS PVT LTD	March 16, 2011
ASHISH JAGDISHPRASAD SHARMA Vs. STATE OF MAHARASHTRA	November 25, 2011
ASHISH JAGDISHPRASHAD SHARMA Vs. STATE OF MAHARASTRA	November 25, 2011
ASHISH PARIKH Vs. STATE OF MAHARASHTRA	March 22, 2011
ASHLEY FERNANDES Vs. THE STATE OF GOA	March 15, 2011
ASHOK Vs. BALAJI	April 29, 2011
ASHOK BANDU KAKADE Vs. STATE OF MAHARASHTRA	February 28, 2011
ASHOK C RAJADYAX Vs. AUGUSTIN LOBO	February 28, 2011
ASHOK GANABA N GAONKAR Vs. STATE OF GOA	August 12, 2011
ASHOK GANAPATI PATIL Vs. STATE OF MAHARASHTRA	October 19, 2011
ASHOK MACHINDRA KAMBLE Vs. STATE OF MAHARASHTRA	August 20, 2011
ASHOK MADHUSUDHAN GANAPATYE Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY	May 6, 2011
ASHOK NAMDEORAO CHIMOTE Vs. STATE OF MAHARASHTRA	July 20, 2011
ASHOK PANDURANG JADHAV Vs. STATE OF MAHARASHTRA	May 6, 2011
ASHOK PARLHADRAO THAKRE Vs. STATE OF MAHARASHTRA	July 20, 2011
ASHOK PARSAPPA KODVAN Vs. STATE OF MAHARASHTRA	July 22, 2011
ASHOK PUNDLIKRAO PATIL Vs. SHASHIKANT	April 19, 2011
ASHOK RAJARAM SUTAR Vs. STATE OF MAHARASHTRA	June 17, 2011
ASHOK RANGRAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 7, 2011
ASHOK S/O MARUTI DAKE Vs. PAPAMIYA HAJIMIYA	April 6, 2011
ASHOK SAHA Vs. STATE OF MAHARASHTRA	April 15, 2011
ASHOK SAHAKARI SAKHAR KARKHANA LTD Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER BHAVISHYA NIDHI BHAVAN	September 6, 2011
ASHOK SAHEBRAO BORUDE Vs. STATE OF MAHARASHTRA	February 21, 2011
ASHOK VITHAL DATE Vs. STATE OF MAHARASHTRA	July 5, 2011
ASHWINI KAVLEKAR Vs. THE STATE OF GOA	January 7, 2011
ASIAN DEVELOPMENT CORPORATION Vs. KAVITA CO OPERATIVE HOUSING SOCIETY LTD	August 8, 2011
ASR SYSTEMS PVT LTD Vs. KIMBERLY CLARK HYGIENE PRODUCTS PVT LTD	March 17, 2011
ASSET RECOVERY CORPORATION INDIA LTD Vs. STATE OF MAHARASHTRA	August 30, 2011
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. A C C NIHAN CASTINGS LIMITED	July 7, 2011
ASSOCIATED ALCOHOLS AND BREWERIES LIMITED Vs. SHREE RAMESHWAR SAHAKARI SAKHAR KARKHANA LIMITED	May 3, 2011
ASSOCIATED BOMBAY CINEMAS PRIVATE LIMITED Vs. JAMNI S RAMCHANDANI	March 1, 2011
ASSOCIATED CAPSULES PRIVATE LIMITED Vs. DY COMMISSIONER OF INCOME TAX	January 10, 2011
ASSOCIATION OF MANAGEMENT OF UNAIDED ENGINEERING COLLEGES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	December 20, 2011
ATESHAM AHMED KHAN Vs. LAKADAWALA DEVELOPERS PVT LTD	February 23, 2011
ATLANTA LIMITED Vs. ANIL R. AGARWAL	November 24, 2011
ATLURI PADMA VENKATESHWARA RAO Vs. P I PAWAR	January 27, 2011
ATUL PROJECTS INDIA LTD Vs. BABU DEWOO FARLE	March 25, 2011
ATUL SHRIDHAR KAPLE Vs. STATE OF MAHARASHTRA	April 21, 2011
AUDUTH TIMBLO Vs. SITA SHRIPAD NARVEKAR	April 8, 2011
AURANGABAD Vs. STATE OF MAHARASHTRA THROUGH BEGAMPURA POLICE STATION AND ORS	February 1, 2011
AURANGABAD PEOPLES COOPERATIVE BANK LTD Vs. RAMDAS MARUTI KURADE	December 12, 2011
AURANGABAD TEXTILE MILLS Vs. ABDUL KHALIQ S/O ABDUL KADAR	August 9, 2011
AURANGABAD ZILHA KRUSHI & AUDDHUGIK BAUUDDESHIYA SARVA SEVA SAHAKARI SANSTHANCHA SAHAKARI SANGHA MARYADIT Vs. STATE OF MAHARASHTRA	November 29, 2011
AUTHORIZED OFFICERS ASSISTANT CONSERVATOR OF FOREST Vs. MOHAMMAD ARIF IBRAHIM SOLANKI	June 22, 2011
AUTOMOTIVE STAMPINGS & ASSEMBLIES LTD. Vs. COMMR. OF C. EX., PUNE-I	June 22, 2011
AVAN CYRUS BHATHENA Vs. I T C LTD	August 3, 2011
AVERTANO ANTONIO JOSE FURTADO Vs. STATE BANK OF INDIA	March 14, 2011
AVINASH TRIMBAK NAMJOSHI Vs. INDIAN OIL CORPORATION LTD	July 22, 2011
AVINASH VINAYRAO CHOPDE Vs. STATE OF MAHARASHTRA	July 25, 2011
AYUB A AZIJ BAGWAN Vs. MAHAVEER KUSHABA KADAM	April 7, 2011
AYUB AHMED SAYYED Vs. STATE OF MAHARASHTRA	July 26, 2011
AZAM KHAN DAGD KHAN PATHAN Vs. STATE OF MAHARASHTRA	March 7, 2011
AZIJA BEGUM ANWAR KHAN Vs. THE STATE OF MAH AND ANR.	January 12, 2011
AZIZ AHMAD GULAM RASUL Vs. AKOLA MUNICIPAL CORPORATION	April 21, 2011
B D AGARWAL Vs. OFFICIAL ASSIGNEE HIGH COURT	March 28, 2011
B R AMBEDKAR SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	March 10, 2011
B Y CHAVAN Vs. ASSOCIATION OF TENANTS OF THE BOMBAY CATHOLIC HOUSING SOCIETY	May 5, 2011
B.D.P.S. SOFTWARE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 13, 2011
B.S. RAWAT Vs. JEETMAL ANNAJI JAIN	May 5, 2011
BABA JASBIRSING KALSI Vs. ARVIND	July 21, 2011
BABAJI SHIVRAM CLEARING & CARRIERS PVT. LTD. Vs. UNION OF INDIA	April 21, 2011
BABANRAO DAMDUJI JAWADE Vs. DNYANESHWAR RAMAJI BHOYAR	August 3, 2011
BABASAHEB Vs. RAOSAHEB	March 9, 2011
BABASAHEB DEVRAM SATHE Vs. DAGA MAHADU GAVANDE	July 22, 2011
BABASAHEB S/O BALWANT BAWANE Vs. STATE OF MAHARASHTRA	March 9, 2011
BABBUKHA AHMADKHA Vs. STATE OF MAHARASHTRA	October 5, 2011
BABITA Vs. STATE OF MAHARASHTRA	June 17, 2011
BABLYA Vs. STATE OF MAHARASHTRA	September 6, 2011
BABU GULAL PATIL Vs. NAMDEO LAXMAN CHAUDHARI	April 28, 2011
BABU HANMANTA MARLLA @ KALAY Vs. STATE OF MAHARASHTRA 2 DEPUTY COMMISSIONER OF POLICE ZONE 9 BANDRA MUMBAI	April 6, 2011
BABU ULIGAPPA BATTELI Vs. STATE OF MAHARASHTRA	December 13, 2011
BABUBHAI Vs. STATE OF MAHARASHTRA	August 3, 2011
BABURAO Vs. SHRIRAM	June 14, 2011
BABURAO Vs. POKHARDAS	September 6, 2011
BABURAO ALIAS BABULAL RAIBHAN PATOLE Vs. GOVERNMENT OF MAHARASHTRA	June 13, 2011
BABURAO MADHAVRAO MUNNEMANIK Vs. VISHWAJIT PRATAPSING PARDESH	April 26, 2011
BABUSAHEB DEVIDASRAO BORADE Vs. ADDITIONAL DIVISIONAL COMMISSIONER	June 21, 2011
BADE MIYA Vs. MUBIN AHMED ZAHURISLAM	March 25, 2011
BADI MASJID TRUST Vs. STATE OF MAHARASHTRA	July 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. CHANDRAKALABAI WD/O BANDU DESHMANE	April 8, 2011
BALAJI DIGAMBARRAO KOTGIRE Vs. ENQUIRY AUTHORITY CHIEF MANAGER	September 7, 2011
BALAJI GANESHRAO BACCHEWAR Vs. LAXMAN GANESHRAO TAHKKARWAR	January 14, 2011
BALAJI IMPEX Vs. UNION OF INDIA	July 1, 2011
BALAJI SOCIETY A TRUST RUNNING THE FOLLOWING INSTITUTES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	December 9, 2011
BALARAM G GAIKWAD Vs. HARSHWARDHAN PALANDE	December 19, 2011
BALASAHEB BHAURAO MULEY Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
BALASAHEB EKNATH BORAWAKE Vs. SECRETARY SANJIWANI	May 5, 2011
BALASAHEB SATBHAI MERCHANT CO OP BANK LTD Vs. STATE OF MAHARASHTRA	September 21, 2011
BALASAHEB SATBHAI MERCHANT CO-OP BANK LTD Vs. STATE OF MAHARASHTRA	September 9, 2011
BALIRAM Vs. STATE OF MAHARASHTRA	October 20, 2011
BALIRAM Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION	July 20, 2011
BALIRAM S/O GURLING PALAPURE Vs. STATE OF MAHARASHTRA	August 9, 2011
BALMER LAWRIE AND CO LTD Vs. ENGINEERING WORKERS ASSOCIATION	June 6, 2011
BALU Vs. STATE OF MAHARASHTRA	July 15, 2011
BALU Vs. STATE OF MAHARASHTRA	December 15, 2011
BALU BHAUSAHEB KOTHULE Vs. STATE OF MAHARASTRA	July 15, 2011
BALU KONDIBA THENGIL Vs. STATE OF MAHARASHTRA	December 17, 2011
BALWANT Vs. STATE OF MAHARASHTRA	March 7, 2011
BALWANTRAO BHAGWANTRAO DESHMUKH Vs. MANKARNABAI CHAITUJI GOSAI	July 27, 2011
BANARASI PAPER & SYNTHETICS PVT. LTD. Vs. UNION OF INDIA	August 17, 2011
BANDU S/O MADHAO BANGRE Vs. NATTHU S/O LAXMAN BANGRE	July 25, 2011
BANSI Vs. STATE OF MAHARASHTRA	February 14, 2011
BANSILAL S/O KISANGOPAL BHATTAD Vs. MOHAN BANSILAL	January 11, 2011
BAR COUNCIL OF MAHARASHTRA AND GOA Vs. STATE OF MAHARASHTRA	August 11, 2011
BASANT LALL SHAW Vs. MANOJ KUMAR JAYASWAL	July 28, 2011
BASAVRAJ Vs. KHALI IMRAN SHAIKH	September 14, 2011
BASAWESAR Vs. GRAM PANCHAYAT SILEWADA	August 17, 2011
BATILA FERNANDES Vs. KANTABAI ONVAL NAIK	June 8, 2011
BATLIBOL LTD Vs. MUNICIPAL CORPORATION FOR GR BOMBAY	August 17, 2011
BAYAJI KISAN ANDHALE Vs. STATE OF MAHARASHTRA	July 12, 2011
BECK AND COMPANY Vs. SUSHILKUMAR MADHAV BHIDE	July 27, 2011
BEENA INAMDAR Vs. UNIVERSITY OF PUNE	December 8, 2011
BERNARD F D SOUZA Vs. SOUTH GOA PLANNING AND DEVELOPMENT AUTHORITY	February 8, 2011
BHAGCHAND KAPURCHAND GARADE Vs. GOVERNMENT OF MAHARASHTRA	July 25, 2011
BHAGESHREE VELIP W/O LATE SHRIKANT VELIP Vs. ASHOK	March 10, 2011
BHAGIRATHIBAI GAJANAN JADHAV Vs. SHIVDAS PRAHLAD MANE	January 27, 2011
BHAGWAN Vs. STATE OF MAHARASHTRA	March 30, 2011
BHAGWAN CHELLARAM CHELLANI Vs. STATE OF MAHARASHTRA	March 16, 2011
BHAGWAN NARAYAN DHOLE Vs. ARJUN NARAYAN DHOLE SINCE DECEASEDTHROUGH LRS	December 17, 2011
BHAGWAN TRIMBAK DEOKAR Vs. ZILLA PARISHAD AHMEDNAGAR	August 12, 2011
BHAGWANT NIVRUTTI JADHAV Vs. STATE OF MAHARASHTRA	March 11, 2011
BHAGWAT ASARAM SHERKAR Vs. BABASAHEB DADARAO GHULE	October 5, 2011
BHALCHANDRA DATEY Vs. STATE OF MAHARASHTRA	November 28, 2011
BHALLA AUTOMOBILES Vs. RAJESH	February 8, 2011
BHALWANI VIVIDH KARYAKARI SEVA SAHKARI SOCIETY LTD Vs. STATE OF MAHARASHTRA	March 7, 2011
BHAMABAI SHANKAR BARVE Vs. RANGANATH GANPAT BANKHELE	July 6, 2011
BHANUDAS Vs. MAHARASHTRA STATE ELECTRICITY BOARD	March 3, 2011
BHANUDAS Vs. STATE OF MAHARASHTRA	March 11, 2011
BHANUDAS BABA PANDHARE Vs. STATE OF MAHARASHTRA	September 6, 2011
BHANUDAS MAROTI HUJDAR Vs. BABURAO MAROTI HUJDAR	February 8, 2011
BHANUMATI HARISHCHANDRA BUJAD Vs. STATE OF MAHARASHTRA	July 8, 2011
BHARAT GEARS LIMITED Vs. D DRUKKAR AND CO (INDIA) PVT LTD	January 10, 2011
BHARAT PANDURANG PATIL Vs. STATE OF MAHARASHTRA	April 7, 2011
BHARAT PANDURANG PAWAR Vs. STATE OF MAHARASHTRA	March 7, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM WORKMENS UNION	August 2, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. PETROLEUM WORKMENS UNION	August 1, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. TAJDIN JAVERBHAI MAVANY	September 29, 2011
BHARAT S/O ASARAM MORE Vs. GOVERNMENT OF MAHARASHTRA	May 5, 2011
BHARAT VISHNU RADE Vs. GOPAL KHUSHAL KOLHE	November 28, 2011
BHARAT VISHNU RADE Vs. GOPAL KHUSHAL KOLHE	November 29, 2011
BHASKAR Vs. STATE OF MAHARASHARA	August 10, 2011
BHASKAR JANARDHAN SALUNKE Vs. STATE OF MAHARASHTRA	September 8, 2011
BHASKAR SONABAPU SHAHANE Vs. STATE OF MAHARASHTRA	January 7, 2011
BHAU GANPAT PATIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	September 2, 2011
BHAU VITTHAL JAGADALE Vs. STATE OF MAHARASHTRA	August 12, 2011
BHAURAO KISAN NAGTILAK Vs. STATE OF MAHARASHTRA	August 11, 2011
BHAURAO SALUBA EKANDE Vs. PUNJABRAO RANGRAO CHAVAN	March 10, 2011
BHAUSAHEB Vs. STATE OF MAHARASHTRA	March 30, 2011
BHAUSAHEB Vs. LAXMAN	July 8, 2011
BHAUSAHEB HIRAMAN MOKALE Vs. LAXMAN SHANKAR GAIKWAD	September 27, 2011
BHAUSAHEB S/O LAXMAN KSHIRSAGAR Vs. LAXMAN	August 8, 2011
BHAUSAHEB SHIVARAMJI ALIAS FRANCIS IGNATI BODHAK Vs. STATE OF MAHARASHTRA	October 17, 2011
BHAVESH Vs. STATE OF MAHARASHTRA	August 1, 2011
BHAVIK K SHAH Vs. UNION OF INDIA	July 11, 2011
BHAVRABAI Vs. SANJAY RAMCHANDRA GANDHEWAR	June 22, 2011
BHAWNA W/O. VIJAYKUMAR SAKHARE Vs. VIJAYKUMAR S/O. TARACHAND SAKHARE	August 13, 2011
BHAYYASAHEB Vs. STATE OF MAHARASHTRA	March 8, 2011
BHIKU TUKARAM JADHAV Vs. STATE OF MAHARASHTRA	December 23, 2011
BHILWARA SPINNERS LTD Vs. UNION OF INDIA	March 16, 2011
BHIMA Vs. STATE OF MAHARASHTRA	February 28, 2011
BHIMRAO TRIMBAKRAO MUNDE Vs. MARATHWADA AGRICULTURAL UNIVERSITY, PARBHANI	August 3, 2011
BHUMANNA PIRAJI NAROD Vs. STATE OF MAHARASHTRA	August 18, 2011
BHUSHAN STEEL LIMITED Vs. VARSHA A MAHESHWARI	January 5, 2011
BICHOLIM URBAN CO-OPERATIVE BANK LTD Vs. GANTA BALSUBAIAH	September 9, 2011
BIRLA SUN LIFE INSURANCE COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I	November 29, 2011
BISRAM SANU JAMBHEKAR Vs. STATE OF MAHARASHTRA	April 11, 2011
BLASCO MONTEIRO Vs. CAETANO ROSARIO LUIS	September 23, 2011
BLUE DART EXPRESS LTD Vs. STATE OF MAHARASHTRA	March 7, 2011
BNY CORPORATE TRUSTEE SERVICES LTD. Vs. WOCKHARDT LTD.	March 11, 2011
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 2, 2011
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. NAV BHARAT TRADING CO	October 3, 2011
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. ILAC LIMITED	January 27, 2011
BOMBAY CUSTOM HOUSE AGENTS ASSOCIATION Vs. UNION OF INDIA	December 7, 2011
BOMBAY LATEX DISPENSIONS PVT LTD Vs. JETHALLA AMRITLAL DOSHI	November 11, 2011
BOMBAY PRESIDENCY GOLF CLUB LTD Vs. INCOME TAX OFFICER	January 31, 2011
BORA TRANSPORT COMPANY Vs. CHAMPALAL B OSWAL	March 15, 2011
BOROCHEMIE INDIA PVT LTD Vs. UNION OF INDIA	September 7, 2011
BRENTFIELD TRAVELS CO PVT LTD Vs. RESERVE BANK OF INDIA	September 23, 2011
BUILDTECH ENGINEERS NEW MUMBAI Vs. MAHADEO BANDU SONAWANE	November 18, 2011
C F S ASSOCIATION OF INDIA Vs. UNION OF INDIA	October 5, 2011
C P AMINAKUTTY Vs. GOVIND NAIK	September 9, 2011
C.C.E. & C., AURANGABAD Vs. CTR MANUFACTURING INDUSTRIES	April 5, 2011
CABLE CORPORATION OF INDIA LTD Vs. UNION OF INDIA	February 7, 2011
CADILA PHARMACEUTICALS LIMITED Vs. SAMI KHATIB OF MUMBAI	April 8, 2011
CAETANO REMEDIO DOURADO Vs. DIGAMBER A	January 14, 2011
CALAVATI XEMBU MARATHE Vs. REVISION AUTHORITY (CENTRAL GOVERNMENT), GOVERNMENT OF INDIA,MINISTRY OF MINES	December 15, 2011
CAMILO PEREIRA Vs. GOVERNMENT OF GOA	May 5, 2011
CANARA BANK Vs. AMINEX CHEMICALS LIMITED	March 24, 2011
CARLOS TAVORA Vs. FREDERICK C DSOUZA	September 22, 2011
CAROL INFO SERVICES LIMITED Vs. STATE OF MAHARASHTRA	June 16, 2011
CARONA ALDOBNA BARDEZ Vs. BRIAN LOUIS SEQUEIRA MAJOR	January 10, 2011
CENTRAL BANK OF INDIA Vs. CIRILO VALES	October 20, 2011
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP SUDHAKAR PENDSE	July 7, 2011
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP SUDHAKAR PENDSE AND OTHERS	July 17, 2011
CENTRAL HINDU MILITARY EDUCATION SOCIETY Vs. VIVEK VASANTRAO RAJE	July 27, 2011
CG PPI ADHESIVE PRODUCTS LTD Vs. BPL DISPLAY	September 29, 2011
CHAMPAVATI SHYAM NAIK Vs. UMABAI B. PARULEKAR	November 17, 2011
CHANDAR S/O LAXMAN RAKHUNDE Vs. STATE OF MAHARASHTRA	December 23, 2011
CHANDRABHAGABAI Vs. STATE OF MAHARASHTRA	August 8, 2011
CHANDRAKALA W/O DNYANOBA SURYAWANSHI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT	January 7, 2011
CHANDRAKANT DHONDU BHOIR Vs. STATE OF MAHARASHTRA	March 8, 2011
CHANDRAKANT G GOVEKAR Vs. DEPUTY COLLECTOR REV LAND ACQUISITION OFFICER	September 23, 2011
CHANDRAKANT KASHINATH SOMWARE Vs. STATE OF MAHARASHTRA	June 21, 2011
CHANDRAKANT KISAN PUJARI Vs. STATE OF MAHARASHTRA	February 15, 2011
CHANDRAKANT RAGHUNATH PARAB Vs. STATE OF MAHARASHTRA	January 13, 2011
CHANDRAKANT VITHAL PAWAR Vs. STATE OF MAHARASHTRA	August 22, 2011
CHANDRAMA TRIBHUVAN SINGH Vs. STATE OF MAHARASHTRA	October 17, 2011
CHANDRASEN Vs. STATE OF MAHARASHTRA	March 4, 2011
CHANDRU P JETHWANI Vs. UNION OF INDIA	November 21, 2011
CHANDUR MORIANI Vs. VINOD GADA	January 14, 2011
CHAUDHARY SATYENDRA SINGH Vs. PRASAD KAMAT	May 6, 2011
CHAUDHARY TRANSPORT MUMBAI Vs. HINDUSTAN PETROLEUM CORPORATION LTD MUMBAI	November 23, 2011
CHAYA JAGAN KALE Vs. STATE OF MAHARASHTRA	February 17, 2011
CHHALASINGH Vs. THE STATE OF MAHARASHTRA	December 21, 2011
CHHATRAPATI SAMBHAJI MAHARAJ SAHAKARI PATSANSTHA MARYADIT Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES SATARA	October 21, 2011
CHHAYA Vs. MANOJ	July 13, 2011
CHHOTU ALIAS ASIF ISTRAEEL SHAIKH Vs. STATE OF MAHARASHTRA	March 22, 2011
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD LATUR Vs. KALAWATIBAI W/O NAMDEO JOGDAND	August 11, 2011
CHIEF OFFICER NAGAR PARISHAD Vs. PRATIBHA PRADIP GAIKWAD	July 1, 2011
CHIMANRAO MORBAJI PATIL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY SOCIAL WELFARE CULTURAL AFFAIRS SPORTS AND TOURISM DEPARTMENT MANTRALAYA ANNEXE BOMBAY	November 8, 2011
CHINNAJI BHIMAYYA NALBOGA Vs. NANJI SITARAM SHAMKULE	July 23, 2011
CHINTAMAN SITARAM KEDARI Vs. STATE OF MAHARASHTRA	November 9, 2011
CHINTAMAN SITARAM KEDARI Vs. STATE OF MAHARASHTRA	May 2, 2011
CHOLU D ROSAR Vs. SPECIAL LAND ACQUISITION OFFICER	August 12, 2011
CHOTA GONDIA EDUCATION SOCIETY Vs. DILIP UDARAMJI KATHANE	July 18, 2011
CHOWGULE AND CO LTD Vs. VISHNU SHANKAR KALANGUTKER	February 7, 2011
CIT Vs. HANS CHRISTIAN GASS	June 22, 2011
CITIZENS ORGANISATION FOR PUBLIC OPINION Vs. STATE OF MAHARASHTRA	March 24, 2011
CITY AND INDUSTRIAL DEVELOPMENT CORPN. OF MAHARASHTRA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 21, 2011
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SATE OF MAHARASHTRA THROUGH THE MINISTRY OF REVENUE AND FOREST	July 20, 2011
CLARITY GOLD PVT LTD Vs. STATE BANK OF INDIA	January 20, 2011
CO-NICK ALLOYS (INDIA) LTD AND ORS Vs. SICOM LTD	November 16, 2011
COAL INDIA LTD Vs. CHINTAMANI AGROTECH INDIA LTD	July 26, 2011
COL PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA	November 9, 2011
COLETO REMEDIO SIMOES Vs. SANTAN LOBO	March 4, 2011
COLGATEPALMOLIVE INDIA LTD Vs. RAJENDRA VINAYAKRAO AYACHIT	November 17, 2011
COMMISSIONER Vs. MR. FOQUIRAPPA DODAMANI MAJOR, MARRIED, INDIAN NATIONAL	January 18, 2011
COMMISSIONER Vs. MR. CUSTODIO DSOUZA, MAJOR, MARRIED, INDIAN NATIONAL	January 18, 2011
COMMISSIONER OF C. EX. Vs. KISANVEER SSK LTD.	March 16, 2011
COMMISSIONER OF C. EX. AND CUS. Vs. WIPRO LTD.	February 3, 2011
COMMISSIONER OF C. EX., NAVI MUMBAI Vs. HINDALCO INDUSTRIES LTD.	June 7, 2011
COMMISSIONER OF C. EX., RAIGAD Vs. ISPAT INDUSTRIES LTD.	June 7, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GTC INDUSTRIES LTD	February 2, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ASIAN PAINTS LTD.	September 6, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GTC INDUSTRIES LTD	January 13, 2011
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. R R OMERBHAY PVT LTD	February 9, 2011
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AHMEDNAGAR FORGING LTD	February 10, 2011
COMMISSIONER OF CENTRAL EXCISE RAIGAD Vs. MICRO INKS LTD	March 23, 2011
COMMISSIONER OF CENTRAL EXCISE, GOA Vs. POOJA FERRO ALLOYS LTD.	June 22, 2011
COMMISSIONER OF CENTRAL EXCISE, GOA Vs. NESTLE INDIA LTD.	June 29, 2011
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Vs. IFB INDUSTRIES LTD	February 9, 2011
COMMISSIONER OF CUSTOMS (IMPORT) Vs. ELECON ENGG. CO. LTD.	January 12, 2011
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI Vs. SAMARTH INDUSTRIES	December 15, 2011
COMMISSIONER OF INCOM TAX Vs. TEMPLETON ASSET MANAGEMENT	September 12, 2011
COMMISSIONER OF INCOME TAX Vs. SHANKAR KRISHNAN	September 6, 2011
COMMISSIONER OF INCOME TAX Vs. SANDEEP C. DUGAD	September 8, 2011
COMMISSIONER OF INCOME TAX Vs. VIJAYA	September 27, 2011
COMMISSIONER OF INCOME TAX Vs. MANJULA J. SHAH	October 11, 2011
COMMISSIONER OF INCOME TAX Vs. CHIKA OVERSEAS PVT LTD	November 18, 2011
COMMISSIONER OF INCOME TAX Vs. KOTAK SECURITIES LIMITED	October 21, 2011
COMMISSIONER OF INCOME TAX Vs. SUNFLAG IRON AND STEEL CO LTD	October 21, 2011
COMMISSIONER OF INCOME TAX Vs. BHARAT R RUIA	April 18, 2011
COMMISSIONER OF INCOME TAX Vs. MARATHA MANDIR CO OP BANK LTD	July 21, 2011
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION OF INDIA LIMITED	August 2, 2011
COMMISSIONER OF INCOME TAX Vs. LOKNETE BALASAHEB DESAI S S K LTD	June 22, 2011
COMMISSIONER OF INCOME TAX Vs. ARTS & CRAFTS EXPORTS	December 7, 2011
COMMISSIONER OF INCOME TAX Vs. S.K. BANERJEE J.V. TRANSPORT PLAZA	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. CABLE CORPORATION OF INDIA LTD	June 16, 2011
COMMISSIONER OF INCOME TAX Vs. PHIL CORPORATION LTD	June 28, 2011
COMMISSIONER OF INCOME TAX Vs. MODEST MARITIME SERVICES (P) LTD	July 1, 2011
COMMISSIONER OF INCOME TAX Vs. RAYCHEM RPG LTD	July 4, 2011
COMMISSIONER OF INCOME TAX Vs. ADBHUT TRADING CO. (P) LTD	July 20, 2011
COMMISSIONER OF INCOME TAX Vs. VIDESH SANCHAR NIGAM LTD	July 20, 2011
COMMISSIONER OF INCOME TAX Vs. MOTTA CONSTRUCTION (P) LTD	August 4, 2011
COMMISSIONER OF INCOME TAX Vs. TEMPLETON ASSET MANAGEMENT (INDIA) P LTD	August 5, 2011
COMMISSIONER OF INCOME TAX Vs. SMT. VIJAYA V. KAVEKAR L/H OF LATE VIJAYKUMAR B. KAVEKAR	July 29, 2011
COMMISSIONER OF INCOME TAX Vs. SALMAN KHAN	June 6, 2011
COMMISSIONER OF INCOME TAX Vs. JYOTI PLASTIC WORKS PRIVATE LIMITED	November 15, 2011
COMMISSIONER OF INCOME TAX Vs. MORGAN STANLEY	August 30, 2011
COMMISSIONER OF INCOME TAX Vs. JAIHIND CO-OPERATIVE HOUSING SOCIETY LTD.	November 14, 2011
COMMISSIONER OF INCOME TAX Vs. K. MOHAN AND CO. (EXPORTS) (REGD.)	July 1, 2011
COMMISSIONER OF INCOME TAX - II Vs. PATNI COMPUTER SYSTEMS LIMITED	July 1, 2011
COMMISSIONER OF INCOME TAX II PUNE Vs. BRAHMA ASSOCIATES	February 22, 2011
COMMISSIONER OF INCOME TAX-II, MUMBAI Vs. RUNWAL DEVELOPERS (P.) LTD.	October 5, 2011
COMMISSIONER OF SALES TAX Vs. DEV ENTERPRISES LIMITED	June 24, 2011
COMMISSIONER OF SALES TAX Vs. CADILA HEALTHCARE LIMITED	March 4, 2011
COMMISSIONER OF SERVICE TAX Vs. WNS GLOBAL SERVICE (P) LTD.	February 10, 2011
COMMR. OF C. EX., GOA Vs. GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD.	April 13, 2011
COMMUNIDADE OF BALLI, BALLI, QUEPEM GOA Vs. VITHOBA MAHADEV DESSAI, AGONDA, CANACONA GOA. AND OTHERS	December 9, 2011
COMMUNIDADE OF CALANGUTE Vs. THE STATE OF GOA	February 2, 2011
COMMUNIDADE OF CORTALIM Vs. SPECIAL LAND ACQUISITION OFFICER	August 12, 2011
COMMUNIDADE OF QUITOL Vs. THE PRESIDENT, FABRICA OF BETUL CHURCH	July 1, 2011
COMUNIDADE OF LOLIEM,LOLIEM, CANACONA-GOA Vs. ANANDIBAI PURSHOTTAM PRABHUDESSAI AND ORS.	October 10, 2011
CONCEICAO QUADROS ALIAS CONCEICAO DIAS Vs. SALVADOR QUADROS	September 26, 2011
COSME FARMA LABORATORIES LTD. Vs. SHWARDE PHARMACEUTICAL PVT. LTD.	December 17, 2011
COSME ROMALDO SILVEIRA Vs. VILLAGE PANCHAYAT CHICALIM	October 17, 2011
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA	October 21, 2011
CRAWFORD BAYLEY AND CO Vs. UNION OF INDIA	December 1, 2011
CROMPTON GREAVES LIMITED Vs. KANTIBHAI	August 29, 2011
CROMPTON GREAVES LIMITED Vs. S.B. LOKHANDE	March 10, 2011
CUFFE PARADE RESIDENTS ASSOCIATION Vs. STATE OF MAHARASHTRA	January 6, 2011
CUMMINS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE	September 14, 2011
CYBER INFO SYSTEMS & TECHNOLOGIES PVT. LTD. Vs. THE STATE OF MAHARASHTRA & ANR.	November 29, 2011
D G KOTAK Vs. RAJESHKUMAR ALIAS RAJAS R DOSHI	December 21, 2011
D R BONDRE Vs. STATE OF MAHARASHTRA	November 22, 2011
D S MUJUMDAR AND K M JAIN Vs. FAIZPUR MUNICIPAL COUNCIL	January 20, 2011
DAHYABHAI VALLABHBHAI PATEL Vs. LALUBHAI PATEL	February 9, 2011
DAISY SENSO Vs. IVORINE DANSLAY NORONHA	June 8, 2011
DAMJI TINGASA PADA Vs. THE SUPRINTENDENT	August 2, 2011
DAMODAR JAIRAM SAO Vs. DEPUTY CHAITY COMMISSIONER	September 19, 2011
DAMODAR MOHAN GAONKAR Vs. GOVIND BABOSO POPKAR	March 3, 2011
DAMU MARUTI DADHE Vs. LIMBA MARUTI DADHE	June 8, 2011
DANISH KHAN Vs. STATE	December 21, 2011
DARPHALE YOGITA JAGANNATH Vs. STATE OF MAHARASHTRA	December 20, 2011
DASHRATH Vs. MUNICIPAL COUNCIL	February 25, 2011
DASRAO Vs. GANPAT	March 17, 2011
DASRAO LAXMANRAO DESHPANDE Vs. STATE OF MAHARASHTRA	March 9, 2011
DATTA DAU SHRAWALE Vs. NAMDEO JALBAJI DIWEKAR	January 10, 2011
DATTA VITTHALRAO KHALKONIKAR Vs. SHRIRAM MANDIR DEOSTHAN TRUST	July 8, 2011
DATTAPRASAD RAMVILAS LAKHOTIA Vs. STATE OF MAHARASHTRA	September 27, 2011
DATTARAM DHARMA MAYEKAR Vs. ABHIMANYU DHARMA MAYEKAR	December 7, 2011
DATTATRAY SAKHARAM KHADE Vs. STATE OF MAHARASHTRA	May 6, 2011
DATTATRAYA LAXMAN SHINDE Vs. NANA RAGHUNATH HIRE	August 8, 2011
DATTATRAYA SAVLARAM GHADIGAONKAR Vs. SATYAPAL UTTAM CHAND CHAUDHARY	June 29, 2011
DATU VITHOBA YADAV Vs. DNYANESHWAR SAMBHA YADAV	December 7, 2011
DEBASIS BHATTACHARYA Vs. STATE	October 7, 2011
DEEPA NARAYAN FAL DESSAI Vs. MANUEL S. MARTINS	June 17, 2011
DEEPAK ALIAS ABHIJIT LAXMAN SHELKE Vs. STATE OF MAHARASHTRA	February 24, 2011
DEEPAK DASHRATH CHAHANDE Vs. CIVIL JUDGE JUNIOR DIVISION	July 7, 2011
DEEPAK DWARKAPRASAD GUPTA Vs. SITARAM ENTERPRISES	October 17, 2011
DEEPAK GAONKAR S/O GUNO GAONKAR Vs. STATE	January 14, 2011
DEEPAK MALLAJI ATRAM Vs. SHEIKH FARID SHEIKH SULEMAN	March 22, 2011
DEEPAK PRABHAKARRAO CHONDEKAR Vs. STATE OF MAHARASHTRA	June 27, 2011
DEEPAK PREM MIRWANI Vs. STATE OF MAHARASHTRA	July 11, 2011
DEEPMANI Vs. STATE OF MAHARASHTRA	January 21, 2011
DELTA LOGISTICS Vs. UNION OF INDIA	September 14, 2011
DENA BANK Vs. MUNICIPAL CORPORATION OF GR MUMBAI	July 21, 2011
DEORAM Vs. STATE OF MAHARASHTRA	April 18, 2011
DEORAO TUKARAM SAWLE Vs. STATE OF MAHARASHTRA	June 22, 2011
DEPE GLOBAL SHIPPING AGENCIES PVT LTD Vs. MPIL CORPORATION LTD	October 21, 2011
DEPUTY COLLECTOR (L.A.) MARGAO, GOA Vs. JOSE SEBASTIAO FALEIRO	December 13, 2011
DEPUTY COLLECTOR AND S D O Vs. VENKATESH R N	November 18, 2011
DEPUTY COLLECTOR AND SDO Vs. MILAGRINA PEREIRA E XAVIER	August 5, 2011
DEPUTY COLLECTOR MARGAO AND ORS Vs. GOPALKRISHNA SANVLO	September 20, 2011
DEPUTY COLLECTOR REV AND LAND ACQUISITION OFFICER Vs. ALEX DE SANTO TEREZA FERNANDES MOROD WADO	July 1, 2011
DEPUTY COLLECTOR SDO Vs. SHAIKH MOHIDIN SHAIK	September 30, 2011
DEPUTY COLLECTOR, S.D.O. Vs. SEBASTIANA ANTAO E. CARDOZO	February 7, 2011
DEPUTY CONSERVATOR OF FOREST GADCHIROLI FOREST DIVISION Vs. MOHAN RAGHUVIR CHAVAN KOTEGAON TALUQ AND DISTRICT GADCHIROLI	June 21, 2011
DEVALIBAI NANDALYA GAVIT Vs. HONJI RAMA VASAWE	June 23, 2011
DEVANAND Vs. STATE OF MAHARASHTRA	August 24, 2011
DEVANG KUMAR Vs. KESHORGOPALDAS DAGA	July 26, 2011
DEVAYANI YESHWANT SHIVKAR, SATYAJEET YESHWANT SHIVKAR AND Vs. BHASKAR CHAVAN AND ORS.	June 7, 2011
DEVDATTA CHANDRAKANT PATIL Vs. MHALKAR DEVELOPERS	August 10, 2011
DEVENDRA GANPATLAL CHAMEDIA Vs. CHIEF OFFICER AND COMPETENT AUTHORITY	July 4, 2011
DEVENDRA RAGHURAJ DESHPRABHU, S/O LATE RAGHURAJ DESHPRABHU AND ORS Vs. RAJENDRA VASSUDEO DESHPRABHU	February 21, 2011
DEVENDRA S DOCTOR Vs. STATE OF MAHARASHTRA	July 25, 2011
DEVIDAS Vs. STATE OF MAHARASHTRA	November 29, 2011
DEVIDAS BHIKU BORKER Vs. STATE OF MAHARASHTRA	July 19, 2011
DEVRAO S/O KISAN LAD Vs. DISTRICT COLLECTOR	October 14, 2011
DEWALTAI Vs. STATE OF MAHARASHTRA	August 3, 2011
DHAMMADIP BHAURAO MANKAR Vs. UNION OF INDIA	November 15, 2011
DHANA MOHAN TALELE Vs. NABAB SARAJ TADVI	March 11, 2011
DHANABAI HIRAMAN DASARE Vs. STATE OF MAHARASHTRA	September 22, 2011
DHANAJI GANPATI GAIKWAD Vs. NAMDEO DIGAMBAR GAIKWAD	December 8, 2011
DHANAJI KASHINATH SHENDKAR Vs. KHEMCHAN S CHAWLA	September 14, 2011
DHANAJI VISHWANATH SHINDE Vs. NAGORAO SAMBHAJI SHINDE	August 30, 2011
DHANAPPA BALAPPA DHANAPPA SAWALE Vs. GURULINGESHWAR DEVASTHAN	January 17, 2011
DHANRAJ GULABRAO DEOKE Vs. STATE OF MAHARASHTRA	March 17, 2011
DHANRAJ HIRALALJI JAIN AND ANOTHER Vs. UNION OF INDIA AND ANOTHER	September 14, 2011
DHANRAJ JAIRAM PATIL Vs. STATE OF MAHARASHTRA	February 23, 2011
DHANRAJ NATTHUJI KALE Vs. GOVINDRAO LAXMANRAO CHOUDHARY	August 4, 2011
DHANUSINGH Vs. STATE OF MAHARASHTRA	May 6, 2011
DHARMARAJ Vs. MAHARASHTRA STATE WAREHOUSING CORPORATION	August 22, 2011
DHIRAJLAL ALIAS DHIRUBHAI BABARIA CITIZEN OF THE UNITED STATES Vs. NAVINBHAI C DAVE	June 14, 2011
DHIRESH HANMANTRAO DESHMUKH Vs. SOU SHITAL DHIRESH DESHMUKH	November 25, 2011
DHONDIBA NAGOBA LADKE Vs. STATE OF MAHARASHTRA	July 7, 2011
DHRUPADABAI W/O BAPU SURVASE Vs. GANGABAI W/O GOVIND SAPATE	November 29, 2011
DHRUVA ALIAS SATISH MORESHWAR MHATRE Vs. STATE OF MAHARASHTRA	February 25, 2011
DHULE SHAHAR KIRANA VA BHUSAR VYAPARI NAGARI SAHAKARI PATSANSTHA MARYADIT DHULE Vs. MANJU	June 15, 2011
DHUNJIBHOY ICE FACTORY PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER	October 4, 2011
DIANA BRAZILIA RODRIGUES Vs. HARI V	March 25, 2011
DIANA RODRIGUES Vs. ANTON XAVIER E. D SOUZA	October 17, 2011
DIGAMBAR Vs. STATE OF MAHARASHTRA	September 21, 2011
DIGAMBAR GANPAT KORDE Vs. VINAYAKRAO ANANDRAO GAWANDE	February 17, 2011
DIGAMBAR UTTAM KALANGUTKAR Vs. BLOCK DEVELOPMENT OFFICER	December 13, 2011
DILIP Vs. NISHANT SAHAKARI GRAMIN PAT PURAVATHA SANSTHA	December 9, 2011
DILIP ATMARAM RANE Vs. LARSEN AND TOUBRO LTD	January 19, 2011
DILIP DHAKU RANE Vs. STATE OF MAHARASHTRA	January 12, 2011
DILIP MADHUKAR JADHAV Vs. STATE OF MAHARASHTRA	February 2, 2011
DILIP SHANKAR DEO Vs. CHIEF OFFICER DHULE NAGARPALIKA	March 10, 2011
DILIPKUMR FANENDRANATH KATRE Vs. PRESIDING OFFICER	July 14, 2011
DINA CHETAN SHAH Vs. GOVERNMENT OF U S S R	May 2, 2011
DINA DORA SUKHIA Vs. JIMMY DORA SUKHIA	December 7, 2011
DINESH AMRATLAL THAKKAR Vs. PREMCHAND BHAGWANDAS WAKHARIA	August 23, 2011
DINESH AROLKAR Vs. STATE OF GOA	December 15, 2011
DINESH AROLKAR Vs. STATE OF GOA	August 9, 2011
DINESH RAMCHANDRA TIWARI Vs. STATE OF MAHARASHTRA	August 29, 2011
DINESH S/O RAMCHANDRA TIWARI Vs. STATE OF MAHARASHTRA	March 29, 2011
DINESH VASANTRAI BHUTA Vs. VASANTBEN HARVILAS JANI	November 14, 2011
DINESH VITTHAL PATIL Vs. STATE OF MAHARASHTRA	June 22, 2011
DINKAR RAI Vs. THE STATE OF MAHARASHTRA	August 16, 2011
DIOGO GRACIAS Vs. STATE OF GOA	May 4, 2011
DIPAK Vs. STATE OF MAHARASHTRA	May 4, 2011
DIRECT INFORMATION (P) LTD Vs. INCOME TAX OFFICER	September 29, 2011
DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. MADHUKAR NARAYAN SHINDE	December 7, 2011
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DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. MAY AND BAKER LIMITED	September 5, 2011
DIRECTOR OF IT (INTERNATIONAL TAXATION) Vs. DUN & BRADSTREET INFORMATION SERVICES INDIA (P) LTD	July 11, 2011
DIVISIONAL CONTROLLER Vs. SHEIKH JAMAL SHEIKH CHAND	September 8, 2011
DIVISIONAL FOREST MANAGER Vs. SHRI VINAYAK KURNE	September 27, 2011
DIVISIONAL FOREST OFFICER Vs. SHRI GANIRAM	July 21, 2011
DNYANESHWAR BALU PATOLE Vs. STATE OF MAHARASHTRA	March 23, 2011
DNYANESHWAR S/O RAMRAO TANDALE Vs. STATE OF MAHARASHTRA	November 28, 2011
DNYANOBA Vs. STATE OF MAHARASHTRA	March 7, 2011
DNYANOBA DAGADU HARPALE Vs. MAYA BABAN HARPALE	November 25, 2011
DR. AMIT DILIP KUDCHADKAR, THROUGH POA HOLDER, SHRI KEDAR KUDCHADKAR, MAJOR, DOCTOR, R/O. HOUSE NO. 209, ST. JOAQUIM ROAD, MARGAO-GOA Vs. SMT. AMINA KUDCHADKAR ALIAS AMINA NEVREKAR, MAJOR, R/O. NAVELKAR, ORNATE ESTATE, BAINGUINIM, OLD GOA	April 6, 2011
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DR. BALABHAI NANAVATI HOSPITAL AND NANAVATI HOSPITAL RESEARCH CENTRE Vs. UNION OF INDIA (UOI) AND ORS.	July 19, 2011
DR. XIUBA SHRIPAD AMONKAR SINCE DECEASED THROUGH LEGAL HEIR SMT. NAYANA XIUBA AMONKAR Vs. DEPUTY COLLECTOR AND SDO AND EXECUTIVE ENGINEER	January 21, 2011
DRIVE INDIA ENTERPRISE SOLUTIONS LTD. Vs. HAIER TELECOM (INDIA) PVT. LTD.	December 19, 2011
DRUMS FOOD INTERNATIONAL PVT LTD Vs. EURO ICE CREAM	July 1, 2011
DSL ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS	January 28, 2011
DUDHNATH ALIAS AJAY BABURAM HARIJAN Vs. STATE OF MAHARASHTRA	October 18, 2011
DURGA ENTERPRISES Vs. SARVESH ROHIDAS NAIK SHIRODKAR	July 14, 2011
DURGA W/O SANJAY INGOLE Vs. VIJAY S/O VISHWANATH BHAGAT	May 2, 2011
DURGAPRASAD MANDANLAL SARDA Vs. STATE OF MAHARASHTRA	December 14, 2011
DURVA GURU PAGI ALIAS KAMAL DUKLO PAGI Vs. GURU ALIAS DURGANAND	August 30, 2011
DY COLLECTOR Vs. COMMUNIDADE OF CAVELOSSIM	March 4, 2011
DY. COLLECTOR (L.A.) AND THE EXECUTIVE ENGINEER W.D. VI (R AND B), PWD Vs. SHRI ABHAY NAIK,	January 6, 2011
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EDWIN MASCARENHAS Vs. THE CHIEF TOWN PLANNER	March 29, 2011
EDWIN MENDONCA Vs. MARIA BLANDINA ALMEIDA BARACHO	August 2, 2011
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EK LAKH KHAN Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES	June 17, 2011
EKNATH BAYAJI GADKARI Vs. BOMBAY MUNICIPAL CORPORATION	August 2, 2011
EKNATH SHANKARRAO PAGAR Vs. BAR COUNCIL OF INDIA	March 14, 2011
EKNATH SHANTARAM KUNKOIENKAR AND ANOTHER Vs. ANTHONY FERNADES AND ANOTHER	February 11, 2011
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ELSE PAULINE LOESH GEB Vs. DEPUTY COLLECTOR LAO AND LAND ACQUISITION OFFICER	August 12, 2011
EMPREITEIROS GERAIS PVT. LTD., REPRESENTED BY ITS LAWFUL ATTORNEY MR. DEVIDAS SADANAND KUDCHADKAR Vs. STATE OF GOA, THROUGH THE ADDITIONAL COLLECTOR,	January 17, 2011
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ESHA EKTA APARTMENTS CHS LTD. Vs. THE MUNICIPAL CORPORATION OF MUMBAI & ANR.	August 24, 2011
ESJAY INTERNATIONAL PVT LTD Vs. UNION OF INDIA	September 21, 2011
ESSEL MINING AND INDUSTRIES LTD Vs. UNION OF INDIA	June 14, 2011
ESSOP CASOOJEE Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE	March 25, 2011
EUROFLAX INDUSTRIES Vs. UNION OF INDIA	July 19, 2011
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EVA DRDAKOVA Vs. KHEMKA EXPORTS PRIVATE LTD	November 30, 2011
EXECUTIVE ENGINEER Vs. MARIA PARRAS	November 18, 2011
EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT Vs. NAMDEO GOVINDRAO NANDURKAR	February 21, 2011
EXECUTIVE ENGINEER, WORKS DIVISION VI (R.S.) P.W.D. Vs. COMMUNIDADE OF CORTALIM	February 28, 2011
FAIJAL HAMIDKHAN NOOR MOHMAD SHAH Vs. STATE OF MAHARASHTRA	January 14, 2011
FAKIR AHMED MOHD SHAIKH Vs. STATE OF MAHARASHTRA	August 12, 2011
FAR PAVILIONS TOURS AND TRAVELS PVT LTD Vs. AMIT ROSHAN KISHORE	June 28, 2011
FAROOQ ABDUL GANI SURVE Vs. STATE OF MAHARASHTRA	October 17, 2011
FARUQU ABDUAL JAHURA Vs. STATE OF MAHARASHTRA	August 5, 2011
FAZALBHAI IBRAHIM CO LTD Vs. LAND ACQUISITION OFFICER	June 29, 2011
FEDERATION OF BANK OF INDIA STAFF UNIONS Vs. UNION OF INDIA	April 8, 2011
FELIX MILAGRESE REVERDO Vs. PIEDADE COSTA	December 21, 2011
FELIX OHIMAIN EVBOROKHAI Vs. STATE OF GOA	August 10, 2011
FEROZE HOMI DUGGAN Vs. JEAN DUGGAN	August 3, 2011
FIROZ KHAN ALIAS AABU Vs. STATE OF MAHARASHTRA	June 30, 2011
FORBES AND CO LTD AND ORS Vs. SWADESHI MILLS COMPANY LTD	October 14, 2011
FORCE MOTORS LTD Vs. SHANTILAL HUKUMCHAND SANCHETI	March 8, 2011
FORMAC ENGINEERING LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 10, 2011
FRANCIS S/O SANTIYAGO JOHN Vs. STATE OF MAHARASHTRA	August 1, 2011
FRANCISCO BARRETO Vs. DEPUTY COLLECTOR AND L A O	August 12, 2011
FRANCISCO PATRICO RODRIGUES Vs. ALEIXO CIPRIANO ALBUQUERQUE	September 19, 2011
FRANKY MONTEIRO Vs. THE GOA COASTAL ZONE MANAGEMENT AUTHORITY	April 18, 2011
FREDERICK C DSOUZA Vs. CARLOS TAVORA	September 22, 2011
G H R EDUCATION FOUNDATION SOCIETY Vs. STATE OF MAHARASHTRA	March 3, 2011
G K PANDEY Vs. REGIONAL DIRECTOR	July 11, 2011
G LAXMINARAYAN Vs. SESA GOA LIMITED	January 24, 2011
G S TOMPE MAHAVIDYALAYA SARVJANIK TRUST Vs. NATIONAL COUNCIL OF TEACHER EDUCATION	August 2, 2011
GAIMUKH DEOSTHAN Vs. YOGESH	July 14, 2011
GAJANAN Vs. JAGDEO	July 6, 2011
GAJANAN Vs. SMITA GAJANAN DESHPANDE	August 25, 2011
GAJANAN BABAR Vs. STATE OF MAHARASHTRA	December 23, 2011
GAJANAN HARIBA SUSAR Vs. ADDITIONAL COMMISSIONER	June 22, 2011
GAJANAN P LASURE Vs. CENTRAL BOARD OF FILM CERTIFICATION	August 9, 2011
GAJANAN S/O SAMPAT KAMBLE Vs. STATE OF MAHARASHTRA	January 5, 2011
GAJANAN SHANKAR SAWANT Vs. KANTI UTTAM NAIK	April 26, 2011
GAJENDRA PURUSHOTTAM KALANGUTKAR AND ANR Vs. ANAND LINGAPPA MURGODI AND ORS	February 9, 2011
GANASHAM BHIKAJI LAD Vs. LAND ACQUISITION	April 8, 2011
GANESH Vs. STATE OF MAHARASHTRA	February 9, 2011
GANESH BHUMESH GAIKWAD Vs. PRINCIPAL SECRETARYOF HOME DEPARTMENT MANTRALAYA MUMBAI	April 20, 2011
GANESH DATTARAM SHITAP AND OTHERS Vs. SWADESHI MILL CO. LTD. (IN LIQUIDATION) AND OTHERS	February 3, 2011
GANESH SAKHARAM KAMBLE Vs. STATE OF MAHARASHTRA	August 3, 2011
GANESH SHANKAR LANDGE Vs. ADDITIONAL COMMISSIONER	August 1, 2011
GANESHSHANKAR R UPADHYAY Vs. BRAHMAPRAKASH S UPADHYAY	July 15, 2011
GANESHSING BISANSING BAWARI Vs. STATE OF MAHARASHTRA	April 13, 2011
GANGADHAR S/O HARI DHUTRAJ Vs. STATE OF MAHARASHTRA	January 10, 2011
GANGARAM Vs. STATE OF MAHARASHTRA	February 8, 2011
GANGUBAI DEVBA UGALMUGLE Vs. STATE OF MAHARASHTRA	April 20, 2011
GANGUBAI W/ODIGAJI KADAM, (DECEADED) THROUGH HER L.RS. SMT. KONDABAI W/O NIVRATI RAKHUNDE Vs. THE STATE OF MAHARASHTRA AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
GANGYYA Vs. GANGADHAR	January 5, 2011
GANPATI DADU MALI Vs. STATE OF MAHARASHTRA	October 4, 2011
GANPATI DADU MALI AND ORS Vs. STATE OF MAHARASHTRA AND ORS	October 21, 2011
GARWARE WALL ROPES LTD Vs. SHASHIKANT BHALCHANDRA GARWARE	May 4, 2011
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GEORGE BARRETO Vs. THE STATE OF GOA	December 8, 2011
GHANSHYAM S/O TUKARAM SOLUNKE Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT,	March 7, 2011
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GIRIKA BADAMRAO PANDIT Vs. STATE OF MAHARASHTRA	December 20, 2011
GIRIKA W/O BADAMRAO PANDIT Vs. STATE OF MAHARASHTRA	July 20, 2011
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GIRJESH RAJENDRA PRASAD Vs. STATE OF MAHARASHTRA	April 11, 2011
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GLORIO ROSARIO FURTADO Vs. THE CATHEDRAL CHAPTER OF THE ARCHIDIOCESE OF GOA	January 7, 2011
GO VIGYAN ANUSANDHAN KENDRA Vs. STATE OF MAHARASHTRA	July 27, 2011
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GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. HIRABAI SRIPAD	June 9, 2011
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GOKUL TRIMBAK DARADE Vs. STATE OF MAHARASTRA	August 11, 2011
GOLDIE SUD Vs. PUNJAB NATIONAL BANK	January 10, 2011
GOOLAM E VAHANVATI Vs. ANIL GULABRAI GIDWANI	May 6, 2011
GOPAL CHANGU PATIL Vs. HASURAM MAHADU PATIL	November 24, 2011
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GORAKH RAMKRUSHNA MOURYA Vs. STATE OF MAHARASHTRA	July 25, 2011
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GOVIND SHEPU GAUDE Vs. STATE POLICE INSPECTOR	July 14, 2011
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GTL INFRASTRUCTURE LIMITED Vs. DHULE MUNICIPAL CORPORATION	June 9, 2011
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HANMANT SHANKAR SALUNKHE Vs. STATE OF MAHARASHTRA	July 15, 2011
HANSA BHASKAR DAVE Vs. HARIHAR HIMMATLAL MEHTA	October 18, 2011
HANSRAJ Vs. GIRIDHAR	January 31, 2011
HANUMAN Vs. STATE OF MAHARASHTRA	January 24, 2011
HANUMAN LAWANDE AND ASSOCIATES Vs. DATTA GAJANAN GAUNDOLCAR	October 7, 2011
HANUMANSING RANNUSINGH PARIHAR Vs. STATE OF MAHARASHTRA	March 7, 2011
HARI DHONDU GURAV Vs. JHONNEY AUGUSTINE GOMES	January 7, 2011
HARIBHAU Vs. STATE OF MAHARASHTRA	July 15, 2011
HARIDAS DATTU YADAV Vs. DNYANESHWAR SAMBHA YADAV	December 7, 2011
HARINARAYAN G BAJAJ Vs. VIJAY AGARWAL	December 7, 2011
HARISH Vs. BRIJLAL	July 19, 2011
HARISH GOKULDAS KALANTRY Vs. DEEPAK MANOHAR PATIL	October 3, 2011
HARISH HIMMATBHAI THAKER Vs. D VIJAYKUMAR	July 29, 2011
HARISH MAGANLAL BAIJAL Vs. THE STATE OF MAHARASHTRATHROUGH THE ADDITIONAL CHIEF SECRETARY AND ORS.	October 21, 2011
HARISH S/O NANDLAL GABA Vs. MONICA HARISH GABA	July 19, 2011
HARJEET KAUR Vs. ARUNKUMAR CHANDULAL POBARU	August 3, 2011
HARJEETSINGH NIRANJANSINGH JABBAL Vs. STATE OF MAHARASHTRA	May 2, 2011
HAROON EBRAHIM Vs. LALITA SHAM KAMAT	April 21, 2011
HAROON EBRAHIM SON OF LATE IBRAHIM MOHAMED Vs. AJIT SUKHIJA	July 5, 2011
HARSHA NARAYAN NAIK Vs. DIRECTOR OF CIVIL SUPPLIES AND CONSUMER AFFAIRS	February 21, 2011
HASAN ALI KHAN Vs. UNION OF INDIA	August 12, 2011
HASAN MOHAMED KADAR BADSHAH Vs. STATE OF MAHARASHTRA	February 15, 2011
HASAN MOHAMED KADAR BADSHAH SHAIKH Vs. STATE OF MAHARASHTRA	January 31, 2011
HAVOVI KERSI SETHNA Vs. KERSI GUSTAD SETHNA	January 28, 2011
HEMANTKUMAR SADASHIVRAO MESHRAM Vs. STATE OF MAHARASHTRA	November 9, 2011
HEMLATA VIJAYSINGH VEDH Vs. PROVIDENT INVESTMENT CO LTD	April 20, 2011
HEMRAJ S/O RAMSING RATHOD Vs. STATE OF MAHARASHTRA	January 20, 2011
HENRY R GARG Vs. ARAB SHIPPING CO	August 5, 2011
HERBAL RESEARCH LABORATORY LTD THRO ITS M D Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	July 13, 2011
HERIBERTO FRANCISCO MARIA D CUNHA ALIAS HERIBERTO D CUNHA Vs. VICTOR LUIS MONTEIRO	August 24, 2011
HERIBERTO FRANCISCO MARIA DCUNHA ALIAS HERIBERTO DCUNHA Vs. VICTOR LUIS MONTEIRO & ORS	March 9, 2011
HERIBERTO FRANSISCO MARIA D'CUNHA ALIAS HERIBERTO D'CUNHA Vs. VICTOR LUIS MONTEIRO	December 17, 2011
HERITAGE LIFESTYLES AND DEVELOPERS PVT LTD Vs. AMAR VILLA CO OPERATIVE HOUSING SOCIETY LTD	March 10, 2011
HETAL ENTERPRISES Vs. NEW INDIA ASSURANCE CO LTD	October 7, 2011
HI POINT SERVICES PVT LTD Vs. CHLORO CONTROLS INDIA PVT LTD	July 28, 2011
HIDAYATALI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 25, 2011
HIGH COURT GAZETTED OFFICERS ASSOCIATION Vs. STATE OF MAHARASHTRA	March 8, 2011
HIGH COURT ON ITS OWN MOTION Vs. DNYANDEV TULSHIRAM JADHAV	March 18, 2011
HIGH COURT ON ITS OWN MOTION Vs. PRADEEP PANDURANG SURYAWANSHI	February 4, 2011
HIGH COURT ON ITS OWN MOTION Vs. DATTATRAY NARAYAN SAMANT	June 3, 2011
HIND STEEL Vs. UNION OF INDIA	March 24, 2011
HINDALCO INDUSTRIES LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX TRANSFER PRICING OFFICER - 1(5)	December 23, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. HINDUSTAN PETROLEUM OIL CORPORATION LTD	March 10, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PUNJ LLOYD LTD	January 14, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ARMAITY JAMSHEET TARAPOREVALA	August 1, 2011
HINDUSTAN PETROLEUM CORPORATION LTD Vs. RAMGOPAL	August 10, 2011
HINDUSTAN UNILEVER LIMITED Vs. ASHIQUE CHEMICALS	August 8, 2011
HINDUSTAN UNILEVER LIMITED Vs. MEMBER INDUSTRIAL COURT	October 21, 2011
HINDUSTAN UNILEVER LTD Vs. HINDUSTAN LEVER KAMGAR SANGH	August 25, 2011
HIRABAI ANNAPPA HALSAWADE Vs. BABGONDA MHADGONDA PATIL	July 8, 2011
HIRE PARAB Vs. SHRI KRISHNA GOPAL SUBHAJI	August 18, 2011
HIRJI BHOJRAJ AND SONS C V O JAIN CHHATRALAYA 426 SHRADDHANAND ROAD MATUNGA KINGS CIRCLE MUMBAI Vs. DEPUTY DIRECTOR OF EDUCATION MUMBAI REGION BAL BHAVAN MUMBAI	August 1, 2011
HIRU B BAROT Vs. IPCA LABORATORIES LIMITED	April 13, 2011
HOTEL PRIYA Vs. STATE OF MAHARASHTRA	May 6, 2011
HOTEL SURAJ Vs. STATE OF MAHARASHTRA	December 8, 2011
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. STATE OF MAHARASHTRA	August 30, 2011
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. MOHIT GOVINDRAO KALE	December 7, 2011
HUAWEI TECHNOLOGIES CO. LTD. Vs. DESIGNATED AUTHORITY	March 17, 2011
HUSSAIN MAHMOOD SIRAJI Vs. SAYED ALI AKBAR RIZVI	February 28, 2011
IAL LOGISTICS INDIA A DIVISION OF IAL CONTAINER LINE INDIA LTD Vs. QUANTUM INTERNATIONAL	July 28, 2011
IBRAHIM ISMAIL TADKAL Vs. EDUCATION OFFICER PRIMARY	June 9, 2011
ICICI BANK LTD Vs. JAYANT VITAMINS LTD	August 3, 2011
ICICI BANK LTD Vs. SURENDRA CHELAWAT	June 27, 2011
ICICI BANK LTD Vs. DY COMMISSIONER OF INCOME TAX CIRCLE	November 9, 2011
IDBI KARMACHARI SANGH Vs. IDBI BANK LIMITED	August 18, 2011
IDBI LTD HAVING ITS REGISTERED OFFICE AT IDBI TOWER W T C COMPLEX CUFFE PARADE MUMBAI-400 005 THROUGH ITS AUTHORIZED OFFICER B SRINIVASA RAO DEPUTY GENERAL MANAGER RECOVERY DEPARTMENT Vs. OFFICIAL LIQUIDATOR HIGH COURT OF BOMBAY NAGPUR BENCH OF MAHARASHTRA EXPLOSIVES LTD	June 7, 2011
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IMAGEADS AND COMMUNICATIONS PVT LTD Vs. BAJAJ LEATHERS PRIVATE LIMITED	June 9, 2011
IMAM ALIAS BABU Vs. STATE OF MAHARASHTRA	April 1, 2011
IMRAN KHAN SARDAR KHAN Vs. STATE OF MAHARASHTRA	April 20, 2011
IMTIYAZ A RAHIMAN INAMDAR Vs. STATE OF MAHARASHTRA	November 30, 2011
INACIO D SOUZA Vs. STATE OF GOA	October 10, 2011
INCOME TAX COMMISSIONER-LTU Vs. ASIAN PAINTS LTD	August 11, 2011
INDERCHAND Vs. STATE OF MAHARASHTRA	July 4, 2011
INDIAN BANK Vs. NAGPUR MUNICIPAL CORPORATION	January 13, 2011
INDIAN DRUGS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA	December 22, 2011
INDIAN HARM REDUCTION NETWORK Vs. UNION OF INDIA THROUGH SECRETARY DEPARTMENT OF REVENUE	June 16, 2011
INDIAN HUME PIPE CO. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 8, 2011
INDIAN NATIONAL SHIPOWNERS ASSOCIATION Vs. NATIONAL UNION OF SEAFARERS OF INDIA	June 24, 2011
INDIAN NEWSPAPER SOCIETY Vs. INCOME TAX OFFICER	November 9, 2011
INDIAN OIL CORPORATION LIMITED Vs. VIJAY	November 29, 2011
INDIAN OIL CORPORATION LIMITED Vs. MEGI CONTROL SYSTEMS PVT LTD	May 5, 2011
INDIAN OIL CORPORATION LTD Vs. KADBROTEE ENGINEERING INDUSTRIES	January 14, 2011
INDIAN OIL CORPORATION LTD Vs. NAGPUR MUNICIPAL CORPORATION	November 11, 2011
INDIAN OIL CORPORATION LTD Vs. ZILLA PARISHAD	December 23, 2011
INDIAN OIL CORPORATION LTD. Vs. UNION OF INDIA	July 26, 2011
INDIAN SMELTING AND REFINING COMPANY LIMITED Vs. ANTHONY D ALMEIDA	May 3, 2011
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INDRAYANI FOODS LTD Vs. PAM PAC MACHINES PVT LTD	October 19, 2011
INDUBAI ARJUN WAGH Vs. STATE OF MAHARASHTRA	April 20, 2011
INDUR KARTAR CHHUGANI Vs. PRIYA SUNIL DUTT	January 14, 2011
INDUSIND MEDIA & COMMUNICATIONS LTD. Vs. UNION OF INDIA	October 11, 2011
INGRAM MICRO INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 30, 2011
INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	August 20, 2011
INTERNATIONAL ASSET RECONSTRUCTION COMPNY PVT LTD Vs. REGISTRAR DEBTS RECOVERY TRIBUNAL MUMBAI	November 22, 2011
INTERNATIONAL TRACTORS LTD Vs. HARIVANSH AGENCIES	November 21, 2011
IRFAN ABDUL RAHIM SHAIKH Vs. RESHAMA IRFAN SHAIKH	January 6, 2011
ISABELA GAMA Vs. SPECIAL LAND ACQUISITION OFFICER	August 12, 2011
ISHPAL SINGH KAHAI Vs. RAMANJEET KAHAI	March 23, 2011
ISIBARS LIMITED Vs. COMMERZBANK AG	March 23, 2011
ISMALIA CORA PIEDADE COSTA PEREIRA Vs. THE DEPUTY COLLECTOR AND L.A.O., QUEPEM, GOA	December 16, 2011
ISMT LIMITED Vs. UNION OF INDIA	June 21, 2011
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAIGAD	June 7, 2011
ITO Vs. NANDLAL & CO.	December 5, 2011
IVO ALMEIDA COUTINHO Vs. P M NAIK	December 22, 2011
IVORY PROPERTIES AND HOTELS PVT LTD Vs. NUSLI NEVILLE WADIA	January 7, 2011
J K ICE Vs. MALGAVE MILK AND MILK PRODUCTS	March 7, 2011
J K SONS Vs. PARKSONS GAMES AND SPORTS	March 18, 2011
J P MORGAN SERVICER INDIA PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 7, 2011
JAGANNATH TRIMBAK LABADE Vs. STATE OF MAHARASHTRA	January 13, 2011
JAGDISH ALIAS SAGAR HARI CHOUDHARY Vs. STATE OF MAHARASHTRA	September 2, 2011
JAGDISH GAJDHAR KHETAN Vs. DIVISIONAL JOINT REGISTRAR	August 2, 2011
JAGNATH TUKARAM JADHAV Vs. ANAND KRISHNA NALAWADE	December 21, 2011
JAGNNATH HANUMANT SONAWANE Vs. SLUM REHABILITATION AUTHORITY	May 11, 2011
JAHIDABI W/O SHEIKH IBRAHIM Vs. SHEIKH AJMODDIN	March 15, 2011
JAIDEV DATTA PANGAM Vs. SPECIAL LAND ACQUISITION OFFICER	January 21, 2011
JAIKRISHNA M KELVANI Vs. STATE OF GOA	August 26, 2011
JAIN ENTERPRISES Vs. SADRUDDIN S/O JIVABHAI JAFARI	February 21, 2011
JAIN WATCH INDUSTRIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 6, 2011
JAIRAJ DEVIDAS Vs. HIRABAI SHINWAR JADHAV	November 11, 2011
JAIRAJ LADHARAM TEHELRAMANI Vs. MUNICIPAL COUNCIL BHADRAWATI	February 25, 2011
JAIRAM I DIALANI Vs. STATE OF GOA THROUGH	March 14, 2011
JAIRAM JABAJI SALAVE Vs. STATE OF MAHARASHTRA	August 29, 2011
JAIRAM T SHINDE Vs. STATE OF MAHARASHTRA	April 7, 2011
JAISINGH WACHU RATHOD Vs. SUMAN RATHOD	February 23, 2011
JAITUNABI SHEKH MUSA Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION AMRAVATI	August 9, 2011
JAIWANT B SARDESSAI Vs. SPECIAL LAND ACQUISITION OFFICER SIP	August 12, 2011
JALNA PEOPLES CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	September 22, 2011
JAMBU KUMAR JAIN Vs. TATA CAPITAL LTD	March 18, 2011
JAMBU KUMAR JAIN Vs. TATA CAPITAL LTD	May 4, 2011
JAMES FERNANDES Vs. JOAWQUIM JOSE FERNANDES ALIAS JOASINHO FERNANDES	September 21, 2011
JAMNADAS MATHRADAS Vs. BAF HIRA BUILDERS PRIVATE LIMITED	December 13, 2011
JAMSHED KANGA Vs. STATE OF MAHARASHTRA	June 10, 2011
JAMSHEED KANGA Vs. PARSI PANCHAYAT FUNDS AND PROPERTIES	March 11, 2011
JANATA CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX AND OTHERS	December 15, 2011
JANHIT MANCH Vs. UNION OF INDIA	February 3, 2011
JANICE FLOSY GOMES E ALPHONSO Vs. STATE OF GOA	June 7, 2011
JANKIRAM PANDHARINATH THORAT Vs. AKOT MUNICIPAL COUNCIL	February 18, 2011
JASUBHAI BUSINESS SERVICES PVT LTD Vs. STATE OF MAHARASHTRA	December 14, 2011
JAWAHAR PREMRAJ MUTHA Vs. RAMESH PREMRAJ MUTHA	September 2, 2011
JAY ELECTRIC WIRE COPORATION EMPLOYEES UNION Vs. PRAVIN GADA	September 20, 2011
JAYA HIND INDUSTRIES LTD Vs. VILAS VITHALRAO TAKALE	February 14, 2011
JAYANT AGRO CHEMICALS LTD Vs. INCOME TAX OFFICER	March 14, 2011
JAYANT INDUSTRIAL PACKAGING LTD Vs. SARASWAT CO OPERATIVE BANK LTD	March 17, 2011
JAYANT NAMDEORAO GOHAD Vs. PRAKASH MANIKRAO VIGHE	July 15, 2011
JAYANT PURUSHOTTAM DHAIGUDE Vs. STATE OF MAHARASHTRA	April 26, 2011
JAYANTRAO AMRUTRAO PATIL Vs. STATE OF MAHARASHTRA	January 7, 2011
JAYASWAL NECO INDUSTRIES LIMITED Vs. SUPERINTENDING ENGINEER	April 7, 2011
JAYDEV PANDHARI MALIK AND ORS. Vs. SHRI DATTA ANTU POROB GAUNKAR AND ORS.	September 14, 2011
JAYRAJ HIRAJI BHOIR Vs. STATE OF MAHARASHTRA	August 23, 2011
JAYRAM LAXMAN BASWAT Vs. STATE OF MAHARASHTRA	March 24, 2011
JEEJAU SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	February 17, 2011
JENNIFER PEGADO Vs. HARSHVARDHAN PATIL	May 5, 2011
JER RUTTON KAVASMANEK AND ANR. Vs. GHARDA CHEMICALS LTD. AND ORS.	June 14, 2011
JEREMY MAHEN CHANMUGAM Vs. STATE OF MAHARASHTRA	March 11, 2011
JET AIRWAYS INDIA LIMITED Vs. SAHARA AIRLINES LIMITED	May 4, 2011
JET AIRWAYS INDIA LIMITED Vs. SUBRATA ROY SAHARA	October 17, 2011
JINDAL DRUGS LIMITED Vs. UNION OF INDIA	July 13, 2011
JITENDRA Vs. STATE OF MAHARASHTRA	August 11, 2011
JITENDRA ALIAS JITU SIMRIYA Vs. STATE OF MAHARASHTRA	January 11, 2011
JITENDRA DESHPRABHU Vs. STATE	August 16, 2011
JITENDRA HIMMAT BIRARIS Vs. KIRAN GULABRAO PATIL	August 5, 2011
JITENDRA NATHMAL JOSHI ALIAS SHARMA Vs. STATE OF MAHARASHTRA	June 9, 2011
JITENDRA SRIVASTAVA Vs. NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION	January 10, 2011
JOAO Vs. JOSE MARIA RODRIGUES	August 20, 2011
JOAO JOAQUIM FILIPE ALFONSO Vs. PRADEEP GAJANAN NAIK	October 7, 2011
JOGEN C THAKKAR Vs. STATE OF MAHARASHTRA	April 20, 2011
JOHN VASANT KHANDAGALE Vs. STATE OF MAHARASHTRA	March 1, 2011
JOHNSON & JOHNSON LTD AND ANR Vs. STATE OF MAHARASHTRA AND ANR	November 9, 2011
JOHNSON B FERNANDES Vs. GOA STATE INFORMATION COMMISSION	June 9, 2011
JOHNY @ ABDUL RAHIM KHALIL SHAIKH Vs. STATE OF MAHARASHTRA	October 4, 2011
JOSE BISMARK SILVEIRA Vs. SPECIAL LAND ACQUISITION OFFICER, KONKAN RAILWAY CORPORATION LTD.	October 18, 2011
JOSE CIPRIANO PEREIRA Vs. BLASIO RAFAEL PAULINO	October 7, 2011
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JOSH A MENEZES Vs. DEPUTY COLLECTOR	June 7, 2011
JOTIRAM SHIVA PATIL Vs. DWARKABAI YASHWANT MARDANE	November 23, 2011
JULIANA MENDES ALIAS JULIANA PEREIRA Vs. PRAVEEN S PEREIRA	June 27, 2011
JUVENAL HERMENEGILDO BRAGANZA Vs. LAXIMIBAI PANDURANG KAMAT MAMAI	November 15, 2011
JYOTI RAJNIKANT Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 24, 2011
JYOTSNA MANIKAL BHANDARI Vs. KESHARCHAND GULABCHAND	March 23, 2011
JYOTSNA PARSOTTAM MEHTA Vs. SUDHIRKUMAR BHAIDAS	May 4, 2011
K D SADHALE Vs. STATE OF GOA	November 9, 2011
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KACHARU Vs. STATE OF MAHARASHTRA	April 29, 2011
KAILAS MAHADEO JADHAV Vs. STATE OF MAHARASHTRA	October 18, 2011
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KAILASH Vs. STATE OF MAHARASHTRA	June 10, 2011
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KALLASH SHREEKISAN CHAURASIA Vs. STATE OF MAHARASHTRA	July 29, 2011
KALPANA LAXMAN GAWAS Vs. THE LAND ACQUISITION OFFICER	March 21, 2011
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KALYANI Vs. STATE OF MAHARASHTRA	November 28, 2011
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KAMALKUNJ CO OPERATIVE HOUSING SOCIETY LTD Vs. SHANKAR PUNDLIK THOOL	June 21, 2011
KAMAT HOTELS INDIA LIMITED Vs. ROYAL ORCHID HOTELS LIMITED	April 5, 2011
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KAMLESH GANDHI Vs. UNION BANK OF INDIA	September 28, 2011
KANCHAN SUNIL MANSIGHANI Vs. STATE OF MAHARASHTRA	February 15, 2011
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KANCHAN SUNIL MANSINGANI AND Vs. STATE OF MAHARASHTRA	March 15, 2011
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KANURAM BIRUA Vs. STATE OF GOA	November 23, 2011
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KEITH NAZARETH Vs. MIRIAM DOSSA	July 25, 2011
KESAR KASHINATH NAIK Vs. ASSISTANT ENGINEER	December 2, 2011
KESHAO NARAYAN WANKHEDE Vs. NAMDEO DEOMAN BAMBAI	January 7, 2011
KESHAV Vs. STATE OF MAHARASHTRA	April 21, 2011
KESHAV Vs. STATE OF MAHARASHTRA	August 29, 2011
KESHAV K PARAB Vs. EXECUTIVE ENGINEER	February 21, 2011
KESHAV LAXMAN CHALKE Vs. STATE OF MAHARASHTRA	June 22, 2011
KESHAV MANIK SALGAR Vs. STATE OF MAHARASHTRA	March 16, 2011
KESHAVRAO Vs. STATE OF MAHARASHTRA	March 8, 2011
KESHAVRAO CHAMPATRAO KHOPE Vs. ELECTION RETURNING OFFICER AND ORS	October 7, 2011
KESRINATH JAGANNATH PATIL Vs. STATE OF MAHARASHTRA	July 8, 2011
KETI ARDESHIR KAPADIA Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY	January 7, 2011
KEWALRAM Vs. MANOHARBHAI SHIKSHAN PRASARAK MANDAL	June 13, 2011
KHALIL AHMED SHAIKH MANNU Vs. ELECTION COMMISSIONER OF INDIA	April 27, 2011
KHANDOBA PRASANNA SAKHAR KARKHANA LIMITED Vs. UNION OF INDIA	May 5, 2011
KHANDU BABUJI LONDHE Vs. STATE OF MAHARASHTRA	June 28, 2011
KHATIJABI Vs. ABDUL RAUF	July 19, 2011
KHIMJI VIRJI KARIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	May 2, 2011
KHUSHALCHAND BHAIRULAL VARMA Vs. HIGH COURT OF JUDICATURE AT BOMBAY	August 8, 2011
KIMBERLEY PEREIRA Vs. MARIO PEREIRA	December 8, 2011
KIMPLAS TRENTON FITTINGS LTD Vs. ASSTT COMMISSIONER OF INCOME-TAX CIRCLE	November 22, 2011
KIRAN BABURAO VANJARI Vs. GOREGAON UNNATI CHS LTD	August 8, 2011
KIRAN KUMAR K KHANDA Vs. STATE OF MAHARASHTRA	March 4, 2011
KIRAN LAXMINARAYAN MAHESHWARI Vs. WILSON MATTHWS D SOUZA	March 24, 2011
KIRAN NANDKUMAR ACHARYA NEE KIRAN SOMNATH NAIK PALANG Vs. SUSHILABAI SOMNATH NAIK PALANG	August 3, 2011
KIRIT Vs. STATE OF MAHARASHTRA	June 13, 2011
KIRIT MANGALDAS SHAH Vs. SITARAM DAYALJI PATEL	August 20, 2011
KIRTIKUMAR JAWAHARLAL SHAH Vs. UNION OF INDIA	June 21, 2011
KISAN ATMARAM KASTI Vs. FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD	February 25, 2011
KISANRAO Vs. BALU	July 4, 2011
KISHAN MUKUNDRAO LANDGE Vs. STATE OF MAHARASHTRA	February 23, 2011
KISHOR RAGHUNATH PANDE Vs. NARENDRA DURLABHJI SHAH	December 12, 2011
KISHORE Vs. STATE OF MAHARASHTRA	July 20, 2011
KISHORE CHANDRAKANT MHATRE Vs. COMMISSIONER OF POLICE ZONEII PANVEL DISTRICT RAIGAD	April 8, 2011
KISHORE DEORAO DESHPANDE Vs. SARANG	August 2, 2011
KISHORE KAMLAKAR PATIL Vs. STATE OF MAHARASHTRA	November 9, 2011
KODANDPANI R KULKARNI Vs. HEADMISTRESS SISTER NIVEDITA ENGLISH MEDIUM SCHOOL	June 7, 2011
KOKAN UNNATI MITRA MANDAL Vs. BENNETT COLEMAN AND CO LTD	November 9, 2011
KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	January 31, 2011
KOLHAPURI BANDU LAKADE Vs. YALLAPPA CHINAPPA LAKADE	March 14, 2011
KOMAL RUGWANI Vs. STATE OF MAHARASHTRA	June 9, 2011
KONKAN RAILWAY CORPORATION LTD. Vs. KONKAN RAILWAY REGION (URBAN) CO-OPERATIVE CREDIT SOCIETY LIMITED	February 18, 2011
KOTAK MAHINDRA BANK LIMITED Vs. STATE OF MAHARASHTRA	June 10, 2011
KOTAK MAHINDRA BANK LIMITED Vs. PHARMACEUTICAL PRODUCTS OF INDIA LTD	April 25, 2011
KOTAK MAHINDRA PRIMUS L T D Vs. STATE OF MAHARASHTRA	June 27, 2011
KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA Vs. STATE OF MAHARASHTRA	September 28, 2011
KRISHNA BABU BHOIR Vs. STATE OF MAHARASHTRA	February 10, 2011
KRISHNA SHANKAR SAWANT Vs. SPECIAL LAND ACQUISITION OFFICER	September 9, 2011
KRISHNA SHIVRAM BHOIR Vs. UNION OF INDIA	August 1, 2011
KRISHNABAI PADU GOVARI Vs. STATE OF MAHARASHTRA	October 12, 2011
KRISHNAGOPAL AGRAWAL MANNALAL JINDAL ALIAS AGRAWAL Vs. STATE OF MAHARASHTRA	April 20, 2011
KRISHNARAO SAYAJIRAO PANDIT Vs. STATE OF MAHARASHTRA	July 8, 2011
KRUPA ZUBIN Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION	February 2, 2011
KRUSHNA DAMAJI CHOUDHARI Vs. ADDITIONAL COMMISSIONER NAGPUR DIVISION	October 12, 2011
KRUSHNA NAMDEO KANADJE Vs. STATE OF MAHARASHTRA	May 5, 2011
KSB PUMPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I	July 18, 2011
KSHAMATA VINAYAK DESAI Vs. STATE OF GOA, THROUGH THE	June 6, 2011
KUMAR S HADADARE Vs. VISHNU N LAD	October 20, 2011
KUNBI SAHAKARI BANK LTD Vs. SANJIV SHRIRAM BARBADE	July 12, 2011
LADY JENA JAMSHEDJI DUGGAN Vs. JEAN DUGGAN	August 3, 2011
LAHANU WAMAN KHARDE Vs. STATE OF MAHARASHTRA	July 20, 2011
LAKHANSINGH Vs. VINOD	December 12, 2011
LALASO BALU SHAIKH Vs. STATE OF MAHARASHTRA	December 9, 2011
LALCHAND KUSHAN BHAGAT Vs. STATE OF MAHARASHTRA	August 2, 2011
LALIT MALICK Vs. BAJINDER SINGH	June 6, 2011
LALSHAHA Vs. STATE OF MAHARASHTRA	July 20, 2011
LAND ACQUISITION OFFICER Vs. ALVARO MOUZINHO ALBERTO DO NORONHA FERREIRA	August 5, 2011
LAND ACQUISITION OFFICER AND THE DIRECTOR OF INDUSTRIES AND MINES Vs. SHRI MANJU BALKRISHNA NAIK GAONKAR(EXPIRED) THROUGH LEGAL HEIRS AND ORS.	February 8, 2011
LAND ACQUISITION OFFICER, PWD (CELL), PANAJI Vs. MARTINHO WILSON DAS CHAGAS E SILVA	March 1, 2011
LARSEN & TOUBRO LIMITED Vs. UNION OF INDIA	April 21, 2011
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA	May 6, 2011
LATE KISAN S/O SHRIPAT PATIL Vs. BABULAL ALIAS DAMODHAR S/O HIRALAL GUJRATHI	February 18, 2011
LATIKA SHARAD JOSHI Vs. ADDITIONAL COMMISSIONER	June 27, 2011
LAURA ALFONSO FERNANDES Vs. MARIA ASSOCIANO QUITERIA SANTIAGO	February 4, 2011
LAURIANA FERNANDES E DINIZ Vs. MARIA PIEDADE FERNANDES	September 20, 2011
LAWRENCE DIAS Vs. BHAGYASHRI PANDURANG MAHADESHWAR	March 31, 2011
LAXMAN BARKYA WADKAR Vs. MUMBAI MUNICIPAL CORPORATION OF INDIA	May 5, 2011
LAXMAN GANGARAM MEHAR Vs. KULWANTSINGH HARNEKSINGH SARDAR	February 4, 2011
LAXMAN JANU KOKARE Vs. STATE OF MAHARASHTRA	June 13, 2011
LAXMAN MARUTI KOLATHE Vs. BABURAO MHASKU SHENDKAR	September 28, 2011
LAXMAN SHRAWAN PATIL Vs. STATE OF MAHARASHTRA	September 17, 2011
LAXMI ANANT PARANJPE Vs. STATE OF MAHARASHTRA	February 24, 2011
LAXMIBAI Vs. GAJANAN	March 14, 2011
LAXMIBAI MAROTIRAO SAVANT Vs. STATE OF MAHARASHTRA	February 18, 2011
LAXMINARAYAN RAMSWAMY KUNDARAM Vs. STATE OF MAHARASHTRA	February 9, 2011
LEELA BHAGWANSING ADVANI Vs. UNION OF INDIA	August 1, 2011
LEELABEN MAHENDRABHAI PATEL Vs. NITIN RAMESH BAHETI	July 25, 2011
LEKHRAJ M SOLANKI Vs. BABU VIRA BHAMANIYA	September 5, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI	June 15, 2011
LIGORIO RODRIGUES Vs. QUITERIA SILVEIRA E RODRIGUES	April 7, 2011
LIMBRAJ VISHNU DHAKANE Vs. STATE OF MAHARASHTRA	April 6, 2011
LINESH CHANDRAKANT SATOPE Vs. GOLDEN LIQUOR AGENCIES	February 1, 2011
LIONBRIDGE TECHNOLOGIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS	October 21, 2011
LISETTE E R CAMARA Vs. STATE OF GOA	October 11, 2011
LITHOFERRO Vs. RESOURCES INTERNATIONAL	July 12, 2011
LODHA ESTATE PRIVATE LIMITED Vs. SHRI KISHAN WAMAN BHOIR	October 21, 2011
LOK HOLDING AND CONSTRUCTION LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	August 10, 2011
LOK HOUSING & CONSTRUCTION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 20, 2011
LOKHANDWALA INFRASTRUCTURE PVT LTD Vs. STATE OF MAHARASHTRA	January 28, 2011
LOKHANDWALA INFRASTRUCTURE PVT LTD Vs. OM DATTAJI RAHIWASI SEVA SANGH	May 7, 2011
LOKVIKAS SAHAKARI BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	May 2, 2011
LOTAN TRYAMBAK KHAIRNAR Vs. NARAYAN HARI SHINDE	March 8, 2011
LOURDES ESMERALDA C. COUTINHO Vs. FRANCISCO ROSARIO DCOSTA	July 7, 2011
LOVOSH VISSU SHET VERENKAR SON OF VISSU SHABA SHET VERENKAR Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, UNDER SECRETARY REVENUE-I/II, STATE OF GOA AND THE SPECIAL LAND ACQUISITION OFFICER(S)	August 8, 2011
LT COL PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA	November 14, 2011
LUBHAN GOPAL NIKHARE Vs. SANDHYA	October 5, 2011
LUCILEE D SOUZA Vs. UNION OF INDIA	January 27, 2011
LUCKY Vs. GOVARDHANDAS RAMGOPAL CHANDAK	June 22, 2011
LUCY AYLINE JACINTO Vs. UNION BANK OF INDIA	March 3, 2011
LUTE NARAYANLAL BANSILAL Vs. STATE OF MAHARASHTRA	September 28, 2011
M N RANADE Vs. BANK OF MAHARASHTRA	October 20, 2011
M R F LIMITED Vs. GOA M R F EMPLOYEES UNION	February 2, 2011
M RAMESH KUMAR Vs. STATE OF MAHARASHTRA	September 12, 2011
M XIN XIANG AN Vs. SINORICHES ENTERPRISES CO LTD	December 8, 2011
M.V. TONGLI YANTAI Vs. GREAT PACIFIC NAVICATION CORPORATION LTD.	December 22, 2011
M/S MAYFAIR RESORTS (INDIA) LTD., THROUGH ITS DIRECTOR, MR. GOKUL KUMAR Vs. VILLAGE PANCHAYAT OF ANJUNA-CAISUA, THROUGH ITS SECRETARY & 2 ORS.	May 4, 2011
M/S. SUMER ASSOCIATES ETC. ETC. Vs. MARGARET ALMEIDA & ORS. ETC. ETC.	August 29, 2011
MADAN Vs. STATE OF MAHARASHTRA	March 7, 2011
MADAN SADASHIV WAVHALE Vs. STATE OF MAHARASHTRA	April 8, 2011
MADANLAL PANNALAL BHANGADIYA Vs. PRALHAD NARAYAN ATOLE	January 11, 2011
MADHAV KUMARIL BHAGWAT Vs. STATE OF MAHARASHTRA	August 25, 2011
MADHAVRAO Vs. STATE OF MAHARASHTRA	July 1, 2011
MADHAVRAO S/O LAXMANRAO KARHALE Vs. THE STATE OF MAHARASHTRA, NOTICE TO BE SERVED THROUGH GOVERNMENT PLEADER, THE DIVISIONAL COMMISSIONER, AURANGABAD DIVISION AND THE SURPLUS LAND DETERMINATION TRIBUNAL	March 7, 2011
MADHU DESSAI Vs. STATE OF MAHARASHTRA	May 6, 2011
MADHU DESSAI AND ORS Vs. STATE OF GOA	May 6, 2011
MADHU DHARAMJI OVHAL Vs. THE STATE OF MAHARASHTRA	August 25, 2011
MADHUKAR ALIAS BABANRAO Vs. KANTABAI	July 28, 2011
MADHUKAR GOVINDRAO THAWARE Vs. CENTRAL BANK OF INDIA	October 13, 2011
MADHUKAR MOTIRAM MANOHARE Vs. STATE OF MAHARASHTRA	November 22, 2011
MADHUKAR NATTHUJI DHARMARE Vs. PARMOD	July 20, 2011
MADHUKAR SWAMI PALLERALA Vs. STATE OF MAHARASHTRA	March 29, 2011
MADHUKAR TULSIRAM TAYADE Vs. CHAIRMAN BOARD OF DIRECTORS	March 15, 2011
MADHURI VINOD GUPTA Vs. UNION OF INDIA	April 19, 2011
MADHUSUDAN BRIJLAL VAKHARIA AND ANOTHER Vs. JAM-E-JAMSHED PRIVATE LIMITED AND ANOTHER	July 12, 2011
MADHUSUDAN GANGAJI PRABHU DESAI Vs. CHANDRASHEKAR	July 21, 2011
MAFATLAL ENGINEERING INDUSTRIES EMPLOYEES UNION Vs. MUMBAI MAZDOOR SABHA	June 13, 2011
MAHABALESHWAR PANDURANG HALANKAR Vs. DAMODAR PANDURANG HALANKAR	October 18, 2011
MAHADEO LAXMAN NAGZARKAR Vs. JOSE ANTONIO DAMACIANO LATICIA DIAS MENDES	July 13, 2011
MAHADEO RAMABHANU ATHAWALE Vs. ADDITIONAL DIVISIONAL COMMISSIONER	October 4, 2011
MAHADEO S/O RAMAJI KHADE Vs. GENERAL MANAGER WESTERN COAL FIELDS LTD	April 8, 2011
MAHADEO YESHWANT KADAM Vs. CHANGDEO YESHWANT KADAM	July 1, 2011
MAHADEV PARSEKAR Vs. EDUARDO SIMAO DCOSTA	September 15, 2011
MAHADU Vs. STATE OF MAHARASHTRA	January 11, 2011
MAHALAXMI MAJOOR SAHAKARI SANSTHA MYDT Vs. KOLHAPUR JILHA MAJOOR SAHAKARI SANSTHANCHA SANGH LTD	December 12, 2011
MAHARASHTRA AUTOMOBILES Vs. NAVJIVAN CO OPERATIVE HOUSING SOCIETY LTD	March 16, 2011
MAHARASHTRA AUTOMOBILES Vs. NAVJIVAN CO-OPERATIVE HOUSING SOCIETY LIMITED	March 29, 2011
MAHARASHTRA GANDHI SMARAK NIDHI Vs. GANDHI SMARAK NIDHI CENTRAL	April 28, 2011
MAHARASHTRA GOVERNMENT Vs. RAJARAM DIGAMBER PADAMWAR	April 8, 2011
MAHARASHTRA RAJYA KAPUS UTPADAK PANAN MAHASANGH MARAYADIT Vs. SHESHRAO SANDUJI JOGDAND	March 30, 2011
MAHARASHTRA RAJYA VIDYUT MANDAL KARMACHARI SAHAKARI PAT SANSTHA MARYADIT Vs. DIVISIONAL JOINT REGISTRAR	June 15, 2011
MAHARASHTRA STATE CO-OPERATIVE BANK LIMITED Vs. LIQUIDATOR TALUKA SAHAKARI SUT GIRNI MARYADIT	May 2, 2011
MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD Vs. BALIRAJA KRUSHISEVA BIJOTPADAK VA VI TARAK SAHAKARI SANSTHA LTD	April 11, 2011
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SHREE STEEL CASTING PRIVATE LIMITED	June 21, 2011
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. KAYGAON PAPER MILLS LTD	July 1, 2011
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION	November 15, 2011
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. STATE OF MAHARASHTRA	February 8, 2011
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. NIMBA JAGANNATH TAMBOLI	March 1, 2011
MAHARASHTRA STATE OTHER BACKWARD CLASS FINANCE AND DEVELOPMENT CORPORATION LTD Vs. GOPAL LAXMANRAO YEDAKE	April 7, 2011
MAHARASHTRA STATE POWER GENERATION DEFTS CO LTD Vs. GOPALRAO DHANDE	July 26, 2011
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MARUTI RAMCHANDRA MASTUD	February 15, 2011
MAHARASHTRA STATE ROAD TRANSPORT KAMGAR SANGHATANA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	January 11, 2011
MAHARASHTRA STATE ROAD TRNASSPORT CORPORATION Vs. SUBHASHINI PADMANABHAN IYER	April 5, 2011
MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD Vs. SHRIPATI LAKHU MANE	June 29, 2011
MAHATMA GANDHI TALUKA SHIKSHAN MANDAL CHOPDA Vs. MANKARNABAI D DESHPANDE THROUGH HER LRS JAGATRAO DINKARRAO DESHMUKH	November 30, 2011
MAHAVIR STEEL INDUSTRIES P LTD PUNE Vs. PUNE WORKERS UNION PUNE	February 21, 2011
MAHAVIRCHAND SUYANCHAND DEODA Vs. ASHAYKUMAR BHAVARSINGH PARAKH	June 29, 2011
MAHENDRA ALIAS BAGGAD PAJIRAJ YADAV Vs. STATE OF MAHARASHTRA	August 23, 2011
MAHENDRA BALIRAM KAMBLE Vs. STATE OF MAHARASHTRA	February 21, 2011
MAHENDRA MADANSINGH THAKUR Vs. STATE OF MAHARASHTRA	July 20, 2011
MAHENDRA S/O BHAURAO KAIKADE Vs. SAU RANJANA W/O MAHENDRA	June 20, 2011
MAHENDRA UTTAMRAO KADAM Vs. KACCHI PROPERTIES	August 25, 2011
MAHENDRAKUMAR HARMANSINGH SIRIYA Vs. HONBLE CHIEF JUSTICE HIGH COURT OF JUDICATURE AT BOMBAY	November 14, 2011
MAHESH KAGI Vs. STATE OF GOA	August 11, 2011
MAHESH SHIVRAM PUTHRAN Vs. COMMISSIONER OF POLICE	February 17, 2011
MAHESH THAKKAR ALIAS MAHES MANUBHAI GADHAI Vs. STATE OF MAHARASHTRA	August 10, 2011
MAHESH V JAVKAR Vs. STATE OF MAHARASHTRA	December 23, 2011
MAHINDRA Vs. NITIN	December 9, 2011
MAHINDRA SINTERED PRODUCTS LTD Vs. BHARTIYA KAMGAR SENA	February 22, 2011
MAHINDRA SINTERED PRODUCTS LTD. Vs. BHARATIYA KAMGAR SENA AND MR. S.S. HIRURKAR, MEMBER INDUSTRIAL COURT	January 22, 2011
MAIDAN BACCHAV SAMITI A SOCIETY REGISTERED UNDER THE SOCIETYS REGISTRATION ACT THROUGH ITS PRESIDENT SHRI SACHIN SRIDHAR CHAVAN HAVING ADDRESS AT MAHAGIRI KOLIWADA Vs. RAMCHANDRA PADMAKAR VAIDYA HALL TRUST	April 1, 2011
MAKJAI LABORATORIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II	August 17, 2011
MALESHI ESVARAPPA KADROLI Vs. SITARAM V.R. NAIK	July 8, 2011
MALLESH CHANDRAIA YENGULWAR Vs. B N CHIDE	May 5, 2011
MALLINATH GURUSIDDHAPPA BIRAJDAR Vs. STATE OF MAHARASHTRA	September 6, 2011
MAMLATDAR OF SANGUEM Vs. SUBHASH SHIRODKAR	April 28, 2011
MAN SINGH Vs. STATE OF GOA	July 4, 2011
MANAGER ADARSH MAHILA NAGRI SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA	October 13, 2011
MANAGING DIRECTOR Vs. SHRIKANT R. BHATIKAR	January 7, 2011
MANAGING DIRECTOR SHREE PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD Vs. KALLAPPA NARASAPPA SANGALE	February 10, 2011
MANCHAK Vs. STATE OF MAHARASHTRA	February 3, 2011
MANDABAI ASHOKRAO TINGNE Vs. MOHAMMAD MUNTAJIM MD JAINUDDIN MULLAJI	November 22, 2011
MANDAKINI W/O SHRIDHAR BHAGAT Vs. ALKA W/O SHRIDHAR BHAGAT	January 7, 2011
MANDATAI SAMBHAJI PAWAR Vs. STATE OF MAHARASHTRA	May 3, 2011
MANGAL TULARAM WARKHADE Vs. STATE OF MAHARASTRA	October 5, 2011
MANGAL TULARAM WARKHADE Vs. STATE OF MAHARASHTRA	September 12, 2011
MANGESH ALIAS SONYA BHIMRAO CHANDURKAR Vs. COMMISSIONER OF POLICE	March 9, 2011
MANGESH KISANRO DAHE Vs. STATE OF MAHARASHTRA	August 4, 2011
MANGESH SAWANT Vs. MINAL VIJAY BHOSLE	October 5, 2011
MANGILAL JAGRUPJI JAIN Vs. SHRI BHARAT SHANKARLAL DHAKAD	September 15, 2011
MANIK Vs. STATE OF MAHARASHTRA	February 10, 2011
MANIK KISANRAO DONGRE Vs. MANAGING DIRECTOR MAHATMA FULEY BACKWARD CLASS DEVELOPMENT CORPORATION MUMBAI	November 11, 2011
MANIK SON OF SITARAM JIBHKATE Vs. STATE OF MAHARASHTRA THROUGH CID AND PSO GONDIA CITY DISTT BHANDARA	July 12, 2011
MANIKA PURBHAJI URADE Vs. STATE OF MAHARASHTRA	September 15, 2011
MANIKRAO Vs. STATE OF MAHARASHTRA	June 29, 2011
MANIKRAO NARAYANRAO BHOGE Vs. MAHESHKUMAR BANSILAL VYAS	June 30, 2011
MANISHA Vs. DARWHA AGRICULTURAL PRODUCE MARKET COMMITTEE	January 19, 2011
MANISHA DEEPAK NAIK Vs. THE LOKMANYA CO-OPERATIVE CREDIT SOCIETY LIMITED	June 23, 2011
MANJIT SINGH BALI Vs. CENTRAL BUREAU OF INVESTIGATION	November 29, 2011
MANJU NARENDRA GUPTA Vs. MEENAKSHI ASHOK PATIL	October 10, 2011
MANJUVIRANNA KANTAYYA RAI Vs. STATE OF MAHARASHTRA	July 7, 2011
MANOHAR Vs. SHANKAR	May 6, 2011
MANOHAR Vs. STATE OF MAHARASHTRA	February 23, 2011
MANOHAR Vs. STATE OF MAHARASHTRA	February 24, 2011
MANOHAR Vs. STATE OF MAHARASHTRA	April 1, 2011
MANOHAR LAXMAN GAVANDHA Vs. STATE OF MAHARASHTRA	November 23, 2011
MANOHAR MAHADEO BHAJIKHAYE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL CHANDRAPUR	February 11, 2011
MANOHAR MAHADEO DANDE Vs. MANOHAR BHASKAR BHAVE	July 15, 2011
MANOHAR S/O NANAJI BALPANDE Vs. HARIBHAU S/O GOVINDRAO HATWAR	December 20, 2011
MANOJ S/O KESHARCHAND KOTHARI Vs. PARAKH SALES CORPORATION	March 29, 2011
MANORAMABAI Vs. PRAMILA VIJAY PHANSALKAR	February 18, 2011
MANRAJSINGH HARDEVSINGH SANDHU Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION NAGPUR	December 1, 2011
MANSARAM SHALIGRAM SAWALKAR Vs. STATE OF MAHARASHTRA	August 9, 2011
MANSINGH Vs. KAILASH	July 29, 2011
MANSINGH BABURAO GARUD Vs. STATE OF MAHARASHTRA	February 25, 2011
MANSOOR MULLA Vs. STATE OF GOA	September 22, 2011
MANUEL COLACO Vs. ANTONIO COLACO	September 22, 2011
MAPUSA JANA JAGRUTI SAMITI Vs. KADAMBA TRANSPORT CORPORATION LIMITED	March 28, 2011
MAPUSA URBAN CO OPERATIVE BANK OF GOA LIMITED Vs. SKODA TADEO DO ROSARIO COTTA	August 24, 2011
MARATHWADA AGRIL Vs. VIJAY GIRI KISHOR GIRI	July 21, 2011
MARIA AUGUSTA FATIMA CELIA DE AZAREDO SILVEIRA Vs. VERODIANA VAS E AZAREDO	October 11, 2011
MARIA CATARINA SEBASTIANA DSOUZA Vs. SADANAND KRISHNA NARVEKAR	September 8, 2011
MARIA FILOMENA DE SILVA Vs. JULIETA IMELDA SIVA FERNANDES	February 9, 2011
MARIA MANUELA E DA SILVA E MASCARENHAS Vs. TOWN	January 12, 2011
MARIA MAUELA E DA SILVA E MASCARENHAS Vs. TOWN	July 14, 2011
MARIA NANDA ALEXANDRINA SALES E. DIAS Vs. ORLANDO VITORINO DOMINGOS DE FATIMA SALES	December 1, 2011
MARIA PIEDADE JULIANA TRAVASSO Vs. DIRECTOR OF LAND SURVEY DEPARTMENT	October 4, 2011
MARIA WOLFANGO DSILVA Vs. DATTA LAMGAONKAR	November 24, 2011
MARIANO J B FERNANDES Vs. STATE OF GOA THROUGH ITS	March 23, 2011
MARMAGOA STEEL LTD Vs. STATE OF GOA	July 8, 2011
MAROTI Vs. STATE OF MAHARASHTRA	May 3, 2011
MAROTI Vs. GANGUBAI	August 9, 2011
MAROTI DOMAJI SADMAKE Vs. STATE OF MAHARASHTRA	September 21, 2011
MARSHALLS ENTERPRISE INDIA PVT. LTD. AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER	September 22, 2011
MARTAND RAMCHANDRA LOHKARE Vs. STATE OF MAHARASHTRA	March 9, 2011
MARTEN BORCHERT Vs. ARZAN KHAMBATTA	April 18, 2011
MARTO DIAS Vs. SARPANCH/SECRETARY VILLAGE PANCHAYAT	July 18, 2011
MARUTI VASANT KASHID Vs. DIVISIONAL COMMISSIONERLAWSUITDOWNLOAD	July 11, 2011
MASAJI Vs. STATE OF MAHARASHTRA	March 7, 2011
MASTER MARINE SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI	October 18, 2011
MATILDES LOBATO DE FARIA Vs. STATE OF GOA	June 20, 2011
MATRU ASHISH CO OP HSG SOC LTD Vs. STATE OF MAHARASHTRA	October 5, 2011
MAYA SHAHAJI MALI Vs. HINDUSTAN PETROLEUM CORPORATION LTD	December 21, 2011
MAZANIA OF TEMPLE OF SHRI MORZAI DEVI OF MORJIM Vs. BABURAO VITHAL GUROV	February 7, 2011
MEENA KAMAL SAIGAL Vs. STATE OF MAHARASHTRA	March 16, 2011
MEENA RAMESH LULLA & ORS. Vs. SHRI OMPRAKASH A. ALREJA & ORS.	September 21, 2011
MEENAKSHI Vs. ANITA BHASKAR	December 17, 2011
MEENAKSHI D/O.HARIDAS JAMGE Vs. STATE OF MAHARASHTRA	April 25, 2011
MEHWASH SAMMER SAYYED Vs. IFTEKHAR SHAFIQUE FALKE	May 6, 2011
MERWYN ANTHONY FERNANDES Vs. BRIAN LOUIS SEQUEIRA	January 10, 2011
MESAJI Vs. RAMCHANDRA	May 4, 2011
METAFIELD COIL PVT LTD Vs. NIKIVIK TUBE INDUSTRIES PVT LTD	September 22, 2011
METAL ROLLING WORKS LTD Vs. COMMISSIONER OF INCOME TAX	October 11, 2011
MILAGRES DIOGO PEREIRA Vs. COMMUNIDADE OF CACODA	February 22, 2011
MINAR EXPORTS Vs. ENFORCEMENT COMMITTEE	October 4, 2011
MINAXI D NAIK Vs. ELECTRICAL ENGINEER GOVERNMENT OF GOA	February 3, 2011
MINE OF WESTERN COALFIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT NO 2, MUMBAI AND ORS	January 5, 2011
MINOTI ANAND Vs. SUBHASH ANAND	February 9, 2011
MISHRILAL RAMJIVAN SARDA Vs. SIDARAMAPPA KASHINATH LINGSHETTI	February 3, 2011
MIYA KHAN BHURE KHAN Vs. STATE OF MAHARASHTRA	February 18, 2011
MOBIN BASHIR AHMED KHAN Vs. STATE	January 10, 2011
MODERN ANITASHA ELECTONICS Vs. COSMOS CO OPERATIVE BANK LTD	November 15, 2011
MOHAMED ALI MOHIDDIN SHAIKH Vs. COMMISSIONER OF POLICE	March 22, 2011
MOHAMMAD CHAND NADAF Vs. APPASAHEB AMIN NADAF	December 2, 2011
MOHAMMAD MURTUZA MOHAMMED MOSIN SHAIKH Vs. STATE OF MAHARASHTRA	June 7, 2011
MOHAMMED GAUS IBRAHIM SHAIKH Vs. STATE OF MAHARASHTRA	September 8, 2011
MOHAMMED KASAM RAJMANI SHAIKH Vs. STATE OF MAHARASHTRA	April 15, 2011
MOHAMMED RAZAUL BONJI SHAIKH Vs. STATE OF MAHARASHTRA	July 15, 2011
MOHAN FAL DESSAI Vs. STATE	August 30, 2011
MOHAN PANDURANG BORADE Vs. UNION OF INDIA	March 18, 2011
MOHAN RAJARAM KAVLEKAR Vs. UNION OF INDIA	October 13, 2011
MOHAN RANGANATHAN Vs. STATE OF MAHARASHTRA	March 15, 2011
MOHAN S KERKAR Vs. SHRIPAD V PILANKAR	May 6, 2011
MOHAN VISHWANATH MULAY Vs. SHAMRAO RAGHUNATHRAO KARYAKARTE	March 4, 2011
MOHAN VITHAL DABHALE Vs. SANTOSH VASANT MORAJKAR	May 3, 2011
MOHANDAS NAIK Vs. STATE	May 5, 2011
MOHANLAL KISANLAL AGRAWAL Vs. AJITNATH JAIN SHETAMBAR MANDIR TRUST	January 5, 2011
MOHD FAROOQUE YUSUF CHAIWALA Vs. STATE OF MAHARASHTRA	April 21, 2011
MOHD MUDDASAR ANSARI Vs. STATE OF MAHARASHTRA	August 10, 2011
MOHD NAJIB MOHD ASLAM @ SHERU KASHMIRI Vs. STATE OF MAHARASHTRA	April 8, 2011
MOHD RAZA HASAN Vs. STATE OF MAHARASHTRA	June 17, 2011
MOHD ZAKIR SHEIKH RAHMATULLA Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	June 22, 2011
MOHDSAJJAD ALI Vs. UNION OF INDIA	April 19, 2011
MOHMMAD SHABIR SHAIKH AJIJ Vs. STATE OF MAHARASHTRA	August 9, 2011
MONARCH ERECTORS PVT LTD Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION	August 11, 2011
MONICA MATANI Vs. STATE OF MAHARASHTRA	May 6, 2011
MORESHWAR GANAPATRAO JUNGHARE Vs. UNION OF INDIA	November 15, 2011
MORMUGAO PORT AND RAILWAY WORKERS UNION Vs. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO	May 3, 2011
MR. ANTONIO SEQUEIRA COUTINHO PEREIRA, R/O. MAYEM, BICHOLIM Vs. THE MAYEM NAGRIK KRUTI SAMITI, THROUGH ITS PRESIDENT, SHRI KASHINATH DONGREKAR ALIAS MAYEMKAR, RESIDING AT ALDONWADI, MAYEM, BICHOLIM GOA AND ORS.	August 1, 2011
MR. BABAI PUNDALIK NAIK Vs. THE STATE OF GOA & ORS	March 24, 2011
MR. ERNESTO CAETANO LOBO Vs. MRS. MARIA ANGELINA REBELLO E VAZ	November 14, 2011
MR. FRANCISCO DIAS Vs. MRS. FRANCISCA DSOUZA	July 14, 2011
MR. JAMES FERNANDES, SON OF TAUMATURGO FERNANDES Vs. MR. JOAWQUIM JOSE FERNANDES, ALIAS JOASINHO FERNANDES	September 21, 2011
MR. KALPESH HIRJI SHAH Vs. STATE OF MAHARASHTRA AND ANR.	January 19, 2011
MR. MAURO DAMASO E.X.P. REBELLO Vs. SMT. PHILOMENA PEGADO AND 2 OTHERS.	August 30, 2011
MR. PRAKASH B. SARDESSAI, MAJOR, MARRIED, BUSINESSMAN, RESIDING AT MADANT, CORTALIM, GOA AND MR. VISHWESH SARDESSAI, MAJOR, S/O MR. PRAKASH B. SARDESSAI, R/O MADANT, CORTALIM, GOA Vs. THE SECRETARY, MINISTRY OF HEALTH, GOVERNMENT OF GOA, SECRETARIAT, PORVORIM, GOA AND ORS.	February 3, 2011
MR. PREMANAND S. KORGAONKAR Vs. THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO	March 22, 2011
MR. ROMUALDO DINIZ (SINCE DECEASED) ALIAS CAETANO JOSE DINIZ, R/O. 212, STATE BANK OF INDIA QUARTERS,VASUDHA COLONY, P.O. BAMBOLIM COMPLEX, TISWADI GOA AND OTHERS Vs. EXECUTIVE ENGINEER, WORKS DIVISION VI, P.W.D., FATORDA MARGAO,	December 9, 2011
MR. SAVIO FERNANDES, MRS. ELVIRA DSA, MR. KISHORE RAUT AND MR. SANDEEP GADEKAR Vs. MR. DINESH ASSOTIKAR	January 20, 2011
MR. SUCORRO FERNANDES S/O LATE A.M. FERNANDES Vs. MR. MENINO JOSE CRASTO, S/O LATE SEBASTIAO ROSARIO CRASTO AND MRS. ADELINA CRASTO	February 21, 2011
MRS. FATMA ASFAQ SHAIKH Vs. MR. SAMAD SHAIKH AND ORS.	June 22, 2011
MRS. JACQUELINE PEREIRA, WIFE OF MR. ANTONIO ERNEST PEREIRA Vs. DINIZ C.T. DEMELLO, S/O CARLOS JOAQUIM DEMELO	February 17, 2011
MS ALUMAYER INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE-MUMBAI-V	December 21, 2011
MS. LOVINA PANKAJ BHATIA Vs. CENTRAL BUREAU OF INVESTIGATION SPECIAL CRIME BRANCH AND STATE OF MAHARASHTRA	August 12, 2011
MUKESH Vs. INDIAN OIL CORPORATION LIMITED	January 10, 2011
MUKESH R GOKAL Vs. STATE OF MAHARASHTRA	December 19, 2011
MUKESH RAMAJI YADAV Vs. STATE OF MAHARASHTRA	May 4, 2011
MUKESH S/O RAJENDRA MISHRA Vs. STATE OF MAHARASHTRA	February 2, 2011
MUKTABAI VASSANT KAMAT Vs. JANARDAN G THALY AND CO	May 6, 2011
MUKUND A VAIDYA Vs. STATE OF GOA	May 6, 2011
MUKUND LTD Vs. MUMBAI INTERNATIONAL AIRPORT	February 15, 2011
MUKUND VENKATRAMAN DIVGIKAR Vs. SAI KRUPA ENTERPRISES	June 20, 2011
MULCHAND RAMJI SAIYA Vs. PREMJI RATANSHI GANGAR	April 18, 2011
MULTI COMMODITY EXCHANGE OF INDIA LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION	February 7, 2011
MUMBAI CRICKET ASSOCIATION Vs. PRAMOD G SHINDE	January 24, 2011
MUMBAI CRICKET ASSOCIATION Vs. MUNICIPAL COMMISSIONER	July 4, 2011
MUNICIPAL COMMISSIONER OF GREATER BOMBAY Vs. STEELAGE LIMITED	October 4, 2011
MUNICIPAL CORPORATION Vs. PRATIBHA KASHINATH GAJBHIYE	October 12, 2011
MUNICIPAL CORPORATION FOR THE CITY OF KALYAN KALYAN Vs. KALYAN MUNICIPAL STAFF UNION	February 1, 2011
MUNICIPAL CORPORATION OF BRIHANMUMBAI Vs. DALAMAL TOWER PREMISES	September 9, 2011
MUNICIPAL CORPORATION OF CITY OF NAGPUR Vs. YASHWANTRAO	January 6, 2011
MUNICIPAL CORPORATION OF GR MUMBAI Vs. MUNICIPAL MAZDOOR UNION	December 2, 2011
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. APSARA COLD DRINK HOUSE	August 2, 2011
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MR. THOMAS MATHEW, MR. JHONSON MATHEW AND MR. SABASTIAN MATHEW	February 10, 2011
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. JAYANT VYANKATESH SANGOLE	June 8, 2011
MUNICIPAL COUNCIL BHADRAWATI Vs. ARVIND	June 20, 2011
MUNICIPAL COUNCIL PATHRI Vs. RAM	February 14, 2011
MUNJAJI Vs. STATE OF MAHARASHTRA	March 7, 2011
MUNNI Vs. STATE OF MAHARASHTRA	June 17, 2011
MURALI Vs. SHUBHAM MURALI LUDERKAR	February 17, 2011
MURLIDHAR Vs. SHARANGDHAR	April 27, 2011
MURLIDHAR Vs. STATE OF MAHARASHTRA	May 3, 2011
MURLIDHAR DEOSTHAN BAMARDA Vs. JOINT CHARITY COMMISSIONER	June 20, 2011
MURLIDHAR HARIBHAU NIMJE Vs. BHAGWAN DINBAJI JAMBHULE	February 4, 2011
MURLIDHAR RAMCHANDRA BHALERAO Vs. STATE OF MAHARASHTRA	May 5, 2011
MUSIC BROADCAST PRIVATE LIMITED Vs. INDIAN PERFORMING RIGHT SOCIETY LIMITED	July 25, 2011
MV X PRESS ANNAPURANA Vs. GITANJALI WOOLENS PVT LTD	March 11, 2011
MYRA MURIEL LOBO E. PAUL Vs. RAMAKANT R. HARMALKAR	June 17, 2011
N C BANERJEE AND COMPANY Vs. MANOJ BALKRISHNA SHAH	July 27, 2011
N D CONSTRUCTION Vs. STATE OF MAHARASHTRA	September 7, 2011
N M WADIA CHARITABLE TRUST HOSPITAL Vs. ASHOK VYANKATESH APTE	April 5, 2011
N R C EMPLOYEES UNION Vs. GOVERNMENT OF MAHARASHTRA DEPARTMENT OF INDUSTRIES	November 28, 2011
N R C LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	July 29, 2011
N. S. VERLEKAR Vs. GOVERNMENT OF GOA, DAMAN AND DIU	September 20, 2011
N.S. VERLEKAR Vs. SAJRO BABI GAUDE	October 7, 2011
NABRAJ ANANT PRABHU Vs. THE GOA URBAN CO-OP. BANK LTD.	February 11, 2011
NAGPUR IMPROVEMENT TRUST Vs. SARDAR MULKHA SINGH	August 16, 2011
NAGUESH S VERLEKAR Vs. RAJIV MATHEW	April 26, 2011
NAINA D KAMANI Vs. JANSON ENGINEERING & TRADING PVT LTD	August 18, 2011
NAINA D KAMANI Vs. N SRINIVASAN	August 18, 2011
NAINA D KAMANI Vs. JANSON ENGINEERING & TRADING PVT LTD	July 18, 2011
NAKUL HARI TEMKAR Vs. RAGHURAJ VASUDEV DESHPRABHU	September 6, 2011
NALINI Vs. BHARATI VASSUDEV BHAT	July 12, 2011
NAMCO INDUSTRIES PVT LTD Vs. STATE OF MAHARASHTRA	September 16, 2011
NAMDEO Vs. STATE OF MAHARASHTRA	July 14, 2011
NAMDEO BHAU CHAVAN Vs. SHANTABAI KUNDLIKA CHAVAN	April 29, 2011
NAMDEO NARAYANRAO BAWANKAR Vs. STATE OF MAHARASHTRA	July 5, 2011
NAMDEV S/O NARCINVA LOTLIKAR Vs. DANIEL S/O JOAO F PEREIRA	March 10, 2011
NANA GOVIND BHADKE Vs. SHANKAR GOVIND BHADKE	July 7, 2011
NANASAHEB ALIAS SHANKARRAO BALASAHEB BHOSALE Vs. VINAYAK ABA JAGATAP	January 13, 2011
NANASAHEB S/O VENKATRAO TELE Vs. SAHEB S/O RANGNATH LONDHE	January 24, 2011
NANDA SANTOSH SHIRKE Vs. JAYASHREE SANTOSH SHIRKE	February 15, 2011
NANDANVAN COOPERATIVE HOUSING SOCIETY LTD Vs. NANDANVAN COOPERATIVE HOUSING SOCIETY LTD	December 19, 2011
NANDKISHOR KANHYALAL AGRAWAL Vs. DHULE MUNICIPAL CORPORATION	September 9, 2011
NANDKUMAR RAJKUMAR HARANE Vs. VISHWAS VILASRAO KSHIRSAGAR	August 4, 2011
NANDLAL SHYAMDAS S/O SHYAMDAS R/O CHARMANTAN POST TEHSIL ANNEI DIST KULLU H P PRESENTLY IN CENTRAL JAIL AUGADA SINQUERIM GOA Vs. STATE OF GOA AS REPRESENTED BY OFFICER-IN-CHARGE ANTI NARCOTIC CELL P S PANAJI GOA	August 12, 2011
NANDU D CHHABRIA Vs. STATE BANK OF INDIA	September 9, 2011
NANU GAONKAR Vs. MODEST BUILDER	March 9, 2011
NARANGS INTERNATIONAL HOTELS PRIVATE LIMITED Vs. UNION OF INDIA	June 17, 2011
NARAYAN Vs. GANGADHAR	March 11, 2011
NARAYAN BANSILAL VAISHNAV Vs. CHAMPATRAO TRYAMBAKRAO DESHMUKH	February 23, 2011
NARAYAN GOPAL PRABHU SALGAONKAR Vs. GENERAL	June 16, 2011
NARAYAN GUNAJI SAWANT Vs. DEEPAK VASANT KESARKAR	February 17, 2011
NARAYAN KALANGUTKAR Vs. NEW INDIA INSURANCE COMPANY LTD	December 17, 2011
NARAYAN KALANGUTKAR Vs. SHABIR YASIN MIRBAN	December 17, 2011
NARAYAN MADHAVRAO POLE Vs. SUMANBAI	July 19, 2011
NARAYAN MARUTI WAGHMODE Vs. STATE OF MAHARASHTRA	March 31, 2011
NARAYAN RAMCHANDRA BHOKARDANKAR Vs. SAKHARAM PATILBA SONUNE	January 14, 2011
NARAYAN UTTAM POI KAKODE Vs. SPECIAL LAND ACQUISITION OFFICER, SOUTH GOA, KRCL	January 28, 2011
NARENDRA Vs. UNION OF INDIA	June 14, 2011
NARENDRA MANOHARRAO AMBADKAR Vs. SUNIL GANGADHAR DESHPANDE	September 28, 2011
NARENDRA MANOHARRAO AMBADKAR Vs. STATE OF MAHARASHTRA	September 29, 2011
NARENDRAMAL Vs. STATE OF MAHARASHTRA	June 15, 2011
NARESH GOVIND VAZE Vs. INCOME TAX OFFICER WARD	October 5, 2011
NARHARSINGH ALIAS NARAYAN HARISING KHARWAT ALIAS RAJPUT Vs. STATE OF MAHARASHTRA	May 6, 2011
NARI LAKHUMAL DHATAI Vs. STATE OF MAHARASHTRA	May 3, 2011
NARMADABAI BABURAO HARDE Vs. SAU MEERA PANKAJ BHUJADI	November 21, 2011
NARSINH ARJUN JADHAV Vs. STATE OF MAHARASHTRA	July 7, 2011
NARSINHA PANDURANG GARKHEDKAR Vs. STATE OF MAHARASTRA	October 12, 2011
NASER Vs. BABU	April 27, 2011
NASHIK MERCHANTS CO OP BANK LTD Vs. MADHUKAR BHAURAO HINGMIRE	August 16, 2011
NASIMBANOO Vs. STATE OF MAHARASHTRA	August 4, 2011
NATCO PHARMA LIMITED Vs. MERCK KGAA	October 10, 2011
NATHMAL TANNALAL JANU Vs. BANSILAL CHANDULAL JAJU	March 30, 2011
NATHU ANANDA GHORPADE Vs. YASHODA JAGANNATH GHORPADE	October 21, 2011
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COMMISSIONER OF SALES TAX	December 9, 2011
NATIONAL INSURANCE CO LTD Vs. MARUTI	July 5, 2011
NATIONAL INSURANCE CO LTD Vs. PRABHAKAR SITARAM PARAB	February 18, 2011
NATIONAL INSURANCE CO LTD Vs. BRUNO BALTAZAR SALDANHA	February 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SYLVIA GIRKAR ALIAS	February 18, 2011
NATIONAL NON FERROUS INDUSTRIES Vs. R B PATEL CO	August 12, 2011
NATIONAL POLYMERS Vs. UNION OF INDIA	July 1, 2011
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. BASSEIN METALS PRIVATE LIMITED	August 5, 2011
NAVIN VASANTRAJ MODH Vs. STATE OF MAHARASHTRA	December 9, 2011
NAVKAR GOSHALA PANZRAPOL Vs. STATE OF MAHARASHTRA	October 11, 2011
NAVNEETDAS NARAYANDAS BARSHIKAR Vs. BACCHUBHAI MULJI TANNA	December 1, 2011
NAVNIT MOTORS PVT LTD Vs. UNION OF INDIA	July 25, 2011
NAVNIT MOTORS PVT. LTD. Vs. STATE OF MAHARASHTRA	November 29, 2011
NAZARE DIAS Vs. STATE THROUGH THE EXECUTIVE ENGINEER	April 13, 2011
NEMICHAND JAIN Vs. VODAFONE ESSAR LTD	July 22, 2011
NERLON L B ALBAQUERQUE S/O BALDWIN ALBAQUERQUE Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING ITS OFFICE AT SECRETARIAT	August 2, 2011
NETCORE SOLUTIONS PVT LTD Vs. PINNACLE TELESERVICES PVT LTD	November 21, 2011
NETWORTH STOCK BROKING LTD Vs. DEVANAND SHAH	September 30, 2011
NEW INDIA ASSURANCE CO LTD Vs. NASIBUNNISA MOHD ISRAR KHAN AND OTHERS	October 14, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SITARAM DEVIDAYAL JAISWAL	November 21, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANTABAI DEVENDRA BAHEKAR	December 13, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. ANANT RAMA SAWANT	September 16, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNANDA W/O VIJAY KOLI	November 23, 2011
NICIL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 10, 2011
NICKUNJ EXIMP ENTERPRISES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 19, 2011
NIDHI SURESH KHARABE Vs. STATE OF MAHARASHTRA	July 11, 2011
NIHILENT TECHNOLOGIES PRIVATE LIMITED Vs. DY COMMISSIONER OF INCOMETAX	July 18, 2011
NILCONTA GANGADHAR SINAI AMONKAR Vs. JOAO FRANCISCO CRUZ MENDES	December 13, 2011
NILESH BALWANT GOURSHETTIWAR Vs. UNION OF INDIA	November 28, 2011
NILIMA Vs. PAVANSINGH	September 30, 2011
NILKANTH SHELKE Vs. DARSHAN CHURIWALA	September 7, 2011
NIMBADAS Vs. RAMKRUSHNA	January 25, 2011
NINAD SAHAKARI GRUHARACHANA SANSTHA MARYADIT PUNE Vs. PUNE MUNICIPAL CORPORATION	October 19, 2011
NIRAJ VIKAS PABALE Vs. TAHSILDAR	September 21, 2011
NIRANJAN Vs. STATE OF MAHARASHTRA	October 20, 2011
NIRANJAN ALLOYS STEEL P. LTD. Vs. COMMR. OF C. EX. & CUS., AURANGABAD	October 12, 2011
NIRANJAN LAXMINARAYAN YEDDELOO Vs. STATE OF MAHARASHTRA	August 18, 2011
NIRANJANKUMAR SHAH Vs. LAL ZENDA COAL MINES MAJDOOR UNION	April 21, 2011
NIRMALA MARUTI GUNJAL Vs. STATE OF MAHARASHTRA	December 7, 2011
NISAR JAINUDDIN MUJAWAR Vs. COMMISSIONER OF POLICE, SOLAPUR	March 31, 2011
NITCO PAINTS LTD. Vs. STATE OF MAHARASHTRA AND OTHERS	June 10, 2011
NITIN HIMANSHU SINHA Vs. PANKAJ NARAYAN KARVA	September 28, 2011
NITIN MURLIDHARJI BHAIYYA Vs. SAU MONALI	February 23, 2011
NITIN S/O NAMDEORAO PIMPALDE Vs. AGRICULTURE PRODUCE MARKET	July 18, 2011
NITYANAND RESTAURANT & BAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 29, 2011
NIVRUTTI GANGARAM PAWAR Vs. DINKAR MATUTI JADHAV	December 15, 2011
NIVRUTTI GANGARAM PAWAR Vs. DINKAR MATUTI JADHAV	December 13, 2011
NIYAJ AHAMAD ABDUL JABBAR Vs. STATE OF MAHARASHTRA	April 20, 2011
NOBLE RESOURCES Vs. UNION OF INDIA	October 7, 2011
NOORIA Y HAVELIWALA Vs. GOVERNMENT OF INDIA	June 17, 2011
OGBU AWAH Vs. NARCOTICS CONTROL BUREAU	December 9, 2011
OIL AND NATURAL GAS CORPORATION LIMITED Vs. OIL COUNTRY TUBULAR LIMITED	March 25, 2011
OIL AND NATURAL GAS CORPORATION LTD Vs. COMEX SERVICEES S A	August 3, 2011
OIL AND NATURAL GAS CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION	September 8, 2011
OKEKE NWABUEZE NNABUIKE Vs. STATE OF GOA, THROUGH	July 6, 2011
OM PRAKASH DAULAT RAM NOGAJA Vs. ATUL VERMA, DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT	September 29, 2011
OMAR BAGLA AUTOMOTIVE SYSTEMS INDIA LTD Vs. STATE OF MAHARASHTRA	March 3, 2011
OMPRAKASH DURGAPRASAD SHARMA Vs. MADHAV VASANT VELINKAR	October 20, 2011
ORANGE CITY ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	October 12, 2011
ORANGE CITY ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	November 9, 2011
ORANGE CITY ALLOYS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., NAGPUR	November 23, 2011
ORDNANCE FACTORY KARMACHARI SAHAKARI PAT SANSTHA Vs. MANDEEPSING KOHLI	June 9, 2011
ORIENTAL INSURANCE CO LTD Vs. MADHAVRAO DATTAJIRAO PRABHU DESSAI	September 23, 2011
ORIENTAL INSURANCE CO LTD Vs. SUDHA NILU GAUDE	May 6, 2011
ORIENTAL INSURANCE CO LTD Vs. MANGALA RAJENDRA KATARIA	July 11, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. DAIVSHALA W/O SHAHU JADHAVAR	December 1, 2011
ORION ROPES PVT LTD Vs. YOGESH NAMDEO MANE	October 17, 2011
P.N. DHOOT INVESTMENT COMPANY PVT. LTD. Vs. GOA SINTERED PRODUCTS PVT. LTD.	October 21, 2011
PAACKININDIA Vs. VSR FOODS AND BEVERAGES PVT LTD	June 7, 2011
PADAM CHANDRA SINGHI Vs. P B DESAI	September 2, 2011
PADMABAI W/O AMBADAS DHAKULKAR Vs. STATE THROUGH COLLECTOR AMRAVATI	November 21, 2011
PADMAKAR VINAYAK DESHMUKH Vs. UNION OF INDIA	October 18, 2011
PAIKU CHINDHU SUPER THROUGH LRS Vs. NARAYANDAS CHANDUMAL	November 18, 2011
PALLAVI W/O ABHIJIT MAHASHABDE Vs. MILIND S/O BALAJI GANDHI & ORS	June 7, 2011
PANCHAPHULA D/O ABAJI SALVE Vs. STATE OF MAHARASHTRA	May 5, 2011
PANDHARI Vs. STATE OF MAHARASHTRA	July 4, 2011
PANDHARINATH BHIKAJI TELGE Vs. APPROPRIATE AUTHORITY	December 23, 2011
PANDHARINATH CONDBAJI SAHARE Vs. STATE OF MAHARASHTRA	June 29, 2011
PANDHARINATH CONDBAJI SAHARE, LILABAI PANDHARINATH SAHARE Vs. STATE OF MAHARASHTRA, MUNICIPAL COUNCIL AND ORS	June 14, 2011
PANDIT CHIMNA GADARI Vs. DEPUTY COMMISSIONER ADMINISTRATION	April 20, 2011
PANDURANG Vs. STATE OF MAHARASHTRA	January 28, 2011
PANDURANG S/ORADHAKISHAN SONI Vs. STATE OF MAHARASHTRA	March 22, 2011
PANDURANG SAZO GAONKAR Vs. ADOLFO GOMES	December 20, 2011
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PANKAJ INDUSTRIES Vs. ORIENTAL INSURANCE CO. LTD	November 15, 2011
PANKAJ PRAKASH GUNDAWAR Vs. SHWETA	July 27, 2011
PAPER PRODUCTS LTD Vs. VENKATARAMANA FOOD SPECIALITIES LTD	September 15, 2011
PARAG BHIKHALAL TEJANI Vs. STATE OF MAHARASHTRA	June 17, 2011
PARASRAM S/OGANGARAM KHOTE Vs. STATE OF MAHARASHTRA	June 24, 2011
PARASU BHAU GUJALE & ORS Vs. MALLAPPA SHANKAR SAGARE & ORS	September 20, 2011
PARESH SHETGAONKAR, ADVOCATE INDIAN NATIONAL Vs. CHAIRMAN, BOARD OF TRUSTEES OF THE PORT MORMUGAO,	January 31, 2011
PARLE TILAK VIDYALAYA ASSOCIATION Vs. UNIVERSITY OF BOMBAY AND ANR.	November 30, 2011
PARMANAND SHAMRAO POTDUKHE Vs. SPECIAL LAND ACQUISITION OFFICER	October 17, 2011
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PARSHURAM FORGE PVT LTD Vs. IND SYNERBY LTD	January 11, 2011
PARVATI M. NAIK Vs. VISHWANATH RAGUVIR SINAI HEDE	October 13, 2011
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PATEL ENGINEERING LIMITED Vs. UNITED REAL ESTATE AND BUILDERS PRIVATE LIMITED	November 17, 2011
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PATEL NARAYANDAS BHAGWANDAS FERTILIZERS PVT LTD Vs. ABDULLAH YUSUFJI	January 7, 2011
PATIRAM TUKARAM TARONE Vs. STATE OF MAHARASHTRA	June 29, 2011
PATRICK MIRANDA Vs. INDIAN OVERSEAS BANK	August 12, 2011
PAWANSINGH KAMALSINGH THAKUR Vs. STATE OF MAHARASHTRA	July 22, 2011
PEDRO DAMIAO LAZARIO CAEIRO Vs. CAETANO	January 20, 2011
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PETER D SOUZA Vs. WRIGHT WILLIAM GEORGE	November 22, 2011
PETER GODINHO Vs. CORNELINS DSOUZA	October 21, 2011
PIEDADE FERNANDES Vs. CHARLENE LEITAO	October 7, 2011
PIEM HOTELS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 11, 2011
PINTU ALIAS BAJIRAO BUWAJI PAGARE Vs. STATE OF MAHARASHTRA	April 19, 2011
PIRAMAL GLASS LIMITED Vs. UNION OF INDIA	March 3, 2011
PIX TRANSMISSION LIMITED Vs. STATE OF MAHARASHTRA	September 21, 2011
PLACIDO PINTO DECEASED BY HIS LEGAL HEIRS Vs. JOAO FRANCISCO PINTO	August 30, 2011
PLUTO SHIPPING LIMITED Vs. DHARTI DREDGING & INFRASTRUCTURE LTD	August 23, 2011
POONA HOSPITAL & RESEARCH CENTRE Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 28, 2011
POONAM RAOSAHEB NIRMAL Vs. UNIVERSITY OF PUNE	April 1, 2011
POORNAWADI NAGARIK SAHAKARI BANK MARYADIT Vs. SURESH S/O LALCHAND MUNOT	October 4, 2011
POPAT KACHARU KEDAR Vs. JYOTI W/O SANTOSH KEDAR ALIAS JYOTI	August 11, 2011
POPULAR WATCH COMPANY Vs. PRADEEP PRATAPRAO SHAH	April 21, 2011
POURNIMA WIFE OF KISHOR PENDKE Vs. PRASANNA SON OF NANAKLAL KHATRI	December 12, 2011
PRABHAKAR GANESHRAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 8, 2011
PRABHAKAR GANPAT PATIL Vs. KOHINOOR MILLS	March 4, 2011
PRABHAKAR MAHADEORAO BANGRE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 7, 2011
PRABHAKAR MANIKRAO SALAME Vs. STATE OF MAHARASHTRA	April 26, 2011
PRABHU KUNJ CO-OP HSG SOC LTD Vs. MAHARASHTRA STATE CO-OPERATIVE APPELLATE COURT	March 24, 2011
PRADEEP VAIKUNTH KAMAT Vs. VITHAL SHAMBA SHETYE	September 14, 2011
PRADEEPKUMAR Vs. STATE OF MAHARASHTRA	July 25, 2011
PRADIP S DIXIT Vs. STATE OF MAHARASHTRA	October 18, 2011
PRADIP VASSANT FAL DESAI Vs. RAHIMABI SHAIKH	March 18, 2011
PRADIPKUMAR HUKUMCHAND KHIWANSARA Vs. DEVGIRI NAGRI SAHAKARI PATSANSTHA LTD	June 24, 2011
PRAFUL MULCHAND JAIN Vs. ABDUL SAMEER ABDUL SAJED	March 14, 2011
PRAHLAD BANSI ADSUL Vs. STATE OF MAHARASHTRA	February 2, 2011
PRAHLHAD SHANTWAN RANDIVE Vs. MUNNABHAI GIRDHARILAL DIXIT	April 1, 2011
PRAKASH Vs. STATE OF MAHARASHTRA	March 7, 2011
PRAKASH Vs. DEORAO	April 26, 2011
PRAKASH Vs. JANABAI	August 3, 2011
PRAKASH Vs. DINESH	September 20, 2011
PRAKASH ALUMAL KALANDARI Vs. JAHNAVI PRAKASH KALANDARI	May 6, 2011
PRAKASH B SARDESSAI Vs. SECRETARY MINISTRY OF HEALTH	August 12, 2011
PRAKASH BANKATLAL OSTAWAL Vs. THE STATE OF MAHARASHTRA,	September 30, 2011
PRAKASH G. RAO Vs. PEDRO VINCENT DIAS	August 2, 2011
PRAKASH HIRALAL SHAH Vs. SUPDT OF POLICE	April 20, 2011
PRAKASH SADHURAMJI BODHRANI Vs. UMA NILKANTHRAO NAYUDU	February 15, 2011
PRAKASH SEVANTILAL VORA Vs. STATE OF MAHARASHTRA	January 12, 2011
PRAKASHBHAI HARIBHAI DESAI Vs. STATE OF MAHARASHTRA	April 29, 2011
PRALHAD JAGANATH JAWALE Vs. SITABAI CHANDER NIKAM	April 8, 2011
PRALHAD S/O HARI GAWAI Vs. MAHATMA FULE BACKWARD CLASS	March 9, 2011
PRAMOD BABAN SONAWALE Vs. STATE OF MAHARASHTRA	March 8, 2011
PRAMOD PARMESHWARLAL Vs. STATE OF MAHARASHTRA	July 19, 2011
PRAMOD S DABOLKAR Vs. SENIOR TOWN PLANNER	June 9, 2011
PRASAD POWER CONTROL PVT LIMITED Vs. COMMISSIONER OF SALES TAX	June 8, 2011
PRASAD SHRIKANT PUROHIT Vs. NATIONAL INVESTIGATION AGENCY	October 20, 2011
PRASAD SHRIKANT PUROHIT Vs. THE STATE OF MAHARASHTRA	November 9, 2011
PRASHANT Vs. HASMUKH SHYAMJI WAGHELA	July 25, 2011
PRASHANT KONADKAR Vs. STATE	December 13, 2011
PRATAP Vs. BHAGWANDAS	May 2, 2011
PRATAP NAGARIK SAHAKARI PATSANSTHA LTD Vs. COLLECTOR GONDIA	June 29, 2011
PRATAP NATHUJI DHIKKE Vs. STATE OF MAHARASHTRA	July 27, 2011
PRATAP S/O BANSI KOLATE Vs. STATE OF MAHARASHTRA	April 7, 2011
PRATIBHA Vs. STATE OF MAHARASHTRA	October 21, 2011
PRAVEENA INDUSTRIES Vs. COMMISSIONER LABOUR AND EMPLOYMENT	February 11, 2011
PRAVIN MANIKRAO NAIK Vs. STATE OF MAHARASHTRA	December 5, 2011
PRAVIN PARSHURAM GAVANKAR Vs. STATE OF MAHARASHTRA	January 12, 2011
PRAVIN SON OF BHAYYAJI KALMEGH Vs. STATE OF MAHARASHTRA	December 12, 2011
PREETAM KAUR Vs. PRAKASH RAMDEO JAISWAL	April 20, 2011
PREM MAHANT SAHANI ALIAS TADIPAR Vs. STATE OF MAHARASHTRA	October 7, 2011
PREMA Vs. STATE OF MAHARASHTRA	August 1, 2011
PREMALATA SUBHASH NABARIA Vs. PARAS SHANTILAL KANKARIA	February 21, 2011
PREMANAND SHANKAR DODAMANI Vs. STATE OF GOA	October 7, 2011
PREMAVATI KRISHNA NAIK Vs. VINAYAK GOVIND KAMAT	January 27, 2011
PREMLATA Vs. CHANDRAKANT	July 13, 2011
PRESIDENT TRADE AND EXIM CORPORATION Vs. STATE OF MAHARASHTRA	October 10, 2011
PRITI DINESH HANCHATE Vs. DHULE CHARITABLE SOCIETY DHULE	August 20, 2011
PRIYANKA DATTATRAY BAMANE Vs. STATE OF MAHARASHTRA THROUGH ITS DEPARTMENT OF MEDICAL EDUCATION THROUGH THE ASSISTANT GOVERNMENT PLEADER APPELLATE SIDE HIGH COURT BOMBAY	June 9, 2011
PROGRESSIVE EDUCATION SOCIETY Vs. RAJU	July 12, 2011
PROP. OF HOTEL SUNSHINE PUNJAB Vs. STATE OF MAHARASHTRA	November 22, 2011
PRUTHVIRAJ Vs. STATE OF MAHARASHTRA	June 16, 2011
PUBLIC INFORMATION OFFICER Vs. MANOHAR PARRIKAR	November 14, 2011
PUNAMLAL Vs. STATE OF MAHARASHTRA	March 3, 2011
PUNDALIK RAGHOBA MAHALE Vs. HARISCHANDRA KRISHNA MAHALE	June 8, 2011
PUNDLIK TANBAJI NIKHARE Vs. STATE OF MAHARASHTRA	July 28, 2011
PUNE CHAPTER OF COST ACCOUNTANTS Vs. UNION OF INDIA	April 1, 2011
PUNE MAHANAGAR PARIVAAHAN LIMITED Vs. SHARAD B. BHADE	August 8, 2011
PUNE MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA	November 29, 2011
PUNJ LLOYD LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD.,	April 6, 2011
PUNJ LLOYD LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD. & ORS.	February 7, 2011
PUNJ LLOYD LTD. Vs. OIL AND NATURAL GAS CORPORATION LIMITED & ORS.	March 11, 2011
PURUSHOTTAM GOVINDRAO BHAGWAT Vs. STATE OF MAHARASHTRA	September 15, 2011
PUSHPABAI MAROTRAO PARASKAR Vs. STATE OF MAHARASHTRA	January 12, 2011
PUSHPALATA GOPAL WORLIKAR Vs. RANJITSING SHARMA COMMISSIONER OF POLICE	October 10, 2011
PUYVAST CHARTERING B V Vs. KEC INTERNATIONAL LTD	July 15, 2011
QADER KHAN Vs. STATE OF MAHARASHTRA	March 8, 2011
R B AND COMPANY Vs. R G NAYYAR FILM'S	March 15, 2011
R B SHREERAM RELIGIOUS AND CHARITABLE TRUST Vs. NAGPUR IMPROVEMENT TRUST	May 6, 2011
R P GAUTAM Vs. OIL AND NATURAL GAS CORPORATION LTD	March 7, 2011
R SUBRAMANIAN Vs. TUSHAR BHACHANDRA PATEL	August 11, 2011
R.B. TIWARI Vs. RAJESH KALLAJI CHOUDHARY	May 3, 2011
RACHANAA 1 CO OP HSG SOCIETY LTD Vs. RACHANAA ENGINEERS AND DEVELOPERS	December 17, 2011
RADHA KRISHNA FILMS LTD Vs. JYOTI FILM DISTRIBUTORS PVT LTD	May 5, 2011
RADHA KRISHNA FILMS LTD Vs. JYOTI FILM DISTRIBUTORS PVT LTD	May 4, 2011
RADHA NANDALAL KALRO NEE SMITA R PAIGANKAR Vs. DAMODAR NARCINVA NAIK	June 10, 2011
RADHAJI SHRIPAT PATIL Vs. STATE OF MAHARASHTRA	July 28, 2011
RADHAKISAN Vs. STATE OF MAHARASHTRA	February 10, 2011
RADHAKISAN S/O GIRDHARILAL AGRAWAL Vs. RAMPRATAP S/O GIRDHARILAL AGRAWAL, REGISTERED PARTNERSHIP FIRM THROUGH ITS PARTNER RAVIDATTA RAMESHWARLAL AGRAWAL AND ORS.	June 21, 2011
RADHAKISAN S/O WAMAN PATOL Vs. STATE OF MAHARASHTRA	August 3, 2011
RADHELAL Vs. SHESHRAO	February 17, 2011
RADHESHYAM S GUPTA Vs. COSMOS CO OPERATIVE BANK LTD	March 10, 2011
RADIO RESTAURANT Vs. JABBIR GULAM RASOOL JAMAL	September 14, 2011
RADIO RESTAURANT Vs. COURT RECEIVER HIGH COURT BOMBAY	September 16, 2011
RADIOLOGICAL AND IMAGING ASSOCIATION Vs. UNION OF INDIA	November 17, 2011
RADIOLOGICAL IMAGING ASSOCIATION Vs. UNION OF INDIA	August 26, 2011
RAFIA SULTANA Vs. MOHD OSMAN	September 12, 2011
RAFIQ AHMED QURESHI S/O BASHIR AHMED Vs. IQBAL KHAN S/O HASHMAT ALI KHAN	September 20, 2011
RAFIQUE BARKATULLA KHAN Vs. SHAHENSHAH HUSSAIN IQBAL MUNSHI	September 28, 2011
RAFIQUE SHAIKH BHIKAN Vs. GOVERNMENT OF INDIA	October 5, 2011
RAGHUNATH DHONDU VANI Vs. ILAHI BABULAL MUJAVAR	November 15, 2011
RAGHUNATH KISHANRAO THIGLE Vs. ZILLA PARISHAD OSMANABAD	August 26, 2011
RAGHUNATH R SHINGATE Vs. JAYANT GAJANAN PATHAK	September 27, 2011
RAGHUNATH S/O GOPAL JANBANDHU Vs. STATE OF MAHARASHTRA	August 25, 2011
RAGHVENDRA YESHWANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 9, 2011
RAJ DARSHAN VENTURES Vs. JOINT CHARITY COMMISSIONER	January 6, 2011
RAJABHAU S/O NAMDEO GHULE Vs. HARIBHAU S/O TATYA BHAGAT	August 1, 2011
RAJAN Vs. STATE OF MAHARASHTRA	December 1, 2011
RAJAN DHANSUKHLAL VORA Vs. DINESH BACCHUBHAI PAREKH	October 5, 2011
RAJARAM DADU KABNURE Vs. GUNWANTI DHULAPPA KETKALE	September 23, 2011
RAJARAM RAU PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	September 19, 2011
RAJARAM VITHAL KALANGUTKAR Vs. ALZIRA FLORA SOUZA DE MELO	March 4, 2011
RAJEEV SAWHNEY Vs. STATE BANK OF MAURITIUS LTD	May 6, 2011
RAJEN ALIAS VIPUL KANTILAL MOTA Vs. SHEETAL RAJEN ALIAS VIPUL MOTA	July 8, 2011
RAJENDRA Vs. NAYANTARA	August 11, 2011
RAJENDRA Vs. STATE OF MAHARASHTRA	August 8, 2011
RAJENDRA ALIAS RAJABHAT BAJRANG Vs. STATE OF MAHARASHTRA	July 21, 2011
RAJENDRA BRIJKISHORE JAISWAL Vs. THE STATE OF MAHARASHTRA THROUGH THE HONBLE MINISTER	July 19, 2011
RAJENDRA DATTA ZAREKAR THROUGH HIS BROTHER SANDESH ZAREKAR Vs. STATE OF GOA, THROUGH CHIEF SECRETARY,	May 3, 2011
RAJENDRA G SHAH Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTIOHN COMPANY LIMITED	August 4, 2011
RAJENDRA JONKO Vs. SUPERINTENDENT OF POLICE	November 25, 2011
RAJENDRA KONDIBA DAREKAR Vs. SARASWAR CO OP BANK LTD	December 1, 2011
RAJENDRA MARGA GAIKWAD Vs. KAIL LIMITED	August 10, 2011
RAJENDRA MOHANLAL RATHI Vs. SHYAMABAI	July 5, 2011
RAJENDRA MURLIDHAR GORAWADE Vs. KAI WANABAI MANKOJI DHONE TRUST	March 31, 2011
RAJENDRA PANDURANG PAGARE Vs. STATE OF MAHARASHTRA	July 4, 2011
RAJENDRA RAMLAL JAISWAL Vs. STATE OF MAHARASHTRA	August 11, 2011
RAJENDRA SHAINTILAL MISTRY Vs. AJANTA PRINTPACK INDUSTRIES	March 7, 2011
RAJENDRAKUMAR BHOGILAL SHAHA Vs. PUSHPA DAMODAR NANDURKAR	April 6, 2011
RAJESH JASWANTLAL SOLANKI Vs. RAVINDRANATH SHELATKAR	February 15, 2011
RAJESH LAL PRATAP SINGH Vs. STATE OF MAHARASHTRA	January 24, 2011
RAJESH M PAMNANI Vs. STATE OF MAHARASHTRA	April 29, 2011
RAJESH P THAKKAR Vs. KOTAK MAHINDRA BANK LTD	September 27, 2011
RAJESH S/O NEMICHAND RATHI Vs. GHANSHYAMDAS SHRIRAMJI BHATTAD	April 28, 2011
RAJESHWAR MAJOOR KAMGARI SAHAKARI SANSTHA LTD Vs. STATE INFORMATION COMMISSIONER	June 15, 2011
RAJHANS S/O RAJKAMAL JADHAV Vs. RAJKAMAL S/O GOVINDRAO JADHAV	March 24, 2011
RAJKUMAR KISHANLAL AWASTHI Vs. BAGVE	December 12, 2011
RAJKUMAR SAMPATRAOJI KUTHE Vs. STATE OF MAHARASHTRA	September 16, 2011
RAJKUMAR SHIVHARE Vs. UNION OF INDIA	July 5, 2011
RAJKUMAR SHIVHARE Vs. UNION OF INDIA	July 6, 2011
RAJU Vs. YUSUFBHAI FAKIR MOHAMAD BAGWAN	December 12, 2011
RAJU ALIAS SUDHAKAR Vs. STATE OF MAHARASHTRA	July 12, 2011
RAJU BALARAM GUJRATHI Vs. STATE OF MAHARASHTRA	September 6, 2011
RAJU BIHARI Vs. STATE OF GOA	June 14, 2011
RAJU DATTARAO PAWAR Vs. STATE OF MAHARASHTRA	July 26, 2011
RAJU PASLA Vs. STATE OF GOA	April 6, 2011
RAJU PRABHAKAR RAWALE Vs. STATE OF MAHARASHTRA	October 14, 2011
RAJU SHAMLAL DUBAY Vs. STATE OF MAHARASHTRA	April 30, 2011
RAKESH GULSHANLAL SEHGAL Vs. MODERN PRODUCTS	November 16, 2011
RAKESH HATIA Vs. CITIFINANCE CONSUMER PVT LTD	August 2, 2011
RALLI BROTHERS & CONEY Vs. OFFICIAL LIQUIDATOR OF THE SWADESHI MILLS COMPANY LTD. (IN LIQUIDATION)	October 14, 2011
RAM JADHAV Vs. V S INDULKAR	August 11, 2011
RAM KALIANDAS DARYANANI Vs. MANDOVI REALTORS PRIVATE LIMITED	May 6, 2011
RAM KRISHNA Vs. RAGHUNATH FATU MARDOLKAR MAJOR	March 25, 2011
RAM RICHPAL JAIN Vs. DARA KHURSHADJI AMROLIA	June 6, 2011
RAM VISHWANATH SALUNKE Vs. STATE OF MAHARASHTRA	May 6, 2011
RAMACHANDRA SHRIDHAR NAIK GAUNEKAR Vs. DEPUTY COLLECTOR AND S D O	August 12, 2011
RAMAKANT BABURAO KENDRE Vs. STATE OF MAHARASHTRA	October 18, 2011
RAMAKANT R. HARMALKAR Vs. MYRA MURIEL LOBO E. PAUL	September 14, 2011
RAMARAI RAMMILAN RAI Vs. STATE OF MAHARASHTRA	November 23, 2011
RAMCHANDRA Vs. STATE OF MAHARASHTRA	June 14, 2011
RAMCHANDRA AKARAM SOLANKE Vs. STATE OF MAHARASHTRA	September 29, 2011
RAMCHANDRA ARJUN PEDNEKAR Vs. SUSHMA	January 18, 2011
RAMCHANDRA B BHATKAR Vs. AGENCIA REAL TRADING AND MARKETING PVT LTD	April 7, 2011
RAMCHANDRA DAGOJI RANGARI Vs. VISHWANATH CHAMPAT NAIK	August 5, 2011
RAMCHANDRA GANPATRAO HANDE ALIAS HANDEGE Vs. VITHALRAO HANDE	March 29, 2011
RAMCHANDRA OR RAGHUNATH DEVASTHAN Vs. RAMCHANDRA ANANT GARDE	April 26, 2011
RAMCHANDRA SHINDE Vs. SHAKUNTALA SHANKAR PIMPALSHENDE	July 6, 2011
RAMCHANDRA VASUDEO PATANKAR Vs. MUKUND DATTATRAYA DESAI	January 5, 2011
RAMDAS BHAGWAN BANKAR Vs. UJWALA PANJABRAO LAHAMGE	July 28, 2011
RAMDAS MOTIRAMJI MATODE Vs. ADDITIONAL COMMISSIONER AMRAVATI DIVISION	March 14, 2011
RAMDAS SAKHARAM PAWAR Vs. STATE OF MAHARASHTRA	February 14, 2011
RAMDHAN SITARAM THORAT Vs. STATE OF MAHARASHTRA	July 26, 2011
RAMESH Vs. STATE OF MAHARASHTRA	July 15, 2011
RAMESH Vs. MAHARASHTRA STATE ELECTRICITY BOARD	March 3, 2011
RAMESH Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD	December 23, 2011
RAMESH Vs. STATE OF MAHARASHTRA	October 12, 2011
RAMESH APPASAHEB LAD Vs. STATE OF MAHARASHTRA	September 14, 2011
RAMESH BHIMRAJ PANHALE Vs. KISHOR S CHOBE	February 21, 2011
RAMESH BHOJRAJ MATE Vs. DIVISIONAL CONTROLLER	September 22, 2011
RAMESH DANCHAND WASWANI Vs. YUSUFBHAI MUKHTAR AMIR VARAWALLA	September 21, 2011
RAMESH FONDU BORKAR Vs. GOVINDNATH DEVALAYA	December 2, 2011
RAMESH GOPINATH JADHAV Vs. STATE OF MAHARASHTRA	March 18, 2011
RAMESH GYANOBA KAMBLE Vs. STATE OF MAHARASHTRA	April 29, 2011
RAMESH GYANOBA KAMBLE Vs. STATE OF MAHARASHTRA	August 12, 2011
RAMESH K SHETTY Vs. STATE OF MAHARASHTRA	November 18, 2011
RAMESH LAXMAN SONAWANE Vs. MEENAXI RAMESH SONAWANE	October 14, 2011
RAMESH NATTHUJI WASNIK Vs. STATE OF MAHARASHTRA	July 4, 2011
RAMESH RAJMAL JAIN Vs. STATE OF MAHARASHTRA	April 15, 2011
RAMESH S/O MOHANLAL BHUTADA & ANR Vs. STATE OF MAHARASHTRA & ORS	June 13, 2011
RAMESH S/O VISHWESHWAR JOSHI AFED Vs. STATE OF MAHARASHTRA	May 4, 2011
RAMESH SUKDOW BHANDARI Vs. GANGADHAR MORTO NAIK GAONKAR	September 23, 2011
RAMESHWAR Vs. STATE OF MAHARASHTRA	March 22, 2011
RAMESHWAR S/O VITHOBA GAIKWAD Vs. STATE OF MAHARASHTRA	November 14, 2011
RAMILA KILACHAND Vs. HARSH RAJNIKANTH KILACHAND	March 15, 2011
RAMKISAN SURAJMAL HARIJAN Vs. STATE OF MAHARASHTRA	December 23, 2011
RAMKISHAN ALIAS PINTYA Vs. STATE OF MAHARASHTRA	May 3, 2011
RAMKRISHNA MAHADEO WAGH Vs. RAMCHANDRA KESHAV KULKARNI	March 18, 2011
RAMKRISHNA PUNJO NEHATE Vs. SURYABHAN BANAJI SHINDE	March 10, 2011
RAMKRUSHNA PUSAJI KUSRAM Vs. STATE OF MAHARASHTRA	July 7, 2011
RAMKRUSHNA SOMAJI NADEKAR Vs. MANJUSHA	June 8, 2011
RAMLAL M. TAYADE Vs. SPECIAL LAND ACQUISITION OFFICER	July 29, 2011
RAMNARAYAN MOTILAL NAWANDAR Vs. STATE OF MAHARASHTRA AND ORS	September 28, 2011
RAMNATH ALIAS SAMEER VEREKAR Vs. STATE	September 16, 2011
RAMPRASAD VISHWANATH GUPTA Vs. PRAKASH GANPAT KADAM	January 21, 2011
RAMRAO BHIKAJI BODKHE Vs. MOHAMMAD ASHFAQ S/O MOHD SIDDIQUI	September 26, 2011
RAMRAO JOTI GODASE Vs. KISAN JOTI GODASE	October 17, 2011
RAMRATAN PANDURANG SUNWANI Vs. MAYA RAMRATAN SUNWANI	November 28, 2011
RAMU S/O HARISHCHANDRA BAWANE Vs. STATE OF MAHARASHTRA	May 2, 2011
RANGDAS SWAMI SHIKSHAN VIKAS MANDAL Vs. MUTYAL VILAS RAMBAU	August 6, 2011
RANISATI GINNING FACTORY Vs. REGIONAL P F COMMISSIONER	July 5, 2011
RANJANA SANJAY PARASHAR Vs. STATE OF MAHARASHTRA	January 20, 2011
RANJANA W/O GANESH SHRIPATRE Vs. STATE OF MAHARASHTRA	September 14, 2011
RANJITSINGH S/O DARSHANSINGH SIRDI Vs. STATE OF MAHARASHTRA	June 8, 2011
RANSUKH Vs. HANGAMABAI	August 12, 2011
RAOSAHEB D DESAI Vs. GIRIDHARLAL MOHANLAL GANGANI	August 16, 2011
RASTRIYA CHEMICALS AND FERTILISERS LTD Vs. UNION OF INDIA	June 28, 2011
RATAN LAXMAN JAGZAP Vs. STATE OF MAHARASHTRA	May 4, 2011
RATANSI R GADA Vs. ABHYUDAYA CO OPERATIVE BANK LTD	January 5, 2011
RATHNAM P.V. Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF BOMBAY	October 13, 2011
RATNA RUPAL CO OPERATIVE HOUSING SOCIETY LTD Vs. RUPAL BUILDERS	June 27, 2011
RATTAN SUKA LILKE Vs. STATE OF MAHARASHTRA	September 23, 2011
RAVALNATH BUILDERS Vs. SEBASTIANO ESCOLASTICA BEATRIZ NUNES MENDONSA ALIAS BEATRIZ MEDONCA	October 19, 2011
RAVAN BALU INDALKAR Vs. STATE OF MAHARASHTRA	June 16, 2011
RAVI ALIAS RAVINDRA UMAJI GUNJKAR Vs. STATE OF MAHARASHTRA	March 16, 2011
RAVI KIRAN AGGARWAL Vs. MATADIN KEJRIWAL	December 21, 2011
RAVIKUMAR SHRICHANDJI KALRA Vs. PRADEEPSINGH SUNDERLAL CHOUHAN	July 14, 2011
RAVINDRA Vs. STATE OF MAHARASHTRA	April 26, 2011
RAVINDRA HANUMANT MANE Vs. STATE OF MAHARASHTRA	July 18, 2011
RAVINDRA S/O RATANRAO SONAWANE Vs. STATE OF MAHARASHTRA	March 30, 2011
RAVINSHANKAR RAMNARESH SINGH Vs. SENIOR INSPECTOR OF POLICE	January 20, 2011
RAYA GOPAL MOON Vs. STATE OF MAHARASHTRA	August 2, 2011
RAYMOND APOCIANO ROSARIO Vs. EUSEBIA ESPERANCE RODRIGUES	September 12, 2011
RAZIYABEE W/O SHAIKH SATTAR Vs. SURRENDRA S/O SHIVAJIRAO SANGLE	October 17, 2011
REAL ESTATE AGENCIES Vs. STATE OF GOA	March 24, 2011
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SESA GOA LTD	September 20, 2011
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION MUMBAI Vs. SYNDICATE OVERSEAS P LTD	July 6, 2011
REGISTRAR ADM Vs. KHANDU PUNJU JADHAV	April 8, 2011
REKHA Vs. SHIVAJI BHIMRAO SAPATE	March 16, 2011
REKHA DAMODAR JOSHI Vs. STATE OF MAHARASHTRA	January 21, 2011
REKHA PAPYA KALE Vs. STATE OF MAHARASHTRA	November 14, 2011
REKHA VINOD SHIVPUJE Vs. STATE OF MAHARASHTRA	September 27, 2011
RELIANCE MEDIA WORKS Vs. COMMISSIONER OF C. EX., MUMBAI-V	March 30, 2011
RELIANCE SECURITIES LTD Vs. BADRINATH M BODHAI	March 10, 2011
RENUKA AGRO PVT. LTD. Vs. STATE OF MAHARASHTRA	October 12, 2011
RENUKA W/O MOHAN PATEL Vs. STATE OF MAHARASHTRA	June 16, 2011
RESERVE BANK OF INDIA Vs. RUI FERREIRA	July 28, 2011
RETAILERS ASSOCIATION OF INDIA RAI Vs. UNION OF INDIA	August 4, 2011
REV. BATHUEL RAMCHANDRA TIWADE Vs. REV.DN. ALBERT DATTOBA LONDHE & ORS.	November 28, 2011
RIMA SINGH ALIAS RIMA SHAHI Vs. STATE OF MAHARASHTRA	September 13, 2011
RITA SAKHARAM PARAVDE Vs. STATE OF MAHARASHTRA	November 24, 2011
RITESH Vs. STATE OF MAHARASHTRA	July 29, 2011
RITU KISHORE BHATIA Vs. THE SENIOR POLICE INSPECTOR AND ORS.	July 8, 2011
RIVER VALLEY RESIDENTS WELFARE ASSOCIATION Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI	September 14, 2011
ROBERT MEGHRAJ WANJARI Vs. PRAFULL ASHOKRAO SHELKE	July 27, 2011
ROBERT MOSES Vs. STATE OF MAHARASHTRA	July 18, 2011
ROHAN ARLEKAR Vs. THE SADA URBAN CO-OPERATIVE CREDIT SOCIETY LTD.	June 30, 2011
ROHIDAS DATTA FAL DESSAI Vs. SHERIFIN BI SHAIKH GAFAR	February 14, 2011
ROHIDAS DATTA FAL DESSAI, R/O VANTEM, FATORPA, QUEPEM-GOA Vs. SHERIFIN BI SHAIKH GAFAR, BENDORDEM, QUEPEM-GOA AND ORS.	February 4, 2011
ROHIDAS GANPAT GODSE Vs. PRINCIPAL G B KHARE COLLEGE	March 11, 2011
ROHIDAS MANIK KASRALE Vs. STATE OF MAHARASHTRA	December 7, 2011
ROOFIT INDUSTRIES P V T L T D Vs. THE STATE	May 2, 2011
ROQUE PHILIP FERNANDES Vs. SOUTH GOA PLANNING AND DEVELOPMENT AUTHORITY	April 28, 2011
ROSELLE MARIA FIGUEIREDO SOLOMON Vs. THE STATE OF GOA	September 29, 2011
ROUNAQUSINGH GURUDAYALSINGH KANDEY Vs. NITIN ANAND KSHIRSAGAR	May 5, 2011
ROYAL CARBON BLACK P LIMITED Vs. CHIEF COMMISSIONER OF CUSTOM	October 17, 2011
RUCHIKA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, PUNE	June 22, 2011
RUKHMINIBAI PRATISHTHAN Vs. RAVINDRA DEORAM PATIL	September 6, 2011
RUKMINI PAUTO VOILCAR Vs. RATNAKAR VASSUDEV CHARI	January 29, 2011
RUPAM PRALHAD BHARTIYA Vs. STATE OF MAHARASHTRA	May 6, 2011
RUSHIKESH TANAJI BHOITE Vs. STATE OF MAHARASHTRA	May 13, 2011
RUSHIKESH TANAJI BHOITE Vs. STATE OF MAHARASHTRA	September 16, 2011
RUTURAJ Vs. STATE OF MAHARASHTRA	August 5, 2011
S A RAVI S/O ANNAMALAI Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION HAVING THEIR OFFICE AT ALTINHO PANAJI GOA R/BY SENIOR PUBLIC PROSECUTOR C B I	April 18, 2011
S D MULEY Vs. JAIHIND INDUSTRIES	February 9, 2011
S K AGRAWAL Vs. VARSHA A MAHESHWARI	January 5, 2011
S K RAHIM S K KARIM Vs. STATE OF MAHARASHTRA	April 20, 2011
S S SAYYED Vs. HINDUSTAN AERONAUTICS LTD	July 18, 2011
SABAJI TUKARAM RANE Vs. GOPAL WAMAN RANE	February 3, 2011
SACHIN GAJANAN RAUT Vs. STATE OF MAHARASHTRA	July 5, 2011
SACHIN PARAB Vs. STATE OF GOA AND ORS	October 20, 2011
SACHINDRA UMANATH KOTIAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	April 26, 2011
SADANAND Vs. STATE	August 8, 2011
SADANAND ALIAS BHUI CHIMULKAR Vs. STATE OF GOA	February 7, 2011
SADANAND KASHIRAM SALVI Vs. STATE OF MAHARASHTRA	November 8, 2011
SADANAND MAHADEV KURDIKAR Vs. SOMESHWAR DEVASTHAN OF CURDI	September 6, 2011
SADASHIV MAHADEV GHATE Vs. STATE OF MAHARASHTRA	April 6, 2011
SADASHIV SAKHARAM PATIL Vs. CHANDRAKANT GOPAL DESALE	September 6, 2011
SADASHIVRAO MANDLIK KAGAL TALUKA SAHAKARI SAKHAR KARKHANA LTD Vs. REGIONAL JT DIRECTOR SUGAR	June 28, 2011
SADIQUE HUSSAIN SHEIKH AZIM QURESHI Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE	June 29, 2011
SADODAY BUILDERS PRIVATE LTD Vs. JT CHARITY COMMISSIONER	June 23, 2011
SADRUDDIN Vs. PARSHURAM MAHADEO BRAMHANKAR	July 13, 2011
SADRUDDIN JIVABHAI JAFARI Vs. JAIN ENTERPRISES	October 19, 2011
SAGAR ANANDRAO CHALAKE Vs. ILAHI ADAM KALAVANT	January 24, 2011
SAGAR SHARMA Vs. ADDITIONAL COMMISSIONER OF INCOMETAX	February 4, 2011
SAHADAT HUSSAIN RAHIMAT HUSSAIN ALIAS KALOO Vs. STATE OF MAHARASHTRA	March 17, 2011
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA	May 6, 2011
SAHEBRAO Vs. COLLECTOR JALNA	March 31, 2011
SAHNEY KIRKWOOD PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX	July 29, 2011
SAHYADRI EARTHMOVERS Vs. L AND T FINANCE LTD	March 28, 2011
SAI OM PETRO SPECIALITIES LTD Vs. M INDUSTRIES	July 22, 2011
SAIMUDKHAN SARDARKHAN Vs. STATE OF MAHARASHTRA	December 1, 2011
SAJAL KUMAR MITRA Vs. STATE OF MAHARASHTRA	January 24, 2011
SAJID ABDUL SATTAR URANKAR Vs. STATE OF MAHARASHTRA	June 23, 2011
SAKHYBAI RAMDHAN JADHAV Vs. STATE OF MAHARASHTRA	August 26, 2011
SAKUMA EXPORTS LTD Vs. LOUIS DREFUS COMMODITIES SUISSE S A	November 15, 2011
SAKUMA EXPORTS LTD Vs. LOUIS DREFUS COMMODITIES SUISSE S.A.	October 5, 2011
SALIL ANUPENDRA CHATURVEDI Vs. STATE OF MAHARASHTRA	March 7, 2011
SALIM ALIAS RAJU KARAMALI ANSARI Vs. STATE OF MAHARASHTRA	October 14, 2011
SALIM KHAN SAHEB KHAN Vs. STATE OF MAHARASHTRA	November 30, 2011
SALIMODDIN GULAM DASTAGIR SHAIKH Vs. STATE OF MAHARASHTRA	February 15, 2011
SAMADHAN Vs. PUNJABRAO DESHMUKH KRISHI VIDYAPEETH	July 25, 2011
SAMAYYA Vs. STATE OF MAHARASHTRA	March 1, 2011
SAMBHAJI DAGADU PATIL Vs. STATE OF MAHARASHTRA	March 28, 2011
SAMBHAJI RAJE SADASHIV DAHATONDE Vs. STATE OF MAHARASHTRA	January 5, 2011
SAMBHAJI S/O LAXMANRAO PAWAR AGE: 58 YEARS OCC: BUSINESS R/O HOUSE NO 1383 PHULE NAGAR NANDED DISTRICT NANDED Vs. BHASKARRAO S/O BAPURAO KHATGAONKAR PATIL	April 25, 2011
SAMBHUGIR SANSTHAN TRUST Vs. GOPAL TULSHIRAM VIDHATE	December 7, 2011
SAMEER L NAGVEKAR Vs. CHANDRAVATI D MANDREKAR	June 7, 2011
SAMINA Vs. SALEEM	February 25, 2011
SAMPAT NIYATI BAHADUR SHILPA Vs. UNIVERSITY OF MUMBAI	March 18, 2011
SAMSON JULIAS CRASTO Vs. STATE	October 14, 2011
SAMTA VIKAS MANDAL Vs. SHAIKH SIRAJUDDIN	June 14, 2011
SANAND PROPERTIES (P) LTD Vs. JOINT COMMISSIONER OF INCOME TAX	September 23, 2011
SANAND PROPERTIES PVT. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, RANGE-6	December 19, 2011
SANCHITA AMITABH DASGUPTA Vs. AMITABH PRASHANT DASGUPTA	March 3, 2011
SANDEEP Vs. ANIL	June 9, 2011
SANDEEP Vs. STATE OF MAHARASHTRA	July 11, 2011
SANDEEP S. MHAMUNKAR Vs. UNION OF INDIA	June 27, 2011
SANDEEP S/O BALA DUBELE Vs. JANABAI W/O SUBHASH DUBELE	August 3, 2011
SANDEEP SUBHASH KUNGULWAR Vs. STATE OF MAHARASHTRA	May 3, 2011
SANDOZ PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 29, 2011
SANGEETA ASHOK SANAP Vs. STATE OF MAHARASHTRA	January 28, 2011
SANGEETA SANJAY LAKHOTE Vs. STATE OF MAHARASHTRA	March 3, 2011
SANGITA ARJUN GOSAVI Vs. ARJUN DATTATRAYA GOSAVI	April 1, 2011
SANGITA BALA JADHAV Vs. STATE OF MAHARASHTRA	November 8, 2011
SANGITA BALASAHEB KOKARE Vs. ALKA VIJAYRAO MORE	November 25, 2011
SANGMESHWAR SUGAR LIMITED Vs. STATE OF MAHARASHTRA	December 14, 2011
SANGRAM S/O JANARDHAN TUPE Vs. STATE OF MAHARASHTRA	March 24, 2011
SANJAY Vs. STATE OF MAHARASHTRA	April 20, 2011
SANJAY Vs. STATE OF MAHARASHTRA	February 9, 2011
SANJAY ANGAD CHADDAH Vs. DEEPA SANJAY CHADDAH	February 11, 2011
SANJAY BABUBHAI SHAH Vs. STATE OF MAHARASHTRA	January 17, 2011
SANJAY CHHAGAN JADHAV Vs. STATE OF MAHARASHTRA	June 30, 2011
SANJAY DINANATH TIWARI Vs. DIRECTOR GENERAL OF POLICE ANTI CORRUPTION	July 21, 2011
SANJAY GADEKAR Vs. STATE OF GOA THROUGH UNDER	April 8, 2011
SANJAY GULABRAO JUNONKAR Vs. RAKESHSINGH NIRANJANSINGH CHAUHAN	July 26, 2011
SANJAY KAMLAKANT RAO Vs. STATE OF MAHARASHTRA	August 1, 2011
SANJAY LEELA BHANSALI Vs. STATE OF MAHARASHTRA	March 7, 2011
SANJAY SHRIRAM GONDCHAR Vs. STATE OF MAHARASHTRA	February 11, 2011
SANJAY UDAHHAV SONAWANE Vs. STATE OF MAHARASHTRA	July 7, 2011
SANJAYKUMAR Vs. STATE OF MAHARASHTRA	February 28, 2011
SANJEEV GANESH NAIK Vs. VIJAY LAXMAN CHOUGULE	June 23, 2011
SANJEEV SINGH CHADHA Vs. STATE OF MAHARASHTRA	December 17, 2011
SANJEEV VYANKATESH RANADE Vs. MEGHNA SANJEEV RANADE	July 21, 2011
SANJIV GAJANAN PUNALEKAR Vs. UNION OF INDIA MINISTRY OF MINORITY AFFAIRS THROUGH DEPARTMENT OF LAW AYAKAR BHAVAN MUMBAI	June 6, 2011
SANTABAI DATTATRAYA KADAM Vs. UNION OF INDIA	June 27, 2011
SANTDAS Vs. GIRDHARI	August 5, 2011
SANTOSH Vs. STATE OF MAHARASHTRA	July 20, 2011
SANTOSH Vs. ZILLA PARISHAD AMRAVATI	April 21, 2011
SANTOSH ALIAS GOTU LALJI Vs. STATE OF MAHARASHTRA	November 30, 2011
SANTOSH BALU GONDHALI Vs. STATE OF MAHARASHTRA	January 25, 2011
SANTOSH DATTA CHITALKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD	March 3, 2011
SANTOSH GOVARDHAN BILAWAL Vs. STATE OF MAHARASHTRA	September 13, 2011
SANTOSH RAGHUNATH PATIL Vs. DEPUTY COMMISSIONER OF POLICE	April 25, 2011
SANTOSH TUKARAM CHAVAN Vs. STATE OF MAHARASHTRA	December 1, 2011
SANTOSHI MAHILA MANDAL Vs. PRESIDING OFFICER ADDITIONAL SCHOOL TRIBUNAL	July 1, 2011
SARASWAT CO OPERATIVE BANK LIMITED Vs. SARASWAT CO OPERATIVE BANK EMPLOYEES UNION	August 12, 2011
SARASWAT CO OPERATIVE BANK LTD Vs. FARIRUDDIN QUERESHI N	February 25, 2011
SARASWAT COOPERATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA	July 28, 2011
SARASWATI GURUSHANTAYAA SWAMI Vs. SULBHA MALAPPA CHINCHOLE	December 17, 2011
SARDARKHAN S/OIMAMKHAN PATHAN Vs. STATE OF MAHARASHTRA	June 20, 2011
SARDESSAI ENGINEERING WORKS Vs. THE CONSUMER GRIEVANCE REDRESSAL FORUM (CGRF)	November 17, 2011
SAREGAMA INDIA LIMITED Vs. MAHAL PICTURES PRIVATE LIMITED	September 22, 2011
SARJERAO RANGRAO INGALE Vs. STATE OF MAHARASHTRA	February 24, 2011
SARJERAO SHAHAJI KOKARE Vs. STATE OF MAHARASHTRA	September 8, 2011
SARJUBAI Vs. STATE OF MAHARASHTRA	January 11, 2011
SARPURLO NARAYAN DESSAI, SON OF NARAYAN DESSAI Vs. KUM BERALDIN TAVARES, DAUGHTER OF EGIDIO TAVARES,	February 17, 2011
SATCHI DEVELOPMENT COMPANY PVT LTD Vs. KARISHMA MAHTANI ALIAS VIJAYALAKSHMI SHYAMSUNDER ADVANI	July 19, 2011
SATISH Vs. STATE OF MAHARASHTRA	July 12, 2011
SATISH Vs. STATE OF MAHARASHTRA	May 4, 2011
SATISH GAYAJI GAIKWAD Vs. STATE OF MAHARASHTRA	June 13, 2011
SATISH KUNDANLAL AGARWAL Vs. STATE OF MAHARASHTRA	September 30, 2011
SATISH RAMSING MUNGONA Vs. STATE OF MAHARASHTRA	October 3, 2011
SATNAMSINGH GURUDAYAL SINGH SODI Vs. STATE OF MAHARASHTRA	August 12, 2011
SATYABHAMA GULABRAO BHOYAR Vs. DINESH SHAMRAOJI RAUT	April 21, 2011
SATYANARAYAN BISANLAL AGARWAL Vs. STATE OF MAHARASHTRA	August 4, 2011
SATYAWAN J MAHALE Vs. UNION OF INDIA	August 3, 2011
SATYAWATI W/O NARENDRA MISHRA Vs. VISHNUKUMAR	July 13, 2011
SAU INDUMATI ARAVINDA DHUPKAR Vs. ARVINDA WAMAN DHUPKAR	January 28, 2011
SAU KASABAI Vs. SAU CHANDRABHAGABAI	November 22, 2011
SAU SHINDUBAI W/O. ANNA JADHAV Vs. MHASU S/O BABURAO JADHAV	January 10, 2011
SAU SURYAKANTA RAMESH AJMERA Vs. STATE OF MAHARASHTRA	January 12, 2011
SAVIO RODRIGUES Vs. UNION OF INDIA	April 18, 2011
SAVITA MAGAR MIRGE Vs. SCHEDULED CASTES VIMUKTA JATIS	September 19, 2011
SAVITA SHANTARAM SHELAR Vs. SHANTARAM KACHARU SHELAR	September 27, 2011
SAVITABAI SANJAY MESHRAM Vs. ARVIND BHIMRAOJI MHALA	June 14, 2011
SAVITRI DIVAKARAN Vs. UNION OF INDIA	April 19, 2011
SAVITRIBAI Vs. DEORAO	February 22, 2011
SAYED ISMAIL Vs. IMAMBEE AND ORS.	May 6, 2011
SAYEED SHAMSHUL HASAN Vs. MUMBAI HOUSING AND AREA DEVELOPMENT BOARD	November 25, 2011
SAYYAD NAZAR ABBAS ALIAS KAIFFI HUSSAN ABBAS Vs. STATE OF MAHARASHTRA	December 2, 2011
SAYYED AMAAN SAYED IMAM Vs. STATE OF MAHARASHTRA	January 25, 2011
SAYYED MAKSOOD ALI Vs. URUJ E URDU EDUCATION SOCIETY	July 14, 2011
SAYYED TAREQUE ALI Vs. STATE OF MAHARASHTRA	August 10, 2011
SEA POLY PLAST INDIA PVT LTD Vs. UNION OF INDIA	November 14, 2011
SEALAND SHIPPING AND EXPORT PVT LTD Vs. KIN SHIP SERVICES INDIA PVT LTD	June 6, 2011
SECRETARY PRATIBHA SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER	June 16, 2011
SECRETARY RASHTRA SANT TUKDOJI MAHARAJ TECHNICAL AND EDUCATION SOCIETY Vs. ARUN DAMODHAR HEMANE	July 4, 2011
SECURITY GUARDS BOARD FOR GREATER MUMBAI AND THANE DISTRICT Vs. COMMISSIONER OF CENTRAL EXCISE, THANE II, MUMBAI AND ANOTHER	September 21, 2011
SEEMA AJAJY BHOOSREDDY Vs. STATE OF MAHARASHTRA	August 4, 2011
SENAPATI BAPAT NAGARI SAHAKARI PAT PURAVATHA SANSTHA MARYADIT Vs. SAU SAVITA SATISH BIHANI	September 23, 2011
SERGI TRANSFORMERS EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED Vs. CTR MANUFACTURING INDUSTRIES LIMITED	June 6, 2011
SERGIO S/O DAMASO DIAS Vs. GERVAZIO NORBERT PERES	March 4, 2011
SERUM INSTITUTE OF INDIA LIMITED Vs. GREEN SIGNAL BIO PHARMA PVT LTD	June 14, 2011
SEVERN TRENT WATER PURIFICATION INC Vs. CHLORO CONTROLS INDIA PVT LTD	July 28, 2011
SHABBIR MOHAMED ISHAQUE BAGWAN Vs. STATE OF MAHARASHTRA	February 10, 2011
SHABBIRBHAI BOOKWALA Vs. STATE OF MAHARASHTRA	July 15, 2011
SHAH JAYSHREE MANILAL PUSHPABEN Vs. STATE OF MAHARASHTRA	November 22, 2011
SHAH PULP PAPER MILLS LIMITED Vs. UNION OF INDIA	November 8, 2011
SHAHID RIZWAN KHAN Vs. MASOOR	July 7, 2011
SHAHNA WAZKHAN S/O ABDUL RAIHMANKHAN Vs. AZARUNNISA BEGUM W/O MOHD ABDUL RAUF	October 11, 2011
SHAIK AMIRUDDIN Vs. CORPORATION OF CITY OF PANAJI	November 23, 2011
SHAIKH ABDUL NAEEM Vs. STATE OF MAHARASHTRA	January 18, 2011
SHAIKH ABDUL RAZAK Vs. TULSAPPA MALIYAPPA KARUR	April 29, 2011
SHAIKH AHMED NAZIR AHMED Vs. STATE OF MAHARASHTRA	March 7, 2011
SHAIKH BABA Vs. STATE OF MAHARASHTRA	January 24, 2011
SHAIKH CHAND Vs. STATE OF MAHARASHTRA	January 18, 2011
SHAIKH DAYAN SHAIKH LUKMAN Vs. STATE OF MAHARASHTRA	March 11, 2011
SHAIKH GAFFAR SHAIKH ABDULLA Vs. GAJANAN BAJIRAO CHAUDHARI	June 21, 2011
SHAIKH GULAB SHAIKH AHMED Vs. STATE OF MAHARASHTRA	November 29, 2011
SHAIKH HASAN S/O SHAIKH HUSAIN ALIAS NANIKA HASAN Vs. STATE OF MAHARASHTRA	December 7, 2011
SHAIKH KALAM Vs. THE STATE OF MAHARASHTRA	December 9, 2011
SHAIKH KHALED Vs. STATE OF MAHARASHTRA	March 7, 2011
SHAIKH MEHMOOD SHAIKH BIBHAN Vs. AUTHORIZED OFFICER	January 13, 2011
SHAIKH RAHIM Vs. STATE OF MAHARASHTRA	March 21, 2011
SHAIKH SALIM Vs. STATE OF MAHARASHTRA	March 7, 2011
SHAIKH SALIM PASHA KHAJA PASHA Vs. DIVISIONAL COMMISSIONER	November 8, 2011
SHAIKH YUSUF BHAI CHAWALA Vs. STATE OF MAHARASHTRA	September 21, 2011
SHAIKH ZAKIR SHAIKH NASIR Vs. STATE OF MAHARASHTRA	July 5, 2011
SHAIKHINABEE SAYYAD WALI SHAIKH Vs. SAYED WALI	March 16, 2011
SHAILESH GADEKAR Vs. STATE OF GOA	January 10, 2011
SHAILESH NARAYAN SHINDE Vs. CHETAN VITTHAL TUPE	August 10, 2011
SHAKUNTALA P SONAWANE Vs. MAIMUNABAI B MANIYAR & OTHERS	August 30, 2011
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA	January 6, 2011
SHALBY LIMITED Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT PORVORIM-GOA	August 12, 2011
SHAMIN ALIAS CHINTU JAMALUDDIN SHAIKH Vs. SENIOR INSPECTOR OF POLICE	March 24, 2011
SHAMRAO S/O PUNYAJI MORE Vs. STATE OF MAHARASHTRA	November 9, 2011
SHAMRAO SITARAM ADHE Vs. STATE OF MAHARASHTRA	September 20, 2011
SHAMSHER SINGH BALWINDER Vs. STATE OF MAHARASHTRA	October 11, 2011
SHANKAR Vs. BHAURAO	December 8, 2011
SHANKAR Vs. GORAKH	July 6, 2011
SHANKAR APPA MALI Vs. ANANDA MAHADEO MALI	July 7, 2011
SHANKAR B MANE Vs. BABU G MANE	September 27, 2011
SHANKAR KESHAV CHOPDE Vs. DNYANU BABU SHINDE	November 25, 2011
SHANKAR LAXIMAN KANOLKAR Vs. PRABHAKAR NAGUESH AZGAONKAR	February 4, 2011
SHANKAR PANDURANG GAIKWAD Vs. TRISTAR CONTAINER AND CARGO	July 11, 2011
SHANKAR RAGHUNATH JOG Vs. TALAULICAR AND SONS PVT LTD	August 12, 2011
SHANKARLAL GANULAL KHANDELWAL Vs. BALMUKUND SURAJMAL BHARUKA	April 20, 2011
SHANKARRAO AMBRUSHI BORKAR Vs. STATE OF MAHARASHTRA	March 31, 2011
SHANTARAM Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	March 1, 2011
SHANTARAM Vs. DIPAK	June 20, 2011
SHANTARAM S/O LAXMAN TANDE Vs. DIPAK S/O MADHAV GAIKWAD	May 6, 2011
SHANTARAM S/O. LAXMAN TADE Vs. DIPAK S/O MADHAV GAIKWAD	June 23, 2011
SHANTIBAI Vs. VITTHAL RAMCHANDRA JADHAV	May 5, 2011
SHANTILAL KHUSHALDAS PVT LTD Vs. RADHA NANDLAL KARLO	February 10, 2011
SHARAD MURLIDHAR SHUKLA Vs. SHANKAR RAMKRUSHNA LAKADE	March 10, 2011
SHARAD S/O KESHAVRAO KUBDE Vs. JAWAHAR CO-OPERATIVE HOUSING SOCIETY LIMITED	January 20, 2011
SHARAD VASANT SAWANT Vs. ASHOK LAXMAN PATEL	January 18, 2011
SHARDA MOTOR INDUSTRIES LTD Vs. UNION OF INDIA	February 17, 2011
SHARDA RAJE UDAY SINGH RAO GAEKWAR Vs. VEER CORPORATION	December 13, 2011
SHARDABAI W/O ANILPRASAD JAISWAL Vs. AMARPRASAD S/O ANANDPRASAD JAISWAL	January 5, 2011
SHAREKHAN LIMITED Vs. NITA THAKKAR	March 7, 2011
SHARIFA ALIAS SAFURA BI Vs. SHAIKH HANIF	February 4, 2011
SHARIFA BEGUM LALMOHAMMED SHAIKH Vs. KHOT DONGARI CO OPERATIVE HOUSING SOCIETY PROP	August 2, 2011
SHARP MENTHOL INDIA LTD. Vs. UNION OF INDIA (UOI)	April 6, 2011
SHARVAN DEVELOPERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	December 21, 2011
SHASHIKANT Vs. NIRMALA	April 19, 2011
SHASHIKANT G MEHTA Vs. SOONOO MINOO KHAJOTIA	May 4, 2011
SHASHIKANT GANGADHAR THORAT Vs. PUNJA GANGADHAR THORAT	April 7, 2011
SHASHIKANT KESHAVRAO MASKE Vs. STATE OF MAHARASHTRA	November 18, 2011
SHASHIKANT NARAYAN SAUDAGAR Vs. SRIKRISHNA YESHWANT	September 9, 2011
SHASHIKANT R KULKARNI Vs. STATE OF MAHARASHTRA	March 24, 2011
SHASHINDRA MAHALING NAIK Vs. STATE OF MAHARASHTRA	April 8, 2011
SHATRUGHNA JAGLU UKEY Vs. STATE OF MAHARASHTRA	September 20, 2011
SHAVAK BURJORJI PATELL Vs. JAMSHID KERSI DALAL	July 11, 2011
SHEELA SANJAY SHARMA Vs. VIDYA RAJENDRA SHENDE	June 23, 2011
SHEETAL HITESH THAWKAR Vs. HITESH VIJAY THAWKAR	June 28, 2011
SHEIKH ABDULLAH Vs. HUNSNAARA PARVEEN	September 15, 2011
SHEIKH ABDULLAH Vs. HUSNAARA PARVEEN WIFE OF SHEIK ABDULLA	September 14, 2011
SHEIKH HUSSAIN ALIAS SHEIKH LAKHAN ALIAS SHEIKH IBRAHIM Vs. STATE OF MAHARASHTRA	March 31, 2011
SHEIKH RASHID SHEIKH YAKUB Vs. STATE OF MAHARASHTRA	October 4, 2011
SHEIKH SHABBIR Vs. STATE OF MAHARASHTRA	July 5, 2011
SHENAZ ARVIND MUDBHATKAL Vs. ARVIND RAMKRISHNA MUDBHATKAL	September 16, 2011
SHESHRAO Vs. STATE OF MAHARASHTRA	February 1, 2011
SHESHRAO S/O VISHWANATHRAO Vs. STATE OF MAHARASHTRA	March 22, 2011
SHESHRAO TRIMBAKRO PATIL Vs. TRIMBAKRAO SHRIRANGRAO BHISE	July 18, 2011
SHESHRAO VITHOBAJI LAKHAPURKAR Vs. SHYAMRAO SHILADIN JAISWAL	August 1, 2011
SHEWANTABAI Vs. ARUN	January 25, 2011
SHILPA ASHWIN AADE Vs. STATE OF MAHARASHTRA	November 25, 2011
SHINE ENTERPRISES Vs. SHRI DATTARAM NARAYAN MARATHE	February 3, 2011
SHIPPING CORPORATION OF INDIA LTD Vs. RATANJI SOMABHAI TANDEL	January 21, 2011
SHIREEN SAMI GADIALI Vs. SPENTA CO OP HSG SOC LTD	April 21, 2011
SHIV HERBAL RESEARCH LABORATORY LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONNER	January 13, 2011
SHIV KUMAR SINGH DAGDUSINGH THAKUR 31 NAV NIRMAN HOUSING SOCIETY RANA PRATAP NAGAR NAGPUR Vs. MALTI W/O SHIV KUMAR SINGH DAGDU SINGH THAKUR	April 29, 2011
SHIVAJI Vs. STATE OF MAHARASHTRA	January 25, 2011
SHIVAJI Vs. SECRETARY MARATHWADA SHIKSHAN PRASARAK MANDAL	April 15, 2011
SHIVAJI Vs. STATE OF MAHARASHTRA	March 14, 2011
SHIVAJI BABURAO GHADAGE Vs. STATE OF MAHARASHTRA	April 20, 2011
SHIVAJI BHAU KONDHARE Vs. ROHIDAS TANAJI KONDHARE	December 15, 2011
SHIVAJI DNYANDEO PATIL Vs. MEDICAL COUNCIL OF INDIA	October 10, 2011
SHIVAJI EDUCATION SOCIETY Vs. PRESIDING OFFICER	November 25, 2011
SHIVAJI EDUCATION SOCIETY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES	October 4, 2011
SHIVAJI EDUCATION SOCIETY AMRAVATI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES	October 1, 2011
SHIVAJI MANOHAR KALE Vs. ADDITIONAL DIVISIONAL COMMISSIONER AURANGABAD DIVISION	July 13, 2011
SHIVAJI SHRIMANT MANDALE Vs. STATE OF MAHARASHTRA	August 3, 2011
SHIVAJI SHRIPATI GAIKWAD Vs. STATE OF MAHARASHTRA	September 30, 2011
SHIVAJI TULSHIRAM THAKRE Vs. STATE OF MAHARASHTRA	September 20, 2011
SHIVAJI VASANG BAGALE Vs. STATE OF MAHARASHTRA	October 18, 2011
SHIVAJI VISHNU KSHIRSAGAR Vs. SAYAJI VITTHAL KSHIRSAGAR	November 9, 2011
SHIVDUTTA EDUCATION TRUST Vs. HARISHCHANDRA RAJABALI YADAV	December 19, 2011
SHIVKUPA BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA	April 15, 2011
SHIVLAL Vs. STATE OF MAHARASHTRA	March 1, 2011
SHIVNATH Vs. RAMDAYAL SURAJMAL RATHI	January 6, 2011
SHIVPRAKASH SETH Vs. STATE OF MAHARASHTRA	August 25, 2011
SHIVRAM A. GALBE Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT AURANGABAD AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
SHIVU CHANDRAM LONI Vs. STATE OF MAHARASHTRA	September 6, 2011
SHOBHA R KALANGUTKAR Vs. STATE OF GOA THROUGH CHIEF	January 17, 2011
SHOBHABAI PRAKASH TELURE Vs. STATE OF MAHARASHTRA	October 4, 2011
SHONKH TECHNOLOGY INTERNATIONAL LTD Vs. STATE INFORMATION COMMISSION	July 1, 2011
SHRAP EYE DETECTIVE SERVICES Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 24, 2011
SHRAWAN Vs. STATE OF MAHARASHTRA	March 25, 2011
SHREE GANESH INTERNATIONAL Vs. UNION OF INDIA	June 15, 2011
SHREE HARI CHEMICALS EXPORTS LTD. Vs. UNION OF INDIA	August 1, 2011
SHREE SIDDHI PROCESSORS Vs. UNION OF INDIA	July 4, 2011
SHREE VARUN TRADING CO Vs. MAHESH ASSOCIATES	December 10, 2011
SHREE VARUN TRADING CO Vs. MAHESH ASSOCIATES	December 20, 2011
SHREE VINDHYA PAPER MILLS LTD Vs. STRESSED ASSETS STABILIZATION FUND	November 15, 2011
SHREYASH Vs. STATE OF MAHARASHTRA	September 30, 2011
SHRI ANIL PARSHURAM AUDI AND OTHERS Vs. SHRI SHRIKANT PARSHURAM S. AUDI AND OTHERS	March 10, 2011
SHRI ANTONIO FRANCISCO LIGORIO FERNANDES, AND HIS WIFE, Vs. SHRI INACIO FILIPE FERNANDES AND HIS WIFE AND ORS.	November 16, 2011
SHRI ANTONIO MARTINS (DEC.) THROUGH LEGAL HEIRS (SON) JOSE MARTINS Vs. SMT. FANNY LYDIA DSILVA AND SMT. LOURENTINA RODRIGUES	June 24, 2011
SHRI ATCHUT SHIRODKAR Vs. DIAS LUIS AND ASSOCIATES AND ORS.	January 19, 2011
SHRI BALCHANDRA ANANT WAGLE Vs. LAND ACQUISITION OFFICER	December 23, 2011
SHRI BALKRISHNA SHIVRAM NAIK GAONKAR, AGED 44 YEARS, LANDLORD, MARRIED, AND HIS WIFE, Vs. STATE OF GOA, REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PANAJI, GOA.,	November 25, 2011
SHRI CHANDRAKANT BABU NAIK, AGED 60 YEARS, MARRIED, RETIRED AND SMT. SAVITRI VAMAN NAIK, AGED ABOUT 70 YEARS, WIDOW OF LATE VAMAN BABU NAIK, HOUSEWIFE; (SINCE DECEASED) REPRESENTED BY HER LEGAL HEIR, (A) SAKOBA VAMAN NAIK AND ORS. Vs. SHRI ROHIDAS SUKDO NAIK, AGED 64 YEARS, AGRICULTURIST, AND HIS WIFE,	April 11, 2011
SHRI DATTA DEOSTHAN TRUST Vs. MILIND GOVIND KSHIRSAGAR	April 18, 2011
SHRI FRANCISCO ALBERTO LOURENCE DE CUNHA, R/O. CUELM, CANSAULIM, SALCETE, GOA Vs. LEOPOLDINA PEREIRA E MENDONCA, (SINCE DECEASED) NOW REPRESENTED BY HER LEGAL HEIRS AS UNDER AND ORS.AND SHRI LOUENCINHO VICTORIA, R/O. CANSAULIM, MORMUGAO TALUKA, GOA.	December 22, 2011
SHRI GAJENDRA PURUSHOTTAM KALANGUTKAR AND Vs. SHRI ANAND LINGAPPA MURGODI,	February 9, 2011
SHRI GOPALDAS DEOSTHAN Vs. STATE OF MAHARASHTRA	February 9, 2011
SHRI HARISHCHANDRA PANGLO GAUNKAR AND ORS. Vs. SHRI SHAMBU DACU SALELKAR AND ORS.	February 1, 2011
SHRI INACIO D SOUZA Vs. SHRI DIAGO RIBEIRO	May 2, 2011
SHRI ISMAIL BAIG AND ORS. Vs. SMT. AMINA BI AND ORS.	April 1, 2011
SHRI KRISHNA HARI VAINGANKAR Vs. SHRI TUKARAM BHIVA VAINGANKAR	June 7, 2011
SHRI LAXMAN S. GAONKAR, (DECEASED) REPRESENTS BY HIS LEGAL HEIRS (SHRI SHANKAR LAXMAN GAONKAR AND ORS.) Vs. SMT. PRAMILA KANTA NAIK, WIDOW OF KANTA RAMNATH NAIK,	January 17, 2011
SHRI LAXMANJI MOTGHARE CHARITABLE TRUST Vs. RASHTRA SANT TUKDOJI MAHARAJ	January 13, 2011
SHRI MADHUKAR V WAGH Vs. CHIEF EXECUTIVE OFFICER ALIBAG	November 23, 2011
SHRI MAHADEV SAJRO SHET TALPY, (MANOHAR MAHADEV TALPY SON OF DECEASED AND ORS.) AND ORS. Vs. SHRI BABAJI SAGUN TALPY (SUNDARE BABAJI TALPY, WIFE AND ORS.),	January 12, 2011
SHRI MANUEL DO ROSARIO Vs. NIVRATTI MADHAV NAIK	April 20, 2011
SHRI MATANHY SALDANHA Vs. JITENDAR DESHPRABHU	August 12, 2011
SHRI NARESH CHANDRA AGARWAL, ADULT, OCCUPATION-DIRECTOR/OFFICER AND SHRI KEDARNATH P. AGARWAL, ADULT, OCCUPATION - DIRECTOR/ OFFICER Vs. GOVERNMENT OF INDIA,MINISTRY OF COMPANIES AFFAIRS, OFFICE OF REGISTRAR OF COMPANIES, SHRI SANJAY KUMAR GUPTA, REGISTRAR OF COMPANIES	October 20, 2011
SHRI OLIVIO AGNELO DA CRUZ PINTO SHRI BARNABE F.X. PINTO Vs. THE ADMINISTRATIVE TRIBUNAL, BY ITS CHAIRMAN AND GREENLAND HOUSING COOPERATIVE SOCIETY, BY ITS CHAIRMAN	January 21, 2011
SHRI PATIRAM Vs. STATE OF MAHARASHTRA	June 29, 2011
SHRI PEDRO FERNANDES Vs. SHRI ROSARINHO MENEZES	December 23, 2011
SHRI PRADIP VASANT BAVKAR Vs. STATE OF MAHARASHTRA	November 16, 2011
SHRI PRAKASH BALKRISHNA NAIK PRATAPRAO SARDESSAI AND SMT. JYOTI PRAKASH NAIK PRATAPRAO SARDESSAI, BOTH RESIDENT OF CORTALIM GOA Vs. SHRI SURENDRA BALKRISHNA NAIK PRATAPRAO SARDESSAI AND SMT. PUSPHA SURENDRA NAIK PRATAPRAO SARDESSAI, BOTH RESIDENT OF MARGAO	August 25, 2011
SHRI RAJU BIHARI @ RAJESH KUMAR Vs. STATE OF GOA, THROUGH, CHIEF SECRETARY,	March 30, 2011
SHRI RAVINDRA PRAKASH NIKAM Vs. COMMISSIONER OF POLICE SOLAPUR	July 6, 2011
SHRI RICHARD DINIZ, S/O. PATRICK DINIZ, AGED ABOUT 29 YEARS, SERVICE, RESIDENT OF HOUSE NO. 887, PONTEMOL, CURCHOREM - GOA Vs. SHRI CHANDRAKANT NITU SAWANT DESSAI, MAJOR OF AGE, BUSINESS, RESIDENT OF HOUSE NO. 20, SAWANTWADA, KAKODA - GOA,	November 18, 2011
SHRI S.A. RAVI, S/O ANNAMALAI Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION HAVING THEIR OFFICE AT ALTINHO, PANAJI, GOA. REP. BY SENIOR PUBLIC PROSECUTOR C.B.I.	January 17, 2011
SHRI SAI VIVIDH KARYAKARI SEVA SAHKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA	August 11, 2011
SHRI SAIBABA GRAMIN VIKAS SANSTHA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY	March 9, 2011
SHRI SAMARTH SEVA MANDAL SAJJANGAD Vs. RAMDAS SWAMI SANSTHAN TRUST	May 3, 2011
SHRI SATERI BHUMIKA TEMPLE Vs. GOMANTAK D.B.S. SANSTHAN KASARPAL AND ORS.	January 7, 2011
SHRI SHAHU CHHATRAPATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA	March 29, 2011
SHRI SHARDA BHAVAN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	July 27, 2011
SHRI SRIHARI SUBRAI NAIK KURADE, Vs. MR. LOURENCO COLACO, SON OF LATE SEBASTIAO COLACO AND MRS. SUZANA COLACO	February 11, 2011
SHRI TAJODDIN IMAM HUSSAIN SHILEDAR, S/O. IMAM HUSSAIN SHILEDAR Vs. THE STATE THROUGH THE MAMLATDAR OF SATTARI,	September 21, 2011
SHRI TUKARAM KANA JOSHI AND ORS. Vs. M.I.D.C. & ANR.	November 14, 2011
SHRI UDESH NAIK Vs. SHRI HONDU ALIAS NAVNATH YESHWANT NAIK	November 17, 2011
SHRI VARDACHARI Vs. STATE OF MAHARASHTRA	July 21, 2011
SHRI VENCESLAO GONSALVES (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVE SHRI GABRIEL GONSALVES, A ESTRELA HOTEL, OFF HIGHWAY NH-17, SANTA CRUZ, ILHAS, GOA, Vs. THE ADMINISTRATIVE TRIBUNAL, BY ITS CHAIRMAN, PANAJI, GOA,	October 21, 2011
SHRI VIKAS BHAGAT, RESIDENT OF PALOLEM, CANACONA-GOA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY, HAVING OFFICE AT SALIGAO, BARDEZ-GOA AND ORS.	February 3, 2011
SHRI WARANA AGRICULTURAL GOODS PROCESSING CO OPERATIVE SOCIETY LTD Vs. DILIP D PATIL	May 3, 2011
SHRI ZILO ZO Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY SECRETARIAT PANAJI GOA	May 6, 2011
SHRI. AGOSTINHO DA COSTA AND ANR. Vs. SHRI ANTONIO SANTANA FERANNDES AND ANR.	March 31, 2011
SHRI. BALCRISNA SHIVRAM NAIK GAONKAR Vs. SPL. L. ACQ. OFFICER S.I.P.I.D. COMPLEX MARGAO & ANR.	April 26, 2011
SHRI. GOPINATH MORAJKAR Vs. MR. PANDURANG DABHOLKAR AND ANR.	March 28, 2011
SHRI. NANDKISHOR KANHYALAL AGRAWAL Vs. DHULE MUNICIPAL CORPORATION, THE ADMINISTRATOR DHULE MUNICIPAL CORPORATION AND DEPUTY COMMISSIONER DHULE MUNICIPAL CORPORATION	August 9, 2011
SHRI. TUKARAM S/O DAJIBA HARKAL Vs. THE STATE OF MAHARASHTRA AND	March 9, 2011
SHRICHAND S/O ROCHALDAS KHEMANI Vs. ABDUL RAZZAK	August 26, 2011
SHRICHAND VISHANDAS RAHEJA Vs. PURSHOTAM VISHANDAS RAHEJA	May 5, 2011
SHRIDHAR DATTATRAY KALE Vs. SHRIRANG DESHAV SAMANT-NEVALKAR	December 17, 2011
SHRIDHAR RAMACHANDRA NAIK GAUNEKAR AND ORS. Vs. DEPUTY COLLECTOR AND S.D.O. AND DIRECTOR OF FIRE SERVICE, ST. INEZ	August 12, 2011
SHRIHARI KURADE Vs. DY COLLECTOR LA	August 12, 2011
SHRIKANT CHANDRAKANT SAINDANE Vs. STATE OF MAHARASHTRA	August 25, 2011
SHRIKANT KESHAVRAO RAKVI Vs. STATE OF MAHARASHTRA	July 8, 2011
SHRIKRISHNA SAW MILL Vs. STATE OF MAHARASHTRA	December 12, 2011
SHRIKRISHNA VACHISTA HANDIBAG Vs. PANDURANG S/O RAMCHANDRA ALIAS RANGRAO RAVALKAR	August 26, 2011
SHRINIVAS RAMNATH PAI Vs. SHAIKH YACUB MUZAWAR	May 2, 2011
SHRINIWAS RAMDAS SIWERWAT Vs. SHANTARAM PANDURANG DEOTALE	July 7, 2011
SHRIRAM MUNJAJI RAUT Vs. STATE OF MAHARASHTRA	March 14, 2011
SHRIRAMPUR MUNICIPAL COUNCIL Vs. V K BARDE	March 31, 2011
SHROFF UNITED CHEMICALS LTD Vs. UNION OF INDIA	June 6, 2011
SHUBHANGI NANDAKISHOR GAIDHANI Vs. DAMODAR GOVINDGAIDHANI	November 14, 2011
SHUNK CORRUGATORS PVT LTD Vs. BHARAT COOP BANK MUMBAI LTD	January 7, 2011
SHYAM M NAIK Vs. KRISHNA K KHEDEKAR	March 22, 2011
SHYAM S/O MAHABIR SHAHU Vs. GULABRAOJI WASNIK	June 6, 2011
SHYAMSUNDAR RAGHUNATH PATIL Vs. CHANDRAKANT NARAYAN ZANTYE	June 9, 2011
SIDDARTH Vs. STATE OF MAHARASHTRA	January 19, 2011
SIDDHAKUMAR D. AMONKAR Vs. THE MADGAUM URBAN CO-OPERATIVE BANK LTD.	March 16, 2011
SIDDHANT ICE CREAMS PVT LTD Vs. THANCO ENTERPRISES	June 27, 2011
SIDHLING RANGNATH GHONGADE Vs. ADDL. DIVISIONAL COMMISSIONER AND STATE OF MAHARASHTRA	March 9, 2011
SIDRAM S/O GANPATRAO SOLUNKE, DECEASED THROUGH L RS (DNYANESHWAR @ NANASAHEB S/O SIDRAM SOLUNKE AND DIGAMBER S/O SIDRAM SOLUNKE) Vs. STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT AND ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
SILVER LAND DEVELOPERS PVT LTD Vs. EMPOWERED COMMITTEE	November 16, 2011
SIMPREET SINGH Vs. UNION OF INDIA	January 28, 2011
SIMRAN NAVNEET WADHWA Vs. NAVNEET A P WADHWA	August 8, 2011
SIMRATMAL Vs. KEDARNATH	August 1, 2011
SINDHU KHANDU SATPUTE Vs. STATE OF MAHARASHTRA	March 1, 2011
SINDHU TANAJIRAO PATIL Vs. TANAJIRAO GOVINDRAO PATIL	December 15, 2011
SIRA CONSTRUCTIONS Vs. SUDHIR VISHNU AANJARLEKAR	June 8, 2011
SIRSAT LODGE Vs. MASHNU GAWADE	May 5, 2011
SITABAI NARHARI RAKSHE SITA BAI GANGARAM SHETE Vs. HARI LAXMAN RAKSHE	October 20, 2011
SITARAM Vs. STATE OF MAHARASHTRA	November 29, 2011
SITARAM TUKARAM MASULKAR Vs. STATE OF MAHARASHTRA	March 24, 2011
SK CHAND Vs. KU RUKAYA	July 21, 2011
SK KHAJA Vs. STATE OF MAHARASHTRA	January 7, 2011
SKODA AUTO INDIA PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.	January 31, 2011
SKODA AUTO INDIA PVT. LTD. Vs. UNION OF INDIA (UOI)	March 23, 2011
SKOL BREWERIES LIMITED Vs. SOM DISTILLERIES AND BREWERIES LIMITED	September 5, 2011
SMT. DOURA ALMEIDA COUTINHO Vs. STATE THROUGH P.P.	April 15, 2011
SMT. E.S.S. ALMEIDA Vs. THE DIRECTOR GENERAL, COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR) AND THE DIRECTOR, NATIONAL INSTITUTE OF OCEANOGRAPHY	February 2, 2011
SMT. JYOTSNA METHA, AND FIVE OTHERS Vs. SMT. CHARU JOSHI AND SIX OTHERS	February 10, 2011
SMT. MANORAMABAI VISHWANATH LIMAYE (DECEASED BY LRS.) & OTHERS Vs. SMT. PRAMILA VIJAY PHANSALKAR	February 18, 2011
SMT. MARIAM BI KHAN Vs. REVISION AUTHORITY (CENTRAL GOVERNMENT), GOVERNMENT OF INDIA, MINISTRY OF MINES AND THE GOVERNMENT OF GOA	February 18, 2011
SNEHALA PRAMOD DESAI Vs. STATE	June 25, 2011
SNEHLATA DAYANAND SALVE Vs. PRABHAKAR NATHUJI PANDIT	November 16, 2011
SNOWKON GONSALVES Vs. GOA COASTAL ZONE MANAGEMENT	August 1, 2011
SOCIAL SOCIETY MORBA Vs. PRINCIPAL SECRETARY HIGHER AND TECHNICAL EDUCATION DEPARTMENT	May 4, 2011
SOCIEDADE ZARAPKAR & PARKER LTD. Vs. SALGAOCAR ENGINEERS PVT. LTD. AND SIX OTHERS	April 15, 2011
SOCIETY FOR PROMOTION OF EQUALITY Vs. NATIONAL SPORTS CLUB OF INDIA	December 22, 2011
SOLUTIONS ADVERTISING Vs. THANE MUNICIPAL CORPORATION	January 28, 2011
SOMAYYA ALIAS SEMAPPA CARLAPPA ALIAS CARLAPPA PUJARI Vs. SEETA CARLAPPA ALIAS KALLAPPA PUJARI ALIAS SHARMA	July 11, 2011
SOMLING RAMANNA PATRIGIDA Vs. STATE OF MAHARASHTRA	August 18, 2011
SONAL W/O ARVIND KHADAR Vs. STATE OF MAHARASHTRA	May 4, 2011
SONALI BHIMRAO KHANDATE Vs. MAHARASHTRA ANIMAL AND FISHERY SCIENCES UNIVERSITY	August 10, 2011
SONI JIVRAM JAYRAM OF BOMBAY INDIAN INHABITANT CARRYING ON BUSINESS IN THE FIRM NAME AND STYLE OF MESSRS J J AND CO Vs. BOARD OF TRUSTEES	August 17, 2011
SONU MADANLAL YOGI Vs. STATE OF MAHARASHTRA	December 13, 2011
SOPAN BARUKU PATIL Vs. SATYANARAYAN GOVINDRAM RATHI	February 25, 2011
SOU JAMUNA MAHADEO DALVI Vs. STATE OF MAHARASHTRA	September 8, 2011
SOW GIRIKA Vs. STATE OF MAHARASHTRA	December 20, 2011
SPACEWOOD FURNISHERS PVT LTD Vs. DIRECTOR GENERAL OF INCOME-TAX	December 9, 2011
SPARROW TECHNOLOGIES PVT. LTD. (A COMPANY DULY INCORPORATED UNDER THE COMPANIES ACT, 1956) THROUGH ITS DIRECTOR, MR. RAJEEV SARDA Vs. MR. RAVINDER P. KUMAR, S/O. LATE SHRI K.L. KUMAR SOLE PROPRIETOR OF R.K. ENTERPRISES,	September 21, 2011
SPEAK ASIA ONLINE PTE LIMITED AND OTHERS Vs. RESERVE BANK OF INDIA	July 14, 2011
SPECIAL LAND ACQUISITION Vs. ANTONIO CARVALHO	December 22, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. AUGUSTIN LUIS JOSE FERNANDES	September 23, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. FRANCIS XAVIER D SOUZA	September 23, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. XAVIER MIRANDA	September 9, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. BERTA	March 8, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. DAMODAR A	September 6, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. TEOFILO	November 11, 2011
SPECIAL LAND ACQUISITION OFFICER Vs. AUGUSTINO SEQUEIRA, MAINA	September 23, 2011
SPENTEX INDUSTRIES LTD Vs. MEMBER INDUSTRIAL COURT	July 19, 2011
SPORTS FIELD CONSTRUCTION Vs. BOMBAY MUNICIPAL CORPORATION	June 8, 2011
SRI BALAJI SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	December 9, 2011
SRIMAULI INFRASTRUCTURE PVT LTD Vs. STATE OF MAHARASHTRA	April 5, 2011
SRJ PEETY STEELS PVT. LTD. Vs. UNION OF INDIA	July 20, 2011
STARLITE LIGHTING LTD. Vs. THE SHIPPING CORPORATION OF INDIA LIMITED	November 25, 2011
STATE Vs. IAN JOSEPH SALAZAR	January 31, 2011
STATE BANK OF INDIA Vs. SAGAR	February 11, 2011
STATE BANK OF INDIA Vs. SHRI PRAMOD S/O SAHEBRAO DESHMUKH,	February 11, 2011
STATE OF GOA Vs. SAPANA ALIAS SAVITA NAIK	February 21, 2011
STATE OF GOA Vs. JOAQUIM OLIVER	March 29, 2011
STATE OF GOA Vs. PUNDIK GOVIND NARULKAR	June 23, 2011
STATE OF GOA Vs. H B SINGH AND CO	October 11, 2011
STATE OF GOA Vs. COMMUNIDADE OF NAGOA	September 15, 2011
STATE OF GOA Vs. JOAO DIAS	September 23, 2011
STATE OF GOA Vs. MANISH DHUBE	September 28, 2011
STATE OF GOA Vs. JOAQUIM ANTONIO FILOMENO JOSE	August 23, 2011
STATE OF GOA Vs. SHASHIKALA GAOUNKAR ATTORNEY OF	October 13, 2011
STATE OF GOA Vs. GAJANAN DHARMA DANGUI	July 2, 2011
STATE OF GOA Vs. NUNO ALVARES COLACO MAJOR	January 20, 2011
STATE OF GOA Vs. C ABDULLA	May 6, 2011
STATE OF GOA Vs. MONO MOHANDAS NAIK	July 15, 2011
STATE OF GOA Vs. PEDRO R. VAZ	July 15, 2011
STATE OF GOA Vs. PARWANI BUILDERS	March 9, 2011
STATE OF GOA Vs. JOANA FRANCISCO ERRIE BERNADETTE GOMES E. BARRETO MASCARENHAS	December 7, 2011
STATE OF GOA Vs. SERAFINO MASCARENHAS	December 7, 2011
STATE OF GOA & ANR. Vs. MRS. ERMILINDA AMALIA RONCON & ORS.	April 8, 2011
STATE OF GOA THROUGH THE CHIEF SECRETARY Vs. PADMA INDUSTRIES	July 22, 2011
STATE OF GOA THROUGH THE DY COLLECTOR Vs. EURICO DA SILVA	July 14, 2011
STATE OF GOA, THROUGH CHIEF SECRETARY, REPRESENTED BY DIRECTOR OF TOURISM, GOVERNMENT OF GOA Vs. SHRI LAXIMAN SANGLE SON OF SHRI SONU SANGLE, MAJOR, MARRIED, BUSINESS, INDIA NATIONAL, R/O. MONTE VILLA, SANGOLDA, BARDEZ - GOA	March 3, 2011
STATE OF GOA, THROUGH ITS CHIEF SECRETARY, PANAJI GOA - 403001 Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS, GOVERNMENT OF INDIA, TRANSPORT BHAVAN, NEW DELHI-110001 AND ORS.	May 4, 2011
STATE OF GOA, THROUGH LAND ACQUISITION OFFICER Vs. JAGDISH JANARDHAN NAIQUE COUNTO	April 8, 2011
STATE OF GOA, THROUGH THE DY. COLLECTOR, (L.A.), MARGAO GOA AND THE EXECUTIVE ENGINEER, W.D. VI, P.W. D. FATORDA, MARGAO Vs. SMT. SERAFINA EMEDIAN SACRAMANTA FERNANDES, MAJOR, R/O. COLVA, H. NO. 15, PEQUENO, VANELIM, SALCETE, GOA	November 11, 2011
STATE OF GOA, THROUGH THE SP. LAND ACQUISITION OFFICER, (SIP), GOGOL, MARGAO AND THE EXECUTIVE ENGINEER, WORKS DIVISION XXIV, P.W.D., BORDA, MARGAO Vs. ALBINO SANTANO COSME VALES, AND HIS WIFE AND OTHERS	December 9, 2011
STATE OF MAHARASHTRA Vs. SECRETARY DEPARTMENT OF WOMEN	August 25, 2011
STATE OF MAHARASHTRA Vs. RUSTAMKHAN DAUDKHAN PATHAN	April 5, 2011
STATE OF MAHARASHTRA Vs. KRISHINARAO PAIKUJI MESHRAM	April 5, 2011
STATE OF MAHARASHTRA Vs. VASANTA SAMPAT DUPARE	March 24, 2011
STATE OF MAHARASHTRA Vs. BALAJI S/O MAROTRAO BHANGE	January 25, 2011
STATE OF MAHARASHTRA Vs. SHANKAR RAMCHANDRA PARTALE	November 18, 2011
STATE OF MAHARASHTRA Vs. DAGDU S/O YESHWANTA JARAD	January 6, 2011
STATE OF MAHARASHTRA Vs. MOHAMMED AJMAL MOHAMMAD AMIR KASAB	February 21, 2011
STATE OF MAHARASHTRA Vs. SANTOSH S/O.BABASAHEB DALVI	August 29, 2011
STATE OF MAHARASHTRA Vs. SHIVAJI MARUTI WABLE	August 26, 2011
STATE OF MAHARASHTRA Vs. MARUTI ANANTA BHOSALE	September 13, 2011
STATE OF MAHARASHTRA Vs. SIDRAM CHANDRASHEKAR KARANJE	September 8, 2011
STATE OF MAHARASHTRA Vs. SHILA ASAWARI ARUN KSHIRSAGAR	September 19, 2011
STATE OF MAHARASHTRA Vs. RAMESH RAMCHANDRA NAIK	September 16, 2011
STATE OF MAHARASHTRA Vs. SANTOSH MANOHAR CHAVAN	October 17, 2011
STATE OF MAHARASHTRA Vs. PRATIBHA	October 21, 2011
STATE OF MAHARASHTRA Vs. U P ADKE	October 19, 2011
STATE OF MAHARASHTRA Vs. DIPAK PANDURANG SAWARKAR	November 29, 2011
STATE OF MAHARASHTRA Vs. IQBAL	December 15, 2011
STATE OF MAHARASHTRA Vs. VIJAY GANGARAM KAMBLE	June 24, 2011
STATE OF MAHARASHTRA Vs. DNYANESHWAR SHRAVAN RATHOD	June 23, 2011
STATE OF MAHARASHTRA Vs. KALU LADKU MHATRE	June 24, 2011
STATE OF MAHARASHTRA Vs. ISHAN VASSANT DESHMUKH	June 28, 2011
STATE OF MAHARASHTRA Vs. GULAM HUSAIN MAINUDDIN TUNGEKAR	June 16, 2011
STATE OF MAHARASHTRA Vs. RAHUL RAMCHANDRA TARU	May 6, 2011
STATE OF MAHARASHTRA Vs. SANDEEP SONU MAINGADE	April 28, 2011
STATE OF MAHARASHTRA Vs. JAGAN GAGANSINGH NEPALI ALIAS JAGYA	April 26, 2011
STATE OF MAHARASHTRA Vs. RAJESH	July 18, 2011
STATE OF MAHARASHTRA Vs. ISAQ SK AHMED	July 1, 2011
STATE OF MAHARASHTRA Vs. MURARRAO MALOJIRAO GHORPADE	July 1, 2011
STATE OF MAHARASHTRA Vs. HARIBHAU MAHADU TALWADE	August 1, 2011
STATE OF MAHARASHTRA Vs. JAGAN GAGANSINGH NEPALI ALIAS JAGYA	August 5, 2011
STATE OF MAHARASHTRA Vs. SURESH ALIAS BHASKAR DASHRATH GAWAI	August 5, 2011
STATE OF MAHARASHTRA Vs. BHAGWAT NAROJI CHAVAN	April 1, 2011
STATE OF MAHARASHTRA Vs. SANDESH ALIAS SAINATH KAILAS ABHANG	March 25, 2011
STATE OF MAHARASHTRA Vs. BHAUSAHEB BALAJI KORDE	March 22, 2011
STATE OF MAHARASHTRA Vs. RAJU	April 20, 2011
STATE OF MAHARASHTRA Vs. KALU LADKU MHATRE	April 15, 2011
STATE OF MAHARASHTRA Vs. MEHBOOBKHAN RASOOL KHAN PATHAN	April 6, 2011
STATE OF MAHARASHTRA Vs. HARSHAD VAHERBHAI PATEL	March 10, 2011
STATE OF MAHARASHTRA Vs. ANKUSH	March 10, 2011
STATE OF MAHARASHTRA Vs. PRASHANT	March 16, 2011
STATE OF MAHARASHTRA Vs. KANTILAL MANIKCHAND SHAH	March 16, 2011
STATE OF MAHARASHTRA Vs. PARUBAI VITHAL GAWADE	March 8, 2011
STATE OF MAHARASHTRA Vs. TATYABA BAJIRAO JADHAV	March 3, 2011
STATE OF MAHARASHTRA Vs. NARMADABAI	February 18, 2011
STATE OF MAHARASHTRA Vs. UTTAM	February 18, 2011
STATE OF MAHARASHTRA Vs. SHANTARAM GOVIND TANDEL	February 18, 2011
STATE OF MAHARASHTRA Vs. DWARKABAI	February 24, 2011
STATE OF MAHARASHTRA Vs. RODBARAO	March 1, 2011
STATE OF MAHARASHTRA Vs. DNYANOBA	March 1, 2011
STATE OF MAHARASHTRA Vs. HARSHDEEPSING KISANSINGH SIDDHU	February 9, 2011
STATE OF MAHARASHTRA Vs. CHINTAL MAISAYYA	February 8, 2011
STATE OF MAHARASHTRA Vs. SHIVRAM	February 17, 2011
STATE OF MAHARASHTRA Vs. HARIBHAU ALIAS BHAUSAHEB DINKAR	February 2, 2011
STATE OF MAHARASHTRA Vs. KASHIRAM NATHU MOHITE	January 21, 2011
STATE OF MAHARASHTRA Vs. HARISH RAMANBHAI BRAMHABHAT	January 6, 2011
STATE OF MAHARASHTRA Vs. USHATAI PURUSHOTTAM KOTALWAR	January 12, 2011
STATE OF MAHARASHTRA Vs. RAJARAM NAMDEO DAMODHAR	April 18, 2011
STATE OF MAHARASHTRA Vs. SADASHIV DHARMA WALKE & ORS	March 8, 2011
STATE OF MAHARASHTRA DEPARTMENT OF HIGHER AND TECHNICAL EDUCATION THROUGH ITS SECRETARY MANTRALAYA MUMBAI Vs. KISHOR S/O DEVIDAS JAMBHULKAR	July 22, 2011
STATE REPRESENTED BY EXECUTIVE ENGINEER Vs. JOVITO	April 7, 2011
STATE TO GOA Vs. NEELESHWAR ENTERPRISES	June 17, 2011
STERLITE TECHNOLOGIES LTD Vs. UNION OF INDIA	December 22, 2011
SUBAI MURA RABARI Vs. PARAS DEVRAJ GUNDECHA	April 19, 2011
SUBHAM Vs. SHRI SHASHYANK	August 5, 2011
SUBHASH Vs. STATE OF MAHARASHTRA	June 13, 2011
SUBHASH Vs. STATE OF MAHARASHTRA	September 9, 2011
SUBHASH BHIKU NAVARAT Vs. BALKRISHNA KASHIRAM SHIGVAN	November 17, 2011
SUBHASH CHUNNILAL GANDECHA Vs. MEHANDIBHAI	July 1, 2011
SUBHASH HARISHCHANDRA CHAUDHARI Vs. STATE OF MAHARASHTRA	April 13, 2011
SUBHASH KRISHNAN Vs. STATE OF GOA THROUGH THE CHIEF	March 29, 2011
SUBHASH KRISHNAN Vs. STATE OF GOA	December 2, 2011
SUBHASH SADASHIVRAO CHOPADE Vs. PRABHUDAS APPAJI DHALE	May 3, 2011
SUBHASH SAMAL Vs. STATE OF GOA	October 19, 2011
SUBHRAJIT SAHA Vs. STATE OF MAHARASHTRA	July 14, 2011
SUCCORO FERNANDES Vs. STATE OF GOA	July 1, 2011
SUCHETAN EXPORTS PVT LTD Vs. GUPTA COAL INDIA LIMITED	June 6, 2011
SUDHA MADHUSUDAN LANJEKAR Vs. SHASHIKANT GAJANAN PATHARE	December 7, 2011
SUDHAKAR Vs. STATE OF MAHARASHTRA	March 9, 2011
SUDHAKAR Vs. STATE OF MAHARASHTRA	January 25, 2011
SUDHAKAR Vs. THE STATE OF MAHARASHTRA	December 1, 2011
SUDHAKAR GOVIND RAVE Vs. MAHARASHTRA AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD	November 25, 2011
SUDHAKAR MADHAVRAO PATIL Vs. REGIONAL TRANSPORT OFFICER	April 29, 2011
SUDHAKAR MADHAVRAO PATIL Vs. REGIONAL TRANSPORT OFFICER & ORS	January 29, 2011
SUDHANSHU Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	July 20, 2011
SUDHESH HERAMB DALVI Vs. CCI LIMITED	February 18, 2011
SUDHESH HERAMB DALVI AND ORS Vs. PANDURANG RAUJI NADKARNI AND ORS	February 18, 2011
SUDHIR ANNAJI CHOUDHARY Vs. STATE OF MAHARASHTRA	January 24, 2011
SUHASINI UMESH KARANJKAR Vs. KOLHAPUR MUNICIPAL CORPORATION THROUGH ITS HEALTH OFFICER AND APPROPRIATE AUTHORITIES HAVING OFFICE AT MUNICIPAL CORPORATION BUILDING SHIVAJI CHOWK KOLHAPUR THE DISTRICT COLLECTOR KOLHAPUR HAVING OFFICE AT NAGALA PARK KOLHAPUR	June 6, 2011
SUKHADEO MARUTI GANGANE Vs. LAXMIBAI VITHAL SATPUTE	December 1, 2011
SULEMAN OGUK ALIAS SONI Vs. STATE OF MAHARASHTRA	September 2, 2011
SULOCHANA Vs. HARISCHANDRA	June 10, 2011
SUMAN SHRIRANG WADMARE Vs. KAPIL ISHWAR KAGADE	May 3, 2011
SUMAYYA KAIRA BAIRAGDAR Vs. RAJU ALIAS YUSUF BASHIK AHMAD KULKARNI	December 1, 2011
SUMIT SANJAY JAISWAL Vs. STATE OF MAHARASHTRA	December 20, 2011
SUMITA PRADIPKUMAR DIXIT Vs. PUSHPADEVI G MAKHARIA	March 29, 2011
SUMITRABAI Vs. STATE OF MAHARASHTRA	September 26, 2011
SUMITRABAI TRIMBAK KHANDERAY Vs. DNYANESHWAR SHALIKRAM BHORE	December 5, 2011
SUNANDA Vs. HIGH COURT OF JUDICATURE AT BOMBAY	June 16, 2011
SUNANDA W/O VIJAY KUMAR BALDAWA Vs. STATE OF MAHARASHTRA	October 17, 2011
SUNDARDAS Vs. UNION OF INDIA	March 10, 2011
SUNDARLAL HARI ROKADE Vs. DNYAN PRASARAK SHIKSHAN SANSTHA	April 21, 2011
SUNDARRAO S/O RANGRAO DESHMUKH, (DECEASED) THROUGH HIS L.RS SMT. SHANTABAI W/O SUNDARRAO DESHMUKH Vs. THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER HIGH COURT AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
SUNDARRAO S/O.MUNJAJI KURHE Vs. RAMRAO S/O.ANNASAHEB BORGAD	November 18, 2011
SUNIL Vs. PRAMOD PARASMAL SHRIMAL	December 15, 2011
SUNIL Vs. STATE OF MAHARASHTRA	March 17, 2011
SUNIL Vs. STATE OF MAHARASHTRA	March 22, 2011
SUNIL ALIAS PONA TOLARAM PORE Vs. STATE OF MAHARASHTRA	September 23, 2011
SUNIL AND ANR Vs. PRAMOD PARASMAL SHRIMAL AND ANR	February 15, 2011
SUNIL ATMARAM MORE Vs. STATE	May 6, 2011
SUNIL BALWANTRAO DHOTE Vs. PRATIKSHA	March 18, 2011
SUNIL DADAJI KATOLE Vs. BISMILLAH ABBAS ALI	August 10, 2011
SUNIL GULABRAO SATAV Vs. BALU KARABHARI KUTAL	November 8, 2011
SUNIL KASHINATH KALE Vs. AARTI SUNIL KALE	August 4, 2011
SUNIL KASHINATH SHINDE Vs. STATE OF MAHARASHTRA	April 27, 2011
SUNIL MADHUKAR GAIKWAD Vs. SURENDRA JANGLUJI MESHRAM R/O MARWADIWADI	July 6, 2011
SUNIL MULCHAND JAIN Vs. PURNIMA PRAKASH KULKARNI	October 20, 2011
SUNIL NAIK Vs. UNION OF INDIA, MINISTRY OF HOUSING AND URBAN POVERTY ALLEVIATION	November 23, 2011
SUNIL S/O BHANUDAS BIRLEVERSUS Vs. USMAN NOORKHAN PATHAN	March 31, 2011
SUNIL S/O MADANLAL AGRAWAL Vs. JAWAHARLAL S/O NANDLAL CHITTARKE	August 20, 2011
SUNIL SUPADU MAHAJAN Vs. MANOJ DAYARAM CHOUDHARI	April 27, 2011
SUNILA SAPRA Vs. PRAMILA RAVINDRA MARDOLKAR	June 7, 2011
SUNITA ALIAS SUNANDA BABURAO PANDHAWLE Vs. STATE OF MAHARASHTRA	March 1, 2011
SUNITA ANAND SHINDE Vs. DATTU KISAN KALAMBE	April 11, 2011
SUNITA BALIRAM PANDE Vs. BALIRAM HARIBHAU PANDE	August 18, 2011
SUNITA ONKAR LAWHALE Vs. ZILLA PARISHAD, AMRAVATI THROUGH ITS CHIEF EXECUTIVE OFFICER, AMRAVATI	August 18, 2011
SUNRISE ELECTROMELT LTD Vs. STATE OF GOA THROUGH	October 21, 2011
SUNRISE ELECTROMELT LTD Vs. STATE OF GOA	July 8, 2011
SUPERINTENDING ENGINEER Vs. SUKHDEO RAMCHANDRA DHAKITE	March 16, 2011
SURAJ RANSING BIRE Vs. STATE OF MAHARASHTRA	January 7, 2011
SURAKSHA WD/O PREMSINGH ALIAS DILIPSINGH RAJPUT Vs. NEETA D/O PADAMSINGH TAJI ALIAS NEETA W/O PREMSINGH RAJPUT	September 30, 2011
SURAT GOODS TRANSPORT P LTD Vs. TOTAL LOGISTICS INDIA PVT LTD	April 26, 2011
SUREKHA RAGHO PATIL Vs. STATE OF MAHARASHTRA HOME DEPARTMENT	June 8, 2011
SUREKHA SANJAY KHARADE Vs. DISTRICT DEPUTY REGISTRAR COOPERATIVE SOCIETIES AHMEDNAGAR DIST AHMEDNAGAR	September 23, 2011
SURENDRA DIGAMBER JUVEKAR Vs. DEVTIRTH CHS LTD	January 19, 2011
SURENDRA RAMLAL TIWARI Vs. STATE OF MAHARASHTRA	October 12, 2011
SURESH Vs. STATE OF MAHARASHTRA	April 8, 2011
SURESH Vs. STATE OF MAHARASHTRA	March 31, 2011
SURESH BABURAO MANORKAR Vs. STATE OF MAHARASHTRA	October 11, 2011
SURESH BEHRA Vs. STATE	September 29, 2011
SURESH G. RAMNANI Vs. AURELIA ANA DA PIEDADE MIRANDA	May 6, 2011
SURESH JAGANNATH PATIL Vs. STATE OF MAHARASHTRA	July 15, 2011
SURESH KAKDYA NANKAR Vs. NAHALCHAND LALOOCHAND PVT LTD	August 12, 2011
SURESH KUMAR U JAIN ALIAS SANJAY SRINATH RANA Vs. STATE OF MAHARASHTRA	January 31, 2011
SURESH SAMBHAJI GAIKWAD Vs. STATE OF MAHARASHTRA	December 5, 2011
SURESH SHAMRAO UIEKE Vs. NEW INDIA ASSURANCE CO LTD	June 22, 2011
SURESH SUBHASHRAO BHOYER Vs. MANOHAR S/O NARAYAN BHAGAT	November 30, 2011
SURESHBABU DULAPPA TALBHANDARE Vs. STATE OF MAHARASHTRA	March 8, 2011
SURYABHAN Vs. VISHWAMBHAR MARUTI PAWAR	July 20, 2011
SURYAKANT JAYRAM ANARTHE Vs. STATE OF MAHARASHTRA	March 18, 2011
SURYAKANT S/O GENDASINGH THAKUR Vs. STATE OF MAHARASHTRA	December 12, 2011
SURYAKANT SHAMBHU MALVANKAR Vs. STELLA LAWREENCE FREITAS	April 21, 2011
SURYANATH MANAI YADAV Vs. DEPUTY COMMISSIONER OF POLICE	April 13, 2011
SUSHAMA Vs. COLLECTOR NAGPUR DISTRICT	July 5, 2011
SUSHIL KAUR W/O SUKHBIRSINGH CHHATWAL Vs. AURANGABAD GINNING AND PRESSING FACTORY JAFFAR GATE AURANGABAD THROUGH ITS G P A KANTILAL S/O HIRALAL MITHAWALA AGE : 70 YEARS OCC : SERVICE R/O SUPARI HANUMAN ROAD AURANGABAD	September 22, 2011
SUSHILA UMESH KARN Vs. NATASHA D SOUZA	January 28, 2011
SUSHILA UTTAMCHAND JAIN Vs. RAJESH KUMAR PRAKASHCHAND JAIN	June 10, 2011
SUSHMA D PINGE Vs. STATE OF GOA	August 2, 2011
SUSHMA RAMESHWAR UBALE Vs. RAMESHWAR KESHAO UBALE	February 28, 2011
SWAMI BABAN WAGH Vs. STATE OF MAHARASHTRA	April 5, 2011
SWARAN SINGH Vs. TOPS SECURITY SERVICE LTD.	June 8, 2011
SWATANTRATA SAINANI B M MANDAVKAR NAGRIK CO-OPERATIVE SOCIETY Vs. STATE INFORMATION COMMISSIONER	February 3, 2011
SWATI R KHINVASARA Vs. STATE OF MAHARASHTRA THROUGH THE HIGHER TECHNICAL EDUCATION DEPARTMENT	August 8, 2011
SWETA LAXMAN SHETGAONCAR Vs. RATNAKAR SAHADEV SHETGAONCAR	September 14, 2011
SYED MUSHTAQUE AHMAD Vs. SYED ASHIQUE ALI KHAN	July 12, 2011
SYED MUZAFFARUDDIN KHAN MOHD ABDUL QAYYUM Vs. MOHD ABDUL QADIR MOHD ABDUL MABOOD	October 14, 2011
SYED NAIM SYED VAJIR Vs. SAMINA SYED NAIM	September 27, 2011
T R RANKA Vs. CHIEF OFFICER	August 12, 2011
TALBEED VIVIDH KARYAKARI SEVA SANSTHA LTD Vs. SHRI CHANDRASEN VIVIDH KARYAKARI SEVA SANSTHA LTD	December 17, 2011
TANAJI KESHAVRAO BHOITE Vs. STATE OF MAHARASHTRA	October 3, 2011
TANAJI KHANDU JADHAV Vs. STATE OF MAHARASHTRA	May 5, 2011
TANAJI SHAMRAO NALAVADE Vs. STATE OF MAHARASHTRA	June 14, 2011
TANAJI VISHVAMBHAR WAGHMARE Vs. STATE OF MAHARASHTRA	January 24, 2011
TAPIRAM S/O PUNDLIK CHAUDHARI Vs. RAJNI ALIAS PADMABAI TAPIRAM CHAUDHARI	February 24, 2011
TAPOWAN STEEL INDUSTRIES MIDC AREA JALNA Vs. BABASAHEB S/O NARAYAN CHIKHALE	June 9, 2011
TARACHAND S/O CHANDRASEN @ RAMCHANDRA SHINDE AND ORS Vs. SHAKUNTALA SHANKAR PIMPALSHENDE AND ORS	July 6, 2011
TARKESHWAR GORAKNATH PANDEY Vs. STATE OF MAHARASHTRA	February 18, 2011
TARKUDE HOTELS PVT LTD Vs. RUPEE CO OPERATIVE BANK LTD	July 13, 2011
TATA CHEMICALS LTD Vs. A N CHEMICALS	August 25, 2011
TATA COMMUNICATIONS LTD Vs. UNION OF INDIA	July 6, 2011
TATA POWER COMPANY LIMITED Vs. GOVERNMENT OF MAHARASHTRA	January 18, 2011
TATA SKY LTD. Vs. SACHIN CODY & ORS.	March 14, 2011
TATYASAHEB ALIAS RAGHUNATH S/O OMKAR PATIL Vs. ELECTION COMMISSIONER OF INDIA	December 23, 2011
TATYASAHEB LIMBRAJ PATIL Vs. STATE OF MAHARASHTRA	June 8, 2011
TCI INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY	December 19, 2011
TECNIMONT ICB PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 15, 2011
TEJUS PROPRIETARY CONCERN OF TEJUS ROHITKUMAR KAPADIA Vs. U.O.I.	September 7, 2011
TEMPLE OF MARUTI Vs. BALKRISHNA SURYAJI S KAKODKAR MAJOR	April 8, 2011
TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD Vs. ANANT LAXMAN GHOGRE	April 8, 2011
TEXTOPLAST INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF CUSTOMS	July 6, 2011
THE CHIEF OFFICER, MUNICIPAL COUNCIL Vs. SMT. RABIABEE ABDUL JABBAR AND ORS.	March 10, 2011
THE COMMISSIONER OF INCOME TAX Vs. K. RAHEJA CORPORATION P. LIMITED	August 8, 2011
THE COMMISSIONER OF INCOME TAX, CENTRAL-II Vs. MR. SALMAN KHAN	June 6, 2011
THE COMMISSIONER OF INCOME TAX-1, KOLHAPUR Vs. CHAPHALKAR BROTHERS	June 8, 2011
THE COMMISSIONER OF INCOME TAX-25, MUMBAI Vs. NAISHADH V. VACHHARAJANI	September 22, 2011
THE COMMISSIONER OF SALES TAX Vs. SWASTIK TRADING COMPANY	August 18, 2011
THE COMMUNIDADE OF DAVORLIM, THROUGH ITS ATTORNEY MR. SYLVESTER NIASSO Vs. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANOTHER	March 17, 2011
THE DEPUTY COLLECTOR & S.D.O. PONDA, GOA AND THE EXECUTIVE ENGINEER, DIVISION XVIII (R), PWD, PONDA, GOA Vs. KALIDAS B. MARATHE AND ORS.	December 16, 2011
THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CITI BANK	December 22, 2011
THE DY. COLLECTOR, (L.A.), SOUTH GOA Vs. PEDRO DCOSTA	July 2, 2011
THE EXECUTIVE ENGINEER, WORKS DIVISION, XV, (NH) P.W. D., PONDA GOA AND LAND ACQUISITION OFFICER,P.W. D. (CELL), ALTINHO, PANAJI GOA Vs. SHRI. MAHALSA SAUSTHAN, MARDOL, PONDA GOA	September 30, 2011
THE GOVERNOR OF GOA AND ORS. Vs. SHRI T.P. ABDULLA, P.W.D. CONTRACTOR	January 27, 2011
THE LAND ACQUISITION OFFICER, PANAJI-GOA AND THE DIRECTOR OF AGRICULTURE, PANAJI-GOA Vs. SHRI DAMODAR KRISHNA KAMAT TARKAR, R/O. RIBANDAR, TISWADI (DECEASED) AND MISS SUREKHA DAMODAR TARKAR R/O. RIBANDAR, TISWADI GOA	October 20, 2011
THE MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. MANGALA SHANTARAM SHEVALE	October 3, 2011
THE ORIENTAL INSURANCE CO. LTD. Vs. DORIA ARUN	August 11, 2011
THE ORIENTAL INSURANCE COMPANY LTD Vs. DAIVSHALA	December 1, 2011
THE STATE OF MAHARASHTRA Vs. INDRALAL NANUMAL MAKHIJI	July 13, 2011
THE STATE OF MAHARASHTRA Vs. GANESH	July 13, 2011
THE STATE OF MAHARASHTRA Vs. SAMBHAJI S/O APPASAHEB,	March 10, 2011
THE VILLAGE PANCHAYAT OF SHIRODA, THROUGH ITS SARPANCH Vs. SHRI DINESH G. SARDESSAI,	March 8, 2011
THOMSON PRESS (INDIA) LIMITED Vs. THOMSON PRESS KAMGAR SANGHATANA	July 12, 2011
TIEN YUAN INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELAPUR	October 12, 2011
TIMES GLOBAL BROADCASTING CO. LTD. AND ANR. Vs. PARSHURAM BABARAM SAWANT	September 28, 2011
TIRTHDAS B MANSINGHANI Vs. STATE OF MAHARASHTRA	November 22, 2011
TITAN INDUSTRIES LTD Vs. THANE MUNICIPAL CORPORATION	July 12, 2011
TITANOR COMPONENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 9, 2011
TOP NOTCH INFOTRONIX I PVT LTD Vs. INFOSOFT SYSTEMS	June 16, 2011
TOP TEN A PARTNERSHIP FIRM Vs. STATE OF MAHARASHTRA	December 9, 2011
TOPAYO ALIAS TOPIYO GANESH KHUTKAR Vs. GOPAL LAXMAN GAONKAR	April 29, 2011
TOPS SECURITY LTD Vs. A K AGARWAL	February 28, 2011
TOTAL COMPOSITE PVT LTD Vs. STATE OF GOA	June 20, 2011
TUFFWARE INDUSTRIES Vs. COMMISSIONER OF C. EX., THANE-II	February 2, 2011
TUKARAM GANPAT KALE Vs. ANKUSH KONDIBA JADHAV	July 11, 2011
TUKARAM LAXMAN REKHATE Vs. DIVISIONAL JOINT REGISTRAR	February 24, 2011
TUKARAM S/O GOPALRAO NAKATE Vs. THE STATE OF MAHARASHTRA, COPY SERVED THROUGH GOVERNMENT PLEADER HIGH COURT AND THE ADDITIONAL COMMISSIONER, AURANGABAD DIVISION	March 7, 2011
TUKARAM S/O VIJAY RATHOD Vs. STATE OF MAHARASHTRA	May 4, 2011
TUKARAM VITHAL BHANGARE Vs. STATE OF MAHARASHTRA	July 20, 2011
TUSHAR R DESAI Vs. R K SINGH	January 20, 2011
TVC SKY SHOP LTD. Vs. UNION OF INDIA	November 8, 2011
UDAISINGH WAMANRAO RANE SARDESSAI Vs. GAUTAM RAMANBAI PATEL	June 8, 2011
UDAY KUMAR ABHEVARDHAN Vs. UNION OF INDIA	July 29, 2011
UDAY MADHAVDAS THAKERSEY Vs. STATE OF MAHARASHTRA	September 14, 2011
UDDHAV ALIAS MADHUKAR RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA	July 5, 2011
UJWALA Vs. STATE OF MAHARASHTRA	January 24, 2011
UJWALA Vs. STATE OF MAHARASHTRA	August 25, 2011
UJWALA ANIL THAKARE Vs. STATE OF MAHARASHTRA	January 27, 2011
ULHAS GANGADHAR DUBE Vs. STATE OF MAHARASHTRA	January 10, 2011
ULTRA TECH CEMENT LIMITED Vs. ALAKNANDA CEMENT PVT LTD	June 28, 2011
UMAJI OVERSEAS Vs. UNION OF INDIA	July 26, 2011
UMAKANT B KENKRE Vs. COMMUNIDADE OF PRIOL	April 27, 2011
UMASHANKAR DURGAPRASAD SARAF THROUGH HIS LEGAL HEIRS Vs. OFFICIAL LIQUIDATOR OF RAI BAHADUR SHREERAM DURGAPRASAD COMPANY LIMITED	October 19, 2011
UMESH BHAGWAN PATIL Vs. DEPUTY COMMISSIONER OF POLICE	April 25, 2011
UMESH MEHRA Vs. STATE OF MAHARASHTRA	April 21, 2011
UNICHEM LABORATORIES LTD. Vs. IPCA LABORATORIES LTD. AND ANR.	January 24, 2011
UNION OF INDIA Vs. JAIN IRRIGATION SYSTEMS LTD.	October 12, 2011
UNION OF INDIA Vs. RIYAZ RAZAK MEMON	January 10, 2011
UNION OF INDIA Vs. PRAVIN PRABHAKAR MONORE	April 18, 2011
UNION OF INDIA Vs. K AMISHKUMAR TRADING PVT	June 29, 2011
UNION OF INDIA Vs. SHEETAL EXPORTS	June 28, 2011
UNION OF INDIA Vs. PRIME EXPORTS	June 27, 2011
UNION OF INDIA Vs. DEVENDRA R. CHATURVEDI	August 26, 2011
UNION OF INDIA Vs. ASHOK J RAMSINGHANI	May 4, 2011
UNION OF INDIA Vs. INDIA FARMERS FERTILIZERS CO OPERATIVE LTD	June 29, 2011
UNION OF INDIA Vs. SUN MEDIA SERVICES	June 30, 2011
UNION OF INDIA Vs. OKORAKE EMMANUEL CHUKWUNONYERE	July 25, 2011
UNION OF INDIA Vs. ARCTIC INDIA	January 21, 2011
UNION OF INDIA Vs. JAY CONSTRUCTION	January 21, 2011
UNION OF INDIA Vs. SAGAR THERMIT CORP LTD	January 14, 2011
UNION OF INDIA Vs. JAGDISH SINGH	February 17, 2011
UNION OF INDIA Vs. R P SHAH	February 9, 2011
UNION OF INDIA Vs. HEMANT SHAMRAO SANKPAL	April 6, 2011
UNION OF INDIA Vs. SHARP MENTHOL INDIA LTD	April 6, 2011
UNION OF INDIA Vs. PRAMOD SADASHIV THAKRE	October 19, 2011
UNION OF INDIA Vs. AMBALAL SRILALJI AHIR	December 12, 2011
UNION OF INDIA Vs. M M RANGARI	September 26, 2011
UNION OF INDIA Vs. ROSTAM PARVARESH	October 11, 2011
UNION OF INDIA THROUGH THE GENERAL MANAGER WESTERN RAILWAY Vs. DALPATIDEVI WD/O SATIRAM SINGH YADAV	April 20, 2011
UNITED INDIA ASSURANCE CO LTD Vs. MILIND DATTARAM BANDAGLE	April 29, 2011
UNITED INDIA ASSURANCE CO LTD Vs. VIJAYA HARISH BOLAR	April 25, 2011
UNITED INDIA INSURANCE CO LTD Vs. MANOJ KUMAR PARMESHWAR MAHATO	February 21, 2011
UNITED INDIA INSURANCE CO LTD Vs. RATNA POPAT PATIL	February 2, 2011
UNITED INDIA INSURANCE CO LTD Vs. VULCAN ASSOCIATION	September 2, 2011
UNITED INDIA INSURANCE CO LTD Vs. FILOMENA FERNANDES	March 3, 2011
UNITED INDIA INSURANCE CO LTD Vs. JAYASHREE W/O PRAKASH UNDRE	December 7, 2011
UNITED INDIA INSURANCE CO LTD Vs. MANOHAR MAHADEO KAPHALE	April 29, 2011
UNITED INDIA INSURANCE CO.LTD Vs. MANISHA MAHESH HARMALKAR	April 15, 2011
UNITED INDIA INSURANCE CO.LTD Vs. JAYASHRI LAXMAN PATIL @ LAXMI LAXMAN PATIL	January 21, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. SHOBHA BALKRISHNA GAIKWAD	July 14, 2011
UPANAGAR SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA	June 14, 2011
UPEKSHIT SAMAJ KALYAN SAMITEE Vs. SHIVDAS	July 12, 2011
URBAN CONCEPT, REPRESENTED BY ITS PARTNER MR. AMIT M. SUKTANKAR, SON OF SHRI MANGUESH SUKTANKAR, Vs. MRS. MARIA ZITA AFANSO, DAUGHTER OF LATE XAVIER AFONSO, WIFE OF MR. CHRISTOLKER P. PO AND MR. CHRISTOLKER PEDRINHA PO SON OF LATE ANTONIO PO	January 11, 2011
URDU EDUCATION ASSOCIATION Vs. DEPUTY DIRECTOR OF EDUCATION	March 16, 2011
USA CABLE NETWORKS Vs. STATE OF MAHARASHTRA	March 1, 2011
USHA Vs. STATE OF MAHARASHTRA	February 4, 2011
USHA ARJUN KAVADE Vs. TAHIL CHAND SHAIKH	January 31, 2011
USHADEVI RAJARAM NIMBALKAR Vs. RATNAKAR BANK LTD	December 21, 2011
UTO NEDERLAND B.V. Vs. TILAKNAGAR INDUSTRIES LTD.	November 22, 2011
UTTAM DATTATRAYA KAHANE Vs. CHANDRAMOHAN HANGEKAR	March 1, 2011
UTTAMRAO Vs. STATE OF MAHARASHTRA	March 10, 2011
V L TARI SINCE DECEASED THROUGH HIS LRS Vs. MADHUKAR JANARDAN MULAY	August 12, 2011
V P PATIL Vs. STATE OF MAHARASHTRA	July 18, 2011
V P PATIL Vs. JUSTICE N D DESHPANDE	June 30, 2011
V R K URBAN CO OPERATIVE CREDIT SOCIETY LIMITED Vs. LUISA FERNANDES	August 24, 2011
V RAMA RAO Vs. UNION OF INDIA	February 10, 2011
V S DESHPANDE Vs. STATE OF MAHARASHTRA	October 5, 2011
VAIJANATH Vs. STATE OF MAHARASHTRA	March 25, 2011
VAIRAGADE ENGINEERING CORPORATION Vs. BHUSHAN TRADING COMPANY	June 9, 2011
VAISHALI ABHAY MANDLE Vs. SAKHARAM VITHAL MANDLE	November 17, 2011
VALLABHDAS CURSONDAS NATHA TRUST Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 11, 2011
VARDACHARI RANGACHARI Vs. STATE OF MAHARASHTRA	July 21, 2011
VARSHA A MAHESHWARI Vs. BHUSHAN STEEL LIMITED	February 1, 2011
VASANT ANANT NAIK Vs. DINAR DAMODAR ALVE	June 24, 2011
VASANT BHAGWAT PATIL Vs. STATE OF MAHARASHTRA	June 22, 2011
VASANT DEVIDAS RATHOD Vs. STATE OF MAHARASHTRA	July 27, 2011
VASANT GANU PATIL OF THANE ADULT INDIAN INHABITANT RESIDING AT 14/B/11 GROUND FLOOR GOPAL NAGAR BHIWANDI Vs. CHANCELLOR UNIVERSITY OF MUMBAI HAVING HIS OFFICE AT RAJ BHAWAN MALABAR HILL	August 9, 2011
VASANT HINDURAO PATIL Vs. STATE OF MAHARASHTRA	March 7, 2011
VASANT JINNAPPA CHOUGULE Vs. STATE OF MAHARASHTRA	September 26, 2011
VASANT KHERAJ BHANUSHALI Vs. GOREGAON SIDDHARTH NAGAR SAHAKARI GRIH NIRMAN SANSTHA LTD	February 10, 2011
VASANT S/O VISHWANATH WANVE Vs. SUNIL ALIAS HANUMANT S/O BHIMRAO	January 11, 2011
VASANT VISHWANATH BORDEKAR Vs. STANDARD INDUSTRIES LTD	January 10, 2011
VASANTRAO TUKARAM SHIRODKAR Vs. SAU RANJANA CHANDRAKANT SONAWANE	December 23, 2011
VASHDEV BHAGWANDAS MALKANI Vs. SHOBHA RAMCHANDRA KRIPLANI	September 28, 2011
VASSUDEV NARAYN RAUT (DECEASED) AND ANOTHER Vs. DHONDU TUKARAM TEREKHOLKAR AND ANOTHER	April 15, 2011
VASUDEO JANARDHAN VAIDYA Vs. STATE OF MAHARASHTRA AND ANR	July 11, 2011
VASUDEV TANAJI NARVEKAR Vs. LARSEN AND TOUBRO LTD	February 1, 2011
VATSALA SRINIVASAN Vs. NARISIMHA RAGHUNATHAN	January 19, 2011
VEET RAG HOMES PRIVATE LIMITED Vs. UNION OF INDIA	December 19, 2011
VENCESLAO GONSALVES Vs. THE ADMINISTRATIVE TRIBUNAL	March 18, 2011
VENKATESH INVESTMENTS Vs. CHANDRASHEKHAR SUKHEDEOJI DAGA	April 20, 2011
VENKATI BALAJI JADHAV Vs. STATE OF MAHARASHTRA	April 7, 2011
VERNON ANTHONY FALLEIRO H/O RENE F S FALLEIRO Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY GOVERNMENT OF GOA	August 3, 2011
VIBGYOR HIGH SCHOOL Vs. STATE OF MAHARASHTRA	September 16, 2011
VICCO LABORATORIES LTD Vs. MAHARASHTRA GENERAL KAMGAR UNION	March 21, 2011
VICE-CHANCELLOR MARATHWADA KRUSHI VIDYAPEETH PARBHANI Vs. KONDIBA S/O HUSSAINI SOMWANSHI	January 11, 2011
VICTOR FERNANDES AND ORS. Vs. RAGHAV BAHL OF NOIDA & ORS.	September 21, 2011
VIDARBHA CRICKET ASSOCIATION Vs. ADDITIONAL COMMISSIONER NAGPUR	July 11, 2011
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. GAJANAN	March 3, 2011
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. AJABRAO GULABRAO DESHMUKH	January 17, 2011
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. GAJANAN	January 12, 2011
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. RAMESH	February 22, 2011
VIDARBHA MEDICAL EDUCATION AND RESEARCH FOUNDATION Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES	July 25, 2011
VIDEOCON INTERNATIONAL LTD Vs. UNION OF INDIA	February 18, 2011
VIDYA BALAKDAS KHOBRAGADE Vs. BALAKDAS SHRIRAM KHOBRAGADE	April 13, 2011
VIDYUT METALICS EMPLOYEES UNION THANE Vs. VIDYUT METALICS PVT LTD THANE	September 5, 2011
VIJAY Vs. STATE OF MAHARASHTRA	April 20, 2011
VIJAY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	February 21, 2011
VIJAY Vs. STATE OF MAHARASHTRA	February 2, 2011
VIJAY Vs. SUKHDEORAO	July 11, 2011
VIJAY ALIAS AMBADAS DATTATRAYA PAWAR Vs. RAMAPPA AMBANNAPPA MASARE	December 22, 2011
VIJAY ENGINEERS AND DEVELOPERS BY THEIR PROPRIETOR SHRI NARESH SAKHARAM SALGAONKAR MAJOR MARRIED BUSINESSMAN R/O PLOT NO 4 SERVICE INDUSTRIES TALEIGAO GOA Vs. SURYADARSHAN CO-OP HOUSING SOCIETY LTD HAVING ITS OFFICE AT ALTO BETIM BARDEZ GOA THROUGH THEIR CHAIRMAN SHRI ANKUSH R HOBLE R/O "MAYA NIWAS" WADI MERCES P O ST CRUZ ILHAS GOA	May 6, 2011
VIJAY GOKUL MHASKE Vs. STATE OF MAHARASHTRA	September 21, 2011
VIJAY JAGANNATH POPHALE Vs. NARAYAN KASHINATH SARAF	June 23, 2011
VIJAY JAWAHARLAL DARDA Vs. STATE OF MAHARASHTRA	June 17, 2011
VIJAY MADANLAL BATRA Vs. DEVESHKUMAR	June 10, 2011
VIJAY MAHADEO GAIKWAD Vs. PARASRAM BHANU MESHRAM	October 17, 2011
VIJAY MOHAN JAGTAP Vs. SINDHUBAI MOHANRAO JAGTAP	September 22, 2011
VIJAY RAGHURAMA SHETTY Vs. BAUN FOUNDATION TRUST	September 26, 2011
VIJAY SHIVPRASADJI KEDIA Vs. STATE OF MAHARASHTRA	December 2, 2011
VIJAYA MADHUKAR DESAI Vs. BHARAT SHANTILAL MEHTA	January 20, 2011
VIJAYA NARENDRA KENE ALIAS VIJAYA GANGADHAR BHOPE Vs. KAMALABAI GANGADHAR BHOPE	February 14, 2011
VIJAYA NIPUN THAKKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 11, 2011
VIJAYKUMAR Vs. STATE OF MAHARASHTRA	February 17, 2011
VIJAYKUMAR Vs. STATE OF MAHARASHTRA	March 3, 2011
VIJAYKUMAR JAGDISHRAI CHAWLA Vs. REETA VIJAYKUMAR CHAWLA	August 26, 2011
VIKAS BHAGWAN PAWAR Vs. STATE OF MAHARASHTRA	August 30, 2011
VIKAS MOTIRAM GHODKE Vs. STATE OF MAHARASHTRA	August 12, 2011
VIKRAM SABOO & ORS Vs. SICOM	September 22, 2011
VILAS KUNDANMAL LODHA Vs. KIRTANI CONSTRUCTIONS PVT LTD	March 7, 2011
VILAS RAGHUNATH KURHADE Vs. STATE OF MAHARASHTRA	February 8, 2011
VILAS S/O VASANTRAO PURKE Vs. STATE OF MAHARASHTRA	November 17, 2011
VILAS SHAMRAO GOYAR ALIAS CHOTA PAPA Vs. STATE OF MAHARASHTRA	March 10, 2011
VILAS SHANKAR BHILARE Vs. STATE OF MAHARASHTRA	September 16, 2011
VILAS SHANKAR DHANDE Vs. COMMISSIONER OF POLICE	October 13, 2011
VILAS SUMERSING PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	July 28, 2011
VILAS TRANSPORT CO MUMBAI Vs. SANGLI SAHAKARI BANK LTD	October 4, 2011
VILASCHAND Vs. BHIMCHAND	June 21, 2011
VILLAGE PANCHAYAT OF SHIRODA Vs. DINESH G SARDESSAI	March 8, 2011
VIMI VINOD CHOPRA Vs. VINOD GULSHAN CHOPRA	August 22, 2011
VIMLA L RAJANI MAYA HARICHAND MAKHIJA Vs. ASHA KANAYALAL BAJAJ	November 22, 2011
VINAR ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	July 26, 2011
VINAYAK Vs. BALU ALIAS DHANRAJ	February 17, 2011
VINAYAK BHIVA BHILARE Vs. STATE OF MAHARASHTRA	December 23, 2011
VINAYAK P SHINKRE Vs. PANDU KRISHNA NAIK	April 15, 2011
VINCENT JEROME DIAS Vs. SALSETTE CATHOLIC CO OP HSG SOC LTD	March 14, 2011
VINCY PEREIRA Vs. STATE OF GOA	June 15, 2011
VINOD Vs. STATE OF MAHARASHTRA	March 22, 2011
VINOD Vs. SBI GLOBAL FACTORS LTD	March 22, 2011
VINOD MORESHWAR VAIDYA Vs. STATE OF MAHARASHTRA	January 10, 2011
VINOD RAMCHANDRA DHAKAD Vs. M S A KHAN	September 6, 2011
VINOSKUMAR RAMACHANDRAN VALLUVAR Vs. STATE OF MAHARASHTRA	March 18, 2011
VIRAAT ISPAT LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX	November 17, 2011
VIRESH TALKAR Vs. STATE THROUGH P P	March 16, 2011
VISHNU Vs. BHAGWAN	July 1, 2011
VISHNU PACKAGING Vs. UNION OF INDIA	December 7, 2011
VISHNU S/O BHAGWAN GADE Vs. STATE OF MAHARASHTRA	October 19, 2011
VISHNU S/O EKNATH PATIL, BALASAHEB S/O DNYANOBA PATIL, LAXMAN S/O TUKARAM MALI Vs. STATE OF MAHARASHTRA	September 29, 2011
VISHNU ULHAS RATHOD Vs. STATE OF MAHARASHTRA	May 6, 2011
VISHNU, S/O. EKNATH PATIL, Vs. THE STATE OF MAHARASHTRA THROUGH POLICE STATION AND FULCHAND, S/O. MASAPPA RAUT	September 28, 2011
VISHWAMBER VITHAL KANEKAR, (SINCE DECEASED), THROUGH LEGAL HEIR MILIND MADGUT, RESIDING NEAR MUNICIPAL GARDEN, UPPER BAZAR, PONDA, GOA Vs. UMAKANT K. KANEKAR, R/O AMBIKA BHUVAN, QUEPEM-GOA AND ORS.	April 28, 2011
VISHWANATH Vs. STATE OF MAHARASHTRA	March 8, 2011
VISHWANATH MARANNA SHETTY Vs. THE STATE OF MAHARASHTRA	August 10, 2011
VISHWANATH P MAHADESHWAR Vs. SURYAWANSHI BALRUP THAKUR	February 10, 2011
VISTAS NETWORK MARKETING PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 13, 2011
VISWAS PANDURANG MOKAL Vs. GROUP GRAM PANCHAYAT SHIHU	April 21, 2011
VITHAL Vs. STATE OF MAHARASHTRA	March 11, 2011
VITHAL @ VITHOBA GORAKH SHINDE Vs. SANGRAM NARSING PANCHAL	November 24, 2011
VITHAL MHASUJI GADHE Vs. STATE OF MAHARASHTRA	June 17, 2011
VITHAL SUGAR MANUFACTURING LTD Vs. STATE OF MAHARASHTRA THROUGH SECRETARY MANTRALAYA MUMBAI	September 8, 2011
VITTHAL MAHARU PATIL Vs. FAKIRA BHAVSING PATIL	February 15, 2011
VITTHAL P CHOPADE Vs. COLLECTOR KOLHAPUR	January 21, 2011
VITTHAL PANDURANG PAWAR Vs. STATE OF MAHARASHTRA	November 11, 2011
VITTHAL S/O RAJARAM CHAKANE Vs. STATE OF MAHARASHTRA	December 19, 2011
VITTHAL VASANT SANAP Vs. STATE OF MAHARASHTRA	June 6, 2011
VIVECK GOENKA Vs. RAJU	July 19, 2011
VIVEK BHAIYASAHEB DESHMUKH Vs. RETURNING OFFICER CUM COLLECTOR	March 22, 2011
VIVEK S/O NATRAO MANATHKAR Vs. STATE OF MAHARASHTRA	August 17, 2011
VODAFONE ESSAR LTD Vs. RAJU SUD	November 22, 2011
VODAFONE ESSAR LTD Vs. UNION OF INDIA	June 17, 2011
VYANKAT S/O REWACHAND KHOBRAGADE Vs. GOVERNMENT OF MAHARASHTRA DEPARTMENT OF VILLAGE	May 2, 2011
VYANKATESH Vs. DISTRICT SUPERINTENDENT OF LAND RECORDS	July 28, 2011
VYANKATESH SHETKARI VINKARI SAHAKARI SOOT GIRANI LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER	August 29, 2011
WAINGANGA BAHUUDDESHIYA VIKAS SANSTHA Vs. ANIL	September 12, 2011
WAISHALI D/O PANDURANG NANDANWAR Vs. VICE-CHEIRMAN & JOINT COMMISSIONER	August 19, 2011
WAJEDKHAN USMANKHAN PATHAN Vs. SK NISAR SK SATTAR	June 22, 2011
WAMAN S/O GULAB KADAM Vs. STATE OF MAHARASHTRA	August 10, 2011
WANMALA WD/O KAILASH WANARE Vs. RAHIMUNISSA ABDUL SAMA	April 20, 2011
WARIJ A KASLIWAL & ANR Vs. MADHYA PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	January 10, 2011
WASUDEO S/O MADHUKAR KHADATKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER	June 15, 2011
WELSPUN MAXSTEEL LIMITED Vs. UNION OF INDIA	July 8, 2011
WESTERN COALFIELDS LIMITED Vs. RAJESH	September 6, 2011
WILLIS EUROPE B.V. Vs. WILLIS INDIA INSURANCE BROKERS (P) LTD.	April 11, 2011
WILLS INDIA INSURANCE BROKERS PVT LTD Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY	March 7, 2011
WILSON THEMUDO Vs. NASCIMENTO FERNANDES	March 24, 2011
WIN N QUIZ COMPANY LTD Vs. AUTHORIZED OFFICER BANK OF BARODA	June 15, 2011
WORKMEN OF TARODA OPENCAST MINE OF WESTERN COALFIELDS LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 5, 2011
WORLD SPORT GROUP INDIA PRIVATE LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	February 23, 2011
WRITER SAFEGUARD PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	June 20, 2011
XYZ Vs. UNION OF INDIA AND ORS.	September 29, 2011
Y BANGARAMA Vs. RAKESH WAHANE	May 3, 2011
Y KUNJAPPAN Vs. CHITRALEKHA TARACHAND ANANDI	August 4, 2011
Y T ENTERTAINMENT LIMITED Vs. NASREEN AZAM KHAN	March 17, 2011
YAFA JACOB SIMON Vs. JOINT CHARITY COMMISSIONER	December 7, 2011
YAMANAPPA RAMAPPA IBRAHIMPURE Vs. STATE OF MAHARASHTRA	March 24, 2011
YAMINI S BHAGWANJI Vs. UNION OF INDIA	July 27, 2011
YAMUNABAI DHANKUDE Vs. RAOSAHEB MOHANLAL CHIMANLAL MANIYAR TRUST	November 14, 2011
YASH PATNAIK Vs. RED CHILLIES ENTERTAINMENT PVT. LTD.	October 21, 2011
YASH RAJ FILMS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 24, 2011
YASH RAJ FILMS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 17, 2011
YASHODA SAMBHAJI SAWANT Vs. SAVITRA SAMBHAJI SAWANT	October 17, 2011
YASHWANT BARKU DONHE Vs. ADDITIONAL COMMISSIONER	April 25, 2011
YASHWANT DEVIDAS VAIDYA Vs. STATE OF MAHARASHTRA	March 21, 2011
YAVATMAL DISTRICT MAHESH URBAN CREDIT COOP SOCIETY LTD Vs. NARAYANRAO UKANDRAO PAIKRAO	June 6, 2011
YAWALKAR PESTICIDES PVT LTD Vs. NAGPUR MUNICIPAL CORPORATION	August 23, 2011
YESHWANT GOVIND SHIVKAR Vs. BHASKAR CHAVAN	June 7, 2011
YESHWANT SAKHARAM CHAVAN Vs. ANKUSH TUKARAM BHAIRAVKAR	March 16, 2011
YESHWANT SHANKAR KULKARNI Vs. SHANKAR BALA PANASKAR ALIAS PAWAR	February 18, 2011
YOGESH Vs. STATE OF MAHARASHTRA	February 17, 2011
YOGESH CHANDRA MADHAV SAYANAKAR Vs. CHIEF OF ARMY STAFF	March 25, 2011
YOUSUN DADA PATEL Vs. LAXMAN PRABHAT RODU	November 17, 2011
YUNUS SHAH Vs. ADDITIONAL COMMISSIONER AMRAVATI	August 4, 2011
YUVARAJ PUNDALIK GADHAVE Vs. MAHARASHTRA STATE ELECTRICITY BOARD	March 3, 2011
YUVRAJ DATTATRAYA PATIL Vs. REGIONAL JOINT DIRECTOR SUGAR	May 4, 2011
YUVRAJ DATTATRAYA PATIL AND ORS. Vs. REGIONAL JOINT DIRECTOR (SUGAR) KOLHAPUR REGION,	May 5, 2011
YUVRAJ VITHU SUTAR Vs. DINKAR LAHU SUTAR	November 15, 2011
YUVRANI HANSA DEVI Vs. ZAFAR FAROOQ VOHRA	August 2, 2011
ZARINE MANGESH EDEKAR Vs. UNION OF INDIA	January 5, 2011
ZILLA PARISHAD Vs. MEMBER INDUSTRIAL COURT	July 27, 2011
ZILLA PARISHAD GADCHIROLI Vs. CHANDRAMALA	June 16, 2011

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