A C RAWAL Vs. O P HAJARNIS
|
March 21, 1978 |
A J PUNWANI Vs. S V BHOITA
|
July 25, 1978 |
A RUKMINIBAI HARIBHAU GHODKE Vs. NARHAR TUKARAM MUDGAL
|
March 16, 1978 |
ABDUL KARIM S O ABDUL AZIZ Vs. STATE OF MAHARASHTRA
|
March 8, 1978 |
AGARWAL INDUSTRIES Vs. S.D. RANE AND ANOTHER
|
July 26, 1978 |
AMRITSINGH SARDARSINGH SURI Vs. KHANDRAO PANDURANG ARYAMANE
|
December 6, 1978 |
ANANDA Vs. STATE OF MAHARASHTRA
|
July 12, 1978 |
ANANDRAO TOHLUJI BAGADE Vs. NAMDEORAO LALWANJI SONTAKKEY
|
February 27, 1978 |
ANANT GOVIND JHARA Vs. MATAJI RAGHUNATHJI RATHOD
|
March 28, 1978 |
ANTHONY LOBO Vs. C.M. MERCHANT
|
July 11, 1978 |
ANWARBEG LALBEG Vs. SUKDEO NATHU MALI
|
February 27, 1978 |
ARUN OIL MILL Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1978 |
ARUNODAYA PREFAB Vs. M.D. KAMBLI
|
November 17, 1978 |
ASHOK HARIBA MORE Vs. STATE OF MAHARASHTRA
|
February 9, 1978 |
ASRAM MARUTI PATHE Vs. A A ADARI
|
June 12, 1978 |
ASSUMPCAO RIBEIRO Vs. ELAVIANO BOAVENTURA SALVADOR SILVEIRA
|
December 7, 1978 |
AVABA BAJIRAO NIKAM Vs. STATE OF MAHARASHTRA
|
April 17, 1978 |
AYURVEDA RASASHALA Vs. SAROJINI N GANDHI
|
July 7, 1978 |
B.E.S.T. WORKERS' UNION Vs. P.B. KERKAR
|
December 16, 1978 |
B.M.K. INDUSTRIES (P) LTD. Vs. EMPLOYEES' STATE INSURANCE CORPORATION
|
September 20, 1978 |
BABAN ALIAS MADHAV DAGADU DANGE Vs. PARVATIBAI DAGADU DANGE
|
February 9, 1978 |
BABAN NAIK Vs. UNION OF INDIA
|
September 22, 1978 |
BAJIRAO DOMAJI SHREERANG Vs. KASHIRAO AJABRAO DESHMUKH
|
February 14, 1978 |
BALKRISHNA BHANUDAS CHILLAL Vs. NARAYANIBAI RAMKRISHNA KUKAL
|
April 27, 1978 |
BALKRISHNA KARKERA Vs. K J MISHRA
|
November 15, 1978 |
BALKRISHNA MAHADEO DHARKAR Vs. STATE OF MAHARASHTRA
|
November 7, 1978 |
BALLARPUR PAPER AND STRAW BOARD MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 14, 1978 |
BALWANTRAO ANANDRAO RAUT Vs. MOLHARRAO RAJAM DESAI
|
November 29, 1978 |
BANABAI Vs. WASUDEO
|
November 10, 1978 |
BANWARILAL KEDARNATH PARDESHI Vs. STATE OF MAHARASHTRA
|
August 17, 1978 |
BAR COUNCIL OF MAHARASHTRA Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1978 |
BARSI MUNICIPAL COUNCIL Vs. SHANKAR IRANA GUNDEL
|
July 27, 1978 |
BASAVVA Vs. MOHAMMAD SULTAN WATANGI
|
June 26, 1978 |
BAYADABAI Vs. STATE OF MAHARASHTRA
|
September 4, 1978 |
BHANUDAS RAMJI LOKHANDE Vs. STATE OF MAHARASHTRA
|
November 10, 1978 |
BHARAT BARREL AND DRUM MANUFACTURING CO PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
February 13, 1978 |
BHARATIYA ENGINEERING CORPN PRIVATE LIMITED Vs. DESHPANDE R G CIT
|
November 30, 1978 |
BHASKAR AYAPPA Vs. STATE OF MAHARASHTRA
|
June 5, 1978 |
BHASKARRAO JAGESHWARRAO BUTY Vs. SARU JADHAORAO TUMBLE
|
February 27, 1978 |
BHAURAO SHAMRAO BHALME Vs. MAHADEO RAGHU YELEKAR
|
August 16, 1978 |
BHAWANIDAS BINANI Vs. COMMISSIONER OF WEALTH TAX
|
June 27, 1978 |
BHIWA YESHWANT Vs. REGIONAL DIRECTOR E S I CORP
|
April 25, 1978 |
BHOORSINGH PALASINGH Vs. KESUMAL ARATMAL
|
July 17, 1978 |
BHUMANNA POSHANNA Vs. R.N. GHANEKAR AND CO.
|
July 6, 1978 |
BIRU NANA KOLEKAR Vs. STATE OF MAHARASHTRA
|
June 19, 1978 |
BOMBAY FANCY TEXTILES Vs. UNION OF INDIA
|
December 8, 1978 |
BOMBAY WOLLEN MILLS PVT LTD Vs. M R BASTIKAR
|
August 9, 1978 |
BRADY W H AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1978 |
C L KAVISH Vs. SARANSINGH PRUTHI
|
August 23, 1978 |
C. CHETHANDAS AND CO., NAGPUR Vs. APPELLATE DEPUTY COLLECTOR, NAGPUR AND ORS.
|
August 30, 1978 |
C.P. KELKAR AND OTHERS Vs. S.B. GHOTGEKAR AND OTHERS
|
February 23, 1978 |
CARAVAN CONTAINERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1978 |
CENTURY SPG. AND MFG. CO. LTD. Vs. EMPLOYEES' STATE INSURANCE CORPORATION, BOMBAY
|
July 14, 1978 |
CHANDAK AND COMPANY, NAGPUR Vs. DEOKARAN KANAIYALAL
|
July 18, 1978 |
CHANDRAKANT MAHADEO TAVALE Vs. STATE OF MAHARASHTRA
|
October 19, 1978 |
CHEMICAL INDUSTRIAL AND PHARMACEUTICAL LABORATORIES LTD Vs. A WULFING
|
September 21, 1978 |
CHHATRAPATI CHARITABLE DEVASTHAN TRUST Vs. PARISA APPA BHOSKA
|
November 23, 1978 |
CHHATRU SHOBRAJ TALERAJ Vs. STATE OF MAHARASHTRA
|
April 3, 1978 |
CO OPERATIVE TYPEWRITER SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1978 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PHALTON SUGAR WORKS LIMITED
|
November 17, 1978 |
COMMISSIONER OF GIFT TAX Vs. MARSHALL J N
|
August 11, 1978 |
COMMISSIONER OF GIFT TAX Vs. PREMJI TRIKAMJI JOBANPUTRA
|
August 16, 1978 |
COMMISSIONER OF GIFT TAX Vs. EBRAHIM HAJI USUF BOTAWALA
|
June 20, 1978 |
COMMISSIONER OF INCOME TAX Vs. BOTTLEWALA D S
|
June 21, 1978 |
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL SOLVENTS AND CHEMICALS PVT LIMITED
|
June 20, 1978 |
COMMISSIONER OF INCOME TAX Vs. SHAHIBAG ENTREPRENEURS P LIMITED
|
June 28, 1978 |
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES RAILWAYS COMPANY LIMITED
|
June 28, 1978 |
COMMISSIONER OF INCOME TAX Vs. RADHESHYAM R MORARKA
|
June 29, 1978 |
COMMISSIONER OF INCOME TAX Vs. GOVIND D GOKHALE
|
June 30, 1978 |
COMMISSIONER OF INCOME TAX Vs. KAMINI KAUSHAL SMT
|
June 27, 1978 |
COMMISSIONER OF INCOME TAX Vs. GAGALBHAI JUTE MILLS PRIVATE LIMITED
|
July 10, 1978 |
COMMISSIONER OF INCOME TAX Vs. GOPALDAS T AGARWAL
|
July 11, 1978 |
COMMISSIONER OF INCOME TAX Vs. HERBERTSONS PRIVATE LIMITED
|
July 11, 1978 |
COMMISSIONER OF INCOME TAX Vs. ARJAN KHIMJI AND CO
|
July 3, 1978 |
COMMISSIONER OF INCOME TAX Vs. RALLIWOLF LIMITED
|
July 17, 1978 |
COMMISSIONER OF INCOME TAX Vs. KANTILAL SHAH
|
July 18, 1978 |
COMMISSIONER OF INCOME TAX Vs. MANGESH J SANZGIRI
|
July 19, 1978 |
COMMISSIONER OF INCOME TAX Vs. MODELLA PRIVATE LIMITED
|
July 19, 1978 |
COMMISSIONER OF INCOME TAX Vs. ALCOCK ASHDOWN AND COMPANY LIMITED
|
July 7, 1978 |
COMMISSIONER OF INCOME TAX Vs. GLOBE THEATRES PVT LIMITED
|
July 12, 1978 |
COMMISSIONER OF INCOME TAX Vs. UNITED WIRE ROPES LIMITED
|
July 14, 1978 |
COMMISSIONER OF INCOME TAX Vs. BALLARPUR INDUSTRIES LIMITED
|
June 16, 1978 |
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA LIMITED
|
July 27, 1978 |
COMMISSIONER OF INCOME TAX Vs. BASSEIN ELECTRIC SUPPLY COMPANY LIMITED
|
July 25, 1978 |
COMMISSIONER OF INCOME TAX Vs. VISSONJI SONS AND COMPANY PRIVATE LIMITED
|
July 25, 1978 |
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED
|
July 26, 1978 |
COMMISSIONER OF INCOME TAX Vs. SURAT COTTON SPINNING AND WEAVING MILLS PVT LIMITED
|
July 26, 1978 |
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR CHIRANJILAL
|
July 26, 1978 |
COMMISSIONER OF INCOME TAX Vs. VISHNUDAYAL DWARKADAS
|
July 20, 1978 |
COMMISSIONER OF INCOME-TAX Vs. KRISHNAGOPAL MAHESHWARI
|
August 3, 1978 |
COMMISSIONER OF INCOME-TAX Vs. BASSEIN ELECTRIC SUPPLY CO.LTD
|
March 25, 1978 |
COMMISSIONER OF SALES TAX Vs. RAMKRISHNA KULWANTRAI
|
November 21, 1978 |
COMMISSIONER OF SALES TAX Vs. BOMBAY COMPANY PVT LTD
|
December 14, 1978 |
COMMISSIONER OF SALES TAX Vs. CHANDRAKANT KESHAV WADKE
|
November 28, 1978 |
COMMISSIONER OF SALES TAX Vs. JOY ICE CREAM
|
April 3, 1978 |
COMMISSIONER OF SALES TAX Vs. INDIAN OIL CORPORATION LTD
|
April 3, 1978 |
COMMISSIONER OF SALES TAX Vs. ESSO STANDARD EASTERN INC
|
December 8, 1978 |
COMMISSIONER OF SALES TAX Vs. FAMOUS CINE LABORATORIES LTD
|
December 19, 1978 |
COMMISSIONER OF WEALTH TAX Vs. ANURADHA SMT
|
August 18, 1978 |
COMMISSIONER OF WEALTH TAX, VIDARBHA Vs. BALLARPUR INDUSTRIES LTD.
|
June 17, 1978 |
CONTROLLER OF ESTATE DUTY Vs. KOTAK N H
|
August 18, 1978 |
CONTROLLER OF ESTATE DUTY Vs. RAMESH RAJARAM SAKHALKAR
|
August 17, 1978 |
CONTROLLER OF ESTATE DUTY Vs. JAISINH GOPALDAS
|
June 22, 1978 |
CONTROLLER OF ESTATE DUTY Vs. FATIMABAI H JAMAL SMT
|
June 21, 1978 |
CONTROLLER OF ESTATE DUTY Vs. MOHD. ISMAIL
|
April 6, 1978 |
COORLA SPINNING AND WEAVING CO. LTD Vs. TRIMBAK NARAYAN DESHMUKH
|
September 22, 1978 |
CORPORATION OF THE CITY OF NAGPUR Vs. DATTATRAYA BALKRISHNA NANIWADEKAR
|
August 11, 1978 |
D K MAGDUM Vs. S L MAGDUM
|
August 29, 1978 |
D K MEHRA Vs. N Y FAZALBHOY
|
June 20, 1978 |
DADDO ATMARAM PATIL Vs. RAGHUNATH ATMARAM PATIL SAVANT
|
February 14, 1978 |
DALICHAND Vs. STATE OF MAHARASHTRA
|
April 28, 1978 |
DATTUDAGA UDAMALE Vs. STATE OF MAHARASHTRA
|
September 20, 1978 |
DELTA PRODUCTS PRIVATE LIMITED Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED
|
September 13, 1978 |
DELTA PRODUCTS PVT LTD Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD
|
September 12, 1978 |
DEOKARAN MOHANLALJI CHANDAK Vs. VISHWESHWAR LAXMAN DABHADE
|
September 8, 1978 |
DHIRUBHAI H. AMBANI Vs. DHANPATI THAKERSI
|
October 20, 1978 |
DINESH GIJUBHAI MEHTA Vs. USHA DINESH MEHTA
|
March 7, 1978 |
DISTRICT JUDGE Vs. PEADER M.
|
September 12, 1978 |
DISTRICT JUDGE, PUNE Vs. VASANT SHANKAR MAHAGAONKAR, EX-POLICE PROSECUTOR
|
September 12, 1978 |
DOMINGO SANTANA D SOUZA Vs. M R WAGLE TRUST
|
June 30, 1978 |
DR. HEMANT DIGAMBAR WAIKAR Vs. THE CHAIRMAN, SELECTION COMMITTEE INDIRA GANDHI CORPORATION MEDICAL COLLEGE, NAGPUR AND OTHERS
|
March 23, 1978 |
EMIL WEBBER Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1978 |
ESTATE INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1978 |
FLORI RODRIQUES Vs. MAXIE JEROME DANIEL CABRAL
|
February 16, 1978 |
FORTUNE FILMS INTERNATIONAL Vs. DEV ANAND
|
March 14, 1978 |
G RITA AND CO Vs. CHANDRAKANT HARILAL SHAH
|
April 26, 1978 |
G.L. METHWANI Vs. UNION OF INDIA
|
June 30, 1978 |
GANESH RANGNATH DHADPHALE Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 10, 1978 |
GANGADHAR Vs. STATE OF MAHARASHTRA
|
January 23, 1978 |
GHANSHYAM LAXMANRAO Vs. KISHAN JIWANLAL
|
June 16, 1978 |
GOPAL KHANDU WANI Vs. VASTA RAMSING FASEPARDHI
|
March 9, 1978 |
GORDHANDAS DESAI P LTD Vs. KULKARNI V B ITO
|
November 23, 1978 |
GORDHANDAS HARGOVANDAS Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1978 |
GOVIND SADASHIV APARAJIT Vs. STATE OF MAHARASHTRA
|
March 29, 1978 |
GULANIKAR C A ITO Vs. RAMNARAIN SONS PVT LIMITED
|
March 2, 1978 |
H J ARANHA Vs. S H ARANHA
|
June 23, 1978 |
H W PENDARKAR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
|
July 12, 1978 |
HARGOVIND DHARAMSEY AND CO A FIRM Vs. RUBY AND CO A FIRM
|
July 21, 1978 |
HARI KATI BODE Vs. RAMBHAU NARAYAN GADEWAR
|
August 7, 1978 |
HASHMATRAI Vs. TARACHAND
|
April 18, 1978 |
HASMUKHRAY N DESAI Vs. DEEPCHAND WAGHJI
|
June 20, 1978 |
HINDUSTAN TILES CORPORATION Vs. KISANLAL MATAPRASAD AGRAWAL
|
August 18, 1978 |
HIRABAI WAMAN LAUD Vs. R N BHATT
|
June 29, 1978 |
INAYAT HUSSAIN Vs. UNION OF INDIA
|
August 4, 1978 |
INDRAWADHAN KANTILAL Vs. STATE OF MAHARASHTRA
|
April 19, 1978 |
ISHWARIBAI HARCHANDRAI HARGUNANI Vs. DE SMET INDIA PRIVATE LIMITED
|
March 23, 1978 |
J V DALAL Vs. PLASTPEEL CHEMICALS
|
June 29, 1978 |
JACOB HAROLD ARANHA Vs. VERA ARANHA
|
June 23, 1978 |
JAGDISH KRISHNA KAPUR Vs. VACHHA AND CO
|
September 12, 1978 |
JAGDISHPRASAD KESARMAL SABU Vs. DHARAMDAS THARUMAL HASNANI
|
September 1, 1978 |
JANA HANDLOOM WEAVING FACTORY AND FURNITURE SUPPLIERS Vs. LAXMI HANDLOOM FACTORY
|
November 27, 1978 |
JANABAI Vs. NARAYAN V JOSHIRAO
|
August 22, 1978 |
JASWANTLAL HARJIVANDAS DHOLAKIA Vs. STATE OF MAHARASHTRA
|
July 14, 1978 |
JAYA SHEENA SHETTY Vs. STATE OF MAHARASHTRA
|
February 24, 1978 |
JAYASHTREE BHASKAR KHAMBATE Vs. STATE OF MAHARASHTRA
|
April 3, 1978 |
JERAMA RUBAJI VALVI Vs. STATE OF MAHARASHTRA
|
June 26, 1978 |
JOHN JOSEPH KUMMEL Vs. STATE OF MAHARASHTRA
|
October 19, 1978 |
JOLLY STEEL INDUSTRIES PVT LTD , POONA Vs. UNION OF INDIA
|
March 22, 1978 |
JOSHI AND VARMA Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1978 |
JOSHI M R Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1978 |
JULIANA MARGARIDA COELHO Vs. MAKARAND SHANKAR PARNAIK
|
August 31, 1978 |
KAMAL TUKARAM CHAUDHARI Vs. RAMCHANDRA LAXMAN NAGULDE
|
February 15, 1978 |
KAMALAKANT MULLA NAIK Vs. DHARMA DEVBA KALANGUTKAR
|
December 6, 1978 |
KAMALAKANT SADASHIV SATPUTE Vs. MADHAV DHONDO ALWANI
|
November 30, 1978 |
KAMLABAI KESHAV KAGALE Vs. KESHAV PANDHARINATH KAGALE
|
August 17, 1978 |
KANTILAL NANCHAND AND CO Vs. S C ROY ADDL COLLR P C EX BOMBAY
|
September 12, 1978 |
KASHIRAM WAMAN THOTAM Vs. SONU GANU THOTAM
|
July 31, 1978 |
KESHAV DATTU PATIL Vs. STATE OF MAHARASHTRA
|
February 8, 1978 |
KESHEORAO BHIOSANJI NAVALE Vs. STATE OF MAHARASHTRA
|
June 17, 1978 |
KEWAL P KASHYAP Vs. J H JAGTIANI
|
April 11, 1978 |
KHAJABI CHANDKHAN PATHAN Vs. GULABKHAN JAMALKHAN PATHAN
|
February 22, 1978 |
KHAJABI CHANDKHAN PATHAN Vs. GULABKHAN JAMALKHAN PATHAN
|
August 22, 1978 |
KHUSHALBHAI HIRABHAI PATEL Vs. NATIONAL GENERAL KAMGAR UNION
|
December 15, 1978 |
KISANRAO MADHAVLAL BARTAKKA Vs. NARAYAN DHODI SHETE
|
March 3, 1978 |
KISANRAO MADHAVRAO BARTAKKE Vs. NARAYAN DHONDI SHETE
|
March 28, 1978 |
KISHAN VITHAL Vs. STATE OF MAHARASHTRA
|
June 26, 1978 |
KISHORILAL MAIKULAL JAIS Vs. NAGPUR ELECTRIC LIGHT AND POWER CO LTD
|
February 27, 1978 |
KOTHARI AUTO PART MFG P LTD Vs. K R PAWAR
|
August 8, 1978 |
KRISHNA A KHASGIWALE Vs. SITARAM L RATHI
|
October 5, 1978 |
KUNVERJI NANJI Vs. STATE OF MAHARASHTRA
|
March 13, 1978 |
LAKSHMI VISHNU TEXTILE MILLS Vs. P S MAVLANKAR
|
July 12, 1978 |
LAXMAN MAHADU Vs. STATE OF MAHARASHTRA
|
March 13, 1978 |
LAXMANRAO MADHAVRAO Vs. STATE OF MAHARASHTRA
|
June 22, 1978 |
LAXMI VISHNU TEXTILE MILLS LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF SHOLAPUR
|
July 31, 1978 |
LAXMIBAI Vs. RAGHUNATH G TANAWADE
|
May 25, 1978 |
LAXMIKANT B MULIK Vs. CHANDRIKA P SANGHAVI
|
February 7, 1978 |
LEELABAI Vs. STATE OF MAHARASHTRA
|
August 29, 1978 |
M A RANGASWAMI Vs. AMIN CHAND PAYARELAL FIRM BOMBAY
|
March 9, 1978 |
M R JOSHI H U F Vs. COMMISSIONER OF INCOME-TAX
|
July 31, 1978 |
M S MUTHANNA Vs. PARVATI M HEBLE
|
March 7, 1978 |
M/S. NAROTTAMDAS BHAU Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY
|
July 15, 1978 |
MADHAV VITHAL KUDWA Vs. MADHAVDAS VALLABHDAS
|
June 30, 1978 |
MADHAVDAS DWARKADAS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
December 6, 1978 |
MADHAVRAO SITARAM KOHALI Vs. STATE OF MAHARASHTRA
|
February 21, 1978 |
MADHUKAR YESHWANT PATANKAR Vs. SAVLERAM GOTIRAM TELI
|
March 1, 1978 |
MADHUKAR YESHWANTJOSHI Vs. BHIMRAO RAGHUNATH KARANDIKAR
|
October 20, 1978 |
MAHANT MADHAVDAS DEVADAS Vs. MATHURADAS MOKTA AND OTHERS
|
October 18, 1978 |
MALGONDA BALGONDA Vs. MOTIBAI RAMCHANDRA
|
August 21, 1978 |
MALINI GANESH TARLEKAR Vs. HANSRAJ MADHAORAO PATIL
|
February 14, 1978 |
MAMAN CHAND RATILAL AGARWAL Vs. JAYSINGH JAIRAM TYAGI
|
February 18, 1978 |
MANGALDAS H VERMA Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1978 |
MANGRU PALJI Vs. ROBINSONS
|
June 13, 1978 |
MANIKA S O RAMCHANDRA Vs. SHAMJI S O SAMBHUJI
|
March 17, 1978 |
MANNABI SHAMSI Vs. B.B. GUJRAL
|
September 19, 1978 |
MANOHAR GANESH BHAGWAT Vs. DINKAR BALWANT DEODHAR
|
June 29, 1978 |
MANUBHAI SOMABHAI SHAH Vs. BIPINCHANDRA JAGMOHANDAS PATIKH
|
October 4, 1978 |
MARDICHAND DAYARAM JAIN Vs. STATE OF MAHARASHTRA
|
February 7, 1978 |
MARUTI NARAYAN SARDESAI Vs. M/S. SOUTHERN MACHINE INDUSTRIES AND ANOTHER
|
July 4, 1978 |
MASTER ARJUN FATCHAND GOVINDANI Vs. BALSHIL GULATI
|
September 13, 1978 |
MHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRABHAKAR KASHINATH PRATE
|
April 10, 1978 |
MOHAMAD ISMAIL ANSARI Vs. E S I C BOMBAY
|
February 7, 1978 |
MOHAMAD SHAFIQ KHANMOHAMAD Vs. STATE OF MAHARASHTRA
|
August 19, 1978 |
MOHAMMAD SHAFI Vs. SHAMIN BANOO
|
August 10, 1978 |
MOHAMMAD SHAFIK KHAN MOHAMMAD Vs. STATE OF MAHARASHTRA
|
August 18, 1978 |
MOHANSHET PURUSHOTTAM GUJAR Vs. JAYASHRI VASANTRAO MAHAGAONKAR
|
September 18, 1978 |
MOHD MUNEER MOHAMMAD HAYAT Vs. YADAV NARAYAN ADKAR
|
February 8, 1978 |
MOHD. ISMAIL MOHD. IBRAHIM AND ANOTHER Vs. STATE OF MAHARASHTRA
|
July 12, 1978 |
MULRAJ T MORARJI Vs. STATE OF MAHARASTRA
|
April 17, 1978 |
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. N L ABHYANKAR
|
August 30, 1978 |
MURLIDHAR YADAV PATIL Vs. STATE OF MAHARASHTRA
|
February 10, 1978 |
MUSABHAI S O HAJI BILAL Vs. STATE OF MAHARASHTRA
|
June 23, 1978 |
MUSTAN KIKABHAI BOHARI Vs. CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE AND
|
August 18, 1978 |
N B SHUKLA Vs. BANK OF BARODA
|
October 12, 1978 |
NAGPUR HOTEL OWNERS ASSOCIATION Vs. CORPORATION OF THE CITY OF NAGPUR
|
September 11, 1978 |
NAJI RAI CHHEDA Vs. STATE OF MAHARASHTRA
|
March 14, 1978 |
NAMDEO APPA SADAPHAL Vs. SURPLUS LAND DETERMINATION TRIBUNAL
|
July 24, 1978 |
NAMDEO S O LAXMAN MULEY Vs. STATE OF MAHARASHTRA
|
March 28, 1978 |
NANIKRAM GOVINDRAM MAKHIJA Vs. SUNITA ALIAS INDIRA NANIKRAM
|
August 1, 1978 |
NARAENDRASHINGH GURDITSHINGH Vs. ABDUL GAFUR NABITAL STATE OF MAHARASHTRA
|
July 5, 1978 |
NARAYAN PUNO GAUDO Vs. KISHORE TANU CHODANKAR AND ANR.
|
July 19, 1978 |
NARAYAN RAJARAM WANI Vs. STATE OF MAHARASHTRA
|
March 23, 1978 |
NARAYANDAS HOTCHAND CHANDWANI Vs. STATE OF MAHARASHTRA
|
November 22, 1978 |
NARSHIBHAI FAKIRBHAI PATEL Vs. RESERVE BANK OF INDIA
|
June 13, 1978 |
NATHUMAL CHANDANMAL AND CO. AND ANOTHER Vs. DAMODAR PRABHAT SHARMA AND OTHERS
|
April 27, 1978 |
NATWARLAL PRANBHAI THAKKAR Vs. DWARKADAS B THAKKAR
|
December 7, 1978 |
NAVJEEVAN CHIT FUND PRIVATE LIMITED Vs. RUPCHAND BHATIA
|
September 4, 1978 |
NETERWALLA D M Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1978 |
NORMAN J HAMILTON Vs. UMEDBHAI S PATEL
|
July 24, 1978 |
OM RAJNARAIN SHIVPURI Vs. R M PATIL
|
February 14, 1978 |
OUDH SUGAR MILLS LTD Vs. UNION OF INDIA AND ANOTHER
|
November 7, 1978 |
PADMARAJE R KADAMBANDE Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1978 |
PAIKANNA VITHOBA MAMIDWAR Vs. LAXMINARAYAN SUKHDEO DALYA
|
September 11, 1978 |
PANDHARINATH KISHTIAH RENGUNTAWAR Vs. DEPUTY DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATIONS
|
October 5, 1978 |
PANDURANG NARAYAN NATHE Vs. RAMCHANDRA MAROTI JAWARKAR
|
August 25, 1978 |
PANDURANG SHIVARAM NARVEKAR Vs. HANSA D SINGH
|
April 27, 1978 |
PARSU ANTU BARDESHKAR Vs. TAMAS SHAHU BARDESHKAR
|
February 16, 1978 |
PARVEEN DALPATRAI DESAI Vs. GANGAVISHINDAS RIJHARAM BAJAJ
|
February 9, 1978 |
PATEL U S Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1978 |
PFIZER EMPLOYEES UNION BOMBAY Vs. MAZDOOR CONGRESS BOMBAY
|
June 19, 1978 |
POONA CONTRACTORS COOPERATIVE BANK LTD. Vs. DATTATRAYA SHANKARRAO DHUMAL AND ANOTHER
|
April 24, 1978 |
PRABHAKAR GANPATRAO POKALE Vs. STATE OF MAHARASHTRA
|
October 12, 1978 |
PRABHAKAR VISHNU BHAGWAT Vs. THE STATE
|
February 16, 1978 |
PRABHUDAS S THAKKAR Vs. M D SHAH
|
July 3, 1978 |
PRADYUT NATWARLAL SHAH Vs. SURYAKANT N SANGANI
|
April 25, 1978 |
PRAVEEN DALPATRAI DESAI Vs. GANGAVISHINDAS RIJHARAM BAJAJ
|
February 8, 1978 |
PUNJA C DHOTRALE Vs. VITHOBA L DHOTRALE
|
September 1, 1978 |
PURSHOTTAM BHAGWANT SULAKHE Vs. SURYAKANT GOPAL SULAKHE
|
February 10, 1978 |
PURUSHOTTAM Vs. NAG VASTRA BHANDAR
|
June 22, 1978 |
R JAIKRISHNA AND CO Vs. MUNICIPAL CORPORATION OF BOMBAY
|
April 14, 1978 |
R M SHAH Vs. BOMBAY PORT TRUST
|
June 23, 1978 |
RADADEVI S RATHI Vs. SHANKAR PANDURANG FALLE
|
August 29, 1978 |
RADADEVI S RATHI Vs. SHANKAR PANDURANG FALLE
|
August 30, 1978 |
RADHAKISHAN SONI Vs. GANGARAM
|
July 19, 1978 |
RAICHAND KHUSALCHAND BHANDARI Vs. GOURIHAR V HINGAMORE
|
April 20, 1978 |
RAJAB MAHAL CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
December 1, 1978 |
RAJRUPSINGH RAMDULARSINGH Vs. CHHOTALAL MAKHANLAL
|
February 9, 1978 |
RAMA ABA SINGALE Vs. SUMITRABAI
|
March 31, 1978 |
RAMA YESHWANT KAMAT Vs. STATE
|
July 4, 1978 |
RAMAKANT MADHUSUDAN TIPNIS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
June 19, 1978 |
RAMAN LAL NAGJI AND DHIRAJLAL NAGJI Vs. CONTROLLER OF ESTATE DUTY
|
August 17, 1978 |
RAMBHAU BHAGWAN DHORE Vs. STATE OF MAHARASHTRA
|
August 11, 1978 |
RAMBHAU LAXMAN PINGALE AND ANR. Vs. POONA MUNICIPAL CORPORATION AND ANR.
|
June 17, 1978 |
RAMCHAND TALEGA KHURD Vs. ISLAMPUR URBAN CO OP BANK LIMITED
|
March 10, 1978 |
RAMGOPAL HAZARIMAL PARIKH Vs. RIKHABCHAND SUMERMAL SURANA
|
August 29, 1978 |
RAMJILAL Vs. GULABRAO
|
July 27, 1978 |
RAMKRISHAN KULWANTRAI Vs. COMMISSIONER OF SALES TAX
|
December 1, 1978 |
RAMKRISHNA BALAJI KIRNAPURE AND OTHERS Vs. D.S. PATIL AND ANOTHER
|
February 17, 1978 |
RAMNARAYAN KISANLAL MANIYAR Vs. WAMAN TUKARAM JOSHI
|
December 21, 1978 |
RAMRAJSING SADANANDSING CHANDELE Vs. STATE OF MAHARASHTRA
|
August 19, 1978 |
RANGA BAPUJI SHINDE Vs. NIVRUTTI BAPURAO PANDE
|
March 2, 1978 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BOMBAY METAL AND ALLOYS MFG CO PVT LIMITED BOMBAY
|
August 24, 1978 |
RUKMINIBAI RAMVILAS LABOTI Vs. DHANPAL BABURAO HAVALE
|
March 8, 1978 |
S RAO OFFICIAL LIQUIDATORAMTEE PROPERTIES PVT LTD Vs. JYOTI ASSOCIATES
|
March 15, 1978 |
S SUKMINI ACHI Vs. BANKIMCHANDRA K LODAYA
|
December 15, 1978 |
S. RAO Vs. PRABHUDAS S. BUDHWANI
|
July 24, 1978 |
SABERA BEGUM Vs. G M ANSARI
|
December 15, 1978 |
SADABAI MANIKCHAND BORA Vs. NIVRUTTI VITHOBA TAKALE
|
March 14, 1978 |
SADANAND DEVIDAS KAMAT AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
|
December 5, 1978 |
SAGUNABAI LAHANU SHENDE Vs. PATRU GOMA LENGURE AND OTHERS
|
September 4, 1978 |
SAHEBLAL CHANDBHAI Vs. CHANDANMAL KUNDANMAL
|
September 11, 1978 |
SAKAMARI STEEL AND ALLOYS LTD Vs. STATE INDUSTRIAL AND INVESTMENT CORPORATION
|
August 24, 1978 |
SAKARCHAND B GUJRATHI Vs. TRIBHUWANDAS LOHANA
|
April 18, 1978 |
SAKINABIBI RAJABALI BOHRI Vs. GOPAL HIRU GHARAT
|
September 22, 1978 |
SALLITHO ORES LTD Vs. BHIMAPPA CHANDRAPPA DADUGOL
|
August 3, 1978 |
SAMBHAJINAGA KOLI Vs. STATE OF MAHARASHTRA
|
August 16, 1978 |
SANGLI CITY MUNICIPAL COUNCIL Vs. SHESHYAPPA BALA BOLAJ
|
March 21, 1978 |
SANTOSHI TEL UTPADAK KENDRA Vs. DEPUTY COMMISSIONER
|
July 5, 1978 |
SATVASHILA Vs. RUKMINI D GATH
|
November 17, 1978 |
SERMAN JAGOO Vs. GENERAL MANAGER, WESTERN RLY
|
December 5, 1978 |
SHAFIQUE AHMED Vs. JAYANT METALS CORPORATION BOMBAY
|
April 14, 1978 |
SHAGWAN SONAJI AMBHURE Vs. STATE OF MAHARASHTRA
|
September 8, 1978 |
SHAHUL HAMID ISMAIL SHAHBENDRAY PATEL Vs. R.D. PRADHAN
|
July 11, 1978 |
SHAIKH GULAB CHANDU KHATIK Vs. STATE OF MAHARASHTRA
|
June 15, 1978 |
SHAMRAO D GOSAVI Vs. BHAU M BUSANE
|
November 20, 1978 |
SHAMRAO D GOSAVI Vs. BHAU M BUSANE
|
November 21, 1978 |
SHANKAR GOTIRAM KALE Vs. STATE OF MAHARASHTRA
|
September 11, 1978 |
SHANKERLAL Vs. STATE OF MAHARASHTRA
|
June 21, 1978 |
SHANTINATH S GHONGADE Vs. RAJMAL UTTAMCHAND GUGALE
|
February 28, 1978 |
SHARAD SADASHIV MULEY Vs. STATE OF MAHARASHTRA
|
November 28, 1978 |
SHARANGDHAR PURSHOTTAM KANHARE Vs. SITARAM MAHADEO DABHOKAR
|
June 14, 1978 |
SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED, SANGLI Vs. NARHARI BALKRISHNA TULPULE
|
June 26, 1978 |
SHIVA PUNJA JADHAV Vs. STATE OF MAHARASHTRA
|
June 21, 1978 |
SHIVAJI KESHAVJI THAKKAR Vs. RANCHODDAS GOKULDAS
|
June 17, 1978 |
SHIVLINGAMVA IRAPPA BIRAJDAR Vs. YESHWANTRAO HANUMANTRAO VORPETTI
|
April 13, 1978 |
SHRIMANT APPAJI PATIL Vs. STATE OF MAHARASHTRA
|
June 29, 1978 |
SHRIPATRAO LIMBAJI KADAM Vs. STATE OF MAHARASHTRA
|
October 3, 1978 |
SITABAI RAMCHANDRA JALTARE Vs. MASJID NURUN MOHALLA JINGERWADI
|
April 24, 1978 |
SK HASHIM Vs. STATE OF MAHARASHTRA
|
March 29, 1978 |
SOFIABEGUM MOHAMMAD SHAIKH Vs. JOSEPH ISRAEL
|
September 29, 1978 |
SOPAN TRIMBAK WANI Vs. STATE OF MAHARASHTRA
|
June 20, 1978 |
STANDARD BATTERIES LTD Vs. CASINGS (INDIA) PVT. LTD
|
August 16, 1978 |
STANDARD BATTERIES LTD Vs. CASINGS (INDIA) PVT. LTD
|
July 17, 1978 |
STATE Vs. RAMESH CHANDULAL AND OTHER
|
April 12, 1978 |
STATE Vs. CHANDU LAXMAN KAHAR
|
April 13, 1978 |
STATE Vs. SABIR K. DUDHAVALLA
|
April 12, 1978 |
STATE Vs. VINAYAK PANDHARI NATH KOKATE
|
April 18, 1978 |
STATE Vs. SHRIKANT MARUTI BARKAT
|
March 7, 1978 |
STATE Vs. RATANRAJ GAJRAJ MEHATA RESPONDENT
|
November 18, 1978 |
STATE BANK OF INDIA Vs. KALPAKA TRANSPORT CO PVT LTD
|
November 17, 1978 |
STATE OF MAHARASHTRA Vs. PURANCHAND GIRIRAJ AND CO
|
November 17, 1978 |
STATE OF MAHARASHTRA Vs. SAHEBA SAINAPPAL KHODVE
|
November 6, 1978 |
STATE OF MAHARASHTRA Vs. NARAYAN KISHAN DASARWAR
|
November 16, 1978 |
STATE OF MAHARASHTRA Vs. LINGAYYA KARIAPPA
|
November 27, 1978 |
STATE OF MAHARASHTRA Vs. PRAKASH
|
December 1, 1978 |
STATE OF MAHARASHTRA Vs. VASANT LAXMAN KALE
|
December 1, 1978 |
STATE OF MAHARASHTRA Vs. JANARDHANRAMCHANDRA HORWANKAR
|
October 18, 1978 |
STATE OF MAHARASHTRA Vs. NARAYAN SHRINIVAS CHEPE
|
August 17, 1978 |
STATE OF MAHARASHTRA Vs. MOTILAL DATTU PRASAD
|
August 11, 1978 |
STATE OF MAHARASHTRA Vs. SHAMJI PREMJI SHAH
|
August 11, 1978 |
STATE OF MAHARASHTRA Vs. HARIRAM HAMBARRAM
|
August 19, 1978 |
STATE OF MAHARASHTRA Vs. SHRIRAM HOTEL
|
July 26, 1978 |
STATE OF MAHARASHTRA Vs. ABDUL KADAR ISMAIL PAWASKAR
|
July 25, 1978 |
STATE OF MAHARASHTRA Vs. ABDUL BEG SANDU BEG MUSALMAN
|
July 21, 1978 |
STATE OF MAHARASHTRA Vs. RAMDAYAL RAMCHANDRA BANGAD
|
July 19, 1978 |
STATE OF MAHARASHTRA Vs. SHRIRAM
|
July 31, 1978 |
STATE OF MAHARASHTRA Vs. AJIT MANEKLAL CHOKSEY
|
August 7, 1978 |
STATE OF MAHARASHTRA Vs. NIZAMUDDIN HAJI MOHAMMAD KASAM
|
June 21, 1978 |
STATE OF MAHARASHTRA Vs. HANSRAJ GANGAJI
|
July 18, 1978 |
STATE OF MAHARASHTRA Vs. BABAN CHATURBHUJ CHAVAN
|
July 17, 1978 |
STATE OF MAHARASHTRA Vs. BASHIR AHMED S O MOHAMAD OSMAN
|
July 18, 1978 |
STATE OF MAHARASHTRA Vs. SHRINIVAS SUBRAO SHENVI
|
July 15, 1978 |
STATE OF MAHARASHTRA Vs. SAKHARAM RAGHUNATH DANGE
|
April 12, 1978 |
STATE OF MAHARASHTRA Vs. SHAIKH MAQBUL ABDUL QADAR
|
April 12, 1978 |
STATE OF MAHARASHTRA Vs. MAHABOOB VAZIRSAHEB SHAIK
|
April 12, 1978 |
STATE OF MAHARASHTRA Vs. RATANLAL JUGALAL AGRAWAL
|
April 12, 1978 |
STATE OF MAHARASHTRA Vs. RAGHUNATH SHANKAR TORSE
|
April 19, 1978 |
STATE OF MAHARASHTRA Vs. BOXUMAL JIYANDMUL GANGWANI
|
April 18, 1978 |
STATE OF MAHARASHTRA Vs. ANDERSON FINN KAY OVE
|
April 25, 1978 |
STATE OF MAHARASHTRA Vs. JOHN SALVADOOR LOBO
|
April 26, 1978 |
STATE OF MAHARASHTRA Vs. B K MEHTA
|
June 18, 1978 |
STATE OF MAHARASHTRA Vs. DATTATRAYA NARAYAN MANDAVKAR
|
June 17, 1978 |
STATE OF MAHARASHTRA Vs. DNYANOBA BHIKOBA DAGADE
|
June 12, 1978 |
STATE OF MAHARASHTRA Vs. RAMJI DEVSHI
|
June 12, 1978 |
STATE OF MAHARASHTRA Vs. RANJITBHAI BABUBHAI SURATWALLA
|
December 18, 1978 |
STATE OF MAHARASHTRA Vs. SAMPAT TABAJI GANGURDE
|
December 31, 1978 |
STATE OF MAHARASHTRA Vs. GULABSINGH
|
February 17, 1978 |
STATE OF MAHARASHTRA Vs. BAPURAO BABURAO DIKLE
|
February 24, 1978 |
STATE OF MAHARASHTRA Vs. KACHARADAS D. BHALGAR
|
July 10, 1978 |
STATE OF MAHARASHTRA Vs. VISHWAS SHRIPATI PATIL
|
April 4, 1978 |
STATE OF MAHARASHTRA Vs. YASHWANTRAO DATTATRAYA RANANAVARE
|
February 10, 1978 |
STATE OF MAHARASHTRA Vs. KISAN RUPAJI GHATAL
|
February 28, 1978 |
STATE OF MAHARASHTRA Vs. JAWAHARLAL SHAMLAL UJAWANE
|
June 15, 1978 |
STATE OF MAHARASHTRA Vs. RASIKLAL K. MEHTA
|
February 15, 1978 |
STATE OF MAHARASHTRA Vs. SHAIKH IDDO S.K. ILLAHIBUX AND ANOTHER
|
April 12, 1978 |
STATE OF MAHARASHTRA Vs. P.M. MUIDDIN AND ABDUL RAHAMAN MOHAMMED
|
November 9, 1978 |
STATE OF MAHARASHTRA Vs. LAXMARI NARAYAN HEGADE AND OTHERS
|
November 18, 1978 |
STATE OF MAHARASHTRA Vs. NARAYAN DEVRU SHANBHAG
|
November 23, 1978 |
STATE OF MAHARASHTRA Vs. SHRIDAYAL CHOTHARAM AND OTHERS
|
February 16, 1978 |
STATE OF MAHARASHTRA Vs. CHHAGAN NATH RANE
|
August 11, 1978 |
STATE OF MAHARASHTRA Vs. DAMODHAR S/O TUKARAM AND ANOTHER
|
November 18, 1978 |
STATE OF MAHARASHTRA Vs. SHANTILAL JAMNADAS THAKKAR
|
October 7, 1978 |
STATE OF MAHARASHTRA Vs. DHANNAJI KACHARE
|
July 27, 1978 |
STATE OF MAHARASHTRA Vs. MALLU S/O. RAMA GADGEWAR
|
September 4, 1978 |
STATE OF MAHARASHTRA Vs. POPAT LAL RATANSI SHAH AND OTHERS
|
August 17, 1978 |
STATE OF MAHARASHTRA Vs. KORAGA AND ANOTHER
|
August 18, 1978 |
STATE OF MAHARASHTRA Vs. SHESHANARAYAN
|
January 8, 1978 |
STATE OF MAHARASHTRA Vs. REWATIPARSAD MENDURAM AGARWAL AND OTHERS
|
October 16, 1978 |
STATE OF MAHARASHTRA Vs. ANNA MURLIDHAR DHAVALE
|
November 17, 1978 |
STATE OF MAHARASHTRA Vs. PANDU SUKA PORADE
|
June 27, 1978 |
STATE OF MAHARASHTRA Vs. KASHINATH DAGADU SANAP
|
October 12, 1978 |
STATE OF MAHARASHTRA MOHAMAD ISMAIL MOHAMED IBRAHIM Vs. STATE OF MAHARASHTRA RAMKARAN GANPATLAL SHARMA
|
July 12, 1978 |
STATEOF MAHARASHTRA Vs. YESHWANT PANDU BHAVAR
|
July 28, 1978 |
STATEOF MAHARASHTRA Vs. MANIK CHIMANDAS
|
January 1, 1978 |
SUBHADRABAI DIGAMBAR GODSE Vs. BHAU MAHADU BAGANE
|
November 20, 1978 |
SUKHDEO KRISHNA KADAM Vs. STATE OF MAHARASHTRA
|
August 23, 1978 |
SUSHILABAI VASUDEO JAEEL Vs. M.S. DILLON
|
October 19, 1978 |
TAHERALI MULLA IBRAHIM BOHRI Vs. MUNICIPAL COUNCIL, AKOLA
|
March 4, 1978 |
TAHERBHAI ABDULALLI Vs. NAGINDAS GOKULDAS SARAF
|
August 2, 1978 |
TANA HANDLOOM WEAVING FACTORYAND FURNITURE SUPPLIERS Vs. LAXMI HANDLOOM FACTORY
|
October 27, 1978 |
TATA HYDRO ELECTRIC POWER SUPPLY CO LTD Vs. MUNICIPAL COMMISSIONER OF GREATER BOMBAY
|
June 13, 1978 |
TECHNI-GLASS LIMITED Vs. UNION OF INDIA
|
November 26, 1978 |
TEKSONS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1978 |
TELSTER ADVERTISING PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1978 |
THE EMPLOYEES STATE INSURANCE CORPORATION Vs. SHREE SITARAM MILLS LIMITED
|
February 13, 1978 |
THE STATE Vs. PRAKASH AMRUTLAL SHAH
|
October 18, 1978 |
THE STATE Vs. THAKARDAS JEEVANDAS SHAH
|
November 10, 1978 |
THE STATE Vs. HINDURAO D. PATIL
|
July 19, 1978 |
THE STATE Vs. VITHALRAO ASHROBA BETKAR
|
November 24, 1978 |
THE STATE Vs. RAJARAM HARI PATIL
|
July 17, 1978 |
THE STATE Vs. JUDIOMAL SANGATMAL LALU
|
April 19, 1978 |
THE STATE Vs. TUKARAM GOPAL KURDE
|
April 12, 1978 |
THE STATE Vs. MISHRILAL DHANRAJ PARIKH AND OTHERS
|
April 13, 1978 |
THE STATE Vs. LAXMAN JADHAV
|
August 18, 1978 |
THE STATE Vs. SURESH SHRIRAM GUDE AND OTHERS
|
April 17, 1978 |
THE STATE Vs. PUKHRAJ CHIMANLAL JAIN
|
July 5, 1978 |
THE STATE Vs. MOHAN RAMCHANDRA VERNEKAR
|
August 10, 1978 |
THE STATE Vs. DAWOODBHAI VALLABHAI
|
November 24, 1978 |
THE STATE Vs. PURSHOTTAM BABURAO PANDE
|
November 24, 1978 |
THE STATE OF MAHARASHTRA Vs. VRAJ LAL P. SHAH AND OTHERS
|
December 19, 1978 |
THE STATE OF MAHARASHTRA AND ANOTHER Vs. PARMESHWARAN MAJJERI KASTURIRANGA IYER AND OTHERS
|
February 6, 1978 |
TIGRANIA STEEL CORPORATION Vs. UNION OF INDIA
|
December 22, 1978 |
TRUSTEES OF THE PORT OF BOMBAY Vs. JAYANTILAL L GANDHI
|
March 16, 1978 |
TRUSTEES OF THE PORT OF BOMBAY Vs. P D KARANDIKAR SALES TAX OFFICER A WARD UNIT III BOMBAY
|
November 27, 1978 |
TRUSTEES OF THE PORT OF BOMBAY Vs. NATWARLAL PAREKH
|
July 20, 1978 |
TUKARAM PUNJU KOLI Vs. STATE OF MAHARASHTRA
|
February 8, 1978 |
TUKARAM RAGHO MATI Vs. RADHABAI
|
March 4, 1978 |
TULSIDAS KILACHAND Vs. BOMBAY BUILDINGS REPAIRS RECONSTRUCTION BOARD AND
|
June 23, 1978 |
U K ROLLER FLOUR MILL Vs. INDUSTRIAL COURT, MAHARASHTRA, NAGPUR
|
March 30, 1978 |
UDESHI K T Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1978 |
UNION BANK OF INDIA Vs. SALES TAX OFFICER ENFORCEMENT BRANCH GREATER BOMBAY
|
March 31, 1978 |
UNION OF INDIA Vs. INDIA GEM HOUSE
|
January 12, 1978 |
UNION OF INDIA Vs. ELPHINSTONE SPINNING AND WEAVING MILLS CO LTD
|
January 20, 1978 |
URMILA SMT Vs. CONTROLLER OF ESTATE DUTY
|
June 22, 1978 |
VASANT ABAJI MANDKE Vs. STATE OF MAHARASHTRA
|
October 4, 1978 |
VASANT INVESTMENT CORPORATION LTD Vs. STATE OF MAHARASTRA
|
October 16, 1978 |
VASANT KESHAV KOLVANKAV Vs. RUKHMINIBAI
|
April 20, 1978 |
VASANT MANGA MAHAJAN Vs. BABURAO BHIKANNA NAIDU
|
July 31, 1978 |
VEGOILS P LIMITED Vs. N G CHITALE
|
November 27, 1978 |
VENKATRAO NARAYANRAO AMBEKAR Vs. ALMA SUGAR MILLS
|
August 10, 1978 |
VIDARBHA MILLS BERAR LIMITED, ACHALPUR Vs. COLLECTOR OF CENTRAL EXCISE, NAGPUR AND ORS
|
January 1, 1978 |
VINAYAK PURUSHOTTAM KALANTRE Vs. VIKRAM BALWANTRAO DESHMUKH
|
July 19, 1978 |
VITHAL MOTIRAM Vs. STATE OF MAHARASHTRA
|
June 21, 1978 |
VITHALDAS GIRDHARIDAS Vs. SHELAR B L JUDICIAL MEMBER ITAT
|
December 16, 1978 |
VITHALRAO MAROTRAO AWADHUT Vs. RATNAPRABHA AWADHUT
|
March 8, 1978 |
VITHOBA S O BALWANT GOND Vs. STATE OF MAHARASHTRA
|
August 18, 1978 |
WAZIRKHAN SHERKHAN Vs. PROPRIETOR, MS. SHRIKRISHNA GYANODAYA COTTAGE INDUSTRIES, NAGPUR
|
December 8, 1978 |
WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1978 |
YASHWANTLAL DHIRAJLAL CHOTAI Vs. JAGANNATH MARUTI BHUSARI
|
September 19, 1978 |
YESHWANT GANPAT KHOT Vs. ANUSAYABAI ANNA KHOT
|
July 28, 1978 |
YUSUF SARDAR NIYAMATULLA MOMIN Vs. STATE OF MAHARASHTRA
|
August 17, 1978 |