REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL GANI DINALLI MOMIN Vs. MOHAMED YUSUF MOHAMED ISAK	November 9, 1977
ABDULAHUSEN M RANGWALA Vs. A R SURVE	September 7, 1977
ABDULKADIR M FADRA Vs. AMIRBHAI B GRASIA	October 12, 1977
ABDULLA MOHAMMED PAGARKAR Vs. STATE	April 22, 1977
ABDULLA MOHAMMED PAGARKAR, AND ETC Vs. STATE	March 19, 1977
ABHYUDAYA COOPERATIVE BANK LTD Vs. DANPAL BALIRAJ SHAMA	October 5, 1977
ACHUTRAO S O DHONDIRAM Vs. STATE OF MAHARASHTRA	August 20, 1977
ADARSH TODDY KAMGAR SAHAKARI SANSTHA NAGPUR Vs. STATE OF MAHARASHTRA	March 3, 1977
AHAMADALLI MAHAMAD HANIF MAKANDAR Vs. RABIYA ALIAS BABIJAN HASAN SHAIKH	January 12, 1977
AJITSINH YESHWANT GHATGE Vs. STATE OF MAHARASHTRA	June 30, 1977
AKOLA ELECTRIC SUPPLY CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1977
AKOLA MUNICIPAL COUNCIL Vs. NILKANTH ANANT ATHALYE	September 13, 1977
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX	November 28, 1977
AMRITLAL MOTILAL PATHAK Vs. STATE OF MAHARASHTRA	November 30, 1977
ANANT SHIVRAM GURAV Vs. STATE OF MAHARASHTRA	June 15, 1977
ANNA SANTOSHRAO SUKE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	July 22, 1977
ANTHONY MAIN ARMAGAM Vs. STATE OF MAHARASHTRA	August 26, 1977
ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	November 16, 1977
APAR PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	October 13, 1977
ARUN Vs. STATE OF MAHARASHTRA	March 1, 1977
AWADHOOT Vs. STATE OF MAHARASHTRA	April 28, 1977
B M DHUP GENERAL SECRETARY MAHARASHTRA MAZDOOR CONGRESS BOMBAY Vs. VEGETABLE VITAMIN FOODS CO P LTD	August 2, 1977
B S J BEDI Vs. STATE OF MAHARASHTRA	August 16, 1977
BABA SAHEB D PATIL Vs. SHRIPATRAO S BENDRE	January 11, 1977
BABASAHEB R SOLATHE Vs. STATE OF MAHARASHTRA	January 10, 1977
BABLU ALIAS JAGDISHSINGH Vs. LADHARAM M. MIRCHANDANI	November 14, 1977
BABULAL RAMKISANDAS PODDAR Vs. GANESH PRASAD BAJORIA	February 28, 1977
BABURAO PATEL DR Vs. BAL THAKARAY	March 4, 1977
BAI SAVITABAI MAGANLAL Vs. COMMISSIONER OF INCOME TAX	August 3, 1977
BAJRANG DAL MILLS Vs. JAICHANDLAL KISHORILAL	July 26, 1977
BALASAHEB ANANDRAO GHATGE Vs. JAIMALA SAHAJI RAJE ANGRE	April 25, 1977
BALSHIRAM RAMBHAU AWATE Vs. STATE OF MAHARASHTRA	March 23, 1977
BALWANT Vs. ANNASAHEB BAPUSAHEB PATIL	June 28, 1977
BALWANT RAJARAM PATIL Vs. STATE OF MAHARASHTRA	July 1, 1977
BALWANTRAO B KADAM Vs. DISTRICT DEPUTY REGISTRAR CO OP SOCIETIES	December 2, 1977
BANDU ALIAS ASHOK PANDURANG GORE Vs. STATE OF MAHARASHTRA	October 5, 1977
BAPU RAMJI PAWAR Vs. STATE OF MAHARASHTRA	July 4, 1977
BAPURAO BHIMAJI KULSANGE Vs. STATE OF MAHARASHTRA	August 29, 1977
BASWANTRAO APPAJI CHOUDHARI Vs. COMMISSIONER NAGPUR DIVISION NAGPUR	September 5, 1977
BEST WORKERS UNION BOMBAY Vs. P B KERKAR GENERAL MANAGER BEST	July 27, 1977
BHAGWAN S O PURA JADHAV Vs. STATE OF MAHARASHTRA	March 31, 1977
BHAIRAV DEO KARANJE Vs. JAGANNATH G	June 30, 1977
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED Vs. F H LALU	April 26, 1977
BHATT M G Vs. COMMISSIONER OF INCOME TAX	November 9, 1977
BHIKU SOPANA VADALE Vs. BHAGWAN EKNATH ABDUL	November 21, 1977
BHIMA SAVALARAM SHINDE AND OTHERS Vs. BHAGUJI ANNAJI UNDE AND ANOTHER	December 3, 1977
BHOGILAL DEVCHAND AND SONS Vs. STATE OF MAHARASHTRA	November 14, 1977
BHULLAN Vs. SARVODAYA VITA KAVELU KUMBHAR KAM SAHAKARI AUDYOGIK UTPADAK SANSTHA	November 9, 1977
BHUPENDRA NANLAL SHAH Vs. STATE	August 24, 1977
BHUPENDRA NANLAL SHAH Vs. STATE	July 22, 1977
BINDRABAN KANHAIYALAL AGARWAL Vs. KASTURILAL NYHALCHAND SODI	April 26, 1977
BOCHHRAJ FACTORIES PRIVATE LIMITED Vs. DAMYANTI DAMODAR	January 28, 1977
BOWEN PRESS Vs. STATE OF MAHARASHTRA	February 16, 1977
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX	June 12, 1977
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 9, 1977
CHAMPALAL PRATAPMAL Vs. MUNICIPAL SCHOOL BOARD	June 28, 1977
CHANDRAKANT LAXMAN BARATE Vs. STATE OF MAHARASHTRA	March 30, 1977
CHANDRAKANT VISHWANATH JAKKAL Vs. STATE OF MAHARASHTRA	August 19, 1977
CHANDRAKANT VISHWANATH SAWARKAR Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, NAGPUR	December 9, 1977
CHATRAPATI SHIVAJI SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 16, 1977
CHIEF OFFICER MUNICIPAL COUNCIL JALNA Vs. BANSILAL RAMHANDRA KARILA	September 3, 1977
CHINTAMAN ANANT KHASNIS Vs. KESHAV DNYANU MORE	August 12, 1977
COMMISSIONER OF GIFT TAX Vs. MATILDA FERREIRA	July 21, 1977
COMMISSIONER OF GIFT TAX Vs. JAGDISH MOHAN NAYAR	July 14, 1977
COMMISSIONER OF GIFT TAX Vs. JER MAVIS LUBIMOFF MRS	July 18, 1977
COMMISSIONER OF INCOME TAX Vs. PRUTHIVI TRUST	July 1, 1977
COMMISSIONER OF INCOME TAX Vs. KOPRAN CHEMICAL COMPANY LIMITED	July 5, 1977
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED	July 5, 1977
COMMISSIONER OF INCOME TAX Vs. NARANDAS AND SONS	July 6, 1977
COMMISSIONER OF INCOME TAX Vs. MICHEL POSTEL	July 7, 1977
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL SOLVENTA AND CHEMICALS PVT LTD	July 8, 1977
COMMISSIONER OF INCOME TAX Vs. KHORSHED M MISTRY SMT	June 21, 1977
COMMISSIONER OF INCOME TAX Vs. HOME INDUSTRIES AND CO	February 25, 1977
COMMISSIONER OF INCOME TAX Vs. GANESH BUILDERS	March 5, 1977
COMMISSIONER OF INCOME TAX Vs. DAIMLER BENZ A G	March 9, 1977
COMMISSIONER OF INCOME TAX Vs. SHAMSUNDER JUTHALAL	August 1, 1977
COMMISSIONER OF INCOME TAX Vs. RAMNATH A PODAR	August 10, 1977
COMMISSIONER OF INCOME TAX Vs. JULIET M FATEH	August 11, 1977
COMMISSIONER OF INCOME TAX Vs. TRIBHUVANDAS G PATEL	September 8, 1977
COMMISSIONER OF INCOME TAX Vs. SHAH NANJI NAGSI	October 7, 1977
COMMISSIONER OF INCOME TAX Vs. TRIVEDI J A BROS	October 4, 1977
COMMISSIONER OF INCOME TAX Vs. GODAVARIDEVI SARAF SMT	September 27, 1977
COMMISSIONER OF INCOME TAX Vs. GENERAL MOTOR OWNERS ASSOCIATION PRIVATE LIMITED	September 27, 1977
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED	September 28, 1977
COMMISSIONER OF INCOME TAX Vs. VIVIAN BOSE	September 29, 1977
COMMISSIONER OF INCOME TAX Vs. VASANT SCREENS	September 30, 1977
COMMISSIONER OF INCOME TAX Vs. NATWAR TRANSPORT CO PVT LIMITED	October 3, 1977
COMMISSIONER OF INCOME TAX Vs. KHIMJI TEJU KAYA	November 15, 1977
COMMISSIONER OF INCOME TAX Vs. I B M WORLD TRADE CORPORATION	November 15, 1977
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPG AND MFG COMPANY LIMITED	October 31, 1977
COMMISSIONER OF INCOME TAX Vs. ELDEE WIRE ROPES LIMITED	October 31, 1977
COMMISSIONER OF INCOME TAX Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED	October 31, 1977
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED	November 1, 1977
COMMISSIONER OF INCOME TAX Vs. T MANEKLAL MFG COMPANY LIMITED	November 2, 1977
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA PRIVATE LIMITED	November 2, 1977
COMMISSIONER OF INCOME TAX Vs. OILSEEDS TRADING CO PVT LTD	November 3, 1977
COMMISSIONER OF INCOME TAX Vs. CHUNILAL BHAGWANDAS MEHTA	November 3, 1977
COMMISSIONER OF INCOME TAX Vs. EXECUTORS OF ESTATE OF LATE P L PARUCK	November 4, 1977
COMMISSIONER OF INCOME TAX Vs. CROWN LIFE INSURANCE CO	November 5, 1977
COMMISSIONER OF INCOME TAX Vs. HOECHST PHARMACEUTICALS LIMITED	November 21, 1977
COMMISSIONER OF INCOME TAX Vs. PATWA BROTHERS	November 23, 1977
COMMISSIONER OF INCOME TAX Vs. ADVANCE INSURANCE COMPANY LIMITED	November 23, 1977
COMMISSIONER OF INCOME TAX Vs. SANGHAVI C D	November 23, 1977
COMMISSIONER OF INCOME TAX Vs. TRAUB INDIA PRIVATE LIMITED	November 23, 1977
COMMISSIONER OF INCOME TAX Vs. NAGAPPA ABDULPURKAR	November 23, 1977
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES RAILWAYS COMPANY LIMITED	November 24, 1977
COMMISSIONER OF INCOME TAX Vs. HIND RAJASTHAN CONSTRUCTION COMPANY	November 28, 1977
COMMISSIONER OF INCOME TAX Vs. TERITEX KNITTING INDUSTRIES PVT LIMITED	November 29, 1977
COMMISSIONER OF INCOME TAX Vs. RAMCHAND JETHMAL	November 29, 1977
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED	November 30, 1977
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. MERCK SHARP AND DOHME OF INDIA LIMITED	August 11, 1977
COMMISSIONER OF SALES TAX Vs. HIND MATCHES SALES DEPOT	November 16, 1977
COMMISSIONER OF SALES TAX Vs. PAPER AND PULP CONVERSION LIMITED	November 17, 1977
COMMISSIONER OF SALES TAX Vs. G M APTE AND SONS	November 17, 1977
COMMISSIONER OF SALES TAX Vs. BOMBAY FILM LABORATORIES PRIVATE LIMITED	November 15, 1977
COMMISSIONER OF SALES TAX Vs. HANSRAJ VISHRAM RAVANI	March 17, 1977
COMMISSIONER OF SALES TAX Vs. P AMBALAL AND CO	March 18, 1977
COMMISSIONER OF SALES TAX Vs. ROWE AND ROWE	March 23, 1977
COMMISSIONER OF SALES TAX Vs. POLYCHEM LTD	January 24, 1977
COMMISSIONER OF SALES TAX Vs. POONA MUNICIPAL CORPORATION	January 25, 1977
COMMISSIONER OF SALES TAX Vs. GODREJ AND BOYCE MFG CO PVT LTD	January 10, 1977
COMMISSIONER OF SALES TAX Vs. MOVIE PRODUCTIONS	January 10, 1977
COMMISSIONER OF SALES TAX Vs. VOLTAS LTD	January 12, 1977
COMMISSIONER OF SALES TAX Vs. NATIONAL CHIKKI MART	January 12, 1977
COMMISSIONER OF SALES TAX Vs. SULTAN SHEV CO	January 18, 1977
COMMISSIONER OF SALES TAX Vs. MULLA AKBARALLY TAYABALLY	January 18, 1977
COMMISSIONER OF SALES TAX Vs. DEVIDAYAL METAL INDUSTRIES PVT LTD	January 21, 1977
COMMISSIONER OF SALES TAX Vs. EXPRESS BLOCK AND ENGRAVING STUDIOS PVT LTD	November 28, 1977
COMMISSIONER OF SALES TAX Vs. INDIAN METAL TRADERS	November 29, 1977
COMMISSIONER OF SALES TAX Vs. BURMAH SHELL REFINERIES LIMITED	November 24, 1977
COMMISSIONER OF SALES TAX Vs. HALWARD ENGINEERS	November 18, 1977
COMMISSIONER OF SALES TAX Vs. DHARAMPUR LEATHER CLOTH COMPANY PRIVATE LIMITED	December 3, 1977
COMMISSIONER OF SALES TAX Vs. SHANTILAL KALIDAS AND BROS	December 8, 1977
COMMISSIONER OF SALES TAX Vs. BOMBAY COMMERCIAL TRADERS	December 9, 1977
COMMISSIONER OF SALES TAX Vs. RAVINDRA HERAEUS LTD	December 13, 1977
COMMISSIONER OF WEALTH TAX Vs. ASARWA MILLS LIMITED	December 1, 1977
COMMISSIONER OF WEALTH TAX Vs. ANDHRA VALLEY POWER SUPPLY COMPANY LIMITED	December 1, 1977
COMMISSIONER OF WEALTH TAX Vs. VARMA S K	December 1, 1977
COMMISSIONER OF WEALTH TAX Vs. RAI C	July 20, 1977
COMMISSIONER OF WEALTH TAX Vs. BHOGILAL H PATEL	July 11, 1977
COMMISSIONER OF WEALTH TAX Vs. MAHAVIRPRASAD BUBNA	July 12, 1977
COMMISSIONER OF WEALTH TAX Vs. VISHNU COTTON MILLS LIMITED	July 13, 1977
CONTROLLER OF ESTATE DUTY Vs. KANTILAL NEMCHAND	July 22, 1977
CONTROLLER OF ESTATE DUTY Vs. SULTAN ALAM KHAN	December 9, 1977
CONTROLLER OF ESTATE DUTY Vs. GOVINDJI JETHABHAI VIRJI	December 12, 1977
D S PRAYAG Vs. MAI LELE	December 6, 1977
D.S. PARADKAR, LIQUIDATOR Vs. REGISTRAR OF COMPANIES, BOMBAY	October 17, 1977
DAMODAR PANDURANG THAKORE Vs. TRUSTEES OF THE PORT OF BOMBAY	October 6, 1977
DATTARAM SHRIPAT KHURASE Vs. LAXMAN BHAGWANJI GHASWALLA	September 19, 1977
DATTATRAY V BHIDE Vs. VITHAL R KARANDIKAR	July 15, 1977
DATTATRAYA RAMCHANDRA SAPKAL Vs. GULABRAO TUKARAM BHOSALE	October 15, 1977
DATTATRYA LIMBAJI TARU Vs. STATE OF MAHARASHTRA	July 29, 1977
DEORAO PANDURANG MANGRULKAR Vs. COLLECTOR CHANDRAPUR	August 1, 1977
DHARAMSI MORARJI CHEMICAL CO. LTD. Vs. AMBERNATH NAGARPALIKA PARISHAD, AMBERNATH	June 15, 1977
DHAUSUBI MOHAMED PASHA SAHEB Vs. SHAHJAHAN MUSTAQE DHOLE	February 4, 1977
DHONDO BHIMRAO DESHCHOUGULE Vs. POPATBHAI CHATURBHAI GUJAR	November 23, 1977
DHONDOPANT MADHAVRAO INDE Vs. ASHOK HARIBHAU PATIL	December 5, 1977
DIGAMBAR MARUTI GATE, VIMLABAI DIGAMBAR GATE Vs. VISHWANATH NARHARI MALWADKAR	August 28, 1977
DIGAMBAR PRALHAD JOT Vs. SATYANARAYAN BIHARILAL ZUNZUNWALA	November 30, 1977
DILIP H MEHTA Vs. SAILESHCHANDRA PRABHUDAS	August 17, 1977
DOSHI H J Vs. COMMISSIONER OF WEALTH TAX	July 14, 1977
DUNDYAPPA SIVAPPA PATIL Vs. SURENDRA BHIMA RAJMANE	December 5, 1977
ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD Vs. STATE OF MAHARASHTRA	March 24, 1977
EMPIRE DYEING AND MANUFACTURING CO LTD Vs. STATE OF MAHARASHTRA	March 28, 1977
ENGINEERING MAZDOOR SABHA Vs. REGISTRAR OF TRADE UNIONS	July 26, 1977
FELICIDADE DMELLO Vs. EUSTAQUIO ALFONSO DSOUZA	September 30, 1977
GAIANAN Vs. PRAVINCHANDRA	November 14, 1977
GAJANAN ANANDRAO DAKE Vs. VISHWANATH AHILAJI THEMBEKAR	June 21, 1977
GALAPAN Vs. PRAVINCHANDRA	November 14, 1977
GANESH GOVINDRAO KHULEY Vs. NARAYAN WASUDEO BAND AND OTHERS	September 20, 1977
GANESH NARAYAN DANGRE Vs. EKNATH HARI JHAMPE	December 7, 1977
GANGADHAR RAO MOHANRAO Vs. STATE OF MAHARASHTRA	August 22, 1977
GARRISON ENGINEER (PROJECTS) OFFICER Vs. GUTTAMMA HANMATDAS	August 12, 1977
GHAFFOR BHAI NABU BHAI TAWAR Vs. MOTIRAM KESHAORAO BONGIRWAR	April 18, 1977
GHUDANSAHEB MAHIBUBSAHEB PIRJADE Vs. ALLAVALI ABUTRAO KAZI	December 22, 1977
GINNERS AND PRESSERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 8, 1977
GLEITLEGER (INDIA) PRIVATE LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER	August 3, 1977
GODAVARIBAI TRIMBAK APPA Vs. STATE OF MAHARASHTRA	November 30, 1977
GOPALDAS T AGARWAL Vs. COMMISSIONER OF INCOME TAX	August 1, 1977
GOPINATH BUDHAJIBHOIR Vs. STATE OF MAHARASHTRA	March 18, 1977
GOVIND BHASKAR PATIL Vs. PANDURANG JANARDAN PATIL	November 28, 1977
GOVINDRAO VISHWANATH DABKE Vs. BHIMRAO NARAYANRAO DESHPANDE	November 17, 1977
GRAHAM TRADING CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	June 17, 1977
GULAM RASOOL HAJI YACOOB KILLEDAR Vs. STATE OF MAHARASHTRA	July 21, 1977
H T JADHAV Vs. GANGAPPA DHONDIAPPA PANGULWALE	March 9, 1977
H T JADHAV Vs. RAMNIKLAL S O THAKERSEE	March 29, 1977
HANIFABI Vs. KAMAL	July 1, 1977
HARENDRA POPATLAL GANDHI Vs. CONTROLLER OF ESTATE DUTY	June 30, 1977
HASTIMAL JOHURMAL AURBAVAT Vs. NARAYAN N MAHGUNDE	October 17, 1977
HEMLATA RAJARAM KULKARNI NOW V V THAKURDAS Vs. GENBA BABURAO GABHANE	October 20, 1977
HIRACHAND BIRDICHAND KOTHARI Vs. VIJAY COTTON COMPANY	August 23, 1977
HUKAMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 23, 1977
IMAM SAMSHER HAKIM Vs. STATE OF MAHARASHTRA	April 21, 1977
INDIAN EXPRESS NEWS PAPERS LTD Vs. K. KARUNAKARAN	November 21, 1977
INDIAN ORGANIC CHEMICALS LTD Vs. CHEMTEX FIBRES INC	April 4, 1977
INDO-PHARMA PHARMACEUTICAL WORKS PRIVATE LIMITED Vs. PHARMACEUTICAL COMPANY OF INDIA	August 22, 1977
INDRASEN UTTAMRAO DESHMUKH Vs. SADASHIVRAO SAMBHAJORAO ARWADE	August 25, 1977
ITALINDIA COTTON COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 10, 1977
J M JAIN ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE DEPARTMENT Vs. GHAMANDIRAM KEWALJI GOWANI	February 7, 1977
J.M. JAIN Vs. GHAMANDIRAM K. GOWANI	February 4, 1977
JAIKUMAR CHHAGANLAL PATNI Vs. MARY JEROME DSOUZA	September 21, 1977
JAMARATHBEE Vs. PRALHAD DATTATRAYA DADPE	July 12, 1977
JAMUNABAI MOTILAL Vs. STATE OF MAHARASHTRA	September 22, 1977
JANAKIBAI RAMCHANDRA SALVI Vs. VASANT LAXMAN SALVI	December 6, 1977
JANRAO BALAJI TANJE Vs. STATE OF MAHARASHTRA	August 23, 1977
JANU CHANDRA WAGHMARE Vs. STATE OF MAHARASHTRA	July 14, 1977
JAYANT PURSHOTTAM SONI Vs. K G LAHIRI	August 25, 1977
JEEVAN SINGH GURUBAX SINGH RAJMESTRY Vs. STATE OF MAHARASHTRA	April 11, 1977
JETHABHAI HIRJI AND JETHABHAI RAMDAS Vs. COMMISSIONER OF INCOME TAX	November 18, 1977
JETHMAL DHANJI Vs. STATE OF MAHARASHTRA	June 17, 1977
JIVRAJ VIRCHAND Vs. BHIMRAO GURAPA	March 22, 1977
KACHRULAL HIRALAL DHOOT Vs. GURUDWARA BOARD NANDED	September 7, 1977
KAMALABAI KACHRUNIKAM Vs. KACHRU SHANKER NIKAM	January 11, 1977
KANHYALAL Vs. LAXMAN	September 7, 1977
KAUSALYABAI JAGDEORAO Vs. DEVKABAI JAIWANTRAO DESHMUKH	July 20, 1977
KAUSLYABAI BHAOORAO BADHE Vs. BABU NENA BANDHE	March 17, 1977
KESHAVJI MORARJI Vs. COMMISSIONER OF INCOME TAX	June 16, 1977
KISHANBHAI JINUBHAI GAVIT Vs. STATE OF MAHARASHTRA	June 30, 1977
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX	June 29, 1977
KODUBE S O BHAGJI JADHAV Vs. STATE OF MAHARASHTRA	October 4, 1977
KOLHAPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 1977
KRISHNA SANTU WAKAREKAR Vs. SADASHIV GANESH HAROLIKAR	September 13, 1977
KRISHNABAI Vs. BABURAO	September 20, 1977
KRISHNANATH NANASAHEB DESHMUKH Vs. S B KULKARNI	August 9, 1977
KUM. SUNANDA MANIKLAL MUTHA Vs. THE STATE OF MAHARASHTRA	September 8, 1977
KUNJILAL HANUMANLALA JAISWAL Vs. B.C. DEO	July 15, 1977
KUNJILAL HANUMANLALA JAISWAL Vs. B C DEO	July 18, 1977
L C RANDHIR Vs. GIRDHARILAL	February 24, 1977
LAKHANI SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. MORESHWAR BAPU	July 22, 1977
LALCHAND MANAKCHAND MEHTA Vs. STATE OF MAHARASHTRA	June 30, 1977
LAXMAN NAMDEO GABALE Vs. STATE OF MAHARASHTRA	August 20, 1977
LAXMAN RAOJI BAIKAR Vs. JANARDHAN GANU SAPTE	September 14, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX	November 8, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX	November 4, 1977
LIMBA Vs. MANIKRAO	March 25, 1977
M FRAMROSE AND COMPANY Vs. STATE OF MAHARASHTRA	February 25, 1977
M. PUSHPANATHEN MARIMUTHU Vs. STATE OF MAHARASHTRA	February 28, 1977
MADHAV KESHAV MIRASHI Vs. STATE OF MAHARASHTRA	April 15, 1977
MADHAV MOTOR STORES Vs. COMMISSIONER OF INCOME TAX	November 16, 1977
MADHUKAR SADASHIVE MINGNIVE Vs. STATE OF MAHARASHTRA	April 18, 1977
MADHUSUDAN A MAHALE Vs. P M GIDH	September 20, 1977
MAHALAKSHMI GLASS WORKS P LTD Vs. COMMISSIONER OF SALES TAX	March 23, 1977
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJRANI RAMRANG MANOCHA	November 5, 1977
MAHMAD USAF ABASBHAI BIDIWALE Vs. HURBANU MANSUR ATAR	April 12, 1977
MALKARJUNAPPA SHIVMURTHIAPPA Vs. STATE OF MAHARASHTRA	April 28, 1977
MANGILAL JAWANMAL Vs. SPECIAL LAND ACQUISITION OFFICER I THANA	August 29, 1977
MANIAR AND SONS Vs. STATE OF MAHARASHTRA	January 28, 1977
MANIAR AND SONS Vs. STATE OF MAHARASHTRA	January 29, 1977
MANIK DHAVALE Vs. SONABAI	February 18, 1977
MANIKLAL MADANLAL LAHOTI Vs. TUKARAM GANPAT TEHORE	November 30, 1977
MANOHARDAJI PAWAR Vs. STATE OF MAHARASHTRA	August 9, 1977
MANUEL FERNANDES Vs. STATE	August 22, 1977
MARATHWADA WAKF BOARD Vs. SHAZADI BI HASEEM	December 2, 1977
MAROTI BHAGWAN LANDGE Vs. SHRI SHRUNGARSHI SANSTHAN, ANSING BY TRUSTEE KISANLAL CHUNNIAL SARDA	July 18, 1977
MARUTI PANDURANG KAMBLE Vs. POPATLAL KESHARCHANDJI TATIYA AND STATE OF MAHARASHTRA	June 15, 1977
MARUTI SAKHARAM AHER Vs. STATE OF MAHARASHTRA	September 1, 1977
MARUTRAO GANPATRAO TAMHANE Vs. GANPATRAO TATYASAHEB DESHMUKH	August 9, 1977
MARUTRAO PANDURANG ZENDE Vs. EKNATH SHIVRAM JAGTAP	November 2, 1977
MAYA BHAGWANDAS ADVANI Vs. BHAGWANDAS TARACHAND ADVANI	July 20, 1977
MENABEN Vs. CED	December 8, 1977
MISRILAL MISRA Vs. IKRAM HUSEIN	December 9, 1977
MISTRY LALLU BHOI AND COMPANY Vs. ENGINEERING AND METAL WORKERS UNION	August 1, 1977
MODELLA WOOLLENS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 2, 1977
MOHAMAD HUSSEIN ALI AKBAR Vs. LAXMAN DATTATRAYA BHAVE	November 17, 1977
MOHAMMAD SABIR Vs. STATE OF MAHARASHTRA	March 1, 1977
MOHANLAL GOKULCHANDJI Vs. KHIMRAJ BHAGAJI	November 7, 1977
MOHANLAL JAMANLAL KHANDELWAL Vs. STATE OF MAHARASHTRA	March 22, 1977
MOHIT GAJADHAR AHIR Vs. INDERBALI RANGAI AHIR	January 24, 1977
MORESHWAR HARI MAHATME Vs. STATE	April 22, 1977
MUKUND PANDURANG MUTAGIKAR Vs. STATE OF MAHARASHTRA	September 22, 1977
MUMTAZ BEGUM Vs. ASSISTANT COMMISSIONER OF POLICE VIGILANCE BRANCH C B C I D BOMBAY	March 29, 1977
MUNICIPAL CORPORATION FOR BOMBAY Vs. SULOCHNABAI SADASHIV JOIL	March 21, 1977
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHAGWANDAS DWARKADAS	September 9, 1977
MUNICIPAL COUNCIL MORSHI Vs. TULSIRAM	March 10, 1977
MUNICIPAL COUNCIL, WASHIM Vs. MANGUJI ZENDUJI DHAMANE	July 1, 1977
MURLIDHAR DULLABHDAS WANI Vs. STATE OF MAHARASHTRA	April 12, 1977
NAGARMAL BAIJNATH Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	November 5, 1977
NAGORAO VISHWANATH INGE Vs. STATE OF MAHARASHTRA	September 21, 1977
NAMDEO BALIRAM KATHOLE Vs. STATE OF MAHARASHTRA	July 25, 1977
NAMDEO LAXMAN MULEY Vs. STATE OF MAHARASHTRA	March 28, 1977
NAMDEV RAMCHANDRA NAGVENKAR Vs. MISS CARMINA JOSE GLORIA THELMA MATTAS AND ORS.	July 28, 1977
NARAYAN HOSIERY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 9, 1977
NARSINGRAO GANGARAM PIMPALE Vs. STATE OF MAHARASHTA	March 30, 1977
NATIONAL AND GRINDLAYS BANK LIMITED Vs. COMMISSIONER OF WEALTH TAX	July 12, 1977
NOOR MOHAMMAD SULTAN MOHAMMED Vs. DEVILAL CHUNILAL	December 2, 1977
OBIN SAMUEL WHEELER Vs. STATE OF MAHARASHTRA	March 25, 1977
ONKAR WAMAN KOLI Vs. STATE OF MAHARASHTRA	April 22, 1977
ORIENTAL PRODUCTS Vs. STATE OF MAHARASHTRA	March 28, 1977
P K PATIL Vs. J G KANGA	November 3, 1977
PAHLAJ C CHHAPROO Vs. JYOTI P CHHAPROO	April 25, 1977
PANDITRAO DAJI KULKARNI Vs. STATE OF MAHARASHTRA	October 5, 1977
PANDURANG RAMJI DOIPHODE Vs. DHONDIRAM RAMJI DOIPHODE	November 9, 1977
PAPER PRODUCTS LIMITED Vs. UNION OF INDIA	December 6, 1977
PARAMANAND JOSHI PROPRIETOR G P KNITTED INDUSTRIES Vs. T M SINGH	August 4, 1977
PARAMHANSA RAMKRISHNA MAUNIBABA Vs. TRIMBAK RAJARAM DESHMUKH	April 4, 1977
PHALTAN SUGAR WORKS LTD Vs. MANSINGRAO DHONDIRAM KADAM	September 1, 1977
PHIROZE H KUDIANAVALA Vs. COMMISSIONER OF INCOME TAX	November 15, 1977
PHOENIX MILLS LIMITED Vs. STATE OF MAHARASHTRA	December 2, 1977
POPATLAL MOTICHAND SHAH Vs. STATE OF MAHARASHTRA	August 12, 1977
PRABHAKAR RAMCHANDRA BHAVE Vs. STATE OF MAHARASHTRA AND OTHERS	February 16, 1977
PRABHAT THEATRES P LIMITED Vs. COMMISSIONER OF INCOME TAX	August 11, 1977
PRADEEP GINNING AND DEOKUMAR OIL MILLS Vs. MUNICIPAL COUNCIL	November 1, 1977
PRAGJI MULJI AND CO Vs. STATE OF MAHARASHTRA	March 24, 1977
PRALHAD NARAYAN NAFDE Vs. STATE OF MAHARASHTRA	June 29, 1977
PRAVIN R GEGLANI Vs. BEHARILAL BENIPRASAD PVT LTD	August 1, 1977
PROMOD YESHWANT CHAWAN Vs. SUNITA PROMOD CHAWAN	April 18, 1977
PUNAMCHAND SOBAJI OSWAL Vs. DATTATRAYA BHARAT DANDEKAR	July 19, 1977
PUNJAB BUSINESS AND SUPPLY CO PVT LTD Vs. STATE OF MAHARASHTRA	March 5, 1977
PUTLA RUSTOMJI MASMAN Vs. GUL MANI	January 21, 1977
R D PARANJPE Vs. RAM JETHMALANI	November 1, 1977
RAFIQ ABDUL REHMAN Vs. STATE OF MAHARASHTRA	September 20, 1977
RAJARAM BRINDAVAN UPADHYAYA Vs. RAMRAJ RAGHUNATH UPADHYAYA	July 1, 1977
RAJNIKANT RATILAL SHAH Vs. DECCAN FARMS & DISTILLERIES LTD. (IN LIQUIDATION) AND ANR.	September 1, 1977
RAJU MALLAN Vs. STATE OF MAHARASHTRA	September 14, 1977
RAM LAL GANPAT RAI Vs. COMMISSIONER OF INCOME TAX	June 24, 1977
RAMA HANRNANTU Vs. STATE OF MAHARASHTRA	July 28, 1977
RAMCHAND MANJUNATH PRABHU Vs. ATMARAM GOPAL GAIKWAD	July 14, 1977
RAMCHANDRA OIL MILLS Vs. COMMISSIONER OF SALES TAX BOMBAY	January 24, 1977
RAMCHANDRA VISHWANATH KARVE Vs. SAVITRIBAI	September 9, 1977
RAMDEO JAGDEO BHARADWAJ Vs. STATE OF MAHARASHTRA	August 30, 1977
RAMNATH AND CO Vs. UNION OF INDIA	July 19, 1977
RAMPRASAD CHHAGANLAL AAGRAWAL Vs. STATE OF MAHARASHTRA	August 23, 1977
RASHID HASSANMIYA KHANDESHI Vs. COMPETENT AUTHORITY	January 12, 1977
RATAN Vs. BISAN RAMCHANDRA PARDESHI	July 29, 1977
RATANLAL MANIKCHAND SHAH Vs. CHANBASAPPA SANGANBASAPPA CHINCHOLI	April 4, 1977
ROBERT THURSEB Vs. UNION OF INDIA	July 20, 1977
ROHA ASHTAMI CO OPERATIVE URBAN BANK LIMITED Vs. JUDGE CO OPERATIVE COURT ALIBAG	July 11, 1977
RUKHMINIBAI AMARSINGH THAKUR Vs. BHAIYAJI RAWJI BAPU WANKHEDE	July 27, 1977
RUKMINIBAI GURU RAJDHARBUWA MAHANUBHAVA SUKENKAR Vs. NANABUWA GURU UMABAI MAHANUBHAVA SUKENKAR	July 7, 1977
RUPCHAND DAGDURAM Vs. UNION OF INDIA	July 25, 1977
S B SANGLIKAR Vs. HARJIT SINGH BEDI	February 16, 1977
S K MANEKIA Vs. COMMISSIONER OF SALES TAX	February 18, 1977
S.V. LACHWANI Vs. KANCHANLAL C. PARIKH AND OTHERS	November 7, 1977
SADASHIO SAMBASHIO MUNGANTIWAR Vs. STATE OF MAHARASHTRA AND ANOTHER	July 12, 1977
SAKAL PAPERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	November 9, 1977
SAMPAT CHIMAJI DIGE Vs. STATE OF MAHARASHTRA	March 22, 1977
SARASWATIBAI DATTATRAYA MANNUR Vs. DATTATRAYA BHIMRAO MANNUR	August 29, 1977
SARDAR AJITSINGH MATHARU Vs. SAIBABA CO OP HOUSING SOCIETY	August 12, 1977
SATIABAI ABDUL HUSAIN Vs. ALAUDDIN QURESHI	July 6, 1977
SENTINEL ROLLING SHUTTERS AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF SALES TAX	February 24, 1977
SHAH AMRUTLAL SHANTILAL SHAH FIRM Vs. MADHYAVARTI SAHAKARI HATAMAG VINKAR SINGH LTD	March 15, 1977
SHAIKH AYUB ISMAIL Vs. STATE OF MAHARASHTRA	August 20, 1977
SHAKUNTALABAI VASANTRAO KHATAVKAR Vs. EKNATH VISHNU AUNDHKAR	March 8, 1977
SHALIGRAM GANGARAM KHANDELWAL Vs. STATE OF MAHARASHTRA	January 11, 1977
SHAMRAO HARI GHORPADE Vs. SHAMRAO GUNDA BHATMARE	April 7, 1977
SHANKAR Vs. CHIEF CONSERVATOR OF FOREST, GOVT OF MAHARASHTRA, PUNE	January 12, 1977
SHANKAR DHONDIBA HAMBHEER Vs. JANABAI	January 10, 1977
SHANKAR SAMBHAJI TALEKAR Vs. STATE OF MAHARASHTRA	January 10, 1977
SHANKAR SANTIRAM VARUTE Vs. NANA SAKHARAM VARUTE	July 8, 1977
SHANTILAL AMBALAL MEHTA Vs. M.A. RANGASWAMY	April 22, 1977
SHANTILAL AMBALAL MEHTA Vs. M A RANGASWAMY	April 25, 1977
SHARAD Vs. VISHNU	April 4, 1977
SHARADCHANDRA CHANDRASHEKHAR SATBHAI Vs. INDUBAI SHARAD SATBHAI	August 25, 1977
SHEIKH MOHAMMAD SHAH MOHAMMAD Vs. DAULAT PUNJAJI MARATHE AND ANOTHER	July 25, 1977
SHESHRAO TOPAJI SHEP Vs. STATE OF MAHARASHTRA	September 9, 1977
SHIVAGONDA RAVAJI SANKPAL Vs. CHANDRAKANT DNYANU SUTAR	August 3, 1977
SHIVAJI RAMJI PATIL Vs. JALGAON FAL WA BHAJIPALA VIKRI KARNARI SAHAKARI MANDALI MARYADIT	November 23, 1977
SHIVMANIK DATTATRAYA SHIVANGIKAR Vs. LATUR MUNICIPAL COUNCIL	December 2, 1977
SHOLAPUR BAKAR KHATIK ASSOCIATION Vs. SHOLAPUR AGRICULTURAL PRODUCE MARKETING COMMITTEE	July 19, 1977
SHRIPATI PANDU KAMBALE Vs. BAHU GANPATI KAMBALE	October 14, 1977
SHRIPATRAO DAJISAHEB GHATGE Vs. STATE OF MAHARASHTRA	April 22, 1977
SHRIRAM Vs. THAKURDAS	April 21, 1977
SIDDHESHWAR DEOSTHAN COMMITEE Vs. MUNICIPAL CORPOATION OF CITY OF SOLAPUR	November 24, 1977
STATE OF MAHARASHTRA Vs. JETHALAL DEVSHI	November 24, 1977
STATE OF MAHARASHTRA Vs. MANSA MASNAILRAMA DEOKATE	December 2, 1977
STATE OF MAHARASHTRA Vs. HORMUSJI DINSHAW DAVIERWALA	June 14, 1977
STATE OF MAHARASHTRA Vs. CZECHOSLOVAK AIRLINES	September 23, 1977
STATE OF MAHARASHTRA Vs. INDIA ELECTRIC CORPORATION	December 5, 1977
STATE OF MAHARASHTRA Vs. RAM MURAT DUBE	April 15, 1977
STATE OF MAHARASHTRA Vs. BODYA RAMJI PATIL	April 12, 1977
STATE OF MAHARASHTRA Vs. UDAYRAM RUPRAM OZA	April 15, 1977
STATE OF MAHARASHTRA Vs. MUNSHIKUMAR ARORA	June 27, 1977
STATE OF MAHARASHTRA Vs. VISHWANANTH NAMDEO KOLGE	June 14, 1977
STATE OF MAHARASHTRA Vs. SHAMUSDDIN BANGADIWALA	June 14, 1977
STATE OF MAHARASHTRA Vs. GUNDA MONAPPA SHETTY	April 27, 1977
STATE OF MAHARASHTRA Vs. MANIK NARAYAN KENDRE	May 3, 1977
STATE OF MAHARASHTRA Vs. VILAS BHARAMU GAIKWAD	June 5, 1977
STATE OF MAHARASHTRA Vs. SHANKARLAL NATHMAL CHANDAK	July 11, 1977
STATE OF MAHARASHTRA Vs. JAGANNATH DEORAI	July 6, 1977
STATE OF MAHARASHTRA Vs. AHERBHAI ABDEALLY KHINKHADWALA	March 28, 1977
STATE OF MAHARASHTRA Vs. KEDARNATH ZUMBANLAL MALPANI	March 17, 1977
STATE OF MAHARASHTRA Vs. TILAKRAJ RAMSARAN THAPER	March 21, 1977
STATE OF MAHARASHTRA Vs. ASARAM MAHADU DWANGE	January 12, 1977
STATE OF MAHARASHTRA Vs. GOPAL CHUNIMAL PODAR	September 9, 1977
STATE OF MAHARASHTRA Vs. RAMPRAKASH	September 20, 1977
STATE OF MAHARASHTRA Vs. JANARDAN RAMCHANDRA NRAWANKAR	October 19, 1977
STATE OF MAHARASHTRA Vs. BRAMHADOTTA RAMDAS SHARMA	October 13, 1977
STATE OF MAHARASHTRA Vs. SHANKAR NAVASU	October 6, 1977
STATE OF MAHARASHTRA Vs. SEVANTILAL JASANGLAL SHAH	October 6, 1977
STATE OF MAHARASHTRA Vs. C U PADIA	October 7, 1977
STATE OF MAHARASHTRA Vs. KALABAI	October 20, 1977
STATE OF MAHARASHTRA Vs. BABURAO TUKARAM SANGAONKAR	October 29, 1977
STATE OF MAHARASHTRA Vs. GHANSHAMDAS PAPALAL LADDA	October 20, 1977
STATE OF MAHARASHTRA Vs. A MAMOO MOHIDDIN MALBARI	November 17, 1977
STATE OF MAHARASHTRA Vs. ABID HUSEN SAHIB HUSEN	August 22, 1977
STATE OF MAHARASHTRA Vs. RAGHUNATH RAJARAM PATIL	August 19, 1977
STATE OF MAHARASHTRA Vs. MOHANLAL HANUMANDAS VAISHNAWA	August 11, 1977
STATE OF MAHARASHTRA Vs. KESHAV BHAURAO MULIK	September 1, 1977
STATE OF MAHARASHTRA Vs. LAXMICHAND VARHOMAL CHUGANI	August 31, 1977
STATE OF MAHARASHTRA Vs. DHARAMVIR BHAGWANDAS KUNDRA	August 31, 1977
STATE OF MAHARASHTRA Vs. JESSU DOSA	August 29, 1977
STATE OF MAHARASHTRA Vs. MOHANLALHANUMADAS VAISHNAWA	August 1, 1977
STATE OF MAHARASHTRA Vs. TRILOKCHAND BHIVRAJ JAIN	August 4, 1977
STATE OF MAHARASHTRA Vs. VJSHWANATH NAMDEO KOLGE	June 14, 1977
STATE OF MAHARASHTRA Vs. JAYANTILAL KALIDAS MEHTA	December 2, 1977
STATE OF MAHARASHTRA Vs. MORARJI HIRJI MARU	April 6, 1977
STATE OF MAHARASHTRA Vs. SHANTI PRASAD JAIN	September 29, 1977
STATE OF MAHARASHTRA Vs. REGISTRAR OF COMPANIES BOMBAY AND ANOTHER	October 17, 1977
STATE OF MAHARASHTRA Vs. ZUMBERLAL MOHANLAL KARWA AND ANOTHER	June 14, 1977
STATE OF MAHARASHTRA Vs. TRIKAMJI GOVINDJI JANI	June 24, 1977
STATE OF MAHARASHTRA Vs. DEORAO RAMARAO SHANBBAG	August 22, 1977
STATE OF MAHARASHTRA Vs. RAMKRUSHNA TANIRAM BHAVSAR	October 14, 1977
STATE OF MAHARASHTRA Vs. ATMARAM KRISHNARAO YADAV AND THREE OTHERS	July 29, 1977
STATE OF MAHARASHTRA Vs. LILABAI W/O GULABRAO DESHMUKH	October 15, 1977
STATE OF MAHARASHTRA Vs. HIRALAL SHANKARLAL GUJAR	June 15, 1977
STATE OF MAHARASHTRA Vs. RATANSINGH @ RATANLAL MANI SINGH AND OTHERS	August 5, 1977
STATE OF MAHARASHTRA Vs. SUBHASH RAMKRISHNA UDDAPPI	November 14, 1977
STATE OF MAHARASHTRA Vs. LAXMI NARSIMHAM	August 3, 1977
STATEOF MAHARASHTRA Vs. HASHMUKHRAI RULCHAND	August 31, 1977
SUNITA PURSHOTTAM TARKAR Vs. VINCENT PAUL SUARES	July 29, 1977
SURYAJI RAMCHANDRA DESAI Vs. STATE OF MAHARASHTRA	July 12, 1977
T B MENON Vs. D K KHODE	January 12, 1977
TRIMBAK BHIKAJI PATIL Vs. PUNDLIK KRISHNAJI	August 10, 1977
UNION SALES CORPORATION Vs. STATE OF MAHARASHTRA	March 22, 1977
UNITED WESTERN BANK LTD Vs. STATE OF MAHARASTRA	September 9, 1977
UTTAM RAJARAM BHIL Vs. STATE OF MAHARASHTRA	February 7, 1977
V N BANDEKAR Vs. JANARDAN G THALY AND CO	June 21, 1977
VASANTIBAI SHANTARAM PATIL Vs. SHANTARAM DEVU PATIL	August 11, 1977
VASSANJI SONS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 9, 1977
VENKATESHWAR WASTE COTTON SPINNNING MILL Vs. SHOLAPUR MUNICIPAL CORPORATION	January 20, 1977
VIKRAM YESHWANTA Vs. EKNATH TRIMBAK GADEKAR	March 23, 1977
VIMLABAI DIGAMBAR GARE Vs. VISHWANATH NARHARI MALWADKAR	August 28, 1977
VINAYAK Vs. SYED GULAM HUSSAIN	October 18, 1977
VISHNUPANT ALIA DHONDUPANT Vs. KESHAVRAO WAMANRAO	November 24, 1977
VISTARI NARAYAN SHEBE Vs. STATE OF MAHARASHTRA	September 7, 1977
VITHAL BABAJI PAUL Vs. BHOLANATH S. NAVALKAR SINCE DECEASED BY HIS HEIRS SHRINATH S. NAVALKAR AND OTHERS	November 30, 1977
VITHAL RAO MADHAORAO WALKE Vs. GULABRAO BALIRAMJI BARAI AND ANOTHER	August 25, 1977
VITHAL RUKHMINI SANSTHAN AMRAVATI Vs. CHAKKILAL BHAGWANDAS	October 19, 1977
VITHALDAS JAYAWANT Vs. COMMISSIONER OF INCOME TAX	October 5, 1977
YADUNATHSING GENDASINGH RATHOR Vs. TIRORA MUNICIPAL COUNCIL AND OTHERS	April 1, 1977
YEOTMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD , YEOTMAL Vs. RAMCHANDRA WAMANRAO DESHPANDE	April 7, 1977

Year 1977 of HIGH COURT OF BOMBAY

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