ABDEALLY HYDERBHAI Vs. ADVOCATE GENERAL OF BOMBAY
|
July 6, 1945 |
ABDUL KARIM ADENWALLA Vs. RAHIMABAI
|
June 28, 1945 |
AHMEDABAD COTTON MFG CO LTD Vs. TEXTILE LABOUR ASSN
|
July 17, 1945 |
AHMEDABAD MUNICIPALITY Vs. MULCHAND
|
April 3, 1945 |
AHMEDABAD MUNICIPALITY Vs. GOVERNMENT OF BOMBAY
|
March 8, 1945 |
ALI MAHOMED ADAMALLI Vs. EMPEROR
|
July 3, 1945 |
ALIMOHAMED JUMARDIKHAN Vs. SHANKAR TUKARAM POTE
|
March 1, 1945 |
AMBALAL SHANKARLAL Vs. BALDEODAS CHHAGANLAL
|
November 29, 1945 |
AMRITLAL MAGANLAL Vs. HARKISANDAS KAHANDAS
|
April 4, 1945 |
ANAND BEHARI LAL Vs. DINSHAW AND CO
|
October 25, 1945 |
ANANDRAM MANGTURAM Vs. BHOLARAM TANUMAL
|
March 13, 1945 |
ANNAMALAI CHETTIAR Vs. VALLIAMMAI ACHI
|
July 30, 1945 |
ANNAPURNABAI GOPAL Vs. GOVERNMENT OF BOMBAY
|
January 24, 1945 |
ARUR D V Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1945 |
ASHRAFALLI CASSAMALLI Vs. MAHOMEDALLI RAJABALLI
|
August 20, 1945 |
ATMARAM NEMCHAND GUJAR Vs. BABAGOUDA BHARMA
|
December 13, 1945 |
ATTAR HUSSEIN Vs. FAZLI BROTHERS LTD
|
December 4, 1945 |
B M KAMDAR Vs. STATE
|
March 23, 1945 |
BABANNA GURUSANGAPPA Vs. CHANNAPPA CHANMALLAPPA
|
December 19, 1945 |
BABU NINGAPPA Vs. PARAGOUDA PARSAPPA
|
August 10, 1945 |
BHAGWANDAS ATMASING Vs. ATMASING JESSASING
|
April 29, 1945 |
BHAGWANDAS TEJAJI Vs. MOTILAL CHAKABHAI
|
November 20, 1945 |
BHAGWANT BALAJI RAO Vs. RAJARAM SAJNAJI
|
November 30, 1945 |
BHAUSAHEB JAMBURAO Vs. SONABAI
|
July 17, 1945 |
BHIKAJI YESHWANT Vs. SECRETARY OF STATE
|
February 12, 1945 |
BIRDIBAI MOHANLAL Vs. CHUNILAL CHANDMAL
|
March 8, 1945 |
BRIJ BHUSHAN SINGH Vs. EMPEROR
|
October 17, 1945 |
CHAINCHAL SINGH Vs. EMPEROR
|
July 3, 1945 |
CHATURBHUJ VALLABHDAS Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1945 |
CHIMANLAL HARGOVINDDAS Vs. GULAMNABI
|
August 28, 1945 |
COMMISSIONER I T Vs. GURUPADA DATTA
|
November 20, 1945 |
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA LIFE INSURANCE COMPANY LIMITED
|
March 26, 1945 |
COMMISSIONER OF INCOME-TAX Vs. POONA ELECTRIC SUPPLY CO LTD
|
March 27, 1945 |
COMMISSIONER OF INCOME-TAX Vs. WESTERN INDIA LIFE INSURANCE CO LTD
|
March 26, 1945 |
COMMISSIONER OF INCOME-TAX Vs. P E POLSON
|
May 29, 1945 |
COMMISSIONER OF INCOME-TAX Vs. SIR PURSHOTTAMDAS THAKURDAS
|
November 14, 1945 |
D V ARUR Vs. COMMISSIONER OF INCOME-TAX
|
March 23, 1945 |
DATTATRAYA BHASKAR Vs. RAMKRISHNA MARTOBA
|
December 5, 1945 |
DHRUVARAJSING VISHWANATHSING Vs. STATE
|
May 5, 1945 |
DINKAR WASUDEO JOSHI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
August 9, 1945 |
DISTRICT LOCAL BOARD Vs. SHANTARAM RAJARAM
|
April 13, 1945 |
EMPEROR Vs. GAJANAN KRISHNA YALGI
|
April 9, 1945 |
EMPEROR Vs. BAJIRAO YAMANAPPA HATGAR
|
April 10, 1945 |
EMPEROR Vs. BHIMAPPA SAIBANNA TALWAR
|
March 29, 1945 |
EMPEROR Vs. A G K PATHAN
|
April 2, 1945 |
EMPEROR Vs. SIBNATH BANERJI
|
July 17, 1945 |
EMPEROR Vs. BAJAJI APPAJI KOTE
|
January 16, 1945 |
EMPEROR Vs. KRISHNAJI LANDGE
|
January 17, 1945 |
EMPEROR Vs. MAHADEO DEWOO
|
August 9, 1945 |
EMPEROR Vs. RUSTAM KARANJIA
|
August 10, 1945 |
EMPEROR Vs. BHAGWANDAS TULSIDAS
|
August 9, 1945 |
EMPEROR Vs. BHAGWANDAS TULSIDAS
|
August 20, 1945 |
EMPEROR Vs. MAHOMED BASHIR
|
August 14, 1945 |
EMPEROR Vs. PURSHOTTAM TRIKAMDAS
|
October 10, 1945 |
EMPEROR Vs. R K KARANJIA
|
September 6, 1945 |
EMPEROR Vs. MORARJI PADAMSEY
|
September 12, 1945 |
EMPEROR Vs. MAREPPA NINGAPPA KAMBAR
|
November 20, 1945 |
EMPEROR Vs. PURSHOTTAM HARJIVAN SHAH
|
November 20, 1945 |
FAKIRJI EDULJI BHARUCHA Vs. BOMANJI MUNCHERSHAW JHAVERI
|
July 11, 1945 |
FOZMAL BHUTAJI Vs. SHRIDHAR VITHAL
|
September 6, 1945 |
G R SANE Vs. D S SONAVANE AND CO
|
January 18, 1945 |
GANGADHARRAO GOPALRAO Vs. RAMCHANDRA
|
March 9, 1945 |
GOVERNMENT OF BOMBAY Vs. ABDUL WAHAB
|
September 17, 1945 |
GOVERNOR-GENERAL Vs. PROVINCE OF MADRAS
|
January 21, 1945 |
HAFASJI IBRAHIM Vs. MANGALGIRJI MATHURAGIRJI
|
February 21, 1945 |
HAFIZULLA LATIFF SAHA Vs. WAKF COMMITTEE
|
March 6, 1945 |
HASHMATULLA RAHATULLA Vs. EMPEROR
|
December 20, 1945 |
HUTHEESINGH P M AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1945 |
INDER KUER Vs. PIRTHIPAL KUER
|
May 7, 1945 |
ISTAK KAMU MUSALMAN AND GHELABHAI NANJI SHET GUJARATHI Vs. RANCHOD ZIPRU BHATE
|
October 12, 1945 |
J SUBBIAH REDDY Vs. T JORDON
|
June 18, 1945 |
JADAVBAI NARAYANDAS Vs. SHRIKISAN
|
June 27, 1945 |
JAGDISH NARAIN Vs. NAWAB SAID AHMAD KHAN
|
December 2, 1945 |
JAIRAM DAS Vs. EMPEROR
|
February 5, 1945 |
JAYARABAI Vs. BINDO GANESH
|
December 13, 1945 |
JUGGILAL KAMLAPAT Vs. COLLECTOR OF BOMBAY
|
August 9, 1945 |
KAMDAR B M Vs. STATE OF MAHARASHTRA
|
March 23, 1945 |
KESAR CHAND Vs. UTTAM CHAND
|
April 30, 1945 |
KESHAV RAMCHANDRA Vs. MUNICIPAL BOROUGH JALGAON
|
February 22, 1945 |
KHUSHAL CHAND BHAGCHAND Vs. TRIMBAK RAMCHANDRA
|
November 22, 1945 |
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME-TAX
|
March 28, 1945 |
KIRTILAL JIVABHAI Vs. CHUNILAL MANILAL
|
April 12, 1945 |
KOMALSING KUWARSING Vs. KRISHNABAI
|
July 3, 1945 |
LADHURAM MANORMAL Vs. CHIMNIRAM DONGARDAS
|
December 14, 1945 |
LADY DINBAI PETIT Vs. M S NORONHA
|
October 14, 1945 |
LADY DINBAI PETIT Vs. M S NORONHA
|
March 27, 1945 |
LAND ACQUISITION OFFICER Vs. JAMNABAI
|
March 28, 1945 |
LAND ACQUISITION OFFICER Vs. JIVANLAL
|
March 20, 1945 |
LAXMAN GOVIND Vs. BHUT ASHTE CO-OPERATIVE CREDIT SOCIETY
|
December 17, 1945 |
LYALLPUR BANK LIMITED Vs. RAMJI DAS
|
January 18, 1945 |
MAHARAJA OF PITHAPURAM Vs. COMMISSIONER OF INCOME-TAX
|
February 26, 1945 |
MAHBUB SHAH Vs. EMPEROR
|
January 31, 1945 |
MALAK KHAN Vs. KING-EMPEROR
|
July 3, 1945 |
MAMAND Vs. EMPEROR
|
October 30, 1945 |
MANILAL BHAICHAND Vs. MOHANLAL MAGANLAL
|
January 19, 1945 |
MANILAL MOTIRAM MEHTA Vs. NATWARLAL GOKALDAS SHAH
|
November 29, 1945 |
MANILAL RATANCHAND SHAH Vs. NANUBHAI JESINGBHAI
|
December 6, 1945 |
MATILDAS BISHOP Vs. SUZAN ANTHONY MILLARD
|
April 3, 1945 |
MOHAMED SUGAL Vs. KING
|
July 31, 1945 |
MOTILAL SARUPCHAND Vs. SHAMSUNDAR RADHAKISAN
|
November 22, 1945 |
MOTILAL SHIVNARAYAN Vs. VISHWANATH WAMAN THAKUR
|
December 14, 1945 |
NAGAPPA BALAPPA BASTWAD Vs. RAMCHANDRA GUNDO
|
August 28, 1945 |
NANAMIYAN UMARBHAI Vs. LAND ACQUISITION OFFICER
|
February 28, 1945 |
NATHU DHOJU GHOLAP Vs. RAMCHAND BALCHAND
|
November 19, 1945 |
NATIONAL PETROLEUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1945 |
NUR MOHAMAD Vs. EMPEROR
|
July 10, 1945 |
P D SHAMDASANI Vs. KING-EMPEROR
|
May 29, 1945 |
PAPER SALES LTD Vs. CHOKHANI BROS
|
November 2, 1945 |
PARTAB BAWAJI JIVAJI Vs. BAI SURAJ
|
March 23, 1945 |
PEOPLES OWN PROVIDENT AND GEN INSURANCE CO Vs. GURACHARYA
|
February 23, 1945 |
PHOENIX MILLS LTD Vs. M H DINSHAW AND CO
|
July 4, 1945 |
PIROJSHA BHICAJI Vs. DADABHAI KERSASJI
|
March 7, 1945 |
PIROJSHAH BHARUCHA Vs. HIRABAI BHARUCHA
|
March 19, 1945 |
POONA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 23, 1945 |
PRABHATSANG VAGHELA Vs. BHAGWATSANG JHALA
|
August 14, 1945 |
PREMIER CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1945 |
PURSHOTTAM DAMODAR Vs. ANANT MADHAV
|
December 17, 1945 |
RAM RATTAN Vs. PARMA NAND
|
December 17, 1945 |
RAMCHANDRA MULCHAND Vs. BHAGWAN GOPAL
|
November 29, 1945 |
RATANCHAND FAKIRCHAND Vs. DEOCHAND DAHYABHAI
|
March 14, 1945 |
RAYCHAND VANMALIDAS Vs. MANEKLAL MANSUKHBHAI
|
August 30, 1945 |
RODA FRAMROZE MODY Vs. KANTA VARJIVANDAS SARAIYA
|
February 5, 1945 |
SADAKSHARAPPA KABBUR Vs. KARLINGAWA KARADI
|
January 22, 1945 |
SANABHAI NATHABHAI Vs. GORDHANDAS
|
September 3, 1945 |
SANGABASAVASWAMI MAHANTASWAMI Vs. BABURAO GANESH
|
July 26, 1945 |
SHANKAR DATTATRYA PRABHAVALKAR Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
|
December 19, 1945 |
SHANTA APTE Vs. SAILAPATI CHATTERJI
|
July 31, 1945 |
SHANTILAL CHUNILAL Vs. VERSATILE TRADERS LTD
|
November 7, 1945 |
SHESHGIRIDAS SHANBHAG Vs. SUNDERRAO
|
September 27, 1945 |
SHRINIWAS ABAJI DESAI Vs. DAMODAR APPAJI
|
September 12, 1945 |
SITARAM MOTIRAM Vs. KESHAV RAMCHANDRA
|
September 18, 1945 |
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
|
October 10, 1945 |
SUMITRABAI N NADKARNI Vs. VISHWESHWAR
|
July 26, 1945 |
TAMMANJI GOVIND KULKARNI Vs. ABDUL RAHIM
|
February 2, 1945 |
TAN BUG TAIM Vs. COLLECTOR OF BOMBAY
|
August 9, 1945 |
UMADUTT NEMANI Vs. CHANDRAO G KADAM
|
August 30, 1945 |
V N DESHPANDE Vs. ARVIND MILLS CO LTD
|
July 10, 1945 |
VAKIL D M Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1945 |
VIRBHADRAPPA RACHAPPA Vs. BABU VIRBHADRAPPA
|
November 1, 1945 |
VISHNU GOPAL MAHANT Vs. VISHVANATH NARAYAN
|
August 13, 1945 |
WAMAN SATWAPPA KALGHATGI Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1945 |
WAMAN VINAYAK PARANJPE Vs. NARAYAN HARI
|
August 15, 1945 |
YESHVANT DATTATRAYA Vs. SHRIPAD SADASHIV
|
September 13, 1945 |