ANDIP VINAYAK AHER Vs. RUKHMINI MANOHAR KARAD
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December 6, 2008 |
CHAIRMAN, BPL ENGINEERING LTD Vs. HANUMANT NARAYAN SHENDKAR
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January 9, 2008 |
CHANAKYA CONSTRUCTIONS Vs. SWATI SHREENIWAS VATHARE
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October 3, 2008 |
CHOICE SHOE MART Vs. NEW INDIA ASSURANCE CO. LTD.
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August 2, 2008 |
DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY Vs. ASHA ABHIMANYU MULADE
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January 16, 2008 |
ELAPULLY VAIDYANATHAN HARIHARAN Vs. MANHARLAL C. SHAH
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April 30, 2008 |
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. HARESHWAR VISHNU KHARKAR
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October 7, 2008 |
GAJANAN DEVIDAS PATIL Vs. SUNIL PRALHAD SHEWALE
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September 10, 2008 |
GODREJ & BOYCE MFG CO LTD Vs. PRAFULLA KHATU
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November 18, 2008 |
GOVARDHAN R MHATRE Vs. ACCOUNTANT GENERAL (A & E) & ANR
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August 30, 2008 |
GUJARAT GOLD COIN CERAMIC TILES LIMITED Vs. NANDAKISHOR TULSHIDAS KATORE
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April 11, 2008 |
HARISH PARASNATH GUPTA Vs. VRUSHALI VINOD LALINGKAR
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December 19, 2008 |
HEMANTKUMAR PREM Vs. ARUN PARSHURAM SURYAWANSHI
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August 12, 2008 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SINDHUBHAI KHANDERAO KHAIRNAR
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January 7, 2008 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. LATIKA SHIVSHANKAR SALUNKE
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July 5, 2008 |
JEEWANJEE HOOSEINBHAI MORISWALA Vs. NEW INDIA ASSURANCE COMPANY LTD
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May 17, 2008 |
LIC OF INDIA Vs. GAJANAN RAGHUNATH JOSHI
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April 2, 2008 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MINAL SUNIL PATIL
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June 16, 2008 |
MAHANAGAR TELEPHONE NIGAM LTD & ORS Vs. SURESH BHIKOO BANAWALI
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November 11, 2008 |
MASTER ADIL AHMED Vs. GOVERNMENT OF INDIA
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December 8, 2008 |
MURALIMANOHAR NAGARISAHAKARI PATSANSTHA MARYADIT Vs. GAJANAN BHAGWAN SURA
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October 21, 2008 |
NATIONAL INSURANCE CO LTD Vs. ASHA JAMDAR PRASAD
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April 24, 2008 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SOSAMA SEELAS
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August 12, 2008 |
NAVI MUMBAI MUNICIPAL CORPORATION Vs. LAXMAN TABAJI SANAP
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September 30, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUCHITRA NANDAKUMAR DHONDE
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August 5, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DATTATRAYA SHANKAR BUVA
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October 8, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. URMILA SHIVAJIRAO PATIL
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August 29, 2008 |
ORIENTAL INSURANCE CO LTD Vs. DHIRAJ PRAKASH HAWALDAR
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October 21, 2008 |
RASIK M SHAH Vs. A R KALRA
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October 21, 2008 |
RAVINDRA CHUNILAL KALAL Vs. UNITED INDIA INSURANCE CO LTD & ANR
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November 14, 2008 |
SATARA ENGLISH MEDIUM SCHOOL & ANR Vs. MRUNALINI DILIP PATIL
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March 14, 2008 |
SHANTHI AUTO PVT LTD & ANR Vs. SANJAY DATTATRYA JADHAV & ANR
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June 17, 2008 |
SOLAPUR EDUCATION SOCIETY Vs. DEEPALI SHAMRAO CHAVAN
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June 13, 2008 |
SUBHASH OTARMAL JAIN Vs. NEW INDIA ASSURANCE CO. LTD.
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July 17, 2008 |
SUJAY D PAREKH Vs. APPLE INDUSTRIES LTD
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March 15, 2008 |
SUPERINTENDENT OF POST OFFICES Vs. ADI K KANGA
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October 18, 2008 |
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July 1, 2008 |
VIVEK LAGU Vs. KALPAK CATERERS
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September 30, 2008 |
VODAPHONE ESSAR CELLULAR LTD. Vs. MADHAV WAMAN CHITALE
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June 13, 2008 |