ADELBERT NONGRUM Vs. SPEAKER, MEGHALAYA LEGISLATIVE ASSEMBLY
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February 27, 2025 |
AMIT R.MARAK Vs. UNION OF INDIA
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March 25, 2025 |
BALBINDER SINGH Vs. STATE OF MEGHALAYA
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April 3, 2025 |
BARAK ALI Vs. STATE OF MEGHALAYA
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January 28, 2025 |
BINOY DEBBARMA Vs. STATE OF MEGHALAYA
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February 20, 2025 |
CRAIG ALAN LYNGDOH Vs. EXECUTIVE COMMITEE
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January 10, 2025 |
DANILLA T.SANGMA Vs. STATE OF MEGHALAYA
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February 12, 2025 |
DIPANKAR DAS Vs. STATE OF MEGHALAYA
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January 10, 2025 |
EXECUTIVE COMMITTEE OF THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. WANPHRANG SYIEM NONGSHAI
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April 16, 2025 |
GURUDEEP SINGH Vs. UNION OF INDIA
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January 27, 2025 |
HAV(CLK) PREM SINGH Vs. UNION OF INDIA
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March 18, 2025 |
JESMIN JAHIR Vs. STATE OF MEGHALAYA
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May 1, 2025 |
JEWING MYNTHLIANG Vs. STATE OF MEGHALAYA
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March 4, 2025 |
L.DEBORAH PASWETT Vs. UNION OF INDIA
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February 27, 2025 |
LAITUMKHRAH DORBAR SHNONG PYLLUN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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January 23, 2025 |
LOBILIAN MARPNA Vs. STATE OF MEGHALAYA
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January 27, 2025 |
LOBILIAN MARPNA Vs. STATE OF MEGHALAYA
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February 6, 2025 |
MANORANJAN MODAK Vs. STATE OF MEGHALAYA
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March 4, 2025 |
MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED Vs. RELIANCE INFRATEL LIMITED
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May 7, 2025 |
MELARISHISHA KHARSATI Vs. STATE OF MEGHALAYA
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February 14, 2025 |
PHRANGSHAI HYNNIEWTA Vs. STATE OF MEGHALAYA
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March 17, 2025 |
PYNHUN SUCHIANG Vs. STATE OF MEGHALAYA
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March 19, 2025 |
RAHIM UDDIN SHEIKH Vs. STATE OF MEGHALAYA
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February 12, 2025 |
RAHUL SHARMA Vs. STATE OF MEGHALAYA
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February 12, 2025 |
RAHUL SHARMA Vs. STATE OF MEGHALAYA
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March 3, 2025 |
REGIONAL PROVIDENT FUND COMMISSIONER-II Vs. NORTH EASTERN POWER CORPORATION EMPLOYEES PROVIDENT FUND TRUST
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March 28, 2025 |
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
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February 26, 2025 |
RITHS TRUST Vs. STATE OF MEGHALAYA
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April 4, 2025 |
ROBIUL HUSSAIN Vs. STATE OF MEGHALAYA
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January 30, 2025 |
SILBANIA LYNGDOH Vs. UNION OF INDIA
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February 10, 2025 |
SILBANIA LYNGDOH Vs. UNION OF INDIA
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March 25, 2025 |
SKIRIL PARIONG Vs. STATE OF MEGHALAYA
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February 6, 2025 |
STATE OF MEGHALAYA Vs. DARITIMAI LYNGDOH
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April 23, 2025 |
STATE OF MEGHALAYA Vs. UTTORA G. SANGMA
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March 12, 2025 |
STRICKLY SYIEMLIEH Vs. STATE OF MEGHALAYA
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February 12, 2025 |
SURAKSHA SALVIA LLP Vs. STATE OF MEGHALAYA
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April 9, 2025 |
UNION OF INDIA Vs. BIKASH SONI
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February 18, 2025 |
UNION OF INDIA Vs. RFN(GD) R.RAMU
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February 19, 2025 |
VICKY KUMAR Vs. UNION OF INDIA
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March 19, 2025 |